REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
M/S. I.C.S.A. (INDIA LIMITED) Vs. M/S. SWASTIK WIRES	November 25, 2016
AABDA BEGAM & ANOTHER Vs. SHEIKH ASALAM & OTHERS	December 2, 2016
AAISHA UTTARWAR Vs. STATE OF CHHATTISGARH AND ORS.	April 29, 2016
ABC, W/O XYZ Vs. STATE OF CHHATTISGARH AND ORS	April 13, 2016
ABDUL RASHEED MEMON Vs. CHHATTISGARH STATE WAKF BOARD, (CHHATTISGARH)	August 19, 2016
ABDUL SHAFIQ Vs. REGIONAL TRANSPORT AUTHORITY, RAIPUR	July 26, 2016
ACER INDIA PRIVATE LIMITED Vs. STATE OF CHHATTISGARH	September 5, 2016
ACHLA D. SAPRE Vs. ASHA MAHILKAR AND ORS.	February 25, 2016
ADHISHREE BAJPAI Vs. STATE OF CHHATTISGARH	July 12, 2016
AGHAHAN BAI Vs. JAGDISH	August 4, 2016
AJAY KUMAR (DIED)RITU Vs. SARASWATI DEVI	December 1, 2016
AJAY KUMAR VERMA Vs. STATE OF CHHATTISGARH	March 28, 2016
AJENDER SINGH Vs. STATE OF CHHATTISGARH	August 4, 2016
AJIT PRAMOD KUMAR JOGI S/O K P JOGI Vs. CHANDULAL SAHU S/O LATE PUNITRAM SAHU	July 19, 2016
AJITA Vs. M. MATHEW	August 19, 2016
AJJU DESHLAHRE Vs. RAVINDRA KUMAR NANDA	November 10, 2016
AKHILESH KHANDELWAL Vs. SAVITA KHANDELWAL	April 26, 2016
ALOK KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH	October 27, 2016
AMAR ENGINEERING WORKS Vs. STATE OF CHHATTISGARH	July 29, 2016
AMAR KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH	November 22, 2016
AMAR SINGH Vs. STATE OF MADHYA PRADESH	November 25, 2016
AMAR SINGH SIDAR Vs. STATE OF CHHATTISGARH AND ORS	February 8, 2016
AMARJEET JANGDE, S/O DURGAPRAKASH JANGDE Vs. STATE OF CHHATTISGARH	May 9, 2016
AMARLAL BHARTI Vs. STATE OF CHHATTISGARH	May 9, 2016
AMARLAL SATNAMI Vs. STATE OF CHHATTISGARH	February 17, 2016
AMEERA BAI Vs. MANGAL SAI	August 4, 2016
AMIT KATARIA S/O INDAR SINGH KATARIA Vs. SANJEEV KUMAR TAMAK	April 6, 2016
ANAND SINGH Vs. STATE OF CHHATTISGARH	August 24, 2016
ANAND TAMBE Vs. STATE OF M.P.	October 7, 2016
ANESH @ MONU (MINOR) S/O RAM PRASAD AND ORS Vs. STATE OF CHHATTISGARH AND ORS	January 15, 2016
ANESHWAR Vs. STATE OF CHHATTISGARH	December 14, 2016
ANIL GUPTA & OTHERS Vs. THAMMAN SINGH	December 2, 2016
ANIL KUMAR Vs. STATE OF CHHATTISGARH	March 8, 2016
ANIL KUMAR DHURANDHAR Vs. SATISH JAIN	April 21, 2016
ANIL SINGH CHANDEL Vs. STATE OF CHHATTISGARH	April 28, 2016
ANIL VISHWAKARMA Vs. STATE OF CHHATTISGARH	July 11, 2016
ANINDI MUKHARJEE Vs. SHRABONI	September 15, 2016
ANJALI SONI W/O NARAYAN SONI Vs. NARAYAN SONI S/O RAM PYARE SONI	August 5, 2016
ANKIT MALHOTRA S/O INDER MOHAN MALHOTRA Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION- CIVIL LINES, BILASPUR	September 27, 2016
ANURADHA AGRAWAL W/O SHRI DIN DAYAL AGRAWAL Vs. STATE OF CHHATTISGARH	August 3, 2016
ARIAL I KUMAR S/O LATE ISMAIL KUMAR Vs. SHRIMATI SHIKHA KUMAR	November 7, 2016
ARJUN DAS BAJAJ S/O SHEETAL DAS BAJAJ Vs. ABDUL HALIM KHAN S/O LATE SHRI ABDUL HAKIM KHAN	November 7, 2016
ARJUN PRASAD CHANDRAWANSHI Vs. DANI RAM, S/O GAJANAND CHANDRAVANSHI	November 23, 2016
ARJUN PRASAD CHANDRAWANSHI, AGED ABOUT 60 YEARS, S/O FAGU RAM, R/O VILLAGE DALPURIA, P.S. PIPARIA, TEH. & DISTT. KAWARDHA, C.G. Vs. THE STATE OF CHHATTISGARH, THROUGH POLICE CHOWKI PANDA, TARAI, P.S. KUNDA, DISTRICT BILASPUR (NOW DIST. KAWARDHA) C.G.	November 23, 2016
ARTI DEVI AND OTHERS Vs. JAGATPAL@JOGO AND OTHERS	March 28, 2016
ARUN KUMAR AGRAWAL Vs. SMT. S.SHASHIPRABHA RAO & OTHERS	November 10, 2016
ARUN KUMAR GUPTA S/O LATE K. P. GUPTA Vs. STATE OF CHHATTISGARH	August 31, 2016
ARUN KUMAR JOSHI Vs. STATE OF M.P.	November 24, 2016
ARUN KUMAR MIRI Vs. BHARTI MIRI	January 18, 2016
ARVIND KUMAR DEWANGAN S/O LATE SHRI G D DEWANGAN Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (B/R) DIVISION	July 27, 2016
ARVIND SINGH Vs. REENA SINGH AND OTHERS	February 3, 2016
ARVINDRA ALIAS OM PRAKASH & ORS Vs. STATE OF MADHYA PRADESH	June 15, 2016
ASHA PANDEY AND ORS. Vs. COAL INDIA LTD. AND ORS.	March 15, 2016
ASHISH ALIAS ASU RAMESH AGRAWAL Vs. STATE OF CHHATTISGARH	June 21, 2016
ASHISH KUMAR DUBEY Vs. UNITED INDIA INSURANCE CO. LTD.	August 5, 2016
ASHOK KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH	July 15, 2016
ASHOK KUMAR BHAGAT Vs. SHEIKH MAHMOOD S/O SHEIKH MAHMOOD	July 8, 2016
ASHOK KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH	September 2, 2016
ASHOK KUMAR MITTAL Vs. STATE OF CHHATTISGARH & OTHERS	December 16, 2016
ASHOK MANEKAR, S/O. LATE SHOHAN MANEKAR Vs. STATE OF CHHATTISGARH	May 6, 2016
ASHOK, S/O BUDHARU NAVRANG Vs. STATE OF CHHATTISGARH	February 2, 2016
ASHUTOSH @ CHINNU MAHAPATRA Vs. STATE OF CHHATTISGARH	February 3, 2016
ASHWANI KUMAR VERMA S/O LATE CHINTA RAM VERMA Vs. BHAGBALI S/O LATE DARSHAN RATRE	April 13, 2016
ATUL KUMAR MISHRA S/O. MATACHARAN MISHRA, AGED ABOUT 38 YEARS, R/O CHANDANI CHAUK, MAYAPUR, AMBIKAPUR, P.S. & POST AMBIKAPUR, CIVIL & REVENUE DISTRICT Vs. MOHAR SINGH CHHABRA (DIED AND DELETED)	October 7, 2016
AVDHESH SHROTI Vs. STATE OF CHHATTISGARH	September 2, 2016
AVINASH DEVELOPERS PRIVATE LIMITED Vs. STATE OF CHHATTISGARH	January 22, 2016
AVINASH KALING Vs. K. B. CHERIAN	February 12, 2016
AVINASH SAMAL Vs. STATE OF CHHATTISGARH AND ORS.	April 29, 2016
AVON KUMAR Vs. STATE OF MADHYA PRADESH	October 18, 2016
AWADHESH PRATAP SINGH Vs. ASHOK UPADHYAY	September 16, 2016
AWADHESH YADAV S/O SHYAMLAL YADAV Vs. STATE OF CHHATTISGARH	February 15, 2016
B P TIWARI S/O JAMUNA TIWARI Vs. STATE OF CHHATTISGARH	August 1, 2016
B.N. SINGH, S/O LATE SHRI RAM PARIKSHA SINGH Vs. CHHATTISGARH RAJYA GRAMIN BANK	September 7, 2016
BABAR HUSSAIN Vs. ARJUN SINGH NETAM	December 14, 2016
BABITA BALMIKI Vs. AMRIKA BAI	July 8, 2016
BABLOO S/O LAXMAN Vs. STATE OF CHHATTISGARH AND ORS	April 7, 2016
BABULAL, S/O BHAGWAT Vs. STATE OF CHHATTISGARH	November 29, 2016
BADRI PRASAD GARHEWAL Vs. MOHAN SURYAWANSHI	January 18, 2016
BADRUDDIN S/O GULABUDDIN Vs. JAITUN BIBI D/O AMIRJAN	August 19, 2016
BAHAL SINGH S/O GENERAIL SINGH Vs. MIRA BAI W/O LT. MILAN RAM SAHU	April 13, 2016
BAISAKHU @ DEVKARAN VISHWAKARMA, S/O DASRURAM Vs. STATE OF CHHATTISGARH AND ORS	March 31, 2016
BAJRANG @ BHURWA DHRITLAHARE Vs. STATE OF CHHATTISGARH	December 6, 2016
BAJRANG AGRAWAL Vs. SMT. SUDHA JAIN	January 27, 2016
BAJRANG LAL KEDIA Vs. STATE OF CHHATTISGARH	August 5, 2016
BALAK RAM Vs. RUKHI AND ORS.	January 15, 2016
BALDAU KUMAR SAHU Vs. COMMON PUBLIC & OTHERS	August 31, 2016
BALDEV Vs. STATE OF MADHYA PRADESH	February 29, 2016
BALESHWAR @ BAJRANGI VAISHNAVA S/O THAGLUDAS Vs. STATE OF CHHATTISGARH	February 22, 2016
BALIRAM @ KAMLESH SHARMA Vs. STATE OF CHHATTISGARH	December 7, 2016
BALIRAM S/O SANTUDAS JANGDE Vs. STATE OF CHHATTISGARH AND ORS	April 6, 2016
BALKRISHNA Vs. SOUTH EASTERN COALFIELDS LTD	March 22, 2016
BANSHI LAL Vs. SHAKIL AHMAD	September 9, 2016
BANSILAL PATEL Vs. STATE OF CHHATTISGARH	April 6, 2016
BANWARI LAL SHARMA Vs. STATE OF CHHATTISGARH	April 5, 2016
BASANT KUMAR BOHIDAR S/O SHARAD KUMAR BOHIDAR Vs. STATE OF CHHATTISGARH	February 19, 2016
BASANT PANDEY Vs. NANDANI PANDEY	May 13, 2016
BASANT PANDEY Vs. NANDANI PANDEY	May 16, 2016
BEEKAY ENGINEERING CORPORATION Vs. PRAGATISHEEL ENGINEERING SHRAMIK SANGH	May 11, 2016
BEER NARAYAN SINGH Vs. GHANSHYAM	July 22, 2016
BELMOTI @ BELMATI AND OTHERS Vs. SOUTH EASTERN COALFIELDS LIMITED AND OTHERS	January 28, 2016
BHAGIRATHI @ MUNNUDAU PATEL Vs. STATE OF CHHATTISGARH	December 2, 2016
BHAGWAN KHEMANDU Vs. UNION OF INDIA	November 10, 2016
BHAGWANDAS Vs. RAMKISUN S/O RAM RATAN SATNAMI	August 11, 2016
BHAGWAT Vs. STATE OF CHHATTISGARH	July 28, 2016
BHAGWAT Vs. STATE OF CHHATTISGARH	January 25, 2016
BHAGWAT MITTAL S/O SURESH MITTAL Vs. STATE OF CHHATTISGARH	February 11, 2016
BHAIYA LAL SATNAMI Vs. KHORBAHARA DEWANGAN	November 4, 2016
BHALCHAND TIWARI Vs. STATE OF CHHATTISGARH	April 12, 2016
BHARAT VISHVAS Vs. STATE OF CHHATTISGARH	April 26, 2016
BHAVANLAL Vs. STATE OF M P (NOW STATE OF C G )	July 4, 2016
BHIKHAR & OTHERS Vs. STATE OF C.G.	June 14, 2016
BHILAI WIRES LTD , INDUSTRIAL AREA, BHILAI Vs. MEMBER JUDGE, STATE INDUSTRIAL COURT, RAIPUR (M P ) AND ANR	May 11, 2016
BHOKH SINGH Vs. STATE OF CHHATTISGARH	November 28, 2016
BHOLA PRASAD CHANDRAKAR S/O LT DEV PRASAD CHANDRAKAR Vs. CHHATTISGARH STATE CO-OPERATIVE MARKETING FEDERATION LTD	August 17, 2016
BHOLA RAM S/O. ALAKH RAM SATNAMI Vs. STATE OF CHHATTISGARH	December 8, 2016
BHOLA RAM SAHU Vs. STATE OF CHHATTISGARH	February 10, 2016
BHOLARAM DHRUW Vs. STATE OF CHHATTISGARH	February 26, 2016
BHOLARAM DHRUW Vs. STATE OF CHHATTISGARH	September 22, 2016
BHOTHAR RAM, S/O KAYARAM Vs. STATE OF CHHATTISGARH	October 25, 2016
BHUJBAL YADAV S/O BHAKUNDA YADAV Vs. STATE OF CHHATTISGARH	March 16, 2016
BHULLAR CONSTRUCTIONS Vs. STATE OF CHHATTISGARH	September 8, 2016
BHUNESHWAR SAHU S/O ASHOK SAHU Vs. STATE OF CHHATTISGARH	January 15, 2016
BHUPENDRA TIWARI, S/O KUBER TIWARI Vs. STATE OF CHHATTISGARH	April 21, 2016
BHUPNATH DUBEY S/O LATE JAGADHARI DUBEY Vs. STATE OF CHHATTISGARH AND ORS	April 18, 2016
