REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K KESHARWANI Vs. STATE OF CHHATTISGARH	March 9, 2010
A N V SATYANARAYAN Vs. STATE OF CHHATTISGARH	March 4, 2010
AAHILYA BAI Vs. URMILA SINGH GAUTAM & ORS.	October 19, 2010
ABHIRAM JHA Vs. JHUMUK LAL GOND	February 16, 2010
ABHISHEK SINGH Vs. STATE OF C G	March 16, 2010
ADIM JATI SEWA SAHAKARI SAMITI MARYADIT Vs. STATE OF C G & ORS	July 2, 2010
ADVOCATE VINOD CHAWADA Vs. CENTRAL INFORMATION COMMISSION	July 26, 2010
AGASHA CENTRAL INDUSTRIAL TRAINING CENTRE Vs. UNION OF INDIA & ORS	June 29, 2010
AGASTINA XALXO (KU.) Vs. STATE OF CG & ORS.	February 1, 2010
AIVEZ KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH	August 3, 2010
AJAY KUMAR Vs. CHHOKHE LAL	December 10, 2010
AJAY KUMAR JAIN Vs. BILASPUR RAIPUR KSHETRIYA GRAMIN BANK	December 14, 2010
AM SINGH Vs. STATE OF CHHATTISGARH	December 4, 2010
AMARKANT RAO Vs. UNION OF INDIA	September 2, 2010
AMARKANT RAO Vs. UNION OF INDIA & ORS	July 2, 2010
AMBIKA THAKUR & ORS. Vs. MALKEET SINGH & ORS.	November 12, 2010
AMIRULLA KHAN Vs. STATE OF MADHYA PRADESH	January 14, 2010
AMOL RATRE Vs. STATE OF C.G	October 8, 2010
AMOLIRAM Vs. STATE OF M P	March 16, 2010
AMRIT LAL KURMI Vs. MANBHARAT	April 22, 2010
ANANT RAM SAHU Vs. STATE OF CHHATTISGARH	July 20, 2010
ANGIRA KUMAR AGARWAL Vs. BHARATLAL PATELA	March 9, 2010
ANIL KUMAR AGARWAL Vs. ICICI BANK	September 7, 2010
ANIL KUMAR AHIREY Vs. STATE OF CHHATTISGARH	February 25, 2010
ANIL KUMAR PATHAK Vs. STATE OF CHHATTISGARH	November 11, 2010
ANIL KUMAR PATHAK Vs. STATE OF C.G.	August 9, 2010
ANJANA NAGADIA Vs. BRANCH MANAGER DENA BANK	December 3, 2010
ANJANI SHARAN SINGH & ANR. Vs. SMT. SONKUNWAR BAI & ORS.	August 17, 2010
ANKIT STEELS Vs. CESTAT NEW DELHI	September 22, 2010
ANUSUIYA Vs. SAIUDDINKAJI	November 15, 2010
ARIFA KHATUN & ORS. Vs. SHIVNANDAN SINGH & ORS.	October 28, 2010
ARUN KUMAR Vs. GULAM DOSH SIDDIQUE	June 16, 2010
ARUN KUMAR PANDEY Vs. STATE OF MADHYA PRADESH	June 16, 2010
ARUN KUMAR SUGANDH Vs. STATE OF CHHATTISGARH	April 1, 2010
ARVIND KUMAR CHATURVEDI Vs. STATE OF CHHATTISGARH	September 10, 2010
ASFAQ QURESHI Vs. AYSHA QURESHI	March 19, 2010
ASHA PANDEY Vs. D.K. DUBEY	February 1, 2010
ASHA VERMA Vs. STATE OF M.P.	December 1, 2010
ASHIRVAD ISPAT (RYP) LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAIPUR	September 25, 2010
ASHOK DAS MANIKPURI Vs. STATE OF C.G.	August 5, 2010
ASHOK KUMAR Vs. NAGAR PALIK NIGAM	March 15, 2010
ASHOK KUMAR GUPTA Vs. STATE OF CHHATTISGARH	August 5, 2010
ASHOK LUNKAD Vs. STATE OF CHHATTISGARH	June 28, 2010
ATUL KUMAR GUPTA AND OTHERS Vs. STATE OF C.G. AND OTHERS	September 10, 2010
ATUL SINGH Vs. STATE OF C G	June 26, 2010
ATUL SINGH THAKUR Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY	November 18, 2010
AWADHESH KUMAR AGRAWAL Vs. DURG TRANSPORT CO PVT LTD	January 15, 2010
AYODHYA PRASAD DUBEY Vs. GOVERDHAN PRASAD AGRAWAL	April 19, 2010
AYUSH PETROL PUMP Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	September 14, 2010
AZIM H PREMJI Vs. STATE OF CHHATTISGARH	February 1, 2010
B C RAM Vs. STATE OF CHHATTISGARH	March 16, 2010
B SRI NIVAS KUMAR Vs. B KRISHNAMURTY	March 5, 2010
BABA AND SONS TRADELINK CO. Vs. STATE OF CHHATTISGARH AND OTHERS	October 1, 2010
BABU LAL AGHARIYA Vs. STATE OF MADHYA PRADESH	March 12, 2010
BAGESH @ LEKHA RAM Vs. STATE OF M P	June 15, 2010
BAHADUR SINGH Vs. STATE OF M P	January 21, 2010
BAHORIK @ SANT RAM Vs. STATE OF M.P. (NOW C.G.)	September 29, 2010
BAHRAT RATNA DR BABASAHEB AMBEDKAR SHIKSHAN SANSTHA Vs. STATE OF CHHATTISGARH	February 14, 2010
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. DEEPAK KUMAR NAYAK	November 25, 2010
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SATY KUMAR HARIVYASI	June 15, 2010
BAJRANG TEXTILE Vs. FAGULAL	January 18, 2010
BAJWA AND COMPANY Vs. STATE OF CHHATTISGARH	August 27, 2010
BALARAM RATHORE Vs. STATE OF CHHATTISGARH	August 31, 2010
BALBIR SINGH Vs. RAJESH KUMAR BAKSHI	March 18, 2010
BALDU @ BALDEV Vs. STATE OF MADHYA PRADESH	July 15, 2010
BALRAM YADAV AND ANOTHER Vs. STATE OF C.G.	September 15, 2010
BANSHILAL Vs. STATE OF MADHYA PRADESH	March 8, 2010
BARBRIK PROJECT LIMITED Vs. STATE OF CHHATTISGARH	October 5, 2010
BASANTIN BAI Vs. GANDHI GODSE DHEEMAR & ORS	June 25, 2010
BASTAR OIL MILL AND IND LTD Vs. NEW INDIA INSURANCE COMPANY LTD	April 19, 2010
BELWANTI Vs. STATE OF C G	February 2, 2010
BEML LIMITED Vs. GAJANAND THAWAIT	April 23, 2010
BESANT SINGH (MAHARATH) & ANR Vs. LOVE KUMAR KEWAT & ORS	July 8, 2010
BHAGIRATHI ROOPDHAR CHOUHAN Vs. STATE OF MADHYA PRADESH	March 8, 2010
BHAGIRATHI, JAGDISH SONURAM AND TUKA Vs. STATE OF M P	March 29, 2010
BHAGWAN DAS MANIKPURI Vs. STATE OF CHHATTISGARH & ORS.	January 20, 2010
