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A Vs. STATE OF CHHATTISGARH
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February 21, 2024 |
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A B C NIL Vs. STATE OF CHHATTISGARH
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December 26, 2024 |
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A.K.PANDEY Vs. STATE OF C.G.
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January 9, 2024 |
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ABHIJEET SHRIVASTAVA Vs. STATE OF CHHATTISGARH
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January 3, 2024 |
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ABHISHEK AGRAWAL Vs. STATE OF CHHATTISGARH
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June 25, 2024 |
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ABHISHEK DIWAN Vs. STATE OF CHHATTISGARH
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March 22, 2024 |
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ABHISHEK SARKAR Vs. DIPIKA MANDAL
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August 30, 2024 |
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ABHISHEK STEEL INDUSTRIES LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
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April 9, 2024 |
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ADITYA JAJODIA Vs. STATE OF CHHATTISGARH
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January 3, 2024 |
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AJAJ ALI Vs. STATE OF CHHATTISGARH
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March 28, 2024 |
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AJAY KODAKU Vs. STATE OF CHHATTISGARH
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March 28, 2024 |
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AJAY KUMAR KAWARE Vs. STATE OF CHHATTISGARH
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March 6, 2024 |
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AJEET SINGH KANWAR Vs. STATE OF C.G.
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October 17, 2024 |
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AJIT KUMAR KUJUR Vs. STATE OF CHHATTISGARH
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July 31, 2024 |
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AJIT PRAMOD KUMAR JOGI Vs. INCOME TAX OFFICER
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January 12, 2024 |
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AK JAIN Vs. STATE OF CHHATTISGARH
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February 2, 2024 |
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AKANKSHA BHARDWAJ Vs. STATE OF CHHATTISGARH
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May 1, 2024 |
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AKANKSHA GEHALOT Vs. ANTRIKSH GEHALOT
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August 13, 2024 |
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AKHILESH VISHWAKARMA Vs. STATE OF CHHATTISGARH
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January 12, 2024 |
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ALEXIUS MINJ Vs. STATE OF CHHATTISGARH
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May 2, 2024 |
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ALOK KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
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January 29, 2024 |
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ALOK SAHU Vs. STATE OF CHHATTISGARH
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September 20, 2024 |
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AMBARISH KUMAR SINGH Vs. BHILAI SCAN RESEARCH LIMITED
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March 18, 2024 |
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AMIT KUMAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
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April 8, 2024 |
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AMIT SINGH Vs. VISHAL JAIN
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April 26, 2024 |
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ANAND AUTOMOBILES Vs. HONDA MOTORCYCLE AND SCOOTER PVT. LTD
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February 21, 2024 |
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ANAND NARANG Vs. STATE OF CHHATTISGARH
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March 4, 2024 |
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ANIL KUMAR Vs. UNION OF INDIA
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March 15, 2024 |
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ANIL KUMAR SONI Vs. STATE OF CHHATTISGARH
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January 5, 2024 |
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ANIL RAI Vs. STATE OF CHHATTISGARH
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January 4, 2024 |
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ANITA @ RANU DEWANGAN Vs. STATE OF C.G.
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August 8, 2024 |
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ANITA GUPTA Vs. SADANANAD MAITRI
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February 20, 2024 |
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ANJALI TIWARI Vs. GURU GHASIDAS UNIVERSITY
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June 26, 2024 |
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ANJANI KUMAR TIWARI Vs. BOARD OF DIRECTORS
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February 14, 2024 |
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ANJU LAL Vs. STATE OF C.G.
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March 19, 2024 |
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ANOOP BHALLA Vs. STATE OF CHHATTISGARH
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February 23, 2024 |
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APOLLO MEDSKILLS LIMITED Vs. CHHATTISGARH STATE RURAL LIVELIHOOD MISSION
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February 6, 2024 |
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ARJUN LAL Vs. SOUTH EASTERN COALFIELDS LTD
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March 28, 2024 |
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ARJUN RAM SAHU Vs. STATE OF CHHATTISGARH
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April 29, 2024 |
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ARSHAD ABBAS Vs. VIVEK KUMAR AGRAWAL
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January 8, 2024 |
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ARUN BECK Vs. ALMA JYOTI BECK
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February 26, 2024 |
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ARUN KUMAR Vs. COAL INDIA LIMITED
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January 3, 2024 |
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ARWIND PAL Vs. STATE OF C.G.
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March 22, 2024 |
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ASHA DEWANGAN Vs. ANIL DEWANGAN
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September 3, 2024 |
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ASHISH GUPTA Vs. STATE OF C.G.
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May 10, 2024 |
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ASHISH KUMAR BAMBESHWAR Vs. STEEL AUTHORITY OF INDIA
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August 16, 2024 |
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ASHOK GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
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January 2, 2024 |
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ASHOK KUMAR GULHARE Vs. RAKHI KESHARWANI
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July 31, 2024 |
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ASHOK KUMAR SATNAMI Vs. STATE OF M.P.
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April 16, 2024 |
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ASHOK KUMAR SONI Vs. STATE OF CHHATTISGARH
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May 8, 2024 |
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ASHOK MUTU BHARAT Vs. STATE OF CHHATTISGARH
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January 24, 2024 |
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ASHOK SAHA Vs. ANUP KHOBRAGADHE
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January 2, 2024 |
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ASHUTOSH BOHIDAR Vs. STATE OF C.G.
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November 18, 2024 |
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ASHWAN KUMAR SAHU Vs. SAVITA SAHU
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March 18, 2024 |
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ASHWINI KUMAR SINGH Vs. SADHNA SINGH
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April 23, 2024 |
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AVNESH SINGH CHAUHAN Vs. STATE OF CHHATTISGARH
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April 26, 2024 |
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AVON Vs. STATE OF CHHATTISGARH
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February 2, 2024 |
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AVON Vs. STATE OF CHHATTISGARH
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February 5, 2024 |
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B.B. SHARMA Vs. LUXMAN BHARTI
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January 9, 2024 |
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BABULAL AGRAWAL Vs. ASSISTANT REGISTRAR
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July 26, 2024 |
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BADSHAH PRASAD SINGH Vs. HIGH COURT OF CHHATTISGARH
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February 8, 2024 |
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BAISAKHU RAM Vs. STATE OF CHHATTISGARH
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February 13, 2024 |
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BAJRANG SAHU Vs. DINESH JAISWAL
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July 3, 2024 |
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BAKHRU RAM Vs. STATE OF CHHATTISGARH
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February 16, 2024 |
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BALESHWAR DHADA Vs. STATE OF CHHATTISGARH
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January 16, 2024 |
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BANDHURAM KANWAR Vs. STATE OF CHHATTISGARH
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April 3, 2024 |
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BANSHILAL BUDHRAM SAHU Vs. MOHAMMAD JAVED AHMAD
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February 20, 2024 |
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BANWARI LAL SHARMA Vs. SANJAY GHAI
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February 27, 2024 |
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BENUBADI Vs. STATE OF CHHATTISGARH
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September 27, 2024 |
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BEST SECURITY SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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October 24, 2024 |
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BHAGTIN BAI Vs. SANJAY SURYAWANSHI
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April 19, 2024 |
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BHAGWAT ADIL Vs. STATE OF CHHATTISGARH
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January 3, 2024 |
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BHAJAN LAL AGRAWAL Vs. STATE OF CHHATTISGARH
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June 27, 2024 |
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BHARAT ALUMINUM COMPANY LIMITED Vs. R.K.TRANSPORT
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September 27, 2024 |
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BHARAT DEWANGAN Vs. STATE OF CHHATTISGARH
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March 12, 2024 |
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BHARAT PATEL Vs. STATE OF C.G.
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January 18, 2024 |
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BHARTI GAYAKWAD Vs. MANJU GAYAKWAD, DIVORCEE
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April 9, 2024 |
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BHATIA WINE MERCHANTS PVT. LTD. Vs. STATE OF CHHATTISGARH
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April 3, 2024 |
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BHAVSINGH NISHAD Vs. STATE OF CHHATTISGARH
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June 25, 2024 |
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BHEEM SINGH DHRUV Vs. STATE OF C.G.