BHUVAN SRIVAS, S/O LAKHAN LAL SRIVAS Vs. NARENDRA SINGH RAJPUT	May 5, 2016
BIBIYANA KINDO W/O SHRI LAXMAN LAL BEK Vs. STATE OF CHHATTISGARH	September 14, 2016
BILASPUR MERCHANTS ASSOCIATION & OTHERS Vs. STATE OF M.P. (NOW CHHATTISGARH)	November 11, 2016
BINDUGIRI @ VINOD KUMAR SINGH Vs. STATE OF CHHATTISGARH	December 7, 2016
BIRBAL SINGH Vs. STATE OF M.P.	December 1, 2016
BISAD KHAN Vs. STATE OF CHHATTISGARH AND ORS	March 28, 2016
BISAHIN BAI, WD/O LATE SHARDA PRASAD SAHU Vs. SANDHYA RANI, WD/O LATE LOKNATH SAHU	September 1, 2016
BODHI RAM Vs. STATE OF MADHYA PRADESH	October 7, 2016
BODHLAL S/O DEVANAND CHOUHAN Vs. STATE OF MADHYA PRADESH	December 20, 2016
BRIJBHUSHANLAL SHRIVASTAVA Vs. GOVT OF C G AND ORS	October 18, 2016
BRIJESH SAHU S/O KISHORE SAHU Vs. STATE OF CHHATTISGARH	April 1, 2016
BRIJLAL & ANOTHER Vs. STATE OF CHHATTISGARH	November 22, 2016
BRIJRAJ DAS VAISHNAV S/O NANKU DAS VAISHNAV Vs. STATE OF CHHATTISGARH	August 12, 2016
BUDHARURAM Vs. STATE OF CHHATTISGARH	February 2, 2016
BUDHIA AUTO ASSOCIATE PVT. LTD. Vs. STATE	August 8, 2016
BUDHIA AUTO, T P NAGAR, KORBA Vs. STATE OF CHHATTISGARH	August 1, 2016
BUDHWARI BAZAR VYAPARI SANGH AND ORS. Vs. THE STATE OF CHHATTISGARH AND ORS.	March 4, 2016
C.L. SIDAR S/O SHRI SHRIRAM SIDAR, AGED ABOUT 56 YEARS PRESENTLY WORKING Vs. SMT. GITA DEVI AGRAWAL W/O LATE SURAJBHAN AGRAWAL	April 6, 2016
CEMENT CORPORATION OF INDIA OFFICERS AND SUPERVISORS ASSOCIATION & ANOTHER Vs. CEMENT CORPORATION OF INDIA LTD & OTHERS	August 8, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. O.P. SINGHANIA S/O LATE JAI DAYAL SINGHANIA	January 14, 2016
CHAIN SINGH S/O KISHAN SINGH Vs. MAN SINGH RAJPUROHIT S/O LATE SALAM SINGH RAJPUROHIT	March 3, 2016
CHAMAR SINGH, SON OF MUNCHUN SATNAMI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	March 31, 2016
CHAMRU RAM KARMA S/O LATE SHRI BOJHA MAJHI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY	September 15, 2016
CHANCHAL SINGH Vs. STATE OF CHHATTISGARH	February 24, 2016
CHANDRA PRAKASH @ CHANDRA Vs. UMA SHANKAR	December 9, 2016
CHANDRA SHEKHAR JAISWAL Vs. STATE OF CHHATTISGARH	December 2, 2016
CHANDRA SHEKHAR VERMA Vs. STATE OF CHHATTISGARH	September 20, 2016
CHANDRABHAN SINGH, SON OF SUJAN SINGH Vs. STATE OF CHHATTISGARH, P S RAJPUR, DISTRICT SURGUJA	September 21, 2016
CHANDRANI SINHA, D/O LATE SHRI UTTAM SINGH SINHA Vs. CHHATTISGARH STATE ELECTRICITY HOLDING COMPANY LIMITED, DAGANIYA, RAIPUR (C.G.)	September 7, 2016
CHANDRAPRAKASH @ CHANDRU S/O KHUMNU SAHU Vs. STATE OF CHHATTISGARH AND ORS	March 28, 2016
CHANDRAPRAKASH CHANDEL Vs. NEEMA CHANDEL	July 11, 2016
CHANDRASHEKHAR SONI Vs. STATE OF CHHATTISGARH	July 26, 2016
CHANDRIKA PRASAD KESHARWANI Vs. HIRA LAL KESHARWANI	November 4, 2016
CHATURBHUJ SHESHNATH MISHRA AND ORS Vs. STATE OF CHHATTISGARH AND ORS	May 3, 2016
CHHAGAN LAL SAHU, SON OF RAMAU Vs. GOVERDHAN SAHU, SON OF DHANARAM SAHU	October 4, 2016
CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD Vs. SURESH KUMAR URANV	March 4, 2016
CHHATTOO RAM Vs. STATE OF CHHATTISGARH	May 3, 2016
CHINTA RAM YADAV Vs. STATE OF MADHYA PRADESH	August 11, 2016
CHINTAMANI @ CHINTARAM SON OF PAHARU Vs. STATE OF CHHATTISGARH	February 2, 2016
CHIRAG COMBINES Vs. MAHESH CHABDA @ BAGGI	March 11, 2016
CHIRAG COMBINES AND OTHERS Vs. MAHESH CHABDA & OTHERS	February 12, 2016
CHITREKHA BAI W/O DINESH KUMAR DESHMUKH Vs. JANAK BAI, W/O SAMAYLAL, D/O BODHRAI	October 3, 2016
CHOLAMANDLAM INVESTMENT & FINANCE CO. LTD. Vs. NARMADA CHANDRAKAR & OTHERS	December 1, 2016
CHOWA RAM SAHU Vs. STATE OF CHHATTISGARH	February 24, 2016
COAL INDIA LTD. Vs. HAMSHIKHA MALLICK	December 6, 2016
COMMISSIONER, CENTRAL EXCISE Vs. AMBUJA CEMENT EASTERN LTD	December 14, 2016
D P KURRE Vs. STATE OF CHHATTISGARH AND OTHERS	April 6, 2016
D V VARSHA Vs. STATE OF CHHATTISGARH	March 9, 2016
D. RAJKUMAR Vs. GENERAL MANAGER	November 10, 2016
DABAR SINGH S/O LATE NOMAN SINGH Vs. NARAYAN PRASAD KASHYAP S/O RAMJI LAL KASHYAP	January 19, 2016
DAINY SINGH THAKUR, S/O. LATE RAJENDRA SINGH THAKUR, AGED ABOUT 26 YEARS, R/O. VILLAGE Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT, D.K.S. BHAWAN, RAIPUR (C.G.)	October 4, 2016
DALIT KUMAR Vs. STATE OF CHHATTISGARH	February 5, 2016
DALJIT SINGH PAHUJA Vs. STATE OF CHHATTISGARH	July 14, 2016
DALLI @ DALGEET SINGH Vs. STATE OF CHHATTISGARH	January 4, 2016
DANESHWAR DEWANGAN Vs. STATE OF CHHATTISGARH	August 3, 2016
DASHARATH YADAV Vs. STATE OF C G	July 25, 2016
DAYA DAS PANKA, S/O PILADAS Vs. NIRMALDAS, S/O SUKHDAS PANKA	November 8, 2016
DAYA RAM SONI S/O LATE RAMESHWAR SONI Vs. SMT. GYARSI BAI KHANDELWAL	February 16, 2016
DEENDAYAL, S/O TIHARU Vs. STATE OF M P (NOW C G ) AND ORS	January 22, 2016
DEEPAK Vs. STATE OF CHHATTISGARH	April 28, 2016
DEEPAK KUMAR RAJWADE S/O LATE MOHAR SAY Vs. STATE OF CHHATTISGARH	September 6, 2016
DEEPAK NETAM Vs. THE STATE OF CHHATTISGARH	March 16, 2016
DEEPCHAND BAHUGUNA Vs. THE STATE OF CHHATTISGARH	March 2, 2016
DEEPESH SINGH BHADOURIYA Vs. STATE OF CHHATTISGARH AND OTHERS	January 18, 2016
DENA BANK Vs. SHARAD GOVIND GOVERDHAN	December 2, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMESH STEEL INDUSTRIES	January 11, 2016
DEV SHANKAR Vs. THE STATE OF MADHYA PRADESH	April 29, 2016
DEVCHAND PATEL Vs. STATE OF CHHATTISGARH	December 14, 2016
DEVNATH @ BHUKHA @ RAMDEO Vs. STATE OF CHHATTISGARH	November 22, 2016
DEVSAI S/O LALI Vs. MOHD RAFIK KHAN, S/O FAIZ KHAN	August 17, 2016
DHANANJAY PATEL S/O SHRI NARAD PATEL Vs. STATE OF CHHATTISGARH	September 14, 2016
DHANI RAM SAHU Vs. STATE OF CHHATTISGARH	August 31, 2016
DHANIRAM S/O. DHURELAL Vs. STATE OF CHHATTISGARH	February 18, 2016
DHANIRAM, AGED ABOUT 68 YEARS, SON OF SONAURAM KENWAT Vs. MOHANLAL KENWAT, (CHHATTISGARH)	August 5, 2016
DHANNU DAS BURDE Vs. STATE OF CHHATTISGARH	July 1, 2016
DHANNULAL, S/O. GANGURAM DEWANGAN Vs. STATE OF CHHATTISGARH	July 19, 2016
DHARAM S/O BALIRAM Vs. STATE OF MP	November 25, 2016
DHARINI AMBIKA PRASAD PANIGRAHI Vs. SHRIMATI SITA TIWARI AND OTHERS	October 18, 2016
DHARMENDRA PATEL, S/O LAL BAHADUR PATEL Vs. STATE OF CHHATTISGARH	July 21, 2016
DHIRENDRA SINGH Vs. VINOD KUMAR VERMA	November 23, 2016
DILHARAN SON OF TIJAURAM Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH STATION HOUSE OFFICER,	March 3, 2016
DINESH JAIN, S/O LATE PUKHRAJ JAIN, AGED ABOUT 52 YEARS, PROFESSION Vs. MANJULA JAIN, W/O SHRI DINESH JAIN, AGED ABOUT 40 YEARS	October 24, 2016
DINESH KUMAR Vs. STATE OF CHHATTISGARH	December 13, 2016
DINESH MEHER Vs. STATE OF CHHATTISGARH	November 24, 2016
DIPAK VERMA Vs. RASHMI VERMA	July 1, 2016
DIWAKAR MULLICK Vs. GANGA KHANDELWAL AND ORS.	January 2, 2016
DIWAKAR MULLICK S/O LATE SHRI MUKUND BIHARI MULLICK Vs. KUMARI GANGA KHANDELWAL	February 2, 2016
DR. CHATURBHUJ MISHRA Vs. STATE OF CHHATTISGARH	May 3, 2016
DR.SOMESH PANDEYA & OTHERS Vs. VISESHWAR PRASAD PANDEYA THROUGH L.R.S.	October 3, 2016
DULIYA BAI YADAV Vs. STATE OF CHHATTISGARH AND ORS.	January 18, 2016
DURGESH DONGARE Vs. STATE OF CHHATTISGARH	December 13, 2016
DWARIKA PRASAD PATEL AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.	January 13, 2016
EMANUVEL TOPPO Vs. STATE OF CHHATTISGARH	July 18, 2016
FAGURAM S/O SANICHARA KODAKU Vs. STATE OF CHHATTISGARH	May 10, 2016
FARIDA @ FARID AHMED, S/O SIDDIQUE AHMED Vs. THE STATE OF CHHATTISGARH	August 26, 2016
FERU RAM VERMA Vs. STATE OF MADHYA PRADESH	September 28, 2016
FIROJ KHAN ALIAS SANJU KHAN Vs. STATE OF MADHYA PRADESH	February 24, 2016
FIROZ KHAN, S/O MOHD. SHARIF KHAN Vs. THE STATE OF MADHYA PRADESH	August 1, 2016
FOOD CORPORATION OF INDIA Vs. M/S RAZA & COMPANY	July 12, 2016
FREDRICK KERKETTA Vs. STATE OF CHHATTISGARH	December 14, 2016
FULLU, S/O MADHURI PANIKA Vs. STATE OF MADHYA PRADESH AND ORS	April 13, 2016
G P ISPAT PRIVATE LIMITED Vs. AUTHORIZED OFFICER AND CHIEF MANAGER STATE BANK OF INDIA	December 6, 2016
G SHRINU BABU @ SHRINU, S/O AKAIYA Vs. STATE OF M P (NOW C G ) AND ORS	January 18, 2016
GAIND LAL SON OF SUKHRAM SAHU Vs. PREMLAL SON OF MANBODHI KANWAR	October 4, 2016
GAJADHAR S/O RAMCHANDI Vs. SAMAL PRASAD S/O LATE SHIVCHARAN	March 22, 2016
GAJANAND @ GAJNI S/O. NAKRAM THAWAIT Vs. STATE OF CHHATTISGARH	February 17, 2016
GAJENDRA PRASAD MAURYA @ SHERA S/O BHANUPRATAP MAURYA Vs. STATE OF CHHATTISGARH	June 30, 2016
GANESH PRASAD, SON OF BANSHIDHAR AGRAWAL Vs. NATHMAL AGRAWAL AND ANOTHER	March 2, 2016
GANGA PRASAD Vs. STATE OF CHHATTISGARH	December 14, 2016
GANSU, SON OF FATTURAM Vs. STATE OF CHHATTISGARH	November 18, 2016
GAUHAR ALI, S/O LATE IBRAHIM ALI Vs. MUNICIPAL CORPORATION, MALVIYA ROAD, RAIPUR	August 12, 2016
GAURAV Vs. STATE OF CHHATTISGARH	November 17, 2016
GAURAV SONKAR, AGED ABOUT 21 YEARS, SON OF SHRI DAMODAR SONKAR Vs. STATE OF CHHATTISGARH, THROUGH THE POLICE STATION	July 5, 2016
GAUTAM BANJARE Vs. STATE OF CHHATTISGARH	April 25, 2016
GAUTAM PRASAD CHOUHAN Vs. STATE OF CHHATTISGARH	September 9, 2016
GEETARAM S/O. PUNIRAM SATNAMI Vs. STATE OF MADHYA PRADESH	October 26, 2016
