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AKHILESH GUPTA Vs. STATE OF CHHATTISGARH
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January 9, 2026 |
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AMRIKA BAI W/O RANJIT LODHI Vs. BHAGWATI BAI W/O DHANKU LODHI
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January 30, 2026 |
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ANIL KUMAR DUBEY Vs. STATE OF CHHATTISGARH
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January 16, 2026 |
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ANJU GUPTA Vs. STATE OF CHHATTISGARH
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January 15, 2026 |
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ASHUTOSH PANDEY Vs. STATE OF CHHATTISGARH
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March 27, 2026 |
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BHARTI BAI Vs. PITAMBER DAS BHARTI
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January 16, 2026 |
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BHUPAT KARSH Vs. STATE OF CHHATTISGARH
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March 27, 2026 |
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CHHEDI LAL SHAHJIT Vs. RAJESH GUPTA
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March 27, 2026 |
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DEVENDRA DADSENA S/O SHRI DASHRATH PRASAD DADSENA Vs. STATE OF CHHATTISGARH
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March 30, 2026 |
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DHANESH RAM Vs. STATE OF CHHATTISGARH
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February 20, 2026 |
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DILBAG SINGH Vs. STATE OF CHHATTISGARH
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March 13, 2026 |
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GAYATRI KOUSHIK W/O LATE SHRI SARJOO PRASAD KOUSHIK Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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GHANSHYAM NARANG Vs. STATE OF CHHATTISGARH
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February 27, 2026 |
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GULAB SONI Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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KALAM SAHU S/O SHRI AAJURAM SAHU Vs. STATE OF CHHATTISGARH
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March 23, 2026 |
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KEDIA TRADING / SHOLEY COKE AND BRIQUETTES Vs. STATE OF CHHATTISGARH
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March 27, 2026 |
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LAKHAN LAL Vs. STATE OF CHHATTISGARH
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January 29, 2026 |
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LAXMAN KUMAR CHANDRA Vs. STATE OF CHHATTISGARH
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March 13, 2026 |
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LAXMIKANT JOSHI Vs. LOKESHWARI
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January 14, 2026 |
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MANISH TRAVELS Vs. STATE OF CHHATTISGARH
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January 29, 2026 |
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MITESH CHOUKSEY Vs. SOUTH EAST CENTRAL RAILWAY
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February 20, 2026 |
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PARAMESHWAR VISHWAKARMA Vs. NIRMALA SHARMA
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March 13, 2026 |
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RAHUL TANDI @ KALIYA Vs. STATE OF CHHATTISGARH
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January 16, 2026 |
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RAHUL THAKUR Vs. STATE OF CHHATTISGARH
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February 27, 2026 |
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RAM ASARA S/O PANCHU PAL Vs. STATE OF CHHATTISGARH
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March 20, 2026 |
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RAM GENERAL INSURANCE COMPANY LTD. Vs. SUKDI
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February 20, 2026 |
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RAMAVTAR SAHU Vs. SOBHARAM SAHU
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February 27, 2026 |
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RAMPYARE S/O RAM AWATAR AHIR Vs. RAMKISHUN S/O JAGDEV AHIR
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January 29, 2026 |
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SANGEETA YADAV D/O SHRI BABLU YADAV Vs. ASHOK YADAV S/O SHRI RAMSWASTH YADAV
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February 2, 2026 |
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SHEIKH JAVED Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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STATE OF CHHATTISGARH Vs. AKASH NIRMALKAR
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March 13, 2026 |
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STATE OF CHHATTISGARH Vs. GILCON PROJECT SERVICE LTD.
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March 25, 2026 |
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SUKHRAM Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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SURESH SIHORE Vs. STATE OF CHHATTISGARH
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February 6, 2026 |
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SYED RASHID HASHMI Vs. STATE OF CHHATTISGARH
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January 29, 2026 |
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TATA PROJECT LIMITED Vs. BHUWAL BIND
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February 20, 2026 |
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UTTAM KUMAR Vs. URMILA BAI
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January 29, 2026 |
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VASUDEO GOND Vs. STATE OF CHHATTISGARH
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February 16, 2026 |
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VIKASH KUMAR RAY S/O LALU RAY Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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March 24, 2026 |
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XYZ Vs. STATE OF CHHATTISGARH
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February 27, 2026 |
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