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MANGAL Vs. BOARD OF REVENUE
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June 24, 2013 |
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STATE OF CHHATTISGARH Vs. YUPAK LAL BANJARA
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September 24, 2013 |
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A27 INFRASERVICES LTD. Vs. SOUTH EAST CENTRAL RAILWAY
|
December 17, 2013 |
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ABHA KAK Vs. BEC FERTILISERS CO LTD
|
August 26, 2013 |
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ACCOMPANIST WELFARE ASSOCIATION Vs. STATE OF CHHATTISGARH
|
October 7, 2013 |
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AJAY KUMAR AGRAWAL Vs. STATE OF M P
|
August 26, 2013 |
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AJAY PARGANIYA S/O. LATE ISHWARI Vs. STATE OF CHHATTISGARH
|
March 19, 2013 |
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AJAY S/O VINAY KUMAR BHATTACHARYA Vs. STATE OF CHHATTISGARH
|
January 3, 2013 |
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AJMER SINGH Vs. STATE OF CHHATTISGARH
|
January 10, 2013 |
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ALOK AGRAWAL Vs. UNION OF INDIA
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February 7, 2013 |
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AMAR SINGH (DEAD) Vs. BHOJRAM
|
March 5, 2013 |
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AMARNATH KURRE Vs. SOUTH EASTERN COALFIELDS LTD.
|
August 30, 2013 |
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AMBIKESHWAR YADAV Vs. STATE OF CHHATTISGARH
|
October 7, 2013 |
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AMIT AGRAWAL Vs. STATE OF CHHATTISGARH
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July 2, 2013 |
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ANAMIKA PANDEY Vs. STATE OF CHHATTISGARH
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February 4, 2013 |
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ANAND KUMAR JAIN Vs. CHAIRMAN, STATE BANK OF INDIA
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July 9, 2013 |
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ANAND SWARUP MISHRA Vs. NIRENDRA KUMAR
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July 4, 2013 |
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ANIL @ KALU Vs. STATE OF C G
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December 17, 2013 |
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ANIL KUMAR BANSAL Vs. STATE OF CHHATTISGARH
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October 22, 2013 |
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ANIL KUMAR RATHORE Vs. STATE OF MADHYA PRADESH
|
March 8, 2013 |
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ANISH FULARA Vs. DEVCHARAN
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October 23, 2013 |
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ANJALI TIWARI Vs. STATE OF CHHATTISGARH
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July 17, 2013 |
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ANKIT UPADHYAYA Vs. STATE OF C G
|
May 10, 2013 |
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ANWAR ALAM SIDDHIQUI Vs. SOUTH EASTERN COALFIELDS LTD.
|
October 30, 2013 |
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ARJUN Vs. STATE OF C G
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August 30, 2013 |
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ARTI BARETH Vs. STATE OF CHHATTISGARH
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June 24, 2013 |
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ARUN KUMAR Vs. STATE OF C.G.
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July 8, 2013 |
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ARUN KUMAR NAI Vs. STATE OF M.P.
|
November 8, 2013 |
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ARUN SHRIVASTAVA Vs. RAIGARH REGIONAL RURAL BANK
|
February 4, 2013 |
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ASFAQ QURESHI Vs. AYSHA QURESHI
|
March 19, 2013 |
|
ASHA JOHN Vs. STATE OF MADHYA PRADESH
|
November 26, 2013 |
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ASHLAR (INDIA) KORBA UNIT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
July 5, 2013 |
|
ASHOK Vs. STATE OF M P (NOW C G)
|
July 3, 2013 |
|
ASHOK DEWANGAN Vs. STATE OF CHHATTISGARH
|
October 4, 2013 |
|
ASHUTOSH VYAS Vs. STATE OF CHHATTISGARH
|
March 7, 2013 |
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ASIT KUMAR GURIA Vs. SOUTH EASTERN COALFIELDS LTD
|
December 3, 2013 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
|
October 8, 2013 |
|
ATMA RAM Vs. STATE OF M P
|
August 12, 2013 |
|
ATUL PATNE Vs. STATE OF C.G.
|
August 6, 2013 |
|
AWADH RAM Vs. STATE OF MADHYA PRADESH
|
August 22, 2013 |
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B.M.DAS Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
|
April 8, 2013 |
|
BABLU @ JAISWAL PAIKRA Vs. STATE OF C G
|
September 9, 2013 |
|
BABULAL Vs. STATE OF C.G.
|
September 2, 2013 |
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BADRI PRASAD CHANDRAWANSHI Vs. STATE OF C G
|
December 17, 2013 |
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BAGARSAI Vs. STATE OF CHHATTISGARH
|
March 1, 2013 |
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BAIJNATH SHRIVAS Vs. STATE OF CHHATTISGARH
|
October 3, 2013 |
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BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD Vs. ASHOK KUMAR DHRUV
|
April 17, 2013 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. DEVANTIN SAHU
|
October 25, 2013 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. POWER JULIUS
|
January 23, 2013 |
|
BALAJI REAL ESTATE Vs. STATE OF CHHATTISGARH
|
April 15, 2013 |
|
BALDAU RAM Vs. STATE OF M.P.
|
July 2, 2013 |
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BALRAM SAO @ PINGA SAO Vs. STATE OF C G
|
March 14, 2013 |
|
BEDUSINGH Vs. STATE OF MADHYA PRADESH
|
June 20, 2013 |
|
BHAGATRAM Vs. STATE OF MADHYA PRADESH
|
April 2, 2013 |
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BHAGVAT SINGH Vs. STATE OF CHHATTISGHARH
|
March 5, 2013 |
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BHAGWANT SINGH Vs. PT RAVI SHANKAR SHUKLA UNIVERSITY
|
June 25, 2013 |
|
BHANSHILA Vs. STATE OF MADHYA PRADESH
|
August 12, 2013 |
|
BHARAT Vs. STATE OF CHHATTISGARH
|
January 21, 2013 |
|
BHARAT KASHYAP Vs. TULARAM
|
January 14, 2013 |
|
BHARAT PRASAD SHARMA Vs. UNION OF INDIA
|
February 7, 2013 |
|
BHAVAT YADAV Vs. STATE OF C G
|
February 27, 2013 |
|
BHOJ KUMAR SON OF PARASRAM PATEL Vs. STATE OF MADHYA PRADESH
|
April 26, 2013 |
|
BHOKLO Vs. STATE OF MADHYA PRADESH
|
March 21, 2013 |
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BHOLARAM MAHAR Vs. STATE OF CHHATTISGARH
|
October 22, 2013 |
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BHONGLU Vs. BAISAKHIN BAI
|
October 17, 2013 |
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BHUKHAN SIWARE Vs. STATE OF CHHATTISGARH
|
February 14, 2013 |
|
BHUNESH SAHU Vs. STATE OF CHHATTISGARH
|
July 16, 2013 |
|
BHURVA RAM Vs. PRESIDING OFFICER
|
April 12, 2013 |
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BINDESHWARI SINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 22, 2013 |
|
BK MANISH Vs. STATE OF CHHATTISGARH
|
March 12, 2013 |
|
BOLWARAM Vs. STATE OF M.P.
