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SANDEEP SHARMA Vs. SMT. ANITA SHARMA
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January 9, 2025 |
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A. JAIPAL S/O A. TIRUFATAIYA Vs. STATE OF CHHATTISGARH
|
June 5, 2025 |
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ABC Vs. STATE OF CHHATTISGARH
|
January 2, 2025 |
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ABC Vs. STATE OF CHHATTISGARH
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April 2, 2025 |
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ABC NIL Vs. STATE OF CHHATTISGARH
|
July 16, 2025 |
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ABHAY SINGH Vs. STATE OF C.G.
|
January 8, 2025 |
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AJAY AGRAWAL Vs. MEHATARIN
|
January 22, 2025 |
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AMAR SINGH MATOLIA Vs. SOUTH EASTERN COALFIELDS LIMITED
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June 10, 2025 |
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AMBIKA TRADERS Vs. ROOPCHAND JAIN
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January 15, 2025 |
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AMRIT LAL BHAGAT Vs. STATE OF CHHATTISGARH
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September 1, 2025 |
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ANAND KUMAR KASHYAP Vs. UNION OF INDIA
|
May 6, 2025 |
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ANGELIQUE INTERNATIONAL LIMITED Vs. UNION OF INDIA MINISTRY OF RAILWAYS
|
June 17, 2025 |
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ANIMESH PANDEY Vs. STATE OF CHHATTISGARH
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March 28, 2025 |
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ANITA AGRAWAL Vs. STATE OF CHHATTISGARH
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July 30, 2025 |
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ANSARI SABIR HUSAIN Vs. STATE OF CHHATTISGARH
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July 1, 2025 |
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ANUP KUMAR SHUKLA Vs. JOINT REGISTRAR CO-OP SOCIETY
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January 23, 2025 |
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ANWAR DHEBAR Vs. DIRECTORATE OF ENFORCEMENT
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February 28, 2025 |
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APARNA PANDEY D/O MURALIDHAR PANDEY Vs. STATE OF CHHATTISGARH
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September 10, 2025 |
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ARMAN MEMON Vs. STATE OF CHHATTISGARH
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May 13, 2025 |
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ARVIND KUMAR SHUKLA Vs. STATE OF CHHATTISGARH
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June 13, 2025 |
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ASHFAQUE ALI Vs. STATE OF CHHATTISGARH
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January 20, 2025 |
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ASHISH KUMAR AGRAWAL Vs. M/S KRISHNA TRADE LINK PROPRIETOR HEERAK AGRAWAL
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August 12, 2025 |
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ASHOK SONI Vs. STATE OF CHHATTISGARH
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June 12, 2025 |
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AULIA INFRASTRUCTURE Vs. G.S. EXPRESS PVT. LTD
|
March 24, 2025 |
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AYAJ AHMAD Vs. STATE OF CHHATTISGARH
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June 5, 2025 |
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BABULAL AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION EO - III
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August 28, 2025 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. DHANIRAM DHRUV S/O SADHURAM DHRUV
|
March 10, 2025 |
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BALDAU SINGH Vs. NEETU SINGH
|
January 9, 2025 |
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BALRAM KODWANI Vs. REEMA SAHU
|
February 27, 2025 |
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BAPPA GANGOLI Vs. STATE OF CHHATTISGARH
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May 29, 2025 |
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BEST SECURITY SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 10, 2025 |
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BHAGWAT SAHU Vs. STATE OF CHHATTISGARH
|
March 5, 2025 |
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BHANU PRATAP SINGH Vs. STATE OF C.G.
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January 29, 2025 |
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BHARAT SINGH Vs. STATE OF CHHATTISGARH
|
February 17, 2025 |
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BHASKAR ROHI Vs. STATE OF CHHATTISGARH
|
April 7, 2025 |
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BHILAI STEEL PLANT Vs. BRAHMANAND TIWARI
|
March 19, 2025 |
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BHOLA RAM YADAV Vs. STATE OF C.G.
|
January 30, 2025 |
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BHOLA YADAV Vs. STATE OF C.G.
|
February 10, 2025 |
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BHUWAL BIND Vs. TATA PROJECT LTD.
