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A K BHANDARI Vs. KUNWAR SINGH
|
July 25, 2018 |
|
A N DUBEY Vs. STATE OF MADHYA PRADESH
|
December 11, 2018 |
|
A R VERMA S/O LATE NATHEL SINGH VERMA Vs. STATE OF CHHATTISGARH
|
July 24, 2018 |
|
A SOCIETY UNDER SOCIETIES REGISTRATION ACT, THROUG Vs. GEETALAL SAHU, S/O BHUVAN RAM SAHU
|
January 5, 2018 |
|
A SUO MOTO TAKEN WRIT PETITION Vs. STATE OF CHHATTISGARH
|
October 12, 2018 |
|
A.P.SHARMA Vs. SECRETARY
|
February 20, 2018 |
|
AABKARI PAIKRA, S/O BAITHUL Vs. STATE OF CHHATTISGARH
|
June 28, 2018 |
|
AALIV FRANSIS, W/O SAMUAL SASHILAL Vs. SEMUAL SHASHILAL, S/O SATISH KUMAR LAL
|
April 17, 2018 |
|
AARIF KHAN Vs. STATE OF CHHATTISGARH
|
September 5, 2018 |
|
AARTI BAI Vs. DEVENDRA KUMAR KAUSHIK
|
November 22, 2018 |
|
AARTI NIRALA Vs. STATE OF CHHATTISGARH
|
September 19, 2018 |
|
AARTI SPONGE & POWER LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX-2(1)
|
April 10, 2018 |
|
AASHIQ KHAN Vs. STATE OF CHHATTISGARH
|
February 21, 2018 |
|
AASMATI HALBA (NOW DEAD) Vs. BUTKI BAI
|
September 5, 2018 |
|
ABC Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTME
|
February 2, 2018 |
|
ABDUL HANIF AS/O ABDUL HAMID Vs. STATE OF CHHATTISGARH
|
December 12, 2018 |
|
ABHAY LOGISTICS Vs. DEPUTY COMMISSIONER
|
January 15, 2018 |
|
ABHAY SINGH Vs. STATE OF CHHATTISGARH
|
March 13, 2018 |
|
ABHILASH KUMAR GUPTA Vs. SHWETA GUPTA
|
September 10, 2018 |
|
ABHINAV SUR Vs. OJAL SURLABIC
|
October 22, 2018 |
|
ABHISHEK SINGH Vs. STATE OF CHHATTISGARH
|
November 13, 2018 |
|
ABIS BROILER PRIVATE LIMITED Vs. KULESHWARI BAILABIC
|
October 9, 2018 |
|
AFSHA ANSARI Vs. GURU GHASIDAS UNIVERSITY
|
September 13, 2018 |
|
AFTAB KHAN S/O SHAMIM KHAN Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
July 9, 2018 |
|
AGHORI DAS Vs. STATE OF CHHATTISGARH
|
November 22, 2018 |
|
AGNI ENTERPRICES Vs. STATE OF CHHATTISGARH
|
November 2, 2018 |
|
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
AJAY BAFNA Vs. KAMLA BAI BHATTAD
|
November 26, 2018 |
|
AJAY BHARATAN (IRLA 2525), S/O C B BHARATAN Vs. UNION OF INDIALABIC
|
October 22, 2018 |
|
AJAY JAISWAL Vs. STATE OF CHHATTISGARH, THROUGH DIRECTOR PANCHAYAT
|
April 24, 2018 |
|
AJAY KEGRIVAL Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
|
February 22, 2018 |
|
AJAY KENWRA, S/O MALIKRAM KENWRA Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
|
AJAY KUMAR Vs. SOUTH EASTERN COALFIELDS LIMITED
|
December 10, 2018 |
|
AJAY KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
|
March 12, 2018 |
|
AJAY KUMAR KAWREY Vs. MANISH SHARMA
|
March 9, 2018 |
|
AJAY KUMAR LAWASKAR Vs. STATE OF CHHATTISGARH
|
January 30, 2018 |
|
AJAY KUMAR TIGGA Vs. STATE OF CHHATTISGARH
|
September 12, 2018 |
|
AJAY KUMAR TIWARI Vs. STATE OF CHHATTISGARH
|
November 2, 2018 |
|
AJAY SINGH Vs. CHIEF MUNICIPAL OFFICER AND ANOTHER
|
September 26, 2018 |
|
AJAY TIWARI, S/O LATE BANSHIDHAR TIWARI Vs. STATE OF CHHATTISGARH
|
June 29, 2018 |
|
AJAY VERMA S/O GEND SINGH VERMA Vs. RUPOUTIN BAI NAGVANSHI W/O SUGRIV NAGWANSHI
|
December 4, 2018 |
|
AJIT PRAMOD KUMAR JOGI S/O LATE K P JOGI Vs. HIGH POWER CERTIFICATION SCRUTINY COMMITTEE PANDIT DEENDAYAL UPADHYAY NAGAR
|
January 30, 2018 |
|
AJIT SINGH (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. SAVITRI DEVI W/O LATE BAIJNATH AGRAWAL
|
July 10, 2018 |
|
AJITA BEK Vs. STATE OF CHHATTISGARH S/O THROUGH INCHARGE ARAKSHI KENDRA KUNKURI
|
August 30, 2018 |
|
AJJURAM DESHMUKH SON OF LATE TILAKRAM DESHMUKH Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
September 8, 2018 |
|
AKASH SONWANI Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
AKHECHAND BHIKAMCHAND DHARMADA TRUST Vs. BHARAT LAL SONI
|
October 25, 2018 |
|
AKHILESH KUMAR JAGATRAMKA Vs. GANESH KUMAR JAGATRAMKALABIC
|
October 24, 2018 |
|
AKHILESH KUMAR JAGATRAMKA Vs. GANESH KUMAR JAGATRAMKA
|
May 15, 2018 |
|
AKHTARI BEGUM Vs. RAJESH DHOTE
|
February 9, 2018 |
|
AKRAM KHAN Vs. STATE OF C. G.
|
April 27, 2018 |
|
AKSHITA TIWARI D/O SHRI DURGESHWAR TIWARI Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
|
December 11, 2018 |
|
ALAM ANSHARI Vs. STATE OF CHHATTISGARH
|
January 31, 2018 |
|
ALANKAR ALLOYS PRIVATE LIMITED Vs. UNION OF INDIA THROUGH COMMISSIONER, CUSTOMS
|
January 16, 2018 |
|
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. HOLISTIC FOUNDATION DURG A SOCIETY
|
May 10, 2018 |
|
ALOK KUMAR AKHILESH Vs. STATE OF CHHATTISGARH
|
August 28, 2018 |
|
ALOK KUMAR SIDAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, SKILL DEV
|
June 26, 2018 |
|
AMAR SAY, Vs. STATE OF CHHATTISGARH
|
December 14, 2018 |
|
AMARESH RAJWADE D/O LATE RAMPRASAD Vs. SOUTH EASTERN COALFIELDS LIMITED, THROUGH-ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
July 3, 2018 |
|
AMARNATH SONI Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
AMARSAI S/O LATE PRASAD PAHADI KORWA Vs. STATE OF CHHATTISGARH
|
June 25, 2018 |
|
AMBACHEM INDUSTRIES 272 GIDC BARODA (GUJRAT) Vs. STATE OF CHHATTISGARH
|
August 29, 2018 |
|
AMBIKA PRASAD KASHYAP S/O LALU SINGH KASHYAP Vs. VYAPNA VENKT RMNNA S/O B K RAO
|
July 24, 2018 |
|
AMBRISH KASHYAP S/O SHYAM KASHYAP Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
|
June 19, 2018 |
|
AMBUMAL Vs. RAMJILAL THAWAIT
|
February 22, 2018 |
|
AMHAD HUSSAIN Vs. AMNA BEGAM
|
August 6, 2018 |
|
AMIN RAZA @ KALLU Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
AMIT AGRAWAL S/O SHRI RAMGOPAL AGRAWAL Vs. MOHINI BAI
|
February 22, 2018 |
|
AMIT KUMAR LATH S/O SAJAN KUMAR LATH Vs. DILIP SINGH S/O DHRU SINGH
|
December 12, 2018 |
|
AMIT KUMAR MANGHNANI Vs. STATE OF CHHATTISGARH
|
February 23, 2018 |
|
AMIT KUMAR SINGH S/O PRAKASH SINGH Vs. ASHRAF BANO W/O LATE MEHANDI MOHAMMED FARISHTA
|
April 5, 2018 |
|
AMITA SHAMBHARKAR, W/O PANKAJ RAO SHAMBHARKAR Vs. PANKAJ RAO SHAMBHARKAR S/O KRISHNA RAO SHAMBHARKAR
|
July 13, 2018 |
|
AMRENDRA PANDEY S/O RAJENDRA PANDEY Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
July 12, 2018 |
|
AMRESH BANARSHI SINGH Vs. STATE OF CHHATTISGARH AND OTHERS
|
April 17, 2018 |
|
AMRIT RAO Vs. STATE OF CHHATTISGARH, THROUGH
|
March 27, 2018 |
|
AMRITRAM, S/O MAHANGRAM Vs. STATE OF CHHATTISGARH
|
July 13, 2018 |
|
ANADI VISHWAKARMA Vs. MOHAMMAD SHARIF
|
November 13, 2018 |
|
ANAND RAM Vs. STATE OF CHHATTISGARH
|
October 5, 2018 |
|
ANAND RAM NAGESIYA S/O JANSAI NAGESIYA Vs. STATE OF CHHATTISGARH
|
July 17, 2018 |
|
ANAND SONI Vs. STATE OF CHHATTISGARH
|
December 4, 2018 |
|
ANAND URAON S/O DUKHILAL URAON Vs. STATE OF CHHATTISGARH THROUGH SHO
|
October 25, 2018 |
|
ANGAD PRASAD VISHWAKARMA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTME
|
February 15, 2018 |
|
ANGAD SETHIYA Vs. DILSHAH KHAN
|
November 13, 2018 |
|
ANIL AGRAWAL Vs. STATE OF CHHATTISGARH
|
March 14, 2018 |
|
ANIL AGRAWAL Vs. KRISHI UPAJ MANDI SAMITY NEVRA
|
August 27, 2018 |
|
ANIL DEWANGAN Vs. STATE OF CHHATTISGARH
|
September 20, 2018 |
|
ANIL KUMAR Vs. STATE OF CHHATTISGARH THROUGH
|
August 14, 2018 |
|
ANIL KUMAR DEWANGAN S/O R A DEWANGAN Vs. REKHA GOUTAM W/O MUNENDRA KUMAR GOUTAM
|
November 14, 2018 |
|
ANIL KUMAR KESHARWANI Vs. KU SATAYAWATI KASHYAP
|
January 18, 2018 |
|
ANIL KUMAR MAHILANGE Vs. SASHITA BAI
|
November 22, 2018 |
|
ANIL KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
October 6, 2018 |
|
ANIL SONI @ RINKU S/O THALESWAR PRASAD SONI Vs. STATE OF CHHATTISGARH
|
March 12, 2018 |
|
ANIL SONI AND OTHERS Vs. STATE OF CHHATTISGARH
|
October 3, 2018 |
|
ANIL TAMBOLI S/O. KISHOR TAMBOLI Vs. STATE OF CHHATTISGARH
|
May 18, 2018 |
|
ANIMESH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
July 24, 2018 |
|
ANIRUDDHA KUMAR AASRA Vs. GAJENDRA KUMAR AASRA
|
July 12, 2018 |
|
ANITA AGRAWAL Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
ANITA SASANE Vs. STATE OF CHHATTISGARH
|
February 17, 2018 |
|
ANITA THAKUR Vs. STATE GOVERNMENT OF CHHATTISGARH
|
October 1, 2018 |
|
ANITA YADAV W/O AJAY KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
December 14, 2018 |
|
ANJALI DUGGAL, WIFE OF ANIL KUMAR DUGGAL Vs. STATE OF M P
|
July 24, 2018 |
|
ANJALI NAGWANI W/O MANISH KUMAR NAGWANI Vs. MANISH KUMAR NAGWANI S/O OMPRAKASH NAGWANI
|
April 25, 2018 |
|
ANJANI KUMAR KHARE S/O RAMADHAR RAM Vs. STATE OF CHHATTISGARH
|
December 5, 2018 |
|
ANJAY KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
October 1, 2018 |
|
ANJORE DAS Vs. STATE OF CHHATTISGARHLABIC
|
October 24, 2018 |
|
ANJU KUJUR Vs. VINAY KUMAR TIRKYLABIC
|
October 24, 2018 |
|
ANJU SINGH Vs. STATE OF CHHATTISGARH
|
March 26, 2018 |
|
ANNAPURNA JATVAR Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
|
January 25, 2018 |
|
ANNU KAIWARTYA Vs. BRIJESH SURYAKANT
|
August 21, 2018 |
|
ANUP KANAKARWAL Vs. STATE OF CHHATTISGARH
|
December 13, 2018 |
|
ANUSUIYA BAI Vs. SAHODRA BAI
|
November 14, 2018 |
|
ARIHANT DEVELOPERS PROPRIETOR Vs. CHHATTISGARH HOUSING BOARD
|
November 28, 2018 |
|
ARJUN Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
ARJUN MAHAR Vs. STATE OF M P (NOW CHHATTISGARH)
|
July 30, 2018 |
|
ARJUN SATNAMI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION URLA, DISTRICTRAIPUR(CG)
|
January 4, 2018 |
|
ARJUN SINGH Vs. AJAY SHUKLA
|
November 12, 2018 |
|
ARJUN SINGH PATEL S/O LATE SHIV CHAND PRASAD PATEL Vs. STATE OF CHHATTISGARH
|
October 5, 2018 |
|
ARJUNDAS BAJAJ S/O SHEETALDAS BAJAJ Vs. MADHURI GUPTA W/O LATE GIRISHCHANDRA GUPTA
|
September 6, 2018 |
|
ARMAN BEGUM Vs. SUKWARO
|
October 25, 2018 |
|
ARTI Vs. SAHEB SINGH
|
January 4, 2018 |
|
ARUN KUMAR AGRAWAL Vs. JITESH KUMAR AGRAWAL
|
June 28, 2018 |
|
ARUN KUMAR DHRUV Vs. STATE OF CHHATTISGARH
|
July 26, 2018 |
|
ARUN KUMAR SINHA S/O LATE S P SINHA Vs. COAL INDIA LIMITED THROUGH ITS CHAIRMAN
|
July 4, 2018 |
|
ARUN KUMAR VERMA Vs. STATE OF CHHATTISGARH
|
August 27, 2018 |
|
ARUNABH DAVE Vs. STATE OF CHHATTISGARH
|
April 18, 2018 |
|
ASHA BAI Vs. KASHIRAM
|
November 14, 2018 |
|
ASHA BAI JAIN Vs. JASVIR SINGH
|
August 24, 2018 |
|
ASHISH KUMAR AGRAWAL Vs. ANNAPURNA AGRAWAL
|
November 13, 2018 |
|
ASHISH SINHA Vs. STATE OF CHHATTISGARH
|
November 1, 2018 |
|
ASHOK KUMAR DWIVEDI Vs. STATE OF CHHATTISGARH AND OTHERS
|
April 6, 2018 |
|
ASHOK KUMAR LONAWAT, S/O LATE BABULALJI LUNAWAT Vs. UNION OF INDIA
|
August 10, 2018 |
|
ASHOK KUMAR NISHAD Vs. STATE OF CHHATTISGARH
|
November 16, 2018 |
|
ASHOK KUMAR SAMBHAKAR Vs. SHEETA SINGH
|
April 19, 2018 |
|
ASHOK KUMAR SHARMA Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
|
March 15, 2018 |
|
ASHOK KUMAR THAKUR S/O JAGAT SINGH THAKUR Vs. REGISTRAR, CO-OPERATIVE SOCIETIES CHHATTISGARH, RAIPUR (C G )
|
July 30, 2018 |
|
ASHOK KUMAR TIWARI Vs. STATE OF CHHATTISGARH
|
March 16, 2018 |
|
ASHOK KUMAR UKE Vs. DWARIKA DAS
|
July 11, 2018 |
|
ASHOK MEHAR Vs. STATE OF C G , THROUGH POLICE STATION MASTURI
|
May 1, 2018 |
|
ASHOK S/O LATE AKBAR DHOBI Vs. STATE OF CHHATTISGARH
|
August 2, 2018 |
|
ASHOK SAURA Vs. STATE OF CHHATTISGARH
|
July 19, 2018 |
|
ASHOK SHARMA Vs. AKHILESH TIWARI AND ANR
|
July 10, 2018 |
|
ASHOK VERMA Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
ASHU @ ASHUTOSH KUNDEY Vs. STATE OF CHHATTISGARH
|
March 26, 2018 |
|
ASHWANI KUMAR Vs. KARAMATI
|
November 27, 2018 |
|
ASSISTANT P.F. COMMISSIONER Vs. MOHANTI ENGLISH MEDIUM SCHOOL AND ORS.
|
October 9, 2018 |
|
ASSTT GENERAL MANAGER, INDUSTRIAL RELATION DEPARTMENT, BHILAI STEEL
PLANT Vs. K V SATYANARAYANA
|
August 20, 2018 |
|
ATVARAM Vs. STATE OF CHHATTISGARH
|
February 17, 2018 |
|
AVADH RAJ SINGH, S/O TRILOK SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH POLICE
STATION DHAMTARI
|
October 12, 2018 |
|
AVINASH KUMAR SINGH S/O VANSHBAHADUR SINGH Vs. S N SHRIVASTAVA PRESENTLY POSTED AS CHIEF ENGINEER
|
February 9, 2018 |
|
AVINASH SAMAL Vs. STATE OF CHHATTISGARH
|
August 27, 2018 |
|
AVINASH TRADERS Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY FINANC
|
March 23, 2018 |
|
AVINASH TRADERS RAIGARH Vs. STATE OF CHHATTISGARH
|
September 14, 2018 |
|
AWADHESH DANDOTIYA Vs. STATE OF CHHATTISGARHLABIC
|
October 8, 2018 |
|
AXIS BANK LIMITED Vs. HI-TECH ABRASIVES LTD
|
September 27, 2018 |
|
AYLESH TIRKY Vs. STATE OF CHHATTISGARH
|
March 5, 2018 |
|
AYODHAYA Vs. ENGINEER-IN-CHIEF
|
January 12, 2018 |
|
B K ENGINEERING AND CASTING LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 16, 2018 |
|
B L BANJARE S/O S R BANJARE Vs. STATE OF CHHATTISGARH
|
July 27, 2018 |
|
B.N. JHA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND OTHERS
|
April 24, 2018 |
|
BABA GOND @ ROHIT Vs. STATE OF CHHATTISGARH
|
March 6, 2018 |
|
BABITA Vs. STATE OF CHHATTISGARH
|
January 22, 2018 |
|
BABLI Vs. STATE OF CHHATTISGARH
|
September 14, 2018 |
|
BABLI D/O SUNDER SINGH GOND Vs. ANIL SINGH S/O HEERA SINGH GOND
|
February 20, 2018 |
|
BABULAL Vs. STATE OF CHHATTISGARH
|
September 25, 2018 |
|
BABULAL SHARTHI Vs. STATE OF CHHATTISGARH
|
August 8, 2018 |
|
BABULAL VERMA Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
BACHCHAN SINGH Vs. AKABAR ALI
|
October 5, 2018 |
|
BADRI PRASAD Vs. GULAB SINGHLABIC
|
October 10, 2018 |
|
BAGIRATHI KOLAM Vs. STATE OF CHHATTISGARH
|
July 2, 2018 |
|
BAHADUR ALI Vs. RAJENDRA PATNI
|
November 28, 2018 |
|
BAIGARAM, S/O CHARAN RAM Vs. STATE OF CHHATTISGARH
|
February 6, 2018 |
|
BAIJNATH BARGAH Vs. STATE OF CHHATTISGARH
|
September 12, 2018 |
|
BAIJNATH THAKUR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH), THROUG
|
February 8, 2018 |
|
BAIKUNTH SINGH Vs. BIR SINGH
|
November 16, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE Vs. AMIT BADA
|
January 9, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMAPNY LTD Vs. NOORJANH KHATUN
|
July 10, 2018 |
|
BAJAJ TRAVELLING STORES Vs. RANJIT KUMAR RATHORE
|
November 14, 2018 |
|
BAL GOVIND AND ORS. Vs. STATE OF M.P.
|
July 12, 2018 |
|
BALAM PANDO Vs. STATE OF CHHATTISGARH
|
October 10, 2018 |
|
BALBHADRA PRATAP SINGH Vs. STATE OF CHHATTISGARH
|
March 16, 2018 |
|
BALGOVIND S/O RAMNATH Vs. FULKUNWAR W/O BALGOVIND
|
May 3, 2018 |
|
BALI RAM CHAURASIA S/O CHAITU RAM Vs. STATE OF CHHATTISGARH
|
September 20, 2018 |
|
BALI RAM CHAURASIA S/O CHAITU RAM Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
BALKRISHNA RAO SON OF SHYAM RAO MARATHA Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
|
BALLA @ BALKUMAR Vs. STATE OF CHHATTISGARH
|
January 30, 2018 |
|
BALRAM PRASAD SHUKLA Vs. STATE OF C.G. AND ORS.
|
August 3, 2018 |
|
BALRAM SAHU Vs. STATE OF CHHATTISGARH
|
February 16, 2018 |
|
BANK OF BARODA Vs. NARESH ASWANI
|
July 24, 2018 |
|
BANSHIRAM MANDAVI S/O ANAND RAM MANDAVI Vs. STATE OF CHHATTISGARH
|
July 26, 2018 |
|
BANWALI RAM SAHU Vs. DAMARU RAM
|
February 9, 2018 |
|
BANWARI @ BASANT S/O GOHARAM Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, CHAMPA
|
October 22, 2018 |
|
BASANT Vs. YASHODA BAI
|
September 18, 2018 |
|
BASANT KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
December 13, 2018 |
|
BASANT KUMAR XALXO Vs. STATE OF CHHATTISGARH
|
July 13, 2018 |
|
BASANTI DESHLAHRA W/O LUBHAN SINGH Vs. STATE OF CHHATTISGARH
|
July 25, 2018 |
|
BASANTI JOSHI Vs. STATE OF CHHATTISGARH
|
June 22, 2018 |
|
BECHU Vs. HEERA LAL JAISWAL (DEAD)
|
December 7, 2018 |
|
BED BAI W/O LATE BHEL SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
July 27, 2018 |
|
BENGAL NAGPUR COTTON MILL, RAJNANDGAON Vs. STATE INDUSTRIAL COURT OF CHHATTISGARH AT RAIPUR
|
July 31, 2018 |
|
BENI BAI, W/O BABU RAM RAJPUT Vs. SUNITA DHURVE, W/O DOGENDRA DHURVE
|
June 29, 2018 |
|
BENLAL TAMRAKAR Vs. CHHATTISGARH RENT CONTROL AUTHORITY, BEMETARA AND OTHERS
|
February 13, 2018 |
|
BHAGATRAM Vs. DASHRATHLABIC
|
October 9, 2018 |
|
BHAGIRATHI ADILE S/O MAHAJAN ADILE Vs. STATE OF CHHATTISGARH
|
May 18, 2018 |
|
BHAGMATI W/O LATE SANTOSH SINGH Vs. SOUTH EASTERN COALFIELDS LTD THROUGH CHAIRMAN CUM
|
May 4, 2018 |
|
BHAGWAN DAS MODI Vs. LAXMIN BAI
|
February 6, 2018 |
|
BHAGWAN DAS SAHU Vs. STATE OF M.P.(NOW CG) AND OTHERS
|
January 16, 2018 |
|
BHAGWAT DAS, S/O BUDHRI DAS Vs. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 24, 2018 |
|
BHAGWAT LAL Vs. STATE OF CHHATTISGARH
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September 19, 2018 |
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BHAGWAT PRASAD DHRITLAHRE Vs. TEERATH RAM DHRITLAHRE AND ORS.