|
July 1, 2013 |
|
BRIJMOHAN SINGH Vs. SAROJ PANDEY
|
January 18, 2013 |
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C.D. TIRKEY Vs. STATE OF CHHATTISGARH
|
November 1, 2013 |
|
CENTRAL BANK OF INDIA Vs. LALIT AGARWAL
|
August 30, 2013 |
|
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. HIGH COURT OF CHHATTISGARH
|
September 5, 2013 |
|
CHANDAN BAI Vs. STATE OF CHHATTISGARH
|
April 12, 2013 |
|
CHANDAN DAS BANGALI Vs. STATE OF CHHATTISGARH
|
June 11, 2013 |
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CHANDRA SHEKHAR KOTRIWAR Vs. STATE OF CHHATTISGARH
|
November 26, 2013 |
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CHANDRA SHEKHAR KOTRIWAR Vs. STATE OF CHHATTISGARH
|
April 8, 2013 |
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CHANDRAKALI NETI Vs. STATE OF CHHATTISGARH
|
February 20, 2013 |
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CHANDRAVATI Vs. STATE OF CHHATTISGARH
|
July 1, 2013 |
|
CHHANDU URANV Vs. STATE OF C.G.
|
August 12, 2013 |
|
CHHATTISGARH JUTE UDYOG LIMITED Vs. STATE OF CHHATTISGARH
|
July 1, 2013 |
|
CHHATTISGARH KALYAN SAMITI AND 2 OHTERS Vs. STATE OF CHHATTISGARH AND 2 OTHERS
|
January 1, 2013 |
|
CHHATTISGARH STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. STATE OF C G
|
December 16, 2013 |
|
CHHEDILAL SON OF DASHRAM YADAV Vs. STATE OF MADHYA PRADESH
|
April 25, 2013 |
|
CHHOTELAL SAHU Vs. STATE OF C.G. AND OTHERS
|
June 20, 2013 |
|
CHITRAREKHA Vs. SITARAM
|
August 30, 2013 |
|
CHOHALRAM Vs. NARENDRA
|
January 15, 2013 |
|
COLLEGE OF AGRICULTURE, RAIGARH Vs. STATE OF CHHATTISGARH
|
July 25, 2013 |
|
COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA
|
March 14, 2013 |
|
COMMISSIONER OF INCOME TAX, BILASPUR Vs. INCOME TAX APPELLATE TRIBUNAL, JABALPUR
|
May 9, 2013 |
|
COMMISSIONER OF INCOME TAX, RAIPUR Vs. M/S GODAWARI POWER & ISPAT LTD
|
August 2, 2013 |
|
COMMISSIONER, INCOME TAX Vs. ABDUL RASHID
|
February 21, 2013 |
|
DAKESHWAR VERMA Vs. STATE OF C G
|
October 31, 2013 |
|
DASHRATHBHUIYAN Vs. STATE OF C G
|
August 26, 2013 |
|
DEBARA Vs. STATE OF CHHATTISGARH
|
June 12, 2013 |
|
DEEN DAYAL YADAV & ANOTHER Vs. STATE OF M.P.
|
February 25, 2013 |
|
DEENA RAM Vs. STATE OF CHHATTISGARH
|
May 10, 2013 |
|
DEEPAK @ CHHUTTAN Vs. STATE OF CHHATTISGHARH
|
May 9, 2013 |
|
DEEPAK RAJPUT Vs. STATE OF CHHATTISGARH
|
May 1, 2013 |
|
DEVCHAND Vs. STATE OF MADHYA PRADESH
|
March 7, 2013 |
|
DHAMTARIA @ LAXMAN Vs. STATE OF C.G.
|
August 5, 2013 |
|
DHANANJAY CHOUHAN Vs. STATE OF CHHATTISGARH
|
November 20, 2013 |
|
DHANRAJ AND OTHERS Vs. STATE OF C.G.
|
September 5, 2013 |
|
DHARAMJIT Vs. STATE OF C.G.
|
March 8, 2013 |
|
DHARAMRAM Vs. STATE OF C G
|
January 10, 2013 |
|
DINESH MISHRA Vs. STATE OF CHHATTISGARH
|
August 21, 2013 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. NILESH KUMAR AND ORS
|
October 7, 2013 |
|
DIWAKAR RAO INGLE Vs. STATE OF M P
|
November 7, 2013 |
|
DUGESHWARI SAHOO Vs. STATE OF CG
|
January 24, 2013 |
|
DURGA PRASAD SINHA Vs. SHAILESH KUMAR SAHU
|
July 2, 2013 |
|
DWARIKA PRASAD Vs. STATE OF CHHATTISGARH
|
July 23, 2013 |
|
DWARPAL Vs. STATE OF C.G.
|
September 3, 2013 |
|
EAST INDIA TRANSPORT AGENCY Vs. ORIENTAL INSURANCE CO LTD
|
December 17, 2013 |
|
FAHEEM & TUNTUN Vs. STATE OF M.P.
|
June 11, 2013 |
|
FIROZ KHAN Vs. STATE OF CHHATTISGHARH
|
January 11, 2013 |
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FUL SINGH RATHIYA Vs. FULBAI
|
February 7, 2013 |
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FULKUNWAR BARGAAH Vs. SURESH KUMAR SAHOO
|
September 27, 2013 |
|
GAJANAND SAHU Vs. STATE OF CHHATTISGARH
|
January 7, 2013 |
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GAJANAND SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
July 16, 2013 |
|
GANESH LAL SONI Vs. SECL
|
January 22, 2013 |
|
GANESH RAM S/O GUHARAM Vs. STATE OF MADHYA PRADESH
|
April 9, 2013 |
|
GANESHI BAI Vs. STATE OF CHHATTISGARH
|
April 10, 2013 |
|
GANGOTRI BAI Vs. BANSHILAL YADAV
|
October 30, 2013 |
|
GAYA PRASAD TELGAM Vs. STATE OF MADHYA PRADESH
|
May 10, 2013 |
|
GEETA VERMA Vs. STATE OF CHHATTISGARH
|
July 12, 2013 |
|
GENDRAM GANDHARV Vs. STATE OF CHHATTISGHARH
|
January 4, 2013 |
|
GIRDHARI PRASAD @ GOPAL Vs. STATE OF CHHATTISGARH
|
August 30, 2013 |
|
GIRIJA DEVI Vs. STATE OF CHHATTISGARH
|
July 10, 2013 |
|
GIRISH SHARMA Vs. STATE OF CHHATTISGARH
|
March 21, 2013 |
|
GITA RAM @ RAJ KUMAR Vs. STATE OF C.G.
