|
A.K. SINGH Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
November 10, 2009 |
|
AASHARAM ALIAS ASWARAM Vs. CHARANJEET SINGH ALIAS CHANNE SINGH
|
September 1, 2009 |
|
ABDUL RASHID Vs. STATE OF CHHATTISGARH & ORS.
|
February 19, 2009 |
|
ABHIJEET BOS Vs. AJAY JAIN
|
August 19, 2009 |
|
ABHISHEK AGRAWAL Vs. PURUSHOTTAM CHOUHAN
|
August 7, 2009 |
|
ABHISHEK MISHRA Vs. STATE OF CHHATTISGARH
|
May 5, 2009 |
|
AGHAN SINGH JANGADE Vs. STATE OF C G
|
June 26, 2009 |
|
AJAY GUPTA Vs. STATE OF CHHATTISGARH
|
December 9, 2009 |
|
AJAY HALDAR Vs. STATE OF CHHATTISGARH
|
July 30, 2009 |
|
AJURAM Vs. STATE OF CHHATTISGARH
|
August 20, 2009 |
|
AKHILESH SWAROOP SHARMA Vs. RASHMI AKHILESH SHARMA
|
April 28, 2009 |
|
ALBERT TIRKEY Vs. STATE OF CHHATTISGARH
|
November 24, 2009 |
|
ALLAUDDIN SIDDIQUI Vs. SOUTH EASTERN COALFIELDS LIMITED
|
October 23, 2009 |
|
ALOK AGRAWAL Vs. STEEL AUTHORITY OF INDIA LIMITED
|
January 5, 2009 |
|
ALOK DUBEY Vs. STATE OF CHHATTISGARH
|
December 17, 2009 |
|
AMARDEEP TALKIES Vs. RAIPUR CINEMA OPERATORS ALIAS KARMACHARI SANGH
|
March 23, 2009 |
|
ANAND PRAKASH EKKA Vs. STATE OF CHHATTISGARH
|
April 10, 2009 |
|
ANNPURNA PRATHMIK SAHAKARI UDBHOKTA BHANDAR Vs. STATE OF C G
|
August 20, 2009 |
|
ANUSUIYA SINGH Vs. STATE OF CHHATTISGARH
|
October 29, 2009 |
|
ARJUN KUMAR DHRITLAHER Vs. STATE OF CHHATTISGARH
|
December 3, 2009 |
|
ARJUN SINGH Vs. STATE OF C.G
|
October 22, 2009 |
|
ARJUN SINGH PATEL AND ANR. Vs. STATE OF C.G.
|
January 20, 2009 |
|
ARUN KUMAR DESHMUKH Vs. JHAMIT BAI
|
September 17, 2009 |
|
ASHA DEVI MAHILANGE Vs. STATE OF CHHATTISGARH
|
February 12, 2009 |
|
ASHARANI GUPTA Vs. SIDDHARTH SHUKLA
|
February 6, 2009 |
|
ASHISH KUMAR JHA Vs. STATE OF C.G
|
March 25, 2009 |
|
ASHOK KALSHA Vs. STATE OF C.G
|
November 18, 2009 |
|
ASHOK KUJUR Vs. STATE OF C.G.
|
August 8, 2009 |
|
ASHOK KUMAR Vs. STATE
|
December 7, 2009 |
|
ASHOK KUMAR TIWARI Vs. BHAGWAT PRASAD VISHWAKARMA
|
August 31, 2009 |
|
ASHOK KUMAR UKEY Vs. STATE OF CHHATTISGARH & ORS.
|
October 8, 2009 |
|
ASHOK MATHRANI
Vs. BASTAR KSHETRIYA GRAMIN BANK
|
November 13, 2009 |
|
ASHWANI KUMAR KHANDE Vs. STATE OF CHHATTISGARH
|
June 26, 2009 |
|
ASHWINI RAATRE Vs. STATE OF CHHATTISGARH
|
October 26, 2009 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHAVIR PRASAD VERMA
|
June 16, 2009 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HUKUM CHAND JAIN
|
August 10, 2009 |
|
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. VENKATESHWAR ISPAT P. LTD
|
May 1, 2009 |
|
ATUL BAGGA Vs. STATE OF CHHATTISGARHA
|
August 11, 2009 |
|
AVTAR SINGH Vs. STATE OF MADHYA PRADESH
|
December 16, 2009 |
|
B K SINGH Vs. APPELLATE AUTHORITY UNDER MP SHOPS AND ESTABLISHMENTS ACT ASSISTANT LABOUR COMMISSIONER
|
February 2, 2009 |
|
B. SATYAWATI DEVI Vs. PALIBAI
|
March 3, 2009 |
|
BABLU KHAN Vs. STATE OF CHHATTISGARH
|
September 8, 2009 |
|
BABULAL Vs. STATE OF MADHYA PRADESH
|
July 21, 2009 |
|
BAGAR SHIVRAM Vs. STATE OF M P
|
November 30, 2009 |
|
BAHUR SINGH SAHU Vs. NAND KUMAR JANGDE
|
July 6, 2009 |
|
BAISAKHURAMSAHU Vs. STATE OF C.G.
|
August 11, 2009 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. BHAKTA RAM MANJHI
|
November 23, 2009 |
|
BALAK RAM Vs. STATE OF CHHATTISGARH
|
February 12, 2009 |
|
BALARAM Vs. CHHEDIRAM PATEL
|
December 9, 2009 |
|
BALCHAND BHARTI Vs. STATE OF CHATTISGARH
|
February 3, 2009 |
|
BALCHAND BHARTI Vs. STATE OF CHHATTISGARH
|
October 21, 2009 |
|
BALDAO PRASAD Vs. MANOJ SON
|
August 26, 2009 |
|
BALDEO RAM Vs. SOUTH EASTERN COAL FIELDS LTD & ANR
|
December 4, 2009 |
|
BASANT BAGADE Vs. SYRENDRA ARORA
|
November 17, 2009 |
|
BASANT KOLTA Vs. STATE OF C.G
|
March 19, 2009 |
|
BASANT KUMAR Vs. STATE OF M.P. (NOW C.G.)
|
November 18, 2009 |
|
BAUDA RAM ALIAS DHAJIRAM Vs. STATE OF CHHATTISGARH
|
November 23, 2009 |
|
BED KUMARI Vs. RAMESH KUMAR @ UMESH KUMAR SAHU AND ORS.
|
October 7, 2009 |
|
BEDURAM SAHU Vs. STATE OF CHHATTISGARH & ORS.
|
December 10, 2009 |
|
BEENA BAI (SMT.) Vs. HARDEVI (KU.) & ORS.
|
December 14, 2009 |
|
BELASIA BAI SIYA Vs. PRADEEP KUMAR
|
March 16, 2009 |
|
BHAGAIYA BAI Vs. JAYRAM
|
July 1, 2009 |
|
BHAGIRATHI SAHU Vs. STATE OF MADHYA PRADESH
|
August 7, 2009 |
|
BHAGWAN PRASAD KUSHWAHA Vs. NARAYAN PRASAD KUSHWAHA
|
February 9, 2009 |
|
BHAGWAN PRASAD KUSHWAHA Vs. NARAYAN PRASAD KUSHWAHA
|
February 10, 2009 |
|
BHAGWAT RAM SAHU Vs. JAGDISH PRASAD NIRMALKAR & ORS.
|
May 11, 2009 |
|
BHAIRAV PRASAD MISHRA Vs. STATE OF CHHATTISGARH & ORS.
|
December 7, 2009 |
|
BHARAT ALUMINIUM COMPANY LTD Vs. STATE OF C.G.
|
February 6, 2009 |
|
BHARAT LAL Vs. STATE OF C.G
|
March 17, 2009 |
|
BHARAT SONI Vs. STATE OF C.G
|
September 30, 2009 |
|
BHARAT SONI Vs. STATE OF C.G.
