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A PAVANSAY Vs. A SUNDAR
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January 23, 2019 |
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A.AHMED JI BHAI Vs. KRISHNA KUMARI BHANJDEV RAJMATA
|
September 24, 2019 |
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A.S.PATKI Vs. DIVISIONAL RAILWAY MANAGER
|
October 4, 2019 |
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AASH KUMAR YADAV Vs. MAHADEV @ MAHENDRA YADAV
|
May 13, 2019 |
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AASHU DEWANGON Vs. CHANDRAMUKHI BAI
|
November 8, 2019 |
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ABDUL KADIR Vs. STATE OF CHHATTISGARH
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December 16, 2019 |
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ABDUL QADIR Vs. ASGARI BEGUM
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September 26, 2019 |
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ABDUL RAHMAN Vs. NUTAN RAJWADE
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April 24, 2019 |
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ABDUL RAZZAK, Vs. STATE OF CHHATTISGARH
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August 7, 2019 |
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ABDUL SALIM KHAN Vs. UNION OF INDIA
|
December 17, 2019 |
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ABDUL SHAFIQ Vs. UNION OF INDIA
|
January 21, 2019 |
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ABHAY @ MONTU Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
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ABHAY KALE Vs. OM NARAYAN SINGH @ MUNNA SINGH
|
February 18, 2019 |
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ABHAY NAYAK S/O DEVDAS NAYAK Vs. STATE OF CHHATTISGARH
|
December 20, 2019 |
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ABHAY SAHU Vs. STATE OF CHHATTISGARH
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January 11, 2019 |
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ABHISHEK CHOUHAN Vs. STATE OF CHHATTISGARH
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January 3, 2019 |
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ABHISHEK PANDEY Vs. STATE OF CHHATTISGARH
|
November 11, 2019 |
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ABHISHEK SINGH Vs. STATE OF CHHATTISGARH
|
December 20, 2019 |
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ABHISHEK SINGH Vs. STATE OF CHHATTISGARH
|
July 24, 2019 |
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ABHISHEK TIWARI Vs. UNION OF INDIA
|
November 6, 2019 |
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ABRAHAM Vs. DOMNIK TOPPO
|
November 19, 2019 |
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ACC LIMITED Vs. STATE OF CHHATTISGARH
|
August 2, 2019 |
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ACHCHE LAL JAISWAL Vs. STATE OF CHHATTISGARH
|
May 13, 2019 |
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ACHHELAL SON OF DWARIKA PRASAD JAISWAL Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, KORBA (CG)
|
April 5, 2019 |
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ADITYA BIRLA FINANCE LIMITED HAVING ITS REGISTERED OFFICE Vs. VISHAL CHOPRA
|
January 7, 2019 |
|
ADITYA WHEEL INDIA PVT. LTD Vs. CHIEF MANAGER
|
January 14, 2019 |
|
ADUR Vs. KANIYA RAM
|
November 5, 2019 |
|
AFAJAL ALI Vs. AMRUDDIN ANSARI
|
October 24, 2019 |
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AFSANA W/O TANWEER ALAM Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
AGHAN SINGH Vs. STATE OF CHHATTISGARH
|
July 23, 2019 |
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AGRAWAL AND SHIV SHAKTI RICE Vs. KRISHI UPAJ MANDI SAMITI
|
October 4, 2019 |
|
AGRAWAL STRUCTURE MILLS (PVT) LTD Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
|
September 11, 2019 |
|
AHIMATBAI UIKE W/O LATE CHAINSINGH UIKE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
February 13, 2019 |
|
AHSAN Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
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AIVAJ DEWANGAN Vs. STATE OF CHHATTISGARH
|
July 3, 2019 |
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AJAB SINGH Vs. DADU SINGH THAKUR
|
September 6, 2019 |
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AJANTI EKKA Vs. CHHATTISGARH RAJYA GRAMIN BANK
|
January 15, 2019 |
|
AJAY BUDHIYA Vs. GULSHAN
|
March 8, 2019 |
|
AJAY CHOUHAN Vs. STATE OF CHHATTISGARH
|
November 29, 2019 |
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AJAY GUPTA Vs. KHEM SINGH BARMATE
|
April 11, 2019 |
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AJAY HARIHARNO Vs. UP MAHAPRABANDHAK / APEALIYA ADHIKARI
|
June 25, 2019 |
|
AJAY KUMAR Vs. STATE OF CHHATTISGARH THROUGH
|
January 7, 2019 |
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AJAY KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
|
February 20, 2019 |
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AJAY KUMAR KAWRE Vs. STATE OF CHHATTISGARH
|
February 8, 2019 |
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AJAY KUMAR MAHILANGE Vs. STATE OF CHHATTISGARH
|
July 16, 2019 |
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AJAY KUMAR NAG Vs. STATE OF CHHATTISGARH
|
October 3, 2019 |
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AJAY KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
November 14, 2019 |
|
AJIT @ LALLU SONI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
February 8, 2019 |
|
AJIT PRAMOD KUMAR JOGI Vs. COMMITTEE
|
July 3, 2019 |
|
AJMAT KHAN Vs. NAVIDAD KHAN
|
October 16, 2019 |
|
AKANKSHA SHARMA Vs. AKASH SHARMA
|
August 1, 2019 |
|
AKANKSHA TANDIYA D/O SANTU RAM TANDIYA Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, MANTRALAYA, CHHATTISGARH
|
May 7, 2019 |
|
AKANSHA GUPTA Vs. STATE OF CHHATTISGARH
|
June 20, 2019 |
|
AKHILESH KUMAR GUPTA Vs. JITENDRA KUMAR PATEL
|
June 20, 2019 |
|
AKIL RAM Vs. SUKHMEN D/O DULAR
|
January 23, 2019 |
|
ALEX PAUL MENON Vs. VIJAY LAXMI SHARMA
|
December 6, 2019 |
|
ALI KAUSHAR S/O FAZAL HUSSAIN Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION LORMI, DIST BILSPUR (CG)
|
February 11, 2019 |
|
ALKA MISHRA Vs. STATE OF CHHATTISGARH
|
October 15, 2019 |
|
ALOK SHUKLA Vs. STATE OF CHHATTISGARH
|
October 16, 2019 |
|
ALOK SINGH GAUTAM S/O SHRI ARUN SINGH GAUTAM Vs. STATE OF CHHATTISGARH
|
January 8, 2019 |
|
ALOK TIWARI Vs. RAJ KUMAR JAIN
|
December 19, 2019 |
|
AMANDEEP SINGH BAINS Vs. STATE OF CHHATTISGARH
|
May 2, 2019 |
|
AMAR SINGH, S/O KARTIK RAM PAV Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION MARWAHI
|
January 2, 2019 |
|
AMARDAS Vs. SAMPAT
|
August 2, 2019 |
|
AMARNATH BANERJEE Vs. RAVINDRA SINGH BEDI
|
December 16, 2019 |
|
AMARNATH PANDEY Vs. STATE OF CHHATTISGARH
|
May 2, 2019 |
|
AMARSINGH S/O. SHUKHLAL RATHIYA Vs. STATE OF CHHATTISGARH
|
March 25, 2019 |
|
AMBALAL CHAUHAN Vs. COMMISSIONER
|
November 20, 2019 |
|
AMBUMAL Vs. SANTOSH KUMAR
|
August 2, 2019 |
|
AMEERA Vs. PRAHLAD LODHI
|
January 11, 2019 |
|
AMIRA Vs. CHAMRU
|
June 27, 2019 |
|
AMIT DUBEY Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
AMIT KHANDE Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
AMIT KUMAR Vs. STATE OF CHHATTISGARH
|
June 20, 2019 |
|
AMIT KUMAR BERIYA Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
AMIT KUMAR BHOY Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
AMIT KUMAR S/O SHRI JAIPAL Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
January 23, 2019 |
|
AMIT KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
April 25, 2019 |
|
AMIT KUMAR SINHA Vs. STATE OF CHHATTISGARH
|
January 25, 2019 |
|
AMITABH VAISHNAV, S/O LATE KAMLESH VAISHNAV Vs. LIFE INSURANCE CORPORATION OF INDIA, THROUGH REGIONAL MANAGER
|
April 26, 2019 |
|
AMOLAK SINGH BHATIA S/O LATE SHRI HARBANS SINGH BHATIA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) AYAKAR BHAWAN
|
December 19, 2019 |
|
AMRIT HOMES PRIVATE LIMITED Vs. LAS VISTA RESIDENTS WELFARE SOCIETY
|
November 20, 2019 |
|
AMRIT HOMES PRIVATE LIMITED Vs. LAS VISTA RESIDENTS WELFARE
|
November 20, 2019 |
|
AMRITLAL ROHLEDAR Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
AMRITLAL ROHLEDAR Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
ANAND MATI YADAV W/O LATE SHIV BAGAS YADAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER BALODABAZAR BHATAPARA
|
September 3, 2019 |
|
ANAND RAM S/O MORANDMAL Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
|
ANANDKUMAR JAJODIA S/O LATE BADRIPRASAD JAJODIA Vs. RAM KISHAN JAJODIA DEAD THROUGH LRS
|
April 26, 2019 |
|
ANANT PRAKASH LADER Vs. STATE BANK OF INDIA
|
November 15, 2019 |
|
ANIL BANIYA Vs. STATE OF MADHYA PRADESH
|
December 11, 2019 |
|
ANIL BUILDCON Vs. STATE OF CHHATTISGARH
|
January 15, 2019 |
|
ANIL GOND, S/O RAMSINGH Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE DURG
|
January 2, 2019 |
|
ANIL KUMAR Vs. STATE OF MADHYA PRADESH
|
December 19, 2019 |
|
ANIL KUMAR DWIVEDI S/O RAMAKANT DWIVEDI Vs. SECRETARY, VIDHAN SABHA SACHIVALAYA, CHHATTISGARH VIDHAN SABHA
|
March 11, 2019 |
|
ANIL KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
|
ANIL KUMAR LUNIYA Vs. SHRI JUG MAHADEV EDUCATION SOCIETY
|
June 21, 2019 |
|
ANIL KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
October 21, 2019 |
|
ANIL LAL SHRIVASTAV S/O RAVINDRA PRASAD Vs. RAMBAHADUR SERPA S/O AAFU
|
January 21, 2019 |
|
ANIL LUNIA S/O D C LUNIA Vs. SACHCHIDANAND TIWARI
|
September 27, 2019 |
|
ANIL MISHRA Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
|
ANIL MISHRA Vs. RAMPAL BORKAR
|
January 11, 2019 |
|
ANIL SHIVRAMWAR Vs. SMT. REKHA SHIVRAMWAR
|
May 1, 2019 |
|
ANIL SHRIVASTAV Vs. CHITRALEKHA TIWARI
|
January 25, 2019 |
|
ANIMESH SHRIVASTAVA Vs. UNION OF INDIA
|
December 11, 2019 |
|
ANISH KHAKHA Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
|
April 8, 2019 |
|
ANISH KUMAR BUNDELE Vs. STATE OF CHHATTISGARH
|
April 8, 2019 |
|
ANITA AGRAWAL Vs. STATE OF CHHATTISGARH
|
January 24, 2019 |
|
ANITA RENU KUJUR Vs. B.P.VERMA
|
July 29, 2019 |
|
ANITA TANDIYA Vs. MILAP RAM SAHU
|
June 18, 2019 |
|
ANJALI SAHU Vs. STATE OF CHHATTISGARH
|
April 15, 2019 |
|
ANJAN BHATTACHARYA Vs. LATIKA ARPITA BHATTACHARYA
|
July 30, 2019 |
|
ANJANA SAHU Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
ANJANI SAHU, W/O KAMLESH SAHU Vs. BHAGMATI PATEL, WIDOW OF LATE RAMKHILAWAN PATEL
|
April 30, 2019 |
|
ANJANI, LATE DEOVANSH Vs. RAMLAKHAN,
|
December 3, 2019 |
|
ANKUSH TOBERE Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
|
ANNPURNA SATYAM RATRE Vs. STATE OF CHHATTISGARH
|
January 22, 2019 |
|
ANSHUMAN DIXIT Vs. STATE OF CHHATTISGARH
|
April 15, 2019 |
|
ANUJ KUMAR MISHRA Vs. UNION OF INDIA
|
November 19, 2019 |
|
ANUJ UIKEY Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
ANUPA SINHA W/O ANUNAI SINHA Vs. STATE OF CHHATTISGARH
|
July 8, 2019 |
|
ANUPAM DWIVEDI S/O PROFESSOR S D DWIVEDI Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
February 7, 2019 |
|
ANVESH MISHRA Vs. UMESH SINGH
|
November 20, 2019 |
|
ARADHANA KANDE Vs. STATE OF CHHATTISGARH
|
May 16, 2019 |
|
ARAJ BAI Vs. KAINA BAI
|
March 28, 2019 |
|
ARAT SAI @ RONHA Vs. STATE OF M.P.
|
June 27, 2019 |
|
ARCHANA KHARE Vs. STATE OF CHHATTISGARH
|
July 9, 2019 |
|
ARCHANA KHARE Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
ARCHANA SINGH WD/O KAMAL KISHORE @ KISHORE SINGH Vs. KISHORE KUMAR NARWANI S/O LATE JHHAMATLAL
|
March 5, 2019 |
|
ARCHANA TIWARI Vs. STATE OF CHHATTISGARH
|
August 2, 2019 |
|
ARTI SINGH Vs. GURU GHASIDAS VISHWAVIDYALAYA
|
July 17, 2019 |
|
ARTI SINGH Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
ARUN AGRAWAL Vs. CHHATTISGARGH STATE REVENUE BOARD
|
November 11, 2019 |
|
ARUN AGRAWAL Vs. CHHATTISGARH STATE REVENUE BOARD
|
July 1, 2019 |
|
ARUN KUMAR CHANDRAKAR S/O VISHNU PRASAD CHANDRAKAR Vs. NAGAR PALIKA PARISHAD
|
April 4, 2019 |
|
ARUN KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
|
October 22, 2019 |
|
ARUN KUMAR PATHAK Vs. CHHABILAL
|
January 31, 2019 |
|
ARUN KUMAR PATHAK Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
ARUN KUMAR PATHAK Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
ARUN KUMAR PATHAK Vs. STATE OF CHHATTISGARH
|
February 4, 2019 |
|
ARUN KUMAR RANA, S/O CHHATTHU Vs. SOUTH EASTERN COALFIELDS LIMITED
|
February 8, 2019 |
|
ARUN KUMAR SAO Vs. STATE OF CHHATTISGARH
|
August 1, 2019 |
|
ARUN KUMAR SHARMA Vs. SOUTH EASTERN COALFIELDS LIMITED
|
May 10, 2019 |
|
ARUN KUMAR SHARMA S/O LATE RAM KHELAWAN Vs. SOUTH EASTERN COALFIELDS LTD
|
March 8, 2019 |
|
ARUNA SARKHEL Vs. RAFIQUE AHMED KHAN
|
December 2, 2019 |
|
ARVIND KUMAR TIWARI Vs. PUSHPA TIWARI
|
July 8, 2019 |
|
ARVIND MANDAL Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
ARVIND S/O SITARAM MISHRA Vs. SUMITRA DEVI W/O GOKUL SAO
|
February 28, 2019 |
|
ARVIND SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
ARYAN RAM Vs. DULARI W/O RAMCHARAN
|
March 11, 2019 |
|
ASGHAR ALI ANSARI Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
ASHA BHAWAR Vs. DAYASHARAN SONKAR
|
February 7, 2019 |
|
ASHA SONI Vs. RAMKEWAL SAHU @ CHHOTU
|
January 31, 2019 |
|
ASHARAF ALI Vs. KANEEZ FATIMA SINCE DEAD
|
July 22, 2019 |
|
ASHISH AGRAWAL S/O RAJKUMAR ARAWAL Vs. STATE OF CHHATTISGARH
|
July 10, 2019 |
|
ASHISH KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
ASHISH KUMAR SONI S/O DEVI LAL SONI Vs. STATE OF CHHATTISGARH
|
February 14, 2019 |
|
ASHISH PAWAR Vs. HARSHIKA SINGH
|
July 1, 2019 |
|
ASHOK KUMAR Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
|
ASHOK KUMAR GUPTA Vs. SUSHILA D/O NIRMAL,
|
October 15, 2019 |
|
ASHOK KUMAR JAIN Vs. STATE OF MADHYA PRADESH (NOW C.G.)
|
August 6, 2019 |
|
ASHOK KUMAR SAHU S/O BASANT SAHU Vs. STATE OF CHHATTISGARH
|
November 27, 2019 |
|
ASHOK KUMAR TIWARI Vs. MOHIT KUMAR
|
November 15, 2019 |
|
ASHOK KUMAR TRIPATHI Vs. STATE OF CHHATTISGARH
|
April 26, 2019 |
|
ASHOK PANCHBHAI Vs. STATE BANK OF INDIA
|
July 17, 2019 |
|
ASHOK PANCHBHAI Vs. STATE BANK OF INDIA
|
July 17, 2019 |
|
ASHOK PANCHBHAI Vs. STATE BANK OF INDIA
|
February 8, 2019 |
|
ASHOK SAHU Vs. SMT. AABHA SAHU
|
July 3, 2019 |
|
ASHOK SATNAMI Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
ASHOK SINGH Vs. STATE OF CHHATTISGARH
|
July 3, 2019 |
|
ASHOK TIWARI SON OF LATE RAMKESH TIWARI Vs. SUNIL KUMAR TIWARI SON OF LATE RAMKESH TIWARI
|
January 22, 2019 |
|
ASHTIMA PANDEY W/O LOKNATH PANDEY Vs. STATE OF CHHATTISGARH THROUGH IRS SECRETARY
|
April 8, 2019 |
|
ASHUTOSH AGRAWAL Vs. UNION OF INDIA
|
December 6, 2019 |
|
ASHUTOSH BANJARI Vs. ASHOK BANJARI
|
April 25, 2019 |
|
ASHUTOSH KHATRI Vs. PANKAJ KHATRI,
|
July 23, 2019 |
|
ASHUTOSH KHATRI Vs. PANKAJ KHATRI
|
October 15, 2019 |
|
ASHUTOSH TIWARI Vs. PANNALAL
|
February 4, 2019 |
|
ASHWANI KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
|
July 11, 2019 |
|
ASSISTANT COMMISSIONER INCOME TAX Vs. PRAVEEN SALUJA
|
September 27, 2019 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAVEEN SALUJA
|
May 15, 2019 |
|
ASSOCIATE AUTOMOBILES BHILAI Vs. AZAD ALAM
|
June 26, 2019 |
|
ASWANI KUMAR VAISNAV S/O BHAGWAN DAS VAISNAVKUMAR Vs. PRATAP DAS JOSHI S/O BHAGATRAM JOSHI
|
April 11, 2019 |
|
ATUL AGRAWAL Vs. STATE OF CHHATTISGARH
|
April 5, 2019 |
|
ATUL B. MISTRI Vs. STATE OF CHHATTISGARH
|
August 1, 2019 |
|
ATUL SUBODH Vs. STATE OF CHHATTISGARH
|
May 15, 2019 |
|
ATWARSAI Vs. STATE OF CHHATTISGARH
|
July 8, 2019 |
|
AVINASH SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
September 30, 2019 |
|
AVINASH SONKAR Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
AWTAR SINGH Vs. SURAJA BAI W/O SHYAMCHARAN
|
December 11, 2019 |
|
AYAN SARKAR Vs. PRAKASH KUMAR JAISAWAL
|
August 19, 2019 |
|
AYUSHI GUPTA Vs. SANTOSH KUMAR GANDA
|
December 6, 2019 |
|
AYYUB Vs. ILAHI BAKSH
|
April 22, 2019 |
|
B K GUPTA (WRONGLY MENTIONED AS V K GUPTA), S/O RAM JI LAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH SUPERINTENDENT OF POLICE
|
May 15, 2019 |
|
B. L. AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 19, 2019 |
|
B. L. AGRAWAL Vs. STATE BUREAU OF INVESTIGATION
|
October 21, 2019 |
|
B.P. SAHU Vs. STATE OF CHHATTISGARH
|
February 27, 2019 |
|
BABALU PORWAL Vs. STATE OF CHHATTISGARH
|
September 18, 2019 |
|
BABAN (DEAD) Vs. JAGATRAM (DEAD )
|
July 16, 2019 |
|
BABLOO ALIAS JAKIR HUSSAN; KASAM ALI (SINCE DECEASED) Vs. STATE OF CHHATTISGARH THROUGH P S DURG, DISTT DURG (CG)
|
February 25, 2019 |
|
BABLU PRASAD Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
BABUA @ MAHENDRA SINGH RAJPUT S/O RAMASHANKAR SINGH Vs. STATE OF CHHATTISGARH
|
February 6, 2019 |
|
BABULAL Vs. PUKHRAM CHORDIA
|
April 11, 2019 |
|
BABULAL SAHU Vs. STATE OF CHHATTISGARH
|
October 15, 2019 |
|
BABULAL SONI Vs. STATE OF CHHATTISGARH
|
November 7, 2019 |
|
BACHAU RAM Vs. STATE OF MADHYA PRADESH
|
November 7, 2019 |
|
BACHCHI DEVI Vs. RADHESHYAM GUPTA (DEAD) THROUGH LRS
|
March 5, 2019 |
|
BADHKA LODHU, Vs. VRINDA RAM
|
March 7, 2019 |
|
BADRIKA SIDAR W/O VINOD KUMAR SIDAR Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
|
February 11, 2019 |
|
BAHADUR YADAV Vs. SUNDER RAM AHIR
|
March 29, 2019 |
|
BAHALA RAM, SON OF LATE KAMDEO Vs. STATE GOVERNMENT OF CHHATTISGARH, THROUGH SECRETARY
|
February 1, 2019 |
|
BAIJNATH PATEL S/O LATE PURAN LAL PATEL Vs. COLLECTOR MAHASAMUND DISTRICT MAHASAMUND CHHATTISGARH
|
March 8, 2019 |
|
BAISAKHU RAM KAUSHIK Vs. STATE OF CHHATTISGARH
|
November 22, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ITWARA BAI AND ORS.
|
February 15, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SURYAWATI DEVI
|
May 2, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAVITA SRIWAS W/O LATE JITENDRA SRIWAS
|
March 7, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJPATI W/O LATE BRIJESHWAR
|
February 27, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAGNI BAI
|
July 25, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAGNI BAI
|
June 25, 2019 |
|
BAJRANG Vs. PRATAP SINGH YADAV
|
August 9, 2019 |
|
BALBIR SINGH FLORA, S/O LATE UJAGAR SINGH FLORA Vs. GURUDEV SINGH FLORA, S/O LATE UJAGAR SINGH FLORA
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October 4, 2019 |
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BALDAU PRASAD SURYAVANSI Vs. STATE OF CHHATTISGARH
|
July 22, 2019 |
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BALDEV Vs. STATE OF MADHYA PRADESH
|
September 12, 2019 |
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BALI SINGH Vs. KAPIL PATEL
|
December 19, 2019 |
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BALIRAM Vs. CHHATTISGARH RAJYA BEEJ EVAM
|
July 5, 2019 |
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BALKI, D/O LATE BUDHU Vs. BALRAM,
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December 6, 2019 |
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BALLU SINGH THAKUR Vs. STATE OF CHHATTISGARH
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November 21, 2019 |
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BALMATI` Vs. GOVIND MOURYA
|
January 28, 2019 |
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BALRAJ MOTWANI Vs. STATE OF CHHATTISGARH
|
July 19, 2019 |
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BALRAM Vs. DHEGHU
|
January 3, 2019 |
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BALRAM GUPTA S/O BHARAT GUPTA Vs. KANJARA BAI, W/O LATE LEELA RAM DEWANGAN
|
April 5, 2019 |
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BALRAM GUPTA S/O BHARAT GUPTA Vs. GOURI BAI NIRMALKAR, W/O LATE PAKLURAM NIRMALKAR
|
April 5, 2019 |
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BALRAM KODWANI Vs. REEMA SAHU
|
February 27, 2019 |
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BANDHAN Vs. STATE OF CHHATTISGARH
|
May 14, 2019 |
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BANDHIYA DEVI Vs. REETA DEVI
|
August 16, 2019 |
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BANSDEV Vs. MANDEV
|
December 10, 2019 |
|
BANSHIDHAR SETHIYA Vs. VISHVAMBHAR SINGH (DEAD)
|
March 8, 2019 |
|
BANSHILAL Vs. MANIK (DEAD)
|
June 25, 2019 |
|
BANSILAL Vs. STATE OF MADHYA PRADESH
|
November 28, 2019 |
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BANSO (DIED AND DELETED) Vs. BIRSAY, S/O LIBDU
|
February 6, 2019 |
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BANWARI LAL MORYA Vs. RAJKUMAR RAGHU
|
September 5, 2019 |
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BARAT RAM, S/O NEELAMBER Vs. MAHADEV
|
April 9, 2019 |
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BASANT GUPTA Vs. STATE OF CHHATTISGARH
|
February 26, 2019 |
|
BASANT KUMAR CHANDRAKAR Vs. TULSIRAM
|
July 16, 2019 |
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BASANT LAL S/O LALCHAND Vs. LOKESH GUPTA S/O VINAY GUPTA
|
February 19, 2019 |
|
BASARAT ALI Vs. MOHAMMAD ALAM
|
September 19, 2019 |
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BASDEO AND OTHERS Vs. AMARNATH GUPTA AND OTHERS
|
March 14, 2019 |
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BASHIRUDDIN S/O JALALLUDDIN Vs. MADARSA ISLAHUL MUSALEMIN, BAIJANTHPARA RAIPUR, THROUGH SHAKURIDDIN QURESHI S/O MEHABOODDDIN QURESHI
|
March 13, 2019 |
|
BEBY RAO Vs. STATE OF CHHATTISGARH THROUGH THE DISTRICT MAGISTRATE
|
March 13, 2019 |
|
BEDRAM S/O NAHARLAL Vs. MOHANLAL S/O SUFAL KALAR
|
August 8, 2019 |
|
BEDRAM SONKAR S/O GOPAL SONKAR Vs. KOMAL SINGH SAHU S/O BAGAS RAM SAHU
|
April 2, 2019 |
|
BEDRAM, S/O KALI RAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
May 10, 2019 |
|
BEEMAN RAY Vs. KESHAV RATAN
|
March 5, 2019 |
|
BEENA W/O LATE GOPAL DAS Vs. UNITED INDIA INSURANCE COMPANY LIMITED, THROUGH BRANCH MANAGER, BRANCH OFFICE KORBA, CIVIL AND REVENUE DISTRICT - KORBA CHHATTISGARH
|
February 27, 2019 |
|
BELA BAI Vs. ADHINRAM DIED
|
November 20, 2019 |
|
BELADEVI Vs. RAMJANAK
|
July 10, 2019 |
|
BHAGCHAND KURRE Vs. STATE OF CHHATTISGARH
|
October 16, 2019 |
|
BHAGELA Vs. MOTILAL
|
August 5, 2019 |
|
BHAGIRATHI SONWANI S/O KARTIK RAM SONWANI Vs. PRINCIPAL, CHIEF CONSERVATOR OF FOREST, FOREST DEPARTMENT
|
February 11, 2019 |
|
BHAGWANI RAM Vs. STATE OF MADHYA PRADESH
|
December 17, 2019 |
|
BHAGWAT Vs. BHAGAT SINGH
|
September 20, 2019 |
|
BHAGWAT PRASAD Vs. SUBHADRI BAI
|
July 3, 2019 |
|
BHAGWAT PRASAD SAHU Vs. DILHARAN
|
October 24, 2019 |
|
BHAGWAT PRASAD SAHU Vs. STATE OF CHHATTISGARH
|
August 13, 2019 |
|
BHAGWAT SAI SIDAR Vs. STATE OF CHHATTISGARH
|
January 9, 2019 |
|
BHAGWATI ADIL Vs. STATE OF CHHATTISGARH
|
June 26, 2019 |
|
BHAGWATI BAI SAHU Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
BHAJENDRA NATH MATHEW Vs. BASTAR KSHETRIYA GRAMIN BANK
|
August 22, 2019 |
|
BHANARA BAI Vs. DERHA RAM
|
August 5, 2019 |
|
BHANU PRATAP CHOUDHARY Vs. PREMA BAI CHOUDHARY
|
July 26, 2019 |
|
BHANU RAM Vs. MAHAR SINGH
|
November 13, 2019 |
|
BHANWAR SEN MOGARE S/O LATE PURAN LAL MOGARE Vs. UNION OF INDIA
|
December 2, 2019 |
|
BHARAT AGARWAL S/O VIJAY AGRAWAL Vs. STATE OF CHHATTISGARH
|
December 10, 2019 |
|
BHARAT ALUMINIUM COMPANY LIMITED Vs. AMIT SHUKLA
|
August 1, 2019 |
|
BHARAT ALUMINIUM COMPANY LTD Vs. LAXMI TRANSPORT
|
August 2, 2019 |
|
BHARAT ALUMINIUM COMPANY LTD THROUGH AUTHORIZED SIGNATORY, AJAY YADAV S/O R R YADAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF URBAN ADMINISTRATION AND DEVELOPMENT
|
March 13, 2019 |
|
BHARAT ALUMINUM COMPANY LIMITED Vs. STATE OF CHHATTISGARH
|
December 3, 2019 |
|
BHARAT BAJAJ Vs. DISTRICT MAGISTRATE
|
October 15, 2019 |
|
BHARAT LAL DAS S/O LATE SANATAN DAS Vs. NETRANAND SAHU S/O CHHOTE LAL SAHU
|
August 30, 2019 |
|
BHARAT S/O PUNAU KANWAR Vs. ANAND S/O MUKUND KOLTHA
|
February 14, 2019 |
|
BHARATRAM SAHU Vs. THE COLLECTOR BEMETARA, DISTRICT BEMETARA CHHATTISGARH
|
February 12, 2019 |
|
BHARTI AIRTEL LIMITED Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY URBAN ADMINISTRATION DEPTT
|
May 14, 2019 |
|
BHARTI AIRTEL LTD Vs. STATE OF CHHATTISGARH
|
August 27, 2019 |
|
BHARTI KAIWARTYA Vs. STATE OF CHHATTISGARH
|
May 13, 2019 |
|
BHASKAR GUHA Vs. UNION OF INDIA
|
September 13, 2019 |
|
BHAV KRISHNA MANDAL Vs. SATURAM SORI
|
January 8, 2019 |
|
BHAWENDRA KUMAR Vs. STATE OF C.G.
|
September 6, 2019 |
|
BHENUPRIYA NAIK Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
BHIKHAM S/O RAI SINGH SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION GURUR
|
January 3, 2019 |
|
BHIM PRAKASH BAUDDH Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
BHIMA KUNJAM Vs. STATE OF CHHATTISGARH
|
July 17, 2019 |
|
BHIMSEN DEWANGAN Vs. STATE OF CHHATTISGARH
|
May 13, 2019 |
|
BHISHMA DEV VERMA Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
BHOLA PRASAD KORI Vs. MST.URMILA
|
September 30, 2019 |
|
BHULI RAM Vs. BALI RAM
|
January 17, 2019 |
|
BHULOO ALIAS DARASRAM SON OF
SUKHAN CASTE HINDU SAHU Vs. NONI BAI
|
January 8, 2019 |
|
BHUNESHWAR SINGH BHUARYA Vs. KESHAV DHRUV
|
February 8, 2019 |
|
BHUPENDRA CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
February 7, 2019 |
|
BHURI BAI SONI Vs. BANSHI LAL SONI
|
August 2, 2019 |
|
BHUSHAN LAL Vs. STATE OF CHHATTISGARH
|
August 28, 2019 |
|
BHUUNESHWAR SAHUS/O.MALIKRAM Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
BHUVNESHWAR KUMHAR Vs. STATE OF CHHATTISGARH
|
September 17, 2019 |
|
BHUWAN LAL MANDAVI, S/O DEENURAM MANDAVI Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICERLABIC
|
January 3, 2019 |
|
BIHARI Vs. KUWARIYA BAI
|
August 5, 2019 |
|
BILWA ALIAS KANHAIYA SATNAMI Vs. STATE OF CHHATTISGARH
|
January 8, 2019 |
|
BINDABAI Vs. BALA
|
January 9, 2019 |
|
BIRENDRA KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
January 4, 2019 |
|
BISAHAT Vs. STATE OF MADHYA PRADESH NOW C G
|
July 10, 2019 |
|
BISAUHA SINGH Vs. BALDAU SINGH
|
August 16, 2019 |
|
BLACK DIAMOND MOTORS PVT. LTD Vs. BLACK DIAMOND TRACK PARTS PVT. LTD
|
October 24, 2019 |
|
BODU Vs. STATE OF CHHATTISGARH
|
January 4, 2019 |
|
BORA @ MANMOHAN Vs. STATE OF CHHATTISGARH
|
March 1, 2019 |
|
BRANCH MANAGER Vs. PANNA RAM SAHU
|
July 22, 2019 |
|
BRANCH MANAGER Vs. MALIK RAM VERMA
|
November 8, 2019 |
|
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD. Vs. RAKESH KUMAR ANANT
|
October 17, 2019 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD KORBA Vs. RAMKUMAR S/O TRIVENILAL KASHYAP
|
March 11, 2019 |
|
BRANCH MANAGER RAM GENERAL INSURANCE COMPANY LTD Vs. BHARTI SHARMA W/O LATE DUSIYANT SHARMA
|
February 11, 2019 |
|
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJENDRA KUMAR MANDLE S/O AHRI SITARAM MANDLE
|
November 29, 2019 |
|
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. TEJASWARI WD/O LATE BHASKAR.RAO
|
April 29, 2019 |
|
BRANCH MANAGER, FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. MOTILAL VERMA AND ORS.