GHANSHYAM CHOUHAN S/O KRIT SINGH Vs. DHAL SINGH THAKUR S/O JAHAN SINGH THAKUR	April 26, 2016
GHARBHARAN S/O RAM BHAROS Vs. STATE OF CHHATTISGARH	April 26, 2016
GHURAWA S/O ALEN SAHU Vs. STATE OF CHHATTISGARH	August 24, 2016
GIRDHARI SAHU Vs. STATE OF CHHATTISGARH	May 2, 2016
GOINDIA Vs. STATE OF M.P.	February 18, 2016
GOPAL BHARTI Vs. STATE OF M.P.	August 29, 2016
GOPAL KRISHNA S/O GANESH RAM Vs. SOUTH EASTERN COALFIELDS LTD	August 16, 2016
GOPAL LAKDA S/O RAMSAI LAKDA Vs. STATE OF CHHATTISGARH	March 9, 2016
GOPAL SAHU, S/O. TULSIRAM SAHU Vs. STATE OF CHHATTISGARH	January 6, 2016
GOPAL SINGH, S/O PHOOL SINGH GOND Vs. STATE OF M P (NOW CHHATTISGARH)	August 16, 2016
GOPICHAND S/O LAKKHAMAL SINGHI Vs. STATE OF CHHATTISGARH	November 21, 2016
GORELAL @ DURGESH, S/O. MANOHAR MARKAM Vs. STATE OF CHHATTISGARH	April 20, 2016
GOUTAM S/O TIHARU NISHAD Vs. STATE OF CHHATTISGARH	May 5, 2016
GOVERDHAN PRASAD SAHU Vs. NAVODAYA VIDYALAYA SAMITI, UTTAR PRADESH AND OTHERS	January 22, 2016
GOVERDHAN SHARMA Vs. STATE OF CHHATTISGARH AND OTHERS	May 2, 2016
GOVERNMENT OF MADHYA PRADESH Vs. ISHWAR CHANDRA, S/O PANCHURAM KHAIRWAR	September 23, 2016
GOVERNMENT OF MADHYA PRADESH Vs. SMT. KACHRA BAI	April 8, 2016
GOVIND MASKHARE Vs. STATE OF CHHATTISGARH	November 15, 2016
GOVIND RAM VERMA Vs. STATE OF CHHATTISGARH	January 27, 2016
GOVIND, S/O HARI SINGH KHAIRWAR Vs. STATE OF CHHATTISGARH AND ORS	March 31, 2016
GUHARAM (DIED THROUGH LRS Vs. PALTON S/O MANGLU DEWANGAN, AGED ABOUT 51 YEARS, TAILOR, R/O VILLAGE	July 29, 2016
GULABCHAND Vs. NAROTTAM	May 12, 2016
GULSHAN BEGUM Vs. MUSKAN ALI	July 21, 2016
GULSHERA BEGUM Vs. PALURAM	July 8, 2016
GURUPRASAD Vs. STATE OF MADHYA PRADESH	February 25, 2016
GYAN GANGA EDUCATION ACADEMY Vs. SUMAN DHEER	August 5, 2016
GYANCHAND JAIN Vs. NARENDRASINGH RAJPUT & ANR.	May 5, 2016
GYANCHAND JAIN Vs. STATE OF CHHATTISGARH	February 10, 2016
HANSRAJ PATEL Vs. STATE OF C.G.	June 27, 2016
HARENDRA KUMAR Vs. STATE OF CHHATTISGARH	April 12, 2016
HARI LAL S/O BALLU BAIGA Vs. STATE OF CHHATTISGARH	February 17, 2016
HARISH CHANDRA AKASH PATEL Vs. STATE OF CHHATTISGARH	February 10, 2016
HARISH CHAWDA S/O JAYANTI LAL CHAWDA Vs. SURYAKANT RATHORE S/O LATE MURLIDHAR RATHORE	October 17, 2016
HARJASRAI VARIALDAS Vs. STATE OF CHHATTISGARH	December 9, 2016
HASAN ANSARI S/O RIYASAT ANSARI Vs. STATE OF CHHATTISGARH	February 18, 2016
HATIM KHAN @ BODU Vs. STATE OF CHHATTISGARH	March 3, 2016
HEMCHAND Vs. THE STATE OF M.P.	April 1, 2016
HEMLATA CHANDRAKAR Vs. LALJI CHANDRAKAR	August 16, 2016
HERSON Vs. STATE OF M.P.	April 4, 2016
HIMANSHU NAMDEO & OTHERS Vs. DENA BANK & OTHERS	February 4, 2016
HIRA LAL SON OF PANDRU CHIK Vs. STATE OF CHHATTISGARH	August 5, 2016
HORI LAL Vs. STATE OF CHHATTISGARH	December 6, 2016
HORI LAL YADAV Vs. STATE OF CHHATTISGARH	February 4, 2016
I.B.P. COMPANY LTD. Vs. GENERAL SECRETARY, CHEMICAL EMPLOYEES UNION, MAZDOOR SABHA BHAVAN, NANDINI ROAD, BHILAI	November 21, 2016
IMRAN QURAISHI Vs. STATE OF CHHATTISGARH	April 25, 2016
INDAR TIWARI Vs. STATE OF CHHATTISGARH	August 1, 2016
INDRADEV @ INDRA S/O HEMNATH SAHU Vs. STATE OF CHHATTISGARH	February 23, 2016
ISHWAR CHANDRA, S/O SHRI PANCHURAM KHAIRWAR Vs. GOVERNMENT OF MADHYA PRADESH (PRESENTLY GOVERNMENT OF CHHATTISGARH)	September 23, 2016
ISHWAR GUPTA (DEAD) Vs. STATE OF CHHATTISGARH	August 3, 2016
ISHWAR JAIN, S/O SHIV CHARAN JAIN Vs. STATE OF CHHATTISGARH	April 6, 2016
ISHWAR, S/O CHAITRAM DARRO Vs. STATE OF CHHATTISGARH AND ORS	March 14, 2016
J R SWARNAKAR Vs. M P HOUSING BOARD	July 8, 2016
JAGANNATH YADAV ALIAS BABLU Vs. STATE OF C.G.	September 14, 2016
JAGDHER, SON OF BHAGIRATHI TANDAN Vs. STATE OF CHHATTISGARH	August 24, 2016
JAGDISH BUDDHUURAM AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS	February 8, 2016
JAGDISH PRASAD GUPTA Vs. UNION OF INDIA AND OTHERS	October 18, 2016
JAGDISH S/O BHULAWAN SATNAMI Vs. STATE OF CHHATTISGARH	April 27, 2016
JAGDISH, AGED ABOUT 44 YEARS, SON OF BHUJBAL YADAV, CASTE RAWAT - Vs. MUKUND KUMARI, (CHHATTISGARH)	August 4, 2016
JAGESHWAR CHOUHAN @ JAGSAI Vs. THE STATE OF MADHYA PRADESH	January 15, 2016
JAGOUTIN BAI Vs. STATE OF CHHATTISGARH	February 17, 2016
JAHURAN BIBI Vs. AABID KHAN	May 3, 2016
JAI PRAKASH DUBEY Vs. STATE OF CHHATTISGARH	April 7, 2016
JAI RAM CHERVA @ BHETHALU Vs. STATE OF CHHATTISGARH	February 24, 2016
JAIDEV GUHA @ RAHUL GUHA Vs. RAMESH AGARWAL S/O SOHAN LAL AGRAWAL	February 2, 2016
JAINBATI @ DHANESHWARI Vs. STATE OF CHHATTISGARH AND ORS	May 11, 2016
JAISHREE ALIAS JAYA W/O SHRI GOKUL CHURA Vs. STATE OF C.G.	January 29, 2016
JAISINGH SAHURAM GOND Vs. STATE OF CHHATTISGARH	August 10, 2016
JALDHARI GOND S/O LATE AMARSAI GOND Vs. STATE OF CHHATTISGARH AND ORS	January 25, 2016
JALESHWAR BARMAN Vs. STATE OF CHHATTISGARH THR POLICE STATION HOUSE	November 3, 2016
JALWA STONE CRUSHING INDUSTRIES Vs. SECRETARY, PUBLIC WORKS DEPARTMENT	July 13, 2016
JAN BAI Vs. STATE OF CHHATTISGARH	November 22, 2016
JANAKLAL Vs. STATE OF M P	April 12, 2016
JANGLI Vs. LALMUNI	September 22, 2016
JASVEER KAUR D/O J.S.SALUJA Vs. VIKRAM SINGH S/O SARDAR MAHENDRA SINGH KHANUJA	February 16, 2016
JAWAHAR LAL(DEAD) THROUGH L.RS. & ANOTHER Vs. CHAMPA DEVI & ANOTHER	November 18, 2016
JAWAHARLAL JAIN Vs. GHANSHYAM MITTAL	October 7, 2016
JAYANT JAISWAL S/O RAJENDRA JAISWAL Vs. STATE OF CHHATTISGARH	June 28, 2016
JEET RAM YADAV Vs. STATE OF CHHATTISGARH	February 12, 2016
JEEVAN MINJ Vs. STATE OF CHHATTISGARH	July 18, 2016
JEEVAN PRASAD RATHIA Vs. STATE OF CHHATTISGARH	September 15, 2016
JEREMIUS TIRKY, S/O MARTIAL TIRKY Vs. STATE OF CHHATTISGARH AND ORS	March 14, 2016
JETH PRASAD, S/O KANWALSAI KANWAR, AGED ABOUT 25 YEARS, PROF. FARMING, R/O VILLAGE PHUNAGI (UDAIPUR), P.S. LAKHANPUR, DISTRICT SURGUJA, CHHATTISGARH Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE STATION LAKHANPUR, DISTRICT SURGUJA, CHHATTISGARH	October 18, 2016
JETHMAL SONI Vs. HARIOM SONI	July 27, 2016
JHANSI-ORAI TOLLYWAY PVT. LTD. Vs. BANK OF INDIA	November 11, 2016
JITENDAR SINGH Vs. STATE OF CHHATTISGARH	May 5, 2016
JITENDRA BANJARA S/O BRIJLAL BANJARA Vs. STATE OF CHHATTISGARH	March 14, 2016
JITENDRA BISE Vs. STATE OF CHHATTISGARH	December 14, 2016
JITENDRA SONWANI Vs. STATE OF CHHATTISGARH	January 28, 2016
JITESH KAPOOR CHAND AGARWAL Vs. STATE OF CHHATTISGARH AND ANOTHER	March 10, 2016
JIWAN BUS SERVICE RAIPUR THROUGH: MANAGER TULESHWAR VAISHNAV, S/O SHRI JAGMOHAN VAISHNAV Vs. STATE OF CHHATTISGARH	July 18, 2016
JIWAN LAL ALIAS BAHADUR DHRUW Vs. STATE OF CHHATTISGARH	April 20, 2016
JUGANOO ALIAS KARIM KHAN AND OTHERS Vs. STATE OF CHHATTISGARH	September 5, 2016
JYOTI BANJARE, W/O GAUTAM BANJARE Vs. STATE OF CHHATTISGARH	March 16, 2016
K.P. ENTERPRISES Vs. DURG RAJNANDGAON GRAMIN BANK	April 22, 2016
KACHARU RAM Vs. THAN SINGH	September 2, 2016
KADAMIYA BAI D/O KASHIRAM GOND, AGED ABOUT 50 YEARS R/O VILLAGE GHAGHRA, POLICE STATION & TAHSIL PENDRA, DISTRICT BILASPUR (CHHATTISGARH) DEFENDANT NO.4 Vs. JANKI BAI @ JANKUNWAR, W/O LATE RAMBHAJAN, AGED ABOUT 80 YEARS CASTE GOND, CULTIVATOR, R/O VILLAGE GHAGHRA, POLICE STATION & TAHSIL PENDRA, DISTRICT BILASPUR (CHHATTISGARH)	February 18, 2016
KAILASH MISHRA Vs. BOARD OF REVENUE	December 9, 2016
KAILASH RAM ALIAS KAILASH MINJ SON OF BUDHNATH RAM GOND Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS	April 4, 2016
KALAPATARU SALES PRIVATE LIMITED Vs. DEEPAK AGRAWAL	September 19, 2016
KALIRAM Vs. STATE OF CHHATTISGARH AND OTHERS	June 7, 2016
KAMAL KOMRA Vs. STATE OF CHHATTISGARH	November 30, 2016
KAMAL PRASAD PATADE Vs. STATE OF CHHATTISGARH	May 12, 2016
KAMESH KUMAR S/O RAMBHAROSHA SAHU Vs. STATE OF CHHATTISGARH	January 11, 2016
KAMLAKAR PATIL S/O SURAJI PATIL Vs. STATE OF CHHATTISGARH	August 9, 2016
KAMLESH KESHARI S/O. MADAN CHAND KESHARI Vs. ROSHAN KUMAR GUPTA S/O. LATE BANSHIDHAR GUPTA	November 18, 2016
KAMLESH SHUKLA Vs. STATE OF CHHATTISGARH AND ORS.	January 14, 2016
KANAN VAIDH, WIDOW OF THE DECEASED Vs. KRISHNA KUMAR SAHU URF KISHORE KUMAR SAHU, S/O DAYARAM SAHU	December 9, 2016
KANWAL SAI S/O RAMDAS NAGESIA Vs. STATE OF CHHATTISGARH	November 15, 2016
KAPIL NIRMALKAR S/O VISHNU NIRMALKAR Vs. STATE OF CHHATTISGARH	December 5, 2016
KAPOOR DUBEY @ SAURABH Vs. STATE OF CHHATTISGARH	November 28, 2016
KARAN JAISWAL, S/O GOPAL KRISHNA JAISWAL Vs. STATE OF CHHATTISGARH	September 27, 2016
KARLUS TOPPO S/O SULEMAN TOPPO Vs. STATE OF CHHATTISGARH	March 18, 2016
KARNAM NARSINGH SWAMI Vs. STATE OF CHHATTISGARH	July 13, 2016
KARTIK RAM Vs. STATE OF CHHATTISGARH	May 5, 2016
KARTIKRAM @ KRITIRAM NAGESHIA Vs. STATE OF CHHATTISGARH	March 18, 2016
KASTURCHAND BAFNA Vs. STATE OF C.G. & OTHERS	December 7, 2016
KAUSHAL KUMAR SAHU Vs. STATE OF CHHATTISGARH	December 21, 2016
KAUSILYA BAI, DAUGHTER OF LATE CHAMRU RAM Vs. JEEVANLAL, SON OF DUJRAM	August 19, 2016
KEJURAM, S/O PANCHRAM YADAV Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS	July 11, 2016