|
June 11, 2013 |
|
GOPAL MISHRA Vs. PT RAVISHANKAR SHUKLA UNIVERSITY
|
February 20, 2013 |
|
GOPAL TIWARI Vs. STATE OF C G
|
August 26, 2013 |
|
GOURPAD MIRGHA Vs. STATE OF CHHATTISGARH
|
January 21, 2013 |
|
GOVIND CHAUHAN Vs. SRIRAM SONBOIR
|
December 12, 2013 |
|
GOVIND SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
January 30, 2013 |
|
GUNANIDHI MISHRA Vs. CHAIRMAN, M.P. STATE CO-OPERATIVE
|
February 4, 2013 |
|
GUNARAMLILHARE Vs. SANTRAM VERMA
|
November 28, 2013 |
|
GYAN BAHADUR Vs. STATE OF MADHYA PRADESH
|
January 2, 2013 |
|
H LAXMI Vs. STATE OF CHHATTISGHARH
|
June 28, 2013 |
|
H UTTARAMMA Vs. STATE OF CHHATTISGHARH
|
January 28, 2013 |
|
H.R.CONSTRUCTION Vs. UNION OF INDIA
|
April 8, 2013 |
|
HARIHAR YADAV Vs. STATE OF MADHYA PRADESH
|
July 9, 2013 |
|
HARINARAYAN & CO Vs. SOUTH EASTERN COALFIELDS LTD
|
November 22, 2013 |
|
HARINDER KUMAR AND ANOTHER Vs. STATE OF C.G.
|
January 17, 2013 |
|
HARISHCHANDRA BHAGDIKAR Vs. SANJAY BHAGDIKAR AND OTHERS
|
August 29, 2013 |
|
HEERA SINGH Vs. STATE OF C G
|
September 12, 2013 |
|
HEERALAL GOND AND ORS. Vs. THE STATE OF CHHATTISGARH
|
January 23, 2013 |
|
HEERAMANI SAHU Vs. STATE OF CHHATTISGARH
|
May 10, 2013 |
|
HEMKANT THAKUR Vs. STATE OF CHHATTISGARH
|
October 3, 2013 |
|
HETRAM Vs. STATE OF CHHATTISGARH
|
June 19, 2013 |
|
HIMASHU GUPTA Vs. STATE OF CHHATTISGARH
|
February 4, 2013 |
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HORILAL BEERSINGH YADAV Vs. STATE OF CHHATTISGARH
|
August 12, 2013 |
|
ICICI LOMBARD GENERAL INS CO LTD Vs. SANTOSH DHRUV
|
July 17, 2013 |
|
ISHWAR Vs. STATE OF MADHYA PRADESH
|
March 7, 2013 |
|
ISHWAR LAL Vs. STATE OF CHHATTISGARH
|
March 7, 2013 |
|
ISHWAR PRASAD Vs. KASHI PRASAD
|
February 26, 2013 |
|
ISHWAR SHARAN GUPTA Vs. STATE OF CHHATTISGARH
|
April 23, 2013 |
|
ISHWAR SHARAN GUPTA Vs. STATE OF CHHATTISGARH
|
February 1, 2013 |
|
ISRAIEL ALIAS GONTU Vs. STATE OF C G
|
January 4, 2013 |
|
ISRAIEL ALIAS GONTU Vs. STATE OF CHHATTISGARH
|
January 21, 2013 |
|
JAGANU SARVAN SAHU Vs. STATE OF CHHATTISGARH
|
January 3, 2013 |
|
JAGDEESH CHOUDHARY Vs. BOARD OF REVENUE AND OTHERS
|
February 2, 2013 |
|
JAGDEESH CHOUDHARY Vs. BOARD OF REVENUE
|
February 6, 2013 |
|
JAI KARAN Vs. STATE OF MADHYA PRADESH
|
April 4, 2013 |
|
JAI KUMAR Vs. STATE OF CHHATTISGARH
|
February 12, 2013 |
|
JAIPRAKASH CHOUBEY Vs. STATE OF C G
|
January 1, 2013 |
|
JANAK RAM VERMA Vs. STATE OF CHHATTISGHARH
|
February 6, 2013 |
|
JASVINDAR KAUR Vs. SARDAR NISHAN SINGH
|
December 17, 2013 |
|
JASWANT SINGH Vs. TRILOK SINGH
|
July 1, 2013 |
|
JAWAHAR LAL GUPTA Vs. RAJLAL
|
October 17, 2013 |
|
JAYANT PRABHAKAR MAHAJAN Vs. SUMAN SARDE
|
September 27, 2013 |
|
JHAMMANLAL Vs. STATE OF CHHATTISGARH
|
October 29, 2013 |
|
JHAMMANLAL Vs. STATE OF CHHATTISGARH
|
January 29, 2013 |
|
JILA ANTYAVASAYI SAHKARI VIKAS SAMITI MARYADIT Vs. THIBLI BAI
|
October 3, 2013 |
|
JILA SAHAKARI KENDRIYA BANK MARY Vs. STATE OF CHHATTISGARH
|
October 24, 2013 |
|
JITENDRA Vs. STATE OF M P
|
September 24, 2013 |
|
K SARASWATI Vs. ARIF TAMSIL
|
February 8, 2013 |
|
KALIRAM SAHU Vs. CHAMANLAL DEWANGAN
|
October 9, 2013 |
|
KAMALA BAI Vs. PANCHU RAM
|
November 12, 2013 |
|
KAMAYANI KASHYAP Vs. STATE OF CHHATTISGARH
|
February 4, 2013 |
|
KAMLA BAI Vs. TEJ SINGH
|
September 24, 2013 |
|
KAMLA DEVI Vs. NONI BAI
|
November 8, 2013 |
|
KANKER ROADWAYS Vs. STATE OF CHHATTISGARH
|
July 8, 2013 |
|
KARN VEER AJMANI Vs. STATE BANK OF INDIA
|
November 20, 2013 |
|
KAUSHAL PRASAD Vs. STATE OF CHHATTISGARH
|
January 15, 2013 |
|
KAWASI JOGA Vs. STATE OF CHHATTISGARH
|
January 14, 2013 |
|
KEDIA CASTLE DELLON INDUSTRIES LIMITED Vs. STATE OF CHHATTISGARH
|
July 15, 2013 |
|
KESHAV JANGDE @ BALLA Vs. STATE OF C G
|
October 29, 2013 |
|
KHEMLAL YADAV Vs. CHACHARAM
|
October 17, 2013 |
|
KIRAN OJHA Vs. STATE OF CHHATTISGHARH
|
March 7, 2013 |
|
KISHAN PRASAD Vs. JAGENDRA PRASAD MAKRE
|
January 14, 2013 |
|
KISHOR @ KISHAN Vs. STATE OF C.G.
