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ABDUL SATTAR KASAMBHAI Vs. KALAWATI DEVI
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April 29, 2008 |
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ABHAY TRANSPORT Vs. M.P. STATE MINING CORPORATION LTD
|
February 15, 2008 |
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ABHISHEK KUMAR DANI Vs. STATE OF CHHATTISGARH
|
March 14, 2008 |
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AGARBATI BAI (SMT.) Vs. JOINT DIRECTOR MEDICAL AND HEALTH SERVICES
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April 28, 2008 |
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AGHURAM NISHAD Vs. STATE OF C G
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April 2, 2008 |
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AJAY SHARMA Vs. STATE OF CHHATTISGARH
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April 4, 2008 |
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AJIT KUMAR NIRMALKAR Vs. PUNIYA BAI NIRMALKAR
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February 22, 2008 |
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AJIT PATEL Vs. STATE OF C.G
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April 11, 2008 |
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AKHTAR Vs. STATE OF CHHATTISGARH & ORS.
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June 23, 2008 |
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ALKA SHUKLA Vs. LAKHAN LAL SAHU
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July 11, 2008 |
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AMIT KUMAR GUPTA Vs. STATE OF CHHATTISGARH
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January 16, 2008 |
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AMRIT Vs. STATE OF C.G
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October 23, 2008 |
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ANIL SINGH Vs. KHOLBAHARIN BAI
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October 14, 2008 |
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ANITA MAJUMDAR Vs. STATE OF CHHATTISGARH
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February 28, 2008 |
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ANJORDAS Vs. STATE OF CHHATTISGARH
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February 28, 2008 |
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ANNAMMA PHILIP Vs. PUSAU RAM SAHU
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July 12, 2008 |
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ANUSTHA BUILDERS AND COLONIZERS PVT. LTD. Vs. SMT. P. LAXMI KANTHAMMA & ANR.
|
December 10, 2008 |
|
ARCHANA AGRAWAL Vs. CHAIRMAN CUM MANAGING DIRECTOR NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
|
April 7, 2008 |
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ARUN KRISHNARAO HAZARE Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 23, 2008 |
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ARUN KUMAR AGRAWAL Vs. FIRM JEWARCHAND THAKARSHI
|
April 11, 2008 |
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ASHA SAHU Vs. STATE OF CHHATTISGARH
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December 19, 2008 |
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ASHISH SINGH Vs. STATE OF CHHATTISHGARH
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November 19, 2008 |
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ASHISH SINHA Vs. STATE OF CHHATTISGARH
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September 4, 2008 |
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ASHOK KUMAR Vs. SANT SINGH
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February 7, 2008 |
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ASHOK KUMAR BHOSLEY Vs. STATE OF CHHATTISGARH
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February 18, 2008 |
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ASHOK KUMAR MISHRA Vs. STATE OF CHHATTISGARH
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February 7, 2008 |
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AWTAAR SINGH Vs. REGIONAL TRANSPORT AUTHORITY
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November 17, 2008 |
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BABUL SHEIKH Vs. SITARAM MARKAR
|
February 29, 2008 |
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BAIJNATH BANDE Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
|
April 28, 2008 |
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BAIJNATH MANDAL Vs. STATE OF CHHATTISGARH
|
January 31, 2008 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HIRAUDAS MANIKPURI
|
August 29, 2008 |
|
BALAJI TRAVELS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 18, 2008 |
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BALIRAM SATNAMI Vs. BOARD OF REVENUE
|
September 23, 2008 |
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BALLA ALIAS NAINDAS Vs. STATE OF CHHATTISGARH
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July 25, 2008 |
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BASANT KUMAR Vs. STATE OF CHHATTISGARH
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January 8, 2008 |
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BENURAM Vs. STATE OF CHHATTISGARH
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March 17, 2008 |
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BHAKTRAJ LODHI Vs. STATE OF CHHATTISGARH
|
October 17, 2008 |
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BHANMATI BAI SAHU Vs. SUDHAKAR KUMHAR
|
November 18, 2008 |
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BHARAT ALIAS BHARTHA Vs. STATE OF M.P
|
November 10, 2008 |
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BHARAT ALUMINIUM COMPANY LTD Vs. DASHRATH SINGH
|
April 7, 2008 |
|
BHARAT ALUMINIUM MAZDOOR SANGH Vs. MANAGING DIRECTOR, BHARAT ALUMINIUM COMPANY LIMITED
|
July 31, 2008 |
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BHARAT KUMAR PRASAD Vs. STATE OF CHHATTISGARH
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June 27, 2008 |
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BHARTI SONKAR Vs. STATE OF CHHATTISGARH
|
March 26, 2008 |
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BHARTI SONKAR Vs. STATE OF CHHATTISGARH
|
March 4, 2008 |
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BHAWAN SAI Vs. STATE OF M.P
|
December 11, 2008 |
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BHURI BAI SAHU Vs. STATE OF C.G.
