MANISHA PATHAK Vs. STATE OF CHHATTISGARH
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September 9, 2022 |
A TO Z SUPPLIERS Vs. STATE OF CHHATTISGARH
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June 13, 2022 |
A.S. ADVERTISERS Vs. MUNICIPAL CORPORATION BHILAI
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January 25, 2022 |
AARATI MISHRA Vs. SHANTI LATA MISHRA
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March 23, 2022 |
AARTI YADU Vs. STATE OF CHHATTISGARH
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September 21, 2022 |
AATRAM SANTI Vs. STATE OF CHHATTISGARH
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September 14, 2022 |
ABBAS BHAI (DEAD THROUGH LRS MUFADDAL AZAD Vs. SMT. PUSHPA KUMARI, D/O RAJMATA HITENDRA KUMARI DEVI
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March 23, 2022 |
ABC Vs. STATE OF CHHATTISGARH
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May 23, 2022 |
ABC Vs. STATE OF CHHATTISGARH
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March 4, 2022 |
ABC Vs. STATE OF CHHATTISGARH
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July 8, 2022 |
ABC Vs. STATE OF CHHATTISGARH
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July 14, 2022 |
ABC Vs. STATE OF CHHATTISGARH
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February 11, 2022 |
ABC Vs. STATE OF CHHATTISGARH
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May 5, 2022 |
ABDUL NANIF @ BABLU Vs. TARANNUM BANO
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July 19, 2022 |
ABHAY NAYAK Vs. STATE OF CHHATTISGARH
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November 4, 2022 |
ABHAY SINGH THAKUR Vs. STATE OF CHHATTISGARH
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February 1, 2022 |
ABHISEK TIWARI Vs. STATE OF CHHATTISGARH
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November 7, 2022 |
ABHISHEK KUMAR RATHORE Vs. STATE OF CHHATTISGARH
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August 10, 2022 |
ABHISHEK NIRMALKAR Vs. STATE OF CHHATTISGARH
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March 3, 2022 |
ABHISHEK TRIPATHI, S/O. SHRI ANAND TRIPATHI Vs. SMT. APARNA TRIPATHI, W/O ABHISHEK TRIPATHI
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February 2, 2022 |
ABIS EXPORT INDIA PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
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October 31, 2022 |
ABIS EXPORTS INDIA PRIVATE LIMITED Vs. GUNJAM NALODE SOLE PROPRIETOR
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December 19, 2022 |
ACHHELAL JAISWAL Vs. RANIBAI DIXIT
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February 14, 2022 |
ADEEP KUMAR VERMA @ TENGANA Vs. STATE OF CHHATTISGARH
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March 17, 2022 |
ADIL AKHTAR Vs. STATE OF CHHATTISGARH
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August 25, 2022 |
ADITYA BIRLA HOUSING FINANCE LIMITED Vs. DISTRICT MAGISTRATE, RAIPUR DISTRICT
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January 3, 2022 |
AEGIS BEVERAGES PVT. LTD. Vs. STATE OF CHHATTISGARH FINANCE DEPARTMENT (TAX DIVISION)
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May 11, 2022 |
AINKUMARI SAHU Vs. STATE OF CHHATTISGARH
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August 1, 2022 |
AJAY JAIN Vs. STATE OF CHHATTISGARH
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May 4, 2022 |
AJAY KUMAR Vs. STATE OF CHHATTISGARH
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August 26, 2022 |
AJAY KUMAR SARTHI Vs. STATE OF CHHATTISGARH
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July 4, 2022 |
AJEET DIWAKAR Vs. STATE OF C.G.
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July 22, 2022 |
AJEET VERMA Vs. STATE OF CHHATTISGARH
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July 11, 2022 |
AKASH CHANDRAKAR Vs. STATE OF CHHATTISGARH
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January 19, 2022 |
AKBAR KACHLAAM Vs. STATE OF CHHATTISGARH
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May 13, 2022 |
AKHILESH KUMAR VARMA @ PRADIP VARMA Vs. STATE OF CHHATTISGARH
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April 22, 2022 |
AKSHAY SHARMA Vs. COLLECTOR, RAIPUR
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September 22, 2022 |
ALAM SAI Vs. STATE OF CHHATTISGARH
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December 16, 2022 |
ALKA SUNEJA Vs. STATE OF CHHATTISGARH
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May 12, 2022 |
AMAN KUMAR SINGH Vs. STATE OF CHHATTISGARH
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January 10, 2022 |
AMANDEEP SINGH, S/O SHRI MANJIT SINGH Vs. STATE OF CHHATTISGARH
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June 27, 2022 |
AMAR DEWANGAN Vs. STATE OF CHHATTISGARH
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February 4, 2022 |
AMAR SINGH Vs. STATE OF CHHATTISGARH
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October 21, 2022 |
AMIT BANCHHOR S/O NARENDRA BANCHHOR Vs. STATE OF CHHATTISGARH
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February 18, 2022 |
AMIT CHANDRAKER Vs. UNION OF INDIA
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November 14, 2022 |
AMIT KHATTRI Vs. STATE OF CHHATTISGARH
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April 13, 2022 |
AMIT KUMAR JAISWAL Vs. CHHATTISGARH STATE CO-OPERATIVE TRIBUNAL
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September 30, 2022 |
AMIT SINGH Vs. STATE OF CHHATTISGARH
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November 9, 2022 |
AMOL KUMAR SUHANE Vs. RITU SUHANE
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February 11, 2022 |
AMRENSIYA TOPPO Vs. NEMAN
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September 27, 2022 |
AMRITLAL AGRAWAL Vs. VISHNUKANT
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July 1, 2022 |
ANAMIKA PARASHAR Vs. STATE OF CHHATTISGARH
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May 12, 2022 |
ANAMIKA PARASHAR Vs. STATE OF CHHATTISGARH
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May 11, 2022 |
ANAMIKA TIWARI Vs. STATE OF CHHATTISGARH
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September 22, 2022 |
ANAND JATAW Vs. STATE OF CHHATTISGARH
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March 21, 2022 |
ANAND TRANSPORT CORPORATION Vs. UNION OF INDIA
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September 21, 2022 |
ANANDRAM Vs. STATE OF CHHATTISGARH
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September 7, 2022 |
ANANDRAM MAJHWAR Vs. STATE OF CHHATTISGARH
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November 18, 2022 |
ANANT DUTTA Vs. STATE OF CHHATTISGARH
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August 17, 2022 |
ANARDEVI TIWARI Vs. STATE OF MADHYA PRADESH
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August 5, 2022 |
ANCHAL SINGH @ AJAY RATHORE Vs. STATE OF CHHATTISGARH
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January 5, 2022 |
ANIL BUNDEL Vs. STATE OF CHHATTISGARH
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December 20, 2022 |
ANIL KUMAR DAS Vs. RASBIHARI DAS
|
January 18, 2022 |
ANIL KUMAR DIXIT S/O LAXMI NARAYAN Vs. RAM SAHAI (DEAD) THROUGH LEGAL HEIRS
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March 3, 2022 |
ANIL KUMAR SINGH Vs. HIDAYATULLAH NATIONAL LAW UNIVERSITY
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September 27, 2022 |
ANIL RATRE Vs. STATE OF CHHATTISGARH
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March 25, 2022 |
ANIL SINGH THAKUR Vs. STATE OF CHHATTISGARH
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October 12, 2022 |
ANIL SONI Vs. STATE OF CHHATTISGARH
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November 7, 2022 |
ANITA AGRAWAL Vs. N.K. XAXA
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September 9, 2022 |
ANITA NIRALA Vs. SOUTH EASTERN COALFIELDS LIMITED
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November 1, 2022 |
ANJALI Vs. DHARMENDRA
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April 8, 2022 |
ANJALI SONKAR Vs. STATE OF CHHATTISGARH
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December 5, 2022 |
ANJALI SONKAR Vs. STATE OF CHHATTISGARH
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December 19, 2022 |
ANJALI TRIVEDI Vs. RAHUL TIWARI
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August 17, 2022 |
ANJAN BHATTACHARYA Vs. LATIKA ARPITA BHATTACHARYA
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March 16, 2022 |
ANJANA BAI BAGDE Vs. SHYAM RATAN SAHU
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October 10, 2022 |
ANJANA PANDEY Vs. STATE OF CHHATTISGARH
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July 14, 2022 |
ANJIL DADSENA Vs. STATE OF CHHATTISGARH
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June 17, 2022 |
ANKITA JAISWAL Vs. STATE OF CHHATTISGARH
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August 22, 2022 |
ANKITA SAHU Vs. STATE OF CHHATTISGARH
|
September 6, 2022 |
ANNU VISHWAKRARMA @ SHARMA Vs. DIRECTOR , INDIAN INSTITUTE OF TECHNOLOGY
|
November 30, 2022 |
ANURAG LAKDA Vs. STATE OF CHHATTISGARH
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July 4, 2022 |
ANURANJNA EKKA Vs. STATE OF CHHATTISGARH
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July 7, 2022 |
ANUSUIYA BAI Vs. PREM PRAKASH BHUARYA
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November 7, 2022 |
ANWAR HUSSAIN S/O LATE JHULFIKAR HUSSAIN Vs. STATE OF CHHATTISGARH
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February 22, 2022 |
APARNA PANDEY Vs. JAI PRAKASH PANDEY
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July 6, 2022 |
ARCHANA GUPTA Vs. STATE OF CHHATTISGARH
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March 7, 2022 |
ARCHANA KHATI Vs. STATE OF CHHATTISGARH
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September 7, 2022 |
ARJUN LAL GUPTA Vs. STATE OF CHHATTISGARH
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October 13, 2022 |
ARJUN SINGH BANJARE Vs. ARCHANA BANJARE
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April 27, 2022 |
ARUN GOND Vs. STATE OF CHHATTISGARH
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January 28, 2022 |
ARUN KUMAR GUPTA Vs. STATE OF CHHATTISGARH
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April 18, 2022 |
ARUN KUMAR KESHR Vs. STATE OF CHHATTISGARH
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October 10, 2022 |
ARUN MADHARIA Vs. STATE OF CHHATTISGARH
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May 19, 2022 |
ARUNA KASHYAP Vs. REGIONAL MANAGER, STATE BANK OF INDIA
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April 1, 2022 |
ARUNSHARAN SINGH Vs. STATE OF CHHATTISGARH
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September 28, 2022 |
ARVIND GEDAM Vs. STATE OF CHHATTISGARH
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March 28, 2022 |
ARVIND KUMAR NISHAD Vs. STATE OF CHHATTISGARH
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October 10, 2022 |
ARVIND KUMAR VERMA Vs. STATE OF CHHATTISGARH
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June 13, 2022 |
ARVIND MISHRA Vs. STATE OF CHHATTISGARH
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April 25, 2022 |
ARZOO Vs. STATE OF CHHATTISGARH
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March 17, 2022 |
ASHARANI SINGH Vs. STATE OF CHHATTISGARH
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November 2, 2022 |
ASHISH GUPTA Vs. KSHAMA DEVI KHETAN
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August 8, 2022 |
ASHISH GUPTA Vs. MONIKA DEVI KHETAN
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August 18, 2022 |
ASHISH KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
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March 3, 2022 |
ASHISH KUMAR DIXIT Vs. STATE OF CHHATTISGARH
|
February 7, 2022 |
ASHISH KUMAR DIXIT Vs. STATE OF CHHATTISGARH
|
April 12, 2022 |
ASHISH KUMAR RAJWADE @ RINKU Vs. STATE OF CHHATTISGARH
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May 13, 2022 |
ASHISH NAG Vs. RAIPUR DEVELOPMENT AUTHORITY
|
May 26, 2022 |
ASHISH SHAH Vs. STATE OF CHHATTISGARH
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May 11, 2022 |
ASHISH SHAH Vs. STATE OF CHHATTISGARH
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March 3, 2022 |
ASHOK KEWAT Vs. STATE OF CHHATTISGARH
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November 21, 2022 |
ASHOK KUMAR CHHAJED Vs. STATE OF CHHATTISGARH
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March 14, 2022 |
ASHOK KUMAR GAWDE Vs. STATE OF CHHATTISGARH
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January 31, 2022 |
ASHOK MANDHANI Vs. STATE OF CHHATTISGARH
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May 2, 2022 |
ASHOK SHRIVASTAVA Vs. ANJU SAMUDRI SHRIVASTAVA
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October 12, 2022 |
ASHTIMA PANDEY Vs. STATE OF CHHATTISGARH
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May 9, 2022 |
ASHWANI CHOTIYA Vs. SANDEEP KUMAR DEWANGAN
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September 29, 2022 |
ASHWANI KUMAR DHEEWAR Vs. STATE OF CHHATTISGARH
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May 19, 2022 |
ASHWANI KUMAR MIRE Vs. STATE OF CHHATTISGARH
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January 18, 2022 |
ASHWANI RATHORE Vs. STATE OF CHHATTISGARH
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June 13, 2022 |
ASJAD ANSARI Vs. STATE OF CHHATTISGARH
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March 4, 2022 |
ATTARHAR Vs. STATE OF CHHATTISGARH
|
March 28, 2022 |
AUTHORIZED OFFICER, BANDHAN BANK LIMITED GRUH CENTRE Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR BALOD
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November 22, 2022 |
AVILAKH YADAV Vs. STATE OF CHHATTISGARH
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September 14, 2022 |
AWDHESH PRASAD SHARMA Vs. REETA MISHRA
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February 3, 2022 |
B. M. YAGIK Vs. STATE OF CHHATTISGARH
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May 4, 2022 |
B.B. AHLUWALIA Vs. STATE OF CHHATTISGARH
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September 15, 2022 |
BABLI SAHU Vs. STATE OF CHHATTISGARH
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April 25, 2022 |
BABLU Vs. STATE OF CHHATTISGARH
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December 13, 2022 |
BABU LAL SAHU Vs. STATE OF CHHATTISGARH
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March 25, 2022 |
BABULAL Vs. BOOTI BAI
|
September 27, 2022 |
BADRI PRASAD MODI Vs. SANJAY MODI
|
July 12, 2022 |
BAIDAR ALAMI Vs. STATE OF CHHATTISGARH
|
November 22, 2022 |
BAIJNATH PANDEY Vs. STATE OF CHHATTISGARH
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March 9, 2022 |
BAISAKHU GOND Vs. STATE OF CHHATTISGARH
|
August 3, 2022 |
BAJRANG TRACTOR PROP Vs. NIRANJAN PRASAD NAVRANG
|
January 4, 2022 |
BALAJI POWER Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 1, 2022 |
BALAK RAM MANJHI Vs. STATE OF CHHATTISGARH
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October 20, 2022 |
BALARAM VERMA Vs. STATE OF C.G.