|
November 30, 2009 |
|
BHARTI DHADA Vs. TAPAS @ RAMPAD MALIK
|
November 13, 2009 |
|
BHISHAMBHAR DAYAL PATEL @ JUDEV PATEL Vs. YUDDHVEER SINGH JUDEV
|
August 21, 2009 |
|
BHOLARAM Vs. STATE OF CHHATTISGARH
|
August 11, 2009 |
|
BHULAU Vs. STATE OF C.G
|
September 17, 2009 |
|
BHUNESHWAR PRASAD NAMDEO Vs. STATE GOVT OF CHHATTISGARH
|
March 20, 2009 |
|
BILASPUR INFRASTRUCTURES PVT LTD Vs. STATE OF CHHATTISGARH
|
August 13, 2009 |
|
BOLA ALIAS SHYAM BAI Vs. DULARAM
|
September 2, 2009 |
|
BRIJLAL SHARMA Vs. UNION OF INDIA
|
January 19, 2009 |
|
BRIJLAL YADAV & ANR. Vs. HORILAL SAHU & ORS.
|
October 9, 2009 |
|
BULU MAITRA Vs. UDAIRAM VERMA
|
April 20, 2009 |
|
CHAGAN LAL MUNDRA Vs. STATE OF CHHATTISGARH
|
May 14, 2009 |
|
CHAIN SINGH PENDRE Vs. STATE OF C.G
|
March 27, 2009 |
|
CHAIRMAIN CUM MANAGING DIRECTOR SECL Vs. NAVL KISHORE MISHRA
|
April 1, 2009 |
|
CHAIT RAM Vs. STATE OF CHHATTISGARH
|
January 5, 2009 |
|
CHAMRU RAM Vs. STATE OF CHHATTISGARH
|
June 30, 2009 |
|
CHANDAN NISHAD Vs. STATE OF C G
|
February 25, 2009 |
|
CHANDRA PRASAD LIQUOR Vs. COMMISSIONER OF INCOME TAX
|
July 7, 2009 |
|
CHANDRA SHEKHAR PRASAD GUPTA Vs. STATE OF CG
|
December 7, 2009 |
|
CHANDRAHAS KASHYAP Vs. STATE OF CHHATTISGARH
|
February 28, 2009 |
|
CHARKU SINGH ALIAS BIHARI SINGH Vs. STATE OF C.G
|
September 22, 2009 |
|
CHATURBHUJ Vs. AMAR
|
August 20, 2009 |
|
CHHATTAR SINGH Vs. STATE OF M.P
|
November 25, 2009 |
|
CHHATTISGARH STATE ELECTRICITY BOARD Vs. INDUSTRIAL COURT
|
March 26, 2009 |
|
CHHATTISGARH STATE WAKF BOARD Vs. RAFIQUE AHMED KHAN & ORS.
|
November 23, 2009 |
|
CHHATTISGARH STATE WARE HOUSING CORPORATION Vs. SHYAMLAL AGRAWAL
|
January 20, 2009 |
|
CHHATTISGARH STATE WAREHOUSING CORPORATION Vs. SHYAMLAL AGRAWAL ENGINEERS
|
November 18, 2009 |
|
CHHOTELAL Vs. RAJMATI
|
September 20, 2009 |
|
CHHOTELAL DHANDU KEWAT Vs. RAJMATI BANDURAM KEWAT
|
February 20, 2009 |
|
CHINTAMANI
Vs. SAPAN KUMAR DAS
|
February 16, 2009 |
|
CHINTAMANI SHUKLA Vs. STATE OF CHHATTISGARH
|
April 28, 2009 |
|
CHITRA VIJAY SINGH Vs. STATE OF CHHATTISGARH
|
September 9, 2009 |
|
COMMISSIONER OF INCOME TAX
Vs. D.R. BANSAL
|
August 31, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. RAIPUR TRANSPORT CO. (P) LTD
|
July 2, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. SATYANARYAN AGRAWAL
|
November 25, 2009 |
|
CORPORATE ISPAT ALLOYS LTD. Vs. STATE OF CHHATTISGARH & ORS.
|
June 17, 2009 |
|
D.P. MANHAR Vs. STATE OF CHHATTISGARH
|
October 7, 2009 |
|
DARASRAM Vs. NAGAR PANCHAYAT KHARSIA
|
January 23, 2009 |
|
DARBAR SINGH PORTE Vs. STATE OF C.G
|
December 14, 2009 |
|
DASHRATH Vs. GAJADHAR PRASAD GUPTA & ORS.
|
August 3, 2009 |
|
DATTATRAYA MANDIR TRUST Vs. STATE OF C.G.
|
August 11, 2009 |
|
DAULAL Vs. STATE OF M P
|
October 26, 2009 |
|
DAULAT RAM Vs. SARASWATI BAI
|
October 7, 2009 |
|
DAYALDAS GANGWANI Vs. SHANTI SHUKLA
|
October 7, 2009 |
|
DEEPAK KUMAR GUPTA Vs. MUNICIPAL CORPORATION
|
June 26, 2009 |
|
DEEPAK SHARMA ALIAS BUNTY Vs. DINESH DEWANGAN
|
August 12, 2009 |
|
DEONARAYAN Vs. STATE OF MADHYA PRADESH
|
September 16, 2009 |
|
DEVENDRA KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
March 24, 2009 |
|
DEVESH KUMAR GUPTA @ DINESH KUMAR GUPTA Vs. PANKAJ SINGH PAIKRA & ORS.
|
December 4, 2009 |
|
DHANESHRI BAI Vs. NASIR ALI ALIAS NASIR KHAN
|
March 26, 2009 |
|
DHANESHWAR PRASAD KASHYAP Vs. STATE OF C.G.
|
November 13, 2009 |
|
DHANESHWARI YADAV Vs. RAJENDRAA SINGH CHABRA
|
January 21, 2009 |
|
DHANIRAM Vs. STATE OF M P
|
January 27, 2009 |
|
DHARMENDRA KUMAR NIRMALKAR Vs. STATE OF CHHATTISGARH
|
April 22, 2009 |
|
DHARMENDRA KUMAR TRIPATHI Vs. JEEVAN LATA
|
February 20, 2009 |
|
DHELABAI Vs. RAMNATH GAYARAM YADEO
|
June 26, 2009 |
|
DILIP RAOSAHEB DESHMUKH Vs. STATE OF CHHATTISGARH
|
July 19, 2009 |
|
DINESH CHOUDHARY Vs. STATE OF C.G.
|
August 8, 2009 |
|
DIPIKA LOHANI Vs. STATE OF C.G
|
November 18, 2009 |
|
DIVISIONAL FOREST OFFICER Vs. CHAMARIN BAI
|
December 7, 2009 |
|
DIVYARAM Vs. STATE OF CHHATTISGARH
|
December 3, 2009 |
|
DOMAN SAHU Vs. MANOHAR SAHU
|
May 14, 2009 |
|
DOMARU ALIAS MITI Vs. STATE OF CHHATTISGARH
|
February 28, 2009 |
|
DURGA BAI @ RUPWATI CHOUHAN Vs. SANTOSH KUMAR SONI
|
November 17, 2009 |
|
DURGAWATI Vs. NAN BAI
|
January 7, 2009 |
|
DURGESH PRADHAN Vs. STATE OF CHHATTISGARH
|
July 14, 2009 |
|
DURJAN Vs. ASHOK KUMAR
|
July 13, 2009 |
|
DWARIKA DHISH AHUJA Vs. STATE OF CHHATTISGARH
|
February 26, 2009 |
|
DWARIKA PRASAD Vs. SHAKUNTALA DUBEY
|
June 29, 2009 |
|
ELPAYERS TAILOR Vs. RAVISHANKAR AWASTHI
|
September 8, 2009 |
|
EXECUTIVE ENGINEER CHHATTISGARH Vs. STATE OF CHHATTISGARH
|
April 23, 2009 |
|
EXECUTIVE ENGINEER, CHHATTISGARH GRIH NIRMAN MANDAL Vs. PURUSHOTTAM SHARMA
|
September 23, 2009 |
|
F.C. JAIN Vs. STATE OF CHHATTISGARH
|
July 21, 2009 |
|
FARSURAM Vs. STATE OF CHHATISGARH
|
November 16, 2009 |
|
FIROZ RIZVI Vs. STATE OF C.G.