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November 18, 2024 |
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BHIMSEN MIRDHA Vs. STATE OF CHHATTISGARH
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January 5, 2024 |
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BHISHAM BAGHEL Vs. STATE OF CHHATTISGARH
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February 14, 2024 |
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BHOGIRAM BARIHA Vs. STATE OF CHHATTISGARH
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January 19, 2024 |
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BHOJRAM SAHU Vs. STATE OF CHHATTISGARH
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May 8, 2024 |
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BHOKU @ OMPRAKASH Vs. STATE OF C.G.
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June 12, 2024 |
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BHOLA SHANKAR PATEL Vs. VIJAY KUMAR NISHAD
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February 20, 2024 |
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BHUNESH GANDHARWA Vs. STATE OF CHHATTISGARH
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April 10, 2024 |
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BHUNESHWAR SAHU Vs. UNION OF INDIA
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April 2, 2024 |
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BHUPENDRA KUMAR PATEL Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
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January 23, 2024 |
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BHUPENDRA SINGH Vs. STATE OF CHHATTISGARH
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January 2, 2024 |
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BHUVAN SINGH Vs. STATE OF CHHATTISGARH
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March 21, 2024 |
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BHUVAN VERMA Vs. STATE OF C.G.
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November 25, 2024 |
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BIJAYA KETAN SAHU Vs. STATE OF CHHATTISGARH
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April 3, 2024 |
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BINDESH FULCHAND NETAM Vs. STATE OF C.G.
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October 24, 2024 |
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BINODANAND JHA Vs. STATE OF M.P.
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June 28, 2024 |
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BIRENDRA SINGH RAJPUT Vs. STATE OF CHHATTISGARH
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February 15, 2024 |
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BISAHIN BAI Vs. STATE OF C.G.
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June 14, 2024 |
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BISESHAR S/O DADU RAM NISHAD Vs. STATE OF CHHATTISGARH
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January 4, 2024 |
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BISHAT BANJARE Vs. STATE OF CHHATTISGARH
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January 16, 2024 |
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BISHNU YADAV Vs. STATE OF CHHATTISGARH
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January 9, 2024 |
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BODHIRAM YADAV Vs. GURUSHARAN SINGH
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April 18, 2024 |
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BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. RAMAWATI SHARMA
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May 2, 2024 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. ANITA SINGH
|
January 9, 2024 |
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BRANCH MANAGER, THE NEW INDIA INSURANCE COMPANY LTD Vs. SANDHIYA BUTE
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July 22, 2024 |
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BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SUBHDRA TOPPO
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July 23, 2024 |
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BRIJMOHAN SAHU Vs. STATE OF C.G.
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June 24, 2024 |
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BSBK PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
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April 29, 2024 |
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CENTRAL AUTOMOBILES Vs. SAURABH NATHANI
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January 10, 2024 |
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CHAKRESH JAIN Vs. HARPAL SINGH
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October 23, 2024 |
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CHAMALI SINGH Vs. STATE OF CHHATTISGARH
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January 15, 2024 |
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CHANDADEVI SHRIVASTAVA Vs. STATE OF CHHATTISGARH
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February 16, 2024 |
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CHANDRA SHEKHAR BELCHANDAN Vs. STATE OF CHHATTISGARH
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January 23, 2024 |
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CHANDRADEV DHRUV Vs. STATE OF C.G.
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July 30, 2024 |
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CHANDRAHAS PANDEY Vs. STATE OF CHHATTISGARH
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May 9, 2024 |
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CHANDRAKANT BAGH Vs. ARVIND BAGH
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March 12, 2024 |
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CHANDRAKANT JALCHHATRI Vs. STATE OF CHHATTISGARH
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November 27, 2024 |
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CHANDRASHEKHAR Vs. PRAMOD KUMAR
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March 4, 2024 |
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CHARANJEET SINGH Vs. SOUTH EASTERN COAL FIELDS LIMITED
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March 5, 2024 |
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CHHATTISGARH STATE POWER DISTRIBUTION CO. Vs. SEEMA KOSLE
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October 8, 2024 |
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CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED Vs. KAMLESH BIND
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January 11, 2024 |
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CHHOTI RAO Vs. RAMGILAS KAIWARTYA
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March 12, 2024 |
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CHIEF EXECUTIVE OFFICER Vs. DEVENDRA KUMAR
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April 26, 2024 |
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CHIEF EXECUTIVE OFFICER, RAIPUR Vs. ANUP KUMAR SAHU
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January 17, 2024 |
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CHITRASEN KULMITRA Vs. STATE OF C.G.
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February 28, 2024 |
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COAL INDIA LIMITED Vs. ARUN KUMAR
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March 1, 2024 |
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D.S.PATEL Vs. STATE OF C.G.
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July 24, 2024 |
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DEENANATH TIWARI Vs. STATE OF C.G.
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August 23, 2024 |
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DEENBANDHU KAUSHIK Vs. STATE OF CHHATTISGARH
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January 19, 2024 |
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DEENBANDHU SINGH Vs. STATE OF CHHATTISGARH
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January 4, 2024 |
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DEEPAK MARAWI @ KALLU Vs. STATE OF C.G.
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April 16, 2024 |
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DEEPAK SARTHI Vs. UNION OF INDIA
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November 5, 2024 |
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DEEPAK SONA Vs. AMOLAK SINGH BHATIA
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April 25, 2024 |
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DEOPRASAD SINGH Vs. CHAIRMAN CUM APPELLATE AUTHORITY
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February 27, 2024 |
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DEVENDER Vs. SAVITA JINDAL
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March 12, 2024 |
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DEVENDRA BAGHEL Vs. SINDHU BAGHEL
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January 18, 2024 |
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DEVENDRA DEWANGAN Vs. STATE OF CHHATTISGARH
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April 2, 2024 |
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DEVENDRA SINGH CHOUHAN Vs. D. S. H. CONSTRUCTION COMPANY
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January 4, 2024 |
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DEVHUTI SINGH Vs. STATE OF CHHATTISGARH
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April 9, 2024 |
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DEVLAL NISHAD Vs. STATE OF C.G.
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July 8, 2024 |
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DHANI RAM Vs. STATE OF CHHATTISGARH
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January 22, 2024 |
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DHANI RAM GOND Vs. STATE OF C.G.
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October 21, 2024 |
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DHANIRAM Vs. STATE OF CHHATTISGARH
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March 27, 2024 |
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DHEERAJ SONI Vs. STATE OF CHHATTISGARH
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April 29, 2024 |
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DHIRAJ KUMAR ARYA Vs. STATE OF CHHATTISGARH
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February 14, 2024 |
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DHRUV TIWARI Vs. REKHA TIWARI
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August 8, 2024 |
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DHURANDAR BUILDERS & DEVELOPERS Vs. STATE OF C.G.
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May 1, 2024 |
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DILESHWAR PRASAD BHATPAHARE Vs. STATE OF CHHATTISGARH
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January 11, 2024 |
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DILIP KUMAR DUBEY Vs. STATE OF C.G.
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July 30, 2024 |
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DILIP KUMAR GUPTA Vs. STATE OF M.P.
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April 5, 2024 |
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DINESH DESHMUKH Vs. STATE OF CHHATTISGARH
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August 23, 2024 |
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DINESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
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April 23, 2024 |
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DINESH PRADHAN Vs. STATE OF CHHATTISGARH
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January 2, 2024 |
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DINESH SINGH GOND Vs. STATE OF CHHATTISGARH
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January 18, 2024 |
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DINESHWARI JAISWAL Vs. STATE OF CHHATTISGARH
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March 19, 2024 |
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DIPAK VERMA Vs. HARISH YADAV
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April 1, 2024 |
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DOLNARAYAN Vs. TEEJMATI
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February 27, 2024 |
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DUKHURAM SAHU Vs. STATE OF C.G.
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April 24, 2024 |
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DURGA CARRIERS PVT. LTD. Vs. DINESH CHANDRA KHARE
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September 10, 2024 |
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EMPLOYEES’ STATE INSURANCE CORPORATION Vs. NAVDURGA FUEL PVT. LTD
|
December 5, 2024 |
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FAGULAL Vs. RAGUVEER PRADHAN
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December 6, 2024 |
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FAGULAL SAO Vs. ROHIT KUMAR TANDON
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March 6, 2024 |
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FARID MOHAMMAD Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
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March 4, 2024 |
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FIRURAM SAHU Vs. STATE OF CHHATTISGARH
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January 5, 2024 |
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FTA HSRP SOLUTIONS PRIVATE LTD. Vs. STATE OF CHHATTISGARH
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April 24, 2024 |
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FULCHAND MARKAM Vs. STATE OF CHHATTISGARH
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March 4, 2024 |
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FULESHWARI MAHESH Vs. STATE OF C.G.