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February 17, 2022 |
BALDAU Vs. STATE OF CHHATTISGARH
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November 18, 2022 |
BALDEV Vs. STATE OF CHHATTISGARH
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March 4, 2022 |
BALI NAGWANSHI Vs. STATE OF CHHATTISGARH
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June 28, 2022 |
BALIRAM MANDAVI Vs. STATE OF CHHATTISGARH
|
March 11, 2022 |
BALIRAM MANDAVI Vs. STATE OF CHHATTISGARH
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August 5, 2022 |
BALRAM Vs. NAWASO
|
September 8, 2022 |
BALRAM, S/O BODHRAM Vs. BUGALI BAI, D/O ALLU
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May 2, 2022 |
BALWANT SINGH Vs. STATE OF CHHATTISGARH
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August 22, 2022 |
BANMALI DAS Vs. RASBIHARI DAS
|
January 18, 2022 |
BANTI KUMAR TEJWANI Vs. KRISHI UPAJ MANDI SAMITI RAJNANDGAON
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September 1, 2022 |
BARATKUNWAR Vs. DULAR SINGH
|
September 14, 2022 |
BARBRIK PROJECTS LTD Vs. UNION OF INDIA
|
July 28, 2022 |
BARBRIK PROJECTS LTD. Vs. UNION OF INDIA
|
December 15, 2022 |
BASANT KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
August 16, 2022 |
BASANT SHUKLA Vs. STATE OF CHHATTISGARH
|
May 4, 2022 |
BASANTI BAI Vs. AJIT KUMAR BHATT
|
November 2, 2022 |
BASUDEV MITTAL Vs. UNION OF INDIA
|
July 15, 2022 |
BEDRAM @ PRETRAM SAHU Vs. URMILA BAI SAHU
|
October 13, 2022 |
BEER SINGH Vs. PRATAP SINGH
|
November 10, 2022 |
BESAHU LAL YADAV Vs. STATE OF CHHATTISGARH
|
April 6, 2022 |
BHAGAWAT SONKER Vs. UNION OF INDIA
|
April 7, 2022 |
BHAGCHAND JAIN Vs. PARWATI SHARMA
|
September 27, 2022 |
BHAGDAS DESHLAHARA SATNAMI Vs. AHIRMATI DESHLAHARA SATNAMI
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October 21, 2022 |
BHAGIRATHI Vs. BODHAN
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May 12, 2022 |
BHAGO RAM Vs. TARA BAI
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October 13, 2022 |
BHAGWATI Vs. DWARKA PRASAD
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June 14, 2022 |
BHAIRO PRASAD MISHRA Vs. STATE OF CHHATTISGARH
|
August 12, 2022 |
BHARAT ALUMINIUM COMPANY LIMITED Vs. STATE OF CHHATTISGARH
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December 6, 2022 |
BHARAT ALUMINUM COMPANY LIMITED Vs. UNION OF INDIA
|
July 27, 2022 |
BHARAT CONSTRUCTION Vs. SOUTH EASTERN COALFIELD LIMITED
|
September 28, 2022 |
BHARAT KRISHI KENDRA Vs. UNION OF INDIA
|
March 15, 2022 |
BHARAT PETROLEUM CORPORATION LTD Vs. RAMESH M. PRIYOLKAR
|
April 7, 2022 |
BHARAT RAM Vs. STATE OF CHHATTISGARH
|
November 4, 2022 |
BHARAT SANCHAR NIGAM LTD Vs. S. D. CONSTRUCTIONS
|
November 15, 2022 |
BHARATLAL DHRUV Vs. STATE OF CHHATTISGARH
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January 19, 2022 |
BHARTI DEVI THAKUR Vs. STATE OF CHHATTISGARH
|
December 13, 2022 |
BHARTI SINGH KUMETI Vs. STATE OF CHHATTISGARH
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April 21, 2022 |
BHASKAR DEWANGAN Vs. STATE OF CHHATTISGARH
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September 6, 2022 |
BHAWAN SINGH Vs. STATE OF CHHATTISGARH
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May 11, 2022 |
BHILAI EDUCATION TRUST Vs. BHILAI STEEL PLANT
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July 20, 2022 |
BHILAI STEEL PLANT Vs. GANPATI
|
November 18, 2022 |
BHINSENT TOPPO Vs. STATE OF CHHATTISGARH
|
October 11, 2022 |
BHOJRAM BARLE Vs. SALIT BARLE
|
May 10, 2022 |
BHUPENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
April 1, 2022 |
BHUSHAN LAL KASHYAP Vs. TAHLU RAM DHRUVANSHI
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June 14, 2022 |
BHUSHAN TANDAN Vs. STATE OF CHHATTISGARH
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November 28, 2022 |
BILLU Vs. STATE OF CHHATTISGARH
|
November 28, 2022 |
BINDESHWARI GAMBHIR Vs. BHAGWATI GAMBHIR
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July 11, 2022 |
BIRBAL Vs. MAHIPAL SINGH
|
August 8, 2022 |
BIRBAL SINGH Vs. STATE OF CHHATTISGARH
|
November 9, 2022 |
BIRENDRA KUMAR TIWARI Vs. KU. NEETU TIWARI
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December 7, 2022 |
BIRENDRA KUMAR VERMA Vs. NEETU VERMA
|
November 7, 2022 |
BISAHU RAM Vs. RAJ KUMAR RATHORE
|
June 14, 2022 |
BISALIK SAHU Vs. STATE OF CHHATTISGARH
|
July 29, 2022 |
BLASTEC (INDIA) PRIVATE LIMITED Vs. SHARDA ENERGY AND MINERAL LIMITED
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September 29, 2022 |
BODHAN PRADHAN Vs. STATE OF CHHATTISGARH
|
August 18, 2022 |
BRAHMANAND SHARMA Vs. STATE OF CHHATTISGARH
|
April 19, 2022 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SHABANA KHAN
|
September 21, 2022 |
BRIJBHAN SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
January 24, 2022 |
BRIJESH @ BALLU SAHU Vs. STATE OF CHHATTISGARH
|
December 6, 2022 |
BRIJMOHAN AGRAWAL, S/O LATE KALICHARAN AGRAWAL Vs. GANDA RAI GUPTA, S/O LATE MAKARDHWAJ
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May 5, 2022 |
BRIZLAL VAISNAV Vs. STATE OF CHHATTISGARH
|
November 7, 2022 |
BST INFRATECH LIMITED Vs. CHHATTISGARH STATE POWER TRANSMISSION COMPANY LIMITED
|
December 13, 2022 |
BUDHAN RAM Vs. STATE OF CHHATTISGARH
|
July 12, 2022 |
BUDHRA SODI, BHIMA SODI Vs. STATE OF CHHATTISGARH
|
June 15, 2022 |
BUDHRAJ TANDON Vs. STATE OF CHHATTISGARH
|
February 25, 2022 |
BUDHRAM Vs. COAL INDIA LTD.
|
January 7, 2022 |
BUDHWAR SINGH Vs. STATE OF CHHATTISGARH
|
November 28, 2022 |
C. G. HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF CHHATTISGARH
|
September 14, 2022 |
C.G. STATE POWER DISTRIBUTION CO. LTD. Vs. HEMLATA NETAM
|
January 27, 2022 |
C.G.RAJYANYAYIK LAGHU WETAN KARMCHARI SANGH Vs. DISTRICT AND SESSIONS JUDGE, DISTRICT RAIPUR
|
February 9, 2022 |
CASHMIR KUJUR Vs. STATE OF CHHATTISGARH
|
November 1, 2022 |
CENTRAL ELECTRONICS LIMITED Vs. SOUTH EAST CENTRAL RAILWAY
|
May 9, 2022 |
CHAITAN NAGWANSHI Vs. STATE OF CHHATTISGARH
|
April 21, 2022 |
CHAITRA Vs. BOARD OF REVENUE, GWALIOR (NOW RAIPUR)
|
December 15, 2022 |
CHAMELI KAUSHIK Vs. KOUSHILYA BAI PATELCLATE RAMJI PATEL
|
December 8, 2022 |
CHAMRU SAI YADAV Vs. STATE OF CHHATTISGARH
|
February 24, 2022 |
CHANCHAL VERMA Vs. CHANDRAKANT VERMA
|
May 10, 2022 |
CHANDA YADAV Vs. STATE OF CHHATTISGARH
|
April 26, 2022 |
CHANDAN MANKER Vs. STATE OF C.G.
|
January 5, 2022 |
CHANDRA PRAKASH BAID Vs. SHARAD KUMAR DAGA
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May 12, 2022 |
CHANDRABHAN YADAV Vs. STATE OF CHHATTISGARH
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July 21, 2022 |
CHANDRAKANTI DEVI Vs. STATE OF CHHATTISGARH
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August 23, 2022 |
CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
|
August 24, 2022 |
CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
|
August 25, 2022 |
CHANDRAKUMAR SAHU Vs. STATE OF CHHATTISGARH
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April 19, 2022 |
CHANDRAMANI JATWAR Vs. STATE OF CHHATTISGARH
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July 28, 2022 |
CHANDRIKA PRASAD PATEL Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED
|
January 31, 2022 |
CHARAKU Vs. STATE OF CHHATTISGARH
|
August 16, 2022 |
CHARANJEET SINGH SAINI Vs. ISPAT INDIA
|
March 21, 2022 |
CHATURBHUJ Vs. NATWARLAL
|
March 4, 2022 |
CHETAN Vs. STATE OF M.P.
|
September 27, 2022 |
CHETAN CHANDRAKAR S/O LATE GOVERDHAN CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
January 18, 2022 |
CHHATRAPAL SINGH @ GUDDU Vs. STATE OF CHHATTISGARH
|
February 9, 2022 |
CHHATTISGARH RAJYA GRAMIN BANK Vs. KHITESH KUMAR MINJ
|
February 24, 2022 |
CHHATTISGARH STATE ELECTRICITY GENERATION CO. Vs. MANIPRAKASH PATEL
|
June 16, 2022 |
CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED Vs. ANIL KUMAR AGRAWAL
|
December 3, 2022 |
CHHATTISGARH STATE POWER GENERATION COMPANY LTD Vs. GIRDHARI LAL SAHU
|
April 26, 2022 |
CHHATTISGARH STATE RENEWABLE ENERGY DEVELOPMENT AGENCY Vs. AMRITLAL
|
September 29, 2022 |
CHHEDAN PRASAD SHARMA Vs. SMT. MAYA TIWARI
|
March 9, 2022 |
CHINGDU Vs. STATE OF CHHATTISGARH
|
September 28, 2022 |
CHINTA RAM Vs. DEWANTIN BAI
|
November 11, 2022 |
CHIRAG TAUNK Vs. NAVEENA TAUNK
|
November 17, 2022 |
CHITRA PATEL Vs. RUPESHWAR @ RUPESH PATEL
|
March 25, 2022 |
CHITRAKANT CHOUBEY Vs. STATE OF CHHATTISGARH
|
February 18, 2022 |
CHOLA MANDLAM Vs. AMBIKA SONI
|
October 17, 2022 |
CHOUKSEY COLLEGE OF PHARMACY RUN Vs. PHARMACY COUNCIL OF INDIA
|
April 22, 2022 |
CHOWA RAM Vs. SANJAY KUMAR
|
April 18, 2022 |
CHUMAN LAL SAHU Vs. DHANUSH LAL SAHU
|
August 23, 2022 |
CHUMMAN PRASAD Vs. STATE OF CHHATTISGARH
|
April 4, 2022 |
CHUNNI LAL (DEAD) Vs. PRESIDENT, ANJUMAN ISLAMIYA
|
June 16, 2022 |
CLOUD RETAIL SOLUTIONS PVT LTD. Vs. THRIVING KITCHEN PVT. LTD.
|
March 17, 2022 |
COLLEGE OF NURSING, MODERN MEDICAL INSTITUTE Vs. STATE OF CHHATTISGARH
|
April 6, 2022 |
COURT ON ITS OWN MOTION IN RE REFERENCE MADE BY THE JUDICIAL MAGISTRATE Vs. RAJWARDHAN SINGH
|
June 29, 2022 |
D.P. SHARAF Vs. COAL INDIA LIMITED
|
May 13, 2022 |
D.P. VIPRA COLLEGE Vs. ATAL VIHARI BAJPAYEE UNIVERSITY
|
November 30, 2022 |
DALJEET KAUR Vs. INDIRA DESHLAHRA
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December 8, 2022 |
DAMODAR PRASAD SHARMA Vs. STATE OF CHHATTISGARH
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December 2, 2022 |
DANVIR SHARMA Vs. STATE OF CHHATTISGARH
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February 18, 2022 |
DARSHAN Vs. STATE OF CHHATTISGARH
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April 7, 2022 |
DASHRU BEGA Vs. STATE OF CHHATTISGARH
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July 13, 2022 |
DATTATRY MAUKHRIWALE Vs. STATE OF M.P.
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July 21, 2022 |
DAULAL SAHU Vs. STATE OF CHHATTISGARH
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December 13, 2022 |
DAUWA ALIAS PRAKASH RATHORE Vs. STATE OF CHHATTISGARH
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November 28, 2022 |
DAVINDER SINGH MALIK Vs. VIJAY KUMAR TYAGI
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January 10, 2022 |
DAYA BAI Vs. JAGDISH DAS MANIKPURI
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December 5, 2022 |
DAYALDAS CHAWLA Vs. RUBI MOHIT NATHON
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December 12, 2022 |
DAYASHANKER MISHRA Vs. STATE OF CHHATTISGARH
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October 20, 2022 |
DEEPA NAYAK Vs. PITAMBER NAI
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March 28, 2022 |
DEEPAK KUMAR AGRAWAL Vs. STATE OF C.G.
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February 14, 2022 |
DEEPAK KUMAR BANJARE Vs. STATE OF CHHATTISGARH
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May 9, 2022 |
DEEPAK KUMAR DEWANGAN Vs. GUNJA DEWANGAN
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September 15, 2022 |
DEEPAK KUMAR MISHRA Vs. HEMLATA BHUTADA
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September 26, 2022 |
DEEPAK PANDEY Vs. STATE OF CHHATTISGARH
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May 5, 2022 |
DEEPAK TIWARI Vs. STATE OF CHHATTISGARH
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January 28, 2022 |
DEEPALI PANDEY Vs. STATE OF CHHATTISGARH
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September 7, 2022 |
DEV ANAND Vs. STATE OF C. G.
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September 7, 2022 |
DEV KUMAR CHANDRA Vs. STATE OF CHHATTISGARH
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November 4, 2022 |
DEV KUMAR SINGH Vs. STATE OF CHHATTISGARH
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September 12, 2022 |
DEV LAL SONWANI Vs. STATE OF CHHATTISGARH
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November 11, 2022 |
DEV LAL YADAV Vs. STATE OF CHHATTISGARH
|
November 28, 2022 |
DEV RICE MILL Vs. UNION OF INDIA
|
December 21, 2022 |
DEVANSHI CONSTRUCTION Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
January 14, 2022 |
DEVCHARAN Vs. STATE OF CHHATTISGARH
|
November 30, 2022 |
DEVENDRA BHASKAR SON OF RANGAIYA Vs. STATE OF CHHATTISGARH
|
June 22, 2022 |
DEVENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
July 11, 2022 |
DEVICHAND CHOPDA Vs. DURGA RAM SAHU
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March 30, 2022 |
DEVKI CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
September 27, 2022 |
DEVKI NANDAN DAS Vs. MANORAMA DAS
|
July 11, 2022 |
DEVNATH RATRE SON OF SAMALIYA RATRE Vs. SMT. MALTI RATRE
|
December 13, 2022 |
DEWANAND SAHU Vs. POORNIMA
|
September 16, 2022 |
DHANANJAY NAGWANSHI Vs. STATE OF CHHATTISGARH
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December 8, 2022 |
DHANMANTRI SAHU Vs. PREMICHAND SAHU
|
July 22, 2022 |
DHANSAI Vs. STATE OF CHHATTISGARH
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May 4, 2022 |
DHARAM DAS KHANDE Vs. STATE OF CHHATTISGARH
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July 12, 2022 |
DHARAM RAO Vs. SHAFIQ AHMED KHAN
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December 7, 2022 |
DHARAM SAI Vs. DHANKUNWAR
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April 27, 2022 |
DHARAM SINGH Vs. STATE OF CHHATTISGARH
|
August 10, 2022 |
DHARAMJEET PRASAD PATEL S/O LATE SHRI RAGHUBIR PRASAD PATEL Vs. STATE OF CHHATTISGARH
|
September 6, 2022 |
DHARMENDRA YADAV Vs. STATE OF CHHATTISGARH
|
August 26, 2022 |
DHYAN SINGH GOND Vs. STATE OF CHHATTISGARH
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November 17, 2022 |
DILEEP KUMAR URANW Vs. STATE OF CHHATTISGARH
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January 14, 2022 |
DILHARAN MARKAM Vs. GAYAVATI MARKAM
|
November 21, 2022 |
DILIP KUMAR MAHOBIA Vs. SMT. SUMITRA RANI BAGGA
|
April 13, 2022 |
DILIP SHARMA Vs. SWATI SHARMA
|
April 1, 2022 |
DILIP VERMA Vs. STATE OF CHHATTISGARH
|
April 1, 2022 |
DINESH CHANDRA TIWARI Vs. PRESIDING OFFICER
|
November 4, 2022 |
DINESH DEWANGAN Vs. STATE OF CHHATTISGARH
|
April 29, 2022 |
DINESH KOSHLE Vs. STATE OF CHHATTISGARH
|
March 22, 2022 |
DINESHWAR PRASAD Vs. STATE OF CHHATTISGARH
|
August 5, 2022 |
DINESHWAR PRASAD MEHTA Vs. STATE OF CHHATTISGARH
|
January 31, 2022 |
DISHAN SINGH DAHARIYA Vs. STATE OF CHHATTISGARH
|
November 1, 2022 |
DISTRICT ADVOCATE BAR ASSOCIATION BALODA BAZAR Vs. STATE OF CHHATTISGARH
|
March 25, 2022 |
DIVYA JAISWAL Vs. STATE OF CHHATTISGARH
|
April 27, 2022 |
DIVYADEEP SINGH Vs. STATE OF CHHATTISGARH
|
April 8, 2022 |
DIWESH KUMAR GUPTA S/O SHRI LAXMI PRASAD GUPTA Vs. STATE OF CHHATTISGARH
|
August 8, 2022 |
DOMNIC KINDO Vs. UNION OF INDIA
|
September 7, 2022 |
DR. GOURISHANKAR PATEL Vs. STATE OF CHHATTISGARH
|
June 16, 2022 |
DULAR Vs. STATE OF CHHATTISGARH
|
January 20, 2022 |
DULESHWAR PRASAD DESHMUKH Vs. KIRTILATA DESHMUKH
|
August 24, 2022 |
DURGAAMMA Vs. STATE OF C.G.
|
January 28, 2022 |
DURGESH SAHU Vs. STATE OF C.G.
|
September 6, 2022 |
E.S. BEENA Vs. STATE OF CHHATTISGARH
|
August 16, 2022 |
EID MOHAMAD Vs. STATE OF CHHATTISGARH
|
September 29, 2022 |
FAGNI BAI Vs. STATE OF CHHATTISGARH
|
August 23, 2022 |
FAKRUDDIN Vs. STATE OF C.G.