|
March 7, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. DILIP AND ORS.
|
January 15, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BEGDAS SAHU S/O LATE MANIRAM SAHU
|
April 12, 2019 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. RAMESHWAR YADAV S/O VISHWANATH YADAV
|
March 18, 2019 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. DILMATI BAI
|
March 8, 2019 |
|
BRANDAVAN FOOD PRODUCTS Vs. COMMISSIONER (APPEALS)
|
May 17, 2019 |
|
BRIJESH @ GHANTI SHARMA Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
BRIJESH KUMAR YADAV Vs. CHHATTISGARH STATE CIVIL SUPPLY CORPORATION LTD.
|
July 24, 2019 |
|
BSCPL INFRASTRUCTURE LTD Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
BT.AGASHE Vs. SMT.ASHA DEVI SHARMA
|
April 26, 2019 |
|
BUDHAR DAS DAHARIYA Vs. RAJESH DAS MANIKPURI
|
March 11, 2019 |
|
BUDHARU SAHU Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
BUDHI @ ANUKLAL Vs. STATE OF MADHYA PRADESH
|
December 9, 2019 |
|
BUDHU Vs. BALRAM
|
December 6, 2019 |
|
BULAKIRAM DEWANGAN Vs. RAKESH BABU SHRIWAS
|
June 25, 2019 |
|
CEMENT CORPORATION OF INDIA LTD Vs. ASWANI SINGH S/O RAJESHWAR SINGH
|
November 25, 2019 |
|
CEMENT CORPORATION OF INDIA LTD Vs. JAYNARAYAN DEWANGAN, AT AND POST- MANDHAR
|
March 18, 2019 |
|
CEMENT CORPORATION OF INDIA LTD Vs. SHRI KALI RAM DHEEMAR
|
July 12, 2019 |
|
CEMENT CORPORATION OF INDIA LTD THROUGH GENERAL MANAGER Vs. SONSAI SAHU VILLAGE - TANDA
|
March 5, 2019 |
|
CEMENT CORPORATION OF INDIA LTD. Vs. NARAYAN PRASAD
|
December 3, 2019 |
|
CENTRAL BANK OF INDIA THROUGH BRANCH MANAGER, CHANDRA MOHAN GUPTA Vs. AMIT KUMAR SINGH S/O R C SINGH
|
February 6, 2019 |
|
CENTRAL BOARD OF TRUSTEES Vs. ERAVATI
|
February 22, 2019 |
|
CHAIRMAN SHALA VIKAS SAMITI AKOLI Vs. GHANSHYAM
|
December 19, 2019 |
|
CHAITANYA PATEL, S/O LATE SIYARAM PATEL Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION SAKTI
|
May 3, 2019 |
|
CHAITI BAI Vs. LOKNATH KRISHNAPAD
|
July 26, 2019 |
|
CHAITU TANDAN Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
CHAMAR SINGH MARAR S/O SAGBAR RAM Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE RAIGARH, DISTRICT RAIGARH (CG)
|
January 30, 2019 |
|
CHAND S/O PARMESHWAR VERMA Vs. ISHWAR S/O PARMESHWAR VERMA
|
September 18, 2019 |
|
CHANDA BAI Vs. PHUL BAI
|
June 25, 2019 |
|
CHANDAN SINGH, S/O JITENDRA SINGH Vs. SANGEETA SINGH, D/O VIRENDRA SINGH
|
August 20, 2019 |
|
CHANDANI Vs. SADANAND NAYAK
|
June 18, 2019 |
|
CHANDAR SINGH Vs. STATE OF CHHATTISGARH
|
April 9, 2019 |
|
CHANDRA MEDICAL AND GENERAL Vs. ADDITIONAL COMMR. OF SALES TAX
|
July 12, 2019 |
|
CHANDRA PRABHA DEVI W/O LATE GAJENDRA SINGH RAJPUT Vs. VIJAY SHANKAR S/O RAM SINGH
|
April 12, 2019 |
|
CHANDRA SHEKHAR KAUSHIK Vs. STATE OF CHHATTISGARH
|
October 18, 2019 |
|
CHANDRA SHEKHAR SON OF DHANI RAO BAWANKAR Vs. RAJENDRA AGRAWAL, SON OF BHARAT LAL AGRAWAL
|
February 6, 2019 |
|
CHANDRAHAS SAHU Vs. STATE OF CHHATTISGARH
|
September 30, 2019 |
|
CHANDRAHAS SHRIVAS Vs. STATE OF CHHATTISGARH
|
March 5, 2019 |
|
CHANDRAKALA @ CHANDRAKANTA DAS Vs. PRAKASH KANKARIYA
|
March 29, 2019 |
|
CHANDRAKALA SAI Vs. STATE OF CHHATTISGARH
|
August 29, 2019 |
|
CHANDRAKALI DHRUV WD/O SUNDERLAL DHRUVDHELU RAM DHRUV Vs. VIJAY KUMAR.NISHAD S/O KANHAIYA LAL NISHAD
|
April 12, 2019 |
|
CHANDRAKANT BHOI Vs. STATE OF CHHATTISGARH
|
July 16, 2019 |
|
CHANDRAKANT GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
CHANDRAKANT YADU S/O RAMNARAYAN YADU Vs. MUNICIPALITIES, BHATAPARA DISTRICT RAIPUR
|
April 10, 2019 |
|
CHANDRAKESH MANI SHARMA Vs. UNION OF INDIA
|
January 4, 2019 |
|
CHANDRAKISHORE PASWAN Vs. STATE OF CHHATTISGARH
|
September 18, 2019 |
|
CHANDRAPRAKASH Vs. STATE OF CHHATTISGARH
|
January 23, 2019 |
|
CHANDRASEKHAR Vs. STATE OF CHHATTISGARH
|
March 29, 2019 |
|
CHANDRASEN VERMA S/O KASHIRAM VERMA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, URBAN ADMINISTRATION AND DEVELOPMENT
|
April 3, 2019 |
|
CHANDRASHEKHAR SAHU Vs. STATE OF CHHATTISGARH
|
January 7, 2019 |
|
CHANDRASHEKHER MALHOTRA Vs. PRAVIN CHAND
|
December 20, 2019 |
|
CHANDRIKA BAI SAHU Vs. KACHARI BAI
|
August 2, 2019 |
|
CHANDRIKA PRASAD Vs. GHANIKA PRASAD
|
December 19, 2019 |
|
CHANDRIKABAI Vs. ANJUBAI
|
July 16, 2019 |
|
CHANDRIKABAI Vs. JODHAN RAO AND ORS.
|
July 16, 2019 |
|
CHANNU RAM SINHA Vs. STATE OF CHHATTISGARH
|
November 28, 2019 |
|
CHATRAPAL S/O BABAN Vs. RAMCHARAN S/O JAGARRAM
|
July 16, 2019 |
|
CHAYARAM BARMAN S/O PREMALAL CASTE SATNAMI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PAMGARH
|
February 8, 2019 |
|
CHENGTI BAI Vs. SHIV RATAN
|
December 19, 2019 |
|
CHETNA SURANA Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
CHHABIL DAS Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
CHHAMAN DEVI DESHMUKH Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
CHHATRAM Vs. STATE OF CHHATTISGARH
|
September 26, 2019 |
|
CHHATTISGARH DIOCESE BOARD OF EDUCATION Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
|
CHHATTISGARH GADIWAN HAMAL REZA MAZDOOR MAHASANGH A REGISTERED TRADE
UNION Vs. FOOD CORPORATION OF INDIA THROUGH ITS GENERAL MANAGER (REGION)
|
April 29, 2019 |
|
CHHATTISGARH MINERALS AND SMELTING LIMITED Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
|
CHHATTISGARH RAJYA SAHKARI AAVAS SANGH MARYADIT THR G P YADAV Vs. STATE OF CHHATTISGARH THR SECRETARY
|
January 15, 2019 |
|
CHHATTISGARH RAJYA VIDYUT KARMACHARI JANTA UNION Vs. REGISTRAR, TRADE UNION, STATE OF CHHATTISGARH
|
August 30, 2019 |
|
CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER
|
March 11, 2019 |
|
CHHATTISGARH STEEL CASTINGS (P) LTD. Vs. UNION OF INDIA
|
November 8, 2019 |
|
CHHAYA KURRE Vs. KHELAWAN KURRE
|
January 23, 2019 |
|
CHHED RAM, S/O KHELAN Vs. BUDHVANTIN, W/O BULLU
|
February 20, 2019 |
|
CHHUNKU @ BHISHM Vs. STATE OF CHHATTISGARH
|
October 21, 2019 |
|
CHIEF EXECUTIVE OFFICER Vs. SMT. RAIMUN BAI CHANDRAWANSHI
|
March 5, 2019 |
|
CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT, AMBIKAPUR Vs. ANIL KUMAR SINGH S/O DEVCHAND RAM
|
March 13, 2019 |
|
CHIEF EXECUTIVE OFFICER ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. HORENDRA GIRI
|
January 22, 2019 |
|
CHIEF GENERAL MANAGER Vs. M. RAJU
|
July 18, 2019 |
|
CHINTAMANI KASHAYAP WD/O LATE SAYABO KASHYAP Vs. BAIDURAM MOURYA, S/O LAKHMURAM MOURYA
|
March 8, 2019 |
|
CHINTTARAM PANDEY (DEAD) THROUGH LR - RAJESH PANDEY Vs. KANTI BAI
|
January 11, 2019 |
|
CHIRASREE SENGUPTA Vs. STATE OF CHHATTISGARH
|
February 6, 2019 |
|
CHITRASEN SAHU Vs. UNION OF INDIA
|
July 3, 2019 |
|
CHITWA Vs. STATE OF CHHATTISGARH
|
March 18, 2019 |
|
CHOKHELAL CHANDRAKAR, S/O LATE HULSINGH CHANDRAKAR Vs. PRAKASH KALASH S/O LATE SUKHDEV SINGH KALASH
|
April 3, 2019 |
|
CHOLA MANDLAM M S GENERAL INSURANCE COMPANY LIMITED Vs. LEELARAM DHIVAR
|
April 4, 2019 |
|
CHOLA MANDLAM M. S. GENERAL INSURANCE COMPANY LIMITED Vs. KUSUM BAI
|
April 4, 2019 |
|
CHOLAMANDAM M. S. GENERAL INSURANCE COMPANY Vs. MANJU MANJESH RATHORE
|
January 24, 2019 |
|
CHOTTAN @ HUDDA S/O AGHNU BAIGA Vs. STATE OF CHHATTISGARH
|
July 30, 2019 |
|
CHOUBEY LAL YADAV BALDEV YADAV Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
CHOVARAM Vs. STATE OF CHHATTISGARH
|
November 5, 2019 |
|
CHUMMAN LAL SAHU S/O NAND KUMAR SAHU Vs. GOPAL JI SINGH S/O MANJUR SINGH
|
November 29, 2019 |
|
COAL INDIA LTD Vs. ASHA PANDEY
|
September 3, 2019 |
|
COMMISSIONER, CENTRAL EXCISE Vs. SALASAR SPONGE & POWER LIMITED
|
August 26, 2019 |
|
CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
|
September 13, 2019 |
|
D.K.RAJU Vs. GAURAIYA
|
November 28, 2019 |
|
D.P.SHARAF Vs. S.E.C.L.
|
September 4, 2019 |
|
DADURAM Vs. BHURI BAI (DIED & DELETED)
|
February 6, 2019 |
|
DADURAM SIDAR Vs. STATE OF CHHATTISGARH
|
June 20, 2019 |
|
DAKALU Vs. STATE OF MADHYA PRADESH
|
September 5, 2019 |
|
DALBIR SINGH Vs. STATE OF CHHATTISGARH
|
September 20, 2019 |
|
DAMESHWARI BELCHANDAN Vs. YOGESH CHANDRAKAR
|
June 21, 2019 |
|
DAMESHWARI SAHU WD/O TARUN KUMAR SAHU Vs. SELLAM MRITTHU S/O KARUPPA UDIYAR
|
February 11, 2019 |
|
DASHRATH KEWAT Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
DAULATRAM PATEL Vs. STATE OF M P (NOW CG)
|
August 21, 2019 |
|
DAYALAL SAHU S/O PUNARAM SAHU Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
DAYALU KASHYAP Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
DAYARAM Vs. DILIP KUMAR
|
August 1, 2019 |
|
DAYARAM S/O. SITARAM MAHESHWAR Vs. STATE OF MADHYA PRADESH
|
December 12, 2019 |
|
DEEPAK KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
March 18, 2019 |
|
DEEPAK KUMAR GUPTA Vs. STATE OF CHHATTISGARH
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July 26, 2019 |
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DEEPAK KUMAR RAJAK Vs. INDIAN OIL CORPORATION LIMITED
|
November 8, 2019 |
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DEEPAK SAHU S/O PANNALAL SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
January 23, 2019 |
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DEEPAK SHARMA S/O T D SHARMASAPAN KUMAR SINHA S/O LATE RAMNANDAN PRASAD SINHA APOORWA MISHRA S/O SURESH MISHRA SHARMA W/O M P SHARMA MALHOTRAVERMA Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, DEPARTMENT OF HIGHER EDUCATION
|
September 5, 2019 |
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DEEPCHAND Vs. KHILESHWAR
|
August 30, 2019 |
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DELETED (BHANUBEN) Vs. SAVITA DEVI
|
January 7, 2019 |
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DEOVANSH Vs. RAMLAKHAN
|
December 3, 2019 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. MADAN LAL LODHA
|
June 25, 2019 |
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DEPUTY GENERAL MANAGER Vs. CHANDRIKA KHARE
|
December 16, 2019 |
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DEPUTY INSPECTOR GENERAL OF POLICE Vs. HARISH KUMAR PATERIYA
|
September 25, 2019 |
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DEV PRASAD MISHR Vs. ONKAR AWASTHY
|
August 27, 2019 |
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DEVA Vs. STATE OF MADHYA PRADESH
|
July 18, 2019 |
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DEVANAND CHANDWANI S/O LATE ARJUNDAS CHANDWANI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
March 1, 2019 |
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DEVENDRA CHANDRA Vs. STATE OF CHHATTISGARH
|
November 15, 2019 |
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DEVENDRA PRASAD THAKUR Vs. STATE OF CHHATTISGARH
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October 18, 2019 |
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DEVENDRA SINGH Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
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DEVENDRA SINGH S/O LATE RAMSUBHAG SINGH Vs. STATE OF CHHATTISGARH
|
November 26, 2019 |
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DEVKI BAI (DEAD) THROUGH LRS Vs. BHAIRO (DEAD) THROUGH LR
|
March 11, 2019 |
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DEVMATI WD/O LATE GOVARDHAN CHAUHAN Vs. SHEKH ALEEM
|
January 16, 2019 |
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DEVNARAYAN DHIVAR Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
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DEVNARAYAN YADAV Vs. STATE OF CHHATTISGARH
|
May 8, 2019 |
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DEVNATH SINGH RAJPUT Vs. CHHATTISGARH STATE COOPERATIVE MARKETING FEDERATION
|
December 6, 2019 |
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DEVSINGH RATHIYA Vs. MAHESH RAM AND ORS.
|
April 5, 2019 |
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DEWARIN BAI AND ORS. Vs. DUKHU RAM AND ORS.
|
December 20, 2019 |
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DHALCHANDRA GAYAKWAD AND ANR Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
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DHANBAI KHARE Vs. DINESH KHARE
|
January 23, 2019 |
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DHANESH KUMAR NISHAD Vs. STATE OF CHHATTISGARH
|
September 20, 2019 |
|
DHANESH KUMAR S/O KHUMAN SAHU Vs. CHANDRAHASH
|
January 4, 2019 |
|
DHANESH KUMAR SAHU, S/O SHANKAR LAL SAHU Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION- FARASGAON
|
February 11, 2019 |
|
DHANESHWAR Vs. MEHATTAR
|
February 22, 2019 |
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DHANESHWAR PRASAD NAPIT Vs. STATE OF CHHATTISGARH
|
August 13, 2019 |
|
DHANI RAM Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
DHANIRAM BAGHEL AND ORS. Vs. STATE OF C.G.
|
June 20, 2019 |
|
DHANIRAM RAMTEKE Vs. STATE OF CHHATTISGARH
STATE OF CHHATTISGARH
|
April 30, 2019 |
|
DHANIRAM VERMA Vs. MANOHAR RAO DONGRE
|
September 4, 2019 |
|
DHANNU NIRMALKAR @ DHANNA, S/O KHEMAN RAM NIRMALKAR Vs. STATE OF CHHATTISGARH
|
February 20, 2019 |
|
DHANSAI PATEL Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
DHANUSH DHARI SINGH Vs. JASHWANT SINGH AND ORS.
|
January 31, 2019 |
|
DHANVA, Vs. BALCHAND
|
April 1, 2019 |
|
DHARAM DAS Vs. DULARWA SATNAMI
|
May 2, 2019 |
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DHARAMJIT Vs. STATE OF CHHATTISGARH THROUGH SECRETARY HOME DEPARTMENT
|
January 16, 2019 |
|
DHARAMPAL Vs. SHAKUN BAI
|
April 22, 2019 |
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DHARMENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
July 1, 2019 |
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DHARMJIT S/O JAGARSAY GOND Vs. STATE OF CHHATTISGARH
|
November 29, 2019 |
|
DHEERENDRA KUMAR GUPTA Vs. STATE OF C.G. AND ORS.
|
April 4, 2019 |
|
DHORO Vs. JAGESHER
|
January 31, 2019 |
|
DHORO, S/O DAMARU Vs. JAGESHER (DEAD) THROUGH LRS
|
February 1, 2019 |
|
DHURU MANJHI Vs. KANHAIRAM
|
January 21, 2019 |
|
DIBYA RATHORE Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
DIGESH KUMAR GAYDHANE Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
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DIHALRAM RAJWAR @ BALRAM RAJWAR Vs. RAM KUMAR, S/O BHUKHAL URAON
|
July 31, 2019 |
|
DIL KUMAR NISHAD Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
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DILDAR HUSSAIN Vs. STATE OF M P
|
August 8, 2019 |
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DILEEP KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
February 15, 2019 |
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DILERAM PAIKRA S/O BISOHARAM PAIKRA Vs. STATE OF CHHATTISGARH
|
January 24, 2019 |
|
DILESH Vs. STATE OF C.G.
|
August 2, 2019 |
|
DILESHWAR Vs. MOHD SAHID
|
June 26, 2019 |
|
DILIP DUBEY S/O KRISHNA DUBEY Vs. STATE OF CHHATTISGARH
|
December 5, 2019 |
|
DILIP KOL @ TILLU @ DILLU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
January 9, 2019 |
|
DILIP KUMAR Vs. STATE OF CHHATTISGARH
|
May 8, 2019 |
|
DILIP KUMAR Vs. DILWATI @ RAIWATI
|
April 30, 2019 |
|
DILIP KUMAR BANJARA @ DILIPCHAND Vs. STATE OF CHHATTISGARH
|
March 5, 2019 |
|
DILIP KUMAR LAHARI Vs. STATE OF CHHATTISGARH
|
May 9, 2019 |
|
DILIP MANDAL Vs. STATE OF CHHATTISGARH
|
November 26, 2019 |
|
DILIP NANDI Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
DILIP SHARMA Vs. MADHULIKA SHARMA W/O DILIP SHARMA
|
December 4, 2019 |
|
DILLOO SINGH ALIAS DULOO RAM Vs. STATE OF CHHATTISGARH
|
July 31, 2019 |
|
DINESH & COMPANY Vs. DEEPAK
|
August 2, 2019 |
|
DINESH @ MONTU MANIKPURI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
April 24, 2019 |
|
DINESH CHERWA SON OF SUNDER SAI CHERWA Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
DINESH KUMAR Vs. CHAMPESHWAR SAHU
|
September 20, 2019 |
|
DINESH KUMAR DAS S/O BEDAN DAS Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY
|
March 11, 2019 |
|
DINESH KUMAR DUBEY Vs. DHAN SAY
|
May 15, 2019 |
|
DINESH KUMAR JHARIYA Vs. STATE OF CHHATTISGARH
|
April 26, 2019 |
|
DINESH KUMAR SWARNKAR Vs. AMARNATH SWARNKAR
|
September 2, 2019 |
|
DINESH NISHAD Vs. STATE OF CHHATTISGARH
|
September 27, 2019 |
|
DINESH PATEL, S/O. YADRAM PATEL Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
DINESH SINGH CHOUHAN Vs. STATE OF CHHATTISGARH
|
October 15, 2019 |
|
DINESH SINGH SOLANKI Vs. STATE OF CHHATTISGARH
|
February 21, 2019 |
|
DINESH TOPPO Vs. STATE OF CHHATTISGARH
|
January 7, 2019 |
|
DINESHWAR CHANDRA Vs. STATE OF CHHATTISGARH
|
November 7, 2019 |
|
DINOO RAM KANWAT Vs. STATE OF CHHATTISGARH
|
August 13, 2019 |
|
DIPENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
November 20, 2019 |
|
DIRECTOR OPERATION AND PROJECTS Vs. MEMBER JUDGE INDUSTRIAL COURT
|
August 1, 2019 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. AMRIT BAI CHANDRA
|
June 19, 2019 |
|
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO LTD Vs. PINTU @ PITAMBER DHANKAR S/O KHEMLAL
|
February 15, 2019 |
|
DIVYA PAWAR Vs. STATE OF CHHATTISGARH
|
January 31, 2019 |
|
DOGESHWARI MESHRAM WD/O LATE DEEPAK MESHRAM Vs. VIKRAY SINGH BADA S/O FRANSIS BADA
|
May 9, 2019 |
|
DOLAMANI, SON OF SADANAND Vs. STATE OF CHHATTISGARH THROUGH - DISTRICT MAGISTRATE
|
May 3, 2019 |
|
DOMAN SINGH VERMA Vs. STEEL AUTHORITY OF INDIA LTD
|
January 14, 2019 |
|
DOMARA PRASAD S/O SHOBHIT RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION
|
April 11, 2019 |
|
DOMESHWAR @ DOMESH S/O DEO PRASAD Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
DONGAR Vs. STATE OF CHHATTISGARH
|
February 22, 2019 |
|
DR.SWARAJ BANDHU KESH Vs. THE UNION OF INDIA
|
April 15, 2019 |
|
DRISHTI RAJPOOT Vs. STATE OF CHHATTISGARH
|
July 3, 2019 |
|
DUKALHA GOND Vs. GOVIND PRASAD DHRUV
|
January 10, 2019 |
|
DUKALHIN BAI Vs. STATE OF MADHYA PRADESH
|
September 26, 2019 |
|
DUKALU RAM, Vs. STATE OF MADHYA PRADESH
|
December 4, 2019 |
|
DULARI BAI (NOW DEAD) Vs. LRS
|
May 16, 2019 |
|
DULICHAND AGRAWAL Vs. RAMCHANDRA PRASAD
|
February 28, 2019 |
|
DUMESHWARI Vs. DEVENDRA KUMAR DEWANGAN
|
October 1, 2019 |
|
DURESH KUMAR SAHU S/O KAUSHAL KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
February 11, 2019 |
|
DURG ZILA THOK UPBHOKTA SEHKARI BHANDAR DURG Vs. STATE OF CHHATTISGARH
|
October 21, 2019 |
|
DURGAWATI DEVI JAISWAL Vs. KAMLABAI ALIAS KAMLESH BEN
|
January 10, 2019 |
|
DURGESH KUMAR TIWARI Vs. STATE OF CHHATTISGARH
|
September 13, 2019 |
|
DURGESH NETAM Vs. STATE OF CHHATTISGARH
|
July 10, 2019 |
|
DURGESH SWEEPER S/O SURENDRA Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
DURGESH VISHWAKARMA @ SONU Vs. STATE OF CHHATTISGARH
|
August 22, 2019 |
|
DURLABH SETH S/O LATE GAHDAL SETH Vs. RAGHUVIR JHA S/O RAM NARAYAN JHA
|
March 28, 2019 |
|
DUSHMAN BEDTA AND ORS. Vs. KALIK RAM SETHIYA AND ORS.
|
June 26, 2019 |
|
DWARIKA BAI, D/O KARTIK RAM Vs. MANIRAM, S/O NAROTTAM SAHU
|
March 18, 2019 |
|
DWARIKA PRASAD Vs. MURARI LAL SONI
|
October 24, 2019 |
|
DWARIKA SINGH Vs. KAMALWATI BAI
|
November 27, 2019 |
|
ENARCH CONSULTANTS PVT LTD (CONSULTING ENGINEERS Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
FADAL SON OF SHANKAR LAL (DEAD) Vs. PRABHA DEVI (DEAD)
|
July 2, 2019 |
|
FAIZ AHMED Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
FAIZ AHMED S/O SHAKIL AHMED Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
FEKURAM TANDON Vs. STATE OF C.G. AND ORS.
|
November 5, 2019 |
|
FIRATRAM SAHU Vs. ASHOK KUMAR SAHU
|
November 19, 2019 |
|
FIROJ KHAN Vs. SHYAMAPATI
|
March 18, 2019 |
|
FIROZ SIDDIQUI, Vs. STATE OF CHHATTISGARH
|
December 9, 2019 |
|
FOOD CORPORATION OF INDIA Vs. RAM KUMAR AKELA
|
February 27, 2019 |
|
FOOD CORPORATION OF INDIA Vs. M P RICE TRADING COMPANY, MAHASAMUND (MP)
|
January 3, 2019 |
|
FULBASIA W/O LATE JUGESHWAR Vs. SHANKAR PRASAD KASHYAP S/O NAHU KASHYAP
|
February 27, 2019 |
|
FULESHWARI @ ANITA SINGH Vs. STATE OF CHHATTISGARH
|
November 5, 2019 |
|
FULMATI CHOUDHARY Vs. CENTRAL BANK OF INDIA
|
July 4, 2019 |
|
FULSINGH KURMI Vs. ROOPSINGH KURMI
|
October 4, 2019 |
|
FUTURE GENERAL INDIA INSURANCE CO. LTD Vs. MOTILAL VERMA
|
February 13, 2019 |
|
FUTURE GENERALI INDIA INSURANCE CO. LTD. AND ORS. Vs. ARTI SINGH THAKUR KHANGAR AND ORS.
|
September 3, 2019 |
|
G. VENKAT GIRI RAO Vs. SMT. Y. MEERA BAI
|
April 30, 2019 |
|
G.P.S. SARANA Vs. BAGRI ENTERPRISES
|
January 18, 2019 |
|
GAFOOR KHAN Vs. ASHIKOON
|
July 29, 2019 |
|
GAINDA RAM CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
July 5, 2019 |
|
GAIS BAI, W/O SANTRAM Vs. STATE OF CHHATTISGARH THROUGH P S PENDRA
|
August 16, 2019 |
|
GAJANAND KURRE S/O RAMKUMAR KURRE Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MUNGELI
|
January 2, 2019 |
|
GAJANAND PRASAD PANDEY Vs. ALKA SHUKLA
|
January 17, 2019 |
|
GAJENDRA SINGH TOMAR Vs. UNION OF INDIA
|
February 1, 2019 |
|
GANESH Vs. STATE OF CHHATTISGARH
|
November 20, 2019 |
|
GANESH KUMAR KASER Vs. MATHURA BAI (DEAD)
|
June 25, 2019 |
|
GANESH PRASAD Vs. STATE OF CHHATTISGARH
|
April 11, 2019 |
|
GANESH RAM KANWAR Vs. GANESH PRASAD TELI
|
June 20, 2019 |
|
GANESH RAM KASHYAP AND ORS. Vs. STATE OF C.G.
|
April 29, 2019 |
|
GANESH RAWAT Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
GANESH S/O SUKHDEO Vs. RAGHUNATH, S/O SUNDER GOND
|
March 15, 2019 |
|
GANESH SAHU Vs. STATE OF CHHATTISGARH
|
August 22, 2019 |
|
GANESH SINGH, S/O RAMDAS Vs. MILANRAM, S/O PAKALU
|
February 20, 2019 |
|
GANESH TIWARI Vs. KAMLA TIWARI
|
October 4, 2019 |
|
GANESHRAM SONI Vs. MARUTISHARAN SONI
|
August 19, 2019 |
|
GANESHWAR KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
|
April 9, 2019 |
|
GANGA Vs. BACHU RAJWAR
|
July 24, 2019 |
|
GANGA PRASAD Vs. STATE OF CHHATTISGARH
|
February 18, 2019 |
|
GANGA RAM SAHU Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
GANGADHAR PATEL Vs. BHOJ KUMAR
|
October 17, 2019 |
|
GANGIYA BAI SAHU Vs. MANHARAN SAHU
|
June 28, 2019 |
|
GANGOTRI BAI Vs. ANAND RAM @ BHAGAN
|
August 23, 2019 |
|
GANGOTRI SAHU Vs. SUJAN DAS MANIKPURI
|
May 8, 2019 |
|
GANNU @ GAANU RAM Vs. DHANMAT BAI
|
January 17, 2019 |
|
GANNU RAM SAHU Vs. SAMARU RAM
|
December 3, 2019 |
|
GANNULAL DEWANGAN Vs. STATE OF CHHATTISGARH
|
September 26, 2019 |
|
GANPATI MOTORS Vs. STATE OF CHHATTISGARH
|
May 16, 2019 |
|
GARIMA DEOPUJARI Vs. STATE OF CHHATTISGARH
|
April 15, 2019 |
|
GARIMA JOSHI Vs. STATE OF CHHATTISGARH
|
June 20, 2019 |
|
GAURAV MANGLANI Vs. STATE OF CHHATTISGARH
|
September 13, 2019 |
|
GAURAV WADHWA Vs. PARMINDER KAUR
|
September 20, 2019 |
|
GAURI BAI NIRMALKAR WD/O LATE PAKLURAM NIRMALKAR Vs. BALRAM GUPTA S/O BHARAT GUPTA
|
April 5, 2019 |
|
GAYARAM AND ORS. Vs. STATE OF C.G.
|
May 2, 2019 |
|
GAYATRI PRASAD PATEL Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
GAYATRI SAHU Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
|
GAYATRI SAHU Vs. STATE OF CHHATTISGARH
|
April 11, 2019 |
|
GAYATRI VAYAS Vs. STATE OF CHHATTISGARH
|
February 28, 2019 |
|
GAYATRI YADAV W/O ANIL KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
July 10, 2019 |
|
GAYTRI BAI Vs. RAMESH KUMAR KASHYAP
|
February 5, 2019 |
|
GAYTRI DEVI MISHRA Vs. SHAKTI MISHRA
|
January 28, 2019 |
|
GEETA BAI Vs. DAVID BARLE
|
May 3, 2019 |
|
GEETA KUNJAM Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
|
GEETA ROY, W/O P K ROY Vs. MANOJ BITHALKAR, S/O M M BITHALKAR
|
October 4, 2019 |
|
GEETA SINGH Vs. JAI PRAKASH
|
March 18, 2019 |
|
GEETABEN PATEL WD/O KANNUBHAI @ RAJUL BHAI PATEL Vs. PRAKASH MAGANLAL BADIYA, S/O MAGANLAL BADIYA
|
April 2, 2019 |
|
GEETANJALI PATEL Vs. BRANCH MANAGER
|
February 4, 2019 |
|
GENDLAL Vs. DEVKIBAI
|
November 5, 2019 |
|
GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD. Vs. D.P. SARAF
|
October 1, 2019 |
|
GHANSHYAM GUPTA Vs. TANU GUPTA
|
July 30, 2019 |
|
GHANSHYAM S/O BANSHIDHAR Vs. DEEPAK KUMAR PATNAYAK, SON OF MANOHAR PATNAYAK
|
March 8, 2019 |
|
GHANSHYAMDAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
GHARAU DAS AND ORS. Vs. STATE OF C.G.
