|
ABDUL GANI Vs. STATE OF CHHATTISGARH
|
December 17, 2007 |
|
ABDUL ISLAM & 4 ORS. Vs. STATE OF CHHATTISGARH
|
October 11, 2007 |
|
ABDULLA YUSUF Vs. STATE OF C.G
|
February 9, 2007 |
|
ABHA PATEL Vs. STATE OF CHHATTISGARH
|
March 19, 2007 |
|
AHMAD MANSURI Vs. NANDU SAO
|
April 30, 2007 |
|
AJIT SINGH RAJPUT Vs. STATE BANK OF INDIA
|
February 27, 2007 |
|
AKHILESH KUMAR Vs. STATE OF C G
|
September 24, 2007 |
|
ALOK KUMAR DUBEY Vs. STATE OF C.G
|
April 18, 2007 |
|
ALOK NIGAM Vs. UNION OF INDIA
|
April 2, 2007 |
|
AMAR NATH SAHU Vs. STATE OF CHHATTISGARH
|
March 21, 2007 |
|
AMRIKA BAI RATHORE Vs. MANMOHAN
|
June 18, 2007 |
|
AMRITLAL Vs. RAMESH KUMAR MISHRA
|
September 24, 2007 |
|
AMRU SHIVCHARAN GOND Vs. STATE OF CHHATTISGARH
|
September 14, 2007 |
|
AMULYA SIRDAR @ AMULYA SARDAT Vs. STATE OF C.G
|
May 16, 2007 |
|
ANIL TIWARI Vs. STATE OF CHHATTISGARH
|
February 20, 2007 |
|
ANITA SAHU Vs. RAJESH SAHU
|
March 14, 2007 |
|
ANNAL AUTOMOBILES Vs. ASHISH KUMAR SHUKLA
|
August 10, 2007 |
|
ANUSUIYA MESHARAM Vs. PRESIDING OFFICER, LABOUR COURT
|
August 6, 2007 |
|
ARJUN THAPA Vs. STATE OF CHHATTISGARH
|
November 28, 2007 |
|
ASHOK Vs. STATE OF CHHATTISGARH
|
May 22, 2007 |
|
ASHOK KUMAR SINGH BHADORIYA Vs. STATE OF C G
|
September 26, 2007 |
|
ASHU DUTT Vs. BHAGWATI DEVI
|
February 2, 2007 |
|
ASMAN AND OTHERS Vs. STATE OF CHHATTISGARH
|
October 30, 2007 |
|
ATAMI LAXMAN Vs. STATE OF CHHATTISGARH
|
January 9, 2007 |
|
ATUL SINGH Vs. STATE OF C.G.
|
June 26, 2007 |
|
B.R. GODBOLE Vs. MUNICIPAL CORPORATION, DURG
|
April 17, 2007 |
|
B.R.MANDAVI Vs. STATE OF C.G.
|
May 11, 2007 |
|
BAHORANDAS ALIAS BABA Vs. STATE OF CHHATTISGRAH
|
October 15, 2007 |
|
BAIDHNATH NAG Vs. BOARD OF REVENUE BILASPUR
|
March 29, 2007 |
|
BAIJNATH Vs. CHANDRIKA PRASAD
|
September 11, 2007 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HIRAUNDI DEVI MAHILANGE
|
October 1, 2007 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. LIKHANRAM
|
February 28, 2007 |
|
BALKRISHNA AGARWAL Vs. STATE OF C G
|
July 3, 2007 |
|
BALRAM SHARMA Vs. STATE OF CHHATTISGARH
|
August 22, 2007 |
|
BEESAAHA Vs. UNITED INDIA INSURANCE CO LTD
|
May 8, 2007 |
|
BENEDICT TIGGA Vs. STATE OF CHHATTISGARH
|
July 4, 2007 |
|
BHAGIRATH SHARMA Vs. GENERAL PUBLIC
|
November 15, 2007 |
|
BHAGWAT JAISWAL Vs. STATE OF C.G.
|
July 16, 2007 |
|
BHANURAM SAHU Vs. BHUNESHWAR
|
January 29, 2007 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. KHATANAND ALIAS K. ANAND SARAF
|
August 7, 2007 |
|
BHARAT SINGH Vs. STATE OF CHHATTISGARH
|
October 23, 2007 |
|
BHARATLAL Vs. STATE OF M.P
|
May 3, 2007 |
|
BHAWNA ENTERPRISES Vs. STATE OF CHHATTISGARH
|
January 10, 2007 |
|
BHIKHAM CHANDRAKAR Vs. AMAR NATH TAMRAKAR
|
April 17, 2007 |
|
BHOLARAM VERMA Vs. STATE OF CHHATTISGARH
|
March 23, 2007 |
|
BHUPENDRA ALIAS MOTA PATLE Vs. STATE OF CHHATTISGARH
|
October 3, 2007 |
|
BHUSHAN NARAYAN NAI Vs. STATE OF MADHYA PRADESH
|
January 25, 2007 |
|
BIHARI LAL THAWAIT Vs. STATE OF CHHATTISGARH
|
March 22, 2007 |
|
BIHARILALA PRADHN Vs. KALYANI
|
January 17, 2007 |
|
BIJU ALIAS MAHESH KUMAR YADU Vs. STATE OF C.G.