|
June 20, 2022 |
FALIRAM Vs. STATE OF CHHATTISGARH
|
January 28, 2022 |
FTA HSRP SOLUTIONS PRIVATE LTD. Vs. STATE OF CHHATTISGARH
|
February 18, 2022 |
FULBASIA Vs. CHHATTISGARH STATE GRAMIN BANK
|
December 14, 2022 |
GAGAN JAIPURIYA Vs. STATE OF CHHATTISGARH
|
April 11, 2022 |
GAJANAND SAHU Vs. STATE OF CHHATTISGARH
|
September 22, 2022 |
GANESH RAM Vs. STATE OF CHHATTISGARH
|
January 27, 2022 |
GANESH RAM BERMAN Vs. HIGH COURT OF CHHATTISGARH
|
May 13, 2022 |
GANGA BAI Vs. ISHWARI
|
April 4, 2022 |
GANGA BAI NAYAK Vs. STATE OF CHHATTISGARH
|
May 10, 2022 |
GANGADHAR CHAUHAN Vs. SANTOSHI CHAUHAN
|
November 16, 2022 |
GANGARAM, LATE KIRTAN SAV Vs. STATE OF CHHATTISGARH
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March 25, 2022 |
GANI MUSAINI Vs. STATE OF CHHATTISGARH
|
February 2, 2022 |
GANPAT LAL CHOUDHARY Vs. STATE OF CHHATTISGARH
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April 21, 2022 |
GAURAV GUPTA Vs. SAURAV GUPTA
|
April 12, 2022 |
GAURAV JEENA ARORA Vs. STATE OF CHHATTISGARH
|
August 24, 2022 |
GAUSHALA PINJARAPOL Vs. ASHOK KUMAR KOCHAR
|
August 8, 2022 |
GAUTAM KUNDU Vs. STATE OF C.G.
|
April 12, 2022 |
GEETA BAI Vs. RAMAVATAR AGRAWAL
|
August 3, 2022 |
GEND LAL KUSHWAHA Vs. STATE OF CHHATTISGARH
|
April 1, 2022 |
GENDLAL DARRO Vs. MONICA DARRO
|
July 28, 2022 |
GENDRAM BAGHEL Vs. CHHATTISGARH GRAMIN BANK
|
October 18, 2022 |
GHANSHYAM Vs. STATE OF CHHATTISGARH
|
January 4, 2022 |
GHANSHYAM DEWANGAN Vs. STATE OF CHHATTISGARH
|
September 30, 2022 |
GHANSHYAM RAI Vs. STATE OF CHHATTISGARH
|
February 15, 2022 |
GHASIYA Vs. RAJENDRA
|
July 19, 2022 |
GHASNIN BAI Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
May 13, 2022 |
GHOGHRA Vs. STATE OF CHHATTISGARH
|
March 31, 2022 |
GIRDHARI LAL Vs. SMT. GOMTI DEVI
|
March 24, 2022 |
GIRISH KUMAR MARKAM Vs. STATE OF CHHATTISGARH
|
April 12, 2022 |
GIRISH PAWAR Vs. STATE OF CHHATTISGARH
|
July 20, 2022 |
GIRWAR SINGH Vs. NAGAR PALIKA PARISHAD
|
May 12, 2022 |
GOLD BRICKS INFRASTRUCTURES PVT. LTD. Vs. ATIT AGRAWAL
|
May 6, 2022 |
GOMTI SIDAR Vs. STATE OF CHHATTISGARH
|
March 24, 2022 |
GORELAL Vs. SOUTH EASTERN COALFIELDS LIMITED
|
March 3, 2022 |
GORELAL Vs. STATE OF CHHATTISGARH
|
August 25, 2022 |
GOURISHANKAR GUPTA Vs. STATE OF CHHATTISGARH
|
April 20, 2022 |
GOUTAM BHUARYA Vs. STATE OF CHHATTISGARH
|
July 6, 2022 |
GOUTAM VISHWASH Vs. ARJUN GIRI
|
May 12, 2022 |
GOVERDHAN Vs. JAGANNATH
|
September 8, 2022 |
GOVERDHAN SINGH GOND Vs. STATE OF CHHATTISGARH
|
October 11, 2022 |
GOVIND BARIHA Vs. STATE OF CHHATTISGARH
|
April 6, 2022 |
GOVIND PRASAD SAHU Vs. STATE OF CHHATTISGARH
|
August 8, 2022 |
GOYAL MG GASES PVT. LTD. Vs. IND SYNERGY LIMITED
|
November 11, 2022 |
GRAM PANCHAYAT Vs. STATE OF CHHATTISGARH
|
February 7, 2022 |
GRAM PANCHAYAT MANORA Vs. STATE OF CHHATTISGARH
|
February 8, 2022 |
GUDDA Vs. STATE OF CHHATTISGARH
|
October 13, 2022 |
GULAM QUDARAT ULLAH KHAN Vs. STATE OF CHHATTISGARH
|
July 21, 2022 |
GURJEET KOUR @ RINKI Vs. BALJEET SINGH @ VIKKI
|
April 21, 2022 |
GURJEET SINGH SHRI BALWANT SINGH Vs. STATE OF CHHATTISGARH
|
June 20, 2022 |
GURJINDER PAL SINGH Vs. STATE OF CHHATTISGARH
|
December 8, 2022 |
GURJINDER PAL SINGH Vs. STATE OF CHHATTISGARH
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May 12, 2022 |
GURJINDER PAL SINGH Vs. STATE OF CHHATTISGARH
|
February 25, 2022 |
GURU GHASIDAS CENTRAL UNIVERSITY Vs. ASHISH RASTOGI
|
November 16, 2022 |
GURU GHASIDAS SAHITYA AVAM SANSKRITI ACADEMY Vs. STATE OF CHHATTISGARH
|
September 19, 2022 |
HALKURAM Vs. STATE OF CHHATTISGARH
|
November 2, 2022 |
HANUMAN PRASAD SINHA Vs. KISHOR JAISVANI
|
January 6, 2022 |
HANUMAN SINGH Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED
|
April 5, 2022 |
HARENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
July 25, 2022 |
HARILAL SAHU Vs. STATE OF CHHATTISGARH
|
November 9, 2022 |
HARIOM INGOTS Vs. PRINCIPAL COMMISSIONER
|
March 22, 2022 |
HARISH KUMAR AGRAWAL Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
|
June 21, 2022 |
HARISH KUMAR SONKAR Vs. SANTOSH SONKAR
|
November 3, 2022 |
HARIVANSH (DEAD) THROUGH LRS. Vs. MOTILAL
|
March 9, 2022 |
HARSHA SIRMOUR Vs. STATE OF CHHATTISGARH
|
May 9, 2022 |
HASINA BEGUM Vs. LEKHRAM
|
April 29, 2022 |
HEERALAL Vs. STATE OF CHHATTISGARH
|
July 1, 2022 |
HEMANT KUMAR CHAURASIA Vs. STATE OF CHHATTISGARH
|
November 9, 2022 |
HEMANT MADLE S/O AMOL DAS MADLE Vs. DEEPAK DAS S/O DAWA MANIKPURI
|
November 20, 2022 |
HEMENT KUMAR Vs. STATE OF CHHATTISGARH
|
April 27, 2022 |
HEMLAL SAHU Vs. STATE OF CHHATTISGARH
|
July 12, 2022 |
HEMLATA SHRIVASTAVA Vs. K. V. SHASHI
|
April 11, 2022 |
HEMRAJ CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
August 2, 2022 |
HEMSAGAR MAHESH S/O KUMAR MAHESH Vs. STATE OF CHHATTISGARH
|
September 1, 2022 |
HEMSHANKAR SAHU Vs. STATE OF C.G.
|
September 1, 2022 |
HIGH COURT OF CHHATTISGARH Vs. GANESH RAM BERMAN
|
July 29, 2022 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GLENN CHARLES
|
May 12, 2022 |
HOLIKA CHELAK Vs. STATE OF CHHATTISGARH
|
April 28, 2022 |
HOPE ENTERPRISES Vs. CHHATTISGARH TEXTBOOK CORPORATION
|
June 30, 2022 |
HORIDAS SAHU Vs. STATE OF CHHATTISGARH
|
November 17, 2022 |
I. P. SINGH Vs. STATE OF CHHATTISGARH
|
March 29, 2022 |
IMRAN KHAN Vs. STATE OF CHHATTISGARH
|
May 12, 2022 |
IN REFERENCE OF STATE OF CHHATTISGARH Vs. SHEKHAR KORRAM
|
June 13, 2022 |
INDRA KUMAR BHAGAT Vs. STATE OF CHHATTISGARH
|
March 31, 2022 |
INDRA POWERGEN PVT. LIMITED Vs. STATE OF CHHATTISGARH
|
November 3, 2022 |
INDU PATNI Vs. KAMAL KISHORE
|
August 23, 2022 |
IRFAN UR RAHIM KHAN Vs. FARHA KHAN
|
March 9, 2022 |
ISHWAR BHAI SALAT Vs. STATE OF CHHATTISGARH
|
July 8, 2022 |
ISHWAR LAL SINHA, S/O SHIVLAL SINHA Vs. STATE OF CHHATTISGARH
|
September 5, 2022 |
ISHWAR SINDH SIDAR Vs. STATE OF CHHATTISGARH
|
June 17, 2022 |
ISHWAR SINGH Vs. STATE OF CHHATTISGARH
|
May 11, 2022 |
ITWARU RAM Vs. STATE OF CHHATTISGARH
|
November 29, 2022 |
J. VENKTESH Vs. STATE OF CHHATTISGARH
|
November 2, 2022 |
J.C. GROVER Vs. CHHATTISGARH RAJYA GRAMIN BANK
|
March 23, 2022 |
J.P. CONSTRUCTION Vs. SIDDHI VINAYAK CONSTRUCTION COMPANY
|
November 15, 2022 |
J.R. BHAGAT Vs. STATE OF CHHATTISGARH
|
October 14, 2022 |
JAANKI YADAV Vs. GORAKHNATH YADAV
|
April 25, 2022 |
JAG BAI SAHU Vs. SATYENDRA SHARMA
|
May 4, 2022 |
JAGDALPUR MOTORS Vs. UNION OF INDIA
|
November 28, 2022 |
JAGDISHDAS Vs. TULESHWARDAS
|
March 16, 2022 |
JAGMEER SINGH GARCHA, Vs. STATE OF CHHATTISGARH
|
July 7, 2022 |
JAGMOHAN YADU Vs. STATE OF CHHATTISGARH
|
April 4, 2022 |
JAHIDA BEGUM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 15, 2022 |
JAI LOKNATH BABA LAND DEVELOPERS PVT. LTD. Vs. SHYAM YADAV
|
April 29, 2022 |
JAI PRAKASH TIWARI Vs. ONKAR
|
February 14, 2022 |
JAICHAND Vs. STATE OF CHHATTISGARH
|
February 15, 2022 |
JAIPRAKASH SAHU Vs. STATE OF CHHATTISGARH
|
December 12, 2022 |
JAIRAM Vs. GAYATRI BAI
|
May 11, 2022 |
JALESH KULMITRA Vs. STATE OF CHHATTISGARH
|
April 27, 2022 |
JAMUNA BAI Vs. STATE OF CHHATTISGARH
|
July 13, 2022 |
JAMUNA DEVI Vs. SURESH KUMAR AGRAWAL
|
June 14, 2022 |
JANAKRAM Vs. TEJRAM
|
May 12, 2022 |
JANARDAN MANDAL S/O SHRI SHANKAR CHAND MANDAL Vs. STATE OF CHHATTISGARH
|
November 11, 2022 |
JANKI BAI Vs. STATE OF CHHATTISGARH
|
March 21, 2022 |
JASMINARA KHATUN Vs. STATE OF CHHATTISGARH
|
December 15, 2022 |
JAWED KHAN Vs. STATE OF CHHATTISGARH
|
April 18, 2022 |
JAY SINGH NAG, SON OF SUKALU RAM NAG Vs. STATE OF M.P.
|
July 21, 2022 |
JAYANT KUMAR MUKHARJI Vs. SHARMISTHA DEVI
|
November 9, 2022 |
JAYANTI GHANSHYAM PATEL Vs. STATE OF CHHATTISGARH
|
July 20, 2022 |
JAYKANT NAYAK Vs. STATE OF CHHATTISGARH
|
December 6, 2022 |
JAYMATI SAHU Vs. STATE OF CHHATTISGARH
|
April 22, 2022 |
JEESHAN QUARAISHI Vs. SUBRATO BISWAS
|
November 1, 2022 |
JEEVAN Vs. JAINBAI
|
November 10, 2022 |
JHARNA BAGHEL Vs. STATE OF CHHATTISGARH
|
February 9, 2022 |
JHUNNI BAI Vs. RAM BHAROSA
|
April 25, 2022 |
JHUNNU LAL Vs. RAMSUNDAR
|
September 27, 2022 |
JITENDRA KUMAR DEWANGAN Vs. NEETI DEWANGAN
|
September 21, 2022 |
JIVAN LAL SAHU Vs. STATE OF CHHATTISGARH
|
April 20, 2022 |
JUDAWAN GABEL Vs. STATE OF CHHATTISGARH
|
January 17, 2022 |
JUGAL KISHORE PALIWAL Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 1, 2022 |
JUVENILE Vs. STATE OF CHHATTISGARH
|
November 7, 2022 |
JUVENILE IN CONFLICT WITH LAW Vs. STATE OF C.G.
|
August 26, 2022 |
JUVENILE IN CONFLICT WITH LAW Vs. STATE OF CHHATTISGARH
|
April 21, 2022 |
JYOTI NAIR Vs. STATE OF CHHATTISGARH
|
January 10, 2022 |
JYOTI YADAV Vs. STATE OF CHHATTISGARH
|
May 13, 2022 |
JYOTSNA SAHU Vs. STATE OF CHHATTISGARH
|
May 30, 2022 |
K (DETAILS IN CLOSED ENVELOP) Vs. STATE OF CHHATTISGARH
|
August 5, 2022 |
K. ANNAPURNA Vs. K. RAJSHEKHAR RAO
|
February 23, 2022 |
K.K. VASHISHTH Vs. STATE OF CHHATTISGARH
|
September 19, 2022 |
K.S.K MAHANADI POWER COMPANY LIMITED Vs. STATE OF CHHATTISGARH
|
January 5, 2022 |
KABIR DAS Vs. STATE OF C.G.
|
April 5, 2022 |
KAILASH CHAND LADWA Vs. STATE OF C.G.
|
April 25, 2022 |
KAILASH MONGARI Vs. STATE OF CHHATTISGARH
|
April 12, 2022 |
KALA PATEL Vs. STATE OF CHHATTISGARH
|
April 19, 2022 |
KALAM ANSARI Vs. STATE OF C.G.
|
March 31, 2022 |
KALICHARAN DHANANJAY SARAAG Vs. STATE OF CHHATTISGARH
|
April 1, 2022 |
KAMAL CHAND JAIN Vs. RAJESH JAIN
|
September 7, 2022 |
KAMAL NARAYAN SAHU Vs. STATE OF CHHATTISGARH
|
December 15, 2022 |
KAMAL SINGH Vs. STATE OF CHHATTISGARH
|
November 4, 2022 |
KAMLESH KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
|
August 18, 2022 |
KAMLESHWAR PAINKRA Vs. STATE OF CHHATTISGARH
|
November 2, 2022 |
KAMTA PRASHAD SAHU Vs. STATE OF CHHATTISGARH
|
January 27, 2022 |
KANCHAN SHRIVASTAVA Vs. VIKRANT SHRIVASTAVA
|
July 22, 2022 |
KANUJ KHANNA Vs. STATE OF CHHATTISGARH
|
April 28, 2022 |
KAPIL SURYAVANSHI Vs. STATE OF CHHATTISGARH
|
July 14, 2022 |
KARAN Vs. STATE OF MADHYA PRADESH
|
September 7, 2022 |
KARAN LAL Vs. STATE OF CHHATTISGARH
|
February 28, 2022 |
KARAN LAL CHOUKSEY Vs. STATE OF CHHATTISGARH
|
February 2, 2022 |
KARAN PRASAD Vs. STATE OF CHHATTISGARH
|
May 4, 2022 |
KARMU SAO Vs. STATE OF CHHATTISGARH
|
September 7, 2022 |
KARN DEWANGAN Vs. STATE OF CHHATTISGARH
|
November 16, 2022 |
KARNAUD SHIKSHAN PRASAR SAMITI Vs. STATE OF CHHATTISGARH
|
November 18, 2022 |
KARTAM DEVA Vs. STATE OF CHHATTISGARH
|
August 17, 2022 |
KARTIK RAM YADAV Vs. STATE OF C.G.
