|
COMMISSIONER OF INCOME TAX RAIPUR Vs. BHILAI MANAGEMENT SERVICE PVT LIMITED
|
June 12, 2011 |
|
MAHMOOD KHAN Vs. STATE OF CHHATTISGARH
|
March 5, 2011 |
|
MANHARAN Vs. STATE OF CHHATTISGARH
|
September 9, 2011 |
|
MS AARTI SPONGE & POWER Vs. BIMAL KUMAR
|
December 5, 2011 |
|
NANDLAL Vs. STATE OF MADHYA PRADESH
|
January 4, 2011 |
|
NARESH CHAND BAID Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION CIRCLE 2 1 RAIPUR
|
October 17, 2011 |
|
A K AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 5, 2011 |
|
ABDUL FAISAL & ORS. Vs. M/S. BHAGWAN DAS & ANR.
|
May 4, 2011 |
|
ABHAY KUMAR GUPTA Vs. STATE OF CHHATTISGARH
|
February 17, 2011 |
|
ABHISHEK DWIVEDI Vs. BHARAT ALUMINIUM COMPANY LTD
|
January 17, 2011 |
|
ABID KHAN Vs. STATE OF M P
|
July 12, 2011 |
|
ACHALA RANI TIWARI Vs. STATE OF C.G
|
February 18, 2011 |
|
AFROZ ALIAS TANVIRUDDIN KHWAZA Vs. STATE OF CHHATTISGARH
|
January 6, 2011 |
|
AGRASEN MAHAVIDYALAYA Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION
|
July 18, 2011 |
|
AHIWARAN Vs. STATE OF MP
|
December 13, 2011 |
|
AJAY KUMAR VERMA Vs. STATE OF CHHATTISGRAH
|
July 18, 2011 |
|
AJAY PRAKASH BANJARE Vs. STATE OF CHHATTISGARH
|
February 25, 2011 |
|
AJAY PRAKASH BANJARE Vs. STATE OF C G
|
March 1, 2011 |
|
AKSHAY JAIN Vs. STATE OF CHHATTISGARH
|
May 6, 2011 |
|
ALAKHRAM VERMA Vs. STATE OF MADHYA PRADESH
|
December 14, 2011 |
|
ALOK KUMAR DWIVEDI Vs. STATE OF CHHATTISGARH
|
November 2, 2011 |
|
ALOK KUMAR DWIVEDI Vs. STATE OF CHHATTISGARH AND OTHERS
|
November 4, 2011 |
|
ALOK KUMAR JAISWAL Vs. RASHMI JAISWAL
|
January 19, 2011 |
|
AMAR SINGH Vs. SUB ARIA MANAGER
|
September 14, 2011 |
|
AMARJIT SINGH Vs. JASJIT SINGH
|
April 20, 2011 |
|
AMARSAI AMAR SINGH NETAM Vs. NC NAHAR
|
November 16, 2011 |
|
AMBIKA KASHYAP Vs. BITTU ALIAS PARMESHWAR DAYAL
|
February 11, 2011 |
|
AMIT JAIN Vs. PURNIMA TIWARI & ORS.
|
August 17, 2011 |
|
AMIYA KUMAR DATTA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
November 9, 2011 |
|
ANAND ALIAS GUDVA NAGESHIYA Vs. STATE OF CHHATTISGARH
|
August 30, 2011 |
|
ANAND PRAKASH MISHRA Vs. STATE OF CHHATTISGARH
|
April 5, 2011 |
|
ANAND RAM Vs. STATE OF C G
|
April 26, 2011 |
|
ANIL AMBWANI Vs. VIMLA BAI
|
August 27, 2011 |
|
ANIL KUMAR AGRAWAL Vs. ICICI BANK
|
October 17, 2011 |
|
ANIL KUMAR KAUSHIK Vs. STATE OF CHHATISGARH
|
January 13, 2011 |
|
ANIL KUMAR SHARMA Vs. GURU GHASIDAS UNIVERSITY
|
November 4, 2011 |
|
ANIL RICE MILLS Vs. STATE OF CHHATTISGARH
|
December 16, 2011 |
|
ANITA Vs. RAMANAND PRASAD PATEL
|
March 24, 2011 |
|
ANITA Vs. RAMANAND PRASAD PATEL
|
March 23, 2011 |
|
ANITA CHANDRA Vs. MEM BAI
|
March 22, 2011 |
|
ANITA KUMARI Vs. STATE OF CHHATTISGARH
|
January 12, 2011 |
|
ANJALUS Vs. SUB DIVISIONAL OFFICER
|
October 31, 2011 |
|
ANJORDAS Vs. STATE OF CHHATTISGARH
|
March 29, 2011 |
|
ANNAPURNA Vs. V P RANGA MOORTY
|
April 4, 2011 |
|
ANUJ KUMAR YADAV Vs. STATE OF C.G.
|
July 4, 2011 |
|
ARJUN SINGH Vs. STATE OF C.G
|
August 24, 2011 |
|
ARJUN YADAV Vs. STATE OF C G
|
April 20, 2011 |
|
ARUN KUMAR Vs. GULAM DAS
|
January 17, 2011 |
|
ARUN KUMAR SINGH Vs. GULAM MOHAMMED @ NAWAB
|
August 23, 2011 |
|
ARUN LUTHRA Vs. CHHATTISGARH STATE INFORMATION COMMISSION
|
March 17, 2011 |
|
ASGAR ALI Vs. AMNA BI
|
January 18, 2011 |
|
ASHA Vs. RAM AWADH
|
April 11, 2011 |
|
ASHA; MANISHA; NIMISHA; BHAWNA; ANAND; ASHISH Vs. TRILOKI SINGH; SANJAY KUMAR TIWARI; ORIENTAL INSURANCE COMPANY AMBIKAPUR; NAND KUMAR; UNITED INDIA INSURANCE COMPANY
|
March 18, 2011 |
|
ASHISH GOYAL Vs. KALPANA GOYAL
|
December 8, 2011 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
January 7, 2011 |
|
ASHOK KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
January 7, 2011 |
|
ASHOK KUMAR THAKUR Vs. RAMESH KUMAR BHUWAL
|
March 9, 2011 |
|
ASHOK TIWARI Vs. BISAHUA RAM SAHU
|
November 23, 2011 |
|
ASHOK YADAV Vs. SHAKUR MOHAMMED
|
November 8, 2011 |
|
ASIF AHMAD Vs. STATE OF CHHATTISGARH
|
July 12, 2011 |
|
ASIT KUMAR SEN GUPTA Vs. STATE OF CHHATTISGARH
|
December 16, 2011 |
|
ASLAM JAMIR Vs. BHILAI STEEL PLANT
|
December 14, 2011 |
|
ASSISTANT COMMISSIONER INCOME TAX RAIPUR Vs. MAJOR DEEPAK MEHTA
|
November 8, 2011 |
|
ASSISTANT COMMISSIONER OF INCOME TAX RAIPUR Vs. ROOPCHAND THARANI
|
November 1, 2011 |
|
ASSOCIATION OF PRIVATE PROFESSIONAL INSTITUTIONS OF CHHATTISGARH Vs. STATE OF CHHATTISGARH
|
September 12, 2011 |
|
ATAHAR ALI KHAN Vs. CHAIRMAN COAL INDIA LTD
|
September 6, 2011 |
|
ATAL SHRIVASTAVA Vs. STATE OF CHHATTISGARH /STATE
|
August 19, 2011 |
|
ATUL KUMAR GOYAL Vs. GURU GHASIDAS UNIVERSITY
|
May 2, 2011 |
|
ATUL SHRIVASTAVA Vs. STATE OF CHHATTISGRAH
|
August 19, 2011 |
|
AVINASH CHANDRA SONDHI Vs. STATE OF CHHATTISGARH
|
December 7, 2011 |
|
AVINASH GURJAR Vs. AARTI GURJAR
|
November 16, 2011 |
|
AWADHRAM Vs. STATE OF M P
|
February 1, 2011 |
|
AWADHRAM ALIAS BEGA Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
|
AWDHESWAR PRASAD Vs. STATE OF C G AND ANOTHER
|
April 26, 2011 |
|
B D PRADHAN Vs. CHHATTISGARH LOK AAYOG
|
August 3, 2011 |
|
B N ROY Vs. UNION OF INDIA
|
December 14, 2011 |
|
B RENU Vs. SHIVANANDAN DIED
|
February 28, 2011 |
|
B.K. DIWAN Vs. STATE OF CHHATTISGARH
|
February 10, 2011 |
|
B.V. RAMANA RAO Vs. UNION OF INDIA
|
July 27, 2011 |
|
BABLOO ALIAS BABULAL Vs. STATE OF MADHYA PRADESH
|
January 7, 2011 |
|
BABU KHAN Vs. STATE OF C.G.
|
August 10, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. DASRU PATEL
|
April 28, 2011 |
|
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SANTARA BAI
|
February 3, 2011 |
|
BAJRANG KEDIA Vs. STATE OF MADHYA PRADESH
|
December 7, 2011 |
|
BAL ASHRAM Vs. STATE OF C.G.
|
September 6, 2011 |
|
BALARAM RATHORE Vs. SUB DIVISIONAL OFFICER REV
|
February 9, 2011 |
|
BALDEV SONI Vs. STATE OF MADHYA PRADESH
|
August 17, 2011 |
|
BANDANA GIRI Vs. STATE OF CHHATTISGARH
|
February 25, 2011 |
|
BANSHILAL SIDAR Vs. STATE O CHHATTISGARH
|
October 19, 2011 |
|
BANSI RAM VARMA Vs. STATE OF CG THROUGH P S DONGARGARH DISTT RAJNANDGAON
|
April 19, 2011 |
|
BANSINGH Vs. STATE OF M.P. (NOW C.G.)
|
July 26, 2011 |
|
BARATURAM VERMA Vs. STATE OF CHHATTISGARH
|
May 13, 2011 |
|
BASANT KUMAR SAHOO Vs. STATE OF C.G.
|
September 16, 2011 |
|
BASANTI BAI Vs. INSWAR KUMAR SAHU
|
January 21, 2011 |
|
BEER SAI Vs. STATE OF M.P. (NOW C.G.)
|
April 13, 2011 |
|
BHAGWAN DAS Vs. STATE OF CHHATTISGARH
|
January 17, 2011 |
|
BHAGWANDAS Vs. STATE OF M P
|
August 29, 2011 |
|
BHAGWAT SAHU Vs. STATE OF M P
|
January 28, 2011 |
|
BHAGWATI BAI Vs. STATE OF M P
|
April 13, 2011 |
|
BHAGYA NIDHI EXPORTS LIMITED Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
|
December 16, 2011 |
|
BHAIYALAL PATEL Vs. STATE OF CHHATTISGARH
|
November 29, 2011 |
|
BHANBATI BHUPENDRA KUMAR & ORS Vs. NARAYAN RAO & ORS
|
March 11, 2011 |
|
BHARAT Vs. STATE OF M P
|
May 5, 2011 |
|
BHARAT MAIHER Vs. STATE OF C.G.
