A.K. RAJA Vs. UNION OF INDIA
|
March 4, 2020 |
AAKASH SINGHAL Vs. STATE OF CHHATTISGARH
|
December 1, 2020 |
AASIT KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
February 11, 2020 |
ABC Vs. STATE OF CHHATTISGARH
|
October 6, 2020 |
ABDUL KHAN @ MONU Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
ABDUL MAJID Vs. RATO
|
August 10, 2020 |
ABHIJIT GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
|
February 25, 2020 |
ABHILASH BANERJEE Vs. STATE OF CHHATTISGARH
|
October 28, 2020 |
ABHILASH DAHRE Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
ABHIMANYU Vs. KANHAIYA
|
January 15, 2020 |
ABHISHEK JAIN Vs. STATE OF CHHATTISGARH
|
December 2, 2020 |
ABUBAKAR Vs. STATE OF CHHATTISGARH
|
March 20, 2020 |
ADESH KUMAR Vs. SATARUPA BAI YADAV
|
November 19, 2020 |
ADVANI ORLINCON LTD Vs. ADOR WELDING LIMITED
|
December 2, 2020 |
AGANU BAIGA Vs. STATE OF CHHATTISGARH
|
October 12, 2020 |
AJAY @ VIJAY @ BABU JAISWAL Vs. STATE OF CHHATTISGARH
|
May 27, 2020 |
AJAY BARI Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
AJAY KASHYAP Vs. SHASHI PRABHA KASHYAP
|
September 2, 2020 |
AJAY KUMAR BANJARE Vs. STATE OF CHHATTISGARH
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November 24, 2020 |
AJAY SINGH CHANDRA Vs. STATE OF CHHATTISGARH
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December 14, 2020 |
AJAY YADAV Vs. STATE OF CHHATTISGARH
|
February 19, 2020 |
AJIT PRAMOD KUMAR JOGI Vs. STATE OF CHHATTISGARH
|
February 28, 2020 |
AKHILESH KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
February 20, 2020 |
AKHTAR KHAN Vs. KANDARP SHAHU
|
February 24, 2020 |
ALI ASGAR Vs. ABDUL SALIM (DEAD)
|
March 5, 2020 |
ALI MOHAMMAD KHAN Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
ALLENA ANJANI KUMAR Vs. HIGH COURT OF CHHATTISGARH,
|
September 14, 2020 |
ALOK KUMAR Vs. NOORI SHEIKH
|
February 27, 2020 |
ALOK SHRIVASTAVA Vs. ADITIYANARAYAN
|
September 15, 2020 |
ALOK TIWARI Vs. STATE OF CHHATTISGARH
|
December 1, 2020 |
AMAR DEEP, Vs. UNION OF INDIA
|
November 23, 2020 |
AMAR KUMAR AGRAWAL Vs. RAMESH SINGH
|
February 6, 2020 |
AMAR KUMAR PAIKRA Vs. STATE OF CHHATTISGARH
|
March 6, 2020 |
AMARJEET SINGH SALUJA Vs. ASHOK KUMAR NAVRE
|
February 11, 2020 |
AMBIKA MISSION BOYS MIDDLE SCHOOL Vs. STATE OF CHHATTISGARH
|
March 6, 2020 |
AMIR SAI Vs. ANITA SHIVHARE
|
July 13, 2020 |
AMIT KUMAR RATRE S/O ALAKHRAM Vs. KUMHAN LAL S/O KARTIK RAM DHRUV
|
January 2, 2020 |
AMRIT YADAV Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
AMRUT LAL Vs. STATE OF CHHATTISGARH
|
June 26, 2020 |
ANAND SAI Vs. STATE OF CHHATTISGARH
|
August 18, 2020 |
ANASTHASIA KUJUR Vs. SITA KUMARI
|
February 12, 2020 |
ANIL KUMAR AGRAWAL Vs. NATIONAL GARAGETHROUGH MANAGER
|
February 13, 2020 |
ANIL KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
|
August 28, 2020 |
ANIL KUMAR SHUKLA Vs. BIPIN BIHARI SHUKLA
|
January 13, 2020 |
ANIL KUMAR TALUKDAR Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
ANIL RAWANI Vs. MUNNA RAM RAWANI
|
August 11, 2020 |
ANIL RUBBER MILLS PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
|
December 9, 2020 |
ANIL TUTEJA Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
August 14, 2020 |
ANIL VYAPARI Vs. POORNALAXMI
|
February 24, 2020 |
ANIRUDH PRASAD KAMAL SEN Vs. DASHMAT BAI SURYAVANSHI
|
August 28, 2020 |
ANJOR SINGH BAIGA Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
ANKIT AGRAWAL Vs. STATE OF CHHATTISGARH
|
January 2, 2020 |
ANSHUL KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
December 10, 2020 |
ANUP KUMAR AGRAWAL Vs. NITIN AHUJA
|
December 11, 2020 |
APURVA GHIY Vs. STATE OF CHHATTISGARH AND ORS.
|
October 7, 2020 |
ARCHANA CHAUHAN Vs. STATE OF CHHATTISGARH
|
February 18, 2020 |
ARJUN NISHAD Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
ARMO BARAI Vs. STATE OF CHHATTISGARH,
|
September 14, 2020 |
ARSS-SIP (JV) Vs. UNION OF INDIA
|
February 24, 2020 |
ARUN KUMAR DEWANGAN Vs. NAND KUMAR DEWANGAN
|
December 4, 2020 |
ARUN KUMAR NAVGWAL Vs. STATE OF CHHATTISGARH
|
November 17, 2020 |
ARUN KUMAR TIWARI Vs. STATE OF CHHATTISGARH
|
January 6, 2020 |
ARUN PATHAK S/O JWALA PRASAD PATHAK Vs. GYANI HAJRAT SINGH
|
January 2, 2020 |
ARVIND KUMAR CHANDEL Vs. HIGH COURT OF CHHATTISGARH
|
January 27, 2020 |
ASHA BAI Vs. PANKAJ KUMAR SINGH
|
May 20, 2020 |
ASHA SHRIVASTAVA Vs. MUKUND LAL AGRAWAL
|
August 5, 2020 |
ASHARAM (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. BUDHA
|
July 1, 2020 |
ASHISH DUBEY @ PINTU Vs. STATE OF MADHYA PRADESH (NOW C.G.)
|
February 20, 2020 |
ASHISH KUJUR Vs. STATE OF CHHATTISGARH
|
September 29, 2020 |
ASHISH SINGH Vs. STATE OF CHHATTISGARH
|
July 15, 2020 |
ASHOK AGRAWAL, Vs. QUALITY FOUNDRY INDUSTRIES, THROUGH
|
July 15, 2020 |
ASHOK KUMAR Vs. STATE OF CHHATTISGARH
|
July 1, 2020 |
ASHOK KUMAR BHELWA Vs. DISTRICT MEDICAL OFFICER
|
February 13, 2020 |
ASHOK KUMAR GUPTA Vs. GAURI BAGCHI
|
February 28, 2020 |
ASHOK KUMAR MITTAL Vs. STATE OF CHHATTISGARH
|
October 5, 2020 |
ASHOK KUMAR SHARMA Vs. NIRMALDAS MANIKPURI
|
March 4, 2020 |
ASHOK KUMAR SWARNKAR Vs. STATE OF CHHATTISGARH
|
September 25, 2020 |
ASHOK YADAV Vs. SHAKUR MOHAMMAD SON OF MOHAMMAD VAKIL
|
August 26, 2020 |
ASHWANI KUMAR Vs. HORO BAI (DIED)
|
November 5, 2020 |
ATUL KUMAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
May 20, 2020 |
AVINASH ASHTIKAR Vs. STATE OF CHHATTISGARH
|
May 20, 2020 |
AVINASH KUMAR SINGH Vs. NAINA SINGH
|
August 7, 2020 |
AVINASH MANDAL Vs. STATE OF CHHATTISGARH
|
July 14, 2020 |
AWADH LAL TIWARI S/O RAMADHAR TIWARI Vs. STATE OF M.P. (NOW C.G.)
|
February 20, 2020 |
AYODHIYA PRASAD Vs. STATE OF CHHATTISGARH
|
July 3, 2020 |
AYODHYA SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
July 2, 2020 |
AYUSH MEDICAL ASSOCIATION Vs. STATE OF CHHATTISGARH
|
August 13, 2020 |
AYUSH MEDICAL ASSOCIATION Vs. STATE OF CHHATTISGARH
|
October 28, 2020 |
BABARAM KUMHAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
February 20, 2020 |
BABI DAS Vs. MANILAL
|
October 20, 2020 |
BABU LAL SAHU Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
BADAKHA RAM Vs. BHOJRAJ YADAV
|
November 9, 2020 |
BADRI PRASAD MISHRA Vs. MOTI SINGH
|
March 2, 2020 |
BAGAR MAL Vs. DHANNI
|
January 7, 2020 |
BAHARTIN BAI WIDOW OF BHARAT LAL IJARDAR Vs. PILI BAI WIDOW OF VIRO
|
December 7, 2020 |
BAIDRAM VERMA Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
BAISAKHURAM Vs. STATE OF CHHATTISGARH
|
November 6, 2020 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ANSAT SIYA
|
July 17, 2020 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GURUBARI BAI SIDAR
|
June 23, 2020 |
BAJRANG POWER AND ISPATE LIMITED Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
BAJRANG S/O RAMRAJ KEWAIT Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
BALMIKI PANIKA Vs. STATE OF CHHATTISGARH
|
February 27, 2020 |
BANARSI LAL BANSILAL Vs. STATE OF CHHATTISGARH
|
January 2, 2020 |
BANARSI TEKAM Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
BANSAL LIFE SCIENCES LTD. Vs. STATE OF CHHATTISGARH
|
January 6, 2020 |
BANSHI MAITY Vs. UNION OF INDIA
|
May 20, 2020 |
BANTI SAKYA Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
BARATRAM SAHU Vs. STATE OF CHHATTISGARH
|
December 3, 2020 |
BASANT SONWANI Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
BASANTI YADALWAR, WIDOW OF LATE YOGESH YADALWAR Vs. BHARAT LAL RATHORE
|
September 18, 2020 |
BASAWAN Vs. STATE OF CHHATTISGARH
|
May 19, 2020 |
BECHAN SINGH Vs. MANSAROVAR
|
August 28, 2020 |
BECHU Vs. RAMGULAM
|
February 12, 2020 |
BHAGELA SAHU Vs. RAJU SAHU
|
February 27, 2020 |
BHAGOBAI Vs. HUMAN SATNAMI
|
February 12, 2020 |
BHAGWAN LAL SAHU Vs. STATE OF CHHATTISGARH
|
February 24, 2020 |
BHAGWAN SHIVRINARAYAN MATH MANDIR Vs. BIRENDRA KUMAR
|
January 10, 2020 |
BHAGWAT JOSHI @ SHANKAR LAL JOSHI Vs. STATE OF CHHATTISGARH
|
December 1, 2020 |
BHAGWATI DEVI Vs. SURITRAM
|
June 24, 2020 |
BHAIYALAL SAHU Vs. STATE OF CHHATTISGARH
|
May 20, 2020 |
BHARAT ALUMINIUM CO LTD Vs. SAMEERDHAR DIWAN
|
December 10, 2020 |
BHARAT ALUMINIUM COMPANY LIMITED Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
|
February 11, 2020 |
BHARAT LUNIYA Vs. ABHISHEK MEENA
|
July 2, 2020 |
BHARAT RAM LAUTRE Vs. STATE OF CHHATTISGARH
|
January 13, 2020 |
BHARAT SANCHAR NIGAM LIMITED Vs. GOPAL PRASAD JAISWAL
|
February 18, 2020 |
BHARATLAL Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
BHAWANI SHANKAR SAO Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
BHEEM Vs. STATE OF CHHATTISGARH
|
August 5, 2020 |
BHIKHAM DIWAN Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
BHIKHAM SAO Vs. PAANCHERI DEVI
|
February 20, 2020 |
BHIM SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
February 14, 2020 |
BHIMA Vs. STATE OF CHHATTISGARH
|
December 4, 2020 |
BHOLARAM S/O RAM NARAYAN Vs. SOUTH EASTERN COAL FIELD LIMITED
|
January 16, 2020 |
BHOLARAM SAHU Vs. PARASNATH SAHU
|
May 8, 2020 |
BHUKHARAM Vs. SURAJ KUMAR
|
June 17, 2020 |
BHUNESHWAR, Vs. GAMMAN DAS,
|
September 29, 2020 |
BHURWARAM Vs. BHARAT
|
January 30, 2020 |
BHUSHAN PHARMACEUTICALS PVT. LTD Vs. STATE OF CHHATTISGARH
|
October 20, 2020 |
BHUSHAN SAHU Vs. STATE OF CHHATTISGARH
|
December 8, 2020 |
BHUWANESHWARI BAI Vs. VIKRAM JEMS
|
May 22, 2020 |
BIBHUTI BHUSHAN SAHU Vs. STATE OF CHHATTISGARH
|
February 7, 2020 |
BINA PATHAK Vs. STATE OF CHHATTISGARH
|
March 4, 2020 |
BIRAN RAM Vs. MANGLI BAI
|
January 9, 2020 |
BIRENDRA SINKU Vs. MEHARBAN SINGH
|
November 20, 2020 |
BIRESH PRAJAPATI Vs. STATE OF CHHATTISGARH
|
October 1, 2020 |
BISAHIN BAI Vs. LAXMI KAUSHIK
|
August 19, 2020 |
BITTU Vs. STATE OF C.G.