|
August 14, 2019 |
|
GHASIRAM YADU S/O SHOBHARAM YADU Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
GHINA RAM S/O. MOSU Vs. STATE OF CHHATTISGARH
|
December 13, 2019 |
|
GHONDUL DAS Vs. CHATUR DAS
|
September 26, 2019 |
|
GHUGAL YUKTA ANIL Vs. STATE OF CHHATTISGARH
|
October 21, 2019 |
|
GHUNESHWAR Vs. RAIGARH IRON INDUSTRIES LIMITED
|
November 14, 2019 |
|
GIRDHARI Vs. BARATI
|
July 11, 2019 |
|
GIRISH BANSAL Vs. YOGENDRA NATH SAHU
|
October 15, 2019 |
|
GIRNI BAI DHRUV Vs. RAMESH KUMAR SAHU
|
December 19, 2019 |
|
GOHDUL, S/O KHORA GOND Vs. BACHAN RAI, S/O GOTIA
|
February 1, 2019 |
|
GOMTY RAGHWAN Vs. UCO BANK BRANCH KUSUMKATA
|
April 11, 2019 |
|
GOPAL BAJAJ Vs. STATE OF CHHATTISGARH
|
April 24, 2019 |
|
GOPAL KUMAR KUNJAM S/O KRISHNA RAM KUNJAM Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, CHARAMA, DISTRICT NORTH BASTAR, KANKER (CG)
|
February 14, 2019 |
|
GOPAL PRASAD, S/O JHIT RAM Vs. LAXMIN BAI, D/O CHHANNU LAL
|
December 16, 2019 |
|
GOPAL THAKU Vs. STATE OF CHHATTISGARH
|
April 15, 2019 |
|
GOPI LAL SAHU Vs. STATE OF CHHATTISGARH
|
October 18, 2019 |
|
GORELAL Vs. SOUTH EASTERN COAL FIELDS LTD
|
September 27, 2019 |
|
GORELAL Vs. STATE OF CHHATTISGARH
|
November 20, 2019 |
|
GORELAL THAKUR Vs. STATE OF CHHATTISGARH
|
November 14, 2019 |
|
GOURAV SINGH Vs. STATE OF CHHATTISGARH
|
September 5, 2019 |
|
GOUTAM SIDAR S/O AKBAR SINGH SIDAR Vs. HARJINDAR SINGH S/O KALYAN SINGH
|
January 30, 2019 |
|
GOVERDHAN SAHU Vs. STATE OF CHHATTISGARH THR SECRETARY
|
January 9, 2019 |
|
GOVERDHAN SINGH DEWANGAN Vs. UNION OF INDIA
|
July 29, 2019 |
|
GOVERDHANLAL YADAV Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED
|
July 3, 2019 |
|
GOVERNING BODY OF KAMLA DEVI SANGEET MAHAVIDYALAYA Vs. SURJEET SEN
|
February 8, 2019 |
|
GOVIND NISHAD Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
GOVIND PRASAD SHUKLA Vs. NEVENDRA SAHU
|
April 26, 2019 |
|
GOVIND RAM BASANTANI, Vs. GOPALJI MANDIR TRUST
|
October 23, 2019 |
|
GOVIND SINGH Vs. BEENA SINGH
|
June 26, 2019 |
|
GUDDA Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
|
July 11, 2019 |
|
GULAB BAI MAITRI W/O JAGESHWAR MAITRI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY PANCHAYAT RURAL DEVELOPMENT
DEPARTMENT GOVERMENT OF CHHATTISGARH
|
February 13, 2019 |
|
GULAB PANDEY WD/O LATE VIDYADHAR PANDEY Vs. PRESIDENT / SECRETARY VIDYUT GRIH VIDYALAYA PRABANDHAN SAMITI
|
March 20, 2019 |
|
GULAB VERMA Vs. STATE OF CHHATTISGARH
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July 15, 2019 |
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GULAM BHAI Vs. STATE OF CHHATTISGARH
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July 30, 2019 |
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GULAM RABBANI, S/O GULAM JILANI Vs. RAMNIWAS SHARMA, S/O SHRI RAMLAKHAN SHARMA
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October 4, 2019 |
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GULFASHA QURESHI Vs. STATE OF CHHATTISGARH
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July 10, 2019 |
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GULLU ALIAS VINAY SHANKAR, Vs. STATE OF CHHATTISGARH
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December 6, 2019 |
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GULREJ SHAH Vs. STATE OF CHHATTISGARH
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May 16, 2019 |
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GULSHAN DEWANGAN Vs. STATE OF CHHATTISGARH
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April 18, 2019 |
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GULSHAN SAHU S/O BUDHRAM SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE RAIPUR CHHATTISGARH
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February 28, 2019 |
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GURBARI BAI W/O LATE SHANKAR DAS Vs. HARMINDAR SINGH S/O BACCHAN SINGH
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April 10, 2019 |
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GURU DHARSHAN SINGH LAMBA Vs. STATE BANK OF INDIA
|
June 26, 2019 |
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GURU GHASIDAS CENTRAL UNIVERSITY Vs. GANESH PRASAD SHUKLA
|
January 23, 2019 |
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GURU GHASIDAS UNIVERSITY Vs. KU. ARCHANA SAXENA
|
July 12, 2019 |
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GURUDEEP ENTERPRISES ENGINEERING FABRICATES AND CONTRACTOR Vs. YOGESH KUMAR VERMA
|
November 26, 2019 |
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GURUMUKH DAS ADVANI (DEAD) Vs. HARISHANKAR PANDEY
|
September 4, 2019 |
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GURUNANAK EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
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GURUPAD SAMBHAV RAM Vs. PRASHANT SINHA
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August 2, 2019 |
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GURUVINDER PAL SINGH JUNEJA Vs. ANITA JAIN
|
October 23, 2019 |
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GURUWARIN BAI Vs. LAKHAN LAL
|
February 26, 2019 |
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HANSBAI W/O LATE BANSHILAL @ BANSHIDHAR PATEL Vs. PUKHRAM S/O PARASRAM PATEL
|
February 14, 2019 |
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HARCHANDRAI BAGOMAL DAAL MILL Vs. UNION OF INDIA
|
December 13, 2019 |
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HARCHARAN SINGH Vs. VIKKI SINGH
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April 4, 2019 |
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HARDAYAL DHYAN SINGH Vs. SARDAR BALBIR SINGH CHADDA
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February 20, 2019 |
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HARDEV HARDWARE AND SANITATION Vs. KUNTI DHIWAR
|
February 5, 2019 |
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HARI PRASAD Vs. JANAK LAL AGE 75 YEARS
|
December 11, 2019 |
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HARI PRASAD Vs. STATE OF CHHATTISGARH
|
November 29, 2019 |
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HARIOM RICE MILL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -2 (1)
|
April 5, 2019 |
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HARIRAM S/O GANGARAM NISHAD Vs. STATE OF CHHATTISGARH THR POLICE STATION SIMGA
|
January 7, 2019 |
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HARISH Vs. STATE OF CHHATTISGARH
|
November 20, 2019 |
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HARISH CHANDRA GUPTA (DIED AND DELETED) Vs. CENTRAL RESERVE POLICE FORCE
|
January 15, 2019 |
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HARISH CHANDRAKAR S/O SHIV KUMAR CHANDRAKAR Vs. TEJ PRAKASH CHANDRAKAR S/O BHUSHAN LAL CHANDRAKAR
|
May 8, 2019 |
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HARISH KHURANA S/O LATE HAR BHAGWAN SINGH KHURANA Vs. CHHABI LAL S/O SAHDEO VERMA
|
February 26, 2019 |
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HARISH PRASAD Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
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HARISHANKAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
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March 25, 2019 |
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HARISHCHANDRA BARMATE @ RAJWA BARMATE S/O SONSINGH BARMATE Vs. BRANCH MANAGER, IFFICO TOKIYO GENERAL INSURANCE CO LIMITED
|
March 29, 2019 |
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HARIVALLABH AGRAWAL Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
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HARJIT SINGH, S/O LATE BUDH SINGH Vs. SHOBHA MISHRA, W/O SANJAY MISHRA
|
April 26, 2019 |
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HARNAM SINGH ORE Vs. STATE OF MADHYA PRADESH
|
August 29, 2019 |
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HARNARAYAN YADAV Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
|
January 7, 2019 |
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HARSHAD GUPTA, S/O BHAGIRATHI GUPTA Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION BAGHBAHAR
|
May 13, 2019 |
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HAZI ABDUL RAHIM KHAN Vs. MOHAMMED KARIM
|
September 20, 2019 |
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HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. SHESH NARAYAN SAHU AND ORS.
|
May 6, 2019 |
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HEERA LAL S/O LATE ROOP LAL RAJAK Vs. PRAFUL JAISWAL S/O CHAMPALAL JAISWAL
|
February 11, 2019 |
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HEERADHAN URAON Vs. STATE OF CHHATTISGARH
|
February 15, 2019 |
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HEERALAL Vs. MANJU YADAV
|
November 8, 2019 |
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HEERALAL AND ORS. Vs. MANJU YADAV AND ORS.
|
September 18, 2019 |
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HEERALAL S/O BHAGIRATHI DIWANAGE Vs. STATE OF CHHATTISGARH THROUGH PS CITY KOTWALI
|
February 7, 2019 |
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HEM DATTA KESHARWANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 31, 2019 |
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HEM LAL S/O JHUMAR SINGH Vs. JAWAHAR LAL PANDEY
|
July 22, 2019 |
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HEMANT @ BHAGDAN NISHAD, Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
HEMANT SINGH RAJPUT Vs. SMT. REKHA RAJPUT
|
April 22, 2019 |
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HEMIN BAI DHRITLAHARE Vs. TEKRAM SAHU
|
June 19, 2019 |
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HEMLAL Vs. BUDU DEAD
|
September 12, 2019 |
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HEMLAL VERMA Vs. STATE OF CHHATTISGARH
|
November 28, 2019 |
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HEMLATA NAMDEO, W/O R K PATKAR Vs. BISAHU RAM SAHU, S/O RAM LAL SAHU
|
January 22, 2019 |
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HEMLATA PRADHAN Vs. STATE OF CHHATTISGARH AND ORS.
|
September 11, 2019 |
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HEMLATA SAHU Vs. STATE OF CHHATTISGARH
|
September 19, 2019 |
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HEMLATA THAKUR W/O LATE MANSINGH THAKUR Vs. PARAMJEET SINGH S/O BAHADUR SINGH
|
March 29, 2019 |
|
HEMLATA TURKANE Vs. SANJEEV KUMAR SAHU
|
April 30, 2019 |
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HEMNARAYAN, S/O PITAMBER SINGH Vs. STATE OF CHHATTISGARH THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF HOME
|
February 18, 2019 |
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HEMSHANKAR S/O JHANGLU RAM Vs. STATE OF CHHATTISGARH, THROUGH ITS PRINCIPAL SECRETARY
|
March 13, 2019 |
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HIMANCHAL PRASAD PATEL Vs. STATE OF C.G.
|
November 8, 2019 |
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HIMANCHAL SINGH Vs. STATE OF CHHATTISGARH
|
February 22, 2019 |
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HIMANI BAGHEL D/O SHIVRAM BAGHEL Vs. BHIMSEN S/O DONDA RAM
|
December 6, 2019 |
|
HIMANSHU NAMDEO Vs. DENA BANK
|
November 19, 2019 |
|
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA,
|
March 26, 2019 |
|
HINSARAM SAHU Vs. ABDUL SAMAD
|
May 16, 2019 |
|
HIRA YADAV W/O LATE DEVLAL Vs. RAMESH KAUSHIK S/O CHANDRA DATT SHARMA
|
March 7, 2019 |
|
HOLARAM @ HOLAMAL S/O LATE GIDDUMAL PESWANI Vs. BABITA JAIN W/O PANKAJ KUMAR JAIN
|
March 5, 2019 |
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HONEY CHOPRA S/O DALI CHAND CHOPRA Vs. STATE OF CHHATTISGARH
|
May 2, 2019 |
|
HUMENDRA KUMAR PAWADE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, PANCHAYAT AND
RURAL DEPARTMENT
|
March 28, 2019 |
|
HUNGARAM S/O BODARAM Vs. HUDMARAM MARKAM S/O JOGA MARKAM
|
May 9, 2019 |
|
I. LAKRA Vs. PRAKASH JEET JHA
|
November 5, 2019 |
|
ICICI LOMBARD, GENERAL INSURANCE COMPANY LIMITED Vs. PRAMESH RATRE, S/O MANOHAR LAL RATRE; DINESH KUMAR BANJARE S/O RAMADHAR BANJARE; KHUSHAL BHOSLE W/O RAGHUPURI RAO
|
February 7, 2019 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. MANGRIYA BAI
|
May 3, 2019 |
|
IMRAN RAHAMAT WALA Vs. STATE OF CHHATTISGARH
|
August 23, 2019 |
|
IN REFERENCE HIGH COURT OF CHHATTISGARH Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, HOME DEPARTMENT
|
February 8, 2019 |
|
INCOME TAX OFFICER -1 Vs. KAMALA OJHA
|
June 25, 2019 |
|
IND SYNERGY LIMITED, THOUGH ITS AUTHORISED SIGNATORY SATYADEEP SAHUKAR Vs. SURESH CHAND GOYAL S/O LATE RATANLAL GOYAL
|
March 1, 2019 |
|
INDARAUTIN BAI Vs. ASHOK BAVANKAR
|
August 20, 2019 |
|
INDER KUMAR SAHU Vs. AWADH RAM DHRUV
|
December 12, 2019 |
|
INDIAN CHURCH COUNCIL OF DISCIPLES OF CHRIST Vs. KRISHNA KUMAR AGRAWAL
|
September 12, 2019 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. A.K.SINGH
|
August 1, 2019 |
|
INDIRA BAI W/O GULABCHAND DEVANGAN Vs. BALRAM GUPTA S/O BHARAT GUPTA
|
April 5, 2019 |
|
INDIRA CHELAK W/O DHELU CHELAK Vs. SHANBHU LAL S/O BHOLA
|
March 7, 2019 |
|
INDIRA KHER Vs. NIRMALA DEVI NATHANI
|
August 13, 2019 |
|
INDRAJEET SINGH CHAKREL S/O I S CHAKREL Vs. JASMEET KAUR W/O INDRAJEET SINGH CHAKREL
|
February 14, 2019 |
|
INDRAJIT PATEL Vs. ASSISTANT ENGINEER
|
March 20, 2019 |
|
INDRANI BAI Vs. RAVINDRA KUMAR VERMA S/O RUPNARAYAN VERMA
|
February 28, 2019 |
|
INDUS SMELTERS LIMITED Vs. ALAPS TEXFEB PRIVATE LIMITED
|
August 30, 2019 |
|
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD Vs. STATE OF CHHATTISGARH
|
September 11, 2019 |
|
ISHWAR Vs. STATE OF CHHATTISGARH THR DISTRICT MAGISTRATE
|
January 22, 2019 |
|
ISHWAR LAL DEWANGAN S/O LATE KAMTA PRASAD Vs. STATE OF CHHATTISGARH THR SECRETARY, DEPARTMENT OF AGRICULTURE
|
January 28, 2019 |
|
ISHWARI BAI Vs. ASHOK MASIH
|
June 18, 2019 |
|
ISHWER Vs. STATE OF CHHATTISGARH
|
January 4, 2019 |
|
ISHWER SINGH Vs. JANAK SINGH
|
October 24, 2019 |
|
J.K.TRANSPORT CO Vs. COMMISSIONER OF INCOME-TAX
|
July 24, 2019 |
|
JABER ALI S/O KHUDA BHAGAT ALI Vs. MANOHAR KOSARIYA S/O VIKAI KOSARIYA
|
April 1, 2019 |
|
JABIR SINGH Vs. DHANKUAR
|
July 25, 2019 |
|
JAGAT PAL SINGH Vs. SADHANA JANA
|
August 5, 2019 |
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JAGAT RAM KENWAT Vs. MANGALDAS MANIKPURI
|
November 11, 2019 |
|
JAGAT RAM MANJHI Vs. JYOTI BAI MANJHI
|
April 22, 2019 |
|
JAGAT SINGH Vs. RAMA
|
December 3, 2019 |
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JAGBANDHAN GOND S/O RAMDHAN GOND Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
JAGDISH PRASAD RATHORE Vs. A. GANGOTRI BAI
|
November 29, 2019 |
|
JAGDISH RAM KOSARE Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
|
JAGJEET SINGH SALUJA Vs. STATE OF CHHATTISGARH
|
November 13, 2019 |
|
JAGMOHANI BAI W/O BHOLA Vs. MANSHURAM S/O RUSHNATHRAM
|
April 12, 2019 |
|
JAGNNATH PRASAD Vs. ASHISH KUMAR SAHU
|
November 21, 2019 |
|
JAGTURAM SETHIYA, S/O JAGANNATH SETHIYA Vs. RAMBATI, W/O JAGTURAM SETHIYA
|
April 22, 2019 |
|
JAI KUMAR SAO Vs. OM NARAYAN SINGH @ MUNNA SINGH
|
February 18, 2019 |
|
JAI NARAYAN KADAM Vs. NARAYAN SONI
|
May 2, 2019 |
|
JAI PRAKASH GUPTA Vs. STATE OF CHHATTISGARH
|
December 5, 2019 |
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JAI SINGH SARSWAT S/O PUNI RAM SARWAT Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCTION DEPARTMENT
|
April 9, 2019 |
|
JAI SINGH, S/O DHARAM SAI PANDO Vs. STATE OF CHHATTISGARH
|
April 11, 2019 |
|
JAINENDRA KUMAR BAGHEL S/O K R BAGHEL Vs. INDIAN OIL CORPORATION LTD THROUGH SENIOR DIVISIONAL RETAIL SALES MANAGER, RAIPUR DIVISION, INDIAN OIL BHAWAN
|
March 27, 2019 |
|
JAIPRAKASH PRAJAPATI Vs. STATE OF CHHATTISGARH
|
December 2, 2019 |
|
JAIPRAKASH SONWANI Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
JAIRAM, S/O KANHAIYA RAM SAHU Vs. STATE OF CHHATTISGARH
|
August 9, 2019 |
|
JAL SINGH Vs. KAMLI BAI
|
December 10, 2019 |
|
JALO BHOI Vs. STATE OF CHHATTISGARH
|
January 3, 2019 |
|
JAMUNA PRASAD JAISWAL Vs. MOTILAL JAYASWAL
|
April 11, 2019 |
|
JAN GYANODAYA VIKASH SAMITI Vs. UNION OF INDIA
|
January 14, 2019 |
|
JANAK RAM Vs. GANESH RAM
|
September 18, 2019 |
|
JANARDAN GIRI S/O D. GIRI Vs. STATE OF CHHATTISGARH
|
March 14, 2019 |
|
JANATA RAM DHRUW Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
JASINTA TOPPO W/O NORBART LAKRA Vs. STATE OF CHHATTISGARH
|
July 11, 2019 |
|
JASPAL SINGH S/O RAJINDER SINGH ARORA Vs. STATE OF CHHATTISGARH
|
December 10, 2019 |
|
JASWANT SINGH TYAGI S/O MITHAN SINGH TYAGI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRES
|
September 6, 2019 |
|
JATAN DEVI BOTHARA Vs. USHA DEVI AGRAWAL
|
July 1, 2019 |
|
JATAN DEVI BOTHARA, W/O MOHAN LAL BOTHARA Vs. USHA DEVI AGRAWAL, W/O HANUMAN PRASAD AGRAWAL
|
February 20, 2019 |
|
JAVED PARVEJ @ AARIF, Vs. SHABNAM
|
December 13, 2019 |
|
JAVINDAR SINGH Vs. THANWAR
|
March 27, 2019 |
|
JAWAHAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
|
JAY MAA KHUDIYA RANI Vs. JAI BHAWANI SWA SAHAYATA SAMOOHA
|
May 17, 2019 |
|
JAYANTO MITRA Vs. NAMITA MITRA
|
July 12, 2019 |
|
JAYANTRI BAI Vs. TARUN KUMAR GAJENDRA
|
April 1, 2019 |
|
JAYENDRA SAHU Vs. STATE OF CHHATTISGARH
|
October 21, 2019 |
|
JAYESH YADAV Vs. ARYA PRATINIDHI SABHA
|
November 29, 2019 |
|
JEETRAM PATEL S/O PURANJANLAL PATEL Vs. SHANTI PATEL W/O JEETRAM PATEL
|
October 4, 2019 |
|
JETHMAL SONI Vs. HARIOM SONI
|
January 2, 2019 |
|
JETHURAM S/O LATE PRABHURAM Vs. STATE OF CHHATTISGARH
|
April 10, 2019 |
|
JHURRU Vs. CHEDILAL
|
October 4, 2019 |
|
JINDAL INFRA STRUCTURE PARTNERSHIP FIRM, Vs. UNION OF INDIA
|
August 1, 2019 |
|
JINDAL STEEL & POWER LIMITED Vs. STATE OF CHHATTISGARH, COMMERCE AND INDUSTRY DEPARTMENT
|
October 4, 2019 |
|
JITENDRA Vs. STATE OF CHHATTISGARH
|
October 1, 2019 |
|
JITENDRA CHAUDHARI Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
JITENDRA DUBEY Vs. RAHUL DUBEY
|
April 26, 2019 |
|
JITENDRA KUMAR JHA Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
JITENDRA KUMAR SAHU Vs. LAXMI NARAYAN SHARMA
|
March 28, 2019 |
|
JITENDRA KUMAR THAKUR Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCATION DEPARTMENT
|
April 9, 2019 |
|
JIVAN Vs. STATE OF.M.P
|
July 11, 2019 |
|
JODHI RAM (SINCE DECEASED) Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION
|
March 7, 2019 |
|
JOGILAL YADAV Vs. ABDUL KAREEM
|
September 18, 2019 |
|
JOGSAI S/O. SANTRAM Vs. ANTRAM S/O. BUDHAU
|
March 15, 2019 |
|
JOHAN KHAKHA Vs. STATE OF CHHATTISGARH
|
September 9, 2019 |
|
JOKHAN Vs. STATE OF C.G.
|
March 18, 2019 |
|
JOKHU Vs. JILA SAHAKARI BHOOMI VIKAS BANK MARYADIT
|
November 14, 2019 |
|
JONATHAN RICHARD THIYAGRAJAN Vs. TANUBHA THIYAGRAJAN
|
March 5, 2019 |
|
JOOHEE JAISWAL Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
JOTHRAM AGARIYA Vs. STATE OF CHHATTISGARH
|
October 18, 2019 |
|
JUG MAHADEV EDUCATION SOCIETY Vs. DIRECTORATE
|
January 21, 2019 |
|
JUG MAHADEV EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH
|
December 2, 2019 |
|
JUGRI BAI & ANR. Vs. KAMAL BAI & ORS.
|
July 31, 2019 |
|
JUHI KASHYAP D/O VINOD KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
|
January 7, 2019 |
|
JUNGBAHADUR SINGH Vs. STATE OF CHHATTISGARH
|
July 25, 2019 |
|
JURMAT AND ORS. Vs. MOHAMMAD ALAM AND ORS.
|
September 19, 2019 |
|
JYOTI CHOUHAN Vs. VINAY KUMAR CHOUHAN
|
July 9, 2019 |
|
JYOTI GENDRE Vs. RADHESHYAM SINGH
|
October 4, 2019 |
|
JYOTI SINGH BAIS Vs. PREM LAL HALWAI
|
November 14, 2019 |
|
JYOTI TAIDE Vs. SUNIL DAMBARE AND ORS.
|
May 15, 2019 |
|
K K MASIH Vs. SECRETARY
|
January 16, 2019 |
|
K M SAO Vs. STATE OF CHHATTISGARH
|
January 22, 2019 |
|
K. P. TIWARI Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY
|
November 7, 2019 |
|
K.K.MASIH Vs. SECRETARY, M.P.E.B. RAMPUR (SAKTI BHAWAN)
|
January 16, 2019 |
|
K.N.FULZELE Vs. UNDER SECRETARY
|
May 15, 2019 |
|
K.N.SINGH Vs. STATE OF CHHATTISGARH
|
August 30, 2019 |
|
K.S. INFRA JV Vs. SOUTH EASTERN COALFIELDS LIMITED
|
August 1, 2019 |
|
K.V.NARSAIAH Vs. V.VENKAT RAO
|
August 19, 2019 |
|
KADAM KUNWAR Vs. SUKHNANDAN
|
February 6, 2019 |
|
KAJAL SAHU D/O RAJESH SAHU Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
April 9, 2019 |
|
KAJAL TOLANI D/O SADHU RAM TOLANI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, MANTRALAYA, CHHATTISGARH
|
May 7, 2019 |
|
KAJOL MASULKAR D/O L D MASULKAR Vs. L D MASULKAR
|
March 28, 2019 |
|
KALAM PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
|
July 22, 2019 |
|
KALIM BEG Vs. MEHBOOB HUSSAIN
|
July 12, 2019 |
|
KALPANA SWAMI, D/O LATE KRISHNA SWAMI Vs. STATE OF CHHATTISGARH THROUGH D M
|
February 5, 2019 |
|
KALYAN KALKAR Vs. VINOD TEKAM,
|
April 15, 2019 |
|
KALYAN TOLL INFRASTRUCTURE LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED
|
January 8, 2019 |
|
KAMAL KANT SHRIWAS S/O JAGESHWAR PRASAD SHRIWAS Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, TRIBAL AND SCHEDULE CASTE DEVELOPMENT DEPARTMENT
|
May 2, 2019 |
|
KAMAL KISHORE PATEL S/O CHHATTER SINGH PATEL Vs. PURAN LAL JATWAR S/O PHAGULAL JATWAR
|
May 8, 2019 |
|
KAMAL NARAYAN S/O CHAVI LAL Vs. STATE OF CHHATTISGARH THR SECRETARY
|
January 7, 2019 |
|
KAMAL SINGH Vs. STATE OF CHHATTISGARH
|
May 16, 2019 |
|
KAMALA DEVI Vs. MAHABIR
|
July 26, 2019 |
|
KAMALNARAYAN SAHU Vs. STATE OF CHHATTISGARH
|
August 22, 2019 |
|
KAMDEV DEVDAS Vs. UNION OF INDIA
|
January 21, 2019 |
|
KAMESHWAR PRASAD Vs. SHIVAJEE
|
December 20, 2019 |
|
KAMLA BAI (DEAD) Vs. JAGDEO SINGH (DEAD)
|
November 15, 2019 |
|
KAMLA BAI W/O LATE KIRTAN Vs. SUB-AREA MANAGER SOUTH EASTERN COALFIELDS LIMITED
|
May 10, 2019 |
|
KAMLA DEVI JAIN Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
KAMLAKAR PATIL, S/O SURAJI PATIL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
February 18, 2019 |
|
KAMLELSH KUMAR TANDON Vs. STATE OF CHHATTISGARH
|
March 15, 2019 |
|
KAMLESH Vs. PARWATI
|
January 25, 2019 |
|
KAMLESH Vs. MANJEET KAUR W/O. GURDAYAL SINGH
|
March 14, 2019 |
|
KAMLESH KIRTI Vs. VIBHA SINGH
|
July 16, 2019 |
|
KAMLESH KUMAR AGRAWAL Vs. ANUP KUMAR MARTIN
|
January 30, 2019 |
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KAMLESH KUMAR ALIAS KAMAL Vs. STATE OF CHHATTISGARH
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July 15, 2019 |
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KAMLESH KUMAR BHARTI S/O LATE SANTRAM BHARTI Vs. STATE OF CHHATTISGARH
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February 11, 2019 |
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KAMLESH, SON OF BABU LAL CHANDRAKAR Vs. PARWATI, WIFE OF KAMLESH CHANDRAKAR
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January 28, 2019 |
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KAMLESHWAR PRASAD TRIVEDI Vs. STATE OF CHHATTISGARH
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October 17, 2019 |
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KAMLESHWAR SAI PAIKRA S/O DHANESHWAR SAI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
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February 7, 2019 |
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KAMLESHWAR SINGH, S/O INDRAJEET SINGH Vs. MITHLESH SINGH, W/O KAMLESHWAR SINGH
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February 18, 2019 |
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KAMTA PRASAD Vs. STATE OF CHHATTISGARH
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March 25, 2019 |
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KANHAIYA LAL Vs. STATE OF CHHATTISGARH
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June 19, 2019 |
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KANHAIYA LAL YADAV Vs. STATE OF CHHATTISGARH
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January 14, 2019 |
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KANHAIYA NIRMALKAR, S/O LATE VIPTU RAM Vs. STATE OF CHHATTISGARH
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February 8, 2019 |
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KANHU CHARAN CHOUDHARI S/O SURENDRA KUMAR CHOUDHARI Vs. STATE OF CHHATTISGARH
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March 8, 2019 |
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KANTI BAI W/O RAMCHAND Vs. STATE OF CHHATTISGARH THR SECRETARY
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January 7, 2019 |
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KANTI DEVI SINGH Vs. KUNT RAJ KHALKHO
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January 10, 2019 |
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KANTI MISHRA Vs. RAJENDRA SHANKAR SHUKLA
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November 14, 2019 |
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KANTI MISHRA Vs. RAJENDRA SHANKAR SHUKLA
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November 14, 2019 |
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KANWAL SINGH Vs. STATE OF CHHATTISGARH
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January 14, 2019 |
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KAPIL Vs. JELURAM (DIED AND DELETED)
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January 11, 2019 |
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KARAN RAJ DUSEJA S/O SHRI LEKHRAJ DUSEJA Vs. STATE OF CHHATTISGARH
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November 26, 2019 |
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KARLU RAM Vs. STATE OF CHHATTISGARH
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January 8, 2019 |
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KARTIK KHABBU BABRI Vs. STATE OF CHHATTISGARH THROUGH S H O - P S TARBAHAR
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January 21, 2019 |
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KARUNA SARVE W/O LATE DINESH CHANDRA SARVE Vs. STATE OF CHHATTISGARH
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July 9, 2019 |
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KASHI BAI KHARE Vs. STATE OF CHHATTISGARH
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December 2, 2019 |
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KASHINATH AND SONS BENGALI COLONY Vs. EMPLOYEE STATE INSURANCE CORPORATION THROUGH DEPUTY DIRECTOR
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February 13, 2019 |
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KASHTHAGAR ADHIKARI Vs. RAM SINGH DEAD
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April 26, 2019 |
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KASTURCHAND BAFNA Vs. STATE OF CHHATTISGARH
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July 25, 2019 |
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KATIKA BAI Vs. RAKESH @ RAJESH KUMAR
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January 14, 2019 |
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KAUSHAL CHOUHAN Vs. STATE OF CHHATTISGARH
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March 5, 2019 |
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KAUSHIK DAS MANIKPURI S/O SUKHIDAS Vs. STATE OF CHHATTISGARH
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May 3, 2019 |
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KAUSHILYA Vs. STATE OF MADHYA PRADESH
|
December 12, 2019 |
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KAUSHILYA BAI SINHA Vs. STATE OF CHHATTISGARH
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April 1, 2019 |
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KAUSHILYA TANDAN Vs. VINOD KUMAR RAJAK
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February 27, 2019 |
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KAVI LAL Vs. RATNI
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December 9, 2019 |
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KAWALJEET KAUR @ KHUSHBU DUA Vs. SURJEET DUA
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December 6, 2019 |
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KAWALSAI RAJWADE S/O ABHAY LAL RAJWADE Vs. STATE OF CHHATTISGARH THROUGH SHO
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January 30, 2019 |
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KAYASO Vs. BAIJNATH
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September 3, 2019 |
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KEDAR NATH PANDEY (SINCE DECEASED) THROUGH LRS Vs. HEERA LAL JAISWAL (SINCE DECEASED) THROUGH LRS
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March 12, 2019 |
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KEJA BAI Vs. ULTRATECH CEMENT LIMITED
|
November 20, 2019 |
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KEJURAM Vs. GAYNA BAI
|
September 27, 2019 |
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KESHAR BAI W/O MALIK RAM SHARMA Vs. STATE OF CHHATTISGARH
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July 23, 2019 |
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KESHAR DEVI Vs. RAMILA JAISWAL
|
October 24, 2019 |
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KESHAV KUMAR DAS @ MANTUDAS Vs. STATE OF CHHATTISGARH
|
May 3, 2019 |
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KESHAV KUMAR SAHU Vs. SANJAY CHHATRI
|
January 9, 2019 |
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KESHAV SINGH YADAV Vs. STATE OF CHHATTISGARH
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August 23, 2019 |
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KESHAVRAM Vs. KUBERCHARAN
|
October 18, 2019 |
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KESHWAR Vs. HARMANIYA
|
December 19, 2019 |
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KEWAL KRISHNAKANT VISHWAKARMA Vs. STATE OF CHHATTISGARH
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March 5, 2019 |
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KHAIRUNNISHA Vs. RAJA SONI
|
January 29, 2019 |
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KHAN WAQUARUZZAMAN KHAN Vs. STATE OF CHHATTISGARH
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January 8, 2019 |
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KHEM LAL SAHU Vs. STATE OF CHHATTISGARH
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January 7, 2019 |
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KHEMPRABHA GHRITLAHRE D/O NOHAR SINGH GHRITLAHARE Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT
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April 3, 2019 |
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KHEMRAJ GADA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
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January 21, 2019 |
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KHOMANLAL CHANDRAKAR Vs. TARENDRA KUMAR
|
December 10, 2019 |
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KHORBAHARIN BAI Vs. KALINDRI BAI YADAV
|
April 4, 2019 |
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KHURSID KHAN Vs. STATE OF CHHATTISGARH
|
December 10, 2019 |
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KIRAN AGRAWAL W/O DINDAYAL AGRAWAL Vs. MINOR RAJU KUMAR AJGALE S/O SONURAM AJGALE
|
March 19, 2019 |
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KIRAN DEVI Vs. STATE OF CHHATTISGARH
|
August 2, 2019 |
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KIRANPAL SINGH CHOWLA Vs. GURU GHASIDAS UNIVERSITY
|
April 9, 2019 |
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KIREET PATEL Vs. MAHANGEEN BAI UIKE
|
July 4, 2019 |
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KIRTAN LAL BANIHAR DAS KAUSHAL Vs. DAYALU RAM UIKEY
|
August 2, 2019 |
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KISHAN KUMAR DAS Vs. SUKHRAM NAG
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July 19, 2019 |
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KISHAN KUMBHKAR Vs. VIJAY KUMAR SINGH
|
May 8, 2019 |
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KISHAN SINGH PARVANA Vs. STATE OF C.G.
