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ANNU DEVI ANCHAL Vs. ANUPAMA SINGH TILAKCHADI
|
November 1, 2012 |
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VARUN STEEL Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD
|
November 5, 2012 |
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A KARAN RAO Vs. STATE OF CHHATTISGARH
|
April 13, 2012 |
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ABDUL AZEEZ Vs. STATE OF CHHATTISGARH
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June 28, 2012 |
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ABDUL RASID Vs. STATE OF CHHATTISGARH
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February 2, 2012 |
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ABDUL RASID KHAN Vs. STATE OF M P
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November 5, 2012 |
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ABDUL SABAN KHAN Vs. STATE OF C.G.
|
September 11, 2012 |
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ABHIJIT KANT CHAUDHURY Vs. STATE OF CHHATTISGARH
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August 27, 2012 |
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ABHINAVKANT SINGH AND ANOTHER Vs. STATE OF C G AND OTHERS
|
August 7, 2012 |
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AFZAL HUSSAIN (DEAD) Vs. AMIR MOHD
|
August 31, 2012 |
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AGHNURAM NISHAD Vs. STATE OF CHHATTISGARH
|
September 27, 2012 |
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AGRICO STEEL ENGINEERING WORKS BISHRAMPUR Vs. SOUTH EASTERN COALFIELD LTD
|
January 17, 2012 |
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AISHWARYA STONES & STEELS INDIA PVT LTD Vs. STATE BANK OF INDIA
|
June 27, 2012 |
|
AJAY KOUSHIK Vs. STATE OF CHHATTISGARH
|
January 18, 2012 |
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AJAY KUMAR KHETAN Vs. STATE OF CHHATTISGARH
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March 19, 2012 |
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AJAY KUMAR PATHAK Vs. STATE OF CHHATTISGARH
|
March 28, 2012 |
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AJAY PAL SINGH Vs. ROSY SINGH
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January 24, 2012 |
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AJAY PAL SINGH Vs. ROSY SINGH
|
January 25, 2012 |
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AJAYPAL SINGH JASWAL Vs. STATE OF CHHATTISGARH
|
May 4, 2012 |
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ALOK SHARMA Vs. SANTOSH
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December 11, 2012 |
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ALOK SINGH Vs. NARESH KUMAR KAUSHIK
|
June 12, 2012 |
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AMAR SINGH Vs. JAWAHARLAL
|
August 17, 2012 |
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AMAR SINGH YADAV Vs. STATE OF CHHATTISGARH
|
December 3, 2012 |
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AMARSINGH Vs. STATE OF M P
|
July 17, 2012 |
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AMIT MANDAL Vs. CYNTHIA MANDAL
|
April 27, 2012 |
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AMMALAL CHOUHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
February 27, 2012 |
|
AMOLAK SINGH BHATIA Vs. STATE OF CHHATTISGARH
|
April 23, 2012 |
|
AMOLIRAM Vs. SIYARAM
|
February 17, 2012 |
|
AMRIT Vs. STATE OF MADHYA PRADESH
|
May 2, 2012 |
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ANANDI VISWAS Vs. STATE OF CHHATTISGARH
|
May 7, 2012 |
|
ANGAD KUMAR PANDEY Vs. STATE OF CHHATTISGARH
|
May 3, 2012 |
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ANIL KUMAR BHARADWAJ Vs. STATE OF CHHATTISGARH
|
November 19, 2012 |
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ANIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
|
October 5, 2012 |
|
ANIL PRASAD AND OTHERS Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
|
July 27, 2012 |
|
ANJALI RAKA Vs. TUSHAR RAKA
|
April 10, 2012 |
|
ANMOL RAM SINGH Vs. STATE OF CHHATTISGARH
|
November 29, 2012 |
|
ANMOLE MOTORS Vs. SHIVAM MOTORS PVT. LTD
|
January 18, 2012 |
|
ANNAMMA CHERIAN Vs. STATE OF CHHATTISGARH
|
April 26, 2012 |
|
ANSUIYA DUTT Vs. STATE OF CHHATTISGARH
|
February 21, 2012 |
|
ARJUN PRASAD JAISWAL Vs. STATE OF C G
|
July 9, 2012 |
|
ARVIND JOSHI Vs. STATE OF CHHATTISGARH
|
May 1, 2012 |
|
ARVIND SHARMA Vs. KIRAN SHARMA
|
March 15, 2012 |
|
ARYA SHIKSHAN SAMITI Vs. BHUNESHWAR SHARMA
|
November 29, 2012 |
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ASHARAF KHAN Vs. STATE OF M P
|
October 31, 2012 |
|
ASHOK CHAKRADHARI Vs. STATE OF C.G.
|
September 10, 2012 |
|
ASHOK CHOUHAN Vs. STATE OF CHHATTISGHARH
|
September 4, 2012 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
January 4, 2012 |
|
ASHOK KUMAR Vs. STATE OF CHHATTISGARH
|
April 25, 2012 |
|
ASHOK KUMAR DESHMUKH Vs. GAYATRI
|
April 11, 2012 |
|
ASHOK KUMAR KOSARIYA Vs. STATE OF CHHATTISGARH
|
September 6, 2012 |
|
ASHOK KUMAR PANDA Vs. REGIONAL HEAD LAFARGE INDIA PVT LTD
|
June 18, 2012 |
|
ASHOK PATEL Vs. STATE OF M P
|
September 27, 2012 |
|
ASHOK SHARMA Vs. STATE OF CHHATTISGARH
|
September 25, 2012 |
|
ASHWANI KUMAR Vs. STATE OF MADHYA PRADESH
|
March 30, 2012 |
|
ASHWINI KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
June 18, 2012 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHRIRAM DHUPPAD MS CHHATTISGARH AUTO CARE
|
June 11, 2012 |
|
ATAL SHRIVASTAVA Vs. DEVPRASAD
|
January 23, 2012 |
|
ATMARAM LEDWANI Vs. STATE OF CHHATTISGARH
|
February 27, 2012 |
|
AWADHRAM TANDON Vs. STATE OF CHHATTISGARH
|
March 26, 2012 |
|
AWANTI CO OPERATIVE HOUSING SOCIETY LTD Vs. MANOHAR
|
April 10, 2012 |
|
AYUSHMAN MISHRA Vs. STATE OF CHHATTISGARH
|
April 23, 2012 |
|
B K LALA Vs. STATE OF CHHATTISGARH
|
February 2, 2012 |
|
B P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
October 8, 2012 |
|
BADANBAI VIDYA LAHARE Vs. STATE OF CHHATTISGARH
|
March 26, 2012 |
|
BADKOO @ BHIKAM Vs. STATE OF C.G.
|
July 23, 2012 |
|
BAHUR SINGH Vs. STATE OF M P
|
September 21, 2012 |
|
BAIJNATH Vs. STATE OF M.P.
|
January 17, 2012 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ANITA DEVI
|
May 8, 2012 |
|
BAKHTAWAR SINGH BALKRISHAN BUILDERS LTD Vs. COMMISSIONER OF INCOME TAX JABALPUR
|
November 2, 2012 |
|
BALAP RAM Vs. RAMESH CHOUHAN
|
April 25, 2012 |
|
BALARAM Vs. VIJAY KUMAR
|
September 26, 2012 |
|
BALI RAM SAHU Vs. STATE OF CHHATTISGARH
|
June 14, 2012 |
|
BALLA ALIAS SANTOSH KUMAR Vs. STATE OF MADHYA PRADESH
|
February 22, 2012 |
|
BANSH LAL RAJWADE Vs. SOUTH EASTERN COALFIELDS LIMITED
|
April 23, 2012 |
|
BANWARI LAL AGRAWAL Vs. JAI SINGH AGRAWAL
|
October 16, 2012 |
|
BANWARILAL VERMA Vs. STATE OF M P NOW CHHATTISHGARH
|
July 27, 2012 |
|
BARNU Vs. BANDHU RAM
|
April 2, 2012 |
|
BASANT KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
July 27, 2012 |
|
BASANT RAM Vs. STATE OF C.G.
|
April 27, 2012 |
|
BASHIR RIZVI Vs. C G STATE WAQF BOARD
|
February 16, 2012 |
|
BASTAR AADIVASI MACHHUA SAHKARI SAMITI DISTT KANKER Vs. STATE OF CHHATTISGARH
|
June 20, 2012 |
|
BEENA RAI Vs. STATE OF CHHATTISGARH
|
July 6, 2012 |
|
BEER SINGH GOND Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
|
March 5, 2012 |
|
BHAGAT SINGH YADAV Vs. STATE OF CHHATTISGARH
|
June 13, 2012 |
|
BHAGBALI Vs. STATE OF MADHYA PRADESH
|
March 30, 2012 |
|
BHAGIRATHI DEVANGAN Vs. JHADURAM
|
July 3, 2012 |
|
BHAGWAN Vs. STATE OF M P
|
July 17, 2012 |
|
BHAGWATI Vs. MANSUKLAL
|
August 17, 2012 |
|
BHAGWT SAHU Vs. STATE OF CHHATTISGARH
|
October 8, 2012 |
|
BHANU PRATAP SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
December 6, 2012 |
|
BHANWAR LAL PARAKH Vs. STATE OF C.G.
|
August 1, 2012 |
|
BHARAT Vs. STATE OF CHHATTISGARH
|
October 19, 2012 |
|
BHARAT ALUMINUM COMPANY LIMITED Vs. COMMISSION OF INQUIRY
|
June 26, 2012 |
|
BHARAT LAL NAI AND ANOTHER Vs. STATE OF CHHATTISGARH
|
January 18, 2012 |
|
BHARAT VIJAY SINGH Vs. STATE OF MADHYA PRADESH
|
January 4, 2012 |
|
BHARATLAL (DEAD) THROUGH L.RS. Vs. SMT. KASTURIBAI & OTHERS
|
June 29, 2012 |
|
BHARATLAL BHANDARI Vs. STATE OF CHHATTISGARH
|
July 12, 2012 |
|
BHARATRAM Vs. ISHWAR PRASAD
|
April 18, 2012 |
|
BHAWANI MOULDERS PVT LIMITED Vs. STATE OF CHHATTISGARH
|
September 13, 2012 |
|
BHAWANI SHAVARA Vs. STATE OF CHHATTISGARH
|
July 18, 2012 |
|
BHAWAR LAL Vs. STATE OF CHHATTISGARH
|
July 9, 2012 |
|
BHIKHAM DEO DWIVEDI Vs. STATE OF C G
|
August 14, 2012 |
|
BHIKHAM RAM KHANDEY Vs. STATE OF MADHYA PRADESH
|
January 4, 2012 |
|
BHISAM PRASAD BARETH Vs. DINESH MAHANT
|
March 15, 2012 |
|
BHOJ SINGH Vs. STATE OF CHHATTISGARH
|
March 20, 2012 |
|
BHOKULAL Vs. STATE OF CHHATTISGARH
|
April 24, 2012 |
|
BHOLARAM PATEL Vs. BUNDRAM
|
April 17, 2012 |
|
BHUNESHWAR JAIN Vs. STATE OF CHHATTISGARH
|
September 5, 2012 |
|
BHUPENDRA SAHU Vs. STATE OF C.G.
|
September 25, 2012 |
|
BHUPENDRA SINGH GUJRAL Vs. STATE OF MADHYA PRADESH NOW CHHATHISGARH
|
November 2, 2012 |
|
BHUVALRAM SONKAR Vs. STATE OF C.G.
