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A GURUMMA Vs. K SIMMAIYA
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February 13, 2014 |
|
A. GURUMMA Vs. K. SIMMAIYA
|
April 13, 2014 |
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A.K. CHHIBBER Vs. CHAIRMAN, COAL INDIA LIMITED
|
December 9, 2014 |
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AARTI TIWARI Vs. STATE OF CHHATTISGARH
|
August 19, 2014 |
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ABHAY RAM Vs. MAHANT RAMBALI DAS
|
January 3, 2014 |
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AJAY DHRITLAHARE Vs. STATE OF C.G.
|
December 16, 2014 |
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AJAY GUPTA Vs. STATE OF CHHATTISGARH & ANOTHER
|
November 24, 2014 |
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AJAY JAISWAL Vs. CHHATTISGARH STATE ELECTION COMMISSION
|
March 21, 2014 |
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AJAY NAND BAHADUR Vs. STATE OF CHHATTISGARH
|
November 11, 2014 |
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AJIT KUMAR Vs. KIRTI BAI
|
July 28, 2014 |
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AJURAM Vs. SHATRUHAN SAHU
|
July 18, 2014 |
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ALORANI Vs. DIVISIONAL FOREST OFFICER
|
March 10, 2014 |
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AMAN KUMAR SINGH AND ANR Vs. TIKENDRA THAKUR AND OTHERS
|
September 26, 2014 |
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AMAR SINGH Vs. STATE OF CHHATTISGARH
|
August 1, 2014 |
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AMARJEET SINGH Vs. S.E.C.L. AND ORS.
|
November 20, 2014 |
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AMARVATI Vs. STATE OF CHHATTISGARH
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December 23, 2014 |
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AMOL SINGH Vs. THE STATE OF MADHYA PRADESH
|
July 10, 2014 |
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ANAND DAS Vs. MUKHIRAM AND ORS.
|
October 16, 2014 |
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ANAND RAM Vs. STATE OF M P
|
September 10, 2014 |
|
ANANT DAN MINJ Vs. UNION OF INDIA
|
November 24, 2014 |
|
ANDHRA PRADESH HEAVY MACHINERY Vs. INDUSTRY FACILITATION COUNCIL
|
April 26, 2014 |
|
ANIL KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
July 15, 2014 |
|
ANIL KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
October 9, 2014 |
|
ANIL KUMAR RAWAT Vs. STATE OF C G
|
August 5, 2014 |
|
ANJOR SINGH Vs. STATE OF M P (NOW CG)
|
October 16, 2014 |
|
ANJOR SINGH Vs. AMAR SINGH
|
April 30, 2014 |
|
ANJUMAN ISLAMIYA COMMITTEE Vs. STATE OF CHHATTISGARH
|
November 24, 2014 |
|
ANKIT PATEL Vs. THE STATE OF CHHATTISGARH
|
December 22, 2014 |
|
ANURADHAN SHARMA Vs. STATE OF CG
|
February 14, 2014 |
|
ARATI SONI Vs. STATE OF C G
|
July 9, 2014 |
|
ARJUN GOP Vs. STATE OF CHHATTISGARH
|
July 15, 2014 |
|
ARJUNLAL Vs. SHIV GOVIND
|
February 21, 2014 |
|
ARORA PAPER PRODUCTS Vs. KEDIA CASTLE DELLON IND. LTD.
|
April 9, 2014 |
|
ARUN DHEEMAR Vs. STATE OF C.G.
|
October 31, 2014 |
|
ARUN KUMAR OJHA Vs. MAMTA MISHRA
|
March 28, 2014 |
|
ARUN KUMAR SHRIVASTAVA Vs. CHAIRMAN-CUM-DISCIPLINARY AUTHORITY, CHHATTISGARH GRAMIN BANK, RAIPUR
|
December 17, 2014 |
|
ARUN KUMAR SUGANDH Vs. STATE OF CHHATTISGARH
|
August 18, 2014 |
|
ARUN RAMPAL Vs. STATE OF MADHYA PRADESH
|
February 10, 2014 |
|
ARVIND Vs. STATE OF CHHATTISGARH
|
February 5, 2014 |
|
ARVIND KUMAR PANDEY Vs. STATE OF C.G.
|
November 18, 2014 |
|
ASHOK Vs. STATE OF M.P
|
December 18, 2014 |
|
ASHOK & ANR Vs. STATE OF CHHATTISGARH
|
August 12, 2014 |
|
ASHOK DHRUV Vs. STATE OF C.G.
|
October 7, 2014 |
|
ASHOK KUMAR KHANDELWAL Vs. PRAFULLA KUMAR MANEK
|
September 10, 2014 |
|
ASMATI Vs. SUKHU ALIAS SUKUL AND ANOTHER
|
October 13, 2014 |
|
ASSISTANT COMMISSIONER OF INCOME TAX-1, BHILAI Vs. SUNIL KUMAR JAIN
|
January 15, 2014 |
|
ASSISTANT ENGINEER C S E B SARANGARH Vs. SATYANAND
|
May 7, 2014 |
|
ATMA RAM Vs. STATE OF CHHATTISGARH
|
March 21, 2014 |
|
ATMARAM Vs. STATE OF M.P.
|
June 20, 2014 |
|
ATMARAM Vs. STATE OF M P
|
June 26, 2014 |
|
ATUL DUBEY Vs. MUNICIPAL CORPORATION BILASPUR
|
November 17, 2014 |
|
AWADH RAM Vs. STEEL AUTHORITY OF INDIA LTD & ANOTHER
|
September 11, 2014 |
|
AWADH TRIPATHI Vs. THE BAR COUNCIL OF CHHATTISGARH
|
December 5, 2014 |
|
BABLA RAI Vs. STATE OF CHHATTISGARH
|
August 1, 2014 |
|
BABLU ALAM Vs. STATE OF CHHATTISGARH
|
July 15, 2014 |
|
BAHADUR SINGH Vs. STATE OF C.G. AND ORS.
|
December 17, 2014 |
|
BAHARATA Vs. BHIMLAL
|
April 16, 2014 |
|
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SAHODRA BAI KAUSHIK
|
May 5, 2014 |
|
BAJRANGLAL SONI Vs. SOUTH EASTERN COALFIELDS LIMITED
|
June 18, 2014 |
|
BALLU RAM SAHU Vs. LATA SAHU
|
March 13, 2014 |
|
BALMUKUND DUBEY Vs. STATE OF CHHATTISGARH
|
December 1, 2014 |
|
BALSINGH Vs. LALIT KUMAR SINHA
|
February 5, 2014 |
|
BANSHI Vs. SUKHDAS
|
March 7, 2014 |
|
BANSHI DAS Vs. STATE OF M.P. (NOW C.G.)
|
September 2, 2014 |
|
BARILAL Vs. STATE OF MADHYA PRADESH
|
June 20, 2014 |
|
BARKAT ALI Vs. STATE OF C G
|
February 12, 2014 |
|
BEEKEY HYGIENE PRODUCTS Vs. MADHYA PRADESH ELECTRICITY BOARD
|
June 30, 2014 |
|
BHAGHWAT KOSALEY Vs. STATE OF C.G.
|
August 28, 2014 |
|
BHAGWAN DAS AND ORS. Vs. MUNICIPAL CORPORATION AND ORS.
|
April 2, 2014 |
|
BHAGWATI Vs. STATE OF M P
|
June 19, 2014 |
|
BHAGWATI POWER & STEEL LTD. Vs. COMMISSIONER, C. EX. & CUSTOMS
|
April 28, 2014 |
|
BHAGWATIBAI Vs. STATE OF CG
|
April 22, 2014 |
|
BHARAT ALUMINIUM CO. LTD. Vs. JAGDISH PRASAD AGRAWAL
|
May 16, 2014 |
|
BHARAT DHEEMAR Vs. STATE OF CHHATTISGARH
|
October 27, 2014 |
|
BHARAT LAI Vs. STATE OF M R (NOW CG)
|
October 13, 2014 |
|
BHARATI SAHU AND ORS. Vs. STATE OF C.G.
|
November 27, 2014 |
|
BHARTIYA STATE BANK Vs. BHANJAN SINGH
|
July 22, 2014 |
|
BHUPAT NARAYAN SINGH AND ORS. Vs. STATE OF M.P.
|
July 31, 2014 |
|
BISLIYA ALIAS BISALI Vs. STATE OF MADHYA PRADESH
|
February 4, 2014 |
|
BLUE FAIRI LAL GEORGE @ B.F. GEORGE Vs. STATE OF CHHATTISGARH AND OTHERS
|
December 17, 2014 |
|
BRIJ BHUSHAN VERMA Vs. SOUTH EASTERN COALFIELDS LTD.