|
July 29, 2019 |
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KISHORE KUMAR DUGGAD Vs. RAJMAL JAIN
|
December 20, 2019 |
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KISMAT RAO MORE Vs. STATE OF CHHATTISGARH
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February 13, 2019 |
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KOMAL ALIAS GOLU ALIAS BHAIRO KASYAP Vs. STATE OF CHHATTISGARH
|
January 10, 2019 |
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KOMAL PRASAD SHUKLA Vs. RAJ NATH YADAV
|
June 18, 2019 |
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KONDARAM KERKETTA Vs. MANOJ KUMAR
|
January 24, 2019 |
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KOSE BANDHNA URAON Vs. JOGI GUDIL URAON
|
August 23, 2019 |
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KOTESHWAR PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
July 18, 2019 |
|
KOUSHILYA TIWARI WD/O LATE BANSHILAL Vs. AJIT TALLU @ TALLO
|
January 8, 2019 |
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KOUSHLENDRA SINGH JADAUN Vs. STATE OF CHHATTISGARH
|
May 9, 2019 |
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KRIPA RAM Vs. STATE OF CHHATTISGARH
|
March 18, 2019 |
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KRISHANA KUMARI DEVI Vs. HARIHAR CHANDRA BHANJDEO
|
October 4, 2019 |
|
KRISHI UPAJ MANDI SAMITI Vs. FATTECHAND AGRAWAL
|
October 4, 2019 |
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KRISHNA BAI, WD/O BHAUR SINGH RAJPUT Vs. HAFIZUNNISHA BEGUM (DELETED)
|
March 18, 2019 |
|
KRISHNA KANHAIYA Vs. UNION OF INDIA
|
July 26, 2019 |
|
KRISHNA KUMAR Vs. VIVEKANAND VIDYA MANDIR
|
December 20, 2019 |
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KRISHNA KUMAR SAHU Vs. NIRMALA BAI
|
January 24, 2019 |
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KRISHNA MURARI Vs. STATE OF CHHATTISGARH
|
February 11, 2019 |
|
KRISHNAKANT Vs. UNION OF INDIA
|
December 6, 2019 |
|
KRISHNAPAD MANDAL Vs. KALIPAD JORDAR (DEAD)
|
July 26, 2019 |
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KRISHNAPAD S/O SANNATH MANDAL Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
KRITI MISHRA Vs. EASTERN COALFIELDS LIMITED
|
December 19, 2019 |
|
KRUSHNA CHANDRA TRIPATHY Vs. UNION OF INDIA
|
April 30, 2019 |
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KU. ANTIMA PRADHAN Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
KU. MAMTA MARIUM MASIH Vs. STATE OF CHHATTISGARH
|
March 15, 2019 |
|
KULDEEP DHAR DIWAN Vs. STATE OF CHHATTISGARH
|
November 5, 2019 |
|
KULDEEP KUMAR OJHA Vs. STATE OF CHHATTISGARH
|
July 3, 2019 |
|
KUM SANTOSH SHARMA, D/O LATE RADHEY SHYAM SHARMA Vs. CHHATTISGARH STATE ELECTION COMMISSION
|
April 8, 2019 |
|
KUMARI KIRAN @ JASWANTI @ GUDDI, D/O LAL DEWANGAN Vs. STATE OF CHHATTISGARH
|
December 5, 2019 |
|
KUMARI SANGEETA @ SULOCHANA Vs. INDU SAHU
|
February 6, 2019 |
|
KUNJ BIHARI Vs. VIJAY KUMAR AGRAWAL
|
September 12, 2019 |
|
KUNJBIHARI DANSENA S/O JADUNATH DANSENA Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
KUNJBIHARI SONI Vs. MANOJ KUMAR
|
April 11, 2019 |
|
KUNTI BAI Vs. TEKRAM
|
April 2, 2019 |
|
KUNWAR SINGH S/O UMEND DAS Vs. STATE OF CHHATTISGARH THR SECRETARY
|
January 7, 2019 |
|
KUSH KUMAR MISHRA Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
KUSH YADAV, S/O DARAS YADAV Vs. STATE OF CHHATTISGARH
|
July 22, 2019 |
|
KUSHALRAM Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
KUSUM BAI Vs. MOH ASLAM S/O MOH
|
January 18, 2019 |
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KUTUMBHDAS S/O MOTIDAS Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
LACHHURAM JANGHEL Vs. STATE OF CHHATTISGARH
|
January 9, 2019 |
|
LAFARGE INDIA PVT.LTD Vs. GRAM PANCHAYAT ARASMETA
|
July 22, 2019 |
|
LAKHAN JAGAT S/O LACHHI JAGAT Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER, POLICE STATIONKUMHARI, DISTRICT- DURG (C G )
|
March 29, 2019 |
|
LAKHAN LAL AND ORS. Vs. ASHARAM AND ORS.
|
August 6, 2019 |
|
LAKHANLAL KURRE Vs. SARITA SANTWANI
|
November 13, 2019 |
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LAKHANLAL S/O DHANSINGH YADAV Vs. STATE OF CHHATTISGARH
|
January 3, 2019 |
|
LAKHMA Vs. JANKI BAI SAHU
|
August 19, 2019 |
|
LAKRA Vs. PRAKASH JEET JHA
|
November 5, 2019 |
|
LAL PANDEY Vs. MAHENDRA PRATAP JAISWAL
|
March 12, 2019 |
|
LAL SAY Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
|
LALA RAM SAHU Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
|
LALCHAND Vs. STATE OF CHHATTISGARH
|
July 8, 2019 |
|
LALCHAND AGRAWAL Vs. KUNJ BIHARI
|
September 12, 2019 |
|
LALCHAND SAO Vs. STATE OF CHHATTISGARH
|
April 26, 2019 |
|
LALIT SINHA S/O LT BHUNESHWAR PRASAD SINHA Vs. STATE OF CHHATTISGARH, THROUGH PS- NEW RAJENDRA NAGAR, DISTRICT RAIPUR (C G )
|
March 29, 2019 |
|
LALITA DEVI Vs. HEERA LAL KUCHWAHA
|
June 19, 2019 |
|
LALLU RAM SAHU Vs. STATE OF CHHATTISGARH
|
July 12, 2019 |
|
LANCO AMARKANTAK POWER LTD Vs. A P PANDA, CHAIRMAN-CUM-MANAGING DIRECTOR
|
January 7, 2019 |
|
LATIKA BISWAS, W/O. AMAL BISWAS Vs. NAMITA MIRDHA, W/O. PRADEEP MIRDHA
|
August 23, 2019 |
|
LAVKUMAR PATEL, SEVAK LAL PATEL, Vs. NIDRA PATEL
|
April 22, 2019 |
|
LAXMAN PRASAD Vs. DHARAMLAL
|
August 8, 2019 |
|
LAXMAN SAHU S/O LATE RAVINDAR SAHU Vs. STATE OF CHHATTISGARHLABIC
|
January 3, 2019 |
|
LAXMAN SINGH DHURVE Vs. SUNITA BAI
|
January 31, 2019 |
|
LAXMI BAI Vs. STATE OF CHHATTISGARH
|
August 8, 2019 |
|
LAXMI DEVI Vs. STATE OF CHHATTISGARH
|
July 5, 2019 |
|
LAXMI NARAYAN CHANDRAKAR S/O LATE ANANDI NARAYAN CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
February 25, 2019 |
|
LAXMI NARAYAN VERMA Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
LAXMI PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
|
February 19, 2019 |
|
LAXMI PRASAD VISHWAKARMA Vs. SHAKUNTALA SINGH VISHWAKARMA
|
September 26, 2019 |
|
LAXMI VYAS Vs. SIRIYA
|
July 31, 2019 |
|
LAXMICHAND Vs. STATE OF CHHATTISGARH
|
December 12, 2019 |
|
LAXMICHAND GUPTA Vs. SATYANARAYAN GUPTA
|
March 15, 2019 |
|
LAXMIDEVI (DIED AND DELETED) Vs. SANTOSH KUMAR, S/O PUSAU RAM JAISWAL
|
February 6, 2019 |
|
LAXMINARAYAN GUPTA Vs. VIJAY KUMAR SURYAVANSHI
|
January 31, 2019 |
|
LAXMINARAYAN S/O. KESDAL KASHYAP Vs. STATE OF CHHATTISGARH
|
March 15, 2019 |
|
LAXMINARAYAN, Vs. STATE OF CHHATTISGARH
|
December 9, 2019 |
|
LEEL SAI SON OF BHAGIRATHI KUMHAR Vs. STATE OF CHHATTISGARH
|
January 18, 2019 |
|
LEELA AGRAWAL Vs. STATE OF CHHATTISGARH
|
January 23, 2019 |
|
LEELA RAM SAHU S/O RAM SOHAGIL SAHU Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT MANTRALAYA
|
March 28, 2019 |
|
LEELA RAM SONI Vs. KRISHNA DEVI AGRAWAL
|
March 26, 2019 |
|
LEELADHAR RAJPUT S/O DUKHEE RAM RAJPUT Vs. GURU GHASIDAS CENTRAL UNIVERSITY THROUGH ITS REGISTRAR
|
February 20, 2019 |
|
LEEMEN SINGH Vs. STATE OF CHHATTISGARH
|
January 25, 2019 |
|
LILABAI Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
|
LOCHAN SAHU S/O SHRI RAMVISHAL Vs. SHAQIR.@ ARSHAD AHMAD S/O SARBAN KHAN
|
April 2, 2019 |
|
LOKESH KUMAR @ SOYEE SATNAMI Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
LOKESHWARI W/O LATE INDURAM KUNJAM Vs. SEVAKRAM S/O RAMU SAHU AGED
|
April 8, 2019 |
|
LOKNATH ALIAS LAXMINARAYAN SAHU Vs. DHANAU, S/O MANHARAN
|
July 22, 2019 |
|
LUDDHAK RAM CHANDRAVANSHI Vs. STATE OF CHHATTISGARH
|
April 30, 2019 |
|
LUNJA S/O JUDUM KUMHAR Vs. BUGAD D/O LATE BHIKHU
|
January 24, 2019 |
|
M B P VISHWAKARMA Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
M K DUHLANI Vs. STATE OF CHHATTISGARH AND OTHERS
|
April 24, 2019 |
|
M R SAHU Vs. STATE OF CHHATTISGARH
|
February 6, 2019 |
|
M. AHUJA (I) (P) LTD. Vs. SHAKTI PUNJ ENGINEERS PVT. LTD.
|
June 27, 2019 |
|
M.M.CHATURVEDI Vs. STATE OF CHHATTISGARH
|
May 3, 2019 |
|
M.S. SIDDIQUI Vs. STATE OF CHHATTISGARH
|
November 7, 2019 |
|
M/S ANIL BUILDCON (INDIA) PRIVATE LIMITED Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY
|
January 15, 2019 |
|
M/S BHARTI AIRTEL LTD THROUGH ITS AUTHORISED SIGNATORY SANJEEV JAIN S/O MAHENDRA KUMAR JAIN Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY, DEPARTMENT OF URBAN ADMINISTRATION & DEVELOPMENT
|
August 27, 2019 |
|
M/S IND SYNERGY LIMITED Vs. SURESH CHAND GOYAL
|
March 1, 2019 |
|
M/S PRECISION ENGINEERING Vs. ASSISTANT COMMISSIONER OF INCOME TAX.
|
April 5, 2019 |
|
MADAN JATWAR Vs. STATE OF CHHATTISGARH
|
July 4, 2019 |
|
MADAN LAL SHARMA Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
MADAN MOHAN YADAV SON OF RAMCHANDRA YADAV Vs. STATE OF CHHATTISGARH THROUGH
|
March 7, 2019 |
|
MADAN PRASAD GUPTA Vs. BOARD OF REVENUE
|
November 28, 2019 |
|
MADAN SINGH Vs. LAXMAN SINGH
|
July 24, 2019 |
|
MADAN TIWARI Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
|
MADAN VERMA S/O TIKARAM VERMA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIPUR
|
January 30, 2019 |
|
MADANLAL SAHU Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
MADHAW Vs. STATE OF CHHATTISGARH
|
November 7, 2019 |
|
MADHO SINGH Vs. STATE OF CHHATTISGARH
|
August 30, 2019 |
|
MADHURI KURRE Vs. KHUBLAL
|
January 7, 2019 |
|
MADHURI VERMA Vs. SURJEET SINGH
|
February 4, 2019 |
|
MADHUSUDAN S/O ANIL AGRAWAL Vs. STATE OF CHHATTISGARH
|
June 21, 2019 |
|
MADWI BANDI Vs. AMJAD KHAN @ SALIM
|
January 17, 2019 |
|
MAHADEO (DEAD) Vs. LOKNATH
|
July 26, 2019 |
|
MAHADEV SINGH Vs. BIHARI LAL SANADAYA
|
February 22, 2019 |
|
MAHAMAYA SWA SAHAYATA SAMUH Vs. STATE OF CHHATTISGARH
|
September 9, 2019 |
|
MAHAVIR PRASAD AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED
|
October 16, 2019 |
|
MAHENDRA AGRAWAL S/O BABULAL AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
April 3, 2019 |
|
MAHENDRA KUMAR Vs. JAGDISH
|
January 31, 2019 |
|
MAHENDRA KUMAR KAOSHIK Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
MAHENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
MAHENDRA KUMAR, Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
MAHENDRA NETAM Vs. STATE OF CHHATTISGARH
|
July 5, 2019 |
|
MAHENDRA PAL SINGH SALUJA, S/O GURUDAYAL SINGH SALUJA Vs. AJINDER SINGH, S/O LATE SAHIB SINGH
|
October 4, 2019 |
|
MAHENDRA SPONGE AND POWER PVT. LTD. Vs. SHRI HARISHCHANDRA VERMA AND ORS.
|
August 19, 2019 |
|
MAHESH KUMAR Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
MAHESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
MAHESH KUMAR GOND Vs. STATE OF CHHATTISGARH
|
September 30, 2019 |
|
MAHESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
MAHESH KUMAR TUNDE Vs. K K BISEN
|
January 23, 2019 |
|
MAHESH PRASAD AHIRWAR Vs. STATE OF CHHATTISGARH
|
August 8, 2019 |
|
MAHESH RAM Vs. STATE OF.M.P
|
December 12, 2019 |
|
MAHESH RAM KAWARTH Vs. STATE OF CHHATTISGARH
|
April 29, 2019 |
|
MAHESH SONI Vs. STATE OF CHHATTISGARH
|
January 8, 2019 |
|
MAHESH VERMA S/O JOHAN LAL VERMA Vs. STATE OF CHHATTISGARH
|
January 22, 2019 |
|
MAHESH YADAV Vs. STATE OF MADHYA PRADESH
|
November 13, 2019 |
|
MAHETAR YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KOSIR
|
March 8, 2019 |
|
MALI BAI Vs. GAYTRI DEVI MISHRA
|
January 28, 2019 |
|
MALTI BAI SINHA Vs. STATE OF CHHATTISGARH
|
July 23, 2019 |
|
MAMTA BAI RAJAK Vs. VIJAY KUMAR KASHYAP
|
August 22, 2019 |
|
MAMTA MARIUM MASIH Vs. STATE OF CHHATTISGARH
|
March 15, 2019 |
|
MAMTA SINGH Vs. STATE OF CHHATTISGARH
|
March 19, 2019 |
|
MAMTA THARWANI Vs. SANTOSH KUMAR KUJUR
|
June 19, 2019 |
|
MAN DEVI Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
MANAGING DIRECTOR Vs. STATE OF CHHATTISGARH
|
April 29, 2019 |
|
MANAGING DIRECTOR CHHATTISGARH MEDICAL SERVICES CORPORATION Vs. VESTERGAARD FRANDESEN INDIA PVT LTD
|
January 10, 2019 |
|
MANAS KUMAR RAI S/O LATE BALESHWAR RAI Vs. GARGI DEVI VERMA WIDOW OF LATE JANAK RAM VERMA
|
August 30, 2019 |
|
MANBAHAL Vs. MOHAR SAY
|
July 26, 2019 |
|
MANBASIYA W/O LATE KARAMCHAND Vs. MUNI W/O BHAGAT
|
February 15, 2019 |
|
MANDAVI DEVI CHANDRAKAR Vs. TARENDRA KUMAR
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December 10, 2019 |
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MANDESH KUMAR YADAV Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
June 21, 2019 |
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MANDHAR CEMENT FACTORY Vs. KALI RAM DHEEMAR
|
July 12, 2019 |
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MANEESH MASHIH S/O SUGANDH MASHIH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BALKO NAGAR, DIST KORBA (CG)
|
February 14, 2019 |
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MANENDRA YADAV Vs. STATE OF CHHATTISGARH
|
July 12, 2019 |
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MANGAL DAS Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
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MANGAL RAM KUNJAM Vs. RAJENDRA KUMAR SONI
|
July 23, 2019 |
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MANGAL SINGH Vs. SAMARULAL GAIKWAD
|
October 24, 2019 |
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MANGATURAM PRAJAPATI Vs. RAMESH KUMAR VISHNOI
|
October 4, 2019 |
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MANGATURAM PRAJAPATI Vs. RAMESH KUMAR VISHNOI
|
October 4, 2019 |
|
MANGLU RAM AND ORS. Vs. SUKHU RAM AND ORS.
|
August 26, 2019 |
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MANIK CHATTERJEE Vs. STATE OF CHHATTISGARH
|
March 6, 2019 |
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MANIKRAM Vs. KALAWATI
|
June 25, 2019 |
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MANIRAM Vs. DUDASHAN
|
August 6, 2019 |
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MANISH BAGHEL Vs. STATE OF CHHATTISGARH
|
October 18, 2019 |
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MANISH KASHYAP, S/O RAJENDRA KASHYAP Vs. RAJKUMARI DEWANGAN (DEAD) THROUGH LRS
|
August 30, 2019 |
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MANJAR ALI, S/O SAIYAD MASUD ALI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
March 27, 2019 |
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MANNU RAM S/O BADRI PRASAD Vs. RAM KHILAWAN S/O MAHETTAR
|
February 28, 2019 |
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MANOHAR Vs. RAMAUTI BAI
|
December 20, 2019 |
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MANOJ ACHARYA Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
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MANOJ AGRAWAL Vs. STATE OF CHHATTISGARH
|
December 13, 2019 |
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MANOJ KUMAR Vs. RANJITA CHAUDHARI
|
May 16, 2019 |
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MANOJ KUMAR KANWAR Vs. STATE OF CHHATTISGARH
|
February 26, 2019 |
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MANOJ KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
July 29, 2019 |
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MANOJ NIRMALKAR Vs. BHAGWATI BHAWANI
|
November 11, 2019 |
|
MANOJ READYMADE STORES Vs. VIVEK AGRAWAL
|
October 24, 2019 |
|
MANOJ SHARMA Vs. STATE OF CHHATTISGARH
|
August 1, 2019 |
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MANRAKHAN DEAD Vs. MUKTIRAM ALIAS NIYAMDAS
|
March 29, 2019 |
|
MANRAKHAN DEAD Vs. MUKTIRAM ALIAS NIYAMDAS
|
March 29, 2019 |
|
MANSAI Vs. BALI RAM
|
January 17, 2019 |
|
MANTORA BAI Vs. GANESHIYA BAI
|
September 4, 2019 |
|
MANTURAM RATHIYA Vs. STATE OF CHHATTISGARH
|
August 6, 2019 |
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MASTER VOSS INTERNATIONAL PROJECT PRIVATE LIMITED MUMBAI, THROUGH PROJECT ENGINEER AND AUTHORIZED OFFICER KIRAN SHIRKE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, HOME DEPARTMENT
|
April 8, 2019 |
|
MATARNIYA Vs. HARIOM SHRIVASTAVA
|
December 19, 2019 |
|
MATARNIYA W/O DHARAMPAL Vs. GANGA PRASAD
|
December 19, 2019 |
|
MATI BAI Vs. PUSHPA DEVI (TIWADI) SHARMA
|
March 29, 2019 |
|
MAYARAM Vs. SHIV RAM
|
September 11, 2019 |
|
MAYARAM Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
MD. SHADIK Vs. DEV KUMAR SHRIWAS
|
June 20, 2019 |
|
MEENA BAGHEL Vs. BASHIR AHMAD
|
February 25, 2019 |
|
MEERA BAI, W/O LATE MOHITRAM Vs. ARJUN PRASAD NAMDEV, S/O DIVAKAR NAMDEV
|
August 26, 2019 |
|
MEERA GUPTA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION
|
January 2, 2019 |
|
MEERA GUPTA W/O LATE RAJNARAYAN GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTORLABIC
|
January 2, 2019 |
|
MEHATARIN BAI Vs. KRISHNA KUMAR SHARMA
|
June 21, 2019 |
|
MEHATARU Vs. STATE OF MADHYA PRADESH
|
October 3, 2019 |
|
MEHATRIN BAI Vs. MADHUSUDHAN MISHRA
|
February 14, 2019 |
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MEHATRU BADDHAI Vs. STATE OF C.G. AND ORS.
|
September 20, 2019 |
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MEHROTRA BUILDICON (P) LTD. Vs. DEPUTY CHIEF ENGINEER
|
June 26, 2019 |
|
MINOR VEDIKA Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
MIRCHUMAL S/O SAFARMAL Vs. MOHAMED WAZID AKHATAR S/O MOHAMED BASHIR AKHATAR
|
March 28, 2019 |
|
MITTAL ROADWAYS, A PROPRIETORSHIP FIRM THROUGH Vs. PROPRIETOR SURESH KUMAR GUPTA
|
October 17, 2019 |
|
MOHAMMAD AYUB KHAN Vs. MOHAMMAD AYUB KHAN
|
July 26, 2019 |
|
MOHAMMAD AZHAR HUSSAIN Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
MOHAMMAD KALIM Vs. STATE OF CHHATTISGARH
|
March 15, 2019 |
|
MOHAMMAD MUSTAFA KHAN Vs. MOHAMMAD MUSTAFA ANSARI
|
March 28, 2019 |
|
MOHAMMAD SAIF KHAN Vs. STATE OF CHHATTISGARH
|
May 31, 2019 |
|
MOHAMMAD SHABBIR KURAISHI Vs. BRANCH MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
January 29, 2019 |
|
MOHAMMAD ZAHIR, S/O ABDUL HAMID Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION SARAIPALI
|
April 3, 2019 |
|
MOHAMMED ASIF S/O ABDUL QADIR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KATGHORA, DISTRICT KORBA (CG)
|
February 28, 2019 |
|
MOHAMMED HANEEF Vs. RAMLAKHAN
|
November 5, 2019 |
|
MOHAMMED SARWAR Vs. ARMAN KHAN
|
August 13, 2019 |
|
MOHAMMED SHAMSHUDDIN SON OF BADRUDDIN Vs. STATE OF MP (NOW CG), THROUGH PS KHAIRAGARH, DISTT RAJNANDGAON
|
February 26, 2019 |
|
MOHAN Vs. STATE OF CHHATTISGARH
|
March 18, 2019 |
|
MOHAN Vs. YUNESHWAR KUMAR
|
September 18, 2019 |
|
MOHAN Vs. STATE OF CHHATTISGARH
|
September 5, 2019 |
|
MOHAN MATI W/O MAHADEV SAO Vs. STATE OF CHHATTISGARH THROUGH SECRETARY PANCHAYAT DEPARTMENT MANTRALAYA; DIRECTOR PANCHAYAT DKS BHAWAN RAIPUR, CHHATTISGARH; CHIEF EXECUTIVE OFFICER JANPAD PANCHAYAT PUSAUR DISTRICT- RAIGARH, CHHATTISGARH; PADMAVATI W/O LAXMIN PRASAD SAO; ACHALA PANDA W/O SHRIVAN KUMAR PANDA
|
February 27, 2019 |
|
MOHAR SAY Vs. RAMDAYAL S/O KUSHTO
|
August 23, 2019 |
|
MOHD ARIF Vs. STATE OF CHHATTISGARH THROUGH S H O POLICE STATION SUPELA
|
March 19, 2019 |
|
MOHD ARSHAD KHAN Vs. BAR COUNCIL OF INDIA
|
July 15, 2019 |
|
MOHD ASIF KHAN Vs. ANURAG JAIN; CHHATTISGARH RENT CONTROL TRIBUNAL RAIPUR, DISTRICT RAIPUR, CHHATTISGARH; RENT CONTROLLER RAIPUR, DISTRICT RAIPUR, CHHATTISGARH
|
February 25, 2019 |
|
MOHD SHAKEEL Vs. STATE OF CHHATTISGARH
|
February 25, 2019 |
|
MOHD YASIN Vs. MUST NAJMA
|
July 24, 2019 |
|
MOHD. ARSHAD KHAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 15, 2019 |
|
MOHD. GUDDU Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
MOHIT RAM Vs. STATE OF CHHATTISGARH
|
January 4, 2019 |
|
MOHIT RAM Vs. LEGAL HEIRS OF LATE SADHU RAM
|
January 9, 2019 |
|
MOHIT RAM SAHU Vs. BISAUHA RAM SAHU
|
October 24, 2019 |
|
MOHIT RAM SAHU Vs. MOHAN LAL SAHU
|
October 24, 2019 |
|
MOHIT RAM SAHU S/O BISOUHA RAM SAHU Vs. BISOUHA RAM SAHU (DELETED)
|
May 9, 2019 |
|
MOHITRAM PATEL S/O JIDHAN PATEL Vs. STATE OF CHHATTISGARH
|
November 29, 2019 |
|
MONICA SAHU Vs. PURANLAL SARWA
|
July 29, 2019 |
|
MONIYAWATI Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY
|
June 19, 2019 |
|
MOTICHAND SAHU, S/O SHRIRAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
|
May 3, 2019 |
|
MOTILAL (DEAD) Vs. LAKHANLAL (DEAD).
|
February 20, 2019 |
|
MR. LEELA RAM SAHU Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
MRATYUNJAY VAISHNAV @ LALU Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
February 7, 2019 |
|
MSP SPONGE IRON LIMITED Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
|
MUBIN KHAN Vs. STATE OF CHHATTISGARH
|
April 1, 2019 |
|
MUGIYA BAI, WIFE OF AATMARAM SAHU Vs. AATMARAM SAHU, SON OF MANRAKHAN SAHU
|
March 19, 2019 |
|
MUKESH @ SEENU YADAV S/O RAMEHS YADAV Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
MUKESH GUPTA LATE MANIKLALJI GUPTA Vs. STATE OF CHHATTISGARH
|
January 15, 2019 |
|
MUKESH KUMAR AGRAWAL Vs. DISTRICT MAGISTRATE
|
September 24, 2019 |
|
MUKESH KUMAR TIWARY Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
MUKESH MASIH Vs. RAKESH SINGH
|
November 28, 2019 |
|
MUKESH MASIH S/O DASHRATH MASIH Vs. RAKESH SINGH W/O LATE BANMALI SINGH
|
November 11, 2019 |
|
MUKESH YADAV Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
MUKHIRAM Vs. STATE OF MADHYA PRADESH
|
July 4, 2019 |
|
MUKRU @ NAROTTAM KANSARI S/O MOTI SAO Vs. STATE OF CHHATTISGARH
|
February 8, 2019 |
|
MUKUND RAM Vs. STATE OF CHHATTISGARH
|
March 1, 2019 |
|
MULCHAND @ BABLU Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
MUNGESHWAR PRASAD RAJWADE Vs. KATHARINA MINJ
|
January 30, 2019 |
|
MUNICIPAL CORPORATION RAIPUR Vs. RAJPAL SINGH
|
August 30, 2019 |
|
MUNNALAL BOBJE Vs. STATE OF CHHATTISGARH
|
August 8, 2019 |
|
MUNNI BAI Vs. SAHULAL
|
December 6, 2019 |
|
MUNSHIRAM Vs. SANJHI BAI (DELETED)
|
January 28, 2019 |
|
MURARI GURJAR S/O RATIRAM GURJAR Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE MUNGELI
|
May 9, 2019 |
|
MURARI LAL SAHU Vs. STATE OF CHHATTISGARH
|
April 12, 2019 |
|
MURARI RAM SAHU Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
MURARILAL AGRAWAL Vs. SAGARMAL BERIWAL
|
November 5, 2019 |
|
MURARILAL AGRAWAL Vs. SECETARY DEPARTMENT OF EXCISE
|
October 21, 2019 |
|
MURARILAL AGRAWAL, S/O LATE SAGARMAL AGRAWAL Vs. GOPAL KRISHNA BERIWAL (DEAD) THROUGH LRS
|
February 15, 2019 |
|
N K DUBEY Vs. STATE OF CHHATTISGARH
|
March 18, 2019 |
|
N LAXMAN Vs. STATE OF CHHATTISGARH
|
January 31, 2019 |
|
N V RAMARAO S/O LATE N V RATNAM Vs. B LEELAWATI W/O SHRI C B S RAO
|
September 27, 2019 |
|
N. ARJUNAN Vs. STATE OF CHHATTISGARH
|
August 22, 2019 |
|
N.K.AGRAWAL Vs. CHHATTISGARH STATE CO-OPERATIVE MARKETING FEDERATION LTD
|
June 24, 2019 |
|
N.R. SPONGE PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2019 |
|
NAGAR PALIK NIGAM RAIPUR Vs. GULAM MOHAMMAD KHAN
|
July 24, 2019 |
|
NAMITA SARKAR Vs. RAVI KANT KAUSHAL
|
June 21, 2019 |
|
NAMRATA Vs. STATE OF CHHATTISGARH
|
September 17, 2019 |
|
NANBAI RATHORE Vs. MEENA BAI
|
October 14, 2019 |
|
NAND KISHORE Vs. CHANCHALA LAL
|
July 24, 2019 |
|
NAND LAL MOURYA Vs. JAGMOHAN
|
March 26, 2019 |
|
NAND LAL MOURYA, S/O MUNSHIRAM MOURYA Vs. VINOD KUMAR YADAV, S/O MAHABIR YADAV
|
March 26, 2019 |
|
NANDA KHAKHARIYA Vs. SHARAD SHUKLA
|
September 27, 2019 |
|
NANDKESHWAR Vs. LALI BAI
|
September 25, 2019 |
|
NANDKESHWAR S/O SHIVNANDANRAM Vs. COLLECTOR, DISTRICT- SURAJPUR
|
February 5, 2019 |
|
NANDLAL DEWANGAN Vs. STATE OF CHHATTISGARH
|
November 28, 2019 |
|
NARAYAN MARSKOLE, S/O RAMCHANDRA MERSKOLE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
February 1, 2019 |
|
NARAYAN RAO Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
NARAYAN S/O SHIV GULAM DEWANGAN (DEAD) THROUGH LEGAL Vs. PARMA ALIAS PARMANAND
|
March 11, 2019 |
|
NARENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
February 7, 2019 |
|
NARENDRA KUMAR CHANDRAVANSHI Vs. COMMISSIONER DIVISION-DURG
|
July 11, 2019 |
|
NARENDRA KUMAR CHANDRAVANSHI Vs. COMMISSIONER, DIVISION DURG, DISTRICT DURG, CHHATTISGARH
|
February 13, 2019 |
|
NARENDRA KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
November 8, 2019 |
|
NARENDRA KUMAR S/O MOTILAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
February 7, 2019 |
|
NARENDRA RAJPUT Vs. STATE OF CHHATTISGARH
|
January 28, 2019 |
|
NARENDRA SRIVAS Vs. JAI SINGH
|
April 18, 2019 |
|
NARESH BHUIHAR S/O ARJUN BHUIHAR Vs. STATE OF CHHATTISGARH
|
December 16, 2019 |
|
NARESH CHANDRA VERMA Vs. STATE OF CHHATTISGARH
|
July 12, 2019 |
|
NARESH KENWAT Vs. STATE OF CHHATTISGARH
|
February 7, 2019 |
|
NARESH KUMAR BARLEY Vs. RAJESH DAS MANIKPURI
|
April 5, 2019 |
|
NARESH KUMAR KHUBNANI (SIC KHUBWANI) @ NANDU S/O LUDDHOMAL Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DD NAGAR
|
May 1, 2019 |
|
NARESH KUMAR LALWANI Vs. UNION BANK OF INDIA
|
May 6, 2019 |
|
NARESH RAI Vs. STATE OF C.G.