|
March 18, 2011 |
|
BHILAI ENGINEERING CORPORATION LIMITED Vs. COMMISSIONER
|
December 12, 2011 |
|
BHIMSEN AGRAWAL Vs. UNION OF INDIA
|
September 2, 2011 |
|
BHINSARA ENTERPRISES Vs. STATE OF CHHATTISGARH
|
July 11, 2011 |
|
BHOJBATI SAHU & ORS. Vs. SAMPATTI RAMA DUBAKWAD & ORS.
|
July 6, 2011 |
|
BHOLA PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
|
April 13, 2011 |
|
BHOLURAM Vs. STATE OF M.P. (NOW C.G.)
|
August 2, 2011 |
|
BHUKHAN Vs. KAUSHALYA BAI
|
September 17, 2011 |
|
BHUKHAN Vs. KAUSHALYA BAI
|
September 7, 2011 |
|
BHUNESHWAR Vs. STATE OF CHATTISGARH
|
January 28, 2011 |
|
BHUPENDRA NARAYAN SINGH Vs. NARAYAN SINGH
|
December 12, 2011 |
|
BIHARI ALIAS BHIM PRASAD SONI Vs. STATE OF CHHATTISGARH
|
March 11, 2011 |
|
BIMAL KUMAR AGRWAL Vs. STATE OF C G
|
March 7, 2011 |
|
BINDA BAI Vs. RAMKUMAR
|
August 9, 2011 |
|
BINDA DEWANGAN Vs. SURENDRA KUMAR JAISWAL
|
July 7, 2011 |
|
BINDULAL KALAR Vs. WILLIAM DHRITLAHRE
|
October 13, 2011 |
|
BIRBAL RAM NETAM Vs. HEMANT KUMAR
|
April 18, 2011 |
|
BISAKHA BAI Vs. RITU BAI
|
November 18, 2011 |
|
BISHAHRAM DHOBI Vs. SHIVBAGAS SAHU
|
December 16, 2011 |
|
BITTHALDAS CHANDAK & ANR. Vs. NEW INDIA INSURANCE CO. LTD., RAIPUR & ANR.
|
June 13, 2011 |
|
BK MALIK Vs. NARENDRA SINGH AIREN
|
March 25, 2011 |
|
BODHAN YADAV Vs. STATE OF CHHATTISGARH
|
February 21, 2011 |
|
BRANCH MANAGER NEW INDIA INSURANCE CO LTD Vs. KAJAL
|
July 8, 2011 |
|
BRATTI KARMAKAR Vs. DEEPANKAR KUNDU
|
July 7, 2011 |
|
BRIJLAL SAHU Vs. STATE OF MADHYA PRADESH
|
November 29, 2011 |
|
BRIJMOHAN Vs. STATE OF C.G.
|
July 11, 2011 |
|
BS BARIHA Vs. STATE OF CHHATTISGARH
|
July 27, 2011 |
|
BSBK PVT LTD Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI
|
February 22, 2011 |
|
BUDDHURAM Vs. STATE OF M P
|
February 1, 2011 |
|
BYASRAM YADAV Vs. STATE OF MADHYA PRADESH
|
April 7, 2011 |
|
C S PATEL Vs. STATE OF CHHATTISGARH
|
February 28, 2011 |
|
C. N. SINGH Vs. THE STATE OF CHHATTISGARH
|
November 16, 2011 |
|
C.G. BOARD OF SECONDARY EDUCATION Vs. AMIT KINDO
|
December 7, 2011 |
|
C.L. SAHU Vs. VIJAY KUMAR
|
January 11, 2011 |
|
CBI CENTRAL BUREAU OF INVESTIGATION Vs. AMIT JOGI
|
September 12, 2011 |
|
CHAIRMAN, CHHATTISGARH STATE ELECTRICITY BOARD Vs. GHASIRAM
|
October 19, 2011 |
|
CHAITU Vs. STATE OF MADHYA PRADESH
|
November 1, 2011 |
|
CHAMAR SINGH Vs. STATE OF C.G.
|
August 10, 2011 |
|
CHAMELI BAI Vs. CHAMAN SINGH
|
January 4, 2011 |
|
CHANDAN KUMAR Vs. RAJENDRA KHARE
|
August 4, 2011 |
|
CHANDAN MAL NAHATA Vs. STATE OF CHHATTISGARH
|
February 14, 2011 |
|
CHANDAN SHARMA Vs. STATE OF CHHATTISGARH
|
December 9, 2011 |
|
CHANDRA JADHAV Vs. RAMESHWAR KUMAR PANIGRAHI
|
November 4, 2011 |
|
CHANDRA KUMAR Vs. STATE OF CHHATTISGARH
|
March 4, 2011 |
|
CHANDRA KUMAR BHOI Vs. STATE OF CHHATTISGARH
|
February 24, 2011 |
|
CHANDRABHAN Vs. SHYAMDHAN
|
December 9, 2011 |
|
CHANDRAHAS PATEL Vs. MASIH DAN
|
February 23, 2011 |
|
CHANNULAL CHANDRAKAR Vs. CHHANGALAL CHANDRAKAR
|
April 1, 2011 |
|
CHATRAPAL YADAV Vs. DILBAGH SINGH
|
June 13, 2011 |
|
CHETAN LAL DEWANGAN Vs. ASHOK KUMAR
|
April 18, 2011 |
|
CHHATTISGARH DISTILLERY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHHATTISGARH RAIPUR
|
April 7, 2011 |
|
CHHATTISGARH KALYAN SAMITI Vs. STATE OF M P
|
July 15, 2011 |
|
CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LTD Vs. GURUBARI BAI
|
August 10, 2011 |
|
CHHATTISGARH STATE POWER GENERATION COMPANY LIMITED Vs. A P NIRMAN LTD
|
December 7, 2011 |
|
CHHEDILAL LAL Vs. STATE OF M P
|
October 31, 2011 |
|
CHHUTTAN Vs. STATE OF MADHYA PRADESH
|
February 3, 2011 |
|
CHITREKHA Vs. ROOP NARAYAN VERMA
|
July 7, 2011 |
|
CHUNNILAL Vs. PRADEEP BACHHAD
|
July 13, 2011 |
|
COMMISSIONER CUSTOMS AND CENTRAL EXCISE RAIPUR Vs. GRASIM CEMENT
|
November 1, 2011 |
|
COMMISSIONER CUSTOMS CENTRAL EXCISE Vs. LAFARGE INDIA PRIVATE LIMITED
|
September 6, 2011 |
|
COMMISSIONER INCOME TAX RAIPUR CHHATTISGARH Vs. MANGALCHAND PAREKH
|
October 17, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. BHILAI MANAGEMENT SERVICE PVT. LTD.
|
September 12, 2011 |
|
COMMISSIONER OF INCOME TAX BILASPUR Vs. JAGDISH PRASAD BANSAL
|
October 18, 2011 |
|
COMMISSIONER OF INCOME TAX BILASPUR Vs. INCOME TAX APPELLATE TRIBUNAL JABALPUR
|
November 8, 2011 |
|
COMMISSIONER OF INCOME TAX JABALPUR Vs. SITARAM ANIL KUMAR RAIPUR
|
August 23, 2011 |
|
COMMISSIONER OF INCOME TAX JABALPUR Vs. NITIN STEEL PRIVATE LIMITED
|
August 30, 2011 |
|
COMMR OF CUS & C EX CHHATTISGARH Vs. BHARAT ALUMINIUM CO LTD
|
February 11, 2011 |
|
D.S. PAROHA Vs. STATE OF C.G
|
October 18, 2011 |
|
DA KUMAR Vs. STATE OF CHHATTISGARH
|
January 24, 2011 |
|
DAHNA BAI RAJHANS Vs. AYYUB ALI ALIAS BABAN
|
July 21, 2011 |
|
DARIYAV SINGH VASHISHTHA Vs. STATE OF C G
|
January 28, 2011 |
|
DASHRATH KHUNTE Vs. SAMMELAL JANGDE
|
July 4, 2011 |
|
DASHRATH KHUTE Vs. STATE OF CHHATTISGARH
|
November 11, 2011 |
|
DASRATHI SAHU Vs. STATE OF CHHATTISGARH
|
February 2, 2011 |
|
DATARAM BANJARE Vs. STATE OF CHHATTISGARH
|
January 14, 2011 |
|
DAYASHANKAR Vs. JAISHANKAR SINCE DECEASED
|
November 22, 2011 |
|
DEEPAK KUMAR JHA Vs. ARCHANA JHA
|
February 3, 2011 |
|
DEEPAK KUMAR MISHRA Vs. STATE OF M P
|
August 10, 2011 |
|
DEEPAK SINCE DEAD Vs. RAJKUMARI
|
November 16, 2011 |
|
DEHUTI SAHU Vs. STATE OF C.G.
