REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A G KHAN S/O LATE KARIM KHAN Vs. STATE OF CHHATTISGARH	May 15, 2017
A K SHRIVASTAVA, S/O LATE S P SHRIVASTAVA Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA	August 28, 2017
A P NIRMAN PVT LTD , RAIPUR (CHHATTISGARH) Vs. STATE OF CHHATTISGARH AND OTHER	October 5, 2017
A. K. TEMBHEKAR Vs. STATE OF CHHATTISGARH	April 18, 2017
A.K.SHARMA, S/O. G.N. SHARMA Vs. STATE OF CHHATTISGARH	October 23, 2017
AAKESH KUMAR SINHA S/O NETRA KUMAR SINHA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE	August 21, 2017
AASHA MIRI D/O DHANSAY MIRI Vs. DAHRU RAM SAHU S/O LATE ASHARAM	November 15, 2017
AASIN BAI Vs. SANTOSH KUMAR SAHU	November 23, 2017
AATMA RAM YADAV Vs. STATE OF CHHATTISGARH	September 11, 2017
ABDUL MALIK Vs. STATE OF CHHATTISGARH AND OTHERS	November 16, 2017
ABDUL RASHID KHAN Vs. MAHIPAL SINGH	October 27, 2017
ABDUL SHAFIQ Vs. STATE OF C.G. & OTHERS	July 14, 2017
ABHISEK MOHANTY S/O BIBHUTI BHUSHAN MOHANTY Vs. STATE OF CHHATTISGARH	June 28, 2017
ABHISHEK SHARMA, S/O. SHRI CHHANNULAL SHARMA Vs. STATE OF CHHATTISGARH	March 17, 2017
ADITI SHAKAR D/O SHRI MAHENDRA SHANKAR Vs. K. RAMMURTI S/O SHRI K. ASHOK KUMAR	July 6, 2017
ADITYA SINGH S/O VIJAY KUMAR SINGH Vs. UNION OF INDIA THROUGH THE RAILWAY PROTECTION FORCE	August 18, 2017
AFROZ IQBAL,S/O MOHD. JAFARUDDIN Vs. RAGHUNATH GUPTA	October 4, 2017
AGARDAS S/O TIJRAM AGED Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE	February 28, 2017
AGARWAL GENERAL TRADING CO. Vs. GENERAL MANAGER, INDIAN OIL CORP. LIMITED	January 2, 2017
AGRAWAL FUELS, RAJNANDGAON (CG) Vs. STATE OF CHHATTISGARH AND ANOTHER	November 29, 2017
AGRAWAL GENERAL TRADING Vs. GENERAL MANAGER	March 23, 2017
AJAY Vs. STATE OF CHHATTISGARH	March 15, 2017
AJAY CHEMICALS Vs. STATE OF CHHATTISGARH	January 5, 2017
AJAY GUPTA S/O JAGARNATH GUPTA Vs. STATE OF CHHATTISGARH	January 25, 2017
AJAY KUMAR MISHRA Vs. STATE OF CHHATTISGARH & ANR	December 8, 2017
AJAY KUMAR REDDY & OTHERS Vs. STATE OF C.G. & OTHERS	July 19, 2017
AJEET KUMAR S/O MAHENDRA CHOUDHARY Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF COAL	November 23, 2017
AJIT BADA S/O RAMLAL BADA Vs. STATE OF CHHATTISGARH .	June 20, 2017
AJIT JAIN Vs. STATE OF CHHATTISGARH	October 26, 2017
AJIT KUMAR CHAKRADHARI Vs. STATE OF CHHATTISGARH	April 26, 2017
AJIT SINGH S/O SINGESHWAR Vs. STATE OF CHHATTISGARH S/O THROUGH- STATION HOUSE O	January 23, 2017
AKASH AGRAWAL Vs. STATE OF CHHATTISGARH	December 6, 2017
ALI NADEEM ZAIDI Vs. UNION OF INDIA AND OTHERS	September 18, 2017
ALKA PANT Vs. ABHISHEK JAISWAL	April 18, 2017
ALOK AGRAWAL AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS	November 3, 2017
AMAN SINGH CHANDRAKAR Vs. HARSHWARDHAN TIWARI	November 20, 2017
AMAR BAI W/O LOK KUMAR GRITLAHARE Vs. PRATIBHA PANAGAR W/O KANSHI PANAGAR	February 15, 2017
AMAR SAI S/O RAJRUP PANIKA Vs. SUSHILA BAI W/O LATE SANTRAM PANIKA	February 22, 2017
AMAR SIKDAR Vs. STATE OF CHHATTISGARH	August 23, 2017
AMARNATH Vs. STATE OF M.P.	August 22, 2017
AMBIKA PRASAD AGRAWAL, S/O RAMKUMAR AGRAWAL Vs. RAMKUMAR	July 21, 2017
AMIT KUMAR JAISWAL Vs. STATE OF CHHATTISGARH	August 22, 2017
AMIT KUMAR JAISWAL Vs. STATE OF CHHATTISGARH	August 22, 2017
AMIT KUMAR S/O TEEJRAM SATNAMI Vs. STATE OF CHHATTISGARH	February 15, 2017
AMIT RAI @ PALTU Vs. STATE OF CHHATTISGARH	May 17, 2017
AMIT SAHU S/O CHHEDILAL SAHU Vs. CHHAYA SAHU	February 7, 2017
AMRIKA BAI Vs. STATE OF CHHATTISGARH	June 19, 2017
AMRIT DHANSON Vs. STATE OF CHHATTISGARH	August 10, 2017
ANAND AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE	April 24, 2017
ANAND AGRAWAL, SON OF VIJAY AGRAWAL Vs. STATE OF CHHATTISGARH	March 28, 2017
ANAND KUNWAR Vs. CHAITRAM BEHRA	November 21, 2017
ANAND PRASAD GUPTA @ CHHOTU Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH	November 8, 2017
ANAND RAM @ ANAND YADAV Vs. STATE OF CHHATTISGARH	June 21, 2017
ANAND SINGH THAKUR, Vs. STATE OF CHHATTISGARH	August 16, 2017
ANANDRAM Vs. JHADURAM	January 10, 2017
ANANDRAM Vs. LAXMI BAI	September 5, 2017
ANIL Vs. STATE OF CHHATTISGARH	August 23, 2017
ANIL KUMAR DUBEY Vs. PRADEEP KUMAR SHUKLA	January 25, 2017
ANIL KUMAR JANGDE Vs. STATE OF CHHATTISGARH	November 30, 2017
ANIL KUMAR KOUND Vs. LOKNATH SAO	August 18, 2017
ANIL KUMAR SHUKLA Vs. STATE OF C.G. AND ANOTHER	September 15, 2017
ANIL KUMAR SINGH, Vs. UDDAMI VIKAS SANSTHAN MADHYA PRADESH	July 3, 2017
ANIL LAKDA S/O JULIUS LAKDA Vs. STATE OF CHHATTISGARH	March 3, 2017
ANIL MISHRA Vs. SAKSHI MISHRA	February 22, 2017
ANIL PANDA Vs. STATE OF C G	September 22, 2017
ANIL SINGH RAJPUT S/O KEJU SINGH RAJPUT Vs. STATE OF CHHATTISGARH	November 8, 2017
ANJALI GUPTA W/O UMESH GUPTA Vs. BALRAM GUPTA	June 21, 2017
ANJU KURRE W/O LT LAXMI KURRE Vs. RAMKUMAR VERMA S/O RAMPRASAD	September 18, 2017
ANJU PADDA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	October 9, 2017
ANKIT MLHOTRA Vs. STATE OF C.G.	October 11, 2017
ANNU KUMAR @ PURSHOTTAM Vs. STATE OF CHHATTISGARH	May 1, 2017
ANSHUL KUMAR BAFNA Vs. STATE OF CHHATTISGARH	May 23, 2017
ANUP KUMAR AGRAWAL S/O SANTILAL AGRAWAL Vs. SUSHILA W/O SANTLAL AGRAWAL	June 19, 2017
ANURADHA THAKUR Vs. AJAY SHRIVASTAVA	September 26, 2017
ARADHANA KANDE Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY	February 17, 2017
ARCHANA KHARE W/O PRADEEP KHARE Vs. STATE OF CHHATTISGARH THROUGH	February 10, 2017
ARJUN KUMAR S/O RAMKUMAR TANDON Vs. STATE OF CHHATTISGARH	July 6, 2017
ARJUNLAL DEWANGAN Vs. STATE OF CHHATTISGARH	November 24, 2017
ARUN YADAV @ DOMA Vs. STATE OF CHHATTISGARH	October 6, 2017
ARUNESH KANT SHRIVASTAV Vs. STATE OF CHHATTISGARH	February 21, 2017
ARVIND S/O MAHENDRA KHUNTE Vs. STATE OF CHHATTISGARH	May 17, 2017
ASHA CONSTRUCTION Vs. NTPC-SAIL POWER COMPANY PRIVATE LIMITED	May 19, 2017
ASHA SALIM KHAN AND OTHERS Vs. S.K. BUILD WORK PVT. LTD. DURG AND ANOTHER	October 4, 2017
ASHISH KEDIA Vs. STATE OF CHHATTISGARH	January 31, 2017
ASHISH KUMAR TAMBOLI Vs. STATE OF CHHATTISGARH	June 20, 2017
ASHISH SINHA Vs. STATE OF C.G.	October 6, 2017
ASHOK KUMAR GUPTA Vs. K.D. RESOURCES PRIVATE LIMITED	September 11, 2017
ASHOK KUMAR SAHU Vs. STATE OF CHHATTISGARH	September 23, 2017
ASHOK KUMAR SAHU Vs. STATE OF CHHATTISGARH	January 25, 2017
ASHUTOSH AGRAWAL Vs. GOVERNMENT OF INDIA	March 16, 2017
ASHVANI Vs. STATE OF CHHATTISGARH	January 18, 2017
ASHWANI NAYAK, W/O SANTOSH NAYAK Vs. NUPENDRA KUMAR S/O BEDNATH DESHUMH	May 1, 2017
ASHWIN SETHI @ TITU Vs. INDRAVEER SINGH BATRA S/O LATE GURUBAKSH SINGH BATRA	April 13, 2017
ASHWINI KUMAR PANDA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, SCHOOL ED	January 30, 2017
ASIATIC OXYGEN & ACETYLENE COMPANY LIMITED Vs. STATE OF CHHATTISGARH	October 24, 2017
ASIM DAS S/O SHANT MASIH DAS Vs. STATE OF CHHATTISGARH	April 3, 2017
ASLAM SHAHID KHAN AND ANOTHER Vs. JAGARNATH SUDHU RAM AND ANOTHER	September 20, 2017
ASMI RAUT Vs. STATE OF CHHATTISGARH	January 25, 2017
ASSISTANT COMMISSIONER OF INCOME Vs. CHHATTISGARH STATE WAREHOUSING CORPORATION	April 4, 2017
ASTHER PRADHAN W/O JEETWAHAN PRADHAN Vs. STATE OF CHHATTISGARH	April 20, 2017
AWADH KUMAR RAJWADE S/O JINDA LAL RAJWADE Vs. STATE OF CHHATTISGARH	May 25, 2017
AWDHESH DANDOTIYA Vs. STATE OF C.G. & OTHERS	February 1, 2017
AYODHYA SINGH Vs. STATE OF CHHATTISGARH	November 29, 2017
AYODHYA SINGH S/O NANDKESHWAR SINGH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION	November 29, 2017
AYODHYA SONI S/O BASUDEV SONI Vs. KISMATIYA W/O LATE JAGARNATH	August 10, 2017
B S TIRKI Vs. STATE GOVT OF CHHATTISGARH AND OTHERS	October 30, 2017
B.M.K. BAJPAI Vs. STATE OF CHHATTISGARH	August 25, 2017
BABITA Vs. MODPRASAD	September 12, 2017
BABITA NETAM Vs. STATE OF CHHATTISGARH AND OTHERS	August 29, 2017
BABITA W/O SHRI RAMKHILAWAN Vs. STATE OF CHHATTISGARH	February 23, 2017
BABLU ALIAS SEKH JALALUDDIN Vs. STATE OF CHHATTISGARH	January 6, 2017
BABULAL Vs. STATE OF CHHATTISGARH	April 11, 2017
BABULAL JAISWAL Vs. STATE OF CHHATTISGARH	April 11, 2017
BABULAL PARTHI Vs. STATE OF CHHATTISGARH	June 23, 2017
BABURAM Vs. STATE OF MADHYA PRADESH	March 27, 2017
BACHAN S/O LALMAN Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE	April 12, 2017
BADAN @ RAMBADAN, S/O RAMBRICHH Vs. STATE OF CHHATTISGARH	February 15, 2017
BAHARTEEN BAI IJARDAR Vs. STATE OF CHHATTISGARH	April 12, 2017
BAHORIKDAS MANIKPURI S/O DHUNARIDAS MANIKPURI Vs. STATE OF CHHATTISGARH	February 20, 2017
BAIJNATH PATEL S/O LATE SHRI PURAN LAL PATEL Vs. COLLECTOR, MAHASAMUND DISTRICT MAHASAMUND CHHATTISGARH AND OTHERS	February 9, 2017
BAIJNATH S/O RAMCHARAN Vs. RAM CHARAN S/O RAMGULAM	July 3, 2017
BAIJURAM @ BAIJNATH Vs. STATE OF CHHATTISGARH	January 19, 2017
BAISAKHU BARETH Vs. STATE OF CHHATTISGARH AND OTHERS	August 17, 2017
BAISAKHU RAM RAWATE Vs. STATE OF CHHATTISGARH	April 13, 2017
BAJAJ ALLIANZ GENERAL INSURANCE Vs. BALKESHARI	July 6, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. NILIMA WD/O SURAJ AGRAWAL	September 6, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. DILIP KUMAR	November 17, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, R Vs. SHEELMANI BANJARE AND OTHERS	December 7, 2017
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED, THROUGH B Vs. RAMSHILA BAI YADAV, W/O VIDESHI RAM YADAV	November 15, 2017
BAJAJ ALLIANZ INSURANCE COMPANY LTD., RAIPUR Vs. RAMESH SONI AND OTHERS	November 3, 2017
BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED Vs. DR. MANISHA GOYAL, W/O LATE DR. NARESH GOYAL	December 5, 2017
BAJARHIN BAI MAHETARU KEVAT AND ANOTHER Vs. R K SOLANKI, RAILWAY CONTRACTOR, RAIPUR AND OTHERS	July 26, 2017
BAJRANG AGRAWAL Vs. KUMARI BAI	October 26, 2017
BAJRANG LAL SEN Vs. A. RAJJAK DALLA AND OTHERS	October 30, 2017
BALDAU Vs. STATE OF MADHYA PRADESH	January 4, 2017
BALDAU ANANDARAM SAHU Vs. STATE OF MADHYA PRADESH, (CHHATTISGARH)	January 4, 2017
BALDAU SHARMA Vs. STATE OF CHHATTISGARH	January 24, 2017
BALGOVIND ALIAS GOVIND KHAMHANA SINGH GOND AND ANOTHER Vs. STATE OF CHHATTISGARH	October 31, 2017
BALI RAM Vs. STATE OF CHHATTISGARH	April 11, 2017
BALI RAM CHAURASIA Vs. STATE OF CHHATTISGARH	February 23, 2017
BALIRAM @ LAKHAN GOND Vs. STATE OF CHHATTISGARH	February 20, 2017
BALLA SATNAMI S/O MANGLU SATNAMI Vs. STATE OF MADHYA PRADESH	February 21, 2017
BALRAM Vs. SUSHMA	November 8, 2017
BALRAM Vs. SHUSHMA	January 25, 2017
BALRAM KRISHI (UTPAAD EVAM VIPANAN) Vs. STATE OF CHHATTISGARH	December 4, 2017
BALRAM SAHU @ BALLA Vs. STATE OF CHHATTISGARH	January 5, 2017
BALRAMPURI GOSWAMI Vs. STATE OF CHHATTISGARH	August 21, 2017
BANDELA ALPHONSUS Vs. REGIONAL DIRECTOR, DAV PUBLIC SCHOOLS	January 27, 2017
BANDHURAM BHATRA Vs. STATE OF CHHATTISGARH	November 25, 2017
BANSHI SHIKARI S/O PARDESHI SHIKARI Vs. STATE OF CHHATTISGARH	September 9, 2017
BANSHILAL Vs. STATE OF MADHYA PRADESH	January 4, 2017
BANSHILAL GOND Vs. STATE OF CHHATTISGARH	December 11, 2017
BANSHILAL PATEL Vs. STATE OF CHHATTISGARH	May 26, 2017
BARIKLAL KURRE Vs. STATE OF CHHATTISGARH	September 19, 2017
BARKHA SONI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, WOMENS AN	August 21, 2017
BARSADI Vs. STATE OF CHHATTISGARH	January 11, 2017
BARSURAM KOLA Vs. PRABHUNATH YADAV	September 15, 2017
BASANT KUMAR BHAGAT Vs. STATE OF C.G. & ORS.	March 28, 2017
BASANT KUMAR S/O BHRUWA DAS Vs. SUMAN MAHANT W/O SAMARU LAL	March 1, 2017
BASANT PANDE Vs. STATE OF CHHATTISGARH	October 9, 2017
BASANTI, W/O RANJEET SINGH Vs. STATE OF CHHATTISGARH, THROUGH- POLICE STATION- RA	February 16, 2017
BASTAR PARIVAHAN SANGH JAGDALPUR Vs. STATE OF CHHATTISGARH AND OTHER	September 12, 2017
BASURAM Vs. STATE OF CHHATTISGARH	May 31, 2017
BELASIYA BAI Vs. STATE OF CHHATTISGARH THROUGH P S MARVAHI	December 11, 2017
BEST SECURITY SERVICES, RAIPUR (C G ) Vs. CHHATTISGARH STATE ELECTRICITY POWER TRANSMISSION	March 8, 2017
BHAGAT RAM,S/O MANJHI Vs. RAHUL AGRAWAL,S/O RAJKUMAR AGRAWAL	October 12, 2017
BHAGIRATHI GANGARAM DEWANGAN Vs. STATE OF CHHATTISGARH	February 28, 2017
BHAGWAN DAS S/O. ADHERAM Vs. STATE OF CHHATTISGARH	February 27, 2017
BHAGWAN DAS UKEY Vs. STATE OF M P THROUGH SECRETARY, COMMERCIAL TAX DEP	November 9, 2017
BHAGWAN KUSHWAHA AND ANOTHER Vs. STATE OF C.G. AND OTHERS	July 27, 2017
BHAGWAN SINGH Vs. STATE OF CHHATTISGARH	January 5, 2017
BHAGWAN SINGH, S/O MOHAN SINGH RATHIYA Vs. STATE OF CHHATTISGARH	October 12, 2017
BHAGWAT PRASAD GUPTA S/O LATE JAGANNATH GUPTA Vs. STATE OF CHHATTISGARH	March 17, 2017
BHAGWAT PRASAD YADAV Vs. STATE OF CHHATTISGARH	May 8, 2017
BHARAT CYCLE STORES, THROUGH PARTNER IQBAL ALI Vs. UNION OF INDIA	April 6, 2017
BHARAT DAS, S/O ANJORVA SATNAMI Vs. STATE OF CHHATTISGARH	July 6, 2017
BHARAT EARTH MOVERS LTD. Vs. ADDITIONAL COMMISSIONER	August 23, 2017
BHARAT LAL BANJARE Vs. UNION OF INDIA	April 25, 2017
BHARAT LAL SHARMA AND ORS. Vs. MITHLESH SHARMA	October 10, 2017
BHARAT NISHAD Vs. STATE OF CHHATTISGARH	March 1, 2017
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER COMMERCIAL TAX VANIJYIK KAR BHAWAN	August 25, 2017
BHARAT SAHU, Vs. STATE OF CHHATTISGARH	May 25, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. CESTAT, NEW DELHI	March 30, 2017
BHARAT SEN, S/O MANNU SEN, CASTE NAI Vs. STATE OF CHHATTISGARH	August 2, 2017
BHARAT SINGH BAGHEL Vs. OMPRAKASH	April 12, 2017
BHARTI PRINTERS Vs. STATE OF CHHATTISGARH .	June 19, 2017
BHIKHAM RATHIYA S/O BICHIRAM RATHIYA Vs. STATE OF CHHATTISGARH	April 18, 2017
BHILAI WIRES LIMITED, (CHHATTISGARH) Vs. STATE OF CHHATTISGARH AND OTHERS	October 10, 2017
BHOJ RAM RAWAT Vs. STATE OF C.G.	March 20, 2017
BHOLA RAM PATEL Vs. STATE OF C.G. AND OTHERS	November 6, 2017