|
August 5, 2019 |
|
NARESH RAM VERMA Vs. JEEVAN NISHAD
|
March 19, 2019 |
|
NARESH SAHU Vs. STATE OF CHHATTISGARH
|
May 2, 2019 |
|
NARESH SINGH Vs. STATE OF CHHATTISGARH
|
March 5, 2019 |
|
NARSINGH YADAV, S/O SONAU YADAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
February 6, 2019 |
|
NASIR KHAN Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA THROUGH THE PROJECT DIRECTOR Vs. POWER GRID CORPORATION OF INDIA LTD
|
December 3, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. LALMUNI BAI
|
January 18, 2019 |
|
NATIONAL INSURANCE COM. LTD Vs. CHUNESHWARI W/O LATE HUKUM SINGH
|
June 18, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PHILIP KERKETTA, S/O IMANVEL KERKETTA
|
April 26, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DHAN SINGH
|
May 1, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SANJAY KUMAR SAYYAM
|
May 1, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BISAHIN BAI
|
March 18, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ANITA BAI, W/O LATE AYODHYA KACHHI
|
December 13, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED NEAR MAIN POST OFFICE Vs. CHANNU BHASKAR S/O MASA RAM
|
May 1, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED THROUGH DIVISIONAL MANAGER Vs. KAUSLESH S/O RIKHIRAM DHRUV
|
February 14, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MAMTA SINGH W/O LATE DAYA SHANKER SINGH
|
January 23, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUKRITI SAHU
|
January 7, 2019 |
|
NATIONAL INVESTIGATIVE AGENCY Vs. STATE OF CHHATTISGARH
|
October 23, 2019 |
|
NATTHURAM (SINCE DECEASED) Vs. STATE OF MADHYA PRADESH (NOW CG) THROUGH THE S H O
|
March 27, 2019 |
|
NAVBHARAT EXPLOSIVES COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2019 |
|
NAVEEN JAIN S/O SANTOSH JAIN Vs. HITESH BHAI PATEL S/O LATE GOVERDHAN BHAI PATEL
|
May 2, 2019 |
|
NAVEEN KUMAR Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
NAVISHCHANDRA @ NAVESHCHANDRA YADAV, S/O VISHWANATH YADAV Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION, PENDRA
|
August 9, 2019 |
|
NAVNEET BAGANI Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
NAVNEET SHRIVAS S/O LATE GANESH SHRIVAS Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
March 6, 2019 |
|
NEELAM AGARWAL Vs. MUNICIPAL CORPORATION
|
May 17, 2019 |
|
NEELAM DAGLA Vs. SARWAN GOND
|
June 20, 2019 |
|
NEERA @ JAMUNA @ SAPNA SEN Vs. STATE OF CHHATTISGARH
|
November 8, 2019 |
|
NEETA JAIN Vs. RITESH KUMAR JAIN
|
April 15, 2019 |
|
NEHA RATHORE Vs. STATE OF CHHATTISGARH
|
August 6, 2019 |
|
NEMICHAND NAHAR Vs. SHAHANA AKHTAR
|
May 9, 2019 |
|
NEMIN BAI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DONGARGAON, DISTRICT RAJNANDGAON, CHHATTISGARH
|
March 1, 2019 |
|
NETRAM Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
August 19, 2019 |
|
NETRAM AGARWAL S/O LATE MANOHAR LAL Vs. SANJAY AGARWAL S/O NETRAM AGARWAL
|
July 24, 2019 |
|
NETRAM YADU Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. DEVKUWAR
|
May 17, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. BRIJMATI
|
May 17, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTOSH SAHU
|
October 14, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH DIVISIONAL MANAGER Vs. BHARTI NETAM WD/O LATE DWARKIA PRASAD NETAM
|
March 12, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER Vs. VIRENDRA KUMAR BINJHWAR S/O GORELAL BINJHWAR
|
May 6, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED, THROUGH ITS BRANCH MANAGER Vs. SET KUMAR
|
March 18, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD THROUGH DIVISIONAL MANAGER Vs. SHIV KUMAR SAHOO S/O BIRJHOO RAM SAHU
|
February 13, 2019 |
|
NEW INDIA INSURANCE CO. LTD. Vs. JATINDRA NATH MALI AND ORS.
|
May 14, 2019 |
|
NEW JEEVAN BUS SERVICE Vs. PROPRIETOR, AKASH DEEP SINGH GILL
|
October 4, 2019 |
|
NICHOLAS XALXO Vs. STATE OF CHHATTISGARH
|
July 16, 2019 |
|
NIDHI NAGWANSHI Vs. HIMANSHU JAISWAL
|
January 31, 2019 |
|
NIDHI SINGH Vs. STATE OF CHHATTISGARH
|
June 21, 2019 |
|
NIHAL CHAND Vs. CHITRAM,
|
August 20, 2019 |
|
NILAM KURREY Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
NILESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
NILIMA MURGESH ACHARI Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
NILU Vs. STATE OF MADHYA PRADESH
|
August 1, 2019 |
|
NIMISH AGARWAL Vs. STATE OF CHHATTISGARH
|
May 20, 2019 |
|
NIMISH S AGARWAL Vs. RUHI AGRAWAL
|
November 13, 2019 |
|
NIRAKAR AMBUST Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
|
NIRANJAN KUMAR S/O KANSH KUMAR Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCATION DEPARTMENT
|
April 24, 2019 |
|
NIRANJAN LAL CHANDRAWANSHI Vs. STATE OF CHHATTISGARH
|
March 25, 2019 |
|
NIRMAL SINGH Vs. RAM SALAUNE
|
June 27, 2019 |
|
NIRMALA NANDA Vs. RAJ KUMAR NANDA
|
July 5, 2019 |
|
NIRMALA RAJPUT Vs. STATE OF MADHYA PRADESH
|
June 24, 2019 |
|
NISHITA SINGH Vs. ABHISHEK SINGH TOMAR
|
July 12, 2019 |
|
NITESH KUMAR AKELA Vs. STATE OF CHHATTISGARH
|
June 20, 2019 |
|
NITIKA BAI Vs. STATE OF CHHATTISGARH
|
February 5, 2019 |
|
NITIN KUMAR NITINWARE Vs. UNION OF INDIA
|
April 3, 2019 |
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NITIN SINGHVI Vs. STATE OF CHHATTISGARH
|
November 5, 2019 |
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NITIN SINHA Vs. G.P.IYER
|
October 24, 2019 |
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NIVEDITA SONI Vs. YOGESH KUMAR AGRAWAL
|
November 18, 2019 |
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NOHAR DHIWAR S/O RAM LAL DHIWAR Vs. KAMESHWAR @ KAMLESHWAR
|
March 5, 2019 |
|
NOHAR LAL BANJARE Vs. HEMANT SAHU
|
January 30, 2019 |
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NOHAR SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
July 24, 2019 |
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NOHARLAL KOSHEWADA Vs. ACCOUNTANT GENERAL
|
December 11, 2019 |
|
NONI BAI Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
NUMAN SAHU Vs. GIRDHARI LAL SAHU
|
December 19, 2019 |
|
NUTAN SAHU Vs. STATE OF CHHATTISGARH
|
July 26, 2019 |
|
O.P.AGRAWAL Vs. ADDITIONAL REGISTRAR
|
September 5, 2019 |
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OM DUBEY Vs. UNION OF INDIA
|
December 19, 2019 |
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OM PRAKASH SHUKLA, DEAD THROUGH LRS Vs. RAMKRISHNA TIWARI, S/O SHESHNARAYAN TIWARI
|
May 2, 2019 |
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OM PRAKASH SINGH Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
|
June 21, 2019 |
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OM PRAKASH VERMA AND ORS. Vs. MANOHAR RAO DONGRE AND ORS.
|
September 4, 2019 |
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OM SHANTI SAMITI SHIVRINARAYAN TAH JANJGIR Vs. SHIVRINARAYAN MATH, SHIVRINARAYAN TAH JANJGIR
|
April 5, 2019 |
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OMKAR KUSHWAHA Vs. STATE OF CHHATTISGARH
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July 16, 2019 |
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OMKAR NATH TIWARI Vs. RAMPHAL TIWARI
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June 21, 2019 |
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OMKESHWAR SAHU S/O BHAGIRATHI SAHU Vs. STATE OF CHHATTISGARH THROUGH SHO, POLICE STATION ARANG, DISTRICT RAIPUR (CG)
|
February 7, 2019 |
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OMPRAKASH Vs. STATE OF MADHYA PRADESH
|
September 27, 2019 |
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OMPRAKASH DUBEY Vs. STATE OF CHHATTISGARH
|
July 17, 2019 |
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OMPRAKASH KENWAT @ LUKO @ GHOGHI KENWAT Vs. STATE OF CHHATTISGARH
|
February 11, 2019 |
|
OMPRAKASH NISHAD Vs. VIDYA BAI NISHAD
|
December 17, 2019 |
|
ONGI RAM Vs. BHARAT
|
October 16, 2019 |
|
ONKAR PRASAD SAHU S/O RAMJHUL SAHU Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
ORIENTAL INSURANCE CO Vs. SUMITRA
|
July 2, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. SUBRAMANIYAM MUDALIYAR S/O LATE S M MUDALIYAR
|
February 11, 2019 |
|
ORIENTAL INSURANCE CO LTD BRANCH OFFICE Vs. RADHA BAI
|
January 17, 2019 |
|
ORIENTAL INSURANCE CO LTD THROUGH DIVISIONAL MANAGER Vs. SHIKHA TRIPATHI W/O LATE AJAY KUMAR TRIPATHI
|
February 19, 2019 |
|
ORIENTAL INSURANCE CO. LTD Vs. TILAK
|
June 17, 2019 |
|
ORIENTAL INSURANCE CO. LTD Vs. SANTOSHI KEWAT
|
January 21, 2019 |
|
ORIENTAL INSURANCE COMPANY Vs. SARSWATI BAI
|
March 13, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHAMRADI BAI
|
June 20, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PUSTAK BAI
|
June 27, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BRIJLAL YADAV S/O LATE LATEL YADAV
|
April 12, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SEEMA DEVI
|
June 17, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANGOTIN BAI
|
April 24, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMDAYAL SAHU S/O SUNHAR SAHU
|
February 28, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. AGHAN SINGH NETAM
|
April 4, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SETMATI CHAUHAN
|
June 17, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. THLENDRA KUMBHAJ
|
January 23, 2019 |
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ORIENTAL INSURANCE COMPANY LIMITED DHAMTARI Vs. PURNIMA BHIMTE
|
May 9, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS DIVISIONAL MANAGER Vs. RAJESH SAHU, S/O LATE GENDLAL SAHU
|
April 25, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. POONAM KUJUR
|
May 2, 2019 |
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ORIENTAL INSURANCE COMPANY LTD Vs. BHANU PRATAP SINGH
|
June 27, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD , THROUGH- DIVISIONAL MANAGER Vs. RAJKUNWAR W/O LATE SUMER SINGH
|
January 3, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD THROUGH- DIVISIONAL
MANAGER Vs. AMRAWATI W/O DHARAM SAY
|
February 7, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. DHANNULAL KAIWART
|
July 25, 2019 |
|
P K TAILANG S/O K D TAILANG Vs. STATE OF CHHATTISGARH THROUGH SUPERINTENDENT OF POLICE, DURG,
DISTRICT DURG
|
January 22, 2019 |
|
P N SINHA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY SKILL DEVELOPMENT AND TECHNICAL EDUCATION AND EMPLOYMENT DEPARTMENT MANTRALYA, MAHANADI BHAWAN, NAYA RAIPUR
|
February 27, 2019 |
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P.K.NIGAM Vs. M.P.GRIH NIRMAN MANDAL
|
September 18, 2019 |
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P.S. VERMA Vs. SURESH KUMAR
|
June 25, 2019 |
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PADMA CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
May 2, 2019 |
|
PADUM RAM Vs. VIJAY KUMAR
|
August 19, 2019 |
|
PADUMLAL Vs. STATE OF MADHYA PRADESH
|
December 5, 2019 |
|
PAHARU Vs. ITWARU RAM
|
July 22, 2019 |
|
PALLAVI BHOI Vs. STATE OF CHHATTISGARH
|
July 9, 2019 |
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PALURAM Vs. BHUKHA
|
September 4, 2019 |
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PANCHAM Vs. STATE OF CHHATTISGARH
|
July 4, 2019 |
|
PANCHAMLAL Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
August 13, 2019 |
|
PANCHRAM NIRMALKAR Vs. STATE OF MADHYA PRADESH
|
November 6, 2019 |
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PANCHRAM, S/O CHAMAR RAM Vs. STATE OF MADHYA PRADESH
|
November 15, 2019 |
|
PANCHURAM S/O HALAL NIRMALKAR Vs. RAJKUMARI KURRE W/O GOVIND DAS KURRE
|
July 24, 2019 |
|
PANKAJ AGRAWAL S/O KAILASH AGRAWAL Vs. RAJU RAI YADAV S/O SHRIRAM JEE RAI
|
March 26, 2019 |
|
PANKAJ SAHU Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
PAPPU @ KAMAL NARAYAN SAHU S/O SHYAM SAHU Vs. STATE OF CHHATTISGARH
|
February 20, 2019 |
|
PAPPU @ VIVEK @ LOHASINGH @ AZAD @ AMARNATH S/O RAVEL MINJ @ RAMDHANI @ PRABHAT MINJ Vs. STATE OF CHHATTISGARH THROUGH
|
August 28, 2019 |
|
PARAMJEET SINGH BHATIA Vs. STATE OF CHHATTISGARH
|
April 24, 2019 |
|
PARAS RAM DEWANGAN Vs. SOMAN DAS
|
June 24, 2019 |
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PARASMANEE THAKUR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
June 28, 2019 |
|
PARASMANI CHOUBEY Vs. DALJEET SINGH JUNEJA
|
November 28, 2019 |
|
PARDESHIDAS S/O MANGLUDAS Vs. STATE OF CHHATTISGARH THROUGH COLLECTOR
|
February 13, 2019 |
|
PARESH TANK Vs. STATE OF CHHATTISGARH
|
August 21, 2019 |
|
PARESHWAR CHOUHAN S/O PUNMAU RAM CHOUHAN Vs. STATE OF CHHATTISGARH THROUGH SHO PS CHAKHRADHAR NAGAR, DISTRICT RAIGARH (CG)
|
February 7, 2019 |
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PARIMAL CHATTERJEE S/O LATE VIRENDRA NATH CHATTERJEE Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE RAIPUR
|
January 30, 2019 |
|
PARLE AGRO PVT LTD Vs. COMMERCIAL TAX OFFICER CIRCLE - V
|
March 8, 2019 |
|
PARMANAND SAI Vs. STATE OF CHHATTISGARH
|
November 27, 2019 |
|
PARMESHWAR RAM, S/O BECHANU RAM Vs. STATE OF CHHATTISGARH, THROUGH P S BAGICHA
|
March 29, 2019 |
|
PARMESHWAR YADAV Vs. STATE OF CHHATTISGARH
|
December 12, 2019 |
|
PARMESHWARI Vs. KAUSHAL KUMAR VERMA
|
June 19, 2019 |
|
PARMESHWARI SAHU W/O RISHI KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT
|
February 13, 2019 |
|
PARSURAM SAHU Vs. PUJARANI SAHU; SUSHILA BAI; MAHENDRA KUMAR SAHU; STATE OF CHHATTISGARH
|
February 27, 2019 |
|
PARVATI BAI Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
PARWATI YADAV Vs. KARAN SINGH
|
February 5, 2019 |
|
PARWATI, WIDOW OF BAISHAKHU Vs. SHRIDHAR, S/O BADRINATH
|
January 2, 2019 |
|
PAVITTAR SINGH Vs. RAMDESI THAKUR
|
June 25, 2019 |
|
PAWAN ENGINEERING WORKS Vs. COMMISSIONER OF CUSTOM AND CENTRAL EXCISE & SERVICE TAX
|
September 25, 2019 |
|
PAWAN KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
May 13, 2019 |
|
PAWAN KUMAR AGRAWAL, SON OF RADHE SHYAM AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH STATE ECONOMIC OFFENCE WING
|
January 31, 2019 |
|
PAWAN KUMAR TIWARI Vs. STATE OF CHHATTISGARH
|
September 27, 2019 |
|
PAYAL RAJPOOT Vs. STATE OF CHHATTISGARH
|
January 25, 2019 |
|
PHATTECHAND AGRAWAL Vs. KRISHI UPAJ MANDI SAMITI, BHATAPARA
|
October 4, 2019 |
|
PHEKAN BAI Vs. NEERA BAI
|
July 1, 2019 |
|
PHOOLMATI Vs. DHOLURAM BHARATI
|
April 4, 2019 |
|
PHULO Vs. RAMESH SINGH
|
June 21, 2019 |
|
PILI BAI, W/O LATE JAL SINGH Vs. KAMLI BAI, W/O CHEDU RAM
|
December 10, 2019 |
|
PINKY SAHU Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
PINKY SHIVRAJ SHAH Vs. STATE OF CHHATTISGARH
|
March 20, 2019 |
|
PITAMBAR SAHU Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
PITAMBER Vs. STATE OF CHHATTISGARH
|
August 21, 2019 |
|
PIYUSH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
December 13, 2019 |
|
POOJA AWSARMOL Vs. STATE OF CHHATTISGARH
|
October 21, 2019 |
|
POOJA MISHRA Vs. STATE OF CHHATTISGARH
|
July 8, 2019 |
|
POONAM MISHRA Vs. VEENA MISHRA
|
August 19, 2019 |
|
POONAM MISHRA Vs. STATE OF CHHATTISGARH
|
April 9, 2019 |
|
POONAM SAHU W/O AVNISH KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
May 7, 2019 |
|
POONEM KUMAR Vs. STATE OF CHHATTISGARH
|
November 8, 2019 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. SUB DIVISIONAL OFFICER (REVENUE) (LAND ACQUISITION)
|
August 20, 2019 |
|
PRABHA DEVI (DEAD), W/O ROOPSINGH CHOUHAN Vs. FADAL, S/O SHANKAR LAL (DEAD) THROUGH LRS
|
February 20, 2019 |
|
PRABHA KAUSHIK W/O LALMANI KAUSHIK Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT MAHANADI BHAWAN
|
April 3, 2019 |
|
PRABHASH CHANDRA SARDAR Vs. STATE BANK OF INDIA
|
April 25, 2019 |
|
PRABHU YADAV S/O RAJARAM YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION RATANPUR (CG)
|
March 28, 2019 |
|
PRABHUDAYAL KESHARWANI Vs. LATE DHANSAI
|
October 14, 2019 |
|
PRABIR SENGUPTA Vs. STATE OF CHHATTISGARH
|
June 21, 2019 |
|
PRADEEP KUMAR DEY Vs. PRAFULL KUMAR DAY
|
December 10, 2019 |
|
PRADEEP SHARMA Vs. STATE OF C G
|
December 5, 2019 |
|
PRAFULL DUBEY S/O KRISHNA KUMAR DUBEY Vs. PUSP RAJ
|
January 28, 2019 |
|
PRAFULL SWARUP VERMA Vs. NARAYAN NISHAD
|
June 19, 2019 |
|
PRAGATISHEEL ENGINEERING SHRAMIK SANGH INDUSTRIAL ESTATE Vs. SIMPLEX CASTINGS LTD
|
September 13, 2019 |
|
PRAHALAD SINGH GUNWAN Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
PRAHLAD KUMAR SONI Vs. SECRETARY
|
September 25, 2019 |
|
PRAHLAD PATEL Vs. STATE OF CHHATTISGARH
|
April 30, 2019 |
|
PRAKASH CHAND JAIN Vs. STATE OF CHHATTISGARH
|
June 27, 2019 |
|
PRAKASH CHANDRA SONI S/O LATE MALI RAM SONI Vs. SHIV BALAK RAM SAHU S/O LATE PYARE LAL SAHU
|
April 29, 2019 |
|
PRAKASH EKKA Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
PRAKASH INDUSTRIES LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED A COMPANY REGISTERED UNDER COMPANIES ACT, 1956
|
May 17, 2019 |
|
PRAKASH KUMAR Vs. NAFIZ RAZA
|
October 24, 2019 |
|
PRAKASH KUMAR Vs. NAFIZ RAZA
|
October 24, 2019 |
|
PRAKASH KUMAR DEWANGAN S/O PITAMBAR RAM DEWANGAN Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
January 28, 2019 |
|
PRAKASH VAISHNAV S/O BHAU DAS VAISHNAV Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
May 1, 2019 |
|
PRAMOD KUMAR DHRUW Vs. STATE OF CHHATTISGARH
|
July 10, 2019 |
|
PRAMOD KUMAR SAHU Vs. UMA SAHU
|
December 20, 2019 |
|
PRAMOD KUMAR VAISHNAV Vs. STATE OF CHHATTISGARH
|
November 20, 2019 |
|
PRAMOD SHARMA Vs. STATE OF CHHATTISGARH
|
September 18, 2019 |
|
PRAMOD SINGH Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
|
PRANADHAR AGRAWAL S/O LATE ATMANAND AGRAWAL Vs. BEER KISHORE PRAHRAJ S/O NIRMAL KUMAR PRAHRAJ
|
February 27, 2019 |
|
PRANITA DESHMUKH Vs. OM PRAKASH VERMA
|
October 24, 2019 |
|
PRASANN KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
July 26, 2019 |
|
PRASHANT KUMAR KATHALE Vs. VICE CHANCELLOR GURU GHASI DAS
|
November 29, 2019 |
|
PRATAP KUMAR S/O ITWARI DINKAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION NAWAGARH, DISTRICT JANJGIR CHAMPA (CG)
|
February 14, 2019 |
|
PRATAP SINGH RATHIYA S/O THAKUR RAM Vs. MADHUSUDAN S/O SUNDAR SAI
|
February 21, 2019 |
|
PRATHAM KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
February 25, 2019 |
|
PRATIBHA VERMA Vs. STATE OF CHHATTISGARH
|
July 17, 2019 |
|
PRATIBHA YADAV D/O BHARAT SINGH YADAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, HIGHER EDUCATION DEPARTMENT
|
May 1, 2019 |
|
PRAVEEN CHAND SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
April 8, 2019 |
|
PRAVEEN KUMAR KALMEGH Vs. SATISH CHANDRA SHUKLA
|
December 2, 2019 |
|
PRAVEEN KUMAR LUNIA Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
|
PRAVEER SARATHI Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD.
|
February 15, 2019 |
|
PRECISION ENGINEERING A PROPRIETORSHIP FIRM Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-KORBA
|
April 5, 2019 |
|
PREETAM SONWANI Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
PREETI MESHRAM Vs. HIMANSHU WASNIK
|
September 30, 2019 |
|
PREETI VISHWAS Vs. STATE OF CHHATTISGARH
|
July 19, 2019 |
|
PREM (DEAD) THROUGH LRS Vs. LALOBAI, WD/O LATE AMIRSAI
|
March 13, 2019 |
|
PREM CHAND YADAV S/O KUNWAR SINGH Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE
STATION ARJUNI, DISTRICT DHAMTARI
|
February 25, 2019 |
|
PREM LAL LODHI Vs. DUKHNI BAI
|
August 30, 2019 |
|
PREM SINGH CHOUHAN Vs. LAKHAN LAL SHARMA
|
November 7, 2019 |
|
PREMBATI NISHAD W/O RAMRATAN NISHAD Vs. DIGESHWAR SAHU S/O RAMAU RAM SAHU
|
February 7, 2019 |
|
PREMKUMARI WD/O DIHARAN DAS Vs. BASANT KUMAR PASWAN S/O RAMBALI PASWAN
|
March 6, 2019 |
|
PREMLAL Vs. KUNTI BAI
|
September 11, 2019 |
|
PREMLAL, S/O BRIJLAL KANWAR Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY, LAND REVENUE DEPARTMENT
|
April 24, 2019 |
|
PREMLATA SINGH Vs. STATE OF CHHATTISGARH
|
February 21, 2019 |
|
PREMNARAYAN GUPTA Vs. STATE OF MADHYA PRADESH
|
January 8, 2019 |
|
PRESIDENT Vs. JAGPAT SINGH
|
August 19, 2019 |
|
PRINCIPAL COMMISSIONER Vs. G P ISPAT PVT LTD
|
March 5, 2019 |
|
PRINCIPAL COMMISSIONER CGST & CENTRAL EXCISE Vs. ESSAR STEEL INDIA LTD (FORMERLY KNOWN AS ESSAR STEEL LTD )
|
March 8, 2019 |
|
PRITAM LAL CHOUDHARY Vs. CHHATTISGARH KAMDHENU UNIVERSITY
|
December 17, 2019 |
|
PRITAM PATEL SON OF MURARI PATEL Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
PRITI S. BHANDARKAR Vs. CHHATTISGARH KAMDHENU VISHWAVIDYALAYA
|
November 11, 2019 |
|
PRITLAL YADAV Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
PRIYANKA PITHAWE Vs. HIGH COURT OF CHHATTISGARH
|
January 30, 2019 |
|
PRIYANKA RATHORE Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
PRIYANKA SHARMA Vs. STATE OF CHHATTISGARH
|
June 20, 2019 |
|
PRT CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
|
September 13, 2019 |
|
PUBLIC INFORMATION OFFICER Vs. ARUN KUMAR GUPTA
|
August 5, 2019 |
|
PUBLIC TRUST, RAMJANKI MANDIR BHATULA, VILLAGE GHATULA Vs. SAHDEV RAM (DEAD)
|
September 27, 2019 |
|
PUNI BAI Vs. PRAKASIYUS KERKETTA
|
November 14, 2019 |
|
PUNIRAM, S/O GAYARAM Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
PUNIT GUPTA, S/O G B GUPTA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
April 24, 2019 |
|
PUNJSTAR INSULATION FIBRE COMPANY Vs. STATE OF CHHATTISGARH
|
November 26, 2019 |
|
PUNURAM Vs. UDERAM
|
August 20, 2019 |
|
PURAN NETAM Vs. STATE OF CHHATTISGARH
|
August 29, 2019 |
|
PURANIK DHAGESH Vs. STATE OF CHHATTISGARH
|
October 14, 2019 |
|
PURNA PRAKASH JHA Vs. STATE OF CHHATTISGARH
|
May 1, 2019 |
|
PURNIMA DEWANGAN Vs. RAJENDRA KUMAR DEWANGAN
|
November 13, 2019 |
|
PURNIMA YADAV W/O LATE DEVKUMAR Vs. PRAKASH CHANDA @ ASHOK S/O RADHELAL SAHU
|
April 10, 2019 |
|
PURSHOTTAM Vs. BABUDAS
|
July 16, 2019 |
|
PURUSHOTTAM LAL RATHORE Vs. STATE OF CHHATTISGARH
|
April 29, 2019 |
|
PURUSHOTTAM LAL RATHORE Vs. STATE OF CHHATTISGARH
|
February 26, 2019 |
|
PURVI JAIN BOHRA Vs. RITESH BOHRA
|
July 8, 2019 |
|
PUSHPA BAI W/O LATE AMLU SONWANI Vs. KUNJLAL S/O DHANWA YADAV
|
April 9, 2019 |
|
PUSHPA KHALKO W/O JAYPRAKADH EKKA Vs. STATE OF CHHATTISGARH THROUGH URBAN ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
|
February 11, 2019 |
|
PUSHPA KIRAN KUJUR Vs. CHHATTISGARH STATE INFORMATION COMMISSION
|
December 4, 2019 |
|
PUSHPAL SWARNKAR Vs. NIKITA SWARNKAR
|
March 19, 2019 |
|
PUSHPENDRA NATH CHOUHAN @ MANISH @ MANOJ @ PAPPU BABA Vs. STATE OF CHHATTISGARH
|
March 7, 2019 |
|
PUSHPENDRA SURYAVANSHI Vs. STATE OF CHHATTISGARH
|
August 28, 2019 |
|
PUSHPRAJ SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
PYAARI BAI W/O LATE DHANESHWAR YADAV Vs. JEEVAN LAL YADAV S/O LATE SHYAMLAL YADAV; UNITED INDIA INSURANCE COMPANY LTD
|
February 7, 2019 |
|
R K ASSOCIATES AND HOTELIERS PVT LTD Vs. COMMISSIONER (APPEALS) OF CENTRAL AND STATE GOODS AND SERVICE TAX, GST BHAWAN
|
March 20, 2019 |
|
R K BANJARE S/O LATE M P BANJARE Vs. STATE OF CHHATTISGARH
|
January 3, 2019 |
|
R. N. GUPTA Vs. STATE OF CHHATTISGARH
|
April 15, 2019 |
|
R.C.P.INFRATECH PRIVATE LIMITED Vs. SHARDA DEVI AGRAWAL
|
December 13, 2019 |
|
R.K.BANJARE Vs. UNION OF INDIA
|
August 8, 2019 |
|
R.S.KAUSHIK Vs. STATE OF CHHATTISGARH
|
July 25, 2019 |
|
RABAN @ RUBAN SAI MANJHWAR Vs. STATE OF CHHATTISGARH
|
July 8, 2019 |
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RADHA KORRAM Vs. STATE OF CHHATTISGARH
|
January 24, 2019 |
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RADHA SINGH Vs. MADHUSUDAN TULSYAN
|
July 15, 2019 |
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RADHACHARAN TIWARI S/O LATE R S TIWARI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY URBAN ADMINISTRATION AND DEVELOPMENT
|
February 28, 2019 |
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RADHE LAL S/O BACHUL SINGH Vs. STATE OF CHHATTISGARH THR SECRETARY
|
January 7, 2019 |
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RADHE LAL S/O BIHARI LAL Vs. STATE OF CHHATTISGARH
|
January 8, 2019 |
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RADHELAL RATHIYA Vs. UNION OF INDIA
|
December 6, 2019 |
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RADHESHYAM AGRAWAL Vs. MAHANGU
|
January 8, 2019 |
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RADHESHYAM KHATRI Vs. BHARTI SHARMA
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August 13, 2019 |
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RADHESHYAM SONI Vs. DEVENDRA KUMAR (DEAD)
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August 30, 2019 |
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RADHESHYAM SONI S/O LATE CHAKRADHAR SONI Vs. GANESH PRASAD AGRAWAL, S/O MALURAM AGRAWAL
|
April 11, 2019 |
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RADHEY SHYAM Vs. SHANKAR LAL GUPTA
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January 25, 2019 |
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RAFIQ KHAN S/O NAWAB KHAN Vs. NIZAMUDDIN S/O LATE ALFAZUDDIN
|
July 24, 2019 |
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RAGHAW BHAN PRASAD MISHRA Vs. STATE OF CHHATTISGARH
|
July 2, 2019 |
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RAGHUNATH Vs. PHULBASIA
|
September 13, 2019 |
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RAHIL AHMED KHAN Vs. STATE OF CHHATTISGARH
|
December 13, 2019 |
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RAHUL @ KRISHNADAS @ LALA VAISHNAV Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
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RAHUL KESHARWANI Vs. STATE OF CHHATTISGARH
|
September 20, 2019 |
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RAHUL KUMAR RAJAK Vs. NIKITA SONWANI
|
May 14, 2019 |
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RAIPUR FERRO ALLOYS LIMITED Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS NEW CENTRAL REVENUE BUILDING
|
March 19, 2019 |
|
RAISINGH Vs. PREMJI RAO
|
June 20, 2019 |
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RAJ AGRAWAL Vs. FIRTIN BAI AND ORS.