|
April 28, 2008 |
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BHUWAN LAL Vs. RUKMANI BAI
|
March 14, 2008 |
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BIHARI Vs. AMRIKA BAI
|
March 26, 2008 |
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BIHARILAL PRADHAN Vs. KALYANI
|
January 17, 2008 |
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BISILAL VERMA Vs. GONDA BAI
|
January 24, 2008 |
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BULKHU RAM Vs. STATE OF CHHATTISGARH
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July 21, 2008 |
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BUNDA MAITI & ANR. Vs. SURGEET SINGH & 2 ORS.
|
September 18, 2008 |
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CHAITRAM TANDIYA & ANR. Vs. BHUKHAN RAM & ORS.
|
December 10, 2008 |
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CHAKRADHAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
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March 3, 2008 |
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CHAMELI BAI Vs. UJAGAR SINGH
|
July 17, 2008 |
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CHANDRA KUMAR CHANURAM Vs. STATE OF CHHATTISGARH
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September 2, 2008 |
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CHHATTISGARH HOUSING BOARD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
May 6, 2008 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. VISHAL AGRWAL
|
February 26, 2008 |
|
CHHATTISGARH STATE ELECTRICITY BOARD Vs. TERAS BAI
|
May 8, 2008 |
|
CHIEF MUNICIPAL OFFICER Vs. HEERALAL SINGH
|
November 24, 2008 |
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CHINTA MANI GUPTA Vs. STATE OF CHHATTISGARH
|
March 27, 2008 |
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D.P. SARAF Vs. STATE OF CHHATTISGARH
|
January 21, 2008 |
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DASHRATH Vs. STATE OF C G
|
January 29, 2008 |
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DASRATH LAL Vs. STATE OF C.G.
|
June 19, 2008 |
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DAUJI FARMS LIMITED Vs. DENA BANK
|
November 5, 2008 |
|
DAYA RAM Vs. STATE OF CHHATTISGARH
|
March 7, 2008 |
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DEBOBRATA GHOSE Vs. MAHESH NIRMALKAR
|
September 2, 2008 |
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DEO NARAYAN PATHAK Vs. STATE OF CHHATTISGARH
|
January 28, 2008 |
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DEVENDRA KUMAR AGRAWAL Vs. COMMISSIONER,MUNICIPAL CORPORATION
|
September 30, 2008 |
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DEVRAJ ALIAS DEV RAI Vs. UMA DEVI
|
September 26, 2008 |
|
DEVSHARAN Vs. STATE OF CHHATTISGARH
|
August 28, 2008 |
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DHAN SINGH CHANDAN Vs. MURHARAM
|
September 4, 2008 |
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DHARAM DAS GAUTAM Vs. STATE OF CHHATTISGARH
|
November 14, 2008 |
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DHARAM SINGH Vs. STATE OF CHHATTISGARH
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March 3, 2008 |
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DHULGO Vs. STATE OF CHHATISGARH
|
September 11, 2008 |
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DINESH KUMAR SAHU Vs. STATE OF C G
|
November 21, 2008 |
|
DINESH MISHRA Vs. STATE OF C.G.
|
May 9, 2008 |
|
DR. RAJIV SHANKAR KHER Vs. GURU GHASIDAS UNIVERSITY, BILASPUR & ANR.
|
November 14, 2008 |
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DR. SASHI SAGAR VERMA Vs. STATE OF CHHATTISGARH AND OTHERS
|
August 5, 2008 |
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DURGA PRASAD Vs. DINESH KUMAR
|
February 13, 2008 |
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DURGA PRASAD YADAV Vs. STATE OF C G
|
October 14, 2008 |
|
DWAS RAM SAHU Vs. STATE OF C.G.
|
June 26, 2008 |
|
E RAMENDRA RAO Vs. RADHAN MOHAN AGRAWAL
|
September 25, 2008 |
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FIRDAUS BANO Vs. MOHAMMAD ASHRAF
|
January 15, 2008 |
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FOOD CORPORATION OF INDIA Vs. SHYAM SUNDER DEEPAK
|
July 28, 2008 |
|
FULESRI Vs. UNITED INDIA INSURANCE CO. & ORS.