|
August 5, 2011 |
|
DESAI RAM Vs. FIROZ KHAN
|
March 5, 2011 |
|
DEV KUMAR SAHU Vs. STATE OF CHHATTISGARH
|
August 8, 2011 |
|
DEVIDAYAL (DIED & DELETED) SANJAY KUMAR BAJPAI Vs. DHAN BAI (DIED & DELETED) MANI RAM
|
July 28, 2011 |
|
DEVNARAYAN ALIAS DEVLAL Vs. STATE OF CG
|
September 16, 2011 |
|
DEVSHARAN DILLIWAR Vs. HIGH COURT OF CHHATTISGARH
|
October 19, 2011 |
|
DHANI RAM Vs. STATE OF CHHATTISGARH
|
January 12, 2011 |
|
DHANI RAM SAHU Vs. DULICHAND SAHU
|
July 15, 2011 |
|
DHANIRAM Vs. STATE OF CHHATTISGARH
|
January 20, 2011 |
|
DHANMAD SAI DEHARI Vs. STATE OF CHHATTISGARH
|
November 4, 2011 |
|
DHANSINGH Vs. STATE OF C G
|
February 18, 2011 |
|
DHANUSH GENERAL STORES Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2011 |
|
DHARAM SAI RAJWAR Vs. STATE OF CHHATTISGARH
|
February 11, 2011 |
|
DHARAMCHAND KUNJAM Vs. STATE OF CHHATTISGARH
|
October 10, 2011 |
|
DHARAMPAL PATEL Vs. THE STATE OF CHHATTISGARH
|
September 7, 2011 |
|
DHIRENDRA KUMAR BANJARE Vs. STATE OF CHHATTISGARH
|
November 2, 2011 |
|
DILDAR SINGH Vs. STATE OF CHHATTISGARH
|
June 22, 2011 |
|
DILESHWAR Vs. STATE OF M P
|
April 13, 2011 |
|
DILIP KUMAR SAHU Vs. STATE OF C G
|
August 25, 2011 |
|
DILIP TAANK Vs. STATE OF MADHYA PRADESH
|
February 18, 2011 |
|
DINESH AGRAWAL Vs. OMPRAKASH SINGH
|
November 30, 2011 |
|
DINESH KUMAR SATNAMI Vs. STATE OF C G
|
July 29, 2011 |
|
DINESH SONI Vs. STATE OF CHHATTISGARH
|
September 9, 2011 |
|
DINKAR RAO Vs. BHAGUNI BAI
|
November 17, 2011 |
|
DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LTD Vs. ARJINDER KAUR
|
November 16, 2011 |
|
DR. RK. CHANDRA Vs. STATE OF CG
|
September 22, 2011 |
|
DUKHURAM Vs. STATE OF CHHATTISGARH
|
March 30, 2011 |
|
DUKHWARAM TANDAN Vs. RABIBAHADUR
|
January 11, 2011 |
|
DURGA PRASAD ALIAS BABLA Vs. STATE OF CHHATTISGARH
|
January 27, 2011 |
|
DURGA RAM Vs. YADAVRAM
|
February 24, 2011 |
|
DURGARAM Vs. YADAVRAM
|
January 24, 2011 |
|
DWAS DAS MANIKPURI Vs. MAHENDRA SINGH BARGO
|
February 28, 2011 |
|
EXPERT ARYAN SECURITY SERVICES Vs. SOUTH EASTERN COALFIELDS LTD
|
December 8, 2011 |
|
FAGU SINGH
Vs. STATE OF M P
|
March 15, 2011 |
|
FAKIRO THROUGH LEGAL HEIRS GORANGO AND ORS Vs. JALSAY AND ORS
|
February 9, 2011 |
|
FOTURAM ALIAS BARATU RAM SAHU Vs. STATE OF C G
|
June 14, 2011 |
|
FUTURE GENERALI INDIA INSURANCE COMPANY LTD Vs. KALYAN DHURANDAR
|
April 18, 2011 |
|
G K GUPTA Vs. MANAGING DIRECTOR CIDC
|
July 4, 2011 |
|
GAGAN FUELS Vs. BHARAT PETROLEUM CORPORATION LTD
|
September 9, 2011 |
|
GAGAN RATHI Vs. RAMDAS AGRAWAL
|
February 25, 2011 |
|
GAJAR SINGH Vs. LAKHAN
|
March 7, 2011 |
|
GAJJU RAM SAHU Vs. STATE OF CHHATTISGARH
|
November 2, 2011 |
|
GAMMON INDIA LIMITED Vs. THE STATE OF CHHATTISGARH
|
July 28, 2011 |
|
GANESH Vs. STATE OF MADHYA PRADESH
|
September 27, 2011 |
|
GANESH KUMAR Vs. STATE OF CHHATTISGARH
|
January 19, 2011 |
|
GANESH RAM Vs. STATE OF CHHATTISGARH
|
May 11, 2011 |
|
GANESH RAM CHALAK Vs. BILASPUR RAIPUR KSHETRIYA GRAMIN BANK
|
March 28, 2011 |
|
GANGA ANCHAL Vs. STATE OF CHHATTISGARH
|
September 26, 2011 |
|
GANGADHAR Vs. STATE OF CHHATTISGARH
|
February 1, 2011 |
|
GANGARAM & OTHERS Vs. MEHATLAL DHEEVAR
|
July 4, 2011 |
|
GAURI SHANKAR GIRI Vs. STATE OF CHHATTISGARH
|
November 30, 2011 |
|
GAUTAM CHAND DUGGAR Vs. SOMARI BAI
|
November 2, 2011 |
|
GAYARAM SAHU Vs. TERAS BAI
|
April 5, 2011 |
|
GDR EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH
|
August 24, 2011 |
|
GENDKUNWAR BAI Vs. STATE OF M P
|
July 13, 2011 |
|
GHANSHYAM Vs. SANGHMITRA DATTA
|
February 28, 2011 |
|
GHANSHYAM VERMA Vs. STATE OF C.G
|
October 11, 2011 |
|
GHANSIRAM LAHRE Vs. MADHAV DAS TANDAN
|
May 9, 2011 |
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GHASIRAM Vs. STATE OF CHHATTISGARH
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February 11, 2011 |
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GHURAN SAI Vs. STATE OF CHHATTISGARH
|
February 1, 2011 |
|
GIRDHAR SAHU Vs. STATE OF M P
|
March 11, 2011 |
|
GOMATHI WIRES Vs. DIAMOND WIRES PVT LTD
|
April 15, 2011 |
|
GOMTI BAI Vs. LAXMINARAYAN VISHAL SAHU
|
February 11, 2011 |
|
GOMTI BAI Vs. DUSHYANT KUMAR
|
April 20, 2011 |
|
GORE LAL Vs. STATE OF CHHATTISGARH
|
February 8, 2011 |
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GOVIND RAM VERMA Vs. STATE OF M P
|
February 21, 2011 |
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GOVIND SINGH RAJPUT Vs. STATE OF CHHATTISGARH
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June 30, 2011 |
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GOVIND YADAV Vs. STATE OF C.G.
|
November 17, 2011 |
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GRIDHARILAL Vs. STATE OF MP
|
June 20, 2011 |
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GUNARAM LILHARE Vs. SANTRAM VERMA
|
December 1, 2011 |
|
GURU GHASIDAS UNIVERSITY BILASPUR Vs. PRAGYA PAWAR
|
December 5, 2011 |
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GYANESH CHANDRA BHOI Vs. NATIONAL COUNCIL FOR VOCATIONAL TRAINING
|
April 28, 2011 |
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H R CONSTRUCTION Vs. SHRI RAM PRASAD SONI
|
March 14, 2011 |
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H.P. KINDO Vs. STATE OF CHHATTISGARH
|
March 7, 2011 |
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HANUMAN DIVEDI Vs. STATE OF C G
|
May 11, 2011 |
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HAREKRISHNA SINGH ALIAS KRISHNA SINGH Vs. STATE OF CHHATTISGARH
|
July 29, 2011 |
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HARICHANDRA Vs. STATE OF MADHYA PRADESH
|
February 9, 2011 |
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HARIPRASAD Vs. STATE OF CHHATTISGARH
|
February 9, 2011 |
|
HARPAL SINGH GAREWAL Vs. STATE OF CHHATTISGARH
|
January 21, 2011 |
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HARPREET KAUR Vs. RAJVINDER SINGH
|
November 28, 2011 |
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HEERA SAI RANJIT Vs. STATE OF MADHYA PRADESH
|
December 14, 2011 |
|
HEERALAL SAHU Vs. STATE OF CHHATTISGARH
|
December 9, 2011 |
|
HEERALAL SINCE DECEASED THROUGH LRS Vs. ISBATI
|
March 9, 2011 |
|
HEM KANT JHA Vs. STATE OF M P
|
July 5, 2011 |
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HEM KUMARI SHARMA Vs. STATE OF CHHATTISGARH
|
November 2, 2011 |
|
HEMAN Vs. BIRJURAM
|
April 28, 2011 |
|
HEMAN Vs. BIRJURAM
|
April 29, 2011 |
|
HEMBAI DAUGHTER Vs. SAHEB RAM
|
April 1, 2011 |
|
HIGH COURT OF CHHATTISGARH Vs. SATISH CHANDRA SHRIVASTAVA
|
August 5, 2011 |
|
HIMCON PROJECT PVT LTD Vs. LMZ ENERGY LIMITED
|
September 30, 2011 |
|
HIMMAT SINGH BAIS Vs. STATE OF CHHATTISGARH
|
August 25, 2011 |
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HITESH MEHTA Vs. STATE OF CHHATTISGARH
|
April 18, 2011 |
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HONDWA Vs. DIKDARI
|
January 12, 2011 |
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HORI LAL Vs. STATE OF MADHYA PRADESH
|
April 18, 2011 |
|
HUBLAL SHARMA Vs. AKBAR ALI
|
July 8, 2011 |
|
HUKUM LAL SAHU BY LEGAL REPRESENTATIVES SMT KESHARI SAHU Vs. RAJESH SAHU
|
July 22, 2011 |
|
I-ND SYNERGY LIMITED Vs. THE AUTHORISED OFFICER
|
August 17, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. PHULESHWARI
|
April 21, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. BHAGWAN SINGH ALIAS BHAGWAT CHANDRAKAR AND ORS.
|
November 8, 2011 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SUBHNI
|
January 10, 2011 |
|
INCOME TAX OFFICER RAIPUR CG Vs. HIRA STEEL LTD RAIPUR CG
|
August 25, 2011 |
|
IND ENERGY LTD Vs. AUTHORISED OFFICER
|
June 22, 2011 |
|
IND SYNERGY LTD Vs. AUTHORISED OFFICER
|
August 17, 2011 |
|
INDERDEV GUPTA Vs. STATE OF CHHATTISGARH
|
June 29, 2011 |
|
INDRANI Vs. REKH RAM
|
November 18, 2011 |
|
INDRANI UPADHAYAY Vs. SURESH KUMAR YADAV
|
February 17, 2011 |
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INDRAPAL Vs. LALSAI
|
January 12, 2011 |
|
IQBAL ABDUL KHALIQ AHMED Vs. STATE OF CHHATTISGARH
|
September 9, 2011 |
|
ITWARIRAM Vs. STATE OF M.P.
|
June 23, 2011 |
|
J.C. GROVER Vs. CHHATTISGARH GRAMIN BANK
|
November 28, 2011 |
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JAGDISH Vs. STATE OF M P
|
January 27, 2011 |
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JAGDISH PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 9, 2011 |
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JAGESHWAR SAHU Vs. GHASIRAM CHOUHAN
|
May 4, 2011 |
|
JAGJEEVAN DAS & ORS. Vs. MADAN LAL & ORS.
|
June 21, 2011 |
|
JAIKA AUTOMOBILES PRIVATE LTD Vs. DURG MUNICIPAL CORPORATION
|
September 2, 2011 |
|
JAIKAMAL KHANDE Vs. STATE OF CHHATTISGARH
|
January 20, 2011 |
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JAISWAL STEEL PROCESSING Vs. COMMISSIONER-OF-CENTRAL EXCISE
|
September 26, 2011 |
|
JAKIR HUSSAIN Vs. STATE OF MADHYA PRADESH
|
August 30, 2011 |
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JALIL ANSARI Vs. STATE OF CHHATTISGARH
|
September 21, 2011 |
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JAMA MASJID SUNNI HALWAI LANE RAIPUR Vs. STATE OF CHHATTISGARH
|
May 9, 2011 |
|
JAMUNA BAI Vs. ORIENTAL INSURANCE COMPANY
|
August 8, 2011 |
|
JAMUNA BAI Vs. ORIENTAL INSURANCE COMPANY
|
August 3, 2011 |
|
JANAK BAI SATNAMI Vs. BHANUPRASAD MANIKPURI
|
February 4, 2011 |
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JANGAL RAMSHARAN Vs. STATE OF CHHATTISGRAH
|
July 25, 2011 |
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JANKI BAI Vs. RAM KHILAWAN RATHORE
|
September 28, 2011 |
|
JASWANT SINGH Vs. NAGESHWAR SINGH
|
February 1, 2011 |
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JAWAHARLAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
June 17, 2011 |
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JEEVAN LAL NAHATA Vs. STATE OF MADHYA PRADESH
|
March 22, 2011 |
|
JITENDRA Vs. JITENDRA
|
March 11, 2011 |
|
JITENDRA KUMAR LAL Vs. STATE OF CHHATTISGARH
|
September 9, 2011 |
|
JITENDRA KUMAR SINGH AND ANR. Vs. STATE OF CHHATTISGARH AND ANR.