BHAJAN SINGH ARORA Vs. IVTH ADDITIONAL JUDGE TO THE COURT OF DISTRICT JUDGE	December 13, 2010
BHANU Vs. STATE OF MADHYA PRADESH	April 9, 2010
BHARAT ALUMINIUM COMPANY Vs. ENGINEERING PROJECTS INDIA	September 22, 2010
BHARAT ALUMINIUM COMPANY LIMITED Vs. GLENCORE A G	July 14, 2010
BHARAT RAM SAHU Vs. STATE OF CHHATTISGARH	April 29, 2010
BHOLARAM Vs. PARWATI SAHU	October 7, 2010
BHUPENDER SINGH Vs. JASPRIT KAUR	April 9, 2010
BRIJ MOHAN DUA Vs. SALAJ KUMAR	July 5, 2010
BRIJLAL Vs. STEEL AUTHORITY OF INDIA LTD	February 9, 2010
BUDHESHWAR PRASAD Vs. STATE OF C G	January 22, 2010
C A NAND KUMAR Vs. STATE OF CHHATTISGARH	March 9, 2010
C L CHANDRAKAR Vs. STATE OF C G	March 10, 2010
CENTRAL BANK OF INDIA DHAMTARI Vs. SHARAD RICE INDUSTRIES	March 8, 2010
CHAMARIN BAI Vs. DIVISIONAL FOREST OFFICER, KORBA	June 21, 2010
CHANDRAHAS KASHYAP Vs. STATE OF CHHATTISGARH	April 5, 2010
CHANDRIKA Vs. STATE O C G	February 15, 2010
CHANDRIKA PRASAD SINHA Vs. STATE OF CHHATTISGARH AND OTHERS	October 5, 2010
CHENURAM Vs. STATE OF MADHAYA PRADESH	January 14, 2010
CHETANLAL Vs. STATE OF C G	December 4, 2010
CHHAGANLAL DEWANGAN & ORS. Vs. RAJU RAM & ORS.	August 10, 2010
CHHATTISGARH PATWARI SANGH Vs. STATE OF CHHATTISGARH	December 2, 2010
CHHATTISGARH PUBLIC SERVICE COMMISSION Vs. STATE OF C G	March 10, 2010
CHHAYA RAI Vs. BINDA PRASAD GUPTA	February 3, 2010
CHHOTU DHANAIYA BAI Vs. GANGA PRASAD	October 26, 2010
CHHOTURAM DENSIL Vs. STATE OF C G	February 26, 2010
CHINGADA ALIAS CHAMARA Vs. STATE OF CHHATTISGARH	June 29, 2010
CIT Vs. NAVBHARAT EXPLOSIVES CO (P) LTD	June 14, 2010
COMMISSIONER OF CUS Vs. H E G LTD	September 30, 2010
COMMISSIONER OF INCOME TAX Vs. VIJAY KUMAR JAIN	April 19, 2010
COMMISSIONER OF INCOME TAX Vs. SUNITA FINLEASE LTD	October 21, 2010
COMMISSIONER OF INCOME TAX Vs. BEEKAY ENGINEERING CORPORATION	January 22, 2010
COMMISSIONER OF INCOME-TAX Vs. PREETI FUELS AND FLAMES P LTD	November 25, 2010
COMMISSIONER OF INCOME-TAX Vs. VIJAY KUMAR GOEL	April 22, 2010
COMMISSIONER OF INCOME-TAX Vs. CHANDULAL CHHUGANI	August 12, 2010
COMMISSIONER OF SALES TAX Vs. MAHESH RAM DEVANGAN	July 26, 2010
COMMISSIONER OF SALES TAX Vs. JISCO ENTERPRISES	February 17, 2010
COMMISSIONER OF SALES TAX Vs. DAYALAL MEGHJI	February 5, 2010
COMMISSIONER OF SALES TAX Vs. BETUL OIL AND FLOURS PVT LTD	June 30, 2010
COMMISSIONER OF SALES TAX M P Vs. SHYAM ENTERPRISES, RAJNANDGAON	July 15, 2010
D K DIXIT Vs. DIRECTOR GENERAL C I S F	February 8, 2010
DANESHWAR PRASAD Vs. STATE OF M P	April 1, 2010
DARBAR SINGH Vs. STATE OF CHHATTISGARH	July 29, 2010
DAYALI SUKHLAL SAHU Vs. ANJU BAI SANTOSH SAHU	June 14, 2010
DAYASAGAR YADAV ALIAS SAGAR Vs. STATE OF CHHATTISGARH	November 16, 2010
DAYASHANKAR SINGH Vs. STATE OF MP	August 31, 2010
DEEP CHAND JANGDE Vs. STATE OF CHHATTISGARH	April 26, 2010
DEEPAK PANCH Vs. SENT BANK HOME FINANCE LIMITED	August 25, 2010
DENA BANK Vs. CHAMELI BAI	April 19, 2010
DEO CHANDRA DUBEY Vs. GANGOTRI TIWARI	January 6, 2010
DEOCHARAN YADAV Vs. STATE OF CHHATTISGARH	March 26, 2010
DEV DAS DARSENA Vs. GIRIJA BAI DARSENA	February 8, 2010
DEVENDRA KUMAR Vs. STATE OF C G	March 8, 2010
DEVENDRA KUMAR SETHIA Vs. JASODA PANIGRAHI	March 26, 2010
DEVGUN YADAV Vs. STATE OF CHHATTISGARH	September 7, 2010
DEVILAL Vs. SMT. DEVSIR BAI & ANR.	October 22, 2010
DHANNI BAI Vs. SAMPAT LAL CHHAJED	February 5, 2010
DHEERAJ KUMAR THAKUR Vs. STATE OF CHHATTISGARH	February 18, 2010
DHELAU KURMI Vs. STATE OF M P	August 13, 2010
DIGAMBER PRASAD GUPTA Vs. DAYANAND GUPTA AND OTHERS	April 28, 2010
DILEEP AND SHAMBHOORAM Vs. STATE OF MADHYA PRADESH	July 16, 2010
DILIP KUMAR RAI Vs. STATE OF CHHATTISGARH	February 10, 2010
DILKESHWAR Vs. STATE OF CHHATTISGARH	January 25, 2010
DINESH CHAUDHARY Vs. AWATAR SINGH	September 13, 2010
DINESH MARKAM Vs. STATE OF M.P. (NOW C.G.)	September 22, 2010
DINESHWAR PRASAD CHANDRAKAR Vs. STATE GOVERNMENT OF CHHATTISGARH	August 31, 2010
DIVISIONAL MANAGER, ORIENTAL INSU CO LTD Vs. SHASHWAT SONI	January 13, 2010
DR. JASPAL JASWANI Vs. STATE OF M.P.	August 26, 2010
DUKALDAS MANIKPURI Vs. STATE OF MADHYA PRADESH	February 3, 2010
DUKALU Vs. STATE OF MADHYA PRADESH	November 9, 2010
DURGA PRASAD SINDOOR Vs. STATE OF CHHATTISGARH AND ANOTHER	August 17, 2010
E RAMENDRA RAO Vs. DINESH CHAND VERMA	February 25, 2010
FAKIR MOHAN SINGH Vs. KARYAPALAN YANTRI TDPP	June 22, 2010
FANINDRA KUMAR JAISWAL Vs. STATE OF CG	February 8, 2010
FIRST MILE STONE Vs. STATE OF CHHATTISGARH	July 29, 2010
FULBAI DIWAN & ORS. Vs. AJAY KUMAR SONWANI & ORS.	August 11, 2010
G R URAON Vs. STATE OF CHHATTISGARH	February 22, 2010
GAJADHAR LAL SAHU Vs. STATE OF MADHYA PRADESH	February 22, 2010