|
August 12, 2022 |
KARTIK SINGH DHURVE Vs. KAMLESH SINGH RAJPUT
|
March 28, 2022 |
KARUNA BAI Vs. PAROBULIN
|
December 15, 2022 |
KARUNA NIDHI TRIPATHI Vs. STATE OF CHHATTISGARH
|
May 10, 2022 |
KAUSHAL KISHORE AWASTHI Vs. MANOHARLAL GOLCHHA
|
March 28, 2022 |
KAUSHALNATH NAGESIYA Vs. STATE OF CHHATTISGARH
|
August 2, 2022 |
KAUSHALYA BAI Vs. STATE OF CHHATTISGARH
|
March 15, 2022 |
KAWASI LAKHMA Vs. RAJU MADKAMI
|
April 28, 2022 |
KAY PAN SUGANDH PVT. LTD. Vs. DIRECTOR GENERAL OF GST INTELLIGENCE
|
March 24, 2022 |
KESHAR BAI Vs. VIJAY KUMAR AGRAWAL
|
February 14, 2022 |
KESHAR SINGH THAKUR Vs. MOTIRAM SONKAR
|
September 26, 2022 |
KESHAV PRASAD SAHU Vs. NATTHULAL SAHU
|
July 1, 2022 |
KESHAV SAHU Vs. STATE OF CHHATTISGARH
|
August 22, 2022 |
KEWAL SAI Vs. SUKHLAL
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July 8, 2022 |
KEWRA BAI Vs. STATE OF CHHATTISGARH
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January 7, 2022 |
KHALAVAN KURRE ALIAS BHAKLA Vs. STATE OF CHHATTISGARH
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March 28, 2022 |
KHALESHWAR SAHU Vs. STATE OF CHHATTISGARH
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July 15, 2022 |
KHAMHAN CHATURVEDI Vs. STATE OF CHHATTISGARH
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April 27, 2022 |
KHAMHAN LAL Vs. STATE OF CHHATTISGARH
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July 25, 2022 |
KHEDURAM PATRE Vs. STATE OF CHHATTISGARH
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July 28, 2022 |
KHEMCHAND JAIN Vs. SMT. BHARTI MOOLWANI
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April 29, 2022 |
KHILESHWAR PURENA, S/O LATE GOPAL PRASAD PURENA Vs. STATE OF CHHATTISGARH
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February 21, 2022 |
KHUKU BISWAS Vs. STATE OF CHHATTISGARH
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January 13, 2022 |
KIRAN RATHI Vs. STATE OF CHHATTISGARH
|
October 14, 2022 |
KISHAN KUMAR AGRAWAL Vs. REV. ANURAG NATHANIEL EXECUTIVE SECRETARY
|
April 27, 2022 |
KISHOR Vs. STATE OF CHHATTISGARH
|
October 19, 2022 |
KISHOR KUMAR Vs. MAYA DEVI
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July 26, 2022 |
KISHORE KASHYAP Vs. STATE OF CHHATTISGARH
|
September 20, 2022 |
KOMAN LAL SAHU Vs. SUSHILA SAHU
|
August 1, 2022 |
KRISHN KISHORE VAISHNAV Vs. STATE OF CHHATTISGARH
|
July 22, 2022 |
KRISHNA BAI Vs. STATE OF C.G.
|
August 22, 2022 |
KRISHNA CHAND GUPTA Vs. INDRAVATI GUPTA
|
October 12, 2022 |
KRISHNA INFRA DEVELOPERS Vs. STATE OF CHHATTISGARH
|
January 13, 2022 |
KRISHNA KUMAR NAYAR Vs. DADU RAM
|
November 25, 2022 |
KRISHNA KUMAR SHARMA Vs. GURU GHASIDAS UNIVERSITY, BILASPUR
|
December 9, 2022 |
KU. JAYA D/O PUNIT RAM Vs. STATE OF CHHATTISGARH
|
April 18, 2022 |
KU. KRITI Vs. STATE OF CHHATTISGARH
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March 22, 2022 |
KU. NIRMALA NANDA Vs. SANTOSH NANDA
|
November 9, 2022 |
KU. SARASWATI GUPTA Vs. STATE OF CHHATTISGARH
|
January 14, 2022 |
KULDEEP SAHU Vs. ANITA JAIN
|
June 14, 2022 |
KUMARI YADAV Vs. MAHESH SAHU
|
October 19, 2022 |
KUMMA BHASKAR Vs. STATE OF CHHATTISGARH
|
July 6, 2022 |
KUNDAN LAL PATEL Vs. SUBRAT BI
|
October 10, 2022 |
KUNDAN SINGH Vs. STATE OF CHHATTISGARH
|
September 9, 2022 |
KUNJRAM PATEL Vs. RATNA BAI PATEL
|
April 5, 2022 |
KUNTI BAI MARKANDE, W/O SHANKAR DAYAL Vs. STATE OF CHHATTISGARH
|
September 27, 2022 |
L & T GENERAL INSURANCE COMPANY LIMITED Vs. MUNNI BARGAH
|
June 22, 2022 |
LAKESHWARI KEWAT Vs. STATE OF CHHATTISGARH
|
April 11, 2022 |
LAKHAN BANDRA Vs. STATE OF CHHATTISGARH
|
September 30, 2022 |
LALAN PRASAD SON OF LATE SHRI GAJRANJAN SINGH Vs. STATE OF CHHATTISGARH
|
July 8, 2022 |
LALAN SINGH Vs. BALRAM KERKETTA
|
October 21, 2022 |
LALIT KUMAR JATWAR Vs. SUSHMA JATWAR
|
February 3, 2022 |
LALIT PATEL Vs. STATE OF CHHATTISGARH
|
August 22, 2022 |
LALIT PRATAP SINGH Vs. UNION OF INDIA
|
April 22, 2022 |
LALITA PATEL Vs. JITENDRA PATEL
|
April 26, 2022 |
LALITABAI Vs. STATE OF CHHATTISGARH
|
September 12, 2022 |
LATA BAI Vs. GEETA BAI
|
August 22, 2022 |
LATA DEVI GHRITLAHRE Vs. STATE OF CHHATTISGARH
|
August 24, 2022 |
LATA TOPPO Vs. VISHNU MANIDHAR DUBEY
|
November 1, 2022 |
LATALA CONSTRUCTION Vs. STATE OF CHHATTISGARH
|
January 4, 2022 |
LAV KUMAR SON OF LATE BOLO RAM ORAON Vs. STATE OF CHHATTISGARH
|
July 7, 2022 |
LAVI KUMAR Vs. STATE OF CHHATTISGARH
|
November 7, 2022 |
LAXMAN MUCHAKI Vs. STATE OF CHHATTISGARH
|
October 12, 2022 |
LAXMAN SINGH Vs. STATE OF CHHATTISGARH
|
January 21, 2022 |
LAXMENDRA SONWANI Vs. STATE OF CHHATTISGARH
|
June 29, 2022 |
LAXMI BAI Vs. ASHOK JAIN
|
March 4, 2022 |
LAXMI BAI Vs. STATE OF CHHATTISGARH
|
May 11, 2022 |
LAXMI CHAND Vs. STATE OF CHHATTISGARH
|
January 5, 2022 |
LAXMI NARAIN SHARMA Vs. STEEL AUTHORITY OF INDIA LTD.
|
March 14, 2022 |
LAXMI NARAYAN SAHU Vs. DHELABAI CHAMROOLAL SAHU
|
February 28, 2022 |
LAXMI NARAYAN SAHU Vs. STATE OF CHHATTISGARH
|
February 7, 2022 |
LAXMIKANT JAISWAL Vs. SUDHALATA JAISWAL
|
July 20, 2022 |
LAXMINARAYAN Vs. STATE OF CHHATTISGARH
|
September 23, 2022 |
LEKHRAM DESHMUKH Vs. STATE OF CHHATTISGARH
|
July 12, 2022 |
LEKHRAM SAHU Vs. STATE OF CHHATTISGARH
|
July 22, 2022 |
LINGA OYAMI Vs. STATE OF CHHATTISGARH
|
April 6, 2022 |
LOKESH AHIRWAR Vs. STATE OF CHHATTISGARH
|
April 27, 2022 |
LULI BAI Vs. SON BAI
|
May 12, 2022 |
M. JAYSHREE REDDY Vs. STATE OF CHHATTISGARH
|
April 20, 2022 |
M. MOHAN RAO Vs. MOHD. TAHIR SHEIKH
|
February 22, 2022 |
M.M. CHATURVEDI Vs. STATE OF CHHATTISGARH
|
January 24, 2022 |
M.P. ADE Vs. STATE OF CHHATTISGARH
|
April 7, 2022 |
M/S A.S. NUTRATECH PRIVATE LTD Vs. CENTRAL BANK OF INDIA
|
September 26, 2022 |
M/S SI- SKT JV Vs. UNION OF INDIA
|
July 13, 2022 |
M/S. BILASPUR SPINNING MILLS & INDUSTRIES LTD Vs. UNION OF INDIA
|
April 5, 2022 |
M/S. SEW INFRASTRUCTURE LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION
|
May 12, 2022 |
MAA SANTOSHI SWA SAHAYATA SAMUH Vs. UNION OF INDIA
|
April 28, 2022 |
MADAN LAL TANDAN Vs. STATE OF CHHATTISGARH
|
August 5, 2022 |
MADARI Vs. STATE OF CHHATTISGARH
|
July 21, 2022 |
MADHAVI DAS Vs. STATE OF CHHATTISGARH
|
October 10, 2022 |
MADHUMITA BHAUMIK Vs. MILAN KUMAR BHAUMIK
|
October 11, 2022 |
MADHURI BANCHHOR Vs. STATE OF CHHATTISGARH
|
April 11, 2022 |
MADHURI MAHOBIYA Vs. STATE OF CHHATTISGARH
|
July 7, 2022 |
MAHADEV YADAV Vs. STATE OF CHHATTISGARH
|
March 9, 2022 |
MAHAR SINGH Vs. STATE OF CHHATTISGARH
|
June 13, 2022 |
MAHENDRA KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
July 15, 2022 |
MAHENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
January 4, 2022 |
MAHENDRA RAJWADE Vs. STATE OF CHHATTISGARH
|
September 23, 2022 |
MAHENDRA SINGH Vs. STATE OF CHHATTISGARH
|
August 26, 2022 |
MAHESH BHARTI Vs. STATE OF CHHATTISGARH
|
January 28, 2022 |
MAHESH KUMAR PANDEY Vs. UMA PANDEY
|
November 10, 2022 |
MAHESH KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
September 19, 2022 |
MAHESH RAM Vs. STATE OF C.G.
|
July 25, 2022 |
MAHESH RAM THAWAIT Vs. STATE OF CHHATTISGARH
|
June 30, 2022 |
MAHETTAR Vs. KARMIHIN
|
July 22, 2022 |
MAHILA BACHAT SAMUH MITGAI Vs. STATE OF CHHATTISGARH
|
February 21, 2022 |
MAHIMA SHARMA Vs. GAURAV TYAGI
|
June 20, 2022 |
MALAY JAIN Vs. HIGH COURT OF CHHATTISGARH
|
November 11, 2022 |
MALIKRAM KHADIYA Vs. STATE OF CHHATTISGARH
|
April 28, 2022 |
MAMNI PRADHAN Vs. SOUTH EASTERN COALFIELDS LIMITED
|
January 25, 2022 |
MAMTA DEWANGAN Vs. STATE OF CHHATTISGARH
|
April 26, 2022 |
MAMTA SAHU Vs. KAMTA PRASAD SAHU
|
December 7, 2022 |
MAN MOHAN SAHU Vs. STATE OF CHHATTISGARH
|
April 18, 2022 |
MANDEEP SINGH BHAMRA Vs. HARBBHAJAN KAUR BHAMRA
|
September 12, 2022 |
MANGAL SAI ARMO S/O LATE SUKRIT RAM Vs. UNION OF INDIA
|
May 11, 2022 |
MANGALI MAHINAG Vs. SUSHILA SAHU
|
September 15, 2022 |
MANGLI BAI MIRI Vs. SPECIALISED ADOPTION AGENCY MAHASAMUND
|
August 22, 2022 |
MANISH VERMA Vs. POOJA VERMA
|
August 12, 2022 |
MANISHA JAIN Vs. GENERAL PUBLIC
|
August 4, 2022 |
MANISHA KHATUJA Vs. UNION OF INDIA
|
May 10, 2022 |
MANISHA MISHRA Vs. SANDEEP MISHRA
|
September 6, 2022 |
MANJIT JAISWAL Vs. AAKRITI JAISWAL
|
May 12, 2022 |
MANNU LAL JANGDE Vs. STATE OF CHHATTISGARH
|
February 21, 2022 |
MANOJ AGRAWAL Vs. CHHATTISGARH POLICE HOUSING CORPORATION LIMITED
|
September 12, 2022 |
MANOJ KUMAR BAIRAGI S/O SHRI JUGAL DASJI BAIRAGI Vs. UNION OF INDIA
|
September 9, 2022 |
MANSAI Vs. STATE OF CHHATTISGARH
|
August 8, 2022 |
MANSAI Vs. STATE OF CHHATTISGARH
|
February 17, 2022 |
MANSARAM SAHU Vs. STATE OF CHHATTISGARH
|
October 19, 2022 |
MANSI CHOUHAN Vs. UNION OF INDIA
|
November 15, 2022 |
MANTI SAHU Vs. MAHESH GANJEER
|
August 12, 2022 |
MAYARAM YADAV Vs. STATE OF CHHATTISGARH
|
March 2, 2022 |
MD. ABDUL WAHAB AZAD Vs. STATE OF CHHATTISGARH
|
January 17, 2022 |
MD. ZIYAUDDIN Vs. HABIBUL HAQ
|
July 1, 2022 |
MEDICO REMEDIES LIMITED Vs. STATE OF CHHATTISGARH
|
June 15, 2022 |
MEENA Vs. STATE OF CHHATTISGARH
|
May 5, 2022 |
MEENA MIRI Vs. CHANDRA KUMAR MIRI
|
December 7, 2022 |
MEENA SIDAR Vs. STATE OF CHHATTISGARH
|
October 10, 2022 |
MEENKETAN VISHWAKARMA Vs. STATE OF CHHATTISGARH
|
May 19, 2022 |
MEERA RAI Vs. STATE OF CHHATTISGARH
|
April 21, 2022 |
MEHATTAR Vs. STATE OF CHHATTISGARH
|
June 23, 2022 |
MEHTAR Vs. STATE OF CHHATTISGARH
|
August 1, 2022 |
MEHTAR Vs. STATE OF CHHATTISGARH
|
March 17, 2022 |
MERISTALA EKKA Vs. ASSISTANT CONTROLLER MEASUREMENT AND WEIGHT DEPARTMENT
|
November 2, 2022 |
MINABAI Vs. SANTOSH KUMAR GUPTA
|
April 26, 2022 |
MIRZA DAWOOD BAIG Vs. STATE OF CHHATTISGARH
|
April 6, 2022 |
MISHRILAL PANDEY Vs. ENFORCEMENT DIRECTORATE
|
February 23, 2022 |
MMP WATER SPORTS PVT. LTD Vs. CHHATTISGARH TOURISM BOARD
|
May 12, 2022 |
MOHAMAD SHAMIM KHAN Vs. STATE OF CHHATTISGARH
|
October 13, 2022 |
MOHAMMAD ALFAF MEMON Vs. PHANINDRA BHARAT
|
July 26, 2022 |
MOHAMMAD ARIF Vs. STATE OF CHHATTISGARH
|
February 9, 2022 |
MOHAMMAD ARSHAD KHAN Vs. STATE OF CHHATTISGARH
|
July 15, 2022 |
MOHAMMAD ASHIF Vs. STATE OF CHHATTISGARH
|
August 29, 2022 |
MOHAMMAD ELIYAS Vs. STATE OF CHHATTISGARH
|
October 11, 2022 |
MOHAMMAD FARID ANSARI Vs. SMT. RABIYA KHATOON
|
April 27, 2022 |
MOHAMMAD FIROZ Vs. STATE OF CHHATTISGARH
|
October 10, 2022 |
MOHAMMAD HAMID ANSARI Vs. STATE OF CHHATTISGARH
|
December 13, 2022 |
MOHAMMAD IQBAL Vs. STATE OF CHHATTISGARH
|
December 2, 2022 |
MOHAMMAD ISLAM Vs. NAAJ BAANO
|
February 10, 2022 |
MOHAMMAD NAYEEM KHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 11, 2022 |
MOHAMMAD SADIQ AHMED Vs. STATE OF CHHATTISGARH
|
July 15, 2022 |
MOHAMMAD SUBERATI Vs. TILLUMAL
|
November 23, 2022 |
MOHAN DAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
November 14, 2022 |
MOHANLAL PATEL Vs. STATE OF CHHATTISGARH
|
February 2, 2022 |
MOHANLAL SHARMA Vs. STATE OF CHHATTISGARH
|
November 30, 2022 |
MOHAR MANIYA Vs. RAMSHARAN
|
December 7, 2022 |
MOHD SIDDIQUIE Vs. ASHA NADAM
|
May 13, 2022 |
MOHD. AMAN Vs. STATE OF CHHATTISGARH
|
April 8, 2022 |
MOHD. KUTUBUDDIN ANSARI Vs. RANJU SINGH
|
December 2, 2022 |
MOHD. SHAFIQUE Vs. STATE OF CHHATTISGARH
|
October 11, 2022 |
MOMIN KHAN Vs. STATE OF CHHATTISGARH
|
February 24, 2022 |
MOON CATERERS Vs. STATE OF CHHATTISGARH
|
November 3, 2022 |
MOSU Vs. STATE OF CHHATTISGARH
|
August 18, 2022 |
MOTICHAND Vs. STATE OF CHHATTISGARH
|
April 8, 2022 |
MOTILAL AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 11, 2022 |
MOTILAL DAYALANI Vs. ASHOK KUMAR GUHA
|
September 2, 2022 |
MOTIRAM PATEL S/O GAJANAND PATEL Vs. STATE OF CHHATTISGARH
|
January 25, 2022 |
MRINALINY TIWARI Vs. STATE OF CHHATTISGARH
|
March 16, 2022 |
MRITUNJAY SINGH Vs. STATE OF CHHATTISGARH
|
February 22, 2022 |
MUDAMI HOONGA Vs. STATE OF CHHATTISGARH
|
March 8, 2022 |
MUKESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 25, 2022 |
MUKESH KUMAR DAKKHANI Vs. STATE OF CHHATTISGARH
|
October 14, 2022 |
MUKESH KUMAR GAUTAM Vs. STATE OF C.G.