KEWARI BAI WD/O LATE SHRI VISHNU SINGH THAKUR Vs. SHARDA BAI WD/O LATE SHRI TEJRAM YADAV	October 5, 2016
KHEM PRASAD SAI PAIKRA S/O SIRDHAR SAI PAIKRA Vs. STATE OF CHHATTISGARH AND ORS	April 13, 2016
KHORBAHARA @ SUKHIRAM S/O THANURAM Vs. STATE OF CHHATTISGARH	September 8, 2016
KHUMAN SINGH KASHYAP Vs. STATE OF CHHATTISGARH	December 14, 2016
KINSHUK AGRAWAL S/O OM PRAKASH AGRAWAL Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION- CIVIL LINES, BILASPUR	September 27, 2016
KIRAN KUJUR Vs. AJAY KUMAR TIWARI	July 8, 2016
KIRAN SINGH AND ORS. Vs. THE STATE OF CHHATTISGARH AND ORS.	February 18, 2016
KIRAN SINGH, W/O ANIL KUMAR SINGH Vs. STATE OF CHHATTISGARH AND ORS	August 24, 2016
KISHOR ALBERT AND ANOTHER Vs. STATE OF CHHATTISGARH AND ANOTHER	June 30, 2016
KISHOR SAHU, S/O. DEENARAM SAHU Vs. STATE OF CHHATTISGARH	August 5, 2016
KLA-OM JOINT VENTURE Vs. UNION OF INDIA & OTHERS	October 27, 2016
KORBIHA S/O MANIRAM Vs. SAMMELAL S/O MOHARSAI	June 15, 2016
KRISHNA AGRAWAL Vs. RASHMI KESHARWANI	August 5, 2016
KRISHNA DANI SINHA Vs. STATE OF M P AND ORS	April 20, 2016
KRISHNA KUMAR ALIAS CHOTI Vs. STATE OF CHHATTISGARH	July 14, 2016
KRISHNA S/O GENDURAM DEWAR Vs. STATE OF CHHATTISGARH AND ORS	March 15, 2016
KRISHNA SON OF PUNITRAM DHOBI, AGED 24 YEARS Vs. STATE OF CHHATTISGARH	July 13, 2016
KUBER SINGH SAHU, S/O BISHALI RAM Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	April 18, 2016
KUBER TIWARI Vs. STATE OF CHHATTISGARH	February 10, 2016
KULESHWAR PRASAD CHOURE Vs. STATE OF CHHATTISGARH & ANOTHER	August 8, 2016
KUMARI SHRIWAS Vs. LAXMAN MISHRA	February 22, 2016
KUNAL @ TINKU S/O MADHUKESH KUMAR TIWARI Vs. STATE OF CHHATTISGARH	April 13, 2016
KUNTI PRASAD Vs. GURU GHASIDAS UNIVERSITY	November 30, 2016
KUNWAR SINGH GOND Vs. STATE OF CHHATTISGARH AND ORS	March 15, 2016
LAIN DAS Vs. STATE OF CHHATTISGARH	January 19, 2016
LAIN DAS MAHANT S/O AMAR DAS MAHANT Vs. STATE OF CHHATTISGARH	January 4, 2016
LAKHAN Vs. STATE OF CHHATTISGARH	July 29, 2016
LAKHAN Vs. STATE OF MADHYA PRADESH	April 1, 2016
LAKHAN JAGAT, S/O LACHHI JAGAT Vs. STATE OF CHHATTISGARH AND ORS	May 24, 2016
LAKHNESHWAR @ KALLU S/O ANAND RAM KAHRA Vs. STATE OF CHHATTISGARH AND ORS	February 1, 2016
LAKSHMIKANT TIWARI S/O RAMAVTAR TIWARI Vs. STATE OF CHHATTISGARH	February 25, 2016
LAL BABU SINGH AND ORS. Vs. STATE OF CHHATTISGARH, PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, CHHATTISGARH RURAL ROAD DEVELOPMENT AGENCY AND ORS.	March 22, 2016
LALCHAND Vs. THE STATE OF CHHATTISGARH	May 6, 2016
LALIT SHUKLA Vs. SONRAJ GOLCHA AND ANOTHER	February 1, 2016
LALLU PRASAD JAISWAL S/O LATE SHRI RAMESHWAR PRASAD JAISWAL, AGED ABOUT 62 YEARS, R/O LAWAN ROAD BALODA BAZAR, TEHSIL AND DISTRICT BALODA BAZAR (CHHATTISGARH) Vs. SMT. MANTORA BAI WD/O LATE SHRI MOTILAL JAISWAL, AGED ABOUT 55 YEARS, R/O VILLAGE BALTARA, DISTRICT BILASPUR (CHHATTISGARH)	August 19, 2016
LALMOHAN RAJWARE Vs. STATE OF CHHATTISGARH	July 1, 2016
LALURAM S/O KASIRAM Vs. STATE OF CHHATTISGARH	January 29, 2016
LALWANI & SONS Vs. STATE OF CHHATTISGARH	October 5, 2016
LAMBODAR PATEL Vs. STATE OF CHHATTISGARH AND ORS.	March 4, 2016
LAV MISHRA Vs. STATE OF CHHATTISGARH	March 30, 2016
LAWANG SAI S/O LATE BUDDHURAM Vs. STATE OF CHHATTISGARH	September 15, 2016
LAXMAN S/O GURSAY Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	February 1, 2016
LAXMI MAHILA NAGRIK SAHKARI BANK MARYADIT AND ORS Vs. STATE OF CHHATTISGARH AND ORS	April 5, 2016
LAXMI NARAYAN VERMA Vs. SOUTH EASTERN COALFIELD LTD. AND ORS.	January 18, 2016
LAXMIBAI AND ANOTHER Vs. YOGESH KUMAR GLOCHA	January 15, 2016
LAXMINARAYAN PATEL, S/O VIJEETLAL PATEL, AGED ABOUT 25 YEARS, OCCUPATION NIL, R/O DIMANI P.S. KHARSIA, DISTRICT RAIGARH (C.G.) Vs. STATE OF CHHATTISGARH, THROUGH P.S. KHARSIA, DISTRICT RAIGARH (C.G.)	October 19, 2016
LIKAYAT MIYA Vs. STATE OF C.G.	June 14, 2016
LUKESH SONKAR Vs. STATE OF CHHATTISGARH	March 31, 2016
M V RAO Vs. ZONAL MANAGER, FOOD CORPORATION OF INDIA	July 12, 2016
M VIJAY LAXMI W/O M LAXMAN RAO Vs. LAXMI PRASAD YADAV S/O VISHNU RAM YADAV	August 26, 2016
M. A. WASIM Vs. M. A. FAHIM	December 2, 2016
M. PRAJWAL REDDY Vs. STATE OF CHHATTISGARH & ANOTHER	September 28, 2016
M.L. DEWANGAN Vs. STATE OF CHHATTISGARH AND ORS.	January 4, 2016
M.P. HOUSING BOARD Vs. MURARILAL S/O LATE RAMESHWAR LAL AGRAWAL	October 4, 2016
M/S MOONKA RICE MILLS Vs. M/S VIVEK TRADING COMPANY & ANOTHER	September 26, 2016
M/S. GULAB CHAND JAIN Vs. STATE OF CHHATTISGARH	July 8, 2016
M/S. PREM PRAKASH Vs. GENERAL MANAGER M/S BHARAT ALUMINIUM	September 28, 2016
MADHU SINGH Vs. VIJAY SINGH	November 11, 2016
MADHYA PRADESH SASHKIYA KARMACHARI GRIH NIRMAN SAHKARI SAMITI MARYADIT BILASPUR Vs. G. PRASAD	March 2, 2016
MAHABIR AGRAWAL Vs. MANOJ KUMAR SAWARIYA	April 11, 2016
MAHADEO MANDAL & ANOTHER Vs. STATE OF CHHATTISGARH	August 24, 2016
MAHANT LAL, SON OF MAMSURAM GOND, AGED ABOUT 24 YEARS, RESIDENT Vs. THE STATE OF MADHYA PRADESH	April 5, 2016
MAHARANA PRATAP HOMEOPATHY MEDICAL COLLEGE Vs. UNION OF INDIA	November 29, 2016
MAHAVEER CONSTRUCTION COMPANY THROUGH ITS PROPRIETOR SHANTI LAL BOHRA, SON OF LATE SHRI PUKHRAJ BOHRA, AGED ABOUT 47 YEARS, RESIDENT OF MAIN ROAD DONGARGAON/ H.O. VARDHMAN NAGAR, RAJNANDGAON, CHHATTISGARH Vs. ISRAR KHAN (AHMAD), SON OF KHIJAR AHMAD, AGED ABOUT 37 YEARS, RESIDENT OF VILLAGE KARETHI, P.S. AND TAHSIL DONGARGAON, DISTRICT RAJNANDGAON, CHHATTISGARH	October 21, 2016
MAHENDRA CHAUHAN Vs. STATE OF CHHATTISGARH	June 27, 2016
MAHENDRA SINGH Vs. MUNICIPAL CORPORATION, RAIGARH	August 2, 2016
MAHESH SACHDEV S/O LATE DWARKA DAS SACHDEV Vs. STATE OF CHHATTISGARH AND ORS	April 6, 2016
MAHESHWAR KALAR Vs. STATE OF CHHATTISGARH	August 30, 2016
MAHIMA VARWANDKAR Vs. UNION OF INDIA	July 13, 2016
MAHMOOD KHAN S/O AHMAD KHAN Vs. STATE OF CHHATTISGARH	December 7, 2016
MAHTO Vs. THEMA AND OTHERS	February 26, 2016
MAINU RAM Vs. THE STATE OF CHHATTISGARH	April 13, 2016
MAKHAN MANJHAWAR Vs. STATE OF CHHATTISGARH	February 25, 2016
MAKHANLAL S/O MOHAN Vs. STATE OF CHHATTISGARH	April 29, 2016
MALA JONA AND OTHERS Vs. SHANTI DEVI PARAKH AND OTHERS	March 31, 2016
MALURAM SINGHANIA Vs. GIRDHAR & OTHERS	December 2, 2016
MANAK RAM NAGWANSHI S/O BAIJNATH NAGWANSHI Vs. STATE OF CHHATTISGARH AND ORS	February 3, 2016
MANDEEP SINGH KHANUJA Vs. PRABLEEN KAUR	November 4, 2016
MANESHAR SINGH THAKUR S/O BAISAKHU RAM Vs. STATE OF CHHATTISGARH	August 1, 2016
MANGAL CHANDRA Vs. STATE OF CHHATTISGARH	August 24, 2016
MANGAL MANIKPURI Vs. STATE OF CHHATTISGARH	November 23, 2016
MANGTIN W/O BISRAM Vs. RAMKUNWAR W/O SUKHRAM	June 16, 2016
MANHARAN LAL, S/O JOGIRAM PATHANWAR Vs. STATE OF M P	June 28, 2016
MANILAL PATEL S/O KARSAN BHAI Vs. STATE OF CHHATTISGARH	April 18, 2016
MANISH KUMAR THAKUR S/O BHAGWATI THAKUR Vs. STATE OF CHHATTISGARH	May 5, 2016
MANISH SHUKLA & ORS. Vs. ANAND KUMAR SHARMA & ORS.	March 8, 2016
MANISHA SHARMA W/O ASHOK KUMAR SHARMA, AGED ABOUT 40 YEARS Vs. LEELA RAM MEGHWANI S/O LATE H.M. MEGHWANI, AGED ABOUT 50 YEARS, R/O GALI	July 22, 2016
MANJEET SABARWAL W/O DR. S.S. SABARWAL (D/O LATE MUNSI RAM SALUJA) Vs. CHARAN SINGH SALUJA S/O LATE SHRI MUNSHIRAM SALUJA	October 3, 2016
MANOHAR PRASAD SAHA Vs. THE INSTITUTION OF ENGINEERS (INDIA)	July 26, 2016
MANOJ AGRAWAL Vs. SMT.PRIYA RAMCHANDANI	September 23, 2016
MANOJ KUMAR TIWARI Vs. STATE OF CHHATTISGARH	December 21, 2016
MANOJ SHARMA Vs. THE STATE OF C.G. AND ORS.	April 18, 2016
MANOJ, S/O BUDHESHWAR PRASAD YADAV Vs. STATE OF CHHATTISGARH	March 2, 2016
MATE ALIAS MOTI BAI ALIAS SUKHDEYEE Vs. STATE OF CHHATTISGARH AND ORS	March 3, 2016
MAYARAM VISHWAKARMA Vs. STATE OF CHHATTISGARH	August 10, 2016
MEERA TAMRAKAR, W/O LATE RAJKUMAR TAMRAKAR Vs. LAKHAN LAL, S/O HAR PRASAD	May 12, 2016
MEGHAI BAI Vs. STATE OF CHHATTISGARH	December 21, 2016
MINOR AJAY PAO Vs. STATE OF CHHATTISGARH	November 15, 2016
MIRABAI ALIAS KACHRA BAI (AGED ABOUT 44 YEARS, W/O DONGAR RAM, D/O LAKHAN KALAR Vs. DONGAR RAM (AGED ABOUT 59 YEARS, S/O PANCH RAM NAYAK, OCCUPATION SERVICE (FOREST DEPARTMENT), R/O KHAIRBANA, THANA & TAHSIL CHHUIKHADAN, AT PRESENT RESIDING AT KAWARDHA, DISTRICT KABIRDHAM, CHHATTISGARH)	August 12, 2016
MIRADEVI Vs. NAGAR PANCHAYAT KATGHORA AND OTHERS	February 24, 2016
MISS. HAMSHIKHA MALLICK Vs. COAL INDIA LTD.	June 17, 2016
MITHAI LAL S/O RAM BIHARI SAHU Vs. PREMLATA SAHU	September 15, 2016
MITHLESH SAHU S/O RAMPRASAD SAHU Vs. STATE OF CHHATTISGARH	August 4, 2016
MO. KAMAL KHAN S/O MO. ABBAS KHAN Vs. STATE OF CHHATTISGARH	June 14, 2016
MOHAMMAD AKBAR S/O MOHAMMAD RASHID Vs. ASHOK SAHU S/O PURUSHOTTAM SAHU	May 4, 2016
MOHAMMAD SHOAIB AND ORS. Vs. THE STATE OF CHHATTISGARH AND ORS.	April 5, 2016
MOHAN LAL JAIN, AGED ABOUT 41 YEARS, S/O LATE JETHMAL JAIN, R/O TRIPTI SADAN, TAMERPARA, DURG, TAH. &AMP; DISTT. DURG (C.G.) (NON Vs. SMT.MEENA BAI, W/O TIRATH RAM SAHOO, AGED ABOUT 38 YEARS, RESIDENT OF VILLAGE URLA, BAJRANGPARA, P.S. PULGAON, TAHSIL AND DISTRICT	December 16, 2016