|
August 20, 2025 |
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BNC POWER PROJECTS Vs. UNION OF INDIA
|
March 21, 2025 |
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BRANCH MANAGER THE NEW INDIA INSURANCE COMPANY LIMITED Vs. DEVKI PIDDA
|
July 14, 2025 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. BASAN BAI WD/O LATE NANDRAM KHUSHRAM
|
June 11, 2025 |
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CARMEL SCHOOL Vs. STATE OF CHHATTISGARH
|
June 11, 2025 |
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CENTRAL BOARD OF TRUSTEES EMPLOYEES PROVIDENT FUND Vs. HOLY CROSS GIRLS HIGHER SECONDARY SCHOOL
|
March 5, 2025 |
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CHAITRAM PATEL Vs. DEENANATH PATEL
|
June 16, 2025 |
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CHAMAN LAL JANGDE Vs. STATE OF CHHATTISGARH
|
April 29, 2025 |
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CHAMPA LAL Vs. STATE OF CHHATTISGARH
|
April 15, 2025 |
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CHAMPA PATEL Vs. MEGHNATH KAUSHIK
|
February 14, 2025 |
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CHANCHAL DEVI VERMA Vs. ASHWANI BANCHOR
|
April 1, 2025 |
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CHHATTISGARH VYAVASAYIK PARIKSHA MANDA Vs. DEVRAJ GABEL S/O SONIT RAM
|
March 24, 2025 |
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CHITRASEN BEHRA Vs. STATE OF CHHATTISGARH
|
March 26, 2025 |
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D. R. DESHMUKH Vs. UNION OF INDIA
|
February 6, 2025 |
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DAMAN LAL Vs. TUMAN BAI
|
May 9, 2025 |
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DAYANAND SONKAR S/O SONAURAM SONKAR Vs. STATE OF CHHATTISGARH
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August 4, 2025 |
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DEENU RAJAK Vs. PINKI RAJAK
|
July 15, 2025 |
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DEVENDRA KOLA@CHMAR SINGH Vs. STATE OF C.G.
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January 16, 2025 |
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DEVENDRA YADAV Vs. STATE OF C.G.
|
January 2, 2025 |
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DHANIRAM DHURVE S/O SHRI SUKUL SINGH Vs. STATE OF CHHATTISGARH
|
August 7, 2025 |
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DHARMENDRA SAHU Vs. SANDHYA SAHU
|
January 28, 2025 |
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DHRUV KUMAR AGRAWAL S/O SHRI MAHAVEER PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 8, 2025 |
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DOMENDRA OJHA Vs. STATE OF C.G.
|
January 3, 2025 |
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DR. MANJU SINHA Vs. PYARI DADSENA
|
January 24, 2025 |
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GEETA DEVI MODI Vs. PRAKASH CHAND MPDI
|
January 27, 2025 |
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GEETA PRADHAN Vs. STATE OF CHHATTISGARH
|
February 7, 2025 |
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GHANSHYAM KUMAR SAHU Vs. STATE OF C.G.
|
January 15, 2025 |
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GIRDHAR NISHAD Vs. STATE OF C.G.