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August 5, 2024 |
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FULESHWARI TAMRAKAR Vs. VARUN KUMAR SINHA
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March 21, 2024 |
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G.R. SANDE Vs. STATE OF CHHATTISGARH
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January 29, 2024 |
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GAGAN RAHANGDALE Vs. STATE OF CHHATTISGARH
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January 17, 2024 |
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GAJANAND SON OF BRIJLAL Vs. SADANAND SON OF SIYALAL
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January 11, 2024 |
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GANESH BANAJ Vs. STATE OF CHHATTISGARH
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January 12, 2024 |
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GANESHIYA BAI Vs. GURUVINDAR SINGH
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February 2, 2024 |
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GANGA PRASAD KAUSHAL Vs. STATE OF C.G.
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June 18, 2024 |
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GANGA RAM Vs. STATE OF CHHATTISGARH
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March 21, 2024 |
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GANGA SINGH Vs. JAMUNA PRASAD
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January 31, 2024 |
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GANGASHARAN SINGH Vs. STATE OF CHHATTISGARH
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January 8, 2024 |
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GAURAV SWARNKAR Vs. STATE OF CHHATTISGARH
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May 9, 2024 |
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GAUTAM KEWAT Vs. STATE OF CHHATTISGARH
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April 19, 2024 |
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GHANSHYAM SINGH Vs. STATE OF CHHATTISGARH
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February 15, 2024 |
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GHANSHYAM TIWARI S/O LATE KHULU RAM Vs. DWARIKADHISH SAHU
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September 5, 2024 |
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GHARBHARAN Vs. PRATIPAL SINGH
|
May 9, 2024 |
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GHEENURAM LEKAMI RAUT Vs. STATE OF CHHATTISGARH
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January 19, 2024 |
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GHENU RAM Vs. DURYODHAN
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April 8, 2024 |
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GIRDHARILAL Vs. BABLU
|
February 19, 2024 |
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GOFELAL BANJARE Vs. BHAGELAL
|
August 8, 2024 |
|
GOPAL KERKETTA Vs. STATE OF CHHATTISGARH
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March 22, 2024 |
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GOPAL KRISHNA RAJWADE S/O BAGAR SAI RAJWADE Vs. STATE OF CHHATTISGARH
|
September 20, 2024 |
|
GOPAL PRASAD SAHU Vs. AKASH KAAGLIWAAL
|
January 18, 2024 |
|
GOPI KISHAN Vs. STATE OF CHHATTISGARH
|
March 1, 2024 |
|
GOPIKALA SHENDEY Vs. STATE OF C.G.
|
October 24, 2024 |
|
GOVERDHAN SAHU Vs. STATE OF C.G.
|
August 27, 2024 |
|
GURUDARSHAN SINGH LAMBA Vs. AFJAL SIDDIQUI
|
September 27, 2024 |
|
GURUDIP SINGH VIRDI Vs. ORIENTAL INSURANCE CO. LTD.
|
April 24, 2024 |
|
HARDEEP SINGH KHANUJA Vs. STATE OF CHHATTISGARH
|
March 19, 2024 |
|
HARI SHANKAR SAHU Vs. STATE OF CHHATTISGARH
|
January 15, 2024 |
|
HARISH KUMAR SAHU Vs. LAXMI SAHU
|
April 18, 2024 |
|
HEERAMANI Vs. STATE OF CHHATTISGARH
|
February 19, 2024 |
|
HEMANT TAMRAKAR Vs. STATE OF CHHATTISGARH
|
January 22, 2024 |
|
HEMCHAND @ HEMU SAHU Vs. STATE OF CHHATTISGARH
|
March 12, 2024 |
|
HEMENDRA GOSWAMI Vs. STATE OF CHHATTISGARH
|
May 3, 2024 |
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HEMENDRA KUMAR GURJAR Vs. LAXMAN GOND
|
April 30, 2024 |
|
HETRAM NAYAK Vs. STATE OF CHHATTISGARH
|
February 9, 2024 |
|
HETRAM SAHU Vs. RAMLAL CHOUHAN
|
March 14, 2024 |
|
HIGH COURT OF CHHATTISGARH Vs. T.K.JHA
|
April 19, 2024 |
|
HIMANK SALUJA Vs. BADSHAH PRASAD SINGH
|
February 8, 2024 |
|
HIND ENERGY & COAL BENEFICIATION INDIA PVT. LTD. Vs. HASINA KHATUN
|
October 4, 2024 |
|
HORIL Vs. STATE OF CHHATTISGARH
|
January 17, 2024 |
|
HORILAL CHOUHAN Vs. STATE OF C.G.
|
March 7, 2024 |
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HUNGA KAWASI Vs. STATE OF CHHATTISGARH
|
June 10, 2024 |
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I. J. TRIPATHI Vs. STATE OF CHHATTISGARH
|
February 20, 2024 |
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INDERCHAND KOTHARI Vs. NIRMALCHAND KOTHARI
|
March 15, 2024 |
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INDIAN HUME PIPE COMPANY LIMITED Vs. PRAKASH INDUSTRIES LIMITED
|
February 28, 2024 |
|
INDIRA GANDHI KRISHI VISHWAVIDYALAYA Vs. R.N. SHARMA
|
April 29, 2024 |
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INDRA SHEKHAR TRIPATHI Vs. COMMISSIONER
|
April 3, 2024 |
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J.K.MEHTA Vs. STATE OF C.G.
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January 9, 2024 |
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JAGATJIT INDUSTRIES LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
March 6, 2024 |
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JAGDAMBA POWER & ALLOYS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2024 |
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JAGDEV RAM Vs. STATE OF CHHATTISGARH
|
January 11, 2024 |
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JAGESHWAR Vs. STATE OF C.G.
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September 2, 2024 |
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JAI PRAKASH SINGH Vs. SOUTH EASTERN COAL FIELDS LTD.
|
March 14, 2024 |
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JAIMAN MAURYA Vs. STATE OF CHHATTISGARH
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February 7, 2024 |
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JAIPRAKASH Vs. STATE OF CHHATTISGARH
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April 29, 2024 |
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JANAKRAM SAHU Vs. MANISHA SAHU
|
August 28, 2024 |
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JASWANT DEWAR Vs. STATE OF C.G.
|
March 27, 2024 |
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JASWINDER KAUR Vs. GURVINDER SINGH BHAGAT
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April 10, 2024 |
|
JAY MANGAL PATEL Vs. COLLECTOR DISTRICT RAIGARH
|
February 6, 2024 |
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JAY MANGAL PATEL Vs. COLLECTOR
|
February 7, 2024 |
|
JAYRAM SALAM Vs. STATE OF CHHATTISGARH
|
February 28, 2024 |
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JEEVAN YADAV Vs. STATE OF C.G.
|
April 30, 2024 |
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JEEVANLAL SAHU Vs. MANOJ KUMAR CHOUDHRY
|
February 26, 2024 |
|
JINDAL STEEL AND POWER LTD. Vs. STATE OF CHHATTISGARH
|
March 1, 2024 |
|
JITENDRA BANWAKDE Vs. SAVITA BANWAKADE
|
July 23, 2024 |
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JITENDRA CHANDRAKAR Vs. NAMITA CHANDRAKAR
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February 12, 2024 |
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JITENDRA DUBEY Vs. STATE OF CHHATTISGARH
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March 11, 2024 |
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JITENDRA SEN Vs. STATE OF C.G.
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October 18, 2024 |
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JIVAN SINGH GOND Vs. STATE OF CHHATTISGARH
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January 15, 2024 |
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JIVENDRA PRASAD TIWARI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR SOUTH EASTERN COALFIELDS LTD
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February 28, 2024 |
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JOHAN LAL SURYAWANSHI Vs. CHIEF MANAGER, CHHATTISGARH STATE ELECTRICITY DISTRIBUTION COMPANY
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September 25, 2024 |
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K. KIRAN KUMAR Vs. SWAROOPA
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April 2, 2024 |
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KAMAL KURREY Vs. TRILOCHAN SINGH
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March 5, 2024 |
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KAMLA BAI Vs. RAJKUMARI
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February 29, 2024 |
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KAMLA DEVI Vs. STATE OF CHHATTISGARH
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July 30, 2024 |
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KAPIL DEV VERMA Vs. STATE OF CHHATTISGARH
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April 12, 2024 |
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KARAM SINGH Vs. STATE OF C.G.