MOHD SHAHID S/O SAGIR AHMAD Vs. DEV SHARAN S/O LATE RAGHUNATH SINGH	July 21, 2016
MOHD. SAGEER QURESHI Vs. SMT. TARMIN FATIMA & ANOTHER	September 20, 2016
MONU @ AJAY KHATIK Vs. STATE OF CHHATTISGARH	November 7, 2016
MOTI LAL SAHU Vs. STATE OF CHHATTISGARH	September 7, 2016
MUKESH BANSHIWALA Vs. NITIN DAHIYA	October 24, 2016
MUKESH KUMAR Vs. EXECUTIVE ENGINEER, CHHATTISGARH STATE ELECTRIC DISTRIBUTION CO LTD	May 6, 2016
MUKESH KUMAR RAWTE Vs. STATE OF CHHATTISGARH	December 19, 2016
MUKESH KUMAR SAHU Vs. STATE OF CHHATTISGARH AND ORS.	January 18, 2016
MUKESH YADAV Vs. NISHAD YADAV	March 31, 2016
MUNESHWAR YADAV Vs. STATE OF CHHATTISGARH	July 18, 2016
MURARI PRASAD SINGH Vs. STATE OF CHHATTISGARH	December 8, 2016
MURARILAL AGRAWAL Vs. RASHMI KESHARWANI	August 5, 2016
MURITRAM SAHU Vs. STATE OF CHHATTISGARH	February 12, 2016
MURLI DEWANGAN Vs. STATE OF CHHATTISGARH	February 9, 2016
MUSHTAQ AHMED KHAN, S/O MAQBOOL HUSSAIN KHAN Vs. STATE OF CHHATTISGARH POLICE STATION CHUIKHADAN	September 22, 2016
NAGENDRA KUMAR YADAV Vs. FOOD CORPORATION OF INDIA	January 6, 2016
NAKUL RAM Vs. STATE OF CHHATTISGARH	November 23, 2016
NAND KUMAR S/O NARAD RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS	April 18, 2016
NAND KUMAR SAI S/O LATE SHRI LIKAHN SAI Vs. AJIT PRAMOD KUMAR JOGI S/O LATE K.P.JOGI, POLITICIAN & EX	August 12, 2016
NANDANI ALIAS LAXMI KHATRI Vs. HARISH KHEM CHANDRA KHATRI	July 26, 2016
NANDLAL ALIAS NANDU & OTHERS Vs. STATE OF C.G.	July 26, 2016
NANDLAL SINGH SINGH, S/O BUDHRAM GOND Vs. STATE OF CHHATTISGARH AND ORS	March 17, 2016
NARAYAN DAMODAR Vs. STATE OF CHHATTISGATH	April 25, 2016
NARAYAN DHEEMAR Vs. PAWAN KUMAR AGRAWAL	November 4, 2016
NARAYAN SINGH CHAUHAN Vs. STATE OF C.G.& OTHERS	December 1, 2016
NARENDRA ALIAS RAJ Vs. STATE OF M.P.	February 15, 2016
NARENDRA SINHA Vs. STATE OF CHHATTISGARH	January 18, 2016
NARESH BUDHERAM YADAV Vs. STATE OF CHHATTISGARH	April 11, 2016
NARMADA EQUIPMENTS PRIVATE LIMITED Vs. STATE OF CHHATTISGARH	August 12, 2016
NARMADA PRASAD THAKUR Vs. RAJKUMAR	December 15, 2016
NARROTTAMKUMAR SAHU Vs. SHRI ARVIND SHRIVASTAV	November 3, 2016
NARSINGH YADAV S/O MATHRU YADAV Vs. STATE OF CHHATTISGARH	August 9, 2016
NASIBUDDIN Vs. STATE OF CHHATTISGARH	April 29, 2016
NATHURAM S/O MAHESH RAM Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	March 31, 2016
NATIONAL INSURANCE CO LTD Vs. PUSAU RAM KURRE	September 2, 2016
NATIONAL INSURANCE CO. LTD. Vs. CHAMAN LAL UIKE & OTHERS	August 5, 2016
NATIONAL INSURANCE CO. LTD. Vs. RAGHU RAM & OTHERS	November 25, 2016
NATIONAL INSURANCE COMPANY LIMITED AND ORS Vs. VIRENDRA KUMAR SINGH YADAV	August 5, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. DHARMSHEELA DEVI, WIFE OF LATE SHRI RAVENDRA KUMAR SINGH	December 9, 2016
NATIONAL INSURANCE COMPANY LTD. MALANJKHAND, TEHSIL BAIHAR, DIST. BHALAGHAT, THROUGH THE BRANCH MANAGER Vs. DASHRU RAM S/O KEJAURAM MARAR, AGED ABOUT 22 YEARS, OCCUPATION PORTER, R/O SALHEWARA, TEHSIL CHUIKHADAN, DIST. RAJNANDGAON (C.G.)	November 4, 2016
NATIONAL INSURANCE COMPANY LTD., BILASPUR Vs. KASHI DAS ALIAS MOHAN DAS	May 3, 2016
NAUSHAD ALI Vs. STATE OF CHHATTISGARH	July 26, 2016
NAVENDAR SINGH, S/O BANTA SINGH Vs. RAM KUMAR KASHYAP, S/O LATE SHAMBHOO PRASAD KASHYAP	March 3, 2016
NAWAB KHAN ALIAS DANNY Vs. STATE OF CHHATTISGARH	February 18, 2016
NEELKANTH VERMA Vs. STATE OF CHHATTISGARH	April 4, 2016
NEERAJ KUMAR PATHAK Vs. SMT. RITU PATHAK W/O NEERAJ PATHAK	October 4, 2016
NEMICHAND SUTHAR S/O PUKHRAJ SUTHAR Vs. MOHAN LAL GAGORH S/O KESHRIMUL GAGORH	July 22, 2016
NIJAM ALI S/O MAJID ALI Vs. STATE OF CHHATTISGARH AND ORS	March 22, 2016
NILAY KUMAR JAYSWAL Vs. VINOD KHANDELWAL	December 2, 2016
NIMESH CHANDRA SHUKLA Vs. CHANDRAVATI DEVI	April 12, 2016
NITESH AGRAWAL Vs. STATE OF CHHATTISGARH	November 21, 2016
NITU SRIVASTAVA Vs. SURENDRA PRASAD SHRIVASTAVA	July 27, 2016
NOSHAD MOHD. KHAN Vs. THE HIGH COURT OF CHHATTISGARH AND ORS.	February 18, 2016
OM NARAYAN SINGH @ MUNNA SINGH S/O SHRI LT. SURAJPAL SINGH Vs. ABHAY KALE S/O SHRI B.K. KALE	December 9, 2016
OM PRAKASH DARSHAN Vs. STATE OF CHATTISGARH	August 16, 2016
OM PRAKASH NISHAD S/O RAMDHANI NISHAD Vs. PAWAN KUMAR S/O LATE DEV SINGH	November 23, 2016
OMPRAKASH @ BHURU YADU Vs. STATE OF CHHATTISGARH	December 5, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. KISHORI RANJAN SARKAR	November 4, 2016
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. SANDHYA GAYIN	June 24, 2016
ORIENTAL INSURANCE COMPANY LIMITED, RAIPUR THROUGH ITS BRANCH MANAGER, DHAMTARI, CHHATTISGARH Vs. SWATANTRA KUMAR VERMA, SON OF BINDA PRASAD VERMA, AGED 49 YEARS	September 20, 2016
PADMAN, S/O RATHIRAM GOND, AGED ABOUT 50 YEARS Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DEVBHOG	May 13, 2016
PALESHWAR S/O CHHOTELAL AGHARIYA Vs. STATE OF MADHYA PRADESH	November 15, 2016
PALSINGH CHAWLA Vs. T.A.KIRMANI,SENIOR/CHIEF REGIONAL MANAGER, HPCL	September 28, 2016
PANCHRAM RATHIYA S/O SEETARAM RATHIYA Vs. STATE OF CHHATTISGARH	May 6, 2016
PANKAJ SONI Vs. SMT. NEHA SONI	February 17, 2016
PANKU SON OF SUKHLAL HALBA Vs. MANBHA BAI D/O SUKHLAL	May 12, 2016
PANNALAL SEN Vs. STATE OF CHHATTISGARH AND ORS	November 18, 2016
PAPPU @ AJAY S/O MOTILAL Vs. STATE OF CHHATTISGARH	February 9, 2016
PARAMJEET SINGH Vs. STATE OF CHHATTISGARH	December 15, 2016
PARMANAND AND OTHERS Vs. BITAWAN BAI AND OTHERS	January 6, 2016
PARMANAND SANWARA, S/O BANMALI SANWARA Vs. STATE OF CHHATTISGARH AND ORS	January 19, 2016
PARVATI BAI Vs. HEERALAL	October 3, 2016
PASHURAM S/O TULARAM Vs. STATE OF CHHATTISGARH	February 2, 2016
PAWAN KUMAR AGRAWAL S/O NAGARMAL AGRAWAL Vs. STATE OF CHHATTISGARH AND ORS	March 30, 2016
PAWAN VERMA Vs. SANJAY KUMAR HANUMANTA	November 15, 2016
PINTU @ MELARAM SON OF BHAIYA LAL Vs. STATE OF CHHATTISGARH AND ORS	March 30, 2016
POYAMI BONDA SON OF BOGI MADIYA Vs. STATE OF CHHATTISGARH, THROUGH PS KODENAR, DISTRICT BASTAR, CHHATTISGARH	March 2, 2016
PRABHAT KUMAR DUBEY, S/O BIHARI LAL DUBEY Vs. JYOTI VARYANI, W/O SHRI PRAKASHCHAND VARYANI	December 14, 2016
PRABHAT KUMAR MISHRA Vs. SOUTH EASTERN COALFIELDS LTD.	August 3, 2016
PRADEEP KUMAR CHANDRAVANSHI Vs. THE UNITED INDIA INSURANCE COMPANY LIMITED	August 12, 2016
PRADEEP S/O PURSHOTTAM DAS VAISHNAV Vs. STATE OF CHHATTISGARH THROUGH D M BILASPUR	September 28, 2016
PRADEEP SINGH S/O MAHENDRA BAHADUR SINGH Vs. STATE OF CHHATTISGARH	August 26, 2016
PRAHLAD KUMAR CHOUBEY Vs. STATE OF CHHATTISGARH	July 8, 2016
PRAHLAD KUMAR PANDEY Vs. STATE OF CHHATTISGARH	December 9, 2016
PRAKASH CHANDRA KASHYAP Vs. STATE OF CHHATTISGARH	February 23, 2016
PRAKASH MAHTO @ GORKHA Vs. STATE OF CHHATTISGARH	July 28, 2016
PRAKASH RAO S/O D. POLYA Vs. MOHANLAL MARKAM S/O BHIKHRAI MARKAM	October 24, 2016
PRAKASH YADAV Vs. STATE OF CHHATTISGARH	December 5, 2016
PRAMOD KUMAR PATEL Vs. STATE OF CHHATTISGARH & OTHERS	July 28, 2016
PRATIBHA CHHAVI LAL TANDAN Vs. STATE OF CHHATTISGARH AND OTHERS	May 3, 2016
PREM CHAND SAHU Vs. RIPUSUDAN VERMA & OTHERS	November 25, 2016
PREM PRAKASH SINHA Vs. STATE OF CHHATTISGARH	January 29, 2016
PREM SAGAR GABHEL Vs. AMRITA BAI & ANOTHER	November 30, 2016
PREMA DEVI TIWARI W/O RAMRATAN TIWARI Vs. STATE OF CHHATTISGARH AND ORS	January 20, 2016
PREMCHAND Vs. STATE OF MADHYA PRADESH	February 18, 2016
PREMLAL DEVANGAN S/O LATE TAPSILAL DEVANGAN Vs. SANTOSH RAO BHOSALE, S/O LATE MANIKRAO BHOSALE	July 21, 2016
PREMSHEELA PRAKASH SHAHU Vs. STATE OF CHHATTISGARH	April 13, 2016
PRITAM PATEL Vs. STATE OF CHHATTISGARH	July 29, 2016
PUNEET RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS	March 28, 2016
PURAN SINGH S/O DUKALU RAM GONDH Vs. STATE OF CHHATTISGARH	November 25, 2016
PUSHP STEELS & MINING (PVT ) LTD Vs. STATE OF CHHATTISGARH	July 22, 2016
PUSHPA BAI Vs. KAPIL SAHU	October 7, 2016
PUSHPA BAI, WD/O LATE SHRI HEERA RAM SONKAR Vs. GAUKARAN	June 15, 2016
PUSHPA GENDARE Vs. STATE OF CHHATTISGARH AND ORS	May 13, 2016
R.P. BHOJANWALA S/O LATE SHRI O.M. BHOJANWALA Vs. STATE OF CHHATTISGARH	August 31, 2016
RADHESHYAM SHUKLA S/O KANHAI PRASAD SHUKLA Vs. STATE OF CHHATTISGARH	August 17, 2016
RADHEYSHYAM KESHARWANI @ LALLU Vs. PREMLAL KESHARWANI	December 20, 2016
RAGHAVENDRA ALIAS SATTU S/O MANOHAR VERMA Vs. STATE OF CHHATTISGARH AND ORS	March 4, 2016
RAGHUPATI ISPAT Vs. UNION OF INDIA	September 19, 2016
RAGHUVANSH MANI TIWARI Vs. STATE OF CHHATTISGARH	December 16, 2016
RAGHUVENDRA DAS MANIKPURI Vs. STATE OF CHHATTISGARH & OTHERS	November 7, 2016
RAHUL SHUKLA Vs. SONRAJ GOLCHA S/O PUKHRAJ GOLCHA	November 7, 2016
RAHUL SINGH S/O NAWAB SINGH Vs. STATE OF CHHATTISGARH	January 15, 2016
RAHUL UPADHYAY Vs. STATE OF CHHATTISGARH	December 6, 2016
RAIPUR BRIGHT STEEL & WIRE WELD INDUSTRIES LTD. Vs. STATE OF CHHATTISGARH & OTHERS	December 8, 2016
RAIPUR RASAYAN UDYOG Vs. STATE OF CHHATTISGARH	June 14, 2016
RAJ KUMAR GUPTAGUPTA Vs. KAILASH AGRAWAL	December 9, 2016