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June 22, 2018 |
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BHAGWAT PRASAD KEWAT Vs. STATE OF CHHATTISGARH
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October 29, 2018 |
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BHAGWATI DEVI KHATKAR W/O CHAITRAM DEV Vs. CHAITRAM DEV S/O TIRATHRAM
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August 13, 2018 |
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BHAGWATI SAHU Vs. SHIV KUMAR SAHU
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April 11, 2018 |
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BHAIRAV PRASAD MISHRA S/O LATE BHANU PRASAD MISHRA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
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May 17, 2018 |
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BHAKA CHAND Vs. STATE OF CHHATTISGARH
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May 5, 2018 |
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BHAKTVATSAL SINGH RAJPUT Vs. VANDANA RAJPUT
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March 9, 2018 |
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BHANDARI RAM Vs. KUNWAR SAI
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December 11, 2018 |
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BHANU RAM VISHWAKARMA AND OTHERS Vs. MANGKURI BARMAN AND OTHERS
|
July 5, 2018 |
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BHARAT ALUMINIUM CO LTD Vs. LARK CONSTRUCTIONS PRIVATE LTD
|
December 14, 2018 |
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BHARAT ALUMINIUM CO LTD Vs. STATE OF CHHATTISGARH
|
November 15, 2018 |
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BHARAT ALUMINIUM COMPANY LIMITED Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
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March 28, 2018 |
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BHARAT ALUMINIUM COMPANY LIMITED Vs. S S ALI
|
August 13, 2018 |
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BHARAT S/O SUDHARAM SATNAMI Vs. STATE OF CHHATTISGARH
|
April 19, 2018 |
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BHARAT SAHU Vs. CHITRALEKHA SAHU
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March 12, 2018 |
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BHARATLAL Vs. CHHERKINBAI
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September 11, 2018 |
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BHARTHARI SINGH Vs. STATE OF CHHATTISGARH
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August 30, 2018 |
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BHARTI DUBEY Vs. STATE OF CHHATTISGARH
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August 27, 2018 |
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BHAT KHANDE LALIT KALA SHIKSHA SAMITI Vs. CHHATTISGARH INFORMATION COMMISSION
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September 25, 2018 |
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BHEDAN LAL SAHU Vs. STATE OF CHHATTISGARH
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September 10, 2018 |
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BHENESWARI SAHU D/O OM PRAKASH SAHU Vs. MUKESH SINGH S/O JAI PRAKASH SINGH
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February 13, 2018 |
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BHIKHAM SINGH GOND Vs. STATE OF CHHATTISGARH
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December 19, 2018 |
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BHIKU BHAI AND ORS. Vs. MANILAL MEERANI
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August 3, 2018 |
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BHILAI MAHILA SAMAJ Vs. UNION OF INDIA, THROUGH SECRETARY
|
January 16, 2018 |
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BHILAI WIRES LIMITED INDUSTRIAL AREA Vs. STATE OF CHHATTISGARH
|
August 31, 2018 |
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BHOJRAM S/O LATE CHANDRIKA PRASAD SAHU Vs. SUBHADRA BAI
|
August 29, 2018 |
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BHOJU SATNAMI ALIAS BHOJRAJ Vs. THE STATE OF CHHATTISGARH
|
February 28, 2018 |
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BHOLA @ KRISHNA KANWAR Vs. STATE OF CHHATTISGARH
|
April 18, 2018 |
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BHOLA SINGH Vs. BAJRANG YADAVLABIC
|
October 9, 2018 |
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BHOTAN Vs. AMIN SAI
|
November 12, 2018 |
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BHRIGUNANDAN PRASAD TIWARI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY SCHOOL EDU
|
May 1, 2018 |
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BHUNESHWAR SAHU Vs. STATE OF CHHATTISGARH
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October 3, 2018 |
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BHUNESHWARI BAI Vs. GOKUL
|
September 24, 2018 |
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BHUPENDRA @ PRAKASH BHARGAV Vs. STATE OF CHHATTISGARH
|
April 16, 2018 |
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BHUPENDRA SINGH CHOUHAN S/O GANGA SINGH CHOUHAN Vs. NANDLAL GUPTA
|
August 14, 2018 |
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BHUPENDRA SINGH MUCHHAL Vs. JASPAL SINGH
|
July 24, 2018 |
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BHUPENDRA SINGH THAKUR, S/O SHRI D.S. THAKUR Vs. STATE OF CHHATTISGARH
|
November 27, 2018 |
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BHUSHAN BANJARE Vs. STATE OF CHHATTISGARH
|
June 26, 2018 |
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BHUWAN LAL Vs. STATE OF M.P.
|
March 20, 2018 |
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BIDE SINGH MANDAVI Vs. STATE OF CHHATTISGARH
|
November 22, 2018 |
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BIDERAM BHASKAR Vs. STATE OF CHHATTISGARH THROUGH PS KANKER DISTT
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September 25, 2018 |
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BIHARI LAL SAHU Vs. STATE OF CHHATTISGARH
|
July 12, 2018 |
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BIHARI LAL SHARMA (SINCE DEAD), THROUGH LEGAL HEIRS Vs. AVADHA KUMAR TRIPATHI S/O R P TRIPATHI
|
October 4, 2018 |
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BIJELAL Vs. STATE OF MADHYA PRADESH
|
January 12, 2018 |
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BIJENDRA SAHU S/O RAMDULARI SAHU Vs. STATE OF CHHATTISGARH
|
March 12, 2018 |
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BILASPUR INFRASTRUCTURE PVT. LTD. Vs. STATE OF CHHATTISGARH
|
June 28, 2018 |
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BILASPUR MUNICIPAL CORPORATION Vs. MEINHARDT SINGAPORE PVT. LTD.
|
February 22, 2018 |
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BILKIS FATIMA Vs. JIYAUR RAHMAN
|
August 8, 2018 |
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BINDA PRASAD Vs. STATE OF MADHYA PRADESH
|
April 4, 2018 |
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BINDRO ORAON Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION SITAP
|
April 7, 2018 |
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BIRBAL KUMAR KHOSLE S/O JATRAM KHOSLE Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARYLABIC
|
October 9, 2018 |
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BIRBAL SAHU Vs. STATE OF CHHATTISGARH
|
August 29, 2018 |
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BIRBAL SON OF JANGLU SAHU Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
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BIRBAL YADAV S/O BAISAKHU YADAV Vs. STATE OF CHHATTISGARH THROUGH- STATION HOUSE OFFICER
|
July 19, 2018 |
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BIRENDRA KUMAR S/O SAGUN SINGH GOND Vs. STATE OF CHHATTISGARH
|
July 11, 2018 |
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BIRENDRA NARETI Vs. STATE OF CHHATTISGARH
|
May 18, 2018 |
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BIRENDRA SINGH Vs. STATE OF CHHATTISGARH
|
February 5, 2018 |
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BIRJANIYA BAI Vs. GANGA PRASAD
|
September 7, 2018 |
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BISHAMBHAR LODHI Vs. STATE OF CHHATTISGARH
|
January 17, 2018 |
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BISHHAT RAM SAHU, SON OF KARTIK RAM SAHU Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
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BODHAN MANKIPURI S/O MOHAR DAS MANIKPURI Vs. STATE OF CHHATTISGARH THROUGH P S CHAUKY RAMPUR
|
October 9, 2018 |
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BRANCH MANAGER, FUTURE GENERALI INDIA INSURANCE CO LTD Vs. SANTOSH RATHIYA S/O LATE JOGIRAMLABIC
|
October 22, 2018 |
|
BRANCH MANAGER, FUTURE GENERALI INDIA INSURANCE CO LTD Vs. DUJO BAI RATHIYA W/O LATE PITARBAIGINLABIC
|
October 22, 2018 |
|
BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. JOSHEF KERKETTALABIC
|
October 26, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. DUMKI BAI YADAV AND ORS.
|
December 10, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. RAJOBAI DHRUW , W/O LATE MOHAN SINGH DHRUWLABIC
|
October 8, 2018 |
|
BRIJLAL Vs. STATE OF CHHATTISGARH
|
November 12, 2018 |
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BUDDHESH KUMAR DEWANGAN S/O KISHORE KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
|
August 1, 2018 |
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BUDHDU SINGH GOND Vs. STATE OF CHHATTISGARH
|
August 13, 2018 |
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BUDHESHWAR, S/O ATMA RAM DHOBI Vs. STATE OF CHHATTISGARH
|
March 23, 2018 |
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BUDHIYARIN BAI Vs. STATE OF CHHATTISGARH THROUGH AARKASHI KENDRA
|
February 26, 2018 |
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BUDHRAM Vs. STATE OF CHHATTISGARH
|
September 12, 2018 |
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BUDU UDIYA YADAV SON OF DUKHU UDIYA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE STATION PATAN, DISTT DURG (CG)
|
August 11, 2018 |
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BUGUL @ MEDHENDRA Vs. STATE OF CHHATTISGARH
|
October 1, 2018 |
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BUNDSAI, S/O PARSODHAN RATHIYA Vs. STATE OF CHHATTISGARH
|
September 24, 2018 |
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BYASNARAYAN SAHU Vs. STATE OF CHHATTISGARH
|
September 18, 2018 |
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C G DENTAL COLLEGE & RESEARCH INSTITUTE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF HIGHER EDUCATION
|
August 14, 2018 |
|
C G INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. YOGENDRA SAHU
|
August 1, 2018 |
|
CAREER SOCIETY, BHOPAL Vs. STATE OF CHHATTISGARH
|
December 12, 2018 |
|
CEMENT CORPORATION OF INDIA LIMITED Vs. CEMENT WORKERS UNION THROUGH ITS GENERAL SECRETARY
|
June 19, 2018 |
|
CHABILAL SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, DISTRICT DHAMTARI, CHHATTISGARH
|
October 23, 2018 |
|
CHAINU RAM SAHU, S/O MUNJ RAM SAHU Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
CHAITRAM KANWAR ITWARI MANDAVI Vs. STATE OF CHHATTISGARH
|
July 25, 2018 |
|
CHAMAN LAL @ SHIV KUMAR Vs. STATE OF CHHATTISGARH
|
September 19, 2018 |
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CHAMELI CHAUHAN Vs. STATE OF CHHATTISGARHLABIC
|
October 22, 2018 |
|
CHANCHALA JAISWAL Vs. STATE OF CHHATTISGARH
|
May 11, 2018 |
|
CHANDA BAI WD/O LATE RADHESHYAM VERMA Vs. FONICS POULTRY FONICS GROUP
|
February 1, 2018 |
|
CHANDA BASOD Vs. STATE OF CHHATTISGARH
|
July 6, 2018 |
|
CHANDAN SINGH Vs. STATE OF CHHATTISGARH
|
October 31, 2018 |
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CHANDRA MAULI BAJPAI Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
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CHANDRA PRAKASH GUPTA Vs. RISHI KESH GUPTA
|
September 6, 2018 |
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CHANDRA PRAKASH KASHYAP Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
|
CHANDRABHAN GOND S/O AMARSAI GOND Vs. STATE OF CHHATTISGARH THROUGH T I POLICE STATION
|
July 11, 2018 |
|
CHANDRAHAS CHANDRAKAR Vs. STATE OF C.G. AND ANR.
|
March 14, 2018 |
|
CHANDRAHAS VERMA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 9, 2018 |
|
CHANDRAKANT YADAV Vs. STATE OF CHHATTISGARH
|
March 16, 2018 |
|
CHANDRAKUMAR SON OF FIRTURAM PATEL Vs. RAJESH KUMAR SON OF GHANSIRAM
|
March 9, 2018 |
|
CHANDRAM SIDAR Vs. SANAT KUMAR KASHYAP
|
July 11, 2018 |
|
CHANDRASHEKHAR DHRUV @ CHANDU Vs. STATE OF CHHATTISGARH
|
February 22, 2018 |
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CHANDRIKA PRASAD KUJUR Vs. STATE OF CHHATTISGARH
|
August 27, 2018 |
|
CHANDRIKA PRASAD YADAV Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
CHANDULAL Vs. STATE OF M P (NOW CHHATTISGARH), THROUGH POLICE STATION SARKANDA
|
June 29, 2018 |
|
CHARAN SAI DHOBI S/O SUKHRAM DHOBI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KAMLESHWARPUR
|
August 14, 2018 |
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CHATRAPAL LAHRE Vs. RAJNI LAHRE
|
October 3, 2018 |
|
CHHABI LAL PATEL Vs. STATE OF CHHATTISGARH, THROUGH PS RAIGARH (CG)
|
June 27, 2018 |
|
CHHABIL YADAV (RAUT) Vs. STATE OF CHHATTISGARH
|
April 20, 2018 |
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CHHABILAL Vs. STATE OF CHHATTISGARH
|
April 16, 2018 |
|
CHHABILO Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
CHHATTISGARH BOARD OF SECONDARY EDUCATION, RAIPUR Vs. PUBLIC INFORMATION OFFICER, C G BOARD OF SECONDARY EDUCATION, PENSION BADA, RAIPUR (C G )
|
July 6, 2018 |
|
CHHATTISGARH ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
|
November 29, 2018 |
|
CHHATTISGARH HASTSHILP VIKAS BOARD Vs. DILIP HEDAU
|
December 6, 2018 |
|
CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. VINOD KUMAR TRIPATHI S/O ONKAR NATH TRIPATHILABIC
|
October 8, 2018 |
|
CHHATTISGARH MAHAKOSHAL GROUP MANAGEMENT COMMITTEE Vs. MISSION HOSPITAL KARMACHARI SANGH
|
July 23, 2018 |
|
CHHATTISGARH PUBLIC SERVICE COMMISSION Vs. CHHATTISGARH STATE INFORMATION COMMISSION
|
September 19, 2018 |
|
CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMI Vs. LABOUR COURT, THROUGH ITS PRESIDING OFFICER
|
February 5, 2018 |
|
CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMI Vs. GAUTAM PATEL
|
March 7, 2018 |
|
CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED (CSPDCL) Vs. P SURYANARAYANA AYER
|
September 7, 2018 |
|
CHHATTISGARH STATE WAQF BOARD THR ITS CHIEF EXECUTIVE OFFICER Vs. MOHD SHAKEEL ASHRAFI S/O LATE MOHD KASAM
|
July 9, 2018 |
|
CHHATTISGARH STATE WAQF BOARD THROUGH ITS CHAIRMAN MOHD SALIM ASHRAFI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY SCHEDULED CASTE AND SCHEDULED TRIBES DEVELOPMENT DEPARTMENT
|
July 9, 2018 |
|
CHHATTISGARH VIDYUT MANDAL ABHIYANTA SANGH, REGISTERED SOCIETY & ASSOCIATION OF ENGINEERS Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LTD
|
August 10, 2018 |
|
CHHAVI SAI S/O LATE MANBAHAL Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT
|
July 12, 2018 |
|
CHHAYA JADHAV Vs. STATE OF CHHATTISGARH
|
January 31, 2018 |
|
CHHEDURAM S/O GOPAL Vs. BRIJ BAI
|
September 5, 2018 |
|
CHHOTU Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
|
CHHOTU ALIAS COMPOTAR Vs. STATE OF CHHATTISGARH
|
August 3, 2018 |
|
CHHUNNI B S/O LATE MAHBOOB KHAN Vs. SALEEM KHAN S/O BABU KHAN
|
February 23, 2018 |
|
CHIMAN LAL SAHU Vs. STATE OF CHHATTISGARH
|
February 26, 2018 |
|
CHIRANJEEV LAL SONI Vs. CHANDRAWATI SAHU
|
August 29, 2018 |
|
CHOTTU @ RETESH Vs. STATE OF CHHATTISGARH
|
September 25, 2018 |
|
CHUNNILAL, S/O BHAGATRAM SARTHI Vs. STATE OF CHHATTISGARH
|
April 3, 2018 |
|
CHURCH OF CHRIST MISSION IN INDIA Vs. UNION OF INDIA
|
September 7, 2018 |
|
COAL INDIA LIMITED Vs. A K VERMA
|
September 24, 2018 |
|
COLLECTOR, JANJGIR-CHAMPA Vs. LAND ACQUISITION OFFICER, SAKTI DISTRICT JANJGIR-CHAMPALABIC
|
October 8, 2018 |
|
COMMISSIONER MUNICIPAL CORPORATION BILASPUR Vs. BILASPUR INFRASTRUCTURE PVT LTD
|
September 13, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. RISHABH FOUNDATION TRUST
|
February 6, 2018 |
|
COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDIN Vs. CHHATTISGARH UROLOGY SOCIETY
|
January 17, 2018 |
|
COMMISSIONER, CENTRAL EXCISE Vs. JINDAL STEEL & POWER LTD
|
May 17, 2018 |
|
COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX, RAIPUR, CHHATTISGARH Vs. CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
August 9, 2018 |
|
COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE Vs. VIMLA INFRASTRUCTURE INDIA PVT LTD
|
March 14, 2018 |
|
COMMISSIONER, STATE ELECTION COMMISSION D K S BHAWAN Vs. FOHARA BAI MIRI W/O RAMNATH MIRI
|
October 31, 2018 |
|
CONSTABLE NO 833350033 A P SHARMA Vs. SECRETARY, HOME DEPARTMENT, GOVERNMENT OF INDIA, NEW DELHI
|
February 20, 2018 |
|
D P TRIPATHI Vs. STATE OF CHHATTISGARHLABIC
|
October 23, 2018 |
|
DALENDRA KANNAUJE Vs. REENA KANNAUJE
|
May 18, 2018 |
|
DALJIT SINGH @ CHINTU SALUJA Vs. STATE OF CHHATTISGARH
|
February 5, 2018 |
|
DANDUL @ PARSAN Vs. STATE OF CHHATTISGARH
|
January 20, 2018 |
|
DANURAM Vs. STATE OF CHHATTISGARH
|
September 5, 2018 |
|
DARAS RAM RATHIYA S/O CHAKAR SINGH RATHIYA Vs. STATE OF CHHATTISGARH
|
August 13, 2018 |
|
DARSHAN SINGH RAJPUT Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 23, 2018 |
|
DASHRATH SAHU Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
DAULAT RAM Vs. DEVANTIN BAI
|
November 14, 2018 |
|
DAULATRAM Vs. STATE OF CHHATTISGARH
|
March 10, 2018 |
|
DAULATRAM @ KARRU S/O MOHAN Vs. TIKAM PRASAD S/O TILAKRAMLABIC
|
October 8, 2018 |
|
DAYACHAND PORTE Vs. KAMLABAI
|
April 19, 2018 |
|
DAYALRUM Vs. GUHARIRAM
|
September 12, 2018 |
|
DAYARAM AYAM Vs. STATE OF CHHATTISGARH
|
March 28, 2018 |
|
DAYARAM NAGWANSHI Vs. STATE OF CHHATTISGARH
|
August 13, 2018 |
|
DAYASHANKAR AGRAWAL S/O LATE GOPAL KRISHNA AGRAWAL Vs. NATIONAL INSURANCE COMPANY LTD
|
November 27, 2018 |
|
DAYMANI Vs. JAMMURAM
|
February 6, 2018 |
|
DECEASED NARESH SHARMA Vs. STATE OF M.P.
|
March 12, 2018 |
|
DEENARAM Vs. STATE OF C G THROUGH ARAKSHI KENDRA
|
June 20, 2018 |
|
DEEPA RAIKWAR W/O GAURAV RAIKWAR Vs. GAURAV RAIKWAR S/O MADAN LAL RAIKWAR
|
August 14, 2018 |
|
DEEPAK KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
November 15, 2018 |
|
DEEPAK SOLANKI Vs. STATE OF CHHATTISGARH
|
March 5, 2018 |
|
DEEPARJ UPADHAYAY Vs. C.C.E. RAIPUR
|
April 5, 2018 |
|
DEHARLAL SAHU Vs. STATE OF CHHATTISGARH
|
March 16, 2018 |
|
DELIP KUMAR KHOONTE S/O GYANESHWAR KHOONTE Vs. STATE OF CHHATTISGARH
|
March 19, 2018 |
|
DERHA RAM JOSHI Vs. STATE OF CHHATTISGARH
|
October 22, 2018 |
|
DEUPUTY COMMISSIONER OF INCOME TAX Vs. RCP INFRATECH PVT. LTD.
|
February 8, 2018 |
|
DEV PRASAD KURREY Vs. JAYA SHARMA
|
March 8, 2018 |
|
DEV RANJAN VACHCHAD Vs. STATE OF MADHYA PRADESH (NOW CG)
|
May 11, 2018 |
|
DEVANAND CHANDRA Vs. STATE OF CHHATTISGARH
|
August 20, 2018 |
|
DEVASHISH SARKAR Vs. SUPARNA SARKAR
|
May 8, 2018 |
|
DEVCHAND RAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
May 10, 2018 |
|
DEVDAS VERMA S/O NANDLAL VERMA Vs. STATE OF CHHATTISGARH
|
March 22, 2018 |
|
DEVENDRA DEWANGAN S/O MOHANLAL DEWANGAN Vs. SUSHMA DEWANGAN
|
October 24, 2018 |
|
DEVENDRA GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
|
August 20, 2018 |
|
DEVENDRA KHOBRAGADE Vs. STATE OF CHHATTISGARH
|
March 27, 2018 |
|
DEVENDRA KUMAR VERMA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
September 18, 2018 |
|
DEVESH RANJAN SINGH Vs. STATE OF C.G.
|
July 25, 2018 |
|
DEVI DAYAL PATEL Vs. STATE OF CHHATTISGARH
|
April 9, 2018 |
|
DEVI IRON AND POWER PRIVATE LIMITED Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS
|
August 31, 2018 |
|
DEVI SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
May 18, 2018 |
|
DEVISING Vs. STATE OF CHHATTISGARH
|
July 19, 2018 |
|
DEVKUMAR JANGDE Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
DEVNATH SINGH Vs. STATE OF CHHATTISGARH
|
October 25, 2018 |
|
DEVRAM VISHWAKARMA Vs. STATE OF CHHATTISGARH
|
August 10, 2018 |
|
DEVSINGH HIDHAKO Vs. STATE OF CHHATTISGARH
|
November 29, 2018 |
|
DHAMTARI KRISHI KENDRA Vs. UNION OF INDIA
|
May 14, 2018 |
|
DHAN SINGH PATEL Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
|
DHANA BAI VERMA Vs. STATE OF CHHATTISGARH
|
March 9, 2018 |
|
DHANESHWAR Vs. GOVINDRAM
|
September 10, 2018 |
|
DHANESHWAR ALIAS KHODIA Vs. STATE OF CHHATTISGARH
|
August 23, 2018 |
|
DHANIRAM, S/O PAKDU ALIAS FAGDU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION NARAY
|
February 1, 2018 |
|
DHANNU LAL VERMA Vs. STATE OF CHHATTISGARH
|
September 11, 2018 |
|
DHANSAI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
July 26, 2018 |
|
DHANSAY SON OF LALSAY Vs. STATE OF CHHATTISGARH THROUGH P.S. RAMANUJNAGAR
|
November 30, 2018 |
|
DHANUSH KUMAR BANJARE S/O BALDEV DAS BANJARE Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
|
DHARAM SINGH Vs. AKABAR ALI
|
October 5, 2018 |
|
DHARAM SINGH Vs. STATE OF CHHATTISGARH
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August 7, 2018 |
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DHARAM SINGH GOND Vs. STATE OF CHHATTISGARH
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March 16, 2018 |
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DHARAMJEET Vs. STATE OF CHHATTISGARH
|
September 10, 2018 |
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DHARAMJEET SINGH Vs. STATE OF CHHATTISGARH
|
March 7, 2018 |
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DHARAMVEER SAHU Vs. SOUTH EASTERN COALFIELDS LIMITED THROUGH CHAIRMAN-
|
January 4, 2018 |
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DHARMENDRA KUMAR DWIVEDI Vs. SOUTH EASTERN COAL FIELD LIMITED
|
December 4, 2018 |
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DHARMENDRA KUMAR S/O RAM KISHORE BAGHEL Vs. DISTRICT MAGISTRATE RAIPUR
|
August 7, 2018 |
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DHARMENDRA PANKAJ Vs. STATE OF CHHATTISGARH
|
January 12, 2018 |
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DIGAMBER GOND Vs. STATE OF CHHATTISGARH
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August 27, 2018 |
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DIGVIJAY SINGH Vs. STATE OF CHHATTISGARH
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April 23, 2018 |
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DILFARED S/O MARIYANUS TOPPO Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION AMBI
|
May 4, 2018 |
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DILIP DAS Vs. MONICA DAS
|
April 25, 2018 |
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DILIP KUMAR KASHYAP Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, URBAN ADM
|
May 2, 2018 |
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DILIP KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
|
May 2, 2018 |
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DILIP KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
April 6, 2018 |
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DILIP SAO Vs. STATE OF CHHATTISGARH
|
November 12, 2018 |
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DILIP SONWANI Vs. STATE OF CHHATTISGARH
|
August 9, 2018 |
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DINDAYAL S/O DHUMDAS BANJARE Vs. STATE OF CHHATTISGARH
|
April 6, 2018 |
|
DINESH Vs. STATE OF CHHATTISGARH
|
February 16, 2018 |
|
DINESH CHAND DUBEY Vs. STATE OF CHHATTISGARH THROUGH- SECRETARY
|
May 11, 2018 |
|
DINESH DEWANGAN Vs. STATE OF CHHATTISGARH
|
February 19, 2018 |
|
DINESH KUMAR DEY Vs. STATE OF CHHATTISGARH
|
October 31, 2018 |
|
DINESH KUMAR DUBEY Vs. AYODHYA DUBEYLABIC
|
October 12, 2018 |
|
DINESH KUMAR GUPTA S/O BACHCHA LAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
June 18, 2018 |
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DINESH S/O HIRACHAND RAM Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
DINESH SONKAR SON OF GIRDHARI LAL Vs. STATE OF CHHATTISGARH
|
October 23, 2018 |
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DIRGHESH PRATAP SINGH Vs. STATE OF CHHATTISGARH THROUGH SECRETARY DEPARTMENT OF TECHNICAL EDUCATION
|
November 13, 2018 |
|
DISTRICT ELECTION OFFICER / COLLECTOR KORBA DISTRICT KORBA Vs. GULSHAN ARORA
|
September 13, 2018 |
|
DIVISIONAL MANAGER Vs. YOGESHWARI
|
January 18, 2018 |
|
DIVYA SAHU Vs. STATE OF CHHATTISGARH
|
July 5, 2018 |
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DONGER SINGH THAKUR Vs. STATE OF CHHATTISGARHLABIC
|
October 9, 2018 |
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DOULAT RAM S/O MILAU RAM SATNAMI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE , RAIGARH
|
August 21, 2018 |
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DR. SMT. KIRAN AGRAWAL Vs. STATE OF CHHATTISGARH AND ANOTHERS
|
July 3, 2018 |
|
DROPATI BAI Vs. STATE OF CHHATTISGARH
|
March 19, 2018 |
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DUDHMAT BAI Vs. STATE OF CHHATTISGARH THROUGH SHO, MASTURI
|
June 20, 2018 |
|
DUKHIYA BAI WD/O BAHARAN VERMA Vs. PHERURAM VERMA S/O KHORBAHARA VERMA
|
November 15, 2018 |
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DUKLU RAM KAWDE Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
March 12, 2018 |
|
DULAR KEWAT @ GOTEK Vs. STATE OF CHHATTISGARH
|
February 24, 2018 |
|
DULAR SINGH, S/O SON SAI MALI Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
DUMAIN @ DUMENDRA SAHU Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE
|
June 26, 2018 |
|
DURGA EDUCATION SOCIETY Vs. M/S SHAKTI PICTURES CIRCUIT LTD.
|
February 9, 2018 |
|
DURGA SHANKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
September 28, 2018 |
|
DURGESH NIRMALKAR S/O PADMAN Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
|
September 8, 2018 |
|
DURGESHWARI DEHARI Vs. STATE OF CHHATTISGARH
|
November 12, 2018 |
|
DWARIKA PRASAD Vs. THE STATE OF CHHATTISGARH
|
February 13, 2018 |
|
E TECH PROJECTS PRIVATE LIMITED Vs. STATE OF CHHATTISGARH, THROUGH PRINCIPAL SECRETARY
|
March 23, 2018 |
|
ERA INFRA ENGINEERING LTD Vs. STATE OF CHHATTISGARH
|
April 9, 2018 |
|
ESHWAR DHAR BANDHE S/O ANJOR SINGH BANDHE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
|
May 17, 2018 |
|
FACTORY MANAGER, ORIENT PAPER MILL, SHAHDOL Vs. DHANNA LAL HARIHARNO AND OTHERS
|
April 19, 2018 |
|
FAGANI BAI YADAV W/O SHANKAR YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION TUMGAON, DISTT MAHASAMUND (CG)
|
July 14, 2018 |
|
FAGNURAM Vs. STATE OF C.G.
|
January 31, 2018 |
|
FAGURAM SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION, SAHA
|
May 4, 2018 |
|
FATICHAR LAKDA Vs. STATE OF C.G. AND OTHERS
|
January 23, 2018 |
|
FOHARA BAI MIRI Vs. STATE OF CHHATTISGARH
|
August 14, 2018 |
|
FOOLDAS PARADHI Vs. STATE OF CHHATTISGARH
|
August 8, 2018 |
|
FULLESHWARI BAI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION GURU
|
May 4, 2018 |
|
G S THAKUR Vs. STATE OF CHHATTISGARH
|
July 3, 2018 |
|
GAIND RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS.
|
August 13, 2018 |
|
GAINDA RAM CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
July 25, 2018 |
|
GAJANAND BURANGE Vs. LAXMI CHAND GOYAL
|
November 28, 2018 |
|
GAJENDRA PRASAD SHARMA S/O LATE RADHEY SHYAM SHARMA Vs. DEEPAK JAIN S/O HAZARI MAL JAIN
|
July 27, 2018 |
|
GAJJU @ ARUN YADAV Vs. STATE OF CHHATTISGARH
|
January 6, 2018 |
|
GAMBHIR DAS PANIKA Vs. CHAIRMAN, BOARD OF REVENUE, CHHATTISGARH
|
November 30, 2018 |
|
GANDORAM, S/O LITEE GOND Vs. JHANKO, S/O MONDA GOND
|
December 7, 2018 |
|
GANESH Vs. STATE OF C. G.