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July 31, 2024 |
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KARAN SURYAVANSHI Vs. STATE OF CHHATTISGARH
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February 7, 2024 |
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KARUNA SAO Vs. MANENDRA KUAMR SAHU
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May 1, 2024 |
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KAUSHAL @ DIAMOND Vs. STATE OF C.G.
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January 24, 2024 |
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KAVERI PATEL Vs. GANDHARV SEN PATEL
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December 13, 2024 |
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KERA BAI Vs. BHUPESH SAHU
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April 8, 2024 |
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KESHAV AGARIYA Vs. STATE OF CHHATTISGARH
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January 18, 2024 |
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KEWLA BAI Vs. RAJU YADAV
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January 18, 2024 |
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KHAMENDRA SAHU Vs. STATE OF CHHATTISGARH
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November 27, 2024 |
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KHILENDRA CHAUHAN Vs. STATE OF CHHATTISGARH
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May 3, 2024 |
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KHILESHWAR DEWANGAN Vs. STATE OF CHHATTISGARH
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January 15, 2024 |
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KISHORE SINGH Vs. STATE OF C.G.
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October 25, 2024 |
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KONDRU DHARMARAO Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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April 9, 2024 |
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KRISHNA DEVI Vs. ORIENTAL INSURANCE CO. LTD.
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July 10, 2024 |
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KRISHNA KUMAR NAVRANG Vs. STATE OF C.G.
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March 19, 2024 |
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KRISHNA NANDAN SINGH Vs. CHHATTISGARH ELECTION COMMISSION
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September 30, 2024 |
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KU. PRIYANKA ISRANI Vs. STATE OF CHHATTISGARH
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July 16, 2024 |
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KULESHWAR PRASAD Vs. STATE OF CHHATTISGARH
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February 16, 2024 |
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KULESHWAR SONKAR Vs. STATE OF CHHATTISGARH
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March 11, 2024 |
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KULWANT SINGH DHRUW Vs. STATE OF CHHATTISGARH
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January 23, 2024 |
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KUMARI ISHWARI SAHU Vs. AMRIKA SAHU
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March 13, 2024 |
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KURBAN ANSARI Vs. NURESHA BIBI
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January 29, 2024 |
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KUSHBOO SINGH Vs. STATE OF CHHATTISGARH
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January 19, 2024 |
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LABHO RAM Vs. STATE OF CHHATTISGARH
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April 24, 2024 |
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LACCHURAM MANDAVI Vs. STATE OF CHHATTISGARH
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April 16, 2024 |
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LACHHANI SODI Vs. VIDYA SINGH BAGHEL
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April 25, 2024 |
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LAHURA BAI Vs. CHIEF GENERAL MANAGER
|
October 24, 2024 |
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LAKESHWAR SAHU Vs. STATE OF C.G.
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September 2, 2024 |
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LALARAM SAHU Vs. JEEVRAKHAN LAL VARMA
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March 18, 2024 |
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LALIT Vs. STATE OF CHHATTISGARH
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April 25, 2024 |
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LALJEET PAINKRA Vs. STATE OF CHHATTISGARH
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January 18, 2024 |
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LALTA SHARMA Vs. STATE OF CHHATTISGARH
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February 20, 2024 |
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LATA SHUKLA Vs. STATE OF CHHATTISGARH
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February 5, 2024 |
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LAVKUSH SHUKLA Vs. STATE OF CHHATTISGARH
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February 28, 2024 |
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LAXMAN Vs. BUKEBAI
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July 31, 2024 |
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LAXMAN SAHU Vs. STATE OF CHHATTISGARH
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May 6, 2024 |
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LAXMAN SINGH KORVA Vs. STATE OF CHHATTISGARH
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March 11, 2024 |
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LAXMI BAI MANIKPURI Vs. ITWARI KUMAR KANNOJE
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March 18, 2024 |
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LAXMI BARVE Vs. STATE OF C.G.
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June 27, 2024 |
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LAXMI SHADANGI Vs. PANKAJ KUMAR SHADANGI
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August 23, 2024 |
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LAXMIKANT PATEL Vs. STATE OF CHHATTISGARH
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January 9, 2024 |
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LEKHAN SAHU Vs. BHISHMA KUMAR
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June 27, 2024 |
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M. M. VAISHNAV Vs. STATE OF CHHATTISGARH
|
January 9, 2024 |
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M.AHUJA PROJECTS PVT. LTD. Vs. GREEN GLORY RESIDENTS WELFARE SOCIETY
|
April 29, 2024 |
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M.D.ASHIF MEMON Vs. NOOR BEGAM
|
June 20, 2024 |
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M/S. ASHOK CONSTRUCTION COMPANY Vs. M/S. UTTAM RICE MILL DHAMTARI
|
June 26, 2024 |
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M/S. G.V.RATHOD Vs. CHHATTISGARH TOURISM BOARD
|
July 22, 2024 |
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MAA BANJARI DEVI TEMPLE TRUST Vs. PANDIT RAVISHANKAR TIWARI
|
January 30, 2024 |
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MAHAVEER COLLEGE OF AYURVEDIC SCIENTCE VILLAGE Vs. STATE OF C.G.
|
September 25, 2024 |
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MAHENDRA KUMAR Vs. STATE OF C.G.
|
September 13, 2024 |
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MAHENDRA YADAV Vs. STATE OF C.G.
|
December 11, 2024 |
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MAKSUD ALAM Vs. MOHD. JAVED KHAN
|
January 31, 2024 |
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MALRAM MANJHI Vs. STATE OF CHHATTISGARH
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April 15, 2024 |
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MAMTA RANI VERMA Vs. STATE OF C.G.
|
July 16, 2024 |
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MANAGING DIRECTOR, CHHATTISGARH RAJYA BEEJ EVAM KRISHI VIKAS NIGAM Vs. KESHAR KUMAR TANDON
|
July 11, 2024 |
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MANGAL SINGH AANCHAL Vs. NIDHISH P. R.
|
January 12, 2024 |
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MANGDURAM JURI Vs. STATE OF CHHATTISGARH
|
January 18, 2024 |
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MANGLU Vs. STATE OF C.G.
|
August 9, 2024 |
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MANIHAR SINGH Vs. RAVI KUMAR
|
April 18, 2024 |
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MANIK LAL BANDHEY Vs. STATE OF CHHATTISGARH
|
January 9, 2024 |
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MANIRAM DIMAR Vs. STATE OF CHHATTISGARH
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January 4, 2024 |
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MANISH BAJPAI Vs. ALKESH LAKDE
|
September 3, 2024 |
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MANISH KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
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March 12, 2024 |
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MANISH SHARMA Vs. CHHATTISGARH HOUSING BOARD
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April 3, 2024 |
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MANISHA MAHOBIYA Vs. STATE OF CHHATTISGARH
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July 22, 2024 |
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MANITA MANDAVI Vs. STATE OF CHHATTISGARH
|
February 28, 2024 |
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MANJEET SINGH DHILLAN S/O DARSHAN SINGH DHILLAN Vs. BALJINDER SINGH RAJPAL S/O LATE AVATAR SINGH RAJPAL
|
January 18, 2024 |
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MANNU LAL KAUSHIK Vs. STATE OF CHHATTISGARH
|
January 29, 2024 |
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MANOHAR Vs. SHIV KUMAR
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July 2, 2024 |
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MANOHAR DAS BAIRAGI Vs. STATE OF CHHATTISGARH
|
January 12, 2024 |
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MANOHAR RAO LAMBADI Vs. STATE OF CHHATTISGARH
|
March 13, 2024 |
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MANOHAR SAHU Vs. STATE OF M. P. (NOW CHHATTISGARH)
|
January 23, 2024 |
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MANOJ BITHALKAR Vs. P.K.RAI
|
July 11, 2024 |
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MANOJ KUMAR Vs. SOUTH EASTERN COALFIELDS LTD
|
March 5, 2024 |
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MANOJ KUMHAR Vs. STATE OF CHHATTISGARH
|
January 24, 2024 |
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MANOJ PANDEY Vs. MANOJ DHRUW
|
January 12, 2024 |
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MANOJ SINGH Vs. STATE OF CHHATTISGARH
|
April 24, 2024 |
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MANORAMA KAMLA BARIHA Vs. RESHAM LAL SAHU
|
January 29, 2024 |
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MANTRAM ROHIDAS Vs. STATE OF CHHATTISGARH
|
January 16, 2024 |
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MAYANK VERMA Vs. STATE OF CHHATTISGARH
|
January 23, 2024 |
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MB POWER (MADHYA PRADESH) LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED
|
April 1, 2024 |
|
MD. DILSER KHAN Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
February 23, 2024 |
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MEENA RAI Vs. NEETA SEETA RAM PRASAD
|
September 17, 2024 |
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MITHILESH OJHA Vs. STATE OF C.G.