RAJ KUMAR S/O BAHARTA SAHU Vs. STATE OF CHHATTISGARH	March 9, 2016
RAJ KUMARI BADWANI Vs. COLLECTOR, EX	June 27, 2016
RAJAT THAKUR @ ABHISHEK THAKUR Vs. STATE OF CHHATTISGARH AND ORS	February 4, 2016
RAJEEVBHUSHN S/O BRIJBHUSHAN PRASAD PANDEY Vs. CHIEF MUNICIPAL OFFICER, NAGAR PANCHAYAT SARANGARH, DISTRICT RAIGARH	September 23, 2016
RAJENDRA KUMAR PANDEY Vs. CHANDAN SINGH, S/O SHER SINGH	June 24, 2016
RAJENDRA MANIKPURI Vs. STATE OF CHHATTISGARH	December 1, 2016
RAJESH Vs. BHARAT PRASAD PANDEY	September 16, 2016
RAJESH DAS Vs. STATE OF CHHATTISGARH	February 26, 2016
RAJESH GUPTA & OTHERS Vs. BOCHASANVASI SHRI AKSHAR PURUSHOTTAM SANSTHA & ANOTHER	November 4, 2016
RAJESH KASHYAP (DIED) THROUGH L.RS. & OTHERS Vs. SUKHANA (DIED) THROUGH L.RS. & OTHERS	September 16, 2016
RAJESH KUMAR AGRAWAL Vs. TULSI ELECTRONIC & OTHERS	December 9, 2016
RAJESH PATEL, S/O SHIVNATH PATEL Vs. STATE OF CHHATTISGARH	February 1, 2016
RAJESH RAMTEKE, S/O SHRI CHHEDILAL RAMTEKE Vs. PUSHPALATA RAMTEKE	October 3, 2016
RAJESH SAHU & OTHERS Vs. STATE OF CHHATTISGARH	December 23, 2016
RAJESH THAKUR Vs. SMT. SAROJ PATEL AND OTHERS	March 14, 2016
RAJESHWARI SINGH Vs. LAXMI PRASAD & OTHERS	October 17, 2016
RAJIV KATIYAR Vs. CBI BHILAI BRANCH , DISTRICT DURG, C.G.	January 13, 2016
RAJKISHORE @ MUNNA KESHARWANI S/O LATE HEERA LAL KESHARWANI, AGED ABOUT 56 YEARS R/O SHREE BAJRANG RICE MILL, NEHRU NAGAR BILASPUR, POLICE STATION Vs. SUNDERLAL KESHARWANI S/O LATE RAMDEV KESHARWANI, AGED ABOUT 62 YEARS R/O GONDPARA BILASPUR, POLICE STATION	October 17, 2016
RAJKUMAR AND ANOTHER Vs. STATE OF CHHATTISGARH	February 22, 2016
RAJKUMAR SAHU Vs. STATE OF CHHATTISGARH	November 23, 2016
RAJU Vs. KHIKHWA @ ANT RAM & OTHERS	August 24, 2016
RAJU BHANDE, S/O. MUNNALAL BHANDE Vs. THE STATE OF CHHATTISGARH	July 21, 2016
RAJU TIWARI, S/O RAM PRASAD TIWARI Vs. BAISHAKHIN BAI, WD/O ARJUN SINGH YADAV	October 7, 2016
RAKESH KUMAR VERMA Vs. STATE OF CHHATTISGARH	November 9, 2016
RAKESH SAHU S/O NEMSINGH SAHU Vs. DHANESH CHANDRAKAR S/O BHAJIRAM CHANDRAKAR	December 15, 2016
RAKESH SHENDE Vs. STATE OF CHHATTISGARH	November 18, 2016
RAKESH SINGH Vs. RAM MANDIR BALKHANDIDAS BABA TRUST	September 19, 2016
RAKESH SINGH BAIS Vs. DEVENDRA KUMAR CHAUDHARY	December 15, 2016
RAM BHAROSE Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	July 19, 2016
RAM KUMAR SIVARE Vs. STATE OF CHHATTISGARH	February 9, 2016
RAM KUMAR YADAV; SANTOSH KUMAR YADAV; MANOJ KUMAR MALVIYA Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED; STATE OF CHHATTISGARH; SHAMBHU PALIWAL; UMESH PALIWAL; SUMIT SINGH CHANDEL; GENERAL MANAGER, CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED; KRISHNA RAJ SINGH	July 18, 2016
RAM PAL SHUKLA Vs. ANANDI BAI ALIAS ANAND KUMARI	November 9, 2016
RAM PRASAD Vs. STATE OF CHHATTISGARH	March 16, 2016
RAM PRASAD & OTHERS Vs. STATE OF M.P. (NOW CHHATTISGARH)	September 20, 2016
RAM SAHAY VERMA Vs. THE NAGAR PALIKA NIGAM, BILASPUR	June 24, 2016
RAM SWAROOP YADAV SON OF BHAGWATI YADAV Vs. STATE OF CHHATTISGARH	April 25, 2016
RAM TRANSPORT FINANCE COMPANY Vs. CHANDRA KUMAR BANJARE	December 1, 2016
RAMADHAR AND ANOTHER Vs. STATE OF CHHATTISGARH	July 25, 2016
RAMADIN AND ORS Vs. SHIV MANGAL SINGH AND ORS	November 15, 2016
RAMAKANT GUPTA Vs. STATE OF CHHATTISGARH	May 12, 2016
RAMAVATAR AGRAWAL S/O LATE SHRI JAGMOHANDAS AGRAWAL Vs. SHIV KUMAR @ JAWAHAR SARAF S/O MOTI LAL SARAF	December 8, 2016
RAMAYAN SHARMA Vs. SITA DEVI AND OTHERS	June 24, 2016
RAMCHANDRA DHANDHANIYA & ORS. Vs. ANUJA BAJPAI DHANDHANIYA & ORS.	October 27, 2016
RAMCHANDRA VASTRAKAR, S/O SHRI DHULCHAND (DEWANGAN) Vs. STATE OF CHHATTISGARH	August 16, 2016
RAMCHARAN ALIAS CHARAN Vs. STATE OF CHHATTISGARH	August 8, 2016
RAMDAYAL SAHU Vs. STATE OF CHHATTISGARH	January 20, 2016
RAMDEV RAM Vs. DHANI RAM	January 11, 2016
RAMDHAN S/O AMOLI RAM CASTE HALBA Vs. DEV KUMAR S/O BHUWALI CASTE NISHAD	August 5, 2016
RAMESH KUMAR KHATRI Vs. SARSWATI DEVI; PRABHUNATH KUSHWAHA; CHANDAN KUMAR KUSHWAHA; STATE OF CHHATTISGARH	January 14, 2016
RAMESH KUMAR SHARMA Vs. STATE OF CHHATTISGARH	February 16, 2016
RAMESH PATERIA Vs. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	October 24, 2016
RAMESH RAUT Vs. STATE OF CHHATTISGARH	November 28, 2016
RAMESHWAR RAM & OTHERS Vs. DWARIKARAM & OTHERS	October 7, 2016
RAMJANAM SINGH Vs. STATE OF CHHATTISGARH	November 29, 2016
RAMJI PANDEY S/O LATE SIDHYNATH PANDEY Vs. STATE OF CHHATTISGARH	August 1, 2016
RAMJILAL Vs. NARAYAN SINGH	February 4, 2016
RAMO BAI W/O LALAN PRASAD, D/O LATE SHRI PURAN SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED SEEPAT	December 2, 2016
RAMPUKAR VERMA Vs. STATE OF CHHATTISGARH	February 26, 2016
RAMRATAN ALIAS RAMU Vs. STATE OF MADHYA PRADESH	April 4, 2016
RAMRATAN S/O ITWARI MOCHI Vs. STATE OF CHHATTISGARH	February 11, 2016
RAMSINGH KANWAR Vs. STATE OF CHHATTISGARH AND ORS.	March 28, 2016
RAMU YADAV, S/O SIYALU RAM YADAV Vs. STATE OF CHHATTISGARH AND ORS	March 28, 2016
RANA GHOSH Vs. KHEM SINGH DEWANGAN	January 5, 2016
RASHMI DHURANDHAR (VERMA) Vs. DEEPAK VERMA	July 11, 2016
RATIRAM BHAGAT Vs. STATE OF CHHATTISGARH & ANOTHER	November 9, 2016
RAVI BAGHEL Vs. STATE OF CHHATTISGARH.	February 3, 2016
RAVI JOSHI, S/O SATANAND JOSHI Vs. STATE OF CHHATTISGARH	April 27, 2016
RAVI KUMAR Vs. MANOJ KUMAR SONI	April 5, 2016
RAVI KUMAR CHOUHAN S/O NAVAL KISHORE CHAUHAN Vs. STATE OF CHHATTISGARH	February 8, 2016
RAVI KUMAR JANGHEL Vs. CHETAN VERMA	August 19, 2016
RAVINASH TIGGA Vs. STATE OF CHHATTISGARH	July 26, 2016
RAVINDRA KUJUR Vs. PHOOLKUNWARI KUJUR	July 29, 2016
REMI SALES & ENGINEERING LTD. AND ANOTHER Vs. VINAYAK TRADERS, BILASPUR	November 7, 2016
RENU SHARMA W/O. SHRI NAVEEN SHARMA Vs. STATE OF CHHATTISGARH	April 13, 2016
RESUBHAI KATENDRA S/O LATE BIHARILAL KATENDRA Vs. SARPANCH, GRAM PANCHAYAT KHAIRAKHEDA	September 14, 2016
RISHIRAJ MUKHERJEE Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.	March 8, 2016
ROHIT KUMAR BHOI S/O PARSURAM BHOI Vs. STATE OF CHHATTISGARH	July 22, 2016
ROHIT PANCHRAM SAHU Vs. UNION OF INDIA, & ANR	April 5, 2016
ROHIT VERMA Vs. GANGA SAGAR	December 20, 2016
ROSEVALLEY KALYAN SAMITI Vs. UNION OF INDIA	August 1, 2016
ROSHAN GUPTA Vs. STATE OF CHHATTISGARH AND OTHERS	July 18, 2016
RUCHWA DAS, S/O DIL RAM Vs. MST. GENDI BAI, WD/O MOTI PANIKA	August 5, 2016
RUPESH RAIKWAR S/O SHRI SHANKER RAIKWAR Vs. STATE OF CHHATTISGARH AND ORS	March 15, 2016
RUPSINGH Vs. STATE OF CHHATTISGARH	March 9, 2016
S.N.R. NETAM Vs. STATE OF CHHATTISGARH	April 13, 2016
S.N.RAM Vs. STATE OF CHHATTISGARH	July 29, 2016
S.P.R. SHARMA Vs. STATE OF CHHATTISGARH AND ORS.	February 26, 2016
S.R.B. KRISHNA Vs. UNION OF INDIA AND ORS.	January 4, 2016
SAAVAN SON OF SHIVLAL SATNAMI Vs. STATE OF MADHYA PRADESH	March 17, 2016
SADHNA BAI Vs. STATE OF CHHATTISGARH AND ORS.	January 21, 2016
SADHURAM Vs. STATE OF MADHYA PRADESH	December 6, 2016
SAKIRTAN PATEL Vs. STATE OF CHHATTISGARH	February 12, 2016
SANDIP GUPTA Vs. KANHAIYA KAMRANI	March 30, 2016
SANGEETA SARTHI Vs. DHANANJAY SARTHI	May 5, 2016
SANGYA AGRAWAL W/O ANAND AGRAWAL Vs. ANAND AGRAWAL S/O K K AGRAWAL	February 23, 2016
SANJAY SINGH Vs. STATE OF CHHATTISGARH	September 22, 2016
SANTLAL S/O MOLAI Vs. SOUTH EASTERN COALFIELDS LIMITED AND ORS	March 28, 2016
SANTOSH DEVI AGRAWAL Vs. UNION OF INDIA	July 26, 2016
SANTOSH KUMAR AGRAWAL, S/O GHANSHYAM AGRAWAL Vs. STATE OF CHHATTISGARH	August 16, 2016
SANTOSH KUMAR NISHAD Vs. STATE OF CHHATTISGARH	January 28, 2016
SANTOSH KUMAR NISHAD Vs. STATE OF CHHATTISGARH AND OTHERS	June 23, 2016
SANTOSH MARAR S/O NETRAM MARAR Vs. STATE OF CHHATTISGARH	April 18, 2016
SANTOSH NISHAD Vs. STATE OF CHHATTISGARH	January 29, 2016
SANTOSH SAHU Vs. STATE OF CHHATTISGARH AND ORS.	March 18, 2016
SANTOSH SHARMA @ CHHOTU SHARMA Vs. GULABA BAI	December 6, 2016
SANTOSHI RAI Vs. PRADEEP RAI	March 30, 2016
SANTOSHI RAMTEKE W/O YOGENDRA KUMAR RAMTEKE Vs. STATE OF CHHATTISGARH	September 2, 2016
SANTRAM JANAK DEWANGAN Vs. SHIVPRASAD GARIBRAM DEWANGAN	July 21, 2016
SARASWATI @ SHOUKI Vs. STATE OF CHHATTISGARH	July 13, 2016
SAROJ GUPTA Vs. STATE OF CHHATTISGARH	January 4, 2016
SARPANCH, GRAM PANCHAYAT SALAKHIYA Vs. BANSHIDHAR BHOI AND ORS.	February 9, 2016
SARSWATI BAI Vs. STATE OF CHHATTISGARH	July 11, 2016
SARWAN (SHRAWAN) S/O BHIAYA RAM PANDEY Vs. STATE OF CHHATTISGARH AND ORS	February 11, 2016
SATISH TRIPATHI Vs. STATE OF CHHATTISGARH	January 14, 2016
SATSH JINDAL @ AGRAWAL Vs. STATE OF CHHATTISGARH	December 13, 2016
SATYANARAYAN SAHU Vs. STATE OF CHHATTISGARH AND OTHERS	December 6, 2016
SAWAN RAM S/O GHURNU KORWA Vs. STATE OF MADHYA PRADESH	November 28, 2016
SEVATI, W/O LATE SAMU Vs. GENDA BAI	September 2, 2016
SHAHNAZ BANO, D/O RAHIM KHAN Vs. DAULATRAM SAHU	December 8, 2016
SHAILESH SINGH Vs. STATE OF C.G.	October 3, 2016
SHAKIL ANSARI, S/O USMAN ANSARI Vs. AFSANA BANO, W/O SHAKIL ANSARI	August 23, 2016
SHAMBHU NATH CHAKRAVARTI Vs. NITIKA CHAKRAVARTI	December 7, 2016