|
January 28, 2014 |
|
BRIJENDRA SINGH Vs. STATE OF C G
|
June 30, 2014 |
|
BRIJLAL CHOUDHARY Vs. STATE OF CHHATTISGARH
|
December 5, 2014 |
|
BRIJLAL HIDKO Vs. STATE OF CHHATTISGARH
|
September 3, 2014 |
|
BRIJMOHAN DUA Vs. RAMBISHAL ALIAS RAMKHILAWAN
|
March 28, 2014 |
|
BUDAN ALIAS SHOUKILAL Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 14, 2014 |
|
BUDGA RAM & ANOTHER Vs. STATE OF CHHATTISGARH
|
December 15, 2014 |
|
BULAMAL CHHATRI Vs. STATE OF CHHATTISGARH
|
June 16, 2014 |
|
BULAMAL CHHATRI Vs. STATE OF CHHATTISGARH
|
January 16, 2014 |
|
BUTAKI BAI Vs. SUKHBATI
|
May 2, 2014 |
|
C.S. TIWARI Vs. STATE OF CHHATTISGARH
|
July 16, 2014 |
|
CEMENT CORPORATION OF INDIA LTD. Vs. CEMENT AND KHADAN KAMAGAR SANGH
|
May 8, 2014 |
|
CHAMAN DAS Vs. STATE OF C G
|
March 10, 2014 |
|
CHAMPA BAI Vs. GOPAL BUDE
|
July 17, 2014 |
|
CHAMRA Vs. STATE OF C G
|
April 26, 2014 |
|
CHANDA TIRKEY Vs. SURAJDEV SAHU
|
June 25, 2014 |
|
CHANDRA Vs. HARI SINGH
|
January 21, 2014 |
|
CHANDRA Vs. HARI SINGH
|
November 28, 2014 |
|
CHANDRIKA PRASAD AGRAWAL Vs. MUKHYA NAGAR PAALIKA ADHIKARI (CHIEF MUNICIPAL OFFICER)
|
April 28, 2014 |
|
CHANDRIKA PRASAD AGRAWAL Vs. MUKHYA NAGAR PAALIKA ADHIKARI (CHIEF MUNCIPAL OFFICER)
|
October 4, 2014 |
|
CHATUR Vs. STATE OF M P
|
July 3, 2014 |
|
CHEENIRAM Vs. STATE OF M.P.
|
November 26, 2014 |
|
CHHATTISGARH STATE ELECTRICITY BOARD Vs. KRISHNA CHANDRA AND ORS.
|
September 10, 2014 |
|
CHHATTISGARH STATE POWER DISTRIBUTION CO LTD Vs. BHAGWATI BAI
|
June 16, 2014 |
|
CHHATTISGARH STEEL CASTING LTD. Vs. COMMR. OF C. EX. AND S.T., RAIPUR
|
April 15, 2014 |
|
CHHED RAM AND ORS. Vs. BUDHVANTIN AND ORS.
|
March 28, 2014 |
|
CHHEDISAO Vs. RANGLAL
|
February 26, 2014 |
|
CHHOTE LAL KUNBI (DEAD) Vs. JASBIR SINGH
|
March 28, 2014 |
|
CHHOTTU @ ASFAQ AHMAD Vs. STATE OF CHHATTISGARH
|
November 19, 2014 |
|
CHHOTU ALIAS MUSHRATH ALI Vs. STATE OF MADHYA PRADESH
|
November 12, 2014 |
|
CHIEF EXECUTIVE OFFICER Vs. CHANDRIKA BAI
|
February 21, 2014 |
|
CHITARANJAN MANDAL Vs. STATE OF CHHATTISGARH
|
August 14, 2014 |
|
CHUNTI RAJWAR Vs. SHYAMKUNWAR (DIED)
|
October 27, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. R.K. POLYTUBES
|
December 1, 2014 |
|
COMMISSIONER OF INCOME TAX, JABALPUR Vs. M/S ITARSI OIL AND FLOUR MILLS, RAIPUR
|
April 10, 2014 |
|
CRAIG MCLEOD Vs. GURU GHASIDAS UNIVERSITY
|
January 29, 2014 |
|
CREST STEEL & POWER PVT. LTD. Vs. COMMR. OF CUS. & C. EX.
|
October 14, 2014 |
|
D.P. SARAF Vs. S.E.C.L.
|
September 24, 2014 |
|
DARSHAN MUGUTWAR Vs. STATE OF C.G.
|
August 7, 2014 |
|
DAYANAND Vs. NIRMALA
|
July 11, 2014 |
|
DAYARAM Vs. STATE OF M.P.
|
December 4, 2014 |
|
DEEPAK @ SHASHI Vs. STATE OF C G
|
June 17, 2014 |
|
DEEPAK SIDAR Vs. STATE OF CHHATTISGARH
|
December 18, 2014 |
|
DEEPAK TANK Vs. RAJKUMAR YADAV AND ANOTHER
|
February 21, 2014 |
|
DEO SAHAY Vs. STATE OF CHHATTISGARH
|
September 16, 2014 |
|
DEONARAYAN Vs. UNION OF INDIA AND ORS.
|
October 8, 2014 |
|
DEVANAND Vs. DILIP KUMAR SHAH
|
March 4, 2014 |
|
DEVIPRASAD Vs. STATE OF M P
|
June 20, 2014 |
|
DHANAJIRAM Vs. PRAVEEN KUMAR
|
February 3, 2014 |
|
DHANDAS Vs. STATE OF CHHATTISGARH AND OTHERS
|
November 14, 2014 |
|
DHANESHWAR SINGH Vs. STATE OF MADHYA PRADESH
|
September 16, 2014 |
|
DHANIRAM Vs. STATE OF C.G.
|
August 22, 2014 |
|
DHANIRAM ALIAS DHANNI Vs. STATE OF M P
|
November 20, 2014 |
|
DHANIRAM MAHAR Vs. STATE OF C G
|
May 1, 2014 |
|
DHARMENDRA PATWA Vs. STATE OF C G
|
February 19, 2014 |
|
DHARMESH Vs. STATE OF C.G.
|
December 5, 2014 |
|
DILIP HEDAU Vs. STATE OF CHHATTISGARH & OTHERS
|
November 24, 2014 |
|
DILIP KUMAR VIRVANI AND ORS. Vs. STATE OF CHHATTISGARH
|
September 5, 2014 |
|
DILSAY Vs. STATE OF M.P.
|
August 1, 2014 |
|
DILWAR SINGH VIRDI Vs. STATE OF CHHATTIGARH
|
August 19, 2014 |
|
DINESH GUPTA Vs. THE STATE OF M.P.
|
September 22, 2014 |
|
DINESH KUMAR GOLECHHA Vs. MEENA BAI YADAV
|
February 21, 2014 |
|
DINESH TIWARI Vs. STATE OF C G
|
March 7, 2014 |
|
DIVISIONAL MANAGER SHRI RAM GENERAL INSURANCE CO LTD Vs. TIL GADTIYA
|
January 20, 2014 |
|
DIYAR ALIAS DWARIKA Vs. STATE OF C G
|
May 5, 2014 |
|
DRON KUMAR ALIAS RAJESH DANSENA Vs. STATE OF CHHATTISGARH
|
November 19, 2014 |
|
DUDHNATH Vs. STATE OF CHHATTISGARH
|
July 15, 2014 |
|
DUDHNATH Vs. STATE OF C.G. AND ORS.
|
December 15, 2014 |
|
DULAR RAM YADAV Vs. STATE OF C G
|
July 1, 2014 |
|
DULAR SINGH Vs. STATE OF M.P. (NOW C.G.)
|
October 30, 2014 |
|
DULARAM Vs. JASHPAL SINGH
|
January 29, 2014 |
|
DWARIKA HALBA Vs. SAVITRI BAI
|
August 19, 2014 |
|
DWARIKA PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
|
June 27, 2014 |
|
DWARPAL Vs. STATE OF C G
|
March 26, 2014 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. RAIPUR DEVELOPMENT AUTHORITY
|
December 5, 2014 |
|
FAGUVARAM DEWANGAN Vs. LATELIN BAI
|
April 23, 2014 |
|
FAZAL HUSSAIN Vs. STATE OF C G
|
March 4, 2014 |
|
FULBASIYA Vs. RAMNIVAS PODDAR
|
January 27, 2014 |
|
FULESHWARI BAI Vs. SHASHIKANT
|
December 3, 2014 |
|
G.S. RAHI Vs. STATE OF CHHATTISGARH
|
December 17, 2014 |
|
GAJIRAM SAHU Vs. STATE OF CHHATTISGARH
|
December 18, 2014 |
|
GANESH RAM VERMA Vs. STATE OF CG
|
February 13, 2014 |
|
GANGARAM Vs. HARI OM ELECTRICALS AND ORS.