|
July 26, 2024 |
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MO. RAEEYSH Vs. STATE OF C.G.
|
May 1, 2024 |
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MOHAMMED AFSAR Vs. STATE OF CHHATTISGARH
|
January 22, 2024 |
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MOHAMMED ASIF KHAN Vs. STATE OF CHHATTISGARH
|
May 10, 2024 |
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MOHAN LAL VISHWAKARMA Vs. STATE OF CHHATTISGARH
|
February 12, 2024 |
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MOHAN SAHU Vs. STATE OF CHHATTISGARH
|
January 10, 2024 |
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MOHD. YASIN Vs. STATE OF CHHATTISGARH
|
August 20, 2024 |
|
MOHIT PRAKASH BANJARE Vs. XYZ
|
April 8, 2024 |
|
MOHITE GAJANAN MADHAV Vs. UNION OF INDIA
|
January 29, 2024 |
|
MOOLCHAND SARTHI Vs. STATE OF CHHATTISGARH
|
January 16, 2024 |
|
MUBARAK ALI Vs. STATE OF C.G.
|
September 27, 2024 |
|
MUKESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 27, 2024 |
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MUKESH DAS MANIKPURI Vs. STATE OF C.G.
|
August 14, 2024 |
|
MUNICIPAL CORPORATION BHILAI Vs. MADHU MEMORIAL HOSPITAL LIMITED
|
April 23, 2024 |
|
MUNNA PRASAD MISHRA Vs. UNION OF INDIA
|
September 24, 2024 |
|
MURIT RAM SAHU Vs. STATE OF CHHATTISGARH
|
May 10, 2024 |
|
NAI DUNIA Vs. HEMLAL SAHU
|
May 2, 2024 |
|
NAKUL PRASAD KESHARWANI Vs. UNION OF INDIA
|
September 3, 2024 |
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NAMSHARAN DEWANGAN Vs. KRISHNA BAI
|
January 11, 2024 |
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NARAYAN PRASAD Vs. STATE OF M.P.
|
September 18, 2024 |
|
NARAYAN RAUT Vs. STATE OF CHHATTISGARH
|
February 8, 2024 |
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NARSHING KUMAR VERMA Vs. STATE OF C.G.
|
October 22, 2024 |
|
NASIBUN NISHA Vs. STATE OF C.G.
|
January 9, 2024 |
|
NAVEEN KUMAR SHRIVASTAVA Vs. CHHATTISGARH TEXT BOOK CORPORATION
|
March 6, 2024 |
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NEELAM DEWANGAN Vs. STATE OF CHHATTISGARH
|
February 26, 2024 |
|
NEELAM DUBEY Vs. STATE OF CHHATTISGARH
|
April 25, 2024 |
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NEELKANTH Vs. STATE OF CHHATTISGARH
|
December 10, 2024 |
|
NEELU Vs. SOUTH EASTERN COALFIELDS LIMITED
|
January 23, 2024 |
|
NEHA THAKUR Vs. DURGESH THAKUR
|
April 12, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MAMTA DAHIA
|
August 27, 2024 |
|
NIKETA TRIPATHI Vs. RAJIV KUMAR DUBEY
|
November 8, 2024 |
|
NILESH KUMAR SHUKLA Vs. RENUKA SHUKLA
|
April 18, 2024 |
|
NIRMAL SAHU Vs. STATE OF CHHATTISGARH
|
January 18, 2024 |
|
NISHA Vs. BAHADUR
|
January 11, 2024 |
|
NISHA DAHARIA Vs. PARAS DAHARIA
|
April 10, 2024 |
|
NITIN NAIYAR Vs. JYOTI NAIYAR
|
February 16, 2024 |
|
NITISH KUMAR BANJARE Vs. STATE OF CHHATTISGARH
|
January 24, 2024 |
|
OM PRAKASH GUPTA Vs. HAWA BI
|
March 7, 2024 |
|
OMPRAKASH JAIN Vs. JAMUNA DEVI THAKUR
|
January 9, 2024 |
|
ONKAR LAL BURMAN Vs. STATE OF CHHATTISGARH
|
January 23, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. POOJA DEWANGAN
|
November 19, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. MANEESHA SINGH
|
October 14, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. LAALTA
|
March 19, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. JASITA POONAM EKKA
|
June 12, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BUDHIYARINBAI SIDAR
|
January 8, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. STATE OF CHHATTISGARH
|
April 4, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHYAM BAI
|
March 6, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARMENDRA GAJALWAR
|
May 9, 2024 |
|
P. VENKATA RAMANAIAH ENGINEERS AND CONTRACTORS PVT. LTD. Vs. UNION OF INDIA
|
February 26, 2024 |
|
PADMAN SINGH DIWAAN Vs. STATE OF CHHATTISGARH
|
May 24, 2024 |
|
PARAS JEWELERS Vs. PRINCIPAL DIRECTOR INCOME TAX
|
June 26, 2024 |
|
PARAS SINHA Vs. STATE OF CHHATTISGARH
|
April 16, 2024 |
|
PARASRAM BANDHE Vs. STATE OF CHHATTISGARH
|
January 8, 2024 |
|
PARASRAM SUKNATH GANDA Vs. CHAMARU RAM
|
November 18, 2024 |
|
PARISHA TRIVEDI, W/O SHRI ABHISHEK TRIVEDI Vs. STATE OF CHHATTISGARH
|
September 23, 2024 |
|
PARVATI SEWTA Vs. STATE OF CHHATTISGARH
|
January 15, 2024 |
|
PATIRAM CHANDRAWANSHI Vs. STATE OF C.G.
|
March 12, 2024 |
|
PAVITRA SINGH Vs. STATE OF C.G.
|
July 22, 2024 |
|
PAWAN AGRAWAL Vs. MANOHAR PATEL
|
March 4, 2024 |
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PEELI BAI BHAINA Vs. STATE OF CHHATTISGARH
|
July 29, 2024 |
|
PHOOL CHAND DHOBI Vs. STATE OF CHHATTISGARH
|
September 9, 2024 |
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PINKY WD/O LATE HEMANT Vs. MAHENDRA KUMAR
|
January 30, 2024 |
|
POONAM AGRAWAL WD/O LATE RAJESH AGRAWAL Vs. MUNICIPAL CORPORATION, BILASPUR
|
August 30, 2024 |
|
PRABAL KUMAR DUBEY Vs. STATE OF C.G.
|
November 4, 2024 |
|
PRABHAT PANIGRAHI Vs. STATE OF C.G.
|
May 1, 2024 |
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PRABODH PATHAK Vs. NIRMAL PARAKH
|
March 14, 2024 |
|
PRADEEP BHUIYA Vs. STATE OF CHHATTISGARH
|
April 23, 2024 |
|
PRAKASH SINHA Vs. STATE OF C.G.