|
March 3, 2009 |
|
FIROZALAM Vs. STATE OF C.G
|
February 28, 2009 |
|
FOOLCHAND BAGHEL Vs. STATE OF CHHATTISGARH & ORS.
|
February 27, 2009 |
|
G R GAHARWAR Vs. STATE OF CHHATTISGARH
|
April 17, 2009 |
|
G. RAMA REDDY Vs. DISTRICT RETURNING OFFICER
|
June 23, 2009 |
|
G.R. SONI Vs. STATE OF CHHATTISGARH & ORS.
|
March 6, 2009 |
|
GAJADHAR MORAR Vs. STATE OF CHHATTISGARAH
|
March 17, 2009 |
|
GAJENDRA KUMAR Vs. STATE OF C.G.
|
July 27, 2009 |
|
GANESH PRASAD SONI Vs. RAMESH KUMAR TAMRAKAR
|
March 19, 2009 |
|
GANESH PRASAD VERMA Vs. STATE OF CHHATTISGARH
|
April 22, 2009 |
|
GANGA SINGROULE Vs. STATE OF CHHATTISGARH
|
April 2, 2009 |
|
GANGARAM Vs. STATE OF M P
|
August 24, 2009 |
|
GANGARAM SATNAMI Vs. STATE OF C.G
|
October 21, 2009 |
|
GAURI BAI Vs. STATE OF C.G
|
March 24, 2009 |
|
GAURI BAI Vs. STATE OF C G
|
March 5, 2009 |
|
GAURI SHANKAR TIWARI Vs. STATE OF CHHATTISGARH
|
March 5, 2009 |
|
GAYATRI SAHU Vs. ORIENTAL INSURANCE CO. LTD
|
August 10, 2009 |
|
GEETA UPADHYAY Vs. SURENDRA KUMAR
|
October 23, 2009 |
|
GHANSHYAM DEWANGAN
Vs. STATE OF CHHATTISGARH
|
November 6, 2009 |
|
GHARBHARAN Vs. STATE OF CHHATTISGARH
|
August 20, 2009 |
|
GOPAL Vs. STATE OF CHHATTISGARH
|
August 12, 2009 |
|
GOPAL UDDE Vs. STATE OF C G
|
August 21, 2009 |
|
GOVERDHAN Vs. STATE OF CHHATTISGARH
|
November 30, 2009 |
|
GULAB SAHI Vs. STATE OF CHHATTISGARH
|
May 11, 2009 |
|
GULAB SINGH BANJARE Vs. STATE OF CHHATTISGARH
|
September 11, 2009 |
|
GURUPRASAD JAISWAL Vs. RAMAKANT GUPTA
|
August 27, 2009 |
|
H.K. VAIDHYA Vs. STATE OF CHHATTISGARH
|
September 25, 2009 |
|
HAKIM KHAN Vs. STATE OF CHHATTISGARH
|
March 3, 2009 |
|
HAMIDA BEGUM Vs. STATE OF C.G
|
September 30, 2009 |
|
HARESH Vs. STATE OF CHHATTISGARH
|
January 29, 2009 |
|
HARISHANKAR MANJHI Vs. STATE OF M.P
|
December 1, 2009 |
|
HEM KUMAR @ OMI CHANDRAWANSHI & ANR. Vs. SANAULLA KHAN & ORS.
|
October 5, 2009 |
|
HEMANGI R BHURE Vs. STATE OF M P
|
November 12, 2009 |
|
HEMANT KATAKWAR Vs. STATE ELECTION COMMISSION
|
July 3, 2009 |
|
HEMANT KUMAR THAWAIT Vs. STATE OF M.P. (NOW CHHATTISGARH) & ORS.
|
December 2, 2009 |
|
HEMANT SAHU Vs. SHAILJA SAMUEL
|
July 16, 2009 |
|
HEMLAL SATNAMI Vs. RAVIKANT SAHU
|
April 1, 2009 |
|
HINDUSTAN LEVER LIMITED Vs. STATE OF CHHATTISGARH
|
August 27, 2009 |
|
HIRA FERRO ALLOYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 7, 2009 |
|
HUKUM SINGH Vs. STATE OF C.G.
|
October 23, 2009 |
|
HUSNA KHATOON Vs. URMILA TRANSPORT COMPANY
|
April 20, 2009 |
|
ILESH KUMAR SAHU Vs. STATE OF C.G
|
December 4, 2009 |
|
INCOME TAX OFFICER Vs. VIJAY KUMAR KESAR
|
August 21, 2009 |
|
INCOME TAX OFFICER Vs. DHAN SAI SRIVAS
|
June 16, 2009 |
|
INDUBALA TIRKI Vs. HAROLD KIRTI KUMAR JACOB
|
November 23, 2009 |
|
INDURE PRIVATE LIMITED Vs. CHHATTISGARH STATE POWER GENERATION COMPANY LTD
|
December 10, 2009 |
|
ITWAR SINGH Vs. STATE OF CHHATTISGARH
|
June 29, 2009 |
|
J C MESHRAM Vs. STATE OF CHHATTISGARH
|
December 4, 2009 |
|
J.P. KHANTWAL Vs. STATE OF CHHATTISGARH
|
August 10, 2009 |
|
JADUNATH SINGH Vs. UNION OF INDIA
|
September 1, 2009 |
|
JAGANNATH GUPTA Vs. AWADH RAM
|
February 11, 2009 |
|
JAGAR NATH Vs. STATE OF CHHATTISGARH
|
November 27, 2009 |
|
JAGAT RAM SAHU & ANR. Vs. STATE OF CHHATTISGARH
|
November 30, 2009 |
|
JAGATNARAIN TRIPATHI Vs. STATE OF CHHATTISGARH
|
November 25, 2009 |
|
JAGDISH Vs. STATE OF CHHATTISGARH
|
March 17, 2009 |
|
JAGDISH RAI Vs. MAKARDHWAJ RAM
|
September 18, 2009 |
|
JAIRAM MOURYA Vs. STATE OF CHATTISGARH
|
February 10, 2009 |
|
JAMUNA DEVI Vs. SURESH KUMAR AGRAWAL
|
January 29, 2009 |
|
JAN SINGH Vs. STATE OF CHHATTISGARH
|
April 21, 2009 |
|
JANGLI RAM Vs. STATE OF C.G
|
October 5, 2009 |
|
JEEWANDAMAL KAKKAD Vs. PUNJAB AND SINDH BANK
|
July 13, 2009 |
|
JHUMUK LAL AND BHAGWAN SINGH Vs. STATE OF CHHATTISGARH
|
May 1, 2009 |
|
JITENDRA ALIAS JITTU Vs. STATE OF C G
|
August 12, 2009 |
|
JOGENDRA SINGH Vs. HARJINDER SINGH
|
August 3, 2009 |
|
JOHAN YADAV Vs. STATE OF M.P.
|
August 24, 2009 |
|
JOHAT RAM Vs. STATE OF MADHYA PRADESH
|
March 23, 2009 |
|
JUGMATI Vs. SHABBIR HUSSAIN
|
July 28, 2009 |
|
K.L. KATAKWAR Vs. MOHANMATI & ORS.
|
December 15, 2009 |
|
K.P. CHOUKSE Vs. STATE OF CHHATTISGARH & ORS.