|
May 3, 2019 |
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RAJ AGRAWAL PROPRIETOR Vs. GENERAL MANAGER
|
July 18, 2019 |
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RAJ BAHADUR SINGH S/O LATE INDRA BHUSHAN SINGH Vs. CEMENT CORPORATION OF INDIA LIMITED AKALTARA CEMENT FACTORY
|
February 7, 2019 |
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RAJ KISHORE HARBANSH, S/O LATE TULARAM HARBANSH Vs. STATE OF CHHATTISGARH THROUGH ANTI CORRUPTION BUREAU
|
May 10, 2019 |
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RAJ KUMAR AGRAWAL Vs. BILASPUR DEVELOPMENT AUTHORITY
|
January 11, 2019 |
|
RAJ KUMAR AGRAWAL S/O LATE JAGDISH PRASAD AGRAWAL Vs. MUNICIPAL CORPORATION, BILASPUR
|
August 30, 2019 |
|
RAJ KUMAR PATEL Vs. COAL INDIA LIMITED 10
|
December 10, 2019 |
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RAJ KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
February 25, 2019 |
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RAJ KUMARI KORAM AND ORS. Vs. HARDEEP SINGH PULAST AND ORS.
|
May 13, 2019 |
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RAJARAM AND BROTHERS Vs. PUNJAB NATIONAL BANK
|
August 30, 2019 |
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RAJARAM PATEL Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
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RAJARAM YADAV Vs. STATE OF C.G.
|
December 16, 2019 |
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RAJAU RAM Vs. RAJARAM
|
January 31, 2019 |
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RAJENDRA CHAWLA Vs. CHANDRA PRAKASH CHABDA
|
February 28, 2019 |
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RAJENDRA DUBEY Vs. MANAS GUPTA,
|
October 23, 2019 |
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RAJENDRA KUMAR Vs. RAM NARAYAN
|
July 11, 2019 |
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RAJENDRA KUMAR CHOUDHARY Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
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RAJENDRA KUMAR GILHARE Vs. STATE OF CHHATTISGARH AND ORS.
|
September 20, 2019 |
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RAJENDRA KUMAR S/O SHIV PRASAD Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
April 9, 2019 |
|
RAJENDRA KUMAR SONKUSALE Vs. UNION OF INDIA
|
July 12, 2019 |
|
RAJENDRA PRASAD Vs. JHADWAIN BAI
|
December 20, 2019 |
|
RAJENDRA SHARMA Vs. UNION OF INDIA
|
January 23, 2019 |
|
RAJENDRA SINGH PARIHAR, Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
|
RAJENDRA SINGH S/O RAGHUVEER SINGH THAKUR Vs. STATE OF CHHATTISGARH, THROUGH DIRECTOR OF ROJGAR AND TRAINING MAHILA
POLYTECHNIC PARISAR BAREN BAZAR
|
January 29, 2019 |
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RAJENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
January 9, 2019 |
|
RAJESH Vs. STATE OF CHHATTISGARH
|
November 14, 2019 |
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RAJESH GWATIYA Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
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RAJESH KUMAR AGRAWAL Vs. SANJAY AGRAWAL
|
October 23, 2019 |
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RAJESH KUMAR CHOUHAN Vs. STATE OF CHHATTISGARH
|
June 28, 2019 |
|
RAJESH KUMAR GUPTA Vs. ANIL KUMAR JAISWAL
|
June 24, 2019 |
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RAJESH KUMAR JHARIYA S/O GANARAM JHARIYA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
February 14, 2019 |
|
RAJESH KUMAR PATEL Vs. CHIEF INFORMATION COMMISSION
|
September 13, 2019 |
|
RAJESH RATHORE Vs. STATE OF CHHATTISGARH
|
September 3, 2019 |
|
RAJESH SEN Vs. KAMLA SILVESTOR
|
October 22, 2019 |
|
RAJESH SHUKLA Vs. UNION OF INDIA
|
June 26, 2019 |
|
RAJESH TIWARI S/O LATE SHANKAR PRASAD TIWARI Vs. STATE OF CHHATTISGARH
|
December 16, 2019 |
|
RAJESHWARI DEVI WD/O LATE RAJENDRA SINGH THAKUR Vs. PRATAP S/O HARIRAM VERMA
|
January 21, 2019 |
|
RAJIQ QURESHI Vs. STATE OF CHHATTISGARH
|
September 5, 2019 |
|
RAJIV LOCHAN AYURVEDA MEDICAL COLLEGE Vs. STATE OF CHHATTISGARH
|
February 5, 2019 |
|
RAJIV PRATAP SINGH Vs. GURU GHASIDAS VISHWAVIDYALAYA
|
May 17, 2019 |
|
RAJKUMAR Vs. RAMLAL
|
June 19, 2019 |
|
RAJKUMAR DAMLE, Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
RAJKUMAR MISHRA Vs. GURJEET KAUR BAJWA
|
May 13, 2019 |
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RAJKUMAR PATEL Vs. STATE OF CHHATTISGARH
|
December 5, 2019 |
|
RAJLAXMI PATEL Vs. UNION OF INDIA
|
January 24, 2019 |
|
RAJMUNI AND ORS. Vs. RAMCHANDRA
|
February 28, 2019 |
|
RAJNARAYAN Vs. CHANDA BAI
|
October 24, 2019 |
|
RAJNI SAGAR Vs. RAM KUMAR SAHU
|
April 29, 2019 |
|
RAJNI SHRIWAS Vs. STATE OF CHHATTISGARH
|
June 27, 2019 |
|
RAJU @ PINTU YADAV, S/O ANANDIRAM YADAV Vs. STATE OF CHHATTISGARH
|
September 4, 2019 |
|
RAJU @ SHOKO @ CHOTTE LAL, S/O FATTELAL SATNAMI Vs. STATE OF CHHATTISGARH
|
February 4, 2019 |
|
RAJU RAJAK Vs. FOOD CORPORATION OF INDIA
|
March 5, 2019 |
|
RAJU S/O JAIRAM GANDA Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
RAJU SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
March 15, 2019 |
|
RAJU SINHA, S/O CHANDRABHAN SINGH Vs. STATE OF CHHATTISGARH
|
November 27, 2019 |
|
RAJU SULTANIA Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
RAJU TIWARI Vs. STATE OF CHHATTISGARH
|
June 7, 2019 |
|
RAJU YADAV S/O MUNNA @ RAMESH YADAV Vs. STATE OF CHHATTISGARH THROUGH ARAKSHI KENDRA, DURG, DIST DURG (CG)
|
February 7, 2019 |
|
RAKESH CHOUBEY Vs. ELECTION COMMISSION OF INDIA
|
February 6, 2019 |
|
RAKESH CHOUBEY Vs. STATE OF CHHATTISGARH
|
August 5, 2019 |
|
RAKESH KHARE Vs. STATE OF CHHATTISGARH
|
September 12, 2019 |
|
RAKESH KUMAR DHRUV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, REVENUE DEPARTMENT, MANTRALAYA, NAYA RAIPUR, RAIPUR, CHHATTISGARH
|
February 25, 2019 |
|
RAKESH KUMAR JANGDE Vs. SOUTH EAST CENTRAL RAILWAY AND ORS.
|
September 23, 2019 |
|
RAKESH KUMAR SHARMA AND ORS. Vs. BANMALI KASHYAP AND ORS.
|
December 19, 2019 |
|
RAKESH PANDEY Vs. AMRITO DAS
|
September 30, 2019 |
|
RAKESH PATEL Vs. STATE OF CHHATTISGARH
|
May 15, 2019 |
|
RAKESH SAHU Vs. SANJAY KUMAR ALANG COLLECTOR
|
May 16, 2019 |
|
RAKESH SINGH Vs. COMMISSIONER OF C. EX. AND S.T., RAIPUR
|
April 3, 2019 |
|
RAKESH YADAV Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
RAM BAI D/O LATE NANH Vs. PARDESHI S/O SUDHU
|
August 16, 2019 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. TILAKDAS
|
May 3, 2019 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. RAJMET BAI W/O LATE SHIV PRASAD SINGH
|
February 11, 2019 |
|
RAM KHILAWAN, Vs. STATE OF CHHATTISGARH
|
March 27, 2019 |
|
RAM KUMAR Vs. STATE OF CHHATTISGARH
|
July 22, 2019 |
|
RAM KUMAR @ NANKI Vs. STATE OF M.P.
|
December 19, 2019 |
|
RAM KUMAR SONI Vs. PREMBATI (DIED) THROUGH LRS
|
January 11, 2019 |
|
RAM RATHI Vs. SUNITA DEVI SOMANI
|
August 30, 2019 |
|
RAM RATI BAI Vs. STATE OF MADHYA PRADESH
|
August 30, 2019 |
|
RAM SAJIWAN Vs. SHANTI BAI
|
October 23, 2019 |
|
RAM SEWAK (DIED) THROUGH LEGAL REPRESENTATIVES Vs. MOHAN RAM
|
January 28, 2019 |
|
RAM SINGH S/O HANUMAN SINGH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION AKALTARA
|
February 11, 2019 |
|
RAM VICHAR KENWAT Vs. STATE OF CHHATTISGARH
|
March 7, 2019 |
|
RAMA Vs. MANGATINBAI
|
November 8, 2019 |
|
RAMA BAI AND ORS. Vs. CHHOTURAM SARTHI AND ORS.
|
March 8, 2019 |
|
RAMADHAR Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
RAMANUJ CHOUBEY S/O LATE BRAMHDUTT Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
January 4, 2019 |
|
RAMAWTAR AND ORS. Vs. MOTILAL AND ORS.
|
August 5, 2019 |
|
RAMBIHARI YADU Vs. STATE OF CHHATTISGARH
|
November 13, 2019 |
|
RAMBILAS Vs. STATE OF CHHATTISGARH
|
March 29, 2019 |
|
RAMCHANDRA CHOUHAN Vs. STATE OF CHHATTISGARH
|
April 16, 2019 |
|
RAMCHARANA Vs. STATE OF CHHATTISGARH
|
September 5, 2019 |
|
RAMDAYAL Vs. DERHIN BAI
|
October 4, 2019 |
|
RAMDAYAL SAHU Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
RAMDEV Vs. SITA RAM
|
July 26, 2019 |
|
RAMDULAR SAHU Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
RAMENDRA NATH SARKHEL Vs. RAFIQUE AHMED KHAN
|
December 2, 2019 |
|
RAMESH Vs. STATE OF CHHATTISGARH
|
September 19, 2019 |
|
RAMESH AGRAWAL Vs. UNION OF INDIA
|
June 20, 2019 |
|
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
|
October 24, 2019 |
|
RAMESH KUMAR AGRAWAL Vs. UNION OF INDIA
|
November 7, 2019 |
|
RAMESH KUMAR CHAUBEY Vs. STATE OF CHHATTISGARH
|
July 31, 2019 |
|
RAMESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
RAMESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
RAMESH KUMAR SAHU, SON OF JEEVAN LAL SAHU Vs. ANIL YADAV, SON OF RAMESH YADAV
|
April 10, 2019 |
|
RAMESH KUMAR SAO Vs. STATE OF CHHATTISGARH
|
September 2, 2019 |
|
RAMESH KUMAR VISHWAKARMA Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 21, 2019 |
|
RAMESH SINGH BAIS Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
RAMESHWAR Vs. GURWARI BAI
|
September 18, 2019 |
|
RAMESHWAR DAMODAR MAHRA Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
RAMESHWAR PATEL AND ORS Vs. NIKHIL DEWANGAN AND ORS
|
March 14, 2019 |
|
RAMESHWAR PRASAD Vs. TARA BAI AND ORS.
|
July 12, 2019 |
|
RAMESHWAR PRASAD CHANDRAKAR S/O GOVINDRAM CHANDRAKAR Vs. HDFC ERGO GENERAL INSURANCE COM LTD S/O THRU- ITS BRANCH MANAGER
|
February 1, 2019 |
|
RAMESHWAR SINGH KHURANA Vs. STATE OF CHHATTISGARH
|
August 26, 2019 |
|
RAMGOPAL SAHU S/O GANPAT RAM SAHU Vs. STATE OF CHHATTISGARH
|
April 8, 2019 |
|
RAMJATAN SINGH S/O DILBODH SINGH PAIKRA Vs. CHARMEN S/O BHAGAT KANWAR
|
March 5, 2019 |
|
RAMJI BHARTI Vs. STATE OF CHHATTISGARH
|
September 19, 2019 |
|
RAMKESH SAHU Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
RAMKHELAWAN MISTRI (DEAD) THR LRS Vs. GANESH (DEAD) THR LRS
|
February 6, 2019 |
|
RAMKHILAWAN DANSENA Vs. STATE OF CHHATTISGARH
|
July 19, 2019 |
|
RAMKHILAWAN PARGANIHA Vs. LALIT KUMAR
|
April 3, 2019 |
|
RAMKISHAN PATHAK Vs. STATE OF CHHATTISGARH
|
October 22, 2019 |
|
RAMKISHOR VASTRAKAR Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
RAMKISHOR, S/O RAMDHAN SHUKLA Vs. MANGALA, W/O RAMKISHOR SHUKLA
|
April 26, 2019 |
|
RAMKUMAR ALIAS KISHUN RAM Vs. STATE OF CHHATTISGARH
|
August 14, 2019 |
|
RAMKUMAR DEWANGAN Vs. CHAMELI BAI W/O RAMKUMAR DEWANGAN
|
February 14, 2019 |
|
RAMKUMAR S/O HUKUM SAI Vs. STATE OF CHHATTISGARH THR SECRETARY DIRECTOR
|
January 8, 2019 |
|
RAMKUMAR SAHU Vs. SHYAM NARAYAN BINJHWAR
|
July 30, 2019 |
|
RAMKUMAR TIWARI Vs. BOARD OF REVENUE MADHYA PRADESH
|
May 17, 2019 |
|
RAMKUMAR VERMA S/O KEJRAM VERMA Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
RAMKUMARI Vs. CLAIMENT EDWARD
|
April 24, 2019 |
|
RAMKUMARI SHRIVAS Vs. STATE OF CHHATTISGARH
|
September 18, 2019 |
|
RAMLAKHAN S/O. RAMAUTAR Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
RAMLAL Vs. STATE OF MADHYA PRADESH
|
April 15, 2019 |
|
RAMLAL @ BABULAL AND ANR Vs. INDRAMAN (DEAD) THROUGH LRS. 12
|
March 12, 2019 |
|
RAMLAL JAGNE Vs. STATE OF CHHATTISGARH THROUGH STATE HOUSE OFFICER
|
February 25, 2019 |
|
RAMLAL S/O SOMA GOAD Vs. ROHIDAS S/O BHURWA GOAD
|
March 11, 2019 |
|
RAMLAL S/O. BITTHAL KOLTA Vs. SAHRTEEN D/O. SOHAN KOLTA
|
May 2, 2019 |
|
RAMNARAYAN Vs. STATE OF CHHATTISGARH
|
December 20, 2019 |
|
RAMNATH Vs. STATE OF MADHYA PRADESH
|
September 26, 2019 |
|
RAMNATH YADAV Vs. STATE OF CHHATTISGARH
|
October 15, 2019 |
|
RAMNATH YADAV S/O PRAKASH YADAV Vs. STATE OF CHHATTISGARH
|
May 2, 2019 |
|
RAMPAL SINGH Vs. RASHID KHAN
|
February 4, 2019 |
|
RAMPRASAD Vs. STATE OF CHHATTISGARH
|
September 30, 2019 |
|
RAMPRASAD S/O ADANKI GOND Vs. MANIRAM, S/O NAROTTAM SAHU
|
March 18, 2019 |
|
RAMPRASAD S/O BACHCHA LAL Vs. BAIJNATH SINGH
|
February 8, 2019 |
|
RAMPREM YADAV S/O MANGRU YADAV Vs. STATE OF CHHATTISGARH
|
January 7, 2019 |
|
RAMPYARE Vs. RAMNATH
|
October 14, 2019 |
|
RAMPYARE PATEL Vs. STATE OF M.P.
|
August 8, 2019 |
|
RAMPYARI Vs. GAJANAND
|
September 11, 2019 |
|
RAMSARIKH TIWARI Vs. RAMNARAYAN TIWARI
|
September 19, 2019 |
|
RAMSEVAK SONI Vs. STATE OF CHHATTISGARH
|
November 13, 2019 |
|
RAMU KASHYAP @ RAMAWTAR KASHYAP Vs. STATE OF CHHATTISGARH
|
November 27, 2019 |
|
RANDHAWA PRASAD Vs. AGNI JANGDE
|
September 17, 2019 |
|
RANGOBAI Vs. LAXMI
|
February 5, 2019 |
|
RANGU @ RAJENDER KUMAR Vs. STATE OF M.P.
|
November 21, 2019 |
|
RANJEET SINGH, S/O JAGTAR SINGH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BHATAPARA GRAMIN
|
April 24, 2019 |
|
RANJIT KUMAR GUPTA S/O MAHESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH THROUGH ASSISTANT COMMISSIONER EXCISE
|
January 29, 2019 |
|
RASHI CHANDAK Vs. GIRIRAJ CHANDAK
|
January 10, 2019 |
|
RASHMI TIWARI Vs. SANJEEV TIWARI
|
February 6, 2019 |
|
RASHMI VERMA Vs. DISTRICT MAGISTRATE RAIPUR
|
December 3, 2019 |
|
RATH BAI Vs. STATE OF MADHYA PRADESH
|
December 11, 2019 |
|
RATNAKASHYAP Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
October 4, 2019 |
|
RAVI AGARWAL Vs. UNION OF INDIA
|
November 20, 2019 |
|
RAVI KUMAR S/O JIVRAKHAN PRASAD GUPTA Vs. ASHUTOSH S/O OM PRAKASH TIWARI
|
February 15, 2019 |
|
RAVI KUMAR SEN Vs. STATE OF CHHATTISGARH
|
March 14, 2019 |
|
RAVI PRAKASH PATEL Vs. SOUTH EASTERN COALFIELDS LIMITED
|
January 8, 2019 |
|
RAVI SHANKAR Vs. STATE OF CHHATTISGARH
|
October 1, 2019 |
|
RAVINDRA AWARE Vs. STATE OF C.G. AND ORS.
|
March 14, 2019 |
|
RAVINDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
November 20, 2019 |
|
RAVINDRA KUMAR GOUDA Vs. SMT. GAYATRI GOUDA
|
August 1, 2019 |
|
RAVINDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
July 12, 2019 |
|
RAVINDRA SINHA Vs. STATE OF CHHATTISGARH
|
January 31, 2019 |
|
RAWATPURA SARKAR LOK KALYAN TRUST Vs. STATE OF CHHATTISGARH
|
November 14, 2019 |
|
REBIKA (RABIKA) MASIH W/O KUNDAN MASIH Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, JANJGIR
|
April 3, 2019 |
|
REEMA NANDI Vs. STATE OF CHHATTISGARH
|
May 16, 2019 |
|
REETA GHOSHAL Vs. RANJEET MANDAL
|
August 7, 2019 |
|
REKHA BULWANI Vs. MANOJ KUMAR LODHI
|
June 19, 2019 |
|
REKHA KHANDE Vs. STATE OF CHHATTISGARH
|
November 18, 2019 |
|
REKHA SINHA Vs. GURMIT SINGH
|
December 19, 2019 |
|
REKHALAL Vs. DHARMENDRA KUMAR
|
September 27, 2019 |
|
REKHCHAND Vs. STATE OF M.P.
|
December 19, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. GAUTARHIN AND ORS.
|
February 15, 2019 |
|
RELIANCE GENERAL INSURANCE CO.LTD. Vs. NIKI TIWARI W/O LATE BULET TIWARI
|
November 26, 2019 |
|
RESHAMLAL KURRE Vs. STATE OF CHHATTISGARH
|
May 8, 2019 |
|
REWALAL PAW, SON OF RANGALAL PAW Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MARWAHI
|
February 7, 2019 |
|
REWARAM S/O BRIJMOHAN SAHU Vs. STATE OF CHHATTISGARH THROUGH P S NAWAGARH
|
January 7, 2019 |
|
RIMITA TIKADER D/O SIBA PRASAD TIKADER Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCATION DEPARTMENT
|
April 9, 2019 |
|
RINKU @ RAKESH RAJPUT Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, RAIPUR
|
March 29, 2019 |
|
RISHAB JAIN Vs. PREMLAL HALWAI
|
July 18, 2019 |
|
RISHI JANGHEL Vs. CHANDRABHAN KRIPLANI
|
January 8, 2019 |
|
RISHI KUMAR UIKEY Vs. SAMBHU SINGH
|
November 28, 2019 |
|
RISHIRAJ SARAS Vs. STATE OF CHHATTISGARH
|
April 10, 2019 |
|
RIZINA PAIKRA Vs. STATE OF CHHATTISGARH
|
May 9, 2019 |
|
ROHIT KUMAR SAHU Vs. STATE OF MADHYA PRADESH (NOW IN CHHATTISGARH)
|
January 10, 2019 |
|
ROHIT KUMAR SINHA Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
ROHITASH SINGH RATHORE Vs. STATE OF CHHATTISGARH DEPARTMENT OF FOREST
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January 10, 2019 |
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ROOPRAM SAHU Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION THROUGH ITS COMMISSIONER
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June 17, 2019 |
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ROSHAN LAL Vs. STATE OF CHHATTISGARH
|
September 17, 2019 |
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ROSHAN LAL BURMAN Vs. STATE OF CHHATTISGARH
|
March 12, 2019 |
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ROSHAN LAL BURMAN Vs. STATE OF CHHATTISGARH THR DISTRICT MAGISTRATE BILASPUR DISTRICT BILASPUR
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January 18, 2019 |
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ROSHAN LAL S/O JAIJUG Vs. MOHARLAL
|
November 25, 2019 |
|
ROSHAN PARDHI Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
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ROYAL INFRACONSTRU LIMITED Vs. UNION OF INDIA
|
August 26, 2019 |
|
RUCHI GUPTA Vs. STATE OF CHHATTISGARH
|
July 9, 2019 |
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RUDRA NARAYAN GUPTA Vs. RATNA CHAQURWARHTY
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June 25, 2019 |
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RUKMANI BAI Vs. KUMARU SAHU
|
February 14, 2019 |
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RUKMANI DHRUW Vs. MUKESH BHARDWAJ
|
March 26, 2019 |
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RUKMANIYA D/O. LATE NANHKA Vs. JAYMANIYA
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December 9, 2019 |
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S K ROY S/O VIRENDRANATH ROY Vs. DHANIRAM SAHU
|
May 1, 2019 |
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S K SHRIVASTAVA Vs. U C O BANK THROUGH CHAIRMAN
|
April 24, 2019 |
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S. P. DUBEY Vs. STATE OF CHHATTISGARH
|
July 9, 2019 |
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S. SANTOSH KUMAR Vs. UNION OF INDIA
|
November 14, 2019 |
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S.C.SONI Vs. STEEL AUTHORITY OF INDIA LTD
|
January 17, 2019 |
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S.M.ENTERPRISES Vs. LEENA GADIT
|
February 1, 2019 |
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S.P. DUBEY Vs. STATE OF CHHATTISGARH
|
July 9, 2019 |
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S.RUDRA MURTY Vs. UNION OF INDIA
|
November 20, 2019 |
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S.ZAHEERUDDIN Vs. STATE OF CHHATTISGARH
|
September 25, 2019 |
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SABYARANI Vs. STATE OF CHHATTISGARH
|
September 23, 2019 |
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SACHIN GOYAL Vs. STATE OF CHHATTISGARH THROUGH - DISTRICT MAGISTRATE RAIGARH
|
January 28, 2019 |
|
SACHIN SHARMA S/O LATE SAGARMAL SHARMA Vs. REGIONAL MANAGER, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
|
May 6, 2019 |
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SADHAN BAI, WIFE OF LATE KAMTARAM DESHLAHREDESHLAHRE Vs. RAJESH DAS MANIKPURI, S/O VISHALDAS MANIKPURI
|
April 5, 2019 |
|
SADHIN BAI Vs. KANHAIYA LAL SURYAVANSHI
|
August 7, 2019 |
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SADHURAM NETAM Vs. ANIL MARKAM
|
January 30, 2019 |
|
SADHURAM SAHU Vs. STATE OF CHHATTISGARH
|
July 30, 2019 |
|
SAEED KHAN Vs. ATUL KUMAR SAHU
|
April 24, 2019 |
|
SAFI @ SAFIK ALAM Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
SAGAR Vs. HOMBAI
|
July 17, 2019 |
|
SAHADEO Vs. TULSI SON OF MANGAU
|
May 14, 2019 |
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SAHDEO PRASAD PATEL Vs. STATE OF CHHATTISGARH
|
January 29, 2019 |
|
SAHODRI BAI Vs. KISHORE KUMAR GOYAL
|
January 7, 2019 |
|
SAHU SHIVAJI S/O CHHOTELAL SAHU Vs. MA SAKTI STEEL TRADERS PROPRIETOR SUJEET JAISWAL
|
March 7, 2019 |
|
SAI RAM ENTERPRISES Vs. CHHATTISGARH STATE MARKETING CORPORATION LIMITED
|
October 21, 2019 |
|
SAIFUDDIN (DEAD) THROUGH LRS Vs. JYOTI PRASAD SHUKLA
|
January 14, 2019 |
|
SAKET KASHYAP S/O MADHAV KASHYAP Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
February 13, 2019 |
|
SAMAI LAL Vs. SONAMATI
|
July 24, 2019 |
|
SAMALIYA RAM Vs. KUSUM BAI
|
July 15, 2019 |
|
SAMAR @ GOLU SINGH THAKUR S/O RAM GULAM SINGH THAKUR Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, RAIPUR, DISTRICT RAIPUR (C G )
|
March 29, 2019 |
|
SAMARI BAI Vs. MAHTARIN BAI
|
July 26, 2019 |
|
SAMARIN BAI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
January 22, 2019 |
|
SAMEER KUMAR NATH SON OF YASODA JIBAN NATH Vs. GENERAL MANAGER
|
March 8, 2019 |
|
SAMEER NIJHAWAN S/O YASHPAL NIJHAWAN Vs. STATE OF CHHATTISGARH THROUGH COLLECTOR.(EXCISE) RAIPUR
|
May 14, 2019 |
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SAMEERA PAIKARA Vs. COMMITTEE HIGH POWER CERTIFICATION
|
December 19, 2019 |
|
SAMEERA PAIKARA D/O LATE GANGARAM KANWAR Vs. AMIT AJIT JOGI AMIT AISHWARYA JOGI S/O AJIT JOGI
|
January 30, 2019 |
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SAMUND BAI WIFE OF SONCHARAN SAHU Vs. SONCHARAN (DEAD)
|
October 4, 2019 |
|
SAMUNDA BAI Vs. GENERAL PUBLIC
|
April 15, 2019 |
|
SAMYUKTA KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
|
December 17, 2019 |
|
SANAT KUMAR SHUKLA Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
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SANDEEP KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
July 3, 2019 |
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SANDEEP VERMA Vs. STATE OF CHHATTISGARH
|
January 8, 2019 |
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SANDESH ROKDE Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
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SANDHYA KUSHWAHA Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
SANDIP KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
August 2, 2019 |
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SANDIP SINGH KSHATRI Vs. REGIONAL TRANSPORT AUTHORITY
|
September 26, 2019 |
|
SANGEETA KUSHVAHA Vs. C G RAJYA BHANDAR GRIH NIGAM
|
January 16, 2019 |
|
SANGEETA SINGH Vs. STATE OF CHHATTISGARH
|
November 28, 2019 |
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SANGEETA YADAV Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
SANJAY Vs. STATE OF CHHATTISGARH
|
October 1, 2019 |
|
SANJAY Vs. STATE OF CHHATTISGARH
|
October 23, 2019 |
|
SANJAY AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
December 20, 2019 |
|
SANJAY AGRAWAL Vs. NETRAM AGRAWAL
|
July 5, 2019 |
|
SANJAY BANSAL Vs. STATE OF CHHATTISGARH
|
September 17, 2019 |
|
SANJAY BONDIYA, S/O LATE RADHE SHYAM BONDIA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
March 18, 2019 |
|
SANJAY DUBEY S/O SATANAND DUBEY Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
|
June 26, 2019 |
|
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
|
June 16, 2019 |
|
SANJAY KUMAR AND ORS Vs. STATE OF CHHATTISGARH
|
February 11, 2019 |
|
SANJAY KUMAR JAIN Vs. ROHINI PRASAD GUPTA
|
November 13, 2019 |
|
SANJAY KUMAR SHRIVAS Vs. STATE OF CHHATTISGARH THR ITS
|
January 22, 2019 |
|
SANJAY LAKDA Vs. STATE OF CHHATTISGARH
|
August 21, 2019 |
|
SANJAY MAHANT S/O GHURBEEN DAS @ VISHWANATH MAHANT Vs. STATE OF CHHATTISGARH THROUGH ITS, PRINCIPAL SECRETARYLABIC
|
January 2, 2019 |
|
SANJAY RAM Vs. STATE OF CHHATTISGARH
|
September 30, 2019 |
|
SANJAY SAO Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
SANJAY SARTHI Vs. STATE OF CHHATTISGARH
|
October 23, 2019 |
|
SANJAY SHARMA Vs. MOHAN JUTE MILLS LTD
|
January 30, 2019 |
|
SANJAY SINGH Vs. SHRAVAN CHOUHAN
|
April 12, 2019 |
|
SANJAY SONWANI Vs. UMA SONWANI
|
March 5, 2019 |
|
SANJAY VERMA Vs. ASHOKA BROTHER
|
June 20, 2019 |
|
SANJEET KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
October 1, 2019 |
|
SANJEEV KUMAR TIWARI S/O SHESHNARAYAN TIWARI Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL, SECRETARY, HOME DEPARTMENT
|
April 5, 2019 |
|
SANJEEV YADAV Vs. SMT. AIASWARIY MANDAVI
|
August 16, 2019 |
|
SANJULA YADAV Vs. VIKAS KUMAR
|
March 19, 2019 |
|
SANMET BAI W/O VISHWANATH RAJWAR Vs. MU RASEKELIYA BAI, WD /O LATE AGHANSAI
|
March 28, 2019 |
|
SANT KUMAR NETAM Vs. AJIT PRAMOD KUMAR JOGI
|
September 25, 2019 |
|
SANT KUMAR TAMBREY Vs. STATE OF CHHATTISGARH
|
March 18, 2019 |
|
SANTOO Vs. GAJANAND
|
July 19, 2019 |
|
SANTOSA KUMAR PAL Vs. UNION OF INDIA
|
June 17, 2019 |
|
SANTOSH @ NAJIR S/O NOHAR SINGH @ NOOR MOD Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DONDI
|
February 13, 2019 |
|
SANTOSH DAS Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
SANTOSH KUMAR Vs. PRATIBHA BAI
|
August 16, 2019 |
|
SANTOSH KUMAR Vs. RAMKHILAWAN
|
April 1, 2019 |
|
SANTOSH KUMAR NIVSARKAR Vs. STATE OF CHHATTISGARH
|
December 24, 2019 |
|
SANTOSH KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
November 28, 2019 |
|
SANTOSH KUMAR PATEL S/O BHARAT LAL PATEL Vs. STATE OF CHHATTISGARH
|
November 11, 2019 |
|
SANTOSH KUMAR S/O AASARAM GOND Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION RAJHARA, DISTRICT DURG, CG
|
January 2, 2019 |
|
SANTOSH KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
February 19, 2019 |
|
SANTOSH KUMAR TIWARI Vs. ASHOK KUMAR AGRAWAL
|
June 25, 2019 |
|
SANTOSH KUMAR VASTRAKAR Vs. DHANESHWARI VASTRAKAR
|
September 27, 2019 |
|
SANTOSH MAHOBIYA Vs. MAHENDRA TAMBOLI
|
January 3, 2019 |
|
SANTOSH NISHAD Vs. KRISHNA KUMAR KHUNTE
|
January 18, 2019 |
|
SANTOSH PAAL Vs. RAMNARAYAN TIWARI
|
August 13, 2019 |
|
SANTOSH SAHU SON OF RAM KUMAR SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, RAIPUR
|
August 30, 2019 |
|
SANTOSH SHARMA Vs. CHHATTISGARH STATE ELECTION COMMISSION
|
April 8, 2019 |
|
SANTOSH SINGH Vs. DEVCHAND
|
April 11, 2019 |
|
SANTOSH SINGH Vs. DEVCHAND, S/O MEHATTAR SATNAMI,
|
April 11, 2019 |
|
SANTOSHI BAI W/O KAPIL CHANDRAVANSHI Vs. KHORBAHARA
|
December 19, 2019 |
|
SANTRAM Vs. SUKHDEV KALAR SON OF BALAKRAM
|
March 8, 2019 |
|
SANTU LAL KANWAR Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
SAPNA RAWAT W/O ASHISH RAWAT Vs. VIKAS DAU S/O ONKAR PRASAD DAU CASTE BANIYA
|
March 6, 2019 |
|
SARAJ BAI, W/O BAHARARAM Vs. BHUKHAN, S/O KHEM SINGH LODHI
|
November 20, 2019 |
|
SARBJANIK VIKAS VAHINI Vs. BARUFFALDI ENRICO BARUFFALDI DANILO
|
May 17, 2019 |
|
SARDHA SINGH Vs. STATE OF CHHATTISGARH
|
October 23, 2019 |
|
SARINO BAI D/O MATALRAM Vs. STATE OF CHHATTISGARH
|
June 21, 2019 |
|
SARITA BARETH Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
SARITA SEN Vs. STATE OF CHHATTISGARH
|
January 15, 2019 |
|
SARITA YADAV S/O CHAIN YADAV Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
SARITANO LATE OGAR Vs. AMARI DEVI W/O LATE DUKALU RAM
|
December 2, 2019 |
|
SARJU PRASAD Vs. STATE OF CHHATTISGARH
|
March 20, 2019 |
|
SARJU RAM SAHU Vs. BODHAN SAHU
|
February 6, 2019 |
|
SARMAN ATHAYA, S/O LATE MOHAN ATHYA Vs. STATE OF CHHATTISGARH
|
April 10, 2019 |
|
SAROJ EKKA Vs. STATE OF CHHATTISGARH
|
September 3, 2019 |
|
SARVOTTAM KESAR Vs. STATE OF CHHATTISGARH
|
January 2, 2019 |
|
SATENDER SINGH Vs. STATE OF CHHATTISGARH
|
August 9, 2019 |
|
SATISH CHAND SURANA Vs. RAJ KUMAR MESHRAM
|
June 20, 2019 |
|
SATISH KUMAR SINGH Vs. NEW INDIA INSURANCE COMPANY LTD
|
March 12, 2019 |
|
SATISH SINGH S/O RAMA SHANKAR Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
SATYA NARAYAN PANDEY Vs. SHIVANI PANDEY @ SHIVANI DEVI
|
January 8, 2019 |
|
SATYA PRAKASH TRIPATHI Vs. STATE OF CHHATTISGARH
|
December 4, 2019 |
|
SATYANARAYAN JAISWAL ALIAS SANTA Vs. MUNDER DEVI
|
February 20, 2019 |
|
SATYANARAYAN SINGH S/O LAXMAN SINGH Vs. RAJKUMAR SHUKLA S/O LAKHANLAL SHUKLA
|
August 30, 2019 |
|
SAUMI BAI DEVANGAN WD/O LATE JHADURAM DEVANGAN Vs. BALRAM GUPTA S/O BHARAT GUPTA
|
April 5, 2019 |
|
SAURABH BINDAL S/O MOOLCHAND BINDAL Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED
|
December 19, 2019 |
|
SAURABH KUMAR Vs. UNION OF INDIA
|
July 31, 2019 |
|
SAURABH KUMAR Vs. STATE OF CHHATTISGARH
|
July 17, 2019 |
|
SAURABH THAKUR Vs. STATE OF CHHATTISGARH
|
June 21, 2019 |
|
SAVITA AGRAWAL, W/O MADANLAL AGRAWAL Vs. RADHAMAL S/O HASMATMAL
|
February 14, 2019 |
|
SAVITA BHAGAT Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
SAWANT SETHIYA S/O LATE BIRAJURAM SETHIYA Vs. SHIVSHANKAR.YADAV S/O SEVAK RAM
|
April 5, 2019 |
|
SAYYAD HAIDAR ALI @ SAYYAD ALI Vs. SHANKAR.LAL DEWANGAN S/O DWARIKA PRASAD
|
April 12, 2019 |
|
SAYYAD YASIN Vs. SOUTH EASTERN COALFIELDS LIMITED
|
May 18, 2019 |
|
SEEMA AGENCY Vs. UNION OF INDIA
|
December 11, 2019 |
|
SEEMA DEVI Vs. RAJKISHORE SINGH
|
June 18, 2019 |
|
SEEMA DEVI Vs. HARI SINGH CHANDEL
|
January 18, 2019 |
|
SEEMAN Vs. SHYAMLAL
|
January 29, 2019 |
|
SEMKUNWAR WIDOW OF JAISING Vs. ANDHROO BAI
|
March 8, 2019 |
|
SEMLAL @ BIDUR S/O CHHANGA GOND Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PENDRA DISTT
BILASPUR
|
February 8, 2019 |
|
SENSA CORE MEDICAL Vs. STATE OF CHHATTISGARH
|
April 2, 2019 |
|
SET KUMAR SIDAR Vs. STATE OF CHHATTISGARH
|
May 7, 2019 |
|
SEVA BHARTI MATRUCHHAYA Vs. XXX 21 WP/22/2002 TULARAM
|
July 25, 2019 |
|
SEVA KAUR Vs. JOGENDRA KAUR
|
January 7, 2019 |
|
SEVATI PATEL Vs. SATAN KUMAR SAHU
|
April 8, 2019 |
|
SHAFI MOHAMMAD Vs. GOVERNMENT OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
June 17, 2019 |
|
SHAHJADA KHAN Vs. STATE OF M.P. (NOW CG)
|
August 7, 2019 |
|
SHAHJAHA Vs. NAUSHAD AHMAD
|
January 14, 2019 |
|
SHAHJAHA Vs. NOORJAHA
|
January 14, 2019 |
|
SHAHLA KHAN Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
April 9, 2019 |
|
SHAHNAZ BANO Vs. STATE OF CHHATTISGARH
|
July 10, 2019 |
|
SHAILENDRA THAKUR Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
|
SHAKUNTALA DEVI Vs. STATE OF CHHATTISGARH
|
January 15, 2019 |
|
SHALINI VERMA, W/O RUPENDRA VERMA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIPUR
|
March 13, 2019 |
|
SHAMBHU KUMAR Vs. STATE OF CHHATTISGARH
|
March 6, 2019 |
|
SHAMBHU PRASAD Vs. SUDHEER PRASAD
|
June 21, 2019 |
|
SHAMBHU SINGH Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD
|
July 26, 2019 |
|
SHAMIM BANO Vs. SHABANA KHAN @ SONI
|
January 30, 2019 |
|
SHAMSUDDIN Vs. MANGTIN BAI
|
March 1, 2019 |
|
SHANI KUMAR Vs. STATE OF C.G.