|
January 17, 2007 |
|
BIRENDRA KUMAR DEVANGAN Vs. STATE OF CHHATTISGARH
|
April 26, 2007 |
|
BIRJHA BAI Vs. BEDURAM SINHA
|
August 24, 2007 |
|
BRIJ KISHORE MISHRA Vs. STATE OF CHHATTISGARH
|
April 24, 2007 |
|
BRIJESH KUMAR SINGH Vs. STATE OF CHHATISGARH
|
March 23, 2007 |
|
BUDHWARIA BAI Vs. STATE OF MADHYA PRADESH
|
April 16, 2007 |
|
BUPENDRA Vs. SAROJ
|
December 12, 2007 |
|
CENT BANK Vs. LAXMANDAS
|
September 3, 2007 |
|
CHANDIKESHWAR SINGH Vs. STATE OF CHHATTISGARH
|
June 25, 2007 |
|
CHANDRIKA RAO MARATHA Vs. STATE OF CHHATTISGARH
|
January 9, 2007 |
|
CHATUR SINGH Vs. GAYARAM ALIAS GENDULAL
|
February 12, 2007 |
|
CHEDIN BAI BARETH Vs. STATE OF CHHATTISGARH
|
October 1, 2007 |
|
CHETAN BHARTI Vs. PREMLAL DEWANGAN
|
April 10, 2007 |
|
CHHATTISGARH CHEMICAL MILL MAZDOOR SANGH Vs. DIRECTOR, KEYSTONE INDUSTRIES LTD
|
July 13, 2007 |
|
CHIEF GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD Vs. R. MUKTESHWAR
|
August 21, 2007 |
|
CHITRA KANT KOSLEY Vs. STATE OF CHHATTISGARH
|
April 27, 2007 |
|
CONTROL ELECTRONICS INDIA Vs. STATE OF CHHATTISHGARH
|
June 25, 2007 |
|
DADURAM ALIAS MOHANLAL Vs. STATE OF MADHYA PRADESH
|
January 24, 2007 |
|
DASHRATH Vs. STATE OF CHHATTISGARH
|
August 8, 2007 |
|
DEEP CHAND Vs. STATE OF MADHYA PRADESH
|
March 16, 2007 |
|
DEEPAK SHARMA Vs. STATE OF CHHATTISGARH
|
May 15, 2007 |
|
DEEPTI PARDHI Vs. STATE OF CHHATTISGARH COLLECTOR SUB DIVISIONAL MAGISTRATE AND CG PUBLIC SERVICE COMMISSION
|
December 11, 2007 |
|
DETHARI Vs. STATE OF M.P
|
May 8, 2007 |
|
DEV NARAYAN Vs. SOUTH EASTERN COALFIELDS LTD
|
May 1, 2007 |
|
DEVANAND DUBEY Vs. STATEOF MADHYA PRADESH
|
February 22, 2007 |
|
DEVKI BAI Vs. BALRAM SINGH GOND
|
February 2, 2007 |
|
DHANESH ALIAS KONDA BANJARE Vs. STATE OF CHHATTISGARH
|
May 25, 2007 |
|
DHANESH ALIAS KONDA BANJARE Vs. STATE OF CHHATTISGARH
|
May 24, 2007 |
|
DHANESH NETAM Vs. STATE OF C.G.
|
February 23, 2007 |
|
DHANYA KUMAR JAIN AND SONAL KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
October 15, 2007 |
|
DILHARAN SAHU Vs. STATE OF C G
|
July 17, 2007 |
|
DINANATH SHARMA Vs. TARUN PRASAD CHATTERJEE
|
January 3, 2007 |
|
DINESH JOSHI Vs. ARUN KUMAR
|
January 12, 2007 |
|
DIPIKA Vs. HALAL KHORIN
|
March 21, 2007 |
|
DIRECTOR, KEYSTONE INDUSTRIES LTD Vs. LABOUR COURT CONSTITUTED
|
February 6, 2007 |
|
DIVISIONAL FOREST OFFICER Vs. FAGUA SAI
|
August 7, 2007 |
|
DIVISIONAL FOREST OFFICER Vs. JANKI BAI
|
February 15, 2007 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE Vs. SURESH KUMAR SHIVHARE
|
July 24, 2007 |
|
DR. NAVAL SINGH CHANDEL Vs. STATE OF CHHATTISGARH AND ORS.