|
November 5, 2008 |
|
G S MAKKAD Vs. STATE OF CHHATTISGARH
|
January 31, 2008 |
|
GABBAR Vs. STATE OF CHHATTISGARH
|
August 25, 2008 |
|
GABBAR ALIAS DINESH Vs. STATE OF CHHATTISGARH
|
August 28, 2008 |
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GAJANAN WADNERKAR Vs. SOUTH EASTERN COALFIELDS LTD & ORS
|
June 24, 2008 |
|
GANESH SONI Vs. STATE OF C G
|
September 18, 2008 |
|
GANNU DAS SAHU Vs. STATE OF CHHATTISGARH
|
August 6, 2008 |
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GAUKARAN SINGH Vs. STATE OF CHHATTISGARH
|
June 17, 2008 |
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GAURISHANKER Vs. STATE OF CHHATTISGARH
|
July 7, 2008 |
|
GAYA PRASAD AGRAWAL Vs. T.A. REDDY
|
March 19, 2008 |
|
GAYATRI BAI Vs. RAMESHWAR PRASAD
|
July 7, 2008 |
|
GEETA BAI SAHU Vs. ARUN SIRPURKAR
|
March 18, 2008 |
|
GEND RAM & ANR. Vs. STATE OF CHHATTISGARH
|
May 9, 2008 |
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GHUNNU RAM GAWADE Vs. STATE OF MADHYA PRADESH
|
September 4, 2008 |
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GIRDHARI Vs. STATE OF CHHATISGARH
|
November 18, 2008 |
|
GIRISH CHANDRA PATANAYAK Vs. KISHORE KUMAR
|
August 8, 2008 |
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GOPAL PRASAD KAUSHIK Vs. STATE OF CHHATTISGARH
|
November 12, 2008 |
|
GUHRI RAM THAKUR Vs. STATE OF C G
|
September 29, 2008 |
|
GULABCHAND Vs. BANKELAL SONI
|
February 7, 2008 |
|
GULABI BAI Vs. STATE OF C.G
|
November 17, 2008 |
|
GULABKALI Vs. HANSRAJ BHAI PATEL
|
February 19, 2008 |
|
GULABKALI Vs. REGISTERED OWNER HANSRAJ BHAI PATEL
|
February 18, 2008 |
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GUPTESHWAR PRASAD SINHA Vs. STATE OF M.P. & ANR.
|
July 21, 2008 |
|
GYAS AHMED Vs. STATE OF C G
|
September 23, 2008 |
|
HARDEV SINGH BHOGAL Vs. SMT. DILRAJ KAUR
|
February 8, 2008 |
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HARI RAM Vs. NEW INDIA INSURANCE CO. & ORS.
|
November 14, 2008 |
|
HEMRAJ AGARWAL Vs. BHARTI
|
February 28, 2008 |
|
HERENAND KASHYAP Vs. KRISHI UPAJ MANDI SAMITTI
|
November 18, 2008 |
|
HIMANI TIWARI Vs. STATE OF C.G.
|
August 29, 2008 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. GAURA SINGH NISHAD
|
February 22, 2008 |
|
ICICI LOMBARD,GENERAL INSURANCE CO LTD Vs. DHANSAY ALIAS BUTTU YADAV
|
December 1, 2008 |
|
INDRAPAL Vs. STATE OF CHHATTISGARH
|
November 17, 2008 |
|
INDU SAHU & ORS. Vs. BHAGWAN PRASAD SHARMA & ORS.
|
February 11, 2008 |
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JAGATNARAIN TRIPATHI Vs. STATE OF CHHATTISGARH
|
November 24, 2008 |
|
JAGDISH Vs. INDRAMANI & ANR.
|
March 25, 2008 |
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JAGDISH GUPTA Vs. RADHA KRISHNA GUPTA & ORS.
|
December 2, 2008 |
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JAGDISH PRASAD Vs. STATE OF CHHATTISGARH
|
September 17, 2008 |
|
JAGDISH PRASAD BANSAL Vs. GURUWARI BAI
|
December 16, 2008 |
|
JAI PRAKASH PATHAK Vs. SURENDRA GENDLEY
|
December 3, 2008 |
|
JAI SINGH Vs. DOMAN SINGH.
|
July 7, 2008 |
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JAI SINGH DHURVE Vs. STATE OF CHHATTISGARH
|
March 17, 2008 |
|
JANKI BAI Vs. PARASRAM SAHU
|
July 22, 2008 |
|
JASPAL BAGH YADAV Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
January 22, 2008 |
|
JAWAHARLAL GOPAL Vs. MEMBER JUDGE INDUSTRIAL COURT RAIPUR
|
June 23, 2008 |
|
JHARNA ACHARYA Vs. STATE OF CHHATTISGARH
|
October 1, 2008 |
|
JOHANLAL DALAM Vs. UTTAM SAHU
|
February 5, 2008 |
|
K P SUGANDH LIMITED Vs. STATE OF CHHATTISGARH
|
February 28, 2008 |
|
K.SELVARAJ Vs. CENTRAL INDUSTRIAL SECURITY FORCE, NEW DELHI AND ORS.