BHOLANATH NANDE Vs. SMT. SARJU NANDE	June 19, 2017
BHOLARAM AND OTHERS Vs. STATE OF C.G.	June 7, 2017
BHUKHAU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DONDH	November 21, 2017
BHUNESHWARI BAI Vs. STATE OF CHHATTISGARH	April 4, 2017
BHUPENDRA KUMAR SHARMA Vs. KALANDI BAI GIRIDHARILAL MISHRA AND OTHERS	September 4, 2017
BHUPENDRA KUMAR VERMA Vs. STATE OF CHHATTISGARH	August 8, 2017
BHUPESH BAGHEL S/O NAND KUMAR BAGHEL Vs. STATE OF CHHATTISGARH THROUGH CHIEF SECRETARY	March 22, 2017
BHUSHAN LAL DEWAGAN Vs. NIDHI DEWAGAN	July 17, 2017
BHUSHANLAL SAHU Vs. STATE OF CHHATTISGARH	March 21, 2017
BICHEM PONDI, S/O ERRA PONDI Vs. UNION OF INDIA	September 26, 2017
BILASPUR MUNICIPAL CORPORATION THROUGH ITS COMMISS Vs. MEINHARDT SINGAPORE PVT LTD	November 3, 2017
BILASPUR RAIPUR KSHETRIYA GRAMIN BANK Vs. AJAY KUMAR JAIN	August 17, 2017
BIMAL TOPPO, S/O RAMBIHARI TOPPO Vs. STATE OF CHHATTISGARH	November 3, 2017
BIRBAL RAM YADAV Vs. STATE OF CHHATTISGARH	May 12, 2017
BIRENDRA KUMAR LAKARA, S/O S LAKARA Vs. STATE OF CHHATTISGARH	April 6, 2017
BIRJHA BAI Vs. CHHANNU LAL SAHU	October 11, 2017
BISAHU RAM SAHU & ANOTHER Vs. STATE OF M.P. (NOW C.G.)	March 9, 2017
BISAMBHAR PRASAD VERMA (SINCE DEAD), THROUGH L RS Vs. SHARMILA MANDHANI AND OTHERS	September 7, 2017
BISESHAR Vs. STATE OF CHHATTISGARH	May 22, 2017
BISHAMBHAR Vs. STATE OF CHHATTISGARH	August 1, 2017
BISHRAM Vs. CG REVENUE BOARD	February 16, 2017
BISUN SINGH Vs. RATNI DEVI, WD/O LATE RAM SINGH GHANSI	August 1, 2017
BITANURAM Vs. STATE OF CHHATTISGARH	May 22, 2017
BLASIYUS KERKETTA Vs. DEEPMALA KERKETTA	March 7, 2017
BOARD OF SCHOOL & TECHNICAL EDUCATION (CG) BILASPU Vs. STATE OF CHHATTISGARH	September 26, 2017
BRANCH MANAGER Vs. CHANDBIWI	August 3, 2017
BRANCH MANAGER Vs. DHANAI BAI DHIMAR	November 27, 2017
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED OFFICE 13 Vs. KOUSHLENDRA KENVAT S/O GOVIND KENVAT	August 1, 2017
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DHANAI BAI DHIMAR AND OTHERS	November 27, 2017
BRANCH MANAGER, CHOLAMANDALAM GENERAL INSURANCE CO Vs. SADHURAM YADAV AND OTHERS	December 11, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BISHURAM SAHU	December 12, 2017
BRIJ LAL GOND S/O JIVANU RAM Vs. STATE OF CHHATTISGARH	September 9, 2017
BRIJESH AGRAWAL Vs. SOUTH EAST CENTRAL RAILWAY (SECR)	April 6, 2017
BRIJESH CHANDRAPAL SINGH Vs. STATE OF MADHYA PRADESH	April 18, 2017
BUDDHIRAJ Vs. STATE OF CHHATTISGARH	August 25, 2017
BUDHA Vs. STATE OF MADHYA PRADESH	April 26, 2017
BUDHRAM S/O. BHANWARSAI SATNAMI Vs. STATE OF CHHATTISGARH	November 20, 2017
BUDHRAM SAHU Vs. STATE OF CHHATTISGARH	March 22, 2017
BUDHRU Vs. STATE OF CHHATTISGARH	June 2, 2017
BUDHWAR S/O SHRI AMOL DAS Vs. STATE OF CHHATTISGARH	May 5, 2017
BUSHAN RAM URAON Vs. STATE OF CHHATTISGARH	March 16, 2017
C V BHAGVANT RAO Vs. UNION OF INDIA AND OTHERS	August 21, 2017
C.C.E., C. AND S.T., BILASPUR Vs. MARUTI CLEAN COAL AND POWER LTD.	January 31, 2017
C.L. ATHNAGAR & OTHERS Vs. HIRAMAN LAL SAHU	April 3, 2017
C.L. SAO Vs. CHAIRMAN, MADHYA PRADESH RAJYA KRISHI VIPNAN BOARD	June 21, 2017
C.R. TANDYA Vs. STATE OF C.G. & ORS.	May 3, 2017
CALCUTTA IRON AND STEEL COMPANY Vs. STEEL AUTHORITY OF INDIA LIMITED	October 4, 2017
CENTRAL MINE PLANNING & DESIGNING INSTITUTE LTD. & ANR. Vs. M/S TELEKRIK ELECTRICALS (NAGPUR) PVT. LTD.& ORS	June 28, 2017
CHAIN SINGH Vs. STATE OF CHHATTISGARH	May 2, 2017
CHAIRMAN, CHHATTISGARH STATE ELECTRICITY BOARD (NOW CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD.) Vs. VAASU RAM GUPTA	September 25, 2017
CHAITRAM CHAKRADHARI Vs. STATE OF MADHYA PRADESH	March 8, 2017
CHAMELI DEWANGAN Vs. STATE OF CHHATTISGARH	October 13, 2017
CHANDA SHUKLA Vs. SUDHIR PANDEY	November 16, 2017
CHANDRA KUMARI Vs. STATE OF CHHATTISGARH	January 31, 2017
CHANDRA NARAYAN DAS Vs. CHAND DEVI DAGA & OTHERS	February 2, 2017
CHANDRAHAS AND OTHERS Vs. BIRKUMAR AND ANOTHER	June 28, 2017
CHANDRAHAS SAHU Vs. AASMAT BAI	October 26, 2017
CHANDRAPAL GURUWANI S/O LATE MOHANLAL, AGED ABOUT 47 YEARS R/O TIRTHANI GALI, SARKANDA, DISTT. BILASPUR (CHHATTISGARH) Vs. SARASWATI BAI GURUWANI W/O LATE MOHANLAL GURUWANI, AGED ABOUT 75 YEARS	January 5, 2017
CHANDRASHEKAR TIWARI (DEAD) THROUGH LRS Vs. MAHENDRA JAIN	September 19, 2017
CHANDRASHEKHAR Vs. STATE OF CHHATTISGARH	November 28, 2017
CHANDRESH SAHU Vs. STATE OF CHHATTISGARH	May 19, 2017
CHANDRIKA PRASAD S/O BIHARI SAHU GATAPAR Vs. JAMUNABAI W/O SUDARSHAN GOND, TARRA, RIC BHOTHALI,	February 8, 2017
CHARAN SINGH DHURVE Vs. STATE OF CHHATTISGARH	September 27, 2017
CHARULATA GAJPAL Vs. STATE OF MADHYA PRADESH	February 14, 2017
CHATTISGARHI SAMAJ PARTY Vs. STATE OF CHHATTISGARH AND OTHERS	April 6, 2017
CHATURGUN RAM S/O SANTOSHI Vs. STATE OF CHHATTISGARH	May 2, 2017
CHEDILAL RATRE Vs. STATE AND ORS	January 31, 2017
CHETAN KURRE & OTHERS Vs. STATE OF C.G. & OTHERS	April 7, 2017
CHHATRAM S/O SITARAM YADAV Vs. STATE OF CHHATTISGARH	July 24, 2017
CHHATTISGARH PRADESH RICE MILLERS ASSOCIATION Vs. UNION OF INDIA	May 4, 2017
CHHATTISGARH RAJYA KRISHI VIPANAN BOARD KARMCHARI Vs. UNION OF INDIA, THROUGH SECRETARY	December 5, 2017
CHHATTISGARH STATE CIVIL SUPPLIES CORPN. Vs. COMMR. OF INCOME TAX	May 12, 2017
CHHATTISGARH STATE POWER GENERATION CO. LTD. Vs. CHHATTISGARH RAJYA ANUSUCHIT JAN JATI AYOG	September 7, 2017
CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED Vs. JOHRI LAL SHARMA	May 4, 2017
CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD Vs. MUNICIPAL CORPORATION JAGDALPUR AND OTHERS	November 20, 2017
CHHATTISGARH STATE WARE HOUSING CORPORATION THROUG Vs. LABOUR COURT, THROUGH ITS PRESIDING OFFICER	March 3, 2017
CHHATTISHARH STATE ELECTRICITY BOARD Vs. CHHATTISHARH HUMAN RIGHTS COMMISSION	November 7, 2017
CHHATTU RAM URAON S/O BALDU RAM URAON Vs. STATE OF C G THROUGH	May 22, 2017
CHHEDI LAL RATRE Vs. STATE OF MADHYA PRADESH THROUGH SECRETARY	May 10, 2017
CHHEDI LAL SAHU Vs. STATE OF CHHATTISGARH	August 29, 2017
CHHEDILAL GUPTA Vs. STATE OF MADHYA PRADESH	February 22, 2017
CHHOTU KHAN ALIAS MUSHTAK KHAN ALIAS KAJU KHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH	December 4, 2017
CHHUTTAN @ DEEPAK SINGH Vs. STATE OF CHHATTISGARH	April 4, 2017
CHIATRA Vs. BOARD OF REVENUE	October 3, 2017
CHIMAN YADAV Vs. STATE OF CHHATTISGARH	September 22, 2017
CHINTARAM Vs. STATE OF CHHATTISGARH	December 7, 2017
CHIRRU AGARIYA Vs. STATE OF CHHATTISGARH THROUGH POLICE OF POLICE	November 25, 2017
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. SMT. DEEPA DESHMUKH & OTHERS	April 6, 2017
CHOLAMANDLAM MS GENERAL INSURANCE COMPANY LTD Vs. MELA BAI KENWAT W/O REWARAM KENWAT	July 11, 2017
CHOTELAL NISHAD Vs. STATE OF C.G.	July 13, 2017
CHOUBERAM Vs. STATE OF MADHYA PRADESH	April 20, 2017
CITY MALL VIKASH PVT LIMITED Vs. PUNJAB NATIONAL BANK	August 31, 2017
COMMISSIONER CENTRAL EXCISE CUSTOMS & S TAX, RAIPU Vs. MAHAMAYA STEEL INDUSTRIES LTD SECTOR-C	January 18, 2017
COMMISSIONER CENTRAL EXCISE CUSTOMS & SERVICE TAX Vs. MARUTI CLEAN COAL & POWER LTD	January 31, 2017
COMMISSIONER CENTRAL EXCISE CUSTOMS AND SERVICE TA Vs. COSMOS CASTINGS (INDIA) LTD	April 7, 2017
COMMISSIONER CUSTOMS, CENTRAL EXCISE & SERVICE TAX BILASPUR Vs. SINGHAL ENTERPRISES PRIVATE LIMITED VILLAGE TARAIMAL	July 19, 2017
COMMISSIONER OF C. EX., CUS. & S.T. Vs. BHARAT ALUMINIUM COMPANY LTD.	February 2, 2017
COMMISSIONER OF C. EX., CUS. AND S. TAX, RAIPUR Vs. SHRI NAKODA ISPAT LTD.	January 30, 2017
COMMISSIONER OF CENTRAL EXCISE AND CUS., RAIPUR Vs. JAYASWAL NECO INDUSTRIES LTD.	July 10, 2017
COMMISSIONER OF CENTRAL EXCISE, CUS. AND S.T., RAIPUR Vs. HIRA FERRO ALLOYS LIMITED	April 11, 2017
COMMISSIONER OF CENTRAL EXCISE, CUS. AND S.T., RAIPUR Vs. BHILAI STEEL PLANT	July 4, 2017
COMMISSIONER OF CENTRAL EXCISE, CUS. AND S.T., RAIPUR Vs. GANESH BAKERS PVT. LTD.	August 21, 2017
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, RAIPUR Vs. SKS ISPAT & POWER LTD	June 21, 2017
COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TA Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LTD UNIT	September 13, 2017
COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TA Vs. GODAWARI POWER AND ISPAT LTD	May 8, 2017
COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE Vs. S K S ISPAT & POWER LTD SILTARA INDUSTRIAL AREA, P	April 3, 2017
COMMISSIONER, CUSTOMS, CENTRAL EXCISE & SERVICE TA Vs. ULTRA TECH CEMENT LTD HIRMI CEMENT WORKS	July 13, 2017
COMMR. OF C. EX. CUS.SERVICE TAX, RAIPUR Vs. MONNET ISPAT LTD.	November 21, 2017
COMMR. OF C. EX., CUS. AND S.T., RAIPUR Vs. SHIVALAYA ISPAT AND POWER PVT. LTD.	August 16, 2017
CRYSTAL INDIA INDUSTRIES Vs. CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	April 13, 2017
D L KHUNTE Vs. STATE OF CHHATTISGARH	November 29, 2017
D.C. UPADHYAY Vs. STATE OF CHHATTISGARH	May 3, 2017
D.D. BUILDERS LIMITED Vs. STATE OF CHHATTISGARH	March 10, 2017
DALEL SINGH YADAV, S/O MURITRAM YADAV Vs. BHUPENDRA KRISHNA TAMSKAR, S/O LATE K.D. TAMSKAR	February 7, 2017
DALJEET KAUR Vs. HARDEV SINGH	May 11, 2017
DAMESHWARRAM Vs. STATE OF C.G.	March 7, 2017
DANTESHWARI AGENCIES, RAIPUR (CG) Vs. REGIONAL LAB COMMISSIONER (CENTRAL) AUTHORITY UNDE	November 16, 2017
DARBARI Vs. ANNAPURNA BAI	September 12, 2017
DASHRATH SIDAR Vs. CHAMAN KUMAR SAHU	September 5, 2017
DAU SINGH @ NANHI S/O RAMSAI MANJHI Vs. STATE OF CHHATTISGARH	November 6, 2017
DAWOODI BOHRA SAMAJ Vs. GRAM PANCHAYAT SARGAWAN, THROUGH SARPANCH, NARAY	November 22, 2017
DAYA LAL PATEL, S/O NARAYAN BHAI Vs. STATE OF MADHYA PRADESH	August 11, 2017
DAYARAM @ DINESH KUMAR S/O SAJJAN SINGH THAKUR Vs. MANOHAR NETAM S/O RAMCHANDRA NETAM	December 7, 2017
DEENDAYAL CHANDRA Vs. STATE OF CHHATTISGARH	June 9, 2017
DEEPAK AGRAWAL, S/O RAJ KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH	March 3, 2017
DEEPAK DHALLA Vs. STATE OF CHHATTISGARH	November 29, 2017
DEEPAK KUMAR RATHORE S/O MEVARAM RATHORE Vs. GURUGHASIDAS VISHWAVIDYALAYA	July 19, 2017
DEEPAK SHAH Vs. CHHATTISGARH STATE ECONOMIC OFFENCE	October 11, 2017
DENA BANK Vs. INDRAJEET SINGH SOLANKI	April 25, 2017
DEPUTY DIRECTOR, BASIC SEED MULTIPLICATION AND TRA Vs. PRESIDING OFFICER, LABOUR COURT	November 8, 2017
DEV NARAYAN TIWARI S/O KRISHNANAND TIWARI Vs. JAIRAM SINGH	March 24, 2017
DEVARAM Vs. SOUTH EASTERN COALFIELDS LIMITED	February 13, 2017
DEVCHARAN S/O CHAITRAM AND ANOTHER Vs. RAJKUMAR S/O SANTRAM TEHARVANSH AND ANOTHER	November 7, 2017
DEVENDRA @ CHANDAN JAIN Vs. STATE OF CHHATTISGARH	October 26, 2017
DEVENDRA KUMAR Vs. STATE OF CHHATTISGARH	September 13, 2017
DEVENDRA KUMAR KOLHE Vs. STATE OF CHHATTISGARH	March 16, 2017
DEVENDRA KUMAR SHARMA Vs. JAKIR SAIYYAD S/O MUSTAFA SAIYYAD	October 11, 2017
DEVESH @ DIVESH KUMAR BAJAJ Vs. STATE OF CHHATTISGARH, THROUGH	December 15, 2017
DEVI PRASAD PANDEY Vs. STATE OF M.P.	July 31, 2017
DEVNATH DEWANGAN S/O TIJURAM DEWANGAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN	September 27, 2017
DEVNATH MANSARAM NISHAD Vs. STATE OF M.P.	January 5, 2017
DEVNATH MANSARAM NISHAD Vs. STATE OF M.P.	January 17, 2017
DEVSHREE BANDHE, W/O DINESH KUMAR BANDHE Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED	February 20, 2017
DHAKAD @ RAMLAL Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH	December 7, 2017
DHANANJAY DUBEY Vs. STATE OF CHHATTISGARH THROUGH SECRETARY	April 26, 2017
DHANANJAY KUMAR Vs. SOUTH EASTERN COALFIELDS LIMITED	March 10, 2017
DHANANJAY NIRMALKAR Vs. STATE OF CHHATTISGARH	May 2, 2017
DHANANJAY PATHAK Vs. STATE OF CHHATTISGARH	March 2, 2017
DHANAU DAS AND ANOTHER Vs. STATE OF M.P. (NOW C.G.)	November 16, 2017
DHANBAL @ DHANWAR BEHRA Vs. STATE OF CHHATTISGARH	February 28, 2017
DHANESH DWARIKA VERMA (KURMI) Vs. MANISHA DHANESH VERMA	August 3, 2017
DHANESH FINANCE AND LEASING PROPRIETOR ACCREDIT DISTRIBUTOR PVT. LTD. Vs. PUNIT RAM YADAV S/O KRIPA RAM YADAV	February 13, 2017
DHANIRAM ALIAS DHANIYA Vs. STATE OF CHHATTISGARH	February 14, 2017
DHANIRAM SAHU Vs. STATE OF CHHATTISGARH	March 9, 2017
DHANPATI BARIK, S/O HARI BARIK Vs. STATE OF MADHYA PRADESH	October 31, 2017
DHANWAR Vs. STATE OF CHHATTISGARH	March 6, 2017
DHANYA SOMAN Vs. STATE OF CHHATTISGARH	May 3, 2017
DHARAM PAL Vs. STATE OF CHHATTISGARH	August 21, 2017
DHARAMJEET S/O BHAJJU Vs. STATE OF CHHATTISGARH	October 9, 2017
DHARMENDRA KUMAR Vs. DISTRICT MAGISTRATE, RAIPUR & OTHERS	August 11, 2017
DHARMENDRA KUMAR Vs. STATE OF CHHATTISGARH	March 24, 2017
DHARMENDRA KUMAR SAHU Vs. SMT. GEETANJALI SAHU	July 19, 2017
DHIMRA SINGH DHURVE Vs. STATE OF CHHATTISGARH,	April 12, 2017
DHIRAJ KUMAR SHARMA ALIAS GOLU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE,	October 27, 2017
DHIRAJ LAL GOHIL Vs. PINGLA DEWANGAN	January 17, 2017
DHIRAJ SINGH Vs. STATE OF M. P.	March 1, 2017
DHONI @ DHUNI YADAV Vs. STATE OF CHHATTISGARH	September 16, 2017
DILARAM DEWANGAN AND OTHERS Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA, LTD., BHILAI, DISTRICT DURG (C.G.) AND OTHERS	November 1, 2017
DILBHARAN RAJWADE, S/O BAL SAI Vs. SHIV PRASAD	September 14, 2017
DILESH @ DILLU Vs. STATE OF CHHATTISGARH	May 16, 2017
DILIP HEDAU Vs. CHHATTISGARH HASTASHILP VIKAS BOARD	January 2, 2017
DILIP KUMAR @ CHHOTU Vs. STATE OF CHHATTISGARH	July 4, 2017
DILIP KUMAR RAJAK S/O BHAIYYALAL RAJAK Vs. STATE OF CHHATTISGARH	June 27, 2017
DINA, S/O MANGLA SATNAMI Vs. STATE OF CHHATTISGARH	April 27, 2017
DINESH @ DHARMUDAS WADHWANI Vs. PINKI WADHWANI	February 13, 2017
DINESH INFRASPROJECTS (P) LIMITED Vs. SOUTH EAST CENTRAL RAILWAY	April 28, 2017
DINESH JAISWAL Vs. BAJRANG SAHU AND ANOTHER	August 9, 2017
DINESH KUMAR SONI S/O LATE RAMJI PRASAD SONI Vs. STATE OF CHHATTISGARH	June 19, 2017