|
January 16, 2014 |
|
GANGOO NISHAD Vs. KAMLA NISHAD
|
July 17, 2014 |
|
GARIBA Vs. ARJUN SAHU
|
May 13, 2014 |
|
GAUR MANDAL & OTHERS Vs. BAKSHISH SINGH & OTHERS
|
March 11, 2014 |
|
GAURI SAHU Vs. BHUPENDRA KUMAR SAHU
|
September 5, 2014 |
|
GAUTAMCHAND DAKLIYA Vs. PRAKASHCHAND BOTHRA
|
January 23, 2014 |
|
GEETA SINGH Vs. STATE OF CHHATTISGARH
|
April 22, 2014 |
|
GENDDAS Vs. STATE OF M.P.
|
December 2, 2014 |
|
GHANSHYAM LAL SHAV Vs. STATE OF C G
|
March 26, 2014 |
|
GHANSHYAM TIWARI AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
|
June 27, 2014 |
|
GHUDAU RAM Vs. BADARU
|
February 7, 2014 |
|
GIRDHAN LAL JAISWAL AND ANOTHER Vs. PARDEEP SINGH AND OTHERS
|
May 8, 2014 |
|
GIRDHARI LAL Vs. SHYAM SUNDER BHATIA
|
February 10, 2014 |
|
GIRDHARILAL CHAUDHARY Vs. STATE OF CHHATTISGARH
|
August 8, 2014 |
|
GIRESHWAR PORTE Vs. STATE OF CHHATTISGARH
|
March 28, 2014 |
|
GIRJASHANKER YADAV Vs. STATE OF MADHYA PRADESH
|
August 7, 2014 |
|
GITIKA SAHU Vs. STATE OF CHHATTISGARH
|
August 28, 2014 |
|
GOLDEN GRAPHICS Vs. ASHOK AGRAWAL
|
December 5, 2014 |
|
GOMTI BAI Vs. STATE OF C G
|
August 4, 2014 |
|
GOODWILL TRACTORS Vs. MOKHAN BAI BHANDARI
|
March 6, 2014 |
|
GOPAL DAGA Vs. PARASMAL OSTWAL
|
March 13, 2014 |
|
GOPI YADAV @ GOVIND YADAV Vs. STATE OF C G
|
July 28, 2014 |
|
GORAKHNATH NAI Vs. STATE OF C.G.
|
June 16, 2014 |
|
GORDHANDAS GOBINDRAM Vs. STATE OF C.G. AND ORS.
|
October 15, 2014 |
|
GORELAL Vs. STATE OF M P
|
December 8, 2014 |
|
GOVERDHAN PRASAD Vs. STATE OF MP (NOW CG)
|
December 2, 2014 |
|
GRAMVASI, GRAM KHARI Vs. THE COLLECTOR
|
November 24, 2014 |
|
GUDDI BAI BARETH Vs. GOVERDHAN PRASAD SHARMA
|
January 29, 2014 |
|
GURPEET SINGH Vs. STATE OF C.G.
|
November 17, 2014 |
|
GYANESHWAR NAMDEO Vs. SONWANE CONSTRUCTION
|
September 23, 2014 |
|
HAJARU RAM Vs. PHAGU RAM
|
May 15, 2014 |
|
HARBANSH SINGH Vs. MANAGING DIRECTOR
|
March 11, 2014 |
|
HARILAL AND OTHERS Vs. STATE OF M P (NOW CHHATTISGARH)
|
October 27, 2014 |
|
HARISHANKAR Vs. STATE OF M.P.
|
December 4, 2014 |
|
HARISHANKAR PRASAD SAHU Vs. STATE OF CHHATTISGARH
|
April 4, 2014 |
|
HASAN KHAN Vs. STATE OF C.G.
|
December 3, 2014 |
|
HASHAM BHAI MEMON Vs. STATE OF CHHATTISGARH
|
December 5, 2014 |
|
HEMAL JAISWAL Vs. CHAKRADHAR
|
February 20, 2014 |
|
HEMANT KUMAR Vs. KAMAL SETHIA AND ORS.
|
March 12, 2014 |
|
HEMLAL Vs. STATE OF C G
|
April 9, 2014 |
|
HEMLATA KARAYAT Vs. VIJAY KUMAR KARAYAT
|
August 7, 2014 |
|
HEMLATA SAHU Vs. CHETAN DAS SAHU
|
December 16, 2014 |
|
HIRA SAI NAGESIYA Vs. STATE OF M.P.
|
November 17, 2014 |
|
HIRALAL Vs. STATE OF C.G.
|
April 28, 2014 |
|
HITESH CHOUBEY AND ORS. Vs. STATE OF C.G.
|
December 24, 2014 |
|
INCOME TAX OFFICER Vs. NAYA RAIPUR DEVELOPMENT AUTHORITY
|
July 11, 2014 |
|
INDERJEET SINGH KANDA Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
November 21, 2014 |
|
ISHWAR KUMAR AGRAWAL Vs. LEELAWATI SONI
|
May 16, 2014 |
|
ISHWARI Vs. STATE OF CHHATTISGARH
|
June 25, 2014 |
|
ISHWARI Vs. STATE OF CHHATTISGARH
|
September 26, 2014 |
|
JAGAN RAM Vs. STATE OF M.P. (NOW C.G.)
|
March 12, 2014 |
|
JAGARNATH Vs. STATE OF M.P.(NOW C.G.)
|
April 2, 2014 |
|
JAGDISH GUPTA Vs. BHUNESHWAR SAHU @ ODIYA
|
April 15, 2014 |
|
JAGDISH PATEL AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
November 26, 2014 |
|
JAGGUMAL KUKREJA Vs. STATE OF MADHYA PRADESH
|
December 24, 2014 |
|
JAIN CARBIDE & CHEMICALS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, RAIPUR AND ANOTHER
|
October 7, 2014 |
|
JANKI BACK Vs. STATE OF CHHATTISGARH
|
January 29, 2014 |
|
JASODA BAI AND OTHERS Vs. MERA BAI AND OTHERS
|
October 15, 2014 |
|
JAYASWAL NECO INDUSTRIES LTD. Vs. STATE OF CHHATTISGARH
|
December 5, 2014 |
|
JEET RAM RATHIYA Vs. STATE OF CHHATTISGARH
|
June 16, 2014 |
|
JEEVAN LAL YADAV Vs. STATE OF CHHATTISGARH
|
February 5, 2014 |
|
JHANGLU RAM & OTHERS Vs. STATE OF CHHATTISGARH
|
October 15, 2014 |
|
JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. RAJMATA KRISHNA KUMARI DEVI AND ORS.
|
November 24, 2014 |
|
JINDAL STEEL & POWER LTD. Vs. COMMISSIONER OF C. EX.
|
July 1, 2014 |
|
JIWANLAL JAIN Vs. UNION OF INDIA
|
August 13, 2014 |
|
JOHATARIN BAIYADAV AND ORS. Vs. STATE OF C.G.
|
November 17, 2014 |
|
JOHN PETER Vs. BALRAJ YADAV
|
March 7, 2014 |
|
K R YADAV Vs. RENA KANGALA
|
December 9, 2014 |
|
K.K. MISHRA Vs. STATE OF C.G. AND ORS.
|
August 7, 2014 |
|
K.M. SHARMA Vs. M.K. RAUT
|
May 5, 2014 |
|
KAILASH CHANDRAKAR Vs. STATE OF MADHYA PRADESH
|
January 15, 2014 |
|
KAILASH RAM BHAGAT Vs. STATE OF CHHATTISGARH
|
October 15, 2014 |
|
KALAM BAI Vs. GAUTAM NIRMALKAR
|
January 21, 2014 |
|
KALAWATI RAMTEK Vs. STATE OF M.P. (NOW CG) AND ORS.
|
November 27, 2014 |
|
KALIN BAI Vs. S A SINGH
|
May 15, 2014 |
|
KALURAM GUPTA Vs. STATE OF C.G.