|
December 9, 2020 |
BRANCH MANAGER Vs. URVASHI CHANDRAKAR
|
May 21, 2020 |
BRANCH MANAGER SRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. RAKESHWARI
|
November 23, 2020 |
BRANCH MANAGER TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. KASHI RAM SAHU
|
May 19, 2020 |
BRANCH MANAGER, BANK OF BARODA Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY)
|
March 23, 2020 |
BRANCH MANAGER, CHOLA MANDLAM MS GENERAL INSURANCE COMPANY LTD. Vs. KOUSHALYA MINJ
|
November 9, 2020 |
BRIJLAL SAHU, Vs. TIKARAM SAHU,
|
November 3, 2020 |
BRILLIANT PUBLIC SCHOOL SOCIETY SEEPAT ROAD Vs. BRILLIANT PUBLIC SCHOOL SITAMARHI
|
March 23, 2020 |
BUDHRAM Vs. STATE OF CHHATTISGARH
|
June 23, 2020 |
BUDHRAM Vs. LEGAL HEIRS
|
September 17, 2020 |
BUONABI Vs. HAFIJUDIN
|
August 10, 2020 |
C.G. ENVIRONMENT CONSERVATION BOARD Vs. RSPL LIMITED
|
January 3, 2020 |
C.G.STATE MARKETING FEDERATION LTD Vs. T.J. PANDEY
|
August 11, 2020 |
C.P.BHATIA AND ASSOCIATES Vs. STATE OF CHHATTISGARH
|
March 19, 2020 |
CENTURION REMEDIES PVT. LTD. Vs. STATE OF CHHATTISGARH
|
March 3, 2020 |
CHAIN SINGH, Vs. SHRI RAM,
|
October 27, 2020 |
CHAMPA BAI Vs. MO NURUL HAQUE
|
June 12, 2020 |
CHANDAN KURREY Vs. STATE OF CHHATTISGARH
|
August 7, 2020 |
CHANDAN KURREY S/O SHRI BALIRAM KURREY Vs. STATE OF CHHATTISGARH
|
August 7, 2020 |
CHANDAN TRIPATHI Vs. NEELIMA PANDEY
|
June 12, 2020 |
CHANDER RAM Vs. CHAMAN LAL SAHU
|
October 1, 2020 |
CHANDRAKALI Vs. BUNDELA BAI
|
February 25, 2020 |
CHANDRAPRAKASH SHARMA Vs. ASHOK BROTHERS
|
June 18, 2020 |
CHANDRASHEKHAR GOND @ BADKU Vs. STATE OF CHHATTISGARH
|
February 10, 2020 |
CHANDRESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
August 6, 2020 |
CHANDRIKA RAJWADE Vs. MANMATIYA
|
November 2, 2020 |
CHANDRIKA TIRKEY Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
CHANDRU NISHAD Vs. STATE OF CHHATTISGARH,
|
September 14, 2020 |
CHHABILA Vs. SAVITRI
|
January 27, 2020 |
CHHAT RAM ROLEJ S/O. HAGRU @ AMOL SURYAVANSHI Vs. STATE OF CHHATTISGARH
|
January 6, 2020 |
CHHATTISGARH PROFESSIONAL EXAMINATION BOARD Vs. VIKRAM SINGH RANA
|
March 6, 2020 |
CHHATTISGARH RAJYA GRAMIN BANK Vs. MEGHRAJ PATHAK
|
August 31, 2020 |
CHHATTISGARH ROAD CARRIER Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED
|
June 30, 2020 |
CHHAYA SINGH D/O RAMADHAR SINGH Vs. STATE OF CHHATTISGARH
|
July 1, 2020 |
CHHEDILAL AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 27, 2020 |
CHHOTU @ RAJADHANI Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
|
January 10, 2020 |
CHHUNU LAL PATEL Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
CHIEF EXECUTIVE OFFICER NAYA RAIPUR DEVELOPMENT AUTHORITY Vs. JITF WATER INFRASTRUCTURE LTD
|
September 23, 2020 |
CHILAKA CHANDRA MOULI REDDY Vs. STATE OF CHHATTISGARH
|
January 28, 2020 |
CHOUDHARI Vs. RAMKARAN
|
September 29, 2020 |
CHUNNILAL ALIAS MANNA Vs. STATE OF CHHATTISGARH
|
January 2, 2020 |
D.D. AHUJA Vs. STATE OF CHHATTISGARH
|
March 20, 2020 |
D.P. SHARAF S/O LATE SHRI KHATANAND SHARAF Vs. B. KRISHNAMURTY S/O LATE GUNDA RAO
|
January 21, 2020 |
D.P.SARAF Vs. SUB AREA MANAGER, S.E.C.L. RAJGAMAAR PROJECT KORBA
|
May 29, 2020 |
D.R. DAYAL Vs. HIGH COURT OF CHHATTISGARH
|
January 9, 2020 |
DADHICHI IRON AND STEEL PVT. LTD. Vs. CHHATTISGARH G S T THROUGH PRINCIPAL COMMISSIONER
|
February 25, 2020 |
DADURAM Vs. STATE OF CHHATTISGARH
|
February 10, 2020 |
DAINI VISHWAKARMA Vs. TARA SINGH YADAV
|
November 17, 2020 |
DAITARI MEHER Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
DAKSHIN PURVA MADHYA RAILWAY KULI KALYAN SAMITI Vs. UNION OF INDIA
|
August 7, 2020 |
DAL PRATAP SINGH Vs. STATE OF C.G.
|
May 22, 2020 |
DAL SAI S/O. LATE VAKIL Vs. AMIKAN, S/O. LATE CHAUDHARI
|
January 3, 2020 |
DAMAN SHIKHA Vs. DINESH KUMAR GAJBHIYE
|
June 9, 2020 |
DARASMATI Vs. MASAT RAM
|
February 28, 2020 |
DASHODA Vs. SEMKUWAR W/O BECHAN SINGH
|
January 8, 2020 |
DAU RAM Vs. HIFJUL JAMIL (DIED)
|
December 7, 2020 |
DAVENDRA SINHA Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
DAYA RAM Vs. STATE OF CHHATTISGARH
|
March 3, 2020 |
DAYANAND RAWANI Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
DAYARAM, SON OF CHAITRAM YADAV Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
March 2, 2020 |
DCB BANK LIMITED Vs. STATE OF CHHATTISGARH
|
February 5, 2020 |
DEEPAK KUMAR CHAKRABORTI Vs. STATE OF CHHATTISGARH
|
February 24, 2020 |
DEEPAK KUMAR MANIKPURI Vs. B.N. SHRI NIVASH
|
November 25, 2020 |
DEEPAK S/O BEHADUR SINGH Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
DEEPAK SAHU Vs. STATE OF CHHATTISGARH
|
January 15, 2020 |
DEEPAK SINGH Vs. STATE OF CHHATTISGARH
|
November 25, 2020 |
DEEPAK YADAV Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
DEVANDRA KUMAR SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR, UNITED INDIA INSURANCE CO. LTD.
|
January 9, 2020 |
DEVASHISH TIWARI Vs. STATE OF CHHATTISGARH
|
February 27, 2020 |
DEVDUTT Vs. SHASHI VERMA
|
December 14, 2020 |
DEVLAL Vs. DAYAVATI
|
February 12, 2020 |
DEVLAL DAHARIYA Vs. STATE OF CHHATTISGARH
|
January 15, 2020 |
DEVNATH NETAM Vs. STATE OF CHHATTISGARH
|
March 3, 2020 |
DEVRAJ SINGH Vs. STATE OF CHHATTISGARH
|
December 2, 2020 |
DHAMTARI KRISHI KENDRA Vs. UNION OF INDIA
|
July 17, 2020 |
DHANANJAI DHANNA Vs. STATE OF CHHATTISGARH
|
August 11, 2020 |
DHANANJAY KUMAR S/O RADHORAM BHAGAT Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
DHANESH YADAV Vs. STATE OF CHHATTISGARH
|
February 7, 2020 |
DHANUSH SINGH NETAM Vs. STATE OF CHHATTISGARH
|
January 13, 2020 |
DHANUSHRAM Vs. DWARIKA PRASAD
|
November 25, 2020 |
DHARAM SINGH BAIGA Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
DHARAM SINGH DHRUW Vs. STATE OF CHHATTISGARH
|
August 21, 2020 |
DHARMENDRA CHANDRAVANSHI Vs. SANTOSH KUMAR RANA
|
June 2, 2020 |
DHARMPRAKASH BADA Vs. STATE OF CHHATTISGARH
|
August 31, 2020 |
DHEERAJ DEWANGAN Vs. STATE OF CHHATTISGARH
|
August 24, 2020 |
DHIRAN SINGH Vs. STATE OF CHHATTISGARH
|
January 10, 2020 |
DHIRPAL KEWAT Vs. STATE OF CHHATTISGARH
|
January 26, 2020 |
DHIRPAL KEWAT Vs. STATE OF CHHATTISGARH
|
February 26, 2020 |
DIGDARSHI WOMEN GROUP Vs. STATE OF CHHATTISGARH
|
September 2, 2020 |
DILIP KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
February 28, 2020 |
DILIP KUMAR SURYAWANSHI Vs. STATE OF CHHATTISGARH
|
December 15, 2020 |
DINARAM Vs. STATE OF CHHATTISGARH
|
January 21, 2020 |
DINESH KUMAR Vs. J. K. LAKSHMI CEMENT LIMITED
|
January 28, 2020 |
DINESH PRADHAN Vs. STATE OF CHHATTISGARH
|
August 4, 2020 |
DIPAK DIWAN Vs. AMIR KHAN
|
November 23, 2020 |
DIVISIONAL SPORTS OFFICER, OFFICE OF SUPERINTENDENT OF POLICE JAGDALPUR Vs. UMASHANKAR SAHU
|
November 2, 2020 |
DIVYA DEWANGAN Vs. KAMLA BAI
|
August 28, 2020 |
DIVYA DEWANGAN Vs. KAMLA BAI
|
March 20, 2020 |
DIWAKAR YADAV Vs. STATE OF CHHATTISGARH
|
November 2, 2020 |
DR HITESH JAISWAL Vs. STATE OF CHHATTISGARH
|
July 22, 2020 |
DR. KISHORE KUMAR CHOUHAN Vs. STATE OF CHHATTISGARH
|
June 9, 2020 |
DRONACHARYA SAHU Vs. STATE OF CHHATTISGARH
|
January 15, 2020 |
DROPADI BAI, Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED
|
November 4, 2020 |
DULAR SINGH SINHA Vs. STATE OF CHHATTISGARH
|
November 24, 2020 |
DUMAR SINGH ALIAS DUMAN LAL BOGA Vs. STATE OF CHHATTISGARH
|
November 2, 2020 |
DURGA BAI Vs. MURARI PRASAD
|
January 15, 2020 |
DURGA VISHWAS Vs. STATE OF C.G
|
June 15, 2020 |
DURGESH SHARMA Vs. STATE OF CHHATTISGARH
|
December 15, 2020 |
DURGESH YADAV Vs. STATE OF CHHATTISGARH
|
November 23, 2020 |
ESTATE INFRASTRUCTURE CO. RAM MANDIR GROUND OPPOSITE BUS STAND Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
|
January 7, 2020 |
FIRAT RAM Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
February 20, 2020 |
FLY ASH MOVERS (I) PVT LTD Vs. BHILAI STEEL PLANT, STEEL AUTHORITY OF INDIA LIMITED
|
January 28, 2020 |
FOOD CORPORATION OF INDIA Vs. STATE OF CHHATTISGARH
|
February 14, 2020 |
G.B. SUBBA RAO Vs. STATE OF MADHYA PRADESH
|
February 12, 2020 |
GADAUA Vs. BHAGWAN DAS
|
March 4, 2020 |
GAINDURAM TEKAM Vs. STATE OF CHHATTISGARH
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August 4, 2020 |
GAJANAND S/O DHANIRAM VERMA Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
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February 17, 2020 |
GAJENDRA NATH SAI Vs. STATE OF CHHATTISGARH
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January 7, 2020 |
GAJENDRA SINGH Vs. STATE OF CHHATTISGARH
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May 19, 2020 |
GAJENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
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February 6, 2020 |
GAJJOO Vs. STATE OF CHHATTISGARH
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November 2, 2020 |
GANESH RAM Vs. AMITABH BANDHE
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November 3, 2020 |
GANESH SINGH Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
GANGA BAI (DEAD) Vs. LEELA BAI WIDOW OF DHANESH KUNWAR
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November 3, 2020 |
GANGARAM, S/O PREMLAL DHEEMAR Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
GANNON DUNKERLEY & COMPANY LIMITED Vs. SOUTH EAST CENTRAL RAILWAY
|
March 23, 2020 |
GANPAT LAL SAHU Vs. MANRAKHAN KANNAUJE
|
December 11, 2020 |
GANPATI CONSTRUCTION Vs. STATE OF CHHATTISGARH
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September 14, 2020 |
GARIB RAM Vs. STATE OF CHHATTISGARH
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July 21, 2020 |
GAYATRI SHARMA Vs. STATE OF CHHATTISGARH
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March 5, 2020 |
GEETA BAI AND ORS. Vs. SURYA BAHADUR YADAV AND ORS.
|
July 22, 2020 |
GEETA BAI, WD/O LATE LILEHSWAR DAS Vs. DEVENDRA KUMAR
|
October 29, 2020 |
GEETA YADAV Vs. DHANNULAL YADAV
|
September 18, 2020 |
GENDURAM Vs. DAGESH KUMAR
|
August 17, 2020 |
GENERAL MANAGER (P AND A), NAVBHARAT FUSE CO. PVT. LIMITED Vs. STATE OF CHHATTISGARH AND ORS.