|
March 15, 2007 |
|
DURG SAHAKARI VIPNAN SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
|
March 9, 2007 |
|
FATIMA SULTANA Vs. MUJAFFAR ALI ASRAF
|
March 9, 2007 |
|
FIELDSPARES SALES AND SERVICES Vs. ASHVINI KUMAR THAKUR
|
June 11, 2007 |
|
FOREST DEPARTMENT Vs. SATISHCHANDRA SHRIVASTAVA
|
February 19, 2007 |
|
FRANCIS XAVIER BECK Vs. STATE OF CHHATTISGARH AND OTHERS
|
October 11, 2007 |
|
G.V.RATHORE Vs. STATE OF C.G.
|
March 14, 2007 |
|
GAJJOO Vs. STATE OF M P NOW CHHATTISGARH
|
January 12, 2007 |
|
GANGA SINGH THAKUR Vs. STATE OF C.G
|
February 28, 2007 |
|
GAUTAM PRASAD NAIK Vs. STATE OF C.G.
|
January 31, 2007 |
|
GAUTAM PRASAD SATNAMI AND ANOTHER Vs. STATE OF CHHATTISGARH
|
December 20, 2007 |
|
GENDU Vs. STATE OF CHHATTISGARH
|
December 13, 2007 |
|
GIRENDRA SAHU Vs. STATE OF CHHATTISGARH
|
November 15, 2007 |
|
GODAWARI POWER AND ISPAT LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED AND MARUTI CLEAN COAL AND POWER LTD
|
October 12, 2007 |
|
GOPAL NAG Vs. OMPRAKASH @ BABLU
|
January 9, 2007 |
|
GOPINATH IZARDAR Vs. STATE OF CHHATTISGARH
|
April 25, 2007 |
|
GOVERDHAN SHOBNATH BIND Vs. STATE OF MADHYA PRADESH
|
April 30, 2007 |
|
GOVIND Vs. TATE OF MADHYA PRADESH NOW CHHATTISHGARH
|
April 4, 2007 |
|
GOVIND Vs. STATE OF CHHATTISGARH
|
January 4, 2007 |
|
GOVIND WARKADE Vs. STATE OF CHHATTISGARH
|
April 23, 2007 |
|
GUDDU RAI ALIAS VIJAY PRAKASH RAI
Vs. STATE OF CHHATTISGARH
|
April 27, 2007 |
|
GULAB KHAN Vs. STATE OF C.G.
|
February 22, 2007 |
|
GYAN CHAND AGARWAL Vs. CBI
|
May 7, 2007 |
|
GYAN SINGH Vs. STATE OF CHHATTISGARH
|
July 26, 2007 |
|
GYANESHWAR GOSAI Vs. USHA GOSAI
|
February 19, 2007 |
|
HARIRAM Vs. STATE OF C G
|
October 15, 2007 |
|
HARISHANKAR GUPTA Vs. STATE OF CHHATTISGARH
|
January 10, 2007 |
|
HARISHANKAR GUPTA Vs. STATE OF C.G.
|
January 1, 2007 |
|
HARNAM SINGH Vs. C G ELECTRICITY BOARD
|
July 16, 2007 |
|
HEMANT KU. VAISHNAV Vs. STATE OF C.G.
|
November 6, 2007 |
|
HEMBAI Vs. BHIALI STEEL PLANT
|
July 10, 2007 |
|
HEMSHANKAR DESHLAHRA Vs. STATE OF CHHATTISGARH
|
April 26, 2007 |
|
IN REFERENCE Vs. STATE OF C G
|
November 28, 2007 |
|
INDER CHAND RAKECHA Vs. STATE OF CHHATTISGARH
|
November 19, 2007 |
|
INTAZMIYA COMMITTEE Vs. STATE OF C G
|
July 30, 2007 |
|
ISHRAR HUSSAIN Vs. BUDHWARI BAI
|
April 5, 2007 |
|
JAGANNATH PRASAD SHARMA Vs. STATE OF C.G.