|
January 17, 2025 |
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GOPAL YADAV Vs. STATE OF CHHATTISGARH
|
March 24, 2025 |
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GORAKHNTH SHARMA S/O DEVCHARAN SHARMA Vs. STATE OF CHHATTISGARH
|
February 10, 2025 |
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GULAB CHAND JAIN Vs. HIMALAYA COMMERCIAL COMPLEX PVT. LTD
|
June 9, 2025 |
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GURU GHASIDAS VISHWAVIDYALAYA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 7, 2025 |
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HARIHAR PRASAD Vs. SULOCHNA AASHISH
|
March 10, 2025 |
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HARISH CHANDRA SONI Vs. CHHOTELAL @ DAULATRAM
|
May 1, 2025 |
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HARISH NETAM Vs. STATE OF CHHATTISGARH
|
February 5, 2025 |
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HARISHANKAR PATEL Vs. SDO, MAND SHRISHA KARYA
|
January 6, 2025 |
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HARSHVARDHAN SHARMA Vs. ABHISHEK GAURAHA
|
July 1, 2025 |
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HEMSAGAR Vs. SURUCHI
|
January 8, 2025 |
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HIMANSHU SONKAR Vs. STATE OF CHHATTISGARH
|
March 3, 2025 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. ASST. PROVIDENT FUND COMMISSIONER
|
February 4, 2025 |
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HITESH KUMAR Vs. DURGA SAHU
|
July 21, 2025 |
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HITESH KUMAR DEWATA Vs. STATE OF CHHATTISGARH
|
January 28, 2025 |
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HITESHWAR ALIAS PRADHAN S/O SHRI ANJOR SINGH MARKAM Vs. STATE OF CHHATTISGARH
|
July 21, 2025 |
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HUTASAN YADAV Vs. STATE OF CHHATTISGARH
|
June 27, 2025 |
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IN THE MATTER OF SUO MOTO PUBLIC INTEREST LITIGATION Vs. STATE OF CHHATTISGARH
|
September 23, 2025 |
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INDAR SONWANI Vs. STATE OF CHHATTISGARH
|
May 22, 2025 |
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INDRAJIT SINGH SAHNI Vs. GAGANDEEP SINGH SAHNI
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July 4, 2025 |
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ISHWAR SINGH Vs. STATE OF CHHATTISGARH
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January 27, 2025 |
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JAGESH Vs. STATE OF CHHATTISGARH
|
June 13, 2025 |
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JAY KISHOR SINGH Vs. STATE OF CHHATTISGARH
|
February 17, 2025 |
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JITENDRA CHAKRADHAN PATEL Vs. STATE OF CHHATTISGARH
|
March 22, 2025 |
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JITESH KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
September 17, 2025 |
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KALA NAND CHOUDHARY Vs. STATE OF CHHATTISGARH
|
September 8, 2025 |
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KAMAL NARAYAN Vs. STATE OF CHHATTISGARH
|
March 28, 2025 |
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KAMLESH SINGH RAJPUT Vs. RAMJAS KAUSHIK
|
July 10, 2025 |
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KAUSHILYA VERMA Vs. STATE OF C.G.
|
February 3, 2025 |
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KRISHNA DEVI AGRAWAL Vs. VISHNU SONI
|
February 14, 2025 |
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KUMUD SWARNAKAR Vs. STATE OF CHHATTISGARH
|
April 4, 2025 |
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LALDHAR Vs. SOMARI
|
September 12, 2025 |
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LALESH @ LALA BARLE Vs. STATE OF CHHATTISGARH
|
June 18, 2025 |
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LALITA Vs. CHARAN DAS
|
July 3, 2025 |
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LALMAN BADKA BASOD Vs. STATE OF CHHATTISGARH
|
May 1, 2025 |
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LANDMARK ENGINEER Vs. STATE OF CHHATTISGARH
|
April 16, 2025 |
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LAXMI LAKHANI Vs. RAJESH TAH
|
March 6, 2025 |
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LILESHWAR KURRE Vs. SMT.PREETIBALA KURRE
|
February 13, 2025 |
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LOKESH ALAIS SONU AGRAWAL Vs. STATE OF CHHATTISGARH
|
March 24, 2025 |
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LOVEJEET SINGH Vs. STATE OF CHHATTISGARH
|
May 1, 2025 |
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LUDDU RAM YADAV Vs. STATE OF CHHATTISGARH
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June 20, 2025 |
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M/S. KUMAR UNDERTAKING Vs. CANARA BANK
|
July 31, 2025 |
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M\S COOLAGE Vs. M\S ANIL REFRIGERATION WORK
|
January 21, 2025 |
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MADHAV LAL NAAG Vs. STATE OF C.G.