GANESH PRASAD AGARWAL Vs. CHANDRA DEV CHOUHAN	January 19, 2010
GANESH RAM BANDHE Vs. RAVISHANKAR AND ANOTHER	September 21, 2010
GANESH RAM YADAV Vs. POOJA YADAV	September 8, 2010
GANESH SINGH MANDVI Vs. SHIVRATRI DEVI	February 15, 2010
GANGABAI Vs. JAGESHWAR YADAV	September 30, 2010
GEETA RAY Vs. NAGENDRA CHANDRA DAS	June 16, 2010
GENERAL MANAGER LARSEN AND TOUBRO LTD Vs. STATE OF CHHATTISGARH	December 16, 2010
GHAMAND SINGH Vs. COMMISSIONER, BASTAR DIVISION	December 1, 2010
GHANSHYAM PRASAD JAISWAL Vs. UNION OF INDIA	August 11, 2010
GHANSHYAM RATHORE Vs. STATE TRANSPORT APPELLATE TRIBUNAL DEPARTMENT	September 13, 2010
GHASIRAM KOSARIYA Vs. STATE OF M P	December 3, 2010
GIRDHAR SAHU Vs. STATE OF M P	March 11, 2010
GITA DEVI Vs. ORIENTAL INSURANCE COMPANY	April 23, 2010
GOKARAN KANWAR Vs. STATE OF MADHYA PRADESH	March 16, 2010
GOPINATH DUTTA Vs. STATE OF MADHYA PRADESH	March 19, 2010
GORE LAL Vs. STATE OF CHHATTISGARH AND OTHERS	August 27, 2010
GOVIND LAL Vs. STATE OF C G	January 28, 2010
GOVIND SINGH RAJPUT Vs. STATE OF CHHATTISGARH	June 30, 2010
GULAB BAI Vs. UNITED INDIA INSURANCE COMPANY	December 1, 2010
GYAN CHAND JAIN Vs. ANAND BAFANE	August 27, 2010
HANSA DEVI Vs. KARTAR SINGH ARORA	November 18, 2010
HAR PRASAD HANSRAJ Vs. STATE OF M P	February 2, 2010
HARI PRIYA KAR Vs. JAGJIVAN KUMAR BAIRAGI	August 2, 2010
HARICHANDRA RATHORE Vs. LIFE INSURANCE CORPORATION OF INDIA	April 15, 2010
HEENA SUDHIR KUMAR Vs. STATE OF CHHATTISGARH	June 22, 2010
HEERA BAI Vs. BUDHIYARIN BAI	July 15, 2010
HEERABAI Vs. KUSHIBAI	October 6, 2010
HEERALAL GIRI Vs. RAMRATAN	July 23, 2010
HEM RAM PATEL Vs. STATE OF CHHATTISGARH	February 15, 2010
HEMLATA SONWANI Vs. K R SONWANI	February 16, 2010
HINDUSTAN STEEL WORK CONSTRUCTION Vs. D B RATHORE AND COMPANY	September 23, 2010
HINDUSTAN STEEL WORKS CONSTRUCTIONS LTD Vs. SURESH KUMAR CHETAL	September 24, 2010
HITENDRA KUMAR DIWAN Vs. KIRAN VERMA	March 4, 2010
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SHYAM BAI	July 9, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. HARIRAM	March 8, 2010
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. GEETA BAI	November 16, 2010
INDEL Vs. STATE	April 7, 2010
ISHWAR AADHAR YADAV Vs. STATE OF MADHYA PRADESH	August 5, 2010
ISHWAR PRASAD Vs. STATE OF C G	November 22, 2010
ISHWARI BAI Vs. RAJENDRA KUMAR DEWANGAN	October 4, 2010
ISHWARI PRASAD SAHU Vs. STATE OF CHHATTISGARH	January 21, 2010
ISHWARLAL Vs. STATE OF MP	February 15, 2010
ISMAIL KHAN AND ANOTHER Vs. BRIJ NARAYAN AND OTHERS	November 16, 2010
ITO Vs. BHAGWATI PRASAD RAIKA	January 25, 2010
JAGADISH PRASAD BANERJEE Vs. STATE OF C G	November 18, 2010
JAGANNATH PRASAD SHARMA Vs. STATE OF C G	June 27, 2010
JAGDISH PANDEY Vs. STATE OF CHHATTISGARH & ORS	March 29, 2010
JAGMOHAN GAIROLA AND ANOTHER Vs. SURENDRA KUMAR AGRAWAL	April 6, 2010
JAGMOHAN SAHU Vs. MANTORA BAI	January 8, 2010
JAGNARAYAN SINGH Vs. SOUTH EASTERN COAL FIELDS LIMITED	February 11, 2010
JAGRAM Vs. STATE OF M.P. (NOW C.G.)	October 5, 2010
JAHARU NISHA & ORS. Vs. PINTU SINGH & ORS.	December 1, 2010
JAHOOR LAL Vs. STATE OF CHHATTISGARH	July 20, 2010
JAI MATA DI CONSTRUCTIONS Vs. STATE OF CHHATISGARH	March 26, 2010
JAI PRAKASH AGRAWAL Vs. PHOOL SAI	January 27, 2010
JAI PRAKASH VAISHNAV Vs. SANJU MATHU	January 19, 2010
JAN SWASTHYA RAKSHAK SANG Vs. STATE OF MADHYA PRADESH	March 12, 2010
JANKI BAI Vs. UTTAM SINGH YADAV	December 8, 2010
JANKIBAI & ORS. Vs. NARAYAN YADAV & ORS.	October 7, 2010
JANTRIBAI & ANR. Vs. SHABBIR KHAN & ORS.	September 20, 2010
JAWAHAR LAL NAGDEV Vs. SATTI BAI	February 16, 2010
JEERA BAI Vs. DEVENDRA KUMAR	July 1, 2010
JETHU Vs. STATE OF M P	October 7, 2010
JHAMMAN ALIAS JAYMAN Vs. STATE OF C.G.	April 8, 2010
JHUMUKLAL Vs. STATE OF CHHATTISGARH	February 11, 2010
JHUNIA BAI Vs. STATE OF C.G. & ORS.	February 1, 2010
JITENDRA KUMAR Vs. STATE OF C G	September 10, 2010
JOHAT RAM Vs. STATE OF MADHYA PRADESH	March 23, 2010
JOHN Vs. BADRUL HASAN	August 30, 2010
JOINT COMMISSIONER OF INCOME-TAX Vs. BEEKAY ENGINEERING CORPORATION	April 21, 2010
JOINT DIRECTOR Vs. N M SOLEMAN	February 3, 2010
JUGUT RAM AND OTHERS Vs. STATE OF C.G.	August 25, 2010
JYOTI PANDEY Vs. STATE OF CHHATTISGARH	February 5, 2010
K M KHARE Vs. STATE OF C G	April 8, 2010
K M TIWARI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	April 22, 2010
K P K NAIR Vs. STATE OF MADHYA PRADESH	April 29, 2010
K.K. SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED AND OTHERS	October 8, 2010
KABUTRI DEVI Vs. STATE OF CHHATISGARH	June 17, 2010
KAILASH SHARMA Vs. STATE OF CHHATTISGARH	January 14, 2010
KAMAL NARAYAN Vs. STATE OF CHHATTISGARH	October 5, 2010
KAMAL SINGH Vs. STATE OF MADHYA PRADESH	January 19, 2010