|
June 11, 2013 |
|
KISHORE KUMAR Vs. STATE OF CHHATTISGARH
|
September 2, 2013 |
|
KODURAM Vs. KARTIK DAS
|
October 3, 2013 |
|
KRISHAN BIHARI JAISWAL Vs. STATE OF CHHATTISGARH
|
April 16, 2013 |
|
KRISHNA BALA Vs. STATE OF CHHATTISGARH
|
April 25, 2013 |
|
KRISHNA NEPALI AND ANOTHER Vs. STATE OF C.G.
|
August 26, 2013 |
|
KRISHNA PRASAD GUPTA & ANR Vs. STATE OF CHHATTISGARH & ORS
|
September 18, 2013 |
|
KRISHNA VISHWAKARMA Vs. C S P D C L
|
November 11, 2013 |
|
KU KHIRODRI BAI Vs. BHOLA RAM
|
August 27, 2013 |
|
KU. DINDESHWARI JAGAT Vs. STATE OF CHHATTISGARH
|
October 25, 2013 |
|
KUMAR SAI Vs. STATE OF MADHYA PRADESH
|
March 8, 2013 |
|
KUMARI BAI Vs. STATE OF CHHATTISGARH
|
February 11, 2013 |
|
KUNJBIHARI Vs. STATE OF CHHATTISGARH
|
January 7, 2013 |
|
KUNTI Vs. RETURNING OFFICER
|
January 2, 2013 |
|
KUNTIBAI Vs. UMASHANKAR KUSWAHA
|
August 30, 2013 |
|
KUNWAR KANT DEWAANGAN Vs. STATE OF C.G. AND ORS.
|
December 6, 2013 |
|
LAKHAN LAL RATHORE Vs. STATE OF CHHATTISGARH AND ORS.
|
May 6, 2013 |
|
LAKHAN LAL SONWANI Vs. BALDISH SINGH
|
May 9, 2013 |
|
LALIT KUMAR NAYAK Vs. STATE OF CHHATTISGARH
|
January 2, 2013 |
|
LAXMI NARAYAN PANDEY Vs. STATE OF MADHYA PRADESH
|
January 14, 2013 |
|
LEDU RAM Vs. STATE OF C.G.
|
August 26, 2013 |
|
LOHARAN RAM Vs. STATE OF C G
|
August 13, 2013 |
|
LOKESHWAR PRASAD CHANDRAKAR Vs. STATE OF M.P.
|
June 11, 2013 |
|
LOKNATH Vs. STATE OF C.G.
|
June 11, 2013 |
|
LOKNATH Vs. RUKMANI BAI
|
September 26, 2013 |
|
M.M.SONWANI Vs. REGISTRAR, HIGH COURT
|
April 8, 2013 |
|
M.P.FINANCIAL CORPORATION Vs. BRIJESH KUMAR PUGALIA
|
October 29, 2013 |
|
M/S MANILAL DAYALJI & COMPANY Vs. GAYATRI BAI
|
November 26, 2013 |
|
M/S SONY INDIA PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
June 18, 2013 |
|
M/S VASUNDHARA STEEL & POWER LTD Vs. STATE OF CHHATTISGARH
|
March 8, 2013 |
|
M/S. AGRAWAL FUELS Vs. INDIAN OIL CORPORATION LIMITED
|
June 17, 2013 |
|
M/S. CLEARWATER CAPITAL PARTNERS SINGAPORE FUND-III PVT. LTD. Vs. M/S. IND SYNERGY LTD. AND ANOTHER
|
June 12, 2013 |
|
M/S. MANGILAL PAGARIYA BUILDERS & CONTRACTORS Vs. NAGAR PALIKA NIGAM, RAIPUR
|
May 2, 2013 |
|
MADHO PRASAD TIWARI Vs. KANHAIYA LAL SAHU
|
December 17, 2013 |
|
MADHYA PRADESH HOUSING BOARD Vs. BRAJ BIHARI AGARWAL
|
July 31, 2013 |
|
MAHADEV TRANSPORT SERVICE Vs. STATE OF CHHATTISGARH
|
July 8, 2013 |
|
MAHAPRABANDHAK, RICE BRAN OIL MILL Vs. STATE OF MADHYA PRADESH
|
March 13, 2013 |
|
MAHARSHI DAYANAND SHIKSHA SAMITI Vs. RAM BAI
|
October 31, 2013 |
|
MAHENDRA KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
|
February 5, 2013 |
|
MAHESH KUMAR SINHA Vs. YAMINI SINHA
|
April 12, 2013 |
|
MAHETTAR Vs. STATE OF MADHYA PRADESH
|
April 17, 2013 |
|
MALIKRAM JATWAR Vs. STATE OF M P
|
February 22, 2013 |
|
MAMTA NAMDEO Vs. GHANSHYAM BIHARI NAMDEO
|
January 1, 2013 |
|
MAMTA SHARMA Vs. STATE OF CHHATTISGARH
|
September 16, 2013 |
|
MANAGER THE ORIENTAL INSURANCE CO LTD Vs. GANGA DEVI
|
June 21, 2013 |
|
MANAGER, THE ORIENTAL INSURANCE COMPANY LTD Vs. JANKI BAI
|
October 8, 2013 |
|
MANENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
October 23, 2013 |
|
MANGLU MOOL SINGH Vs. KUNJLAL
|
August 22, 2013 |
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MANHARAN CHANDRA Vs. STATE OF CHHATTISGART
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February 28, 2013 |
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MANHARAN DEWANGAN Vs. STATE OF C G
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September 13, 2013 |
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MANHARAN YADAV S/O SHRI MAKHANLAL YADAV Vs. STATE OF MADHYA PRADESH
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May 3, 2013 |
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MANIRAM TAMRAKAR Vs. KUNJ BIHARI GAHAWAI
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January 31, 2013 |
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MANJARI DEVI Vs. USHA DEVI
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November 28, 2013 |
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MANJU NETAM Vs. STATE OF CHHATTISGARH
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November 12, 2013 |
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MANOJ KUMAR @ MEHAR Vs. STATE OF CHHATTISGHARH
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January 11, 2013 |
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MANOJ RAJPUT Vs. STATE OF CHHATTISGARH
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February 5, 2013 |
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MANRAKHAN YADAV Vs. KANHAI
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October 9, 2013 |
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MARTIN Vs. KHILESHWAR PRASAD
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December 6, 2013 |
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MAYARAM AND OTHERS Vs. STATE OF M.P. (NOW STATE OF CHHATTISGARH)
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January 22, 2013 |
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MD ASLAM CHOUHAN Vs. STATE OF CHHATTISGARH
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November 21, 2013 |
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MEENA KUMARI TONDEY Vs. STATE OF CHHATTISGARH
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January 24, 2013 |
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MEGHANATH Vs. STATE OF CHHATTISGARH
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February 19, 2013 |
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MESSRS BULCHAND KEWALRAM Vs. MESSRS BULCHAND KISHAN CHAND OIL MILL
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August 27, 2013 |
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MITHUMAL SON OF SADHURAM RAMCHANDANI Vs. STATE OF MADHYA PRADESH
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July 8, 2013 |
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MOHAMMAD FARUKH Vs. INDIAN OIL CORPORATION LIMITED
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August 8, 2013 |
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MOHAMMAD JAVED Vs. GURU GHASIDAS VISHWAVIDYALAYA
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March 13, 2013 |
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MOHAMMED SULTAN AHMED Vs. CHHATTISGARH STATE MINOR FOREST
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January 10, 2013 |
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MOHAN JUTE MILLS LTD Vs. DEPUTY LABOUR COMMISSIONER
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March 14, 2013 |
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MOHAN LAL Vs. STATE OF CHHATTISGHARH
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February 28, 2013 |
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MOHAN LAL AGRAWAL Vs. STATE OF CHHATTISGARH
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March 21, 2013 |
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MOHD SALEEM Vs. EJAJ AHMED
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January 22, 2013 |
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MOHD. ANISH Vs. STATE OF CHHATTISGARH
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December 10, 2013 |
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MOHD. NAWAJ Vs. STATE OF CHHATTISGARH
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May 10, 2013 |
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MONNET ISPAT & ENERGY LIMITED Vs. UNION OF INDIA
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January 30, 2013 |
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MONNET ISPAT & ENERGY LTD. Vs. COMMR. OF C. EX., CUS. & S.T.