DINESH MISHRA Vs. UNION OF INDIA, THROUGH CUSTOM & SERVICE TAX DEPAR	April 26, 2017
DINESH SAHU Vs. STATE OF C.G.	November 24, 2017
DINESH VAISHNAV Vs. VIJAY KUMAR SEN	September 13, 2017
DINESHWAR PATEL S/O JANAKRAM PATEL Vs. STATE OF CHHATTISGARH S/O THROUGH - P S KAWARDHA	October 28, 2017
DISTRICT MARKETING OFFICER & OTHERS Vs. MEHNAT KASH VIPANAN SANGH & ANOTHER	January 4, 2017
DISTRICT MARKETING OFFICER, DURG, AND ANOTHER Vs. MEHANT KASH VIPANAN SANGH, DURG AND ANOTHER	January 4, 2017
DIVISIONAL RAILWAY MANAGER, SOUTH EAST CENTRAL RAILWAY & OTHERS Vs. PUBLIC UTILITY PERMANENT LOK ADALAT, BILASPUR & ANOTHER	January 4, 2017
DOKESWARI Vs. STATE OF CHHATTISGARH	August 16, 2017
DOMANLAL S/O LEKHRAM SAHU Vs. STATE OF CHHATTISGARH	February 21, 2017
DOMENDRA KUMAR MADHARIA Vs. STATE OF CHHATTISGARH	March 20, 2017
DR. ACHINTO CHAKRABORTY, S/O ABNI CHAKRABORTY Vs. CHAIRMAN & MANAGING DIRECTOR, STATE BANK OF INDIA	August 22, 2017
DR. CHOULESHWAR CHANDRAKAR Vs. SEEMA CHANDRAKAR	March 17, 2017
DR. THANESHWAR PATILA Vs. SMT. SAROJANI BANJARE AND OTHERS	May 18, 2017
DR.KRISHNA KUMAR KAWRE Vs. STATE OF C.G.& OTHERS	July 7, 2017
DR.MANJEET KAUR BAL Vs. BHAWANI SHANKAR TIWARI & ANOTHER	April 4, 2017
DR.MRS.MEENA GOYAL Vs. STATE OF C.G. & OTHERS	March 30, 2017
DUKALURAM SAHU Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE	December 11, 2017
DUKHIRAM KORI Vs. RAMNARAYAN	August 25, 2017
DULARI BAI Vs. STATE OF C.G. & ORS.	March 3, 2017
DUNSON BYAPAR PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 12, 2017
DURGA DEVI SONI AND OTHERS Vs. SHIV KUMAR PATEL AND OTHERS	October 31, 2017
DURGA PRASAD @ KAALU AND ANR. Vs. NILESH KUMAR AND ORS.	November 6, 2017
DURGA PRASAD GUPTA Vs. STATE OF CHHATTISGARH	April 11, 2017
DURGA PRASAD THAKURDIN GUPTA Vs. DHANMATIYA BAI WIDOW OF BIHARI AND OTHERS	November 14, 2017
DUSHYANT DANG Vs. JAIRAM DAS VERMA	December 5, 2017
DWARIKA KURRE, S/O DASRATH KURRE, AGED ABOUT 29 YEARS Vs. STATE OF CHHATTISGARH THROUGH S.H.O., PAMGARH, DISTRICT JANJGIR	January 12, 2017
EKAADASHIYA S/O CHHINTARAM SATNAMI Vs. STATE OF C.G.	September 9, 2017
EMMANUEL TIGGA S/O PIOUS ORAON Vs. JOVAKIM	October 24, 2017
EMPLOYEES STATE INSURANCE CORPORATION RAIPUR (CHATTISGARH) AND ANOTHER Vs. MOHAN JUTE MILLS LIMITED RAIGARH AND OTHERS	November 14, 2017
ENGINEERS INDIA TECHNICAL SERVICES Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, RAIPUR	June 20, 2017
ERA INFRA ENGINEERING LTD. Vs. STATE OF CHHATTISGARH	October 25, 2017
EXECUTIVE ENGINEER (O&M) DIVISION-1, CSPDCL Vs. SANJAY KEDIA, S/O PRAKASH CHANDRA KEDIA	July 31, 2017
F.U. SIDDIQUE (DEAD) Vs. STATE OF C.G.	November 16, 2017
FAGANURAM @ GOBHA Vs. STATE OF CHHATTISGARH	September 20, 2017
FAGU RAM Vs. STATE OF CHHATTISGARH THROUGH DM	August 17, 2017
FAGU RAM SINHA S/O LALTU RAM SINHA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFI	February 22, 2017
FANENDRA SINGH THAKUR Vs. KANTA BAI	November 1, 2017
FIRAT RAM SAHU S/O RAMSAI SAHU Vs. ASHOK KUMAR SAHU S/O SHYAM LAL SAHU	January 9, 2017
FIROJ KHAN S/O SIKANDAR KHAN Vs. BHARATLAL BANJARE (B.L.BANJARE)	February 2, 2017
FIROZ KHAN Vs. ABDUL GAFFAR KHAN	September 5, 2017
FIROZ KHAN S/O FARUKH KABADI Vs. STATE OF CHHATTISGARH	February 17, 2017
FIROZ RIZVI Vs. STATE OF C.G.	May 15, 2017
FIRTU RAM Vs. FIRATRAM KASHYAP AND ANOTHER	December 4, 2017
FORTUNE METALIKS LTD. Vs. STATE OF CHHATTISGARH	May 15, 2017
FULBAASAN Vs. PREM SINGH	August 24, 2017
FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs. YOGITA TANDAN	August 25, 2017
G C NAPIT Vs. STATE OF M P AND ORS	January 13, 2017
G H RAISONI FOUNDATION Vs. CHIEF COMMISSIONER OF INCOME TAX	May 4, 2017
G P ISPAT PRIVATE LIMITED Vs. AUTHORIZED OFFICER AND CHIEF MANAGER, STATE BANK O	August 30, 2017
G P TAMRAKAR, SON OF SAHEB LAL TAMRAKAR Vs. STATE OF CHHATTISGARH	July 18, 2017
GAJENDRA KOSARIYA Vs. STATE OF CHHATTISGARH	June 27, 2017
GAMBHIR SINGH GOND Vs. STATE OF CHHATTISGARH	October 10, 2017
GANESH RAM Vs. RAITU & OTHERS	January 3, 2017
GANGA RAM Vs. STATE OF C.G.	September 15, 2017
GANGA SAHU W/O DINESH SAHU Vs. STATE OF CHHATTISGARH	August 1, 2017
GANGARAM Vs. PRAVEEN KUMAR AND OTHERS	September 21, 2017
GANGARAM NAIK Vs. STATE OF CHHATTISGARH	May 15, 2017
GANGURAM Vs. STATE OF CHHATTISGARH	May 25, 2017
GANGWA @ SHIVNANDAN Vs. STATE OF CHHATTISGARH	September 19, 2017
GANPATI SOLVEX PRIVATE LIMITED, Vs. COMMERCIAL TAX OFFICER	August 4, 2017
GAURAV VISHWAKERMA Vs. STATE OF CHHATTISGARH	February 10, 2017
GAYATRI JAISWAL AND ANOTHER Vs. KAMLA BAI AND OTHERS	August 2, 2017
GEETABAI SAHU W/O JEEVRAKHAN SAHU Vs. STATE OF CHHATTISGARH	October 3, 2017
GENDU ALIAS GENDLAL ALIAS GENDRAM Vs. STATE OF CHHATTISGARH	December 4, 2017
GENERAL MANAGER Vs. R.S	August 28, 2017
GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD., CENTRAL ELECTRICAL AND MECHANICAL WORKSHOP PO : KORBA COLLIERY, DISTT : KORBA (C.G.) Vs. SHRI RAM BALI RAM, S/O LATE SHRI RAMDEO RAM, EX.SR.MECHANIC, QTRS. NO.IB/54, S.B.S. COLONY, PO: KORBA COLLIERY	January 3, 2017
GHANANAND SAHU S/O DAMAN LAL SAHU Vs. STATE OF CHHATTISGARH	February 22, 2017
GHANSHYAM KABOOTARA, S/O LAXMI NARAYAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH	October 23, 2017
GHASIN BAI Vs. KULDEEPAK VERMA	July 7, 2017
GHASIRAM (DEAD) THROUGH L.RS. & OTHERS Vs. SHASHI BHUSHAN & OTHERS	January 2, 2017
GHASIYA RAM RAUT S/O BHAGAT RAM RAUT Vs. STATE OF CHHATTISGARH	September 23, 2017
GHURTHU RAM Vs. STATE OF CHHATTISGARH	January 31, 2017
GIRDHARI @ GIRDHAR S/O MOHAR RAM BHUIHAR Vs. STATE OF CHHATTISGARH	September 5, 2017
GIRDHARI LAL RAHI, SON OF RAM GULAM RAHI Vs. STATE OF MADHYA PRADESH (NOW C G ) THROUGH SECRETA	October 31, 2017
GIRIJA PATEL Vs. STATE OF CHHATTISGARH	July 3, 2017
GIRIJA SHANKAR PATEL Vs. STATE OF CHHATTISGARH	August 24, 2017
GIRISH SHARMA Vs. STATE OF C.G.	April 11, 2017
GIRWARLAL CHAUHAN (DEAD) Vs. MAHETTARLAL ALIAS CHANDU (DEAD)	May 17, 2017
GOFELAL S/O PILARAM SATNAMI Vs. STATE OF CHHATTISGARH	July 6, 2017
GOLDEN TULIP STAR Vs. STATE OF CHHATTISGARH	April 13, 2017
GOPAL VERMA Vs. POONA BAI	September 6, 2017
GOPESHWAR S/O BADRI PRASAD SAHU Vs. BALRAM S/O FIRAT RAM SAHU	May 5, 2017
GOPI BHARGAV Vs. STATE OF CHHATTISGARH	March 28, 2017
GOPI PRASAD YADAV Vs. STATE OF CHHATTISGARH	October 4, 2017
GOPICHAND Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE	May 4, 2017
GORAKHNATH & OTHERS Vs. STATE OF M.P.	July 26, 2017
GORE LAL YADAV Vs. STATE OF CHHATTISGARH	August 8, 2017
GORELAL S/O DHANWAR Vs. STATE OF CHHATTISGARH	March 6, 2017
GOURI BAI Vs. SHYAM LAL PANIKA S/O CHHOTELAL PANIKA	September 4, 2017
GOURI BAI PATEL Vs. STATE OF CHHATTISGARH	May 19, 2017
GOVIND PRASAD SONI Vs. STATE OF CHHATTISGARH	January 11, 2017
GOVIND PRASAD, S/O CHHATLAL Vs. STATE OF CHHATTISGARH	April 28, 2017
GOVIND PRASHAD MISHRA Vs. STATE OF CHHATTISGARH	April 24, 2017
GRAM PANCHAYAT SAHASPANI TAHSIL-SARANGARH Vs. STATE OF CHHATTISGARH	April 27, 2017
GUHA RAM PORKIYA Vs. STATE OF CHHATTISGARH	April 17, 2017
GULAB SINGH MOHOBE Vs. STATE OF CHHATTISGARH AND ORS	August 9, 2017
GUNJAN KUMAR SINHA Vs. STATE OF CHHATTISGARH	September 6, 2017
GURU GHASIDAS VISHWAVIDYALAY Vs. DEEPAK KUMAR RATHORE	December 8, 2017
GURUBARU NAGVANSHI S/O PUNARAM NAGVANSHI Vs. STATE OF CHHATTISGARH	September 23, 2017
GYAN GANGA EDUCATIONAL ACADEMY Vs. CHIEF COMMISSIONER OF INCOME TAX	August 3, 2017
GYANATI DEVI WD/O JAIPRAKASH SINGH Vs. CHAIRMAN, M.P. ELECTRICITY BOARD (NOW C.G ELECTRICITY BOARD, RAIPUR) DISTT. RAIPUR (C.G.)	July 3, 2017
GYANCHAND JAIN Vs. STATE OF CHHATTISGARH	January 5, 2017
GYANDEVI SAHU WD/O RAMJI SAHU Vs. HARI RAM BAGHEL	January 27, 2017
H D F C ERGO GENERAL INSURANCE COMPANY LIMITED Vs. KUMARI BAI WD/O LATE HARAKH RAM	August 22, 2017
H R CHAUHAN, S/O LATE PUNI RAM CHAUHAN Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY	May 17, 2017
HALDHAR SAHU S/O ALEK RAM SAHU Vs. STATE OF CHHATTISGARH	December 14, 2017
HARI PRASAD POYA S/O SHRI GULAL Vs. HARILAL MARKAM S/O SHRI RAMSUNDAR MARKAM	February 27, 2017
HARI RAM Vs. GANESH	April 13, 2017
HARI SINHA @ HARI PRASAD SINGH Vs. GURUPAD SAMBHAV RAM & ORS.	November 8, 2017
HARIBHOOMI COMMUNICATIONS PVT. LIMITED Vs. PRESS COUNCIL OF INDIA	December 7, 2017
HARIOM INGOTS & POWER (P) LIMITED Vs. UNION OF INDIA	October 23, 2017
HARIRAM Vs. STATE OF C.G.	November 6, 2017
HARIRAM MERAWAI, S/O LATE JAGESH SINGH MERAWI Vs. STATE OF CHHATTISGARH THROUGH - P S SAHASPUR LOHAR	November 18, 2017
HARISH KUMAR PATEL Vs. STATE OF CHHATTISGARH	April 7, 2017
HARNARAYAN YADAV Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION AND OTHERS	April 19, 2017
HARNEET KAUR @ SHIKHA Vs. STATE OF CHHATTISGARH	May 19, 2017
HARPRASAD Vs. STATE OF MADHYA PRADESH	May 10, 2017
HAZI SAHBUDDIN QURESI Vs. MUNICIPAL CORPORATION RAIPUR AND OTHERS	August 23, 2017
HEERADAS Vs. STATE OF CHHATTISGARH	January 16, 2017
HEERALAL S/O CHAINURAM TELI Vs. HEERALAL S/O MOHANLAL TELI	November 10, 2017
HEMANT DHRITLAHARE Vs. STATE OF CHHATTISGARH	January 31, 2017
HEMANT KUMAR JANGADE Vs. SMT. SHARDA JANGADE	July 26, 2017
HEMANT KUMAR NEBHANI S/O LATE RAMESH KUMAR Vs. SUNY KUMAR TOLANI S/O KALTAR TOLANI	November 10, 2017
HEMANT KUMAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH	August 31, 2017
HEMLATA SAHU, WIFE OF SHRI S.N. SAHU Vs. STATE OF CHHATTISGARH	December 12, 2017
HEMRAM PATEL Vs. STATE OF C.G.	March 10, 2017
HETURAM, S/O. KALIKAT Vs. BHUTESHWAR, S/O. KAMAL SINGH	November 14, 2017
HIGH COURT OF CHHATTISGARH, BILASPUR (CG) Vs. CHHATTISGARH STATE AND ANOTHER	September 4, 2017
HIKMATUNISHA & OTHERS Vs. SUKHAMEN & OTHERS	January 2, 2017
HIRESH KUMAR Vs. STATE OF CHHATTISGARH	August 17, 2017
HIRMATI VIRTE Vs. FOOLKUNWAR MARAVI	February 13, 2017
HUMESHWAR @ DHODHIYA & ANOTHER Vs. STATE OF C.G.	July 10, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. NANSAI KASHYAP	October 10, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SHAILBALA SHRIVASTAVA	November 9, 2017
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. PHOOLMATI	October 9, 2017
ICICI LOMBARD, GENERAL INSURANCE COMPANY LIMITED Vs. YOGESH PANDEY	November 7, 2017
IN REFERENCE COURT ON ITS OWN MOTION (REGARDING DE Vs. STATE OF CHHATTISGARH	March 23, 2017
IN REFERENCE OF CHHATTISGARH Vs. LOCHAN SHRIVAS	November 17, 2017
INABA STEELS PVT. LTD. Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD.	November 3, 2017
INDERJEET SINGH Vs. NASIM MEMAN	March 28, 2017
INDIAN NATIONAL CONGRESS Vs. UNION OF INDIA	June 28, 2017
INDIAN NATIONAL CONGRESS THROUGH ITS STATE UNIT, CHHATTISGARH Vs. UNION OF INDIA THROUGH THE CABINET SECRETARY, GOVT. OF INDIA	April 28, 2017
INDIAN OIL CORPORATION LTD., (IBP DIVISION) Vs. REGIONAL PROVIDENT FUND COMMISSIONER, NAV BHARAT PRESS COMPLEX	April 7, 2017
INDRA BAI Vs. HIT NARAYAN SAHU S/O LALU SAHU	October 12, 2017
INDRA KUMAR Vs. STATE OF CHHATTISGARH	May 3, 2017
INDRAJEET SINGH AND ANOTHER Vs. RAJENDRA KUMAR SINGH AND ANOTHER	November 2, 2017
INDUSIND BANK LIMITED Vs. SUNIL KUMAR SAHU	April 3, 2017
INSHAR ALI Vs. STATE OF M.P.	May 31, 2017
INSURANCE COMPANY - FUTURE GENERAL INDIA INSURANCE COMPANY PVT. LTD. Vs. SMT. AMBIKA SAHU	November 6, 2017
ISPAT GODAWARI Vs. VIRENDRA KUMAR VERMA	October 26, 2017
ITWARI RAM KAWAR Vs. STATE OF CHHATTISGARH	April 19, 2017
IVRCL LTD. Vs. UNION OF INDIA	May 9, 2017
J K AGARWALA, ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA	August 25, 2017
JAGADHARI SINGH POTTAM Vs. MOHAN SINGH	November 6, 2017
JAGANNATH Vs. STATE OF CHHATTISGARH	September 5, 2017
JAGAT RAM(DIED)BY LRS. Vs. CHAIRMAN BOARD OF REVENUE&OTHERS	July 25, 2017
JAGDISH JOSHI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION DURG	November 11, 2017
JAGDISH NIRALA S/O KHOLBAHARA NIRALA Vs. STATE OF CHHATTISGARH	September 14, 2017
JAGESHWAR DHIWAR Vs. SALIM KHAN AND OTHERS	September 7, 2017
JAGESHWAR PRASAD SAHU S/O I R SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, FISHERIES	October 31, 2017
JAGJAHIR @ INDRAPAL Vs. STATE OF CHHATTISGARH	September 5, 2017
JAGMOHAN Vs. STATE OF CHHATTISGARH	April 10, 2017
JAGNNATH Vs. STATE OF CHHATTISGARH	December 14, 2017
JAI GOPAL SONI Vs. SHIVRAJ SINGH	May 11, 2017
JAI KISHAN S/O HARFUL LOHAR Vs. STATE OF C.G.	April 28, 2017
JAI SINGH EKAM AND ANOTHER Vs. HEMANT KUMAR SAHU AND OTHERS	September 5, 2017
JAI SINGH S/O. SHRI NANIRAM THAKUR Vs. STATE OF CHHATTISGARH	September 20, 2017
JAIKEY RAJPOOT Vs. STATE OF CHHATTISGARH	September 23, 2017
JAIN KUMAR SAHU Vs. STATE OF CHHATTISGARH	June 1, 2017
JAIPRAKASH SHUKLA Vs. STATE OF CHHATTISGARH	January 2, 2017
JAIRAM MANDAVI S/O LATE DHANSAY MANDAVI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE	July 6, 2017
JAIRAM SINGH Vs. MAMTA SINGH	September 5, 2017
JAISHRI KESHARWANI Vs. STATE OF CHHATTISGARH AND OTHERS	September 7, 2017
JAMALUDDIN Vs. STATE OF CHHATTISGARH	February 28, 2017
JAMDHAR Vs. STATE OF CHHATTISGARH,	May 29, 2017
JANGALSAI PANDO S/O MUNDA PANDO Vs. STATE OF CHHATTISGARH	September 9, 2017
JANGAM SADVALI Vs. STATE OF CHHATTISGARH THROUGH PS TARLAGUDA, DISTRI	November 14, 2017
JASWANT SINGH TYAGI Vs. STATE OF CHHATTISGARH	April 20, 2017
JAWAKIM XALXO S/O S. XALXO Vs. STATE OF CHHATTISGARH	March 29, 2017
JAY KUMAR PARASTE Vs. STATE OF CHHATTISGARH	April 12, 2017
JAYANT KUMAR PATLE S/O T L PATLE Vs. STATE OF CHHATTISGARH	November 3, 2017
JEETLAL BANJARE Vs. STATE OF CHHATTISGARH	January 13, 2017
JHANAKRAM Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	January 30, 2017
JHANGLURAM KHUNTE Vs. STATE OF CHHATTISGARH	April 19, 2017
JHULCHAND DUBEY Vs. STATE OF CHHATTISGARH	August 24, 2017