|
January 7, 2025 |
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MADHO RAM S/O SHRI LALRAM Vs. STATE OF CHHATTISGARH
|
April 28, 2025 |
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MAHAVIR JAIN S/O LATE SHRI LALCHAND JAIN Vs. STATE OF CHHATTISGARH
|
May 2, 2025 |
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MAHESH KUMAR Vs. STATE OF CHHATTISGARH
|
March 21, 2025 |
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MAMTA NIRMAL DHAMGAYE Vs. STATE OF CHHATTISGARH
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June 18, 2025 |
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MANAT RAM POYA S/O RASAI POYA Vs. STATE OF CHHATTISGARH
|
August 6, 2025 |
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MANISH TRAVELS Vs. STATE OF CHHATTISGARH
|
July 22, 2025 |
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MANOJ CHECHAM S/O NOHAR SINGH Vs. STATE OF CHHATTISGARH
|
February 21, 2025 |
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MANOJ KUMAR SONI Vs. DIRECTORATE OF ENFORCENENT
|
January 29, 2025 |
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MODERN MEDICAL INSTITUTE Vs. SHARAD DAGA
|
January 22, 2025 |
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MOH. MAZHER KHAN Vs. UNION OF INDIA
|
March 19, 2025 |
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NADIR LALANI Vs. RESHMA PIRANI
|
March 24, 2025 |
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NAGENDRA CHAUDHARY Vs. NAGAR PALIKA PARISHAD DALLIRAJHARA
|
July 7, 2025 |
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NARAYAN Vs. JHANGALU
|
May 1, 2025 |
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NARESH ENTERPRISES Vs. CENTRAL BOARD OF TRUSTEES
|
April 2, 2025 |
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NEELU W/O. LATE OMKAR Vs. URMILA DEVI W/O. LATE BHAGWAN DAS
|
April 23, 2025 |
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NEETU VAISHNAV Vs. SUDHA VAISHNAV
|
January 24, 2025 |
|
NIRASHA BADHAI W/O MEHTARU RAM BADHAI Vs. STATE OF CHHATTISGARH
|
April 9, 2025 |
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NITISH DIWAN Vs. STATE OF CHHATTISGARH
|
January 16, 2025 |
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OMPRAKASH SAHU Vs. SIDARTH KOMAL PARDESHI
|
April 1, 2025 |
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ORIENTAL INSURANCE COMPANY LIMITED RAIGARH Vs. MOHAN, S/O SAINATH
|
April 17, 2025 |
|
PADAM JAIN Vs. HEMRAI
|
July 17, 2025 |
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PALLAVI MISHRA Vs. STATE OF CHHATTISGARH
|
June 3, 2025 |
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PANKAJ KUMAR RATHIYA Vs. STATE OF CHHATTISGARH
|
May 27, 2025 |
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POONAM VYAS Vs. KAMAL KISHORE
|
September 15, 2025 |
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PRADEEP KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
|
July 2, 2025 |
|
PRAHLAD Vs. STATE OF CHHATTISGARH
|
July 18, 2025 |
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PRAKASH CHANDRA SHARMA Vs. STATE OF CHHATTISGARH
|
August 29, 2025 |
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PRATIPAL AMRATE S/O LT. BAGAT SINGH AMRATE Vs. STATE OF CHHATTISGARH
|
August 5, 2025 |
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PREMSHAKAR BRAMHBHATT Vs. STATE OF CHHATTISGARH
|
January 31, 2025 |
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PUSAURAM SAHU Vs. STATE OF CHHATTISGARH
|
February 24, 2025 |
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R.K. CHOUHAN Vs. STATE OF CHHATTISGARH
|
April 11, 2025 |
|
R.K. ENTERPRISES Vs. CHHATTISGARH MEDICAL SERVICES CORPORATION LTD
|
August 19, 2025 |
|
RADHADEVI SAIN Vs. STATE OF CHHATTISGARH
|
June 3, 2025 |
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RAGHU VEER YADAV Vs. STATE OF CHHATTISGARH
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March 25, 2025 |
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RAHUL KASHIRAM GANDHARV Vs. STATE OF CHHATTISGARH
|
March 26, 2025 |
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RAJ KUMAR YADU S/O SHIV KUMAR YADU Vs. STATE OF CHHATTISGARH
|
July 28, 2025 |
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RAJESH CHAKRADHARI Vs. STATE OF CHHATTISGARH
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August 20, 2025 |
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RAJESH MISHRA Vs. STATE OF C.G.