|
July 7, 2008 |
|
KAILASH LODHI Vs. STATE OF CHHATTISGARH
|
September 12, 2008 |
|
KAILASH THAKUR Vs. STATE OF CHHATTISGARH
|
January 7, 2008 |
|
KALIRAM SAHU Vs. STATE OF CHHATTISGARH
|
September 8, 2008 |
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KAMAL NARAYAN CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
April 4, 2008 |
|
KAMAL NARAYAN GOSWAMI Vs. AKHILESH PURI GOSWAMI
|
August 18, 2008 |
|
KAMDEV VERMA Vs. STATE OF CHHATTISGARH
|
January 2, 2008 |
|
KAMTA PRASAD Vs. STATE OF CHHATTISGARH
|
January 22, 2008 |
|
KANHAIYALAL Vs. LAJWANTI DEVI
|
February 22, 2008 |
|
KANJEERA PARVEEN Vs. STATE OF CHHATTISGARH
|
April 9, 2008 |
|
KANNI LAL Vs. STATE OF CHHATTISGARH
|
February 6, 2008 |
|
KANTI PANDEY Vs. STATE OF M P
|
December 4, 2008 |
|
KARMAJEET KAUR Vs. SARDAR AJITSINGH
|
November 11, 2008 |
|
KASHIRAM Vs. STATE OF C G
|
January 31, 2008 |
|
KAUSHILYA BAI Vs. STATE OF CHHATTISGARH
|
August 6, 2008 |
|
KAUSHLIYA BAI Vs. VIJAY KUMAR
|
June 30, 2008 |
|
KHEMESHWAR PANIGRAHI Vs. STATE GOVT OF CHHATTISGARH
|
March 27, 2008 |
|
KRISHNA BAI Vs. HINDUSTAN STEEL LIMITED
|
December 16, 2008 |
|
KRISHNA LAL DEWANGAN Vs. STATE BANK OF INDIA
|
July 7, 2008 |
|
KUMARI BAI YADAV Vs. STATE OF C.G.
|
January 10, 2008 |
|
KUNTI BAI (SMT.) Vs. STATE OF CHHATTISGARH & ORS.
|
November 25, 2008 |
|
LANCO AMARKANTAK POWER PRIVATE LTD Vs. SOUTH EASTERN COALFIELDS LTD
|
October 18, 2008 |
|
LATA BAI Vs. JASWANT SINGH
|
May 2, 2008 |
|
LAXMAN PRASAD JANGDE Vs. STATE OF C G
|
September 22, 2008 |
|
LAXMAN RAO MESHRAM Vs. MEENA BAI
|
April 8, 2008 |
|
LAXMAN SHRIVASTAVA Vs. CHAMPA BAI
|
July 2, 2008 |
|
LAXMI PRASAD Vs. ARUN KUMAR AGRAWAL
|
March 31, 2008 |
|
LEELADHAR YADAV Vs. STATE OF CHHATTISGARH
|
November 21, 2008 |
|
LOKENDRA TIWARI Vs. STATE OF CHHATTISGARH
|
October 17, 2008 |
|
LOKESH KUMAR Vs. STATE OF CHHATTISGARH
|
February 27, 2008 |
|
LOKMANYA DAHAKARI GRIHA NIRMAN DANSTHA Vs. KAVITA DEVANI
|
February 14, 2008 |
|
M A WARIS Vs. STATE OF CHHATTISGARH
|
September 12, 2008 |
|
M/S. BHARAT PETROLEUM CORPORATION LTD Vs. KHATANAND @ K. ANAND SARAF
|
February 13, 2008 |
|
MAA SHARDA SAHAKARI UPBHOKTA BHANDAR MARYADIT PRATAPPUR Vs. STATE OF C.G.
|
September 23, 2008 |
|
MAHANT ALIAS MAHENDRA Vs. STATE OF CHHATTISGARH
|
February 27, 2008 |
|
MAHENDRA BUDEK Vs. STATE OF CHHATTISGARH
|
August 11, 2008 |
|
MAHESH SONI Vs. PREMJI RAO
|
April 23, 2008 |
|
MAHETTAR SAHU Vs. DEPUTY GENERAL MANAGER, S.E.C.L. & ORS.
|
July 17, 2008 |
|
MALTI BAI Vs. GHASIYA RAM
|
April 2, 2008 |
|
MAMIK BISWAS Vs. STATE OF CHHATTISGARH
|
August 29, 2008 |
|
MANGAL SINGH Vs. STATE OF CHHATISGARH
|
November 5, 2008 |
|
MANGAL SINGH Vs. STATE OF M.P
|
November 21, 2008 |
|
MANISH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 19, 2008 |
|
MANOJ KUMAR Vs. STATE OF CHHATTISGARH
|
September 29, 2008 |
|
MANOJ KUMAR DEVANGAN Vs. SUBRORO SAHU
|
June 17, 2008 |
|
MANSOOR ALI ALIAS MUNSHI Vs. LEELAVANTI ALIAS LEELABAI
|
February 6, 2008 |
|
MANTHIR YADAV Vs. STATE OF C.G.
|
March 18, 2008 |
|
MARKAMI DEVA Vs. STATE OF CHHATTISGARH
|
November 18, 2008 |
|
MAYA TIWARI Vs. AJAY @ BABA SHUKLA
|
March 7, 2008 |
|
MITHILESH SHARMA Vs. SOUTH EASTERN COALFIELDS LIMITED
|
August 18, 2008 |
|
MOHANLAL Vs. KASHYAPLAL
|
February 27, 2008 |
|
MOHD ANISH MEMON Vs. STATE OF C G
|
November 5, 2008 |
|
MOHD FIROZ KHAN Vs. STATE OF CHHATTISGARH
|
April 1, 2008 |
|
MOHD IQBAL ALIAS BARATU Vs. STATE OF CHATTISGARH
|
February 27, 2008 |
|
MOHD SALIM Vs. AYASHA BEE
|
November 10, 2008 |
|
MOHD. FIROZ KHAN Vs. STATE OF CHHATTISGARH
|
April 2, 2008 |
|
MOHD. SALIM & ORS. Vs. SMT. AYASHA BEE & ORS.