|
December 8, 2011 |
|
JITENDRA RAJ Vs. STATE OF CHHATTISGARH
|
January 25, 2011 |
|
JITENDRA SINGH Vs. STATE OF C G
|
August 24, 2011 |
|
JOHITRAM YADAV
Vs. YOGENDRA SINGH THAKUR
|
July 1, 2011 |
|
JOHN Vs. STATE OF MADHYA PRADESH
|
July 5, 2011 |
|
JOIDDHA PRASAD SAHU Vs. SOUTH EASTERN COAL FIELD LTD
|
September 1, 2011 |
|
JOY MINOCHA & ORS Vs. VIJAY KUMAR & ORS
|
July 21, 2011 |
|
K K VYAS Vs. STATE OF CHHATTISGARH
|
April 19, 2011 |
|
K SUNDER RAJ Vs. UNION OF INDIA
|
July 18, 2011 |
|
KAILASH DUBEY Vs. SECL
|
January 19, 2011 |
|
KAILASHCHAND DAHIYA Vs. VYASNARAYAN DIWAN & ORS.
|
November 23, 2011 |
|
KALA BAI KAUSHIK Vs. KALJEET SINGH
|
November 3, 2011 |
|
KALINDRI BAI DEWANGAN Vs. KHILESHWAR PATEL
|
November 14, 2011 |
|
KALOO Vs. STATE
|
May 5, 2011 |
|
KALPANA CHAWLA AND ANOTHER Vs. ORIENTAL INSURANCE CO LTD , AND OTHERS
|
March 8, 2011 |
|
KAMALU BAGHEL Vs. KISHAN TRADING COMPANY
|
March 11, 2011 |
|
KAMDEV BARLE Vs. ASIF HUSSAIN
|
February 14, 2011 |
|
KAMIL KUJUR Vs. DHIRENDRA RAWANI
|
March 3, 2011 |
|
KAMLA GUPTA Vs. VIJAY KUMAR AGRAWAL
|
August 1, 2011 |
|
KAMLESH Vs. STATE OF CG
|
September 6, 2011 |
|
KAMLESH SHARMA Vs. ICICI BANK LIMITED
|
June 28, 2011 |
|
KAMLESH VANSHKAR Vs. STATE OF CHHATTISGARH
|
June 30, 2011 |
|
KANKER ROADWAYS Vs. STATE OF CG
|
September 26, 2011 |
|
KANTIBAI Vs. NOHARRAM
|
August 24, 2011 |
|
KARABAI Vs. KESHAVE PRASAD
|
February 10, 2011 |
|
KASTURI BAI YADU Vs. RAMESHWER SAHU
|
March 11, 2011 |
|
KAUSHAL RAM Vs. STATE OF C G
|
July 7, 2011 |
|
KAVITA NATH Vs. ARUN KUMAR BENARGI
|
January 19, 2011 |
|
KESHARI Vs. STATE OF C.G.
|
August 18, 2011 |
|
KETKI KUMARI Vs. INDER PRASAD
|
April 29, 2011 |
|
KEWAL SINGH GAUTAM Vs. STATE OF CHHATTISGARH
|
February 9, 2011 |
|
KHAMHAN AND OTHERS Vs. STATE OF M P
|
February 3, 2011 |
|
KHEMLAL Vs. BAGHEL BADOI
|
December 2, 2011 |
|
KHILESHWAR PRASAD JAISWAL Vs. STATE OF CHHATTISGARH
|
October 11, 2011 |
|
KHITI SAHU Vs. YASHWANT KUMAR SAHU
|
September 7, 2011 |
|
KHORBAHRIN Vs. TULAS RAM
|
September 27, 2011 |
|
KHORBEHRA Vs. STATE OF M P
|
March 7, 2011 |
|
KIRAN Vs. MANSOOR ANSARI
|
March 25, 2011 |
|
KIRAN KHANDEY Vs. MANISH SHRIVASTAV
|
April 19, 2011 |
|
KIRTANRAM MANSAI URANV Vs. STATE OF MADHYA PRADESH
|
July 28, 2011 |
|
KIRTI JHUNJHUNWALA Vs. STATE OF CHHATTISGARH
|
December 1, 2011 |
|
KISHORE KUMAR GANGULY Vs. STATE OF CHHATTISGARH
|
March 5, 2011 |
|
KISHORE KUMAR SARWA Vs. BHINESHWARI SAHU
|
February 25, 2011 |
|
KOMAL KUMARI GOND Vs. STATE OF M P
|
December 1, 2011 |
|
KOMAL SAHU Vs. STATE OF MADHYA PRADESH
|
December 14, 2011 |
|
KOUSHILYA BAI YADAV & ORS. Vs. BALKAR SINGH & ORS.
|
June 20, 2011 |
|
KP SHARMA Vs. MUNICIPAL CORPORATION BILASPUR
|
November 23, 2011 |
|
KRIPA SHANKAR TRIPATHI Vs. KRIPA SHANKAR TRIPATHI
|
March 28, 2011 |
|
KRISHNA KEDIA & ORS Vs. ANIL GUPTA & ORS
|
March 3, 2011 |
|
KRISHNA KODAKU Vs. STATE OF C.G.
|
August 1, 2011 |
|
KRISHNA KUMAR SINGH RATHORE Vs. UNITED INSURANCE COMPANY LIMITED
|
January 19, 2011 |
|
KRISHNARAM Vs. STATE OF MADHYA PRADESH
|
February 2, 2011 |
|
KULVINDER KAUR Vs. BHUPINDER SINGH
|
March 29, 2011 |
|
KUMAN SINGH Vs. UNITED INDIA INSURANCE COMPANY
|
April 4, 2011 |
|
KUMARI BAI SHARMA Vs. SANTOSH KAY JOHNSON
|
August 8, 2011 |
|
KUNDAL RAM Vs. STATE OF CHHATTISGARH
|
July 27, 2011 |
|
KUSUM @ SUMAN YADAV Vs. DULLI BAI
|
June 17, 2011 |
|
LAKSHMAN Vs. STATE OF CHHATTISGARH
|
February 22, 2011 |
|
LAKSHYA INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
November 8, 2011 |
|
LAL SAHU Vs. STATE OF CHHATTISGARH
|
November 1, 2011 |
|
LALA ALIAS UMA KANT SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
November 30, 2011 |
|
LALAN PRASAD Vs. STATE OF MADHYA PRADESH
|
March 8, 2011 |
|
LALESHWARI BAI Vs. ANIL KHANDELWAL
|
June 21, 2011 |
|
LALIT JANGDE Vs. HIGH COURT OF CHHATTISGARH
|
June 24, 2011 |
|
LALIT KUMAR Vs. STATE OF C G
|
July 28, 2011 |
|
LATEL KUMAR Vs. SHRI BISELAL KURRE
|
January 12, 2011 |
|
LAXMAN RAM Vs. NEELAM TRANSPORT COMPANY
|
March 24, 2011 |
|
LAXMI CONSTRUCTION CO Vs. STATE OF CHHATTISGARH
|
September 19, 2011 |
|
LEELADHAR PRASAD CHANDRAKAR Vs. THE STATE OF CHHATTISGARH
|
August 1, 2011 |
|
LOKNATH ALIAS LOKU Vs. STATE OF CHHATTISGARH
|
November 29, 2011 |
|
LUV KUMAR SHARMA Vs. COLLECTOR CUM DISTRICT MAGISTRATE BILASPUR
|
June 30, 2011 |
|
M/S SATJAS GLOROCKS PRIVATE LTD. Vs. BHARAT ALUMINUM COMPANY LIMITED
|
November 17, 2011 |
|
MADAN RAM Vs. STATE OF C G
|
April 6, 2011 |
|
MADHU @ MADHURI Vs. STATE OF MADHYA PRADESH
|
August 30, 2011 |
|
MADHU BAI Vs. SETRAM
|
January 18, 2011 |
|
MAFIDAR Vs. STATE OF MADHYA PRADESH
|
January 25, 2011 |
|
MAGMA FINCORP LTD Vs. JASMEET SINGH BAGGA
|
March 9, 2011 |
|
MAHENDRA KUMAR ALIAS MOHANLAL JAIN Vs. MUNICIPAL CORPORATION DURG
|
February 1, 2011 |
|
MAHENDRA KUMAR SAHOO Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 18, 2011 |
|
MAHENDRA KUMAR SAHU Vs. STATE OF C G
|
September 21, 2011 |
|
MAHENDRA SINGH HORA Vs. ANITA SAHU
|
February 22, 2011 |
|
MAHESH ALIAS RAJA Vs. STATE OF CHHATTISGARH
|
March 7, 2011 |
|
MAHESH CHANDRA GUPTA Vs. STATE OF C.G
|
October 2, 2011 |
|
MAHESH PATEL Vs. STATE OF CHHATTISGARH
|
January 11, 2011 |
|
MAHESWARI AND OTHERS Vs. SAUKHILAL AND OTHERS
|
January 25, 2011 |
|
MAIMUNA BIBI Vs. GURU PRASAD JAISWAL
|
September 19, 2011 |
|
MAINA BAGHEL Vs. KANAK RAM SAGAR
|
January 10, 2011 |
|
MALAWATI NAYAK BAI Vs. RAMJI SAHU
|
August 16, 2011 |
|
MAMTA SHRIVASTAVA Vs. TARESH KUMAR SHRIVASTAVA
|
May 13, 2011 |
|
MAN MOHAN ALBERT Vs. SHAKIR ALI
|
February 14, 2011 |
|
MANA SINGH Vs. VIJAY @ LOVEKUSH KUMAR
|
February 24, 2011 |
|
MANAGING DIRECTOR BHILAI STEEL PLANT Vs. MOTI RAM
|
February 24, 2011 |
|
MANGALDAS Vs. STATE OF M.P. (NOW C.G.)