|
December 10, 2020 |
GENERAL MANAGER, ADVANI ORLINCON LTD. Vs. ABDUL WAHID,
|
December 2, 2020 |
GHANSHYAM CHANDRA Vs. STATE OF CHHATTISGARH
|
February 4, 2020 |
GHANSHYAM, Vs. STATE OF CHHATTISGARH
|
November 24, 2020 |
GHASIRAM Vs. STATE OF CHHATTISGARH
|
October 29, 2020 |
GHUSHU @ BHUKHAN Vs. STATE OF MADHYA PRADHESH (NOW CHHATTISGARH)
|
January 6, 2020 |
GIRDHAR Vs. SITARAM
|
August 24, 2020 |
GIRDHARI LAL NOTANI Vs. KANDARP SAHU
|
February 24, 2020 |
GIRIJA DEVI AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 27, 2020 |
GITA Vs. VISHNU KANT TIWARI
|
December 1, 2020 |
GOBIND PATEL Vs. STATE OF CHHATTISGARH
|
May 7, 2020 |
GOKUL SON OF JHARAN HALBA Vs. SURAJ BAI
|
January 7, 2020 |
GOPAL CHOUDHARY Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
GOPAL PRADHAN Vs. STATE OF CHHATTISGARH
|
July 21, 2020 |
GOPI SAHU Vs. UMESH KUMAR SAHU
|
August 5, 2020 |
GOPICHAND JAISWAL Vs. NINDRA BAI
|
August 7, 2020 |
GORELAL SWARNKAR Vs. MOHINI DEVI SWARNKAR
|
January 24, 2020 |
GORERAM Vs. STATE OF CHHATTISGARH
|
August 13, 2020 |
GOURIBAI Vs. STATE OF M.P. NOW STATE OF CHHATTISGARH
|
January 6, 2020 |
GOURISHANKAR AGRAWAL Vs. ANIL KHUBCHANDANI
|
November 27, 2020 |
GOUTAM BUDDHA Vs. SATYANARAYAN SHARMA
|
January 10, 2020 |
GOVERDHAN TIRKI Vs. STATE OF CHHATTISGARH
|
January 20, 2020 |
GOVIND DHRUV Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
GOVINDA BURMAN Vs. STATE OF CHHATTISGARH
|
August 17, 2020 |
GRAM PANCHAYAT JAIMURA TAHSIL KHARSIYA Vs. NIRNIDHI
|
March 12, 2020 |
GUDA Vs. RAMCHAND
|
November 25, 2020 |
GULAB DEVI SINGH Vs. RITESH SINGH
|
March 6, 2020 |
GULAB GUPTA S/O DILESHWAR GUPTA (DIED)AND OTHERS Vs. CHANDRASHEKHAR GUPTA S/O GANESH RAM GUPTA
|
January 20, 2020 |
GULAB SINGH KHATRI Vs. RAGHUNANDAN PRASAD VERMA
|
February 27, 2020 |
GULAM MUSTAFA S/O AABDUL GANI Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
GUN SAGAR Vs. PAWAN KUMAR
|
March 2, 2020 |
GYAN SINGH, S/O. HIRA SINGH Vs. GITA AGRAWAL, W/O. ALOK AGRAWAL
|
January 28, 2020 |
HARABADI S/O UDDHABA BADI Vs. STATE OF CHHATTISGARH
|
May 13, 2020 |
HARE RAM SHARMA Vs. STATE OF CHHATTISGARH
|
November 18, 2020 |
HARI MEHAR Vs. STATE OF CHHATTISGARH
|
May 15, 2020 |
HARI RAM S/O BALIRAM Vs. RAM RATAN
|
January 17, 2020 |
HARI RAM SAHU Vs. BED RAM SAHU
|
December 8, 2020 |
HARIHAR CHANDRA BHANJDEO Vs. KRISHANA KUMARI DEVI
|
February 7, 2020 |
HARINARAYAN Vs. STATE OF CHHATTISGARH
|
June 18, 2020 |
HARIOM RICE MILL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 14, 2020 |
HARIRAM AHIRWAR Vs. STATE OF CHHATTISGARH
|
February 10, 2020 |
HARISHANKER Vs. STATE OF CHHATTISGARH
|
February 4, 2020 |
HARSHA DEWANI Vs. ASHUTOSH GUPTA
|
August 10, 2020 |
HARVANSH SINGH Vs. PRATAP SINGH
|
January 6, 2020 |
HASIT PRASAD GUPTA Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
HAZI MOHAMMAD NAFEES Vs. REHANA BANO
|
September 28, 2020 |
HEERA LAL, S/O BUTAN @ BUTU Vs. FULAWA
|
January 9, 2020 |
HEERALAL MAHAWAR Vs. STATE OF CHHATTISGARH
|
June 22, 2020 |
HEMANT Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
HEMLAL S/O SHRI RAMESHWAR Vs. STATE OF CHHATTISGARH
|
April 28, 2020 |
HEMLAL SAHU Vs. DAYARAM @ DIYAL SHORI
|
October 20, 2020 |
HIDMA RAM S/O KOSA Vs. STATE OF CHHATTISGARH
|
June 1, 2020 |
HIMMAT SINGH Vs. STATE OF CHHATTISGARH
|
September 28, 2020 |
HIMMATLAL PATEL Vs. NEETA BEN
|
August 24, 2020 |
HINCHHARAM Vs. SHYAMA BAI
|
February 3, 2020 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MANISHRAJ
|
August 24, 2020 |
HIRA JHARIA Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
HIRAMAN (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. JYOTI PRAKASH, AGED 50 YEARS
|
February 20, 2020 |
HIRAMAN LAL HALBA Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
HIRAN DEO PRASAD Vs. STATE OF CHHATTISGARH
|
September 3, 2020 |
HOMANLAL HIRWANI Vs. STATE OF CHHATTISGARH
|
February 28, 2020 |
HRIDAY RAM PATEL Vs. STATE OF MADHYA PRADESH
|
January 22, 2020 |
HUSSAIN KHAN Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
I SQUARE INFRASTRUCTURE AND DEVELOPERS (WRONGLY MENTIONED IN IMPUGNED ORDER AS MR I SKYERS INFRASTRUCTURE AND DEVELOPERS) DISTRICT DURG CHHATTISGARH Vs. STATE OF CHHATTISGARH
|
September 15, 2020 |
ICICI LOMBARD Vs. SURENDRA KUMAR SETHI AND ORS.
|
June 18, 2020 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ABDUL RAHIM
|
June 30, 2020 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MANKUNWAR
|
August 17, 2020 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. DEEN DAYAL DHIWAR
|
November 17, 2020 |
IFFCO TOKIO GENERAL INSURANCE CO. LIMITED Vs. RAJENDRA KUMAR VERMA AND ORS.
|
July 3, 2020 |
IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. KAMIN BAI
|
July 10, 2020 |
IN REFERENCE STATE OF CHHATTISGARH THROUGH POLICE STATION KHURSIPAR, DURG DISTRICT DURG CHHATTISGARH Vs. RAM SONA S/O GULLI SONA
|
January 31, 2020 |
INDAR @ KUTLA Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
INDIAN MEDICAL ASSOCIATION Vs. STATE OF CHHATTISGARH
|
February 4, 2020 |
INDIAN OIL CORPORATION LTD Vs. STEEL AUTHORITY OF INDIA
|
June 9, 2020 |
INDRADHWAJ RAWATE Vs. PUSHAI BAI
|
August 20, 2020 |
INDRESH PATEL Vs. NARAD CHOUDHARI
|
January 28, 2020 |
IRFAN QUREASHI Vs. CHHATTISGARH STATE PUBLIC SERVICE COMMISSION
|
February 7, 2020 |
ISHA PATLE Vs. STATE OF CHHATTISGARH
|
December 1, 2020 |
ISHAMLAL Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
ISHWAR S/O RAM KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
January 31, 2020 |
J. P. YADAV Vs. K. D. P. RAO ADDITIONAL CHIEF SECRETARY
|
March 13, 2020 |
J.B. CONSTRUCTION COMPANY Vs. SOUTH EASTERN CENTRAL RAILWAY
|
February 12, 2020 |
JAGANNATH Vs. JODHAN
|
March 5, 2020 |
JAGANNATH Vs. RADHESHYAM
|
August 19, 2020 |
JAGATRAM Vs. SUBASO
|
December 11, 2020 |
JAGDISH BHURA Vs. CHHATTISGARH STATE ELECTION COMMISSION
|
March 23, 2020 |
JAGESHWAR RAM RAJWADE Vs. STATE OF CHHATTISGARH
|
May 21, 2020 |
JAI DEO GUPTA Vs. STATE OF CHHATTISGARH
|
June 12, 2020 |
JAI KUMAR ANANT Vs. STATE OF CHHATTISGARH
|
November 24, 2020 |
JAIBUNNIYAN (SINCE DEAD) Vs. MOHD. SIDHDIK
|
February 12, 2020 |
JAILAL PATEL Vs. STATE OF CHHATTISGARH
|
March 12, 2020 |
JAIPAL CHOUDHARY Vs. CHHATTISGARH WAKF BOARD
|
December 14, 2020 |
JAIPRAKASH GUPTA @ PREM RAGHUNI Vs. STATE OF CHHATTISGARH
|
January 3, 2020 |
JAISINGH AGRAWAL AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
October 27, 2020 |
JAMUNA PRASAD JAISWAL Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
JAMUNA PRASAD S/O GOVERDHAN Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
JANAKI BAI Vs. RAMKI BAI
|
May 21, 2020 |
JANKI BAI Vs. SANDEEP KUMAR
|
October 12, 2020 |
JANKIRAM Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
JASPAL BAGH YADAV Vs. STATE OF CHHATTISGARH
|
December 3, 2020 |
JATIN AKASH SINGH Vs. STATE OF CHHATTISGARH
|
June 9, 2020 |
JAYDEV BHOI Vs. STATE OF CHHATTISGARH
|
August 4, 2020 |
JAYSINGH BAGHEL Vs. NARENDRA KOSHLE
|
June 9, 2020 |
JEEVAN DASH S/O. JAMULDASH SATNAMI Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
JETHU RAM Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
|
January 10, 2020 |
JHADU AND ORS. Vs. VIRENDRA BAHADUR SINGH AND ORS.
|
March 6, 2020 |
JHANAK LAL Vs. STATE OF MADHYA PRADESH
|
February 13, 2020 |
JHULLA Vs. SATYANARAYAN
|
September 17, 2020 |
JIGESHWAR PRASAD DESHMUKH Vs. DEV SINGH
|
August 28, 2020 |
JINDAL STEEL & POWER LIMITED Vs. STATE OF CHHATTISGARH.
|
January 21, 2020 |
JITENDRA KUMAR SAHU Vs. KISHAN CHAND PANJWANI
|
March 13, 2020 |
JOT KUNWAR Vs. TULSIGIRI
|
August 26, 2020 |
JUGAL SIDAR Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
JUKHTIYAR Vs. ANANDRAM
|
January 2, 2020 |
JUMERAT KHAN Vs. STATE OF CHHATTISGARH
|
May 19, 2020 |
JYOTI AGRAWAL WD/O LATE RUPESH AGRAWAL Vs. INDU BAI WD/O DEVENDRA KUMAR AGRAWAL
|
January 7, 2020 |
JYOTI BAJAJ Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
K. K. GUPTA Vs. STATE OF CHHATTISGARH
|
January 15, 2020 |
K. RAJESHDAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
March 6, 2020 |
K.K. VASHISHTH Vs. STATE OF CHHATTISGARH
|
February 11, 2020 |
K.P. SUGANDH LTD Vs. STATE OF CHHATTISGARH
|
March 16, 2020 |
KAILASH AGRAWAL Vs. GANESH RAM PORTE
|
February 27, 2020 |
KAILASH PAL Vs. STATE OF CHHATTISGARH
|
September 14, 2020 |
KAILASH S/O SONU RAM Vs. REVTI WD/O LATE TRILOCHAN MAHKUL
|
January 24, 2020 |
KAJAL SHARMA Vs. STATE OF CHHATTISGARH
|
May 18, 2020 |
KALAM SAI, Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
KALASH RAM BHOI Vs. STATE OF CHHATTISGARH
|
October 12, 2020 |
KALESHREE BAI WD/O LATE BHURWA RAJPUT Vs. LAXMAN
|
March 4, 2020 |
KALYAN TOLL INFRASTRUCTURE LTD Vs. U. P. STATE CONSTRUCTION AND INFRASTRUCTURE DEVELOPMENT CORPORATIO LIMITED
|
March 23, 2020 |
KALYAN TOLL INFRASTRUCTURE LTD. Vs. U.P. STATE CONSTRUCTION AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
March 23, 2020 |
KAMAL BAGHEL @ KAMLU S/O GUJALI BAGHEL @ PANDRU Vs. STATE OF CHHATTISGARH
|
August 28, 2020 |
KAMAL BIRHA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
January 10, 2020 |
KAMESHWAR PRASAD GUPTA Vs. SAMSUDDIN
|
February 28, 2020 |
KAMLAKANT DANI Vs. STATE OF CHHATTISGARH
|
April 27, 2020 |
KAMLESH SINGH GOND Vs. STATE OF CHHATTISGARH
|
February 25, 2020 |
KANAHIYA Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
KANCHAN SINGH Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
KANHAIYA LAL Vs. STATE OF MADHYA PRADESH
|
May 21, 2020 |
KANHAIYA LAL AGRAWAL Vs. STATE OF CHHATTISGARH AND ORS.
|
July 22, 2020 |
KANHAIYA LAL AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 22, 2020 |
KAPIL DAS MAHANT Vs. STATE OF CHHATTISGAR
|
February 13, 2020 |
KASHYAP KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
February 3, 2020 |
KASTURCHAND LODHA Vs. STATE OF CHHATTISGARH
|
November 6, 2020 |
KAUSHALIYA DEVI Vs. ANGIRA PRASAD DWIVEDI
|
May 20, 2020 |
KAVIRAM SAHU Vs. STATE OF CHHATTISGARH
|
June 5, 2020 |
KAVIRAM SAHU @ KAVI SAHU Vs. STATE OF CHHATTISGARH
|
May 5, 2020 |
KESHAV LAL Vs. KANHAIYA LAL
|
September 17, 2020 |
KESHAV PRASAD RATHORE Vs. ARADHANA
|
January 16, 2020 |
KEWAT MACHUAA FEMALE SELF HELF GROUP Vs. STATE OF CHHATTISGARH
|
September 16, 2020 |
KHADANAND PATANWAR S/O LATE RAMPYARE PATANWAR Vs. STATE OF CHHATTISGARH
|
January 8, 2020 |
KHAGENDRA SHARMA Vs. STATE OF CHHATTISGARH
|
June 17, 2020 |
KHALID MEMON Vs. STATE OF CHHATTISGARH
|
May 20, 2020 |
KHEDURAM SAHU Vs. AGASIYA BAI SAHU
|
March 16, 2020 |
KHEMESHWAR PANIGRAHI Vs. PRADEEP KUMAR KASHYAP
|
September 15, 2020 |
KHEMRAJ KURRE Vs. STATE OF CHHATTISGARH
|
October 1, 2020 |
KHILENDRA @ KHILANAND @ LABHLY VERMA Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
KHIRU S/O LATE TEPSI (DIED) Vs. MINI BEWA W/O LATE JOHAN.