|
November 8, 2008 |
|
MRITYUNJAY SHUKLA Vs. MUNICIPAL CORPORATRION,RAIPUR
|
September 26, 2008 |
|
MUKESH JAIN Vs. STATE OF CHHATTISGARH
|
August 13, 2008 |
|
MURLIDHAR Vs. AGNOO RAM
|
May 5, 2008 |
|
MURLIDHAR GAUTAM Vs. STATE OF M.P.
|
June 23, 2008 |
|
NAGENDRA SINGH PARIHAR Vs. STATE OF CHHATTISGARH
|
February 4, 2008 |
|
NAGENDRA SINGH PARIHAR Vs. STATE OF CHHATTISGARH
|
April 4, 2008 |
|
NAJMUN BAI Vs. SANJAY DEWANGAN
|
February 5, 2008 |
|
NAMINA DEVI PRADHAN Vs. STATE OF CHHATTISGARH
|
February 28, 2008 |
|
NARESH GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
|
April 2, 2008 |
|
NAROTTAM VERMA Vs. STATE OF CHHATTISGARH
|
July 2, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SHANKUNTALA AGRAWAL
|
March 7, 2008 |
|
NATIONAL INSURANCE CO. LTD. Vs. DURAIYA HUSSAIN
|
June 16, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NEETU
|
February 18, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KUSUM BAI CHELAK
|
August 1, 2008 |
|
NAVAL KUMAR ALIAS NEPAL SINGH Vs. STATE OF C G
|
March 31, 2008 |
|
NAWISH KESHARWANI Vs. GURU GHASIDAS VISHWAVIDYALAYA
|
March 17, 2008 |
|
NERA BAI (SMT.) & ORS. Vs. GANGADHAR & ORS.
|
November 10, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. MEENA JASUJA
|
January 25, 2008 |
|
NIKHIL VISHWAS Vs. STATE OF CHHATTISGARH
|
June 24, 2008 |
|
NOORJAHAN Vs. STATE OF CHHATTISGAR
|
March 5, 2008 |
|
O P DUBEY Vs. STATE OF M P
|
August 16, 2008 |
|
OM PRAKASH Vs. STATE OF UP
|
March 19, 2008 |
|
OM PRAKASH PANDEY Vs. UNION OF INDIA
|
March 20, 2008 |
|
OMPRAKASH SHARMA Vs. STATE OF CHHATTISGARH
|
February 13, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJU KESHARWANI ALIAS DURGESH
|
October 17, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. KALINGRAM
|
March 17, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. NATHANIYAL
|
February 20, 2008 |
|
ORIENTAL INSURANCE CO. LTD Vs. MADHU GUPTA
|
April 24, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KEVRA BAI DEWANGAN
|
July 8, 2008 |
|
P.N. VERMA Vs. M.P. ELECTRICITY BOARD
|
May 14, 2008 |
|
PACL INDIA LTD Vs. STATE OF CHHATTISGARH
|
August 11, 2008 |
|
PANCHU YADAV Vs. STATE OF CHHATTISGARH
|
August 25, 2008 |
|
PANNI BAI KANNOJE Vs. STATE OF CHHATTISGARH
|
June 25, 2008 |
|
PARAG BAI Vs. TEEKAM SINGH
|
January 31, 2008 |
|
PARAS RAM SAHU Vs. STATE OF CHHATTISGARH
|
November 11, 2008 |
|
PARMANAND Vs. STATE OF C.G.
|
August 8, 2008 |
|
PARMESHWAR Vs. STATE OF CHHATTISGARH
|
August 5, 2008 |
|
PAWAN KUMAR RATHIYA Vs. STATE OF C G
|
May 7, 2008 |
|
PHOOLWATI Vs. PRITAM SINGH
|
March 26, 2008 |
|
POONAM KOCHAR Vs. STATE OF CHHATTISGARH
|
March 17, 2008 |
|
POORAN SINGH Vs. STATE OF CHHATTISGARH
|
September 8, 2008 |
|
PRABHAVATI DEVI Vs. DILIP KUMAR
|
February 14, 2008 |
|
PRAKASH CHAND Vs. STATE OF CHHATTISGARH & ORS.