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August 23, 2013 |
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MOOLCHAND S/O ITWARI SAHU Vs. STATE OF MADHYA PRADESH
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April 16, 2013 |
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MOTI CHAND JAIN Vs. MAHESH CHAND PAL
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October 1, 2013 |
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MRUDULA RISHI Vs. STATE OF CHHATTISGARH
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October 30, 2013 |
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MUMTAJ KHAN Vs. KRISHI UPAJ MANDI SAMITI
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March 4, 2013 |
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MUNICIPAL COUNCIL, BIRGAON Vs. MANOJ VERMA
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October 28, 2013 |
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MUNNA @ CHHOTE MUNNA @ LANDHU Vs. STATE OF CHHATTISGARH
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March 15, 2013 |
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N.P. HENRY Vs. BAILADILA IRON ORE PROJECT
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April 8, 2013 |
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NALINI MADHARIYA Vs. STATE OF CHHATTISGARH
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August 1, 2013 |
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NAND KISHOR SURJAN Vs. STATE OF MADHYA PRADESH
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August 5, 2013 |
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NAND KUMAR SAI Vs. SPEAKER/CHAIRMAN
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February 4, 2013 |
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NANHI BABU S/O. SADHU RAM KASER Vs. PREMLATA W/O. NANHI BABU
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July 25, 2013 |
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NARAYAN Vs. STATE OF M P
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July 8, 2013 |
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NARENDRA Vs. STATE OF M P
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October 28, 2013 |
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NARENDRA PUGLIA AND OTHERS Vs. VIKAS MAHADEV KOTKELWAR AND OTHERS
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April 4, 2013 |
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NARESH KUMAR PATEL Vs. STATE OF CHHATTISGARH
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June 27, 2013 |
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NARESH LAL SHRIVASTAVA Vs. STATE OF C.G.
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March 22, 2013 |
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NARHARI TRIPATHI Vs. STATE OF CHHATTISGARH
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April 8, 2013 |
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NAROTTAM DAS MANIKPURI Vs. STATE OF CHHATTISGARH
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January 22, 2013 |
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NATIONAL COUNCIL FOR TEACHERS EDUCATION Vs. SHRI RAWATPURA SARKAR SANSTHAN
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August 8, 2013 |
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NATIONAL INSURANCE COMPANY LTD. Vs. KUNJU BAI SAHU
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September 24, 2013 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SHASHI TIWARI
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October 9, 2013 |
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NEELIMA VERMA Vs. DILESHWAR KENWAT
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November 25, 2013 |
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NEM SAI URRE Vs. STATE OF CHHATTISGARH
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December 12, 2013 |
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NEMENDRA KUMAR Vs. GAURISHANKAR TAMRAKAR
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October 30, 2013 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMITRA BAI
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December 6, 2013 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. REVATI CHANDRAKAR AND OTHERS
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December 6, 2013 |
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NILESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
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October 30, 2013 |
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NIRMAL CHAND KOTHARI Vs. STATE OF CHHATTISGARH
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November 27, 2013 |
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NIRMALA BAI Vs. STATE OF M P
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September 30, 2013 |
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NIRVANA KUMAR Vs. STATE OF C G
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September 26, 2013 |
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NISHA SHRIVAS Vs. STATE OF C G
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December 3, 2013 |
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NOHAR SINGH SAHU Vs. STATE OF C G
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January 2, 2013 |
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OFFICE REFERENCE Vs. DHAL SINGH DEWANGAN
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August 8, 2013 |
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OM PRAKASH TIWARI Vs. SUSHILA DEVI
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August 13, 2013 |
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OMPRAKASH SINGH MARAVI Vs. STATE OF CHHATTISGARH
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January 9, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. NADIRAM
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December 17, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. KARIMUDDIN S/O RAHIMUDDIN
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September 19, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHERBAHADUR SINGH AND OTHERS
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February 1, 2013 |
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ORIENTAL INSURANCE COMPANY Vs. DALBIR KAUR
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October 7, 2013 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. AGHANI BAI AND OTHERS
|
December 17, 2013 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. NOHAR JOSHI
|
October 17, 2013 |
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ORIENTAL INSURANCE COMPANY LTD Vs. KUMARI BAI
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September 30, 2013 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SEEMA PANDEY
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November 8, 2013 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. ABDUL RASHID
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November 7, 2013 |
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P C JAIN Vs. STATE OF C G
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October 31, 2013 |
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P NARAYANAMMA Vs. GENERAL MANAGER SOUTH EAST CENTRAL RAILWAY
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January 22, 2013 |
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P RAMMURTI Vs. RADHAMOHAN AGRAWAL
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February 19, 2013 |
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PARASRAM Vs. SHANTILAL
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March 19, 2013 |
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PARASU RAM RAJAK Vs. STATE OF C G
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November 8, 2013 |
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PARMANAND SAHU Vs. STATE OF C G
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September 12, 2013 |
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PARMANAND SHARMA Vs. STATE OF CHHATTISGHARH
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February 12, 2013 |
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PHOOL SINGH Vs. STATE OF C G
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October 31, 2013 |
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PHOTKOORAM Vs. STATE OF M.P.