|
August 23, 2024 |
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PRAMOD KUMAR KALMEGH Vs. KUMARI BAI
|
June 20, 2024 |
|
PRAMOD KUMAR MISHRA Vs. STATE OF CHHATTISGARH
|
January 5, 2024 |
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PRAMOD NAYAK Vs. STATE OF CHHATTISGARH
|
January 3, 2024 |
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PRASHANT DUBEY Vs. STATE OF CHHATTISGARH
|
January 4, 2024 |
|
PREM NETAM Vs. STATE OF CHHATTISGARH
|
October 23, 2024 |
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PRIYABRATTA CHOUDHARY Vs. JAYSHANKAR SAHU
|
October 25, 2024 |
|
PROFESSOR N. D. R. CHANDRA Vs. STATE OF CHHATTISGARH
|
May 10, 2024 |
|
PUBLIC INFORMATION OFFICER Vs. ABDUL KALIM QURESHI
|
March 12, 2024 |
|
PUNA RAM SAHU Vs. STATE OF CHHATTISGARH
|
January 2, 2024 |
|
PUNDAS BANJARE Vs. STATE OF CHHATTISGARH
|
February 27, 2024 |
|
PURNIMA PANDEY Vs. MANOJ BENET
|
January 16, 2024 |
|
R.N. SHARMA Vs. STATE OF CHHATTISGARH
|
January 16, 2024 |
|
R.P. DWIVEDI Vs. STATE OF CHHATTISGARH
|
May 1, 2024 |
|
R.R. DUBEY Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED
|
February 6, 2024 |
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RADHESHYAM KURRE Vs. STATE OF CHHATTISGARH
|
January 17, 2024 |
|
RAGHURAM AGARIYA Vs. STATE OF CHHATTISGARH
|
March 11, 2024 |
|
RAGHUWAR Vs. RAMLAL
|
June 13, 2024 |
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RAHUL CHETIYAR Vs. STATE OF C.G.
|
September 19, 2024 |
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RAHUL PANT Vs. STATE OF CHHATTISGARH
|
January 11, 2024 |
|
RAI SINGH Vs. DILIP RAM
|
April 5, 2024 |
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RAI SINGH MARKAM Vs. STATE OF CHHATTISGARH
|
September 11, 2024 |
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RAIGARH PATHALGAON EXPRESSWAY LIMITED Vs. CHHATTISGARH ROAD DEVELOPMENT CORPORATION LIMITED
|
March 5, 2024 |
|
RAJ KAPUR PRAJAPATI Vs. FIROZ KHAN
|
September 3, 2024 |
|
RAJ MISHRA Vs. STATE OF CHHATTISGARH
|
April 3, 2024 |
|
RAJARAM Vs. STATE OF C.G.
|
July 31, 2024 |
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RAJENDRA KUMAR NISHAD Vs. STATE OF CHHATTISGARH
|
April 16, 2024 |
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RAJENDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
February 14, 2024 |
|
RAJENDRA PRASAD Vs. STATE OF C.G.
|
April 1, 2024 |
|
RAJENDRA PRASAD Vs. STATE OF CHHATTISGARH
|
July 1, 2024 |
|
RAJENDRA TOPPO Vs. STATE OF CHHATTISGARH
|
January 3, 2024 |
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RAJESH KUMAR Vs. STATE OF C.G.
|
January 16, 2024 |
|
RAJESH KUMAR Vs. STATE OF CHHATTISGARH
|
January 15, 2024 |
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RAJESH KUMAR SAH Vs. STATE OF CHHATTISGARH
|
January 17, 2024 |
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RAJESH MUKHARJEE Vs. STATE OF CHHATTISGARH
|
February 20, 2024 |
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RAJESH PANIKA Vs. STATE OF CHHATTISGARH
|
January 23, 2024 |
|
RAJJU SHRIWAS Vs. RAMSHEWAK SHRIWAS
|
September 2, 2024 |
|
RAJKUMAR SINGH Vs. STATE OF CHHATTISGARH
|
March 14, 2024 |
|
RAJNEESH KUMAR SINGH Vs. UNION OF INDIA
|
September 5, 2024 |
|
RAJU @ RAJKUMAR Vs. STATE OF CHHATTISGARH
|
March 5, 2024 |
|
RAKESH AGRAWAL Vs. LALJEE
|
April 29, 2024 |
|
RAM PRATAP SAHU Vs. STATE OF CHHATTISGARH
|
February 16, 2024 |
|
RAM RATAN PAIKRA Vs. STATE OF C.G.
|
July 1, 2024 |
|
RAMASRAY KASHYAP Vs. KISHAN KASHYAP
|
January 17, 2024 |
|
RAMBHAROS S/O HUKUM SAI Vs. STATE OF CHHATTISGARH
|
October 18, 2024 |
|
RAMCHARAN Vs. GORELAL
|
January 25, 2024 |
|
RAMESH KUMAR Vs. RATAN KUMAR SINGH
|
September 26, 2024 |
|
RAMESHWARI Vs. JUNIOR/ASSISTANT ENGINEER, CSEB
|
January 24, 2024 |
|
RAMGOPAL SAHU Vs. STATE OF CHHATTISGARH
|
February 1, 2024 |
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RAMKINKAR SINGH Vs. STATE OF CHHATTISGARH
|
November 14, 2024 |
|
RAMKUMAR AGRAWAL Vs. STATE OF C.G.
|
February 22, 2024 |
|
RAMKUMAR AGRAWAL Vs. VEER SINGH SONWANI
|
January 12, 2024 |
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RAMKUMAR CHANDRAVANSHI Vs. STATE OF C.G.
|
March 15, 2024 |
|
RAMKUMAR CHOUHAN Vs. STATE OF CHHATTISGARH
|
January 31, 2024 |
|
RASHMI KURRE Vs. ASHWANI KUMAR BHASKAR
|
March 5, 2024 |
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RATURAM SARTHI Vs. STATE OF C.G.
|
July 29, 2024 |
|
RAVI KUMAR Vs. UNION BANK OF INDIA
|
February 29, 2024 |
|
RAVINDER KUMAR Vs. UNION OF INDIA
|
February 12, 2024 |
|
RAVINDRA @ RAVISONKAR Vs. STATE OF C.G.
|
April 23, 2024 |
|
REETA PETER Vs. STATE OF C.G.
|
April 18, 2024 |
|
REGISTRAR GENERAL, HIGH COURT Vs. FANENDRA KUMAR BISEN
|
August 7, 2024 |
|
REGISTRAR, GURU GHASIDAS Vs. SHRI NAGENDRA SHARMA
|
April 9, 2024 |
|
REKHA PATEL Vs. STATE OF CHHATTISGARH
|
February 2, 2024 |
|
RESHAM RANA Vs. STATE OF C.G.
|
February 27, 2024 |
|
RIYAZ MOHAMMAD Vs. SOFIA KHAN
|
February 6, 2024 |
|
ROHIT PATRE Vs. UNION OF INDIA
|
March 5, 2024 |
|
RUPANADHAM STEEL PVT. LTD. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
April 3, 2024 |
|
RUPESH GURUDIWAN Vs. STATE OF CHHATTISGARH
|
January 4, 2024 |
|
RUPLAL CHERWA Vs. STATE OF CHHATTISGARH
|
January 18, 2024 |
|
S. SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
|
April 16, 2024 |
|
SAHEBDAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
February 20, 2024 |
|
SAIYAD JAINULABEDIN Vs. STATE OF C.G.
|
March 14, 2024 |
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SAJAN KUMAR Vs. STATE OF CHHATTISGARH
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February 14, 2024 |
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SAKET SHARMA Vs. STATE OF CHHATTISGARH
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March 20, 2024 |
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SALENDRA @ SUMIT SONI Vs. SURENDRA KUMAR SONI
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August 9, 2024 |
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SALIK RAM Vs. STATE OF C.G.
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February 8, 2024 |
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SALIM SIKANDER EKKA Vs. STATE OF CHHATTISGARH
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April 8, 2024 |
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SALMA BEGUM Vs. JUBEDA KHATUN
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March 5, 2024 |
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SAMTA GRIHA NIRMAAN SAHAKARI SAMITI MARYADIT Vs. P.S.SOAN
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February 29, 2024 |
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SANAT KHATWANI Vs. MUNNI LAL SENDE
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February 13, 2024 |
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SANDEEP STATIONARY MART AND BOOK DEPOT Vs. KAILASH KUKREJA
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February 21, 2024 |
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SANDHYA @ SANTRABAI Vs. GAJENDRA
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February 29, 2024 |
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SANDHYA TIRKI Vs. STATE OF CHHATTISGARH
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January 23, 2024 |
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SANGEETA AGRAWAL Vs. SANTOSH BHIMNANI
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April 29, 2024 |
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SANJAY DUBEY Vs. STATE OF CHHATTISGARH
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February 22, 2024 |
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SANJAY KUMAR SULTANIA Vs. RUCHI AGRAWAL
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January 22, 2024 |
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SANJAY MANDAL Vs. SUNILA MANDAL
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March 13, 2024 |
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SANJEEV KIRAN Vs. INDIAN OIL CORPORATION
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October 17, 2024 |
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SANKARA EDUCATION SOCIETY Vs. VEENA PAL
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April 2, 2024 |
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SANTOSH KUMAR BHASKAR Vs. STATE OF C.G.