|
February 5, 2020 |
KIRAN DEVI AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 4, 2020 |
KIRAN KHANDELWAL Vs. ASHOK NISHAD
|
October 9, 2020 |
KISHORI PATHAK WD/O LATE SANJEEV PATHAK Vs. LUDARU RAM MOURYA
|
October 6, 2020 |
KISMAIT Vs. SUNDAR SAY
|
February 26, 2020 |
KISMANT BAI Vs. INDRA BHAN SINGH
|
August 17, 2020 |
KRANTI KUMAR Vs. KU.KIRAN SHRIVASTAVA
|
January 9, 2020 |
KRISHI SHIKSHAN ASSOCIATION RAIPUR Vs. STATE OF CHHATTISGARH
|
November 25, 2020 |
KRISHI UPAJ MANDI, KAWARDHA Vs. SHASHI PRABHA DEVI
|
August 28, 2020 |
KRISHNA BAI Vs. PRIYA THAKRE
|
February 24, 2020 |
KRISHNA KUMAR CHANDRAKAR. Vs. BHIM PRASAD (DECEASED)
|
September 14, 2020 |
KRISHNA KUMAR TIWARI Vs. STATE OF CHHATTISGARH
|
October 16, 2020 |
KULDEEP SINGH SAINI Vs. STATE OF CHHATTISGARH
|
July 17, 2020 |
KUMAR JOGI Vs. STATE OF CHHATTISGARH
|
August 16, 2020 |
KUMARI DEVI Vs. PRADEEP KUMAR
|
February 11, 2020 |
KUMARI SUDAMA @ RANI KEWAT Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
KUNDAN SINGH THAKUR Vs. UNION OF INDIA
|
January 30, 2020 |
KUNJ RAM Vs. STATE OF CHHATTISGARH
|
February 28, 2020 |
LAJPATRAI SHANDEY Vs. STATE OF CHHATTISGARH
|
May 19, 2020 |
LAKHAN LAL Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
LAKHAN LAL (DEAD)AND OTHERS Vs. DHAN SINGH KANWAR
|
January 27, 2020 |
LAKHAN SUBODH S/O ADHAR SUBODH Vs. STATE OF CHHATTISGARH
|
February 5, 2020 |
LAKHANU SAHU Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
LAL CHAND Vs. STATE OF CHHATTISGARH
|
February 4, 2020 |
LALATI BAI, W/O MAN SINGH VERMA Vs. SUKDEO VERMA
|
March 9, 2020 |
LALI Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
LALIT KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
January 3, 2020 |
LALLU Vs. STATE OF CHHATTISGARH
|
May 22, 2020 |
LALLU CHOUHAN S/O DASRATH CHOUHAN Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
LATE MAHANTA Vs. ASHISH DAS
|
August 5, 2020 |
LATEL Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
LATELRAJ SURYAWANSHI S/O PUSAU SURYAWANSHI Vs. HORI LAL TAMBOLI
|
June 3, 2020 |
LAXMAN LAL SHARAF Vs. STATE OF CHHATTISGARH
|
February 14, 2020 |
LAXMI DEVI Vs. STATE OF CHHATTISGARH
|
July 9, 2020 |
LAXMI KAUSHIK Vs. STATE OF CHHATTISGARH
|
September 15, 2020 |
LAXMI PRASAD Vs. STATE OF CHHATTISGARH
|
August 17, 2020 |
LAXMIKANT SAHU @ GOLU Vs. STATE OF CHHATTISGARH
|
January 6, 2020 |
LEENA SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
November 6, 2020 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MANOJ KUMAR JAIN
|
July 2, 2020 |
LIFE INSURANCE CORPORATION OF INDIA Vs. DHANYA KUMAR JAIN
|
July 2, 2020 |
LOKESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
LOKNATH Vs. LEKHRAM SAHU
|
December 1, 2020 |
LOKNATH Vs. HARISHCHANDRA
|
February 24, 2020 |
LOYOLA SCHOOL Vs. STATE OF CHHATTISGARH
|
March 16, 2020 |
LURAN SINGH @ NURAN Vs. STATE OF CHHATTISGARH
|
November 4, 2020 |
M.L. TAMBOLI Vs. DIRECTOR AGRICULTURE, DEPARTMENT OF VINDHYACHAL BHAVAN, BHOPAL
|
March 19, 2020 |
M/S CSK TECHNOLOGIES Vs. SOUTH EASTERN COALFIELDS LIMITED
|
June 18, 2020 |
M/S S.M.C. POWER GENERATION LTD Vs. DILIP BHAI PATEL
|
May 15, 2020 |
M/S VEDANT CONSTRUCTION Vs. STATE OF CHHATTISGARH
|
February 14, 2020 |
M/S VICON DEVELOPERS PVT. LTD. Vs. SANJAY SHRIMAL
|
June 8, 2020 |
M/S. KALYAN TOLL INFRASTRUCTURE LTD. Vs. BILASPUR SMART CITY LIMITED
|
July 9, 2020 |
M/S. KEDIA TRADING COMPANY Vs. STATE OF CHHATTISGARH
|
March 20, 2020 |
M/S. SHANTI ENGGICON PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
July 20, 2020 |
MAA TARINI TRADERS Vs. STATE OF CHHATTISGARH
|
February 24, 2020 |
MADAIYA Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
MADAN SINGH Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
MADHAV KULDEEP Vs. STATE OF CHHATTISGARH
|
November 19, 2020 |
MADHU KANDRA Vs. STATE OF CHHATTISGARH
|
May 15, 2020 |
MAHA SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
May 19, 2020 |
MAHADEV SAHU Vs. YOGESHWAR @ YADRAM SAHU
|
September 14, 2020 |
MAHADEV TRANSPORT Vs. RAJKUMARI SIDAR WD/O LATE HARI PRASAD SIDAR
|
November 18, 2020 |
MAHAJAN Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
MAHALAXMI SWA-SAHAYATA SAMUH SAMUH DURGAPUR Vs. STATE OF CHHATTISGARH
|
March 20, 2020 |
MAHAR SINGH S/O MANSHARAM NURETI Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
MAHAVIR SINGH RATHORE Vs. JASBIR SINGH
|
March 4, 2020 |
MAHENDRA RAM Vs. STATE OF CHHATTISGARH
|
March 2, 2020 |
MAHENDRA VAISHNAV Vs. STATE OF CHHATTISGARH
|
February 28, 2020 |
MAHESH KASHYAP Vs. STATE OF CHHATTISGARH
|
September 30, 2020 |
MAHESH NACHRANI Vs. UNION OF INDIA
|
September 14, 2020 |
MAHESHWAR SINHA Vs. STATE OF CHHATTISGARH
|
September 21, 2020 |
MAHIPAL SINGH Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
MAHRAJ SINGH Vs. RAGHUVIR SINGH
|
January 6, 2020 |
MAHRIN BAI Vs. RELIANCE GENERAL INSURANCE CO LTD
|
July 3, 2020 |
MAKHAN LAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
August 21, 2020 |
MAMTA SHARMA Vs. STATE OF CHHATTISGARH
|
April 13, 2020 |
MAN SINGH MARKAM Vs. STATE OF CHHATTISGARH
|
October 8, 2020 |
MANAK CHAND Vs. STATE OF CHHATTISGARH
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March 5, 2020 |
MANBODH Vs. BUDHA
|
July 1, 2020 |
MANBOTH Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
MANDRA NAGESH Vs. STATE OF CHHATTISGARH
|
October 12, 2020 |
MANGAL COMMERCIAL PVT. LTD. Vs. UNION OF INDIA
|
February 11, 2020 |
MANGAL DUBEY MEMORIAL EDUCATION SOCIETY Vs. RAVI SHANKAR SHUKLA UNIVERSITY
|
May 20, 2020 |
MANGAL SINGH MARKAM Vs. STATE OF CHHATTISGARH
|
March 12, 2020 |
MANGLA URAON Vs. HAZARI URAON
|
November 27, 2020 |
MANGTU RAM SAHU Vs. YOGENDRA KUMAR DHEEWAR
|
February 18, 2020 |
MANIK LAL DAHARIYA Vs. STATE OF CHHATTISGARH
|
September 17, 2020 |
MANISH TIWARI Vs. STATE OF CHHATTISGARH
|
November 25, 2020 |
MANIYAR SAI Vs. JANGI BAI
|
February 19, 2020 |
MANIYAR SAI AND ORS. Vs. JANGI BAI AND ORS.
|
February 19, 2020 |
MANJU TIWARI Vs. ARUN KUMAR TIWARI
|
January 29, 2020 |
MANJULA DEWANGAN Vs. STATE OF CHHATTISGARH
|
June 26, 2020 |
MANKUNWAR VERMA Vs. SURENDRA KUMAR CHHABDA
|
May 20, 2020 |
MANOHAR LAL RAJ Vs. MUNICIPAL CORPORATION, BILASPUR
|
August 18, 2020 |
MANOHAR, S/O DAYARAM NAI Vs. DAYARAM, S/O KEJAU (DEAD)
|
January 21, 2020 |
MANOJ Vs. STATE OF CHHATTISGARH
|
November 5, 2020 |
MANOJ AGRAWAL Vs. STATE OF CHHATTISGARH
|
June 29, 2020 |
MANOJ BAGH S/O RAJU BAGH Vs. STATE OF CHHATTISGARH
|
August 27, 2020 |
MANOJ KUMAR Vs. STATE OF M.P. (NOW C.G.)
|
September 16, 2020 |
MANOJ KUMAR S/O KABADU DAS Vs. SARSWATI DEVI SINHA W/O YADUNANDAN SINHA
|
January 6, 2020 |
MASORAM Vs. STATE OF CHHATTISGARH
|
July 2, 2020 |
MAYA RAM SUMAN Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
MAYANK BARETH Vs. STATE OF CHHATTISGARH
|
May 3, 2020 |
MAYANK BARETH Vs. STATE OF CHHATTISGARH
|
June 3, 2020 |
MAYARAM Vs. RAGHUWAR
|
July 15, 2020 |
MD. EKRAMUDDIN Vs. STATE OF CHHATTISGARH
|
September 29, 2020 |
MEENA BAI YADAV Vs. MAHABALI YADAV (DIED AND DELETED)
|
February 18, 2020 |
MIKI MEMORIAL TRUST Vs. STATE OF CHHATTISGARH
|
February 7, 2020 |
MIKI MEMORIAL TRUST A TRUST REGISTERED Vs. STATE OF CHHATTISGARH
|
March 20, 2020 |
MILAN SAHU Vs. STATE OF CHHATTISGARH
|
August 7, 2020 |
MILVANTEEN BAI Vs. DEVKIBAI
|
February 14, 2020 |
MIN Vs. STATE OF CHHATTISGARH
|
June 17, 2020 |
MISS SAJIDA KHAN Vs. STATE OF CHHATTISGARH
|
October 7, 2020 |
MISS SAJIDA KHAN Vs. STATE OF CHHATTISGARH
|
November 19, 2020 |
MITHILA BAI DHRUVE Vs. PANCHURAM GOND
|
November 6, 2020 |
MITTHU DAS Vs. KHAGRAJ SINGH
|
November 26, 2020 |
MO. WASIM Vs. SHEIKH KABIR QURESHI
|
November 20, 2020 |
MOH ANASH RIZVI Vs. STATE OF CHHATTISGARH
|
December 8, 2020 |
MOHAMMAD AZIM Vs. DAUDI BOHRA JAMAT SOLE TRUSTY HIS HOLINESS SAIYADANA DR MOHAMMAD BURHANUDDIN MANAGING COMMITTEE
|
March 13, 2020 |
MOHAMMAD IMRAN MEMAN Vs. STATE OF CHHATTISGARH
|
November 26, 2020 |
MOHAMMED SAJID SHAH Vs. STATE OF CHHATTISGARH
|
June 29, 2020 |
MOHAN LAL Vs. FIRANTIN BAI,
|
September 15, 2020 |
MOHAN PRODUCTS PVT LTD Vs. STATE BANK OF INDIA
|
May 18, 2020 |
MOHAN SINGH Vs. STATE OF CHHATTISGARH
|
November 2, 2020 |
MOHD ARIF Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
MOHD JAMEEL Vs. STATE OF CHHATTISGARH
|
February 10, 2020 |
MOHD. ASHRAF KHAN Vs. NAJMA BANO
|
January 21, 2020 |
MOHD. IRSHAD, S/O MOHD. SALAUDDIN Vs. STATE OF CHHATTISGARH
|
March 13, 2020 |
MOHIT GUPTA Vs. STATE OF CHHATTISGARH
|
September 15, 2020 |
MOHIT KUMAR Vs. ASHOK KUMAR TIWARI
|
May 20, 2020 |
MOHSINE MILLAT UNANI MEDICAL COLLEGE Vs. UNION OF INDIA
|
June 2, 2020 |
MOTILAL Vs. JHAMMAN
|
July 16, 2020 |
MOTILAL AGRAWAL Vs. SHIV KUMAR AGRAWAL
|
February 6, 2020 |
MUKESH DEWANGAN Vs. SURESH KUMAR
|
December 14, 2020 |
MUKESH DUBEY Vs. STATE OF CHHATTISGARH
|
June 2, 2020 |
MUKESH KUMAR BAJAJ Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
MUKESH MISHRA Vs. STATE OF C.G.