JHUMMAN LAL DEWANGAN Vs. STATE OF CHHATTISGARH	February 13, 2017
JINDAL STEEL AND POWER LTD. AND ANOTHER Vs. STATE OF CHHATTISGARH AND OTHERS	November 24, 2017
JITENDRA KUMAR Vs. STATE OF CHHATTISGARH	November 28, 2017
JITENDRA KUMAR BARETH Vs. STATE OF CHHATTISGARH	March 1, 2017
JITENDRA KUMAR SIDAR Vs. STATE OF CHHATTISGARH	March 6, 2017
JIVRAKHAN LAL VERMA, S/O SHRI BHULAU RAM VERMA Vs. STATE OF CHHATTISGARH	February 6, 2017
JMS MINING SERVICES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH	January 13, 2017
JMS MINING SERVICES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH	May 15, 2017
JOGENDRO MAHKUL Vs. STATE OF CHHATTISGARH THROUGH - STATION HOUSE OFFI	May 24, 2017
JOGINDER SINGH Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED	January 30, 2017
JOHAR SINGH S/O TIHAR SINGH GOND Vs. STATE OF CHHATTISGARH	September 8, 2017
JOYAL BECHAK Vs. SUBHASH SAWAL AND ANOTHER	June 20, 2017
JUGAL SINGH Vs. STATE OF CHHATTISGARH THROUGH	July 27, 2017
JUGRAM BAGHEL AND ANOTHER Vs. STATE OF CHHATTISGARH AND OTHERS	December 4, 2017
JYOTI BHATARIYA Vs. STATE OF C.G.	September 5, 2017
JYOTI PRATAP SINGH S/O BEER SAI Vs. STATE OF CHHATTISGARH	April 25, 2017
K K GUPTA Vs. STATE OF CHHATTISGARH, THROUGH PRINCIPAL SECRETARY	October 12, 2017
K. R. SHENDE S/O RAMCHAND SHENDE Vs. STATE OF CHHATTISGARH	September 14, 2017
K. S. SUJEETH Vs. STATE OF CHHATTISGARH	April 13, 2017
K.F. FAZALUDDIN FAROOQUI Vs. SHRI JAYANT MITRA	March 17, 2017
KAILASH BIHARI KAUSHIK Vs. BHAGWATI JAISWAL	June 29, 2017
KAILASH ENTERPRISES Vs. UNION OF INDIA, THROUGH COMMISSIONER OF CENTRAL EX	February 8, 2017
KALI BAI W/O SITA RAM KASAR Vs. UNION OF INDIA	September 22, 2017
KALI RAM Vs. STATE OF CHHATTISGARH	October 10, 2017
KALLU @ PREMNATH Vs. STATE OF C.G.	March 7, 2017
KAMAL NARAYAN SAHU Vs. STATE OF CHHATTISGARH	January 31, 2017
KAMINI VERMA Vs. STATE OF CHHATTISGARH	May 10, 2017
KAMLA BAI DANSENA AND OTHERS Vs. SUBRAN DANSENA	September 25, 2017
KAMLESH KHARE S/O BAINLAL KHARE Vs. STATE OF CHHATTISGARH	October 24, 2017
KAMLESH S/O RAMNATH YADAV Vs. LAXMI RAJAK S/O PANCHRAM RAJAK	October 13, 2017
KAMLESH SHARMA Vs. STATE OF C.G. AND OTHERS	September 13, 2017
KAMLESHKUMAR Vs. STATE OF C.G. & OTHERS	March 24, 2017
KAMLESHWAR VISHWAKARMA Vs. STATE OF C.G.	July 5, 2017
KANHAIYALAL DUBEY S/O HARDEV PRASAD DUBEY Vs. DAYAL TIWARI S/O KUNJRAM TIWARI	June 20, 2017
KANSHI RAM NISHAD Vs. STATE OF CHHATTISGARH	November 4, 2017
KARAN BAI D/O. MOHSAI Vs. STATE OF CHHATTISGARH	February 8, 2017
KARAN SINGH KARASOLIA S/O LATE MISARI LAL KARASOLI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CHAKR	July 10, 2017
KARMURAM NETAM Vs. STATE OF CHHATTISGARH	February 16, 2017
KARNAIL SINGH, AGED 63 YEARS, S/O LATE SHRI GURDIT SINGH, R/O DM QTR.NO.1/C, BISHRAMPUR COLLIERY, POST BISHRAMPUR COLLIERY, PS BISHRAMPUR, DISTT. SARGUA (NOW SURAJPUR) (C.G.) Vs. THE GENERAL MANAGER, BISHRAMPUR AREA OF SECL, POST BISHRAMPUR COLLIERY, DISTT. SARGUJA (NOW SURAJPUR) (C.G.)	March 17, 2017
KARTIK Vs. STATE OF CHHATTISGARH	August 28, 2017
KARTIK RAM DEVANGAN Vs. STATE OF CHHATTISGARH	December 9, 2017
KARVY STOCK BROKING LIMITED Vs. MOHAMMAD ASHRAF KHAN	August 25, 2017
KASHIRAM SAHU AND ANOTHER Vs. RAMESAR ALIAS RAMESHWAR SAHU AND OTHERS	September 12, 2017
KASIM ALI Vs. STATE BANK OF INDORE	March 10, 2017
KASTURI SINGH Vs. ASHOK YADAV S/O KANHAIYA LAL YADAV	November 3, 2017
KAUSHAL KISHORE DUBEY Vs. SHIVRAM MISHRA	November 28, 2017
KAUSHAL KISHORE YADU Vs. STATE OF CHHATTISGARH	March 3, 2017
KAUSHAL KISHORE YADU Vs. STATE OF CHHATTISGARH	September 15, 2017
KAUSHAL SURYAVANSHI Vs. SANDEEP CHANDEL S/O RAM SINGH	September 18, 2017
KAUSHIK GHOSH S/O. B.N. GHOSH Vs. XO FOOTWEAR PVT. LTD.	December 14, 2017
KAVITA SINGH Vs. VASANT KUMAR SINGH	February 13, 2017
KEDARNATH @ RAJU Vs. STATE OF CHHATTISGARH	November 1, 2017
KESHWAR RAM BHAGAT Vs. STATE OF CHHATTISGARH	November 8, 2017
KHAIRUN BIBI Vs. IMTIYAZ ANSARI	July 6, 2017
KHEMRAJ PATEL Vs. STATE OF CHHATTISGARH	April 17, 2017
KHIKHRAM, S/O LATE BADRI PRASAD Vs. RAJ KUMAR @ KANSHIRAM, S/O TUMNATH	February 3, 2017
KHILESHWARI BAI Vs. R.K.M. POWER ZEN PVT. LTD.	July 4, 2017
KHITIBHUSHAN SINGH DANSENA Vs. STATE OF CHHATTISGARH	March 23, 2017
KHORBAHRA SAHU Vs. URMILA DEVI SAHU	February 22, 2017
KHULRAM (KHUL SINGH) S/O. RAJARAM Vs. SUKBATI D/O SAMARU RAM GOND	February 3, 2017
KISHORCHANDRA RAOLO Vs. JAYPAL KAUR	August 1, 2017
KISHORI PRASAD SAHU Vs. JOINT REGISTRAR	March 16, 2017
KISMAT DHANWAR Vs. STATE OF CHHATTISGARH	November 25, 2017
KMC CONSTRUCTION LIMITED Vs. STATE OF CHHATTISGARH	August 4, 2017
KOUSHAL KUMAR GOVIND ADITYA Vs. KISHANLAL GOVIND ADITYA AND OTHERS	September 12, 2017
KOUSHILYA BAI SAHU AND OTHERS Vs. RAVIRAJ KESHAVRAM SAHU AND OTHERS	November 2, 2017
KRISHNA AGRAWAL Vs. STATE OF MADHYA PRADESH	December 6, 2017
KRISHNA CHANAY Vs. STATE OF CHHATTISGARH	March 6, 2017
KRISHNA KUMAR Vs. STATE OF CHHATTISGARH	August 28, 2017
KRISHNA KUMAR KAWRE Vs. STATE OF CHHATTISGARH	July 7, 2017
KRISHNA KUMAR SAHU Vs. UNION OF INDIA	August 24, 2017
KRISHNA KUMAR SAHU S/O LATE KACHCHAN SAHU Vs. BASANT KUMAR S/O PURAN LAL SAHU	February 10, 2017
KRISHNA S/O RAMDAS PANARIYA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MARVA	November 6, 2017
KRISHNA VISHWAS S/O. LATE SAHDEO Vs. STATE OF CHHATTISGARH	March 8, 2017
KRISHNABAI AND OTHERS Vs. STATE OF C.G.	July 25, 2017
KU. DHANESHWARI THAKUR Vs. STATE OF CHHATTISGARH	March 17, 2017
KU. TEMIN, DAUGHTER OF BHUKAN ALIAS BHUPENDRA KUMAR DEWANGAN Vs. BHUKAN ALIAS BHUPENDRA KUMAR, SON OF MANGLOO RAM DEWANGAN	September 8, 2017
KUMAR ALIAS HARI KUMAR, S/O ANOOP RAM Vs. STATE OF CHHATTISGARH	October 27, 2017
KUMAR SINGH ALIAS KUMAR BABA Vs. STATE OF CHHATTISGARH	February 16, 2017
KUMARI JYOTI RAMKRISHNA MAHANT Vs. SHIVMURAT SINGH AND OTHERS	September 22, 2017
KUMBH LAL PATEL S/O LATE DULARWA PATEL Vs. JAGGU RAM S/O RAMDAS HALBA	November 6, 2017
KUNTI W/O LATE MEWALAL Vs. GHOORSAI S/O PURSHOTAM	May 5, 2017
KUNWAR LAL, S/O MILAU SATNAMI Vs. STATE OF CHHATTISGARH	April 26, 2017
KURAMI GANGA Vs. STATE OF CHHATTISGARH	June 5, 2017
KUSHAL KUMAR Vs. STATE OF CHHATTISGARH	August 11, 2017
KUVARIA BAI Vs. STATE OF MADHYA PRADESH	August 22, 2017
KYMORE ENGINEERING WORKS PVT LTD Vs. STATE OF CHHATTISGARH	August 2, 2017
L.P.TIWARI Vs. STATE OF C.G.&OTHERS	August 31, 2017
LAKHU @ LOKNATH Vs. STATE OF CHHATTISGARH	October 6, 2017
LAL KUMAR PATEL & OTHERS Vs. BANSAL INFRATEK & COMPANY & ANOTHER	May 19, 2017
LAL SAI Vs. STATE OF CHHATTISGARH	August 30, 2017
LALA @ RAJKUMAR S/O NAKCHHED Vs. STATE OF CHHATTISGARH	September 26, 2017
LALARAM PALI Vs. STATE OF CHHATTISGARH THROUGH P S BEMETARA	January 30, 2017
LALBAHADUR SINGH, S/O RAM PRASAD Vs. STATE OF CHHATTISGARH	June 21, 2017
LALCHAND SEN S/O. BAPU SEN Vs. STATE OF CHHATTISGARH	October 28, 2017
LALIT KUMAR KANWAR Vs. HARVINDER SINGH	October 23, 2017
LALIT SINGH Vs. SMT. RAJ KUMARI	July 3, 2017
LALITA NISHAD Vs. STATE OF CHHATTISGARH	February 13, 2017
LALITA SINGH Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD	October 12, 2017
LALLU SAHU Vs. STATE OF CHHATTISGARH, THROUGH ITS PRINCIPAL SECRE	April 13, 2017
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR	November 16, 2017
LATA KOSLE Vs. DEVDAS S/O UDHORAM KOSLE	May 3, 2017
LATA W/O TAL SINGH Vs. TAL SINGH DAHRE	February 27, 2017
LATE BHAJAN BAI (SINCE DEAD) Vs. DILSAI S/O DEVSAI	January 12, 2017
LAXMAN Vs. STATE OF M.P.	November 24, 2017
LAXMAN Vs. STATE OF CHHATTISGARH	August 3, 2017
LAXMAN @ JATI YADAV Vs. STATE OF CHHATTISGARH	May 11, 2017
LAXMI GHUDASWAR Vs. STATE OF CHHATTISGARH	April 6, 2017
LAXMI NARAYAN SHARMA Vs. STATE OF CHHATTISGARH	June 22, 2017
LAXMIKANT HARLALKA Vs. FIROZ KHAN	May 2, 2017
LAXMIKANT KOKA Vs. STATE OF CHHATTISGARH	September 18, 2017
LAXMIKANT TAYWADE Vs. MUNICIPAL CORPORATION,RAJNANDGAON&OTHERS	August 4, 2017
LAXMIN BAI Vs. SAMARU	January 30, 2017
LEBEYAN S/O ATIRAM MUNDA ISAI Vs. STATE OF CHHATTISGARH	October 7, 2017
LEELADHAR AND OTHERS Vs. BHUWANLAL AND OTHERS	May 12, 2017
LIC OF INDIA Vs. PREM CHAND SHUKLA	March 3, 2017
LOCHAN SINGH VERMA S/O GANPAT VERMA Vs. STATE OF CHHATTISGARH THROUGH PS BEMETARA	July 31, 2017
LOMAN GOND, S/O GENDRAM GOND Vs. STATE OF MADHYA PRADESH	December 5, 2017
M M QURASHI Vs. STATE AND ORS	February 7, 2017
M.A. BUILDERS Vs. UNION OF INDIA	May 19, 2017
M/S FARUQ ANWAR CO. Vs. M/S DHADIWAL SALES ENTERPRISES	October 31, 2017
M/S LANCO AMARKANTAK POWER LTD. Vs. SOUTH EASTERN COALFIELDS LIMITED	November 21, 2017
M/S MAA JAY AMBEY RICE MILL, NEORA Vs. M.P. CIVIL SUPPLY CORPORATION LTD. & ORS.	June 30, 2017
M/S SHIVAM INFRASTRUCTURE Vs. SOUTH EAST CENTRAL RAILWAY (SECR)	November 10, 2017
M/S SUNIL STEELS PROP. SUNIL REROLLERS & STEELS PVT. LTD. AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS	February 23, 2017
M/S. ASHA CONSTRUCTION Vs. NTPC-SAIL POWER COMPANY PVT. LTD. & ANOTHER	May 19, 2017
M/S. HORA TRANSPORT COMPANY PVT. LTD. Vs. GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA	June 30, 2017
M/S. IND SYNERGY LTD. Vs. STATE OF C.G. & OTHERS	May 3, 2017
M/S. MCNALLY BHARAT ENGINEERING CO. LTD., KOLKATA AND ANOTHER Vs. STEEL AUTHORITY OF INDIA, CHHATTISGARH	January 11, 2017
M/S. RAJLAXMI ENTERPRISES Vs. M/S. MONNET ISPAT & ENERGY LTD.	March 9, 2017
M/S. SHARDA ENGINEERING CONTRACTORS Vs. SOUTH EAST CENTRAL RAILWAY (CONSTRUCTION BRANCH)	May 16, 2017
M/S. VINAY RICE INDUSTRIES Vs. STATE OF C.G. & OTHERS	August 4, 2017
MADAN @ JITENDRA Vs. STATE OF CHHATTISGARH	April 11, 2017
MADANLAL, S/O LAXMAN SAHU Vs. STATE OF MADHYA PRADESH	May 12, 2017
MADHU DEVI MISHRA Vs. STATE OF CHHATTISGARH	September 19, 2017
MADHUBALA BANJARE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	January 24, 2017
MADHUBAN VEHICLES AND FERTILIZERS PRIVATE LIMITED, Vs. DISTRICT MAGISTRATE, DURG	August 16, 2017
MADHUBAN VEHICLES AND FERTILIZERS PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA	September 8, 2017
MADHUKAR DWIVEDI Vs. STATE OF CHHATTISGARH	March 23, 2017
MADHUKAR DWIVEDI AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.	October 10, 2017
MADHURI BAI Vs. SAHEB DAS	March 9, 2017
MAHADEO KATULKAR Vs. HONBLE HIGH COURT OF CHHATTISGARH	October 6, 2017
MAHADEV LOGISTICS Vs. CUS. AND C. EX. SETTLEMENT COMMISSION, NEW DELHI	April 12, 2017
MAHAVEER CHANDRAKAR Vs. STATE OF C.G.	July 19, 2017
MAHENDRA SINGH GHURWA Vs. STATE OF CHHATTISGARH	November 11, 2017
MAHESH ALIAS MAHAT RAM SAHU Vs. STATE OF M P	February 22, 2017
MAHESH GIRI S/O SHRI S.R. GIRI Vs. THE STATE OF MADHYA PRADESH	February 15, 2017
MAHESH KUMAR GONNADE S/O SHRI A.G. GONNADE Vs. STATE OF CHHATTISGARH	January 9, 2017
MAHESH RAM PATEL Vs. HEMLAL SAHU AND OTHERS	August 29, 2017
MAHESHRAM PATEL Vs. STATE OF CHHATTISGARH	May 26, 2017
MAHESHWAR LAL JATWAR Vs. STATE OF CHHATTISGARH	September 19, 2017
MAKHAN LAL Vs. STATE OF C G	October 27, 2017
MALAWATI SAHU Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	November 7, 2017
MAMTA SHARMA W/O SHRI SANJAY SHARMA Vs. STATE OF CHHATTISGARH	March 31, 2017
MAMTA SINGH THAKUR W/O Vs. CHITRABHUWAN SINGH THAKUR S/O	August 31, 2017
MAMTA, W/O SHRI RAMESH Vs. KISHORE KUMAR S/O SHANKERLAL NAMDEO	May 12, 2017
MAN INDUSTRIES (INDIA) LTD. Vs. PUNJAB NATIONAL BANK & ORS.	December 5, 2017
MAN SINGH GOND Vs. STATE OF M.P.	November 24, 2017
MANAGER, FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER, LABOUR COURT	April 10, 2017
MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED DIVISIONAL OFFICE Vs. ANJORA BAI W/O KRISHNA RAJAK	July 5, 2017
MANAGING DIRECTOR, UDYAMI VIKAS SANSTHAN & OTHERS Vs. BHADRU & ANOTHER	March 8, 2017
MANAK LAL SON OF BALDU RAM GAADAA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE STATION, THANA	March 1, 2017
MANGAL SINGH @ MANGE Vs. STATE OF CHHATTISGARH	August 9, 2017
MANGALRAM S/O. SADHURAM MAHAR Vs. STATE OF CHHATTISGARH	September 1, 2017
MANGALU SAHU Vs. BOARD OF REVENUE	February 10, 2017
MANGLI BAI W/O LATE BUDHRAM Vs. STATE OF CHHATTISGARH	September 16, 2017
MANHARAN RAJWADE Vs. STATE OF CHHATTISGARH	September 25, 2017
MANI RAM Vs. STATE OF C.G.	November 16, 2017
MANIK MEHTA Vs. UCO BANK & OTHERS	March 2, 2017
MANILAL PATEL Vs. STATE OF CHHATTISGARH	June 27, 2017
MANISH @ MANIRAM DHIMAR Vs. STATE OF CHHATTISGARH	April 7, 2017
MANISH AGRAWAL Vs. STATE OF C.G. AND OTHERS	September 20, 2017
MANISH PARMANAND NAYAK Vs. STATE OF CHHATTISGARH	September 26, 2017
MANISH PRAKASH SAVAL Vs. NEHA RANI SAVAL	February 27, 2017
MANJEET SINGH THAKUR Vs. STATE OF C.G. & OTHERS	March 16, 2017
MANJU GOYAL AND OTHERS Vs. SANTOSH GUPTA	July 25, 2017
MANNURAM VERMA Vs. STATE OF CHHATTISGARH	September 8, 2017
MANOJ CHOUBEY Vs. STATE OF CHHATTISGARH THROUGH POLICE OUTPOST-NAILA	November 30, 2017
MANOJ KUMAR AND OTHERS Vs. STATE OF C.G.	July 13, 2017
MANOJ KUMAR GUPTA Vs. STATE OF CHHATTISGARH	January 13, 2017
MANOJ KUMAR SHUKLA Vs. LEELABAI KOTHARI AND OTHERS	June 30, 2017
MANOJ KUMAR VERMA Vs. STATE OF CHHATTISGARH	May 18, 2017
MANOJ PURI GOSWAMI Vs. DEV KUMAR KANWAR	February 8, 2017
MANOJ VERMA Vs. STATE OF CHHATTISGARH	September 4, 2017
MANRAKHAN DEWANGAN Vs. STATE OF CHHATTISGARH AND OTHERS	October 13, 2017
MANRAKHAN S/O SHRI GANPATI PRASAD SHARMA Vs. STATE OF CHHATTISGARH	September 7, 2017
MANRAKHAN, S/O PUNBA MARAR Vs. STATE OF CHHATTISGARH	November 4, 2017
MANU @ MANSU Vs. STATE OF CHHATTISGARH	September 9, 2017
MANU GUNU @ ITWARI BHAINA Vs. STATE OF CHHATTISGARH	March 22, 2017
MATHURA PRASAD KAUSHIK Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE	June 20, 2017