|
January 10, 2018 |
|
GANESH Vs. STATE OF CHHATTISGARH
|
September 12, 2018 |
|
GANESH PRASAD SHUKLA Vs. GURU GHASIDAS CENTRAL UNIVERSITY BILASPUR
|
February 5, 2018 |
|
GANESH PRASAD SHUKLA Vs. GURU GHASIDAS CENTRAL UNIVERSITY BILASPUR
|
July 6, 2018 |
|
GANESH RAM ALIAS TEDGI Vs. STATE OF CHHATTISGARH
|
February 21, 2018 |
|
GANGAJALI EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH
|
March 20, 2018 |
|
GANGAJALI EDUCATION SOCIETY Vs. UNION OF INDIA
|
July 10, 2018 |
|
GANPAT Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
March 23, 2018 |
|
GANPAT @ GABBAR S/O SHYAM RATAN CASTE SATNAMI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PALARI
|
December 12, 2018 |
|
GAUKARAN Vs. STATE OF CHHATTISGARH
|
November 27, 2018 |
|
GAURI BAI DHURVE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
June 21, 2018 |
|
GAURI BAI DHURVE W/O LATE SHYAM LAL DHRUW Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
June 21, 2018 |
|
GAUTAM Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIPUR
|
June 21, 2018 |
|
GAYATRI DEVI Vs. LEELA RAM SONI
|
January 16, 2018 |
|
GAYATRI URAON Vs. CHHABILAL SAHU
|
November 16, 2018 |
|
GAZAN SINGH, S/O RAM SINGH Vs. STATE OF MADHYA PRADESH
|
October 12, 2018 |
|
GEERAMANI DURGA Vs. DHARMURAM KASHYAP
|
October 4, 2018 |
|
GEETA JHA Vs. SANTOSH KUMAR SAHU
|
September 20, 2018 |
|
GENDRAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, EDUCATIO
|
March 5, 2018 |
|
GENERAL SECRETARY, CHHATTISGARH CHEMICAL MILL MAZDOOR SANGH, TULSIPUR, DISTT RAJNANDGAON (C G ) Vs. EMPLOYER, CHHATTISGARH DISTILLERY, KUMHARI, DISTT DURG (C G )
|
August 9, 2018 |
|
GENWA GIRI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 3, 2018 |
|
GHANESHWAR DAS BANJARA Vs. STATE OF CHHATTISGARH
|
October 3, 2018 |
|
GHANSHYAM Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
November 13, 2018 |
|
GHANSHYAM SAHU Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
GHANSHYAM TANDON Vs. ARUNA TANDON
|
September 4, 2018 |
|
GHANSHYAM YADAV Vs. STATE OF CHHATTISGARH
|
January 18, 2018 |
|
GHANSHYAM, S/O BHAGOLIRAM VERMA Vs. STATE OF MADHYA PRADESH, THR POLICE STATION
RAJIM
|
October 8, 2018 |
|
GHASIRAM SAHU Vs. STATE OF CHHATTISGARH
|
December 7, 2018 |
|
GHASIYA RATHIYA Vs. STATE OF C G
|
March 28, 2018 |
|
GIRDHAR KUMAR NETAM Vs. DUSHYANT SHARMA
|
March 8, 2018 |
|
GIRDHARI LAL VERMA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
|
May 4, 2018 |
|
GIRDHARI SAHU Vs. STATE OF CHHATTISGARH
|
September 17, 2018 |
|
GIRDHARILAL SAHU S/O MANOHARLAL SAHU Vs. STATE OF CHHATTISGARH
|
March 24, 2018 |
|
GIRDHARILAL, S/O VIRSINGH PATEL Vs. STATE OF CHHATTISGARH
|
March 27, 2018 |
|
GIRIM SAI Vs. STATE OF CHHATTISGARH
|
March 10, 2018 |
|
GIRISH DEWANGAN S/O RAM PRATAP DEWANGAN Vs. ELECTION COMMISSION OF INDIA THR SECRETARY
|
December 10, 2018 |
|
GIRISH SINGH PATEL Vs. STATE OF CHHATTISGARH
|
September 28, 2018 |
|
GIRJA SHANKAR DUBEY Vs. STATE OF CHHATTISGARH
|
February 15, 2018 |
|
GIRJA SHANKAR DUBEY Vs. STATE OF CHHATTISGARH
|
February 20, 2018 |
|
GIRJASHANKAR JOHAR Vs. STATE OF CHHATTISGARHLABIC
|
October 10, 2018 |
|
GOLA BILLA NAGRAJ Vs. STATE OF CHHATTISGARH
|
February 13, 2018 |
|
GOLAK @ PRATAP Vs. STATE OF CHHATTISGARH THRU- STATION HOUSE OFFICER
|
April 7, 2018 |
|
GOLU PANIKA Vs. STATE OF CHHATTISGARH THROUGH SHO, PS GOURELA
|
September 26, 2018 |
|
GOPAL TRADERS AND OTHERS Vs. CHANDRIKA BAI AND OTHERS
|
March 26, 2018 |
|
GOPI CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
GOPI CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
|
February 2, 2018 |
|
GOPI SAO S/O B P SAO Vs. STATE OF CHHATTISGARH THR SECRETARY
|
December 7, 2018 |
|
GOPIKRISHNA UPADHYAY Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
|
September 26, 2018 |
|
GOPY GADARIYA Vs. STATE OF CHHATTISGARH
|
January 20, 2018 |
|
GORDHANDAS GOBINDRAN Vs. STATE OF CHHATTISGARHLABIC
|
October 12, 2018 |
|
GORELAL THAKUR Vs. STATE OF CHHATTISGARH
|
August 7, 2018 |
|
GOURI BAI WD/O LATE JAGITA SATNAMI Vs. STATE OF CHHATTISGARH,
|
December 5, 2018 |
|
GOURI KOSHA BUNKAR SAHKARI SANSTHA MARYADIT RAKSHAPALI Vs. SAGAR LAL DEWANGAN SON OF LATE KANHAIYA LAL DEWANGAN
|
December 10, 2018 |
|
GOUTAM BUDHA AGRAWAL, S/O. LATE SHRI RAM KRISHNA AGRAWAL Vs. STATE BAR COUNCIL OF CHHATTISGARH
|
June 22, 2018 |
|
GOVERDHAN CHERWA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BHATGAON, DISTT. SURGUJA CHHATTISGARH
|
October 3, 2018 |
|
GOVERDHAN PRASAD TANDON Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, SKILL DEV
|
June 19, 2018 |
|
GOVERDHAN SINGH THAKUR Vs. MAHENDRA KUMAR PATEL
|
December 7, 2018 |
|
GOVIND KAUR CHHATPAL, W/O LATE
SURENDRA SINGH CHHATPAL Vs. MUNICIPAL CORPORATION KORBA THR COMMISSIONER
|
October 10, 2018 |
|
GOVIND PRASAD PANDEY Vs. SANDEEP TIWARI
|
January 5, 2018 |
|
GOVIND RAI Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
GOYAL M G GASES PVT LTD Vs. IND SYNERGY LTD
|
December 12, 2018 |
|
GRAM PANCHAYAT MOHKA, THROUGH UP SARPANCH ARVIND Vs. STATE OF CHHATTISGARH
|
February 27, 2018 |
|
GUDDU @ RAM PRASAD Vs. STATE OF CHHATTISGARH
|
February 21, 2018 |
|
GUJARAT AMBUJA CEMENTS LIMITED (AMBUJA CEMENTS LIMITED) Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT REGISTRAR-CUM-COLLECTOR (STAMPS)
|
January 25, 2018 |
|
GULAB BAI MAITRI Vs. STATE OF CHHATTISGARHLABIC
|
October 23, 2018 |
|
GULAB RATRE Vs. STATE OF CHHATTISGARH
|
March 12, 2018 |
|
GULMEER AHAMAD KHAN Vs. BINESH KUMAR NISHAD
|
January 12, 2018 |
|
GULREJ SHAH Vs. STATE OF CHHATTISGARH
|
July 10, 2018 |
|
GULSHAN KUMAR Vs. STATE OF CHHATTISGARH
|
October 8, 2018 |
|
GUNNU GOP Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 24, 2018 |
|
GURU KRIPA TRADERS, A PROPRIETORSHIP FIRM Vs. COMMISSIONER, COMMERCIAL TAX
|
April 18, 2018 |
|
GURUDAS MAL HIRWANI Vs. SHEELA HIRWANI
|
October 3, 2018 |
|
GURUVINDER SINGH CHADDA Vs. STATE OF CHHATTISGARH
|
February 20, 2018 |
|
GURVINDER SINGH CHADDA Vs. K R PISDA
|
September 17, 2018 |
|
GWAL DAS SAHU Vs. BAJRANGLAL AGRAWAL AND OTHERS
|
October 5, 2018 |
|
GYANESHWAR BANSOD Vs. STATE OF CHHATTISGARH
|
July 19, 2018 |
|
GYANI YADAV S/O LATE JAGRUPAN YADAV Vs. STATE OF CHHATTISGARH
|
July 12, 2018 |
|
H S BAGHEL Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
|
February 27, 2018 |
|
HAJARI KACHWAHA Vs. STATE OF C. G.
|
January 9, 2018 |
|
HARE KRISHNA SINGH @ KRISHNA SINGH Vs. STATE OF CHHATTISGARH
|
April 17, 2018 |
|
HARI ARJUN S/O NARAYAN Vs. K.SATYA RAO S/O K.SANYASI RAO
|
January 29, 2018 |
|
HARI RAM SAHU S/O LATE NOHAR SINGH Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, WATER RESOURCES DEPARTMENT
|
August 10, 2018 |
|
HARI SINGH RANA AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
October 8, 2018 |
|
HARIBANDHU Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
December 11, 2018 |
|
HARIHAR YADAV, S/O LATE SUMARU YADAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, HOME (JAIL) DEPARTMENTLABIC
|
October 24, 2018 |
|
HARIRAM Vs. KENDI
|
September 19, 2018 |
|
HARIRAM Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
HARIRAM Vs. STATE OF CHHATTISGARH
|
November 13, 2018 |
|
HARISAGAR KASHYAP Vs. STATE OF CHHATTISGARH
|
November 15, 2018 |
|
HARISH CHANDRA DAHARIYA Vs. STATE OF CHHATTISGARH
|
October 11, 2018 |
|
HARISH MARKANDEY Vs. STATE OF CHHATTISGARH
|
January 5, 2018 |
|
HARISH SAHU Vs. STATE OF CHHATTISGARH
|
July 12, 2018 |
|
HARISHANKAR S/O DUKALU BAIGA Vs. STATE OF CHHATTISGARH
|
January 10, 2018 |
|
HARISHANKAR VISHWAKARMA, S/O TORAN SINGH VISHWAKARMA Vs. STATE OF CHHATTISGARH THROUGH - DISTRICT MAGISTRATE
|
October 8, 2018 |
|
HARKESHWAR VAISHNOV, S/O BHAGAWANDAS VAISHNOV Vs. STATE OF MADHYA PRADESH
|
May 11, 2018 |
|
HARUN RASID, S/O ABDUL RAJJAQ Vs. RAJKUMAR CHOPRA, S/O SHANTILAL CHOPRA
|
December 1, 2018 |
|
HAZARI PATEL Vs. STATE OF C G
|
September 19, 2018 |
|
HEERA PRASAD SATPATHI S/O SHANKAR PRASAD SATPATHI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DEVBHOG DIST RAIPUR (CG)
|
September 7, 2018 |
|
HEERA SINGH MARAVI Vs. BALI RAM DEWANGAN
|
November 29, 2018 |
|
HEERA SINGH MARAVI Vs. BALI RAM DEWANGAN
|
November 30, 2018 |
|
HEERAMAN Vs. UNION OF INDIA
|
November 12, 2018 |
|
HEM SINGH Vs. STATE OF CHHATTISGARH
|
October 4, 2018 |
|
HEMA CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
February 27, 2018 |
|
HEMA DEVI YADAV Vs. DHARMENDRA KUMAR MEHTA
|
September 19, 2018 |
|
HEMADEVI Vs. SANJEEV GUPTA @ SANJU
|
June 25, 2018 |
|
HEMALAL SONWANI Vs. REKHA VERMA
|
August 9, 2018 |
|
HEMANT Vs. STATE OF M.P.
|
February 21, 2018 |
|
HEMANT ARORA Vs. STATE OF CHHATTISGARH
|
July 9, 2018 |
|
HEMANT KUMAR PATEL Vs. UMA PATEL @ TOSHIKA PATEL
|
April 20, 2018 |
|
HEMANT PARASAR Vs. KAMINI PARASAR
|
November 26, 2018 |
|
HEMANT SAHU Vs. MAHESH DEWANGAN
|
July 13, 2018 |
|
HEMANT SHASTRI Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
HEMCHAND AIRY LATE SOMLAL AIRY Vs. SHRIRAM MANDIR (BALKHANDIDAS BABA) TRUST
|
July 10, 2018 |
|
HEMLAL AND ANOTHER Vs. STATE OF CHHATTISGARH
|
May 18, 2018 |
|
HEMLATA SEVTA, W/O DINESH SEVTA Vs. DINESH SEVTA, S/O LATE FATTESINGH SEVTA
|
November 15, 2018 |
|
HEMRAJ AGRAWAL, S/O LATE GOVERDHAN DAS AGRAWAL Vs. BHARTI, W/O RAMESHWAR
|
November 16, 2018 |
|
HEMSAGAR Vs. JANAK RAM
|
November 22, 2018 |
|
HEMSHANKAR DESHLAHRA Vs. SURESH KUMAR SUNDRANI JOINT DIRECTOR ZONAL OFFICE
|
November 26, 2018 |
|
HETRAM CHANDRA Vs. STATE OF CHHATTISGARH S/O
|
July 23, 2018 |
|
HETRAM CHOUHAN S/O DERIHA Vs. STATE OF CHHATTISGARH THROUGH- DISTRICT MAGISTRATE
|
November 14, 2018 |
|
HIMANSHU Vs. STATE OF C.G.
|
August 17, 2018 |
|
HIMANSHU SUROJIYA Vs. KONDAD PANDE
|
June 20, 2018 |
|
HIMESHWAR YADAV S/O BIJELAL YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BAGBAHARA, CIVIL & REVENUE DISTRICT MAHASAMUND (CG)
|
September 8, 2018 |
|
HIRA RAM Vs. ANJU DEWANGAN
|
October 10, 2018 |
|
HIRALAL @ HIRA GOND S/O TEKRAM GOND Vs. STATE OF CHHATTISGARH
|
July 9, 2018 |
|
HIRALAL YADAV Vs. RAMSWARATH YADAV
|
November 14, 2018 |
|
HIRAMANI JAISWAL S/O LATE PARMATMA JAISWAL Vs. UCO BANK (A GOVERNMENT OF INDIA UNDER TAKING) THROUGH AUTHORIZED OFFICER
|
July 17, 2018 |
|
HIRI BAI Vs. THE STTE OF CHHATTISGARH
|
March 9, 2018 |
|
HITENDRA MISHRA Vs. STATE OF CHHATTISGARH
|
January 30, 2018 |
|
HOMAN Vs. STATE OF MADHYA PRADESH
|
February 27, 2018 |
|
HOMANLAL HIRWANI Vs. STATE OF CHHATTISGARH
|
July 17, 2018 |
|
HULAS SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
May 18, 2018 |
|
HURDANAND PANIGRAHI S/O LATE MURARI LAL PANIGRAHI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
September 5, 2018 |
|
ICICI LOMBARD Vs. RAVINDER KAUR WALIA
|
February 13, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHOTELAL SINGH THAKUR
|
January 17, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD THROUG Vs. AHILYA SABAR @ AHILYA KISHAN
|
February 16, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE CO LIMITED Vs. VIMLA BAI MANIKPURI
|
July 18, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE CO LIMITED Vs. LEELA BAI
|
June 26, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. VINITA JOSHI
|
January 8, 2018 |
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IFFCO TOKIO GENERAL INSURANCE CO LTD THROUGH ITS L Vs. TETRA DEVI
|
May 14, 2018 |
|
IN REFERENCE HIGH COURT OF CHHATTISGARH Vs. STATE OF CHHATTISGARH
|
September 26, 2018 |
|
INCHARGE OFFICER, GEOLOGICAL SURVEY OF INDIA Vs. MEENA DEVILABIC
|
October 9, 2018 |
|
INDER LAL AGRAWAL Vs. SHANKAR LAL AGRAWAL
|
August 9, 2018 |
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INDRAJEET SINGH BEDI SON OF LATE JYOTI SINGH BEDI Vs. ASHOK KUMAR AGRAWAL
|
July 5, 2018 |
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INDRAJIT SINGH Vs. STATE OF CHHATTISGARH
|
May 3, 2018 |
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INDRAJIT SINGH CHHABRA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTME
|
May 3, 2018 |
|
INDRAKUMAR PATEL Vs. STATE OF CHHATTISGARH
|
November 29, 2018 |
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INDU SINGH KSHETRIYA W/O ABHIJEET SINGH THAKUR Vs. STATE OF CHHATTISGARH THR SECRETARY DEPARTMENT OF PANCHAYAT
|
July 9, 2018 |
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INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. MUNI PRASAD AGNIHOTRI
|
January 5, 2018 |
|
INTERNATIONAL COMMERCE LIMITED Vs. GOVERNMENT OF INDIA, MINISTRY OF STEEL
|
July 11, 2018 |
|
IQBAL AHMED Vs. STATE OF CHHATTISGARH THROUGH OFFICER-IN-CHARGE
|
July 17, 2018 |
|
ISHITA D/O RAKSHA AWASTHI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT
|
July 16, 2018 |
|
ISHWAR PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
|
July 19, 2018 |
|
ISHWAR PRASAD KASHAYAP Vs. VINOD BANSOD
|
September 6, 2018 |
|
ISHWAR SAHU AND OTHERS Vs. STATE OF CHHATTISGARH
|
October 6, 2018 |
|
ISHWARI GUPTA Vs. STATE OF CHHATTISGARH
|
September 24, 2018 |
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ISHWARLAL, SON OF SHANKARLAL Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
|
ISUP KHAN S/O PEER KHAN Vs. NARSINGH DEWANGAN S/O PANCHRAM DEWANGAN
|
December 14, 2018 |
|
J K INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
April 27, 2018 |
|
J N DIVYA Vs. CHHATTISGARH GRAMIN BANKLABIC
|
October 26, 2018 |
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J P SAHU S/O MOTI LAL SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF REVENUE
|
June 28, 2018 |
|
J. M. A. STORES Vs. PUNJAB NATIONAL BANK
|
October 11, 2018 |
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JAGARNATH PAIKRA Vs. STATE OF CHHATTISGARH
|
October 25, 2018 |
|
JAGATRAM Vs. BEERSINGH
|
September 12, 2018 |
|
JAGDISH Vs. VIMAL KUMAR S/O HARIBANDHU
|
January 10, 2018 |
|
JAGDISH ALIAS SATISH Vs. STATE OF MADHYA PRADESH
|
January 15, 2018 |
|
JAGDISH PRASAD MEHAR Vs. AMICHAND
|
September 6, 2018 |
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JAGDISH PRASAD PANDEY Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
September 13, 2018 |
|
JAGDISH SHARAF Vs. STATE OF CHHATTISGARH
|
February 6, 2018 |
|
JAGESAR SONKAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BALOD
|
December 13, 2018 |
|
JAGGU RAM YADAV Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
JAGJEET RAM AND OTHERS Vs. STATE OF CHHATTISGARH
|
February 24, 2018 |
|
JAGMEET SINGH KHALSA Vs. SUDHAKAR PANDEY
|
November 1, 2018 |
|
JAGMOHAN KAUSHIK S/O UJIYAR KAUSHIK Vs. STATE OF CHHATTISGARH
|
March 24, 2018 |
|
JAHID HUSSAIN Vs. SHAKIR HUSSAIN
|
June 27, 2018 |
|
JAI @ GUDDA JAISWAL Vs. STATE OF CHHATTISGARH
|
August 10, 2018 |
|
JAICHAND @ CHHOTU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
March 7, 2018 |
|
JAIKA AUTOMOBILES AND FINANCE LTD Vs. STATE OF CHHATTISGARH
|
February 16, 2018 |
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JAILAL BHOY S/O BHOKALO BHOY Vs. STATE OF CHHATTISGARH
|
February 17, 2018 |
|
JAIN AND BROTHERS Vs. STATE OF CHHATTISGARH
|
May 4, 2018 |
|
JAIPRAKASH YADAV Vs. STATE OF CHHATTISGARH
|
October 23, 2018 |
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JALALUDDIN RIZWI Vs. HAJI GULAAM MURTAZA
|
October 23, 2018 |
|
JALARAM CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. SECRETARY, REVENUE DEPARTMENT, STATE OF CHHATTISGARH
|
October 5, 2018 |
|
JALSINGH RATHIYA Vs. STATE OF CHHATTISGARH
|
February 24, 2018 |
|
JAMUNA BAI Vs. LAKHAN LAL
|
March 9, 2018 |
|
JAMUNA BAI Vs. MANSINGH
|
February 6, 2018 |
|
JAMUNA PRASAD DAHIRE, S/O ANT RAM DAHIRE Vs. STATE OF CHHATTISGARH
|
December 4, 2018 |
|
JANAK RAM PATEL Vs. KAVITA PATEL
|
May 4, 2018 |
|
JANKI SONKAR Vs. STATE OF CHHATTISGARH
|
May 11, 2018 |
|
JANT RAM SATNAMI, S/O CHARAN SATNAMI Vs. DAYA DAS SATNAMI (DIED AND DELETED)
|
December 10, 2018 |
|
JANTU RAM S/O LAKHAN RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION ANTAGARH
|
August 21, 2018 |
|
JASHPAL SINGH Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
JASPAL BAGH YADAV S/O LATE MADHUSUDAN BAGH YADAV Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
|
JASVIR SINGH KHATRI @ GOLU Vs. STATE OF CHHATTISGARH
|
March 23, 2018 |
|
JASWANT CHANDRAKAR @ YASHWANT KUMAR Vs. SANTOSH KUMAR SINGRAUL
|
February 26, 2018 |
|
JAVED KHAN Vs. STATE OF CHHATTISGARH
|
January 9, 2018 |
|
JAWAHAR LAL SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
JAYANT THAKKAR Vs. REHANA REYAZUDDIN
|
October 9, 2018 |
|
JAYANTI DEVI JAIN Vs. DEVENDRA KUMAR SINHA
|
November 12, 2018 |
|
JAYRAM CHAUHAN Vs. STATE OF CHHATTISGARH
|
January 6, 2018 |
|
JEERA DEVI Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF COA
|
February 27, 2018 |
|
JEETU @ JITENDRA SHRIVASTAVA, S/O LATE PANNALAL SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
JEEVAN Vs. STATE OF CHHATTISGARH
|
December 5, 2018 |
|
JEEVAN LAL GEDAM Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
May 2, 2018 |
|
JEEVAN NISHAD Vs. THE STATE OF CHHATTISGARH
|
May 2, 2018 |
|
JEEVAN NISHAD Vs. STATE OF CHHATTISGARH
|
May 2, 2018 |
|
JEEVANLAL BANJARA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
September 14, 2018 |
|
JHUMUK LAL S/O RAMGEELA BHAI Vs. MAHENDRA BHARGAV
|
August 30, 2018 |
|
JINDAL STEEL & POWER LIMITED Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
May 8, 2018 |
|
JITENDRA Vs. STATE OF CHHATTISGARH
|
June 28, 2018 |
|
JITENDRA @ SONU, SON OF HINCHHA RAM PAL Vs. STATE OF CHHATTISGARH
|
June 27, 2018 |
|
JITENDRA GOEL Vs. SEWAKRAM PANDEY
|
August 1, 2018 |
|
JITENDRA KUMAR AADIL S/O GANESH AADIL Vs. STATE OF CHHATTISGARH
|
July 9, 2018 |
|
JITENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
May 15, 2018 |
|
JITENDRA NISHAD S/O BISAUHARAM NISHAD Vs. STATE OF CHHATTISGARH THROUGH- STATION HOUSE OFFICER
|
July 19, 2018 |
|
JITENDRA SINGH RAJPUT Vs. BIPUL BARMANLABIC
|
October 23, 2018 |
|
JIWAN S/O RAM DAYAL LODHI Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
JODHI RAM SAHU S/O RUPU SAHU RETIRED AMINK Vs. STATE OF CHHATTISGARH
|
July 24, 2018 |
|
JOGESHWAR S/O PANCHRAM SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BEMETARA
|
August 13, 2018 |
|
JOGINDER SINGH Vs. DIVISIONAL FOREST OFFICER
|
January 24, 2018 |
|
JOINT COMMISSIONER OF INCOME TAX RANGE-1 Vs. SOUTH EASTERN COALFIELDS LIMITED
|
February 6, 2018 |
|
JOSHEP Vs. DHANESHWAR SAO
|
December 3, 2018 |
|
JOT KUNWAR BAI Vs. VIDYA SAHEB
|
July 6, 2018 |
|
JUGNU ALIAS PREMLAL Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
March 27, 2018 |
|
JYOTI CHATURVEDI D/O S K TIWARI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HOME DEPARTMENT
|
July 19, 2018 |
|
JYOTI SONWANI D/O SHRI PUNIT RAM SONWANI Vs. THE STATE OF CHHATTISGARH
|
July 9, 2018 |
|
JYOTI TRADING COMPANY Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX VANIJYIK KAR BHAWAN
|
August 24, 2018 |
|
K K BAJPAYEE Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 9, 2018 |
|
K K DISTRIBUTORS 486 Vs. STATE OF CHHATTISGARH THROUGH SANJAY RAJPUT
|
June 27, 2018 |
|
K M C - S K A J V CONSTRUCTION COMPANY PVT LTD Vs. STATE OF CHHATTISGARH
|
September 18, 2018 |
|
K P KHOSLA, S/O LATE GURUBAX RAI KHOSLA Vs. RAIPUR DEVELOPMENT AUTHORITY, THROUGH CHIEF EXECUTIVE OFFICER
|
July 12, 2018 |
|
K R BHAGAT Vs. PARMESHWAR DAYAL PATHAK
|
September 4, 2018 |
|
K.N. OIL INDUSTRIES LIMITED Vs. STATE LEVEL COMMITTEE
|
March 22, 2018 |
|
KABEER RAM Vs. STATE OF CHHATTISGARH
|
October 3, 2018 |
|
KAILASH KUMAR Vs. STATE OF CHHATTISGARH
|
April 12, 2018 |
|
KAILASH YADU Vs. PADMINI PRADHAN
|
January 12, 2018 |
|
KAILASHNATH PHULJHELE Vs. STATE OF CHHATTISGARH
|
May 14, 2018 |
|
KALABAI Vs. DEVANTIN BAILABIC
|
October 9, 2018 |
|
KALAM SINGH Vs. STATE OF M P (NOW CHHATTISGARH)
|
January 31, 2018 |
|
KALAM SINGH NARETI Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
KALANATH GANDHARVA Vs. RUKHMANI BAI
|
April 9, 2018 |
|
KALIM KHAN S/O. IMAM KHAN Vs. STATE OF CHHATTISGARH
|
February 17, 2018 |
|
KALU RAM SAHU Vs. STATE OF CHHATTISGARH
|
August 8, 2018 |
|
KALWANT SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
May 7, 2018 |
|
KALWANT SINGH Vs. STATE OF MADHYA PRADESH
|
May 7, 2018 |
|
KAMAL LOCHAN BEHRA Vs. STATE OF CHHATTISGARH THROUGH P.S. TAMNAR, DISTT.
|
November 15, 2018 |
|
KAMAL SINGH Vs. STATE OF CHHATTISGARH
|
February 20, 2018 |
|
KAMLESH KUMAR Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION GURU
|
February 3, 2018 |
|
KAMLESH KUMAR KESHARI Vs. MALTI DEVI AND OTHERS
|
January 5, 2018 |
|
KAMLESH NAIK Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 9, 2018 |
|
KAMTA GAYAKWAD Vs. STATE OF CHHATTISGARH
|
October 11, 2018 |
|
KANCHAN GUPTA @ ALKA GUPTA Vs. NIRAJ KUMAR GUPTA
|
August 28, 2018 |
|
KANCHAN KELA Vs. RAJENDRA KELA
|
September 10, 2018 |
|
KANHAIYA LAL CHAUHAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, PANCHAYAT AND RURAL DEVELOPMENT
|
July 10, 2018 |
|
KANHAIYA LAL YADAV Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
KANHIYA LAL KALAR S/O DASRATH KALAR Vs. LAND ACQUISITION OFFICER (UNDER NATIONAL HIGHWAYS ACT)
|
July 20, 2018 |
|
KANTI SAHU Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
KANUDAS S/O D L DAS Vs. PREMJIT SINGH S/O SWARUP SINGH
|
July 24, 2018 |
|
KANWALDHEER Vs. STATE OF CHHATTISGARH
|
September 12, 2018 |
|
KAPIL KUMAR Vs. STATE OF CHHATTISGARH
|
September 4, 2018 |
|
KARAMCHAND S/O RAMU SURYAVANSHI Vs. STATE OF CHHATTISGARH THROUGH P S DARRI
|
January 3, 2018 |
|
KARLU RAM Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 19, 2018 |
|
KARTAR SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 12, 2018 |
|
KARTIK RAM Vs. STATE OF CHHATTISGARH
|
October 3, 2018 |
|
KARTIKESHWAR Vs. GODAVARI BAI
|
August 14, 2018 |
|
KARUNA SARVE Vs. STATE OF CHHATTISGARH
|
November 27, 2018 |
|
KAUSHAL KISHOR MISHRA Vs. STATE OF CHHATTISGARH
|
August 8, 2018 |
|
KAYTIN TRANSPORT PVT LTD Vs. SOUTH EASTERN COAL FIELDS LIMITED
|
July 6, 2018 |
|
KEDARNATH KASHYAP Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
December 13, 2018 |
|
KEJURAM SAHU, S/O PRABHU RAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
May 2, 2018 |
|
KESAR BAI SHENDE Vs. STATE OF CHHATTISGARH THROUGH P S GUDIYARI
|
March 13, 2018 |
|
KESARAM, S/O MILAN Vs. STATE OF CHHATTISGARH
|
February 7, 2018 |
|
KESHARI THAKUR W/O JITENDRA KUMAR THAKUR Vs. STATE OF C G
|
July 20, 2018 |
|
KESHWAR Vs. STATE OF MP (NOW CG) THROUGH PS RAMANUJGANJ
|
June 28, 2018 |
|
KEWAL SINGH S/O PUNITRAM HALBA Vs. STATE OF CHHATTISGARH
|
April 7, 2018 |
|
KHEDURAM SONI Vs. STATE OF CHHATTISGARH
|
June 22, 2018 |
|
KHELAN SINGH Vs. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
July 16, 2018 |
|
KHEMLAL RATHORE S/O TILAKRAM RATHORE Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
|
KHEMRAJ AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIGARH
|
July 4, 2018 |
|
KHILENDRA, SON OF VISHWANATH SONKAR Vs. VISHWANATH SONKAR, SON OF MOTIRAM SONKAR
|
July 26, 2018 |
|
KHORBAHRA PRASAD KAUSHIK Vs. STATE OF CHHATTISGARH
|
June 25, 2018 |
|
KHULENDRA KUMAR THAKRE Vs. STATE OF CHHATTISGARH
|
August 20, 2018 |
|
KIRAN AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 3, 2018 |
|
KIRAN KUMAR BAXI Vs. J P SHARMA
|
September 6, 2018 |
|
KIRANRANI BACHAN Vs. STATE OF CHHATTISGARH AND ORS.