|
December 9, 2009 |
|
KACHHARU ALIAS SUSHIL Vs. STATE OF CHHATTISGARH
|
October 29, 2009 |
|
KAILASH ROUT Vs. STATE OF CHHATTISGARH
|
August 10, 2009 |
|
KAILASH SINGH Vs. UNION OF INDIA
|
July 30, 2009 |
|
KALYAN Vs. JEEVANLAL
|
July 6, 2009 |
|
KAMINI BAI Vs. MANAGER (PERSONNEL), TATA ENGINEER AND LOCOMOTIVE CO. LTD
|
December 14, 2009 |
|
KAMINI BHARADWAJ Vs. SANKARA EDUCATION
|
April 9, 2009 |
|
KAMLESHWARI BAI Vs. PEELURAM LATKHOR SAHU
|
October 8, 2009 |
|
KANHAIYALAL & ORS. Vs. BAISHAKHIN BAI & ORS.
|
November 23, 2009 |
|
KANTI DARSHAN COLLEGE OF EDUCATION Vs. PT. RAVI SHANKAR SHUKLA UNIVERSITY
|
November 5, 2009 |
|
KAPOOR Vs. STATE OF MADHYA PRADESH
|
March 2, 2009 |
|
KARMU RAM Vs. DISTRICT MAHILA AVAM BAL VIKAS, PROJECT OFFICER, MAHILA AVAM AND LABOUR COURT
|
July 8, 2009 |
|
KASMUDDIN ANSARI Vs. FIROZA SHAHIN
|
March 3, 2009 |
|
KGN MINERAL AND METAL PRIVATE LTD Vs. UNITED BANK OF INDIA
|
November 6, 2009 |
|
KHILWAN KUMAR Vs. STATE OF CHHATTISGARH
|
April 21, 2009 |
|
KIRAN AGRAWAL Vs. HEERA BAI
|
June 29, 2009 |
|
KIRAN NETAM Vs. NETRAM SAHU
|
April 17, 2009 |
|
KIRTICHAND EKKA Vs. STATE OF C.G.AND ORS.
|
December 2, 2009 |
|
KISHAN KUMAR MANIKPURI Vs. CHUNNILAL AGRAWAL & ORS.
|
December 2, 2009 |
|
KISHORE KUMAR SAHU Vs. KUSUM BAI
|
October 8, 2009 |
|
KOUSHAL PRASAD RAJWADE Vs. STATE OF CHHATTISGARH & ORS.
|
July 28, 2009 |
|
KRISHNA LAL SAHU Vs. STATE OF CHHATTISGARH
|
January 16, 2009 |
|
KU BODE KACHH Vs. ABDUL REHMAN
|
March 27, 2009 |
|
KU. SAPNA MITTAL Vs. GURU GHASIDAS UNIVERSITY
|
September 2, 2009 |
|
KU. SITA GARHEWAL Vs. STATE OF CHHATTISGARH
|
July 29, 2009 |
|
KUMAR YASHWANT RAJ SINGH Vs. STATE OF C G
|
January 12, 2009 |
|
KUSUM SARAF & ORS. Vs. STATE OF CHHATTISGARH & ORS.
|
March 2, 2009 |
|
KUTUMBHDAS Vs. STATE OF C G
|
May 12, 2009 |
|
L S NIGAM Vs. STATE OF C G
|
January 28, 2009 |
|
LAFARGE INDIA PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
|
April 10, 2009 |
|
LAKHAN Vs. STATE OF M.P
|
November 25, 2009 |
|
LAKHANLAL Vs. STATE OF CHHATTISGARH & ORS.
|
December 11, 2009 |
|
LAKHANLAL VERMA Vs. STATE OF MADHYA PRADESH
|
July 10, 2009 |
|
LAKSHMAN CHATURVEDI Vs. CHHATTISGARH LOK AYOG
|
November 17, 2009 |
|
LAKSHMI PRASAD Vs. NATIONAL THERMAL POWER CORPORATION
|
February 25, 2009 |
|
LARANG RAM Vs. STATE OF CG
|
August 20, 2009 |
|
LATEL SINGH SARSUDHE Vs. STATE OF M.P
|
December 15, 2009 |
|
LAXMAN DAS Vs. KARUNANIDHI NIRALA
|
October 6, 2009 |
|
LAXMI BAI Vs. STATE OF CHHATTISGARH
|
May 5, 2009 |
|
LAXMI CHAND GOYAL Vs. STATE OF CHHATTISGARH
|
September 1, 2009 |
|
LAXMI SAHU Vs. STATE OF CHHATTISGARH
|
October 7, 2009 |
|
LAXMIN Vs. KHAGESHWAR SINGH
|
July 1, 2009 |
|
LEELADHAR YADAV Vs. STATE OF CHATTISGARH
|
July 15, 2009 |
|
LEELAMBAR SINGH GOND Vs. STATE OF CHHATTISGARH & ORS.
|
October 5, 2009 |
|
LEELAWATI BAI Vs. RAJENDRA PRASAD
|
May 13, 2009 |
|
LOCHAN PRASAD Vs. BANMALI
|
September 1, 2009 |
|
LOKPRIYA HOSPITAL PRIVATE LIMITED Vs. ANJUL KATARE
|
November 10, 2009 |
|
LXAMAN SONBOIR Vs. B D QUIRESHI
|
June 19, 2009 |
|
M D SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
February 6, 2009 |
|
M.K. KHAN Vs. STATE OF C.G
|
November 25, 2009 |
|
M.S. RAGHUVANSHI Vs. STATE OF CHHATTISGARH & ORS.
|
October 7, 2009 |
|
MADAN MOHAN YADAV Vs. STATE OF CHHATTISGARH
|
April 13, 2009 |
|
MAHANADI MINERALS Vs. UNION OF INDIA (UOI), COAL INDIA LIMITED AND SOUTH EASTERN COALFIELDS
|
July 8, 2009 |
|
MAHENDRA KUMAR Vs. KARTIK RAM
|
February 24, 2009 |
|
MAHENDRA KUMAR Vs. STATE OF MADHYAPRADESH
|
December 3, 2009 |
|
MAHESH KUMAR AGRAWAL Vs. DINESH KUMAR CHOUKSEY
|
November 17, 2009 |
|
MAHESH KUMAR SAHU Vs. STATE OF C.G. AND ORS.
|
December 4, 2009 |
|
MAHESHWARI SAHU Vs. STATE OF CHHATTISGARH
|
March 20, 2009 |
|
MAHJBEEN Vs. STATE OF C.G
|
October 7, 2009 |
|
MAKHANLAL & ORS. Vs. MANGAL DAS DHARMADHIKARI SADGURU KABIR SAHEB SAMITI NANDIYA & ORS.
|
May 7, 2009 |
|
MAMATA SHRIVASTAVA Vs. TARESH KUMAR SHRIVASTAVA
|
May 6, 2009 |
|
MANAGING DIRECTOR STEEL AUTHORITY OF INDIA LTD Vs. BASANTA BAI
|
October 8, 2009 |
|
MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD., BHILAI Vs. SMT. NARMADA BAI & ANR.
|
October 8, 2009 |
|
MANARAM SONKAR Vs. PRABHAT KIRAN GIRDONIYA
|
December 8, 2009 |
|
MANGLU Vs. STATE OF CHHATTISGARH
|
September 13, 2009 |
|
MANGLU Vs. STATE OF C G
|
September 3, 2009 |
|
MANIRAM DEWAR Vs. STATE OF CHHATISGARH
|
June 24, 2009 |
|
MANJARI DEWANGAN Vs. HEMANT DEWANGAN
|
December 2, 2009 |
|
MANJU DEVI Vs. STATE OF CHHATTISGARH
|
August 8, 2009 |
|
MANJU SINGH Vs. STATE OF CHHATTISGARH
|
April 22, 2009 |
|
MANOHAR SINGH RATHORE Vs. VYOM SHEET GRIH PVT. LTD
|
July 20, 2009 |
|
MANOJ KUMAR Vs. STATE OF CHHATTISGARH
|
February 4, 2009 |
|
MANOJ KUMAR AND ORS. Vs. STATE OF C.G.