|
November 26, 2008 |
|
PRAKASHCHAND PARAKH Vs. SHANKERLAL
|
February 22, 2008 |
|
PRAMILA BAI Vs. VAKIL AHMAD
|
February 20, 2008 |
|
PRAMOD CHERWA Vs. AMIT SHARMA
|
October 21, 2008 |
|
PRASHANT DAVE Vs. SHAKUNTALA DEVI
|
February 21, 2008 |
|
PREMCHAND SONWANI Vs. DHANENDRA SAHU
|
September 8, 2008 |
|
PREMLAL Vs. STATE OF CHHATTISGARH
|
September 26, 2008 |
|
PREMLAL Vs. BASANTI BAI KESHARWANI AND STATE OF CHHATTISGARH
|
November 10, 2008 |
|
PREMLATA Vs. RASUL KHAN
|
March 13, 2008 |
|
PUNAM Vs. STATE OF C G
|
March 14, 2008 |
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PURAN GOSAI Vs. STATE OF CHHATTISGARH
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August 4, 2008 |
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PUSHPA BAI Vs. AASBATI LALESHWAR NAAG
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July 14, 2008 |
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PUSHPAL SWARNKAR Vs. STATE OF CHHATTISGARH
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December 3, 2008 |
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PUSPA CHATRI Vs. STATE OF CHHATTISGARH
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July 21, 2008 |
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PYARELAL DHRATLAHRE Vs. STATE OF MADHYA PRADESH
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August 18, 2008 |
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R R TIWARI Vs. STATE OF C G
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January 9, 2008 |
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R S BAJWA AND COMPANY Vs. STATE OF CHHATTISGARH
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August 5, 2008 |
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RADHELAL Vs. PADUMLAL
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February 15, 2008 |
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RAGHUBIR SINGH Vs. STATE OF C G
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August 22, 2008 |
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RAIPUR LITHO WORKS Vs. MEENAKSHI GUPTA
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December 10, 2008 |
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RAJANI BHUSHAN MISHRA Vs. STATE OF CHHATTISGARH
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February 14, 2008 |
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RAJENDRA KUMAR Vs. STATE OF CHHATTISGARH
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August 4, 2008 |
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RAJENDRA SINGH Vs. STATE OF M P
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December 4, 2008 |
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RAJESH KURRE Vs. SAFURABAI
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November 11, 2008 |
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RAJMATI Vs. ANIL KUMAR
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February 21, 2008 |
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RAKESH DUTT BHATT Vs. STATE OF CHHATTISGARH
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March 5, 2008 |
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RAM BAI Vs. STATE OF CHHATTISGARH
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April 24, 2008 |
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RAM BHAJAN AGRAWAL Vs. STATE OF CHHATTISGARH
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April 23, 2008 |
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RAM DULARI Vs. STATE OF CHHATTISGARH
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April 3, 2008 |
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RAM KRISHAN GORHA Vs. RAJ KUMAR SINGH THAKUR
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March 13, 2008 |
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RAM NATH SINGH Vs. JAGANNATH SINGH AND ORS
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September 4, 2008 |
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RAMABHI Vs. BISAHU RAM CHAUHAN
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December 8, 2008 |
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RAMBATI MADIYA Vs. BUDANTI
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August 12, 2008 |
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RAMBISHAL VERMA Vs. STATE OF CHHATTISGARH
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July 25, 2008 |
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RAMCHANDRA YADAV Vs. MASTAN SINGH
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November 7, 2008 |
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RAMESH KUMAR PANDEY Vs. UNION OF INDIA
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August 5, 2008 |
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RAMESH KUMAR SINGH Vs. KRISTO SAO
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March 5, 2008 |
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RAMESH KUMAR SINGH Vs. KRISTO SAO
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May 5, 2008 |
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RAMKESHRA ALIAS RAMESWAR YADAV Vs. STATE OF CHHATTISGARH
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June 26, 2008 |
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RAMLAL Vs. UNION OF INDIA
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July 31, 2008 |
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RAMNATH Vs. RAMCHANDRA & ANR.
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November 17, 2008 |
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RANIA BAI Vs. MANSARAM
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September 23, 2008 |
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RATANLAL Vs. MEHATARIN BAI
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March 3, 2008 |
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RAVIKA EKKA Vs. KUNNI KUJUR
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July 10, 2008 |
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REMAN ALIAS RAMAN Vs. STATE OF CHHATTISGARH
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September 8, 2008 |
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RENU GIRDHAR Vs. STEEL AUTHORITY OF INDIA LTD
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March 3, 2008 |
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REWA RAM BANCHHORE Vs. SALIK RAM
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December 12, 2008 |
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RIYAZ KHAN Vs. STATE OF CHHATTISGARH
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June 17, 2008 |
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ROYAL SUNDARAM ALLIANCE Vs. ESHWAR
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July 9, 2008 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. LAKHAN LAL
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August 6, 2008 |
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RUDRAPAL SINGH Vs. STATE OF CHHATTISGARH
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July 18, 2008 |
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RUKMANI BAI Vs. RAM VISHAL SHARMA
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March 24, 2008 |
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S TAJ ALI Vs. SHABANA ALI
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March 3, 2008 |
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S.K. TIGGA Vs. STATE OF CHHATTISGARH
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June 23, 2008 |
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SAHNI RAM Vs. STATE OF C.G.
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March 3, 2008 |
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SALIMA KHATOON (SMT.) & ORS. Vs. STATE OF CHHATTISGARH & ORS.