|
February 1, 2012 |
|
BHUWAN LAL SAHU Vs. LEELADHAR PEASAD CHANDRAKAR
|
March 1, 2012 |
|
BHUWANLAL Vs. NARSINGH
|
September 25, 2012 |
|
BHUWNESHWAR SAHU Vs. STATE OF MADHYA PRADESH
|
August 23, 2012 |
|
BIJALI BAI BHATARI Vs. BALLU RAM JOSHI
|
February 10, 2012 |
|
BIJAYA KETAN SAHU Vs. CHHATTISGARH PUBLICATION SERVICE COMMISSION
|
March 21, 2012 |
|
BIKAU SINGH Vs. STATE OF CHHATTISGHARH
|
September 20, 2012 |
|
BILASPUR NIJI BUS MALIK SANGH Vs. STATE OF CHHATTISGARH AND OTHERS
|
June 25, 2012 |
|
BILASPUR RAIPUR KSHETRIYA GRAMIN BANK Vs. RAM PRASAD KHANDE
|
January 25, 2012 |
|
BINDESHWARI SINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT & ANOTHER
|
December 1, 2012 |
|
BINDHACHALA GOND KASHIRAM Vs. STATE OF CHHATTISGARH
|
February 3, 2012 |
|
BIRENDRANATH GAREWAL Vs. STATE OF M P
|
January 19, 2012 |
|
BISELAL Vs. STATE OF M.P
|
July 27, 2012 |
|
BISHWANATH KEDIA Vs. VIDYASAGAR KEDIA
|
April 27, 2012 |
|
BODHIRAM SAHU Vs. STATE OF CHHATTISGARH
|
March 20, 2012 |
|
BODHRAM RAWAT Vs. STATE OF M.P.
|
July 27, 2012 |
|
BRAHMADATT PATHAK Vs. STATE OF MADHYA PRADESH
|
April 20, 2012 |
|
BRAJENDRA SINGH Vs. RENU SINGH
|
February 28, 2012 |
|
BRIJESH MISHRA @ PAPPU Vs. STATE OF C.G.
|
August 23, 2012 |
|
BRIJESH MISHRA @ PAPPU Vs. STATE OF CHHATTISGARH
|
August 27, 2012 |
|
BUDDH SAI AND ANOTHER Vs. STATE OF M.P.
|
January 6, 2012 |
|
BUDHARU RAM AND ANR. Vs. STATE OF CHHATTISGARH
|
August 17, 2012 |
|
BUDHMATI Vs. STATE OF CHHATTISGARH
|
April 25, 2012 |
|
BUDHRAM Vs. STATE OF C G
|
December 4, 2012 |
|
BUDHRAM ALIAS BHATKHUWA Vs. STATE OF M P
|
August 22, 2012 |
|
C.M. DUBEY SHIKSHA SAMITI Vs. STATE OF CHHATTISGARH
|
August 22, 2012 |
|
CEMENT CORPORATION OF INDIA LIMITED Vs. STATE OF CHHATTISGARH
|
November 19, 2012 |
|
CENTRAL BANK OF INDIA Vs. INDIANA COSMETIC
|
September 4, 2012 |
|
CENTRAL INSTITUTE OF TECHNOLOGY Vs. STATE OF CHHATTISGARH
|
April 12, 2012 |
|
CENTRAL MINE PLANNING & DESIGN INSTITUTE LTD Vs. SHRI SAURAV AGRAWAL
|
February 23, 2012 |
|
CENTRAL MINES PLANNING & DESIGN INSTITUTE LIMITED Vs. BANK OF BARODA
|
June 18, 2012 |
|
CG STATE POLICE OFFICERS ASSOCIATION, RAIPUR Vs. UNION OF INDIA
|
April 20, 2012 |
|
CHAGAN SINGH THAKUR Vs. VARUN KUMAR BAGADE
|
February 22, 2012 |
|
CHAITURAM Vs. STATE OF CHHATTISGARH
|
April 12, 2012 |
|
CHANDA GOSWAMI Vs. STATE OF CHHATTISGARH
|
January 25, 2012 |
|
CHANDAN SINGH Vs. STATE OF CHHATTISGARH
|
June 21, 2012 |
|
CHANDANRAM RATRE Vs. STATE OF CHHATTISGARH
|
July 10, 2012 |
|
CHANDRA KUMAR Vs. ASWANI KUMAR
|
February 28, 2012 |
|
CHANDRA SEKHAR @ BANTU Vs. STATE OF M.P
|
August 3, 2012 |
|
CHANDRABHAN SINGH BHADORIYA Vs. STATE OF CHHATTISGARH
|
June 22, 2012 |
|
CHANDRASHEKHAR CHANDRA Vs. JYOTI BANJARE AND OTHERS
|
April 3, 2012 |
|
CHANDRAWATI SAHU Vs. STATE OF CHHATTISGARH
|
January 10, 2012 |
|
CHANDU @ CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
|
December 13, 2012 |
|
CHANNU LAL PATEL Vs. STATE OF CHHATTISGARH
|
June 12, 2012 |
|
CHHATRAM YADAV Vs. STATE OF CHHATTISGHARH
|
November 5, 2012 |
|
CHHATTISGARH CHEMIST DRUGGIST ASSOCIATION RAIPUR Vs. STATE OF CHHATTISGARH
|
November 29, 2012 |
|
CHHATTISGARH DENTAL COLLEGE & RESEARCH INSTITUTE RAJNANDGAON Vs. THE STATE OF CHHATTISGARH AND OTHERS
|
August 27, 2012 |
|
CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. BANSH BAHADUR SINGH
|
March 14, 2012 |
|
CHHATTISGARH SPONGE IRON AND ISPAT SHRAMIK SANGH Vs. NOVA IRON AND STEEL LTD
|
March 23, 2012 |
|
CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED Vs. UNION OF INDIA
|
June 15, 2012 |
|
CHHATTISGARH STATE TAEKWONDO ASSOCIATION BILASPUR Vs. TAEKWONDO FEDERATION OF INDIA
|
February 23, 2012 |
|
CHHOTE LAL RATHORE Vs. STATE OF CHHATTISGARH
|
August 22, 2012 |
|
CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
April 2, 2012 |
|
CHHOTELAL & ANOTHER Vs. STATE OF C.G.
|
October 5, 2012 |
|
CHHOTELAL SINGH Vs. MEKRU AND UTTARKUMAR
|
May 7, 2012 |
|
CHIEF ELECTION OFFICER Vs. GANGASHRI COMPUTERS
|
February 16, 2012 |
|
CHIMANLAL Vs. KESHURAM
|
February 13, 2012 |
|
CHINTAMANI Vs. STATE OF M.P.
|
September 5, 2012 |
|
CHITRANJAN DAS Vs. STATE OF CHHATTISGARH
|
February 29, 2012 |
|
CHURAMAN SINGH Vs. STATE OF M P NOW CHHATTISHGARH
|
July 31, 2012 |
|
CHURENDRA KUMAR DHRUV Vs. STATE OF C G
|
July 5, 2012 |
|
COMMISSIONER CUSTOMS AND CENTRAL EXCISE Vs. ADVANI OERLIKON LTD RAIPUR PLANT
|
November 19, 2012 |
|
COMMISSIONER CUSTOMS AND CENTRAL EXCISE CENTRAL RAIPUR CHHATTISGARH Vs. RAIGARH ELECTRODES LIMITED RAIGARH CHHATTISGARH
|
June 18, 2012 |
|
COMMISSIONER INCOME TAX BILASPUR Vs. ABDUL AZIZ
|
February 14, 2012 |
|
COMMISSIONER OF C. EX. & CUS., RAIPUR Vs. NATIONAL CEMENT CORPORATION
|
June 26, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE RAIPUR Vs. MS CENTURY CEMENTS
|
August 6, 2012 |
|
COMMISSIONER OF COMMERCIAL TAX MADHYA PRADESH Vs. MS FIXOPAN ENGINEERING P LTD KORBA DISTT BILASPUR
|
July 24, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. ITARSI OILS AND FLOURS MILLS LTD.
|
October 31, 2012 |
|
COMMISSIONER OF INCOME TAX RAIPUR Vs. MAHENDRA KARMA
|
November 5, 2012 |
|
COMMISSIONER OF SALES TAX Vs. AADITYA AGENCIES BILASPUR
|
February 23, 2012 |
|
COMMR. OF CUS. & C. EX., RAIPUR Vs. KANOI PAPER & INDUSTRIES LTD.
|
October 10, 2012 |
|
DADEKAR YADU Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
|
January 4, 2012 |
|
DAMODAR PRASAD Vs. STATE OF CHHATTISGARH
|
January 4, 2012 |
|
DAMRU MANJHI Vs. STATE OF CHHATTISGARH
|
October 5, 2012 |
|
DARBAR SINGH Vs. STATE OF CHHATTISGARH
|
December 12, 2012 |
|
DASHMAT BAI Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
January 3, 2012 |
|
DATTATRAYA MANDIR TRUST Vs. STATE OF CHHATTISGARH
|
August 30, 2012 |
|
DAULAT RAM RATHIYA Vs. STATE OF CHHATTISGARH
|
June 25, 2012 |
|
DAURAM CHANDRA Vs. SOUTH EASTERN COALFIELDS LTD. AND OTHERS
|
March 5, 2012 |
|
DEEPA BAI Vs. STATE OF CHHATTISGARH
|
January 2, 2012 |
|
DEEPAK KUMAR AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
October 9, 2012 |
|
DEEPAK KUMAR AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED
|
October 4, 2012 |
|
DEEPTI SHUKLA Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
|
January 9, 2012 |
|
DEO LAL MANDAWI Vs. STATE OF C G
|
August 16, 2012 |
|
DEVDHAR Vs. AASKARAN
|
March 22, 2012 |
|
DEVESH KUMAR PAYASI Vs. STATE OF CHHATTISGARH
|
November 21, 2012 |
|
DEVI IRON POWER LTD Vs. COMMISSIONER CENTRAL EXCISE
|
June 27, 2012 |
|
DEVI PRASAD CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
April 11, 2012 |
|
DEVIDMATI Vs. SHYAMKALI
|
May 11, 2012 |
|
DEVKI GANJEER Vs. STATE OF CHHATTISGARH
|
July 2, 2012 |
|
DEVKUMAR Vs. MAHESH THAKUR
|
March 1, 2012 |
|
DEVSINGH ALIAS SHANKAR Vs. STATE OF C.G.
|
November 9, 2012 |
|
DEVTIN Vs. BALVEER SINGH
|
January 6, 2012 |
|
DHAL SINGH Vs. STATE OF C.G.
|
March 26, 2012 |
|
DHANI RAM Vs. SANTOSHI BAI
|
January 9, 2012 |
|
DHANIRAM NETAM Vs. STATE OF CHHATTISGARH
|
July 6, 2012 |
|
DHARAM SAI Vs. STATE OF CHHATTISGARH
|
November 21, 2012 |
|
DHARMENDRA CHOPRA Vs. STATE OF M P
|
March 29, 2012 |
|
DHEERAJ MESHRAM Vs. STATE OF CHHATTISGARH
|
July 17, 2012 |
|
DHIRENDRA KUMAR Vs. STATE OF C.G.
|
September 13, 2012 |
|
DHRUV KUMAR DUBEY Vs. STATE OF CHHATTISGARH
|
February 21, 2012 |
|
DHRUV LAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
August 24, 2012 |
|
DHUNIRAM KURRE Vs. RAMKUNWAR
|
March 1, 2012 |
|
DILA ALIAS AVATAR Vs. STATE OF M P (NOW C G)
|
September 12, 2012 |
|
DILBAG SINGH Vs. STATE OF CHHATTISGARH
|
February 3, 2012 |
|
DILIP KUMAR Vs. STATE OF CHHATTISGARH
|
November 29, 2012 |
|
DILIP KUMAR AGRAWAL Vs. RAM KUMAR CHAUHAN
|
March 16, 2012 |
|
DINESH JAISWAL Vs. STATE OF M.P. (NOW STATE OF CHHATTISGARH)
|
February 15, 2012 |
|
DINESH KUMAR Vs. STATE OF MADHYA PRADESH
|
January 9, 2012 |
|
DINESH KUMAR KANNOJE Vs. STATE OF MADHYA PRADESH
|
February 17, 2012 |
|
DINESH KUMAR RATHORE Vs. SWARNALATA RATHORE
|
June 20, 2012 |
|
DINESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
|
January 4, 2012 |
|
DINESHWAR POYA Vs. STATE OF CHHATTISGARH
|
February 27, 2012 |
|
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDING OFFICER LABOUR COURT RAJNANDGAON
|
August 27, 2012 |
|
DIVISIONAL RAILWAY MANAGER Vs. LEELA BAI
|
June 26, 2012 |
|
DOMENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
June 18, 2012 |
|
DR. ADITI JAIN AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
November 20, 2012 |
|
DR. BAL RAM SAHU Vs. STATE OF C.G.
|
May 8, 2012 |
|
DUKALU Vs. STATE OF M P
|
February 7, 2012 |
|
DUKALU CHANDRA Vs. STATE OF CHHATTISGARH
|
August 24, 2012 |
|
DUKHDAYIBAI Vs. MATIBAI
|
September 20, 2012 |
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DUKHDAYIBAI DEAD THROUGH LEGAL REPRESENTATIVES Vs. MATIBAI DEAD THROUGH LEGAL REPRESENTATIVES
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July 27, 2012 |
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DURGA PRASAD AND OTHERS Vs. STATE OF C.G.