|
April 27, 2018 |
|
KISHAN LAL AND COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, RAIPUR
|
May 17, 2018 |
|
KISHORE KUMAR, S/O LATE NATTHULAL SHARMA Vs. SHITLA PRASAD (DEAD)
|
November 27, 2018 |
|
KISHORECHAND BANJARE Vs. STATE OF CHHATTISGARH
|
February 19, 2018 |
|
KISHORILAL S/O KEJURAM Vs. STATE OF CHHATTISGARH, THROUGH
|
December 12, 2018 |
|
KOKO Vs. SOUTH EASTERN COALFIELDS LIMITED
|
September 7, 2018 |
|
KOSHRAM SAHU Vs. SECRETARIAT OF PRESIDENT OF INDIA
|
October 30, 2018 |
|
KOUSHAL S/O TRILOCHAN SAHU Vs. STATE OF CHHATTISGARH
|
August 30, 2018 |
|
KOUSHIKI KHAKHARIA Vs. CHHATTISGARH TABLE TENNIS ASSOCIATION
|
November 22, 2018 |
|
KRIPASHANKAR PARIHAR Vs. STATE OF CHHATTISGARH
|
April 12, 2018 |
|
KRISHI UPAJ MANDI SAMITY Vs. BALDEO KUMAR
|
January 22, 2018 |
|
KRISHNA KUMAR DAHARIA Vs. STATE OF CHHATTISGARH
|
September 24, 2018 |
|
KRISHNA KUMAR SAHU S/O MUKUND SAHU Vs. STATE OF CHHATTISGARH
|
July 25, 2018 |
|
KRISHNA KUMAR TIWARI Vs. BHARAT PRASAD TIWARI DIED,
|
August 9, 2018 |
|
KRISHNA KUMAR TIWARI S/O LATE RAMESHWAR PUJARI Vs. ORIGINAL RESPONDENT NO 1 BHARAT PRASAD TIWARI DIED
|
August 9, 2018 |
|
KRISHNA KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
September 13, 2018 |
|
KRISHNA KUMAR, S/O RAM RATAN Vs. ONKAR S/O KRISHNA KUMARLABIC
|
October 10, 2018 |
|
KRISHNACHAND Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
KU REETURAJ SAHU Vs. CHHATTISGARH BOARD OF SECONDARY EDUCATION
|
April 9, 2018 |
|
KU VINIMA DEEWAN D/O SANTRAM DEEWAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY HEALTH AND FAMILY WELARE DEPARTMENT MANTRALAYA
|
July 30, 2018 |
|
KULDEEP DESHMUKH Vs. RAKESH KUMAR SODHILABIC
|
October 9, 2018 |
|
KULDEEP RAJ SINGH Vs. BRANCH MANAGER, I C I C I LOMBARD GENERAL INSURANCE COMPANY LIMITED, DISTRICT RAJNANDGAON
|
October 24, 2018 |
|
KULDEEPAK @ BALU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
January 5, 2018 |
|
KULESHWAR RAM Vs. STATE OF CHHATTISGARH
|
November 27, 2018 |
|
KULWANT Vs. STATE OF M P (NOW CHHATTISGARH)
|
October 8, 2018 |
|
KUMAR @ RAJKUMAR TARAK Vs. STATE OF CHHATTISGARH
|
September 5, 2018 |
|
KUMAR SAHU S/O SADHURAM SAHU Vs. STATE OF CHHATTISGARH
|
March 22, 2018 |
|
KUMAR YADAV Vs. SANNY GUPTALABIC
|
October 24, 2018 |
|
KUMARI BAI Vs. KAMAL PRASAD
|
December 14, 2018 |
|
KUMARI LAVLI THAKUR Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
|
September 6, 2018 |
|
KUMARI MERRY ANUKAMPA KUJUR D/O LATE KHURSAI KUJUR Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
KUMKUM DAS Vs. KOMAL NAGESH
|
November 2, 2018 |
|
KUMUDANI MISHRAW/O TRILOCHAN MISHRA Vs. STATE OF CHHATTISGARH,
|
December 5, 2018 |
|
KUNJBIHARI SONI Vs. MAMTA SONI
|
May 1, 2018 |
|
KUNWAR SAI Vs. STATE OF CHHATTISGARH
|
February 15, 2018 |
|
KURSAM AYATU, S/O IRPA Vs. STATE OF CHHATTISGARH
|
August 1, 2018 |
|
KUSHAL SINGH RATHOD Vs. CHHATTISGARH STATE INFORMATION COMMISSION
|
July 16, 2018 |
|
L.P. SAKET S/O SHRI SADHUA SAKET Vs. CHHATTISGARH STATE CIVIL SUPPLIES
|
March 27, 2018 |
|
L.P. SAKET S/O SHRI SADHUA SAKET Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED
|
November 15, 2018 |
|
LACHINDHAR KASHYAP Vs. STATE OF CHHATTISGARH
|
August 2, 2018 |
|
LAHURAMAN PRASAD SATNAMI Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
|
LAKHAMU RAM POYAM @ KOLA Vs. STATE OF CHHATTISGARH
|
January 13, 2018 |
|
LAKHAN LAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
February 7, 2018 |
|
LAKHAN LAL TONDRE S/O BHAWCHARAN TONDRE Vs. LOKPAL, MAHATMA GANDHI RASHTRIYA GRAMIN ROJGAR GUARANTEE YOJANA
|
July 19, 2018 |
|
LAKHAN SINGH Vs. STATE OF CHHATTISGARH
|
December 13, 2018 |
|
LAKHAN, S/O HARI Vs. STATE OF M P (NOW CHHATTISGARH) THROUGH POLICE STA
|
May 7, 2018 |
|
LAKHANLAL AGRAWAL Vs. GIRJACHARAN MEHAR
|
June 27, 2018 |
|
LAKHANLAL KOUSHIK Vs. DHARMENDRA KUMAR PANDEY
|
January 4, 2018 |
|
LAKHESHWAR Vs. KANHAIYA LAL
|
September 28, 2018 |
|
LAKHMU ALIAS KADI Vs. STATE OF CHHATTISGARH
|
August 24, 2018 |
|
LALA RAM SATNAMI S/O BHAGAT RAM Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
|
February 1, 2018 |
|
LALAN PRASAD DEWANGAN S/O LATE BALLU RAM DEWANGAN Vs. STATE OF CHHATTISGARH
|
July 13, 2018 |
|
LALIT KUMAR PANDA, S/O LATE RADHESHYAM PANDA Vs. PARASHURAM, S/O HAREKRISHNA
|
August 21, 2018 |
|
LALIT KUMAR TANDON S/O ATMARAM TANDON Vs. STATE OF CHHATTISGARH
|
July 9, 2018 |
|
LALIT MANDAL Vs. STATE OF CHHATTISGARH
|
August 23, 2018 |
|
LALITA BAI, W/O PAWAN KUMAR TANDON Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
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October 29, 2018 |
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LALLA SINGH CHOUHAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
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February 1, 2018 |
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LALLU URAON, S/O KAMLA URAON Vs. STATE OF CHHATTISGARH
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October 30, 2018 |
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LALU RAM SAHU Vs. STATE OF C.G.
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March 20, 2018 |
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LARANG SAI SON OF LATE CHHANDU RAM KORWA Vs. STATE OF CHHATTISGARH
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June 23, 2018 |
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LARHA RAM Vs. STATE OF CHHATTISGARH
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March 28, 2018 |
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LARSEN AND TOUBRO LIMITED Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, LABOUR D
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February 16, 2018 |
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LARSEN AND TOUBRO LIMITED Vs. STATE OF CHHATTISGARH AND ORS
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March 16, 2018 |
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LAV KUMAR SINGH Vs. ASHOK SINGH
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December 12, 2018 |
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LAXMAN SINGH Vs. STATE OF C.G.
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January 29, 2018 |
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LAXMAN THAKUR Vs. STATE OF CHHATTISGARH
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September 6, 2018 |
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LAXMI BAI GUPTA Vs. NARENDRA GUPTA ALIAS GIRDHAR GUPTA
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March 9, 2018 |
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LAXMI CHAND GOYAL Vs. GAJANAND BURANGE
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November 28, 2018 |
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LAXMI NARAYAN Vs. STATE OF CHHATTISGARH
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January 11, 2018 |
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LAXMI PAIKRA Vs. VIJAY KUMAR YADAV
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May 11, 2018 |
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LAXMI PRASAD Vs. STATE OF CHHATTISGARH
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November 28, 2018 |
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LAXMIKANT Vs. STATE OF CHHATTISGARH
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September 10, 2018 |
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LAXMINARAYAN AGRAWAL Vs. SMT. KALPANA PANDEY AND ANOTHER
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February 23, 2018 |
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LEELA AGRAWAL Vs. SARKAR
|
September 6, 2018 |
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LEELASHANKAR SAHU S/O RAJARAM SAHU Vs. STATE OF CHHATTISGARH
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August 10, 2018 |
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LEELAVATI W/O KALPANATH SINGH Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
July 5, 2018 |
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LEELAWATI Vs. RAMDHYAN KUSHWAHA
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November 19, 2018 |
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LEKHRAJ @ PINTU SAHU Vs. STATE OF CHHATTISGARH S/O THROUGH THE DISTRICT MAGISTRATE, DHAMTARI, DISTRICT DHAMTARI CHHATTISGARH
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September 19, 2018 |
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LIFE INSURANCE CORPORATION OF INDIA LIMITED Vs. MOHAN CHANDRA MUKHARJEE
|
March 9, 2018 |
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LOCHAN DAS MAHANT Vs. STATE OF CHHATTISGARH
|
March 15, 2018 |
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LOK NATH YADAV Vs. STATE OF MADHYA PRADESH, THROUGH SECRETARY
|
October 5, 2018 |
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LOKESH ALIAS NUTAN YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CIVIL
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January 16, 2018 |
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LUMESH RAM SAHU Vs. STATE OF CHHATTISGARH
|
January 19, 2018 |
|
M AHUJA (I) (P) LIMITED Vs. SHAKTIPUNJ ENGINEERS PRIVATE LIMITED
|
August 27, 2018 |
|
M D KAWRE Vs. STATE OF CHHATTISGARH
|
March 26, 2018 |
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M H WASE Vs. STATE OF CHHATTISGARH
|
September 17, 2018 |
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M R K AND ASSOCIATION Vs. NAGAR PALIKA PARISHAD, RAIGARH
|
August 27, 2018 |
|
M SATYAM S/O M N B RAO Vs. UNION OF INDIA
|
June 29, 2018 |
|
M. JOHN AND OTHERS Vs. STATE OF C.G.
|
January 25, 2018 |
|
M.M.MISHRA Vs. STATE OF CHHATTISGARH
|
January 10, 2018 |
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M/S ARDENT STEEL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 4, 2018 |
|
M/S FARUKH WARASI Vs. M/S B S B K PRIVATE LIMITED, THROUGH ITS VICE PRESIDENT V R CHETTY
|
June 25, 2018 |
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M/S SHREE NAKODA ISPAT LIMITED Vs. COMMISSIONER CUSTOMS AND
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December 4, 2018 |
|
M/S. JAI JHULELAL BUS SERVICE Vs. STATE OF CHHATTISGARH AND ANOTHER
|
June 18, 2018 |
|
MADAN MOHAN SHARMA Vs. SOUTH EASTERN COALFIELDS LIMITED
|
January 22, 2018 |
|
MADARI @ ABRAR AHMAD Vs. STATE OF CHHATTISGARH
|
July 26, 2018 |
|
MADDU DILER Vs. STATE OF CHHATTISGARH
|
September 25, 2018 |
|
MADHU @ LINGO S/O KOPA MARKAM Vs. STATE OF CHHATTISGARH S/O
|
September 25, 2018 |
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MADHUSUDAN MISHRA Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION GOL
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June 27, 2018 |
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MADHUSUDAN SAHU S/O DEWARI LAL SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT AND RURAL DEVELOPMENT
|
July 12, 2018 |
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MADVARI @ AJAY KUMAR Vs. STATE OF CHHATTISGARH
|
June 26, 2018 |
|
MADVI JOGA S/O MADVI BHEEMA Vs. STATE OF CHHATTISGARH
|
March 12, 2018 |
|
MAGMA H D I GENERAL INSURANCE COMPANY LTD Vs. DEEPAK KUMAR YADAV
|
August 27, 2018 |
|
MAHAMAYA CONSTRUCTIONS THROUGH ITS PROPRIETOR SANDEEP RUNGTA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PUBLIC HEALTH ENGINEERING
|
November 2, 2018 |
|
MAHANAND (DEAD) Vs. SAKIRA BEGUM
|
December 7, 2018 |
|
MAHAVIR PRASAD RATHORE Vs. LACHCHHI RAM PATEL
|
April 20, 2018 |
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MAHENDRA KUMAR KESHARWANI Vs. ITWARABAI W/O RAM SINGH GOND
|
December 14, 2018 |
|
MAHENDRA RAM GOND Vs. STATE OF CHHATTISGARH
|
December 7, 2018 |
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MAHENDRA SINGH PARIHAR Vs. STATE OF CHHATTISGARH
|
November 30, 2018 |
|
MAHESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 12, 2018 |
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MAHESH DUBEY Vs. STATE CHHATTISGARH, THROUGH P S
|
September 25, 2018 |
|
MAHESH KUMAR JAISWAL Vs. THE STATE OF CHHATTISGARH
|
February 23, 2018 |
|
MAHESH KUMAR KAUSHAL S/O LATE ANANDI LAL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
June 18, 2018 |
|
MAHESH KUMAR MISHRA Vs. KUMAR YADAV
|
August 9, 2018 |
|
MAHESH KUMAR S/O BHAAGBALI YADAV Vs. PRADIP KUMAR SAHU S/O AMRU SAHU
|
February 6, 2018 |
|
MAHESH RAM @ PARDESHI Vs. STATE OF C G
|
February 21, 2018 |
|
MAHESH TIWARI Vs. UNION OF INDIA THROUGH SECRETARY, HOME AFFAIR DEPA
|
May 1, 2018 |
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MAHESHWARI STEELS (M/S.) Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED & ORS.
|
January 25, 2018 |
|
MAHESHWARI, W/O KRISHNA KUMAR RAJWADE Vs. KRISHNA KUMAR, S/O BHAIYALAL RAJWADE
|
August 1, 2018 |
|
MAHFOOZ MIYAN Vs. STATE OF CHHATTISGARH
|
September 14, 2018 |
|
MAJJI SOMA Vs. STATE CHHATTISGARH
|
September 26, 2018 |
|
MAKHAN SINGH DHRUW Vs. STATE OF CHHATTISGARH
|
September 25, 2018 |
|
MAKHANLAL SON OF BALIRAM DEWANGAN Vs. STATE OF CHHATTISGARH
|
September 8, 2018 |
|
MANAGING DIRECTOR Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
MANAHARAN LAL SAHU Vs. CHAIRMAN, CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD
|
August 2, 2018 |
|
MANGAL @ DURYODHAN DANDPATH S/O RADHANATH DANDPATH Vs. STATE OF CHHATTISGARH THROUGH PS CITY KOTWALI
|
March 27, 2018 |
|
MANGAL SINGH Vs. STATE OF CHHATTISGARH
|
November 22, 2018 |
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MANGAL SINGH PATEL S/O CHAMRA SINGH Vs. STATE OF CHHATTISGARH
|
July 26, 2018 |
|
MANGLU RAM THAKUR Vs. STATE OF CHHATTISGARH
|
March 6, 2018 |
|
MANHARAN @ KONDA YADAW S/O MARKANDEY YADAV Vs. STATE OF CHHATTISGARH THROUGH DISTT MAGISTRATE
|
July 14, 2018 |
|
MANHARAN DHRUV Vs. STATE OF CHHATTISGARH THROUGH - P S MAHASAMUND
|
April 25, 2018 |
|
MANHARAN PRASAD VAISNAV Vs. PRATAP DAS JOSHI
|
November 2, 2018 |
|
MANI BAIBAI Vs. VASUDEO
|
December 5, 2018 |
|
MANI SHANKAR PANDEY S/O RAMKHILAWAN PANDEY Vs. RITA SANDIYA SECRETARY OF COOPERATIVE DEPARTMENT I
|
April 2, 2018 |
|
MANIHAR S/O DHANAU GADARIYA Vs. DULARI BAI
|
February 22, 2018 |
|
MANIK REDDY Vs. SATYANARAYAN SONI
|
February 8, 2018 |
|
MANIRAM Vs. STATE OF CHHATTISGARH
|
August 31, 2018 |
|
MANIRAM MANJHWAR S/O LORI RAM MANJHWAR Vs. STATE OF CHHATTISGARH
|
March 1, 2018 |
|
MANIRAM SAHU Vs. STATE OF CHHATTISGARH
|
March 14, 2018 |
|
MANISH KUMAR SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
October 5, 2018 |
|
MANISH MISHRA SON OF PRAFULL MISHRA Vs. STATE OF CHHATTISGARH
|
July 24, 2018 |
|
MANISH TRAVELS Vs. REGIONAL TRANSPORT AUTHORITY
|
August 20, 2018 |
|
MANISHA NIRALA W/O ISHWAR PRASAD NIRALA Vs. STATE OF CHHATTISGARH
|
August 1, 2018 |
|
MANJAR ALI S/O SAYED MASUD ALI Vs. STATE OF CHHATTISGARH
|
February 2, 2018 |
|
MANJEET KAUR W/O GURUPAL SINGH Vs. KHATUN BEGAM W/O LATE SHARIFUDDINLABIC
|
October 22, 2018 |
|
MANNU RAM SORI S/O JAGDEV SORI Vs. STATE OF CHHATTISGARH THROUGH P S NARHARPUR, DISTRICT KANKER, C G
|
September 8, 2018 |
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MANOHAR LAL Vs. STATE OF CHHATTISGARH
|
November 19, 2018 |
|
MANOHAR MALIK Vs. STATE OF CHHATTISGARH
|
April 10, 2018 |
|
MANOJ KUMAR KHANDELWAL Vs. DWARIKA PRASAD SHARMA
|
December 4, 2018 |
|
MANOJ KUMAR SAHU Vs. AWTAR SINGH
|
June 25, 2018 |
|
MANOJ KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
July 17, 2018 |
|
MANOJ KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
February 1, 2018 |
|
MANOJ KUMAR SINGH S/O MAHENDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
MANOJ KUMAR, S/O SOMRA, SARGUJA (C.G.) Vs. SOUTH EASTERN COALFIELDS LTD.