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November 5, 2008 |
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SANDHYA BAI Vs. CHANDRAM
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September 18, 2008 |
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SANDHYA DEVI Vs. SANJEEV KUMAR GUPTA @ CHUNNU
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November 6, 2008 |
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SANJAY KUMAR CHETAN Vs. STATE OF CHHATTISGARH
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June 16, 2008 |
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SANJAYA KETELIHA Vs. SUNIL KUMAR KETELIHA
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December 3, 2008 |
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SANJEET KUMAR DEEWANGARI Vs. STATE OF CHHATISGARH
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August 4, 2008 |
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SANTOSH Vs. STATE OF CHHATTLSGARH
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July 28, 2008 |
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SANTOSH Vs. STATE OF CHHATTISGARH
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February 5, 2008 |
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SANTOSH GURUNG Vs. STATE OF C G
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November 14, 2008 |
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SANTOSH KUMAR Vs. PUSHPA KUMAR
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December 15, 2008 |
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SANTOSHI Vs. ADDITIONAL COLLECTOR
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June 26, 2008 |
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SATYENDRA DWIVEDI Vs. HEMLATA DWIVEDI
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April 29, 2008 |
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SATYENDRA SINGH Vs. STATE OF CHHATTISGARH
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March 19, 2008 |
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SAVITRI BAI Vs. STATE OF CHHATTISGARH
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April 30, 2008 |
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SAVITRI GOSWAMI Vs. STATE OF CHHATTISGARH
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February 18, 2008 |
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SEELA DEVI Vs. JAYANT RAI
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July 1, 2008 |
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SEEMA CHANDEL Vs. STATE OF CHHATTISGARH
|
August 19, 2008 |
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SHAILENRA SHUKLA Vs. STATE OF CHHATTISHARH
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January 10, 2008 |
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SHAKUNTALA SINGH Vs. PRABHAWATI
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September 8, 2008 |
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SHANTI GOND Vs. GENERAL MANAGER
|
March 20, 2008 |
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SHARAD CHAND MALU JAIN Vs. STATE OF CHHATTISGARH
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February 5, 2008 |
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SHARIQ AHMAD Vs. SUNDAR LAL
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June 25, 2008 |
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SHASHI BHUSAN Vs. DISTRICT CO OPERATIVE LAND DEVELOPMENT BANK LTD
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January 16, 2008 |
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SHASHIKALA PANDEY Vs. RAMESH PRASAD PANDEY
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April 28, 2008 |
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SHIV KUMAR BANERJEE Vs. MOHD. AJAD
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February 11, 2008 |
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SHIV KUMAR RATHORE Vs. STATE OF CHHATTISGARH
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March 11, 2008 |
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SHIV NARAYAN MISHRA Vs. REGIONAL DIRECTOR
|
July 11, 2008 |
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SHIVAM MOTORS PVT. LTD. (M/S) & ANR. Vs. SANTOSH KUMAR AGRAWAL & ANR.
|
November 18, 2008 |
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SHIVANANDAN MARAR Vs. STATE OF CHHATTISGARH
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November 12, 2008 |
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SHIVLAL SAHU Vs. CHANDRA SHEKHAR
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September 4, 2008 |
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SHRI MAHAMAYA HIGHER SECONDARY SCHOOL Vs. STATE OF CHHATTISGARH
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December 5, 2008 |
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SHUSMA SONI Vs. STATE OF CHHATTISGARH
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March 25, 2008 |
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SHYAM SUNDER AGRAWAL Vs. JAWAHAR PRASAD
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February 4, 2008 |
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SHYAMLAL Vs. COLLECTOR
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January 29, 2008 |
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SIDDHARTH CHOURE Vs. STATE OG C.G.