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September 16, 2013 |
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PRADEEP MAJUMDAR Vs. DUVAS BAI
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September 26, 2013 |
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PRADEEP PURANE @ PAPPU Vs. STATE OF C G
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December 16, 2013 |
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PRADEEP SINGH RATHOR Vs. STATE OF CHHATTISGARH
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March 19, 2013 |
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PRAHALAD MOHANLAL SAHU Vs. STATE OF CHHATTISGARH
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January 7, 2013 |
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PRAMILA Vs. NEW INDIA ASSURANCE CO. LTD
|
November 13, 2013 |
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PRATAP TRADERS RAWAN BHATA SUPELA BHILAI Vs. PRESIDING OFFICER LABOUR COURT
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December 20, 2013 |
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PREETAM Vs. NAGAR PALIKA PARISHAD PITHAURA
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October 1, 2013 |
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PREM PRAKASH SINHA Vs. STATE OF CHHATTISGARH
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February 4, 2013 |
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PREMIER ROAD CARRIERS Vs. CHHATTISGARH STATE ELECTRICITY BOARD
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October 7, 2013 |
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PRODUCIN PVT. LTD. Vs. CHHATTISGARH STATE MINOR FOREST PRODUCE (T&D) COOPERATIVE FEDERATION LIMITED
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December 10, 2013 |
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PUNA RAM YADAV Vs. STATE OF C G
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June 25, 2013 |
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PUNNULAL JAISWAL Vs. STATE OF CHHATTISGARH
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June 19, 2013 |
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PURANLAL Vs. STATE OF M P
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October 18, 2013 |
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PURUSHOTTAM Vs. STATE OF M.P. (NOW C.G.)
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July 1, 2013 |
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R.K.NAIR S/O SHRI V.P.S.KURUP Vs. UNION OF INDIA
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July 2, 2013 |
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R.L.AGRAWAL Vs. STATE OF MADHYA PRADESH
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July 15, 2013 |
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RADHESHYAM @ MOTIRAM Vs. STATE OF M.P.
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June 13, 2013 |
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RAIPUR BRIGHT STEEL & WIRE WELD INDUSTRIES LTD. Vs. UNION OF INDIA
|
September 12, 2013 |
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RAIPUR HOMOEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA
|
February 6, 2013 |
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RAISINGH Vs. STATE OF C G
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September 11, 2013 |
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RAJ KUMAR COLLEGE Vs. STATE OF CHHATTISGARH
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May 6, 2013 |
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RAJ KUMAR GURUWARA Vs. STATE OF CHHATTISGARH
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April 29, 2013 |
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RAJ KUMAR SONI Vs. MANAGING DIRECTOR CHHATTISGARH SATE INDUSTRIAL DEV CORPORATION
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July 18, 2013 |
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RAJ NARAYAN GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
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April 8, 2013 |
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RAJARAM MAIZE PRODUCTS Vs. MEMBER JUDGE INDUSTRIAL COURT
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April 15, 2013 |
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RAJENDRA Vs. STATE OF C G
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September 3, 2013 |
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RAJENDRA DAS Vs. STATE OF CHHATTISGHARH
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January 10, 2013 |
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RAJENDRA GUPTA S/O SAKNTA Vs. STATE OF CHHATTISGARH
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August 1, 2013 |
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RAJENDRA KUMAR AND ANOTHER Vs. THE STATE OF CHHATTISGARH & OTHERS
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November 27, 2013 |
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RAJENDRA NARANG Vs. STATE OF CHHATTISGARH
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February 14, 2013 |
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RAJENDRA PRASAD SHARMA Vs. STATE OF M.P.
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February 4, 2013 |
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RAJENDRA SINGH Vs. STATE OF CHHATTISGARH
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July 10, 2013 |
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RAJESH SINGH Vs. STATE OF CHHATTISGHARH
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April 9, 2013 |
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RAJESHWARI SONI Vs. M.P. ELECTRICITY BOARD
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July 2, 2013 |
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RAJJAK MIYAN Vs. STATE OF CHHATTISGARH
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March 12, 2013 |
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RAJKUNWAR Vs. MANMOHAN CHIND
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November 21, 2013 |
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RAJNI Vs. BASUDEV NARAYAN SINGH
|
January 10, 2013 |
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RAJU ALIAS ARWIND KUMAR YADAV Vs. STATE OF CHHATTISGHARH
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March 8, 2013 |
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RAJU ALIAS JUDGE KHAN Vs. STATE OF M.P. (NOW C.G.)
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June 19, 2013 |
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RAJU ALIAS MAHESH RAM Vs. STATE OF M P
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February 1, 2013 |
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RAJU ALIAS MAHESH RAM Vs. STATE OF M P
|
January 1, 2013 |
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RAKESH KUMAR UPADHYAY Vs. SHIV SINGH
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April 30, 2013 |
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RAKHI PATEL Vs. STATE OF CHHATTISGARH
|
February 7, 2013 |
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RAM ASHRA NAMMU SAHU Vs. CHANDRIKA PRASAD
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March 1, 2013 |
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RAM JOGI Vs. DIVISIONAL RAILWAY MANAGER
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November 1, 2013 |
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RAM KISHAN Vs. STATE OF CHHATTISGARH
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December 5, 2013 |
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RAM KUMAR KURMI Vs. STATE OF MADHYA PRADESH
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November 26, 2013 |
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RAM SAGAR SINHA Vs. STATE OF CHHATTISGARH
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January 31, 2013 |
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RAM SARKAR KASHYAP Vs. STATE OF C G
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August 29, 2013 |
|
RAM SINGH Vs. STATE OF C G
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October 21, 2013 |
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RAMCHANDER Vs. STATE OF CHHATTISGHARH
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May 10, 2013 |
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RAMCHANDRA KHUNTE Vs. STATE OF CHHATTISGARH
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June 14, 2013 |
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RAMESH CHANDRA PATHAK Vs. STATE OF CHHATTISGARH
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July 16, 2013 |
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RAMESH SHARMA Vs. SATTE OF M P
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July 1, 2013 |
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RAMESHAR SATNAMI Vs. STATE OF C G
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February 11, 2013 |
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RAMJIT SAI Vs. STATE OF CHHATTISGARH
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April 26, 2013 |
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RAMKUMAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
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February 24, 2013 |
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RAMKUNWAR Vs. BANSHILAL
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April 11, 2013 |
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RAMNANDE Vs. STATE OF C.G.