MATUSHRI TRADING COMPANY, CHHATTISGARH Vs. DEAN (CIMS) CHHATTISGARH INSTITUTE OF MEDICAL SCIE	September 8, 2017
MAUJIRAM @ MUNJI RAM, S/O DHAN SINGH SAHU Vs. STATE OF CHHATTISGARH	June 23, 2017
MAXI KUJUR Vs. STATE OF C.G.	April 12, 2017
MEENA DEVI VASTRAKAR W/O PRABHULAL VASTRAKAR Vs. STATE OF CHHATTISGARH	August 3, 2017
MEERA DEVI Vs. SUSHILA BAI	January 12, 2017
MEETHU SODHI, S/O SANDHYA SODHI Vs. STATE OF CHHATTISGARH	November 4, 2017
MEHARBAN SINGH Vs. STATE OF C.G. AND OTHERS	August 24, 2017
MEHATRIN BAI W/O LATE RAMSWARUP NIRMALKAR Vs. SANJU BELDAR S/O BHARAT BELDAR	February 22, 2017
MEHATTAR DAS @ GANGA MAHANT Vs. STATE OF CHHATTISGARH	September 1, 2017
MEHATTAR PANDO S/O SUKHNATH PANDO Vs. STATE OF CHHATTISGARH	June 29, 2017
MEHATU RAM Vs. STATE OF CHHATTISGARH	August 16, 2017
MEHENDRA SINGH RAJPAL Vs. RAJESH KUMAR JAGATRAMKA	August 16, 2017
MEHTAB SINGH @ MUNNA Vs. STATE OF CHHATTISGARH	November 7, 2017
MINOTI CHAKROVORTY Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD	October 24, 2017
MITHILESH KUMAR S/O KESHAV PRASAD PANDEY Vs. STATE OF CHHATTISGARH AND OTHERS	August 4, 2017
MITHLESH SAHU Vs. STATE OF CHHATTISGARH	August 17, 2017
MITHLESH SHRIVASTAVA Vs. STATE OF CHHATTISGARH	April 28, 2017
MOHAMMAD HASNAIN BARKATI Vs. STATE OF CHHATTISGARH	January 30, 2017
MOHAMMAD NISAR S/O MOHAMMAD ALAM MUSALMAN Vs. STATE OF CHHATTISGARH	August 4, 2017
MOHAMMAD SIRAJ JINDRAN Vs. STATE OF CHHATTISGARH & OTHERS	January 24, 2017
MOHAMMAD YUNUS KHAN Vs. STATE OF CHHATTISGARH	January 4, 2017
MOHAN Vs. STATE OF CHHATTISGARH	November 1, 2017
MOHAN @ MOHAN SINGH JANGDE Vs. STATE OF CHHATTISGARH	March 1, 2017
MOHAN JUTE MILL LIMITED Vs. RAM PRATAP TIWARI	August 3, 2017
MOHAN KRISHNA Vs. KARUNA LATA	August 18, 2017
MOHANLAL SINHA Vs. VENKAT LAXMI	November 30, 2017
MOHANLAL SINHA Vs. VENKAT LAXMI	November 30, 2017
MOHD ANJAR AND ORS Vs. STATE OF C G	November 7, 2017
MOHD MUSA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE,	May 2, 2017
MOHD VAKEEL ABDUL JALEEL AND ANOTHER Vs. STATE OF CHHATTISGARH	September 26, 2017
MOHD. ARSHAD KHAN Vs. C.B.I. & ORS	August 31, 2017
MOHD. KHAN ALIAS TETKU Vs. STATE OF CHHATTISGARH	September 9, 2017
MOHD. MUJIB S/O BUDHAN ANSARI Vs. STATE OF CHHATTISGARH	September 25, 2017
MOHD. VAKEEL,S/O ABDUL JALEEL Vs. STATE OF CHHATTISGARH	September 26, 2017
MOHD.IRSHAD, S/O ABDUL KAYYUM Vs. MOHD.RIYAZ, S/O LATE ILYAAS	April 26, 2017
MOHRI BAI SAHALRAM Vs. SAMWARTI SAMOOH DEV STHANAM SEWA SAMITI MAHUWATOLI	October 30, 2017
MOONLIGHT AGENCY Vs. STATE OF CHHATTISGARH	May 12, 2017
MOTILAL RAJWADE Vs. STATE OF CHHATTISGARH	November 25, 2017
MOTILAL, S/O BUNDRAM Vs. STATE OF CHHATTISGARH	September 13, 2017
MS. PRIYATAM CHEMICALS PVT. LTD., RAIPUR Vs. CHATT. RAJYA SAHKARI VIPANAN SANGH MARYADIT, JAGDALPUR	April 28, 2017
MUKESH DAS S/O AMAR DAS Vs. STATE OF CHHATTISGARH	December 14, 2017
MUKESH KUMAR Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE	April 11, 2017
MUKESH KUMAR @ KHANNA Vs. STATE OF CHHATTISGARH	July 3, 2017
MUKESH KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH	July 3, 2017
MUKESH KUMAR RAI Vs. UNION OF INDIA	March 22, 2017
MUNESHWAR PAL S/O SHITAL PAL Vs. SMT. RAJKUMARI PAL W/O MUNESHWAR PAL	August 30, 2017
MURLI MAHANT S/O LATE LALDAS Vs. STATE OF CHHATTISGARH	April 27, 2017
NAGAR PANCHAYAT Vs. BASANT LAL DHRUV	March 3, 2017
NAGAR PANCHAYAT Vs. RAM SWAROOP RATHORE	March 3, 2017
NAND KUMAR BAGHEL Vs. STATE OF CHHATTISGARH	August 31, 2017
NANDJIT PRAZAPATI S/O RAMCHANDRA PRAJAPATI Vs. STATE OF CHHATTISGARH	September 11, 2017
NANDU VERMA & ANR. Vs. STATE OF C.G.	May 26, 2017
NANHE LAL KAUSHAL S/O DEVI DAYAL KAUSHAL Vs. STATE OF CHHATTISGARH	August 8, 2017
NANHE SINGH Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETY DISTT	December 7, 2017
NANKU RAM CHANDRAKAR Vs. STATE OF CHHATTISGARH	April 20, 2017
NARAD ALIAS NARENDRA TAMRAKAR Vs. STATE OF CHHATTISGARH	November 1, 2017
NARAD SAHU Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION	October 12, 2017
NARAYAN DAS GANDI Vs. STATE OF CHHATTISGARH	February 1, 2017
NARAYAN DEVANGAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	September 19, 2017
NARAYAN PRASAD AND ORS Vs. STATE OF M P	January 20, 2017
NARAYAN PRASAD AND OTHERS Vs. STATE OF CHHATTISGARH	October 26, 2017
NARAYAN PRASAD DEWANGAN Vs. NISHANT AHMED JUNJANI	August 2, 2017
NARAYAN SINGH LANGE Vs. STATE OF MADHYA PRADESH	May 1, 2017
NARAYAN SINGH LANGE S/O DURJAN SINGH Vs. STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETAR	May 1, 2017
NARAYANLAL CHARMAR Vs. STATE OF CHHATTISGARH	October 28, 2017
NARBADIYA BAI AND OTHERS Vs. BAHORAN BAGHEL AND ANOTHER	October 31, 2017
NARENDRA KUMAR PARAKH S/O SHRI PANCHILAL JI PARAKYH Vs. UMASHANKAR SHRIVASTAVA (NOW DEAD)	February 12, 2017
NARENDRA VERMA Vs. STATE OF CHHATTISGARH	January 30, 2017
NARESH BAGHEL S/O SAMPAT BAGHEL Vs. STATE OF CHHATTISGARH	September 23, 2017
NARESH KUMAR Vs. STATE OF CHHATTISGARH	April 3, 2017
NARESH KUMAR, S/O LAKHAN LAL Vs. STATE OF CHHATTISGARH	November 15, 2017
NARSINGH S/O LAKHANLAL Vs. STATE OF CHHATTISGARH	February 20, 2017
NASIR KHAN, S/O ISMAIL KHAN Vs. STATE OF CHHATTISGARH	February 27, 2017
NASREEN BEGAM D/O LATE ABDUL MAZID KHAN Vs. STATE OF CHHATTISGARH	November 7, 2017
NATIONAL FEDERATION OF FARMER PROCUREMENT PROCESSING Vs. STATE OF CHHATTISGARH	June 27, 2017
NATIONAL INSURANCE CO. LTD. Vs. RAM TAHAL DWEDI & OTHERS	August 2, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. UTTARA BAI SAHU	November 10, 2017
NATIONAL INSURANCE COMPANY LIMITED, CHHATTISGARH Vs. RITU DUBEY AND OTHERS	October 27, 2017
NATIONAL INSURANCE COMPANY LIMITED, GONDIA Vs. GIRISH CHANDRA SHARMA	January 20, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. SAHDEV NIRMALKAR	July 3, 2017
NATIONAL THERMAL POWER CORPORATION LTD., KORBA Vs. B.K. MISHRA AND OTHERS	August 9, 2017
NATURAL ORES PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX I, RAIPUR	January 24, 2017
NAVDEEP GUPTA Vs. RAMPYARE GUPTA	August 31, 2017
NAVDURGA ISPAT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, C. EX. AND S.T., RAIPUR	August 24, 2017
NAVEEN KUMAR GUPTA Vs. TAJ AHMED JULAHA @ TAJ AHMED ANSARI	December 11, 2017
NAVNEET SINGH @ TIGER @ RAVI SINGH Vs. STATE OF CHHATTISGARH	February 9, 2017
NAWAL KISHORE AGRAWAL Vs. COMMISSIONER OF INCOME TAX, RAIPUR AND OTHERS	November 8, 2017
NAYAN DUTTA S/O LATE TARA DUTTA Vs. STATE OF CHHATTISGARH	June 21, 2017
NEEL KANTH,S/O MAHATTAR DHRUV Vs. STATE OF CHHATTISGARH	October 5, 2017
NEELAM SINGH Vs. STATE OF CHHATTISGARH	February 27, 2017
NEELKANTH YADAV Vs. STATE OF CHHATTISGARH	February 16, 2017
NEETA MISHRA Vs. LIFE INSURANCE CORPORATION OF INDIA	February 23, 2017
NEETA SONI Vs. CENTRAL BUREAU OF INVESTIGATION	January 11, 2017
NEHA SOHIL SHARMA Vs. SOHIL RAMLUBHAYA SHARMA	September 11, 2017
NEHRU DAS PADWAR Vs. STATE OF CHHATTISGARH	April 13, 2017
NEHRU RAJ S/O LATE RAM PRASAD Vs. STATE OF CHHATTISGARH THROUGH PS ARJUNI	February 2, 2017
NEM SINGH Vs. STATE OF MADHYA PRADESH	March 8, 2017
NEMESHWARI BAI AND OTHERS Vs. BALIRAM SAHU AND OTHERS	October 27, 2017
NESTLE INDIA LIMITEDRAJPUT Vs. STATE OF CHHATTISGARH	May 17, 2017
NETRAM SAHU Vs. STATE OF C.G.	May 26, 2017
NEW INDIA ASSURAMCE CO LTD Vs. SMT. SHYAMLATA PAL & OTHERS	May 17, 2017
NEW INDIA ASSURANCE CO LTD , KORBA (C G ) Vs. BHAGWAT SINGH AND OTHERS	September 11, 2017
NIDA NAZ D/O SHAHJADE EZAZ Vs. SHAHJADE EZAZ S/O GULAM FARUQ	October 13, 2017
NIKHIL KUMAR SUSHMAKAR Vs. STATE OF CHHATTISGARH	March 1, 2017
NIRAJ KUMAR SINGH Vs. STATE OF CHHATTISGARH	February 15, 2017
NIRANJAN KOLTA Vs. STATE OF MADHYA PRADESH	August 29, 2017
NIRMAL ANAND Vs. STATE OF CHHATTISGARH	October 25, 2017
NIRMALA DEVI Vs. STATE OF CHHATTISGARH	June 2, 2017
NIRMALA PATEL Vs. STATE OF CHHATTISGARH	February 28, 2017
NIRMALA SAHU, W/O VIKRAM SAHU Vs. STATE OF CHHATTISGARH	April 6, 2017
NIRUPAMA BAJPAI D/O LATE GAYAPRASAD BAIPAI Vs. JUGAL KISHORE GILDA	July 27, 2017
NISHA, W/O NANDKISHOR GAJBHIYA Vs. NANDKISHOR GAJBHIYA, S/O LATE DHURAN LAL GAJBHIYA	July 20, 2017
NITIN DIXIT, S/O M.P. DIXIT Vs. CENTRAL INFORMATION COMMISSION	November 9, 2017
NITIN KUMAR SHUKLA Vs. NEHA PANDEY (SHUKLA)	October 12, 2017
NITIN SINGHVI Vs. STATE OF CHHATTISGARH	April 27, 2017
NITIN SINGHVI Vs. UNION OF INDIA AND OTHERS	August 18, 2017
NOHARU, S/O MAHADEV THETHWAR Vs. STATE OF CHHATTISGARH	March 23, 2017
NUTAN KHUSHBU VINOD SINGH Vs. SOUTH EASTERN COAL FIELDS LTD SURGUJA, CHHATTISGAR	July 13, 2017
OM PRAKASH SAHU Vs. STATE OF MADHYA PRADESH	March 7, 2017
OM PRAKASH WARE Vs. STATE OF CHHATTISGARH	April 24, 2017
OMKAR SINGH S/O RATAN SINGH Vs. RAJENDRA AGRAWAL S/O LATE P.R. AGRAWAL	March 17, 2017
ORIENTAL INSURANCE CO LTD , BHILAI (C G ) Vs. SANTOSHI BAI TAKESHWAR SAHU AND OTHERS	November 6, 2017
ORIENTAL INSURANCE CO. LTD Vs. BHAGWATI SAHU	August 16, 2017
ORIENTAL INSURANCE CO. LTD. Vs. KUMARIRENU SAHU AND OTHERS	October 30, 2017
ORIENTAL INSURANCE CO. LTD. Vs. BHAGWATI SAHU	August 16, 2017
ORIENTAL INSURANCE CO. LTD. Vs. GOPI YADAV	October 12, 2017
ORIENTAL INSURANCE CO.LTD. Vs. NESAT PARVEEN	November 29, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. JIVRAKHAN LAL VERMA	August 31, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHAITRAM PATEL S/O PALTURAM PATEL	September 11, 2017
ORIENTAL INSURANCE COMPANY LIMITED, (NOW CHHATTISG Vs. TRANSPORT CORPORATION OF INDIA LIMITED, M P (NOW C	October 27, 2017
ORIENTAL INSURANCE COMPANY LIMITED, RAIGARH (C.G.) Vs. DEEPAK KUMAR GUPTA AND OTHERS	December 8, 2017
ORIENTAL INSURANCE COMPANY LIMITED, THROUGH DIVISI Vs. GULABA BAI	October 3, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. KAWASI KAMALO	November 8, 2017
ORIENTAL INSURANCE COMPANY LTD., DURG, CHHATTISGARH Vs. AARTI KAHAR (BHOI) AND OTHERS	November 16, 2017
ORISSA CONCRETE Vs. UNION OF INDIA	August 11, 2017
ORISSA CONCRETE & ALLIED INDUSTRIES LIMITED Vs. UNION OF INDIA	November 3, 2017
P. N. UPADHYAY Vs. STATE OF CHHATTISGARH	August 1, 2017
P.K.DAMODARAN, Vs. STATE OF C.G.	August 3, 2017
PADUM SINGH SIDAR & ANOTHER Vs. STATE OF C.G.	April 3, 2017
PAHRU RAM Vs. STATE OF CHHATTISGARH	May 22, 2017
PALENDRA KUMAR ALIAS PALEN Vs. STATE OF CHHATTISGARH	June 22, 2017
PALESHWAR DEWANGAN Vs. SWEZAL DEWANGAN	April 3, 2017
PANCHAM DHOBI Vs. STATE OF CHHATTISGARH	November 9, 2017
PANIK RAM SATNAMI, SON OF PREMLAL SATNAMI Vs. STATE OF CHHATTISGARH THROUGH P S BILAIGARH	May 30, 2017
PANKAJ SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY	October 25, 2017
PAPPU GOND Vs. GOVERNMENT OF INDIA	December 4, 2017
PARASRAM S/O PARMANAND PATEL Vs. CHUDAMANI, S/O SUKHIRAM SAO	February 20, 2017
PARDESHI S/O PITAMBER Vs. STATE OF MADHYA PRADESH THROUGH P S AKALTARA	May 29, 2017
PARMESHWAR BAGHEL Vs. STATE OF CHHATTISGARH	April 12, 2017
PARVEZ AHMAD S/O. AAJIMUL HAQ KHAN Vs. STATE OF CHHATTISGARH	September 22, 2017
PAVITRA RAI CHOUDHARY Vs. MANIRAM S/O HARIRAM	October 30, 2017
PAWAN BATRA S/O SHRI RAVI BATRA Vs. STATE OF CHHATTISGARH	April 11, 2017
PAWAN KUMAR PANDEY Vs. STATE OF CHHATTISGARH	December 12, 2017
PAWAN MADAME S/O SAWAN MADAME Vs. STATE OF CHHATTISGARH	January 13, 2017
PAWAN NISHAD S/O RAMLAL NISHAD Vs. STATE OF CHHATTISGARH	September 23, 2017
PAWAN OJHA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	April 12, 2017
PEELA SINGH Vs. DILEEP KUMAR	November 13, 2017
PEELA SINGH, S/O INDER SINGH GOND Vs. DILEEP KUMAR, S/O KANGALU RAM DHANKAR	November 13, 2017
PEELADAS S/O ZHUMUK SATNAMI Vs. STATE OF CHHATTISGARH	October 10, 2017
PEER ARSHID IQBAL @ ASHU Vs. STATE OF CHHATTISGARH	November 29, 2017
PERMANAND Vs. STATE OF CHHATTISGARH	September 15, 2017
PHOOL BAI Vs. KIRTAN S/O MAHANGU LODHI	March 6, 2017
PHOOLCHAND SETHIYA Vs. STATE OF CHHATTISGARH	August 18, 2017
PHOOLSAI & OTHERS Vs. STATE OF C.G.	April 4, 2017
PINTU @ PRAVEEN KHANNA Vs. STATE OF CHHATTISGARH	September 12, 2017
PITAMBAR & ANOTHER Vs. STATE OF C.G.	January 3, 2017
PITAMBAR S/O GURUDAYAL KHAIRWAR Vs. STATE OF CHHATTISGARH	September 20, 2017
PITAMBER S/O SHRI PARETAN SAHU Vs. STATE OF CHHATTISGARH	April 28, 2017
PITAR BAI WD/O LATE PREM LAL KEWAT Vs. LAXMAN CHANDRA S/O LATE PHOOLSAI CHANDRA	July 20, 2017
POLLY CHAKRABORTY Vs. CHHATTISGARH RAJYA SAHKARI BANK MARYADIT	April 18, 2017
POLLY CHAKRABORTY Vs. CHHATTISGARH RAJYA SAHKARI BANK MARYADIT	September 6, 2017
POOJA BAJAJ, D/O TEJ KUMAR BAJAJ Vs. STATE OF CHHATTISGARH	May 16, 2017
POOJA VERMA Vs. STATE OF CHHATTISGARH	January 24, 2017
POORAN S/O LATE RAMLAL DHOBI Vs. SANT RAM	September 4, 2017
POORNIMA PUSHPAKAR Vs. STATE OF CHHATTISGARH	April 7, 2017
POSHANLAL VERMA, S/O JAGATRAM VERMA Vs. CHAIRMAN, STATE INDUSTRIAL COURT	May 22, 2017
PRABHAT @ PRABHAS CHATURVEDI Vs. SURESH, S/O GOPI KUMAR	August 30, 2017
PRABHU @ PRABHU DAS TANDON @ RAMU Vs. STATE OF CHHATTISGARH	October 7, 2017
PRADEEP KUMAR XESS Vs. STATE OF CHHATTISGARH	July 6, 2017
PRADEEP UPADHYAY Vs. UNION OF INDIA	March 22, 2017
PRAKASH KASHYAP Vs. STATE OF CHHATTISGARH AND OTHERS	August 29, 2017
PRAKASH VERMA Vs. STATE OF CHHATTISGARH	November 20, 2017
PRAMILA BARMAN W/O RAM KHILAWAN BARMAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY	November 13, 2017
PRAMOD KUMAR PATHAK Vs. ASHOK KUMAR PANDA	February 1, 2017
PRASEN SINGH KSHATRIYA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY	May 8, 2017
PRASHANT SHUKLA S/O SHIV SHANKER SHUKLA Vs. STATE OF CHHATTISGARH, THROUGH-SECRETARY, SCHOOL E	February 14, 2017
PRATAP RAI AHUJA (CHAUDHARY) Vs. JAI BHAGWAN AGRAWAL AND OTHERS	December 13, 2017
PRAVEEN KUMAR JAIN, SON OF SHRI PRAKASHCHAND JAIN Vs. SMT. ANJALI JAIN, WIFE OF PRAVEEN JAIN	May 17, 2017