|
September 21, 2011 |
|
MANGHAN DAS HABLANI Vs. SURESH KUMAR MEGHANI
|
January 21, 2011 |
|
MANGMATI WIDOW Vs. MOHAMMED IKRAM KHAN
|
June 21, 2011 |
|
MANISH PIPES PVT LTD Vs. STATE OF CHHATTISGARH
|
December 15, 2011 |
|
MANISH SINGH Vs. PALLAVI
|
October 11, 2011 |
|
MANJU GHOSH Vs. M S BISEN
|
February 14, 2011 |
|
MANOJ KUMAR Vs. STATE OF M P
|
August 2, 2011 |
|
MANOJ KUMAR DADSENA Vs. RAKESH KUMAR YADAV AND OTHERS
|
July 1, 2011 |
|
MANOJ KUMAR PANDEY Vs. PUSHPA DEVI
|
September 2, 2011 |
|
MANOJ KUMAR SHARMA Vs. STATE OF CHHATTISGARH
|
October 17, 2011 |
|
MARWADI Vs. STATE OF MADHYA PRADESH
|
September 26, 2011 |
|
MATOSHRI DEVELOPERS Vs. STATE OF CHHATTISGARH
|
August 11, 2011 |
|
MD AJIJ Vs. STATE OF CHHATTISGARH
|
August 9, 2011 |
|
MEHTTAR RAM Vs. STATE OF CHHATTISGARH
|
January 3, 2011 |
|
MENNONITE BOARD OF CHRISTIAN EDUCATION Vs. STATE OF CHHATTISGARH
|
September 13, 2011 |
|
MILURAM Vs. STATE OF MADHYA PRADESH
|
February 10, 2011 |
|
MIRI Vs. SMT BAISAKHIN BAI
|
February 8, 2011 |
|
MIRI GANPAT Vs. STATE OF M P
|
May 5, 2011 |
|
MITHILESH SHRIVASTAVA Vs. KIRAN SHRIVASTAVA
|
September 29, 2011 |
|
ML NISHAD Vs. STATE OF CHHATTISGARH
|
July 26, 2011 |
|
MNOHAR LAL Vs. RAMNIHORE
|
March 9, 2011 |
|
MODERN FOUNDRY Vs. STATE OF CHHATTISGARH
|
November 21, 2011 |
|
MOHAMMAD IQBAL Vs. STATE OF MADHYA PRADESH
|
July 18, 2011 |
|
MOHAMMAD TASLIM ANSARI Vs. MURLIDHAR CHAUDHARI & ORS
|
July 5, 2011 |
|
MOHAMMED KASIM Vs. C.G. STATE POWER GENERATION COMPANY LTD
|
November 1, 2011 |
|
MOHAR SINGH VERMA AND ORS Vs. STATE OF CHHATTISGARH
|
November 23, 2011 |
|
MOHD AZHAR Vs. STATE OF CHHATTISGARH
|
January 19, 2011 |
|
MOHD ISMAIL AHMED Vs. STATE OF CHHATTISGARH AND OTHERS
|
April 19, 2011 |
|
MOHD SAMI ANSARI Vs. STATE OF CHHATTISGARH
|
July 18, 2011 |
|
MOJJAM RAHMANI Vs. UNION OF INDIA
|
December 14, 2011 |
|
MOTI BAI Vs. BHAGIRATHI
|
March 23, 2011 |
|
MOTILAL BANAWALA Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
|
December 5, 2011 |
|
MOTILAL KESHARWANI Vs. STATE OF CHHATTISGARH
|
October 21, 2011 |
|
MOTILAL YADAV Vs. JAISAY
|
July 15, 2011 |
|
MOTIRAM Vs. JALESHWAR
|
November 16, 2011 |
|
MOTURAM Vs. STATE OF MADHYA PRADESH
|
April 4, 2011 |
|
MS. LUCKY BHARAT GARAGE PVT LTD Vs. SOUTH EASTERN COALFIELDS LTD
|
February 7, 2011 |
|
MSP STEEL AND POWER LTD Vs. COMMR OF C EX AND CUS
|
February 25, 2011 |
|
MUJIB KHAN Vs. STATE OF C G
|
February 18, 2011 |
|
MUKESH DEWANGAN Vs. STATE OF CHHATTISGARH
|
November 21, 2011 |
|
MUKESH YADAV Vs. ASHOK
|
April 13, 2011 |
|
MUNNA ALIAS OM PRAKASH Vs. STATE OF MADHYA PRADESH
|
August 29, 2011 |
|
MURARI PRASAD AWASHTHI Vs. STATE OF CHHATTISGARH
|
August 9, 2011 |
|
MURARI PRASAD AWASTHI Vs. STATE OF CHHATTISGARH
|
August 1, 2011 |
|
NAG SINGH Vs. STATE OF CHHATTISGARH
|
April 4, 2011 |
|
NAND KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
January 20, 2011 |
|
NAND KUMAR SONI Vs. GAURI DEVI CHAUHAN
|
July 19, 2011 |
|
NARAYAN DAS INKLAB GANDHI Vs. CHANDULAL SAHU
|
July 18, 2011 |
|
NARENDRA KUMAR TIWARI Vs. REGIONAL SECRETARY
|
February 10, 2011 |
|
NARENDRA SAHU Vs. KUSHAL SAHU
|
November 3, 2011 |
|
NARESH KUMAR Vs. STATE OF MADHYA PRADESH
|
December 2, 2011 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. RAMESH KUMAR SURYAWANSHI
|
November 30, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. KUSAL SELMA
|
January 11, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. PARMESHWARI
|
July 1, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. GAUTAMCHAND LUNIA
|
March 30, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. RENUE
|
January 19, 2011 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. HARMIT SINGH
|
January 13, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BAHAL RAM VERMA
|
September 19, 2011 |
|
NATWAR LAL Vs. NOKARAO
|
March 18, 2011 |
|
NEPAL CHAND AGRAWAL Vs. JALBATIBAI
|
July 18, 2011 |
|
NEPAL DAS & ORS. Vs. RAJU DEORI & ORS.
|
December 16, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. NIRMALA BAI SHATRUGHAN SAHU
|
March 15, 2011 |
|
NIHALUDDIN ALIAS MUNNA Vs. STATE OF CHHATTISGARH THROUGH DHAMDHA DISTRICT DURGA
|
November 13, 2011 |
|
NIHALUDDIN ALIAS MUNNA Vs. STATE OF C G
|
November 3, 2011 |
|
NILIMA BHOI Vs. STATE OF C.G.
|
November 18, 2011 |
|
NIRANJAN SINGH HUDA Vs. TAVINDER PAL SINGH BHATIA
|
March 16, 2011 |
|
NIRMAIN Vs. PHALI CHOUBEY
|
December 8, 2011 |
|
NIRMAL WASWANI Vs. NARENDRA PAL SINGH
|
April 4, 2011 |
|
OM PRAKASH SINGH Vs. STATE OF CHHATTISGARH
|
November 3, 2011 |
|
OMPRAKASH Vs. STATE OF CHHATTISGARH
|
August 5, 2011 |
|
OMPRAKASH Vs. STATE OF CHHATTISGARH AND OTHERS
|
May 8, 2011 |
|
OMPRAKASH DUBEY Vs. KAPURI BAI
|
December 1, 2011 |
|
ORIENT INSURANCE COMPANY LIMITED Vs. TAMESHWAR THAKUR
|
September 12, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. KESHAV AGRAWAL
|
July 20, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. GOURI GUPTA
|
August 5, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. PRAHLAD NATH DUBEY & ORS
|
January 27, 2011 |
|
ORIENTAL INSURANCE CO. Vs. KAMALA SONI
|
January 17, 2011 |
|
ORIENTAL INSURANCE CO. LTD Vs. ARJINDER KAUR
|
November 16, 2011 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SARITA DEVI & ORS.
|
October 17, 2011 |
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ORIENTAL INSURANCE CO. LTD. Vs. BALDEV SINGH
|
March 30, 2011 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUDAMA
|
January 12, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SHIVRATAN SINGH
|
January 25, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. NEERA BAI
|
July 21, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. VINAY SINGH CHAUHAN
|
April 29, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DHAPU JAIN
|
November 22, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DHURPUTA AND OTHERS
|
January 7, 2011 |
|
P R WASAN Vs. UNION OF INDIA
|
February 2, 2011 |
|
P.K. MOHANAN Vs. STEEL AUTHORITY OF INDIA LTD
|
September 12, 2011 |
|
PADMALAYA YADAV Vs. RAMSWAROOP YADAW
|
December 13, 2011 |
|
PANARAM Vs. STATE OF M.P. (NOW C.G.)
|
August 29, 2011 |
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PARAS BAI Vs. AMIT KUMAR AGRAWAL
|
December 15, 2011 |
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PARASNATH NAIK Vs. DURGA PRASAD NAIK
|
September 13, 2011 |
|
PARMANAND Vs. KAILASH CHAND
|
November 29, 2011 |
|
PARMANAND DUBEY Vs. MANOJ
|
July 11, 2011 |
|
PARWATI Vs. MUNA
|
February 7, 2011 |
|
PAUL BROTHERS Vs. SOUTH EASTERN COALFIELDS LTD
|
January 11, 2011 |
|
PAVAN KUAMR NIRALA Vs. SHIVSHANKAR SINGH
|
September 23, 2011 |
|
PAWAN KUMAR DEWANGAN Vs. RAMA DEWANGAN
|
October 17, 2011 |
|
PAWAN KUMAR DEWANGAN Vs. RAMA DEWANGAN
|
November 17, 2011 |
|
PHOOLU BAI Vs. BITTU DUBEY
|
April 13, 2011 |
|
PHULBASIA Vs. RAMSINGH
|
August 2, 2011 |
|
PIJUSH PIYUSH BABUN GUHA Vs. STATE OF CHHATTISGARH
|
October 2, 2011 |
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PIRITRAM BISUR PATEL Vs. FULSAI GUPTA & ORS
|
March 15, 2011 |
|
PONAM BAI Vs. TUKARAM
|
April 8, 2011 |
|
POONAM CHAND AGRAWAL Vs. STATE BANK OF INDIA
|
November 21, 2011 |
|
PRABHAKAR REDDY Vs. STATE OF CHHATTISGARH
|
April 19, 2011 |
|
PRABIR KUMAR NAHAROY Vs. NEW INDIA INSURANCE CO LTD
|
September 5, 2011 |
|
PRADEEP SHARMA Vs. RAJKUMAR SINGH
|
November 16, 2011 |
|
PRADHAN BUDHA MAHAKUR Vs. GOPAL SINGH
|
February 23, 2011 |
|
PRAGYA PAWAR Vs. STATE OF CHHATTISGARH
|
August 8, 2011 |
|
PRAKASH ALIAS SHANKAR Vs. STATE OF M P
|
June 22, 2011 |
|
PRAKASH PANNALAL Vs. NALINI DHOLKIA
|
December 13, 2011 |
|
PRAKASH SINGH CHANDEL Vs. STATE OF CHHATTISGARH
|
January 14, 2011 |
|
PREETAM LAL Vs. STATE OF C G
|
August 16, 2011 |
|
PREETI MISHRA Vs. STATE OF CHHATTISGARH
|
April 20, 2011 |
|
PRESIDENT OF SEWA SAHAKARI SAMITI MARYADIT, RAHOD Vs. ISHWAR PRASAD
|
April 5, 2011 |
|
PRIYA BAKERS (P) LTD Vs. UNION OF INDIA
|
January 27, 2011 |
|
PRIYA GUPTA Vs. STATE OF CHHATTISGARH
|
August 9, 2011 |
|
PUKHRAJ GOLCHHA Vs. ANAND KUMAR JAIN
|
September 9, 2011 |
|
PUNIMATI Vs. STATE OF CHHATTISGARH
|
October 20, 2011 |
|
PUNIMATI PARWATI BAI Vs. STATE OF CHHATTISGARH
|
September 12, 2011 |
|
PUNURAM Vs. STATE OF M P
|
March 30, 2011 |
|
PURASKAR MERCANTILE PVT LTD Vs. ALBRIGHT STEEL INDUSTRIES LTD
|
July 5, 2011 |
|
PURNIMA BAI Vs. ONKAR SINGH
|
March 24, 2011 |
|
PURNIMA SHUKLA Vs. STATE OF CHHATTISGARH
|
April 6, 2011 |
|
PURSHOTTAM GUPTA Vs. MAHJBIT RAHMAN
|
December 15, 2011 |
|
QADIR ALI Vs. STATE OF CHHATTISGARH
|
August 18, 2011 |
|
R. RAJENDRA PRASAD Vs. BANKE BABU SHUKLA
|
March 31, 2011 |
|
R.C. DUBEY Vs. STATE OF MP
|
August 5, 2011 |
|
RADHA BAI Vs. GOUKARAN SINGH
|
April 19, 2011 |
|
RADHESHYAM Vs. JWAKIM
|
April 6, 2011 |
|
RADHESHYAM @ ULLA Vs. BANGU
|
January 28, 2011 |
|
RAFFAIL Vs. STATE OF M.P.