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March 6, 2024 |
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SANTOSH KUMAR PATNAYAK Vs. STATE OF CHHATTISGARH
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February 23, 2024 |
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SAROJ SAHA Vs. REWATI BAI SAHA
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March 19, 2024 |
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SAROJLATA RAJAK Vs. VIKAS KUMAR RAJAK
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April 25, 2024 |
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SATISH AGRAWAL Vs. STATE OF CHHATTISGARH
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April 15, 2024 |
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SATYA VRAT PAL SINGH Vs. STATE OF CHHATTISGARH
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January 23, 2024 |
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SATYANARAYAN CHERWA Vs. STATE OF CHHATTISGARH
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January 25, 2024 |
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SAVITRI BAI Vs. KAMLESH KUMAR
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January 30, 2024 |
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SEEMA GUPTA Vs. ANURAG KESHARWANI
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May 1, 2024 |
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SEW INFRASTRUCTURE LIMITED Vs. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL
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February 14, 2024 |
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SEWATHI BAI Vs. STATE OF C.G.
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September 30, 2024 |
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SHAHID ALI Vs. KUSHABHAU THAKRE PATRAKARITA AVAM JANSANCHAR VISHWAVIDYALAYA
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January 30, 2024 |
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SHAILENDRA KUMAR SHUKLA Vs. AARTI BAJPAI
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August 22, 2024 |
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SHAILESH BAJPAI Vs. POONAM KUMARI BAJPAI
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June 12, 2024 |
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SHAKUNTALA Vs. STATE OF CHHATTISGARH
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March 9, 2024 |
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SHANKAR HATHILE Vs. STATE OF CHHATTISGARH
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January 17, 2024 |
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SHARDA MAROTI NIMJE Vs. UNION OF INDIA
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January 9, 2024 |
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SHARDA PRASHAD TANDAN Vs. STATE OF C.G.
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December 9, 2024 |
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SHASHI BAGHEL Vs. MAHENDRA KUMAR BAGHEL
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February 28, 2024 |
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SHASHIBHUSHAN MAHENDRA Vs. STATE OF CHHATTISGARH
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February 27, 2024 |
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SHASHIKANT SONKA Vs. STATE OF CHHATTISGARH
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January 9, 2024 |
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SHATRUDHAN PARDHI Vs. STATE OF CHHATTISGARH
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April 3, 2024 |
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SHATRUGHNA VISHWAKARMA Vs. STATE OF C.G.
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March 15, 2024 |
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SHESH NARAYAN MISHRA Vs. ANANT SINGH NETAM
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June 21, 2024 |
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SHIV BALAK SINGH Vs. UNION OF INDIA
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February 29, 2024 |
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SHIV KUMAR SAHU Vs. REKHA BAI SAHU
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February 12, 2024 |
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SHIV PRASAD NAYAK Vs. STATE OF C.G.
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September 11, 2024 |
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SHIV SHANKAR MISHRA Vs. RAJESH KUMAR
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February 19, 2024 |
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SHIVA GOVIND Vs. GOVERNMENT OF MADHYA PRADESH
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March 21, 2024 |
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SHIVA MACHINE TOOLS Vs. SUNIL KUMAR YADAV
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December 4, 2024 |
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SHIVCHARAN CHANDRA Vs. STATE OF CHHATTISGARH
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February 13, 2024 |
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SHIVCHARAN KANWAR Vs. STATE OF C.G.
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August 13, 2024 |
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SHIVENDRA PRATAP SINGH THAKUR Vs. MANJULATA BHARDAWAJ
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October 7, 2024 |
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SHIVNARAYAN CHAUHAN Vs. STATE OF C.G.
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March 12, 2024 |
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SHIVNATH GOND Vs. STATE OF CHHATTISGARH
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March 11, 2024 |
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SHIVSHANKAR CHAKRESH Vs. STATE OF CHHATTISGARH
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February 13, 2024 |
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SHRAVAN KUMAR SAHU Vs. STATE OF CHHATTISGARH
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March 27, 2024 |
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SHRI KAUSHALENDRA PRAPANNACHARYA Vs. SHRI RAMKISHAN JAJODIYA
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February 7, 2024 |
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SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. SHIVARAM
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April 10, 2024 |
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SHRI RAMCHANDRA JI MANDIR SARWARAKAR CHUDAMANIDAS AKHILESH DAS Vs. STATE OF CHHATTISGARH
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January 5, 2024 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. BHAGWANTEEN
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February 29, 2024 |
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SHUBHAM KAROSIA Vs. STATE OF CHHATTISGARH
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February 1, 2024 |
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SHYAM KUMAR SAHU Vs. STATE OF C.G.
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September 25, 2024 |
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SHYAM KUNWAR Vs. STATE OF CHHATTISGARH
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February 22, 2024 |
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SHYAM PRASAD GUPTA Vs. SHIV PRASAD GUPTA
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January 29, 2024 |
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SHYAMAL MALLICK Vs. MAMTA DAS
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April 8, 2024 |
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SKS ISPAT AND POWER Vs. SOUTH EASTERN COALFIELDS LIMITED
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October 21, 2024 |
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SMALL SCALE ICE CREAM MANUFACTURER ASSOCIATION Vs. UNION OF INDIA
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April 1, 2024 |
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SNEHLATA KERKETTA Vs. STATE OF C.G.
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June 12, 2024 |
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SOHANLAL SINGROUL Vs. STATE OF CHHATTISGARH
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November 22, 2024 |
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SONAMATI Vs. STATE C.G.
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April 5, 2024 |
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SONRURAM Vs. STATE OF C.G.
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March 4, 2024 |
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SOUTH EASTERN COALFIELDS LIMITED Vs. M. R. BELTINGS
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February 13, 2024 |
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SOUTH EASTERN COALFIELDS LIMITED Vs. RAMDULAR KHANDE
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April 29, 2024 |
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STATE OF C.G. Vs. OMLATA AGARWAL
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September 3, 2024 |
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STATE OF C.G. Vs. DINESH KUMAR TIWARI
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August 28, 2024 |
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STATE OF CHHATTISGARH Vs. RAM AVATAR AGRAWAL ROAD CONSTRUCTION PRIVATE LIMITED
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February 5, 2024 |
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STATE OF CHHATTISGARH Vs. RAKESH KUMAR SAHU
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January 19, 2024 |
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STATE OF CHHATTISGARH Vs. BABULAL SAO
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January 4, 2024 |
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STATE OF CHHATTISGARH Vs. SHEKHURAM
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January 8, 2024 |
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STATE OF CHHATTISGARH Vs. BABADEEN MALIK
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January 8, 2024 |
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STATE OF CHHATTISGARH Vs. SAHDEV
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January 9, 2024 |
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STATE OF CHHATTISGARH Vs. BHAGABAI
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January 10, 2024 |
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STATE OF CHHATTISGARH Vs. NEERAJ MESHRAM
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January 2, 2024 |
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STATE OF CHHATTISGARH Vs. GANGOTRI BAI
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September 30, 2024 |
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STATE OF CHHATTISGARH Vs. RATINDRA BOSE
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March 27, 2024 |
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STATE OF CHHATTISGARH Vs. SEEMA RATHORE
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March 19, 2024 |
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STATE OF CHHATTISGARH Vs. RAMAVTAR GOYAL
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February 2, 2024 |
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STATE OF CHHATTISGARH Vs. KRISHNA KUMAR GUPTA
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March 7, 2024 |
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STEEL AUTHORITY OF INDIA LTD Vs. JHARKHAND MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
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September 24, 2024 |
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SUBHASH YADAV Vs. LALIT SINGH
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February 5, 2024 |
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SUKHELAL MALEKAR Vs. STATE OF C.G.