|
December 11, 2020 |
MUKESH SINGH BAGHEL S/O PAGERAM BAGHEL Vs. STATE OF CHHATTISGARH
|
August 19, 2020 |
MULCHAND DEWANGAN Vs. STATE OF CHHATTISGARH
|
August 10, 2020 |
MUNICIPAL CORPORATION BILASPUR Vs. DEVIDAS
|
September 17, 2020 |
MUNICIPAL CORPORATION JAGDALPUR THROUGH MUNICIPAL COMMISSIONER Vs. GAGAN
|
March 4, 2020 |
MUNNA SINGH S/O LATE RAI SINGH DHANUHAR Vs. STATE OF CHHATTISGARH
|
January 14, 2020 |
MUSTAK KHAN Vs. NAIMA KHATUN
|
February 24, 2020 |
NAGESHWAR KUSHWAHA Vs. STATE OF CHHATTISGARH
|
January 16, 2020 |
NAGINA DEVI Vs. MD. DASTGIR,
|
November 6, 2020 |
NAHID AAFREEN Vs. STATE OF CHHATTISGARH
|
June 8, 2020 |
NAND KISHORE CHOUBEY Vs. MANIRAM S/O GOVARDHAN
|
January 14, 2020 |
NAND LAL RAI Vs. STATE OF CHHATTISGARH
|
January 10, 2020 |
NANDA RAIKAR Vs. CHAIN LAL
|
November 5, 2020 |
NANDINI MANIKPURI Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
NANDKUMAR Vs. STATE OF CHHATTISGARH
|
October 12, 2020 |
NANDLAL NAVRANG Vs. STATE OF CHHATTISGARH
|
September 15, 2020 |
NANKU Vs. BHEEKHU RAM
|
December 11, 2020 |
NARAYAN Vs. NETRAM AND ORS.
|
March 6, 2020 |
NARENDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH (NOW CG)
|
January 6, 2020 |
NARENDRA KUMAR TIWARI Vs. BENI MADHAV SINGH
|
November 4, 2020 |
NARESH CHANDRA GUPTA Vs. STATE OF CHHATTISGARH
|
September 15, 2020 |
NARHARI SAHU Vs. STATE OF CHHATTISGARH
|
November 26, 2020 |
NARMADA PRASAD RAJESH KUMAR Vs. KAILASH CHAND RAMESH KUMAR
|
June 25, 2020 |
NARSINGH BARETH Vs. PARVATI DEVI
|
September 30, 2020 |
NASEEM WARSI Vs. STATE OF CHHATTISGARH
|
May 19, 2020 |
NATHO MANJHI Vs. STATE OF CHHATTISGARH
|
October 28, 2020 |
NATIONAL INSURANCE CO. LTD. Vs. SOFIYA DE SILBHA D/O LAO DE SILBHA
|
January 9, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KHORIN BAI SORI WIDOW SUKDEV SORI
|
September 3, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM SING BANJARE
|
November 19, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVIND KUMAR
|
February 27, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. AVINASH NAG
|
August 7, 2020 |
NAZIM ANSARI Vs. UMESH KUMAR MINJ
|
February 18, 2020 |
NEELAM JAISWAL W/O SHASHANK JAISWAL Vs. SHASHANK JAISWAL S/O RADHESHYAM
|
January 28, 2020 |
NEELU Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
NEHA SAHU Vs. STATE OF CHHATTISGARH
|
June 11, 2020 |
NEHA SINGH Vs. SAJAN RAGHVAN
|
January 28, 2020 |
NEMICHAND KESHARWANI Vs. UNION OF INDIA
|
March 2, 2020 |
NEW INDIA ASSURANCE CO. LTD. Vs. ASTU RAM
|
August 17, 2020 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURENDRA PATEL
|
July 15, 2020 |
NIDA US SAHR Vs. STATE OF CHHATTISGARH
|
March 13, 2020 |
NIKHIL KUMAR SUSHMAKAR Vs. STATE OF CHHATTISGARH
|
February 5, 2020 |
NILESH KASHYAP Vs. STATE OF C.G.
|
February 11, 2020 |
NILESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
March 16, 2020 |
NILIMA BADGE W/O KRISHNA PANDEY Vs. STATE OF CHHATTISGARH
|
January 8, 2020 |
NILIMA JANARDAN Vs. RAJKUMARI MAGRE
|
May 20, 2020 |
NIRANJAN LAL AGRAWAL Vs. COAL INDIA LIMITED
|
November 27, 2020 |
NIRBAI W/O PARAS RAM SAHU Vs. STATE OF CHHATTISGARH
|
January 3, 2020 |
NIRMAL KUMAR JHADI Vs. STATE OF CHHATTISGARH
|
December 7, 2020 |
NURUL HUQE Vs. CHAIT RAM
|
November 4, 2020 |
NUTAN ISPAT AND POWER PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
February 28, 2020 |
NUVUCO VISTAS CORPORATION LIMITED Vs. STATE OF CHHATTISGARH
|
February 14, 2020 |
OM PRAKASH Vs. STATE OF CHHATTISGARH
|
August 25, 2020 |
OM PRAKASH DHIRHE Vs. STATE OF CHHATTISGARH
|
October 14, 2020 |
OM PRAKASH KURRE Vs. STATE OF CHHATTISGARH
|
May 22, 2020 |
OM PRAKASH PANDEY Vs. STATE OF CHHATTISGARH
|
November 25, 2020 |
OM VERMA @ CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
OMKAR GUPTA Vs. STATE OF CHHATTISGARH
|
August 4, 2020 |
OMKAR NISHAD @ AKASH Vs. STATE OF CHHATTISGARH
|
September 15, 2020 |
ORIENTAL INSURANCE CO LTD Vs. JUGESHWARI
|
October 7, 2020 |
ORIENTAL INSURANCE CO LTD Vs. RAMKUMAR
|
August 26, 2020 |
ORIENTAL INSURANCE CO. LTD. Vs. SOMAR SAI
|
September 17, 2020 |
ORIENTAL INSURANCE CO. LTD. Vs. VIVEK GIRI
|
September 22, 2020 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NITAICHANDRA SAHA
|
September 17, 2020 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KHEL SINGH AND ORS.
|
August 4, 2020 |
ORIENTAL INSURANCE COMPANY LTD Vs. SANIYARO BAI
|
September 16, 2020 |
ORIENTAL INSURANCE COMPANY LTD Vs. PARWATI SHARMA
|
June 9, 2020 |
ORIENTAL INSURANCE COMPANY LTD. Vs. ACHHEY LAL. S/O BABULAL GUPTA
|
January 17, 2020 |
ORIENTAL INSURANCE COMPANY LTD. Vs. VIDYAWATI AND ORS.
|
June 23, 2020 |
P. K. GUPTA Vs. STATE OF CHHATTISGARH
|
January 17, 2020 |
P.S.CHOUHAN Vs. STATE OF CHHATTISGARH
|
February 28, 2020 |
PADUM LAL PATEL Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
PANDESHWAR SAI Vs. STATE OF CHHATTISGARH
|
December 17, 2020 |
PANNALAL SWARNKAR Vs. RAJKUMAR SONI
|
February 4, 2020 |
PAPPI @ JAGDISH TAMBE Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
PAPPU RATRE Vs. STATE OF CHHATTISGARH
|
October 1, 2020 |
PARAS SINGH Vs. STATE OF CHHATTISGARH
|
July 1, 2020 |
PARASRAM SAHU Vs. STATE OF CHHATTISGARH
|
August 14, 2020 |
PARASRAM SAHU Vs. STATE OF CHHATTISGARH
|
January 31, 2020 |
PARDESHI RAM Vs. STATE OF CHHATTISGARH
|
June 4, 2020 |
PARDESHI RAM BHOI Vs. PANDIT RAVISHANKAR SHUKLA UNIVERSITY, RAIPUR
|
September 15, 2020 |
PARMANAND JAMRE Vs. STATE OF CHHATTISGARH
|
September 29, 2020 |
PARMESHWAR RAJWADE Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
PARMESHWAR RAM Vs. STATE OF CHHATTISGARH
|
November 3, 2020 |
PARSU RAM MANJHI Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
PARVATI BAI Vs. STATE OF CHHATTISGARH
|
September 28, 2020 |
PARWATI Vs. DANPATRA SINGH
|
July 13, 2020 |
PAWAN KASHYAP Vs. SONI KASHYAP
|
June 29, 2020 |
PAWAN KUMAR MESHRAM Vs. STATE OF CHHATTISGARH
|
January 16, 2020 |
PEELAK RAM GOEL Vs. JAYSU
|
January 23, 2020 |
PEELAK RAM GOEL (DIED)AND OTHERS Vs. JAYSU, S/O CHHATLAL
|
January 23, 2020 |
PHOOL SINGH Vs. STATE OF CHHATTISGARH
|
September 14, 2020 |
PHOOLCHAND Vs. STATE OF MADHYA PRADESH
|
February 6, 2020 |
PHUL BAI (DEAD) THROUGH LRS. Vs. SAMARU RAM SAHU
|
December 17, 2020 |
PINGLA BHATT Vs. STATE OF CHHATTISGARH
|
September 16, 2020 |
PIYUSH CHANDRAKAR Vs. STATE OF CHHATTISGARH AND ORS.
|
May 22, 2020 |
POONAM SETHI Vs. UNION OF INDIA
|
September 14, 2020 |
PRABHAKAR GWAL Vs. STATE OF CHHATTISGARH
|
August 17, 2020 |
PRABHAT KUMAR Vs. DEVI SINGH
|
July 9, 2020 |
PRACHI TULSYAN Vs. STATE OF CHHATTISGARH
|
November 5, 2020 |
PRADEEP AGRAWAL Vs. NEELCHAND KAUSHIK
|
August 19, 2020 |
PRADEEP CHOUBEY @ MAHARAJ S/O MAHENDRA PRASAD CHOUBEY Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
PRADESH LIPIK VARG SHASKEEYA KARMACHARI SANGH A REGISTERED EMPLOYEES UNION Vs. STATE OF CHHATTISGARH
|
November 3, 2020 |
PRAKASH GHRITLAHRE Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
PRAKASH GUPTA Vs. STATE OF CHHATTISGARH
|
March 12, 2020 |
PRAKASH TIWARI Vs. STATE OF CHHATTISGARH
|
February 24, 2020 |
PRAKHARKANT AGRAWAL Vs. STATE OF CHHATTISGARH
|
June 24, 2020 |
PRAMOD KUMAR NIRMALKAR Vs. STATE OF CHHATTISGARH
|
September 17, 2020 |
PRAMOD KUMAR TIWARI Vs. PREETI TIWARI
|
January 27, 2020 |
PRAMOD WASNIK Vs. ANITA WASNIK
|
February 19, 2020 |
PRASHANT MANDAL Vs. STATE OF CHHATTISGARH
|
July 1, 2020 |
PRASHANT PARAKH Vs. SUBHASH CHOUDHARY
|
February 27, 2020 |
PRASHANT RAI Vs. STATE OF CHHATTISGARH
|
October 12, 2020 |
PRATAPSINGH S/O DARASINGH Vs. STATE OF CHHATTISGARH
|
April 20, 2020 |
PRATIMA NAYAK Vs. STATE OF CHHATTISGARH
|
November 3, 2020 |
PRAYAG PRASAD, Vs. SOUTH EASTERN COAL FIELDS LIMITED
|
November 24, 2020 |
PREETI SHARMA, Vs. STATE OF CHHATTISGARH
|
November 23, 2020 |
PREM SAI CHERWA Vs. STATE OF CHHATTISGARH
|
October 14, 2020 |
PREM SINGH PAIKARA Vs. STATE OF CHHATTISGARH
|
November 27, 2020 |
PREMLAL NETAM Vs. STATE OF CHHATTISGARH
|
September 22, 2020 |
PRITPAL BELCHANDAN Vs. STATE OF CHHATTISGARH
|
December 9, 2020 |
PRIYANKA LAHRE Vs. STATE OF CHHATTISGARH
|
December 3, 2020 |
PRIYANKA SHUKLA Vs. MUNICIPAL CORPORATION, BILASPUR
|
June 18, 2020 |
PUNEET RAM SAHU Vs. PUNNIBAI
|
March 9, 2020 |
PUNIRAM SHRIVAS Vs. STATE OF CHHATTISGARH
|
March 23, 2020 |
PURANIK CHANDRAKAR Vs. JIVRAKHAN CHANDRAKAR
|
September 14, 2020 |
PURANJAI PANDEY Vs. GOPI RAM
|
February 20, 2020 |
PURSHOTTAM JHA Vs. RAJENDRA SHARMA
|
January 21, 2020 |
PURUSHOTTAM Vs. STATE OF CHHATTISGARH
|
March 23, 2020 |
PURUSHOTTAM SINGH THAKUR Vs. CHANDRA SHEKHAR
|
September 15, 2020 |
PUSHPA BAI Vs. TULSI RAM
|
January 17, 2020 |
PUSHPAWATI Vs. STATE OF CHHATTISGARH
|
February 13, 2020 |
PYARE LAL Vs. RAM GOPAL
|
February 12, 2020 |
PYARE LAL BAIGA Vs. STATE OF CHHATTISGARH
|
October 12, 2020 |
R. N. GUPTA Vs. STATE OF CHHATTISGARH
|
June 23, 2020 |
R.N. PARIDHA Vs. STATE OF CHHATTISGARH
|
June 19, 2020 |
RADHA KRISHNA MANDIR VILLAGE SIDHORI Vs. RAMKHILAWAN SAHU S/O LATE GABHRURAM SAHU
|
January 28, 2020 |
RADHE SHYAM KHEMKA Vs. RAJU YADAV ALIAS RAM KUMAR
|
November 19, 2020 |
RADHELAL JAISWAL Vs. STATE OF CHHATTISGARH
|
March 20, 2020 |
RADHESHAYAM Vs. SHIVPRASAD,
|
September 14, 2020 |
RADHESHYAM Vs. MALEJ
|
August 10, 2020 |
RADHESHYAM AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 20, 2020 |
RADHESHYAM HARMUKH Vs. SITARAM HARMUKH
|
January 28, 2020 |
RADHESHYAM YADAV S/O BALDAU YADAV Vs. STATE OF CHHATTISGARH
|
January 10, 2020 |
RADHIKA SAHU Vs. MANISH KUMAR AGRAWAL
|
November 9, 2020 |
RAEESA ANSARI Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
RAGHVENDRA NARVARIYA Vs. STATE OF CHHATTISGARH
|
January 17, 2020 |
RAHUL GUPTA Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
RAHUL RANGARI Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
RAJ DEWANGAN @ RAJU Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
RAJ GAURAV GOEL Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO. LTD.