|
January 7, 2011 |
|
RAGHUVIR Vs. STATE OF M P
|
April 11, 2011 |
|
RAINBATI DHRUV Vs. BANWARI LAL PARDESHI
|
March 18, 2011 |
|
RAJ KUMAR KEDIA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 11, 2011 |
|
RAJ KUMAR PATEL Vs. STATE OF MADHYA PRADESH NOW C G
|
March 1, 2011 |
|
RAJ KUMAR SINGHANIA Vs. ASHOK JAIN
|
October 19, 2011 |
|
RAJ KUMAR VISHWAKARMA Vs. SURYA PRAKASH JACOB REDDY
|
April 20, 2011 |
|
RAJARAM Vs. STATE OF M P
|
June 23, 2011 |
|
RAJEEV RATHORE Vs. STATE OF CHHATTISGARH
|
March 8, 2011 |
|
RAJENDRA GANDHI Vs. STATE OF C.G.
|
July 28, 2011 |
|
RAJENDRA SHARMA ALIAS RAJU SHARMA Vs. STATE OF CHHATTISGARH
|
September 13, 2011 |
|
RAJENDRA TIWARI Vs. STATE OF M P
|
March 31, 2011 |
|
RAJESH KUMAR Vs. STATE OF M.P.
|
July 22, 2011 |
|
RAJESH KUMAR Vs. RAJESH KUMAR
|
January 27, 2011 |
|
RAJESH KUMAR CHOUDHARI Vs. DARSHAN SINGH
|
July 19, 2011 |
|
RAJESH KUMAR SHUKLA Vs. STATE OF CHHATTISGARH
|
January 25, 2011 |
|
RAJESH PATHAK ALIAS PRAMOD PATHAK Vs. STATE OF CHHATTISGARH
|
January 18, 2011 |
|
RAJESH SAHU Vs. SANJAY MAKHIJA
|
March 4, 2011 |
|
RAJESHWAR TIRKEY Vs. STATE OF C G
|
April 29, 2011 |
|
RAJESHWARI RATHORE AND ANOTHER Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 28, 2011 |
|
RAJIV GRIH NIRMAN SAHAKARI SAMITI MARYADIT Vs. STATE OF M P
|
May 5, 2011 |
|
RAJKUMAR SAHU Vs. STATE OF CHHATTISGARH
|
September 23, 2011 |
|
RAJKUMAR SAHU Vs. STATE OF CHHATTISGARH
|
September 29, 2011 |
|
RAJNEESH JAIN Vs. OMPRAKASH SAHU
|
October 17, 2011 |
|
RAJRANI ATHWAL Vs. ANIL KHAN
|
April 18, 2011 |
|
RAKESH GAUTAM Vs. STATE OF CHHATISGARH
|
March 10, 2011 |
|
RAKESH SINGH Vs. STATE OF CHHATTISGAR
|
July 13, 2011 |
|
RAKHI SHARMA Vs. STATE OF C G
|
July 15, 2011 |
|
RAM ASHISH SHRIVASTAV Vs. STATE OF CHH
|
January 21, 2011 |
|
RAM BAI Vs. SOURABH KAIKRE
|
May 3, 2011 |
|
RAM MURTY GOEL Vs. UNION OF INDIA
|
April 28, 2011 |
|
RAM SAGAR SINHA Vs. STATE OF CHHATTISGARH
|
May 2, 2011 |
|
RAMADHAR Vs. STATE OF CHHATTISGARH
|
February 8, 2011 |
|
RAMADHAR NISHAD Vs. STATE OF CHHATTISGARH
|
November 9, 2011 |
|
RAMAKANT SONI Vs. RAMRATAN SONI
|
October 11, 2011 |
|
RAMBHA BAI Vs. STATE OF CHHATTISGARH
|
December 13, 2011 |
|
RAMDAYAL JAISWAL Vs. SANTOSH DAS
|
August 16, 2011 |
|
RAMDEO GUPTA Vs. GOVT OF CHHATTISGARH
|
March 28, 2011 |
|
RAMDHEEN SAHU Vs. THANURAM
|
June 16, 2011 |
|
RAMESH ROTKAR Vs. STATE OF M P
|
July 26, 2011 |
|
RAMHIN BAI Vs. SUBHASH VERMA
|
February 24, 2011 |
|
RAMJI SAHU Vs. MOHAN LAL
|
March 23, 2011 |
|
RAMKUMAR HARBANSH Vs. STATE OF C.G.
|
November 15, 2011 |
|
RAMLAL ALIAS RAJU SATNAMI Vs. STATE OF MADHYA PRADESH
|
January 27, 2011 |
|
RAMLAL BABA TIGGA Vs. STATE OF C G
|
April 20, 2011 |
|
RAMLAL PATLE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 17, 2011 |
|
RAMPRASAD ALIAS RAMU Vs. GANESH SAHU
|
April 26, 2011 |
|
RAMPYARA SAHU Vs. BOARD OF REVENUETL
|
February 24, 2011 |
|
RAMRATAN KANWAR Vs. STATE OF MADHYA PRADESH
|
April 1, 2011 |
|
RAMSHARAN RAMVAGAS LOHAR Vs. STATE OF MADHYA PRADESH
|
July 22, 2011 |
|
RANDHIR DEYASI Vs. CHHATTISGARH LOK AYOG
|
October 17, 2011 |
|
RANJIT MAITRY Vs. STATE OF C.G.
|
March 5, 2011 |
|
RANTIR KAUR Vs. SARDAR JASPAL SINGH CHAWALA
|
October 19, 2011 |
|
RANU GHOSH Vs. RAI BAHADUR BHUTNATH DEY CHARITABLE
|
August 2, 2011 |
|
RAVI LONKAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 19, 2011 |
|
RAVI LONKAR RAJENDRA SINGH THAKUR Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
|
August 10, 2011 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. REKHABAI
|
November 22, 2011 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. KARUNA SHUKLA
|
June 27, 2011 |
|
RESHAM LAL @ BADRI PRASAD PATEL Vs. MANU
|
January 13, 2011 |
|
RESHAMLAL Vs. PANCHURAM KESHNA SATNAMI
|
February 9, 2011 |
|
ROHIT Vs. STATE OF CHHATTISGARH
|
March 4, 2011 |
|
ROOPLAL Vs. STATE OF C.G.
|
September 6, 2011 |
|
ROOPRAM LAXMAN SATNAMI Vs. STATE OF MADHYA PRADESH
|
March 29, 2011 |
|
ROSHNI SHARMA Vs. S. K. SHARMA
|
July 4, 2011 |
|
RUPCHANDRA PANDEY Vs. UMA SHANKAR SHUKLA
|
November 18, 2011 |
|
RUPENDRA KUMAR Vs. OMPRAKASH
|
February 23, 2011 |
|
RUPESH KUMAR Vs. BALRAM SINGH RAJPUT
|
July 26, 2011 |
|
RUPSAI Vs. STATE OF M.P. (NOW C.G.)