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February 14, 2012 |
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DURPATI BAI Vs. STATE OF CHHATTISGARH
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May 4, 2012 |
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DWARIKA PRASAD AGRAWAL Vs. SATYANARAYAN
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August 3, 2012 |
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DWARIKA PRASAD AGRAWAL Vs. SATYANARAYAN
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August 2, 2012 |
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DWARIKA PRASAD KURMI Vs. MEENA BAI
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February 28, 2012 |
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DWARIKA RAM Vs. STATE OF CHHATTISGARH
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September 4, 2012 |
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DWARIKA RAM Vs. STATE OF CHHATTISGARH
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April 11, 2012 |
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FAGUWA Vs. DHANI RAM
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February 29, 2012 |
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FANESHWAR YADAV Vs. CHHATTISGARH STATE ELECTRICITY BOARD
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April 27, 2012 |
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FARIDA KHATUN Vs. VIKKI RAI
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May 8, 2012 |
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FIROZ MOHAMMED Vs. FULBASIA
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January 10, 2012 |
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FIRTU RAM Vs. STATE OF C.G.
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March 15, 2012 |
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G H SAGAR Vs. STATE OF CHHATTISGARH
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November 29, 2012 |
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G P SRIVAS Vs. STATE OF CHHATTISGARH
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June 24, 2012 |
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G S DEWANGAN Vs. STATE OF CG
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January 30, 2012 |
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G S DEWANGAN Vs. STATE OF CHHATTISGARH
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February 15, 2012 |
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G. S. KHATRI Vs. STATE OF CHHATTISGARH
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January 17, 2012 |
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GAIND SINGH Vs. STATE OF C.G.
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September 25, 2012 |
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GAJENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
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January 13, 2012 |
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GANESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
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January 9, 2012 |
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GANESHRAM SAHU Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
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February 7, 2012 |
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GANGA RAM GOND Vs. BHARAT LAL GOND
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August 22, 2012 |
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GANGABAI Vs. STATE OF M P
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February 3, 2012 |
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GANGARAM YADAV Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
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May 11, 2012 |
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GANGOTRI BAI Vs. BANSHILAL YADAV
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April 3, 2012 |
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GAUTAM CHATTERJI Vs. STATE OF M.P.
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September 17, 2012 |
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GEETA BARETH Vs. KESHAV PRASAD BARETH
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May 10, 2012 |
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GEETA S. GUPTA Vs. HIRA STEELS LTD.
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April 10, 2012 |
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GEETA SONI Vs. OMPRAKASH SONI
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April 19, 2012 |
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GEETANJALI KUJUR Vs. STATE OF CHHATTISGARH & OTHERS.
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June 28, 2012 |
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GHANSHYAM KOUSHIK Vs. STATE OF MADHYA PRADESH
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April 3, 2012 |
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GHANSHYAM RAMJEE SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
December 5, 2012 |
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GHASIYA SINGH Vs. STATE OF CHHATTISGARH
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May 4, 2012 |
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GIRIJA SHANKAR Vs. SHEELA DEVI
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June 12, 2012 |
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GOBARDHAN VISHWAKARMA @ G. VISHWKLARMA Vs. UNION OF INDIA
|
March 5, 2012 |
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GOPAL DAS VAISHNAV Vs. MANFAL SINGH VERMA
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October 11, 2012 |
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GOPAL SEN Vs. STATE OF MADHYA PRADESH
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August 25, 2012 |
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GORE LAL RAJPUT Vs. STATE OF CHHATTISGARH AND OTHERS
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January 30, 2012 |
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GOURAVE JHUNJHUNWALA Vs. COMMR. OF CUSTOMS & CENTRAL EXCISE
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December 11, 2012 |
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GOUS ALI BEG Vs. STATE OF CHHATTISGARH
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July 16, 2012 |
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GOVERDHAN Vs. STATE OF C.G. & OTHERS
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August 27, 2012 |
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GOVIND Vs. STATE OF CHHATTISGARH
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June 28, 2012 |
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GOVIND @ RAMDULARI Vs. STATE OF M.P
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July 3, 2012 |
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GOVIND BARVE Vs. STATE OF M P
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March 5, 2012 |
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GOVIND DEV AGARWAL Vs. SHER SINGH CHAUHAN AND OTHERS
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January 11, 2012 |
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GOVINDRAM DEWANGAN Vs. STATE OF CHHATTISGARH
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October 19, 2012 |
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GUDDU ALIAS LAXMINARAYAN Vs. STATE OF M P
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October 11, 2012 |
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GUDDU ALIAS SHIVRAM Vs. STATE OF MADHYA PRADESH
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June 28, 2012 |
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GUHARAM AND PRAKASH PATRE Vs. STATE OF CHHATTISGARH
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March 14, 2012 |
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GULAB CHAND Vs. MUNICIPAL CORPORATION BHILAI
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September 17, 2012 |
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GULAB CHAND JAIN Vs. SOUTH EASTERN COALFIELDS LTD
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April 12, 2012 |
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GUNARAM SHRIRAM SURYAVANSHI Vs. STATE OF MADHYA PRADESH
|
January 10, 2012 |
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GURPREET SINGH BABARA Vs. STATE OF C.G.
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January 23, 2012 |
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GYANIK RAM SAHU Vs. STATE OF CHHATTISH GARH
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October 17, 2012 |
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H L SRIVAS Vs. STATE OF CHHATTISGARH
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November 5, 2012 |
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HALDHAR PATEL Vs. P.S. THAKUR
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April 10, 2012 |
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HAR PRASAD MARAVI Vs. STATE OF M P
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October 19, 2012 |
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HARI SINGH RANA Vs. SHRI NARAIN SINGH AND OTHERS
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August 24, 2012 |
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HARIRAM CHAINAMAL Vs. STATE OF MADHYA PRADESH
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February 7, 2012 |
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HARISHCHANDRA Vs. STATE OF M.P. (NOW C.G.)
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August 22, 2012 |
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HARISHCHANDRA SAHU Vs. STATE OF C.G
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January 9, 2012 |
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HARPRASAD KEWAT Vs. STATE OF CHHATTISGARH
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July 4, 2012 |
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HASEENA BEE & ANOTHER Vs. SAMSEER MOHAMMED
|
January 10, 2012 |
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HEERA DEVI CHANDRA Vs. STATE OF MADHYA PRADESH
|
July 30, 2012 |
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HEERA RAM SATNAMI Vs. STATE OF CHHATTISGARH
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June 21, 2012 |
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HEMLAL ALIAS VIJAY KUMAR DEVANGAN Vs. STATE OF MADHYA PRADESH
|
April 2, 2012 |
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HEMLATA NAYAK Vs. GULAB RABBANI
|
November 6, 2012 |
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HEMLATA YADAV Vs. ROSHAN LAL NISHAD
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February 15, 2012 |
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HETRAM Vs. STATE OF CHHATTISGARH
|
February 17, 2012 |
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HIGH COURT OF C.G. AND ANOTHER Vs. AVANISH JYOTISHI AND OTHERS
|
March 20, 2012 |
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HINDUSTAN LEVER LTD Vs. STATE OF C G
|
May 7, 2012 |
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HINDUSTAN PETROLEUM CORP LTD Vs. MUNICIPAL CORPORATION RAIPUR
|
January 23, 2012 |
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HIRASAI (DEAD) & ORS. Vs. STATE OF M.P.
|
September 27, 2012 |
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HIRDAN SINGH Vs. STATE OF CHHATTISGARH
|
August 3, 2012 |
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HORILAL Vs. JUNGLU
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May 4, 2012 |
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HOSHIYAR KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
January 12, 2012 |
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HUKUM CHAND CHOUDHRY Vs. STATE OF CHHATTISGARH
|
April 13, 2012 |
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IFFCO TOKIO GENERAL INSURANCE CO LIMITED RAIPUR CG Vs. BHARATLAL
|
September 28, 2012 |
|
INCOME TAX OFFICER Vs. SANTOSH JAIN
|
January 17, 2012 |
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INCOME TAX OFFICER RAIPUR Vs. RAM NARAYAN AGRAWAL
|
May 10, 2012 |
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INDAL SINGH Vs. STATE OF C.G.
|
November 19, 2012 |
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INDRAJEET Vs. STATE OF M P NOW CHHATISHGARH
|
August 28, 2012 |
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INDRANI SAHU Vs. KAMLESH SINGH ALIAS KOMAL SINGH CHOUHAN
|
April 26, 2012 |
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INDUS SMELTERS LTD. Vs. UNION OF INDIA
|
September 27, 2012 |
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INDUSIND BANK LIMITED Vs. SONADHAR BAGHEL
|
August 22, 2012 |
|
ISHWAR Vs. STATE OF CHHATTISARH & 0RS
|
February 28, 2012 |
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ISHWAR CHAKRABORTY Vs. STATE OF CHHATTISGARH AND OTHERS
|
January 12, 2012 |
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ISHWAR LAL NETAM Vs. STATE OF CG
|
November 5, 2012 |
|
ISHWAR PRASAD Vs. KASHI PRASAD
|
February 26, 2012 |
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ISHWARLAL GADARIA Vs. STATE OF M.P.
|
May 7, 2012 |
|
ITWARI Vs. STATE OF CHHATTISGARH
|
April 9, 2012 |
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J. LAKRA Vs. STATE OF M.P.
|
January 18, 2012 |
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JADURAM Vs. STATE OF M.P
|
May 10, 2012 |
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JAGARNATH BUDHRAM Vs. NANDLAL PRASAD GUPTA
|
March 28, 2012 |
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JAGDISH PRASAD GUPTA Vs. STATE OF CHHATTISGARH
|
August 9, 2012 |
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JAGDISH PRASAD VERMA Vs. P.P. MISHRA
|
November 7, 2012 |
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JAGDISH SAHU Vs. STATE OF CHHATTISGARH THROUGH DEFENDANTS THE COLLECTOR DISTRICT DURG CG
|
October 30, 2012 |
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JAGESHWAR PRASAD BEHRA Vs. GHASIA RAM CHOUHAN
|
April 17, 2012 |
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JAGESHWARI SAHU Vs. BHAKOLI DAS MANIKPURI
|
January 17, 2012 |
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JAGO ALIAS PILU Vs. STATE OF CHHATTISH GARH
|
October 4, 2012 |
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JAI KUMAR AGRAWAL Vs. MUNICIPAL CORPORATION DURG
|
March 1, 2012 |
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JAI PRAKASH Vs. STATE OF C.G
|
March 12, 2012 |
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JALEEL AHMED Vs. AFZAL HUSSAIN
|
August 31, 2012 |
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JANPAD RAM Vs. STATE OF CHHATTISGHARH
|
September 19, 2012 |
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JAYANT KISHORE Vs. STATE OF CHHATTISGARH
|
January 30, 2012 |
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JAYASWAL NECO INDUSTRIES LTD Vs. STTE OF CHHATTISH GARH
|
July 25, 2012 |
|
JAYPRAKASH Vs. STATE OF CHHATTISGARH
|
February 1, 2012 |
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JEEVAN Vs. STATE OF M.P
|
February 22, 2012 |
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JEEVAN KERKETTA Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY
|
January 19, 2012 |
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JEEVAN LAL KURRE Vs. VINOD KUMAR KHELWAR & ORS.
|
September 10, 2012 |
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JHADURAM SAHU Vs. STATE OF CHHATTISGARH
|
December 11, 2012 |
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JHARKHAND ISPAT UDYOG PVT LTD Vs. MANIKDAS MANIKPURI
|
January 9, 2012 |
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JHUNIYA BAI Vs. ASHOK KUMAR
|
March 27, 2012 |
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JHUTEL RAM KAUSHIK Vs. STATE OF MADHYA PRADESH
|
April 4, 2012 |
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JINDAL STEEL AND POWER LIMITED Vs. COMMISSIONER OF CENTRAL ESCISE AND CUSTOMS
|
June 20, 2012 |
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JITENDRA KUMAR DURGE Vs. STATE OF CHHATTISGARH
|
February 2, 2012 |
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JITENDRA SINGH BAGGA Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPN. LTD.
|
November 1, 2012 |
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JOGI Vs. DIL KUWAR
|
January 25, 2012 |
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JOHAN PANNA Vs. STATE OF C.G.