KAMESH TRADERS Vs. STATE OF CHHATTISGARH	December 2, 2010
KANHAIYA LAL PATEL Vs. STATE OF MADHYA PRADESH	September 3, 2010
KANHAIYA SINGH NETAM Vs. MADHYA PRADESH RAJYA VAN VIKAS NIGAM LTD	March 9, 2010
KANHAIYYA LAL Vs. LAJWANTI DEVI AND OTHERS	September 3, 2010
KARAM CHAND Vs. BUDHANI BAI	February 10, 2010
KARAM SINGH Vs. STATE OF CHHATTISGARH	November 22, 2010
KARTIKESHWAR ALIAS KARITK Vs. STATE OF M P	February 24, 2010
KARTIKRAM CHAUHAN Vs. PADMA	August 31, 2010
KASHIRAM Vs. STATE OF CHHATTISGARH	January 19, 2010
KAUSHAL CHANDRAKAR Vs. STATE OF CHHATTISGARH	April 1, 2010
KAUSHILYABAI Vs. STATE OF M P	January 28, 2010
KAUSSALYA BAI Vs. PRATAP SINGH SAGAR	January 5, 2010
KHEDU RAM Vs. STATE OF CHHATTISGARH	January 3, 2010
KHEDU RAM Vs. STATE OF C G	January 8, 2010
KHEMIN BAI AND OTHERS Vs. GANGADHAR BAHIDAR AND OTHERS	October 5, 2010
KHUMESH DESHMUKH Vs. PADMINI DESHMUKH	August 26, 2010
KIRAN GANDHARWA Vs. RAJENDRA GANDHARWA	January 17, 2010
KISHORE JAIN Vs. VISHAMBHAR SATNAMI	January 25, 2010
KISHORE SINHA Vs. STATE OF CHHATTISGARH AND ANOTHER	September 21, 2010
KOMAL CHAND JAIN Vs. MADAN LAL GUPTA	August 16, 2010
KOMAL PRASAD SAHU Vs. KALPANA CHANDRAKAR & ORS.	July 13, 2010
KONDI BAI Vs. STATE OF CHHATTISGARH	April 16, 2010
KRISHIUPAJ MANDI SAMITHI Vs. KHANDELWAL RICE MILL	September 27, 2010
KRISHNA DEVI SONI Vs. SHASHI PRABHA GUPTA	January 7, 2010
KRISHNA KUMAR UJJAIN Vs. STATE OF CHHATTISGARH	October 20, 2010
KU ANSHU MODI Vs. STATE OF CHHATTISGARH	June 21, 2010
KU SUNANDA MISHRA Vs. STATE OF CHHATTISGARH	October 22, 2010
KUBER GRIH NIRMAN SAHAKARI SAMITI MARYADIT Vs. STATE OF M P	November 15, 2010
KUMARI BAI Vs. SURENDRA KUMAR	September 6, 2010
KUMARI BAI YADAV Vs. PRATAP SINGH	March 5, 2010
KUNJULAL Vs. SMT. HAMIDA BEGUM & ORS.	January 20, 2010
KUNTLABAI Vs. DHRUVKUMAR SAHU	January 21, 2010
KURUKSHETRA SENA Vs. STATE OF CHHATTISGARH	March 25, 2010
KUSHAL PRASAD MANHAR Vs. COMMISSIONER OF INCOME TAX	August 6, 2010
KUWARSINH RAIJIBHAI PARMAR Vs. SUDHABEN KISHANBHAI RANA	April 19, 2010
LADU RAM Vs. STATE OF M P	December 8, 2010
LAKHANLAL SAHU Vs. BHUSHAN SAHU	November 24, 2010
LAKHMI BAI ALIAS LAXMI BAI Vs. JAITUN SHEKHANI	March 29, 2010
LAL MOHAMMAD Vs. STATE OF MADHYA PRADESH	August 18, 2010
LALITA SAHU Vs. JIWAN NATH	December 10, 2010
LALMEN GUPTA Vs. STATE OF CHHATTISGARH	September 3, 2010
LAV TELI Vs. STATE OF M.P.	August 26, 2010
LAXMI PRASAD YADAV Vs. SHANTI BAI	January 13, 2010
LAXMINARAYAN Vs. STATE OF MADHYA PRADESH	August 30, 2010
LOKNATH Vs. STATE OF MADHYA PRADESH	July 1, 2010
M P HOSPITAL SUPPLY COMPANY Vs. MUNICIPAL CORPORATION RAIPUR	February 17, 2010
MADAN AND OTHERS Vs. STATE OF M.P.	June 23, 2010
MADHAV PRASAD Vs. STATE OF M.P. (NOW C.G.)	March 11, 2010
MADHUKAR Vs. STATE OF MADHYA PRADESH	January 5, 2010
MAHADEO THAKRE Vs. CHANCHAL GAIKWAR	August 31, 2010
MAHADEV Vs. STATE OF M P	February 3, 2010
MAHAMAYA SERVICE CENTRE Vs. INDIAN OIL CORPORATION LIMITED	September 9, 2010
MAHANT PATHAK ALIAS BULTHU PATHAK Vs. STATE OF MADHYA PRADESH	November 30, 2010
MAHAVIR PRASAD Vs. MURARILAL AGARWAL	September 22, 2010
MAHENDRA KUMAR SHUKLA Vs. STATE OF CHHATTISGARH	June 30, 2010
MAHESHWARI AND COMPANY Vs. STATE OF CHHATTISGARH	October 4, 2010
MAHESIA BAI Vs. ARUN KUMAR GOND	March 4, 2010
MAHI PAL PRASAD BIYAR Vs. STATE OF CHHATTISGARH	August 5, 2010
MAKHAN LAL AND ORS. Vs. GHANSHYAM AND ORS.	September 24, 2010
MAKHIYAR RAM BADAIK Vs. STATE OF CHHATTISGARH	October 29, 2010
MANAS DUBEY (DR.) & ANR. Vs. STATE OF CG & ORS.	July 6, 2010
MANGAL BAIGA Vs. STATE OF C.G.	February 15, 2010
MANHARAN Vs. STATE OF M P	June 28, 2010
MANHARAN PRASAD TIWARI Vs. STATE OF M P	March 15, 2010
MANOJ Vs. STATE OF CHHATTISGARH	April 1, 2010
MANOJ KEDIA Vs. ANUPAMA KEDIA	May 5, 2010
MANOJ RATHI Vs. STATE OF M P	December 8, 2010
MANRAJ Vs. STATE OF M P	November 9, 2010
MANU & ORS. Vs. RAMDEV & ORS.	January 20, 2010
MARIYAM ALI Vs. STATE OF C G	March 8, 2010
MEENA SARKAR & ORS. Vs. NATIONAL INSURANCE CO. & ORS.	January 29, 2010
MEHAR AFROZ QURESHI Vs. STATE OF CHHATTISGARH	May 6, 2010
MICHAEL FRANCIS Vs. STATE OF C.G	June 17, 2010
MISHRILAL ALIAS MISHRIYA AND OTHERS Vs. STATE OF M.P.	July 7, 2010
MOHAN ALIAS HAGRA SAHU Vs. STATE OF M.P. (NOW C.G.)	August 18, 2010
MOHAN DAS Vs. STATE OF MADHYA PRADESH	August 27, 2010
MOHANLAL Vs. STATE OF M P	November 16, 2010
MOHD AAQIB Vs. STATE OF CHHATTISGARH	April 30, 2010
MOHD ARSHAD KHAN Vs. SHREE PRAKASH CHOUBEY ALIAS DEEN DAYAL CHOUBEY	March 15, 2010
MOHIT RAM KAUSHIK Vs. STATE OF CHHATTISGARH	September 7, 2010
MOINUDDIN QURESHI Vs. STATE OF CHHATTISGARH	June 30, 2010
MOTILAL SONKAR Vs. SANAT KUMAR SONKAR	January 20, 2010
MUKUND LAL Vs. STATE OF M P	December 6, 2010