|
July 28, 2011 |
|
S AKBAR ALI Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 7, 2011 |
|
S N GADIA Vs. STATE OF CHHATTISGARH
|
June 27, 2011 |
|
S.G. PARULKAR Vs. STATE OF CHHATTISGARH
|
February 22, 2011 |
|
SABITA MISHRA Vs. MAKHANLAL CHAUHAN
|
March 16, 2011 |
|
SADHULAL SHRIKISHAN Vs. SHRI RADHESHYAM BANSAL
|
November 25, 2011 |
|
SADURAM Vs. TIKESHWAR
|
April 29, 2011 |
|
SAHDEO Vs. SUMANLATA
|
September 5, 2011 |
|
SAJDA PARVEEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 24, 2011 |
|
SAKUN KUSHWAHA Vs. DHANIRAM
|
January 4, 2011 |
|
SAKUN KUSHWAHA Vs. SAKUN KUSHWAHA
|
January 14, 2011 |
|
SALIGRAM MUKUND Vs. STATE OF MADHYA PRADESH
|
March 18, 2011 |
|
SALINA Vs. STATE OF CHHATTISGARH
|
August 1, 2011 |
|
SAMARIAN BAI Vs. MANGAL SINGH
|
March 16, 2011 |
|
SAMMAT Vs. STATE OF MADHYA PRADESH
|
March 29, 2011 |
|
SAMPATLAL TIWARI Vs. STATE OF CHHATTISGARH
|
October 14, 2011 |
|
SANAU AND FIVE OTHERS Vs. STATE OF MADHYA PRADESH
|
March 29, 2011 |
|
SANDEEP KUMAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
January 27, 2011 |
|
SANDEEP SINGH Vs. STATE OF CHHATTISGARH
|
August 19, 2011 |
|
SANDHYA TAWADKAR Vs. STATE OF CHHATTISGARH
|
July 5, 2011 |
|
SANESH KUMAR RATNAKAR Vs. STATE OF CHHATTISGARH
|
February 28, 2011 |
|
SANJAY DAS Vs. STATE OF MADHYA PRADESH
|
February 3, 2011 |
|
SANJAY YADAV Vs. STATE OF CHHATTISGARH
|
February 7, 2011 |
|
SANJUDEVI MAHATO Vs. SHRI BUNTI
|
December 9, 2011 |
|
SANNI ALIAS SATYANARAYAN Vs. STATE OF MADHYA PRADESH
|
February 2, 2011 |
|
SANT KUMAR SHUKLA Vs. MOVIN
|
July 11, 2011 |
|
SANT RAM ALIAS KORDU Vs. STATE OF MADHYA PRADESH
|
March 3, 2011 |
|
SANTOSH KUMAR Vs. STATE OF C G
|
March 23, 2011 |
|
SANTOSH KUMAR GUPTA Vs. RITUPAL YADAV
|
July 19, 2011 |
|
SANTOSH KUMAR KASHYAP Vs. TIJAURAM SAHU
|
January 21, 2011 |
|
SANTOSH KUMAR NANDE Vs. STATE OF CHHATTISGARH
|
September 27, 2011 |
|
SANTOSH MARAR Vs. STATE OF CHHATTISGARH
|
July 6, 2011 |
|
SANTOSH SINGH Vs. STATE OF M P
|
January 11, 2011 |
|
SANTOSHI RAJAN Vs. NTPC LIMITED
|
September 30, 2011 |
|
SATISH KUMAR SINHA Vs. GURPAL SINGH
|
October 18, 2011 |
|
SATJAS GLOROCKS PVT LTD Vs. BHARAT ALUMINUM CO LTD
|
November 17, 2011 |
|
SATPAL SINGH Vs. STATE OF CHHATTISGARH
|
July 26, 2011 |
|
SATWANTIN BAI Vs. VINOD KUMAR YADAV
|
September 2, 2011 |
|
SATYABHAMA @ SOHAGBATI Vs. KAMLADEVI
|
January 27, 2011 |
|
SATYENDRA PRASAD Vs. STATE OF MADHYA PRADESH
|
August 23, 2011 |
|
SAURABH PANDEY Vs. STATE OF CHHATTISGARH
|
February 22, 2011 |
|
SAVITA SONI Vs. BENURAM
|
September 12, 2011 |
|
SAVITRI BAI BALMIK & ORS Vs. MAHESH KUMAR & ORS
|
February 21, 2011 |
|
SECL BISHRAMPUR Vs. BHARTI DEVI
|
April 19, 2011 |
|
SEETA PATEL Vs. PRADEEP KUMAR NAIK
|
July 19, 2011 |
|
SETH KIRODIMAL DHARMADA TRUST Vs. KALICHARAN KESHAAN
|
February 15, 2011 |
|
SEWAK RAM Vs. STATE OF MADHYA PRADESH
|
March 18, 2011 |
|
SHABNAM KARIM Vs. RAM KUMAR
|
November 18, 2011 |
|
SHAKUNTALA DEVI PARAKH Vs. SUBHASH SABATH
|
November 16, 2011 |
|
SHALLI MASIH Vs. PARASRAM
|
April 8, 2011 |
|
SHAM JAISWAL Vs. LAXMI BHANU
|
July 11, 2011 |
|
SHAMBHOO NATH SINHA Vs. STATE OF M. P
|
July 12, 2011 |
|
SHANTI BAI Vs. STATE OF CHHATTISGARH
|
November 23, 2011 |
|
SHARDA SINGH Vs. SHEKH SK AMIN
|
January 6, 2011 |
|
SHASHIBHUSAN MISHRA Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
March 1, 2011 |
|
SHATRUGHAN MANJHWAR Vs. SANTOSH YADAV
|
July 11, 2011 |
|
SHEKH RAM YADAV Vs. STATE OF M P
|
October 20, 2011 |
|
SHISHUPAL
Vs. STATE OF C G
|
March 3, 2011 |
|
SHIV KUMAR Vs. UNION OF INDIA
|
September 12, 2011 |
|
SHIV KUMAR TIWARI Vs. THE STATE OF CHHATTISGARH
|
March 25, 2011 |
|
SHIV PRASAD Vs. STATE OF CHHATTISGARH
|
July 8, 2011 |
|
SHIVBHAROS Vs. UNITED INDIA INSURANCE COMPANY
|
December 16, 2011 |
|
SHIVRAM Vs. STATE OF M.P.
|
December 13, 2011 |
|
SHOBHA RAM BANJARE Vs. DOMAN LAL KORSEWADA AND ORS
|
February 7, 2011 |
|
SHOBIT RAM Vs. STATE OF M P
|
June 15, 2011 |
|
SHREE NATURAL ESTATE Vs. STATE OF CHHATTISGARH
|
September 5, 2011 |
|
SHUSHILA MISHRA Vs. ORIENTAL INSURANCE CO
|
July 25, 2011 |
|
SHWET CHEMICALS INDIA PRIVATE LTD Vs. STATE BANK OF INDIA
|
July 7, 2011 |
|
SHYAM KATHPAL Vs. SWARNAKANTA SHARMA
|
February 10, 2011 |
|
SHYAM KHATKAR Vs. STATE OF CHHATTISGARH
|
August 8, 2011 |
|
SHYAM LAL Vs. STATE OF M P
|
April 29, 2011 |
|
SHYAM LAL FHEKAR Vs. STATE OF CHHATTISGARH
|
November 3, 2011 |
|
SHYAM LAL FHEKAR Vs. STATE OF CHHATTISGARH
|
November 13, 2011 |
|
SHYAMU NISHAD Vs. RAJENDRA SURANA
|
September 9, 2011 |
|
SIDAR KANWAR Vs. STATE OF M.P. (NOW STATE OF CHHATTISGARH)
|
October 19, 2011 |
|
SILVESTER LAKRA Vs. VIJAY KUMAR
|
December 9, 2011 |
|
SITA BAI AND OTHERS Vs. MURAT SINGH AND OTHERS
|
March 4, 2011 |
|
SITARAM
Vs. STATE OF M P
|
July 6, 2011 |
|
SMT ASHA Vs. TRILOKI SINGH
|
March 18, 2011 |
|
SMT KEJABAI Vs. STATE OF CHHATTISGARH
|
February 11, 2011 |
|
SMT L KANTAMMA Vs. SHOBHIT DAS MANIKPURI
|
February 24, 2011 |
|
SMT PADMALAYA YADAV Vs. RAMSWAROOP YADAW
|
December 13, 2011 |
|
SMT RADHIKA Vs. KEDAR DUBEY
|
July 21, 2011 |
|
SMT SHWETA SAHU Vs. STATE OF CHHATTISGARH
|
May 4, 2011 |
|
SMT SUSHMA YADAV Vs. NARESH KUMAR KHANYURIYA
|
April 7, 2011 |
|
SMT. AHILYA MANDAVI Vs. BIJIT KUNDU
|
September 2, 2011 |
|
SMT. BHAGA BAI NISHAD Vs. RANDJEET SINGH AND ANR.
|
November 14, 2011 |
|
SMT. DEVKI BAI & ORS. Vs. ABHIJIT RAI CHOUDHARY & ORS.
|
May 11, 2011 |
|
SMT. GANGA BAI Vs. STATE OF CHHATTISGARH
|
October 21, 2011 |
|
SMT. NILLO & ORS. Vs. SADHURAM & ORS.
|
May 5, 2011 |
|
SMT. RAMBATI BALIRAM PATEL & ORS. Vs. NATHURAM JANGDE & ORS.
|
June 16, 2011 |
|
SMT. SHAIL BAI & ORS. Vs. HARDEEP SINGH & ORS.
|
May 10, 2011 |
|
SMT. YASHODA BAI CHANDRAKAR Vs. BALRAM SINGH & ORS.
|
June 14, 2011 |
|
SONA RAKSHAL Vs. VINOD KUMAR NAYAK
|
February 28, 2011 |
|
SONAM GANDHI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
September 5, 2011 |
|
SONIYA Vs. SANTOSH RAM DEEWAN
|
February 10, 2011 |
|
SONU Vs. STATE OF C G
|
July 5, 2011 |
|
SOUTH ESTERN COALFIELDS LTD Vs. NIRANJAN SARKAR CONTRACTORS
|
June 21, 2011 |
|
SR DIVISIONAL MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALJEET SINGH
|
March 3, 2011 |
|
SRI PRABHAKAR BAGDE Vs. DISTRICT MANAGER FOOD CORPORATION OF INDIA
|
November 1, 2011 |
|
STATE OF CHHATTISGARH Vs. DHANIRAM
|
February 2, 2011 |
|
STATE OF CHHATTISGARH Vs. KAMLESH JURRI
|
November 21, 2011 |
|
STATE OF CHHATTISGARH Vs. SUJAN SINGH KANWAR
|
November 18, 2011 |
|
STATE OF CHHATTISGARH Vs. R C C HUME PIPE AND PRODUCTS
|
March 10, 2011 |
|
STATE OF CHHATTISGARH Vs. UMENDI
|
February 23, 2011 |
|
STATE OF CHHATTISGARH Vs. RAIPUR METAL PRODUCTS PRIVATE LIMITED
|
January 10, 2011 |
|
STATE OF CHHATTISGARH Vs. RS BAJWA
|
March 16, 2011 |
|
STATE OF CHHATTISGARH Vs. CHHATTISGARH BOARD OF REVENUE BILASPUR
|
September 5, 2011 |
|
STATE OF CHHATTISGARH Vs. SANTOSH MEHRA
|
July 29, 2011 |
|
STATE OF CHHATTISGARH Vs. BHARAT LAL
|
January 13, 2011 |
|
STATE OF CHHATTISGARH Vs. GAJALAL BARETH
|
February 2, 2011 |
|
STATE OF MADHYA PRADESH Vs. CHHATTISGARH JALASAYA PRIYOJNA SHRAMIK SANGH
|
March 28, 2011 |
|
STATE OF MADHYA PRADESH Vs. KANTARAM RAMTEKE
|
December 1, 2011 |
|
STEEL AUTHORITY OF INDIA LTD BHILAI STEEL PLANT BHILAI Vs. COLLECTOR DURG
|
February 18, 2011 |
|
SUB AREA MANAGER SOUTH EASTERN COALFIELDS LTD Vs. SUHEL AHMED
|
January 17, 2011 |
|
SUBELAL Vs. STATE OF M P
|
July 8, 2011 |
|
SUBHRO CHAKRAVORTY Vs. STATE OF CHHATTISGARH
|
July 5, 2011 |
|
SUDAMARAM Vs. NASIBCHAND SHARMA
|
December 13, 2011 |
|
SUHAWAN BAI Vs. RASHMI KAUR DOMEER
|
September 20, 2011 |
|
SUKALU Vs. STATE OF M P
|
February 22, 2011 |
|
SUKHDEO SINGH BACHCHU Vs. STATE OF CHHATTISGARH
|
January 11, 2011 |
|
SUKHDEV KURRE Vs. PARETAN BAI
|
March 17, 2011 |
|
SUKHDEV PRASAD TONDON Vs. BAL RAM KISHORE TONDON
|
March 10, 2011 |
|
SUKHMATI Vs. CHIRONJI LAL
|
February 9, 2011 |
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SUKNANDAN Vs. STATE
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March 17, 2011 |
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SUMRIT BAI & ORS Vs. KOKRAM & ORS
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March 1, 2011 |
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SUNDAR LAL Vs. STATE OF C G
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September 6, 2011 |
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SUNDER BAI Vs. LOOP SINGH
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June 28, 2011 |
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SUNDER BAI & ANR Vs. LOOP SINGH & ORS
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June 8, 2011 |
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SUNDER LAL SAHU Vs. STATE OF CHHATTISGARH
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November 28, 2011 |
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SUNDERWATI YADAV Vs. STATE OF CHHATTISGARH
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November 16, 2011 |
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SUNIL DATTA Vs. VISHAL SINGH CHANDEL
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April 20, 2011 |
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SUNIL KUMAR Vs. VIMLESH KUMAR
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October 12, 2011 |
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SUNIL KUMAR GOLHANI Vs. STATE OF CHHATTISGARH
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February 3, 2011 |
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SUNIL KUMAR SHARMA Vs. FOOLMATI
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January 27, 2011 |
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SUNIL KUMAR SHARMA Vs. STATE OF CHHATTISGARH
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August 16, 2011 |
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SUNITA DEVI Vs. KAMESHWAR SINGH
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March 4, 2011 |
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SUNITA GUPTA Vs. MASIDUL HASAN SON
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March 24, 2011 |
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SUNNY HASBIL Vs. HITESH KUMAR PATEL
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February 2, 2011 |
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SUPERINTENDENT ENGINEER MPEB Vs. REETA URMALIA
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February 11, 2011 |
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SUPERINTENDING ENGINEER CSEB BILASPUR DIVISION Vs. PUBLIC UTILITY PERMANENT LOK ADALAT, BILASPUR
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April 13, 2011 |
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SURENDRA Vs. STATE OF MADHYA PRADESH
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February 25, 2011 |
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SURENDRA KUMAR BHOYE Vs. STATE OF CHHATTISGARH
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December 8, 2011 |
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SURENDRA SINGH Vs. STATE OF CHHATTISGARH
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March 1, 2011 |
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SURESH AGRAWAL Vs. PUNAJI
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January 4, 2011 |
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SURESH KUMAR Vs. STATE OF M P
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March 4, 2011 |
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SURESH PAL Vs. STATE OF MADHYA PRADESH
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July 4, 2011 |
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SURESH SAI BHAGAT Vs. STATE OF CHHATTISGARH
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December 25, 2011 |
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SURESH SAI BHAGAT Vs. STATE OF CHHATTISGARH
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November 25, 2011 |
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SURJIT SINGH Vs. LEKHU DAS
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January 17, 2011 |
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SURYAKANT & ORS. Vs. SHIVNARAYAN BAGHEL & ORS.