|
August 10, 2009 |
|
MANSHARAM Vs. STATE OF CHHATTISGARH
|
August 25, 2009 |
|
MANZIL ARORA Vs. ROHANI PRASAD
|
January 22, 2009 |
|
MAYA DEVI Vs. KISHORE VERMA
|
October 23, 2009 |
|
MAYA RAM NISHAD Vs. JAMUNA BAI
|
April 9, 2009 |
|
MAYARAM KURAL Vs. STATE OF CHHATTISGARH
|
April 21, 2009 |
|
MEENU BANERJEE Vs. RAJMANI PANDEY
|
July 17, 2009 |
|
MEERA DEVI Vs. SUKHBINDER SINGH
|
February 25, 2009 |
|
MEGH PRASAD Vs. BHAGWANTIN BAI
|
February 28, 2009 |
|
MEGHA HARDIKAR Vs. STATE OF CHHATTISGARH
|
December 9, 2009 |
|
MEHETTAR SINGH Vs. STATE OF CHHATTISGARH
|
October 27, 2009 |
|
MEHTAR ALIAS CHANDRA KUMAR Vs. PHULESHWARI BAI
|
August 4, 2009 |
|
MOHAMMAD ASLAM Vs. STATE OF CHHATTISGARH
|
April 2, 2009 |
|
MOHAMMAD ASLAM Vs. STATE OF C G
|
September 2, 2009 |
|
MOHAN LAL AGRAWAL Vs. STATE OF CHHATISGARH
|
February 4, 2009 |
|
MOHANLAL SONKAR Vs. REKHA SONKAR
|
December 4, 2009 |
|
MOOL CHAND JAIN Vs. STATE OF CHHATTISGARH
|
August 18, 2009 |
|
MOTI RAM Vs. INDUSTRIAL COURT OF M.P. (NOW CHHATTISGARH) & ORS.
|
December 7, 2009 |
|
MOUSAMI MOHANTY Vs. SAUMITRA MOHANTY
|
January 5, 2009 |
|
MUKESH KUMAR SAHU Vs. TAMESHWARI
|
November 30, 2009 |
|
MUKESH RATHORE Vs. STATE OF CHHATTISGARH
|
November 26, 2009 |
|
MUKESH SINGH Vs. STATE OF CHHATISGARH
|
March 30, 2009 |
|
MUNICIPAL CORPORATION Vs. MANDAKIM RAM
|
October 21, 2009 |
|
MURLIDHAR SAHU Vs. STATE OF CHHATTISGARH
|
October 28, 2009 |
|
MUTUR RAM Vs. STATE OF CHHATTISGARH
|
November 27, 2009 |
|
N C NAHAR Vs. STATE OF C G
|
May 7, 2009 |
|
N. SHRIRAM NAIDU & ORS. Vs. SMT. B. LEELAWATI & ORS.
|
May 14, 2009 |
|
N.K. TAUNK AND ORS. Vs. MANIK MEHTA AND ANR.
|
December 11, 2009 |
|
NAGESHWAR MANDAL Vs. STATE OF C.G
|
April 17, 2009 |
|
NAGESHWAR PRASAD SINGH Vs. DURGA DEVI
|
August 28, 2009 |
|
NAND LAL KHARE AND VISHNOO KHARE Vs. RAJENDRA KUMAR KHARE
|
August 3, 2009 |
|
NARAYAN Vs. STATE OF M.P.
|
July 30, 2009 |
|
NARBADA BAI Vs. ASHWINI KUMAR
|
March 16, 2009 |
|
NARESH KUMAR KHUBWANI ALIAS NANDU AND ANR. Vs. STATE OF CHHATTISGARH
|
August 7, 2009 |
|
NARESH SINHA Vs. STATE OF CHHATTISGARH
|
December 7, 2009 |
|
NARESH TIWARI Vs. STATE OF CHHATTISGARH
|
September 3, 2009 |
|
NARHAR SON OF NANKURAM LODHI Vs. STATE OF MADHYA PRADESH
|
December 3, 2009 |
|
NARINDER SINGH Vs. STATE OF CHHATTISGARH
|
July 3, 2009 |
|
NARMADA PRASAD DUBEY Vs. STATE OF M.P
|
September 15, 2009 |
|
NARSINGH DAS BAGDI Vs. STATE OF M.P. & ORS.
|
August 20, 2009 |
|
NARSINH VERMA Vs. STATE OF CHHATTISGARH
|
February 6, 2009 |
|
NASEEM AHMED Vs. STATE OF CHHATTISGARH, CHHATTISGARH STATE CIVIL, GENERAL MANAGER (TRANSPORT) AND DISTRICT MANAGER
|
July 7, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. MIRIBAI
|
April 13, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. LEBHO MOHANAND & ORS.
|
July 21, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DASHRATH PANDEY
|
June 16, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BHARATILAL GANDRE & ORS.
|
December 9, 2009 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. BUDHRAM & ORS
|
June 26, 2009 |
|
NIKLESH JAIN Vs. STATE OF C G
|
June 23, 2009 |
|
NISHA CHOUBEY Vs. STATE OF C G
|
March 2, 2009 |
|
NITYANAND PANIGRAHI Vs. STATE OF M.P.
|
August 17, 2009 |
|
O.T.G. GLOBAL Vs. SHYAMLAL KHATRI
|
July 9, 2009 |
|
OMKARSINGH Vs. STATE OF MADHYA PRADESH
|
December 15, 2009 |
|
OMPRAKASH DEWANGAN Vs. CHHATTISGARH STATE ELECTION COMMISSION
|
November 17, 2009 |
|
ONKAR PRASAD Vs. MANJU DEVI
|
March 2, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. GANESH PRASAD
|
June 24, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. RAM SWAROOP
|
August 25, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. HARI PRASAD
|
November 10, 2009 |
|
ORIENTAL INSURANCE COMPANY Vs. RAJESH YADAV
|
January 7, 2009 |
|
ORIENTAL INSURANCE COMPANY Vs. CHANDA BAI
|
August 25, 2009 |
|
P S CHOUHAN Vs. DEOKI BAI
|
December 8, 2009 |
|
P. SHANKAR RAO Vs. PUBLIC IN GENERAL
|
June 22, 2009 |
|
P.S. SHRIVASTAVA Vs. STATE OF CHHATTISGARH AND DIRECTOR, VETERINARY SERVICES
|
July 9, 2009 |
|
PADAMDHAR SINGH Vs. STATE OF CHHATTISGARH, DIRECTOR PUBLIC INSTRUCTIONS AND THE DISTRICT EDUCATION OFFICER
|
July 8, 2009 |
|
PADMA Vs. RAINSI RAM
|
February 27, 2009 |
|
PADUM SONI Vs. NAKCHHED PRASAD
|
April 29, 2009 |
|
PALTANRAM CHOUHAN Vs. K L SORI
|
October 30, 2009 |
|
PARMESHWAR Vs. STATE OF C.G.
|
April 30, 2009 |
|
PARMESHWAR SAHU Vs. STATE OF CHHATTISGARH
|
June 16, 2009 |
|
PAWAN S/O SHRI SHYAM LAL SAHU
Vs. STATE OF CHHATTISGARH
|
August 11, 2009 |
|
PEST-O-KILL Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2009 |
|
PHEKNIBAI Vs. BARATLAL
|
September 7, 2009 |
|
PORABAI Vs. STATE OF C G
|
February 6, 2009 |
|
PRABHU LAL BANJARA Vs. STATE OF C.G.