MUKUNDILAL Vs. JAMA MASJID AND CHHOTI MASJID TRUST	September 28, 2010
MUNESHWAR SAI PAIKRA Vs. SARDAR SINGH BHATIYA	November 15, 2010
MUNICIPAL CORPORATION Vs. BHUSHAN LAL SAHU	July 13, 2010
MUNNI BAI Vs. KAPIL DEV YADAV	September 23, 2010
MUNNILAL Vs. STATE OF M P	May 6, 2010
MUNNUDAS SON OF NANKI DAS Vs. STATE OF MADHYA PRADESH	February 17, 2010
MURALILAL VISHWAKARMA Vs. MEENA SHARMA	June 16, 2010
MURTI SHRI SINHWAHINI DEVI Vs. STATE OF CHHATTISGARH	April 23, 2010
NAGRIK SHIKSHAN SAMITI Vs. STATE OF C G	July 5, 2010
NALINI D.P. & ORS. Vs. MUJIBUDDIN KAMRUDDIN & ORS.	October 8, 2010
NANBUTIA Vs. MANGLINBAI	September 14, 2010
NANDKISHORE KANWAR Vs. DISTRICT CO-OPERATIVE CENTRAL BANK LTD	October 25, 2010
NANHIRAM YADAV Vs. STATE OF MADHYA PRADESH	August 16, 2010
NANKA ALIAS BHAGWANDAS Vs. STATE OF C G	January 22, 2010
NANKUN Vs. STATE OF MADHYA PRADESH	January 11, 2010
NARAYAN DAS INKLAB GANDHI Vs. SHAKRAJIT NAYAK	February 1, 2010
NARBADA PRASAD KATELIHA Vs. SHAKUNTALA SWARNKAR	December 15, 2010
NARENDRA BHUSAN DUBEY Vs. STATE OF M P	September 20, 2010
NARENDRA KUMAR PAL Vs. SANTOSH KUMAR CHAKRADHARI	January 4, 2010
NARENDRA SINGH Vs. HARDEEP SINGH	September 1, 2010
NARESH AGRAWAL AND ORS Vs. MAHADEV GUPTA	March 5, 2010
NARESH KUMAR & ANR. Vs. THE ORIENTAL INSURANCE CO. LTD. & ORS.	January 19, 2010
NATIONAL INSURANCE CO Vs. DEEPAK DESH PANDEY	June 28, 2010
NATIONAL INSURANCE CO. LTD. Vs. SMT. SHANTI BAI AND OTHERS	November 25, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. SUKHIA BAI AND OTHERS	November 26, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. RAM KISHAN DUBEY	August 28, 2010
NAVADHAR PRASAD RATHOD Vs. STATE OF CHHATTISGARH	March 8, 2010
NAVAL KISHORE TAPADIA Vs. MUNNILAL TAILOR	April 16, 2010
NAVIN ADARSH AUDYOGIK PRASIKSHAN KENDRA Vs. STATE OF CHHATTISGARH	July 2, 2010
NAVIN SINGH Vs. STATE OF C G	April 13, 2010
NEEL KANTH JAISWAL Vs. MANJU LATA JAISWAL	July 12, 2010
NELKANTH Vs. STATE OF C G	March 8, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. DHARAM SAI & ORS.	September 27, 2010
NEW INDIA ASSURANCE COMPANY Vs. PANCHKUNWAR, BISAHUDAS AND SHRI MUNAWAR ALI	January 19, 2010
NEW INDIA INSURANCE CO. LTD. Vs. SHAILESH AGARWAL & ANR.	February 1, 2010
NIDHAN SINGH Vs. STATE OF CHHATTISGARH	October 20, 2010
NILESH KUMAR LUKAND Vs. NIRMAL BARDIYA	March 9, 2010
NIRMAL KAUR Vs. GURJIT SINGH KHANUJA ALIAS SATNAM SINGH	September 27, 2010
NOKHRAM Vs. STATE OF C.G.	November 25, 2010
NOOR ALI FARISTA Vs. STATE OF CHHATTISGARH	September 27, 2010
OM PRAKASH AGRAWAL Vs. ASHOK GUPTA	November 26, 2010
OMPRAKASH SONI Vs. STATE OF CHHATTISGARH	October 29, 2010
ORIENTAL INSURANCE CO LTD Vs. MANORAMA DEVI	October 4, 2010
ORIENTAL INSURANCE CO LTD Vs. LAXMI BAI	November 25, 2010
ORIENTAL INSURANCE CO LTD Vs. KIRAN DEVI	February 15, 2010
ORIENTAL INSURANCE CO LTD Vs. DHANESH RAM SAHU	February 3, 2010
ORIENTAL INSURANCE CO LTD Vs. DALIM PANIGRAHI & ORS	June 16, 2010
ORIENTAL INSURANCE CO. LTD. Vs. SMT. REKHA SAHU & ORS.	November 16, 2010
PADMAVATI ALIAS PADMA Vs. STATE OF C.G.	July 12, 2010
PADMINI SINGH Vs. STATE OF C G	May 12, 2010
PAHARU Vs. STATE OF M P	April 21, 2010
PANCHAM LAL GUPTA Vs. SHIV SHANKAR SHARMA	October 19, 2010
PANKAJ KUMAR PANDEY Vs. STATE OF CHHATTISGARH	August 31, 2010
PANKAJ KUMAR SAHU AND ANOTHER Vs. STATE OF C.G.	July 16, 2010
PARAS RAM DHRUV Vs. MANTORA BAI	November 8, 2010
PARDESHI Vs. STATE OF CHHATTISGARH	April 8, 2010
PARDESHI RAM Vs. STATE OF M P	October 23, 2010
PARMANAND Vs. STATE OF C.G.	May 6, 2010
PARMESHWAR Vs. PUNIDAS	October 26, 2010
PEELARAM Vs. STATE OF MADHYA PRADESH	January 6, 2010
PERMESHWARI BAI Vs. SIYARAM VERMA	March 8, 2010
PHOOL KUMAR DEVI Vs. V SURYA RAO ALIAS SURYANARAYANAN	March 18, 2010
PINKY SHIVRAJ SHAH Vs. AMBIKA MARKAM	April 20, 2010
PITAMBAR KODWANI Vs. NAGINA SINGH & ORS.	October 7, 2010
PITAMBAR MALI Vs. STATE OF C G	January 29, 2010
POORNIMA TIWARI (SMT.) Vs. AJAY KUMAR TIWARI	January 12, 2010
PRABHAT KUMAR SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA	August 30, 2010
PRAHLAD Vs. STATE OF MADHYA PRADESH	January 14, 2010
PRAKASH PAL Vs. STATE OF CHHATTISGARH	October 23, 2010
PRAMOD KUMAR KASHYAP Vs. UNION OF INDIA	March 29, 2010
PRAMOD TIWARI @ KAJU TIWARI Vs. STATE OF C.G.	January 19, 2010
PRANKUMARI Vs. PYARELAL AHIR	September 21, 2010
PRATHMIK MATSYA SAHAKARISAMITI MARYADIT Vs. STATE OF CHHATTISGARH	September 15, 2010
PRAVEEN SAHU Vs. CHANDRA SHEKHAR SAHU "CHAMPU"	January 4, 2010
PREETAM LAL Vs. STATE OF M P	August 12, 2010
PREM KUNWAR Vs. STATE OF CHHATTISGARH	August 13, 2010
PREMCHAND AGRAWAL Vs. NARENDRA KUMAR VERMA	October 19, 2010
PREMLAL Vs. STATE OF MADHYA PRADESH	March 9, 2010