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June 20, 2013 |
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RAMSURAT ALIAS SURTA Vs. STATE OF M P
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January 23, 2013 |
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RASHMI DEWANGAN Vs. STATE OF C G
|
November 25, 2013 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BHILAI STRUCTURALS
|
November 27, 2013 |
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REKHA NETAM Vs. GOPIRAM PATEL
|
July 5, 2013 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SANTA BAGHMAR
|
November 1, 2013 |
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RENUKA GUPTA Vs. STATE OF CHHATTISGARH
|
December 12, 2013 |
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RISHABH AGENCIES, THROUGH PROPRIETOR SOHANLAL GOLCHHA Vs. STATE OF CHHATTISGARH
|
August 2, 2013 |
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RISHI IRON AND STEEL INDUSTRIES Vs. UNION OF INDIA
|
March 11, 2013 |
|
RISHIKESH Vs. LAKHESWAR
|
August 22, 2013 |
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ROHIT KUMAR Vs. STATE OF CHHATTISGARH
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October 22, 2013 |
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RUPESH MESHRAM Vs. STATE OF C G
|
September 5, 2013 |
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S.K.SHARMA Vs. STATE OF CHHATTISGARH
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December 20, 2013 |
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S.L.NARSAIAH Vs. UNION OF INDIA
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April 8, 2013 |
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S.N.CHISHTI Vs. STATE OF CHHATTISGARH
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January 10, 2013 |
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SACHCHIDANAND SINHA Vs. STATE OF CHHATTISGARH
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November 28, 2013 |
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SAMARU MIRI Vs. STATE OF C G
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August 29, 2013 |
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SAMELAL Vs. CHAIRMAN DISTRICT ANIMAL WELFARE COMMITTEE, RAIGARH
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September 27, 2013 |
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SAMSUDDIN Vs. STATE OF C.G.
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June 14, 2013 |
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SAMSUDDIN ANSARI Vs. STATE OF CHHATTISGARH AND OTHERS
|
December 12, 2013 |
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SANAT KUMAR MISHRA Vs. STATE OF CHHATTISGARH
|
July 16, 2013 |
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SANDEEP NAIR Vs. UNION OF INDIA
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November 22, 2013 |
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SANJAY KUMAR Vs. STATE OF M.P. (NOW C.G.)
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July 8, 2013 |
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SANJAY KUMAR MISHRA Vs. UMESH NARAYAN MISHRA
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July 8, 2013 |
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SANJAY MATHUR Vs. STATE OF C.G.
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March 15, 2013 |
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SANJAY SINGH THAKUR Vs. STATE OF CHHATTISGARH
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October 7, 2013 |
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SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
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February 4, 2013 |
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SANTOSH KUMAR PANDEY Vs. SMT.ANANYA PANDEY
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January 3, 2013 |
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SANTOSH KUMAR VISHVAKARMA Vs. STATE OF CHHATTISGARH
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September 9, 2013 |
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SANTOSH SAHU Vs. STATE OF C G
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October 23, 2013 |
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SANTRAM SWARNKAR Vs. STATE OF CHHATTISGARH
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June 25, 2013 |
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SARFARAZ KHAN Vs. RAMESH KUMAR KASHYAP AND ORS.
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November 25, 2013 |
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SARJU SISODIYA Vs. STATE OF CHATTISGARH
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July 1, 2013 |
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SARWANGO Vs. URCHAMAHIN
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January 4, 2013 |
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SATISH RAMTEKE Vs. STATE OF CHHATTISGARH
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October 8, 2013 |
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SAVITA ALIAS BUDUL Vs. RAMMU CHAUDHARY
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March 8, 2013 |
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SAVITRI BAI Vs. STATE GOVT OF CHHATTISGARH
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May 7, 2013 |
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SCL INFRATECH LIMIED Vs. STATE OF C G
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December 3, 2013 |
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SEMADRI JENE Vs. STATE OF CHHATTISGARH
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May 1, 2013 |
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SHANKAR BARETH Vs. STATE OF CHHATTISGARH
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March 12, 2013 |
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SHANKAR GLASS AND FRAME STORES Vs. SHAH MILL STORES
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March 6, 2013 |
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SHANKAR LAL KHUNTE Vs. TIKAIT RAM
|
November 1, 2013 |
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SHANKUNTLA JAISWAL W/O. MUNNALAL JAISWAL Vs. STATE OF CHHATTISGARH
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July 24, 2013 |
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SHANTILAL PARAKH Vs. STATE OF C G
|
September 17, 2013 |
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SHARAD KUMAR SHRIVASTAVA Vs. CHHATTISGARH STATE ELECTRICITY BOARD
|
May 6, 2013 |
|
SHARAT CHANDRA RATH Vs. HIDUSTAN STEEL WORKS CONSTRUCTION LTD
|
May 7, 2013 |
|
SHASHANK JAISWAL Vs. NEELAM JAISWAL
|
March 14, 2013 |
|
SHATRUGHAN MAKHIJA Vs. STATE OF C G
|
September 24, 2013 |
|
SHIV KUMAR Vs. SAHENDER RAJWAR @ SURENDRA RAJWAR
|
November 20, 2013 |
|
SHIV KUMAR @ MUNNA Vs. STATE OF C G
|
August 29, 2013 |
|
SHIVANDAN PATEL ALIAS KISHAN BANJARE Vs. STATE OF CHHATTISGARH
|
November 26, 2013 |
|
SHIVKUMAR ALIAS SILLU Vs. STATE OF M P
|
January 8, 2013 |
|
SHOBA LATA SINHA Vs. RAVI SHANKAR UNIVERSITY, RAIPUR
|
February 13, 2013 |
|
SHOBHA KATELIHA Vs. STATE BANK OF INDIA
|
March 1, 2013 |
|
SHRIRAM PANDEY Vs. STATE OF MADHYA PRADESH
|
January 16, 2013 |
|
SHRIRAM PANDEY Vs. STATE OF M P
|
March 22, 2013 |
|
SIROTTAM PRASAD PATEL Vs. STATE OF CHHATTISGHARH
|
January 3, 2013 |
|
SMT. INDU SINGH Vs. STATE OF C.G.
|
January 4, 2013 |
|
SMT. LALITA BHARTI Vs. STATE OF C.G. & OTHERS
|
August 8, 2013 |
|
SONU Vs. STATE OF CHHATTISGARH
|
March 6, 2013 |
|
SOUTH EASTERN COALFIELDS LTD Vs. B S AGRAWAL
|
December 10, 2013 |
|
STATE OF CHHATTISGARH Vs. PRESIDING OFFICER, LABOUR COURT
|
January 21, 2013 |
|
STATE OF CHHATTISGARH Vs. CHANDRA BHAN SINGH
|
November 29, 2013 |
|
STATE OF CHHATTISGARH Vs. PYARELAL YADAV
|
January 17, 2013 |
|
STATE OF CHHATTISGARH Vs. HARIRAM RAY, S/O CHIRAI RAY
|
September 18, 2013 |
|
STATE OF CHHATTISGARH Vs. SHANKAR LAL DEWANGAN
|
October 3, 2013 |
|
STATE OF CHHATTISGARH Vs. MANOJ SURYAVANSHI
|
August 8, 2013 |
|
STATE OF CHHATTISGARH AND ORS Vs. NETRAM SAHU AND ORS
|
December 16, 2013 |
|
STATE OF M P Vs. SVEC CONSTRUCTIONS LIMITED
|
October 17, 2013 |
|
STATE OF M P Vs. BHARAT
|
March 21, 2013 |
|
STATE OF M P Vs. SANTOSH KUMAR
|
November 18, 2013 |
|
STATE OF M.P. Vs. SEETARAM
|
November 28, 2013 |
|
STATE OF MADHYA PRADESH Vs. DHANESHWAR SONI
|
March 7, 2013 |
|
STATE OF TRIPURA Vs. RAJU GHOSH
|
March 2, 2013 |
|
SUBHASH @ PRAKASH S/O SHRI BRIDHI DEWANGAN Vs. SHRIMATI PRIYANKA W/O SUBHASH @ PRAKASH DEWANGAN
|
July 2, 2013 |
|
SUKHDEV PRASAD YADAV Vs. HEMLATA MISHRA
|
September 25, 2013 |
|
SUKWARA BAI & ANOTHER Vs. STATE OF C.G.