|
May 2, 2022 |
MUKESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
February 22, 2022 |
MUKESH SALAM Vs. STATE OF CHHATTISGARH
|
October 20, 2022 |
MUKHRAM SINGH Vs. BUDHNATH SINGH
|
November 7, 2022 |
MUKTA BEHRA Vs. STATE OF CHHATTISGARH
|
May 11, 2022 |
MUNICIPAL CORPORATION BILASPUR Vs. MEINHARDT SINGAPORE PVT. LTD.
|
September 28, 2022 |
MUNNA LAL SINHA Vs. SUGREEV RAM SINHA
|
July 13, 2022 |
MUNNALAL TANDE, S/O LATE GANGARAM TANDE Vs. MUNNALAL TANDE, S/O LATE GANGARAM TANDE
|
February 23, 2022 |
MUNNI BAI Vs. SOUTH EASTERN COALFIELDS LTD.
|
November 2, 2022 |
MURARI SAHU Vs. TARNI SAHU
|
February 28, 2022 |
MURLIDHAR VALECHA Vs. RAMANDAS PAMNANI
|
November 10, 2022 |
MUTURAM JOLHE Vs. SUMAN JOLHE
|
June 30, 2022 |
N. T. P. C. LTD. Vs. P. M. A. CONSTRUCTIONS CO.
|
November 18, 2022 |
N.U.KHAN Vs. STATE OF C.G.
|
July 7, 2022 |
NAGAR PALIKA NIGAM (MUNICIPAL CORPORATION) Vs. ANIL JAIN (LUNIA)
|
October 14, 2022 |
NAGENDRA KUMAR JOSHI Vs. SUKLAL BANDHE
|
November 15, 2022 |
NAIN SINGH Vs. STATE OF CHHATTISGARH
|
September 15, 2022 |
NALINI MISHRA Vs. SURENDRA KUMAR PATEL
|
August 18, 2022 |
NAMITA DIWAN Vs. STATE OF CHHATTISGARH
|
August 23, 2022 |
NAMRTA YADAV Vs. SANJAY YADAV
|
February 23, 2022 |
NANAKI Vs. STATE OF C.G.
|
August 26, 2022 |
NANAKU Vs. STATE OF CHHATTISGARH
|
November 3, 2022 |
NAND KISHORE LAL Vs. SHRIMATI CHANCHALA LAL
|
July 4, 2022 |
NAND KUMAR S/O SAGUN GOND Vs. MAYARAM S/O LATE PARASRAM SAHU
|
September 8, 2022 |
NAND KUMAR VERMA Vs. STATE OF CHHATTISGARH
|
February 15, 2022 |
NANDAN STEELS AND POWER LIMITED Vs. STATE OF CHHATTISGARH
|
August 10, 2022 |
NANDKUMAR DEWANGAN Vs. OMLATA DEWANGAN
|
July 26, 2022 |
NANDKUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
May 12, 2022 |
NANDKUMAR SAHU Vs. STATE OF CHHATTISGARH
|
April 18, 2022 |
NANKIDAI Vs. VIJAY LAL
|
June 14, 2022 |
NARAYAN Vs. STATE OF CHHATTISGARH
|
February 21, 2022 |
NARAYAN SAHU Vs. STATE OF CHHATTISGARH
|
November 28, 2022 |
NARAYANI SHUKLA Vs. STATE OF CHHATTISGARH
|
September 29, 2022 |
NARESH DAS Vs. STATE OF CHHATTISGARH
|
September 1, 2022 |
NARESH KUMAR THAKUR S/O JHAGGAR RAM THAKUR Vs. RAMBAI D/O LATE PRADEEP KUMAR SAHU
|
May 6, 2022 |
NARMADA GUPTA Vs. MANOJ GUPTA
|
September 21, 2022 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF CHHATTISGARH
|
September 14, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SEEMA SARKAR
|
April 22, 2022 |
NATIONAL INVESTIGATION AGENCY Vs. STATE OF CHHATTISGARH
|
March 2, 2022 |
NATIONAL THERMAL POWER CORPORATION LTD Vs. JAIDEEP DAS, S/O LATE SHRI BARUN KUMAR DAS
|
April 8, 2022 |
NAVEEN KUMAR MANDA Vs. STATE OF CHHATTISGARH
|
February 2, 2022 |
NAVNEET KUMAR SWARNKAR Vs. STATE OF CHHATTISGARH
|
November 29, 2022 |
NAVODIT MISHRA Vs. RICHA MISHRA
|
February 25, 2022 |
NAZIYA Vs. STATE OF CHHATTISGARH
|
March 16, 2022 |
NEELAM AGRAWAL Vs. OM PRAKASH AGRAWAL
|
August 29, 2022 |
NEELAM DIWAN Vs. PRASHANT DIWAN
|
April 29, 2022 |
NEELAM SHARMA Vs. BRIJMOHAN DUA
|
February 7, 2022 |
NEELKANTH Vs. UNION OF INDIA
|
November 16, 2022 |
NEERAJ JAGATRAMKA Vs. STATE OF CHHATTISGARH
|
February 7, 2022 |
NEETA MANWANI Vs. SANJAY MANWANI
|
July 22, 2022 |
NEHA THAKUR Vs. DURGESH THAKUR
|
November 3, 2022 |
NETU DAS Vs. STATE OF CHHATTISGARH
|
September 6, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUKRITA MANIKPURI
|
September 27, 2022 |
NIKHIL KUMAR KOSLE Vs. STATE OF CHHATTISGARH
|
May 10, 2022 |
NIKHIL KUMAR NAIK S/O MOHAN LAL NAIK Vs. UNION OF INDIA
|
December 2, 2022 |
NIKHIL NATHANI Vs. STATE OF CHHATTISGARH
|
December 7, 2022 |
NIKHIL RAO Vs. STATE OF CHHATTISGARH
|
November 29, 2022 |
NIKKU Vs. RAMESH KUMAR ARORA
|
December 6, 2022 |
NIMISH S. AGRAWAL Vs. RUHI AGRAWAL
|
May 11, 2022 |
NIRANJAN SAHU Vs. MONU
|
March 29, 2022 |
NIRMALA Vs. MAMTA
|
June 29, 2022 |
NISHANT IQBAL Vs. STATE OF CHHATTISGARH
|
April 19, 2022 |
NITA ALSARE Vs. STATE OF CHHATTISGARH
|
November 1, 2022 |
NITENDRA KUMAR AWASTHI Vs. KAMAL KISHORE CHHABRA
|
July 5, 2022 |
NITIN LIMBU Vs. STATE OF CHHATTISGARH
|
January 18, 2022 |
NITIN SIMPI SHRI D.N. SIMPI Vs. STATE OF CHHATTISGARH
|
May 26, 2022 |
NITU SHUKLA Vs. STATE OF CHHATTISGARH
|
December 19, 2022 |
NIZAM ALI Vs. KRISHNA KUMAR
|
November 28, 2022 |
NOHAR SAHU Vs. STATE OF CHHATTISGARH
|
September 5, 2022 |
NOHAR SINGH RAJPUT Vs. DIKSHA THAKUR
|
February 18, 2022 |
NTPC LIMITED THROUGH ITS DY GENERAL MANAGER (HR) Vs. UNION OF INDIA
|
January 10, 2022 |
OMKAR Vs. STATE OF CHHATTISGARH
|
December 8, 2022 |
OMKAR PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
|
March 17, 2022 |
OMPRAKASH PRADHAN Vs. STATE OF M.P.
|
February 2, 2022 |
OMPRAKASH SAHU, S/O SHRI SUNDER LAL SAHU Vs. STATE OF CHHATTISGARH
|
April 27, 2022 |
OMPRAKASH SHAHARE Vs. K.R. MANDAVI PRINCIPAL
|
March 2, 2022 |
OMPRAKASH VERMA Vs. STATE OF CHHATTISGARH
|
December 1, 2022 |
ONKAR SAHU Vs. STATE OF CHHATTISGARH
|
September 20, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. MOHANLAL SAHU
|
May 4, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. PHUNDUR BAI
|
September 20, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. YASHOMATI SEN, WIFE OF JAYRAM
|
May 11, 2022 |
ORIENTAL INSURANCE COMPANY LTD Vs. USHA YADAV
|
June 24, 2022 |
ORIENTAL INSURANCE COMPANY LTD. Vs. GANGI MANDAVI
|
October 18, 2022 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BASANTI BAI
|
September 5, 2022 |
P.K. RAY Vs. STATE OF CHHATTISGARH
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October 18, 2022 |
P.N. CHANDRASHEKHARAN Vs. DHIRENDRA SINGH
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July 7, 2022 |
PADESHVAR Vs. STATE OF CHHATTISGARH
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November 16, 2022 |
PAN PARAG INDIA LTD. Vs. STATE OF CHHATTISGARH
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September 27, 2022 |
PANCHMUKHI TILES AND SANITARY Vs. STATE OF CHHATTISGARH
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October 20, 2022 |
PANDIT RAVI SHANKAR SHUKLA UNIVERSITY Vs. DR. VYAS NARAYAN DUBEY
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April 12, 2022 |
PANKAJ MANJHI Vs. STATE OF CHHATTISGARH
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November 7, 2022 |
PANKAJ SINGH Vs. STATE OF C.G.
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May 6, 2022 |
PARAMJEET SINGH Vs. STATE OF CHHATTISGARH
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February 23, 2022 |
PARAMJEET SINGH BHATIA Vs. STATE OF CHHATTISGARH
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March 11, 2022 |
PARDESHI Vs. BIHULA BAI
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May 2, 2022 |
PARDESHI KUJUR Vs. STATE OF CHHATTISGARH
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December 20, 2022 |
PARDESI RAM Vs. STATE OF CHHATTISGARH
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November 10, 2022 |
PARESHWAR SATNAMI Vs. STATE OF CHHATTISGARH
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July 26, 2022 |
PARITOSH KUMAR SINGH Vs. STATE OF CHHATTISGARH
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April 22, 2022 |
PARMANAND NIHALANI Vs. GANESH SACHDEV
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November 3, 2022 |
PARMESH MIRI Vs. KUMARI BAI
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July 19, 2022 |
PARMESHWARI DANSENA Vs. ONKAR DANSENA
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August 22, 2022 |
PARTH CONCAST LTD. Vs. STATE OF CHHATTISGARH
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November 3, 2022 |
PARWATI Vs. RANBAJ KHAN
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May 4, 2022 |
PAWAN KUMAR AGRAWAL, S/O SHRI RAMKUMAR AGRAWAL Vs. ENFORCEMENT DIRECTORATE THROUGH I.O., ENFORCEMENT DIRECTORATE (FEMA / PMLA)
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February 18, 2022 |
PAYAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
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March 22, 2022 |
PHOOLCHAND ASRA Vs. NAGAR PALIKA NIGAM RAIPUR
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September 9, 2022 |
PITAMBARA CONSTRUCTION Vs. STATE OF CHHATTISGARH
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December 15, 2022 |
PIYUSH KUMAR ANCHAL Vs. STATE OF C.G.
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March 7, 2022 |
PIYUSH KUMAR VERMA, S/O SHRI RAJESH KUMAR VERMA Vs. STATE OF CHHATTISGARH
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September 12, 2022 |
PODHIYAM BHEEMA Vs. STATE OF C.G.
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April 1, 2022 |
POOJA KHANDELWAL Vs. STATE OF CHHATTISGARH
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April 13, 2022 |
POOJA OGARE Vs. SURAJ OGARE
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May 5, 2022 |
POONAM CHAND AGRAWAL Vs. UNION OF INDIA
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July 4, 2022 |
POONAM SINHA Vs. BASHANT SINHA
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October 12, 2022 |
PRABHAT Vs. MINOR LOMESH
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December 20, 2022 |
PRACHI MISHRA Vs. STATE OF CHHATTISGARH
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May 24, 2022 |
PRADEEP GANDHI Vs. STATE OF CHHATTISGARH
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April 20, 2022 |
PRADEEP KUMAR SURYAWANSHI Vs. STATE OF CHHATTISGARH
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October 17, 2022 |
PRADEEP SARTHI Vs. STATE OF CHHATTISGARH
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March 11, 2022 |
PRADIP KUMAR SENGUPTA Vs. STATE OF CHHATTISGARH
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June 17, 2022 |
PRAHLAD RAM CHAUHAN S/O KRISHNA RAM CHAUHAN Vs. STATE OF CHHATTISGARH
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August 16, 2022 |
PRAKASH INDUSTRIES LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED
|
August 10, 2022 |
PRAKASH MANDAVI Vs. STATE OF C.G.
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July 22, 2022 |
PRALAY Vs. STATE OF CHHATTISGARH
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February 24, 2022 |
PRAMOD GUPTA Vs. STATE OF CHHATTISGARH
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November 15, 2022 |
PRAMOD KUMAR JANGDE Vs. STATE OF CHHATTISGARH
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July 11, 2022 |
PRAMOD KUMAR KURMI Vs. STATE OF CHHATTISGARH
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June 24, 2022 |
PRAMOD KUMAR PATEL Vs. STATE OF CHHATTISGARH
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March 11, 2022 |
PRAMOD KUMAR VERMA Vs. STATE OF CHHATTISGARH
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July 19, 2022 |
PRATHA SHARMA Vs. STATE OF CHHATTISGARH
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April 22, 2022 |
PRATIMA HIRKANE Vs. STATE OF CHHATTISGARH
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May 9, 2022 |
PREETI Vs. STATE OF CHHATTISGARH
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April 4, 2022 |
PREMCHAND Vs. STATE OF CHHATTISGARH
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February 22, 2022 |
PREMSAI NAGESIYA Vs. STATE OF CHHATTISGARH
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June 14, 2022 |
PRITAM LAL SAHU Vs. KALPANA SAHU
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May 12, 2022 |
PRIYA AGRAWAL Vs. STATE OF CHHATTISGARH
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February 1, 2022 |
PRIYADARSHANI GRAH NIRMAN SAHKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
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September 29, 2022 |
PRIYADARSHANI GRAH NIRMAN SAHKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
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September 28, 2022 |
PRIYANK SHUKLA Vs. SMT. YUGAL KISHORI SHUKLA
|
July 26, 2022 |
PRODUCIN PVT. LTD Vs. CHHATTISGARH STATE MINOR FOREST PRODUCE
|
September 13, 2022 |
PRODUCIN PVT. LTD Vs. CHHATTISGARH STATE MINOR FOREST PRODUCE (T&D) COOPERATIVE FEDERATION
|
March 7, 2022 |
PUKAR Vs. STATE OF CHHATTISGARH
|
November 22, 2022 |
PUNIT RAM PARDHI, S/O LATE SHRI DANDIRAM PARDHI Vs. STATE OF CHHATTISGARH
|
July 5, 2022 |
PURENDRA KUMAR SINHA Vs. STATE OF CHHATTISGARH
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January 12, 2022 |
PURENDRA KUMAR SINHA Vs. STATE OF CHHATTISGARH
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September 6, 2022 |
PURUSHOTTAM PATEL Vs. STATE OF CHHATTISGARH
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June 16, 2022 |
PURVI JAIN BOHRA Vs. RITESH KUMAR BOHRA
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July 15, 2022 |
PYARELAL CHOUDHARY Vs. STATE OF CHHATTISGARH
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July 25, 2022 |
QUAZI NOORODDIN AHMED Vs. STATE OF CHHATTISGARH
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April 12, 2022 |
R. S. CHAURASIA Vs. STATE OF CHHATTISGARH
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January 5, 2022 |
R.D. CONSTRUCTION Vs. STATE OF CHHATTISGARH
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February 23, 2022 |
R.S. SENGAR Vs. STATE OF CHHATTISGARH
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November 11, 2022 |
RADHACHARAN Vs. BHAGIRATHI SHARMA
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July 6, 2022 |
RADHEHARI PANDEY Vs. SUKHRAM
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July 18, 2022 |
RADHESHYAM Vs. GAJANAND
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September 12, 2022 |
RADHESHYAM Vs. STATE OF CHHATTISGARH
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September 13, 2022 |
RADHESHYAM MEHRA Vs. STATE OF C.G.