|
July 23, 2009 |
|
PRADEEP CHOPRA Vs. SRIRAM @ SHANKAR LAL SAHU AND ANR.
|
December 10, 2009 |
|
PRADEEP DHADIWAL Vs. STATE OF CHHATTISGARH
|
July 9, 2009 |
|
PRADEEP KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
|
August 20, 2009 |
|
PRAKASH CHAND BAJAJ Vs. BUNDABAI, RAMJI, BIRENDRA PRATAP AND NARENDRA PRATAP
|
July 28, 2009 |
|
PRAMILA Vs. STATE OF CHHATTISGARH
|
July 21, 2009 |
|
PRAMOD KUMAR KURRE Vs. STATE OF CHHATTISGARH
|
April 10, 2009 |
|
PREM PAL Vs. AWTAR SINGH
|
July 2, 2009 |
|
PREM SAGAR GUPTA Vs. STATE OF M P
|
March 23, 2009 |
|
PUNA BAI (SMT.) Vs. STATE OF CHHATTISGARGH & ORS.
|
June 19, 2009 |
|
PUNARAM Vs. STATE OF MADHYA PRADESH
|
December 15, 2009 |
|
PURNIMA CHANDRAKAR (SMT.) & ORS. Vs. MURLI MANOHAR & ORS.
|
October 6, 2009 |
|
PURSHOTTAM RAO CHOUDHARY Vs. STATE OF CHHATTISGARH
|
December 10, 2009 |
|
PURSHOTTAM SARIN Vs. STATE OF CHHATTISGARH
|
April 22, 2009 |
|
PURUSHOTTAM MALI Vs. LOCHAN PRASAD PATEL
|
December 9, 2009 |
|
PUSHPA PANDEY Vs. SALAUDDIN
|
May 5, 2009 |
|
PYARELAL
Vs. STATE OF C.G.
|
October 30, 2009 |
|
R N WAHNE Vs. VINITA WAHNE
|
December 2, 2009 |
|
R. MUKHOPADHYAY Vs. UNION OF INDIA
|
June 16, 2009 |
|
R.B. SINGH Vs. STATE OF C.G
|
November 23, 2009 |
|
R.S. SHRIVASTAVA Vs. STATE OF CHHATTISGARH & ANR.
|
October 7, 2009 |
|
R.S. SOLANKI Vs. STATE OF C.G
|
December 2, 2009 |
|
RADHA CHAUHAN Vs. ASHOK KUMAR SAHU
|
December 15, 2009 |
|
RAFIKUNNISA Vs. NAGAR PALIKA PARISHAD KHARSIA
|
December 15, 2009 |
|
RAGHURAM Vs. STATE OF C.G.
|
July 24, 2009 |
|
RAHI BAI NARAWAY Vs. SANTOSH KUMAR ALIAS PRAKASH
|
October 28, 2009 |
|
RAJ KUMAR SONI Vs. STATE OF CHHATTISGARH
|
February 11, 2009 |
|
RAJANI GUPTA Vs. RAKESH KUMAR GUPTA
|
June 23, 2009 |
|
RAJAU Vs. STATE OF C.G.
|
September 4, 2009 |
|
RAJESH Vs. STATE OF CHHATTISGARH
|
February 6, 2009 |
|
RAJESH KUMAR Vs. STATE OF C G
|
December 15, 2009 |
|
RAJESH KUMAR Vs. STATE OF C.G
|
October 21, 2009 |
|
RAJESH KUMAR BAKSHI Vs. STATE OF CHHATTISGARH
|
April 11, 2009 |
|
RAJESH UPADHYAY Vs. RAMESH KUMAR SHRIVASTAVA
|
August 25, 2009 |
|
RAJESHWARI BAI (SMT.) Vs. DHANI PRAKASH MISHRA
|
September 15, 2009 |
|
RAJKUMAR GUPTA Vs. STATE OF C G
|
May 5, 2009 |
|
RAJU KHANJAR Vs. STATE OF CHHATTISHGARH
|
August 3, 2009 |
|
RAKESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
|
November 27, 2009 |
|
RAKESH KUSHWAHA Vs. STATE OF CHHATTISGARH
|
March 20, 2009 |
|
RAKESH PRASAD YADAW Vs. UNION OF INDIA
|
February 10, 2009 |
|
RAM CHANDRA Vs. STATE OF C.G
|
October 21, 2009 |
|
RAM CHANDRA PRASAD Vs. TARUN KUMAR
|
April 17, 2009 |
|
RAM KISHORE GOUTAM Vs. STATE OF M.P.
|
June 15, 2009 |
|
RAM KRISHNA GUPTA (DR.) & ORS. Vs. STATE OF CHHATTISGARH
|
December 7, 2009 |
|
RAM KUMAR RATHORE Vs. STATE OF CHHATTISGARH
|
March 20, 2009 |
|
RAM KUMAR VERMA Vs. STATE OF M P
|
August 24, 2009 |
|
RAM RATAN GUPTA Vs. SOUTH EASTERN COALFIELDS LTD
|
April 22, 2009 |
|
RAM SHARIK SINGH Vs. STATE OF MADHYA PRADESH
|
July 14, 2009 |
|
RAM SINGH YADAV Vs. STATE OF CHHATTISGARH
|
September 11, 2009 |
|
RAMA SONI Vs. STATE OF MADHYA PRADESH
|
December 4, 2009 |
|
RAMAKANT DIXIT Vs. SANDHYA BAJPAI
|
December 2, 2009 |
|
RAMBILAS AGRAWAL Vs. BIHARI LAL AGRAWAL
|
July 15, 2009 |
|
RAMCHANDRA KURUP Vs. STATE OF CG
|
November 23, 2009 |
|
RAMCHARAN RATHORE Vs. STATE OF CHHATTISGARH & ANR.
|
September 17, 2009 |
|
RAMDAS Vs. RAM KUMAR
|
November 10, 2009 |
|
RAMDAYAL PANDO Vs. STATE OF CHHATTISGARH
|
February 25, 2009 |
|
RAMDULARE Vs. MOTICHAND
|
August 27, 2009 |
|
RAMESH AHUJA Vs. STATE OF M.P. (NOW CHHATTISGARH)
|
November 6, 2009 |
|
RAMESHWAR Vs. RAJESHWAR PRASAD SAHU
|
September 11, 2009 |
|
RAMGOPAL Vs. SHYAMLAL
|
August 3, 2009 |
|
RAMIKA BAI Vs. NAKUL
|
June 25, 2009 |
|
RAMKISHUN SAHU Vs. DILIP KUMAR
|
January 12, 2009 |
|
RAMLAL Vs. STATE OF CHHATTISGARH
|
December 2, 2009 |
|
RAMNARESH Vs. STATE OF CHHATTISGARH
|
July 24, 2009 |
|
RAMWATI BAI Vs. SHIVCHARAN
|
April 9, 2009 |
|
RANJIT NISHAD Vs. STATE OF C.G.
|
August 10, 2009 |
|
RATI RAM KHANDIYA Vs. STATE OF CHATTISGARH
|
March 25, 2009 |
|
RATURAM Vs. THE BOARD OF REVENUE & ORS.
|
July 22, 2009 |
|
RAVINDRA KUMAR PARASHAR Vs. STATE BAR COUNCIL OF CHHATTISGARH
|
August 12, 2009 |
|
RAVINDRANATH TAMRAKAR Vs. AMAR SINGH DHRUV & ORS.
|
January 6, 2009 |
|
REKHA SAHU Vs. STATE OF C.G.