PURNO Vs. STATE OF MADHYA PRADESH	March 9, 2010
R S NAYAN Vs. CHHATTISGARH STATE WAREHOUSING CORPORATION	June 17, 2010
R V THAKKAR AND COMPANY Vs. SHATRUGHAN LAL SINHA	September 13, 2010
R.N. CHOUHAN Vs. STATE OF C.G. AND OTHERS	November 22, 2010
RADHEHARI PANDEY Vs. SUKHRAM AND ANOTHER	September 8, 2010
RADHIKA Vs. MINKETAN NAYAK & ORS.	September 28, 2010
RAGHUVIR ALIAS BHOLI Vs. STATE OF M.P.	March 25, 2010
RAGHVENDRA SINGH Vs. STATE OF CHHATTISGARH	August 26, 2010
RAIWATI BAI ALIAS BUDHI Vs. STATE OF CHHATTISGARH	November 30, 2010
RAJ KUMAR Vs. STATE OF M P	November 16, 2010
RAJ KUMAR Vs. STATE OF C G	January 29, 2010
RAJ KUMAR ASHRAM Vs. INDRA BAI	August 26, 2010
RAJA ALIAS RAJENDRA KUMAR Vs. STATE OF M.P. (NOW C.G.)	August 10, 2010
RAJARAM MAIZE PRODUCTS Vs. STATE OF CHHATTISGARH	September 28, 2010
RAJESH Vs. GOPARAM	October 21, 2010
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH	October 18, 2010
RAJESH ALIAS GUDDU Vs. STATE OF CHHATTISGARH	February 6, 2010
RAJESH ALIAS KAMESHWAR SONI Vs. STATE OF M.P.	April 1, 2010
RAJESH ALIAS SURESH SAHU Vs. STATE OF M P	February 16, 2010
RAJESH VAISHNAV Vs. STATE OF CHHATTISGARH	August 16, 2010
RAJESHWAR SINGH GOUTAM Vs. STATE OF C G	April 21, 2010
RAJKUMAR KHUBWANI Vs. SMT. RAM PYARI BAI	January 29, 2010
RAJRANI LODHI Vs. STATE OF CHHATTISGARH	July 20, 2010
RAJU @ DEVENDRA CHOUBEY Vs. STATE OF C G	September 17, 2010
RAJU ALIAS RAJKUMAR PATEL Vs. STATE OF C G	February 17, 2010
RAJU KUMAR Vs. STATE OF MADHYA PRADESH	January 18, 2010
RAJU YADAV @ DURGACHARAN Vs. STATE OF C.G.	October 27, 2010
RAKESH KUMAR DWIVEDI Vs. STATE OF CHHATTISGARH	April 9, 2010
RAM BHAGAT Vs. STATE OF M P	June 25, 2010
RAM JIYAWAN Vs. STATE OF M P	October 19, 2010
RAM KUMAR Vs. NISTOR KINDO	July 8, 2010
RAM KUMAR PANDEY Vs. MUNICIPAL CORPORATION KORBA	June 23, 2010
RAM KUMAR VERMA Vs. STATE OF M P	September 14, 2010
RAM PRAKASH KATIYAR Vs. STATE OF CHHATTISGARH	February 1, 2010
RAM PRASAD Vs. STATE OF CHHATTISGARH	May 5, 2010
RAM RAJA KANNOJE Vs. STATE OF MP	May 12, 2010
RAM SUNDAR KACHHI Vs. STATE OF M.P.	April 13, 2010
RAMADHIN Vs. STATE OF M P	January 12, 2010
RAMAN MEHAR Vs. STATE OF CHHATTISGARH	September 23, 2010
RAMAUTIN BAI (SMT.) & ORS. Vs. OM PRAKASH & ORS.	August 5, 2010
RAMAYAN Vs. STATE OF M P	September 8, 2010
RAMBAI DANSENA Vs. STATE OF CHHATTISGARH	June 18, 2010
RAMDAS AGRAWAL Vs. COLLECTOR DISTRICT MAGISTRATE	July 1, 2010
RAMESH CHANDRA AND BROTHERS Vs. DURGA OIL MILLS	December 6, 2010
RAMESH GOUTAM Vs. STATE OF CHHATTISGARH	September 8, 2010
RAMESHWAR Vs. STATE OF M P	October 27, 2010
RAMGOPAL RATHORE Vs. RATTAN LAL	November 12, 2010
RAMGULAL Vs. SANTOSH KUMAR	December 4, 2010
RAMKESHWAR SINGH Vs. STATE OF CHHATTISGARH	September 7, 2010
RAMNARAYAN AGRAWAL Vs. STATE OF CHHATTISGARH & ORS.	August 5, 2010
RAMNIWAS AND ANOTHER Vs. STATE OF C.G.	March 5, 2010
RAMPHAL Vs. STATE OF CHHATTISGARH	February 17, 2010
RAMSINGH ALIAS TUNGAN Vs. STATE OF MADHYA PRADESH	August 31, 2010
RAMSUNDAR Vs. STATE OF C G	January 4, 2010
RANI BAI ALIAS SHAKUNTALA VERMA Vs. CHANDRASHEKHAR VERMA	September 8, 2010
RANVEER SINGH SHASTRI Vs. VIJAY KUMAR SHRIVASTAVA DISTRICT	November 8, 2010
RATHORE TRADING CO Vs. HARMINDER KAUR	April 23, 2010
RATIRAM Vs. STATE OF M.P.	November 8, 2010
RATNESHWAR AND OTHERS Vs. STATE OF C.G.	May 3, 2010
RAVIPAL Vs. MUMTAZ BEGUM	January 18, 2010
REETA KURRE Vs. STATE OF CHHATTISGARH	April 7, 2010
REKHA DEVI SINGH Vs. STATE OF C G	November 24, 2010
REKHA RUPA SAHU Vs. VINEET BAFNA & ORS	June 28, 2010
ROHIT KUMAR MAHOBEY Vs. HIGH COURT OF CHHATTISGARH	October 5, 2010
ROOP KUNWAR Vs. ROOPNARAYAN	June 28, 2010
ROOP SAI ORAON Vs. STATE OF CHHATTISGARH	December 4, 2010
ROSHAN LAL Vs. STATE OF MADHYA PRADESH	April 5, 2010
ROSHAN PRASAD SIDAR Vs. STATE OF CHHATTISGARH	March 29, 2010
RUDAN SINGH Vs. STATE OF MP	July 13, 2010
RUKMANDHWAJ PATEL Vs. CHANDRA SHEKHAR SHARMA	July 2, 2010
RUKMANDHWAJ PATEL Vs. CHANDRASHEKHAR SHARMA	July 12, 2010
RUPRAM AND ANOTHER Vs. STALE OF MADHYA PRADESH (NOW CHHATTISGARH)	September 9, 2010
S B TRIPATHI Vs. STATE OF CHHATTISGARH	February 23, 2010
S G PANDEY Vs. STATE OF C G	May 6, 2010
S L GUPTA Vs. STATE OF CHHATTISGARH	June 24, 2010
S SANGEETA Vs. K R JARI	March 18, 2010
S.S. KANWAR Vs. STATE OF CHHATTISGARH	August 17, 2010
SABIR RAM Vs. STATE OF C.G.	September 9, 2010
SADHU SHARAN Vs. STATE OF M.P. (NOW C.G.)	September 14, 2010
SADRE ALAM Vs. CHIEF MANAGER, DIRECTOR & ANR.	January 28, 2010
SAGANI BAI & ANR Vs. SEETARAM & ORS	December 10, 2010
SAHASRAM VALRE Vs. STATE OF M P	February 18, 2010
SAHATRU Vs. STATE OF M.P. (NOW C.G.)	April 30, 2010
SAJNA BAI Vs. ARUN KUMAR SAHU ALIAS GUDDU	May 4, 2010