|
January 2, 2018 |
|
MANOJ MANDAVI S/O SAGGURAM MANDAVI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BHANU
|
January 2, 2018 |
|
MANOJ NAGDEVE Vs. STATE OF CHHATTISGARH
|
July 11, 2018 |
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MANOJ PATEL Vs. STATE OF CHHATTISGARH THROUGH P S KOTWALI
|
February 27, 2018 |
|
MANOJ SEN Vs. STATE OF CHHATTISGARH
|
April 12, 2018 |
|
MANOJ SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
October 6, 2018 |
|
MANSHA RAM NISHAD S/O KANWAL SINGH NISHAD Vs. CHHATTISGARH MADHYAMIK SHIKSHA MANDAL
|
November 12, 2018 |
|
MANTI SAHU Vs. MAHESH GANJIR
|
November 27, 2018 |
|
MANTVYA AGRAWAL Vs. SATYAM AGRAWAL
|
August 29, 2018 |
|
MARGDARSHAN SANSTHAN SHIKSHA MAHAVIDYALAYA, BAIKUNTHPUR AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
July 13, 2018 |
|
MARGDARSHAN SANSTHAN SIKHSHA MAHAVIDYALAYA Vs. SARGUJA UNIVERSITY, THROUGH ITS REGISTRAR
|
June 19, 2018 |
|
MARIUM BIBI Vs. PRABANDHAKLABIC
|
October 23, 2018 |
|
MARUTI CLEAN COAL AND POWER LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1
|
January 3, 2018 |
|
MASTER VATSAL KHAKHARIYA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
|
July 6, 2018 |
|
MATHURA @ MAHATO Vs. STATE OF CHHATTISGARH
|
March 8, 2018 |
|
MATHURA PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
|
October 27, 2018 |
|
MAZRUDDIN ANSARI Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
MEENA NAGWANI Vs. SONU SINGH DHRUV
|
November 12, 2018 |
|
MEENU RATHORE Vs. STATE OF CHHATTISGARH AND OTHERS
|
July 31, 2018 |
|
MEHER SINGH DUGGA Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION KANK
|
March 24, 2018 |
|
MEWALAL SHIV KUMAR JAISWAL Vs. GANJU S/O LAKHKHU
|
January 31, 2018 |
|
MHETRA S/O SIDDHARAM KASHYAP Vs. STATE OF CHHATTISGARH THROUGH
|
October 8, 2018 |
|
MIKHAIL SON OF KUNTI Vs. STATE OF M P (NOW CHHATTISGARH)
|
August 7, 2018 |
|
MILAN RAM KHANDE Vs. STATE OF CHHATTISGARH
|
June 19, 2018 |
|
MINESH KUMAR KAUSHIK S/O SURAJ PRASAD KAUSHIK Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
|
MINI INFOTECH, THROUGH ITS PROPRIETOR ALOK KUSHWAHA Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
|
April 25, 2018 |
|
MINOR AJAY Vs. MINOR RAJANTI
|
September 24, 2018 |
|
MITHELESH MISHRA Vs. SHYAMADHAR MISHRA
|
March 21, 2018 |
|
MOHAMMAD AJAZ KHAN Vs. SHEHNAZ BEGUM
|
August 31, 2018 |
|
MOHAMMAD ATIKUREHMAN Vs. MOHMMAD HIFZUREHMAN
|
May 9, 2018 |
|
MOHAMMAD HANIF Vs. STATE OF CHHATTISGARH
|
November 2, 2018 |
|
MOHAMMAD NAUSHAD QUERESHI Vs. STATE OF CHHATTISGARH
|
March 19, 2018 |
|
MOHAMMAD RAFIQUE, S/O LATE ABDUL KADIR Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
MOHAMMAD YUNUS S/O ABDUL SATTAR Vs. RAJJA BAI W/O MAJID MEMAN
|
May 4, 2018 |
|
MOHAMMED USMAN Vs. GANGA BAI
|
September 7, 2018 |
|
MOHAN KASHYAP S/O URDORAM KASHYAP Vs. STATE OF CHHATTISGARH THROUGH
|
January 27, 2018 |
|
MOHAN LAL SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, REVENUE
|
January 30, 2018 |
|
MOHAN S/O DADU RAM Vs. SUNDRI BAI D/O CHARKA
|
July 25, 2018 |
|
MOHAN SAHU, S/O RADHESHYAM SAHU Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
MOHANLAL PATLE Vs. SURJEET SINGH SALUJA
|
July 12, 2018 |
|
MOHANTI ENGLISH MEDIUM SCHOOL, THROUGH ITS SECRETA Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
June 19, 2018 |
|
MOHD AMIN Vs. RASIDA BANO
|
September 13, 2018 |
|
MOHD ANEES S/O MOHD WAHID Vs. EXECUTIVE ENGINEER CHHATTISGARH STATE POWER DISTRIBUTION CO LTD LABIC
|
October 26, 2018 |
|
MOHD IBRAHIM SIDDHIQUI @ ARYAN ARYA S/O MOHD HANIF SIDDHIQUI Vs. DISTRICT MAGISTRATE (DHAMTARI) COLLECTORATE COMPOUND
|
July 30, 2018 |
|
MOHD MUSTAFA Vs. RAMAPATI
|
November 19, 2018 |
|
MOHD SHAHADAT ANSARI Vs. STATE OF CHHATTISGARH
|
July 16, 2018 |
|
MOHD. KADAR QURESHI Vs. STATE OF CHHATTISGARH
|
February 2, 2018 |
|
MOHIT RAM Vs. STATE OF CHHATTISGARH
|
July 17, 2018 |
|
MONGARA BAI Vs. RAJENDRA SINGH
|
October 5, 2018 |
|
MOTI CHANDAN SAHU Vs. KULESHWAR PANDEYLABIC
|
October 22, 2018 |
|
MOTIRAM @ BODHAN @ BHIM VERMA Vs. STATE OF CHHATTISGARH
|
October 4, 2018 |
|
MOTU ALIAS KESHAV Vs. STATE OF CHHATTISGARH
|
January 19, 2018 |
|
MRINAL MALLIK S/O GOURCHANDRA MALLIK Vs. JAGANNATH DEY
|
December 7, 2018 |
|
MU. TAPASWINI Vs. MU. VRINDAVATI AND OTHERS
|
November 14, 2018 |
|
MUJIM KHAN Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
April 3, 2018 |
|
MUKESH KUMAR SAHU Vs. UNION OF INDIA
|
October 24, 2018 |
|
MUKESH NAGESIYA Vs. STATE OF CHHATTISGARH
|
September 6, 2018 |
|
MUKESH PANDEY S/O RADHESHYAM PANDEY Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
January 17, 2018 |
|
MUKESH S/O JHADURAM YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BORTA
|
March 27, 2018 |
|
MUKESHKANT SAHU Vs. PRAMOD KAPSE
|
October 9, 2018 |
|
MUKUND SONI S/O TYAGI SONI Vs. STATE OF CHHATTISGARH
|
July 19, 2018 |
|
MUNGESHREE Vs. STATE OF CHHATTISGARH
|
April 4, 2018 |
|
MUNICIPAL CORPORATION, KORBA THROUGH MUNICIPAL COMMISSIONER Vs. CHHATTISGARH RAJYA VIDYUT MANDAL THR-CHAIRMANLABIC
|
October 24, 2018 |
|
MUNNA LAL Vs. STATE OF CHHATTISGARH
|
August 27, 2018 |
|
MUNNA LAL Vs. STATE OF CHHATTISGARH
|
January 3, 2018 |
|
MUNNA SARTHI @ MANNU Vs. STATE OF CHHATTISGARH
|
September 1, 2018 |
|
MURARI LAL JAISWAL Vs. STATE OF CHHATTISGARHLABIC
|
October 24, 2018 |
|
MURTI BHAGWAN SHREE VENKATESH JI MANDIR TRUST Vs. PRAKASH CHANDR
|
May 4, 2018 |
|
N.R. SHARMA, S/O LATE SHRI MANOHARLAL SHARMA Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
|
January 2, 2018 |
|
NAFISA ANJUM W/O IRSHAAD AHMED Vs. STATE OF CHHATTISGARH
|
September 26, 2018 |
|
NAGESH DEWANGAN S/O GUHRI DEWANGAN Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
NAMITA CHATURVEDI Vs. SARDAR VIKKAR SINGH AND OTHERS
|
July 2, 2018 |
|
NAMITA DEWANGAN AND ORS. Vs. STATE OF CHHATTISGARH
|
October 6, 2018 |
|
NAN DAU URAV Vs. GOVT. OF INDIA
|
February 15, 2018 |
|
NAND KISHORE Vs. NARAYAN SINGH
|
October 1, 2018 |
|
NAND KISHORE Vs. SUKARA
|
October 1, 2018 |
|
NAND KISHORE Vs. A MIST ROPANIBAI (DELETED)
|
October 1, 2018 |
|
NAND KUMAR DEWANGAN S/O LATE NARAYAN PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
|
July 27, 2018 |
|
NAND KUMAR MEHAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH
|
January 16, 2018 |
|
NAND KUMAR SAHU Vs. STATE OF C G
|
March 6, 2018 |
|
NAND KUMAR SAI Vs. AJIT PRAMOD KUMAR JOGI
|
January 30, 2018 |
|
NAND KUMAR SONI Vs. GAURI DEVI CHAUHAN AND OTHERS
|
February 20, 2018 |
|
NAND KUMAR SONI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MAGARLOD
|
January 23, 2018 |
|
NAND KUMAR SONI Vs. STATE OF CHHATTISGARH
|
January 24, 2018 |
|
NAND KUMAR SONI Vs. STATE OF CHHATTISGARH
|
January 4, 2018 |
|
NANDA Vs. JAGDISH
|
September 5, 2018 |
|
NANDKUMAR SONI S/O DHANESH RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MAGARLOD
|
January 11, 2018 |
|
NANDLAL YADAV Vs. STATE OF CHHATTISGARH
|
September 19, 2018 |
|
NANDU @ DEV KUMAR SATNAMI Vs. STATE OF CHHATTISGARH
|
January 10, 2018 |
|
NANDU @ NAND KUMAR SINHA Vs. STATE OF CHHATTISGARH
|
October 12, 2018 |
|
NANDU PAHADI KORVA S/O LATE THAKUR PAHADI KORWA Vs. STATE OF CHHATTISGARH THROUGH OUT POST BARIYON
|
January 27, 2018 |
|
NANDULAL CHANDRA Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
NANHKU Vs. RAMCHARAN
|
September 17, 2018 |
|
NANHU ALIAS LAXMIKANT VERMA Vs. STATE OF MADHYA PRADESH (NOW STATE OF CG), THROUGH
|
April 10, 2018 |
|
NANKI NISHAD Vs. STATE OF CHHATTISGARH
|
August 11, 2018 |
|
NARAD PATEL Vs. STATE OF CHHATTISGARH
|
November 27, 2018 |
|
NARAYAN Vs. ARJUNLABIC
|
October 8, 2018 |
|
NARAYAN PRAJAPATI Vs. STATE OF CHHATTISGARH
|
December 5, 2018 |
|
NARAYAN SINGH KANWAR Vs. STATE OF CHHATTISGARH
|
October 26, 2018 |
|
NARENDER KUMAR Vs. STATE OF CHHATTISGARH
|
January 27, 2018 |
|
NARENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
January 24, 2018 |
|
NARENDRA KUMAR SAGAR Vs. STATE OF CHHATTISGARH THROUGH P S KAPU
|
October 23, 2018 |
|
NARENDRA KUMAR SINGH S/O ARUN KUMAR SINGH Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY HOME (POL
|
June 19, 2018 |
|
NARENDRA KUMAR VAISHNAV S/O PUNESHWAR VAISHNAV Vs. STATE OF CHHATTISGARH
|
October 25, 2018 |
|
NARENDRA RAJPUT Vs. STATE OF CHHATTISGARH
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August 20, 2018 |
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NARENDRA SHUKLA Vs. STATE OF CHHATTISGARH
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December 14, 2018 |
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NARESH KUMAR AGRAWAL SON OF LATE RAJARAM AGRAWAL Vs. MOH MUSTAK
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June 28, 2018 |
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NARESH SHARMA Vs. STATE OF M P
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March 12, 2018 |
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NARESH SINGH KANWAR S/O BHAGAT SINGH Vs. STATE OF CHHATTISGARH
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July 20, 2018 |
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NARHAR VERMA Vs. STATE OF CHHATTISGARH
|
December 5, 2018 |
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NARMADA PRASAD Vs. MURARILAL
|
October 11, 2018 |
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NARMADA SON OF RAMESAR Vs. RAMPRASAD SON OF KANSHI
|
November 13, 2018 |
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NARSINGH RAJPUT Vs. USANT KUMAR VERMA
|
August 20, 2018 |
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NASIMUDDIN ANSARI, S/O BASIRUDDIN ANSARI Vs. NAVYUVAK KAANYA KUBJ VIKAS SAMITI
|
June 25, 2018 |
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NATHU RAM Vs. LEELAWATI
|
April 23, 2018 |
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NATIONAL INSURANCE CO. LTD. Vs. VANDANA @ SHOBHA PAL AND OTHERS
|
February 20, 2018 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. GHANARAM SAHU
|
January 3, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PUNI BAI GUPTA, WD/OF LATE JAGDISH GUPTA
|
June 25, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JOGENDRA SINGH (DIED AND DELETED)
|
December 5, 2018 |
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NATIONAL INSURANCE COMPANY LTD. Vs. AMARNATH SHARMA AND OTHERS
|
June 27, 2018 |
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NAUSHAD ABDUL MANAN KHAN Vs. STATE OF CHHATTISGARH
|
April 17, 2018 |
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NAV RATAN TIWARI Vs. STATE OF CHHATTISGARH
|
October 5, 2018 |
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NAVEEN KUMAR GENDMAL CHOPDA Vs. HEMPRAKASH MOHITRAM BAGHEL AND OTHERS
|
January 23, 2018 |
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NEELCHANDRA SATNAMI NIRALI Vs. STATE OF MADHYA PRADESH (NOW STATE OF CG)
|
October 12, 2018 |
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NEELMANI KUSUM TOPPO Vs. BRIJ MOHAN DAS MAHANT
|
February 13, 2018 |
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NEELU S/O DEVANTA THETHWAR Vs. STATE OF CHHATTISGARH THROUGH P S SAJA
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July 19, 2018 |
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NEERAJ SHARMA Vs. STATE OF CHHATTISGARH
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June 26, 2018 |
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NEHA CHOWDA, W/O RAJESH CHAWDA Vs. COLLEGE WARD CO-OPERATIVE HOUSING SOCIETY THROUGH ITS PRESIDENT - SUNIL KUMAR TIWARI
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January 25, 2018 |
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NEMICHAND RAO Vs. STATE OF CHHATTISGARH
|
October 24, 2018 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DUBEYRAM
|
February 16, 2018 |
|
NF FORGINGS PVT LTD Vs. SENIOR DIVISIONAL MECHANICAL ENGINEER (C&W) SOUTH EAST CENTRAL RAILWAY
|
August 2, 2018 |
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NIDHI RAWAT Vs. STATE OF CHHATTISGARH
|
July 3, 2018 |
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NILESH DEWANGAN @ ROHAN @ SONU Vs. STATE OF CHHATTISGARH
|
February 28, 2018 |
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NILKANTH YADAV Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
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NIRANJAN SINGH RATHORE Vs. STATE OF CHHATTISGARH
|
September 5, 2018 |
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NIRMAL DAS S/O SHIV DAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
July 10, 2018 |
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NIRMALA RATRE WIDOW OF LATE JUGNURAM RATRE Vs. AMRIT LAL WADHWANI S/O VARADMAL WADHWANI
|
October 8, 2018 |
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NIROO DHIVAR Vs. CHANDRASHEKHAR SAHULABIC
|
October 24, 2018 |
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NISAR HUSSAIN, S/O SADIQ HUSSAIN Vs. STATE OF CHHATTISGARH
|
July 6, 2018 |
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NISHANT SINGH Vs. PANDIT RAVI SHANKAR SHUKLA UNIVERSITY RAIPUR THROUGH REGISTRAR
|
October 24, 2018 |
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NISHAR MOHAMMAD Vs. STATE OF CHHATTISGARH
|
October 12, 2018 |
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NITESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
October 25, 2018 |
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NITESH KUMAR Vs. STATE OF CHHATTISGARH
|
September 19, 2018 |
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NOHAR SAI Vs. STATE OF CHHATTISGARH
|
January 3, 2018 |
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NOHAR SINGH MARKAM Vs. STATE OF CHHATTISGARH
|
January 19, 2018 |
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NOHRI CHANDRAKAR S/O TODAL PRASAD Vs. STATE OF CHHATTISGARH
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December 5, 2018 |
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O P CHANDEL S/O LATE P L CHANDEL Vs. STATE OF CHHATTISGARH
|
July 17, 2018 |
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O P VERMA Vs. STATE OF CHHATTISGARHLABIC
|
October 23, 2018 |
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OM PAL SINGH DESHWAL, S/O LATE BHULLAN SINGH Vs. STATE OF CHHATTISGARH
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June 29, 2018 |
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OM PRAKASH MAKKAD Vs. TAJIM KHAN
|
July 24, 2018 |
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ONKAR SINGH TAMRAKAR Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. SHILDHAR SAI PAIKRA
|
November 12, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. RADHE LAL SARDUL
|
December 14, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJESH AGRAWALLABIC
|
October 22, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. KRISHNA KUMARI
|
January 11, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. LEELAWATI
|
September 6, 2018 |
|
ORIENTAL INSURANCE CO LTD RAJNANDGAON, THRU- BRANCH MANAGER Vs. SUSHIL BHONDE
|
August 14, 2018 |
|
ORIENTAL INSURANCE CO LTD THROUGH DIVISIONAL MANAGER Vs. SHYAM BAI
|
September 27, 2018 |
|
ORIENTAL INSURANCE COMPANY BRANCH JAGDALPUR DISTRICT BASTAR, CHHATTISGARH Vs. USHA GONDI WD/O LATE SUNIL KUMAR GONDI
|
July 24, 2018 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. AMOL SINGH
|
September 25, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJNI BALAIA
|
February 2, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. FATMA BEGAM
|
March 9, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SEM SINGH
|
September 27, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KANCHAN JOSHI
|
November 12, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. PUNNI BAI
|
November 14, 2018 |
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OXFORD TRADE CENTRE Vs. ASAMA MARKETTING PRIVATE LIMITED
|
October 9, 2018 |
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P D SONEKAR Vs. STATE OF CHHATTISGARH
|
February 16, 2018 |
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P K NIYOGIKARAN Vs. PRAVEEN NISHI
|
December 3, 2018 |
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P N JANGDE S/O C R JANGDE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, WATER RESOURCES DEPARTMENT
|
July 18, 2018 |
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PADDU PAHADI KORWA S/O DASRA PAHADI KORWA Vs. STATE OF CHHATTISGARH
|
July 24, 2018 |
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PADMA Vs. STATE OF CHHATTISGARH
|
January 6, 2018 |
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PADMALOCHAN DAS S/O SHRI GHANSHYAM DAS Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
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PADUM KUMBHKAR Vs. SATEL RAM YADAV
|
December 4, 2018 |
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PAKLOORAM Vs. SHIVDAS (DIED)
|
November 14, 2018 |
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PANCHRAM Vs. STATE OF MP
|
February 8, 2018 |
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PANCHRAM SON OF GUHARAM DHIMAR Vs. STATE OF M P NOW CHHATTISGARH
|
October 11, 2018 |
|
PANCHURAM Vs. STATE OF CHHATTISGARH
|
January 17, 2018 |
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PANKAJ ISPAT LIMITED Vs. UNION OF INDIA
|
October 22, 2018 |
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PANKAJ KASHYAP Vs. STATE OF CHHATTISGARH
|
November 29, 2018 |
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PANKAJ RAI S/O PREMCHAND RAI Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
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PANNALAL Vs. ISHWARPRASAD
|
December 5, 2018 |
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PANNALAL SHARMA Vs. STATE OF CHHATTISGARH
|
August 1, 2018 |
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PAPPU @ VIKAS NAIDU S/O B. GANESH RAO NAIDU Vs. STATE OF CHHATTISGARH
|
July 3, 2018 |
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PARAS KUMAR RAZAK, S/O CHOTTKURAM RAZAK Vs. STATE OF CHHATTISGARH
|
October 31, 2018 |
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PARASRAM KOL S/O RAM KHILAWAN KOL Vs. STATE OF CHHATTISGARH
|
February 16, 2018 |
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PARASRAM S/O LATE BASAVAN SAHU Vs. KAMAL SONI
|
September 6, 2018 |
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PARDESHI RAM DHANUHAR Vs. STATE CHHATTISGARH
|
September 6, 2018 |
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PARLE AGRO PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
September 11, 2018 |
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PARMANAND SAI Vs. STATE OF CHHATTISGARH
|
April 6, 2018 |
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PARMESHWAR PRASAD GUPTA Vs. STATE OF CHHATTISGARH
|
July 12, 2018 |
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PARMILA BAI Vs. NARAD RAMLABIC
|
October 24, 2018 |
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PARNIYA BAI Vs. SHEKHANLAL MANHARE
|
January 15, 2018 |
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PARSADI S/O REETU URAO Vs. GANESH PRASAD KEDIALABIC
|
October 26, 2018 |
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PARVEZ KHAN, S/O KAMAR KHAN Vs. STATE OF CHHATTISGARH, THROUGH P S SOMNI
|
November 16, 2018 |
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PARWATI SAHU D/O SHYAM LAL SAHU Vs. STATE OF MADHYA PRADESH, POLICE STATION PATNA, DISTRICT KOREA (M P ) (NOW CHHATTISGARH)
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September 5, 2018 |
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PATAR SAI Vs. STATE OF C.G.
|
February 16, 2018 |
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PATRAM PANIKA, S/O FAGUN LAL Vs. STATE OF CHHATTISGARH,
|
December 10, 2018 |
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PAVAN S/O DHUSKU NAGESIYA Vs. STATE OF CHHATTISGARH
|
January 6, 2018 |
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PAWAN @ CHAMRU @ CHAMAN S/O SUDARSHAN Vs. STATE OF CHHATTISGARH THROUGH PS TRIBAL WELFARE, JAGDALPUR
|
April 30, 2018 |
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PAWAN AWASTHI Vs. RAMAN SINGH
|
October 29, 2018 |
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PAWAN KUMAR Vs. GUHAN
|
October 4, 2018 |
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PAWAN KUMAR KORRAME Vs. STATE OF CHHATTISGARH THROUGH SECRETARY HEALTH AND FAMILY WELFAIR DEPARTMENT
|
June 27, 2018 |
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PERNOD RICARD INDIA PVT LTD Vs. EXCISE COMMISSIONER, GOVERNMENT OF CHHATTISGARH
|
September 28, 2018 |
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PHAGULAL SATNAMI S/O AMAR SINGH SATNAMI Vs. STATE OF M P
|
June 27, 2018 |
|
PHILOMINA EKKA Vs. STATE OF CHHATTISGARH
|
May 3, 2018 |
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PHOOL BAI AND ORS W/O KISHAN CHAWHAN Vs. STATE OF C G , THROUGH - P S DEVRI
|
March 5, 2018 |
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PHOOL SINGH KANWAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION-BALKO
|
February 23, 2018 |
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PHOOLOBATI Vs. KHIROBATI
|
December 6, 2018 |
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PHULO BAI W/O SUKRU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
|
August 10, 2018 |
|
PILURAM Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
|
March 27, 2018 |
|
PINTU @ PRINCE S/O PITAMBER YADAV Vs. STATE OF CHHATTISGARH
|
July 9, 2018 |
|
PITAMBAR S/O FIRAT MARAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
|
June 18, 2018 |
|
PITAMBER SINGH Vs. RATTU SINGHLABIC
|
October 8, 2018 |
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POKHAN LAL SAHU SON OF RAMJI SAHU Vs. STATE OF CHHATTISGARH
|
December 7, 2018 |
|
POKHRAJ SINGH Vs. STATE OF CHHATTISGARH
|
May 11, 2018 |
|
POOJA PUROHIT W/O SUMER PUROHIT Vs. SUMER PUROHIT S/O MADANLAL PUROHIT
|
May 9, 2018 |
|
POONAM PATEL D/O MAHESHWAR PATEL Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
February 2, 2018 |
|
POORNIMA PUSHPAKAR Vs. STATE OF CHHATTISGARH
|
November 29, 2018 |
|
POST MASTER, MAIN POST OFFICE Vs. KU RANJEETA RAO
|
July 19, 2018 |
|
POST MASTER, MAIN POST OFFICE AND OTHERS Vs. RAJESH NAG AND OTHERS
|
July 19, 2018 |
|
POST MASTER, MAIN POST OFFICE, JAGDALPUR Vs. YANTRI W/O BAL GANGADHAR PATNAYAK
|
July 19, 2018 |
|
POST MASTER, MAIN POST OFFICE, JAGDALPUR Vs. KU MAANKI BAGHEL
|
July 19, 2018 |
|
POST MASTER, MAIN POST OFFICE, JAGDALPUR Vs. SUPERINTENDENT OF POSTS
|
July 19, 2018 |
|
POT RAM SAHU Vs. STATE OF CHHATTISGARH
|
September 11, 2018 |
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PRABHA SAHU Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE
|
March 12, 2018 |
|
PRABHA SAHU Vs. SURENDRA KUMAR SATNAMI
|
March 16, 2018 |
|
PRABHU DAYAL KESHARWANI Vs. GOVIND RAM SAHU
|
March 21, 2018 |
|
PRABHU LAL @ PRABHU DAS (DEAD) Vs. BABULAL, S/O LATE JAYANTI LAL
|
September 19, 2018 |
|
PRABIR KUMAR DAS Vs. PAPIYA DAS
|
January 29, 2018 |
|
PRADEEP RAJ PAUL Vs. CHHATTISGARH STATE INFORMATION COMMISSIONER
|
July 17, 2018 |
|
PRAKASH INDUSTRIES LIMITED Vs. COMMISSIONER CENTRAL EXCISE, CENTRAL EXCISE AND SERVICE TAX
|
August 9, 2018 |
|
PRAKASH KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
November 13, 2018 |
|
PRAKASH NARAIN Vs. SHARDA PRASAD (DEAD) AND OTHERS
|
September 6, 2018 |
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PRAKASH SON OF AASKARAN GADHA Vs. STATE OF M P (NOW CHHATTISGARH) THROUGH POLICE STA
|
April 26, 2018 |
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PRAKASH Z MESHRAM Vs. ZONAL MANAGER, BANK OF INDIA
|
March 14, 2018 |
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PRAKASHCHAND DHANDORE Vs. PRADEEP KUMAR JETHWA
|
July 6, 2018 |
|
PRAMOD @ GOLU Vs. STATE OF CHHATTISGARH
|
February 26, 2018 |
|
PRAMOD KUMAR DEWDA Vs. ASHOK KUMAR MODI
|
March 13, 2018 |
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PRAMOD KUMAR RUSIA Vs. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 9, 2018 |
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PRAMOD RANJANKAR Vs. ARUNASHANKAR S/O PRAMOD RAJANKAR
|
July 18, 2018 |
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PRAMOD SHUKLA S/O S/O LATE HETRAM SHUKLA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF URBAN ADMINISTRATION
|
July 19, 2018 |
|
PRAMOD TRIPATHI Vs. SANGITA TRIPATHI
|
February 22, 2018 |
|
PRAMODANI KASHYAP Vs. JAGDISH NAYAK
|
February 7, 2018 |
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PRANAY KUMAR SAHU Vs. SOUTH EASTERN COALFIELDS LTD.
|
January 9, 2018 |
|
PRASHANT KUMAR Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
PRASHASHAK GRAM SEWA SAMITEE Vs. SURENDRA KUMAR DEWANGAN
|
October 12, 2018 |
|
PRATIBHA SINHA Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
PRATIKA BARYA W/O ALOK BARYA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY DEPARTMENT OF EDUCATION
|
June 28, 2018 |
|
PRATUL BALA, S/O RAMESH BALA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PAKHA
|
April 3, 2018 |
|
PRAVEEN AGRAWAL Vs. INDER CHAND SONI
|
February 5, 2018 |
|
PRAVEEN RATRE Vs. STATE OF CHHATTISGARH
|
November 16, 2018 |
|
PRAVIN JOSHI SECURITY AGENCY Vs. DIRECTOR GENERAL RESETTLEMENT, DIRECTORATE GENERAL RESETTLEMENT GOVERNMENT OF INDIA
|
August 7, 2018 |
|
PREETAM JAISWAL Vs. BHUPENDRA JAISWAL S/O JAGDISH JAISWAL AND OTHERS
|
October 8, 2018 |
|
PREETI MANJHI Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
PREETI SINGHANIA Vs. BANWARILAL SINGHANIA
|
June 26, 2018 |
|
PREMLAL PATEL S/O GAJALU PATEL Vs. STATE OF CHHATTISGARH
|
July 13, 2018 |
|
PREMSAI RAM S/O RAMBILAS Vs. STATE OF CHHATTISGARH THROUGH- STATION HOUSE OFFICER
|
July 19, 2018 |
|
PRIME ISPAT LIMITED Vs. STATE OF CHHATTISGARH
|
April 6, 2018 |
|
PRINCIPAL COMMISSIONER C C E RAIPUR Vs. STEEL AUTHORITY OF INDIA LTD
|
February 27, 2018 |
|
PRINCIPAL, DAV PUBLIC SCHOOL Vs. REGIONAL DIRECTOR, DAV PUBLIC SCHOOL
|
August 1, 2018 |
|
PRISHA VERMA Vs. AMIT SINGH
|
July 5, 2018 |
|
PRITHVIPAL ROY Vs. UDAY KRISHNA RATRE AND ANR
|
August 6, 2018 |
|
PRITI PUNA RAM PRAJAPATI Vs. STATE OF CHHATTISGARH
|
January 5, 2018 |
|
PRIYAMVADA PRADHAN Vs. ASHISH PRADHAN @ DABLU
|
May 7, 2018 |
|
PRIYANKA SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
July 17, 2018 |
|
PRIYANKA W/O PRINCE AGRAWAL Vs. PRINCE S/O PAWAN KUMAR AGRAWAL
|
May 14, 2018 |
|
PUNA RAM Vs. STATE OF CHHATTISGARH
|
March 24, 2018 |
|
PUNAURAM Vs. STATE OF CHHATTISGARH
|
December 4, 2018 |
|
PUNAURAM BINJHWAR Vs. STATE OF CHHATTISGARH
|
November 22, 2018 |
|
PUNEETRAM (DEAD) AND OTHERS Vs. STATE OF CHHATTISGARH THROUGH P.S. BEMETARA DISTRICT DURG NOW BEMETARA CHHATTISGARH, DISTRICT : BEMETARA, CHHATTISGARH
|
October 6, 2018 |
|
PUNJAB NATIONAL BANK, HEAD OFFICE Vs. AJAY KUMAR
|
July 24, 2018 |
|
PURNIMA DUBEY W/O LATE SATISH DUBEY Vs. CHHATTISGARH INFRA STRUCTURE DEVELOPMENT CORPORATI
|
May 14, 2018 |
|
PUSAI RAM S/O GANJHARAM Vs. STATE OF CHHATTISGARH
|
August 1, 2018 |
|
PUSANA S/O SADHUVA KODAKU Vs. STATE OF CHHATTISGARH
|
September 6, 2018 |
|
PUSHKAR CHAIKRAWARTI Vs. STATE OF CHHATTISGARH
|
November 14, 2018 |
|
PUSHPA SHARMA Vs. NASHRIN BANO
|
February 5, 2018 |
|
PUSHPALATA DEKATE Vs. UNION OF INDIA & OTHERS
|
March 8, 2018 |
|
PUSHPENDRA NATH SONESARE Vs. STATE OF CHHATTISGARH
|
September 10, 2018 |
|
PVR LTD Vs. STATE OF CHHATTISGARH
|
November 16, 2018 |
|
R G BHARGAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, PUBLIC WORKS DEPARTMENT
|
June 29, 2018 |
|
R N CHOUBEY Vs. STATE OF CHHATTISGARH
|
July 9, 2018 |
|
R S RATHOR S/O HANUMAN PRASAD RATHOR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
July 19, 2018 |
|
R T RAM CHANDRAN, S/O LATE R G THAGRAJAN Vs. STATE OF CHHATTISGARH
|
August 10, 2018 |
|
RADHA AGRAWAL Vs. DIPESH AGRAWAL
|
February 28, 2018 |
|
RADHEKRISHNA JAISWAL Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
RADHESHYAM Vs. KISHUN RAM
|
April 5, 2018 |
|
RADHESHYAM Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
RADHESHYAM SAHU Vs. STATE OF CHHATTISGARH
|
February 5, 2018 |
|
RADHIKA KORRAM Vs. VISHNU PUJARI
|
October 5, 2018 |
|
RADHIKA SONKAR, W/O MAHESH SONKAR Vs. MAHESH SONKAR, S/O AGANURAM SONKAR
|
October 29, 2018 |
|
RAGHOBA, SON OF RAGHUPAT RAO MAHADIK Vs. STATE OF CHHATTISGARH
|
December 11, 2018 |
|
RAGHUNANDAN SINGH S/O LATE KAMLA SINGH Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
RAGHUNATH MANJHIWAR AND OTHERS Vs. GHANSHYAM GUPTA, PROPRIETOR, HASDEO LIME INDUSTRY, LIME KILN AND OTHERS
|
June 22, 2018 |
|
RAGHUVAR DAS, S/O RATAN DAS RAM Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
|
RAGHUVIR SINGH RATHORE Vs. STATE OF CHHATTISGARH
|
March 8, 2018 |
|
RAHUL SINGH @ SONU Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
RAI UNIVERSITY, THROUGH ASSOCIATE DIRECTOR Vs. COMMANDANT, P L HOMES
|
April 25, 2018 |
|
RAIPUR CEMENT PLANT (A UNIT OF SHREE CEMENT LIMITE Vs. STATE OF CHHATTISGARH
|
May 18, 2018 |
|
RAJA RAM SINGH Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT / REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
January 17, 2018 |
|
RAJA VAISHNAV S/O MOHAN DAS VAISHNAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, KHARSIA
|
July 3, 2018 |
|
RAJENDRA @ RAJKUMAR Vs. STATE OF CHHATTISGARH
|
October 25, 2018 |
|
RAJENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
July 6, 2018 |
|
RAJENDRA KUMAR BAGHERWAL, S/O LATE B C BAGHERWAL Vs. CHHATTISGARH KAMDHENU VISHWAVIDYALAYA, HQ
|
February 16, 2018 |
|
RAJENDRA KUMAR JHA Vs. MANOHAR LAL SONI AND OTHERS
|
January 22, 2018 |
|
RAJENDRA KUMAR S/O RAM GOPAL BAGHEL Vs. STATE OF CHHATTISGARH
|
September 28, 2018 |
|
RAJENDRA KUMAR VERMA Vs. STATE OF CHHATTISGARH
|
August 6, 2018 |
|
RAJENDRA PRASAD MISHRA Vs. PARVEJ AKHTAR S/O A.K.KHAN
|
January 25, 2018 |
|
RAJENDRA SHANKAR SHUKLA S/O RAM AWTAR SHUKLA Vs. STATE OF CHHATTISGARH
|
October 31, 2018 |
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RAJESH Vs. STATE OF CHHATTISGARH
|
November 16, 2018 |
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RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 20, 2018 |
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RAJESH FATWANI ALIAS PURUSHWANI S/O NARAYANDAS Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
August 14, 2018 |
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RAJESH JUMNANI Vs. STATE OF CHHATTISGARH
|
September 7, 2018 |
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RAJESH KHURANA Vs. STATE OF CHHATTISGARH
|
September 25, 2018 |
|
RAJESH KUMAR Vs. MAHAVIR PRASAD
|
September 4, 2018 |
|
RAJESH KUMAR AGRAWAL, S/O DHANNARAM AGRAWAL Vs. SAVITA MUKHARJEE, WIDOW OF LATE SHRINATH MUKHARJEE
|
September 19, 2018 |
|
RAJESH KUMAR CHANDRA Vs. SAVITA CHANDRA W/O RAJESH KUMAR CHANDRA
|
August 21, 2018 |
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RAJESH KUMAR NAGE Vs. STATE OF CHHATTISGARH
|
February 27, 2018 |
|
RAJESH KUMAR NISHAD Vs. STATE OF CHHATTISGARH
|
September 13, 2018 |
|
RAJESH KUMAR NISHAD, S/O PARAS NATH NISHAD Vs. STATE OF CHHATTISGARH,
|
December 12, 2018 |
|
RAJESH PANCHAM Vs. RAJESH KULDEEP
|
February 28, 2018 |
|
RAJESH PATWA, S/O SHIVRAM PATWA Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
RAJESH S/O PANCHRAM SURYAVANSHI Vs. STATE OF CHHATTISGARH
|
May 15, 2018 |
|
RAJESH SINGH, S/O R K SINGH Vs. STATE OF CHHATTISGARH
|
June 28, 2018 |
|
RAJESH VASHNIK Vs. STATE OF CHHATTISGARH
|
February 15, 2018 |
|
RAJIV LOCHAN AYURVEDA MEDICAL COLLEGE RUN BY YUVA UTTHAN SAMITI THROUGH SECRETARY Vs. UNION OF INDIA THROUGH SECRETARY
|
October 22, 2018 |
|
RAJKUMAR Vs. STATE OF CHHATTISGARH
|
January 3, 2018 |
|
RAJKUMAR MISHRA Vs. CHHATTISGARH STATE INFORMATION COMMISSION
|
May 18, 2018 |
|
RAJKUMAR SATNAMI S/O RESHAM LAL SATNAMI Vs. STATE OF CHHATTISGARH
|
December 7, 2018 |
|
RAJKUMAR SIDAR @ MANTRI Vs. STATE OF CHHATTISGARH
|
March 7, 2018 |
|
RAJKUMARI Vs. STATE OF CHHATTISGARH
|
March 1, 2018 |
|
RAJKUMARI BAGHEL Vs. OM PRAKASH PAL
|
November 13, 2018 |
|
RAJKUMARI SURYAVANSHI Vs. RAJENDRA KUMAR SURYAVANSHI
|
November 22, 2018 |
|
RAJMAN S/O JAGNARAYAN SINGH Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFIC
|
June 1, 2018 |
|
RAJMAN YADAV Vs. STATE OF CHHATTISGARH
|
January 23, 2018 |
|
RAJNANDGAON DISTRICT CO-OPERATIVE BANK LTD Vs. NARENDRALAL SAHU
|
September 24, 2018 |
|
RAJO BAI SAHU Vs. STATE OF CHHATTISGARH
|
September 4, 2018 |
|
RAJSRI GOYAL W/O VIJAY GOYAL Vs. PILI BAI DEWANGAN
|
December 14, 2018 |
|
RAJU Vs. STATE OF CHHATTISGARH
|
December 7, 2018 |
|
RAJU @ MANHARAN SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
|
March 21, 2018 |
|
RAJU DHRUV Vs. PRADEEP KUMAR PATEL
|
July 4, 2018 |
|
RAJU KASHYAP Vs. CHHATTISGARH STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
July 17, 2018 |
|
RAJU KOSALE Vs. STATE OF CHHATTISGARH
|
October 3, 2018 |
|
RAJU SEN Vs. STATE OF CHHATTISGARH
|
November 19, 2018 |
|
RAJWANT SINGH S/O IQBAAL SINGH Vs. UTTARA VERMA
|
September 7, 2018 |
|
RAKESH CHOUBEY Vs. STATE OF CHHATTISGARH THROUGH THE SPECIAL SECRETAR
|
February 22, 2018 |
|
RAKESH CHOUBEY Vs. ELECTION COMMISSION OF INDIA, THROUGH CHIEF ELECTION COMMISSIONER
|
May 18, 2018 |
|
RAKESH CHOUBEY SON OF LATE G P CHOUBEY Vs. STATE OF CHHATTISGARH, THROUGH CHIEF SECRETARY
|
April 13, 2018 |
|
RAKESH DUBEY Vs. STATE OF CHHATTISGARH
|
April 11, 2018 |
|
RAKESH GAUTIYA S/O BHOLARAM GAUTIYA Vs. STATE OF CHHATTISGARH
|
December 5, 2018 |
|
RAKESH KUMAR Vs. SEETARAM
|
December 6, 2018 |
|
RAKESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
October 10, 2018 |
|
RAKESH KUMAR GIRI Vs. STATE OF CHHATTISGARH
|
September 20, 2018 |
|
RAKESH KUMAR KAHSYAP Vs. STATE OF CHHATTISGARH
|
July 10, 2018 |
|
RAKESH KUMAR SARAOGI Vs. COMMISSIONER OF INCOME TAX, RAIPUR, AAYKAR BHAVAN
|
July 10, 2018 |
|
RAKESH KUMAR TANDON S/O LATE JAIRAM TANDON Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT
|
July 19, 2018 |
|
RAKESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
RAKESH RAJ KUMAR Vs. STATE OF CHHATTISGARH AND ANOTHER
|
April 5, 2018 |
|
RAKESH SHRIVASTAVA Vs. STATE OF CHHATTISGARH THROUGH P S PRATAPPUR
|
December 13, 2018 |
|
RAKSHA DUBEY Vs. DIRECTOR, SERICULTURE AND ORS.