|
June 27, 2007 |
|
JAGDEV SINGH Vs. STATE OF C.G
|
April 2, 2007 |
|
JAILAL Vs. STATE OF CHHATTISGARH
|
July 30, 2007 |
|
JASWANT KAUR Vs. GURDEEP KAUR
|
May 1, 2007 |
|
JAYESH KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
September 7, 2007 |
|
JEEVAN VAIDYA Vs. STATE OF C G
|
July 12, 2007 |
|
JHABBU LAL @ MEHTAR LAL SAPAHA Vs. PURROO
|
February 27, 2007 |
|
JHADU RAM Vs. C.G. STATE ELECTRICITY BOARD
|
May 15, 2007 |
|
JHALARAM KANNAOJE Vs. STATE OF C G
|
July 30, 2007 |
|
JHAWARLAL BOTHARA Vs. KUSUMLATA AGARWAL
|
August 13, 2007 |
|
JINESHWARI DEVI
Vs. DURGESHWARI @ PILA BAI PANIGRAHI
|
March 22, 2007 |
|
KACHARU LAL AGRAWAL Vs. BHIKHAM CHAND KOTHARI
|
August 16, 2007 |
|
KALICHARAN SURYAWANSHI Vs. STATE OF C G
|
July 27, 2007 |
|
KAMAL NARAYAN SAINI Vs. SUSHIL BAI
|
May 4, 2007 |
|
KAMTA PRASAD LODHI Vs. STATE OF C.G
|
April 2, 2007 |
|
KAMTA PRASAD LODHI Vs. STATE OF CHHATTISGARH
|
March 7, 2007 |
|
KANHAIYA LAL MEHAR Vs. HIGH COURT OF CHHATISGARH
|
August 7, 2007 |
|
KANTI PRASAD RATHOR Vs. GUNWANTIN BEN TANK
|
March 9, 2007 |
|
KANWAL Vs. STATE OF M P
|
November 7, 2007 |
|
KANWAL AND OTHERS Vs. STATE OF MADHYA PRADESH (NOW C.G.)
|
November 13, 2007 |
|
KASHI RAM Vs. RAM KUMAR
|
December 6, 2007 |
|
KAYUM MOHAMMAD & ANR Vs. RAJENDRA SINGH JUNEJA & ANR
|
July 11, 2007 |
|
KESHAV SAHU Vs. STATE OF CHHATTISGARH
|
September 17, 2007 |
|
KHETMAL SONI Vs. STATE OF CHHATISGARH
|
February 21, 2007 |
|
KHOOBCHAND MANJHI Vs. UNION OF INDIA
|
April 25, 2007 |
|
KISHORE KUMAR VYAS Vs. STATE OF C G
|
October 29, 2007 |
|
KM. MAMTA GUPTA ETC. AND ANOTHER Vs. STATE OF CHHATTISGARH THROUGH SECRETARY HIGHER EDUCATION AND OTHER
|
August 23, 2007 |
|
KRISHNA Vs. STATE OF CHHATTISGARH
|
July 16, 2007 |
|
KRISHNA KUMAR SONI Vs. RAJULAL SONI
|
August 24, 2007 |
|
KU DIPTI SAHU Vs. KUMBHA LAL SAHU
|
June 20, 2007 |
|
KUBER DASH TANDON Vs. STATE OF C.G.
|
June 13, 2007 |
|
KULDEEP TIGGA Vs. STATE OF CHHATTISGARH
|
August 24, 2007 |
|
KULESHWAR ALIAS RAJU Vs. FIRANTA SAHU
|
April 2, 2007 |
|
KUNJBAI
Vs. VISHWANATH SAHU
|
May 3, 2007 |
|
LAKHAN LAL SARAF Vs. MOTI LAL
|
December 13, 2007 |
|
LALJEE JOSHI Vs. BHAIYYA RAM YADAV
|
August 7, 2007 |
|
LAMBODAR ALIAS PARMESHWAR CHANDRA Vs. STATE OF CHHATISGARH
|
April 16, 2007 |
|
LAXMI BAI Vs. HARBANSH SINGH
|
July 30, 2007 |
|
LAXMI PRASAD DUBEY Vs. GULAM ALI
|
November 21, 2007 |
|
LAXMINARAYAN UPADHYAY Vs. STATE OF CHHATTISGARH
|
July 18, 2007 |
|
LOCHAN PRASAD MARAVI Vs. D R DESHMUKH
|
July 25, 2007 |
|
LUCKY BHARAT GARRAGE Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD
|
March 9, 2007 |
|
M K RUGI Vs. STATE OF CHHATTISGARH
|
March 8, 2007 |
|
M P LIPIK VARGIYA SHASKIYA KARAMCHARI SANGH Vs. STATE OF MADHYA PRADESH NOW CG
|
October 15, 2007 |
|
M.P. RAJYA BEEJ EVAM FARM VIKAS NIGAM Vs. PRESIDING OFFICER, LABOUR COURT
|
April 24, 2007 |
|
MAHAVIR PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
|
May 2, 2007 |
|
MAHENDRA BEHRA Vs. STATE OF CHHATTISGARH
|
October 24, 2007 |
|
MAHENDRA SINGH BHATIA AND ANOTHER Vs. STATE OF CHHATTISGARH
|
October 9, 2007 |
|
MAHESH BAGHEL Vs. PHULODEVI NETAM
|
February 14, 2007 |
|
MANAGING DIRECTOR, BHARAT ALUMINIUM COMPANY LIMITED Vs. CONTROLLING AUTHORITY
|
January 8, 2007 |
|
MANOJ KUMAR Vs. STATE OF M P
|
May 8, 2007 |
|
MANU Vs. JAGDISH
|
November 17, 2007 |
|
MARUTI CLEAN COAL AND POWER LIMITED Vs. SOUTH EASTERN COAL FIELDS LIMITED
|
February 8, 2007 |
|
MARUTI CLEAN COAL AND POWER LIMITED Vs. SOUTH EASTERN COALFIELD LIMITED
|
May 15, 2007 |
|
MAYARAM YADAV Vs. STATE OF CHHATTISGARH
|
May 15, 2007 |
|
MEVA DEVI Vs. OMPRAKASH JAGANNATH AGRAWAL