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December 14, 2022 |
RADHESHYAM SAHU Vs. STATE OF CHHATTISGARH
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November 22, 2022 |
RADHIKA MANGTANI D/O SHRI RAJ KUMAR MANGTANI Vs. UNION OF INDIA
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April 4, 2022 |
RAFIQ KHAN Vs. STATE OF CHHATTISGARH
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September 13, 2022 |
RAGHUNATH PRASAD YADAV Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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April 25, 2022 |
RAHUL CHOUDHARI Vs. STATE OF CHHATTISGARH
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November 23, 2022 |
RAHUL DURGA Vs. STATE OF CHHATTISGARH
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February 14, 2022 |
RAHUL RATHI Vs. STATE OF CHHATTISGARH
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January 6, 2022 |
RAIDHAR Vs. STATE OF CHHATTISGARH
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January 3, 2022 |
RAIPUR MUNICIPAL CORPORATION Vs. ASSOCIATED SOFTWARE CONSULTANCY
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July 27, 2022 |
RAJ KUMAR PANDEY Vs. STATE OF CHHATTISGARH
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July 13, 2022 |
RAJAN Vs. STATE OF CHHATTISGARH
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June 16, 2022 |
RAJARAM KOL Vs. DHIRENDRA VISHWAKARMA
|
October 10, 2022 |
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD Vs. UNION OF INDIA
|
December 15, 2022 |
RAJAT GUPTA Vs. RAJENDRA KUMAR SAHOO, SON OF LATE JAITRAM SAHOO
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April 26, 2022 |
RAJENDRA DHAR DUBEY Vs. STATE OF CHHATTISGARH
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June 16, 2022 |
RAJENDRA KUMAR Vs. JAYANTI PATEL
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October 18, 2022 |
RAJENDRA NARANG Vs. STATE OF CHHATTISGARH
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September 6, 2022 |
RAJENDRA SINGH MUKHTIYAR SINGH Vs. STATE OF CHHATTISGARH
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May 2, 2022 |
RAJESH BHAGAT Vs. STATE OF CHHATTISGARH
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January 4, 2022 |
RAJESH DHINGRA, S/O SHRI GOVIND DHINGRA Vs. VIJAY KUMAR DHAVALE, S/O SHRI BABA SAHEB DHAVALE
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May 4, 2022 |
RAJESH GANDHARV Vs. STATE OF CHHATTISGARH
|
November 17, 2022 |
RAJESH KUMAR MISHRA Vs. STATE OF CHHATTISGARH
|
September 22, 2022 |
RAJESH PRAKASH PUJARI Vs. RAICHAND
|
April 13, 2022 |
RAJESH RATNAKAR, SON OF BAJRANGI RATNAKAR Vs. STATE OF CHHATTISGARH
|
September 7, 2022 |
RAJESH SAHU Vs. STATE OF CHHATTISGARH
|
July 25, 2022 |
RAJESH YADAV Vs. SHYAMLAL YADAV
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December 3, 2022 |
RAJESHWARI Vs. BHUNU RAM
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March 21, 2022 |
RAJIV BHOSLE Vs. STATE OF CHHATTISGARH
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February 2, 2022 |
RAJKUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
May 9, 2022 |
RAJNISH KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
June 23, 2022 |
RAJU BAHADUR S/O HARAKBAHADUR Vs. STATE OF CHHATTISGARH
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October 17, 2022 |
RAJU PANDEY Vs. STATE OF C.G.
|
December 9, 2022 |
RAKESH KHANDEKAR Vs. STATE OF CHHATTISGARH
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March 23, 2022 |
RAKESH KUMAR MAHOUT Vs. STATE OF CHHATTISGARH
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March 11, 2022 |
RAKESH PARDE Vs. STATE OF CHHATTISGARH
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December 12, 2022 |
RAKESH TANDAN Vs. STATE OF CHHATTISGARH
|
November 24, 2022 |
RAKESH VERMA Vs. STATE OF CHHATTISGARH
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November 30, 2022 |
RAM CHARAN Vs. SUKHRAM
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July 1, 2022 |
RAM KUMAR PATRE Vs. STATE OF CHHATTISGARH
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April 21, 2022 |
RAM KUMAR VISHWAKARMA Vs. STATE OF CHHATTISGARH
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July 13, 2022 |
RAM PRASAD & NANHE GUDDOO Vs. STATE OF C.G.
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August 4, 2022 |
RAM PRASAD YADAV Vs. STATE OF CHHATTISGARH
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May 6, 2022 |
RAM SINGH Vs. STATE OF CHHATTISGARH
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December 2, 2022 |
RAM SINGH RATHIYA Vs. STATE OF CHHATTISGARH
|
November 22, 2022 |
RAM SINGH YADAV Vs. UNION OF INDIA
|
October 21, 2022 |
RAM-AWATAR Vs. STATE OF MP
|
November 10, 2022 |
RAMA MANIKPURI Vs. STATE OF CHHATTISGARH
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May 6, 2022 |
RAMAN DEV MESHRAM Vs. STATE OF CHHATTISGARH
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April 18, 2022 |
RAMAN KUMAR NAIR Vs. DINESH KUMAR GUPTA
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June 13, 2022 |
RAMANAND NISHAD Vs. STATE OF CHHATTISGARH
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April 13, 2022 |
RAMANDAS PAMNANI Vs. MURLIDHAR VALECHA
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May 4, 2022 |
RAMAWTAAR GOENKA Vs. BAJRANG LOHIYA
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May 2, 2022 |
RAMBAHADUR SHERPA Vs. STATE OF CHHATTISGARH
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December 5, 2022 |
RAMBALI GUPTA Vs. KEDARNATH GUPTA
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September 28, 2022 |
RAMBATI NAG Vs. SENAPATI NAG
|
November 9, 2022 |
RAMCHANDRA Vs. STATE OF CHHATTISGARH
|
September 28, 2022 |
RAMDAS Vs. NOHAR DAS
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April 29, 2022 |
RAMDIYAL YADAV Vs. STATE OF CHHATTISGARH
|
April 7, 2022 |
RAMESH AGRAWAL S/O LATE SHRI JAI NARAYAN DAS AGRAWAL Vs. UNION OF INDIA
|
February 23, 2022 |
RAMESH HALBA Vs. STATE OF C.G.
|
November 22, 2022 |
RAMESH KUMAR Vs. SARITA SARAWAGI
|
November 15, 2022 |
RAMESH KUMAR Vs. HABIB KHAN
|
April 27, 2022 |
RAMESH KUMAR AGRAWAL Vs. UNION OF INDIA
|
May 13, 2022 |
RAMESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
August 29, 2022 |
RAMESH KUMAR SINGHANIA Vs. MANISH SHUKLA
|
August 25, 2022 |
RAMESHWAR JATAV Vs. STATE OF CHHATTISGARH
|
September 1, 2022 |
RAMESHWARI VERMA Vs. PRADEEP KUMAR VERMA
|
November 22, 2022 |
RAMJI KALAR Vs. FAKIR MOHAN
|
November 22, 2022 |
RAMKAYA Vs. SHIVANANDAN
|
November 24, 2022 |
RAMKESHWAR SINGH Vs. SHEELA SINGH
|
July 13, 2022 |
RAMKISHAN Vs. STATE OF CHHATTISGARH
|
January 7, 2022 |
RAMKRISHNA PANDEY Vs. HARI BHOOMI DAILY NEWS PAPER
|
June 21, 2022 |
RAMKUMAR Vs. PYARILAL NARAYAN PATEL
|
December 6, 2022 |
RAMLAL Vs. BULAKI
|
June 14, 2022 |
RAMNARAYAN JANGDE Vs. STATE OF CHHATTISGARH
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May 6, 2022 |
RAMNATH Vs. STATE OF CHHATTISGARH
|
April 11, 2022 |
RAMRAJA PRINTERS AND PUBLISHERS Vs. CHHATTISGARH TEXTBOOK CORPORATION
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January 28, 2022 |
RAMSAGAR PAL Vs. STATE OF CHHATTISGARH
|
September 30, 2022 |
RAMSINGH GOND Vs. STATE OF CHHATTISGARH
|
July 20, 2022 |
RAMVRIKSH Vs. STATE OF CHHATTISGARH
|
July 21, 2022 |
RANA G POWER CO. Vs. SOUTH EASTERN COALFIELDS LIMITED
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September 6, 2022 |
RANA G POWER CO. Vs. SOUTH EASTERN COALFIELDS LIMITED
|
August 17, 2022 |
RANGESH SHARMA Vs. NEHA SHARMA
|
November 7, 2022 |
RANJANA PANDEY Vs. PRAVEEN PANDEY
|
July 11, 2022 |
RASHID BAKSH Vs. RAJENDRA GUPTA
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March 2, 2022 |
RASHMI LAKHOTIA Vs. UNION OF INDIA
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November 10, 2022 |
RASIDA BEGUM Vs. STATE OF CHHATTISGARH
|
December 12, 2022 |
RATIRAM NISHAD Vs. STATE OF CHHATTISGARH
|
November 11, 2022 |
RATIRAM TIRKI Vs. STATE OF CHHATTISGARH
|
October 12, 2022 |
RATIYA Vs. STATE OF CHHATTISGARH
|
August 17, 2022 |
RATNA BAI Vs. TIRATH RAM
|
September 8, 2022 |
RAVI DHANUHAAR Vs. STATE OF CHHATTISGARH
|
May 10, 2022 |
RAVI KHUTIYARE Vs. STATE OF CHHATTISGARH
|
March 25, 2022 |
RAVI KUMAR YADAV S/O RAMKHILAWAN YADAV Vs. STATE OF CHHATTISGARH
|
March 30, 2022 |
RAVI KUMAR, S/O TIRATH RAM Vs. STATE OF CHHATTISGARH
|
August 5, 2022 |
RAVI SHANKAR Vs. STATE OF CHHATTISGARH
|
April 19, 2022 |
RAVINDRA KUMAR DHAR DUBEY Vs. STATE OF CHHATTISGARH
|
August 29, 2022 |
RAVINDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
December 19, 2022 |
RAVINDRA SINGH S/O SHRI RAM SINGH Vs. STATE OF CHHATTISGARH
|
January 31, 2022 |
RAVINDRA SONI Vs. STATE OF CHHATTISGARH
|
April 28, 2022 |
RAVISHANKAR GUPTA Vs. STATE OF CHHATTISGARH
|
February 16, 2022 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. BILASPUR SPINNING MILLS & INDUSTRIES LTD
|
April 5, 2022 |
RELIGROW MINING SERVICES PVT. LTD. Vs. SOUTH EASTERN COALFIELDS LIMITED
|
November 3, 2022 |
RENUKA DIAGNOSTICS Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
December 15, 2022 |
RESHAMLAL Vs. UNION OF INDIA
|
January 20, 2022 |
RINKU BADHAI Vs. STATE OF CHHATTISGARH
|
July 27, 2022 |
RINKU BHATIA Vs. STATE OF CHHATTISGARH
|
January 25, 2022 |
RINKU SINGH Vs. STATE OF CHHATTISGARH
|
July 21, 2022 |
RITA ROY Vs. MAINTENANCE TRIBUNAL AND SUB DIVISIONAL OFFICER
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August 18, 2022 |
ROHIT Vs. STATE OF CHHATTISGARH
|
July 22, 2022 |
ROHIT KUMAR JAISWAL S/O KANHAIYA LAL JAISWAL Vs. DISTRICT MAGISTRATE, BILASPUR
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March 11, 2022 |
ROOP SINGH PAIKRA Vs. MUKESH KUMAR BANSAL
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September 2, 2022 |
ROOPCHAND Vs. LAXMINATH
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November 4, 2022 |
ROSHAN SAHU Vs. STATE OF CHHATTISGARH
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December 8, 2022 |
ROSHANLAL MARKAM Vs. STATE OF CHHATTISGARH
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September 13, 2022 |
ROVIND Vs. STATE OF CHHATTISGARH
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October 31, 2022 |
ROYDEN BUTHELLO Vs. STATE OF CHHATTISGARH
|
August 26, 2022 |
ROYDEN HAROLD BUTHELLO Vs. STATE OF CHHATTISGARH
|
January 10, 2022 |
RUBINA BANO Vs. STATE OF CHHATTISGARH
|
May 13, 2022 |
RUDRO RAM KHUTIYA Vs. STATE OF CHHATTISGARH
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February 25, 2022 |
RUPENDRA Vs. STATE OF CHHATTISGARH
|
April 11, 2022 |
S. NARINDER SINGH & COMPANY Vs. SOUTH EASTERN COALFIELDS LTD.
|
September 2, 2022 |
S. RAJU Vs. S. RANI
|
April 8, 2022 |
S.C. SONI Vs. STATE OF CHHATTISGARH
|
February 23, 2022 |
S.K. PATODIA AND ASSOCIATES, RAIPUR Vs. STATE OF CHHATTISGARH
|
January 25, 2022 |
S.S. CHHATWAL Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
January 18, 2022 |
SACHIDANAND SAHU Vs. STATE OF CHHATTISGARH
|
August 12, 2022 |
SACHIN KUNJEKAR Vs. STATE OF CHHATTISGARH
|
November 2, 2022 |
SAD AHMED QUADRI Vs. STATE OF CHHATTISGARH
|
June 13, 2022 |
SADANAND SHUKLA Vs. LAKSHMAN SINGH THAKUR
|
September 14, 2022 |
SADDAM HUSAIN Vs. STATE OF CHHATTISGARH
|
January 5, 2022 |
SADHELAL SONWANI Vs. STATE OF CHHATTISGARH
|
November 21, 2022 |
SAHAL RAM Vs. STATE OF CHHATTISGARH
|
November 4, 2022 |
SAHDEV Vs. STATE OF CHHATTISGARH
|
April 12, 2022 |
SAHDEV BAGHEL Vs. STATE OF CHHATTISGARH
|
May 6, 2022 |
SAI CONSTRUCTION (PARTNERSHIP FIRM) Vs. STATE OF CHHATTISGARH
|
October 12, 2022 |
SAIKRIPA ENTERPRISES INSIDE FARISHTA COMPLEX Vs. STATE OF CHHATTISGARH
|
November 7, 2022 |
SAIRA BANO Vs. JALNOOR BEGUM
|
December 16, 2022 |
SAIYYAD SHOEB ALI Vs. STATE OF C. G.
|
October 12, 2022 |
SAKET NISHAD Vs. POOJA NISHAD
|
January 3, 2022 |
SAKSHI Vs. STATE OF CHHATTISGARH
|
April 11, 2022 |
SAMPAT SINGH RAJPUT Vs. SOUTH EASTERN COALFIELDS LIMITED
|
March 10, 2022 |
SANAJY PATRE Vs. STATE OF C.G.
|
August 24, 2022 |
SANDEEP JAIN @ SANDEEP MANOT Vs. STATE OF CHHATTISGARH
|
January 7, 2022 |
SANDEEP KUMAR JAGATRAMKA Vs. ADITI AGRAWAL
|
July 26, 2022 |
SANDHYA PAWAR Vs. KHILAWAN RAO PAWAR
|
August 3, 2022 |
SANDHYA SEN Vs. STATE OF CHHATTISGARH
|
April 28, 2022 |
SANDRIO STEEL AND ALLOYS PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
March 30, 2022 |
SANGEETA MANOHAR SAHU Vs. STATE OF CHHATTISGARH
|
March 24, 2022 |
SANGEETA MANOHAR SAHU Vs. STATE OF CHHATTISGARH
|
April 20, 2022 |
SANJAY Vs. SUKWARIYA
|
December 15, 2022 |
SANJAY AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 28, 2022 |
SANJAY BAGHEL Vs. STATE OF CHHATTISGARH
|
April 22, 2022 |
SANJAY EKKA, S/O SHRI JOSEPH EKKA Vs. STATE OF CHHATTISGARH
|
July 11, 2022 |
SANJAY KUMAR AGRAWAL Vs. MILLION LINK (CHINA) INVESTMENT LTD.