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February 8, 2012 |
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JUMMAN Vs. STATE OF MADHYA PRADESH
|
August 22, 2012 |
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K V MOHAN RAO Vs. INDIAN OIL CORPORATION LIMITED
|
January 20, 2012 |
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KADTI RAMA Vs. STATE OF M.P.
|
August 29, 2012 |
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KALASRAM Vs. STATE OF C.G.
|
August 30, 2012 |
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KALAWATI KOTLA Vs. SHOKILAL
|
July 27, 2012 |
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KALESHWAR SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
February 9, 2012 |
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KALYAN BANJARE Vs. GONDA BAI
|
February 10, 2012 |
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KAMAL KUMAR Vs. JAWAHAR LAL PATEL
|
February 2, 2012 |
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KAMAL SINGH AND OTHERS Vs. STATE OF M.P.
|
June 26, 2012 |
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KAMLA BAI Vs. STATE OF CHHATTISGARH
|
July 10, 2012 |
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KAMLESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
June 18, 2012 |
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KAMLESH SAHU Vs. STATE OF CHHATTISGHARH
|
September 13, 2012 |
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KAMLESH URAON ALIAS BIRANSAI Vs. STATE OF CG
|
October 18, 2012 |
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KANKER ROADWAYS Vs. STATE OF CHHATTISGARH
|
November 5, 2012 |
|
KARMACHARI GRIH NIRMAN COOPERATIVE HOUSING SOCIETY LTD RAIPUR Vs. SAMANT CONSTRUCTION PVT LTD RAIPUR
|
January 27, 2012 |
|
KARNAIL SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
July 9, 2012 |
|
KARTIKRAM SHRIVAS Vs. PERSONAL MANGER SECL
|
March 1, 2012 |
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KAUSHAL KUMAR SINGH Vs. STATE OF C G
|
July 27, 2012 |
|
KAWASI DULA Vs. STATE OF M.P.
|
August 21, 2012 |
|
KAWASI GUDIYA Vs. STATE OF CHHATTISGARH
|
October 31, 2012 |
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KEDARNATH TIWARI Vs. RAJU SINGH THAKUR
|
May 2, 2012 |
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KEERTI KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
June 25, 2012 |
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KEJURAM YADAV Vs. STATE OF CHHATTISGARH
|
August 14, 2012 |
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KESHAV PRASAD PATEL Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 9, 2012 |
|
KETKI BAI Vs. LEELAWATI BAI
|
January 19, 2012 |
|
KHEM LAL SAHU Vs. GRAM PANCHAYAT BAHATARAI DISTRICT BILASPUR
|
February 17, 2012 |
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KHILESHWARI Vs. BHAKOLI DAS MANIKPURI
|
January 17, 2012 |
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KHOMANLAL Vs. STATE OF CHHATTISGARH
|
November 2, 2012 |
|
KHORBAHRA Vs. STATE OF M.P
|
August 22, 2012 |
|
KHORWA ALIAS MANGLU Vs. STATE OF M.P. (NOW C.G.)
|
March 28, 2012 |
|
KHOSWA Vs. STATE OF M P
|
March 28, 2012 |
|
KICHCHE JOGA Vs. LAKHMA KAWASI
|
September 20, 2012 |
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KIRAN CHOUDHARY Vs. STATE OF MP NOW STATE OF CG
|
September 20, 2012 |
|
KIRAN CHOUDHARY Vs. STATE OF MP NOW STATE OF CG
|
September 17, 2012 |
|
KISHORCHAND BHOI Vs. LEELA SAHU
|
April 4, 2012 |
|
KRISHNA BAI Vs. RAM KHILAWAN RATHORE
|
November 5, 2012 |
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KRISHNA IRON STRIPS AND TUBES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
May 19, 2012 |
|
KRISHNA IRON STRIPS AND TUBES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
March 19, 2012 |
|
KRISHNA KUMAR DHURI Vs. SANTOSHI BAI
|
May 8, 2012 |
|
KRISHNA KUMAR PARASTE Vs. STATE OF CHHATTISGHARH
|
October 9, 2012 |
|
KRISHNA MEHAR Vs. STATE OF CHHATTISGARH
|
January 23, 2012 |
|
KRISHNAPAL SINGH Vs. STATE OF MP
|
January 6, 2012 |
|
KU VIDHYA MISHRA Vs. GOVERNING BODY
|
August 3, 2012 |
|
KUBER GRIH NIRMAN CO-OPERATIVE SOCIETY LTD. Vs. RADHE SHYAM SHUKLA
|
January 17, 2012 |
|
KUBER SINGH Vs. ASSOCIATED INDUSTRIAL FURNACES PRIVATE LTD
|
March 23, 2012 |
|
KUMAIT RAM SHANDILYA Vs. STATE OF CHHATTISGARH
|
April 27, 2012 |
|
KUMAR BAN GOSWAMI Vs. STATE OF CHHATTISGARH
|
September 19, 2012 |
|
KUNTI BAI Vs. STATE OF CHHATTISGARH
|
April 13, 2012 |
|
KUNTI BAI Vs. MAHADEO VISHWAKARMA
|
April 9, 2012 |
|
KUSHAL CHOUHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
March 5, 2012 |
|
KUWAR SINGH Vs. STATE OF M.P
|
August 28, 2012 |
|
LACHHARAM Vs. STATE OF CHHATTISGARH
|
February 9, 2012 |
|
LAKHA BAI Vs. SITARAM DASERIYA
|
January 3, 2012 |
|
LAKHAN LAL Vs. STATE OF C.G.
|
June 22, 2012 |
|
LAKHAN LAL Vs. STATE OF C.G.
|
November 21, 2012 |
|
LAKHANLAL AND VISHNU PRASAD AND SAKHIRAM Vs. STATE OF M P NOW C G
|
March 13, 2012 |
|
LALA @ KRISHAN KUMAR Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
LALA PRASAD Vs. STATE OF M P
|
June 16, 2012 |
|
LALA PRASAD @ LOKESHWAR KESARWANI Vs. STATE OF M.P
|
June 18, 2012 |
|
LATA BAI Vs. DHANESH KUMAR SAHU
|
July 5, 2012 |
|
LAXMAN Vs. STATE OF C.G.
|
August 9, 2012 |
|
LAXMAN LALWANI Vs. STATE OF CHHATTISGARH
|
February 22, 2012 |
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LAXMI PRASAD Vs. STATE OF CHHATTISGARH
|
March 6, 2012 |
|
LAXMIDAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
October 3, 2012 |
|
LEELA BAI Vs. STATE OF M.P
|
November 9, 2012 |
|
LILARAM Vs. STATE OF M.P.
|
April 25, 2012 |
|
LIYAKAT KHAN Vs. STATE OF C.G.
|
August 14, 2012 |
|
LOCHAN Vs. STATE OF CHHATTISGARH
|
August 17, 2012 |
|
LUKESH ALIAS LOKESH Vs. STATE OF CHHATTISGARH
|
March 21, 2012 |
|
M K RAI Vs. STATE OF CHHATTISGARH
|
April 26, 2012 |
|
M L VERMA Vs. STATE OF CHHATTISGARH
|
February 16, 2012 |
|
M. L. SAHU Vs. STATE OF CHHATTISGARH
|
January 30, 2012 |
|
M/S B. HIMMATLAL AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 7, 2012 |
|
M/S BHILAI CASTINGS PVT LIMITED Vs. MAHATRIN BAI
|
July 18, 2012 |
|
M/S ORISSA CONCRETE & ALLIED INDUSTRIES LTD Vs. UNION OF INDIA
|
February 14, 2012 |
|
MAA MAHAMAYA INDUSTRIES LTD Vs. UNION OF INDIA
|
October 9, 2012 |
|
MACADUM MAKERS Vs. STATE OF CHHATTISGARH
|
March 23, 2012 |
|
MADAN DEWAGAON Vs. STATE OF CHHATISHGARH
|
August 29, 2012 |
|
MADAN SAHU Vs. STATE OF CHATTISH GARH
|
July 24, 2012 |
|
MADANLAL JAISWAL Vs. STATE OF CHHATTISGARH
|
October 8, 2012 |
|
MADHOW SAO Vs. RAMBHA DEVI
|
July 19, 2012 |
|
MAHAVEER @ BUDGA Vs. STATE OF CHHATTISGHAR
|
September 14, 2012 |
|
MAHENDRALAL SALUJA Vs. MUNICIPAL CORPORATION BILASPUR
|
April 2, 2012 |
|
MAHESH KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
January 9, 2012 |
|
MAHLURAM Vs. STATE OF CHHATTISGARH
|
March 19, 2012 |
|
MAMTA GOEL Vs. STATE OF CHHATTISGARH
|
September 11, 2012 |
|
MAMTA VAISHNAV Vs. GOVINDDAS VAISHNAV
|
January 17, 2012 |
|
MANBASIYA Vs. STATE OF MADHYA PRADESH
|
July 31, 2012 |
|
MANBODH Vs. STATE OIF C.G.
|
December 11, 2012 |
|
MANGALA Vs. DHURUWA
|
March 19, 2012 |
|
MANGLURAM Vs. STATE OF CHHATTISGARH
|
April 2, 2012 |
|
MANGRI BAI Vs. DHANI
|
February 13, 2012 |
|
MANGTIN Vs. RAHIBAI
|
January 24, 2012 |
|
MANHARAN LAL KAUSHIK Vs. SUBHASH GIRI
|
May 10, 2012 |
|
MANHARAN LAL TIWARI Vs. STATE OF CHHATTISGARH
|
January 30, 2012 |
|
MANMOHAN Vs. STATE OF M.P. (NOW C.G.)
|
August 16, 2012 |
|
MANNULAL Vs. JHADURAM
|
March 27, 2012 |
|
MANOJ AGRAWAL Vs. SURYABHAN SINGH
|
March 2, 2012 |
|
MANOJ AGRAWAL Vs. R R ENERGEY COMPANY LTD
|
March 14, 2012 |
|
MANOJ KUMAR MINJ Vs. STATE OF M.P.
|
November 22, 2012 |
|
MANOJ KUMAR MISHRA Vs. STATE OF CHHATTISGARH
|
December 6, 2012 |
|
MANOJ MODI Vs. STATE OF CHHATTISGARH
|
January 27, 2012 |
|
MANUWEL Vs. STATE M.P.