|
August 6, 2009 |
|
REV. C. CARNILIUS Vs. STATE OF M.P
|
November 17, 2009 |
|
REWATI BAI Vs. BODHAN THAKUR
|
October 8, 2009 |
|
RICHA MISHRA Vs. STATE OF C.G
|
November 16, 2009 |
|
ROOP CHAND KHATIK Vs. STATE OF CHHATTISGARH
|
December 4, 2009 |
|
RUKHMANI DEVI Vs. STATE OF CHHATTISGARH
|
April 13, 2009 |
|
RUKHMANI SURYAWANSHI Vs. BAL VIKAS PARIYOJNA ADHIKARI
|
October 23, 2009 |
|
RUKMANI SHUKLA Vs. CHAITMAL
|
May 5, 2009 |
|
RUPESH KUMAR NISCHAL DAS Vs. STATE OF CHHATTISGARH
|
February 24, 2009 |
|
S JAHIRUDDIN Vs. STATE OF C G
|
July 27, 2009 |
|
S S MASIH Vs. STATE OF CHHATTISGARH
|
August 20, 2009 |
|
SADAN RAM SORI Vs. STATE OF CHHATTISGARH
|
May 4, 2009 |
|
SAGAR BAI NIRMALKAR Vs. JANAK LAL PANDEY
|
June 16, 2009 |
|
SAHDEO ALIAS CHHOTU YADAV Vs. STATE OF CHHATTISGARH
|
August 25, 2009 |
|
SAJID KHAN ALIAS GOLU Vs. STATE OF CHHATTISGARH
|
October 29, 2009 |
|
SAMAD KHAN Vs. STATE OF CHHATTISGARH
|
April 29, 2009 |
|
SAMUDRI BAI Vs. SUKHIRAM
|
July 8, 2009 |
|
SANDEEP RAI Vs. STATE OF C.G
|
September 10, 2009 |
|
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
|
August 20, 2009 |
|
SANJAY KUMAR Vs. STATE OF C G
|
May 8, 2009 |
|
SANJAY PANDEY Vs. STATE OF CHHATTISGARH
|
October 29, 2009 |
|
SANJAY SONI Vs. STATE OF C.G.
|
August 11, 2009 |
|
SANJAY YADAV Vs. STATE OF CHHATTISGARH
|
August 25, 2009 |
|
SANJIT SONI Vs. STATE OF CHHATTISGARH
|
November 4, 2009 |
|
SANJULATA DEWANGAN Vs. STATE OF C G
|
March 3, 2009 |
|
SANT KUMAR Vs. NEERA BAI
|
April 30, 2009 |
|
SANTOSH NIRMALKAR Vs. STATE OF C.G.
|
July 17, 2009 |
|
SANTOSHDHARI Vs. STATE OF C.G.
|
July 27, 2009 |
|
SARADHURAM Vs. STATE OF CHHATTISGARH
|
December 4, 2009 |
|
SARIT BARAN MITRA Vs. CHHATTISGARH STATE AGRICULTURE
|
April 15, 2009 |
|
SARITA DEVANGAN Vs. ANAND KUMAR SINGH
|
August 4, 2009 |
|
SAROJ SHARMA Vs. BABULAL
|
May 14, 2009 |
|
SARVJEET SINGH Vs. ISRAIL, PAINTER
|
June 26, 2009 |
|
SATISH KUMAR TANDON Vs. STATE OF CHHATTISGARH
|
September 25, 2009 |
|
SATYARANJAN MINE Vs. STATE OF CHHATTISGARH
|
June 23, 2009 |
|
SAVITA BAI Vs. VINOD KUMAR SAHU
|
July 29, 2009 |
|
SAVITA MANOJ KUMAR Vs. STATE OF CHHATTISGARH
|
January 30, 2009 |
|
SAVITRIBAI Vs. RAGHURAJ PRASAD, BASANT PRASAD, RAGHUNANDAN PRASAD SAO AND STATE OF MADHYA PRADESH
|
July 28, 2009 |
|
SAYGO BAI Vs. CHUEERU BAJRANGI
|
July 14, 2009 |
|
SEIKH NIZAM ALIAS NIZAMUDDIN Vs. STATE OF C G
|
June 24, 2009 |
|
SHADANI BUILDERS Vs. BEGRAJ AGRAWAL
|
March 2, 2009 |
|
SHAILENDRA KUMAR Vs. STATE OF CHHATTISGARH
|
September 11, 2009 |
|
SHAILJA BAI Vs. KAUSHAL KUMAR RAI
|
September 11, 2009 |
|
SHAKUN DEWANGAN Vs. STATE OF C.G
|
December 3, 2009 |
|
SHAKUR ANSARJ Vs. BANSHILAL MUNDRA
|
November 4, 2009 |
|
SHANKARLAL Vs. HIRAM GABEL ALIAS HEMLAL
|
September 24, 2009 |
|
SHANTI BAI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 2, 2009 |
|
SHEIKH IRAFIL MOHD Vs. ANWARI BEGUM
|
February 12, 2009 |
|
SHEIKH SAFI RAMJAN JAYASI Vs. STATE OF CHHATTISGARH
|
March 16, 2009 |
|
SHEKHARESH BHATTACHARYA Vs. SARDAR CHARANJIT SINGH
|
July 13, 2009 |
|
SHEO KUMAR Vs. STATE OF CHHATTISGARH
|
April 24, 2009 |
|
SHIV KUMAR SAHU Vs. STATE OF C.G.
|
November 5, 2009 |
|
SHIVA SHANKAR SHUKLA Vs. STATE OF CHHATTISGARH
|
March 3, 2009 |
|
SHIVARAM Vs. STATE OF CHHATISHGARH
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November 13, 2009 |
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SHIVKUMAR Vs. COMMISSIONER OF INCOME TAX
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June 19, 2009 |
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SHRADDHA THAKUR Vs. STATE OF CHHATTISGARH
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August 18, 2009 |
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SHRAWAN KUMAR SAHU Vs. RESHAM BAI
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January 19, 2009 |
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SHRIRAM Vs. STATE OF M.P
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December 14, 2009 |
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SHYAMLAL Vs. STATE OF M.P.
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August 26, 2009 |
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SIDDHNATH Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
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November 30, 2009 |
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SIDHARTHA GAUTAM Vs. STATE OF SHHATTISHGARH
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March 30, 2009 |
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SITA RAM Vs. STATE OF C.G.
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November 12, 2009 |
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SITA RAM SONI Vs. S.K. SALUKE & ANR.
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August 3, 2009 |
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SITARAM Vs. STATE OF M P
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November 11, 2009 |
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SMT. CHANDRAWATI DEVI AND ORS. Vs. VEDESHIRAM TANDI AND ORS.
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November 19, 2009 |
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SMT. DURPAT @ DULESH SAHU AND ORS. Vs. RAMESH KUMAR SAHU AND ORS.
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October 27, 2009 |
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SMT. HAMIDA BEGUM Vs. STATE OF C.G. AND ORS.
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November 30, 2009 |
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SMT. RAMKALI AND ANR. Vs. SHRIPAL BALECHA AND ORS.
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December 10, 2009 |
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SOMARI BAI Vs. SAKUNTALA THAKUR
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June 24, 2009 |
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SOMDAS GOSWAMI Vs. STATE OF CHHATTISGARH
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April 13, 2009 |
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SONA RALSEL Vs. KIRAN MAYEE NAYAK
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July 13, 2009 |
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SONAL JAISWAL Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY
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December 7, 2009 |
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SONAU RAM SURYAVANSHI Vs. STATE OF CHHATTISGARH
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August 19, 2009 |
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SRINIVAS GUNDLURI Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION
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September 3, 2009 |
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STATE OF C G Vs. RAMASHANKAR YADAV
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September 4, 2009 |
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STATE OF C.G Vs. DAU NIRANJANLAL GUPTA
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December 2, 2009 |
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STATE OF CHHATTISGARH & ANR. Vs. M/S SAL UDYOG (PVT.) LTD.