|
October 3, 2007 |
|
MITHILA DUBEY Vs. SHANTI BAI
|
November 17, 2007 |
|
MITHILESH KUMAR Vs. PRESIDENT, STATE INDUSTRIAL COURT, CHHATTISGARH, RAIPUR
|
February 5, 2007 |
|
MOTILAL Vs. STATE OF C.G
|
May 24, 2007 |
|
MST CHARKI Vs. MANARAM
|
April 23, 2007 |
|
MUKESH D AMBANI Vs. STATE OF CHHATTISGARH
|
November 19, 2007 |
|
MUKESH D. AMBANI Vs. STATE OF C.G.
|
November 19, 2007 |
|
MUKESH KUMAR Vs. STATE OF CHHATTISHGARH
|
May 24, 2007 |
|
MUKESH SINGH THAKUR Vs. STATE OF CHHATTISGARH
|
August 23, 2007 |
|
MURARILAL YADAV Vs. CHHATTISGARH STATE ELECTION COMMISSION
|
February 9, 2007 |
|
NAND KUMAR @ NANDU Vs. STATE OF M.P
|
March 1, 2007 |
|
NANDKISHORE AGRAWAL Vs. MEENA AGRAWAL
|
April 30, 2007 |
|
NARAYAN
Vs. STATE OF CHHATTISGARH
|
April 13, 2007 |
|
NARAYAN VISHVNATH RAJPUT Vs. STATE OF CHHATTISGARH
|
July 20, 2007 |
|
NARENDRA KUMAR MISHRA Vs. PRAMILA JOSHI
|
October 30, 2007 |
|
NARENDRA SINGH YADAV Vs. STATE OF CHHATTISGARH
|
February 2, 2007 |
|
NARSINGH Vs. STATE OF CHHATTISGARH
|
July 26, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. SHYAM SUNDER
|
February 15, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAJENDRA MOURYA
|
August 14, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAMCHARAN
|
August 3, 2007 |
|
NATIONAL INSURANCECO LTD Vs. RAM BAI
|
February 15, 2007 |
|
NEEL KUMAR @ NILU Vs. STATE OF C G
|
August 16, 2007 |
|
NEERU SONI Vs. MUNICIPAL CORPORATION
|
August 27, 2007 |
|
NEETU SINGH Vs. SUNIL SINGH
|
September 28, 2007 |
|
NETRAM SAHU Vs. MUKESH ISAYEE
|
March 20, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. JASINTA KUJUR
|
April 19, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BUDHARAM
|
August 10, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SALIKRAM
|
August 17, 2007 |
|
NIRMALA SINGHVI Vs. GOVARDHAN DHRUV
|
July 30, 2007 |
|
OM SHANTI SAMITI SHEORINARAYAN Vs. STATE OF C G
|
December 19, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. KANTI BAI
|
March 15, 2007 |
|
ORIENTAL INSURANCE CO. LTD Vs. USHA CHANDRAKAR AND OTHERS
|
April 25, 2007 |
|
ORIENTAL INSURANCE COMPANY Vs. PUNI RAM SAHU & ORS
|
August 22, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUGHAN BAI
|
January 31, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MEDIAMI MANGDU
|
July 17, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SHYANLAL KANWAR
|
March 20, 2007 |
|
P.V. CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
July 4, 2007 |
|
PADMAN LAL CHAUDHARY AND ORS Vs. STATE OF CHHATTISGARH AND ORS
|
March 14, 2007 |
|
PADUMDAS Vs. BOARD OF REVENUE
|
April 23, 2007 |
|
PAMELA WASAN Vs. OMPRAKASH SATYAPAL CONTRACTORS
|
November 16, 2007 |
|
PARAMJEET KAUR Vs. KEHAR SINGH
|
February 14, 2007 |
|
PARVATIA Vs. PADMINI
|
April 17, 2007 |
|
PAULUS TIGGA Vs. XAXARIOS EKKA
|
February 12, 2007 |
|
PAVITRA URAON Vs. STATE OF CHHATISGARH
|
May 9, 2007 |
|
PAWAN KUMAR LAKHOTIA Vs. STATE OF CHATTISGARH
|
October 30, 2007 |
|
PETER CLAVER LAKRA Vs. MOHNI LAKRA
|
July 25, 2007 |
|
PILARAM DEEWAN
Vs. STATE OF C.G
|
April 3, 2007 |
|
PISHTA BAI JAIN Vs. VONOD SOLANKI
|
May 7, 2007 |
|
POHARI SHARAN PANDEY Vs. STATE OF M.P
|
July 24, 2007 |
|
POTHAMI BHIMA Vs. STATE OF M P
|
February 26, 2007 |
|
PRABHU LAL THEKWAR Vs. STATE OF C G
|
February 23, 2007 |
|
PRABHUNATH BHARTI Vs. STATE OF M P
|
July 18, 2007 |
|
PRAMOD KUAMR MEHTA Vs. STATE OF CHHATTISGARH
|
February 9, 2007 |
|
PRAMOD KUMAR MEHTA Vs. STATE OF CHHATTISGARH
|
April 9, 2007 |
|
PRAMOD SINGH Vs. STATE OF CHHATISGARH
|
February 20, 2007 |
|
PRATAP SINGH Vs. STATE OF M P
|
April 30, 2007 |
|
PRAVEEN KUMAR SAHA Vs. STATE OF CHHATTISGARH