|
November 19, 2018 |
|
RAM KHILAWAN S/O MANRAKHAN Vs. STATE OF CHHATTISGARH
|
February 20, 2018 |
|
RAM KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH THROUGH E O W / A C B DISTRI
|
April 11, 2018 |
|
RAM KUMAR KENWAT Vs. BALI RAM DEWANGAN
|
November 29, 2018 |
|
RAM KUMAR S/O MALIKRAM SAHU Vs. STATE OF CHHATTISGARH
|
December 14, 2018 |
|
RAM LAKHAN, S/O HEERA SAI GOND Vs. STATE OF CHHATTISGARH
|
August 21, 2018 |
|
RAM LAL S/O LATE KRISHNA CHANDRA Vs. RAMESHWAR (DEAD) THR LRSLABIC
|
October 10, 2018 |
|
RAM NARAYAN KHARE, S/O LATE DEVI DAYAL KHARE Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
RAM NIWAS SAHU S/O GANPAT RAM SAHU Vs. STATE OF CHHATTISGARH
|
July 19, 2018 |
|
RAM PRASAD S/O BEDI RAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER
|
July 3, 2018 |
|
RAM PRASAD, S/O RADHEYSHYAM PATEL Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BASNA
|
August 20, 2018 |
|
RAM RATAN PRAJAPATI Vs. STATE OF CHHATTISGARH
|
March 23, 2018 |
|
RAM SAI PANIKA Vs. STATE OF MADHYA PRADESH (NOW C G )
|
July 20, 2018 |
|
RAM SINGAR Vs. STATE OF MADHYA PRADESH
|
November 16, 2018 |
|
RAM SINGH Vs. A.E.,C.S.E.B.
|
November 15, 2018 |
|
RAM SINGH Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
|
August 28, 2018 |
|
RAMADHAR RAJAK S/O LATE SHANKAR LAL RAJAK Vs. STATE OF CHHATTISGARH THROUGH SPECIAL SECRETARY
|
October 5, 2018 |
|
RAMADHAR SHARMA S/O DAOURAM SHARMA Vs. STATE OF CHHATTISGARH
|
March 13, 2018 |
|
RAMASWAMY S/O LATE GOVIND SWAMY Vs. UNION OF INDIA
|
July 9, 2018 |
|
RAMAVATAR MISHRA S/O GANGA PRASAD MISHRA Vs. UNION OF INDIA, MINISTRY OF FINANCE
|
April 6, 2018 |
|
RAMAVTAR NADIA Vs. ASHOK RAJ
|
April 6, 2018 |
|
RAMAYAN SINGH SHORI Vs. CHEIF MANAGER DURG-RAJNANDGAON GRAMIN BANK
|
May 18, 2018 |
|
RAMBAGAS NISHAD S/O SAMAYLAL NISHAD Vs. LALARAM MARAR S/O TRILOCHAN MARAR
|
December 11, 2018 |
|
RAMBHAROS BHAGAT S/O BHUKHAI RAM Vs. OMPRAKASH SINGH MARAVI
|
July 20, 2018 |
|
RAMBILAS @ DERIHA S/O NANKA RAM GOND Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
|
July 14, 2018 |
|
RAMBRIKSH BARGAH S/O MUNNIRAM BARGAH Vs. STATE OF CHHATTISGARH
|
August 13, 2018 |
|
RAMCHARITRA KASER SON OF MAHAJAN KASER Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION UDAYPUR
|
October 5, 2018 |
|
RAMDAS AGRAWALKUMAR Vs. VISHAMBHAR PRASAD
|
December 5, 2018 |
|
RAMDAS GUPTA Vs. STATE OF CHHATTISGARH
|
September 17, 2018 |
|
RAMDEV S/O BADHANSAY Vs. AMRIT S/O GANJHU
|
August 27, 2018 |
|
RAMDHANI RAM Vs. KALESHWAR RAM
|
March 8, 2018 |
|
RAMESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
January 16, 2018 |
|
RAMESH MANDAVI Vs. STATE OF CHHATTISGARH
|
September 18, 2018 |
|
RAMESH SAHU Vs. STATE OF CHHATTISGARH
|
January 4, 2018 |
|
RAMESHWAR Vs. STATE OF CHHATTISGARHLABIC
|
October 4, 2018 |
|
RAMESHWAR Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
|
RAMESHWAR LAI Vs. STATE OF CHHATTISGARH
|
September 10, 2018 |
|
RAMESHWARI BAI Vs. RAJ KUMAR
|
November 12, 2018 |
|
RAMHAU RAM Vs. STATE OF CHHATTISGARH
|
August 23, 2018 |
|
RAMKALI, WIDOW OF JAWAHAR Vs. HIRAUNDIYA BAI, WIDOW OF BHAGBALI
|
October 5, 2018 |
|
RAMKHILAWAN PAL S/O PHOOL SINGH PAL Vs. STATE OF CHHATTISGARH THR - SHOLABIC
|
October 12, 2018 |
|
RAMKISHUN CHOUHAN Vs. STATE OF CHHATTISGARH
|
August 9, 2018 |
|
RAMKRISHNA Vs. STATE OF MADHYA PRADESH
|
November 2, 2018 |
|
RAMKUMAR Vs. STATE OF CHHATTISGARH
|
January 13, 2018 |
|
RAMKUMAR S/O MOHAN BAIGA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION GAURE
|
May 5, 2018 |
|
RAMKUMARI W/O JAGKARAN Vs. UNION OF INDIA
|
July 27, 2018 |
|
RAMLAL Vs. PIYARI BAI
|
November 29, 2018 |
|
RAMLAL Vs. STATE OF CHHATTISGARH
|
February 26, 2018 |
|
RAMLAL Vs. TRILOCHANLABIC
|
October 9, 2018 |
|
RAMLAL JAGNE Vs. STATE OF CHHATTISGARH
|
February 28, 2018 |
|
RAMLAL S/O JOTLAL SURYAWANSHI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT JUDICIAL MAGISTRATE
|
October 23, 2018 |
|
RAMLAL S/O MOHIT RAM SARTHI Vs. STATE OF CHHATTISGARH
|
September 1, 2018 |
|
RAMLOCHAN S/O MOHAR SAI Vs. STATE OF CHHATTISGARH THROUGH PS RAMKOLA
|
June 27, 2018 |
|
RAMNARAYAN SON OF LATE SHIVRAM Vs. GAYATRI W/O ARJUN
|
May 8, 2018 |
|
RAMNARESH TIWARI Vs. STATE OF CHHATTISGARH
|
December 4, 2018 |
|
RAMNATH, S/O GAUTURAM BARGAH Vs. STATE OF M.P.
|
March 19, 2018 |
|
RAMPHAL VERMA, S/O LATE DHANWAR VERMA Vs. PRAPHULLA KUMAR BEHURA
|
November 30, 2018 |
|
RAMPREET URANW Vs. STATE OF CHHATTISGARH
|
October 1, 2018 |
|
RAMPYARI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
|
March 20, 2018 |
|
RAMRATAN @ KHADIYA SATNAMI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION PALARI
|
October 22, 2018 |
|
RAMSATTA PATEL S/O DADURAM Vs. STATE OF CHHATTISGARH
|
January 27, 2018 |
|
RAMSINGH BAGHEL Vs. STATE OF CHHATTISGARH
|
February 17, 2018 |
|
RAMSUNDAR PANDO Vs. STATE OF CHHATTISGARH THROUGH PATNA POLICE STATION, KOREA, C G
|
April 21, 2018 |
|
RAMTA BAI SAHU Vs. JOHAN RAM SAHU
|
July 30, 2018 |
|
RAMVIJAY SHARMA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER POLICE STATION ANTI CORRUPATION BUREAU
|
July 5, 2018 |
|
RAMWATI Vs. SMT. BODHA BAI AND ANOTHER
|
September 20, 2018 |
|
RANA DUTTA Vs. RASHMI DUTTA
|
August 27, 2018 |
|
RANICHAND BAIGA Vs. STATE OF CHHATTISGARH
|
December 12, 2018 |
|
RANJEET PUBLIC SCHOOL, RAIGARH (C G ) Vs. STATE FO CHHATTISGARH AND OTHERS
|
April 24, 2018 |
|
RANJEET SINGH RANA Vs. GATHIA
|
November 15, 2018 |
|
RANJIT KUMAR AND OTHERS Vs. STATE OF CHHATTISGARH
|
October 5, 2018 |
|
RANVIR LAHARI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DISTR
|
March 21, 2018 |
|
RASHI PROJECTS PRIVATE LIMITED Vs. SAGAR AGRICULTURE & PROPERTIES PRIVATE LIMITED
|
May 8, 2018 |
|
RASHMI BANJARE Vs. STATE OF CHHATTISGARH
|
November 16, 2018 |
|
RASMET BAI Vs. SHAFEEK KHANLABIC
|
October 22, 2018 |
|
RATAN AUTOMOBILES Vs. RAIGARH SAINIK TRANSPORT COMPANY PUNJIPATHRA
|
September 7, 2018 |
|
RATAN BHAIYNA Vs. STATE OF CHHATTISGARH
|
October 9, 2018 |
|
RATAN LAL S/O LATE TIKAIT RAM BANJARE Vs. STATE OF CHHATTISGARH
|
August 9, 2018 |
|
RATAN SINGH Vs. STATE OF CHHATTISGARH
|
January 27, 2018 |
|
RATANLAL Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
|
RATHESAR, S/O GOVIND SAGAR Vs. STEEL AUTHORITY OF INDIA LTD
|
August 13, 2018 |
|
RATI PRADHAN Vs. STATE OF CHHATTISGARH
|
April 3, 2018 |
|
RAVI KUMAR DHRUV AND ANR Vs. STATE OF CHHATTISGARH THROUGH PS JAGDALPUR
|
January 16, 2018 |
|
RAVI KUMAR RAI Vs. STATE OF CHHATTISGARH
|
September 5, 2018 |
|
RAVI PRAKASH SHARMA Vs. SATYADEV PANDEY AND OTHERS
|
January 29, 2018 |
|
RAVI SHANKAR TRIPATHI PROPRIETORSHIP FIRM Vs. STATE OF CHHATTISGARH
|
February 7, 2018 |
|
RAVI SINGH SIDHHU SON OF SARDAR KRISHNA SINGH Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
|
RAVIKANT SINGH RATHORE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
May 4, 2018 |
|
RAYALSEEMA CONCRETE SLEEPERS (P) LTD THROUGH- GENERAL MANAGER Vs. AUTHORITY UNDER MINIMUM WAGES ACT & REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
January 2, 2018 |
|
RAZA AND ORS. Vs. STATE OF C.G.
|
August 10, 2018 |
|
REETA BAKHLA Vs. STATE OF CHHATTISGARH
|
September 18, 2018 |
|
REETA GUPTA W/O SHRAVAN GUPTA Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
REETURAJ SAHU Vs. CHHATTISGARH BOARD OF SECONDARY EDUCATION
|
April 9, 2018 |
|
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SINGH ENGINEERING WORKS
|
July 13, 2018 |
|
REKHA MISHRA Vs. SUREKHA MISHRA
|
February 12, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. DURGA BAI SONKAR
|
February 22, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BABITA BHAGAT
|
February 16, 2018 |
|
RESHAMLAL SATNAMI Vs. STATE OF CHHATTISGARH
|
November 15, 2018 |
|
RESIDENTS WARD NO 11 BHARTIYA NAGAR, BILASPUR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY DEPARTMENT
|
June 19, 2018 |
|
RIKHI RAM SATNAMI Vs. STATE OF MADHYA PRADESH
|
March 31, 2018 |
|
RISHI JANGHEL Vs. CHANDRABHAN KRIPLANI AND OTHERS
|
March 1, 2018 |
|
RITESH SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
February 2, 2018 |
|
RIZWAN KHAN Vs. STATE OF C G
|
October 1, 2018 |
|
ROBIN LAL Vs. STATE OF CHHATTISGARH
|
July 11, 2018 |
|
ROHIN SHUKLA, S/O RAVI SHANKAR SHUKLA Vs. RAVI SHANKER SHUKLA
|
June 28, 2018 |
|
ROHIT Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
|
ROHIT JAIN Vs. STATE OF CHHATTISGARH
|
January 29, 2018 |
|
ROHIT KUMAR GOPAL S/O RAMDHAN GOPAL Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
ROHIT LAL PARTOTI Vs. STATE OF CHHATTISGARH
|
August 2, 2018 |
|
ROHIT YADAV Vs. STATE OF CHHATTISGARH
|
January 20, 2018 |
|
ROSHAN JAMES Vs. STATE OF CHHATTISGARH
|
February 23, 2018 |
|
ROSHAN LAL GOND Vs. STATE OF CHHATTISGARH
|
July 10, 2018 |
|
ROSHNI MINJ Vs. STATE OF C G THROUGH S O CITY KOTWALI, RAIGARH (CG)
|
June 29, 2018 |
|
RUGNI BAI Vs. STATE OF CHHATTISGARH
|
July 18, 2018 |
|
RUKHMANI DEWANGAN Vs. STATE OF CHHATTISGARH
|
July 3, 2018 |
|
RUKHMANI THAKUR Vs. STATE OF CHHATTISGARH
|
September 17, 2018 |
|
RUNJHUNIYA Vs. JAWAHIR LAL THAKUR
|
October 5, 2018 |
|
RUPESH KUMAR Vs. STATE OF CHHATTISGARH
|
September 20, 2018 |
|
RUPESH KUMAR SON OF SAGAN KAMAR Vs. STATE OF CHHATTISGARH
|
April 7, 2018 |
|
RUSTAM Vs. STATE OF CHHATTISGARH
|
January 31, 2018 |
|
S D DWIVEDI S/O LATE H R DWIVEDI Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, LIVESTOC
|
February 16, 2018 |
|
S K SAMANTA & CO (PVT ) LTD Vs. STATE OF CHHATTISGARH
|
April 6, 2018 |
|
S K SHRIVASTAVA Vs. UCO BANK, THROUGH CHAIRMAN
|
September 28, 2018 |
|
S. R. CHHARI Vs. STATE OF CHHATTISGARH AND OTHERS
|
May 11, 2018 |
|
SABHAN BAI AND ORS. Vs. BALDEV PRASAD DHURI AND ORS.
|
October 1, 2018 |
|
SACHIN MALERAO S/O JEMS MALERAO Vs. STATE OF CHHATTISGARH
|
December 12, 2018 |
|
SADHNA TRIPATHI Vs. SHASHI TIWARI DIED
|
September 19, 2018 |
|
SAFARI BAI Vs. STATE OF CHHATTISGARH
|
January 6, 2018 |
|
SAGAR KUMAR SONWANI S/O ANIL KUMAR SONWANI Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
|
June 12, 2018 |
|
SAGAR KUMAR, SON OF MANOJ KUMAR KANNOJIYA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
|
March 1, 2018 |
|
SAHABUDDIN ANSARI S/O GULAM ANSARI Vs. STATE OF CHHATTISGARH
|
April 16, 2018 |
|
SAHADURAM NARETI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE,
|
February 27, 2018 |
|
SAHDEV MAJHWAR Vs. STATE OF CHHATTISGARH THROUGH IN-CHARGE POLICE STA
|
June 26, 2018 |
|
SAHDEV RAM S/O ROHIDAS Vs. KHIRODHAR S/O RANJAN
|
July 26, 2018 |
|
SAILENDRA SHARMA Vs. STATE OF CHHATTISGARH
|
August 20, 2018 |
|
SAINIK MINING & ALLIED SERVICES LTD Vs. UNION OF INDIA, THROUGH PRINCIPAL SECRETARY
|
May 14, 2018 |
|
SAKHANLAL YADAV Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
SAKIB ANSARI S/O SAHABUDDIN ANSARI Vs. STATE OF CHHATTISGARH
|
July 5, 2018 |
|
SAKUNTALA DEVI Vs. SANJAY AGRAWAL
|
August 9, 2018 |
|
SAMANT DAVID S/O DAUD RAM DAVID Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
May 14, 2018 |
|
SAMARU LAL DHANUHAR Vs. STATE OF CHHATTISGARH
|
March 7, 2018 |
|
SAMARUDAS Vs. STATE OF CHHATTISGARH
|
December 11, 2018 |
|
SAMBHU PATEL S/O RAMJI PATEL Vs. SHATRUHAN PRASAD
|
March 5, 2018 |
|
SAMLU BAIGA Vs. MANGLU BAIGALABIC
|
October 22, 2018 |
|
SAMPAT LAL BANJARE S/O LT RAMBAGAS BANJARE Vs. STATE OF CHHATTISGARH
|
January 22, 2018 |
|
SAMTA DEVI PARAKH Vs. SUKHDAS SATNAMI
|
November 15, 2018 |
|
SAN FIT KHAPARGANJ MARWADI LINE BILASPUR Vs. KISHAN LAL TUTEJA
|
September 6, 2018 |
|
SANAT KUMAR DHRITLAHARE Vs. STATE OF CHHATTISGARH THROUGH SHO, POLICE STATION ABHANPUR
|
January 27, 2018 |
|
SANAT KUMAR SATANAMI Vs. STATE OF CHHATTISGARH
|
January 2, 2018 |
|
SANDEEP JAIN Vs. STATE OF CHHATTISGARH
|
July 26, 2018 |
|
SANDEEP KUMAR MISHRA Vs. NIKKY @ RITU MISHRA
|
May 1, 2018 |
|
SANDEEP KUMAR YADAV S/O SURESH YADAV Vs. SOUTH EASTERN COALFIELDS LIMITED (S E C L ) THROUGH CHAIRMAN CUM MANANGING DIRECTOR
|
September 6, 2018 |
|
SANDEEP PANDEY Vs. STATE OF CHHATTISGARH
|
August 2, 2018 |
|
SANDEEP PAWAR SON OF BAL KISHAN Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DARBHA
|
July 4, 2018 |
|
SANDIP KUMAR SINGH Vs. CHHATTISGARH RAJYA GRAMIN BANK
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March 27, 2018 |
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SANGITA MISHRA Vs. STATE OF CHHATTISGARHLABIC
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October 25, 2018 |
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SANJAY Vs. STATE OF C.G.
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August 14, 2018 |
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SANJAY AGRAWAL Vs. ARUND GUPTA
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November 28, 2018 |
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SANJAY AGRAWAL Vs. SHRI BHAGWAN SHEORINARAYAN MATH MANDIR TRUST SHEORINARAYAN
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November 30, 2018 |
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SANJAY KUMAR Vs. STATE OF CHHATTISGARH
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September 6, 2018 |
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SANJAY KUMAR MANWANI Vs. STATE OF CHHATTISGARH
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May 21, 2018 |
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SANJAY KUMAR RAJPUT Vs. STATE OF CHHATTISGARH
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August 20, 2018 |
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SANJAY KUMAR SAHU S/O KUDURAM SAHU Vs. STATE OF CHHATTISGARH
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July 31, 2018 |
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SANJAY MITTAL Vs. BAKULI
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March 6, 2018 |
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SANJAY MODI Vs. KAMLESH DEVI DEWDA W/O PRAMOD DEWDA
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June 22, 2018 |
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SANJAY S/O ANJR DAS SATNAMI Vs. STATE OF CHHATTISGARH
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October 30, 2018 |
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SANJAY SAHU Vs. STATE OF CHHATTISGARH
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December 7, 2018 |
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SANJAY SAHU Vs. RESHU GOUTAM
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December 13, 2018 |
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SANJAY SHRIVASTAVA Vs. STATE OF CHHATTISGARH
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July 17, 2018 |
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SANJAY SONDHI Vs. STATE OF CHHATTISGARH
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November 29, 2018 |
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SANJAY TIRKEY Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
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April 13, 2018 |
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SANJEEV DUTTA Vs. STATE OF CHHATTISGARH
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May 14, 2018 |
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SANJEEV KUMAR KAUSHIK Vs. MONGRA BAI KAUSHIK
|
April 24, 2018 |
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SANJIT @ TUTTUL PANDE Vs. NIRMALA PANDE
|
October 29, 2018 |
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SANJU @ SANJAY Vs. STATE OF CHHATTISGARH
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August 10, 2018 |
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SANJU DEVI KASHYAP Vs. UMA BAI
|
November 19, 2018 |
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SANKALP SAHU S/O N S SAHU Vs. CHANDRAPRAKASH UPADYAY S/O PARMANAND UPADHYAY
|
September 20, 2018 |
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SANT KUMAR BANJARE, S/O S K BANJARE Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
|
August 1, 2018 |
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SANT KUMAR NETAM S/O SARVAN SINGH NETAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
April 25, 2018 |
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SANT RAM Vs. STATE OF CHHATTISGARH
|
November 29, 2018 |
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SANTOSH ALIAS CHHOTU ALIAS RAJA DUTTA Vs. STATE OF CHHATTISGARH
|
December 7, 2018 |
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SANTOSH BANJARE Vs. STATE OF CHHATTISGARH
|
January 19, 2018 |
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SANTOSH CHANDRAKAR, SON OF SIDHWARAM CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
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March 13, 2018 |
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SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
|
March 5, 2018 |
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SANTOSH KUMAR BANJARE, S/O RASIYA @ AMRUT RAM BANJARE Vs. STATE OF CHHATTISGARH
|
January 2, 2018 |
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SANTOSH KUMAR CHOUHAN S/O SONARAM CHOUHAN Vs. STATE OF CHHATTISGARH THROUGH P S KASDOL, DISTRICT RAIPUR (C G )
|
June 27, 2018 |
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SANTOSH KUMAR JENA Vs. FOOD CORPORATION OF INDIA
|
January 11, 2018 |
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SANTOSH KUMAR PATNAYAK Vs. STATE OF CHHATTISGARH, THROUGH - ITS SECRETARY DEP
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March 23, 2018 |
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SANTOSH KUMAR S/O SADHU RAM SATNAMI Vs. STATE OF M P (NOW C G )
|
April 19, 2018 |
|
SANTOSH KUMAR TIWARI AND OTHERS Vs. MEENA BAI AND OTHERS
|
April 5, 2018 |
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SANTOSH KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
February 7, 2018 |
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SANTOSH KUMAR YADAV Vs. STATE OF CHHATTISGARH
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January 15, 2018 |
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SANTOSH PUJARI Vs. STATE OF CHHATTISGARH THROUGH PS GARIYABAND
|
November 3, 2018 |
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SANTOSH PUJARI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 14, 2018 |
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SANTOSH PUJARI S/O KETHBO PUJARI Vs. STATE OF CHHATTISGARH
|
December 3, 2018 |
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SANTOSH PURENA Vs. STATE OF CHHATTISGARH
|
March 15, 2018 |
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SANTOSH S/O JOHAN Vs. STATE OF CHHATTISGARH
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September 5, 2018 |
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SANTOSH SINGH S/O AJAY SINGH Vs. STATE OF CHHATTISGARH THR - P S BHANPURI
|
October 12, 2018 |
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SANTOSH SINGH, S/O BABLU SINGH Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
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SANTOSH YADU Vs. STATE OF CHHATTISGARH THROUGH SHO, PS RANITARAI
|
April 24, 2018 |
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SANTOSHI SAHU, D/O AAJURAM SAHU Vs. OMPRAKASH SAHU, S/O SITARAM SAHU
|
February 1, 2018 |
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SARABJIT SINGH CHATWAL S/O LATE SURINDER SINGH CHATWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 21, 2018 |
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SARDHARAM Vs. STATE OF CHHATTISGARH
|
April 10, 2018 |
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SARITA Vs. STATE OF CHHATTISGARH
|
September 24, 2018 |
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SARITA BAI Vs. SONU RAM JANGDE
|
April 23, 2018 |
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SARODHAN S/O SHRI GAMBHIR SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
|
March 28, 2018 |
|
SAROJ GUPTA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
September 24, 2018 |
|
SAROJ SHRIVAS Vs. STATE OF CHHATTISGARH
|
April 18, 2018 |
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SAROJA DEVI GUPTA Vs. ARUNA JAISWAL
|
November 14, 2018 |
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SAROJNI NISHAD Vs. HARPAL SINGH SIBBAL
|
December 14, 2018 |
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SATAU RAM S/O KUSHALRAM Vs. STATE OF C G THROUGH
|
July 10, 2018 |
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SATISH SINGH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KELHARI
|
September 28, 2018 |
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SATRUHAN S/O PARASH RAM Vs. STATE OF MADHYA PRADESH
|
September 25, 2018 |
|
SATTAR MOHAMMAD Vs. RAJ KUMAR
|
November 15, 2018 |
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SATWANT KUMAR MAHILANG Vs. STATE OF CHHATTISGARH
|
July 19, 2018 |
|
SATWANTIN BAI Vs. KISHORELABIC
|
October 8, 2018 |
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SATYA NARAYAN JAYASWAL Vs. JAGARNATH MANIKPURI
|
September 19, 2018 |
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SATYAWAN KESHARWANI Vs. STATE OF CHHATTISGARH
|
September 18, 2018 |
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SATYENDRA SINGH KUSHWAHA Vs. SUREKHA
|
January 23, 2018 |
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SAVITRIBAI Vs. VISHESHAR SINGH
|
September 17, 2018 |
|
SAWANT Vs. STATE OF CHHATTISGARH
|
January 3, 2018 |
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SAYED NAIR HASAN Vs. SANTI SINGH
|
September 13, 2018 |
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SAYYED GAFFAR ALI S/O LATE MOHAMMAD ALI Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
July 27, 2018 |
|
SAYYED IKBAL BAKSHI S/O LATE ANWAR BAKSHI Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
July 18, 2018 |
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SECRETARY, GRAM SEWA SAMITI KUTCHARI CHOWK, RAIPUR (CG) Vs. ASSISTANT LABOUR COMMISSIONER & APPELLATE AUTHORITY, CHHATTISGARH SHOP & ESTABLISHMENT ACT, RAIPUR
|
October 26, 2018 |
|
SEEMA AGENCY Vs. UNION OF INDIA
|
January 2, 2018 |
|
SEETAL RAM Vs. STATE OF CHHATTISGARH
|
February 5, 2018 |
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SEETARAM PRAJAPATI Vs. STATE OF CHHATTISGARH
|
February 22, 2018 |
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SETRAM Vs. STATE OF CHHATTISGARH
|
January 29, 2018 |
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SEVAKRAM MARABI Vs. STATE OF CHHATTISGARH
|
April 18, 2018 |
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SHAHABUDDIN ALIAS SAHAB Vs. THE STATE OF M.P.