PREAMLAL & ANOTHER Vs. STATE OF C.G.	March 23, 2017
PREM PRAKASH Vs. GENERAL MANAGER	September 8, 2017
PREM SINGH S/O NIJAM SINGH Vs. AERAM	November 20, 2017
PREM SINGH, S/O BODHAN GOND Vs. STATE OF MADHYA PRADESH	August 1, 2017
PREMCHAND AGRAWAL Vs. STATE OF CHHATTISGARH	February 28, 2017
PREMCHAND S/O UTTAR LODHI Vs. SUKHCHAIN S/O SAKHARAM LODHI	April 24, 2017
PREMLATA SHRIVAS Vs. SOUTH EASTERN CENTRAL RAILWAY	November 23, 2017
PRESIDENT/SECRETARY Vs. SMT. GULAB PANDEY	March 9, 2017
PRINCIPAL COMMR. OF CE, RAIPUR Vs. VIKAS METALLIKS AND ENERGY LTD.	September 11, 2017
PRITAM SINGH Vs. STATE OF CHHATTISGARH	February 1, 2017
PRITPAL SINGH Vs. UNION OF INDIA	August 16, 2017
PRIYADARSHINI GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH	October 4, 2017
PRIYANKA AND OTHERS Vs. SAKHARAM AND OTHERS	October 10, 2017
PUBLIC INFORMATION OFFICER, HIGH COURT OF CHHATTIS Vs. CHHATTISGARH INFORMATION COMMISSION	November 30, 2017
PUKRAM S/O MANIRAM Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFIC	April 21, 2017
PUNIT RAM S/O JATI RAM Vs. STATE OF CHHATTISGARH	December 14, 2017
PURAN BHAGAT PANJWANI Vs. ANIL KUMAR JAIN & OTHERS	January 27, 2017
PURAN CHAND Vs. STATE OF CHHATTISGARH	August 22, 2017
PURAN YADAV Vs. STATE OF CHHATTISGARH	June 8, 2017
PURENDRA KUMAR CHANDRAVANSHI Vs. STATE OF CHHATTISGARH	February 10, 2017
PURUSHOTTAM SAO Vs. STATE OF C.G. & ORS.	July 11, 2017
PURUSHOTTAM SAO Vs. STATE OF CHHATTISGARH	November 21, 2017
PURUSHOTTAM YADAV Vs. STATE OF CHHATTISGARH	August 17, 2017
PUSHPA BAHADUR Vs. STATE OF CHHATTISGARH	January 24, 2017
PUSHPA SAHU, W/O GANESH SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	February 14, 2017
PUSHPRANJAN KUMAR SEN Vs. STATE OF CHHATTISGARH	February 9, 2017
PYARELAL Vs. STATE OF CHHATTISGARH	November 25, 2017
PYARELAL AND ANOTHER Vs. SOUTH EASTERN COALFIELDS LTD. AND OTHERS	September 11, 2017
PYARELAL SAHU Vs. STATE OF CHHATTISGARH	April 19, 2017
R D TRIPATHI S/O SITA RAM TRIPATHI Vs. PRESIDING OFFICER, LABOUR COURT, DURG (CG) AND ORS	October 25, 2017
R S BAJWA & COMPANY, THROUGH R S BAJWA Vs. STATE OF CHHATTISGARH THR - SECRETARY, DEPARTMENT	May 12, 2017
R. K. PANDEY Vs. STATE OF CHHATTISGARH	April 19, 2017
RADHA BAI Vs. RAJESH KUMAR	August 16, 2017
RADHA BAI W/O. HARIVANSH Vs. STATE OF CHHATTISGARH	March 2, 2017
RADHA DEVI Vs. CHIEF GENERAL MANAGER, SECL AND OTHERS	November 6, 2017
RADHA KRISHNA TANDON Vs. STATE OF C.G. AND OTHERS	July 31, 2017
RADHA MOHAN PANDEY Vs. STATE OF MADHYA PRADESH	May 11, 2017
RADHESHYAM ALIAS RADHELAL YADAV Vs. STATE OF CHHATTISGARH	November 4, 2017
RADHESHYAM KASHYAP ALIAS RADHE Vs. STATE OF CHHATTISGARH	February 20, 2017
RAGHU RAM Vs. STATE OF M.P.	May 31, 2017
RAGHUNANDAN SINGH CHANDEL Vs. STATE OF CHHATTISGARH	April 13, 2017
RAGHUNATH @ BHAGAT @ MANDIPIHA Vs. STATE OF CHHATTISGARH	September 16, 2017
RAGHUNATH SINGH S/O AMRIT SINGH Vs. STATE OF M P THROUGH POLICE STATION MANENDRAGARH D	March 3, 2017
RAHUL SOMANI S/O SHRI PAWAN KUMAR SOMANI, AGED ABOUT 32 YEARS Vs. RAMGOPAL SOMANI S/O LATE SHRI GANESH NARAYAN, AGED ABOUT 53 YEARS	January 6, 2017
RAHUL TIWARI S/O DHANESHWAR TIWARI Vs. STATE OF CHHATTISGARH	August 2, 2017
RAIPUR BOTTLING COMPANYBHATIA Vs. STATE OF CHHATTISGARH	August 23, 2017
RAJ KUMAR Vs. STATE OF CHHATTISGARH	August 28, 2017
RAJ KUMAR @ BADE GUDDU YADAV Vs. STATE OF CHHATTISGARH	May 16, 2017
RAJ KUMAR BHARADWAJ Vs. SMT. KARUNA BHARADWAJ	January 10, 2017
RAJ KUMAR, Vs. STATE OF CHHATTISGARH	May 25, 2017
RAJ SURYAWANSHI & ANOTHER Vs. STATE OF CHHATTISGARH	January 27, 2017
RAJA @ JAI SHARMA S/O LATE JAI PRAKASH SHARMA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CIVIL	January 18, 2017
RAJA @ MOHANLAL Vs. STATE OF CHHATTISGARH	January 17, 2017
RAJA BABU Vs. STATE OF CHHATTISGARH	January 9, 2017
RAJA CHANDU MONGRE Vs. STATE OF CHHATTISGARH	October 5, 2017
RAJAN KUMAR GUPTA Vs. GURJEET KAUR BAJWA	May 3, 2017
RAJDHANI, S/O KARAM SAI RAJWADE Vs. SOUTH EASTERN COALFIELDS LIMITED, THROUGH CHAIRMAN	February 13, 2017
RAJEEV KUMAR YADAV Vs. STATE OF CHHATTISGARH	November 29, 2017
RAJEEV TIWARI Vs. STATE OF CHHATTISGARH	March 2, 2017
RAJENDRA ALIAS RAJU GHANSHI Vs. STATE OF CHHATTISGARH	September 9, 2017
RAJENDRA SAHU, S/O SHRI KRISHNA LAL SAHU Vs. STATE OF MADHYA PRADESH	April 4, 2017
RAJENDRA SINGH Vs. STATE OF CHHATTISGARH	July 7, 2017
RAJENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH	July 28, 2017
RAJENDRA TIWARI Vs. STATE OF CHHATTISGARH & OTHERS	January 11, 2017
RAJESH AGRAWAL Vs. SANJAY AGRAWAL	March 30, 2017
RAJESH GUPTA S/O SONU GUPTA Vs. TANNU @ TANUJA SARTHI	September 26, 2017
RAJESH KUMAR CHOPDA Vs. STATE OF CHHATTISGARH	April 20, 2017
RAJESH KUMAR MOHILESHWAR Vs. STATE OF CHHATTISGARH	November 21, 2017
RAJESH KUMAR PATRE Vs. STATE OF CHHATTISGARH	March 16, 2017
RAJESH KUMAR RATHORE Vs. PRITI RATHORE	July 7, 2017
RAJESH NISHAD Vs. STATE OF CHHATTISGARH	October 11, 2017
RAJESH NISHAD Vs. STATE OF CHHATTISGARH	October 11, 2017
RAJESH SAO S/O PANNA LAL SAO Vs. STATE OF CHHATTISGARH	September 16, 2017
RAJESH SHRIVASTAV Vs. STATE OF CHHATTISGARH	May 9, 2017
RAJESH VIJAY AGRAWAL Vs. STATE OF CHHATTISGARH	September 7, 2017
RAJESHWAR RAM Vs. STATE OF CHHATTISGARH	February 27, 2017
RAJINDER KAUR Vs. GOKUL NAYAK	October 3, 2017
RAJJO SATNMAI Vs. STATE OF CHHATTISGARH	November 17, 2017
RAJKUMAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION	November 16, 2017
RAJKUMAR Vs. SOUTH EASTERN COALFIELDS LIMITED	February 13, 2017
RAJKUMAR ALIAS BHOLU Vs. STATE OF CHHATTISGARH	September 1, 2017
RAJKUMAR KHATWANI Vs. STATE OF CHHATTISGARH	October 23, 2017
RAJKUMAR RATRE Vs. DHATRI BAI	March 28, 2017
RAJLAL SHYAMLAL VATTI AND ANOTHER Vs. FARASBATI BIRSINGH MANDAVI AND OTHERS	October 27, 2017
RAJMAL GOYAL Vs. STATE OF CHHATTISGARH	February 14, 2017
RAJNARAYAN GHORE S/O LATE ANAND GHORE Vs. S P VAIDYA, SUB DIVISIONAL MAGISTRATE (CITY)	February 10, 2017
RAJNISH SAHU Vs. STATE OF CHHATTISGARH	April 3, 2017
RAJO BAI PATRU RAM Vs. STATE OF CHHATTISGARH AND OTHERS	August 24, 2017
RAJU ALIAS RAMESH, S/O ZUMUKLAL Vs. STATE OF M P (NOW CHHATTISGARH) THROUGH P S BALOD,	October 27, 2017
RAJULAL Vs. STATE OF MADHYA PRADESH	February 14, 2017
RAKESH @ RINKU SHARMA Vs. STATE OF CHHATTISGARH THROUGH SHO RAJHARA	December 13, 2017
RAKESH KUMAR AGRAWAL Vs. SAVITA SINGH	September 1, 2017
RAKESH KUMAR NAYAK Vs. STATE OF CHHATTISGARH	May 18, 2017
RAKESH KUMAR S/O SHYAM LAL THAKUR Vs. SMT. SARSWATI THAKUR, W/O RAKESH THAKUR	December 13, 2017
RAKESH KUMAR SAHU S/O LATE JAGDISH PRASAD SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	January 24, 2017
RAKESH KUMAR TIWARI Vs. STATE OF CHHATTISGARH	April 20, 2017
RAKESH SHRIWAS Vs. GANPATLAL DEWANGAN AND ANOTHER	October 13, 2017
RAKESH SONI S/O SHRI BANSHROOP SONI Vs. STATE OF CHHATTISGARH	June 29, 2017
RAM ADHIN @ RAMDIN @ CHARAKA Vs. STATE OF C.G.	January 3, 2017
RAM BAI KAUSHAL PRASAD JANGDE AND OTHERS Vs. KOMAL YADU AND OTHERS	September 25, 2017
RAM DAS ALIAS BHAGAT Vs. STATE OF CHHATTISGARH	May 24, 2017
RAM GENERAL INSURANCE COMPANY, BHOPAL Vs. PHULESHWARI HEMANT NISHAD AND OTHERS	September 22, 2017
RAM KUMAR Vs. STATE OF CHHATTISGARH	April 24, 2017
RAM KUMAR, S/O DAYARAM SONI Vs. STATE OF CHHATTISGARH	September 19, 2017
RAM NARAYAN Vs. STATE OF MADHYA PRADESH	May 24, 2017
RAM NARESH SINGH Vs. STATE OF CHHATTISGARH	November 11, 2017
RAM RATAN SURYAVASNSHI Vs. STATE OF C.G.	June 5, 2017
RAM SINGH Vs. STATE OF CHHATTISGARH	August 17, 2017
RAM SINGH S/O KEJU RAM Vs. RAMJI S/O KEJU RAM	November 14, 2017
RAM VICHAR @ VIMAL Vs. STATE OF CHHATTISGARH	July 4, 2017
RAMAIYA S/O SHRI NAKUL DHOBI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	May 29, 2017
RAMAVTAR DEWANGAN AND OTHERS Vs. ROMU SAHU AND OTHERS	October 3, 2017
RAMAYAN SAHU @ RAMAYAN PRASAD SAHU Vs. STATE OF CHHATTISGARH	June 19, 2017
RAMBAGAS NAI & OTHERS Vs. STATE OF C.G.	February 13, 2017
RAMCHARAN SAHUSAHU Vs. STATE OF CHHATTISGARH	August 22, 2017
RAMDAS Vs. STATE OF CHHATTISGARH	January 17, 2017
RAMDEEN CHANDRA, S/O LOKNATH CHANDRA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	February 16, 2017
RAMDHAN RAM @ GARRA S/O SHYAMDHARI Vs. LAXMANIYA W/O RAMDHAN RAM	July 20, 2017
RAMDIN, S/O ALAMSAI Vs. FULAMATI, W/O RAMDIN	April 27, 2017
RAMESH AGRAWAL Vs. SUNITA AGRAWAL	April 25, 2017
RAMESHAR RAM Vs. STATE OF CHHATTISGARH	February 7, 2017
RAMESHWAR Vs. STATE OF CHHATTISGARH	May 23, 2017
RAMESHWAR DHIWAR Vs. BHARAT LAL SOORYAVANHI	December 11, 2017
RAMESHWAR KURIL Vs. STATE OF M P	January 18, 2017
RAMESHWAR NATH PANDEY Vs. STATE OF C.G.& OTHERS	July 4, 2017
RAMJI KULDEEP Vs. SMT. SHANTI BAI SAHU	February 20, 2017
RAMKALI MANIKPURI Vs. STATE OF CHHATTISGARH	March 6, 2017
RAMLAKHAN PRASAD S/O NAVNEED Vs. VINOD KUMAR GUPTA	October 11, 2017
RAMLAL KATANGA Vs. STATE OF CHHATTISGARH	December 4, 2017
RAMLAL NAG & ANOTHER Vs. STATE OF C.G. & OTHERS	July 13, 2017
RAMLAL S/O DULARAWA KENWAT Vs. STATE OF CHHATTISGARH	February 7, 2017
RAMLAL, S/O MUKUTRAM VERMA Vs. STATE OF MADHYA PRADESH	September 4, 2017
RAMNARAYAN SAHU Vs. NANDKUMARI SAHU	September 1, 2017
RAMNATH @ RAMHU @ DHONI Vs. STATE OF CHHATTISGARH	January 25, 2017
RAMNATH SAHU Vs. STATE OF CHHATTISGARH	May 25, 2017
RAMNIVAS GUPTA Vs. SITARAM	October 25, 2017
RAMPHAL Vs. STATE OF CHHATTISGARH	February 14, 2017
RAMSATTA PATEL Vs. STATE OF CHHATTISGARH	November 28, 2017
RAMSINGH S/O SHANKAR LAL SATNAMI Vs. PYARELAL S/O MOTILAL SATNAMI	August 31, 2017
RAMSUNDER SINGH Vs. STATE OF CHHATTISGARH THROUGH P S PASAN	November 13, 2017
RANI DEVI Vs. JASWANT SINGH	October 4, 2017
RANJEET DEWANGAN Vs. JANMUNA BAI	November 22, 2017
RANJEET KUMAR GUPTA Vs. STATE OF CHHATTISGARH, THROUGH ASSISTANT COMMISSIO	April 17, 2017
RANJIT PANDEY Vs. STATE OF CHHATTISGARH	May 2, 2017
RANURAM KAVASI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BANDE	January 12, 2017
RASHMITA DUBEY Vs. STATE OF CHHATTISGARH	June 12, 2017
RATU RAM Vs. STATE OF CHHATTISGARH	January 27, 2017
RATURAM BHAGAT Vs. STATE OF CHHATTISGARH	April 4, 2017
RAVI KUMAR ALIAS GOLU YADAV S/O PUNIT RAM YADAV Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE	September 27, 2017
RAVI KUMAR RAO Vs. STATE OF CHHATTISGARH	December 13, 2017
RAVI NARAYAN S/O RAMDEV YADAV Vs. STATE OF CHHATTISGARH	January 4, 2017
RAVI SANKAR JAISWAL Vs. STATE OF CHHATTISGARH AND ORS	August 28, 2017
RAVINDRA MISHRA Vs. STATE OF CHHATTISGARH	April 26, 2017
RAVINDRA SHARMA AND ANOTHER Vs. ARUN KUMAR SHARMA (DEAD) THROUGH L.R.S. AND OTHERS	February 8, 2017
RAZIA BEGUM QURASHI Vs. STATE OF MADHYA PRADESH	November 9, 2017
REENA GUPTA Vs. STATE OF CHHATTISGARH	August 30, 2017
REGIONAL DIRECTOR, ESI CORPORATION Vs. DEEPAK INDUSTRIES	December 6, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GRASIM CEMENT	February 1, 2017
REKHA GAWADE Vs. STATE OF MADHYA PRADESH THROUGH SECRETARY	November 7, 2017
REKHA JAIN Vs. NANESH BUILDERS PVT. LTD.	June 28, 2017
RELIANCE INFRATEL LIMITED Vs. STATE OF CHHATTISGARH	December 7, 2017
RESHAM LAL Vs. VIMLA DAHIRE	July 11, 2017
RESHAM LAL BHARTI Vs. AARTI W/O RESHAM LAL BHARTI	February 23, 2017
RINKU @ OM PRAKASH Vs. STATE OF CHHATTISGARH	October 4, 2017
RINKU SAH Vs. STATE OF CHHATTISGARH	July 14, 2017
RISHIKESH GUPTA Vs. STATE OF MADHYA PRADESH	February 1, 2017
RITESH JAISWAL Vs. STATE OF CHHATTISGARH	April 13, 2017
ROBERT URAON S/O BEERSAI URAON Vs. STATE OF CHHATTISGARH	March 22, 2017
ROBIN LOGAN Vs. STATE OF CHHATTISGARH	August 2, 2017
ROHIT KUMAR KOSTA Vs. STATE OF CHHATTISGARH	November 22, 2017
ROHIT SINGHANIA AND OTHER Vs. STATE OF CHHATTISGARH AND OTHERS	September 20, 2017
ROOP SINGH, S/O BALARAM Vs. STATE OF CHHATTISGARH	April 25, 2017
ROOPNARAYAN KHUNTE Vs. STATE OF CHHATTISGARH	February 17, 2017
RUPDHAR PUDO Vs. BHOJRAJ NAG & ORS	December 8, 2017
S KUMARS ASSOCIATESAGRAWAL Vs. ADDITIONAL COMMISSIONER	July 21, 2017
S. M. GUPTA Vs. STATE OF MADHYA PRADESH	March 6, 2017
S.R. UPADHYAYA Vs. STATE	March 2, 2017
SACHIDANANDA SAHOO S/O TRILOCHAN SAHOO Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KOTWA	May 18, 2017
SADHNA BAJPAI Vs. SEVAKRAAM BHOJWANI AND ANOTHER	July 12, 2017
SADRAM SINHA S/O MANARAM SINHA Vs. STATE OF CHHATTISGARH	January 3, 2017
SAHASRAM CHOUDHARI Vs. STATE OF CHHATTISGARH	April 24, 2017
SAJEEWAN RAM S/O GONHDUL Vs. STATE OF CHHATTISGARH	May 9, 2017
SALIK RAM TIWARI Vs. STATE OF CHHATTISGARH	June 8, 2017
SAMUND BAI SAHU Vs. DONAID KULBHUSHAN BARA	July 3, 2017
SANAT KUMAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BALOD	November 14, 2017
SANAT KUMAR SAHU Vs. VINOD KUMAR AGRAWAL	October 3, 2017
SANDEEP BHAI KARATHIA Vs. STATE OF CHHATTISGARH	March 1, 2017
SANDEEP VERMA ALIAS TRILOK VERMA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION	August 30, 2017
SANDHYA RANI GOSWAMI Vs. DIPAK GIRI GOSWAMI	October 9, 2017
SANGEETA CHANDRAKAR Vs. STEEL AUTHORITY OF INDIA	May 4, 2017
SANJAY AGRAWAL Vs. PRESIDING OFFICER, MEGA/ NATIONAL LOK ADALAT	January 4, 2017
SANJAY BECK Vs. STATE OF CHHATTISGARH	November 25, 2017
SANJAY CHANDRAKAR Vs. STATE OF CHHATTISGARH	November 17, 2017
SANJAY GOURA Vs. STATE OF CHHATTISGARH	August 23, 2017
SANJAY KUMAR KOCHHAR, S/O KANHAIYA LAL KOCHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 13, 2017
SANJAY KUMAR NAIDU Vs. DHARAMCHAND JAIN	January 9, 2017
SANJAY KUMAR PRADHAN Vs. STATE OF CHHATTISGARH	March 10, 2017
SANJAY KUMAR SORI Vs. STATE OF C.G.	April 25, 2017
SANJAY MAHESHWARI S/O LATE SATYANARAYAN MAHESHWARI Vs. PUNARAM SAHU S/O LATE MEHATAR SAHU	August 25, 2017
SANJAY RATHORE Vs. STATE OF CHHATTISGARH	August 24, 2017