|
November 11, 2022 |
SANJAY KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
July 29, 2022 |
SANJAY KUMAR PRAJAPATI Vs. STATE OF CHHATTISGARH
|
November 4, 2022 |
SANJAY KUMAR SONI Vs. GEETANJALI CHOUHAN
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September 28, 2022 |
SANJAY SHARMA Vs. OMPRAKASH THAKUR
|
September 13, 2022 |
SANJAY SINGH Vs. STATE OF CHHATTISGARH
|
April 7, 2022 |
SANJAY SINGH S/O MATA BUX SINGH Vs. REGIONAL TRANSPORT AUTHORITY, CHHATTISGARH, RAIPUR DISTRICT
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April 6, 2022 |
SANJEEV GUHA Vs. STATE OF CHHATTISGARH
|
November 11, 2022 |
SANJEEV KUMAR SAHU Vs. PRIYANKA SAHU
|
September 6, 2022 |
SANJEEV KUMAR THAKUR Vs. STATE OF CHHATTISGARH
|
February 14, 2022 |
SANJEEV PANDEY Vs. BHEDRAM
|
October 14, 2022 |
SANKAR JANGDE Vs. STATE OF CHHATTISGARH
|
January 18, 2022 |
SANNI THARWANI Vs. STATE OF CHHATTISGARH
|
December 12, 2022 |
SANNU KUDAMI Vs. STATE OF CHHATTISGARH
|
December 19, 2022 |
SANTARA BAI MIRI Vs. STATE OF CHHATTISGARH
|
August 8, 2022 |
SANTOSH @ BUCHANTI @ CHHOTU Vs. STATE OF CHHATTISGARH
|
June 13, 2022 |
SANTOSH BANJARE Vs. STATE OF CHHATTISGARH
|
November 10, 2022 |
SANTOSH KUMAR KHAIRWAR Vs. STATE OF CHHATTISGARH
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November 2, 2022 |
SANTOSH KUMAR SAHU Vs. BASANTI BAI
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September 2, 2022 |
SANTOSH MALAKAR Vs. STATE OF CHHATTISGARH
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September 23, 2022 |
SANTOSH NISHAD Vs. STATE OF CHHATTISGARH
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June 16, 2022 |
SANTOSH NISHAD Vs. STATE OF CHHATTISGARH
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September 6, 2022 |
SANTOSH VAISHNAV Vs. UMESH YADAV
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May 30, 2022 |
SANTOSH YADAV Vs. STATE OF CHHATTISGARH
|
November 1, 2022 |
SANTOSH YADAV Vs. STATE OF CHHATTISGARH
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January 13, 2022 |
SANTRAM LAHRE S/O PYARELAL LAHRE Vs. STATE OF CHHATTISGARH
|
April 21, 2022 |
SANTULAL SONKAR Vs. STATE OF CHHATTISGARH
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January 21, 2022 |
SANYOGITA SHARMA Vs. STATE OF CHHATTISGARH
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November 24, 2022 |
SAPANDEEP MAHTO Vs. RAJKISHAN MAHTO RATANLAL MAHTO
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July 29, 2022 |
SARADHU KORETI Vs. STATE OF CHHATTISGARH
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March 14, 2022 |
SARASWATI BAI Vs. STATE OF CHHATTISGARH
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March 10, 2022 |
SARASWATI YADU Vs. STATE OF CHHATTISGARH
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November 24, 2022 |
SAREETA DEEP Vs. STATE OF CHHATTISGARH
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August 29, 2022 |
SARITA BHARTI Vs. SURESH KUMAR BHARTI
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November 28, 2022 |
SARITA TAMRAKAR Vs. SUDHIR TAMRAKAR
|
March 29, 2022 |
SARPANCH GRAM PANCHAYAT Vs. STATE OF CHHATTISGARH
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September 30, 2022 |
SARVESH KUMAR Vs. STATE OF CHHATTISGARH
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November 23, 2022 |
SATISH MENON Vs. STATE OF CHHATTISGARH
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January 3, 2022 |
SATYA GUPTA Vs. STATE OF CHHATTISGARH
|
August 10, 2022 |
SATYA GUPTA Vs. STATE OF CHHATTISGARH
|
May 28, 2022 |
SAURABH AGRAWAL Vs. VIPIN KUMAR JHA
|
January 28, 2022 |
SAWARMAL LOHAR Vs. STATE OF CHHATTISGARH
|
October 31, 2022 |
SBI GENERAL INSURANCE CO. LTD Vs. SUNIL KUMAR PARTA
|
August 24, 2022 |
SCIENCE AND SURGICAL HOUSE Vs. STATE OF CHHATTISGARH
|
February 10, 2022 |
SEEMA SAHU Vs. STATE OF CHHATTISGARH
|
September 13, 2022 |
SETH KIRODIMAL CHARITY TRUST RALGARH Vs. STATE OF C.G.
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February 4, 2022 |
SEVAK RAM Vs. DWIJ BAI
|
June 14, 2022 |
SEVAKRAM Vs. STATE OF CHHATTISGARH
|
September 22, 2022 |
SEW INFRASTRUCTURE LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION
|
May 12, 2022 |
SEW INFRASTRUCTURE LIMITED REGISTERED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
January 14, 2022 |
SEWARAM Vs. STATE OF CHHATTISGARH
|
August 17, 2022 |
SHAFI MOHAMMAD Vs. GOVERNMENT OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
August 5, 2022 |
SHAILENDRA BHADOURIYA Vs. STATE OF CHHATTISGARH
|
May 13, 2022 |
SHAILENDRA KUMAR BHOI Vs. STATE OF CHHATTISGARH
|
March 30, 2022 |
SHAILENDRA KUMAR CHANDRA Vs. BHARTI CHANDRA
|
April 27, 2022 |
SHAILESH KUMAR RAI Vs. STATE OF CHHATTISGARH
|
April 25, 2022 |
SHAKIL Vs. GOPAL VISHWAKARMA
|
September 26, 2022 |
SHAKUNTALA DEVI Vs. YASHODA
|
November 18, 2022 |
SHAM BAI, WIFE OF SIPAT Vs. MUKESH SINGH THAKUR
|
November 16, 2022 |
SHAMSHER SINGH Vs. GENERAL MANAGER BHATGAON
|
December 1, 2022 |
SHANKAR SINGH Vs. STATE OF CHHATTISGARH
|
August 26, 2022 |
SHANKAR VERMA Vs. VIDYA VERMA
|
July 27, 2022 |
SHANKER LAL BAGHEL Vs. MADHAV HARI
|
January 4, 2022 |
SHANTILAL KUMAT Vs. BHUJAN SINGH
|
March 9, 2022 |
SHANTILATA YADAV Vs. STATE OF CHHATTISGARH
|
December 31, 2022 |
SHARAD KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
November 23, 2022 |
SHARADCHAND AGRAWAL Vs. ARVIND KUMAR
|
September 26, 2022 |
SHARDA MANIKPURI Vs. STATE OF CHHATTISGARH
|
February 7, 2022 |
SHARDA PRASAD JAISWAL Vs. USHA JAISWAL
|
February 24, 2022 |
SHARVAN KUMAR BARETH Vs. UNION OF INDIA
|
December 13, 2022 |
SHASHANK MASIH Vs. PUNJAB NATIONAL BANK
|
November 17, 2022 |
SHASHI KUMAR SINGH Vs. SAMAY LAL PASI (DIED)
|
June 14, 2022 |
SHASHI PRABHA YADAV Vs. ALOK TRIPATHI
|
September 23, 2022 |
SHASHILATA DUBEY Vs. STATE OF CHHATTISGARH
|
November 4, 2022 |
SHATRUGHAN BARIHA Vs. STATE OF CHHATTISGARH
|
May 10, 2022 |
SHATRUHAN PRASAD KURREY Vs. STATE OF CHHATTISGARH
|
July 18, 2022 |
SHEETAL RAM SAHU Vs. STATE OF MADHYA PRADESH
|
January 21, 2022 |
SHEIKH SALIM RAZA Vs. STATE OF CHHATTISGARH
|
March 14, 2022 |
SHIMMER SINGH TANDON Vs. STATE OF CHHATTISGARH
|
November 18, 2022 |
SHIV KUMAR KAIWAT Vs. STATE OF CHHATTISGARH
|
January 6, 2022 |
SHIV KUMAR SAHU Vs. SOUTH EASTERN COALFIELDS LIMITED
|
May 12, 2022 |
SHIV KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
October 19, 2022 |
SHIV KUMAR SINGH Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 18, 2022 |
SHIV PRASAD DHRUW Vs. STATE OF CHHATTISGARH
|
January 3, 2022 |
SHIVAM THAKUR Vs. STATE OF CHHATTISGARH
|
April 21, 2022 |
SHIVENDRA PRATAP SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
November 28, 2022 |
SHIVKUMAR Vs. STATE OF CHHATTISGARH
|
September 12, 2022 |
SHIVKUMAR DESHMUKH Vs. STATE OF CHHATTISGARH
|
December 1, 2022 |
SHIVLAL Vs. STATE OF CHHATTISGARH
|
July 12, 2022 |
SHOBHA DEWANGAN Vs. CHHATTISGARH VYAVASAYIK PARIKSHA MANDAL
|
November 29, 2022 |
SHOBHA PARIDA Vs. SOUTH EASTERN COALFIELDS LTD.
|
February 15, 2022 |
SHOBHA RAM KASHYAP Vs. STATE OF CHHATTISGARH
|
September 30, 2022 |
SHRADDHA SONI Vs. DISTRICT ELECTION OFFICER
|
April 13, 2022 |
SHRAWAN KUMAR SARAF Vs. RAVIKANT MISHRA
|
July 18, 2022 |
SHREY CHOUKSAY MUKESH CHOUKSAY Vs. RAGHUWAR DAYAL SINGHAL LATE SHIV DAYAL SINGHAL
|
September 22, 2022 |
SHREY CHOUKSEY Vs. PUNCHVATI
|
September 2, 2022 |
SHRI SHANKARACHARYA INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF CHHATTISGARH
|
November 14, 2022 |
SHRI SSHANTANU STEEL TRADERS Vs. STATE OF CHHATTISGARH
|
March 21, 2022 |
SHRI TAPAN KUMAR GHOSHAL Vs. RAIPUR DEVELOPMENT AUTHORITY
|
March 29, 2022 |
SHRIMATI GEETA BAI (DIED) Vs. RAMAVATAR AGRAWAL
|
August 3, 2022 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. MINKU GUPTA @ RANJAN S/O MANOJ PRASAD GUPTA
|
January 12, 2022 |
SHRUTI KHARE Vs. STATE OF CHHATTISGARH
|
January 21, 2022 |
SHUBHAM DEY Vs. CBSE
|
July 5, 2022 |
SHUBHAM SHARMA Vs. STATE OF CHHATTISGARH
|
February 11, 2022 |
SHUDHAKAR Vs. STATE OF CHHATTISGARH
|
September 27, 2022 |
SHUKLA PRASAD Vs. STATE OF CHHATTISGARH
|
January 31, 2022 |
SHYAM BIHARI YADAV Vs. STATE OF CHHATTISGARH
|
April 26, 2022 |
SHYAM KANT GUPTA Vs. STATE OF CHHATTISGARH
|
August 29, 2022 |
SHYAM VERMA Vs. MALTI SINGH
|
November 16, 2022 |
SHYAMLAL NAG Vs. STATE OF CHHATTISGARH
|
November 10, 2022 |
SHYAMLAL SAHU, S/O LATE SHRI SAMPAT SAHU Vs. ASHOK JUNEJA, DIRECTOR GENERAL OF POLICE
|
June 22, 2022 |
SHYAMSUNDAR YADAV ALIAS TOTO Vs. STATE OF CHHATTISGARH
|
April 7, 2022 |
SIDDHARTH SINGH Vs. STATE OF CHHATTISGARH
|
July 7, 2022 |
SIDDHI VINAYAK CONSTRUCTION COMPANY Vs. STATE OF CHHATTISGARH
|
October 18, 2022 |
SIMRAN PAL SINGH SABHARWAL Vs. STATE OF CHHATTISGARH
|
April 6, 2022 |
SIRAJ Vs. STATE OF CHHATTISGARH
|
May 6, 2022 |
SITA RAM BISI Vs. STATE OF CHHATTISGARH
|
April 22, 2022 |
SIYAMBER @ CHAMAR SAI S/O BALIRAM CHIKWA Vs. STATE OF CHHATTISGARH
|
August 24, 2022 |
SIYARAM BASANTI Vs. CHHATTISGARH RAJYA GRAMIN BANK
|
October 10, 2022 |
SIYARAM KURRE Vs. STATE OF CHHATTISGARH
|
January 10, 2022 |
SKS ISPAT & POWER LTD. Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
|
December 15, 2022 |
SMT. AARATI MISHRA Vs. SHANTI LATA MISHRA (SINCE DIED) THROUGH LEGAL HEIRS:- SUJATA SHARMA (DIED)
|
March 23, 2022 |
SMT. ANJANA RAJESH THAKUR Vs. STATE OF CHHATTISGARH
|
May 23, 2022 |
SMT. JULEKHA BEGUM, WD/O LATE ABDUL KARIM Vs. SMT. BADRUNNISA, W/O LATE FARHAT ULLA
|
February 28, 2022 |
SMT. SONIA BAI WD/O LATE SITA RAM SAHU Vs. DASHRATH SAHU S/O LATE SHRI JETHU RAM SAHU
|
February 28, 2022 |
SMT. TIKESHWARI CHOUHAN, W/O SHRI ANIL CHOUHAN Vs. SHRI ANIL CHOUHAN, S/O SHRI LAXMAN SINGH CHOUHAN
|
December 8, 2022 |
SMT. UPASNA GUPTA Vs. GIRISH CHANDRA GUPTA
|
August 17, 2022 |
SNEHA DAHIRE Vs. TARUN DAHIRE
|
June 22, 2022 |
SOHIL AGRAWAL Vs. ANJALI AGRAWAL
|
December 20, 2022 |
SOHIL AGRAWAL Vs. GANESH AGRAWAL
|
April 6, 2022 |
SOMAR SAY Vs. STATE OF CHHATTISGARH
|
August 26, 2022 |
SOMESH VAISHNAV Vs. STATE OF CHHATTISGARH
|
January 6, 2022 |
SONAL SONI Vs. STATE OF CHHATTISGARH
|
March 8, 2022 |
SONU SHARMA Vs. STATE OF CHHATTISGARH
|
March 21, 2022 |
SOUMYA SAHU Vs. UNION OF INDIA
|
April 13, 2022 |
SOURABH FUELS Vs. SURESH KUMAR GOYAL
|
September 16, 2022 |
SOUTH EASTERN COAL ZONE Vs. M.S. NAINAN
|
August 8, 2022 |
SOUTH EASTERN COALFIELDS LTD. Vs. SHOBHA PARIDA
|
October 21, 2022 |
STATE BAR COUNCIL OF CHHATTISGARH Vs. MALLIKA BAL
|
July 21, 2022 |
STATE OF C.G. Vs. KEVRA BAI MARKANDEY
|
February 23, 2022 |
STATE OF CHHATISGARH Vs. TEEPU SULTAN ALI
|
January 11, 2022 |
STATE OF CHHATISGARH Vs. SATYANARAYAN PAIKRA
|
January 5, 2022 |
STATE OF CHHATTISGARH Vs. LALDEV KODAKU
|
July 4, 2022 |
STATE OF CHHATTISGARH Vs. GAYATRI VERMA
|
February 10, 2022 |
STATE OF CHHATTISGARH Vs. MUNIYA MUKHARJEE
|
February 18, 2022 |
STATE OF CHHATTISGARH Vs. PAWAN KUMAR VERMA
|
February 17, 2022 |
STATE OF CHHATTISGARH Vs. LAKHAN LAL SAHU
|
March 15, 2022 |
STATE OF CHHATTISGARH Vs. ARUN KUMAR SHARMA
|
January 25, 2022 |
STATE OF CHHATTISGARH Vs. ROHINI PRASAD
|
July 6, 2022 |
STATE OF CHHATTISGARH Vs. ANAND MISHRA
|
July 11, 2022 |
STATE OF CHHATTISGARH Vs. ARJUNRAM SINHA
|
July 19, 2022 |
STATE OF CHHATTISGARH Vs. RAJNESH SINGH
|
September 6, 2022 |
STATE OF CHHATTISGARH Vs. BOARD OF REVENUE, CHHATTISGARH, BILASPUR, CIRCUIT COURT RAIPUR
|
June 28, 2022 |
STATE OF CHHATTISGARH Vs. SHEKHAR KORRAM
|
June 13, 2022 |
STATE OF CHHATTISGARH Vs. DOLALAL
|
May 12, 2022 |
STATE OF CHHATTISGARH Vs. MADHURI SHARMA
|
April 6, 2022 |
STATE OF CHHATTISGARH Vs. MUNNA
|
April 6, 2022 |
STATE OF CHHATTISGARH Vs. DEVENDRA SINGH
|
June 14, 2022 |
STATE OF CHHATTISGARH Vs. PREM SAI
|
April 4, 2022 |
STATE OF CHHATTISGARH Vs. RAKESH MAHESHWARI
|
December 16, 2022 |
STATE OF CHHATTISGARH Vs. ABID ALI KHAN
|
November 17, 2022 |
STATE OF CHHATTISGARH Vs. INDRANIL DEY
|
November 29, 2022 |
STATE OF CHHATTISGARH Vs. G. R. SONI
|
December 14, 2022 |
STATE OF CHHATTISGARH Vs. LEARN NATURE CONSULTANTS PARTNERSHIP FIRM
|
December 13, 2022 |
STATE OF CHHATTISGARH Vs. M/S. HINDUSTAN SUPPLY AGENCY
|
April 20, 2022 |
STATE OF CHHATTISGARH Vs. GAUTAM ACHARYA S/O LATE P.C. ACHARYA
|
May 6, 2022 |
STATE OF CHHATTISGARH Vs. ISHWAR DAS LODHI
|
April 29, 2022 |
STATE OF CHHATTISGARH Vs. SHARAD KUMAR THAWAIT
|
February 4, 2022 |
STATE OF CHHATTISGARH Vs. SANJAY KUMAR CHOUHAN
|
December 12, 2022 |
STATE OF CHHATTISGARH Vs. CHANDRA KUMAR SINHA
|
September 14, 2022 |
STATE OF CHHATTISGARH Vs. MUKESH GUPTA DIRECTOR GENERAL
|
September 28, 2022 |
STATE OF CHHATTISGARH Vs. SWETA SINGH
|
September 19, 2022 |
STATE OF CHHATTISGARH Vs. CHAMELI KAUSHIK
|
April 11, 2022 |
STATE OF CHHATTISGARH Vs. NAGENDRA KUMAR MISHRA
|
April 25, 2022 |
STATE OF CHHATTISGARH Vs. KAMLESH HARIJAN
|
April 21, 2022 |
STATE OF CHHATTISGARH Vs. DUKHANI SHAH
|
March 10, 2022 |
STATE OF CHHATTISGARH Vs. MUKESH GUPTA
|
March 14, 2022 |
STATE OF CHHATTISGARH Vs. S. P. SINGH
|
September 6, 2022 |
STATE OF CHHATTISGARH Vs. TRIVENI BAI
|
August 22, 2022 |
STATE OF CHHATTISGARH Vs. RAVINDRA MADHAV RAO JAGDALE
|
October 18, 2022 |
STATE OF CHHATTISGARH Vs. TATA TELESERVICES LIMITED
|
August 18, 2022 |
STATE OF CHHATTISGARH Vs. BHOLA SINGH
|
September 5, 2022 |
STATE OF CHHATTISGARH Vs. UMEND DAS
|
July 26, 2022 |
STATE OF CHHATTISGARH Vs. SUNITA ANAND
|
July 7, 2022 |
STATE OF CHHATTISGARH Vs. DALJEET SINGH PAHUJA
|
April 22, 2022 |
STATE OF CHHATTISGARH Vs. MANISH SHARMA
|
April 29, 2022 |
STATE OF CHHATTISGARH Vs. RATAN KUMAR MANDAL
|
May 13, 2022 |
STATE OF MADHYA PRADESH Vs. SUNDERLAL DHRITLAHRE
|
August 5, 2022 |
STATE OF MADHYA PRADESH Vs. RAMDAS
|
September 7, 2022 |
STATE OF MADHYA PRADESH Vs. R. D. RAJAK
|
September 7, 2022 |
STATE OF MADHYA PRADESH Vs. BHARAT ALUMINUM COMPANY
|
June 29, 2022 |
SUBHASH CHANDRA Vs. STATE OF CHHATTISGARH
|
February 2, 2022 |
SUBHASH GUPTA Vs. STATE OF CHHATTISGARH
|
August 12, 2022 |
SUBRATO BISWAS Vs. STATE OF CHHATTISGARH
|
December 6, 2022 |
SUCHITRA SANA Vs. KAUSHILYA
|
April 20, 2022 |
SUDAMA YADAV Vs. JAGDISH
|
May 12, 2022 |
SUDHANSHU BHUSHAN SINGH Vs. SUNITA SINGH
|
June 20, 2022 |
SUFAL DAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
May 4, 2022 |
SUJAY CHATTERJEE @ NIGAM PANDA Vs. STATE OF CHHATTISGARH
|
March 11, 2022 |
SUKHDAS MARKAM Vs. STATE OF CHHATTISGARH
|
March 14, 2022 |
SUKHDEO MAJUMDAR Vs. STATE OF CHHATTISGARH
|
March 31, 2022 |
SUKHRAM LAXMINATH POYAM Vs. STATE OF CHHATTISGARH
|
October 21, 2022 |
SULAXANI Vs. SATTAR ALI
|
May 2, 2022 |
SUMAN KASHYAP Vs. STATE OF CHHATTISGARH
|
January 19, 2022 |
SUMAN RAM DHERHE Vs. STATE OF CHHATTISGARH
|
January 12, 2022 |
SUMAN UNNI Vs. Y.K. DEGAN
|
February 4, 2022 |
SUMIL MINJ Vs. STATE OF M. P.