|
January 11, 2007 |
|
PREM RAM @ PREM Vs. STATE OF C.G
|
January 17, 2007 |
|
PREMISH VERMA Vs. LOKESH SHARMA
|
November 13, 2007 |
|
R K SINGH Vs. STATE OF CHHATTISHGARH
|
February 6, 2007 |
|
R N MISHRA Vs. MANOJ JAIN
|
September 12, 2007 |
|
R S SUBRAMANIYAM Vs. STATE OF CHHATTISGARH
|
November 13, 2007 |
|
R. GOPALAKRISHNAN Vs. MANAGER, KARASAKA ROADWAYS PVT. LTD
|
September 3, 2007 |
|
R. NARAYANAN Vs. STATE OF C.G
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August 27, 2007 |
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R.C. VERMA Vs. STATE OF CHHATTISGARH
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February 5, 2007 |
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R.K. SHARMA Vs. STATE OF C.G
|
May 15, 2007 |
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RAGHUNANDAN PRASAD BANJARE Vs. INDUSTRIAL COURT RAIPUR
|
February 6, 2007 |
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RAIPUR DUGTH SANGH Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX
|
April 30, 2007 |
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RAJ KUMAR PRADHAN Vs. STATE OF CHHATTISGARH AND ORS
|
February 9, 2007 |
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RAJARAM Vs. STATE OF C G
|
August 2, 2007 |
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RAJENDRA CHANDRAKAR Vs. STATE OF C.G
|
April 23, 2007 |
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RAJESH KUMAR DEWANGAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 22, 2007 |
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RAJESH KUMAR KAUSHIK Vs. TEJ NARAYAN SINGH
|
July 20, 2007 |
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RAJESH KUMAR PANDEY Vs. VIDYANAND THAKUR
|
November 16, 2007 |
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RAJKUMAR AGARWAL Vs. STATE OF CHHATISGARH
|
March 8, 2007 |
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RAJKUMAR VERMA AND OTHERS Vs. STATE OF CHHATTISGARH
|
October 23, 2007 |
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RAJKUMARI Vs. STATE OF CHHATTISGARH
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June 29, 2007 |
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RAM CHANDRA SAHU Vs. STATE OF C.G
|
April 2, 2007 |
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RAM KALAP MAURYA Vs. STATE OF MADHYA PRADESH
|
April 25, 2007 |
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RAM KUMAR KORI Vs. DIRECTOR, TREASURY, ACCOUNTS AND PENSION, RAIPUR
|
February 7, 2007 |
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RAM PRASAD AGRAWAL Vs. RAMMANOHAR SONI
|
August 30, 2007 |
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RAM PRAVESH SHRIVASTAVA Vs. SOUTH EASTERN COALFIELDS LTD
|
January 22, 2007 |
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RAM VILAS Vs. SOUTH EASTERN COALFIELDS LIMITED
|
August 1, 2007 |
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RAMCHANDRAN Vs. STATE OF CHHATTISHGARH
|
July 3, 2007 |
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RAMCHARAN Vs. STATE OF M P
|
March 30, 2007 |
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RAMKUMAR
Vs. STATE OF C G
|
June 11, 2007 |
|
RAMKUMAR Vs. STATE OF C G
|
November 6, 2007 |
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RAMLAL KANWAR Vs. STATE OF CHHATTISGARH
|
March 26, 2007 |
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RAMNAIN SHUKLA Vs. GAJADHAR, UTTAM KUMAR
|
July 20, 2007 |
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RAMPRASAD ALIAS CHOTELAL Vs. STATE OF C G
|
October 1, 2007 |
|
RAMPYARI Vs. STATE OF C.G.