SAJNA BAI AND OTHERS Vs. ARUN KUMAR SAHU @ (GUDDU) AND OTHERS	May 4, 2010
SALENE KHALKHO Vs. NIRANJAN KHALHO	February 16, 2010
SAMARU Vs. PYARELAL	September 22, 2010
SAMATIA Vs. KRISHNA CHAND	November 16, 2010
SAMPAT SINGH Vs. STATE OF CHHATTISGARH	July 15, 2010
SANAT KUMAR SONKAR Vs. MOTILAL SONKAR	January 20, 2010
SANAT KUMAR SONKAR AND RAJENDRA KUMAR AGRAWAL Vs. MOTI LAL SONKAR AND DHARAM SONKAR	August 2, 2010
SANDHYA CHAUHAN & ORS. Vs. RAM & ORS.	December 1, 2010
SANJAY Vs. STATE OF M P	October 19, 2010
SANJAY BIHARI AGRAWAL Vs. SANDHYA AGRAWAL	February 16, 2010
SANJAY KUMAR JAIN Vs. SHAMBHULAL GOYAL	March 9, 2010
SANJAY KUMAR KADA Vs. STATE OF CHHATTISGARH	July 28, 2010
SANJAY KUMAR KESHARWANI Vs. STATE OF CHHATTISGARH	January 21, 2010
SANJAY KUMAR RAJ Vs. STATE OF CHHATTISGARH	March 10, 2010
SANJAY SHARMA Vs. SAVITRI	October 20, 2010
SANTOSH Vs. STATE OF C.G.	August 12, 2010
SANTOSH JAIN & ANR Vs. B K NAYAK	January 14, 2010
SANTOSHI KHUNTE & ORS. Vs. KANWALJEET KAUR & ANR.	October 29, 2010
SARDAR RANJEET SINGH & ORS. Vs. PUNNU RAM & ORS.	October 1, 2010
SATYA PRAKASH Vs. STATE OF CHHATTISGARH	July 14, 2010
SATYA PRAKASH Vs. STATE OF M P	July 13, 2010
SATYAWAN NAHAK Vs. SOUTH EASTERN COALFIELDS LTD	June 17, 2010
SHAILESH KHANDELWAL Vs. MEENAKSHI KHANDELWAL	November 9, 2010
SHAKUNTALA BAI AGRAWAL Vs. KASTURI BAI	January 4, 2010
SHAKUNTALA BAI PANDEY Vs. STATE OF C.G.	September 6, 2010
SHAMBHOO @ VINAY Vs. STATE OF M.P.	November 9, 2010
SHAMBHOO @ VINAY AND OTHERS Vs. STATE OF M.P. (NOW STATE OF CHHATTISGARH)	November 7, 2010
SHAMBHU PRASAD SHARMA Vs. RETURNING OFFICER & ORS.	August 17, 2010
SHANKAR AND OTHERS Vs. STATE OF C.G.	September 10, 2010
SHANKARLAL BIJREJA Vs. ASHOK B AHUJA	October 7, 2010
SHANTI Vs. BANARASI	May 3, 2010
SHANTI DEVI Vs. ASHIK AHMAD KURAISI	September 17, 2010
SHATRUHAN LAL Vs. STATE OF CHHATTISGARH & ORS.	January 11, 2010
SHEKSHPEAR AND HARSH SANJEEV TIRKI Vs. STATE OF CHHATTISGARH	February 17, 2010
SHESHU ALIAS NARENDRA ALIAS SHESHNARAYAN Vs. STATE OF M P	November 16, 2010
SHILPI JAISWAL Vs. ALOK JAISWAL	March 30, 2010
SHIV KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH	July 1, 2010
SHIV KUMARIA AND ANOTHER Vs. ASHOK FATNANI AND OTHERS	July 6, 2010
SHIVENDRA DAS VAISHNAV Vs. STATE OF CHHATTISGARH	October 27, 2010
SHIVENDRA GIRI GOSWAMI Vs. STATE OF C G	January 13, 2010
SHIVNATH LAHARE Vs. STATE OF C G	April 12, 2010
SHRAVAN KUMAR TIWARI Vs. STATE OF CHHATTISGARH	December 7, 2010
SHRICHAND Vs. STATE OF CHHATTISGARH	September 16, 2010
SHRIKISHAN AND COMPANY Vs. UNION OF INDIA	July 28, 2010
SHWETA PANDEY Vs. STATE OF C.G. AND ANOTHER	November 20, 2010
SHYAM BIRI WORKS LTD Vs. STATE OF CHHATTISGARH	October 1, 2010
SHYAM LAL BHIMTE Vs. MADHYA PRADESH AUDHYOGIK VIKAS NIGAM	September 20, 2010
SHYAMA DEVI & ANR. Vs. NAZEER SINGH & ORS.	November 29, 2010
SHYAMLAL Vs. STATE OF M P	January 15, 2010
SIKANDER SINGH Vs. STATE OF CHHATTISGARH	October 6, 2010
SIMPLEX CASTINGS LTD Vs. UNION OF INDIA	February 16, 2010
SINGH TRANSPORTERS Vs. BHILAI STEEL PLANT	July 20, 2010
SITARAM Vs. STATE OF C G	April 22, 2010
SITARAM Vs. SUB-DIVISIONAL OFFICER BALOD	March 16, 2010
SIYARAM Vs. STATE OF CHHATTISGARH	January 28, 2010
SMT. CHANDRAWALI Vs. STATE OF CHHATTISGARH & ORS	March 17, 2010
SMT. PUSHPA SHUKLA Vs. STATE OF M.P. AND OTHERS	June 29, 2010
SMT. SUKHANI BAI AND OTHERS Vs. COMMISSIONER, WORKMEN COMPENSATION, LABOUR COURT, RAIPUR AND ANOTHER	December 8, 2010
SOMNATH Vs. STATE OF M P	September 29, 2010
SONOO DAS Vs. STATE OF MADHYA PRADESH	April 9, 2010
SOUTH EASTERN COAL FIELDS LTD Vs. MITHILESH SHARMA	March 31, 2010
STATE OF C G Vs. PUNILAL CHAUHAN	October 26, 2010
STATE OF CHHATTISGARH Vs. HARDEV KODAKU	June 28, 2010
STATE OF CHHATTISGARH Vs. SHIVPRASAD KATVARIRAM RAJWADE	February 22, 2010
STATE OF CHHATTISGARH Vs. VINOD KUMAR VAISHNAV	February 15, 2010
STATE OF CHHATTISGARH Vs. MADHU KERKETTA	February 9, 2010
STATE OF CHHATTISGARH Vs. BAHADUR	February 2, 2010
STATE OF CHHATTISGARH Vs. INDRADEO SINGH	April 12, 2010
STATE OF CHHATTISGARH Vs. GUPTESHWAR PRASAD SINHA	April 5, 2010
STATE OF M P Vs. RASIKA DEVI	July 15, 2010
STATE OF M P Vs. BENI RAM REWARAM KEJARAM AND FIRTURAM	January 27, 2010
STATE OF M P Vs. UDERAM	October 19, 2010
STATE OF M P Vs. HINSARAM	March 9, 2010
STATE OF M.P. Vs. POLE ALIAS JASVINDER SINGH SIKKHA AND OTHERS	March 31, 2010
STATE OF M.P. (NOW C.G.) Vs. RADHESHYAM	August 25, 2010
STATE OF MADHYA PRADESH Vs. DHANESH SHARMA	November 9, 2010
STATE OF MADHYA PRADESH Vs. SHANIRAM	August 16, 2010
STATE OF MADHYA PRADESH Vs. ISHWAR AADHAR YADAV	August 5, 2010
STATE OF MADHYA PRADESH Vs. NIVEDANLAL	February 23, 2010
STATE OF MADHYA PRADESH Vs. SANDEEP MASEEH	February 17, 2010