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January 16, 2025 |
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RAJESH SAHU Vs. STATE OF CHHATTISGARH
|
January 28, 2025 |
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RAJIV KUMAR Vs. STATE OF CHHATTISGARH
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February 14, 2025 |
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RAJMAT MASIYARE Vs. STATE OF CHHATTISGARH
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July 21, 2025 |
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RAKESH MISHRA Vs. STATE OF CHHATTISGARH
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February 5, 2025 |
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RAKESH SACHDEVA Vs. STATE OF CHHATTISGARH
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January 23, 2025 |
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RAM NARAYAN SAHU Vs. STATE OF CHHATTISGARH
|
March 11, 2025 |
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RAM NARAYAN SAHU Vs. STATE OF C.G.
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June 21, 2025 |
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RAMJI PATEL Vs. STATE OF C.G.
|
January 17, 2025 |
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RAMKESHWAR SINGH Vs. STATE OF CHHATTISGARH
|
March 4, 2025 |
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RAMPYARI W/O BHUVNESHWAR PRASAD SAHU Vs. BHUVNESHWAR PRASAD SAHU S/O SUKHDEV SAHU
|
April 7, 2025 |
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RANJIT SINGH Vs. STATE OF C.G.
|
February 4, 2025 |
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RENU SINGH Vs. MAHJABI AAJRA KHANAM
|
January 17, 2025 |
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RESERVE BANK OF INDIA Vs. SAMRUDDHI SAVING AND INVESTMENT
|
February 28, 2025 |
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RESHAM LAL DEWANGAN Vs. SUMAN DEWANGAN
|
May 9, 2025 |
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RIKHI RAM PARASTE Vs. STATE OF C.G.
|
March 2, 2025 |
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RINKESH JAGDISH CHANDRA KHANNA Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY
|
March 4, 2025 |
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ROHIT KUMAR Vs. STATE OF CHHATTISGARH
|
August 14, 2025 |
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S.B.I. GENERAL INSURANCE COMPANY LIMITED Vs. NEERA DEVI YADAV
|
March 7, 2025 |
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SABERA SANKET RAJNANDGAON Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 29, 2025 |
|
SANGEETA MANDAVI Vs. UNION OF INDIA
|
July 2, 2025 |
|
SANJAY GUPTA Vs. OMPRAKASH GUPTA
|
January 22, 2025 |
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SANJAY RAJAK Vs. STATE OF CHHATTISGARH
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July 31, 2025 |
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SANT KUMAR, S/O LATE RAMDEV SHARMA Vs. STATE OF CHHATTISGARH
|
July 24, 2025 |
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SANTOSH KUMAR SIDAR Vs. STATE OF CHHATTISGARH
|
February 27, 2025 |
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SANTOSH S/O SUKALU DHAKAD Vs. BHANUMATI W/O RAM JI
|
June 23, 2025 |
|
SANTOSHI WADYAKAR Vs. DISTRICT EDUCATION OFFICER DISTRICT BILASPUR
|
March 25, 2025 |
|
SANTRAM Vs. STATE OF CHHATTISGARH
|
July 7, 2025 |
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SANTRAM RATRE Vs. MADHURI BAI RATRE
|
June 30, 2025 |
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SARDA AGRICULTURE AND PROPERTY Vs. RAMNIWAS JHANWAR
|
March 26, 2025 |
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SARITA JALAN Vs. SURESH KUMAR SANTWAL
|
May 1, 2025 |
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SATISHCHANDRA SURANA S/O SUGANCHAND SURANA Vs. SUNIL KUMAR KESARWANI S/O TULSI RAM KESARWANI
|
July 29, 2025 |
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SATPAL SINGH Vs. STATE OF CHHATTISGARH
|
July 8, 2025 |
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SATYAM MAHAPATRA Vs. UNION OF INDIA
|
September 4, 2025 |
|
SAWANTRAM SAHU Vs. DULLORIN BAI
|
April 22, 2025 |
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SHADHANA KASAR Vs. STATE OF CHHATTISGARH
|
July 8, 2025 |
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SHAHID KHAN Vs. STATE OF CHHATTISGARH
|
May 15, 2025 |
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SHIVAJI SARKAR Vs. STATE OF CHHATTISGARH
|
February 25, 2025 |
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SHIVCHANDRA SAHA Vs. STATE OF CHHATTISGARH
|
July 28, 2025 |
|
SHIVKUMAR SAHU Vs. STATE OF CHHATTISGARH
|
March 24, 2025 |
|
SHOURYA ENTERPRISES Vs. STATE OF CHHATTISGARH
|
March 26, 2025 |
|
SHREE JANKI RAMAN MANDIR Vs. STATE OF CHHATTISGARH
|
January 2, 2025 |
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SHRIMATI RIZWANA SIDDIQUI Vs. STATE OF CHHATTISGARH
|
February 17, 2025 |
|
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. KANAK MOURYA
|
February 6, 2025 |
|
SHUSHANTO ALIAS BABU MANDAL Vs. STATE OF C.G.