|
February 13, 2018 |
|
SHAHEDA BAI W/O LATE ABIDE ALI Vs. HUSSAINA BAI
|
July 12, 2018 |
|
SHAIL SHRIVASTAVA Vs. MAGMA FINCORP LTD.
|
June 22, 2018 |
|
SHAIL W/O LATE RAMBHAROSI SHRIWAS Vs. NASIB KHAN
|
April 6, 2018 |
|
SHAILENDRA KUMAR SHRIVASTAVA Vs. RENUKA SHRIVASTAVA
|
July 5, 2018 |
|
SHAILENDRA VADHERA Vs. STATE OF CHHATTISGARH
|
March 26, 2018 |
|
SHAILESH KUMAR CHANDRA S/O J L CHANDRA RAEO Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
|
July 2, 2018 |
|
SHAILESH KUMAR SAHU Vs. AMITABH JAIN SECRETARY
|
March 5, 2018 |
|
SHAKUNTALA RAJPUT Vs. STATE OF CHHATTISGARH
|
December 11, 2018 |
|
SHAMBHU PRASAD GUPTA Vs. STATE OF CHHATTISGARH
|
May 9, 2018 |
|
SHAMBHURAM Vs. STATE OF C.G.
|
April 14, 2018 |
|
SHAMS BANU Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
|
SHANKAR RAM Vs. STEEL AUTHORITY OF INDIA LTD
|
January 15, 2018 |
|
SHANKER BHOLA MANDAVI S/O LATE HANUMAN SINGH MANDAVI Vs. STATE OF CHHATTISGARH
|
July 20, 2018 |
|
SHANKER LAL BANJARE Vs. STATE OF C.G. AND ORS.
|
July 12, 2018 |
|
SHANTI BAI Vs. REXONADAS
|
November 1, 2018 |
|
SHANTI BAI @ KUNWAR BAI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 8, 2018 |
|
SHANTI CHAUDHARY Vs. KRISHNA KUMAR GUPTA
|
January 24, 2018 |
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SHANTI DHRUWE W/O SONARAM DHURWE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
April 13, 2018 |
|
SHANTI SHARMA Vs. STATE OF CHHATTISGARH
|
July 10, 2018 |
|
SHANTIDEVI AGRAWAL Vs. UNION OF INDIA
|
July 19, 2018 |
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SHARAD DEWANGAN Vs. STATE OF CHHATTISGARH, THROUGH DEVELOPMENT COMMISSIONER
|
August 6, 2018 |
|
SHARAD GUPTA Vs. STATE OF CHHATTISGARH
|
March 26, 2018 |
|
SHARAD KUMAR CHAUHAN Vs. KUNAL KUMAR PUNJABI
|
August 1, 2018 |
|
SHARAD SAURABH COLLECTION THRU- RAJENDRA AGRAWAL Vs. SHEELA PAINKARA
|
August 27, 2018 |
|
SHARDA SINHA Vs. STATE OF CHHATTISGARH
|
August 1, 2018 |
|
SHASHI SONI Vs. STATE OF CHHATTISGARH
|
March 26, 2018 |
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SHASHIBHUSHAN PATNAYAK Vs. STATE OF CHHATTISGARH
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March 17, 2018 |
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SHASHIKANT PATRA Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
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SHAUKLAL S/O GURDE PATEL Vs. STATE OF CHHATTISGARH
|
September 15, 2018 |
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SHAYAM LAL ODMARIYA Vs. STATE OF CHHATTISGARHLABIC
|
October 10, 2018 |
|
SHEELA PAIKARA Vs. SHEIKH MEHBOOB KHAN
|
August 27, 2018 |
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SHEIKH RAHISUDDIN Vs. STATE OF C.G.
|
January 31, 2018 |
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SHEKHRAJ, S/O AWADHRAM GOND Vs. STATE OF CHHATTISGARH
|
September 26, 2018 |
|
SHESH NARAYAN Vs. STATE OF CHHATTISGARH
|
October 22, 2018 |
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SHISHU DHAR SHARMA Vs. STATE OF CHHATTISGARHLABIC
|
October 23, 2018 |
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SHIV KUMAR Vs. STATE OF C.G.
|
January 17, 2018 |
|
SHIV KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
August 2, 2018 |
|
SHIV NANDAN RATHIYA Vs. STATE OF CHHATTISGARH
|
September 4, 2018 |
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SHIV NARAYAN Vs. JAIMANGAL
|
September 25, 2018 |
|
SHIV PRASAD Vs. MATHURA
|
November 14, 2018 |
|
SHIV PRASAD Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
|
November 16, 2018 |
|
SHIV PRASAD KUMHAR Vs. STATE OF C.G.
|
October 6, 2018 |
|
SHIV PRASAD MARAVI Vs. STATE OF CHHATTISGARH
|
January 27, 2018 |
|
SHIV RAM, S/O RAM LAL Vs. THE STATE OF CHHATTISGARH
|
July 12, 2018 |
|
SHIV RATAN PRASAD AND ANOTHER Vs. STATE OF CHHATTISGARH
|
October 4, 2018 |
|
SHIV SHANKAR RATHORE S/O LATE DEVI PRASAD RATHORE Vs. C G STATE COOPERATIVE ELECTION COMMISSION
|
October 31, 2018 |
|
SHIVAM INFRASTRUCTURE Vs. SOUTH EAST CENTRAL RAILWAY
|
January 5, 2018 |
|
SHIVAN LAL NETAM Vs. STATE OF CHHATTISGARH
|
October 1, 2018 |
|
SHIVBALAK RAM YADAV Vs. RAJESH KUMAR TIWARI
|
March 12, 2018 |
|
SHIVCHARAN RAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF FOOD
|
August 20, 2018 |
|
SHIVKUMAR Vs. STATE OF CHHATTISGARH
|
October 8, 2018 |
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SHIVKUMAR YADAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE STATION DABHRA
|
June 20, 2018 |
|
SHIVKUMARI KASHYAP Vs. MANHARAN LAL KASHYAP
|
April 24, 2018 |
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SHIVNARAYAN GAJENDRA S/O GANPAT RAM GAJENDRA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
November 15, 2018 |
|
SHIVRAM AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED RAIPUR DIVISIONAL OFFICE
|
September 10, 2018 |
|
SHIVSHANKAR GUPTA S/O SHRI BUCHCHU SAO Vs. UNION OF INDIA MINISTRY
|
February 19, 2018 |
|
SHIVSHANKAR PRASAD PANDEY Vs. STATE OF CHHATTISGARH
|
July 16, 2018 |
|
SHOBHA RAM Vs. STATE OF CHHATTISGARH
|
October 10, 2018 |
|
SHRAVAN KUMAR SHARMA SON OF PRABHUNATH SHARMA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, DURG
|
September 8, 2018 |
|
SHRAWAN KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
April 11, 2018 |
|
SHREE MAHAMAYA CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
|
October 4, 2018 |
|
SHREE RAM TAILOR (SINCE) DEAD) Vs. T SURYKANTA (SINCE DEAD)
|
October 29, 2018 |
|
SHRI SAI ROLLING MILL Vs. THE COMMISSIONER, CUSTOM CENTRAL EXCISE AND SERVICE TAX CENTRAL EXCISE BUILDING
|
November 15, 2018 |
|
SHRI SHIVCHANDRA SAH AND OTHERS Vs. STATE OF C.G. AND OTHERS
|
January 8, 2018 |
|
SHRIKANT SINGH Vs. STATE OF CHHATTISGARH
|
March 28, 2018 |
|
SHRIKANT THAKUR S/O LATE I B THAKUR Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION (CIDC) MANAGING DIRECTOR
|
July 20, 2018 |
|
SHRIKISHAN & COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, RAIPUR
|
June 18, 2018 |
|
SHRINIVAS CHAPDI S/O SOMAJEE CHAPDI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
|
July 3, 2018 |
|
SHUBHARA KUNDU, W/O DILIP KUMAR KUNDU Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
|
SHURURAM BAGHEL Vs. PARMESHWAR SINHALABIC
|
October 23, 2018 |
|
SHUSHIL @ KHEO, S/O ROOPCHAND Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION AMBIKAPUR
|
October 22, 2018 |
|
SHUTUL, S/O JEWALA BARGAH Vs. STATE OF M P THROUGH POLICE STATION DHORPUR
|
August 29, 2018 |
|
SHYAM BAHADUR THAPA Vs. GAURENDRA SINGH SENGARLABIC
|
October 5, 2018 |
|
SHYAM LAL Vs. MANSURAM
|
October 6, 2018 |
|
SHYAM LAL NAYAK S/O LATE SHILU NAYAK Vs. STATE OF CHHATTISGARH THROUGH-SECRETARY, FOREST DEPARTMENT MAHANADI BHAWAN
|
August 14, 2018 |
|
SHYAM SUNDER Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 12, 2018 |
|
SHYAMLAL Vs. STATE OF M.P. (NOW C.G.)
|
March 29, 2018 |
|
SHYAMLAL AGRAWAL S/O RAMKALA AGRAWAL Vs. FIRM MAHAVIR TRADING CO THROUGH ITS PROPRIETOR LAXMI DEVI
|
April 10, 2018 |
|
SHYAMLAL S/O SUDHARSHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH
|
March 27, 2018 |
|
SHYAMSUNDAR AGRAWAL S/O LATE KRISHNA AGRAWAL Vs. STATE OF CHHATTISGARH
|
November 30, 2018 |
|
SILBANUS TIRKI & OTHERS Vs. STATE OF C.G.
|
April 30, 2018 |
|
SIMEYA HARIRAMANI Vs. BANK OF BARODA
|
February 20, 2018 |
|
SINGH SAY RAJWADE Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH P S
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June 27, 2018 |
|
SINGHAI SUBHASH JAIN, S/O LATE SINGHAI BRIJLAL JAIN Vs. SHEEL CHAND (DEAD)
|
November 30, 2018 |
|
SIRMUKH SINGH Vs. STATE OF CHHATTISGARH
|
November 28, 2018 |
|
SITA DEVI SHARMA Vs. MUKTA BEN
|
March 22, 2018 |
|
SITA RAM Vs. STATE OF CHHATTISGARH
|
October 29, 2018 |
|
SITA RAM SINGH A/A 66 YEARS S/O KUNWAR SINGH Vs. RAM KISHORE, SON OF GAYARAM SONI
|
October 22, 2018 |
|
SIYA RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CHHUIKHADAN
|
June 28, 2018 |
|
SIYA RAM Vs. STATE OF CHHATTISGARH, THROUGH P S KURUD
|
March 17, 2018 |
|
SMITA KHUTE Vs. STATE OF CHHATTISGARH
|
March 12, 2018 |
|
SMT. AAMNA BEGAM Vs. DEVENDRA SINGH
|
March 7, 2018 |
|
SMT. ANKUR NANDI Vs. ALOK GHOSH
|
October 5, 2018 |
|
SMT. ASHA SURYAVANSHI, W/O NARAYAN SURYAVANSHI Vs. STATE OF CHHATTISGARH AND OTHERS
|
April 13, 2018 |
|
SMT. BHARTI SAHU W/O TILAKRAJ SAHU Vs. STATE OF CHHATTISGARH
|
October 10, 2018 |
|
SMT. KAVYA NEBHANI Vs. SHRI GAURAV NEBHANI
|
November 30, 2018 |
|
SMT. MEENU RATHORE Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
SMT. PATANG BAI AND OTHERS Vs. C.G. FOREST DEVELOPMENT CORPORATION AND OTHERS
|
January 4, 2018 |
|
SMT. REKHA DEVI Vs. STATE OF CHHATTISGARH
|
November 29, 2018 |
|
SMT. SHIVKALI BHARDWAJ Vs. STATE OF CHHATTISGARH
|
July 6, 2018 |
|
SMT. FEKAN BAI Vs. SUKHDEV DHRUW
|
December 5, 2018 |
|
SNEHLATA MINJ Vs. STATE OF CHHATTISGARH
|
October 3, 2018 |
|
SOMARI BAI Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
SOMNATH S/O FIRATU YADAV Vs. STATE OF CHHATTISGARH
|
July 10, 2018 |
|
SONAM GHORE D/O VIRENDRA GHORE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
|
June 18, 2018 |
|
SONCHAND BANJARE Vs. STATE OF CHHATTISGARH
|
November 22, 2018 |
|
SONIKA SHARMA Vs. STATE OF CHHATTISGARH
|
November 19, 2018 |
|
SONSAI SAHU Vs. STATE OF CHHATTISGARH
|
November 16, 2018 |
|
SONU RAM Vs. STATE OF CHHATTISGARH
|
October 3, 2018 |
|
SONU SHRIVAS Vs. STATE OF CHHATTISGARH
|
July 23, 2018 |
|
SOUTH EAST CENTRAL RAILWAY Vs. SWAPNA CHATTERJEE
|
November 28, 2018 |
|
SOUTH EASTERN COAL FIELD LTD Vs. FUL KUNWAR
|
July 31, 2018 |
|
SOUTH EASTERN COAL FIELDS LTD. Vs. M/S. TIRUPATI CONSTRUCTION, DISTRICT BURHAR
|
January 10, 2018 |
|
SOUTH EASTERN COALFIELD LTD Vs. VIKAS KUMAR SINGH
|
December 4, 2018 |
|
SOUTH EASTERN COALFIELDS Vs. STATE OF CHHATTISGARH
|
April 23, 2018 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. PADAM KUMAR SINGHANIYA
|
January 22, 2018 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. COL J P S YADAV
|
October 29, 2018 |
|
SOUTH EASTERN COALFIELDS LIMITED Vs. SHRIKISHAN AND CO ENGINEER AND CONTRACTORS, TAHSIL AND DISTRICT KORBA, CHHATTISGARHLABIC
|
October 10, 2018 |
|
SOUTH EASTERN COALFIELDS LIMITED THROUGH ITS MANAGING DIRECTOR, BASANT VIHAR Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
|
August 27, 2018 |
|
SOUTH EASTERN COALFIELDS LIMITED& Vs. STATE OF CHHATTISGARH
|
October 6, 2018 |
|
SOUTH EASTERN COALFIELDS LIMITED, THROUGH ITS DEPUTY REGIONAL MANAGER Vs. SUNDERSHAN PRASAD
|
July 17, 2018 |
|
SOUTH EASTERN COALFIELDS LTD Vs. KARLU RAM
|
September 26, 2018 |
|
SOUTH EASTERN COALFIELDS LTD Vs. STATE OF CHHATTISGARH
|
January 19, 2018 |
|
STATE BANK OF INDIA Vs. RADHESHYAM SAHU
|
September 6, 2018 |
|
STATE BAR COUNCIL OF CHHATTISGARH Vs. COMMISSIONER OF INCOME TAX
|
April 26, 2018 |
|
STATE OF C.G. Vs. ANUP SHARMA
|
January 3, 2018 |
|
STATE OF C.G. Vs. SUNIL KUMAR GUPTA
|
August 14, 2018 |
|
STATE OF C.G. Vs. BOARD OF REVENUE AND OTHERS
|
January 29, 2018 |
|
STATE OF C.G. AND ORS. Vs. VINOD KUMAR AGRAWAL AND ORS.
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September 25, 2018 |
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STATE OF CHHATISGARH Vs. DHARMENDRA SINGH
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November 26, 2018 |
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STATE OF CHHATISGARH THROUGH POLICE STATION AJK Vs. SANTOSH KUMAR VISHWAKARMA
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July 17, 2018 |
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STATE OF CHHATISGARH THROUGH POLICE STATION POLICE STATION BILAIGARH Vs. UMASHANKAR SON OF MOHANLAL NIRALA
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July 17, 2018 |
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STATE OF CHHATTISGARH Vs. JAGESHWAR KUMAR ANURAG
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October 3, 2018 |
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STATE OF CHHATTISGARH Vs. PUNNU @ PRAVEEN S/O. RAJHABADHUR
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February 21, 2018 |
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STATE OF CHHATTISGARH Vs. SANJAY PANDEY
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February 5, 2018 |
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STATE OF CHHATTISGARH Vs. SEVAK RAM @ GRAM
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January 23, 2018 |
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STATE OF CHHATTISGARH Vs. POONAM BAI
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April 6, 2018 |
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STATE OF CHHATTISGARH Vs. LOMAN LAKARA S/O LALU LAKRA
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April 9, 2018 |
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STATE OF CHHATTISGARH Vs. MOTIRAM S/O. TULSIRAM DEWANGAN
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March 21, 2018 |
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STATE OF CHHATTISGARH Vs. LABOUR COURT, RAJNANDGAON
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July 31, 2018 |
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STATE OF CHHATTISGARH Vs. LAKHAN SINGH S/O. RAJNI KATHALE
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March 5, 2018 |
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STATE OF CHHATTISGARH Vs. SUKALU @ SANTOSH KUMAR CHELAK
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March 7, 2018 |
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STATE OF CHHATTISGARH Vs. INDER CHAND SONI
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July 19, 2018 |
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STATE OF CHHATTISGARH Vs. ASHOK VERMA @ BALRAM S/O JAGESAR
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August 3, 2018 |
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STATE OF CHHATTISGARH Vs. ARIMARDAN RATHIYA, S/O BHANU PRATAP RATHIYA
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August 3, 2018 |
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STATE OF CHHATTISGARH Vs. ROOPCHAND
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July 19, 2018 |
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STATE OF CHHATTISGARH Vs. HARI YADAV S/O PANCHU YADAV
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July 25, 2018 |
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STATE OF CHHATTISGARH Vs. SHIVA MANDAVI @ LALLU
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November 30, 2018 |
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STATE OF CHHATTISGARH Vs. ULTRA TECH CEMENT LTD
|
November 26, 2018 |
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STATE OF CHHATTISGARH Vs. RAMESH RATHORE S/O LATE GOVIND RATHORE
|
November 30, 2018 |
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STATE OF CHHATTISGARH Vs. PYARELAL YADAV
|
November 14, 2018 |
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STATE OF CHHATTISGARH Vs. MOHAMMAD NAEEM KHAN
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June 19, 2018 |
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STATE OF CHHATTISGARH Vs. ADITYA NARAYAN TIWARI
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February 23, 2018 |
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STATE OF CHHATTISGARH Vs. SHANKERDAYAL
|
February 8, 2018 |
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STATE OF CHHATTISGARH Vs. SHIVDAYAL
|
February 15, 2018 |
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STATE OF CHHATTISGARH Vs. NABBU @ BAFATADDIN S/O MUNVADDIN CASTE MUSALMAN
|
February 13, 2018 |
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STATE OF CHHATTISGARH Vs. DISTRICT ARYURVEDIC OFFICER
|
October 27, 2018 |
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STATE OF CHHATTISGARH Vs. SHREE KRISHNA INDUSTRIES
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September 18, 2018 |
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STATE OF CHHATTISGARH Vs. KRISHANAMURTHY SHRIVASTAVA
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October 30, 2018 |
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STATE OF CHHATTISGARH Vs. INDIRA BAI
|
January 29, 2018 |
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STATE OF CHHATTISGARH Vs. RAMA MESHRAM
|
September 6, 2018 |
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STATE OF CHHATTISGARH Vs. KIRAN AGRAWAL
|
October 1, 2018 |
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STATE OF CHHATTISGARH Vs. SUNIL KOSHLE
|
October 1, 2018 |
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STATE OF CHHATTISGARH Vs. PANCHU SAHU, S/O HARIRAM SAHU
|
March 20, 2018 |
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STATE OF CHHATTISGARH Vs. GORELAL S/O BANSHILAL SAHU
|
January 24, 2018 |
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STATE OF CHHATTISGARH Vs. RAJKUMAR DILIP SINDHI, BILASPUR
|
January 24, 2018 |
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STATE OF CHHATTISGARH Vs. SUNDERLAL
|
February 7, 2018 |
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STATE OF CHHATTISGARH Vs. KRISHNA RAM
|
February 7, 2018 |
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STATE OF CHHATTISGARH Vs. KARAM SINGH @ KARMA
|
April 9, 2018 |
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STATE OF CHHATTISGARH Vs. SUB-DIVISIONAL OFFICER
|
September 25, 2018 |
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STATE OF CHHATTISGARH Vs. STATION HOUSE OFFICER, POLICE STATION RAJIM
|
September 25, 2018 |
|
STATE OF CHHATTISGARH Vs. SHYAMLAL
|
October 4, 2018 |
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STATE OF CHHATTISGARH Vs. MUNNARAM RAJWADE
|
September 18, 2018 |
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STATE OF CHHATTISGARH Vs. RAMESH KUMAR JATWAR
|
September 14, 2018 |
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STATE OF CHHATTISGARH Vs. RAKESH KUMAR SAHU
|
September 14, 2018 |
|
STATE OF CHHATTISGARH Vs. LOKESH KUMAR
|
September 14, 2018 |
|
STATE OF CHHATTISGARH Vs. MANEESH PIPES PVT LTD
|
September 18, 2018 |
|
STATE OF CHHATTISGARH Vs. DEVI DAYAL
|
September 5, 2018 |
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STATE OF CHHATTISGARH Vs. HEMRAJ @ KHEER SINGH MANJHI
|
August 27, 2018 |
|
STATE OF CHHATTISGARH Vs. BHUPENDRA SONI
|
August 29, 2018 |
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STATE OF CHHATTISGARH Vs. BAL GOVINDLABIC
|
October 10, 2018 |
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STATE OF CHHATTISGARH Vs. KARAN @ THANDARAM KURRELABIC
|
October 12, 2018 |
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STATE OF CHHATTISGARH Vs. POONAM BAI
|
April 6, 2018 |
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STATE OF CHHATTISGARH Vs. SURESH KUMAR @ SONU
|
August 24, 2018 |
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STATE OF CHHATTISGARH AND OTHERS Vs. MATHURA PRASAD RAJAK AND ANOTHER
|
January 3, 2018 |
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STATE OF CHHATTISGARH THROUGH COLLECTOR Vs. ANIL KISHORE MISHRA
|
August 10, 2018 |
|
STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE Vs. GAURAV RAI
|
July 17, 2018 |
|
STATE OF CHHATTISGARH THROUGH EXECUTIVE ENGINEER Vs. SHREE ENGINEERING SERVICES, THROUGH PROPRIETOR DR SHILPA WARWANDKAR
|
July 24, 2018 |
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STATE OF CHHATTISGARH THROUGH P. S. CITY KOTWALI Vs. RAVILAL KOSHARIYA
|
November 29, 2018 |
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STATE OF CHHATTISGARH THROUGH POLICE STATION DALLI Vs. GURUDEEP @ RIMPI
|
March 13, 2018 |
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STATE OF CHHATTISGARH THROUGH POLICE STATION HIRRI Vs. ABDUL SALIM
|
April 3, 2018 |
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STATE OF CHHATTISGARH THROUGH THE DISTRICT MAGISTRATE, DISTT. Vs. JASMEET SINGH BHATIA @ SONU BHATIA
|
March 7, 2018 |
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STATE OF CHHATTISGARH THROUGH- POLICE STATION DABHRA Vs. BALRAM BHARDWAJ, S/O VIJAY
|
August 13, 2018 |
|
STATE OF CHHATTISGARH, THROUGH COLLECTOR Vs. PAWAN CHAUHAN, S/O LATE CHINTARAM CHAUHAN
|
August 23, 2018 |
|
STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. TOMAN @ DOMAN SINGH THAKUR
|
June 18, 2018 |
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STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. PREMLAL YADAV
|
June 19, 2018 |
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STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. RAMKUMAR @ MISHRA HARIJAN
|
July 2, 2018 |
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STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. JAMUNA PRASAD KENWAT, S/O BUDHAILAL KENWAT
|
February 6, 2018 |
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STATE OF CHHATTISGARH, THROUGH DIVISIONAL FOREST O Vs. KANHAIYA SINGH
|
June 19, 2018 |
|
STATE OF CHHATTISGARH, THROUGH EXECUTIVE ENGINEER Vs. AJAY SINGH, S/O MAHETTAR SINGH
|
August 13, 2018 |
|
STATE OF CHHATTISGARH, THROUGH ITS SECRETARY, GOVERNMENT OF CHHATTISGARH Vs. RATHRAM
|
January 8, 2018 |
|
STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF WATER RESOURCES Vs. RADHESHYAM YADAV
|
June 28, 2018 |
|
STATE OF CHHATTISGARH, THROUGH THE INCHARGE, POLIC Vs. SUNIL KASHYAP @ LAUWA
|
June 25, 2018 |
|
STATE OF CHHATTISGARH, THROUGH-SECRETARY, WATER RE Vs. CHHATTISGARH JAL SANSADHAN MAJDUR SANGH
|
February 5, 2018 |
|
STATE OF M P (NOW STATE OF C G ), THROUGH COLLECTOR Vs. KEJA BAI, W/O MADHUVANDAS
|
November 16, 2018 |
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STATE OF M P THROUGH DISTRICT MAGISTRATE Vs. KALYANI W/O LATE LALKUMAR
|
September 24, 2018 |
|
STATE OF MADHYA PRADESH Vs. JHAMMAN CHANDRAKAR W/O LATE NAND KUMAR
|
May 18, 2018 |
|
STATE OF MADHYA PRADESH Vs. KHUNNALAL
|
November 12, 2018 |
|
STATE OF MADHYA PRADESH (NOW C G ) Vs. RADHESHYAM
|
September 27, 2018 |
|
STATE OF MADHYA PRADESH (NOW CHHATTISGARH) Vs. MOHD ABDUL RASEED KHAN, SON OF ABDUL SAKUR KHAN
|
January 16, 2018 |
|
STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH) Vs. RAMKHILAWAN (DEAD) THROUGH LRS
|
September 4, 2018 |
|
STATE OF MADHYA PRADESH THROUGH SPECIAL POLICE EST Vs. BABULAL DEWANGAN
|
January 16, 2018 |
|
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE CENTRAL EXCISE BHAWAN
|
October 26, 2018 |
|
STEEL AUTHORITY OF INDIA BHILAI STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE RAIPUR
|
April 9, 2018 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
July 18, 2018 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF CHHATTISGARH
|
June 19, 2018 |
|
STEPHONOS MAR THEODOSIUS Vs. WAMAN RAO
|
November 28, 2018 |
|
SUBHASH Vs. STATE OF CHHATTISGARH
|
September 24, 2018 |
|
SUBHASHINI PANIGRAHI W/O VISHWANATH PANIGRAHI Vs. JOINT DIRECTOR
|
October 23, 2018 |
|
SUBIR KU LODH Vs. STATE BANK OF INDIA
|
September 11, 2018 |
|
SUCHITRA SARKAR W/O BINOY KRISHNA SARKAR Vs. STATE OF CHHATTISGARH
|
July 13, 2018 |
|
SUDAMA PAL BHAGAT Vs. STATE OF CHHATTISGARH
|
July 2, 2018 |
|
SUDAN PRASAD BHARTIYA Vs. STATE OF CHHATTISGARH THROUGH FOREST DEPARTMENT DKS BHAWAN
|
September 4, 2018 |
|
SUDARSHAN MANIKPURI S/O SWAMVAR RAM Vs. STATE OF CHHATTISGARH, THROUGH PS SURAJPUR
|
July 4, 2018 |
|
SUDARSHAN PRASAD Vs. SOUTH EASTERN COALFIELDS LIMITED
|
January 31, 2018 |
|
SUDESH PAUL Vs. UNION OF INDIA
|
August 23, 2018 |
|
SUDESHWAR @ CHETHALA Vs. STATE OF CHHATTISGARH
|
February 17, 2018 |
|
SUDHANSHU SHEKHAR SHUKLA Vs. MEENAKSHI TRIVEDI AND ORS.