|
July 3, 2020 |
RAJ SHEKHAR PALIWAL Vs. STATE OF CHHATTISGARH
|
March 20, 2020 |
RAJA NAYKAR Vs. STATE OF CHHATTISGARH
|
December 4, 2020 |
RAJA SONKAR Vs. STATE OF CHHATTISGARH
|
June 8, 2020 |
RAJBHAN SAHU Vs. STATE OF CHHATTISGARH
|
January 6, 2020 |
RAJEEV DUBEY Vs. STATE OF CHHATTISGARH
|
December 9, 2020 |
RAJENDRA Vs. STATE OF CHHATTISGARH
|
May 22, 2020 |
RAJENDRA AGRAWAL Vs. OMKAR SINGH
|
September 2, 2020 |
RAJENDRA KUMAR BHARADWAJ Vs. STATE OF CHHATTISGARH
|
September 14, 2020 |
RAJENDRA PRASAD GUPTA Vs. STATE OF CHHATTISGARH
|
November 3, 2020 |
RAJENDRA PRASAD JAIN Vs. SURESHCHAND JAIN
|
November 26, 2020 |
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 27, 2020 |
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 5, 2020 |
RAJESH KOTHARI Vs. STATE OF CHHATTISGARH
|
January 10, 2020 |
RAJESH KUJUR Vs. STATE OF CHHATTISGARH
|
December 10, 2020 |
RAJESH KUMAR Vs. STATE OF CHHATTISGARH THROUGH
|
January 23, 2020 |
RAJESH KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
|
September 29, 2020 |
RAJESH KUMAR MISHRA Vs. GENERAL MANAGER, CENTRAL ELECTRICAL & MECHANICAL WORKSHOP
|
January 9, 2020 |
RAJESH SAKUJA Vs. SMT.ASHA DEVI CHOUHAN
|
January 7, 2020 |
RAJESH SINGH RANA Vs. STATE OF CHHATTISGARH
|
August 5, 2020 |
RAJESH SONI Vs. STATE OF MADHYA PRADESH
|
May 19, 2020 |
RAJESH SONI Vs. STATE OF CHHATTISGARH
|
February 7, 2020 |
RAJESH TANDI Vs. STATE OF CHHATTISGARH
|
February 26, 2020 |
RAJESH URAON Vs. STATE OF CHHATTISGARH
|
May 18, 2020 |
RAJESHWARI Vs. RASOOL MOHAMMED
|
December 8, 2020 |
RAJKUMAR Vs. STATE OF MADHYA PRADESH
|
February 27, 2020 |
RAJKUMAR Vs. STATE OF CHHATTISGARH
|
June 16, 2020 |
RAJKUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
RAJKUMAR DHANKAR @ CHOTU Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
RAJKUMAR KOLI Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
RAJKUMAR SAHU Vs. STATE OF CHHATTISGARH
|
July 15, 2020 |
RAJKUMAR, Vs. STATE OF CHHATTISGARH
|
October 20, 2020 |
RAJNANDGAON ROADLINES Vs. HANUMAN CHOURASIA
|
July 20, 2020 |
RAKESH Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
RAKESH ADWANI S/O MANOHAR ADWANI Vs. STATE OF CHHATTISGARH
|
January 10, 2020 |
RAM AVATAR Vs. STATE OF CHHATTISGARH
|
March 17, 2020 |
RAM AVTAR KORI Vs. MADANLAL BHARDWAJ
|
December 14, 2020 |
RAM GENERAL INSURANCE COMPANY LIMITED Vs. MEERA DEVI
|
October 29, 2020 |
RAM KISHAN DHIMAR Vs. STATE OF CHHATTISGARH
|
July 1, 2020 |
RAM KISHAN DHIMAR Vs. STATE OF CHHATTISGARH
|
August 14, 2020 |
RAM LAL Vs. MASTU
|
July 15, 2020 |
RAM NAGINA GUPTA Vs. STATE OF CHHATTISGARH
|
October 27, 2020 |
RAM NARAYAN Vs. STATE OF CHHATTISGARH
|
September 21, 2020 |
RAM NARESH TIWARI Vs. STATE OF CHHATTISGARH
|
December 14, 2020 |
RAM PRASAD NAYAK Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
RAM SAKAL PRASAD GUPTA, Vs. STATE OF CHHATTISGARH
|
December 15, 2020 |
RAM SWARUP RAJWADE Vs. STATE OF CHHATTISGARH
|
December 10, 2020 |
RAM VIJAY SINGH Vs. STATE OF CHHATTISGARH
|
June 29, 2020 |
RAMADHIN LODHI Vs. STATE OF MADHYA PRADESH
|
May 19, 2020 |
RAMBAI, W/O CHAINU RAM LODHI Vs. STATE OF CHHATTISGARH
|
January 27, 2020 |
RAMBHAROS KHANDE Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
RAMCHARAN Vs. JODHAN
|
February 5, 2020 |
RAMDAYAL KENWAT Vs. STATE OF CHHATTISGARH
|
May 19, 2020 |
RAMDAYAL SAHU Vs. DASHMAT BAI
|
March 13, 2020 |
RAMDEV YADAV Vs. VIDYA PRASAD
|
January 17, 2020 |
RAMDHAN KAHRA Vs. STATE OF CHHATTISGARH
|
March 2, 2020 |
RAMDULARE SINGH Vs. NAWAL SINGH
|
January 10, 2020 |
RAMESH AGRAWAL S/O MAHAVEER PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 26, 2020 |
RAMESH PURI GOSWAMI Vs. MEERA GOSWAMI, WIFE OF LATE KRISHNA KUMAR PURI GOSWAMI
|
October 27, 2020 |
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
May 18, 2020 |
RAMESHWAR PRASAD AJAY Vs. STATE OF CHHATTISGARH
|
March 16, 2020 |
RAMGOPAL @ GOPAL ADITYA S/O BUDDHU ADITYA Vs. STATE OF CHHATTISGARH
|
January 10, 2020 |
RAMHIN BAI Vs. RAM RATAN
|
February 20, 2020 |
RAMJI SINGH Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
RAMJI YADAV Vs. SOUTH EASTERN COALFIELDS LIMITED
|
December 9, 2020 |
RAMKARAN Vs. THAKUR DAYAL
|
September 29, 2020 |
RAMKELI Vs. SOUTH EASTERN COALFIELDS LIMITED
|
December 9, 2020 |
RAMKISHUN Vs. NANHKA
|
September 29, 2020 |
RAMKUMAR Vs. SENIOR SUB-DEVISIONAL ENGINEER RAIL PATH, SECR
|
July 9, 2020 |
RAMKUMAR BAGHEL Vs. STATE OF CHHATTISGARH
|
February 26, 2020 |
RAMKUMAR VERMA Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
RAMLAL Vs. RAMKUMAR
|
February 3, 2020 |
RAMNARAYAN Vs. GEETA PRASAD
|
January 27, 2020 |
RAMNARAYAN @ RAJESH Vs. CHAMELI BAI
|
January 30, 2020 |
RAMNATH Vs. STATE OF CHHATTISGARH
|
February 26, 2020 |
RAMPATI DEVI Vs. SOUTH EASTERN COALFIELDS LIMITED
|
March 6, 2020 |
RAMSEVAK Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
RAMVILAS @ GUDDU Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
RAMVILAS AGRAWAL Vs. YOGESH KUMAR
|
February 28, 2020 |
RAMWATI Vs. SAMANI BAI
|
December 7, 2020 |
RANJANA PANDEY Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
RASHMITA PATEL Vs. VIVEKANAND PATEL,
|
September 24, 2020 |
RASIKRAJ Vs. STATE OF CHHATTISGARH
|
June 22, 2020 |
RATI SAHU Vs. STATE OF CHHATTISGARH
|
March 6, 2020 |
RATNI BHATRA Vs. JERALED AGRAWAL
|
November 27, 2020 |
RAVI KU SAHU Vs. KAILASH
|
May 25, 2020 |
RAVI KU. SAHU Vs. KAILASH
|
May 22, 2020 |
RAVI KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
May 19, 2020 |
RAVI LAHARE Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
RAVI THAKUR Vs. STATE OF CHHATTISGARH
|
July 13, 2020 |
RAVINDRA BISHOI Vs. STATE OF CHHATTISGARH
|
May 19, 2020 |
RAVINDRA KUMAR YADAV Vs. KIRAN DEVI
|
February 27, 2020 |
RAVISHANKAR SHUKLA Vs. STATE OF CHHATTISGARH
|
October 28, 2020 |
REKHA SINH Vs. SHIVMURTI
|
September 30, 2020 |
RELIANCE INFRATEL LIMITED Vs. STATE OF CHHATTISGARH
|
February 10, 2020 |
RENUKA KIRAN GABEL Vs. THE STATE OF CHHATTISGARH
|
February 19, 2020 |
REVATI SAHU Vs. ATUL KUMAR MALIK
|
June 30, 2020 |
RICHA NAYAK Vs. STATE OF CHHATTISGARH
|
March 17, 2020 |
RIKHESHWAR S/O. SANTAN SATNAMI Vs. STATE OF MADHYA PRADESH (NOW CG)
|
January 6, 2020 |
RIT ENTERPRISES Vs. SHAKUNTALA TIWARI
|
February 19, 2020 |
RITESH KATAKWAR Vs. PARMESHWARI KATAKWAR
|
February 10, 2020 |
RITESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
June 12, 2020 |
RITURAJ BURMAN Vs. STATE OF CHHATTISGARH
|
March 2, 2020 |
ROBERT ANTHONY Vs. SHAKUNTLA
|
February 7, 2020 |
ROHINEE SAMRIT Vs. STATE OF CHHATTISGARH
|
June 22, 2020 |
ROHIT KUMAR Vs. KRISHNA BAI W/O ADHAR SAHU
|
October 27, 2020 |
ROOPAUTIN BAI Vs. SUNDERI BAI
|
February 12, 2020 |
ROSHAN BECK, Vs. STATE OF CHHATTISGARH
|
November 18, 2020 |
ROSHAN GOYAL Vs. RAKESH KUMAR MALHOTRA
|
December 17, 2020 |
RR FERRO ALLOYS (P) LTD. Vs. BHILAI STEEL PLANT
|
October 19, 2020 |
RUBINA BANO, Vs. STATE OF CHHATTISGARH
|
December 17, 2020 |
RUKHMAN BHAGAT Vs. STATE OF CHHATTISGARH
|
August 5, 2020 |
RUKMANI DEWANGAN Vs. ATUL AGRAWAL,
|
November 9, 2020 |
S. E. W INFRASTRUCTURE LIMITED Vs. MOHD SIRAJUDDIN
|
September 16, 2020 |
S. KUMAR SAHU Vs. JANAK LAL PANDEY
|
June 23, 2020 |
S.R. CHATURVEDI AND ORS. Vs. RANJEET CHOUDHARY AND ORS.
|
August 24, 2020 |
SACHCHIDANAND DAS Vs. YOGESHWAR DAS
|
February 19, 2020 |
SACHIN DHADIWAL Vs. NARAYAN AGRAWAL
|
January 16, 2020 |
SACHIN GORAKH Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
SACHIN SINGH BAGHEL Vs. STATE OF CHHATTISGARH
|
March 19, 2020 |
SACHIN SURYAVANSHI Vs. STATE OF CHHATTISGARH
|
July 14, 2020 |
SADANAND MAJUMDAR Vs. STATE OF CHHATTISGARH
|
July 14, 2020 |
SADHNA SINGH (SADHNA JANA) WIFE OF JAGATPAL SINGH Vs. JAGATPAL SINGH, SON OF RAMDAS SINGH
|
February 18, 2020 |
SADHRAM SAHU Vs. STATE OF CHHATTISGARH
|
January 14, 2020 |
SADHUSHARAN SINGH Vs. NAGESHWAR
|
February 28, 2020 |
SAFDAR ALI Vs. STATE OF CHHATTISGARH
|
May 21, 2020 |
SAHEB LAL ADILE Vs. STATE OF CHHATTISGARH
|
December 2, 2020 |
SAJIDA KHAN Vs. STATE OF CHHATTISGARH
|
October 7, 2020 |
SAKHA RAM Vs. STATE OF CHHATTISGARH
|
March 6, 2020 |
SALENDRI BAI Vs. SURESH KUMAR GUPTA
|
August 31, 2020 |
SAMIULLAH Vs. MOHD SIDHDIK
|
February 12, 2020 |
SAMIULLAH Vs. MOHD. SIDHDIK
|
February 12, 2020 |
SAMMELAL Vs. GAUTAM CHAUHAN, SON OF CHARAN SINGH
|
November 3, 2020 |
SAMPATIYA BAI Vs. MOOLCHAND S/O SAKHAN SINGH
|
June 25, 2020 |
SANAT KUMAR Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
SANAT KUMAR VARMA Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
SANDEEP MISHRA Vs. STATE OF CHHATTISGARH
|
February 3, 2020 |
SANDEEP PANDEY Vs. RAMESHWAR KASHYAP
|
December 2, 2020 |
SANDEEP SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
March 3, 2020 |
SANDEEP TIWARI Vs. STATE OF CHHATTISGARH
|
November 23, 2020 |
SANDIP MESHRAM Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
SANJAY ANANT Vs. STATE OF CHHATTISGARH
|
October 28, 2020 |
SANJAY JAIN Vs. STATE OF CHHATTISGARH
|
March 3, 2020 |
SANJAY KANNAUJE Vs. STATE OF CHHATTISGARH
|
June 9, 2020 |
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
|
February 17, 2020 |
SANJAY KUMAR BHARDWAJ Vs. STATE OF CHHATTISGARH
|
March 3, 2020 |
SANJAY KUMAR GUPTA Vs. GHANARAM SAHU
|
February 27, 2020 |
SANJAY KUMAR SONI Vs. JANAK LAL SONI DEAD
|
November 18, 2020 |
SANJAY SINGH Vs. STATE OF CHHATTISGARH
|
March 23, 2020 |
SANJAY SINGH Vs. STATE OF CHHATTISGARH
|
February 26, 2020 |
SANJAY TIWARI S/O RAMESH TIWARI Vs. STATE OF CHHATTISGARH
|
August 20, 2020 |
SANJIV BARANWAL Vs. STATE OF CHHATTISGARH
|
October 16, 2020 |
SANNI Vs. DRIVER, ARUN KUMAR
|
May 22, 2020 |
SANT KUMAR NETAM Vs. AJIT PRAMOD KUMAR JOGI
|
July 15, 2020 |
SANTOSH KUMAR Vs. TETARI DEVI
|
August 4, 2020 |
SANTOSH KUMAR BANJAREE Vs. STATE OF CHHATTISGARH
|
November 5, 2020 |
SANTOSH KUMAR DUBEY Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
SANTOSH KUMAR NIVSARKAR Vs. STATE OF CHHATTISGARH AND ORS.