|
December 20, 2022 |
SUNDER DAS ROHRA Vs. ANIL MISHRA
|
November 18, 2022 |
SUNDER LAL KASHYA Vs. STATE OF CHHATTISGARH
|
July 14, 2022 |
SUNIL Vs. STATE OF CHHATTISGARH
|
October 10, 2022 |
SUNIL DEWANGAN, S/O GIRISH DEWANGAN Vs. STATE OF CHHATTISGARH
|
October 14, 2022 |
SUNIL GUPTA Vs. STATE OF CHHATTISGARH
|
January 17, 2022 |
SUNIL KUMAR CHAITRAM DHIRE SATNAMI Vs. STATE OF CHHATTISGARH
|
June 24, 2022 |
SUNIL KUMAR EKKA Vs. STATE OF CHHATTISGARH
|
January 3, 2022 |
SUNIL KUMAR KERKETTA Vs. STATE OF CHHATTISGARH
|
August 25, 2022 |
SUNIL KUMAR OJHA Vs. STATE OF CHHATTISGARH
|
June 21, 2022 |
SUNIL KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
March 10, 2022 |
SUNIL YADAV @ SUNIL KUMAR BARGAH Vs. STATE OF CHHATTISGARH
|
September 16, 2022 |
SUPNEET MATHARU Vs. STATE OF CHHATTISGARH
|
September 15, 2022 |
SURAJ MAHILE Vs. STATE OF C.G.
|
August 18, 2022 |
SURBHI MADARIA Vs. STATE OF CHHATTISGARH
|
November 11, 2022 |
SURENDRA KUMAR @ ARJUN GAUTAM Vs. STATE OF CHHATTISGARH
|
January 4, 2022 |
SURESH JAGAT Vs. STATE OF CHHATTISGARH
|
May 16, 2022 |
SURESH KHUNTEY Vs. STATE OF CHHATTISGARH
|
October 13, 2022 |
SURESH KUMAR Vs. SHYAM KUNWAR
|
February 15, 2022 |
SURESH KUMAR AGRAWAL Vs. SOUTH EASTERN COALFIELDS LIMITED
|
March 21, 2022 |
SURJEET SINGH SINDHU Vs. STATE OF CHHATTISGARH
|
September 5, 2022 |
SURJIT BEHL Vs. JASPAL KAUR BHATIA
|
March 22, 2022 |
SURYANARAYAN CHANDRA Vs. STATE OF CHHATTISGARH
|
February 15, 2022 |
SUSHIL CHANDRA PAGARIYA Vs. GAJRAJ PAGARIYA
|
August 26, 2022 |
SUSHIL DHANORKAR Vs. SUSHILA SONI
|
December 16, 2022 |
SUSHIL KUMAR CHERWA Vs. STATE OF C.G.
|
December 1, 2022 |
SUSHIL KUMAR SONWANI Vs. STATE OF CHHATTISGARH
|
April 22, 2022 |
SUSHILA Vs. STATE OF CHHATTISGARH
|
December 20, 2022 |
SUSHMA LAKDA Vs. STATE OF CHHATTISGARH
|
January 5, 2022 |
SUSHRUT DAS Vs. SWATI DAS
|
June 17, 2022 |
SUTLEJ TEXTILES AND INDUSTRIES LIMITED Vs. SOUTH EASTERN COAL FIELD LIMITED
|
July 13, 2022 |
SWETA BUILDERS REGISTERED PARTNERSHIP FIRM Vs. STATE OF CHHATTISGARH
|
July 12, 2022 |
SWETA SINGH Vs. STATE OF CHHATTISGARH
|
January 28, 2022 |
SYLVESTAR MINJ Vs. STATE OF CHHATTISGARH
|
July 5, 2022 |
T. VINOD KUMAR Vs. STATE OF CHHATTISGARH
|
February 16, 2022 |
TAMESHWAR SAHU Vs. DURPATI BAI
|
April 12, 2022 |
TARACHAND Vs. SHYAMLAL (DEAD)
|
May 12, 2022 |
TARACHAND RATHORE Vs. ISHWAR TRADERS PRO ISHWAR PRASAD SAHU
|
November 16, 2022 |
TARANG AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 16, 2022 |
TARUN GANIR Vs. STATE OF CHHATTISGARH
|
September 19, 2022 |
TATA A.I.G. GENERAL INSURANCE COMPANY LIMITED Vs. BINDA BAI NISHAD
|
October 17, 2022 |
TATA PROJECTS LIMITED Vs. ESSGEE ASSOCIATES
|
August 2, 2022 |
TAUKEEIR AHMED KHAN Vs. STATE OF CHHATTISGARH
|
September 16, 2022 |
TAUKEEIR AHMED KHAN Vs. STATE OF CHHATTISGARH
|
May 2, 2022 |
TEJ PRASAD VASTRAKAR Vs. STATE OF CHHATTISGARH
|
March 11, 2022 |
TEJESHWARI SAHU Vs. STATE OF CHHATTISGARH
|
March 17, 2022 |
TEMAN LAL SAHU Vs. STATE OF CHHATTISGARH
|
April 1, 2022 |
TEXMACO RAIL AND ENGINEERING LTD Vs. STATE OF CHHATTISGARH
|
June 14, 2022 |
THAKUR RAM Vs. STATE OF CHHATTISGARH
|
August 4, 2022 |
THANEDAR SINGH Vs. STATE OF CHHATTISGARH
|
January 7, 2022 |
THURU @ DHURU AVINASH Vs. STATE OF CHHATTISGARH
|
February 7, 2022 |
TIHAR SAY Vs. STATE OF CHHATTISGARH
|
November 2, 2022 |
TIKARAM Vs. STATE OF CHHATTISGARH
|
June 15, 2022 |
TIKESHWAR SINGH @ BITTU THAKUR Vs. STATE OF CHHATTISGARH
|
February 8, 2022 |
TILENDRA SAHU Vs. ROSHINI SAHU
|
October 18, 2022 |
TILOCHANI SAHU LAXMI PRASAD SAHU Vs. STATE OF CHHATTISGARH
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August 4, 2022 |
TIRATHNATH Vs. STATE OF CHHATTISGARH
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March 24, 2022 |
UDAY KUMAR SHARMA Vs. PRIYA SHARMA
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October 20, 2022 |
UDAY SINGHA Vs. STATE OF CHHATTISGARH
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December 13, 2022 |
UGGE BHARAT Vs. STATE OF CHHATTISGARH
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April 1, 2022 |
ULTRATECH CEMENT LIMITED Vs. STATE OF CHHATTISGARH
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December 7, 2022 |
ULTRATECH CEMENT LIMITED Vs. STATE OF CHHATTISGARH
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November 4, 2022 |
UMASHANKAR CHAUHAN Vs. STATE OF CHHATTISGARH
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December 20, 2022 |
UMESH MISHRA Vs. STATE OF CHHATTISGARH
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February 1, 2022 |
UNION OF INDIA Vs. RAASBIHARI PANDEY
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November 15, 2022 |
UNION OF INDIA Vs. SUNDER LAL
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April 7, 2022 |
UNION OF INDIA Vs. RAMESH LAL
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April 22, 2022 |
UNION OF INDIA Vs. BHOLA PRASAD AGRAWAL
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September 21, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMBATI NAG W/O AAYTU NAG
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February 7, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VIJYA DEVI DUBEY
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May 13, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHASHIKALA DEEPAK SAHU
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June 23, 2022 |
UPENDRA KUMAR RATHORE Vs. STATE OF CHHATTISGARH
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September 22, 2022 |
USHA MANHARAN SHRIVAS Vs. MANISH NAGRAJ
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November 17, 2022 |
USHA THAKUR Vs. BINDESHWARI
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August 23, 2022 |
UTTAMRAM Vs. KAYASO BAI
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February 7, 2022 |
V.K. RAO Vs. BAHUR SINGH
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October 10, 2022 |
VAJIRNATH Vs. STATE OF CHHATTISGARH
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April 26, 2022 |
VANDANA MULTI-SPECIALTY CENTER LLP Vs. STATE OF CHHATTISGARH
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January 25, 2022 |
VASUDEV PRAJAPATI Vs. SUNITA KUMARI
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April 28, 2022 |
VASUNDHARA SAHKARI SAMITI, GRIH NIRMAN SAMITI MARYADIT Vs. SHRI RADHAKRISHNA MANDIR TRUST SAMITI
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June 17, 2022 |
VATSALA LAL Vs. JEERABAI
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July 19, 2022 |
VEENA PAL Vs. SRI SANKARA EDUCATION SOCIETY
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August 8, 2022 |
VEENU CHAUDHARY Vs. STATE OF CHHATTISGARH
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July 25, 2022 |
VETTY HADMA Vs. STATE OF CHHATTISGARH
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October 20, 2022 |
VIBHUTI BHUSHAN ACHARYA Vs. KAVITA PRASHANT ACHARYA
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December 16, 2022 |
VICKY CATERERS Vs. STATE OF CHHATTISGARH
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October 18, 2022 |
VIDUR BISI Vs. STATE OF CHHATTISGARH
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May 2, 2022 |
VIDYA BHUSHAN Vs. STATE OF CHHATTISGARH
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September 2, 2022 |
VIJAY BAID Vs. UNION OF INDIA
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March 2, 2022 |
VIJAY KUMAR Vs. ASHOK KUMAR VERMA
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May 5, 2022 |
VIJAY KUMAR PANDEY Vs. CHAMELI BAI
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May 13, 2022 |
VIJAY KUMAR PANDEY S/O. SHRI BHARATLAL PANDEY Vs. CHAMELI BAI, WD/O. HIRALAL PANDE
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April 29, 2022 |
VIJAY KUMAR UPPAL Vs. DURG RAJNANDGAON GRAMIN BANK
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November 3, 2022 |
VIJAY NIGAM Vs. STATE GOVT. OF CHHATTISGARH
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January 5, 2022 |
VIJAY SHARMA Vs. KUSUM AWASTHI
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September 28, 2022 |
VIJAY SONI Vs. STATE OF CHHATTISGARH
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September 30, 2022 |
VIJETA CONSTRUCTION COMPANY Vs. PEGASUS ASSET RECONSTRUCTION PVT. LTD.
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February 3, 2022 |
VIKAS KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
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January 18, 2022 |
VIKAS KUMAR SAHU Vs. STATE OF CHHATTISGARH
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May 10, 2022 |
VIKAS SINGH Vs. HEMA SINGH
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November 28, 2022 |
VIKASH DATTA Vs. LEENA DATTA
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April 6, 2022 |
VIKESH KUMAR SARAF Vs. SMT. ASHA AGRAWAL, W/O. SHRI BIJAY KUMAR AGRAWAL
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March 29, 2022 |
VIKKI Vs. STATE OF CHHATTISGARH
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December 13, 2022 |
VIKRAM SINGH YADAV Vs. STATE OF CHHATTISGARH
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June 28, 2022 |
VIMAL KUMAR GUPTA Vs. STATE OF CHHATTISGARH
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November 22, 2022 |
VIMAL KUMAR SWARNKAR Vs. STEEL AUTHORITY OF INDIA LIMITED
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August 17, 2022 |
VIMLARANI Vs. JAGDISH LAL
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March 14, 2022 |
VINAY DUBEY Vs. STATE OF CHHATTISGARH
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March 14, 2022 |
VINAY KUMAR SAHU Vs. STATE OF CHHATTISGARH
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December 14, 2022 |
VINAY KUMAR SONI, S/O RAMCHARAN SONI Vs. NAVEEN KUMAR BANSAL, S/O SURESH KUMAR AGRAWAL
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August 4, 2022 |
VINAY KUMAR SOOD Vs. BALI NAGVANSHI
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May 4, 2022 |
VINESH YADAV Vs. STATE OF CHHATTISGARH
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September 19, 2022 |
VINOD KUMAR Vs. STATE OF CHHATTISGARH
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November 17, 2022 |
VINOD KUMAR AMBADE Vs. STATE OF CHHATTISGARH
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May 10, 2022 |
VINOD LALWANI Vs. UNION ON INDIA
|
November 17, 2022 |
VISHNU BHAVTE Vs. STATE OF CHHATTISGARH
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July 5, 2022 |
VISHNU PRASAD CHANDRAKAR Vs. STATE OF CHHATTISGARH
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May 12, 2022 |
VISHNU PRASAD CHANDRAKAR Vs. STATE OF CHHATTISGARH
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May 11, 2022 |
VISHWAJEET Vs. STATE OF CHHATTISGARH
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May 11, 2022 |
VIVEK KUMAR SHRI PRABHUNATH Vs. STATE OF CHHATTISGARH
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June 21, 2022 |
VIVEK KUMAR SONI Vs. STATE OF CHHATTISGARH
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April 25, 2022 |
X Vs. STATE OF CHHATTISGARH
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December 8, 2022 |
X Y Z Vs. STATE OF CHHATTISGARH
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April 13, 2022 |
XAVIER EKKA Vs. VINITA MINJ
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November 25, 2022 |
XYZ Vs. STATE OF CHHATTISGARH
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July 4, 2022 |
XYZ Vs. HEMANT KUMAR DESHMUKH
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November 18, 2022 |
XYZ Vs. STATE OF CHHATTISGARH
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June 13, 2022 |
XYZ Vs. STATE OF CHHATTISGARH
|
April 29, 2022 |
Y. MEERA BAI Vs. G. VENKAT GIRI RAO
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July 18, 2022 |
YASH KUMAR SAHU Vs. YASH KUMAR SAHU
|
September 19, 2022 |
YASHWANT VERMA Vs. STATE OF CHHATTISGARH
|
January 14, 2022 |
YEETESH KUMAR Vs. STATE OF CHHATTISGARH
|
January 12, 2022 |
YUNUS KHAN Vs. STATE OF CHHATTISGARH
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February 8, 2022 |
ZIAUL HASSAN Vs. TOOFEQ KHAN
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March 21, 2022 |