SANJAY RATHORE Vs. STATE OF CHHATTISGARH	August 24, 2017
SANJAY SAHU Vs. STATE OF CHHATTISGARH	February 27, 2017
SANJAY SOMAWAR Vs. STATE OF CHHATTISGARH	October 30, 2017
SANJAY SONDHI Vs. STATE OF CHHATTISGARH	January 2, 2017
SANT LAL SAHU S/O HINDARAM SAHU Vs. STATE OF CHHATTISGARH	August 1, 2017
SANTARAM @ SANTO @ SANTRAM Vs. STATE OF CHHATTISGARH	May 23, 2017
SANTOSH DUBEY Vs. STATE OF CHHATTISGARH	February 14, 2017
SANTOSH JAISWAL Vs. HARIKRISHNA	September 4, 2017
SANTOSH KUMAR CHOUBE Vs. STATE OF CHHATTISGARH	July 3, 2017
SANTOSH KUMAR DHRUW Vs. STATE OF CHHATTISGARH	March 7, 2017
SANTOSH KUMAR GAUTAM S/O RAMU SINGH GAUTAM Vs. STATE OF CHHATTISGARH	August 4, 2017
SANTOSH KUMAR SHARMA Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO LTD	August 29, 2017
SANTOSH NAMDEO, S/O LATE KHORBAHRA NAMDEO Vs. STATE OF CHHATTISGARH, THROUGH SPECIAL SECRETARY,	October 25, 2017
SANTOSH, S/O BHAGWAT SONWANI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE	December 15, 2017
SANTOSHI JANGADE Vs. ABHISHEK SINGH AND ANOTHER	June 28, 2017
SANTRAM S/O JAIRAM Vs. STATE OF CHHATTISGARH	February 20, 2017
SANWAL RAM SONKAR S/O CHINTA RAM SONKAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION	February 28, 2017
SARDA ENERGY & MINERALS LTD. Vs. UNION OF INDIA	June 28, 2017
SARDAR SATPAL SINGH Vs. SAROJ SHUKLA	May 9, 2017
SARITA BAJPAI Vs. PNB HOUSING FINANCE LIMITED	August 24, 2017
SARJU KURMI,S/O KEJRAM KURMI Vs. STATE OF CHHATTISGARH	September 22, 2017
SARVESH DHEER Vs. MANJU UPENDRA SANDILYA AND OTHERS	October 31, 2017
SARVOTTAM SAHU S/O PARAS SAHU Vs. STATE OF CHHATTISGARH	May 3, 2017
SATISH MESHRAM Vs. STATE OF CHHATTISGARH	November 30, 2017
SATISH RAI Vs. AARTI RAI	February 9, 2017
SATISH RANGARI Vs. SARITA RANGARI	January 12, 2017
SATNARAYAN KARSH Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN	January 12, 2017
SATRUGHAN LODHI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH	August 18, 2017
SATYA PAL BANSAL Vs. SHASHANK RASTOGI AND ANOTHER	December 13, 2017
SATYA PRAKASH SHARMA Vs. KRISHNA RATHORE	November 28, 2017
SATYANARAYAN AGHARIYA Vs. STATE OF CHHATTISGARH	November 23, 2017
SATYENDRA KUMAR KAR Vs. UNION OF INDIA AND OTHERS	October 24, 2017
SATYENDRA SINGH, S/O LATE RAGHUNANDAN SINGH Vs. GENERAL MANAGER, BISHRAMPUR AREA OF SECL	March 17, 2017
SAVITRI BAI PAIKRA Vs. STATE OF CHHATTISGARH	August 24, 2017
SAVITRI BAI YADAV Vs. BHAGWAT SAHU S/O THANURAM SAHU	November 9, 2017
SAVITRI VERMA W/O JAIDEV MAHINDRA Vs. STATE OF CHHATTISGARH	August 11, 2017
SCANIA STEELS & POWER LTD. Vs. STATE BANK OF INDIA	February 22, 2017
SECRETARY, BOARD OF TRUSTEES, NTPC EMPLOYEES GRATUITY FUND, NEW DELHI Vs. SHRI S.N. BHOJASIYA	April 4, 2017
SEEMA SINGH Vs. HARSH KUMAR SINGHDEO	July 3, 2017
SEEMA SONI Vs. STATE OF CHHATTISGARH	August 4, 2017
SESO KALAR, S/O MANBODH KALAR Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE	December 7, 2017
SEVARAM S/O LAKHAN LAL NISHAD Vs. STATE OF CHHATTISGARH S/O THROUGH	December 11, 2017
SEWAK RAM PANDEY Vs. JITENDRA GOYAL	November 21, 2017
SHAILENDAR KUMAR BANJARE @ SHAILENDRA, S/O RAJKUMA Vs. STATE OF CHHATTISGARH	May 1, 2017
SHAILENDRA AGNIHOTRI Vs. BINITA AGNIHOTRI	August 18, 2017
SHAILENDRA BAHADUR SINGH SON OF LATE AWADH BIHARI SINGH Vs. STATE OF CHHATTISGARH	January 17, 2017
SHAILENDRA KUMHARE Vs. STATE OF CHHATTISGARH	November 13, 2017
SHAILENDRA NATH Vs. SMT. ARCHANA NATH	July 17, 2017
SHAJILA KUMAR Vs. BALRAM SAHU	August 2, 2017
SHALABH HARRISON Vs. STATE OF C.G.	June 20, 2017
SHANI RAM BHAGAT Vs. STATE OF CHHATTISGARH	October 4, 2017
SHANKAR DEV PANDEY AND ANOTHER Vs. SUKHLAL RIBAI PANDO AND ANOTHER	November 8, 2017
SHANKAR RAM S/O BELAL RAM MAHAKUL Vs. STATE OF CHHATTISGARH	February 8, 2017
SHANKAR, S/O SHRI SUKAJI Vs. UNION OF INDIA	November 1, 2017
SHANKARLAL S/O. PHOOL SINGH Vs. STATE OF CHHATTIGARH	October 6, 2017
SHANTI BAI Vs. RAJU ALIAS RAJKUMAR	November 8, 2017
SHANTI DEVI AGRAWAL W/O RAM KUMAR AGRAWAL Vs. UNION OF INDIA & O	September 22, 2017
SHANTI DEVI W/O NUNMUN MANDAN Vs. STATE OF CHHATTISGARH	September 14, 2017
SHARDA TIWARI Vs. KHEM KUMAR CHATURVEDI	November 16, 2017
SHARMA PUBLICATIONS PVT. LTD. Vs. STATE OF CHHATTISGARH	August 11, 2017
SHASHANK SHEKHAR Vs. JAGDISH PRASAD SARAF AND OTHERS	February 20, 2017
SHASHIBALA BISVAS Vs. STATE OF CHHATTISGARH	September 22, 2017
SHATRUGHAN SAO SON OF AMRITLAL SAO Vs. STATE OF CHHATTISGARH	May 23, 2017
SHATRUHAN SATNAI Vs. STATE OF CHHATTISGARH	February 7, 2017
SHAUKAT ALI S/O SHRI ANWAR ALI Vs. STATE OF CHHATTISGARH	February 28, 2017
SHEELA KHARE Vs. RAMESH KUMAR PASWAN	March 15, 2017
SHEIKH SHARIF, S/O SHEIKH LATIF (BUDDHU) Vs. STATE OF CHHATTISGARH, THROUGH	May 5, 2017
SHEKHAR SONKAR Vs. STATE OF C.G.	March 27, 2017
SHIKHA MAJUMDAR @ SHABINA BEGAM & ANOTHER Vs. ANUOTSH MAJUMDAR	March 2, 2017
SHIREEN BANO Vs. STATE OF CHHATTISGARH	October 5, 2017
SHISHUPAL @ BADE DAU Vs. STATE OF CHHATTISGARH	November 4, 2017
SHITENDRA @ ASHISH SHARMA S/O LATE MANHARAN LAL SHARMA Vs. SMT. SHEETAL SHARMA, W/O SHITENDRA @ ASHISH SHARMA	August 25, 2017
SHIV CHARAN SAHU Vs. STATE OF CHHATTISGARH	April 26, 2017
SHIV CHARAN, S/O BHOLA RAM YADAV Vs. STATE OF CHHATTISGARH	November 11, 2017
SHIV KUMAR MUKHIRAM DHRUV AND ANOTHER Vs. STATE OF CHHATTISGARH AND OTHERS	November 9, 2017
SHIV KUMAR, S/O BUDDHU @ BUDHRAM MAHAR Vs. STATE OF CHHATTISGARH THROUGH P S DONGARGARH	May 25, 2017
SHIV PRASAD BAGHEL, S/O PAKALA BAGHEL Vs. STATE OF CHHATTISGARH	August 17, 2017
SHIVA TRADERS Vs. DIVISIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAX	May 19, 2017
SHIVAM INFRASTRUCTURE Vs. SOUTH EAST CENTRAL RAILWAY	June 21, 2017
SHIVAM INFRASTRUCTURE Vs. SOUTH EAST CENTRAL RAILWAY (SECR)	April 6, 2017
SHIVAM INFRASTRUCTURE Vs. SOUTH EAST CENTRAL RAILWAY	November 10, 2017
SHIVANI BAI YADAV Vs. RAMESH KUMAR S/O MATTU LAL JAIN	August 30, 2017
SHIVENDRA KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	December 8, 2017
SHIVKUMAR S/O SHIVBARAN GIRI Vs. STATE OF CHHATTISGARH	March 27, 2017
SHIVKUMARI SAHU AND OTHERS Vs. BALRAM AND OTHERS	November 27, 2017
SHIVMURAT S/O LALMAN Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE	April 12, 2017
SHIVPRASAD @ THURU PAIKERA Vs. STATE OF CHHATTISGARH THROUGH PS SHANKERGARH	November 13, 2017
SHIVPUJAN KUMAR Vs. STATE OF CHHATTISGARH AND OTHERS	November 22, 2017
SHIVRAJ PANDO Vs. STATE OF C.G.	September 12, 2017
SHREE MAHALAKSHMI STRUCTURES PVT. LTD. & ANR. Vs. UNION OF INDIA	July 5, 2017
SHRI AMBIKA ISPAT (INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF C. EX. AND CUS., CHHATTISGARH	August 25, 2017
SHRI MANISH PRAKASH SAVAL Vs. SMT.NEHA RANI SAVAL	February 27, 2017
SHRIMATI RUKHMANI VERMA Vs. STATE OF CHHATTISGARH	March 3, 2017
SHWETA TIWARI Vs. ISRARA KHAN AND OTHERS	November 3, 2017
SHYAM BIHARI SHARMA AND OTHERS Vs. RAJESH SHARMA AND OTHERS	August 3, 2017
SHYAM DEV Vs. STATE OF CHHATTISGARH AND OTHERS	February 17, 2017
SHYAM LAL JOGI AND OTHERS Vs. BRANCH MANAGER, JILA SAHKARI AND GRAMIN VIKAS BANK	September 13, 2017
SHYAM LAL RAMKALA AGRAWAL Vs. FIRM MAHAVIR TRADING COMPANY, CHHATTISGARH	October 11, 2017
SHYAM SUNDER Vs. STATE OF CHHATTISGARH	November 21, 2017
SHYAMLAL TIWARI Vs. MANAGER DIRECTOR, CHHATTISGARH KHADI GRAMODYOG BOARD	April 26, 2017
SHYAMSUNDAR GAUTAM Vs. FANESHWAR NATH PATLE	July 24, 2017
SIRAJ AHMAD, S/O MANSOOR AHMAD Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	May 11, 2017
SITA DEVI KODOPI Vs. RAMKUMAR NAG	October 23, 2017
SITA RAM Vs. STATE OF CHHATTISGARH	August 17, 2017
SITA SINGH W/O KUMAR SINGH Vs. STATE OF CHHATTISGARH	August 9, 2017
SITARAM AGRAWAL Vs. SUSHMITA D/O HAZARI	September 19, 2017
SITARAM SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE	April 20, 2017
SIYAMBAR S/O MAYARAM Vs. STATE OF CHHATTISGARH	February 9, 2017
SMT INDRANI SRIVAS W/O SHRI Y.R. SRIVAS Vs. STATE OF CHHATTISGARH THROUGH	January 30, 2017
SMT. BABITA @ GYATRI Vs. MODPRASAD @ PINTOO	September 12, 2017
SMT. BIRJHA BAI Vs. CHHANNU LAL SAHU	October 11, 2017
SMT. CHANDRA KUMARI Vs. STATE OF CHHATTISGARH	January 31, 2017
SMT. GEETA BAI WAMAN Vs. STATE OF CHHATTISGARH	May 9, 2017
SMT. GULSHAAD SHABDAR KHAN Vs. SMT. GANGA SAHU & OTHERS	January 2, 2017
SMT. GYANDEVI SAHU Vs. HARI RAM BAGHEL	January 27, 2017
SMT. KALPANA PANDEY Vs. STATE OF CHHATTISGARH	January 30, 2017
SMT. KAMALA OJHA Vs. INCOME TAX OFFICER-1	June 19, 2017
SMT. KAMTI BAI Vs. STATE OF CHHATTISGARH & ORS.	December 11, 2017
SMT. KIRANMAYEE NAYAK AND OTHERS Vs. BRIJMOHAN AGRAWAL AND OTHERS	July 21, 2017
SMT. KUSUM DIWAN AND OTHERS Vs. MANOJ KUMAR AND OTHERS	June 20, 2017
SMT. LAXMI NAG W/O MUTLING GOTA Vs. STATE OF CHHATTISGARH	August 31, 2017
SMT. MAMTA Vs. KISHORE KUMAR	May 12, 2017
SMT. MEENAL SAHU Vs. KRISHNA KUMAR SAHU	April 26, 2017
SMT. MOTIM BAI BORKAR Vs. ARJUN SINGH BORKAR	January 13, 2017
SMT. NEELA @ LEELA PRAJAPATI Vs. UNION OF INDIA & OTHERS	April 4, 2017
SMT. NIRMALA PATEL Vs. THE STATE OF CHHATTISGARH, THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, NAYA RAIPUR, DISTT. RAIPUR	February 28, 2017
SMT. POLLY CHAKRABORTY Vs. CHHATTISGARH RAJYA SAHKARI BANK MARYADIT	April 18, 2017
SMT. PREETI TIWARI Vs. STATE OF C.G. AND OTHERS	September 8, 2017
SMT. PRIYANKA SINGH Vs. AMIT SINGH	June 29, 2017
SMT. RAMKALI RAJ Vs. STATE OF CHHATTISGARH & OTHERS	January 5, 2017
SMT. RANIKORI Vs. STATE OF CHHATTISGARH	September 21, 2017
SMT. RASHMI JAISWAL W/O SHRI ALOK KUMAR JAISWAL Vs. ALOK KUMAR JAISWAL S/O SHRI LAL BABOO JAISWAL	July 26, 2017
SMT. RENU SINGH Vs. BRIJENDRA SINGH	February 17, 2017
SMT. SADHNA AGRAWAL, W/O CHHATRADHARI AGRAWAL, AGED ABOUT 49 YEARS, WORKING AS LECTURER, GOVT. GIRLS HIGHER SECONDARY SCHOOL, UTAI, DISTRICT DURG (C.G.) Vs. STATE OF CHHATTISGARH, THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION, MAHANADI BHAVAN, MANTRALAYA, NEW RAIPUR, DISTRICT RAIPUR (C.G.)	January 3, 2017
SMT. SAKSHI SHROTI, W/O. AVDESH SHROTI Vs. AVDHESH SHROTI, S/O. ASHOK KUMAR SHARMA	July 3, 2017
SMT. SHAKILA PARVEEN Vs. FIROZ AHMED	October 13, 2017
SMT. SHITALA DIWAN Vs. STATE OF CHHATTISGARH	January 24, 2017
SMT. SUDHIYARIN BAI Vs. STATE OF CHHATTISGARH	June 29, 2017
SMT. SUKHVINDER KAUR AND OTHERS Vs. MANAGER, SAI PRASAD GAS GODOWN AND ANOTHER	September 14, 2017
SMT. SUSHILA BEHARA Vs. NARSINGH @ SHRIKANT	February 3, 2017
SMT. SWATI CHANDRAKAR, W/O SHRI RAKESH CHANDRAKAR Vs. STATE OF CHHATTISGARH	February 10, 2017
SMT. URVASHI SINGH THAKUR, W/O SHRI SARAD KUMAR SINGH Vs. CHHATTISGARH STATE ELECTION COMMISSION	August 24, 2017
SMT. VIDYAVATI SINGH Vs. HARVINDER SINGH AND OTHERS	October 10, 2017
SMT. VIJAY LAXMI SHARMA Vs. DUSHYANT KUMAR SHARMA	April 28, 2017
SMT.GAURI SONKAR Vs. SHATRUHAN @ MADAN SAHU	July 18, 2017
SMT.HIRMAN BAI Vs. DIVISIONAL FOREST OFFICER, KORIYA & OTHERS	March 9, 2017
SMT.MAMTA VERMA Vs. STATE OF C.G.	March 7, 2017
SMT.POONAM SHUKLA & OTHERS Vs. KHEMCHAND JAIN	February 14, 2017
SMT.PUSHPANCHALA CHOUDHARY Vs. STATE OF CHHATTISGARH	January 3, 2017
SMT.RAMESHWARIBAI Vs. ISHWAR LAL SAHU	July 5, 2017
SMT.REKHA UIKE & OTHERS Vs. AMOL SINGH & OTHERS	February 10, 2017
SMT.RENUKA SINGH Vs. SHAILESH SINGH	July 17, 2017
SOBRAN, S/O. NANKU Vs. STATE OF MADHYA PRADESH	November 3, 2017
SOHAN KUMAR KENWAT Vs. STATE OF CHHATTISGARH	December 9, 2017
SOHAN LAL PATEL Vs. STATE OF CHHATTISGARH AND OTHERS	October 6, 2017
SOHAN SAHU @ RAJ SAHU Vs. LOKESH KUMAR @ LUCKY SHARMA	October 11, 2017
SOHANRAM UIKEY Vs. STATE OF CHHATTISGARH	November 11, 2017
SOM KUMAR BAHIDAR Vs. SMT. JYOTI	September 13, 2017
SOMARURAM BAGHEL Vs. STATE OF C G	July 31, 2017
SOMNA GOSWAMI Vs. SHUBHASHISH PAL	November 15, 2017
SOMNATH SINGH Vs. STATE OF CHHATTISGARH	August 25, 2017
SONU Vs. STATE OF CHHATTISGARH	August 17, 2017
SOUTH EAST CENTRAL RAILWAY Vs. RAJIV NAGARIA	May 1, 2017
SOUTH EASTERN CENTRAL RAILWAY, BILASPUR Vs. CENTRAL INFORMATION COMMISSION AND ANOTHER	November 16, 2017
SOUTH EASTERN COAL FIELDS LIMITED, BILASPUR (C.G.) AND ANOTHER Vs. P.D. GOYAL	July 28, 2017
SOUTH EASTERN COALFIELDS LIMITED Vs. PADAM KUMAR SINGHANIYA	May 9, 2017
SOUTH EASTERN COALFIELDS LTD. Vs. TIRUPATI CONSTRUCTION STRUCTURAL ENGINEERS	October 6, 2017
SRINIVAS MANGAM Vs. CHAIRMAN	June 21, 2017
ST ANNS ENGLISH MEDIUM SCHOOL Vs. STATE OF CHHATTISGARH, REPRESENTED BY CHIEF SECRET	November 27, 2017
STATE BANK OF INDIA Vs. NANHEE RAM AND OTHERS	October 3, 2017
STATE BANK OF INDIA Vs. PRAHLAD RAM	September 27, 2017
STATE OF C.G. Vs. CHHATTISGARH BOARD OF REVENUE AND ANOTHER	July 14, 2017
STATE OF C.G. Vs. MURARI PRASAD GUPTA	June 27, 2017
STATE OF C.G. Vs. S.K. THAKUR	March 9, 2017
STATE OF C.G. Vs. DILIP VERMA & ANOTHER	April 26, 2017
STATE OF C.G. Vs. NEMI CHAND SHARMA	July 24, 2017
STATE OF CHHATTISGARH Vs. MANOHAR	January 17, 2017
STATE OF CHHATTISGARH Vs. ASHWANI KUMAR	January 2, 2017
STATE OF CHHATTISGARH Vs. MANIRAM HIDKO, S/O SHRI SUKALURAM	October 23, 2017
STATE OF CHHATTISGARH Vs. NETRAM KANWAR	June 28, 2017
STATE OF CHHATTISGARH Vs. NIKITA SHRIVASTAVA	September 15, 2017
STATE OF CHHATTISGARH Vs. RADHELAL CHANDRA	June 28, 2017
STATE OF CHHATTISGARH Vs. KUMAR PRASAD BHARGAV	June 30, 2017
STATE OF CHHATTISGARH Vs. DINESH KUMAR SONKUSRE	February 14, 2017
STATE OF CHHATTISGARH Vs. KISHORE PAIKRA @ ISHWAR PAIKRA @ CHIMU	February 10, 2017
STATE OF CHHATTISGARH Vs. ASHWANI S/O LATE AJURAM	February 9, 2017
STATE OF CHHATTISGARH Vs. SOM DISTILLERY PVT. LTD.	February 7, 2017
STATE OF CHHATTISGARH Vs. PRAMOD KUMAR HINDORE	February 7, 2017
STATE OF CHHATTISGARH Vs. KUBER GRIH NIRMAN SAHKARI SAMITI	March 1, 2017
STATE OF CHHATTISGARH Vs. BALRAM PATEL S/O SUKDEO PATEL	April 25, 2017