|
August 22, 2012 |
|
MATHURA PRASAD BAIGA Vs. STATE OF CHHATTISGARH
|
July 9, 2012 |
|
MATI RATRE Vs. STATE OF CHHATTISGARH
|
November 7, 2012 |
|
MAYARAM & ORS. Vs. STATE OF C.G.
|
October 18, 2012 |
|
MEERA UPADHYAY Vs. STATE OF MADHYA PRADESH
|
August 30, 2012 |
|
MENAKA SHEEL Vs. GOPAL SHEEL
|
April 17, 2012 |
|
MILAN KUMAR Vs. STATE OF CHHATTISGARH
|
December 5, 2012 |
|
MITHLESH SAHU Vs. STATE OF CHHATTISGARH
|
August 27, 2012 |
|
MOHAMMAD YUSUF RAJA Vs. AZIZ KHAN
|
January 13, 2012 |
|
MOHAMMED IKLAKH Vs. STATE OF C.G.
|
June 22, 2012 |
|
MOHAN DAS SONWANI Vs. STATE OF CHHATTISGARH
|
November 29, 2012 |
|
MOHANLAL VERMA Vs. STATE OF C.G.
|
April 13, 2012 |
|
MOHARDAS Vs. STATE OF MADHYA PRADESH
|
October 19, 2012 |
|
MOHARLAL SAHU Vs. STATE OF CHHATTISGARH
|
January 16, 2012 |
|
MOHD ISMAIL Vs. STATE OF MP NOW STATE OF CG
|
March 14, 2012 |
|
MOHD RAMZAN KHAN Vs. VIRENDRA SINGH
|
July 31, 2012 |
|
MOHD. SHAMIM Vs. STATE OF CHHATTISGARH
|
February 28, 2012 |
|
MOHD. YUSUF Vs. STATE OF CHHATTISGARH
|
July 30, 2012 |
|
MOOLCHAND KOTDIYA Vs. PARASCHAND VAIDYA
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March 1, 2012 |
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MOTIMBAI Vs. STATE OF C G
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February 15, 2012 |
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MP RATHOR Vs. STATE OF CHHATTISGARH
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April 24, 2012 |
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MSP STEEL & POWER LTD. Vs. UNION OF INDIA
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November 29, 2012 |
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MUKESH GUPTA AND OTHERS Vs. STATE OF MADHYA PRADESH
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February 23, 2012 |
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MUKESH KUMAR Vs. STATE OF CHHATTISGARH
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May 7, 2012 |
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MUKESH KUMAR @ MUKKU SATNAMI Vs. STATE OF M.P.
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July 3, 2012 |
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MUKESH KUMAR BAIDH Vs. STATE OF CHHATTISHGARH
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August 24, 2012 |
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MUKESH KUMAR SHRIVASTAV Vs. STATE OF CHHATTISGARH
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March 26, 2012 |
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MUMTAZ Vs. STATE OF M P
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March 1, 2012 |
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MUNSHI RAM Vs. STATE OF MADHYA PRADESH
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October 30, 2012 |
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MUSHAYRA BEGUM Vs. MUKESH TIWARI
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January 17, 2012 |
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NAGENDRA PRASAD MISHRA Vs. STATE OF M.P
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February 17, 2012 |
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NAJIBAN BEGAM Vs. UMESH YADAV
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June 21, 2012 |
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NAND RAM YADAV Vs. STATE OF C.G.
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September 27, 2012 |
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NANDAU @ VANSH BAHADUR Vs. STATE OF C.G.
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August 21, 2012 |
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NANKIDAU Vs. STATE OF MADHYA PRADESH
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May 11, 2012 |
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NANKIDAU ALIAS NANDIRAM Vs. STATE OF M.P
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May 11, 2012 |
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NARENDRA GOEL Vs. ALOK FERRO ALLOYS LIMITED
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April 3, 2012 |
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NARENDRA KOSARE Vs. KUNDAN LAL BAIRWA
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February 8, 2012 |
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NARESH KUMAR SATNAMI Vs. STATE OF CHHATTISGARH
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February 22, 2012 |
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NARSINGRAM Vs. STATE OF C G
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September 25, 2012 |
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NASIR KHAN Vs. STATE OF CHHATTISGARH
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December 4, 2012 |
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NATIONAL INSURANCE COMPANY LTD. Vs. KALPANADAS AND OTHERS
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April 17, 2012 |
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NATTHULAL JAISWAL Vs. STATE OF CHHATTISGARH
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July 10, 2012 |
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NAVLAL DADSENA Vs. BRIJESH CHANDRA MISHRA
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November 9, 2012 |
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NEELAM KAUSHAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
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September 5, 2012 |
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NEELAVATI Vs. DHAN SINGH
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June 20, 2012 |
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NETRAM SAHU Vs. STATE OF CHHATTISGARH
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June 27, 2012 |
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NEW INDIA INSURANCE CO LTD Vs. PRAHLAD SAHU
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January 3, 2012 |
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NIDHI KESHARWANI Vs. STATE OF CHHATTISGARH
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April 23, 2012 |
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NILIMA NAVEEN DOLE Vs. UNION OF INDIA
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September 6, 2012 |
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NIMESH SHUKLA Vs. VIKAS KUMAR
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April 2, 2012 |
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NIMESH SHUKLA Vs. VIKAS KUMAR
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March 20, 2012 |
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NIRANJAN Vs. STATE OF CHHATTISGARH
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July 20, 2012 |
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NIRMALA AGRAWAL Vs. STATE OF CHHATTISGARH
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March 21, 2012 |
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NIRMALA SARTHI & ORS Vs. JEETRAM YADAV ORS
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May 7, 2012 |
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NIWAS DAS Vs. STATE OF CHHATTISGARH
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August 31, 2012 |
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NOVA IRON AND STEEL LIMITED Vs. STATE
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September 18, 2012 |
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O P VERMA Vs. STATE OF CHHATTISGARH
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February 22, 2012 |
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O S VASUKUTTAN Vs. INDUSTRIAL COURT CHHATTISGARH
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March 1, 2012 |
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O.K. RAJAGOPALAN Vs. O.K. RAJAGOPALAN
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June 22, 2012 |
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OM PRAKASH ALIAS OM SONI Vs. STATE OF C G
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April 26, 2012 |
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OM PRAKASH DEWANGAN Vs. PATIRAM SAHU
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February 7, 2012 |
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OMENDRA SHAH KUNJAM Vs. STATE OF CHHATTISGARH
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February 21, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. BEDI BAI
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January 25, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. RAMBARAN
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February 7, 2012 |
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ORIENTAL INSURANCE CO LTD Vs. UTTARA DEVI
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March 27, 2012 |
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ORIENTAL INSURANCE CO. LTD Vs. BHURI BAI
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January 24, 2012 |
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ORIENTAL INSURANCE CO. LTD. Vs. ROSE MERY DAAN
|
September 3, 2012 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. DAMARU GOND
|
July 9, 2012 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMKHILAWAN DHRUV
|
July 17, 2012 |
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ORIENTIAL INSURANCE COMPANY LTD Vs. PARMNAND
|
March 14, 2012 |
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P. S. CHOUHAN, ADVOCATE Vs. DR. JITENDRA KANSARI
|
July 13, 2012 |
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PADMA Vs. PRABHAT BAJPAYEE
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February 16, 2012 |
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PADMANI SAHU & ORS Vs. UMARDEEN JAMALUDDIN MUSALMAN AND OTHERS
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May 7, 2012 |
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PADMAWATI Vs. RAGHU PRASAD AGRAWAL
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November 7, 2012 |
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PADMUKHO KASER Vs. STATE OF MADHYA PRADESH
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July 5, 2012 |
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PADMUKHO KASER AND TWO OTHERS Vs. STATE OF M.P
|
July 5, 2012 |
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PAL SINGH CHAWLA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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September 17, 2012 |
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PANCHRAM Vs. STATE OF M.P
|
May 9, 2012 |
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PANCHRAM @ PANCHPAM Vs. STATE OF CHHATTISGARH
|
July 9, 2012 |
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PANNALAL MOURYA Vs. STATE OF CHHATTISGARH
|
May 7, 2012 |
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PARAS VANASPATI PVT LTD Vs. MANORAMA INDUSTRIES PRIVATE LIMITED
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August 9, 2012 |
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PARASMANI KASHYAP Vs. STATE OF C.G.
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January 3, 2012 |
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PARDESHI PAHARIYA Vs. STATE OF CHHATTISGARH
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April 27, 2012 |
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PARMENDRA MALHOTRA Vs. JYOTI MALHOTRA
|
January 18, 2012 |
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PARSU Vs. STATE OF C G
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October 15, 2012 |
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PARVATI DEWANGAN & ORS Vs. BENIRAM, SHIVCHARAN & ORS
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April 18, 2012 |
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PAWAN KUMAR AGRAWAL Vs. GOVT OF CHHATTISGARH
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May 2, 2012 |
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PAWAN KUMAR ALIAS BABLA Vs. STATE OF M P (NOW C G)
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August 22, 2012 |
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PAWAN KUMAR KASHYAP Vs. RUKHMANI KASHYAP
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April 20, 2012 |
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PAWAN KUMAR NAVLANI Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
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April 26, 2012 |
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PAYAL TRAVELS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 23, 2012 |
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PEER MOHAMMAD KHAN Vs. STATE OF C.G
|
March 21, 2012 |
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PHAGU RAM Vs. STATE OF CHHATTISGARH
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June 22, 2012 |
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PHOOLCHAND Vs. STATE OF C.G.
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December 6, 2012 |
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PHULAN BAI Vs. MOHAMMAD GULAB
|
September 12, 2012 |
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PITAMBAR DAS MANIKPURI Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
April 25, 2012 |
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POLISETTI NAGESHWAR RAO Vs. PREETAM SINGH
|
January 4, 2012 |
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POOJA CHAMECHA Vs. MANCHIT RAO BHASKER
|
June 26, 2012 |
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POYAMI BIJJU Vs. STATE OF C.G.
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June 29, 2012 |
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PRABANDHAK, SHRI KALYAN SEVA ASHRAM TRUST Vs. LAKSHMI BAI
|
April 23, 2012 |
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PRABHA CHOUBEY Vs. DEVI PRASAD
|
August 3, 2012 |
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PRABHAT BELA MARKAM Vs. INDIAN OIL CORPORATION LTD
|
September 26, 2012 |
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PRABHAT KUMAR SINHA Vs. L.I.C. OF INDIA
|
October 4, 2012 |
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PRADEEP KASHYAP Vs. STATE OF CHHATTISGARH
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October 5, 2012 |
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PRADEEP KUMAR AGARWAL Vs. BHILAI CEMENT COMPANY P LTD
|
July 31, 2012 |
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PRADEEP SHENDE Vs. STATE OF C.G.