|
February 10, 2020 |
SANTOSH KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
December 14, 2020 |
SANTOSH KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
May 22, 2020 |
SANTOSH RUNGTA Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
SANTOSH SINGH Vs. H.K.DOSHI
|
February 27, 2020 |
SANTOSH SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
January 29, 2020 |
SANTOSH UPADHAYAY Vs. BINDU YADAV WIDOW OF LATE HARINANDAN YADAV
|
November 17, 2020 |
SANTOSHI SAHIS, WIFE OF RAMESH SAHIS Vs. VIJAY KUMAR VERMA
|
August 28, 2020 |
SANTRAM SAHU Vs. MURLIDHAR SHRIVAS
|
February 27, 2020 |
SANTURAM Vs. STATE OF CHHATTISGARH
|
January 2, 2020 |
SAORBH KUMAR Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
SARABJEET KAUR WIFE OF HARPREET SINGH Vs. STATE OF CHHATTISGARH
|
December 16, 2020 |
SARADHU Vs. STATE OF MADHYA PRADESH
|
February 6, 2020 |
SARASWATI BANJARE Vs. DILIP BANJARE
|
January 17, 2020 |
SARDAR SUJAAN SINGH Vs. DAMRUDHAR NAI
|
March 19, 2020 |
SARGA SINGH TANDI Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
SAROJ KUMAR GAHINE Vs. STATE OF CHHATTISGARH
|
November 9, 2020 |
SARPANCH VILLAGE GRAM PANCHAYAT DHAURA BHATA Vs. BALI RAM
|
August 24, 2020 |
SARPANCH, GRAM PANCHAYAT, BHILAI Vs. STATE OF CHHATTISGARH
|
February 14, 2020 |
SAT GURU OXYGEN COMPANY Vs. STATE OF CHHATTISGARH
|
June 26, 2020 |
SATGURU OXYGEN COMPANY Vs. ASHOK DATTA
|
February 28, 2020 |
SATISH CHANDRA VERMA Vs. PRABHAKAR SINGH CHANDEL
|
July 3, 2020 |
SATISH PANDEY Vs. UNION OF INDIA
|
February 6, 2020 |
SATISH PURI Vs. ANUPAMA GOSWAMI
|
March 6, 2020 |
SATISH SEJPAL Vs. STATE OF CHHATTISGARH
|
January 16, 2020 |
SATRUPA BAI Vs. AVTAR SINGH
|
March 23, 2020 |
SATRUPI Vs. PARAS SATNAMI
|
June 11, 2020 |
SATTIRAM KUSHRO Vs. STATE OF CHHATTISGARH
|
September 18, 2020 |
SATWANT KAUR Vs. AZHAR NAWAZ
|
February 6, 2020 |
SATYAPRAKASH Vs. SATRUGHAN
|
July 16, 2020 |
SAURABH JAISWAL Vs. CENTRAL BUREAU OF INVESTIGATION (C B I )
|
May 20, 2020 |
SAVITA DUBEY Vs. AVINASH DUBEY
|
February 14, 2020 |
SAWAN SINGH Vs. BARAT RAM
|
December 7, 2020 |
SAYYAD YASIN Vs. SOUTH EASTERN COALFEILDS LTD.
|
May 18, 2020 |
SEVAK RAM Vs. SONIYA BAI
|
August 10, 2020 |
SHABINA NAZ Vs. STATE OF CHHATTISGARH
|
September 30, 2020 |
SHABNAM KAUSAR BANO Vs. T. AGRAJAN
|
February 3, 2020 |
SHAGUN LAL VERMA AND ORS. Vs. ARJUN SINHA AND ORS.
|
August 18, 2020 |
SHAHADIT ALI Vs. STATE OF CHHATTISGARH
|
September 21, 2020 |
SHAHZADI BEGUM Vs. MOHAMMED YUSUF KHAN
|
January 2, 2020 |
SHAILENDRA SINGH Vs. STATE OF CHHATTISGARH
|
October 12, 2020 |
SHAILESH TINNA Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
SHAISTA Vs. STATE OF CHHATTISGARH
|
March 4, 2020 |
SHAMBHU Vs. STATE OF MADHYA PRADESH
|
January 30, 2020 |
SHAMBHU PRASAD SHARMA Vs. RENU JOGI
|
March 18, 2020 |
SHAMBHU TIWARI Vs. STATE OF CHHATTISGARH
|
December 15, 2020 |
SHANKAR Vs. SOHAR ORAON
|
December 11, 2020 |
SHANKAR BRAMAHANKAR Vs. SHAIF AALAM
|
February 20, 2020 |
SHANKAR KUSHWAHA Vs. STATE OF CHHATTISGARH
|
October 20, 2020 |
SHANKAR LAL AGRAWAL Vs. VISHNU KANT AGRAWAL
|
July 22, 2020 |
SHANKAR LAL DHURI Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
SHANKAR NARAYAN CHAKRAWARTY Vs. STATE OF CHHATTISGARH
|
January 30, 2020 |
SHANKAR PRASAD KANWAR Vs. STATE OF CHHATTISGARH
|
March 5, 2020 |
SHANTI BAI Vs. DANESHWAR SINGH RAGHUVANSHI
|
November 3, 2020 |
SHANTI ENGGICON PRIVATE LIMITED Vs. NTPC LIMITED
|
March 23, 2020 |
SHASHIKALA Vs. RAJSHRI DIXIT
|
August 25, 2020 |
SHASHIKANT Vs. MITTHULAL
|
February 20, 2020 |
SHASHIKANT SHARMA Vs. STATE OF CHHATTISGARH
|
February 12, 2020 |
SHATRUGHAN PANDEY Vs. CHANDESHWAR SINGH THAKUR
|
October 12, 2020 |
SHEEL BHADRA Vs. STATE OF CHHATTISGARH
|
February 6, 2020 |
SHEIKH MOHAMMED HAMID Vs. PARAS RAM DEV
|
March 23, 2020 |
SHEO KUMAR ALIAS NETAJI Vs. STATE OF CHHATTISGARH
|
May 22, 2020 |
SHEO PRASAD GUPTA Vs. KAMAL PRASAD
|
October 6, 2020 |
SHESHMAN Vs. STATE OF CHHATTISGARH
|
October 6, 2020 |
SHESHMAN YADAV Vs. STATE OF CHHATTISGARH
|
January 31, 2020 |
SHISHIR DANI Vs. STATE OF CHHATTISGARH
|
November 2, 2020 |
SHIV BALAK SON OF LATE GOVERDHAN SINGH Vs. DALPAT SON OF RAMSAI
|
September 17, 2020 |
SHIV KUMAR Vs. STATE OF CHHATTISGARH
|
August 17, 2020 |
SHIV KUMAR PAL Vs. STATE OF CHHATTISGARH
|
December 16, 2020 |
SHIV MOHAN PRAJAPATI Vs. STATE OF CHHATTISGARH
|
May 8, 2020 |
SHIV NARAYAN NAMDEV Vs. STATE OF CHHATTISGARH
|
June 12, 2020 |
SHIVANI GUPTA Vs. PIYUSH SUGANDHI
|
July 10, 2020 |
SHIVCHARAN Vs. CHANDRA KUNWAR
|
March 3, 2020 |
SHIVMANGAL RAJWADE Vs. STATE OF CHHATTISGARH
|
October 7, 2020 |
SHIVNARAYAN RAJWADE Vs. GAMBHIR SAI
|
March 3, 2020 |
SHIVSHANKAR SOLVENT EXTRACTION PRIVATE LIMITED Vs. COMMISSIONER, COMMERCIAL TAX CIVIL LINES
|
May 26, 2020 |
SHOBHA KUSHVAHA Vs. STATE OF CHHATTISGARH
|
June 4, 2020 |
SHREEJIKRUPA PROJECT LIMITED Vs. STATE OF CHHATTISGARH
|
February 14, 2020 |
SHRI JAGANNATH SUPPLY COMPANY Vs. STATE OF CHHATTISGARH
|
May 29, 2020 |
SHRILANKAR TELAM Vs. STATE OF CHHATTISGARH
|
May 14, 2020 |
SHRIRAM Vs. SURESH KUMAR
|
June 8, 2020 |
SHRUTI GANDHARLA Vs. STATE OF CHHATTISGARH
|
December 10, 2020 |
SHYAM SUNDER MIRDHA Vs. STATE OF CHHATTISGARH
|
October 9, 2020 |
SHYAMA BAI Vs. DHANMAT BAI
|
February 20, 2020 |
SHYAMAL KUMAR BISWAS Vs. STATE OF CHHATTISGARH
|
December 10, 2020 |
SIBRI BAI Vs. LAJHRU
|
May 21, 2020 |
SIDHESHWAR UPADHAYA S/O. LATE SHRI SHYAMA UPADHAYA Vs. CHIEF MANAGING DIRECTOR, SECL SEEPAT ROAD, BILASPUR
|
January 2, 2020 |
SIMAIYYA HARIRAMANI Vs. BANK OF BARODA
|
October 12, 2020 |
SIYARAM Vs. PRAKASHCHANDRA
|
December 17, 2020 |
SMT KANTI MISHRA Vs. RAJENDRA SHANKAR SHUKLA
|
June 11, 2020 |
SMT. GOURI YADAV Vs. STATE OF CHHATTISGARH
|
July 10, 2020 |
SMT. LILY PUSHPLATA BECK Vs. STATE OF CHHATTISGARH
|
July 14, 2020 |
SMT. SANDHYA RANI NAG Vs. MOHAN CHAND HATHGEN
|
June 12, 2020 |
SONSINGH S/O LATE JHITKU Vs. SONARU S/O GAGRU
|
January 24, 2020 |
SOUMYA AGRAWAL, Vs. MU MONIKA TIWARI
|
November 18, 2020 |
SOUTH EASTERN COALFIELD LIMITED Vs. ANIL KUMAR
|
February 6, 2020 |
SOUTH EASTERN COALFIELDS LIMITED Vs. ASHOK KUMAR THAKUR
|
March 6, 2020 |
SOUTH EASTERN COALFIELDS LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972
|
January 2, 2020 |
SOUTH EASTERN COALFIELDS LTD Vs. STATE OF CHHATTISGARH
|
July 17, 2020 |
SRI RAM GENERAL INSURANCE COMPANY LTD. Vs. PHOOLSINGH KURRAM
|
July 17, 2020 |
STATE OF C.G. Vs. C.G.BOARD OF REVENUE
|
January 30, 2020 |
STATE OF CHHATTISGARH Vs. UNION OF INDIA
|
February 7, 2020 |
STATE OF CHHATTISGARH Vs. ISHANT KUMAR, S/O. ASHOK KUMAR THAKUR
|
October 12, 2020 |
STATE OF CHHATTISGARH Vs. RIKKI SAHU
|
July 14, 2020 |
STATE OF CHHATTISGARH Vs. MD YUNUS
|
January 24, 2020 |
STATE OF CHHATTISGARH Vs. JALESHWAR S/O ITAWARI SAHU
|
January 13, 2020 |
STATE OF CHHATTISGARH Vs. S.S. THAKUR
|
February 5, 2020 |
STATE OF CHHATTISGARH Vs. GAJANAND SINGH RAHI
|
January 3, 2020 |
STATE OF CHHATTISGARH Vs. PUSHPALATA GANJEER
|
October 20, 2020 |
STATE OF CHHATTISGARH Vs. RAMENDRA PRASAD RATHORE
|
November 19, 2020 |
STATE OF CHHATTISGARH Vs. PADMA CHANDRAKAR
|
October 15, 2020 |
STATE OF CHHATTISGARH Vs. SPECIAL JUDICIAL ENQUIRY COMMISSION
|
January 29, 2020 |
STATE OF CHHATTISGARH Vs. RAM SONA
|
January 31, 2020 |
STATE OF CHHATTISGARH Vs. DEENU VERMA
|
March 18, 2020 |
STATE OF CHHATTISGARH Vs. RUPNARAYAN SHUKLA
|
March 20, 2020 |
STATE OF CHHATTISGARH Vs. TIKESHWARI SAHU @ JYOTI
|
May 20, 2020 |
STATE OF CHHATTISGARH Vs. BALLURAM SAHU
|
January 14, 2020 |
STEEL AUTHORITY OF INDIA Vs. INDIAN OIL CORPORATION LTD , INDIAN OIL BUILDING, G-9, DISTRICT MUMBAI, MAHARASHTRA
|
September 14, 2020 |
STEEL AUTHORITY OF INDIA LIMITED Vs. DOMAN SINGH VERMA
|
January 29, 2020 |
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
June 1, 2020 |
SUBHASH RAI Vs. SUSHIL VERMA
|
April 16, 2020 |
SUDAMA RAM RAVI Vs. STATE OF CHHATTISGARH
|
November 3, 2020 |
SUDARSHAN S/O GOURISHANKAR Vs. SOUTH EASTERN COALFIELDS LIMITED
|
January 16, 2020 |
SUDESH JAIN Vs. NUTAN KUMAR SAHU
|
August 18, 2020 |
SUDHARAM S/O. BAISAKHU PATEL Vs. STATE OF CHHATTISGARH
|
January 10, 2020 |
SUKALU RAM NETAM Vs. STATE OF CHHATTISGARH
|
July 22, 2020 |
SUKHA CHAND DAS Vs. STATE OF CHHATTISGARH
|
February 20, 2020 |
SUKHDEV SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
November 27, 2020 |
SUKHDHAR Vs. STATE OF CHHATTISGARH
|
June 30, 2020 |
SUKHIRAM S/O LATE MAHARATHI SAHU Vs. KHURSHID ALAM @ BABLUKHAN
|
May 8, 2020 |
SUKHLAL NIRALA Vs. STATE OF CHHATTISGARH
|
September 30, 2020 |
SUKHRAM AND ORS. Vs. KUMAR DAS MAHANT AND ORS.