|
November 26, 2014 |
|
KALYANI VERMA Vs. STATE OF CHHATTISGARH
|
December 12, 2014 |
|
KAMAL KUMAR MIRI Vs. RAMRATAN SAHU
|
September 11, 2014 |
|
KAMAL SHARMA Vs. JETHI BAI
|
February 21, 2014 |
|
KAMAL YADAO Vs. STATE OF M P (NOW C G )
|
October 16, 2014 |
|
KAMALNARAYAN DESHMUKH Vs. OM PRAKASH SAHU
|
February 25, 2014 |
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KAMLESH CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
February 14, 2014 |
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KAMRU AND ANOTHER Vs. GOVARDHAN AND OTHERS
|
April 16, 2014 |
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KARAN SINGH Vs. STATE OF C G
|
March 3, 2014 |
|
KARTIK RAM & ANOTHER Vs. STATE OF C.G.
|
April 10, 2014 |
|
KARTIKRAM Vs. ITWARI BAI
|
February 7, 2014 |
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KAUSHAL KUMAR Vs. CHANDRAHASINI ROAD CARRIER AND ORS.
|
September 11, 2014 |
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KAUSHAL PRASAD BARMAN Vs. STATE BANK OF INDIA AND ORS.
|
December 16, 2014 |
|
KEJU RAM DAHARIYA Vs. STATE OF C.G.
|
September 19, 2014 |
|
KHAMHAN LAL SAHU Vs. SANJIV KUMAR PATEL
|
March 11, 2014 |
|
KHOLAVAN @ KHYALO Vs. STATE OF M P (NOW CHHATTISGARH)
|
October 16, 2014 |
|
KHUSHBOO Vs. SHANKAR LAL ATHWANI
|
May 5, 2014 |
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KIRTANLAL PATEL Vs. SUBADRA AND ORS.
|
March 24, 2014 |
|
KISHAN SHUKLA Vs. DEBNATH
|
March 10, 2014 |
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KISHORI DEVI AND ORS. Vs. STATE OF M.P. AND ORS.
|
September 8, 2014 |
|
KODU RAM Vs. STATE OF M.P.
|
November 18, 2014 |
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KOMAL PRASAD DHRUV Vs. STATE OF CHHATTISGARH
|
October 31, 2014 |
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KOUSHAL KISHORE Vs. STATE OF M P
|
September 9, 2014 |
|
KRISHNA DEVI BHUPENDRA AND ORS. Vs. BIRBAL YADAV AND ORS.
|
April 2, 2014 |
|
KRISHNA KUMAR DHURI Vs. SANTOSHI BAI
|
August 21, 2014 |
|
KULWANT RAM Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 2, 2014 |
|
KUMAR SAI Vs. STATE OF CHHATTISGARH
|
February 25, 2014 |
|
KUMARI SHAKUTALA Vs. MAHESH KUMAR TANDON
|
January 29, 2014 |
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KUMBHAJ Vs. STATE OF C G
|
February 19, 2014 |
|
LAFARGE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2014 |
|
LAKHAN BRAMHE Vs. STATE OF CHHATTISGARH
|
November 21, 2014 |
|
LAKHAN BRAMHE AND ORS. Vs. STATE OF C.G.
|
October 27, 2014 |
|
LAKHANLAL Vs. STATE OF M P (NOW C G )
|
October 13, 2014 |
|
LAL CHAND Vs. STATE OF M P
|
August 14, 2014 |
|
LALIT KUMAR PANIGRAHI Vs. STATE OF CHHATTISGARH
|
April 1, 2014 |
|
LARSEN AND TOUBRO LTD Vs. STATE OF C G
|
January 10, 2014 |
|
LAXMI MAHILA NAGRIK SAHKARI BANK MARYADIT Vs. STATE OF CHHATTISGARH
|
January 10, 2014 |
|
LAXMI NARAYAN CHATURVEDI Vs. STATE OF M P (NOW CG)
|
December 18, 2014 |
|
LAXMI NARAYAN SAO AND ORS. Vs. STATE OF CHHATTISGARH
|
September 15, 2014 |
|
LAXMI PRASAD SONI Vs. STATE OF CHHATTISGARH
|
November 21, 2014 |
|
LEKHRAJ SINGH @ HAPPY SINGH Vs. STATE OF C G
|
January 21, 2014 |
|
M G SHYAMKUNWAR Vs. STATE OF C G
|
July 3, 2014 |
|
M MOHAN RAO Vs. STATE OF C G
|
June 23, 2014 |
|
M/S SAN FIT Vs. KISHAN LAL TUTEJA
|
March 12, 2014 |
|
M/S. HOTEL EAST PARK Vs. UNION OF INDIA
|
May 6, 2014 |
|
M/S. LALIT CONSTRUCTION COMPANY Vs. STATE OF CHHATTISGARH
|
January 2, 2014 |
|
MADAN LAL LUNAWAT Vs. NAJRMI AGENCIES AND OTHERS
|
November 12, 2014 |
|
MADAN(DEAD) THROUGH HIS L.RS. GHANSHYAM PRASAD & OTHERS Vs. BRIJ BHUSHAN(DEAD) THROUGH HIS L.RS. SAJANKUMAR & OTHERS
|
May 8, 2014 |
|
MADHURI WANKHEDE Vs. STATE OF C G
|
July 17, 2014 |
|
MADKAMI BUDHRA Vs. STATE OF C G
|
February 26, 2014 |
|
MAHABIR SHIKSHA PRASAR SAMITI Vs. S.K. SAWARKAR AND ORS.
|
September 3, 2014 |
|
MAHADEO Vs. STATE OF CHHATTISGARH
|
June 18, 2014 |
|
MAHAMAYA MINERALS SAKTI Vs. STATE OF CHHATTISGARH
|
July 9, 2014 |
|
MAHARANA PRATAP HOMOEOPATHY MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF CHHATTISGARH
|
November 14, 2014 |
|
MALKHAN SINGH Vs. KIRAN DEVI AND ORS.
|
November 21, 2014 |
|
MANAV MANDIR HOTEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 15, 2014 |
|
MANDHARI Vs. JUGO
|
March 11, 2014 |
|
MANGAL SANA Vs. STATE OF CHHATTISGARH
|
August 1, 2014 |
|
MANHARAN Vs. STATE OF CHHATTISGARH
|
May 14, 2014 |
|
MANISH BANSAL Vs. STATE OF CHHATTISGARH
|
September 9, 2014 |
|
MANISH JAIN Vs. STATE OF CHHATTISGARH
|
July 25, 2014 |
|
MANISH RATHOD Vs. STATE OF C.G.
|
October 15, 2014 |
|
MANOHAR Vs. STATE OF C.G.
|
December 15, 2014 |
|
MANOJ KUMAR SAINI Vs. STATE OF C.G. AND ORS.
|
December 8, 2014 |
|
MANSEER DEVI Vs. SALIKRAM
|
March 7, 2014 |
|
MANTI AND ORS. Vs. STATE OF C.G.
|
November 20, 2014 |
|
MARSA BAXLA Vs. NEERA BAI
|
February 12, 2014 |
|
MDADAN TIWARI Vs. ASHOK JHALTE AND ANOTHER.
|
August 7, 2014 |
|
MEGHNI PRASAD NARANGE Vs. STATE OF C G
|
April 14, 2014 |
|
MENHARAN Vs. GHANARAM
|
May 2, 2014 |
|
MILAN AND ORS. Vs. STATE OF C.G.
|
December 11, 2014 |
|
MILAU Vs. JAGDISH
|
June 23, 2014 |
|
MINA SHARMA Vs. SATYANARAYAN MANDIR SAMITEE
|
March 21, 2014 |
|
MITHLESH KUMAR & OTHERS Vs. STATE OF CHHATTISGARH
|
August 20, 2014 |
|
MITHUN GENDRE Vs. STATE OF CHHATTISGARH
|
February 25, 2014 |
|
MODI Vs. STATE OF M.P.
|
May 7, 2014 |
|
MOHAMMAD ASLAM Vs. STATE OF C G
|
September 8, 2014 |
|
MOHAMMAD HASAN AND ORS. Vs. STATE OF C.G.
|
October 10, 2014 |
|
MOHAMMAD SHAKEEL KHAN Vs. STATE OF C.G.