SHAMBHU PRASAD TRIPATHI Vs. M.P. STATE ROAD TRANSPORT CORPORATE AND ANOTHER	May 2, 2016
SHANKAR LAL @ BHURU GANDA S/O JOGIRAM GANDA Vs. STATE OF CHHATTISGARH	March 18, 2016
SHANKAR LAL DEWANGAN Vs. STATE OF CHHATTISGARH	January 15, 2016
SHANKAR LAL GABEL S/O MOHAN LAL GABEL Vs. PRESIDING OFFICER, LABOUR COURT, BILASPUR	September 15, 2016
SHANKAR NISHAD S/O TIHARU RAM NISHAD Vs. STATE OF CHHATTISGARH AND ORS	March 31, 2016
SHANKERAIYA CHINTAL Vs. CHHATTISGARH ELECTRICITY BOARD AND ORS	March 10, 2016
SHANTI DEVI W/O BADAK PRASAD PRAJAPATI Vs. RAJENDRA KUMAR S/O SANTOSH KUMAR	December 2, 2016
SHARAD SHARMA, S/O. SHRI AWADH SHARMA Vs. STATE OF CHHATTISGARH	February 10, 2016
SHARAT KUMAR BARPANDA Vs. STATE OF CHHATTISGARH	September 1, 2016
SHARDA PRASAD SHUKLA Vs. DINESH SHUKLA	November 23, 2016
SHARDA SONI, WIFE OF SURENDRA KUMAR SONI Vs. RAMESH KUMAR, SON OF SHATRUHAN LAL AGRAWAL	March 1, 2016
SHASHIKANT AGRAWAL Vs. STATE OF CHHATTISGARH AND ORS	July 20, 2016
SHATRUGHAN LAL SAHU Vs. STATE OF CHHATTISGARH AND ORS.	January 6, 2016
SHIV KUMAR Vs. STATE OF CHHATTISGARH	March 21, 2016
SHIV KUMAR ALIAS JAWAHAR SARAF Vs. RAMAVTAR AGRAWAL	September 6, 2016
SHIV KUMAR PATEL Vs. STATE OF CHHATTISGARH	November 29, 2016
SHIV KUMAR SAHU S/O DAU LAL SAHU Vs. M KHALIL ULLAH S/O LATE M KALI MULLAH	March 10, 2016
SHIV KUMAR, S/O DASHRATH RAMTEKE Vs. STATE OF CHHATTISGARH	December 7, 2016
SHIVAJI PRASAD GUPTA Vs. STATE OF C.G.	August 24, 2016
SHIVAM DEWANGAN Vs. STATE OF CHHATTISGARH	April 27, 2016
SHIVBARAN Vs. STATE OF CHHATTISGARH	July 21, 2016
SHIVCHARAN AND OTHERS Vs. STATE OF CHHATTISGARH	February 15, 2016
SHIVNATH RAM RAJWAR, S/O DASRATHRAM RAJWAR Vs. STATE OF M P	August 22, 2016
SHIVNATH, S/O RAMDAS Vs. JAGDISH PRASAD	November 10, 2016
SHOBHA RAM SAHU Vs. STATE OF CHHATTISGARH	February 11, 2016
SHOBHIT RAM Vs. BAJRANG LAL	November 28, 2016
SHRAVAN KUMAR ALIAS MUNNA TIWARI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)	September 27, 2016
SHRI RAM DUBEY Vs. STATE OF C.G.	March 14, 2016
SHRIMATI SUBHAG BAI Vs. STATE OF CHHATTISGARH	December 19, 2016
SHRIMATI SUDHA GIRISH PANDEY Vs. DHANKU YADAV AND ANOTHER	May 9, 2016
SHRIRAM Vs. CHANDAN SAI	February 25, 2016
SHRIRAM SWAROOP AND OTHERS Vs. VIJAY KUMAR AND OTHERS	February 8, 2016
SHYAM KUMAR PANDEY, SON OF THAKUR PRASAD PANDEY, AGED 52 YEARS, GRAM Vs. THE STATE OF MADHYA PRADESH	April 5, 2016
SHYAM KUMAR, S/O SHRI PAKALU Vs. STATE OF CHHATTISGARH AND ORS	March 3, 2016
SHYAM SUNDER GUPTA Vs. STATE OF CHHATTISGARH	December 16, 2016
SHYAMLAL & ANOTHER Vs. STATE OF M.P. (NOW CHHATTISGARH)	September 27, 2016
SIMPLEX CASTINGS LIMITED Vs. PRAGATISHEEL ENGINEERING SHRAMIK SANGH	May 11, 2016
SIMPLEX ENGINEERING & FOUNDRY WORKS LTD , MADHYA PRADESH (NOW CHHATTISGARH) Vs. PRAGATISHEEL ENGINEERING SHRAMIK SANGH, BHILAI, M P (NOW C G ) AND OTHERS	May 11, 2016
SITA RAM VERMA Vs. STATE OF MADHYA PRADESH	October 20, 2016
SITARAM GHASIYA, S/O VISHNU GHASIYA Vs. STATE OF CHHATTISGARH	September 28, 2016
SMT KULESHWARI BAI Vs. SINGH PAL SINGH	July 15, 2016
SMT. ANJANI PATEL D/O LATE SHRI CHANDRASHEKHAR PATEL Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY	January 15, 2016
SMT. ANWARI BEGUM Vs. SIRAZUDDIN QURESHI	September 21, 2016
SMT. BABITA BALMIKI Vs. AMRIKA BAI & OTHERS	December 5, 2016
SMT. BABITA GUPTA W/O DINESH GUPTA AGED ABOUT 36 YEARS R/O M.I.G. C/2336, INDUSTRIAL AREA, HOUSING BOARD BHILAI, TAHSIL AND DISTRICT DURG, CHHATTISGARH Vs. DINESH GUPTA S/O HARISHCHAND GUPTA AGED ABOUT 39 YEARS R/O MAHALAKSHMI NAGAR	September 8, 2016
SMT. BHAVNA SINGH Vs. SMT. V. PRABHA RAO & OTHERS	July 19, 2016
SMT. CHANDRIKA BAI W/O LATE KAUSHAL DAS MANIKPURI Vs. NARAYAN DAS @ NARU S/O GAUMAL MADHWANI	October 18, 2016
SMT. DEVIKA JOSHI W/O DEEPAK JOSHI, AGED ABOUT 25 YEARS, C/O PT. CHHAGAN SHARMA, BIRJHAPUR (BESIDE SHANI TEMPLE) TAHSIL DHAMDHA, DIST. Vs. SHRI DEEPAK JOSHI S/O SHRI MANOHAR LAL JOSHI, AGED ABOUT 29 YEARS, R/O OPPOSITE SHANI TEMPLE, SHANIPET JALGAON, TAHSIL & DIST. JALGAON (KHANDESH) MAHARASHTRA	July 22, 2016
SMT. ISHWARI SAHU Vs. STATE OF CHHATTISGARH & OTHERS	November 17, 2016
SMT. JHANKESHWARI CHANDRA Vs. STATE OF CHHATTISGARH	January 13, 2016
SMT. JITESHWARI BAI Vs. STATE OF CHHATTISGARH	October 25, 2016
SMT. JYOTI Vs. GENERAL MANAGER, CANARA BANK	December 13, 2016
SMT. JYOTI ROHIDAS Vs. THE STATE OF CHHATTISGARH	February 5, 2016
SMT. LATA BAI, D/O VIDHYADHAR KOLTA Vs. JAGESHWAR, S/O JAI KOLTA	October 7, 2016
SMT. PREETI KHARE Vs. RAMCHARAN	March 14, 2016
SMT. PURNIMA DUBEY Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION, RAIPUR	January 11, 2016
SMT. R. PARVATI Vs. R.B. SUBRAMANYAM	August 12, 2016
SMT. REWATI BAI Vs. DAYARAM, SON OF SUNDARLAL TELI	August 3, 2016
SMT. SADHNA DIXIT Vs. STATE OF CHHATTISGARH	January 6, 2016
SMT. SADHNA SINGH Vs. JAGATPAL SINGH	November 2, 2016
SMT. SANGITA TIWARI (PANDEY) Vs. DIGAMBARNATH PANDEY	February 4, 2016
SMT. SANTOSHI BAI Vs. STATE OF CHHATTISGARH	April 13, 2016
SMT. SARITA BAI Vs. STATE OF CHHATTISGARH	January 18, 2016
SMT. SHANTI BAI AGRAWAL Vs. RAM AVTAR AGRAWAL	July 8, 2016
SMT. SHOBHA BAI WD/O LATE BABBAR SINGH SURUJAL Vs. SHISHIR SHRIVASTAVA S/O SHRI V.K.SHRIVASTAVA	December 2, 2016
SMT. SHYAMVATI Vs. PRATAP VERMA	March 9, 2016
SMT. UMA BAI Vs. HEMANT SINGH KANWAR	September 5, 2016
SMT.NANDA KHAKHARIYA Vs. SHARAD SHUKLA AND OTHERS	February 24, 2016
SNIT. GAURI BAI Vs. SMT. RAMOUTIN BAI AND OTHERS	August 31, 2016
SODI HIDMA, S/O BHIMA MURIYA Vs. STATE OF CHHATTISGARH	December 5, 2016
SOMARU RAM S/O JOGA RAM Vs. STATE OF CHHATTISGARH	April 26, 2016
SOMARU S/O JHITRU Vs. SONU S/O BHORA	January 13, 2016
SONAU @ SUNAU Vs. STATE OF CHHATTISGARH	August 23, 2016
SONI KASHYAP @ LALLI KASHYAP Vs. PAWAN KASHYAP @ SONI	February 15, 2016
SONSAI Vs. EXECUTIVE ENGINEER, BRIDGE CONSTRUCTION BOARD (SETU NIRMAN MANDAL)	July 13, 2016
SOUKHIDAS SATNAMI Vs. STATE OF CHHATTISGARH	September 21, 2016
SOUKHILAL S/O JAGATRAM KURMI Vs. STATE OF CHHATTISGARH	August 10, 2016
SOUTH EAST CENTRAL RAILWAY Vs. AVINASH INFRA PROJECT PVT. LTD.	December 13, 2016
SOUTH EASTERN COAL FIELD LIMITED THRU Vs. AMAR ENGINEERING WORKS, A PROPRIETORSHIP FIRM	August 12, 2016
SOUTH EASTERN COALFIELD LTD. & OTHERS Vs. PRABHAT KUMAR MISHRA & ANOTHER	November 9, 2016
SOUTH EASTERN COALFIELDS LTD Vs. M/S SARVATRA ROAD RUNNERS (PVT.) LTD.	September 28, 2016
SOUTH EASTERN COALFIELDS LTD AND ORS Vs. ADYA SINGH	September 20, 2016
SRIPAT RAM @ SRIPATI RAM AGED ABOUT 55 YEARS, S/O LATE SOMARU RAM, R/O 2 B/5 JAIPRAKASH COLONY, POST: SUBHASH BLOCK, SECL, DIST: KORBA (CG) Vs. SOUTH EASTERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN	October 4, 2016
STATE OF C G AND ORS Vs. SANTOSH VARMA AND ORS	November 2, 2016
STATE OF C.G. Vs. JAGAT RAM	February 5, 2016
STATE OF CHHATTISGARH Vs. SUNIL @ BALIKARAN SAHU	August 30, 2016
STATE OF CHHATTISGARH Vs. TOSHRAM S/O HIRADHAR MALI	November 18, 2016
STATE OF CHHATTISGARH Vs. PRAKASH KSHTRIYA	November 29, 2016
STATE OF CHHATTISGARH Vs. RAMESH & OTHERS	November 18, 2016
STATE OF CHHATTISGARH Vs. MEWALAL RATHORE & OTHERS	July 25, 2016
STATE OF CHHATTISGARH Vs. WATER RESOURCES DEPARTMENT	March 15, 2016
STATE OF CHHATTISGARH Vs. SUB DIVISIONAL OFFICER, PUBLIC WORKS DEPARTMENT	March 17, 2016
STATE OF CHHATTISGARH Vs. MAHENDRA KUMAR LONIA	April 12, 2016
STATE OF CHHATTISGARH Vs. GAUKARAN YADAV	March 2, 2016
STATE OF CHHATTISGARH Vs. GAURISHANKAR TIWARI	March 2, 2016
STATE OF CHHATTISGARH Vs. DIKHA	July 5, 2016
STATE OF CHHATTISGARH & ANOTHER Vs. FIRTIN BAI & ANOTHER	November 9, 2016
STATE OF CHHATTISGARH AND ANOTHER Vs. KALYANI VERMA	January 14, 2016
STATE OF CHHATTISGARH AND ANOTHER Vs. ROSHNI SAHU	October 21, 2016
STATE OF CHHATTISGARH AND ORS Vs. DILIP KUMAR PATEL	February 1, 2016
STATE OF CHHATTISGARH AND ORS Vs. RAJKUMAR S/O HARIRAM MARKANDEY	March 22, 2016
STATE OF CHHATTISGARH AND ORS. Vs. MUKHILAL SAHU AND ORS.	January 8, 2016
STATE OF CHHATTISGARH THROUGH THE SECRETARY, DEPARTMENT OF HOME, D.K.S. BHAWAN, MANTRALAYA, RAIPUR (CHHATTISGARH) [NOW MAHANADI BHAWAN, MANTRALAYA, NAYA RAIPUR (CHHATTISGARH)] Vs. SANTOSH SHUKLA (DEAD) THROUGH LEGAL REPRESENTATIVE NANDITA SHUKLA W/O LATE SHRI SANTOSH KUMAR SHUKLA, AGED ABOUT 36 YEARS R/O NEAR HOME GUARD OFFICE KUDUDAND, BILASPUR, P.S. CIVIL LINES, TAHSIL AND DISTRICT BILASPUR (CHHATTISGARH)	July 25, 2016
STATE OF M P (NOW CHHATTISGARH) Vs. CHAMANRAM	July 5, 2016
STEEL AUTHORITY OF INDIA LTD. Vs. STATE INDUSTRIAL COURT	February 1, 2016
SUBAS MUDULI Vs. STATE OF CHHATTISGARH	June 13, 2016
SUBHASH KUMAR AGRAWAL Vs. STATE OF C.G.	November 3, 2016
SUDARSHAN DAS MANIKPURI Vs. STATE OF CHHATTISGARH	July 18, 2016
SUDHIR SHARMA Vs. STATE OF CHHATTISGARH	October 6, 2016
SUDIP AGARWAL, S/O. PREMCHAND AGARWAL Vs. STATE OF CHHATTISGARH	December 9, 2016
SUGANCHAND, SON OF SHRI CHAITRAM, AGED ABOUT 53 YEARS Vs. THE STATE OF CHHATTISGARH	July 15, 2016