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July 9, 2008 |
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SITARAM GEDEKAR Vs. STATE OF CHHATTISGARH
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March 4, 2008 |
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SMT. CHAMPI HIRWANI Vs. STATE OF CHHATTISGARH AND OTHERS
|
August 1, 2008 |
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SMT. NANDNI BAI AND OTHERS Vs. FIRTU RAM ALIAS PRITAM AND ANOTHER
|
September 9, 2008 |
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SOHNI RAM Vs. STATE OF CHHATTISGARH
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May 3, 2008 |
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SOMENDRA PRATAP SINGH Vs. STATE OF M P NOW CHATTISGARH
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February 26, 2008 |
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SOUTH EASTERN COALFIELDS Vs. OM PRAKASH SATHYAPAL
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October 17, 2008 |
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SOUTH EASTERN COALFIELDS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
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April 9, 2008 |
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ST. VINCENT PALLOTI COLLEGE AND NIRMAL VICE PROVICE OF JAGDALPUR Vs. STATE OF CHHATTISGARH
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July 23, 2008 |
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STATE OF CHHATTISGARH Vs. KALAWATI LAMA
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June 30, 2008 |
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STATE OF CHHATTISGARH Vs. NANKIRAM DEWANGAN
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February 19, 2008 |
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STATE OF CHHATTISGARH Vs. DHARAMLAL
|
April 1, 2008 |
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STATE OF CHHATTISHGARH Vs. GOVINDLAL VORA
|
May 9, 2008 |
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STATE OF M P Vs. BHAIRAV PRASAD MISHRA
|
April 23, 2008 |
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STATE OF MADHYA PRADESH Vs. ALPANARAYAN
|
September 8, 2008 |
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SUDARSHAN BEHERA Vs. STATE OF CHHATTISGARH
|
August 6, 2008 |
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SUDIEP SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
September 23, 2008 |
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SUKANTI NAIK Vs. CHIEF GENERAL MANAGER
|
March 27, 2008 |
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SUKHDEV MALAKAR Vs. STATE OF CHHATTISGARH
|
January 8, 2008 |
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SUKHDEV SAI Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
|
April 7, 2008 |
|
SUKRU @ SAMPAT Vs. STATE OF M.P
|
December 10, 2008 |
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SUNDAR SINGH PATHARI Vs. STATE OF CHHATTISGARH
|
September 18, 2008 |
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SUNIL JINDAL Vs. BHIMSEN TOPPO
|
February 29, 2008 |
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SURENDRA SINGH Vs. STATE OF CHHATTISGARH
|
February 7, 2008 |
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SURENDRA SINGH Vs. MANGLURAM DEWANGAN
|
April 15, 2008 |
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SURESH SAI BHAGAT Vs. STATE OF CHHATTISGARH
|
July 3, 2008 |
|
SURIT RAM Vs. STATE OF CHHATTISGARH
|
January 14, 2008 |
|
SURYA PRAKASH Vs. RAMRATAN
|
November 26, 2008 |
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SWARATH LAL TAMRAKAR Vs. STATE OF C G
|
September 24, 2008 |
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SYED IQBAL AHMED RIZVI Vs. STATE OF C G
|
September 30, 2008 |
|
SYNTEX PACKINGS PVT. LTD Vs. M.P. FINANCIAL CORPORATION
|
May 14, 2008 |
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T.S. PATHARE Vs. C.G. STATE CIVIL SUPPLIES CORPORATION LIMITED
|
November 24, 2008 |
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TAPAN KUMAR RAI Vs. ASHOK KUMAR RAI
|
March 31, 2008 |
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TATIYA GOND Vs. SHIVPUJAN
|
March 17, 2008 |
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TEEJAN BAI CHANDRAKAR Vs. RAJESHWARI CHANDRAKAR
|
September 10, 2008 |
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THAKURMAL RAMUNMAL ISINCE Vs. CHAKRADHAR RAO BHOSLE
|
November 26, 2008 |
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TIHARU RAM Vs. GUPTESWAR NISHAD
|
December 11, 2008 |
|
TRITIYA VERG SHASKIYA KARMACHARI GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. CHHATTISGARH INFORMATION COMMISSION
|
August 11, 2008 |
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TUKESH KUMAR SAHU Vs. STATE OF CHHATTISGARH & ORS.
|
July 21, 2008 |
|
TULSI RAM Vs. STATE OF CHHATTISGARH
|
September 9, 2008 |
|
U.K. KULMITRA Vs. STATE OF CHHATTISGARH
|
January 30, 2008 |
|
UNION OF INDIA Vs. ARVIND KUMAR
|
February 25, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. BODALI BAI
|
February 19, 2008 |
|
UNITED INDIA INSURANCE COMPANY Vs. ANIL KUMAR SAHU & ORS.
|
May 6, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUNJBIHARI MISHRA
|
February 26, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL KUMAR SAHU
|
May 8, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. CHOUVARAM
|
March 10, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. CHOUVARAM
|
March 11, 2008 |
|
URMILA MANDAVI Vs. STATE OF C G
|
February 4, 2008 |
|
USHA TRIPATHI Vs. CHAKRADHAR TRIPATHI
|
September 15, 2008 |
|
USHA TRIPATHI W/O CHAKRADHAR TRIPATHI Vs. CHAKRADHAR TRIPATHI S/O SHRI RAJKUMAR TRIPATHI
|
September 25, 2008 |
|
V. PRAKASH RAO Vs. V. ARUNA
|
August 29, 2008 |
|
VIJAY LAXMI SHARMA Vs. RAIPUR MUNICIPAL CORPORATION RDA SECTION
|
January 2, 2008 |
|
VIJAY VERMA Vs. DENA BANK
|
March 19, 2008 |
|
VISHAN SINGH Vs. KAILASH NARAYAN AND ORS
|
June 19, 2008 |
|
VISHNU PRADHAN Vs. STATE OF CHHATTISGARH
|
September 17, 2008 |
|
VISHWANATH Vs. KAPIL SARIN
|
May 2, 2008 |
|
VISWA BHARTHI INSTITUTE Vs. STATE OF CHHATTISGARH
|
May 5, 2008 |
|
YADU RAM SAHU Vs. STATE OF C G
|
December 2, 2008 |
|
YASHODA DEVI Vs. NEETA DEVI
|
September 25, 2008 |
|
ZILA BILASPUR MATSYA UDYOG SAHAKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH & ORS.
|
December 3, 2008 |
LOGIN