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July 8, 2011 |
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SURYAKANT GUPTA Vs. B L SARAF
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April 1, 2011 |
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SURYAKANT GUPTA Vs. B.L. SARAF
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April 2, 2011 |
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SUSHILA BAI Vs. DEVENDRA TIWARI
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June 21, 2011 |
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SWAROOP CHAND JAIN Vs. STATE OF CHHATTISGARH
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July 7, 2011 |
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T K JANGDE Vs. STATE OF CHHATTISGARH
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February 21, 2011 |
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TARASINGH Vs. SURAT @ GUDDU
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August 3, 2011 |
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TARENDRA SINGH ATRI Vs. STATE OF CHHATTISGARH
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August 8, 2011 |
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TARUNI THAKUR Vs. KAMENDRA SINGH
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February 21, 2011 |
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TATA ENGINEERING & LOCOMOTIVE COMPANY LTD Vs. STATE OF MADHYA PRADESH
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November 17, 2011 |
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TEEJAN BAI Vs. YASHODA BAI TAMASKAR
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August 3, 2011 |
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TEJRAM DEWANGAN Vs. STATE OF C G
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March 5, 2011 |
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TEJRAM PATEL Vs. AMRIT LAL PATEL
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March 10, 2011 |
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TERAJUNNISHA ALIAS BUWABAI Vs. YAKUB MOHAMMAD
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February 11, 2011 |
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THAKUR KUMAR VISHWAS Vs. STATE OF M P
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March 14, 2011 |
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THAKUR SINGH Vs. C.G. STATE ELECTRICITY BOARD
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June 30, 2011 |
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THE NEW INDIA ASSURANCE COMPANY LTD Vs. JHADURAM
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August 29, 2011 |
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THE ORIENTAL INSURANCE CO LIMITED Vs. CHANDRAWATI
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November 24, 2011 |
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THE ORIENTAL INSURANCE CO PVT LTD Vs. MRS. KAMALA SONI
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January 7, 2011 |
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THE ORIENTAL INSURANCE COMPANY LIMITED Vs. DAUWA RAM DEWANGAN
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January 27, 2011 |
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THE ORIENTAL INSURANCE COMPANY LTD Vs. AJMER KHAN
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June 27, 2011 |
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THE ORIENTAL INSURANCE COMPANY LTD Vs. SMT DHURPUTA
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January 7, 2011 |
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TIHARO BAI Vs. MAKSUD AGMAD
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November 23, 2011 |
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TIKAMNATH GAJPAL Vs. STATE OF MADHYA PRADESH
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November 15, 2011 |
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TIRITH RAM Vs. STATE OF M P
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October 19, 2011 |
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TRILOKI SINGH ALIAS NANKULLA Vs. STATE OF MADHYA PRADESH
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March 15, 2011 |
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TRILOKINATH AND ANOTHER Vs. STATE OF M.P.
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December 13, 2011 |
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TULSHI RAM AND ANR Vs. RAMPUKAR SINGH AND ORS
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March 3, 2011 |
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TULSI BAI Vs. DEVNARAYAN
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July 5, 2011 |
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UDAI SINGH Vs. STATE
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February 23, 2011 |
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UDAYRAM KAIWERTH Vs. STATE OF CHHATTISGARH
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June 17, 2011 |
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UJAL LALA SAHU Vs. BHAGAT RAM
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October 19, 2011 |
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UMA BAI Vs. RAVI KUMAR ADITYA
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September 2, 2011 |
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UMA JAISWAL Vs. RADHE GOYAL
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March 11, 2011 |
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UMESH CHANDRA PANIGRAHI Vs. STATE OF CHHATTISGARH
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November 18, 2011 |
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UNION OF INDIA Vs. CH VENKAT RAO
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October 11, 2011 |
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UNION OF INDIA Vs. UNION OF INDIA
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September 1, 2011 |
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UNION OF INDIA Vs. BINA SHAH
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September 1, 2011 |
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UNION OF INDIA Vs. BHARAT ALUMINIUM CO. LTD.
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November 21, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. MARYANUSH KUJURE
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November 21, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. YASHODA KUMNRE & ORS
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April 25, 2011 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHARAT KUMAR LOHAR
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January 4, 2011 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. TRIVENI BAI SATNAMI
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July 15, 2011 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. MADHU BEN
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November 25, 2011 |
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UNIWORTH LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS RAIPUR
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November 8, 2011 |
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UNIWORTH TEXTILES LTD Vs. UNION OF INDIA
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November 22, 2011 |
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UPNARAYAN GURWANI Vs. BHUSHAN PRASAD SAHU
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April 28, 2011 |
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UPNARAYAN GURWANI Vs. BHUSHAN PRASAD SAHU
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April 8, 2011 |
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URMILA BAI Vs. FOOLKUMARI
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January 18, 2011 |
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USHA SHUKLA Vs. TARINI SHUKLA
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July 19, 2011 |
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USHARANI Vs. ANIL SINGH
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February 15, 2011 |
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UTTAM AGARWAL Vs. STATE OF CHHATTISGARH
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February 7, 2011 |
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V K CHATURVEDI Vs. STATE OF CHHATTISGARH
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March 18, 2011 |
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V NARAYANASAMY Vs. AJAY CHANDRAKAR
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March 23, 2011 |
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V RAGHAV RAO NOW DEAD THROUGH LEGAL REPRESENTATIVES Vs. THE STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH THROUGH CENTRAL BUREAU OF INVESTIGATION
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December 5, 2011 |
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V RAGHUWAIYA Vs. UNION OF INDIA
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September 1, 2011 |
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VANDANA DEVI HEDA Vs. INDIAN OIL CORPORATION
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September 5, 2011 |
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VANDANA TRIVEDI Vs. RAGHAV SINGH & ORS
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March 9, 2011 |
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VASIMUDDIN, S/O SHAMIMUDDIN & ORS Vs. BALRAM PAL & ORS
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February 23, 2011 |
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VED PRAKASH AGRAWAL Vs. STATE OF CHHATTISGARH
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September 2, 2011 |
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VERSHA RANI NAG Vs. HEROLD VINAY NADAN
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December 9, 2011 |
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VIDYANAND JHA Vs. KOUSHAL
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June 17, 2011 |
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VIJAY KUMAR Vs. STATE OF M P
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May 5, 2011 |
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VIJAY KUMAR AGRAWAL Vs. KAMLA GUPTA
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August 1, 2011 |
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VIJAY KUMAR DARVEKA Vs. STATE OF CHHATTISGARH
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March 8, 2011 |
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VIJAY PRASAD CHAUDHARY Vs. MAMTA DEVI
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June 29, 2011 |
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VIJAY PRASAD CHAUDHARY Vs. MAMTA DEVI
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June 28, 2011 |
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VIKAS DENIAL Vs. ANSHUMALA MASIH
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August 10, 2011 |
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VINAY ALIAS ABHISHEK Vs. STATE OF CHHATTISGARH
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June 21, 2011 |
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VINAY SHAHA Vs. HARVILAS HAJARILAL MISTRI
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September 22, 2011 |
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VINAYAK BINAYAK SEN Vs. STATE OF CHHATTISGARH
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February 10, 2011 |
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VINITA SINGH Vs. STATE OF CHHATTISGARH
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February 10, 2011 |
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VINOD Vs. STATE OF M P
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September 13, 2011 |
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VINOD KUMAR Vs. STATE OF MP
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August 12, 2011 |
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VINOD KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
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February 15, 2011 |
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VINOD KUMAR AGRAWAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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January 27, 2011 |
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VINOD KUMAR SAHU Vs. STATE OF C.G.
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April 25, 2011 |
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VIRENDRA DAS MANIKPURI Vs. STATE OF CHHATTISGARH
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February 10, 2011 |
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VISHAL CHANDRAKAR Vs. STATE OF MADHYA PRADESH
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March 8, 2011 |
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VISHNUDEV SINGH Vs. JITENDRA PD DUBEY
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December 15, 2011 |
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VIVEK KUMAR VISHWAKARMA Vs. HIGH COURT OF CHHATTISGARH
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April 8, 2011 |
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WAHID Vs. STATE OF MADHYA PRADESH
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March 4, 2011 |
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WU CHUNNAN Vs. STATE OF CHHATTISGARH
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March 28, 2011 |
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YASHWANT RAO MARATHA Vs. STATE OF M.P.
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August 17, 2011 |
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YAVNESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
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January 3, 2011 |
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YOGENDRANATH PANDEY Vs. STATE OF CHHATTISGARH
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April 5, 2011 |
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YUVRAJ DEWANGAN Vs. CHIEF EXECUTIVE OFFICER
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January 12, 2011 |
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ZILA SAHAKARI BANK MARYADIT Vs. STATE INFORMATION COMMISSION
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May 6, 2011 |