|
January 8, 2007 |
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RANU GUPTA Vs. STATE OF CHHATTISGARH
|
May 2, 2007 |
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RAVANNA Vs. PITAMBAR LAL SAO
|
November 16, 2007 |
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RAVI SHANKAR Vs. RAJENDRA KUMAR
|
April 24, 2007 |
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RAYAL SUNDARAM ALLIANCE INSURANCE COMPANY Vs. LAKHAN LAL
|
August 6, 2007 |
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RESHAM LAL ALIAS BADRI PRASAD Vs. GOSAI RAM
|
July 17, 2007 |
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RINGA ALIAS RAINGA Vs. STATE OF M P (NOW CHHATTISGARH)
|
March 13, 2007 |
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ROMANLAL BELCHANDAN Vs. ALOK SHUKLA
|
January 25, 2007 |
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ROOP KUNWAR Vs. ROOPNARAYAN
|
June 28, 2007 |
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ROOP NARAYAN VERMA Vs. UNION OF INDIA
|
January 18, 2007 |
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ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. JHOOL BAI
|
August 24, 2007 |
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RUDRA SINGH Vs. HARISH CHAND AGHARIYA
|
April 16, 2007 |
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RUKSHANA BE ALIAS DURGA Vs. STATE OF CHHATTISHGARH
|
July 9, 2007 |
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S K DAS Vs. CHHATTISGARH ENVIRONMENT CONSERVATION BOARD RAIPUR
|
August 7, 2007 |
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S.R. CHAVAN Vs. CEMENT CORPORATION OF INDIA
|
October 1, 2007 |
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SAHEBLAL CHANDRA Vs. BHUDAYAL CHANDRA
|
February 20, 2007 |
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SAHODARI BAI KANOJE Vs. STATE OF C.G.
|
March 9, 2007 |
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SALIKA BEGUM Vs. GEETA GUPTA
|
December 11, 2007 |
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SAMAR SINGH Vs. V N SHUKLA
|
February 27, 2007 |
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SAMARUDASS Vs. SUB-DIVISIONAL OFFICER, WATER RESOURCES
|
August 7, 2007 |
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SAMPAT SINGH Vs. STATE OF M.P
|
July 20, 2007 |
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SANDEEP Vs. STATE OF CHHATISGARH
|
February 21, 2007 |
|
SANDEEP KUMAR MISHRA Vs. STATE OF C.G
|
February 2, 2007 |
|
SANJAY KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
October 9, 2007 |
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SANJEET PAL Vs. STATE OF CHHATTISGARH
|
July 19, 2007 |
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SANTOSH KUMAR SINGH Vs. STATEOF CHHATTISGARH
|
October 10, 2007 |
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SANTOSH KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
October 3, 2007 |
|
SANTOSH RAI Vs. STATE OF CHHATTISGARH
|
September 25, 2007 |
|
SANTOSH SAHU Vs. STATE OF C.G
|
June 11, 2007 |
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SARLA DEVI GUPTA Vs. TARA DEVI DUBEY
|
July 3, 2007 |
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SATISH JAGGI Vs. STATE OF CHHATTISGARH
|
September 20, 2007 |
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SATYENDRA KUMAR Vs. STATE OF M.P
|
February 22, 2007 |
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SAUGAT BANARJEE Vs. VIVEKANAND VIDYAPEETH
|
July 30, 2007 |
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SHAILENDRA KUMAR JURRI Vs. STATE OF CHHATTISGARH
|
May 24, 2007 |
|
SHAKUNTALA RAO Vs. UMA GUPTA
|
February 19, 2007 |
|
SHANKAR @ TUNU Vs. STATE OF CHHATTISGARH
|
September 14, 2007 |
|
SHANTI BAI Vs. UNION OF INDIA
|
March 29, 2007 |
|
SHARDA SHARMA Vs. SANTOSH SHARMA
|
April 16, 2007 |
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SHARIK AHMAD (ADVOCATE) Vs. SUNDER LAL
|
March 12, 2007 |
|
SHARMENDRA MAHESHWARI Vs. PRAMOD KEDIA
|
November 13, 2007 |
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SHATRUGHAN Vs. STATE OF CHHATTISGARH
|
October 8, 2007 |
|
SHEELA BAI Vs. NEW INDIA INSURANCE CO. LTD
|
February 20, 2007 |
|
SHEETAL DAS MAHANT Vs. STATE OF CHHATTISGARH
|
January 8, 2007 |
|
SHEIKU RAM DEWANGAN Vs. STATE OF C.G.