|
November 18, 2014 |
|
MOHAN KHARE Vs. STATE OF C G
|
March 26, 2014 |
|
MOHD ARSHAD KHAN Vs. BAR COUNCIL OF INDIA
|
March 20, 2014 |
|
MOHD. SAJID MEMAN Vs. SAVITA BAI AND OTHERS
|
May 8, 2014 |
|
MOHIT YADAV Vs. STATE OF CHHATTISGARH
|
October 15, 2014 |
|
MOHNISH SAHU Vs. GRAM PANCHAYAT ARJUNI
|
November 24, 2014 |
|
MOTI CHAND Vs. STATE OF C G
|
January 31, 2014 |
|
MOTIRAM Vs. RENUKA PODDAR & OTHERS
|
February 21, 2014 |
|
MOUSU ALIAS BIRSINGH Vs. STATE OF C G
|
April 28, 2014 |
|
MUNICIPAL CORPORATION Vs. MANAGING DIRECTOR
|
February 6, 2014 |
|
MURLI REDDI Vs. STATE OF CG
|
April 30, 2014 |
|
MURLIDHAR DEWANGAN Vs. DINESH RAM
|
May 15, 2014 |
|
NAN ALIAS RAM PRASAD Vs. STATE OF C G
|
April 11, 2014 |
|
NANDKISHORE PANDEY AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 26, 2014 |
|
NANDKISHORE SAHU & ANOTHER Vs. PRITAM & OTHERS
|
April 25, 2014 |
|
NANHI BABU KASYAKAR Vs. STATE OF C.G. AND ORS.
|
August 21, 2014 |
|
NARAYAN Vs. STATE OF M P
|
June 26, 2014 |
|
NARAYAN PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
|
December 8, 2014 |
|
NARAYAN SHARMA Vs. STATE OF CHHATTISGARH
|
August 20, 2014 |
|
NARESH KU SAHU Vs. KUMARI SAHU
|
February 12, 2014 |
|
NARESH KUMAR AND CO. PVT. LTD. Vs. UNION OF INDIA
|
February 26, 2014 |
|
NARESH KUMAR VAIDYA Vs. STATE OF CG
|
March 27, 2014 |
|
NARESH KUMAR VERMA Vs. STATE OF C G
|
July 23, 2014 |
|
NARMADA PRASAD Vs. STATE OF M P
|
January 29, 2014 |
|
NAROTTAM KASHYAP Vs. STATE OF C.G.
|
November 19, 2014 |
|
NARSINGH AND OTHERS Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
October 14, 2014 |
|
NARSINGH RATHORE Vs. STATE OF C.G.
|
December 22, 2014 |
|
NATHURAM Vs. STATE OF C.G.
|
September 19, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. MAHENDRA KUMAR AND ORS.
|
July 3, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. PUBLIC UTILITY PERMANENT LOK ADALAT
|
January 31, 2014 |
|
NEELAM BHARDWAJ Vs. STATE OF CHHATTISGARH
|
August 20, 2014 |
|
NEELAM BHINGARDIVE AND ORS. Vs. COAL INDIA LIMITED AND ORS.
|
February 26, 2014 |
|
NEELIMA BELSARIA Vs. STATE OF CHHATTISGARH AND OTHERS.
|
August 7, 2014 |
|
NEERENDRA KUMAR Vs. RISHIKA
|
April 26, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANISHA HIRPURKAR
|
January 3, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SAHAS RAO SONWANE
|
February 24, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. HEERALAL AND ORS.
|
July 31, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DULARI BAI
|
January 28, 2014 |
|
NINDER SINGH Vs. HARISH CHANDRA GULATI
|
February 25, 2014 |
|
NIRMALA CHANDRA Vs. STATE OF CHHATTISGARH AND ORS.
|
December 18, 2014 |
|
NIRMALA DEVI Vs. STATE OF M P
|
February 3, 2014 |
|
NITIN SINHA Vs. UNION OF INDIA
|
April 11, 2014 |
|
NITYANAND Vs. STATE OF C.G.
|
December 11, 2014 |
|
NOHAR DEVDAS Vs. STATE OF C G
|
June 19, 2014 |
|
NOOR ALAM Vs. IRSHAD AZMI
|
February 13, 2014 |
|
OFFICE REFERENCE Vs. GOVIND CHANDRA & OTHERS
|
May 14, 2014 |
|
OM ENGINEERING WORKS Vs. INDRABHUSHAN MUDALIYAR
|
April 15, 2014 |
|
OMPRAKASH Vs. STATE OF C G
|
February 17, 2014 |
|
OMPRAKASH Vs. STATE OF CHHATTISGARH
|
February 13, 2014 |
|
OMPRAKASH DEWANGAN Vs. STATE OF CHHATTISGARH
|
March 26, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. KUNJRAM SAHU
|
January 20, 2014 |
|
ORIENTAL INSURANCE CO. LTD Vs. GOTRU RAM GOND AND OTHERS
|
November 13, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MILAP SINGH AND ORS.
|
October 10, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. S. PRASAD SINHA
|
September 19, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. CHAMPA MANGRE
|
February 11, 2014 |
|
P K KUMRA Vs. PRESIDENT SMRITI GRIH NIRMAN SAHKARI SAMITI MARYADIT
|
July 18, 2014 |
|
P.R. DEWANGAN Vs. STATE OF CHHATTISGARH AND ANOTHER
|
December 19, 2014 |
|
PADAM NANDA Vs. LAKHMA KAWASI
|
January 21, 2014 |
|
PADUM LAL Vs. STATE OF C.G.
|
September 1, 2014 |
|
PALTURAM JANGDE Vs. STATE OF C.G.
|
November 24, 2014 |
|
PALURAM SATNAMI Vs. STATE OF M P (NOW STATE OF CHHATTISGARH)
|
October 27, 2014 |
|
PANCH RAGHOU TAAAANK RAMNIVAS SARDA AND CO Vs. HINDUSTAN PETROLEUM CORPORATION LATD
|
July 11, 2014 |
|
PANKAJ KUMAR Vs. STATE OF C G
|
February 26, 2014 |
|
PANKAJ SAHU Vs. STATE OF CHHATTISGARH
|
November 12, 2014 |
|
PAPPU Vs. STATE OF CHHATTISGARH
|
September 10, 2014 |
|
PARMANAND PATEL Vs. STATE OF C.G.
|
November 25, 2014 |
|
PARMESHWAR KUMAR RAJPUT Vs. STATE OF CHHATTISGARH AND ORS.
|
December 17, 2014 |
|
PEMESHWARI CHATURVEDI Vs. STATE OF CHHATTISGARH
|
August 11, 2014 |
|
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
April 11, 2014 |
|
PHILLIP CHAND GOYAL Vs. STATE OF CHHATTISGARH
|
July 14, 2014 |
|
PHODOL ALIAS DURYODHAN Vs. STATE OF C G
|
May 13, 2014 |
|
PINKU Vs. STATE OF C.G.
|
October 29, 2014 |
|
POONAM Vs. STATE OF C.G.
|
October 10, 2014 |
|
POORAN AND ORS. Vs. SURYA LAL AND ORS.
|
February 17, 2014 |
|
PRABHURAM SATNAMI Vs. STATE OF MADHYA PRADESH (NOW C.G.)
|
September 23, 2014 |
|
PRADEEP PURI GOSWAMI Vs. NIDHI GOSWAMI
|
September 19, 2014 |
|
PRAHLAD Vs. STATE OF C G
|
August 12, 2014 |
|
PRAKASH ENTERPRISES Vs. SUKALURAM AND ORS.
|
September 10, 2014 |
|
PRAKASH PATEL Vs. STATE OF C.G.
|
December 11, 2014 |
|
PRAKASH RAO GAYAKWAD Vs. STATE OF CHHATTISGARH
|
August 5, 2014 |
|
PRAMILA BAI Vs. TARABATI
|
April 26, 2014 |
|
PRAMOD DUBEY Vs. STATE OF C G
|
September 16, 2014 |
|
PRAMOD RAO Vs. STATE OF MADHYA PRADESH
|
August 21, 2014 |
|
PRATAP RAM SANDILYA Vs. STATE OF C.G.
|
March 21, 2014 |
|
PRATIMA RATRE Vs. STATE OF C.G. & OTHERS
|
April 26, 2014 |
|
PREETAM DAS Vs. STATE OF CHHATTISGARH
|
October 27, 2014 |
|
PREETAM PATHAK Vs. STATE OF CHHATTISGARH
|
December 17, 2014 |
|
PREETPAL BELCHANDAN Vs. STATE OF CHHATTISGARH
|
December 8, 2014 |
|
PUNEM SONU Vs. STATE OF C G
|
January 23, 2014 |
|
PURAN CHAND Vs. STATE OF C.G.
|
October 17, 2014 |
|
PUSHPA BAI NISHAD AND OTHERS Vs. BHEEKHU YADAV AND OTHERS
|
April 15, 2014 |
|
QURESHA BEGUM AND ORS. Vs. GOKUL AND ORS.