|
November 21, 2012 |
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PRAHLAD RAO & OTHERS AND RAVINDRA RAO BHONSLE Vs. STATE OF MADHYA PRADESH
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January 25, 2012 |
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PRAKASH CHAND JAIN Vs. NARENDRA KUMAR
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June 29, 2012 |
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PRAKASH CHANDRA AGRAWAL Vs. STATE OF CHHATTISGARH
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November 23, 2012 |
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PRAKASH INDUSTRIES LIMITED CHAMPA Vs. UNION OF INDIA
|
February 13, 2012 |
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PRAKASH PARAKH Vs. MAHESH KUMAR JAIN
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April 30, 2012 |
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PRAMOD KUMAR PHILIPS Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
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April 16, 2012 |
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PRAMODANI MISHRA Vs. STATE OF CHHATTISGARH
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July 4, 2012 |
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PRASHANT Vs. ASTHA INNOVATION PRIVATE LIMITED
|
May 8, 2012 |
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PRAVEEN KUMAR PURSETH Vs. STATE OF CHHATTISGARH
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July 2, 2012 |
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PREM LAL Vs. STATE OF MADHYA PRADESH
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October 1, 2012 |
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PREM SINGH Vs. DERIHA
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August 16, 2012 |
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PREMANUS LAKDA Vs. STATE OF M P
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November 5, 2012 |
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PREMLAL Vs. STATE OF C G
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October 19, 2012 |
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PRITAM Vs. STATE OF M P
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November 30, 2012 |
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PUNIA BAI Vs. STATE OF C.G
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November 7, 2012 |
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PUNITRAM Vs. STATE OF CHHATTISGARH
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June 15, 2012 |
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PUNNI BAI KANOJE Vs. STATE OF CHHATTISGARH
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March 23, 2012 |
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PUSHPA BAI & ORS Vs. ISHWARI KUMAR & ORS
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May 1, 2012 |
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PUSHPALATA VERMA Vs. SANJAY KUMAR RAJWADE
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February 6, 2012 |
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PUSPLATA DAS Vs. KARTIK RAUT
|
July 4, 2012 |
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R B SINGH Vs. UNION OF INDIA
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April 13, 2012 |
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R K TRANSPORT KORBA Vs. STATE OF CHHATTISGARH
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February 16, 2012 |
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R L SAHU Vs. MOH TAHIR SHEKH
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March 30, 2012 |
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R MUKHOPADHYAY Vs. COAL INDIA LTD
|
March 13, 2012 |
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R R DHRUW Vs. UNION OF INDIA
|
June 19, 2012 |
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R S BAJWA & COMPANY AND ORS Vs. AMOLAK SINGH BHATIA AND ORS
|
April 23, 2012 |
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R SREEKANTAN NAIR Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD
|
April 13, 2012 |
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R.S. BAJWA & CO. Vs. STATE OF C.G.
|
September 20, 2012 |
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RADHA BAI Vs. DAUWARAM YADAV
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February 1, 2012 |
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RADHABAI DIED AND DELETED Vs. PHULKUNWA BAI
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February 16, 2012 |
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RADHESHYAM Vs. STATE OF C.G.
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September 4, 2012 |
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RADHESHYAM YADAV Vs. RADHESHYAM YADAV
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April 9, 2012 |
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RAHUL SAHU Vs. PT RAVISHANKAR UNIVERSITY
|
February 27, 2012 |
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RAHUL SOOR Vs. KIRTI SOOR
|
May 3, 2012 |
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RAJ KUMAR BAJAJ Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
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RAJ SONWANI Vs. STATE
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October 30, 2012 |
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RAJASTHAN PATRIKA PVT. LTD. Vs. SPEAKER CHHATTISGARH LEGISLATIVE ASSEMBLY
|
October 30, 2012 |
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RAJEEV GUPTA Vs. STATE OF MP
|
January 2, 2012 |
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RAJEEV KUMAR JAISAWAL Vs. STATE OF CHHATTISGARH
|
January 30, 2012 |
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RAJENDRA PATEL Vs. STATE OF CHHATTISGARH
|
July 30, 2012 |
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RAJENDRA PRASAD @ RAJBO Vs. STATE OF C.G.
|
May 2, 2012 |
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RAJESH KUMAR Vs. STATE OF CHHATTISH GARH
|
October 8, 2012 |
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RAJESH LIVINGSTONE Vs. STATE OF CHHATTISGARH
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March 21, 2012 |
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RAJKUMAR Vs. STATE OF CHHATTISGARH
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February 22, 2012 |
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RAJKUMAR KURRE Vs. STATE OF CHHATTISGARH
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July 17, 2012 |
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RAJKUMAR KURRE Vs. STATE OF CHHATTISGARH
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July 7, 2012 |
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RAJKUMAR SONI Vs. STATE OF CHHATTISGARH
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April 23, 2012 |
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RAJNATH ALIAS RAAJNATH Vs. STATE OF MADHYA PRADESH
|
October 9, 2012 |
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RAKESH SINGH Vs. STATE OF CHHATTISGARH
|
July 13, 2012 |
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RAM ACHARAJ TIWARI Vs. VIJAY KUMAR
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May 1, 2012 |
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RAM BHAROS CHHAPARIYA Vs. NEETA DEVI
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June 25, 2012 |
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RAM GOPAL AGRAWAL Vs. UNION OF INDIA & ANR.
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October 9, 2012 |
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RAM JEEVAN YADAV Vs. STATE OF CHHATTISGARH
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November 29, 2012 |
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RAM KUMAR Vs. STATE OF CHHATTISGARH
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July 17, 2012 |
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RAM KUMAR CHAUDHARY Vs. STATE OF CHHATTISGARH
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April 23, 2012 |
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RAM KUMAR CHOUBEY Vs. STATE OF CHHATTISGARH
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March 26, 2012 |
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RAM LAL Vs. STATE OF CHHATTISGARH
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June 14, 2012 |
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RAM NIWAS Vs. STATE OF CHHATTISGARH
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April 19, 2012 |
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RAM PRASAD Vs. STATE OF MADHYA PRADESH
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June 14, 2012 |
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RAM PRASAD Vs. STATE OF CG THROUGH SHO PS KAWARDHA DISTRICT RAJNANDGAON CG
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February 17, 2012 |
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RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS.
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July 18, 2012 |
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RAM SEWAK Vs. STATE OD MP
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September 6, 2012 |
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RAM YADAV Vs. STATE OF CHHATTISGHARH
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September 6, 2012 |
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RAMA MISHRA Vs. JITENDRA KUMAR
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April 9, 2012 |
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RAMADHAR BHASKAR Vs. STATE OF MADHYA PRADESH
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April 12, 2012 |
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RAMAIYA Vs. STATE OF MADHYA PRADESH
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February 27, 2012 |
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RAMANAND SAHU Vs. STATE OF CHHATTISGARH
|
July 16, 2012 |
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RAMAYAN Vs. STATE OF M P
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January 17, 2012 |
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RAMBAHORAM Vs. STATE OF CHHATTISGARH
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July 3, 2012 |
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RAMBHAROSE URVASA Vs. BHARAT REFRACTORIES LTD
|
February 22, 2012 |
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RAMBHAROSH @ KONDA Vs. STATE OF M.P. (NOW C.G.)
|
August 22, 2012 |
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RAMESH PRASAD AHIRWAR Vs. STATE OF M P NOW CHHATISH GARH
|
August 29, 2012 |
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RAMESH SURANA Vs. STATE OF CHHATTISGARH
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April 16, 2012 |
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RAMESHWAR Vs. STATE OF C.G.
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September 7, 2012 |
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RAMESHWARI YADAV Vs. ROHIT KUMAR
|
January 11, 2012 |
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RAMJI CHOUHAN Vs. STATE OF MADHYA PRADESH (NOW THE STATE OF CHHATTISGARH)
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April 24, 2012 |
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RAMKUMAR PRAJAPATI Vs. STATE OF C.G
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November 6, 2012 |
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RAMKUMAR SAHU Vs. RAJENDRA PRASAD
|
January 25, 2012 |
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RAMNANDAN Vs. STATE OF M P
|
January 10, 2012 |
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RAMNATH Vs. STATE OF CHHATTISGARH
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March 30, 2012 |
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RAMNATH Vs. STATE OF CHHATTISGARH
|
March 27, 2012 |
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RAMNATH ALIAS BHAIRA Vs. STATE OF CHHATTISGARH
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August 21, 2012 |
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RAMPYARE Vs. STATE OF CHHATTISGARH
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June 19, 2012 |
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RAMSANEHI Vs. SHRI KRISHNA SAHU
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August 22, 2012 |
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RAMSUKH NARAYAN KASHYAP Vs. STATE OF CHHATTISGARH
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March 26, 2012 |
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RAMU LAL DEWANGAN Vs. STATE OF CHHATTISGARH
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July 19, 2012 |
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RANG LAL Vs. STATE OF CHHATTISGARH
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November 19, 2012 |
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RANJANA KAMBLE Vs. RANJANA ALIAS VIMALTAI
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April 17, 2012 |
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RANJEET @ AJAYDAS Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
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August 21, 2012 |
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RANJEET SINGH BINDRA Vs. RAJESH TIKRIHA
|
February 6, 2012 |
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RATAN KUMAR JAIN Vs. STATE OF M P
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December 5, 2012 |
|
RATAN KUMAR JAIN Vs. STATE OF M P
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July 4, 2012 |
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RATAN KUMAR JAIN Vs. STATE OF M P
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September 6, 2012 |
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RATAN SINGH KANWAR Vs. STATE OF CHHATTISGARH
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August 30, 2012 |
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RATKO BESAHU RAM Vs. BHAJAN RAM
|
February 8, 2012 |
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RATNESH DEV SHARMAN Vs. CIPLA LIMITED
|
September 24, 2012 |
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RAVI KUMAR MEHAR Vs. CHHATTISGARH STATE ELECTION COMMISSION
|
November 6, 2012 |
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RAVINDRA TIWARI Vs. STATE OF CHHATTISGARH
|
February 3, 2012 |
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RAVISHANKAR SHUKLA UNIVERSITY Vs. SUMIT KUMAR SONI
|
March 1, 2012 |
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RAVISHANKER GABEL Vs. STATE OF CHHATTISGARH
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July 16, 2012 |
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REETU BHADHA Vs. HIRA KUNWAR
|
March 15, 2012 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. DERHIN BAI
|
March 12, 2012 |
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REKHA ALIAS KAVITA Vs. STATE OF M.P
|
July 3, 2012 |
|
REKHA SINGH Vs. VARENDRANATH MUKHERJEE
|
March 19, 2012 |
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RESHAM LAL ALIAS BADRI PRASAD PATEL Vs. MANU
|
January 13, 2012 |
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REWA RAM SAHU Vs. STATE OF CHHATTISGARH
|
August 21, 2012 |
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RISHI KUMAR SHARMA Vs. STATE OF CHHATTISGARH
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June 15, 2012 |
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ROHIT KUMAR Vs. STATE OF C.G.
|
November 23, 2012 |
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ROHIT KUMAR Vs. STATE OF C.G.