|
February 12, 2025 |
|
SHYAMLAL TULSIRAM SAHU Vs. RAMBAI GANGARAM SAHU
|
March 22, 2025 |
|
SMT.KAVITA Vs. VIJAY KUMAR DIXIT
|
January 13, 2025 |
|
SONU Vs. STATE OF CHHATTISGARH
|
June 9, 2025 |
|
SONU YADAV Vs. STATE OF CHHATTISGARH
|
June 19, 2025 |
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SOUTH EASTERN COALFIELDS Vs. STATE OF CHHATTISGARH
|
February 19, 2025 |
|
STATE OF CHHATTISGARH Vs. DINESH
|
July 11, 2025 |
|
STATE OF CHHATTISGARH Vs. VISHNU KUMAR SONI
|
June 26, 2025 |
|
STATE OF CHHATTISGARH Vs. SOHAN YADAV
|
June 19, 2025 |
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STATE OF CHHATTISGARH Vs. MAHENDRA KUMAR SAHU
|
March 4, 2025 |
|
SUKHNANDAN SINGH Vs. KUNDAN SINGH
|
March 26, 2025 |
|
SUNANDA SHARMA Vs. BAHURA DEVI CHOUBEY
|
April 23, 2025 |
|
SUNIL KUMAR NETAM Vs. STATE OF CHHATTISGARH
|
February 24, 2025 |
|
SURESH MIRI Vs. STATE OF C.G.
|
February 18, 2025 |
|
TATA PROJECTS LIMITED Vs. CHHATTISGARH INFOTECH PROMITON SOCIETY
|
June 5, 2025 |
|
TILOTMA SAHU Vs. SANJAY SAHU
|
June 17, 2025 |
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TULSHI STEEL TRADERS PROPRITOR PUSHPENDRA KESHARWANI Vs. PURVA CONSTRUCTION PROPRITOR
|
April 8, 2025 |
|
UMA TIWARI W/O SHRI KEDAR TIWARI Vs. STATE OF CHHATTISGARH
|
July 25, 2025 |
|
UMASHANKAR Vs. STATE OF CHHATTISGARH
|
June 20, 2025 |
|
UNION OF INDIA, NATIONAL INVESTIGATION AGENCY Vs. DINESH TATI
|
July 2, 2025 |
|
UNITED INDIA INSURANCE CO. Vs. PURAN LAL
|
January 6, 2025 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AME BAI CHANDRA
|
January 3, 2025 |
|
USHA BAI SAHU Vs. STATE OF CHHATTISGARH
|
February 13, 2025 |
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V. MAHENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
February 10, 2025 |
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V.K.PANDEY Vs. STATE
|
April 4, 2025 |
|
VAIBHAV PANDEY Vs. STATE OF CHHATTISGARH
|
August 1, 2025 |
|
VANDANA GLOBAL LIMITED Vs. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS
|
March 18, 2025 |
|
VEDVYAS SONI Vs. STATE OF CHHATTISGARH
|
March 28, 2025 |
|
VIJAY NIRMALKAR Vs. STATE OF CHHATTISGARH
|
January 6, 2025 |
|
VIMAL SEN Vs. STATE OF CHHATTISGARH
|
July 22, 2025 |
|
VISHNU PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
|
March 12, 2025 |
|
WAGHAYE PATIL VAISHNAVI SEVAKBHAU SAROJ Vs. STATE OF CHHATTISGARH
|
March 26, 2025 |
|
X Vs. STATE OF CHHATTISGARH
|
February 8, 2025 |
|
X Vs. STATE OF CHHATTISGARH
|
August 8, 2025 |
LOGIN