|
January 22, 2014 |
|
R R DHRUW Vs. UNION OF INDIA AND OTHERS
|
December 17, 2014 |
|
R R ROY Vs. D NANDI
|
March 20, 2014 |
|
R.K. AHUJA Vs. DURG RAJNANDGAON GRAMIN BANK
|
February 4, 2014 |
|
R.K. GUPTA Vs. STATE OF C.G.
|
December 4, 2014 |
|
RADHE SHYAM SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
November 17, 2014 |
|
RADHELAL SATNAMI Vs. STATE OF CHHATTISGARH
|
August 20, 2014 |
|
RAGHUNATH MANDALEKAR Vs. BHUMIKA MANDALEKAR
|
September 3, 2014 |
|
RAHUL KALWANI Vs. SUNITA SHANKAR LAL JADWANI AND ORS.
|
July 8, 2014 |
|
RAIPUR DEVELOPMENT AUTHORITY Vs. GOPICHAND KHEMANI
|
May 8, 2014 |
|
RAJ KUMAR Vs. STATE OF M.P.
|
November 26, 2014 |
|
RAJ MOHAN DEWANGAN Vs. STATE OF C G
|
March 21, 2014 |
|
RAJANI DEWAR AND ORS. Vs. STATE OF C.G.
|
November 20, 2014 |
|
RAJENDRA @ MATAUVA Vs. STATE OF CHHATTISGARH
|
March 6, 2014 |
|
RAJENDRA KUMAR GUPTA Vs. NEELAN GUPTA AND OTHERS
|
July 11, 2014 |
|
RAJENDRA KUMAR SHRIVASTAVA Vs. ALLOISH KUJUR
|
July 22, 2014 |
|
RAJENDRA SHANKAR SHUKLA Vs. RAMDEV SAHU
|
April 2, 2014 |
|
RAJESH BOYRA Vs. STATE OF M P
|
July 23, 2014 |
|
RAJESH KUMAR MAHOBIYA Vs. ALKA MAHOBIYA
|
November 14, 2014 |
|
RAJESH LAKRA Vs. STATE OF C G
|
August 4, 2014 |
|
RAJESH NIRMALKAR Vs. STATE OF CHHATTISGARH AND ORS
|
October 27, 2014 |
|
RAJESH SONI Vs. STATE OF M P
|
August 5, 2014 |
|
RAJKUMAR SHARMA Vs. SHRIRAM FINANCE CO. LTD
|
August 7, 2014 |
|
RAJKUMAR TIWARI Vs. STATE OF C G
|
June 19, 2014 |
|
RAJKUMARI MARKAM Vs. JHUNIA BAI NISHAD
|
January 21, 2014 |
|
RAJMAN YADAV Vs. STATE OF CHHATTISGARH
|
October 14, 2014 |
|
RAJU Vs. STATE OF CHHATTISGARH
|
July 18, 2014 |
|
RAKESH KUMAR Vs. VINOD VERMA
|
July 24, 2014 |
|
RAM GOPAL AND ORS. Vs. JAGDISH PRASAD AND ORS.
|
March 26, 2014 |
|
RAM KHELAWAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
April 17, 2014 |
|
RAM KUMAR Vs. STATE OF C G
|
February 17, 2014 |
|
RAM KUMAR Vs. STATE OF M.P.
|
December 3, 2014 |
|
RAM KUMAR MISHRA Vs. STATE OF C G
|
July 18, 2014 |
|
RAM KUMAR RAJPUT AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
August 27, 2014 |
|
RAM PRASAD Vs. THE STATE OF CHHATTISGARH
|
September 10, 2014 |
|
RAM PRASAD @ RAMNATH Vs. STATE OF C G
|
July 3, 2014 |
|
RAM SUDHIR Vs. STATE OF M.P.
|
August 1, 2014 |
|
RAM SUNDER DHOBI AND ORS. Vs. STATE OF M.P.
|
August 14, 2014 |
|
RAMA AND ORS. Vs. STATE OF M.P. (NOW C.G.)
|
September 9, 2014 |
|
RAMADHAR SINGH Vs. STATE OF CHHATTISGARH
|
March 4, 2014 |
|
RAMADHAR YADAW Vs. STATE OF C G
|
June 17, 2014 |
|
RAMANAND PANDEY Vs. STATE OF C G
|
February 4, 2014 |
|
RAMAVTAR Vs. STATE OF MADHYA PRADESH (NOW C G )
|
October 15, 2014 |
|
RAMCHANDRA GOYAL AND ORS. Vs. STATE OF M.P.
|
November 11, 2014 |
|
RAMESH SATNAMI AND ANOTHER Vs. STATE OF C.G. AND OTHERS
|
November 21, 2014 |
|
RAMESH SINGH Vs. STATE OF CHHATTISGARH
|
November 11, 2014 |
|
RAMESHLAL Vs. NATIONAL STATIONERY MART
|
March 28, 2014 |
|
RAMESHWARI AND ORS. Vs. SURESH YADAV AND ORS.
|
December 12, 2014 |
|
RAMFERI AND ORS. Vs. STATE OF M.P. (NOW C.G.)
|
October 28, 2014 |
|
RAMJOOTHAN Vs. STATE OF C G
|
February 7, 2014 |
|
RAMKELIYA Vs. BELASI
|
August 28, 2014 |
|
RAMKHILAWAN YADAV Vs. STATE OF C G
|
October 13, 2014 |
|
RAMLAL Vs. TULSI RAM
|
March 3, 2014 |
|
RAMMKIRTAN SAHU Vs. KULDEEPAK KESHARWANI AND ORS.
|
November 27, 2014 |
|
RAMNARESH SAHU & ANOTHER Vs. STATE OF MP
|
November 13, 2014 |
|
RAMNATH SINGH Vs. H S URAON, CHIEF MEDICAL AND HEALTH OFFICER
|
November 13, 2014 |
|
RAMPATI Vs. STATE OF CHHATTISGARH
|
June 26, 2014 |
|
RAMSWAROOP Vs. STATE OF C G
|
April 17, 2014 |
|
RANI MAHALKA NISHA KHAN Vs. ABDUL JAVED KHAN
|
May 7, 2014 |
|
RANU MISHRA Vs. ABHISHEK MSHRA
|
November 24, 2014 |
|
RANVIJAY SINGH Vs. STATE OF C.G.
|
December 15, 2014 |
|
RATAN KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
December 5, 2014 |
|
RATAN LAL RAJAK Vs. STATE OF CHHATTISGARH
|
December 24, 2014 |
|
RATANLAL AGRAWAL Vs. SUNIL SARAWGI
|
December 12, 2014 |
|
RATURAM AGHARIYA Vs. STATE OF M.P.
|
October 29, 2014 |
|
RAVI KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
November 11, 2014 |
|
RAYALASEEMA CONCRETE SLEEPERS (PVT ) LTD Vs. COMMISSIONER
|
April 15, 2014 |
|
REKHA Vs. MANTOSH
|
August 25, 2014 |
|
REKHRAJ BAGHEL Vs. HIGH COURT OF CHHATTISGARH
|
July 15, 2014 |
|
RESHAM LAL Vs. STATE OF C.G.
|
November 26, 2014 |
|
RISHABH DEV MANDIR TRUST Vs. MAHADEV LAL AGRAWAL
|
March 4, 2014 |
|
RISHIKESH SINGH Vs. KIRAN GAUTAM
|
September 5, 2014 |
|
ROMESH SINHA S/O R K SIHNA Vs. STATE OF CHHATTISGARH
|
December 1, 2014 |
|
ROOP LAL HALBA Vs. STATE OF CHHATTISGARH
|
July 4, 2014 |
|
ROOPAN KORWA Vs. THE STATE OF CHHATTISGARH
|
July 7, 2014 |
|
ROOPAN SAI Vs. STATE OF M P
|
July 2, 2014 |
|
ROOPCHAND PATEL Vs. STATE OF C G
|
June 26, 2014 |
|
ROVAN RAM AND OTHERS Vs. STATE OF CHHATTISGARH
|
August 4, 2014 |
|
RUKHMANI BAI Vs. SAMARU
|
April 10, 2014 |
|
RUKHMANI NIRMALKAR Vs. SATYAPRAKASH SHARMA
|
February 19, 2014 |
|
RUSWA ALIAS HARI SINGH Vs. STATE OF MADHYA PRADESH
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February 6, 2014 |
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S K SONWANI Vs. STATE OF CHHATTISGARH
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December 15, 2014 |
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S R DHRUV Vs. STATE OF M P
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November 20, 2014 |
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S R KASHYAP Vs. STATE OF C G
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March 26, 2014 |
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S.K. SHARMA Vs. STATE OF CHHATTISGARH
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February 18, 2014 |
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SADA SINGH AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
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November 10, 2014 |
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SADARAM SARTHI AND ORS. Vs. CHANDRIKA PRASHAD AND ORS.