STATE OF MADHYA PRADESH Vs. RAJENDRA KUMAR JAIN	June 29, 2010
STATE OF MADHYA PRADESH Vs. RASIKA DEVI	July 5, 2010
STEEL AUTHORITY OF INDIA LTD. Vs. SARTAJ GERA & ORS.	January 22, 2010
SUBHASH KUMAR Vs. STATE OF MADHYA PRADESH	February 18, 2010
SUDESH VERMA Vs. STATE OF M P	March 18, 2010
SUDHAR SINGH ALIAS NANHI Vs. STATE OF MADHYA PRADESH	July 29, 2010
SUJAN SINGH KANWAR Vs. STATE OF C G	March 10, 2010
SUKAL SAI Vs. DINESH AGRAWAL	March 22, 2010
SUKHWATI ALIAS BHURI Vs. PRAHALAD	March 8, 2010
SUKLAL Vs. CHHATRAM	December 14, 2010
SUMIT AGRAWAL Vs. RAIPUR MUNICIPAL CORPORATION	August 12, 2010
SUNDER AND OTHERS Vs. STATE OF M.P. (NOW C.G.)	August 10, 2010
SUNIL SINGH Vs. NEETU SINGH	September 3, 2010
SUNITA AND ANOTHER Vs. ANIL KUMAR AND OTHERS	December 8, 2010
SURENDRA KUMAR GUPTA Vs. NARAYAN RAM	October 29, 2010
SURENDRA SINGH MAHESH Vs. STATE OF CHHATTISGARH	June 21, 2010
SURESH ALIAS RAVI Vs. STATE OF M P	September 29, 2010
SURESH DARVADE Vs. ARJUN RAM PANDEY	February 19, 2010
SURESH KUMAR Vs. MAHAVIR SINGH GUPTA	April 16, 2010
SURUTI BAI Vs. STATE OF CHHATTISGARH	July 28, 2010
TAHIRA BEGUM Vs. DEVI SINGH	January 25, 2010
TAKHATRAM Vs. STATE OF MADHYA PRADESH	June 16, 2010
TARA BAI & ORS. Vs. PRABHUDAYAL@ NANHA & ORS.	July 12, 2010
TARACHAND SAHU Vs. SAROJ PANDEY	March 4, 2010
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. POORNIMA SONI	February 11, 2010
TEERATH RAJ TIWARI Vs. STATE OF CG	January 28, 2010
TEJNATH SINGH Vs. STATE OF CHHATTISGARH	November 8, 2010
THAKHAT AND OTHERS Vs. STATE OF M.P. (NOW C.G.)	July 9, 2010
THANDURAM BONKIRAM DHOBI Vs. STATE OF M P	October 6, 2010
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH KUMAR TAMRAKAR AND OTHERS	December 16, 2010
THE ORIENTAL INSURANCE CO. LTD. Vs. JAGJIT SINGH & ORS.	November 9, 2010
TRIBHUWAN PANDEYA Vs. STATE OF MADHYA PRADESH	October 22, 2010
TRILOK SINGH DHILLON Vs. COMMISSIONER OF INCOME-TAX	October 20, 2010
TRIVENI BAI Vs. UNISHWAR	February 2, 2010
TRIVENI BAI NAVRANG Vs. STATE OF CHHATTISGARH	March 29, 2010
TUKESH SINGH Vs. STATE OF CHHATTISGARH	September 10, 2010
TULSIRAM SAHU Vs. STATE OF CHHATTISGSARH	April 23, 2010
UMASHANKAR AGRAWAL Vs. DAULATRAM SAHU	November 19, 2010
UMESH CHAND YADU Vs. SHYAMBATI	January 20, 2010
UMESHAWARI BAI Vs. STATE OF CHHATTISGARH	February 19, 2010
UNION OF INDIA Vs. GANGA PRASAD PANDEY	November 18, 2010
UNION OF INDIA Vs. ASSOCIATED CEMENT COMPANY LTD	October 6, 2010
UNION OF INDIA Vs. BHARAT ALUMINIUM CO. LTD.	October 20, 2010
UNITED ENGINEERING CO Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 6, 2010
UNITED INDIA ASSURANCE CO. LTD. Vs. RAMU YADAV & ORS.	January 20, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAMNIWAS SHARMA	September 24, 2010
UNITED INDIA INSURANCE CO LTD Vs. MUSTKEEM	September 27, 2010
UNITED INDIA INSURANCE CO LTD Vs. SUNITA GIRI	February 17, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. DADANI	January 12, 2010
UNITED INDIA INSURANCE COMPANY LTD. Vs. AMARNATH PATEL & ORS.	January 18, 2010
USHA MIRANI Vs. STATE OF CHHATTISGARH	September 16, 2010
UTTARA KUMAR YADAV Vs. STATE OF CHHATTISGARH	May 6, 2010
VASUDEV Vs. LAXMAN BHAI	December 8, 2010
VIJAY KISHORE GOSWAMI Vs. STATE OF CHHATTISGARH	August 28, 2010
VIJAY RATAN LAL RATHI Vs. STATE OF CHHATTISGARH	September 17, 2010
VIJAY RATAN LAL RATHI Vs. STATE OF CHHATTISGARH	September 8, 2010
VIJAYSHREE SHARMA Vs. UNION OF INDIA	June 29, 2010
VIKAS KELKAR Vs. MURTHY	December 16, 2010
VIKRAM SINGH Vs. STATE OF CHHATTISGARH	February 1, 2010
VINAY HYGDE Vs. STATE OF CHHATTISGARH	March 30, 2010
VINOD Vs. STATE OF CHHATTISGARH	March 23, 2010
VINOD NAMDEO Vs. STATE OF M P	October 1, 2010
VINOD SINGH AND ANOTHER Vs. STATE BANK OF INDIA AND OTHERS	November 20, 2010
VIRENDRA KUMAR Vs. STATE OF CHHATTISGARH	August 25, 2010
VIRENDRA KUMAR TIWARI Vs. SITARAM SHARMA	December 1, 2010
VISHAL Vs. STATE OF MADHYA PRADESH	October 8, 2010
VIVEKANANDA VIDYAPEETH Vs. SAUGAT BANERJEE	June 15, 2010
VYAS NARAYAN Vs. STATE OF M P	February 9, 2010
WASHIM KHAN Vs. STATE OF CHHATTISGARH	September 13, 2010
YADUCHAND BEHRA Vs. STATE OF M.P.	July 7, 2010
YAGYABAL Vs. STATE OF C.G.	October 7, 2010
YASHODA DAS Vs. RAM CHANDRA RATH	October 22, 2010
YASHWANT GWAL Vs. STATE OF CHHATTISGARH	April 6, 2010
YASHWANT SANWARIA Vs. POONAMCHAND AGRAWAL	November 19, 2010
YESHWANT KUMAR RAWAT Vs. STATE OF CHHATTISGARH	January 19, 2010
YOGENDRA CHANDRAKER Vs. STATE INFORMATION COMMISSION	August 3, 2010
YUGAL PRASAD DEWANGAN Vs. KANAKBATI	September 7, 2010
ZAMEELA Vs. STATE OF CHHATTISGARH	September 10, 2010

Year 2010 of HIGH COURT OF CHHATTISGARH

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