STATE OF CHHATTISGARH Vs. ANITA	August 18, 2017
STATE OF CHHATTISGARH Vs. RAMESH KUMAR SAHU	April 18, 2017
STATE OF CHHATTISGARH Vs. GURUMUKH SINGH HORA	July 14, 2017
STATE OF CHHATTISGARH & ANOTHER Vs. VINEET SINGH CONSTRUCTION COMPANY PVT. LTD.	February 2, 2017
STATE OF CHHATTISGARH AND ANOTHER Vs. ABDUL SALAM KHAN AND OTHERS	July 21, 2017
STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTME Vs. KEDIA CASTLE DELLEON IND LTD	November 30, 2017
STATE OF CHHATTISGARH, THROUGH THE SECRETARY Vs. THE SECRETARY, LAW DEPARTMENT	February 14, 2017
STATE OF M.P. Vs. MONI CHEEMA ALIAS INDERJEET SINGH	August 11, 2017
STATE OF MADHYA PRADESH Vs. LAXMIPRASAD YADAV	January 4, 2017
STATE OF MADHYA PRADESH AND OTHERS Vs. JHUMUKLAL	August 3, 2017
STEEL AUTHORITY OF INDIA Vs. ADDITIONAL COMMISSIONER	August 3, 2017
STEEL AUTHORITY OF INDIA LIMITED Vs. SMT. SAROJINI	January 24, 2017
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA	February 16, 2017
STEEL AUTHORITY OF INDIA LTD. Vs. STATE OF M.P. AND ANOTHER	November 3, 2017
STEEL AUTHORITY OF INDIA LTD. Vs. ADDITIONAL COMMISSIONER	July 7, 2017
STEEL AUTHORITY OF INDIA LTD. Vs. STATE OF CHHATTISGARH	February 17, 2017
STEEL AUTHORITY OF INDIA, BHILAI STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX RAIPU	March 27, 2017
SUBHASH KUMAR THAKUR @ SHIBU Vs. STATE OF CHHATTISGARH	August 29, 2017
SUBIR ROY S/O LATE J.C. ROY Vs. STATE OF CHHATTISGARH	January 10, 2017
SUBODH GUPTA S/O DR. HARISHANKER GUPTA Vs. NEETU GUPTA W/O SUBODH GUPTA (RAUNIYAR)	September 5, 2017
SUDHA CHAUHAN Vs. STATE OF CHHATTISGARH	May 8, 2017
SUDHA DEVI CHAUDHARI Vs. STATE OF CHHATTISGARH	September 4, 2017
SUDHAKAR HATWAR Vs. STATE OF CHHATTISGARH	August 28, 2017
SUDHIR RAM Vs. STATE OF MADHYA PRADESH	August 29, 2017
SUDHIR SHARMA Vs. STATE OF C.G.	March 3, 2017
SUDHRAM DESHLAHRA, S/O LATE SHRI CHAITURAM, AGED ABOUT 61 YEARS, R/O BALOD Vs. STATE OF CHHATTISGARH, THROUGH THE SECRETARY, HOME DEPARTMENT, MAHANADI BHAWAN, MANTRALAYA, NEW RAIPUR, RAIPUR (CG)	January 25, 2017
SUFAL SINGH Vs. STATE OF C.G.	July 7, 2017
SUJEET KUMAR @ PAPPU Vs. STATE OF MADHYA PRADESH	September 21, 2017
SUKANTI BHOI Vs. STATE OF CHHATTISGARH	May 10, 2017
SUKHALU PAO Vs. SOUTH EASTERN COALFIELDS LIMITED	May 1, 2017
SUKHANANDAN @ HANUMAN S/O MANBODH URAON Vs. STATE OF CHHATTISGARH	September 16, 2017
SUKHANTIN BAI SAHU Vs. RAMRATAN	November 10, 2017
SUKHDEV Vs. STATE OF M P	September 20, 2017
SUKHDEV GOND, S/O PARDESHI Vs. STATE OF CHHATTISGARH	August 30, 2017
SUKHI RAM Vs. MANOHAR LAL SAHU	November 20, 2017
SUKHI RAM JAIN Vs. STATE OF CHHATTISGARH AND OTHERS	February 15, 2017
SUKHRAJI Vs. PURAN PRASAD	January 20, 2017
SUKHRAM DEWANGAM Vs. RISHI AGRAWAL	January 2, 2017
SUKHRAM SORI S/O MANGAL SINGH Vs. STATE OF CHHATTISGARH	September 9, 2017
SUKHSAI GOUND & ORS. Vs. STATE OF CHHATTISGARH	November 2, 2017
SULDEEP(DEAD) THROUGH LRS. Vs. HIRALAL(DEAD) THROUGH LRS.&OTHERS	July 26, 2017
SULOVE SARKAR Vs. STATE OF CHHATTISGARH	December 12, 2017
SUMAN D/O MOTILAL AHIR Vs. STATE OF CHHATTISGARH	October 30, 2017
SUMIT P TAMRAKAR AND ANOTHER Vs. NAFIS HUSSAIN AND OTHERS	September 11, 2017
SUMITRA DEVI RATHOR Vs. STATE OF CHHATTISGARH	January 19, 2017
SUMITRA W/O BHIMSEN Vs. STATE OF CHHATTISGARH	November 20, 2017
SUNESHWAR SINGH THAKUR Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE,	March 10, 2017
SUNIL BALI Vs. SEMLAL	August 17, 2017
SUNIL CHANDRAKAR AND ANOTHER Vs. MOHD. SALEEM AND ANOTHER	September 26, 2017
SUNIL KANWAR S/O SURENDRA KANWAR Vs. STATE OF CHHATTISGARH	September 19, 2017
SUNIL KSHATRI Vs. DHELAU SAHU	August 3, 2017
SUNIL KUMAR BHOOMIHAR Vs. STATE OF CHHATTISGARH	February 14, 2017
SUNIL KUMAR GHANSHYAM S/O SHRI BHIMRAO GHANSHYAM Vs. STATE OF CHHATTISGARH	July 11, 2017
SUNIL KUMAR JANGDEY Vs. STATE OF CHHATTISGARH	May 4, 2017
SUNIL KUMAR SOOD Vs. STATE OF CHHATTISGARH	May 11, 2017
SUNILKUMAR VISWAKARMA Vs. STATE OF CHHATTISGARH THROUGH	May 1, 2017
SUNITA PRADHAN Vs. STATE OF CHHATTISGARH	July 7, 2017
SUPERINTENDENT, RAILWAY MAIL SERVICE Vs. P.V. UPGANLAWAR	September 23, 2017
SURAJ CHOURASIA @ BHARAT JAIN Vs. STATE OF CHHATTISGARH	March 30, 2017
SURENDRA AGRAWAL Vs. STATE OF CHHATTISGARH	March 8, 2017
SURENDRA DUBEY Vs. STATE OF CHHATTISGARH	September 22, 2017
SURENDRA KUMAR BAIRAAGI Vs. STATE OF CHHATTISGARH	January 5, 2017
SURENDRA KUMAR CHHABDA Vs. STATE OF CHHATTISGARH	December 14, 2017
SURENDRA KUMAR PATEL Vs. STATE OF CHHATTISGARH	April 17, 2017
SURENDRA PRATAP SINGH S/O LATE VISHWANATH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	June 27, 2017
SURENDRA SINGH Vs. STATE OF CHHATTISGARH AND OTHERS	March 9, 2017
SURENDRA SINGH KALRA Vs. GENERAL MANAGER,	August 4, 2017
SURENDRA TIWARI Vs. RIGINAL PROTECTION OFFICER, SECL, VISHRAMPUR & ANOTHER	February 27, 2017
SURESH CHAND TIWARI, S/O LATE S TIWARI Vs. STATE OF CHHATTISGARH	August 1, 2017
SURESH GUPTA AND OTHERS Vs. MUNICIPAL CORPORATION, RAIPUR, CHHATTISGARH AND ANOTHER	October 13, 2017
SURESH KUMAR Vs. STATE OF CHHATTISGARH	January 11, 2017
SURESH KUMAR SHARMA Vs. STATE OF CHHATTISGARH	September 27, 2017
SURJA BAI & OTHERS Vs. STATE OF C.G. & OTHERS	February 16, 2017
SUSHEEL RAO DHOTE Vs. JAGAMATBAI AND OTHERS	June 21, 2017
SUSHIL AGRAWAL Vs. STATE OF C.G.&OTHERS	August 8, 2017
SUSHIL CHANDRA SEN Vs. CHAMPA SEN	October 6, 2017
SUSHIL KUMAR AGRAWAL Vs. UNION OF INDIA	December 8, 2017
SUSHIL KUMAR JEROM TIGGA Vs. JAIRAM BIHARI LAL PATEL AND OTHERS	September 18, 2017
SUSHILA BAI D/O BAIMAN Vs. PHOOLSAI S/O MANI RAM	June 27, 2017
SUSHRI NIRMALA CHATURVEDI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, WOMEN AND	November 27, 2017
SUWARTI BAI BANDHDE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN	January 12, 2017
SWEETY KUMARI Vs. STATE OF CHHATTISGARH	January 11, 2017
TAHKAN DAS KHUSHLANI Vs. ABHAGWAT PRASAD & OTHERS	January 25, 2017
TAJUDDIN S/O RAHMAN MUSALMAN Vs. STATE OF CHHATTISGARH	June 29, 2017
TAPAN KUMAR NATH Vs. SHIRSHA NATH	August 18, 2017
TAPAS AGRAWAL Vs. STATE OF CHHATTISGARH	April 6, 2017
TARENDRA KUMAR Vs. STATE OF CHHATTISGARH	March 27, 2017
TARSHIYUSH TIRKY AND OTHERS Vs. SANTOSH SARKAR AND OTHERS	September 19, 2017
TARSILA Vs. SHANTIRANJAN @ SHANTI SIKDAR	November 13, 2017
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. DR. MANOJ KUMAR SONI	January 13, 2017
TEJ RAM S/O KEJURAM NISHAD Vs. STATE OF CHHATTISGARH	October 6, 2017
TEJAS CONSTRUCTIONS & INFRASTRUCTURE PRIVATE LTD Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY, MINI	January 30, 2017
TEJRAM RAI Vs. STATE OF CHHATTISGARH	July 5, 2017
TEJURAM CHAKRESH S/O MAHESHRAM CHAKRESH Vs. STATE OF CHHATTISGARH	April 25, 2017
TEMIN Vs. BHUKAN ALIAS BHUPENDRA KUMAR	September 8, 2017
THANDA RAM BANJARA Vs. STATE OF C.G.	August 11, 2017
THE HIMALAYA DRUGS COMPANY TRADEMARK / REGISTERED TRADE MARK Vs. SHALAJ NATHANIEL	February 2, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHOK KUMAR YADAV AND OTHERS	March 24, 2017
TIJRAM S/O BATULAL Vs. STATE OF CHHATTISGARH THROUGH P S PAMGARH, DISTT J	August 17, 2017
TIKAMLAL VERMA S/O JAWAHARLAL VERMA Vs. STATE OF CHHATTISGARH	February 27, 2017
TIKARAM Vs. KEHAR SINGH	November 1, 2017
TIKARAM BAISWADE AND ANOTHER Vs. SANGEETA BAISWADE AND ANOTHER	September 7, 2017
TIMAL PRASAD S/O SHIVCHARAN RAJWAR Vs. STATE OF CHHATTISGARH	March 30, 2017
TIRATH PRASAD Vs. GHURNI DEVI	April 12, 2017
TIRUPATI STEEL TRADERS Vs. ABHIJEET PROJECTS LTD & OTHERS	March 17, 2017
TODARMULL BALCHAND SUNTWAL Vs. SOUTH EAST CENTRAL RAILWAYS	September 1, 2017
TODARMULL INFRASTRUCTURE PVT LTD , THROUGH ITS AUT Vs. SOUTH EAST CENTRAL RAILWAYS THROUGH ITS GENERAL MA	November 10, 2017
TORAN @ TURUM @ TURUN Vs. STATE OF CHHATTISGARH	September 25, 2017
TOTARAM YADAV S/O. JALANDHAR YADAV Vs. STATE OF MADHYA PRADESH	November 2, 2017
TOWARAM YADAV, S/O RAMA YADAV Vs. STATE OF CHHATTISGARH	September 25, 2017
TRIBHUWAN KASHYAP Vs. STATE OF MADHYA PRADESH	September 8, 2017
TRIVENI SAHU AND OTHERS Vs. MUKESH KUMAR JAHIRE AND OTHERS	November 6, 2017
TUCHI @ BUDHRAM @ MOHAN PANDO S/O LATE MARTU PANDO Vs. STATE OF CHHATTISGARH	November 18, 2017
TUKARAM S/O LATE SHRI CHUNNU RAM SAHU Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY	May 16, 2017
TULSA BAI Vs. STATE OF CHHATTISGARH	February 2, 2017
UBHEY RAM @ GUDDU DEWANGAN Vs. STATE OF CHHATTISGARH	November 20, 2017
UCCHHO @ SANTOSH YADAV Vs. STATE OF CHHATTISGARH	November 4, 2017
UDAY SINGH NETAM Vs. STATE OF CHHATTISGARH	June 19, 2017
UDIT NARAYAN SINGH Vs. STATE OF CHHATTISGARH	September 26, 2017
UJERAM KHULURAM RATHIYA Vs. STATE OF CHHATTISGARH	September 11, 2017
ULTRA TECH CEMENT LTD THROUGH AUTHORISED SIGNATORY Vs. STATE OF CHHATTISGARH THROUGH SECRETARY	August 9, 2017
UMA CHELSE Vs. ANITA DEVI	April 6, 2017
UMA SHANKAR VYAS Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY	December 15, 2017
UMASHANKAR PORTE Vs. STATE OF CHHATTISGARH	March 29, 2017
UMASHANKAR SHUKLA Vs. STATE OF CHHATTISGARH	April 11, 2017
UNION OF INDIA Vs. RAJ KUMAR SAHU	March 20, 2017
UNION OF INDIA THROUGH ITS GENERAL MANAGER, SOUTH EASTERN RAILWAY Vs. MUNICIPAL CORPORATION, RAIPUR	May 8, 2017
UNITED INDIA INSURANCE CO LTD Vs. KHILANAND @ SANJEEV PURI	November 22, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DADURAM DHRUV S/O RADHESHYAM DHRUV	August 10, 2017
UNITED INDIA INSURANCE COMPANY LIMITED, BRANCH OFF Vs. HIRMANI BAI WIDOW OF LATE LALSAI @ LONDO RAM	February 3, 2017
UNIWORTH TEXTILES LIMITED Vs. STATE OF CHHATTISGARH	May 19, 2017
UTTAM TANDON Vs. STATE OF CHHATTISGARH	October 30, 2017
UTTARA PATEL AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS	October 3, 2017
V B PROPERTIES & INFRASTRUCTURE INDIA LIMITED Vs. D K PRADHAN ENGINEER IN CHIEF, PUBLIC WORKS DEPART	November 22, 2017
V. P. PRAKASHAN Vs. UNION OF INDIA AND ANOTHER	February 8, 2017
VAIBHAV RAJ PATEL Vs. STATE OF C.G. AND OTHERS	September 11, 2017
VAKIL BHATARI Vs. STATE OF CHHATTISGARH	May 15, 2017
VANDANA BALASAHEB BHAPKAR Vs. STATE OF CHHATTISGARH	January 13, 2017
VANDANA GLOBAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUS., RAIPUR	September 13, 2017
VARDHMAN TEXTILES LIMITED Vs. UNION OF INDIA	October 24, 2017
VARSHA SINGH Vs. STATE OF CHHATTISGARH	May 2, 2017
VASIRUDDIN ANSARI Vs. KHIRAMATI PATEL	December 12, 2017
VICONIC VYAPAR PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX-1(1)	January 12, 2017
VIJAY ALIAS VIKKI Vs. STATE OF CHHATTISGARH	January 9, 2017
VIJAY BHATIA S/O A K BHATIA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY	November 21, 2017
VIJAY KUMAR AGRAWAL Vs. TULAWATI BAGHEL AND ANOTHER	December 14, 2017
VIJAY KUMAR AGRAWAL& ANOTHER Vs. TATA MOTORS FINANCE LTD.& ANOTHER	July 14, 2017
VIJAY KUMAR BARMAN Vs. STATE OF CHHATTISGARH	February 15, 2017
VIJAY KUMAR SEN Vs. STATE OF CHHATTISGARH	September 20, 2017
VIJAY MIRI, S/O SHRI JAGAT RAM MIRI Vs. STATE OF CHHATTISGARH	March 7, 2017
VIJAY SAHU S/O MOHAN LAL SAHU Vs. STATE OF CHHATTISGARH	April 26, 2017
VIJAY SINGH RATHORE Vs. STATE OF CHHATTISGARH	October 31, 2017
VIJAY THADANI Vs. ITWARI	August 23, 2017
VIJENDRA, S/O SAINATH VISHWAKARMA Vs. STATE OF CHHATTISGARH	June 21, 2017
VIKASH KUMAR JAISWAL Vs. STATE OF CHHATTISGARH	January 6, 2017
VIKASH SHARMA S/O KAILASH SHARMA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE	June 15, 2017
VIKKI Vs. STATE OF MADHYA PRADESH	August 21, 2017
VIKRAM KUMAR YADAV Vs. STATE OF CHHATTISGARH	May 25, 2017
VIMAL KUMAR THAWAIT Vs. PRESIDING OFFICER INDUSTRIAL COURT, RAIPUR AND ORS	May 3, 2017
VIMALA JAIN Vs. STATE OF M.P	April 10, 2017
VINITA TANK W/O PARESH TANK Vs. PARESH TANK S/O PRADEEP BHAI TANK	July 5, 2017
VINOD KUMAR @ CHANDRIKA PRASAD SAHU Vs. STATE OF CHHATTISGARH	February 14, 2017
VINOD KUMAR CHOUHAN Vs. STATE OF CHHATTISGARH	April 19, 2017
VINOD KUMAR S/O RUPRAM SAHU Vs. STATE OF CHHATTISGARH	August 11, 2017
VINOD SINGH Vs. STATE OF CHHATTISGARH	May 18, 2017
VINOD SINHA Vs. STATE OF CHHATTISGARH	November 27, 2017
VIPIN TIWARI Vs. STATE OF CHHATTISGARH	May 10, 2017
VIRENDRA KUMAR Vs. JYOTI	March 21, 2017
VISHESHWAR YADAV Vs. STATE OF CHHATTISGARH	April 24, 2017
VISHRAM BAGHEL Vs. STATE OF CHHATTISGARH	September 15, 2017
VISHVANATH KASHYAP S/O SHRI MANAKU RAM Vs. KHEMESHWAR NAG S/O LATE SHRI SOMNATH	January 4, 2017
VISHWANATH PRASAD KAUSHIK S/O LATE HEMDUTT KAUSHIK Vs. PRAHLAD PRASAD SURYAVANSHI S/O LATE BHANGIRAM SURY	November 22, 2017
VISHWANATH S/O MUNUA Vs. HEERASAY S/O LATE METAL	February 22, 2017
VRINDA SAI Vs. STATE OF C.G.	May 19, 2017
WASEEM KHAN, S/O LATE MR. MAHMOOD KHAN Vs. STATE OF CHHATTISGARH	February 8, 2017
XEWIAR KERKETTA Vs. STATE OF CHHATTISGARH	October 26, 2017
YADU PRASAD Vs. PREMKUNWAR AND OTHERS	December 12, 2017
YAGYANAND BRAHMACHARI Vs. SHRI LAXMINARAYAN SWAMI MANDIR PUBLIC TRUST KAMASIPARA SATIBAZAR	May 19, 2017
YANESH @ YOGESH KUMAR SAHU S/O SHRI CHANDRAHAS SAHU Vs. STATE OF CHHATTISGARH	June 19, 2017
YASHVARDHAN VERMA Vs. BHUNESHWAR DEWANGAN	July 7, 2017
YASHWANT KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	November 24, 2017
YOGESH KUMAR PANDEY Vs. SWATI PANDEY	January 24, 2017
YOGESH PURI GOSWAMI S/O ASHWANI PURI Vs. SMT. PALLAVI GOSWAMI W/O YOGESH PURI GOSWAMI	August 24, 2017
YOGITA D/O CHHOTELAL Vs. STATE OF CHHATTISGARH	May 9, 2017
YOGITA SINGH TANWAR W/O SURYABHAN SINGH TANWAR Vs. STATE OF CHHATTISGARH	January 25, 2017
Z T KHAN Vs. STATE OF CHHATTISGARH AND ORS	February 2, 2017
ZUBERI ENGINEERING COMPANY Vs. M/S M P TAR PRODUCTS	May 17, 2017

Year 2017 of HIGH COURT OF CHHATTISGARH

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