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October 21, 2009 |
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STATE OF CHHATTISHGAR Vs. NANDU PRASAD SONI
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March 17, 2009 |
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STATE OF M P Vs. SETAARAM
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June 22, 2009 |
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STATE OF M P Vs. DAIZYBAI
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July 17, 2009 |
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STATE OF M P CHHATTISGARH Vs. BADRU
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April 20, 2009 |
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STATE OF M.P Vs. BUDRU
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April 20, 2009 |
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STATE OF M.P. Vs. SAMARU
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November 9, 2009 |
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STATE OF M.P. Vs. BHARATLAL
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August 17, 2009 |
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STATE OF M.P. Vs. KALBINDAR SINGH
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October 26, 2009 |
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STATE OF M.P. Vs. BHOJU @ BHOJRAM SAHU AND ANR.
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October 26, 2009 |
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STATE OF MADHYA PRADESH Vs. R K PANDEY
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December 2, 2009 |
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STATE OF MADHYA PRADESH Vs. SURESH KUMAR SINHA
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December 16, 2009 |
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STATE OF MADHYA PRADESH Vs. BODHAN SINGH
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November 6, 2009 |
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STATE OF MADHYA PRADESH Vs. ROOPCHAND AMULE
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December 2, 2009 |
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STATE OF MADHYA PRADESH Vs. NEHRU RAM
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December 2, 2009 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF CHHATTISGARH AND OTHERS
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September 10, 2009 |
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SUBHADRADEVI GUPTA Vs. GENDURAM
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August 17, 2009 |
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SUBHASH CHANDRA SEN Vs. GEETA BAI
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July 2, 2009 |
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SUBHASH JAIN Vs. PUSHPA SHRIVASTAVA
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June 25, 2009 |
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SUDARSHAN Vs. STATE OF CHHATTISGARH
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August 8, 2009 |
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SUDHA AGRAWAL Vs. STATE OF CHHATTISGARH
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February 11, 2009 |
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SUDHIR RAM BHAGAT Vs. SECRETARY, MADHYAMIK SHIKSHA AND SECRETARY, MADHYAMIK SHIKSHA
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July 1, 2009 |
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SUKH SAGAR AND ANR. Vs. RAJENDRA KUMAR @ RAJU SAHU AND ORS.
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October 27, 2009 |
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SUMAN SUCHITA LAKRA Vs. STATE OF CHHATTISGARH
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April 21, 2009 |
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SUNIL @ RAJU DUBEY Vs. STATE OF C.G
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November 20, 2009 |
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SUNITA JAISWAL Vs. STATE OF CHHATTISGARH
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December 17, 2009 |
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SURENDRA KUMAR SHARMA (DEAD) THROUGH L.RS. CHANDA SHARMA & ORS. Vs. THE FOOD CORPORATION OF INDIA & ORS.
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November 23, 2009 |
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SURENDRA NATH TIWARI Vs. STATE OF CHHATTISGARH
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July 8, 2009 |
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SURESH Vs. STATE OF CHHATTISGTARH
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March 16, 2009 |
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SURESH KANSHI RAO UMAK Vs. STATE OF CHHATTISGARH
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March 16, 2009 |
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SURESH KUMAR Vs. STATE OF C.G
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October 21, 2009 |
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SURESH KUMAR Vs. TAMSESHWAR SAHU
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July 7, 2009 |
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SURESH KUMAR DAGLE Vs. STATE OF CHHATTISGARH
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February 4, 2009 |
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SURESH KUMAR JAIN Vs. CHANDRADEEP TAMRAKAR
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July 7, 2009 |
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SURESH KUMAR KOSHTI Vs. STATE GOVERNMENT OF CHHATTISGARH & ORS.
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December 10, 2009 |
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SURESH MANDAL Vs. STATE OF C.G
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November 18, 2009 |
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SURESH YADAV Vs. UNION OF INDIA
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September 11, 2009 |
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SUSHANT MUKHERJI Vs. KU. POONAM JAISWAL
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October 27, 2009 |
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SUSHILA BAI Vs. BISAUHARAM
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September 1, 2009 |
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SUSHMA CHOURE Vs. HETENDRA KUMAR BORKAR
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November 30, 2009 |
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TARACHAND MANNADE Vs. DHARAM DAS MAHILAANG
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September 2, 2009 |
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TARKESHWAR SINGH RAJPUT Vs. HARENDRA SINGH
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March 5, 2009 |
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TARNI BAI Vs. DURGESH
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October 21, 2009 |
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TEJRAM RATHORE Vs. SANJOG BARETH
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June 15, 2009 |
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THOBHANI AUTO MOBILES Vs. STATE OF CHHATTISGARH, FOOD OFFICER AND THE COLLECTOR
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July 9, 2009 |
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TIGALI Vs. RAM KUMAR SATNANI
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October 7, 2009 |
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TIHAROO Vs. STATE OF M.P. (NOW C.G.)
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October 26, 2009 |
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TIJIYA BAI Vs. SYED AADIL
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April 24, 2009 |
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TIKELAL SAHU & ORS. Vs. STATE OF CHHATTISGARH & ORS.
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October 23, 2009 |
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TIKURAM Vs. STATE OF C.G.
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May 15, 2009 |
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TULA RAM Vs. STATE OF CHHATTISGARH
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December 11, 2009 |
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TULSI DEVI Vs. NEERU VISHWAKARMA
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August 4, 2009 |
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U.K. KESHARWANI Vs. STATE OF CHHATTISGARH
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April 28, 2009 |
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UDHAV RAM SAHU Vs. MUNICIPAL CORPORATION
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October 27, 2009 |
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UDHO RAM VERMA Vs. STATE OF CHHATTISGARH, CHHATTISGARH RAJYA BEEJ EVAM AND CHANDRASHEKHAR SAHU
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July 13, 2009 |
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UMA SHANKAR DUBEY Vs. STATE OF CHHATTISGARH
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September 3, 2009 |
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UMA SHANKAR SHARMA Vs. STATE OF CHHATTISGARH
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May 4, 2009 |
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UNION OF INDIA Vs. HEG LTD
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November 7, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJKUMARI
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June 29, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. PRAMILA DEVI
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February 10, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAMDAS MADANE AND OTHERS
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July 21, 2009 |
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UNITED INDIA INSURANCE COMPANY Vs. SHIV PRASAD KASYAP
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January 14, 2009 |
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UNITED INDIA INSURANCE COMPANY Vs. SHIV PRASAD KASYAP
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March 13, 2009 |
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VIDYA DHAR MEHAR Vs. STATE OF M.P. & ORS.
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September 22, 2009 |
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VIDYUT KUMAR Vs. STATE OF CHHATTISHGARH
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February 25, 2009 |
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VIJAYA LAXMI SONI Vs. RAJ KUMAR SONI
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February 19, 2009 |
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VIJAYA NAHATA Vs. RAIPUR DEVELOPMENT AUTHORITY
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September 18, 2009 |
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VIKRAM ALIAS KONDA Vs. STATE OF C G
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July 17, 2009 |
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VIKRAM NAIR Vs. STATE OF MADHYA PRADESH
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November 25, 2009 |
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VINITA DEVANGAN Vs. RAKESH KUMAR DEVANGAN
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April 1, 2009 |
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VINITA DEVANGAN Vs. RAKESH KUMAR DEVANGAN
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May 1, 2009 |
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VINOD KUMAR PATEL Vs. STATE OF CHHATTISGARH
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September 4, 2009 |
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VIPIN BIHARI DAS Vs. NARENDRA KUMAR & ORS.
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October 7, 2009 |
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VIRENDER KUMAR Vs. STATE OF CHATTISGARH
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January 19, 2009 |
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VISHAL Vs. DERHA
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March 31, 2009 |
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VISHAMBHER ALIAS GENDA RAM Vs. KATHTHURAM
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August 7, 2009 |
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WILSON DAVID ALIAS BILLO Vs. STATE OF CHHATTISGARH
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January 21, 2009 |
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ZONAL CHIEF SAHARA Vs. GEETA SINGH
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November 13, 2009 |