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ABDUL KARIM Vs. SHRACHI SECURITIES LTD & ORS
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December 31, 2009 |
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AJAY KUMAR SINGH Vs. STATE BANK OF INDIA
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July 28, 2009 |
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AMIT CHAUDHARI Vs. ORIENTAL INSURANCE COMPANY LIMITED
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April 1, 2009 |
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ASHUTOSH @ ASHU AGRAWAL Vs. SHYAM KUMAR BAIND
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December 4, 2009 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VIVEK KUMAR AGRAWAL
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May 28, 2009 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. AGASTUS TIRKI
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April 27, 2009 |
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CHHATRAPATI SHIVAJI INSTITUTE OF TECHNOLOGY Vs. NAVIN KUMAR SWARNKAR
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April 30, 2009 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. SHYAM PADDY PROCESSING UNIT
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July 21, 2009 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. GOVERDHAN PRASAD DHURANDHAR
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January 30, 2009 |
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CHOWA LAL SAHU Vs. AJAY TRAVELS
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February 10, 2009 |
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COMMISSIONER, MUNICIPAL CORPORATION Vs. SANTOSH SATNAMI
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May 23, 2009 |
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DAYALAL MEGHJI & COMPANY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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October 30, 2009 |
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DINESH KUMAR GOLECHHA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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May 25, 2009 |
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F.L. UNJAN Vs. EHSAN KHAN
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December 3, 2009 |
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GIAN CHAND Vs. NEW INDIA ASSURANCE CO LTD ,
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September 15, 2009 |
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GOVINDANI HOSPITAL AND NURSING HOME Vs. KAUSHILYA BAI MAHILANG
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May 12, 2009 |
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GOYAL AUTOMOBILES Vs. GUHARAM MANJHI
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September 10, 2009 |
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GURCHARAN SINGH Vs. U T CAR POINT
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September 18, 2009 |
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HEMANT MALHOTRA Vs. I.C.I.C.I. BANK LTD.
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July 29, 2009 |
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JILA SAHAKARI KRISHI AUR GRAMIN VIKAS BANK Vs. KACHRU RAM
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July 4, 2009 |
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JILA SAHKARI KENDRIYA BANK MARYADIT Vs. UNITED INDIA INSURANCE COMPANY LTD.
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August 5, 2009 |
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JILA SAHKARI KENDRIYA BANK MARYADIT Vs. NATIONAL INSURANCE CO LTD , DIV OFFICE, RAIPUR
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December 30, 2009 |
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KANTA EKKA Vs. ORIENTAL INSURANCE COMPANY LTD.
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August 1, 2009 |
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KANTI BAI KOSLE Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 19, 2009 |
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KANWAL SINGH Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LTD
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May 11, 2009 |
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KHEMLAL SAHU Vs. UNITED INDIA INSURANCE CO. LTD.
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November 25, 2009 |
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KHEMLAL SAHU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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November 25, 2009 |
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KOMAL CHAND JAIN Vs. SAHARA INDIA FINANCIAL CORPORATION LTD & ORS
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December 26, 2009 |
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KSHETRIYA GRAMIN BANK Vs. BANWARILAL PATEL
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January 16, 2009 |
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KUSUM SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 17, 2009 |
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LAMPUS Vs. RESHU BAHAI
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November 9, 2009 |
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LIC OF INDIA Vs. MERCY MASIH
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July 6, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SEETA BAI SORI
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January 20, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RADHESHYAM JAIPURIA (DIED) & LRS.
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December 1, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA LTD Vs. PEDDAKA & ORS
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December 15, 2009 |
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MADHYAMIK SHIKSHA MANDAL Vs. BIMLA NAG
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January 30, 2009 |
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MAHAVEER PRASAD AGARWAL Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO.LTD.
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September 11, 2009 |
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MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. RAM DAYAL NAYAK
|
April 9, 2009 |
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MEERA GUPTA Vs. BRANCH MANAGER, BANK OF BARODA AND ANR
|
December 24, 2009 |
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MODI SATYENDRA KUMAR JAIN Vs. MUNICIPAL CORPORATION
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April 25, 2009 |
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MUKESH KUMAR VERMA Vs. KRISHNA BUILDERS
|
December 17, 2009 |
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NARESH KUMAR SAHU Vs. ORIENTAL INSURANCE COMPANY LTD
|
December 17, 2009 |
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NATIONAL INSURANCE COMPANY LTD , REGIONAL OFFICE Vs. DEV RAJ SHARMA
|
September 8, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. SURYANARAYAN CHANDRAKAR
|
December 4, 2009 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. PRAHLAD KUMAR SAHU
|
April 4, 2009 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. JASPAL SINGH BHATIA
|
March 25, 2009 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. UTKAL ISPAT PVT. LTD.
|
May 23, 2009 |
|
PACL INDIA LTD. Vs. SURJA BAI
|
March 9, 2009 |
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PRAKASH INDUSTRIES LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 10, 2009 |
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R.K. JAIN Vs. DELETED
|
November 17, 2009 |
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RAMKUMARI SAHU Vs. UP SAMBHAGIYA PRABANDHAK (DAAK JEEVAN BEEMA)
|
April 13, 2009 |
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RUPENDRA KUMAR SAHU Vs. AKHILESH DUBEY
|
May 12, 2009 |
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S. AHUJA Vs. S.F. SONIC FACTORY DEPOT
|
January 5, 2009 |
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SAMTA SAREE PALACE Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 30, 2009 |
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SANGEETA THAKOR Vs. H D F C STANDARD LIFE INSURANCE CO LTD & ANR
|
December 30, 2009 |
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SARASWATI DEWANGAN Vs. BAJAJ ALLIANZE INSURANCE CO. LTD.
|
January 21, 2009 |
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SATRUPA Vs. LIFE INSURANCE CORPORATION OF INDIA LIMITED
|
November 4, 2009 |
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SAVAN BAI Vs. CHIEF MANAGER LIC OF INDIA & ANR
|
December 15, 2009 |
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SECRETARY, MADHYAMIK SHIKSHA MANDAL CHHATTISGARH & ANR Vs. SATYENDRA SINGH PUNIA & ANR
|
December 22, 2009 |
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SOUTH EASTERN COAL FIELDS LTD. Vs. VANSH GOPAL
|
March 27, 2009 |
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SUNIL BANSAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
May 7, 2009 |
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SURAIYA BEGUM Vs. YUSUF KHAN
|
July 17, 2009 |
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SURESH KUMAR PANJWANI Vs. STATE BANK OF INDORE
|
April 15, 2009 |
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SWATI BABARIA Vs. GOLDEN MULTI SERVICES CLUB LTD.
|
May 11, 2009 |
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TATA SKY LIMITED Vs. MAHENDRA CHOUDHARY
|
December 11, 2009 |
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UNITECH LIMITED, HEAD OFFICE (REAL ESTATE DIVISION) Vs. H KISHIE SINGH
|
September 4, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. LAKHPAT RAM VISHWKARMA
|
January 23, 2009 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. R.K. TRANSPORT
|
November 10, 2009 |
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VARDHAMAN MOTORS Vs. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD.
|
September 1, 2009 |
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VEENA GAUTAM Vs. CHAIRMAN, NABARD, BANDRA KURLA COMPLEX, MUMBAI AND ORS
|
October 22, 2009 |
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VENKATESHWAR ISPAT LIMITED Vs. ORIENTAL INSURANCE COMPANY LTD & ANR
|
November 9, 2009 |
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