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April 10, 2014 |
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SAGIR KHAN Vs. STATE OF CHHATTISGARH
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September 2, 2014 |
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SAI BABA FUELS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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April 15, 2014 |
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SAJEEVAN DAS Vs. TIRITH BAI
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February 13, 2014 |
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SALASAR STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS
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December 2, 2014 |
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SALASAR STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX. & CUS.
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December 17, 2014 |
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SAMEEP GARG AND ORS. Vs. MANISH GARG AND ORS.
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November 21, 2014 |
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SAMPAT KUMAR CHAUHAN Vs. SOUTH EASTERN COAL FIELD LIMITED
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August 21, 2014 |
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SANDEEP AGRAWAL Vs. RAJA RAM TRIPATHI AND ORS.
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October 15, 2014 |
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SANDEEP AGRAWAL AND ORS. Vs. SANDEEP AGRAWAL
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September 2, 2014 |
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SANDEEP SATNAMI Vs. STATE OF C G
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September 23, 2014 |
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SANDEEP SINGH Vs. STATE OF CHHATTISGARH
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September 11, 2014 |
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SANGAPPA NIGAPPA CHAMOJI Vs. KONDS @ LAXMIKANT YADAV
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February 24, 2014 |
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SANGEETA SHUKLA Vs. GANESH SHUKLA
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January 1, 2014 |
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SANJAY BHARTI Vs. STATE OF CHHATTISGARH
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March 10, 2014 |
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SANJAY KUMAR BAJPAI Vs. STATE OF CHHATTISGARH
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December 12, 2014 |
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SANJAY KUMAR VERMA Vs. STATE OF C G
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July 9, 2014 |
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SANJEEV KUMAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
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December 5, 2014 |
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SANT KUMAR BANJARE Vs. DHOOR SINGH THAKUR (DEAD) AND OTHERS
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September 24, 2014 |
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SANTOSH @ CHIYAN Vs. STATE OF CHHATTISGARH
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October 28, 2014 |
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SANTOSH GUPTA Vs. STATE OF C.G.
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November 12, 2014 |
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SANTOSH JAMES TOPPO Vs. STATE OF MADHYA PRADESH
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December 8, 2014 |
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SANTOSH KUMAR AND ORS. Vs. STATE OF C.G.
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July 15, 2014 |
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SANTOSH KUMAR KASHYAP Vs. STATE OF C G
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January 10, 2014 |
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SANTOSHI JAISWAL Vs. RAKESH JAISWAL
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September 2, 2014 |
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SANTOSHI NIRMALKAR Vs. RUP SINGH
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February 10, 2014 |
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SARFARAJ AHMED Vs. STATE OF CHHATTISGARH
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July 22, 2014 |
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SARITA RANGARE Vs. SATISH RANGARE
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January 30, 2014 |
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SARITA SHRIWAS Vs. RAJINI KHATRI
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February 7, 2014 |
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SARITA TAMRAKAR Vs. SUDHIR TAMRAKAR
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August 26, 2014 |
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SARJU PRASAD @ NANDU AND ANR. Vs. RADHELAL SURYANSHI AND ORS.
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March 12, 2014 |
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SAROJ BAI Vs. RAMDAS LAHRE
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December 5, 2014 |
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SAROJNIBAI Vs. LAKKHURAM
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March 25, 2014 |
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SARVESHWAR KUMAR KAUSHIK Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
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April 2, 2014 |
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SATANAND TIWARI AND ORS. Vs. STATE OF C.G.
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November 19, 2014 |
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SATISH CHANDRA DWIVEDI Vs. MANJU DWIVEDI
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July 30, 2014 |
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SATISH KUMAR SONI Vs. STATE OF C G
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January 15, 2014 |
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SATYAM Vs. STATE OF MADHYA PRADESH
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October 15, 2014 |
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SATYANAND GUPTA Vs. STATE OF CHHATTISGARH
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August 6, 2014 |
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SAVITRI BAI PRAJAPATI Vs. GORELAL PRAJAPATI
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February 13, 2014 |
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SAWAN KUMAR DURGAM Vs. STATE OF C.G. AND ORS.
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November 11, 2014 |
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SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. STATE OF C G AND OTHERS
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November 13, 2014 |
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SEW INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX. & CUS.
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June 19, 2014 |
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SHAHIN BANO Vs. SHAMSUDDIN
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July 9, 2014 |
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SHAITAN MAL KHATRI Vs. MILKU
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April 25, 2014 |
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SHALIMAR ISPAT UDYOG Vs. COMMISSIONER OF C. EX. & CUS.
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May 15, 2014 |
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SHAMIM BANO Vs. STATE OF CHHATTISGARH
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August 7, 2014 |
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SHANKAR Vs. STATE OF CHHATTISGARH
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July 3, 2014 |
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SHARAD GUPTA Vs. UNION OF INDIA
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September 16, 2014 |
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SHARDA BAI & OTHERS Vs. ASHOK KUMAR DESHMUKH
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November 24, 2014 |
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SHASHI TIWARI Vs. STATE OF C G
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April 25, 2014 |
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SHATRUHAN BIYAR Vs. STATE OF C G
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February 18, 2014 |
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SHEELA PAUL Vs. PRADYUT PAUL
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February 21, 2014 |
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SHEIKH MOHAMMAD Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
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March 6, 2014 |
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SHEIKH SULEMAN Vs. STATE OF C G
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July 25, 2014 |
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SHIKHA MAJUMDAR Vs. ANUTOSH MAJUMDAR
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December 24, 2014 |
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SHIROMANI SINGH Vs. NARENDA
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February 10, 2014 |
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SHIV KUMAR Vs. RAJ KUMAR ALIAS RAJU
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March 7, 2014 |
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SHIV KUMAR NETAM Vs. MEENA DEVI NETAM
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August 26, 2014 |
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SHIV PRASAD AND ORS. Vs. STATE OF M.P.
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December 22, 2014 |
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SHIVA SHANKAR Vs. STATE OF C G
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August 18, 2014 |
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SHIVANAND YADAV Vs. STATE OF C.G.
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November 12, 2014 |
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SHIVKUMAR SAHU Vs. CHHATTISGARH STATE ELECTRICITY DISTRIBUTION COMPANY LTD
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April 22, 2014 |
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SHOBHADEVI DAMMANI Vs. RAMPYARE
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January 21, 2014 |
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SHOBHANATH Vs. SUKHMANIYA
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July 28, 2014 |
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SHRAWAN BHAGAT Vs. STATE OF CHHATTISGARH
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May 14, 2014 |
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SHREE B.R. STEELS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
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June 25, 2014 |
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SHREE NAKODA ISPAT LTD. Vs. COMMISSIONER OF CUS. & CENTRAL EXCISE
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May 6, 2014 |
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SHREE SITA AGRO FOODS PVT LTD Vs. STATE OF C G
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March 21, 2014 |
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SHRUTI DESHPANDE Vs. SHRIRAM DESHPANDE
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March 6, 2014 |
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SHYAM ADVANI Vs. RAMESH KUMAR PANJWANI
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April 22, 2014 |
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SHYAM SUNDAR Vs. STATE OF C G
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February 11, 2014 |
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SHYAM SUNDER Vs. STATE OF C G
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April 9, 2014 |
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SHYAMBAI Vs. PREM
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February 20, 2014 |
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SIYADULARI AND ORS. Vs. BHIKHU YADAV AND ORS.
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March 28, 2014 |
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SIYARAM GOND Vs. STATE OF M P
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January 29, 2014 |
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SMT. NATHIYA BAI Vs. M/S. CHHABRA BUS SERVICE AND OTHERS
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September 15, 2014 |
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SMT. SHANTI KASHYAP Vs. AMAR RAM KASHYAP AND OTHERS
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January 2, 2014 |
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SOBNATH SAHU Vs. MOHD MAHFUJ ALAM
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January 21, 2014 |
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SOMNATH Vs. STATE OF CHHATTISGARH
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June 20, 2014 |
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SONAI BAI AND ORS. Vs. STATE OF C.G.