|
February 21, 2019 |
|
SHANKAR Vs. SANT RAM
|
August 20, 2019 |
|
SHANKAR DAS, SON OF BALIRAM DAS Vs. STATE OF CHHATTISGARH THROUGH INCHARGE, ANTI CORRUPTION BUREAU
|
January 2, 2019 |
|
SHANKAR DAS, SON OF BALIRAM DAS Vs. STATE OF CHHATTISGARH THROUGH INCHARGE
|
March 29, 2019 |
|
SHANKAR LAI CHANDRA Vs. STATE OF CHHATTISGARH
|
September 17, 2019 |
|
SHANKAR LAL BHOI Vs. STATE OF CHHATTISGARH
|
January 30, 2019 |
|
SHANKAR LAL S/O DATARAM SAHU Vs. DHANMAT BAI WD/O LATE BISAHU RAM YADAV
|
July 24, 2019 |
|
SHANKAR LAL SAGAR Vs. STATE OF CHHATTISGARH
|
March 15, 2019 |
|
SHANKAR SHARMA Vs. GYAN SINGH SABLANI
|
May 13, 2019 |
|
SHANKER Vs. BABULAL
|
July 31, 2019 |
|
SHANTI BAI Vs. SAROJ KUMAR @ SARAJ KUMAR SAHU
|
March 26, 2019 |
|
SHANTI BAI Vs. GYANCHAND
|
June 26, 2019 |
|
SHANTI BAI, DAUGHTER OF LATE GANGA DAS Vs. KARTIK DAS, SON OF RANGBAJ DAS
|
March 28, 2019 |
|
SHANTI LAL KANKARIYA Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
SHANTINANDAN Vs. STATE OF MADHYA PRADESH
|
November 20, 2019 |
|
SHARABH SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
August 23, 2019 |
|
SHARAD CHANDRA TIWARI Vs. SARASWATI TIWARI
|
October 14, 2019 |
|
SHARAD JOSHI Vs. PADMAWATI
|
May 2, 2019 |
|
SHARAD KUMAR DUBEY S/O LATE B P DUBEY Vs. STATE OF CHHATTISGARH, THR SECRETARY, FINANCE DEPARTMENT
|
January 29, 2019 |
|
SHARAD SINGH Vs. STATE OF CHHATTISGARH
|
April 10, 2019 |
|
SHARAD SINGH Vs. STATE OF CHHATTISGARH
|
April 10, 2019 |
|
SHARAD TIWARI Vs. KRISHNA KUMAR VERMA
|
March 28, 2019 |
|
SHARADALAL S/O BEHARI LAL Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
SHARDA PRASAD DUBEY Vs. MAUJPRAKASH AGRAWAL
|
July 24, 2019 |
|
SHARDA PRASAD GUPTA Vs. PADMAKAR GUPTE (DEAD)
|
June 25, 2019 |
|
SHARDA RANI CHHABADA Vs. RAJJAN PRASAD (DEAD)
|
January 22, 2019 |
|
SHARDA TETA Vs. KOMAL SAHU
|
March 13, 2019 |
|
SHARWAN KUMAR SALAM Vs. STATE OF CHHATTISGARH
|
January 16, 2019 |
|
SHASHANK DUBEY Vs. STATE OF CHHATTISGARH
|
April 15, 2019 |
|
SHASHANK SINGH Vs. STATE OF CHHATTISGARH
|
January 9, 2019 |
|
SHASHI BHUSHAN PANDEY S/O R S PANDEY Vs. LAXMI PRASAD BAISWADE S/O LATE CHANDU LAL BAISWADE
|
February 19, 2019 |
|
SHASHI KAPOOR UPADHYAY Vs. CHHATTISGARH STATE MARKETING CORPORATION LTD
|
May 10, 2019 |
|
SHASHIDHAR KASHYAP Vs. STATE OF CHHATTISGARH
|
March 12, 2019 |
|
SHASHIKALA CHANDRA Vs. STATE OF CHHATTISGARH
|
June 28, 2019 |
|
SHASHIKANT PRASAD Vs. STATE OF CHHATTISGARH
|
October 1, 2019 |
|
SHATRUGHAN SALIKRAM Vs. STATE OF CHHATTISGARH
|
December 5, 2019 |
|
SHAUKAT ALI Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
SHAYMLAL NUPPO Vs. STATE OF CHHATTISGARH
|
March 13, 2019 |
|
SHEELA BANJARE Vs. STATE OF CHHATTISGARH
|
December 12, 2019 |
|
SHEETAL GHOSH Vs. GANESH CHAND JAIN
|
April 9, 2019 |
|
SHEIKH AMIR Vs. PEETAR SINGH (DIED AND DELETED)
|
January 15, 2019 |
|
SHEIKH IMAMUDDIN Vs. STATE OF CHHATTISGARH
|
July 5, 2019 |
|
SHEKH RASOOL S/O. SHEKH AJIZ Vs. PRAMOD KUMAR
|
March 15, 2019 |
|
SHESHNARAYAN SINHA Vs. STATE OF CHHATTISGARH
|
April 29, 2019 |
|
SHIKHA TIWARI D/O RAM TIWARI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
April 12, 2019 |
|
SHIRIS KUMAR GUPTA Vs. KESHAV PRASAD SINHA
|
June 21, 2019 |
|
SHIV KUMAR Vs. UCHEN BAI
|
January 25, 2019 |
|
SHIV NARAYAN Vs. STATE OF CHHATTISGARH
|
July 17, 2019 |
|
SHIV PRASAD CHOURE Vs. STATE OF CHHATTISGARH
|
November 19, 2019 |
|
SHIV PRASAD NIRMALKAR Vs. BHURI BAI NISHAD
|
April 4, 2019 |
|
SHIV PRASAD S/O ADHARI GOND Vs. STATE OF M P (NOW CHHATTISGARH), THROUGH P S BASANTPUR
|
March 27, 2019 |
|
SHIVAM COAL CARRIERS PRIVATE Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 25, 2019 |
|
SHIVBHAJAN Vs. STATE OF CHHATTISGARH
|
March 20, 2019 |
|
SHIVKALI TRIVEDI Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
|
SHIVKALI TRIVEDI Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
|
SHIVKUMAR MALEKAR S/O CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
|
April 22, 2019 |
|
SHIVNANDAN Vs. GHINSAL SINGH
|
November 15, 2019 |
|
SHIVNATH RAM S/O JAGARNATH RAM Vs. STATE OF CHHATTISGARH
|
May 2, 2019 |
|
SHIVPYARI Vs. NEK MOHAMMAD
|
July 24, 2019 |
|
SHIVSHANKER VERMA Vs. STATE OF MADHYA PRADESH
|
December 20, 2019 |
|
SHIVWANATH JOGI Vs. GANESH BAJPAI SON OF DEVI PRASAD BAJPAI
|
January 2, 2019 |
|
SHOBHARAM @ LALA CHOUHAN Vs. STATE OF CHHATTISGARH
|
April 18, 2019 |
|
SHOBHIT RAM S/O PUNARAD SATNAMI Vs. STATE OF CHHATTISGARH THROUGH PS ABHANPUR
|
February 7, 2019 |
|
SHOBHNATH Vs. MANMATI
|
September 4, 2019 |
|
SHRADDHA DEWANGAN Vs. UNION OF INDIA
|
February 6, 2019 |
|
SHRADDHA SHASTRI PATHAK Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
SHRADDHA SINHA D/O DHANIRAM SINHA Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
May 7, 2019 |
|
SHREE MAHAMAYA CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
|
September 12, 2019 |
|
SHREE SITA AGRO TECH PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
May 8, 2019 |
|
SHRENIK RAJA JAIN Vs. RASHMI DEVI
|
February 28, 2019 |
|
SHREYA CHOUBEY D/O CHANDRAJEET CHOUBEY Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF AYURVEDA
|
May 7, 2019 |
|
SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. VIBHA DURGA W/O LATE PAWAN SINGH
|
April 12, 2019 |
|
SHRI SHYAM WAREHOUSING AND POWER LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 3, 2019 |
|
SHRIMATI GITA BAI Vs. SRIMATI SUKHBATI
|
June 25, 2019 |
|
SHRIMATI GITA BAI Vs. SRIMATI SUKHBATI
|
August 5, 2019 |
|
SHRIMATI GITA BAI DEAD Vs. SRIMATI SUKHBATI DEAD
|
June 25, 2019 |
|
SHRIMATI SITA DEVI AGRAWAL Vs. SARVJEET SINGH
|
July 19, 2019 |
|
SHRIMATI SUMITRA OTTI Vs. STATE OF CHHATTISGARH
|
March 20, 2019 |
|
SHRIRAM CREATIONS Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANNU SINGH SIDAR
|
April 5, 2019 |
|
SHRIRAM SINGH Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
SHRIRAM URAV SON OF KENDARAM URAV Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
April 25, 2019 |
|
SHRIRANG SHARAD PATHAK Vs. STATE OF CHHATTISGARH
|
July 4, 2019 |
|
SHWETA METHEWS (BAKHLA) Vs. STATE OF CHHATTISGARH
|
April 3, 2019 |
|
SHYAM KUMAR PATEL Vs. STATE OF MADHYA PRADESH
|
March 15, 2019 |
|
SHYAM KUMAR PATEL Vs. STATE OF MADHYA PRADESH
|
October 4, 2019 |
|
SHYAM KUMAR, S/O AMRIT LAL YADAV Vs. STATE OF CHHATTISGARH
|
February 20, 2019 |
|
SHYAM LAL MAHANT Vs. NAVRATAN DAS
|
November 21, 2019 |
|
SHYAM SUNDER AGRAWAL S/O LATE HARISHCHANDRA AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH - STATION HOUSE OFFICER
|
March 11, 2019 |
|
SHYAM SUNDER KESHARWANI Vs. JYOTIPRASAD SHUKLA
|
March 29, 2019 |
|
SHYAMA BAI Vs. STATE OF CHHATTISGARH
|
November 27, 2019 |
|
SHYAMA BAI, W/O JAGDISH PRASAD SAHU Vs. RAJENDRA KUMAR SAHU, S/O UDAY RAM SAHU
|
August 30, 2019 |
|
SHYAMAL MALLIK Vs. MAMTA DAS
|
December 19, 2019 |
|
SHYAMDHAR DIWAN LATE MOHANDHAR DIWAN Vs. STATE OF MADHYA PRADESH
|
December 19, 2019 |
|
SHYAMLAL Vs. STATE OF CHHATTISGARH
|
October 17, 2019 |
|
SHYAMLAL MANDAVI Vs. STATE OF CHHATTISGARH
|
January 3, 2019 |
|
SHYAMWATI W/O LATE HIRALAL GOND Vs. TIRATH PRASAD KENWAT
|
May 1, 2019 |
|
SIDAR AND ORS. Vs. GANESHRAM AND ORS.
|
November 18, 2019 |
|
SIDDHU CONSTRUCTION COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 26, 2019 |
|
SIHNU LAMBA Vs. STATE OF CHHATTISGARH
|
May 10, 2019 |
|
SIKANDAR (DEAD) THROUGH LRS Vs. JAGARNATH, S/O SUKHDEV RAM
|
March 27, 2019 |
|
SINGHAI SUBHASH JAIN, S/O SINGHAI BRIJLAL JAIN Vs. SHEEL CHAND (DEAD) THROUGH LRS
|
February 20, 2019 |
|
SITA CHANDEL Vs. AISTHIR RAM SAHU
|
May 7, 2019 |
|
SITAMBER URAON S/O LATE DWARNATH URAON Vs. ALI SHER ANSARI S/O FARID ANSARI
|
February 6, 2019 |
|
SITARAM AGRAWAL Vs. DROPATI BAI
|
June 25, 2019 |
|
SITARAM BARGAH Vs. STATE OF CHHATTISGARH
|
January 14, 2019 |
|
SITARAM CHOUDHARY Vs. INDUSTRIAL COURT CHHATTISGARH RAIPUR
|
January 14, 2019 |
|
SKS ISPAT & POWER LTD Vs. COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX
CENTRAL EXCISE BHAWAN
|
March 26, 2019 |
|
SMITA MARTIN D/O VIJAY MARTIN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
February 21, 2019 |
|
SMT KUSUM BAI Vs. MOH ASLAM
|
January 18, 2019 |
|
SMT MAN DEVI Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
SMT. AKANKSHA SHARMA Vs. AKASH SHARMA
|
August 1, 2019 |
|
SMT. ANUPA SINHA Vs. STATE OF CHHATTISGARH
|
July 8, 2019 |
|
SMT. GYAN BAI Vs. GOVIND BANJARE
|
July 18, 2019 |
|
SMT. MAMTA GIRI GOSWAMI Vs. AJAY GIRI GOSWAMI
|
January 3, 2019 |
|
SMT. MANGLI BAI AND ORS Vs. SMT. BISAMAT BAI DIED THROUGH LRS.
|
January 14, 2019 |
|
SMT. MEENA DUBEY Vs. STATE OF CHHATTISGARH
|
April 11, 2019 |
|
SMT. SHARDA RANI CHHABADA SINCE DEAD THROUGH LRS. Vs. RAJJAN PRASAD (DEAD) THROUGH LRS
|
January 22, 2019 |
|
SNEH KUMAR MESHRAM Vs. STATE OF CHHATTISGARH
|
April 9, 2019 |
|
SNEHLATA CHATURVEDI Vs. KAMALA CHATURVEDI
|
September 18, 2019 |
|
SOBIYA BANO D/O MOHAMMAED SHARIF Vs. STATE OF CHHATTISGARH
|
January 31, 2019 |
|
SOMAI Vs. STATE OF MADHYA PRADESH
|
December 11, 2019 |
|
SOMARU RAM Vs. STATE OF CHHATTISGARH
|
November 14, 2019 |
|
SOMARU SINGH Vs. STATE OF MADHYA PRADESH
|
November 20, 2019 |
|
SOMENDRA SINGH BHADORIYA S/O RANVEER SINGH BHADORIYA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
August 19, 2019 |
|
SOMESHWARI Vs. TEJBAHADUR SINGH
|
May 17, 2019 |
|
SONA BAI Vs. MAHTARIN BAI
|
November 25, 2019 |
|
SONA BAI W/O LATE SAMELAL Vs. RAJA RAM SUNHALE S/O RAMFAL
|
March 5, 2019 |
|
SONA DEI, W/O LATE LAKHMU Vs. TULSA (DEAD)
|
February 21, 2019 |
|
SONALI KUMARI Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
SONAM @ JYOTI TIWARI Vs. STATE OF CHHATTISGARH
|
November 25, 2019 |
|
SONAU RAM NEMSINGH GOND Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
SONIKA MIRANI Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
|
SONIYA BAI Vs. PRADEEP KUMAR
|
December 9, 2019 |
|
SOUTH EAST CENTRAL RAILWAY Vs. RAKESH KUMAR JANGDE
|
June 26, 2019 |
|
SOUTH EASTERN COAL FIELDS LIMITED Vs. CHHATTISGARH ENVIRONMENT PROTECTION BOARD
|
June 18, 2019 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. AHMAND HUSAIN
|
October 24, 2019 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) MAIN ROAD
|
November 28, 2019 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. DHARAMVEER SAHU
|
June 19, 2019 |
|
SOUTH EASTERN COALFIELDS LTD Vs. MANOJ KUMAR
|
August 14, 2019 |
|
STATE OF C.G. Vs. RUPENDRA KUMAR SAHU
|
July 23, 2019 |
|
STATE OF C.G. Vs. GOURAV DEWANGAN AND ORS.
|
September 11, 2019 |
|
STATE OF C.G. Vs. LOKESH
|
August 8, 2019 |
|
STATE OF CHHATTISGARH Vs. GULABDAS LODHI
|
November 13, 2019 |
|
STATE OF CHHATTISGARH Vs. NATIONAL INVESTIGATIVE AGENCY
|
November 20, 2019 |
|
STATE OF CHHATTISGARH Vs. NATHIYARAM RAJWADE
|
February 25, 2019 |
|
STATE OF CHHATTISGARH Vs. CHANDRABHUSHAN SHUKLA S/O RAMACHAL SHUKLA
|
December 4, 2019 |
|
STATE OF CHHATTISGARH Vs. C P AGRE, S/O CHHEDILAL AGRE
|
August 30, 2019 |
|
STATE OF CHHATTISGARH Vs. UMESH KUMAR
|
September 23, 2019 |
|
STATE OF CHHATTISGARH Vs. MOHANLAL BAGDE
|
September 25, 2019 |
|
STATE OF CHHATTISGARH Vs. MALIKRAM S/O MARHU PAL
|
September 20, 2019 |
|
STATE OF CHHATTISGARH Vs. NAKKA
|
July 31, 2019 |
|
STATE OF CHHATTISGARH Vs. PRAMOD RAM
|
July 23, 2019 |
|
STATE OF CHHATTISGARH Vs. AYODHYA PRASAD DUBEY
|
August 20, 2019 |
|
STATE OF CHHATTISGARH Vs. COMMISSIONER, COMMERCIAL TAX
|
October 24, 2019 |
|
STATE OF CHHATTISGARH Vs. PADMA CHANDRAKAR
|
October 15, 2019 |
|
STATE OF CHHATTISGARH Vs. M.H.TRADING COMPANY
|
July 25, 2019 |
|
STATE OF CHHATTISGARH Vs. ABBU HUSSAIN
|
December 12, 2019 |
|
STATE OF CHHATTISGARH Vs. SANTOSH KUMAR
|
July 12, 2019 |
|
STATE OF CHHATTISGARH Vs. ANITA AGRAWAL W/O SHRI ASHOK AGRAWAL
|
December 12, 2019 |
|
STATE OF CHHATTISGARH Vs. RUMAN LAL
|
November 15, 2019 |
|
STATE OF CHHATTISGARH Vs. SMT. JAMUNA DEVI
|
June 26, 2019 |
|
STATE OF CHHATTISGARH Vs. CHHATTISGARH STATE INFORMATION COMMISSION
|
June 24, 2019 |
|
STATE OF CHHATTISGARH Vs. SOURABH AGRAWAL
|
August 28, 2019 |
|
STATE OF CHHATTISGARH Vs. SANTOSH
|
May 13, 2019 |
|
STATE OF CHHATTISGARH Vs. GANESH RAM YADAV
|
June 18, 2019 |
|
STATE OF CHHATTISGARH Vs. KEISHMAT (DIED) THROUGH LRS
|
July 24, 2019 |
|
STATE OF CHHATTISGARH Vs. SADHURAM
|
July 4, 2019 |
|
STATE OF CHHATTISGARH Vs. SAVITA SAHU
|
May 1, 2019 |
|
STATE OF CHHATTISGARH Vs. ISHAN YADAV
|
June 21, 2019 |
|
STATE OF CHHATTISGARH Vs. BRAMHANAND PANDEY
|
January 28, 2019 |
|
STATE OF CHHATTISGARH Vs. BHAVANI SINGH THAKUR
|
January 4, 2019 |
|
STATE OF CHHATTISGARH Vs. PAVAN KUMAR YADAV
|
January 4, 2019 |
|
STATE OF CHHATTISGARH Vs. BHANWAR LAL JAIN
|
February 13, 2019 |
|
STATE OF CHHATTISGARH Vs. SPECIAL JUDICIAL ENQUIRY
|
December 9, 2019 |
|
STATE OF CHHATTISGARH Vs. SHOBHA ENTERPRISES
|
January 7, 2019 |
|
STATE OF CHHATTISGARH Vs. DEEPAK DORA
|
January 16, 2019 |
|
STATE OF CHHATTISGARH Vs. PRADEEP KUMAR
|
May 15, 2019 |
|
STATE OF CHHATTISGARH Vs. RANJANA YADAV
|
August 16, 2019 |
|
STATE OF CHHATTISGARH Vs. LAXMI PRASAD RATHORE
|
September 6, 2019 |
|
STATE OF CHHATTISGARH Vs. SECRETARY, DEPARTMENT OF FOREST
|
November 13, 2019 |
|
STATE OF CHHATTISGARH Vs. LEARN NATURE CONSULTANTS PARTNERSHIP FIRM
|
December 16, 2019 |
|
STATE OF CHHATTISGARH Vs. VIKASH KHALKHO
|
August 26, 2019 |
|
STATE OF CHHATTISGARH Vs. RAMBHA DEVI, W/O LATE PADAMRAM SAHU
|
January 24, 2019 |
|
STATE OF CHHATTISGARH Vs. SHEETAL PRASAD RAJAK
|
February 27, 2019 |
|
STATE OF CHHATTISGARH Vs. JITENDRA @ NAYAK
|
March 18, 2019 |
|
STATE OF CHHATTISGARH Vs. RACHANA RASTOGI
|
July 29, 2019 |
|
STATE OF CHHATTISGARH Vs. PARMAL SINGH RAJPUT
|
February 11, 2019 |
|
STATE OF CHHATTISGARH Vs. SHANKAR HALDHAR
|
November 14, 2019 |
|
STATE OF CHHATTISGARH Vs. SURESH KUMAR DHRUV
|
October 16, 2019 |
|
STATE OF CHHATTISGARH Vs. UTTAM KUMAR SHRIVASTAVA
|
October 18, 2019 |
|
STATE OF CHHATTISGARH Vs. TATA TELE SERVICES LIMITED
|
October 24, 2019 |
|
STATE OF CHHATTISGARH AND OTHERS Vs. SMT.MEENA BAI
|
February 13, 2019 |
|
STATE OF CHHATTISGARH THOUGH SECRETARY, PUBLIC HEALTH &
FAMILY WELFARE DEPARTMENT Vs. COLLECTOR, KORBA DISTRICT KORBA
|
February 13, 2019 |
|
STATE OF CHHATTISGARH THROUGH COLLECTOR, BASTAR, JAGDALPUR Vs. GOMTI PATEL W/O KAMLAKANT PATEL
|
April 12, 2019 |
|
STATE OF CHHATTISGARH THROUGH POLICE STATION- JARHAGAON Vs. GHANSHYAM SAHU, S/O PIHALAL SAHU
|
April 5, 2019 |
|
STATE OF CHHATTISGARH THROUGH SECRETARY Vs. SONA BAI WD/O LATE CHINTA RAM
|
January 21, 2019 |
|
STATE OF CHHATTISGARH THROUGH SECRETARY, GOVERNMENT OF CHHATTISGARH Vs. SAJ FOOD PRODUCT (P) LTD THROUGH ITS GENERAL MANAGER
|
February 18, 2019 |
|
STATE OF CHHATTISGARH THROUGH STATE ECONOMIC OFFENCE INVESTIGATION BUREAU, BHOPAL Vs. V.S. REDDY S/O V.G. REDDY
|
August 20, 2019 |
|
STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER Vs. TAKESHWAR SAHU S/O AJEETRAM SAHU
|
February 14, 2019 |
|
STATE OF CHHATTISGARH, Vs. CHINTARAM CHANDRAKAR
|
January 23, 2019 |
|
STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. BUDHARU RAM MERAVI, S/O RAM SINGH MERAVI
|
May 6, 2019 |
|
STATE OF CHHATTISGARH, THROUGH INCHARGE POLICE STATION KATGHORA Vs. JAMUNA PRASAD SAHU, S/O SAMAYRAM SAHULABIC
|
January 2, 2019 |
|
STATE OF MADHYA PRADESH Vs. A.P.DUBEY
|
February 4, 2019 |
|
STATE OF MADHYA PRADESH Vs. KRIPARAM MAHAR S/O PARDESI RAM MAHAR
|
November 15, 2019 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. LALIT AGRAWAL
|
October 22, 2019 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF MADHYA PRADESH (NOW CG) THROUGH COLLECTOR, BILASPUR (CG)
|
January 31, 2019 |
|
STEEL AUTHORITY OF INDIA LTD Vs. SARVAN KUMAR
|
January 14, 2019 |
|
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF CHHATTISGARH
|
September 5, 2019 |
|
STEPHONOS MAR THEODOSIUS (DIED) Vs. WAMAN RAO, SHRI DHAR JOSHI (WS JOSHI)
|
March 12, 2019 |
|
SUB AREA MANAGER, SOUTH EAST COALFIELD LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
February 20, 2019 |
|
SUBHA JAKKANWAR Vs. STATE OF CHHATTISGARH
|
November 26, 2019 |
|
SUBHAM SEN Vs. STATE OF CHHATTISGARH
|
August 9, 2019 |
|
SUBHASH GUPTA Vs. STATE OF CHHATTISGARH
|
March 25, 2019 |
|
SUBHASH SHARMA Vs. COMMISSIONER OF INCOME TAX, RAIPUR
|
May 17, 2019 |
|
SUBHASH SHARMA S/O LOKESHWAR SHARMA Vs. STATE OF CHHATTISGARH
|
September 30, 2019 |
|
SUBHASHIS SINHA Vs. SOUTH EASTERN COAL FIELDS LTD
|
March 19, 2019 |
|
SUBIR SARKAR Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
|
April 25, 2019 |
|
SUBIR SEN PROFESSOR D. P. VIPRA COLLEGE Vs. STATE OF CHHATTISGARH
|
January 22, 2019 |
|
SUDAMA YADAV Vs. AWLAD SHAH
|
August 2, 2019 |
|
SUDARSHANLAL DHRUW Vs. STATE OF CHHATTISGARH
|
July 4, 2019 |
|
SUDDU RAM Vs. KAMLESH KUMAR
|
March 5, 2019 |
|
SUDHAKER GHOTEKAR Vs. STATE OF CHHATTISGARH
|
September 23, 2019 |
|
SUDHANI BAI Vs. PARASNATH
|
April 15, 2019 |
|
SUDHIR KUMAR Vs. STATE OF CHHATTISGARH
|
March 19, 2019 |
|
SUDHIR KUMAR Vs. SOUTH EASTERN COAL FIELD LTD.