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October 31, 2012 |
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ROOPKALA CLOTH CENTRE Vs. HALAI MEMON JAMAT
|
April 25, 2012 |
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ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE COMPANY LIMITED Vs. REGISTRAR HIGH COURT OF CHHATTISGARH
|
January 16, 2012 |
|
RUKHMANI DEWANGAN Vs. ARVIND KUMAR PATEL
|
January 6, 2012 |
|
RUKMAN BAI Vs. SUKHMAN BAI
|
July 27, 2012 |
|
RUNGTA COLLEGE OF ENGINEERING AND TECHNOLOGY BHILAI Vs. STATE OF CHHATTISGARH
|
August 6, 2012 |
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RUPENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
June 14, 2012 |
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S K CHATURVEDI Vs. STATE OF CHHATTISGARH
|
February 22, 2012 |
|
S K INDUSTRIES Vs. STATE OF CHHATTISGARH
|
June 11, 2012 |
|
S K S ISPAT & POWER LTD Vs. COMMISSIONER CUSTOMS & EXCISE
|
September 26, 2012 |
|
S K S ISPAT AND POWER LIMITED Vs. SOUTH EASTERN COALFIELDS LTD
|
January 19, 2012 |
|
S K SONI Vs. STATE OF CHHATTISGARH
|
December 3, 2012 |
|
S KUMARS ASSOCIATES AKM JV Vs. SOUTH EASTERN COALFIELDS LTD
|
November 7, 2012 |
|
S L WARKARE Vs. STATE OF CHHATISGARH
|
May 10, 2012 |
|
S R BAGHEL Vs. STATE OF MP
|
September 20, 2012 |
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S. K. CHANDER AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 3, 2012 |
|
SACHIN KUMAR SINGH Vs. AKHILESH KUMAR SONI
|
May 8, 2012 |
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SAGAR ASHOK KAMBLE Vs. STATE OF C.G.
|
July 24, 2012 |
|
SAGAR KUMAR SEN Vs. STATE OF CHHATTISGARH
|
June 27, 2012 |
|
SAGNI BAI Vs. STATE OF MP
|
January 9, 2012 |
|
SAHADEV AND ANOTHER Vs. STATE OF CHHATTISGARH
|
March 6, 2012 |
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SAHASRAM JANGDE AND OTHERS Vs. STATE OF C.G. AND OTHERS
|
August 3, 2012 |
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SAHODRA BAI Vs. GAJENDRA SINGH
|
July 13, 2012 |
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SALIKRAM Vs. STATE OF M P
|
February 15, 2012 |
|
SALMA BEGUM Vs. AAMNA BEE
|
January 4, 2012 |
|
SALMA HUSSAIN Vs. AYUB HUSSAIN
|
April 10, 2012 |
|
SAMAILAL Vs. STATE OF MADHYA PRADESH
|
October 3, 2012 |
|
SAMELAL Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
|
March 5, 2012 |
|
SAMUEL BADA Vs. STATE OF M P
|
November 1, 2012 |
|
SANDEEP RAI Vs. STATE OF CHHATTISGARH
|
May 10, 2012 |
|
SANDEEP SHUKLA Vs. STATE OF CHHATTISGARH
|
July 12, 2012 |
|
SANDEEP VERMA Vs. STATE OF C G
|
December 11, 2012 |
|
SANJAY JAIN Vs. STATE OF MADHYA PRADESH
|
October 30, 2012 |
|
SANJAY RATHORE Vs. STATE OF CHHATTISGARH
|
June 28, 2012 |
|
SANT ALIAS SANTRAM Vs. STATE OF M.P.
|
October 18, 2012 |
|
SANTOSH KUMAR BAIGA Vs. STATE OF CHHATTISGARH
|
April 23, 2012 |
|
SANTOSH KUMAR MITTAL & ANR. Vs. STATE OF C.G. & ORS.
|
March 12, 2012 |
|
SANTOSH KUMAR NISHAD Vs. STATE OF MADHYA PRADESH
|
March 22, 2012 |
|
SANTOSH KUMAR UPADHYAY Vs. STATE OF CHHATTISGARH
|
April 23, 2012 |
|
SANTOSH SAHU Vs. STATE OF C G
|
October 30, 2012 |
|
SANTOSH SAHU Vs. STATE OF CHHATTISGARH
|
October 31, 2012 |
|
SANTOSH SINGH @ BALLU Vs. STATE OF C.G.
|
October 17, 2012 |
|
SANTYOSH KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
|
April 23, 2012 |
|
SAPNA JAISWAL Vs. STATE OF CHHATTISGARH
|
March 26, 2012 |
|
SAROJ @ VINITA Vs. SANTOSH KU. AGRAWAL
|
March 21, 2012 |
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SARSWATI YADAV Vs. TIKARAM VERMA
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May 9, 2012 |
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SASANKAN Vs. STATE OF CHHATTISGARH
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January 23, 2012 |
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SATRUGHNA Vs. STATE OF MADHYA PRADESH
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July 26, 2012 |
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SATYA PRAKASH DHINGRA Vs. MUNICIPAL CORPORATION BILASPUR
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February 16, 2012 |
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SATYAJEET NATH Vs. RATNA NATH
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January 31, 2012 |
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SATYANARAYAN MISHRA Vs. STATE OF CHHATTISGARH
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June 15, 2012 |
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SAVITA BAI Vs. GOVIND DHIMAR
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October 17, 2012 |
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SAVITRI DEVI AND ORS Vs. SANJAY SHARMA AND ANR
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January 2, 2012 |
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SEEMA PANDEY Vs. VIJAY PANDEY
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February 14, 2012 |
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SEEMA TRIPATHI Vs. STATE OF CHHATTISGARH
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July 4, 2012 |
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SETHO PRASAD GUPTA Vs. STATE OF CHHATTISGARH
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September 14, 2012 |
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SETRAM Vs. STATE OF M.P
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July 4, 2012 |
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SHADANI BUILDERS Vs. BEGRAJ AGRAWAL
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June 11, 2012 |
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SHAHID ALI Vs. STATE OF C.G.
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August 8, 2012 |
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SHAHNAJ KHATUN Vs. SULEMAN
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July 13, 2012 |
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SHAILENDRA SINGH Vs. NITENDRA KUMAR
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October 1, 2012 |
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SHAILJA DWIVEDI Vs. FIRM KIRITKUMAR CHUNNILAL
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August 3, 2012 |
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SHAKUNTLA RAO Vs. STATE OF M P
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August 3, 2012 |
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SHALLOO ALIAS AVLESH KUMAR Vs. STATE OF MADHYA PRADESH
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August 1, 2012 |
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SHAMBHOO SINGH Vs. STATE OF M.P
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June 20, 2012 |
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SHAMIM BANO Vs. ASRAF KHAN
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March 1, 2012 |
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SHANKAR GUPTA Vs. DHARAMDAS GUPTA
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April 30, 2012 |
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SHANKAR ISRANI Vs. AMARJEET KAUR
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July 31, 2012 |
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SHANKAR LAL GAJENDRA Vs. BHUPENDRA GAJENDRA
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January 5, 2012 |
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SHANKAR SINDHI Vs. STATE OF MADHYA PRADESH
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February 7, 2012 |
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SHANTI DEVI JATAV AND OTHERS Vs. UTTAM CONSTRUCTION COMPANY AND OTHERS
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November 22, 2012 |
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SHARAD GANVEER @ DHAN DHAN Vs. STATE OF CHHATTISGARH
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May 10, 2012 |
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SHASHANK JAISWAL Vs. NEELAM JAISWAL
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March 14, 2012 |
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SHASHANK SHEKHAR SONI Vs. REGISTRAR, HON’BLE HIGH COURT OF CHHATTISGARH
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October 19, 2012 |
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SHATRUGHAN Vs. STATE OF MADHYA PRADESH
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July 6, 2012 |
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SHATRUGHAN YADAV Vs. STATE OF CHHATTISGARH
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July 18, 2012 |
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SHATRUHAN SAHU Vs. STATE OF CHHATTISGARH
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February 28, 2012 |
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SHEELA WAKANKER Vs. MEENA KUMARI SHARMA
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January 19, 2012 |
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SHEETAL KUMAR PAWAR Vs. CHIEF INFORMATION COMMISSIONER
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February 16, 2012 |
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SHEIKH BABOO Vs. MADANLAL JAISWAL
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April 10, 2012 |
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SHEIKH WAHID Vs. STATE OF CHHATTISGARH
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April 16, 2012 |
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SHEIKH WAHID Vs. STATE OF CHHATTISGARH
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May 11, 2012 |
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SHESNATH Vs. STATE OF C.G.
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December 13, 2012 |
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SHIFA NATH Vs. STATE OF CHHATTISGARH
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April 11, 2012 |
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SHILPA SINGH RAJPUT Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY
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November 29, 2012 |
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SHIV KUMAR Vs. STATE OF CHHATTISGARH
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March 6, 2012 |
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SHIV KUMAR ALIAS KUSHWA AND OTHERS Vs. STATE OF CHHATTISGARH
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May 7, 2012 |
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SHIV SINGH Vs. STATE OF CHHATTISGARH
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February 7, 2012 |
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SHIVA ALIAS SHIV PRASAD Vs. STATE OF M P
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November 1, 2012 |
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SHIVA ENTERPRISES Vs. NTPC SAIL POWER CO PVT LTD
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June 11, 2012 |
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SHIVCHARAN ALIAS JARHA Vs. STATE OF MADHYA PRADESH
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June 21, 2012 |
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SHIVNARAYAN Vs. STATE OF CHHATTISGARH
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February 17, 2012 |
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SHRADDHA AKASH SHRIVASTAV Vs. STATE OF CHHATTISGARH
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August 30, 2012 |
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SHREE CONSTRUCTION Vs. STATE OF CHHATTISGARH
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April 10, 2012 |
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SHREEJIKRUPA PROJECT LTD Vs. STATE OF CHHATTISGARH
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April 12, 2012 |
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SHRENIK RAJA ROADWAYS TRANSPORT CONTRACTOR AND COMMISSION AGENT Vs. FOOD CORPORATION OF INDIA
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March 19, 2012 |
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SHRI VIVEK GOENKA Vs. STATE OF CHHATTISGARH
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March 21, 2012 |
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SHRI-MAN BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD Vs. VISHESHWAR MISHRA
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February 1, 2012 |
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SHRIKRISHNA PANDEY Vs. CHHATTISGARH VIDHAN SABHA
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April 12, 2012 |
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SHRINKHLA SINGH Vs. STATE OF CHHATTISGARH
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March 27, 2012 |
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SHUBHAM TEJWANI Vs. STATE OF CHHATTISGARH
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October 5, 2012 |
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SHYAM LAL DEWANGAN Vs. STATE OF CHHATTISGARH
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August 24, 2012 |
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SHYAM LAL ROY Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
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July 4, 2012 |
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SHYAM SUNDER TANDON Vs. STATE OF CHHATTISGARH
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April 23, 2012 |
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SIDDH GOPAL NAREDI Vs. STATE OF CHHATTISGARH
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December 1, 2012 |
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SITARAM Vs. STATE OF MADHYA PRADESH
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August 1, 2012 |
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SITARAM Vs. STATE OF CHHATTISGHARH
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September 25, 2012 |
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SITARAM MOHABIA Vs. PARAMANAND PAINTER
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August 14, 2012 |
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SKS ISPAT LTD. Vs. UNION OF INDIA
|
December 12, 2012 |
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SMT. CHANDRALATA RAI Vs. STATE OF CHHATTISGARH & OTHERS.
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June 25, 2012 |
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SMT. GUNJA DEVI DUBEY & ORS. Vs. RASAL SINGH & ORS.
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September 6, 2012 |
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SMT. NILIMA NAVEEN DOLE Vs. UNION OF INDIA. & ORS.
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February 22, 2012 |
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SMT. PREMLATA DEVALIA AND OTHERS Vs. LIC OF INDIA AND ANOTHER
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February 1, 2012 |
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SMT. RENUKA KAHAR Vs. SUKHDEV CHAND AND OTHER
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March 14, 2012 |
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SMT. SUDHA CHOUBEY Vs. STATE OF M.P. (NOW C.G.)
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October 9, 2012 |
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SMT. SUMAN SINGROUL Vs. STATE OF CHHATTISGARH & ORS.