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September 4, 2014 |
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SONKALI Vs. STATE OF CHHATTISGARH
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July 9, 2014 |
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SONKALI GIRI Vs. TAIGUN
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January 15, 2014 |
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SONURAM Vs. STATE OF CHHATTISGARH
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December 5, 2014 |
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SOUSHAL PRASAD Vs. STATE OF M.P.
|
July 10, 2014 |
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SOUTH EASTERN COALFIELDS LTD. Vs. MADHURI KAUSHIK
|
March 26, 2014 |
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STATE OF CHHATTISGARH Vs. BOARD OF REVENUE BILASPUR
|
July 14, 2014 |
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STATE OF CHHATTISGARH Vs. HARISH KUMAR VISHWAKARMA
|
August 25, 2014 |
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STATE OF CHHATTISGARH Vs. V.M. EXTRUSIONS PVT. LTD
|
August 8, 2014 |
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STATE OF M.P. Vs. DURGA PRASAD AND ORS.
|
November 11, 2014 |
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STATE OF M.P. Vs. TULSIRAM AND ORS.
|
October 28, 2014 |
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STATE OF M.P. (NOW C.G.) Vs. DINESH KUMAR KHARE
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March 21, 2014 |
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STATE OF M.P. AND ORS. Vs. CHHEDULAL
|
December 9, 2014 |
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STEEL AUTHORITY OF INDIA LIMITED,BHILAI STEEL PLANT Vs. Y A SWAMY & OTHERS
|
November 11, 2014 |
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SUKANYA Vs. BALAK RAM
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February 14, 2014 |
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SUKHAM BAI Vs. STATE OF C G
|
March 24, 2014 |
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SUKHDEV YADAV AND ORS. Vs. STATE OF M.P.
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November 14, 2014 |
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SUKHNANDAN Vs. STATE OF C.G.
|
November 28, 2014 |
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SULTANA BEGUM Vs. STATE OF C.G.
|
November 21, 2014 |
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SUNDERLAL Vs. STATE OF M P
|
June 24, 2014 |
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SUPANTA BAI AND ORS. Vs. LOK SINGH AND ORS.
|
March 21, 2014 |
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SURENDRA Vs. THE STATE OF MADHYA PRADESH
|
September 25, 2014 |
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SURESH KUMAR AND ANOTHER Vs. STATE OF CHHATTISGARH
|
September 3, 2014 |
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SURESH KUMAR SETHI & ANOTHER Vs. VINOD KUMAR JAIN & OTHERS
|
March 11, 2014 |
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SURESH SHARMA Vs. SANGITA SHARMA
|
August 19, 2014 |
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SURESH TIWARI Vs. STATE OF CHHATTISGARH
|
October 9, 2014 |
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SURUCHI BAI JANGDE Vs. PRABHARANI JANGDE
|
January 23, 2014 |
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SUSHANT SHUKLA Vs. STATE OF CHHATTISGARH AND OTHERS
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November 28, 2014 |
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SUSHEN KUMAR RAY Vs. STATE OF C G
|
January 10, 2014 |
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SWASTIK TRADERS Vs. BASANT KUMAR MOHTA
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April 26, 2014 |
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T. TEJASVANI Vs. STATE OF CHHATTISGARH
|
May 7, 2014 |
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TARESH KUMAR Vs. SOHAN KUMAR
|
June 24, 2014 |
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TEJRAM Vs. STATE OF CHHATTISGARH
|
July 31, 2014 |
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TEKAM ALIAS TEKRAM Vs. STATE OF MADHYA PRADESH
|
January 16, 2014 |
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THAKUR AJIT SINGH AND ORS. Vs. S.K. MOHANTY AND ORS.
|
June 24, 2014 |
|
THAKUR RAM TANDON Vs. STATE OF C G
|
January 20, 2014 |
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THE STATE OF CHHATTISGARH Vs. LAXMIPRASAD YADAV
|
July 3, 2014 |
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THHARENDRA VERMA Vs. STATE OF C.G.
|
April 28, 2014 |
|
THHARENDRA VERMA @ THHARENDRA VERMA Vs. STATE OF C.G.
|
October 4, 2014 |
|
TIJAU RAM Vs. STATE OF C G
|
April 17, 2014 |
|
TILAK RAM MANDAVI Vs. STATE OF CHHATTISGARH
|
April 30, 2014 |
|
TRINATH Vs. STATE OF MADHYA PRADESH
|
February 10, 2014 |
|
TULSI DEVI Vs. MEENABAI ALIAS JANKI
|
March 7, 2014 |
|
TULSIBAI Vs. MUKESH KUMAR
|
January 16, 2014 |
|
TULSIRAM Vs. STATE OF CHHATTISGARH
|
October 13, 2014 |
|
ULTRATECH CEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2014 |
|
UMESH PRASAD Vs. STATE OF CHHATTISGARH
|
November 20, 2014 |
|
UNION OF INDIA Vs. RAJ WINES
|
January 30, 2014 |
|
UNION OF INDIA Vs. JOGENDRA SINGH
|
August 20, 2014 |
|
UNION OF INDIA Vs. GANESHILAL DURGA PRASAD
|
January 1, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHANTI BAI
|
February 20, 2014 |
|
UNITED INDIA INSURANCE COMPANY Vs. PRABHACHAND AND ORS.
|
May 7, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. INDIRA BAI AND OTHERS
|
March 31, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. PRAHALAD SINGH AND ORS.
|
November 11, 2014 |
|
URMILA BAI Vs. STATE OF M.P.
|
December 1, 2014 |
|
USHA @ GAYATRI CHANDROSA Vs. BHESHRAM CHANDROSA
|
October 28, 2014 |
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V. SRIHARI RAJU Vs. THE MUNICIPAL CORPORATION AND ORS.
|
October 28, 2014 |
|
VED PRAKASH SHUKLA Vs. CHAIRMAN/DISCIPLINARY AUTHORITY, RAIGARH KSHETRIYA GRAMIN BANK
|
December 5, 2014 |
|
VICTOR MINJ Vs. STATE OF CHHATTISGARH
|
July 22, 2014 |
|
VIDYA DEVI SHARMA Vs. STATE OF CHHATTISGARH
|
July 25, 2014 |
|
VIDYUT KUMAR NATH Vs. D K NATH
|
March 27, 2014 |
|
VIJAY BEN PATEL Vs. STATE OF C G
|
February 20, 2014 |
|
VIJAY KUMAR PATEL Vs. STATE OF C.G.
|
November 25, 2014 |
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VIJAY SONI AND ORS. Vs. V. PARDESI RAM AND ORS.
|
April 11, 2014 |
|
VIKAS DUBEY Vs. STATE OF C.G.
|
November 24, 2014 |
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VIKAS JAIN AND ORS. Vs. MUKESH AGRAWAL AND ORS.
|
August 11, 2014 |
|
VIKAS KUMAR AGRAWAL Vs. STATE OF C.G. AND ORS.
|
September 2, 2014 |
|
VIKASH ALIAS PINTU KESHARI Vs. STATE OF CHHATTISGARH
|
April 25, 2014 |
|
VIMAL AGRAWAL Vs. GOLDI PANJWANI
|
September 9, 2014 |
|
VIMAL KUMAR YADAV Vs. MUKESH TIWARI
|
October 16, 2014 |
|
VINAY KUMAR AGRAWAL Vs. STATE OF C.G.
|
November 21, 2014 |
|
VINEETA KASHYAP Vs. ARUN SINGH KASHYAP
|
June 18, 2014 |
|
VIRENDRA KUMAR CHATURVEDI Vs. STATE OF CHHATTISGARH
|
November 13, 2014 |
|
VIRENDRA KUMAR SHRIVASTAVA Vs. STATE OF C G
|
February 21, 2014 |
|
VISHAL JINDAL Vs. PUJA JINDAL
|
July 23, 2014 |
|
VISHNU PRASAD VAISHNAV Vs. STATE OF CHHATTISGARH
|
December 17, 2014 |
|
VISHWANATH SAHU Vs. STATE OF CHHATTISGARH
|
February 26, 2014 |
|
VRIDHICHAND Vs. STATE OF CHHATTISGARH
|
July 17, 2014 |
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VYAS NARAYAN AGRAWAL Vs. JAGDISH GUPTA ALIAS RAJU GUPTA
|
January 31, 2014 |
|
YAMUNA BAI DONGARE Vs. PRAFULL BHAI AND ORS.
|
December 15, 2014 |
|
YASHWANT RAJ Vs. SADANAND SINGH
|
March 21, 2014 |
|
YUVRAJ Vs. GRAM PANCHAYAT DUDHLI VIKASKHAND AND ORS.
|
May 2, 2014 |
LOGIN