SUKHCHAND Vs. STATE OF CHHATTISGARH	January 7, 2016
SULU MUSALMAN Vs. STATE OF CHHATTISGARH	November 30, 2016
SUNDER LAL SAHU Vs. STATE OF CHHATTISGARH AND ANOTHER	August 22, 2016
SUNDER LAL SIWANA Vs. STATE OF M.P. & ORS.	October 27, 2016
SUNDERLAL Vs. STATE OF MADHYA PRADESH	November 30, 2016
SUNDERLAL PATEL AND ORS. Vs. THE HIGH COURT OF CHHATTISGARH AND ORS.	April 11, 2016
SUNIL Vs. STATE OF CHHATTISGARH	January 12, 2016
SUNIL DEWANGAN, S/O BALRAM DEWANGAN, AGED ABOUT 24 YEARS Vs. STATE OF MADHYA PRADESH	May 4, 2016
SUNIL GUPTA S/O RAMCHANDRA GUPTA Vs. STATE OF CHHATTISGARH	November 28, 2016
SUNIL JANGDE Vs. STATE OF CHHATTISGARH	September 22, 2016
SUNIL KUMAR PARATE Vs. STATE OF CHHATTISGARH	November 24, 2016
SUNIL KUMAR VERMA Vs. STATE OF CHHATTISGARH	December 5, 2016
SUNIL PRASAD, AGED ABOUT 35 YEARS, SON OF SHRI R.B. PRASAD Vs. SANJEEV KUMAR SAHU, AGED ABOUT 34 YEARS, SON OF SHRI CHANDRAM SAHU, RESIDENT OF VILLAGE SANKAR, AKALTARA, POLICE STATION AKALTARA, DISTRICT JANJGIR	December 2, 2016
SUNSHINE CATERERS PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, MINISTRY OF LABOUR AND EMPLOYMENT, GOVERNMENT OF INDIA AND ORS.	January 4, 2016
SURAJ @ CHOTU CHOUHAN Vs. STATE OF CHHATTISGARH	May 6, 2016
SURAJ BAI Vs. STATE OF CHHATTISGARH	November 24, 2016
SURAJ SHARMA Vs. BHARTI SHRAMA	March 11, 2016
SURAJMANIA, D/O BANDHAN & W/O MITHU Vs. BHARAT RAM, S/O BHAUSA RAM	October 3, 2016
SURENDRA ALIAS SADHU Vs. STATE OF CHHATTISGARH	April 26, 2016
SURENDRA BAHADUR SINGH Vs. NARENDRA BAHADUR SINGH	September 16, 2016
SURENDRA BASOR, S/O PITAMBAR BASOR Vs. STATE OF CHHATTISGARH	February 3, 2016
SURENDRA GUPTA Vs. STATE OF CHHATTISGARH	April 29, 2016
SURENDRA KUMAR SHRIVAS Vs. STATE OF CHHATTISGARH	November 28, 2016
SURENDRA SINGH BAGGA S/O LATE GYANI INDER SINGH Vs. STATE OF CHHATTISGARH	July 22, 2016
SURESH GANDHI Vs. BATUK RAI DIWAN AND OTHERS	February 26, 2016
SURESH SON OF PURUSHOTTAM Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, DURG	September 29, 2016
SURIT RAM S/O DOKARI Vs. STATE OF CHHATTISGARH	February 19, 2016
SURJEET SINGH, S/O AJEET SINGH Vs. STATE OF CHHATTISGARH	March 15, 2016
SURYA KANT GUPTA Vs. DY. LABOUR COMMISSIONER C.G.	November 16, 2016
SURYAKANT NAIDU Vs. AMIT KUMAR	May 3, 2016
SURYAKUMAR BAJPAYEE Vs. VIJAY H BHOJWANI	July 14, 2016
SUSHIL RAY S/O LATE KRISHNPAD RAY Vs. STATE OF CHHATTISGARH AND ORS	March 30, 2016
T.S. DEWANGAN Vs. PAPPU @ A. FARISTA	November 29, 2016
TARAMUNI PRAJAPATI Vs. STATE OF CHHATTISGARH	July 25, 2016
TARUN CHANDRAKAR Vs. KUMARI BAI	August 29, 2016
TATA A I G GENERAL INSURANCE COMPANY LIMITED Vs. KAUSHILYA BAI	February 25, 2016
TEEKAMCHAND JAIN Vs. STATE OF CHHATTISGARH	November 25, 2016
TEJ RAM MANJHI, S/O, DOKRI MANJHI Vs. STATE OF CHHATTISGARH AND ORS	January 15, 2016
TEJURAM, S/O RAMESHWAR RAJWADE Vs. SUKHANANDANN RAM, S/O BHOLARAM	August 31, 2016
THANDARAM S/O DAMRUDHAR Vs. STATE OF CHHATTISGARH AND ORS	March 10, 2016
THANESHWAR Vs. HEMLAL	July 8, 2016
THE GENERAL MANAGER, UCO BANK AND ORS. Vs. JITENDRA KUMAR SHRIVASTAVA	January 4, 2016
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. URMILA BAI WD/O LATE RAMRATAN SATNAMI @ KONDA	December 2, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. SANJAY KUMAR NAG S/O LATE NATHURAM NAG	August 19, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED, DIVISIONAL OFFICE, MALVIYA NAGAR, DURG (CG) Vs. SUKHRAM GOND, S/O SHRI RAM SINGH GOND	August 5, 2016
THE ORIENTAL INSURANCE COMPANY LTD. BRANCH MANAGER Vs. MANBODH SAHU S/O RAMKHELAWAN	December 23, 2016
TIJURAM YADAV Vs. STATE OF CHHATTISGARH	July 13, 2016
TIKESH KUMAR SAHU, SON OF BHAGWAN SINGH SAHU Vs. STATE OF CHHATTISGARH AND ORS	July 13, 2016
TILAK NATH Vs. STATE OF CHHATTISGARH	October 20, 2016
TILAK RAM Vs. MAHARAJO & OTHERS	September 14, 2016
TILSAAY URAON Vs. STATE OF CHHATTISGARH	December 21, 2016
TITASH BANIK, S/O. SHRI S.R. BANIK, AGED ABOUT 35 YEARS, R/O. MADHUBANPARA, RAIGARH, POLICE STATION & TAHSIL RAIGARH, CIVIL & REVENUE DISTRICT RAIGARH, CHHATTISGARH Vs. STATE OF CHHATTISGARH, THROUGH THE SUPERINTENDENT OF POLICE, E.O.W. NEAR SHANKAR NAGAR, RAIPUR, DISTRICT RAIPUR, CHHATTISGARH	December 23, 2016
TIWARI CONSTRUCTION Vs. UNION OF INDIA AND ORS	August 1, 2016
TOKESHWARI BAI D/O LATE KEJURAM MAHAR Vs. PARVATI CHOUDHARY D/O LATE KEJURAM MAHAR	April 18, 2016
TRIBAL DEVELOPMENT Vs. UNION OF INDIA	December 19, 2016
TRILOCHAN PRASAD LAHARE, S/O TERAS RAM LAHARE Vs. STATE OF CHHATTISGARH	March 17, 2016
TRILOKI TIWARI Vs. STATE OF CHHATTISGARH	April 5, 2016
TUDESHWAR RAM ALIAS TULESHWAR YADAV Vs. STATE OF CHHATTISGARH AND ORS	January 22, 2016
TUKARAM @ TUKU S/O MEHTAR SAHU Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) AND ORS	January 22, 2016
TULAN RAM JANGU AND ANOTHER Vs. BALDEV RAM SUKHNATH RAM AND OTHERS	September 8, 2016
TULSI RAM SON OF RAMCHARAN NAI Vs. STATE OF CHHATTISGARH	November 7, 2016
TUMENDRA KUMAR GAHARE Vs. STATE OF CHHATTISGARH	March 18, 2016
U P SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS	November 4, 2016
UDAY PRATAP SINGH Vs. STATE OF CHHATTISGARH	March 17, 2016
UDAYA ECONOMICS HOUSING AND CONSTRUCTION LIMITED Vs. BHULA BAI @ BHAGWATI THAKUR AND OTHERS	January 20, 2016
UDAYRAM, S/O NATHURAM SINHA Vs. STATE OF CHHATTISGARH	July 27, 2016
ULTRA TECH CEMENT LTD. AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.	January 19, 2016
UMASHANKAR BISAI S/O SHIVDAS BISAI Vs. SAVITA BISAI W/O UMASHANKAR BISAI	March 16, 2016
UMENDRA RAM S/O ALAKH RAM SAHU Vs. STATE OF CHHATTISGARH	December 8, 2016
UMENDRA SINGH S/O CHAMAR RAI Vs. STATE OF CHHATTISGARH	August 24, 2016
UMESH KUMAR Vs. STATE OF CHHATTISGARH	March 1, 2016
UMESH KUMAR DEWANGAN Vs. RAMNIWAS SHARMA	April 1, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAM SINGH & OTHERS	October 20, 2016
URMILA WIDOW OF LATE DAYARAM DHEEMAR Vs. NARESH KUMAR	August 5, 2016
UTTAM VISHVAS @ SONU Vs. STATE OF CHHATTISGARH	August 22, 2016
UTTARA BAI, W/O LATE VALLABH CHAND DHRITLAHARE, AGED 28 YEARS, R/O TALAPARA, BILASPUR, CHHATTISGARH Vs. SMT. SHYAM BAI, AGED ABOUT 46 YEARS, WD/O THANURAM DHRITLAHARE	October 21, 2016
UTTRA KUMAR, S/O RAM LAL KASHYAP Vs. STATE OF CHHATTISGARH	December 9, 2016
VARSHA DONGRE D/O SUKHIRAM DONGRE Vs. STATE OF CHHATTISGARH	August 26, 2016
VASHISHTH SINGH, S/O LATE NARENDRA SINGH Vs. SMT. NISHA SINGH, W/O SHRI VASHISHTH SINGH, C/O. CHANDRASHEKHAR SINGH,	May 11, 2016
VASHISHTHA NARAYAN JHA AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.	April 12, 2016
VEEAR MERCANTILE PRIVATE LTD Vs. UNION OF INDIA	February 26, 2016
VICKY KHEMANI Vs. STATE OF CHHATTISGARH	March 3, 2016
VIDHYA VERMA Vs. STATE GOVT OF C G	September 15, 2016
VIDUR GOND Vs. STATE OF CHHATTISGARH	April 27, 2016
VIDYUT KARMACHARI SANGH Vs. STATE OF CHHATTISGARH	December 1, 2016
VIJAY KUMAR ALIAS LOLO PANIKA Vs. STATE OF CHHATTISGARH	April 27, 2016
VIJAY NAVRANGE Vs. STATE OF CHHATTISGARH	November 30, 2016
VIJAY SONI S/O LATE S C SONI Vs. ASHISH MATREJA	June 6, 2016
VIJAY VERMA Vs. KUSHAL PANDEY	September 2, 2016
VIJENDRA SINGH Vs. STATE OF CHHATTISGARH	April 12, 2016
VIKAS BAFNA Vs. UNION OF INDIA	July 5, 2016
VIKRAM MEGHWANI Vs. STATE OF CHHATTISGARH	December 15, 2016
VIKRANT AWASTHI Vs. STATE OF CHHATTISGARH AND OTHERS	February 15, 2016
VIMLA BAI, W/O SHRI BHARAT LAL DEWANGAN Vs. STATE OF CHHATTISGARH	February 18, 2016
VINAY KUMAR Vs. STATE OF CHHATTISGARH	April 5, 2016
VINOD KAILASHCHAND VERMA Vs. AMIT GUPTA	June 17, 2016
VINOD KUMAR Vs. STATE OF CHHATTISGARH	February 29, 2016
VINOD KUMAR ALIAS VINOD KUMAR SATNAMI Vs. STATE OF CHHATTISGARH	September 30, 2016
VINOD KUMAR KORI Vs. STATE OF C.G. AND ORS.	January 13, 2016
VIRENDRA PANDEY Vs. STATE OF CHHATTISGARH AND ORS.	February 5, 2016
VIRENDRA PRATAP SINGH Vs. STATE OF CHHATTISGARH	October 24, 2016
VIRESHWAR PRASAD MIRE Vs. STATE OF CHHATTISGARH AND ORS.	February 3, 2016
VISHNU HARIJAN S/O LATE AWADHRAM Vs. STATE OF CHHATTISGARH AND ORS	January 25, 2016
VISHNU KUMAR, S/O KIRTAN LAL YADAV Vs. STATE OF CHHATTISGARH	November 18, 2016
VIVEK AGRAWAL S/O ISHWAR CHAND AGRAWAL Vs. SURESH KUMAR GOYAL	August 8, 2016
VIVEK PANDA Vs. STATE OF CHHATTISGARH	February 10, 2016
XO FOOTWEAR PVT LTD Vs. CHHATTISGARH STATE MINOR FOREST PRODUCE (TRADING & DEVELOPMENT) COOPERATIVE FEDERATION LIMITED	August 3, 2016
YASHWARDHAN AGRAWAL S/ SHRI RAJ KUMAR AGRAWAL Vs. INDERLAL AGRAWAL PROPRIETOR	September 6, 2016
YOGENDRA PATEL, S/O LATE BHUNESHWAR PRASAD PATEL Vs. STATE OF CHHATTISGARH	November 10, 2016
YOGESH KUMAR S/O KARTIKRAM DHIRTLAHRE AND ORS Vs. STATE OF CHHATTISGARH	January 14, 2016
YUDHISHIR SOORA S/O KASHIRAM SOORA Vs. STATE OF CHHATTISGARH	February 19, 2016
YUGAL KISHORE VERMA Vs. STATE OF CHHATTISGARH & OTHERS	October 26, 2016
YUVRAJ, S/O LATE SADHURAM KEWAT Vs. SONAR, S/O LATE PURRU KEWAT	June 15, 2016

Year 2016 of HIGH COURT OF CHHATTISGARH

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