|
July 9, 2020 |
SUKUL KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
December 1, 2020 |
SUKUTRI BAI W/O BHUWAN SINGH Vs. SURJI BAI D/O RUPSAI
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February 5, 2020 |
SUMIT BAGADIA Vs. STATE OF CHHATTISGARH
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December 10, 2020 |
SUNDERMANI NAMDEV Vs. STATE OF CHHATTISGARH
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November 9, 2020 |
SUNIL AGRAWAL Vs. CHHATTISGARH ENVIRONMENT CONSERVATION BOARD
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August 13, 2020 |
SUNIL CHILLALSHETTI S/O SHRI MALLIKARJUN CHILLALSHETTI Vs. STATE OF CHHATTISGARH
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August 14, 2020 |
SUNIL KUMAR Vs. STATE OF M P
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January 30, 2020 |
SUNIL KUMAR YADAV Vs. STATE OF CHHATTISGARH
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September 18, 2020 |
SUNIL PATEL Vs. STATE OF CHHATTISGARH
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October 27, 2020 |
SUNIL SINGH Vs. STATE OF CHHATTISGARH
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February 6, 2020 |
SUNITA GUPTA Vs. GURUSHARAN
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September 24, 2020 |
SUPERINTENDING ENGINEER Vs. INDO LAHRI BIO POWER LTD
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January 9, 2020 |
SURAJ RAVI Vs. STATE OF CHHATTISGARH
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November 19, 2020 |
SURATIYA KHARE Vs. PROJECT OFFICER INTEGRATED CHILD DEVELOPMENT PROJECT
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January 15, 2020 |
SURENDRA KUMAR BORKER Vs. STATE OF CHHATTISGARH
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August 11, 2020 |
SURENDRA SANVRA Vs. STATE OF CHHATTISGARH
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November 2, 2020 |
SURENDRA SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
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December 3, 2020 |
SURENDRA SINGH Vs. RAMLAL
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October 5, 2020 |
SURENDRA VERMA Vs. STATE OF CHHATTISGARH
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May 19, 2020 |
SURENDRANATH SHRIVASTAVA Vs. NAVEEN KUMAR JAIN
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November 2, 2020 |
SURENDRAPAL SINGH Vs. STATE OF CHHATTISGARH
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November 25, 2020 |
SURESH CHANDRA KHANDELWAL Vs. STATE OF CHHATTISGARH
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August 20, 2020 |
SURESH KUMAR AGARWAL Vs. DY. / ASSISTANT COMMISSIONER OF INCOME TAX
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February 19, 2020 |
SURESH KUMAR CHOUBEY Vs. STATE OF CHHATTISGARH
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February 5, 2020 |
SURJEET KUMAR SINGH Vs. STATE OF CHHATTISGARH
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October 9, 2020 |
SURJEET SEN Vs. VIDYANATH SINGH
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March 19, 2020 |
SURJOTIN WD/O LATE ATMARAM Vs. CHAMRIN BAI W/O SUNARAM
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January 28, 2020 |
SUSHILA Vs. STATE OF CHHATTISGARH
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March 20, 2020 |
SUSHILA SAHU D/O RAM NARAYAN SAHU Vs. STATE OF CHHATTISGARH
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January 8, 2020 |
SUSHILA SEN Vs. STATE OF CHHATTISGARH
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August 6, 2020 |
SUSHILA SHRIVAS Vs. STATE OF CHHATTISGARH
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December 3, 2020 |
SUSHILA WD/O LATE PAVITRANATH Vs. HEMWATI
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January 27, 2020 |
T.R. KUNJAM Vs. SATE OF CHHATTISGARH
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July 22, 2020 |
T.R.KUNJAM Vs. STATE OF CHHATTISGARH
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February 24, 2020 |
TAKESHWAR VERMA @ TEKURAM S/O AMIRA VERMA Vs. STATE OF CHHATTISGARH
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May 13, 2020 |
TALENDRA CHANDRAKAR Vs. STATE OF CHHATTISGARH
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July 1, 2020 |
TAPODHAN S/O SHATRUHAN PRASAD OGAREM Vs. STATE OF CHHATTISGARH
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February 20, 2020 |
TARACHAND VISHVKARMA Vs. STATE OF CHHATTISGARH
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March 5, 2020 |
TAUSEEF AHMAD Vs. STATE OF CHHATTISGARH
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February 25, 2020 |
TEEKAMCHAND Vs. STATE OF CHHATTISGARH
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March 20, 2020 |
TEEMAN LAL SAHU Vs. STATE OF CHHATTISGARH
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May 18, 2020 |
TEJRAM CHANDRAVANSHI S/O LATE JAWAHARLAL CHANDRAVANSHI Vs. STATE OF CHHATTISGARH
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August 5, 2020 |
THAN SINGH SAHU S/O LATE SHRI GOVIND RAM SAHU Vs. STATE OF CHHATTISGARH
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January 21, 2020 |
THE ORIENTAL INSURANCE CO. LTD. Vs. HARIDAS AND ORS.
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June 23, 2020 |
TIHARU SAHU Vs. STATE OF CHHATTISGARH
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November 19, 2020 |
TIJIYA BAI Vs. GANGARAM SAHU
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November 4, 2020 |
TIKESHWAR SAHU Vs. STATE OF CHHATTISGARH
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November 9, 2020 |
TIKESHWAR SINGH Vs. STATE OF CHHATTISGARH
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December 11, 2020 |
TILAKRAM SAHU Vs. STATE OF CHHATTISGARH
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May 8, 2020 |
TIRITHRAM Vs. DHAN SINGH KANWAR, SON OF LATE SHIVLAL
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January 27, 2020 |
TOKESHWAR SAHU Vs. STATE OF CHHATTISGARH
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March 16, 2020 |
TOMIN SAHU Vs. STATE OF CHHATTISGARH
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December 15, 2020 |
TORANSINGH Vs. STATE OF CHHATTISGARH
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January 6, 2020 |
TRIBHUVAN DAS @ KALLU Vs. STATE OF CHHATTISGARH
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February 6, 2020 |
TRILOCHAN SAHU Vs. RAJESH MANDAVI
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January 17, 2020 |
TRILOKCHAND JAISWAL Vs. MANAS MISHRA
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June 11, 2020 |
TRILOKI GUPTA Vs. STATE OF CHHATTISGARH
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February 6, 2020 |
TULARAM PATEL Vs. SUNIL SHUKLA
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February 18, 2020 |
TULARAM SON OF DUKHURAM CASTE SARTHI Vs. DILESHWAR SON OF JHADURAM CASTE MAHIS
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November 26, 2020 |
TULASI RAM Vs. STATE OF CHHATTISGARH
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May 19, 2020 |
TULSARAM CHERWA Vs. STATE OF CHHATTISGARH
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November 23, 2020 |
TULSI Vs. BOARD OF REVENUE, CHHATTISGARH
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May 26, 2020 |
TULSIRAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 6, 2020 |
UDAY SINGH GAWADE @ UDESINGH Vs. STATE OF CHHATTISGARH
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January 13, 2020 |
UDHAV LAL Vs. STATE OF CHHATTISGARH
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January 6, 2020 |
UDYAN DUBEY Vs. STATE OF CHHATTISGARH
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November 3, 2020 |
UJJWALA HANMANT BAGADE Vs. SANJAY SHUKLA
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January 17, 2020 |
ULTRATECH CEMENT LIMITED Vs. STATE OF CHHATTISGARH
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February 26, 2020 |
UMANG GAURAHA Vs. STATE OF CHHATTISGARH
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December 10, 2020 |
UMASHANKAR CHATURE Vs. STATE OF CHHATTISGARH
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October 12, 2020 |
UMESH GUPTA Vs. STATE OF CHHATTISGARH
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January 16, 2020 |
UMESHCHAND SHARMA Vs. NASEER KHAN
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November 2, 2020 |
UNION OF INDIA Vs. HIMANSHU VERMA
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September 14, 2020 |
UNION OF INDIA Vs. BINU MATHEW
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February 27, 2020 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JOIDHA BAI PATEL
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September 3, 2020 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KIMANI DEVI
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October 9, 2020 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAHI SOLANKI
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August 14, 2020 |
URBANUS S/O ELBIS EKKA Vs. STATE OF CHHATTISGARH
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February 12, 2020 |
USHA AGRAWAL Vs. ANUPAM SAHKARI GRIH NIRMAN SAMITI MARYADIT, RAIPUR
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December 14, 2020 |
USHA BAI Vs. NEERAJ
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August 14, 2020 |
USHA PILLAI Vs. INDUSTRIAL COURT, BENCH BILASPUR
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February 17, 2020 |
UTTAM KUMAR @ TILLU Vs. STATE OF M P
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March 4, 2020 |
UTTAM KUMAR PANDEY Vs. STATE OF CHHATTISGARH
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January 29, 2020 |
UTTARA CHOUBEY Vs. STATE OF CHHATTISGARH
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August 13, 2020 |
VARUN JAIN, S/O SHRI SURESHCHAND JAIN Vs. STATE OF CHHATTISGARH
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June 29, 2020 |
VARUN NISHAD S/O MOHAN NISHAD Vs. STATE OF CHHATTISGARH
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March 5, 2020 |
VASUDEO SINGH THAKUR Vs. VICE CHANCELLOR, PANDIT RAVISHANKAR SHUKLA UNIVERSITY
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March 12, 2020 |
VED PRAKASH SINGH THAKUR Vs. STATE OF CHHATTISGARH
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February 27, 2020 |
VEERMANI SONWANI Vs. STATE OF CHHATTISGARH
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June 23, 2020 |
VIDESH KUMAR Vs. STATE OF CHHATTISGARH
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February 17, 2020 |
VIDESHIRAM DHRUV Vs. STATE OF CHHATTISGARH
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January 17, 2020 |
VIDYADHAR DEWANGAN Vs. STATE OF CHHATTISGARH
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September 24, 2020 |
VIDYANAND SAHU S/O NANDURAM SAHU Vs. STATE OF CHHATTISGARH
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August 21, 2020 |
VIJAY GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. BABULAL
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December 14, 2020 |
VIJAY KUMAR ADILE Vs. STATE OF CHHATTISGARH
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September 14, 2020 |
VIJAY KUMAR BHANDARI Vs. STATE OF CHHATTISGARH
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October 8, 2020 |
VIJAY KUMAR PATEL Vs. STATE OF CHHATTISGARH
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November 9, 2020 |
VIJAY KUMAR TOPPO Vs. AMAR BILAS
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August 24, 2020 |
VIJAY NIHICHALANI Vs. STATE OF CHHATTISGARH
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October 13, 2020 |
VIJAY SONI Vs. STATE OF CHHATTISGARH
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November 4, 2020 |
VIJAY TRADING COMPANY Vs. STATE OF CHHATTISGARH AND ORS.
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March 19, 2020 |
VIJENDRA SHUKLA Vs. STATE OF CHHATTISGARH
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March 2, 2020 |
VIKASH KINDO Vs. STATE OF CHHATTISGARH
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October 14, 2020 |
VIKRAM BHATT Vs. STATE OF CHHATTISGARH
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January 9, 2020 |
VINAYAK RAO Vs. STATE OF CHHATTISGARH
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September 15, 2020 |
VINOD KUMAR Vs. STATE OF CHHATTISGARH
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January 3, 2020 |
VINOD KUMAR Vs. STATE OF MADHYA PRADESH (NOW STATE OF C.G.)
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March 5, 2020 |
VINOD KUMAR SAHU Vs. COMMISSIONER EXCISE
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August 5, 2020 |
VINOD SACHDEV Vs. STATE OF CHHATTISGARH
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November 2, 2020 |
VIRENDRA SINGH Vs. STATE OF CHHATTISGARH
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November 4, 2020 |
VISHAL GUPTA Vs. CENTRAL BANK OF INDIA
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December 17, 2020 |
VISHNU BHADRA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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October 12, 2020 |
VISHNU DAS VAISHNAV Vs. STATE OF CHHATTISGARH
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September 16, 2020 |
VISHNU GOYAL Vs. ALREMEL MANGAI
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June 19, 2020 |
VISHWAJA JAULKAR Vs. STATE OF CHHATTISGARH
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August 7, 2020 |
WALTER DREK ALIAS JOHNNY Vs. STATE OF MADHYA PRADESH
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February 17, 2020 |
XYZ Vs. STATE OF CHHATTISGARH
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August 18, 2020 |
Y. LAVANYA REDDY W/O Y. MURLI Vs. Y. MURLI S/O LATE Y. KRISHNA REDDY
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January 28, 2020 |
YAMUNA PRASAD Vs. STATE OF CHHATTISGARH
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February 14, 2020 |
YASHWANT KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
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September 30, 2020 |
YEESHU KUMAR @ YEESHU LOHAR Vs. STATE OF CHHATTISGARH
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June 30, 2020 |
YOG MANI AGNIHOTRI Vs. STATE OF CHHATTISGARH
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June 9, 2020 |
YOGENDRA DEWANGAN Vs. STATE OF CHHATTISGARH
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February 28, 2020 |
YOGESH BHUARYA Vs. STATE OF CHHATTISGARH
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September 16, 2020 |
YOGESHWARI SAHU W/O THAKUR RAM SAHU Vs. STATE OF CHHATTISGARH
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January 29, 2020 |
YOSHODABAI Vs. UMASHANKER GUPTA
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February 6, 2020 |
YUSHUF ANSARI Vs. STATE OF CHHATTISGARH
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November 2, 2020 |
ZAHEER AHMED Vs. STATE OF CHHATTISGARH
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February 20, 2020 |
ZAHID BEIG Vs. STATE OF CHHATTISGARH
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November 2, 2020 |