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June 22, 2012 |
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SOMNATH Vs. STATE OF M P
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January 2, 2012 |
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SONA RAKSHEL Vs. VINOD KUMAR NAYAK
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February 28, 2012 |
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SONIKA PANDEY Vs. STATE OF CHHATTISGARH
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September 28, 2012 |
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SONKU RAM Vs. RAJENDRA KUMAR
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February 17, 2012 |
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SONMATI Vs. LACHHMAN
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August 13, 2012 |
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SONSAI AND BEER SINGH GOND Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
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March 5, 2012 |
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SONU ALIAS SATENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
March 5, 2012 |
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SOP SINGH Vs. STATE OF C.G.
|
January 10, 2012 |
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STATE BANK OF INDIA BRANCH OFFICE FAFADIH RAIPUR Vs. MEGHRAJ CONTRACTOR
|
April 3, 2012 |
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STATE OF C G Vs. MANOJ KUMAR
|
November 21, 2012 |
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STATE OF C G Vs. DIPAK KUMAR
|
November 7, 2012 |
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STATE OF C.G. Vs. RAJESH SINGH @ RAJU @ RAJEEV PARIHAR
|
March 28, 2012 |
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STATE OF CG Vs. AVANISH JYOTISHI
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March 20, 2012 |
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STATE OF CHHATTISGARH Vs. U R SINGH
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June 18, 2012 |
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STATE OF CHHATTISGARH Vs. BABU ABRAHAM
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July 16, 2012 |
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STATE OF CHHATTISGARH Vs. MURLIDHAR AGRAWAL
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June 15, 2012 |
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STATE OF CHHATTISGARH Vs. RAM BHAROS RAJWADE
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July 4, 2012 |
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STATE OF CHHATTISGARH Vs. OMKAR PRASAD
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February 3, 2012 |
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STATE OF CHHATTISGARH Vs. SHRIKISHAN AGRAWAL
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January 31, 2012 |
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STATE OF CHHATTISGARH Vs. RAMLAL YADAV
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February 29, 2012 |
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STATE OF CHHATTISGARH Vs. TULESHWAR SINHA
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January 11, 2012 |
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STATE OF CHHATTISGARH Vs. JONHU AND OTHERS
|
January 12, 2012 |
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STATE OF M P Vs. PARMESHWAR NAI
|
October 31, 2012 |
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STATE OF M P NOW CG Vs. DILIP KUMAR DUBEY
|
June 13, 2012 |
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STATE OF MADHYA PRADESH Vs. S K RASTOGI
|
October 16, 2012 |
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STATE OF MADHYA PRADESH Vs. SURESH SINGH
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October 31, 2012 |
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STATE OF MADHYA PRADESH NOW CHHATTISGARH Vs. KRISHNA KANIVA PADDY
|
June 28, 2012 |
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STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH Vs. MOTURAM
|
August 14, 2012 |
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STATE OF MP (NOW C G) Vs. L K SAHU
|
August 3, 2012 |
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STEEL AUTHORITY OF INDIA LTD Vs. BAHAL DAS
|
June 19, 2012 |
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STTAE OF CHHATISGARH Vs. NAHRU
|
February 29, 2012 |
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SUBHAN ALI Vs. STATE OF CHHATTISGARH
|
August 6, 2012 |
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SUBHASH CHANDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
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April 3, 2012 |
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SUDHRAM Vs. STATE OF CHHATTISGARH
|
May 7, 2012 |
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SUKHAL SINGH Vs. STATE OF CHHATTISGARH
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January 11, 2012 |
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SUMAN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
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March 2, 2012 |
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SUMAN SINGH Vs. STATE OF CHHATTISGARH
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September 13, 2012 |
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SUMAN SINGH Vs. STATE OF C.G.
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May 9, 2012 |
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SUMANT SARATHI Vs. STATE OF CHHATTISGARH
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July 2, 2012 |
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SUNDER LAL Vs. STATE OF CHHATTISGARH
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September 21, 2012 |
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SUNDER SINGH RATHORE Vs. STATE OF MADHYA PRADESH
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May 10, 2012 |
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SUNHAR SINGH DHRUV Vs. STATE OF M.P.
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June 21, 2012 |
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SUNIL BAJAJ Vs. TRIYAMBAK SHARMA
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August 28, 2012 |
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SUPRAM PRASAD Vs. STATE OF C.G.
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July 25, 2012 |
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SURAJ PRASAD GUPTA Vs. STATE OF C.G
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July 27, 2012 |
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SURENDRA GAYAKWAD Vs. JANAKBAI
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May 1, 2012 |
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SURENDRA KUMAR Vs. STATE OF M P
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January 17, 2012 |
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SURENDRA KUMAR JAIN Vs. PRADEEP KUMAR AGRAWAL
|
March 2, 2012 |
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SURESH DUBEY Vs. STATE OF C G
|
December 1, 2012 |
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SURESH KAMBLE Vs. STATE OF MADHYA PRADESH
|
April 10, 2012 |
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SURESH KUMAR PATEL & ANAN KUMAR PATEL Vs. STATE C.G.
|
May 11, 2012 |
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SURESH PATEL Vs. STATE OF CHHATTISGARH
|
June 18, 2012 |
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SUSHIL KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
|
August 16, 2012 |
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SUSHIL KUMAR BANCHHOR Vs. STATE OF CHHATTISGARH
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February 24, 2012 |
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SUSHIL LOHAR Vs. STATE OF C.G.
|
October 19, 2012 |
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T S SINGH DEO Vs. RAMANUJ DUBEY
|
September 11, 2012 |
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TAKESHWAR YADAV Vs. STATE OF CHHATTISGARH
|
January 12, 2012 |
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TARACHAND LODHI Vs. STATE OF C.G.
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July 30, 2012 |
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TARAN KUMAR Vs. STATE OF C.G.
|
January 11, 2012 |
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TARUN KUMAR Vs. STATE OF CHHATISH GARH
|
August 30, 2012 |
|
TATI MALA Vs. STATE OF M P
|
October 2, 2012 |
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TEJRAM DEEWAN Vs. STATE OF C.G.
|
May 2, 2012 |
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TELAM BOJJA Vs. STATE OF M P
|
October 19, 2012 |
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TIJAU RAM Vs. MAHENDRA KUMAR AND ORS
|
January 2, 2012 |
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TIJAURAM ANJOR SINGH Vs. SATISH CHANDRAKAR
|
August 31, 2012 |
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TINTUS TIGGA Vs. STATE OF CHHATTISGARH
|
February 15, 2012 |
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TIRATH PRASAD YADAV Vs. STATE OF CHHATTISGARH
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February 6, 2012 |
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TRIBHUVA SINGH THAKUR Vs. STATE OF MADHYA PRADESH
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September 14, 2012 |
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TULA RAM Vs. STATE OF CHHATTISGARH
|
May 9, 2012 |
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TULSI DAS Vs. BINDURBAI DIED
|
February 2, 2012 |
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TULSI DAS Vs. BINDURBAI DIED
|
January 2, 2012 |
|
UMA SHANKAR SHUKLA Vs. LALITA BAI
|
February 8, 2012 |
|
UMESH JOSHI Vs. SOUTH EASTERN RAILWAYS
|
December 1, 2012 |
|
UMMED SINGH Vs. STATE OF MADHYA PRADESH
|
July 10, 2012 |
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UNION OF INDIA Vs. M/S. BHARAT ALUMINUM CO. LTD.
|
August 17, 2012 |
|
UNION OF INDIA Vs. CHHATTISGARH BEVERAGES PVT LTD
|
January 9, 2012 |
|
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD.
|
April 26, 2012 |
|
UNION OF INDIA Vs. INDIAN ISPAT WORKS PVT. LTD.
|
December 10, 2012 |
|
UNION OF INDIA Vs. PUNJSTAR INSULATION FIBRES CO.
|
December 5, 2012 |
|
UNION OF INDIA Vs. IBP COMPANY LTD.
|
December 12, 2012 |
|
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD.
|
November 23, 2012 |
|
UNION OF INDIA Vs. MOHINI INDUSTRIES
|
December 13, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. DINESHWAR KUMAR KHUNDASHYAM & ANR
|
April 25, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. KUNTI BAI
|
June 12, 2012 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. RANIPATI KUNWAR & ORS.
|
February 15, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GHERA BAI
|
April 18, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LAXMIN BAI
|
September 13, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED RAIPUR CG Vs. VIRENDRA KUMAR VERMA
|
July 2, 2012 |
|
UNITED INDIA INSURANCE COMPANY LTD. THROUGH BRANCH MANAGER Vs. MANOJ KUMAR SHRIVASTAVA
|
October 19, 2012 |
|
UNIWORTH LTD Vs. COMMR. OF CUS. AND C. EX.
|
August 29, 2012 |
|
URMILA Vs. KRISHNASWAMI PILLE
|
July 6, 2012 |
|
URMILA DEVI Vs. STATE OF CHHATTISGARH
|
April 13, 2012 |
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UTTAM CHANDRA MESHRAM Vs. STATE OF CHHATTISGARH
|
February 28, 2012 |
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V K SINHA Vs. STATE OF CHHATTISGARH
|
August 27, 2012 |
|
VAISHALI KALMEGH Vs. PRAVEEN KALMEGH
|
January 18, 2012 |
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VANDANA A CHOUHAN Vs. STATE OF CHHATTISGARH
|
April 16, 2012 |
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VANDANA GLOBAL LTD. Vs. SAPPHIRE MINMETALS CORP. LTD
|
June 12, 2012 |
|
VANSHIDHAR Vs. STATE OF M P
|
July 6, 2012 |
|
VASWANI INDUSTRIES LTD Vs. SOUTH EASTERN COALFIELDS LTD
|
February 7, 2012 |
|
VASWANI INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
December 3, 2012 |
|
VED PRAKASH CHOURE Vs. STATE OF CHHATTISGARH
|
July 25, 2012 |
|
VEERCHAND JAIN Vs. STATE OF CHHATTISGARH
|
April 9, 2012 |
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VIJAY CHAUDHARY Vs. DEVENDRA KUMAR NAYAK
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July 6, 2012 |
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VIJAY KUMAR Vs. STATE OF CHHATTISGARH
|
April 25, 2012 |
|
VIJAY KUMAR ALIAS MUNNA Vs. STATE OF MADHYA PRADESH
|
July 3, 2012 |
|
VIJAY KUMAR AND ANR. Vs. STATE OF CHHATTISGARH
|
November 26, 2012 |
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VIJENDRA KUMAR CHANDNIHA Vs. SITARAM DASERIYA
|
January 3, 2012 |
|
VIJENDRA SINGH BAIS Vs. STATE OF CHHATTISGARH
|
October 29, 2012 |
|
VIKAS KUMAR VERMA Vs. LUCHIYA DEVI
|
April 25, 2012 |
|
VIKAS PRATAP SINGH RATHORE Vs. STATE OF CHHATTISGARH
|
April 9, 2012 |
|
VIKRAM KUMAR MANJHI AND OTHERS Vs. STATE OF CHHATTISGARH
|
March 19, 2012 |
|
VIMAL KUMAR Vs. STATE OF CHHATTISGARH
|
January 27, 2012 |
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VIMLA MEHTA AND ANOTHER Vs. SHANTI MEHTA AND OTHERS
|
February 23, 2012 |
|
VIMLA SHARMA Vs. SARITA TAMRAKAR
|
March 5, 2012 |
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VIMLESH MISHRA Vs. SOUTH EASTERN COAL FIELDS LTD
|
August 1, 2012 |
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VINAY HEGDE Vs. STATE OF CHHATTISGARH AND OTHERS
|
March 19, 2012 |
|
VINOD KUMAR Vs. STATE OF C G
|
October 19, 2012 |
|
VINOD KUMAR SAHU Vs. STATE OF C.G.
|
December 14, 2012 |
|
VINOD SINGH Vs. STATE OF M.P.
|
July 23, 2012 |
|
VIRENDRA BHAGAT Vs. STATE OF CHHATTISGARH
|
February 29, 2012 |
|
VIRENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
October 3, 2012 |
|
VIRENDRA KUMAR DIWAN Vs. STATE OF CHHATTISGARH
|
July 26, 2012 |
|
VIRGO SOFTECH LIMITED Vs. STATE OF CHHATTISGARH THROUGH
|
February 28, 2012 |
|
VIRODHAN Vs. POONAM PRASAD JAISWAL
|
November 21, 2012 |
|
VISHAL Vs. RAMJEE
|
February 28, 2012 |
|
VISHAL KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
August 13, 2012 |
|
VISHNU ACHARI Vs. STATE OF M P
|
February 11, 2012 |
|
VISHNU ACHARI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
January 11, 2012 |
|
VISHNU SAHU Vs. STATE OF CHHATTISGARH
|
March 5, 2012 |
|
VISHWAJEET ALIAS KRISHNA BHARADWAJ Vs. STATE OF CHHATTISGARH
|
January 5, 2012 |
|
WASIM NIZAMI Vs. STATE OF CHHATTISGARH
|
September 21, 2012 |
|
YAD RAM VERMA Vs. STATE OF CHHATTISGARH
|
July 10, 2012 |