|
July 9, 2019 |
|
SUDHIR RAJPAL Vs. STATE OF CHHATTISGARH
|
November 20, 2019 |
|
SUDHIR SINGH S/O MATABUX SINGH Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
|
February 14, 2019 |
|
SUFAL SATNAMI S/O JAWAHAR BAGHEL Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
SUKALU Vs. STATE OF CHHATTISGARH
|
August 23, 2019 |
|
SUKALU S/O. PANDEYRAM Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
SUKALURAM S/O BUNAU SINHA Vs. RAMANAND S/O BUNAU SINHA
|
December 11, 2019 |
|
SUKDEV S/O MILAP PATEL Vs. STATE OF CHHATTISGARH
|
February 8, 2019 |
|
SUKHANTIN BAI GOND Vs. STATE OF CHHATTISGARH
|
December 16, 2019 |
|
SUKHDEO PRASAD Vs. SAVITRI BAI
|
December 20, 2019 |
|
SUKHDEO SANDILY Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY
|
June 19, 2019 |
|
SUKHDEV DAS Vs. YASHODA BAI
|
April 25, 2019 |
|
SUKHMAN Vs. SUBASO AND ORS.
|
October 24, 2019 |
|
SUKHNANDAN S/O SUNAU SATNAMI Vs. RAJNI
|
March 15, 2019 |
|
SUKULRAM SAHU AND ORS. Vs. MAHESH RAM SAHU AND ORS.
|
October 24, 2019 |
|
SUKWARO BAI Vs. SUKHMEN W/O KASHIRAM,
|
November 19, 2019 |
|
SUMAN TOPPO S/O KEDUR TOPPO Vs. UNITED INDIA INSURANCE COMPANY LIMITED OFFICE
|
March 27, 2019 |
|
SUMAT PRAKASH JAIN Vs. GHYANCHAND JAIN
|
May 9, 2019 |
|
SUMEET VERMA Vs. MAYA DEVI VIDHANI AND ORS.
|
January 16, 2019 |
|
SUMER SINGH Vs. BHAV SINGH.
|
January 31, 2019 |
|
SUMITRA Vs. RAJSHRI MAHAKALKAR
|
June 21, 2019 |
|
SUMITRA BAI Vs. BARATU
|
March 15, 2019 |
|
SUMITRA BAI SAHU Vs. CHANDRAPARAKASH
|
February 8, 2019 |
|
SUMITRA DEVI Vs. RATKOLHIN @ DHANMET
|
August 6, 2019 |
|
SUMITRA DEVI SARAF W/O LATE MOTILAL Vs. VIDYAWATI SARAFF WD/O LATE LAKHANLAL
|
February 20, 2019 |
|
SUNDAR LAL DRUW Vs. STATE OF C.G. AND ORS.
|
September 17, 2019 |
|
SUNDARI JOHN Vs. DEVI DAYAL SINGH
|
November 20, 2019 |
|
SUNDER Vs. LAXMI NARAYAN
|
January 30, 2019 |
|
SUNDER S/O DAYARAM GOND Vs. MANIRAM, S/O NAROTTAM SAHU
|
March 18, 2019 |
|
SUNIL EKKA Vs. PAWAN SINGH
|
April 15, 2019 |
|
SUNIL GOND, S/O RAMJHOOL Vs. STATE OF CHHATTISGARH
|
February 20, 2019 |
|
SUNIL KALE S/O SADASHIV RAO KALE Vs. STATE OF CHHATTISGARH
|
December 16, 2019 |
|
SUNIL KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
January 31, 2019 |
|
SUNIL KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
November 8, 2019 |
|
SUNIL KUMAR BONDIA Vs. PRAHLAD AGRAWAL
|
July 24, 2019 |
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SUNIL KUMAR JAIN Vs. ANJU CHOUDHRY
|
January 10, 2019 |
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SUNIL KUMAR JAIN S/O GULABCHAND JAIN Vs. KUSUM SONI, W/O LATE DHANI RAM SONI
|
May 3, 2019 |
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SUNIL KUMAR JAISWAL Vs. MANGAL SINGH
|
June 19, 2019 |
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SUNIL KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
SUNIL KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
June 28, 2019 |
|
SUNIL KUMAR S/O BABULAL GUPTA Vs. STATE OF CHHATTISGARH, THROUGH - P S CHIRIMIRI, DISTRICT- KOREA (C G )
|
February 13, 2019 |
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SUNIL KUMAR SANTWANI Vs. STATE OF CHHATTISGARH
|
June 25, 2019 |
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SUNIL KUMAR TAHALWANI Vs. SANJAY NIHICHALANI
|
August 2, 2019 |
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SUNIL SHARMA Vs. REGISTRAR HIGH COURT OF M.P
|
November 22, 2019 |
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SUNITA BHARADWAJ Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
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SUNITA BISWAL Vs. H.K.PARGANIHA
|
November 20, 2019 |
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SUNITA SAWAR Vs. STATE OF CHHATTISGARH
|
September 19, 2019 |
|
SUNITA SHRIVAS Vs. BHAGWAT SHRIVAS
|
January 10, 2019 |
|
SUO MOTO PROCEEDING Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
|
SUO MOTU TAKEN WPHC Vs. STATE OF CHHATTISGARH
|
November 15, 2019 |
|
SUPRABHA W/O SURENDRA SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DURG
|
January 2, 2019 |
|
SUPRIYA BHUTT Vs. DINESH PATEL
|
August 14, 2019 |
|
SURAJ @ SHESHMANI, S/O BHAGWAT Vs. STATE OF CHHATTISGARH, THROUGH P S GOURELA, DISTRICT BILASPUR (CG)
|
September 2, 2019 |
|
SURAJ LAL DEHARIYA Vs. NAMDEV JOSHI
|
April 9, 2019 |
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SURAJ RAM KOSLE Vs. STATE OF CHHATTISGARH
|
February 19, 2019 |
|
SURAJ SHARMA Vs. STATE OF CHHATTISGARH
|
May 17, 2019 |
|
SURANA AND COMPANY A PROPRIETORSHIP CONCERN Vs. STATE OF CHHATTISGARH
|
October 4, 2019 |
|
SURENDRA KUMAR RAWAT Vs. STATE OF CHHATTISGARH
|
January 17, 2019 |
|
SURENDRA KUMAR YADAV Vs. GAYATRI DEVI YADAV
|
March 19, 2019 |
|
SURENDRA NISHAD Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
SURENDRA RAI Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
SURENDRAPAL SINGH WADHWA Vs. ANUSUIYA DEEWAN
|
September 6, 2019 |
|
SURESH CHAND TRIPATHI Vs. STATE OF MADHYA PRADESH
|
September 19, 2019 |
|
SURESH GURUWANI Vs. CHANDRAPAL GURUWANI
|
July 19, 2019 |
|
SURESH KUMAR JAGATRAMKA Vs. MAHESH KUMAR JAGATRAMKA
|
September 18, 2019 |
|
SURESH KUMAR JIVNANI Vs. STATE OF CHHATTISGARH
|
July 18, 2019 |
|
SURESH KUMAR KAUSHIK Vs. STATE OF CHHATTISGARH
|
February 5, 2019 |
|
SURESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
|
July 15, 2019 |
|
SURESH KUMAR S/O BRIJMOHAN SINGHANIYA Vs. STATE OF CHHATTISGARH
|
November 20, 2019 |
|
SURESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
January 31, 2019 |
|
SURESH MANDHYAM Vs. SHAILENDRA KUMAR NAMDEO
|
March 29, 2019 |
|
SURESH TIWARI Vs. SUYASH TIWARI
|
September 17, 2019 |
|
SURESH, S/O CHAMAR SINGH NISHAD Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION SARAIPALI, DISTRICT MAHASAMUND (CHHATTISGARH)
|
February 28, 2019 |
|
SURGUJA PETROLEUM DEALERS ASSOCIATION THROUGH RAJ KUMAR AGRAWAL Vs. UNION OF INDIA THROUGH SECRETARY
|
April 30, 2019 |
|
SURJEET KAUR LATE AWTAR SINGH Vs. SURAJA BAI W/O SHYAMCHARAN
|
December 11, 2019 |
|
SURJOO S/O RAMNARAYAN LODHI Vs. BRANCH MANAGER
|
February 26, 2019 |
|
SURYA KANT THAKUR Vs. RAMCHANDRA CHETTY
|
August 19, 2019 |
|
SURYALAL SAHU Vs. STATE OF CHHATTISGARH
|
February 5, 2019 |
|
SURYODAY WIRES Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
SUSHIL KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
April 25, 2019 |
|
SUSHIL KUMAR GOYAL Vs. ANUP KUMAR SULTANIYA
|
January 11, 2019 |
|
SUSHIL KUMAR GUPTA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
|
January 15, 2019 |
|
SUSHIL KUMAR JAIN Vs. RAJKUMARI
|
January 3, 2019 |
|
SUSHILA Vs. AMRITLAL
|
July 2, 2019 |
|
SUSHILA DEVI Vs. CHAMRU RAM
|
July 31, 2019 |
|
SUSHILA PARGANIHA Vs. STATE OF CHHATTISGARH
|
February 6, 2019 |
|
SWETA CONSTRUCTION Vs. CHHATTISGARH STATE POWER GENERATION COMPANY LIMITED
|
February 7, 2019 |
|
SWIKRIT DAS Vs. LAKHANDAS
|
July 18, 2019 |
|
SYED FAISAL AHMED RIZVI Vs. SYED IQBAL AHMED RIZVI
|
September 12, 2019 |
|
SYSTEM INDIA CASTINGS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-2
|
June 26, 2019 |
|
TAHSILDAR SINGH Vs. STATE OF CHHATTISGARH
|
November 8, 2019 |
|
TALVINDAR SINGH PALL S/O DHARAMPALL SINGH Vs. DEVKIBAI WD/O LATE RAJKUMAR DHURVE
|
March 20, 2019 |
|
TAMESH RAM NAG Vs. MUKESH KUMAR NAGESH
|
May 1, 2019 |
|
TAMRADHWAJ YADAV Vs. STATE OF CHHATTISGARH
|
July 1, 2019 |
|
TARA BAI Vs. VITTHAL RAO ITHOVA RAO GAYDHANE
|
June 17, 2019 |
|
TARA HOTWANI W/O LATE ASHOK KUMAR HOTWANI Vs. JAKIR.ANSARI S/O SATTAR.ANSARI
|
April 11, 2019 |
|
TARACHAND Vs. STATE OF MADHYA PRADESH (NOW CG)
|
March 28, 2019 |
|
TARINI SHARMA Vs. PRANAB KUMAR ROY
|
June 21, 2019 |
|
TARUN KUMAR DEY Vs. NIRMAL KUMAR DEY
|
March 29, 2019 |
|
TEEKAM DAS Vs. SHAILENDRA KUMAR NAMDEO
|
March 29, 2019 |
|
TEERATH RATHORE Vs. STATE OF CHHATTISGARH
|
February 25, 2019 |
|
TEJRAM NAGRACHI JUVENILE Vs. STATE
|
April 5, 2019 |
|
TEJRAM, S/O KOLI RATHIYA Vs. STATE OF CHHATTISGARH
|
July 22, 2019 |
|
TEJULAL SAHU Vs. STATE OF CHHATTISGARH
|
November 28, 2019 |
|
TEKLAL NAYAK Vs. STATE OF CHHATTISGARH
|
August 5, 2019 |
|
TEKRAM Vs. SATYAPRAKASH
|
January 21, 2019 |
|
THAKUR RAM SAHU Vs. POONAM SAHU
|
September 27, 2019 |
|
THAKUR SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
May 24, 2019 |
|
THALDHAR SINGH Vs. STATE OF CHHATTISGARH
|
February 11, 2019 |
|
THANURAM SAHU, S/O NAROTTAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
|
April 5, 2019 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. RANJAN HALDHAR
|
January 31, 2019 |
|
THE STATE OF CHHATTISGARH Vs. OMPRAKASH GUPTA S/O RAJESH GUPTA
|
February 18, 2019 |
|
THETHA RAM SINCE DEAD, THROUGH L RS Vs. AMRIT LAL
|
January 7, 2019 |
|
THTHAGAT SHRIVASTAVA Vs. SUBHASH CHANDRA TANEJA
|
June 21, 2019 |
|
TIHARURAM SAHU Vs. SANTOSHI
|
July 26, 2019 |
|
TIJIA BAI, W/O NATHANLAL JAISWAL Vs. RAMRAJJI BAI, W/O SHARAN SINGH CHHABADA
|
May 2, 2019 |
|
TIKAM CHAND RATHI Vs. STATE OF CHHATTISGARH
|
June 17, 2019 |
|
TIKAMCHAND JAIN AND ORS. Vs. STATE OF C.G.
|
January 3, 2019 |
|
TIKARAM SAHU Vs. STATE OF CHHATTISGARH
|
December 19, 2019 |
|
TILAK CHAND Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
TILAK DAS VERMA Vs. STATE OF CHHATTISGARH
|
November 7, 2019 |
|
TILAK RAM Vs. BARATO
|
August 2, 2019 |
|
TILAK RAM SINHA Vs. STATE OF MADHYA PRADESH
|
July 11, 2019 |
|
TILAKRAM BANI Vs. DEBIRAM BANI
|
November 6, 2019 |
|
TIRATH KUMAR MISHRA, Vs. RAVI SHANKAR
|
December 19, 2019 |
|
TIRATH SONKAR S/O KHELAN SONKER Vs. MANGILAL TAOWRI S/O JOHARMAL TAOWRI
|
July 17, 2019 |
|
TIRUPATI ENTERPRISES A PROPRIETORSHIP FIRM Vs. STATE OF CHHATTISGARH
|
July 25, 2019 |
|
TOMBAI D/O DILIP SINGH KUNWAR Vs. DIRECTOR PANCHAYAT, DIRECTORATE OF PANCHAYAT
|
February 20, 2019 |
|
TOOFAN @ KARU PORTE Vs. JASWANT SINGH
|
March 8, 2019 |
|
TOPCHAND GUPTA @ ANJAN GUPTA SON OF DASRATH LAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH CITY KOTWALI KORBA (CG)
|
May 6, 2019 |
|
TORAN SINGH TAMRAKAR Vs. CHIEF EXECUTIVE OFFICER
|
June 28, 2019 |
|
TRILOCHAN YADAV Vs. GOPICHAND YADAV
|
May 2, 2019 |
|
TRILOCHAN, S/O GOPIRAM Vs. CHHATTAR, S/O MAHESH RAM
|
May 9, 2019 |
|
TRIPTEE MANDAVI Vs. STATE OF CHHATTISGARH
|
June 20, 2019 |
|
TRIVENIBAI Vs. CHETAN MOHANTI
|
April 16, 2019 |
|
TULARAM @ KHAMMAN SAI Vs. SOUTH EASTERN COALFIELDS LIMITED
|
December 12, 2019 |
|
TULESHWAR RAJWADE Vs. STATE OF CHHATTISGARH
|
January 24, 2019 |
|
TULSA BAI Vs. SAVITRI BAI
|
November 25, 2019 |
|
TULSA BAI Vs. GANESH RAM
|
November 25, 2019 |
|
TULSI BAI SINHA Vs. RASPAL SINGH
|
June 26, 2019 |
|
TULSI KUMAR KHARE Vs. STATE OF CHHATTISGARH
|
January 3, 2019 |
|
TULSI RAM BAGHEL Vs. STATE OF CHHATTISGARH
|
February 18, 2019 |
|
TULSI RAM SARTHI S/O DASHRATH RAM SARTHI Vs. MD SHARIF KHAN, S/O NASIR KHAN
|
January 24, 2019 |
|
TULSI SHAH S/O TILAK SHAH Vs. STATE OF CHHATTISGARH
|
March 8, 2019 |
|
TULSI YADAV Vs. SECL
|
August 1, 2019 |
|
TULSIRAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 15, 2019 |
|
TULSIRAM SAHU Vs. RAMBAI
|
January 24, 2019 |
|
TULSIRAM VERMA Vs. STATE OF CHHATTISGARH
|
August 23, 2019 |
|
U K SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
February 5, 2019 |
|
U.K. SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
UCO BANK THROUGH CHAIRMAN Vs. S K SHRIVASTAVA
|
January 7, 2019 |
|
UDAY RAM Vs. STATE OF CHHATTISGARH
|
March 19, 2019 |
|
UDAY RICE PROCESS Vs. STATE OF CHHATTISGARH
|
October 24, 2019 |
|
UDAY SINGH TOMAR Vs. AGAR MANAGER
|
February 21, 2019 |
|
UFLEX LTD Vs. STATE OF CHHATTISGARH
|
September 12, 2019 |
|
UJAGAR DIED Vs. MAHIMA
|
January 18, 2019 |
|
ULTRA TECH CEMENT LIMITED Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO. LTD.
|
May 7, 2019 |
|
UMA SHANKAR SAHU Vs. STATE OF CHHATTISGARH
|
July 22, 2019 |
|
UMASHANKAR Vs. GULABI BAI
|
July 25, 2019 |
|
UMED RAM Vs. SURENDRA KUMAR
|
March 6, 2019 |
|
UMESH CHANDRA & COMPANY Vs. LAVANYA PATEL
|
August 30, 2019 |
|
UMESH CHANDRA & COMPANY Vs. PRAJAY GWALRE
|
August 30, 2019 |
|
UMESH CHANDRA & COMPANY Vs. PRAMILA GWALRE
|
August 30, 2019 |
|
UMESH CHANDRA NANDE Vs. STATE OF CHHATTISGARH
|
March 25, 2019 |
|
UMESH GUPTA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
April 12, 2019 |
|
UMESH NAGESIYA Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
UMESH S/O RATTILAL CHOUHAN Vs. NAYAK S/O GADADHAR NAYAK
|
February 7, 2019 |
|
UNION OF INDIA Vs. NAKUL RAM DIWAN
|
December 16, 2019 |
|
UNION OF INDIA Vs. MALEJRAM
|
July 15, 2019 |
|
UNION OF INDIA Vs. RICHA LAMA
|
June 25, 2019 |
|
UNION OF INDIA Vs. TODARMULL INFRASTRUCTURES PVT LTD
|
November 19, 2019 |
|
UNION OF INDIA Vs. AMAN KUMAR DUBEY
|
October 16, 2019 |
|
UNION OF INDIA Vs. ADARSH KUMAR
|
February 5, 2019 |
|
UNION OF INDIA MINISTRY OF FINANCE Vs. SHRI SHYAM WAREHOUSING
|
June 27, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. DEVKUMARI AND ORS
|
May 14, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANDRA KUMAR SAHU
|
December 19, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESHWAR DAS
|
March 13, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED THROUGH ITS BRANCH
MANAGER Vs. ROHIT DEWANGAN S/O CHINTARAM DEWANGAN
|
February 18, 2019 |
|
UNIVABS SLEEPERS PVT. LTD Vs. STATE OF CHHATTISGARH
|
September 6, 2019 |
|
UNIWORTH TEXTILES LIMITED Vs. STATE OF CHHATTISGARH DEPARTMENT OF COMMERCIAL TAXES
|
January 3, 2019 |
|
UPALGHOSH ASSOCIATES A PARTNERSHIP FIRM Vs. SECRETARY DEPARTMENT OF HIGHER EDUCATION MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
February 28, 2019 |
|
UPASHA BAI Vs. SONDAS S/O MANIRAM BANJARA
|
April 24, 2019 |
|
UPHAR JEWELLERS Vs. BANK OF MAHARASHTRA
|
December 17, 2019 |
|
UPKARAN PHARMACEUTICAL Vs. STATE OF CHHATTISGARH
|
December 6, 2019 |
|
URVASHI CHANDRAKAR Vs. RAJESH KUMAR
|
May 7, 2019 |
|
USAT RAM S/O HARI RAM PATEL Vs. STATE OF CHHATTISGARH
|
April 8, 2019 |
|
USHA BAI Vs. DONALD KULBHUSHAN BARA
|
May 16, 2019 |
|
USHA BAI AND ORS. Vs. STATE OF C.G. AND ORS.
|
February 13, 2019 |
|
USHA CHOUBEY D/O LATE JAGDISH CHOUBEY Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
April 26, 2019 |
|
UTTAM CON INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
December 11, 2019 |
|
UTTAM KUMAR PANDEY Vs. UDAY NARAYAN MISHRA
|
December 20, 2019 |
|
UTTAM KUMAR PANDEY Vs. STATE OF CHHATTISGARH
|
May 14, 2019 |
|
UTTAM PRASAD NIRALA Vs. STATE OF CHHATTISGARH
|
June 19, 2019 |
|
UTTAR KUMAR BHOI Vs. SUREKHA BHOI
|
March 12, 2019 |
|
UTTRA BAI SAHU W/O LATE LEKHRAM SAHU Vs. BALRAM TOPPO S/O KENDA TOPPO
|
March 5, 2019 |
|
V P KHARE Vs. STATE OF CHHATTISGARH
|
May 13, 2019 |
|
VANDANA JHA Vs. STATE OF CHHATTISGARH
|
January 10, 2019 |
|
VANDANA MUDLIYAR W/O MAHENDRA MUDLIYAR Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
April 8, 2019 |
|
VANDANA SINGH Vs. BALRAM PRASAD
|
April 26, 2019 |
|
VED PRAKASH PANDEY Vs. RITESH KUMAR AGRAWAL
|
December 2, 2019 |
|
VED PRAKASH SAHU Vs. STATE OF CHHATTISGARH
|
August 22, 2019 |
|
VEDEHI TIWARI Vs. SHAYMA PRASAD MUKHERJEE
|
February 5, 2019 |
|
VEENA GUPTA Vs. STATE OF CHHATTISGARH
|
July 11, 2019 |
|
VEER BHADRA SINGH Vs. UNION OF INDIA
|
June 27, 2019 |
|
VEER RAJENDRA RAJPUT Vs. STATE OF CHHATTISGARH
|
January 9, 2019 |
|
VIBHA DADHEECH Vs. INDIRA KALA SANGEET VISHVIDYALAYA KHAIRAGARH
|
June 18, 2019 |
|
VIBHA SOLANKI Vs. STATE OF CHHATTISGARH
|
January 16, 2019 |
|
VIDDYACHARAN KURREY Vs. STATE OF CHHATTISGARH
|
July 16, 2019 |
|
VIDYADHAR MISHRA Vs. STATE OF CHHATTISGARH
|
May 9, 2019 |
|
VIDYADHAR PATEL Vs. STATE OF CHHATTISGARH
|
June 18, 2019 |
|
VIDYANAND SONI Vs. PREMBATI (DIED)
|
January 11, 2019 |
|
VIDYAVATI DUBEY Vs. DISTRICT COOPERATIVE CENTRAL BANK LIMITED
|
July 1, 2019 |
|
VIJAY CHANDRAWANSHI Vs. STATE OF CHHATTISGARH
|
September 30, 2019 |
|
VIJAY KEWAT Vs. STATE OF CHHATTISGARH
|
January 4, 2019 |
|
VIJAY KOTADIYA Vs. SHADIK BHAI
|
August 2, 2019 |
|
VIJAY KUMAR Vs. STATE OF CHHATTISGARH
|
July 11, 2019 |
|
VIJAY KUMAR DEWANGAN Vs. MOHD. AZIZ ANSARI
|
May 10, 2019 |
|
VIJAY KUMAR GUPTA Vs. KIRAN BALA
|
November 29, 2019 |
|
VIJAY KUMAR PATEL Vs. MANJULATA RATHIA
|
December 19, 2019 |
|
VIJAY KUMAR SAHU Vs. PAWAN KUMAR
|
April 9, 2019 |
|
VIJAY KUMAR UPPAL S/O LATE NANDLAL UPPAL Vs. DURG RAJNANDGAON GRAMIN BANK, THROUGH ITS CHAIRMAN, NEAR MUTDA KUNJ
|
February 15, 2019 |
|
VIJAY KUMAR VASTRAKAR Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
|
October 4, 2019 |
|
VIJAY LAXMI TIWARI, W/O SHRI ASHOK TIWARI Vs. DWARKA TARAK,
|
December 5, 2019 |
|
VIJAY SINGH Vs. JAGESHWAR @ JAGGU SAHU
|
January 17, 2019 |
|
VIJAY SINGH GUPTA Vs. SURESH KOTHARI
|
July 15, 2019 |
|
VIJENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
December 17, 2019 |
|
VIJENDRA KUMAR KUMHAR S/O. BENSHROOP KUMHAR Vs. STATE OF MADHYA PRADESH
|
December 6, 2019 |
|
VIJENDRA KUMAR NEHRU Vs. STATE OF CHHATTISGARH
|
April 29, 2019 |
|
VIKAS AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 11, 2019 |
|
VIKAS KUMAR SONI Vs. STATE OF CHHATTISGARH
|
November 21, 2019 |
|
VIKAS RAJ Vs. HIGH COURT OF CHHATTISGARH
|
November 5, 2019 |
|
VIKASH KUMAR PRAJAPATI S/O HARIPRASAD PRAJAPATI Vs. VISHVAJIT HALDHAR S/O VIMALCHAND HALDHAR
|
May 2, 2019 |
|
VIKRAM SINGH, S/O VISHRAM SINGH Vs. ISHWAR SONI @ ISHWAR PRASAD SONI, S/O BHATU SONAR
|
March 13, 2019 |
|
VILAS JADHAV, S/O KISHAN JADHAV Vs. STATE OF CHHATTISGARH THROUGH P S SUKMA, DISTRICT SUKMA, CHHATTISGARH
|
May 8, 2019 |
|
VIMAL @ PAPPU, S/O BENIRAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH P S GURUR
|
January 3, 2019 |
|
VIMAL KESHARWANI S/O LATE NIRMAL PRASAD KESHARWANI Vs. VINAY GUPTA S/O LATE OMKAR PRASAD GUPTA
|
August 30, 2019 |
|
VIMALA BAI (DIED AND DELETED) Vs. SHIVNARAYAN
|
March 1, 2019 |
|
VINAR PLASTIC INDUSTRIES VIP TIRHA Vs. MANTURA BAI W/O BHAIYA LAL GWALE
|
March 13, 2019 |
|
VINAY KHEDIA Vs. SNEHA W/O VINAY KHEDIA
|
July 3, 2019 |
|
VINDHESHWARI PRASAD KHARE Vs. STATE OF CHHATTISGARH
|
May 13, 2019 |
|
VINOD AHIRWAR Vs. STATE OF CHHATTISGARH
|
June 21, 2019 |
|
VINOD KUMAR Vs. STATE OF CHHATTISGARH
|
June 24, 2019 |
|
VINOD KUMAR DAS Vs. STATE OF CHHATTISGARH
|
April 8, 2019 |
|
VINOD KUMAR KOSHLE Vs. STATE OF CHHATTISGARH
|
June 21, 2019 |
|
VINOD KUMAR NAGESH Vs. STATE OF CHHATTISGARH
|
September 16, 2019 |
|
VINOD KUMAR SON OF LATE TEKRAM JOSHI (BHATARI) Vs. THAGAN BAI WIFE OF VINOD KUMAR JOSHI (BHATARI)
|
April 22, 2019 |
|
VINOD KUMAR TIWARI Vs. SECL
|
March 8, 2019 |
|
VIRENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
March 28, 2019 |
|
VIRENDRA KUMAR Vs. DAKBAR DAS
|
November 13, 2019 |
|
VIRENDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
October 15, 2019 |
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VIRENDRA KUMAR SINHA S/O BABULAL SINHA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CHURRIA
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February 11, 2019 |
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VISHAL DESHLAHRE Vs. STATE OF CHHATISGARH
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September 30, 2019 |
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VISHESH KUMAR BHAWTE Vs. STATE OF CHHATTISGARH
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May 17, 2019 |
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VISHNU NANDI Vs. STATE OF CHHATTISGARH
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November 25, 2019 |
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VISHNU RAM Vs. STATE OF CHHATTISGARH
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August 22, 2019 |
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VISHNUDATT Vs. STATE OF CHHATTISGARH
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September 18, 2019 |
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VISHNUPRASAD MUKUTRAM Vs. STATE OF C G
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November 13, 2019 |
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VISHRAM Vs. STATE OF MADHYA PRADESH
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October 21, 2019 |
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VISHWA VEDANTA SCHOOL KUMHARI Vs. UNION OF INDIA
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January 14, 2019 |
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VISHWANATH SAHU S/O LATE AMAR SINGH SAHU Vs. KUNJBAI W/O LATE UMEND, INDUSTRIAL RELATION DEPARTMENT
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April 26, 2019 |
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WASHIM BEG, S/O SHAMIM BEG Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER
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January 2, 2019 |
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WORKSHOP INSTRUCTOR Vs. S.K.MISHRA
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October 24, 2019 |
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YAAD RAM NISHAD Vs. STATE OF CHHATTISGARH
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March 1, 2019 |
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YADAV SAO @ KHAGESHWAR SAO Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIGARH
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March 5, 2019 |
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YAMINI DEWANGAN Vs. STATE OF CHHATTISGARH
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May 8, 2019 |
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YASHDEEP SINGH SAINI Vs. NAYA RAIPUR DEVELOPMENT AUTHORITY
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August 2, 2019 |
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YASHPAL Vs. STATE OF CHHATTISGARH
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June 18, 2019 |
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YOGEN RATHOD S/O NARAYAN DHARAM RATHOD Vs. PADMA BEN BHANUSHALI WIFE OF KANJI
BHAI BHANUSHALI
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February 28, 2019 |
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YOGENDRA KUMAR ANANT Vs. STATE OF CHHATTISGARH
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June 20, 2019 |
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YOGENDRA SHUKLA Vs. RAKESH KUMAR DEWANGAN
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April 15, 2019 |
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YOGESH BHARTI @ JUGNU Vs. STATE
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April 1, 2019 |
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YUGAL KISHORE SAHU Vs. STATE OF CHHATTISGARH
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September 25, 2019 |
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YUVRAJ SINGH BABRA PROPRIETOR Vs. STATE OF CHHATTISGARH
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October 15, 2019 |
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YUVRAJ SINGH BABRA PROPRIETOR Vs. STATE OF CHHATTISGARH
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August 21, 2019 |
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ZILA SAHAKARI KENDRIYA BANK Vs. STATE OF CHHATTISGARH
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November 26, 2019 |
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ZILA SAHKARI KENDRIYA BANK Vs. TEKRAM NIRMALKAR
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June 26, 2019 |
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