|
April 12, 2018 |
|
SUDHRAM BARLEY Vs. STATE OF CHHATTISGARH
|
April 4, 2018 |
|
SUDRU @ BOTI Vs. STATE OF CHHATTISGARH
|
August 29, 2018 |
|
SUJIT SARKAR, S/O JAGDISH SARKAR Vs. STATE OF CHHATTISGARH
|
December 11, 2018 |
|
SUKHDEV SINGH S/O CHHATRAM KEWAT Vs. ITWARA BAI W/O LATE CHHATRAM KEWAT
|
June 28, 2018 |
|
SUKHIRAM @ SUKHIYA Vs. SRIKRIT DAS MANIKPURI
|
February 12, 2018 |
|
SUKHIRAM GADARIYA AND ORS. Vs. STATE OF M.P.
|
April 10, 2018 |
|
SUKHNANDAN Vs. STATE OF CHHATTISGARH
|
December 4, 2018 |
|
SUKHPAL SINGH Vs. SAMARU YADAV
|
July 18, 2018 |
|
SUKHRAM @ DHAKU ROUTIYA Vs. STATE OF C G THROUGH P S LAKHANPUR
|
May 12, 2018 |
|
SUKLAL SANA S/O NATWAR SANA Vs. STATE OF CHHATTISGARH
|
November 14, 2018 |
|
SUKRAM @ SUKHRAM Vs. STATE OF CHHATTISGARH
|
August 14, 2018 |
|
SUKRITLAL SAHU S/O LATE SANTRAM Vs. STATE OF CHHATTISGARH
|
July 20, 2018 |
|
SUKUL RAM BHAINA Vs. GULAB SINGH KANWARLABIC
|
October 22, 2018 |
|
SULOCHANA DEVI Vs. VIMLA GUPTALABIC
|
October 10, 2018 |
|
SUMAN BAI @ DEVITA Vs. RAJESH VERMA
|
August 20, 2018 |
|
SUMAN DHEER Vs. SACHIN SHANDILYA
|
July 26, 2018 |
|
SUMIT AGRAWAL S/O PREMCHAND AGRAWAL Vs. C C E RAIPUR, CENTRAL EXCISE BUILDING
|
April 5, 2018 |
|
SUMITRA Vs. CHUNESHWARI
|
November 27, 2018 |
|
SUMITRA BAI Vs. STATE OF CHHATTISGARH
|
August 1, 2018 |
|
SUNDARI WD/O LATE KOSO Vs. MAHESH
|
November 16, 2018 |
|
SUNDARIYA BAI WIDOW MOTIYA Vs. ANJOR DAS S/O AGHUNRAM
|
December 11, 2018 |
|
SUNDERLAL S/O BUDHRAM Vs. STATE OF CHHATTISGARH
|
January 6, 2018 |
|
SUNIL GAURAHA S/O ISHWAR PRASAD GAURAHA Vs. SAMRADDHI GAURAHA D/O SUNIL GAURAHA
|
October 25, 2018 |
|
SUNIL GIRI Vs. STATE OF CHHATTISGARH
|
September 28, 2018 |
|
SUNIL KUMAR ARYA S/O LATE SHANKAR LAL ARYA Vs. STATE OF CHHATTISGARH
|
July 20, 2018 |
|
SUNIL KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
|
March 7, 2018 |
|
SUNIL KUMAR TIWARI Vs. STATE OF CHHATTISGARH
|
July 13, 2018 |
|
SUNIL KUMAR TYAGI S/O SHIV RAJ TYAGI Vs. UNION OF INDIA THROUGH HOME SECRETARY
|
July 18, 2018 |
|
SUNIL SINGH @ RAJU SINGH Vs. STATE OF CHHATTISGARH
|
October 24, 2018 |
|
SUNIL JAIN Vs. VISHAL RAM SAHU
|
September 14, 2018 |
|
SUNITA BHARDWAJ Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
July 17, 2018 |
|
SUNITA MANDO Vs. STATE OF CHHATTISGARH
|
April 18, 2018 |
|
SUNITA NANKANI W/O MAHESH NANKANI Vs. MAHESH NANKANI S/O KANHAIYYA LAL NANKANI
|
June 19, 2018 |
|
SUNITA SALUJA W/O LATE JASHWANT SALUJA Vs. STATE OF CHHATTISGARH
|
March 7, 2018 |
|
SURAJDEEN GUPTA Vs. MUKHCHAND JAYASWAL
|
February 5, 2018 |
|
SURENDRA DUBEY S/O GEND RAM DUBEY Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
|
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
December 6, 2018 |
|
SURENDRA KUMAR SAHU Vs. VIRENDRA KUMAR VERMA
|
January 22, 2018 |
|
SURESH DEWANGAN (WRONGLY MENTIONED AS SULESH DEWANGAN) S/O DAUWALAL DEWANGAN Vs. KUMARI ANITA DAUGHTER OF LATE BAISAKHU
|
November 15, 2018 |
|
SURESH KUMAR Vs. VEENA W/O SURESH KUMAR SAO
|
October 6, 2018 |
|
SURESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
March 16, 2018 |
|
SURESH KUMAR GOYAL Vs. SOUTH EASTERN COALFIELDS LIMITED
|
March 23, 2018 |
|
SURESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
June 22, 2018 |
|
SURESH KUMAR S/O HIRA NAND HARIRAMANI Vs. MANHARANDAS S/O LATE JHUMUKDAS
|
November 29, 2018 |
|
SURESH KUMAR SATNAMI Vs. STATE OF MADHYA PRADESH
|
March 22, 2018 |
|
SURESH TANDI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION- TIKRAPARA
|
April 13, 2018 |
|
SURESHANI Vs. STATE OF CHHATTISGARH
|
November 13, 2018 |
|
SURJEET SINGH Vs. ANIL KUMAR DIWAN
|
November 30, 2018 |
|
SUSAGYA DEVI (SINCE DIED) Vs. KRISHNA KUMAR GUPTA (SINCE DIED)
|
March 5, 2018 |
|
SUSHANT BASAK S/O DULAL BASAK Vs. STATE OF CHHATTISGARH
|
March 20, 2018 |
|
SUSHIL KUMAR RATHORE S/O RAJENDRA SINGH RATHORE Vs. STATE OF CHHATTISGARH
|
July 27, 2018 |
|
SUSHILA BAI Vs. KAUSHAL PRASAD
|
July 11, 2018 |
|
SUSHILA SONKAR WD/O S.D. SONKAR Vs. SMT. SHAKUNTALA SINHA W/O ASHOK SINHA
|
January 31, 2018 |
|
SUSHILA TRIPATHI Vs. ANURAG SINGHLABIC
|
October 12, 2018 |
|
SUSHMA KUJUR Vs. SALIK RAM PRADHAN
|
November 26, 2018 |
|
SUYASH SHARMA S/O LATE SHRIKANT SHARMA Vs. STATE OF CHHATTISGARH
|
September 20, 2018 |
|
SYED UBAIDUL QADEEZ Vs. STATE OF CHHATTISGARH
|
October 31, 2018 |
|
SYNERGY OVERSEAS PROJECT AND CONSULTANT PRIVATE LIMITED Vs. ELITE ENGINEERING
|
October 9, 2018 |
|
SYNERGY OVERSEAS PROJECT AND CONSULTANT PRIVATE LIMITED Vs. J P ENGINEERING AND BODY BUILDERS
|
October 9, 2018 |
|
T NARSAIYA Vs. STATE OF CHHATTISGARH
|
March 26, 2018 |
|
T. L. DONGARE Vs. STATE OF CHHATTISGARH
|
March 1, 2018 |
|
T.P. RATRE Vs. STATE OF CHHATTISGARH
|
January 25, 2018 |
|
T.S. CHHATWAL Vs. ALAKNANDA TALKIES AND ORS.
|
June 27, 2018 |
|
TAJ MOHAMMAD Vs. STATE OF CHHATTISGARH
|
October 10, 2018 |
|
TAMAN LAL Vs. STATE OF CHHATTISGARH
|
July 30, 2018 |
|
TARACHAND @ STAR LATE MOHAN LAL Vs. STATE OF CHHATTISGARH
|
July 9, 2018 |
|
TARAN DAS Vs. STATE OF CHHATTISGARH
|
January 9, 2018 |
|
TATA TELESERVICES LIMITED Vs. STATE OF CHHATTISGARH THROUGH ITS PRINCIPAL SECRET
|
March 20, 2018 |
|
TAUQEER AHMED Vs. STATE OF C.G.
|
October 11, 2018 |
|
TEEJ RAM Vs. STATE OF CHHATTISGARH
|
March 9, 2018 |
|
TEJ RAM MANJHI Vs. UNION OF INDIA SECRETARY, MINISTRY OF ENVIRONMENT
|
May 3, 2018 |
|
TEJPAL SINGH S/O LATE HARBANSH SINGH Vs. SEVA KAUR W/O LATE HARBANSH SINGH BHOGAL
|
July 17, 2018 |
|
TEKSAI RAJWADE Vs. LEELAVATI
|
April 17, 2018 |
|
TESHURAM SINHA Vs. STATE OF CHHATTISGARH
|
March 5, 2018 |
|
THADEYUS MINJ S/O ANJULUS MINJ Vs. STATE OF CHHATTISGARH
|
July 31, 2018 |
|
THE BAR ASSOCIATION, DHAMTARI Vs. THE HIGH COURT OF CHHATTISGARH
|
January 5, 2018 |
|
THE CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. MOHD HANIF, S/O SHRI ABDUL AZIZ
|
March 26, 2018 |
|
THE ORIENTAL INSURANCE COMPANY Vs. DILIP KEWAT AND ORS.
|
November 22, 2018 |
|
THE STATE OF CHHATTISGARH Vs. CHIMPU @ MUKESH, S/O. SHRATRUGHAN
|
February 6, 2018 |
|
THE STATE OF CHHATTISGARH Vs. SHANKAR PRASAD MISHRA
|
February 13, 2018 |
|
THE STATE OF CHHATTISGARH Vs. GANESH @ GUDDU
|
February 8, 2018 |
|
THULLU Vs. STATE OF CHHATTISGARH
|
December 12, 2018 |
|
THUNKI BAI Vs. STATE OF CHHATTISGARH
|
July 18, 2018 |
|
TIJAN BAI Vs. STATE OF CHHATTISGARH
|
March 10, 2018 |
|
TIKAM SAHU Vs. STATE OF CHHATTISGARH
|
April 13, 2018 |
|
TILAK RAM NETAM S/O LATE SUDARSHAN SINGH NETAM Vs. STATE OF CHHATTISGARH
|
June 19, 2018 |
|
TILESHWAR Vs. STATE OF CHHATTISGARH
|
October 30, 2018 |
|
TILORAM BHUNJIYA Vs. STATE OF C G THROUGH-STATION HOUSE OFFICER
|
March 17, 2018 |
|
TIRATHRAM RATHORE Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH
|
May 11, 2018 |
|
TODARMULL INFRASTRUCTURES PVT LTD Vs. SOUTH EAST CENTRAL RAILWAYS, BILASPUR
|
July 13, 2018 |
|
TOPENDAR SINGH Vs. BODHRAM BHARTE
|
November 30, 2018 |
|
TORAN CHOUHAN Vs. STATE OF CHHATTISGARH
|
December 6, 2018 |
|
TRIBHUWAN Vs. SUNDRI BAI
|
July 25, 2018 |
|
TRILOCHAN PRASAD MALAKAR S/O N P MALAKAR Vs. STATE OF CHHATTISGARH
|
July 26, 2018 |
|
TRIPURARI LAL VERMA S/O ASHWANI KUMAR VERMA Vs. CHHATTISGARH STATE OF POWER DISTRIBUTION COMP LTD
|
July 25, 2018 |
|
TRIPUTI STEEL TRADERS Vs. ASSISTANT COMMR. OF C. EX., NAGPUR
|
July 25, 2018 |
|
TUKARAM AND OTHER Vs. PRADEEP SINGH AND OTHERS
|
October 8, 2018 |
|
TULARAM NISHAD Vs. STATE OF CHHATTISGARH
|
January 18, 2018 |
|
TULARAM YADAV @ GOLU YADAV Vs. STATE OF CHHATTISGARH
|
August 8, 2018 |
|
TULASI YADAV, S/O SAMARU YADAV Vs. STATE OF CHHATTISGARH
|
December 10, 2018 |
|
TULESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
October 23, 2018 |
|
TULSIDAS MARKAM Vs. STATE OF CHHATTISGARH
|
March 23, 2018 |
|
TULSIRAAM Vs. STATE OF CHHATTISGARH, THROUGH OIC OF PS NARHARPUR
|
April 11, 2018 |
|
UDAY PRAKASH Vs. STATE OF CHHATTISGARH
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August 4, 2018 |
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UDAYRAM KOTHARI Vs. HARISH KUMAR RAWATE AND ANR LABIC
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October 22, 2018 |
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UDESH KUMAR Vs. STATE OF CHHATTISGARH
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December 7, 2018 |
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UGRASEN @ FETA S/O BUDHRAM MURIYA Vs. STATE OF CHHATTISGARH
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July 19, 2018 |
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UJAL SINGH Vs. STATE OF CHHATTISGARH
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March 31, 2018 |
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UJIYAR SINGH S/O TIDU SINGH Vs. STATE OF CHHATTISGARH
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August 8, 2018 |
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ULTRA TECH CEMENT LIMITED Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO LTD
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January 18, 2018 |
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UMA DEVI KURRE Vs. INDRA PAL SINGH MARAVILABIC
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October 23, 2018 |
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UMA SHARMA Vs. STATE OF CHHATTISGARH
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April 9, 2018 |
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UMA SINGH W/O SURENDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
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April 3, 2018 |
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UMA VERMA Vs. OM PRAKASH AGRAWAL
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February 1, 2018 |
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UMANG GAURAHA S/O UMESH GAURAHA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
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December 13, 2018 |
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UME LAL Vs. STATE OF CHHATTISGARH
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January 3, 2018 |
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UMESH KUMAR RATHORE S/O HARICHARAN RATHORE Vs. UNION OF INDIA THROUGH SECRETARY (HOME)
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August 3, 2018 |
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UMESHWAR SINGH Vs. STATE OF CHHATTISGARH
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December 7, 2018 |
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UMESHWARI W/O HUBLAL Vs. STATE OF CHHATTISGARH
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August 1, 2018 |
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UNION OF INDIA Vs. M. P. GOYAL
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March 5, 2018 |
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UNION OF INDIA Vs. BEEKAY HYGIENE PRODUCTS
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March 20, 2018 |
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UNION OF INDIA Vs. K C AGARWALLABIC
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October 10, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. SHANTIBAI WD/O LATE BHORELAL
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August 20, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. DAYABAN GOSWAMI
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January 23, 2018 |
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UNITED INDIA INSURANCE CO.LTD. Vs. BUDHRAM DHEEVAR S/O JHADURAM DHEEVAR
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January 15, 2018 |
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UNITED INDIA INSURANCE COMP LTD Vs. SUKHWANTIN BAI
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November 22, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEAUTY SAMDDAR
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January 31, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED THROUGH ITS Vs. DINESH SONI
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May 10, 2018 |
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UNIVABS SLEEPERS PVT LTD Vs. UNION OF INDIALABIC
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October 12, 2018 |
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UNIWORTH LTD [OPEN END DIVISION] Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE CENTRAL EXCISE BUILDING
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August 9, 2018 |
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UPENDRA GUPTA Vs. SUNITA GUPTA
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May 2, 2018 |
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UPENDRA NATH PANDEY S/O PYARE LAL PANDEY Vs. STATE OF CHHATTISGARH
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September 19, 2018 |
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URMILA BAI Vs. PRAHLAD YADAVLABIC
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October 22, 2018 |
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URMILA PATEL W/O BRIJLAL PATEL Vs. GOURI BAI
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July 18, 2018 |
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URVASHI SAHU Vs. CHHATTISGARH BOARD OF SECONDARY EDUCATION
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October 29, 2018 |
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USHA CHOUBEY D/O LATE JAGDISH CHOUBEY Vs. STATE OF CHHATTISGARH
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December 14, 2018 |
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UTSAV DEY Vs. SUSHIL KUMAR BHADRAJA
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August 9, 2018 |
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UTTAM KUMAR SONI Vs. STATE OF CHHATTISGARH
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September 10, 2018 |
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UTTAM KUMAR, SON OF PARDESHI Vs. STATE OF C G THROUGH
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July 12, 2018 |
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V K ANANT Vs. STATE OF CHHATTISGARH
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September 27, 2018 |
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V K ANANT Vs. STATE OF CHHATTISGARH
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September 4, 2018 |
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V K ANANT S/O LATE S R ANANT Vs. STATE OF CHHATTISGARH
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July 26, 2018 |
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VANDANA GLOBAL LTD Vs. COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
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August 13, 2018 |
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VANDANA GLOBAL LTD Vs. STATE OF CHHATTISGARH
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August 31, 2018 |
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VARUN KUMAR PANDEY Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
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March 15, 2018 |
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VASANT KUMAR SINGH Vs. KAVITA SINGH
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October 24, 2018 |
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VASUDEV URF VASU S/O PARITOSH URF PARIMAL BANIK Vs. STATE OF CHHATTISGARH
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December 3, 2018 |
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VED PRAKASH GUPTA Vs. STATE OF CHHATTISGARH
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January 5, 2018 |
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VED PRAKASH GUPTA @ GUDDA S/O RAJENDRA PRASAD GUPTA Vs. STATE OF CHHATTISGARH
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February 1, 2018 |
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VEDRAM BAGHEL Vs. STATE OF CHHATTISGARH
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November 22, 2018 |
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VENKTESH KANHAIYA Vs. STATE OF CHHATTISGARH
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November 29, 2018 |
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VICTOR CHRISTIYAN Vs. AUTHORIZED OFFICER, LAXMI MAHILA NAGRIK BANK MARYADIT, RAIPUR (C.G.) AND OTHERS
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January 9, 2018 |
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VIDYADHAR MANJHI Vs. STATE OF CHHATTISGARH
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July 25, 2018 |
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VIJAY BAHADUR DUBEY Vs. STATE OF CHHATTISGARH
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May 3, 2018 |
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VIJAY DEWANGAN Vs. STATE OF CHHATTISGARH
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June 25, 2018 |
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VIJAY GRIHA NIRMAN SAHAKARI SAMITI MARYADIT, RAIPUR Vs. DAYARAM, S/O. PUNAU
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October 23, 2018 |
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VIJAY KUMAR Vs. STATE OF CHHATTISGARH
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February 8, 2018 |
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VIJAY KUMAR BINJHWAR Vs. STATE OF CHHATTISGARH THROUGH POLICE CHOWKI-URGA
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January 15, 2018 |
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VIJAY KUMAR CHOUDHARY Vs. STATE OF CHHATTISGARH
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December 3, 2018 |
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VIJAY KUMAR JAIN Vs. NITU YADAV
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November 16, 2018 |
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VIJAY KUMAR YADAV S/O LATE RAMADHIN YADAV Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER
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July 6, 2018 |
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VIJAY KUMAR YADAV S/O MOHANLAL YADAV Vs. STATE OF CHHATTISGARH
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July 25, 2018 |
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VIJAY LAL MARKAM Vs. STATE OF MADHYA PRADESH
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September 17, 2018 |
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VIJAY LAXMI MISHRA Vs. STATE OF CHHATTISGARH
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November 27, 2018 |
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VIJAY PANDEY Vs. STATE OF CHHATTISGARH
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July 2, 2018 |
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VIJAY SARASWAT Vs. RICHA OJHA SARASWAT
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May 15, 2018 |
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VIJAY SHANKAR SHARMA Vs. RAJENDRA PRASAD
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November 2, 2018 |
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VIJAYLAKSHMI TRACTORS Vs. MAHADEV SAHU
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July 4, 2018 |
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VIJAYLAXMI KATHAIT Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
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July 16, 2018 |
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VIJENDRA Vs. STATE OF CHHATTISGARH
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October 22, 2018 |
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VIKAS AGRAWAL S/O LATE MALI RAM AGRAWAL Vs. USHA SINGH W/O ARVIND SINGH
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October 30, 2018 |
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VIKAS AHUJA Vs. JAIPRAKASH JOSHI AND ORS.
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July 9, 2018 |
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VIKAS SHUKLA S/O RAJESH SHUKLA Vs. STATE OF CHHATTISGARH
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July 30, 2018 |
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VIKASH BANJARE Vs. GURU GHASIDAS VISHWAVIDYALAYA
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November 28, 2018 |
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VIKRAM NIRMALKAR Vs. STATE OF C.G.
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October 30, 2018 |
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VIKRAM RANA Vs. STATE OF CHHATTISGARH
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April 10, 2018 |
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VIKRAM VISHVAKARMA Vs. STATE OF CHHATTISGARH
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August 18, 2018 |
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VIKRANT SAHU Vs. STATE OF CHHATTISGARH
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August 14, 2018 |
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VIMAL KUMAR AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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April 23, 2018 |
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VIMLA BAI Vs. STATE OF C.G.
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January 31, 2018 |
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VIMLA DEVI Vs. STATE OF CHHATTISGARH
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January 29, 2018 |
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VIMLA PAIKARA Vs. STATE OF CHHATTISGARH
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October 1, 2018 |
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VINDHYA PRASAD DUBEY Vs. STATE OF CHHATTISGARH
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February 8, 2018 |
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VINOD KUMAR Vs. STATE OF CHHATTISGARH
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October 24, 2018 |
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VINOD KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
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January 9, 2018 |
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VINOD KUMAR KHARE Vs. STATE OF MADHYA PRADESH
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November 2, 2018 |
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VINOD KUMAR KUSWAHA AND ANOTHER Vs. BRIJ BIHARI GUPTA AND OTHERS
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January 3, 2018 |
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VINOD KUMAR S/O BISNATH NAI Vs. STATE OF CHHATTISGARH
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March 20, 2018 |
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VINOD KUMAR S/O HIRA SINGH ALIAS TIRATH Vs. STATE OF CHHATTISGARH
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August 13, 2018 |
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VIPIN TIWARI Vs. STATE OF CHHATTISGARH
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October 29, 2018 |
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VIRENDRA KUMAR Vs. STATE OF CHHATTISGARH
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October 12, 2018 |
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VIRENDRA KUMAR YADAV Vs. STATE OF CHHATTISGARH
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January 25, 2018 |
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VIRENDRA YADAV Vs. STATE OF CHHATTISGARH
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June 1, 2018 |
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VISHAL AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH P S NEWRA
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November 13, 2018 |
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VISHAL AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
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January 9, 2018 |
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VISHAL CHOPRA Vs. ADITYA BIRLA FINANCE LTD
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September 18, 2018 |
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VISHNU Vs. STATE OF CHHATTISGARH
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December 7, 2018 |
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VISHNU RAM Vs. STATE OF CHHATTISGARH
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January 11, 2018 |
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VISHNURAM BHAGAT DEAD THROUGH LR Vs. SURJU ORAON DEAD THROUGH LR
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March 14, 2018 |
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VISHWANATH Vs. MEHATARRIN, D/O PARANU
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February 12, 2018 |
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VISHWANATH KASHYAP Vs. STATE OF C G
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September 5, 2018 |
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VISHWANATH SON OF JHARI, URAON Vs. STATE OF CHHATTISGARH
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July 27, 2018 |
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VRANDA BAGHEL Vs. BHANURAM BAGHEL
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May 7, 2018 |
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VYAS NARAYAN BARIK, S/O ARJUN BARIK Vs. STATE OF CHHATTISGARH
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December 10, 2018 |
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VYAS NARAYAN PANDEY Vs. STATE OF CHHATTISGARH
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July 10, 2018 |
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WAHID SHARIF Vs. MEHATARIN BAI
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August 9, 2018 |
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WASIM KHAN Vs. STATE OF CHHATTISGARH
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October 9, 2018 |
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Y K PATEL Vs. BABLI DHRUV
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August 27, 2018 |
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YASHWANT KHUTIYA Vs. STATE OF CHHATTISGARH
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September 25, 2018 |
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YASHWANT KUMAR JAIN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
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April 20, 2018 |
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YASHWANT KUMAR LOHIYA Vs. STATE OF CHHATTISGARHLABIC
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October 10, 2018 |
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YATISH CHANDRA MADHARIYA Vs. UMEDILABIC
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October 24, 2018 |
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YOGENDRA CHANDRAKAR Vs. STATE OF CHHATTISGARH
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November 30, 2018 |
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YOGENDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
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January 16, 2018 |
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YOGENDRA TIWARI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION JANJGIR
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May 14, 2018 |
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YOGESH SINGH THAKUR Vs. STATE OF CHHATTISGARH
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January 10, 2018 |
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ZEBA MEMON Vs. STATE OF CHHATTISGARH
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August 20, 2018 |
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ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. STATE OF CHHATTISGARH
|
August 7, 2018 |
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ZILA SAHKARI KENDRIYA BANK MARYADIT, DURG (C.G.) Vs. STATE OF CHHATTISGARH AND OTHERS
|
January 19, 2018 |
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