|
June 11, 2013 |
|
SUNDERLAL Vs. STATE OF MADHYA PRADESH
|
August 30, 2013 |
|
SUNIL ARORA Vs. STATE OF CHHATTISGARH
|
January 7, 2013 |
|
SUNIL NISHAD Vs. STATE OF CHHATTISGHARH
|
June 20, 2013 |
|
SUNIL SINHA Vs. STATE OF C G
|
September 10, 2013 |
|
SURAJ DAS Vs. STATE OF M P
|
January 7, 2013 |
|
SURAJLAL Vs. STATE OF C G
|
September 23, 2013 |
|
SURAJMAL AGRAWAL Vs. MUNICIPAL CORPORATION, BILASPUR
|
June 17, 2013 |
|
SURENDRA PASWAN Vs. STATE OF CHHATTISGHARH
|
June 14, 2013 |
|
SURENDRA SURANA Vs. MOHD INAMULLAH
|
May 8, 2013 |
|
SURESH NISHAD Vs. STATE OF CHHATTISGARH
|
February 5, 2013 |
|
SURYAKANT SIDAR Vs. STATE OF CHHATTISGARH
|
January 18, 2013 |
|
SUSEN KUMAR RAY Vs. STATE OF CHHATTISGARH
|
July 31, 2013 |
|
TANURAM SAHU Vs. STATE GOVERNMENT OF CHHATTISGARH
|
November 27, 2013 |
|
TARENDRA KUMAR JHA Vs. HIGH COURT OF C.G.
|
February 25, 2013 |
|
TARKESHWAR Vs. STATE OF CHHATTISGHARH
|
June 12, 2013 |
|
TEMAN YADAV Vs. STATE OF M P
|
July 10, 2013 |
|
THAKUR RAM Vs. STATE OF MP
|
July 17, 2013 |
|
TIRATHRAM ALIAS TILAKRAM Vs. STATE OF C G
|
March 5, 2013 |
|
TORAN JALCHHATRI Vs. STATE OF C G
|
September 9, 2013 |
|
TRILOKCHAND JAIN Vs. RATNIBAI
|
August 22, 2013 |
|
UMA NIWAS PANDEY Vs. STATE OF M P (NOW C G )
|
March 12, 2013 |
|
UMLESH CHANDEL Vs. STATE OF CHHATTISGHARH
|
April 25, 2013 |
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UNION OF INDIA Vs. M/S STEEL AUTHORITY OF INDIA LTD.,
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April 22, 2013 |
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UNION OF INDIA Vs. ASSOCIATED CEMENT CO. LTD.
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April 2, 2013 |
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UNION OF INDIA Vs. SIDHI VINAYAK SPONGE IRON P. LTD.
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July 18, 2013 |
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UNION OF INDIA Vs. JITENDRA KUMAR CHAWADA
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October 23, 2013 |
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UNION OF INDIA Vs. CHHATTISGARH STATE BEVERAGES CORPORATION
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May 2, 2013 |
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UNION OF INDIA Vs. RAIPUR ROTOCAST LTD.
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February 5, 2013 |
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UNITED INDIA INSURANCE CO LTD Vs. RAIMUN
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November 6, 2013 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SANTOSHI YADAV AND OTHERS
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April 29, 2013 |
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UNITED INDIA INSURANCE CO. LTD. Vs. A. VERLAXMI
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December 3, 2013 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MALKA BEGUM
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December 17, 2013 |
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UTTAM KUMAR Vs. STATE OF CHHATTISGARH
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March 7, 2013 |
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V.S.SINGH Vs. DURG RAJNANDGAON GRAMIN BANK
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March 12, 2013 |
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VAKIL QURAISHI Vs. STATE OF C G
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September 16, 2013 |
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VANI RAO Vs. STATE OF CHHATTISGARH
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September 23, 2013 |
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VASUNDHARA STEEL & POWER LTD AND ORS Vs. STATE OF CHHATTISGARH & ANOTHER
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March 8, 2013 |
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VED RAM Vs. TIKARAM
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July 22, 2013 |
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VEDRAM HUKUM SINGH Vs. TIKARAM
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February 27, 2013 |
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VIDYA SAGAR AGRAWAL & ANOTHER Vs. STATE OF M.P. (NOW C.G.)
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July 10, 2013 |
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VIJAY KUMAR AGRAWAL Vs. STATE OF C G
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March 22, 2013 |
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VIJAY KUMAR DHRUV Vs. STATE OF CHHATTISGARH
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January 23, 2013 |
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VIKAS POHA MILL Vs. DIVISIONAL DEPUTY COMMISSIONER
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April 11, 2013 |
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VINITA PANDEY Vs. RAKESH PANDEY
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December 5, 2013 |
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VINOD ALIAS PAPPU Vs. STATE OF CHHATTISGHARH
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January 10, 2013 |
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VINOD KASHYAP Vs. STATE OF CHHATTISGARH
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January 4, 2013 |
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VINOD KUMAR Vs. STATE OF CHHATTISGHARH
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June 19, 2013 |
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VINOD KUMAR TANDON Vs. STATE OF CHHATTISGARH
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July 2, 2013 |
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VINOD PARIHAR Vs. STATE OF CHHATTISGHARH
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July 1, 2013 |
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VIPAT SINGH Vs. UNION GOVT. OF INDIA
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February 27, 2013 |
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VISHNU KUMAR VERMA Vs. STATE OF C G
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November 7, 2013 |
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VIVEK CHAND RAY Vs. DISTRICT COOPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK MARYADIT
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May 8, 2013 |
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WASIM KHAN Vs. STATE OF CHHATTISGARH
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December 13, 2013 |
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YOGENDRA KUMAR SINHA Vs. STATE OF C.G.
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June 12, 2013 |
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YUGAL KISHORE Vs. STATE OF M.P.
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June 19, 2013 |
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ZILA SAHAKARI KENDRIYA BANK LTD Vs. PURSHOTTAM RAM LAKDA
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October 9, 2013 |