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January 9, 2024 |
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SUKHIRAM Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT KHAIRAGARH
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December 5, 2024 |
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SUKHNATH AHIRWAR Vs. VARSHA
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January 23, 2024 |
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SUKHRAM KARMA Vs. STATE OF CHHATTISGARH
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January 18, 2024 |
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SULABEE SARDAR KHAN Vs. UNION OF INDIA
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August 23, 2024 |
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SULENDRA SINGH Vs. STATE OF CHHATTISGARH
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January 17, 2024 |
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SULTAN ALI Vs. STATE OF CHHATTISGARH
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April 23, 2024 |
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SUMAN SHARMA Vs. STATE OF CHHATTISGARH
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January 18, 2024 |
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SUNDER LAL Vs. STATE OF CHHATTISGARH
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July 5, 2024 |
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SUNIL KUMAR KHANDELIA Vs. STATE OF CHHATTISGARH
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August 27, 2024 |
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SUNITA Vs. MALKIT SINGH
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March 7, 2024 |
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SUNITA TIWARI Vs. AMAR BHATI
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January 3, 2024 |
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SURAJ KUMAR MISHRA Vs. MEGHA SADANAND JHA
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September 12, 2024 |
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SURAJ YADAV Vs. STATE OF CHHATTISGARH
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April 24, 2024 |
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SURENDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
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January 10, 2024 |
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SURENDRA KUMAR TANDON Vs. STATE OF CHHATTISGARH
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October 17, 2024 |
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SURENDRA RAMTAKE Vs. STATE OF C.G.
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August 12, 2024 |
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SURESH KUJUR Vs. STATE OF CHHATTISGARH
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April 26, 2024 |
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SURESH KUMAR DAGLA Vs. STATE OF CHHATTISGARH
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June 26, 2024 |
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SURESH NIHICHALANI Vs. STATE OF CHHATTISGARH
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April 8, 2024 |
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SUSHIL KUMAR CHAUHAN Vs. STATE OF CHHATTISGARH
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August 22, 2024 |
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SUSHIL KUMAR ORAON Vs. ARUNA BHAGAT
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January 23, 2024 |
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SUSHIL KUMAR SAHU Vs. STATE OF C.G.
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January 5, 2024 |
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SUYASH KANTI GHOSH Vs. CENTRAL SILK BOARD, MINISTRY OF TEXTILES
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April 3, 2024 |
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T. VISHNU Vs. SOUTH EASTERN COALFIELDS LIMITED
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May 10, 2024 |
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TANKESHWAR PRASAD DEWANGAN Vs. BINDU DEWANGAN
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January 30, 2024 |
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TANU CONSTRUCTION Vs. NAND KISHORE PATEL
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April 26, 2024 |
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TARACHAND SAHU Vs. GANESHSIYA BAI
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January 23, 2024 |
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TARACHAND YADAV Vs. STATE OF C.G.
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June 12, 2024 |
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TARKESHWAR SAHU Vs. AMIT LILHARE
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January 8, 2024 |
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TARNEE RATHORE Vs. STATE OF CHHATTISGARH
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January 12, 2024 |
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TARUWAR Vs. STATE OF CHHATTISGARH
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April 29, 2024 |
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TECHNO DEALERS Vs. RAJESH KUMAR JAIN
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August 20, 2024 |
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TEEPU SINHA Vs. STATE OF CHHATTISGARH
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January 11, 2024 |
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TEERATH RAM GOND Vs. STATE OF CHHATTISGARH
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February 26, 2024 |
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TEJ PAL SINGH Vs. STATE OF CHHATTISGARH
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February 27, 2024 |
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TEKCHAND AGRAWAL Vs. STATE OF CHHATTISGARH
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February 16, 2024 |
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THANDA RAM Vs. STATE OF CHHATTISGARH
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July 22, 2024 |
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THOMAS TOPPO Vs. STATE OF CHHATTISGARH
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January 23, 2024 |
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TIRATH PRASAD CHAUDHARY Vs. STATE OF C.G.
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March 4, 2024 |
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TRIVENI SAHU Vs. MANISH JAIN
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April 9, 2024 |
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TULARAM PATEL Vs. BUDHESHWAR NAYAK
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July 5, 2024 |
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U.K. KASHYAP Vs. CHHATTISGARH STATE WAREHOUSING CORPORATION
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January 11, 2024 |
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UDERAM PATEL Vs. STATE OF CHHATTISGARH
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March 27, 2024 |
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UDHORAM DHUNDHWA SAHU Vs. SAHID KHAN
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April 8, 2024 |
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ULTRATECH CEMENT LIMITED Vs. STATE OF CHHATTISGARH
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April 25, 2024 |
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ULTRATECH CEMENT LIMITED Vs. UNION OF INDIA
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January 19, 2024 |
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UMARAVATI BAI Vs. BRIJMOHAN SAHU
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July 12, 2024 |
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UMEND RAMJI JAISWAL Vs. DURGESHWARI UMEND JAISWAL
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May 1, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. FAGNU
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June 14, 2024 |
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UPMA SINGH BHADORIA Vs. CHHATTISGARH STATE WAREHOUSING CORPORATION
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March 13, 2024 |
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UTTAM SHANKAR SAHU Vs. ARJUN KUMAR SAHU
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March 7, 2024 |
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VASHISTH KUMAR SAHU Vs. STATE OF CHHATTISGARH
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January 3, 2024 |
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VEDPRAKASH Vs. SUKHNANDAN
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March 18, 2024 |
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VEER SINGH Vs. SATPAL SINGH DHIMAN
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June 27, 2024 |
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VEERCHAND JAIN Vs. CHAIRMAN, CSPDCL
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September 12, 2024 |
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VIDYA DHAR BAJPAI Vs. STATE BANK OF INDIA
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February 5, 2024 |
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VIDYA SAGAR SAHU Vs. STATE OF CHHATTISGARH
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March 4, 2024 |
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VIJAY KUMAR KHARRA Vs. STATE OF CHHATTISGARH
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June 26, 2024 |
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VIJAY KUMAR SONI Vs. OMPRAKASH
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April 22, 2024 |
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VIJAY KUMAR YADAV Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
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January 22, 2024 |
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VIJAY MALAR Vs. STATE OF CHHATTISGARH
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January 11, 2024 |
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VIKAS JAIN Vs. STATE OF CHHATTISGARH
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March 11, 2024 |
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VIKAS SINGH CHOUHAN Vs. STATE OF CHHATTISGARH
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April 22, 2024 |
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VINITA PANJAWANI Vs. RAVINARAYAN PANDEY
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February 2, 2024 |
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VINITA THETHWAR Vs. SATYENDRA THETHWAR
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February 26, 2024 |
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VINOD EKKA Vs. STATE OF CHHATTISGARH
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February 14, 2024 |
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VIRENDRA Vs. STATE OF CHHATTISGARH
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March 12, 2024 |
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VIRENDRA KUMAR BHARADWAJ Vs. PUNDAS ANCHAL
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January 3, 2024 |
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VIRENDRA KUMAR DHRUVE Vs. STATE OF C.G.
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January 30, 2024 |
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VIRENDRA KUMAR SAHU Vs. RAVI PRAKASH THAKUR
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April 12, 2024 |
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VISHNU KESARI Vs. SUNITA
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February 21, 2024 |
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VISHNU PRATAP SINGH Vs. MUKTESHWAR RAI
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May 1, 2024 |
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VISHNU SAHU Vs. STATE OF CHHATTISGARH
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February 26, 2024 |
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VISLAVATH AKASH Vs. STATE OF CHHATTISGARH
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April 1, 2024 |
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VIVEK NAWARE Vs. STATE OF CHHATTISGARH
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April 16, 2024 |
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VIVEKANAND PRADHAN Vs. BHARTI PRADHAN
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May 3, 2024 |
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VYASNARAYAN BANJARE Vs. STATE OF CHHATTISGARH
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January 11, 2024 |
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XYZ Vs. STATE OF CHHATTISGARH
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May 2, 2024 |
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XYZ Vs. STATE OF CHHATTISGARH
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February 21, 2024 |
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XYZ NIL Vs. STATE OF CHHATTISGARH
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April 12, 2024 |
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YASHWARDHAN TIWARI Vs. RUPALI MATHUR
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February 14, 2024 |
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YOGESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
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May 10, 2024 |
LOGIN