|
April 2, 2007 |
|
SHEKHAR CHOUHAN Vs. GEETA DEVI
|
August 17, 2007 |
|
SHEKHAR SAHU
Vs. STATE OF C.G
|
July 23, 2007 |
|
SHIV CHARAN SAHU Vs. CHHATTISGARH STATE ELECTRICITY BOARD
|
February 7, 2007 |
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SHIV KUMARI Vs. SOUTH EASTERN COALFIELDS LTD
|
May 3, 2007 |
|
SHIV RATAN SINGH @ RATAN SINGH Vs. STATE OF C G
|
September 14, 2007 |
|
SHIV SHANKAR PATEL Vs. PHULKI BAI
|
February 23, 2007 |
|
SHRAWAN KUMAR Vs. STATE OF CHHATTISGARH
|
May 30, 2007 |
|
SHRAWAN KUMAR Vs. STATE OF CHHATTISGARH
|
May 20, 2007 |
|
SHRIRAM STEELS RAIPUR Vs. VANDANA TRAILERS SAKTI
|
November 26, 2007 |
|
SIDDHARTH GAIKWAD Vs. STATE OF CHHATTISGARH AND ANOTHER
|
July 31, 2007 |
|
SONRAJ JANGADE Vs. STATE OF CHHATTISGARH
|
August 1, 2007 |
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SONURAM KANWAR Vs. STATE OF MADHYA PRADESH
|
October 16, 2007 |
|
SOUTH EASTERN COAL FIELDS LTD Vs. SHYAMA NAGVANSHI
|
December 11, 2007 |
|
SRIRAM MOCHI ALIAS FAIKAN SAI Vs. STATE OF M.P
|
March 26, 2007 |
|
STATE Vs. STATE OF CHHATTISGARH
|
November 28, 2007 |
|
STATE CHHATTISGARH Vs. MANJU BAI
|
January 11, 2007 |
|
STATE OF C.G Vs. SHAKUNTALA JAIN
|
February 22, 2007 |
|
STATE OF C.G Vs. HEERARAM BHASKAR
|
February 22, 2007 |
|
STATE OF C.G Vs. CHAMRU
|
June 11, 2007 |
|
STATE OF CHHATTISGARH AND ORS. Vs. LABOUR COURT AND ORS.
|
February 20, 2007 |
|
STATE OF MADHYA PRADESH Vs. CHHATTISGARH JALASAYA PARIYOJNA SHRAMIK SANGH
|
February 20, 2007 |
|
STATE OF MADHYA PRADESH NOW CHHATISHGARH Vs. VIJAY KUMAR
|
March 22, 2007 |
|
SUDAM PRASAD Vs. SATATE OF C.G.
|
November 30, 2007 |
|
SUDHA SONI Vs. STATE OF CHHATTISGARH
|
January 25, 2007 |
|
SUDRU Vs. STATE OF MADHYA PRADESH
|
February 28, 2007 |
|
SUKH SINGH Vs. STATE OF M.P.
|
November 30, 2007 |
|
SUNIL KUMAR PATHAK Vs. STATE OF CHHATTISGARH
|
July 25, 2007 |
|
SURAJ BHAN SINHA Vs. STATE OF C.G.
|
February 20, 2007 |
|
SURENDRA SHINGH Vs. SANJAY TOPPO
|
January 16, 2007 |
|
SURESH KUMAR Vs. STATE OF CHHATTISGARH
|
October 5, 2007 |
|
SURESH PRASAD CHANDANIA Vs. STATE OF M.P
|
January 9, 2007 |
|
SURESH TIWARI Vs. SHANTA TIWARI
|
July 25, 2007 |
|
SURJAN RAM Vs. STATE OF CHHATTISGARH
|
April 5, 2007 |
|
TANURAM Vs. STATE OF CHHATTISGARH
|
March 16, 2007 |
|
TAPAN KUMAR NASKAR Vs. STATE OF C.G
|
May 15, 2007 |
|
THOMOS XESS Vs. STATE OF CHHATTISGARH
|
April 19, 2007 |
|
TIWARI
Vs. SOUTH EASTERN COALFIELD LTD
|
July 20, 2007 |
|
UMEND SATNAMI Vs. STATE OF CHHATTISGARH
|
October 15, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SEWA BAI
|
July 10, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. BHAKHLI AND OTHERS
|
April 13, 2007 |
|
UNITED TRANSPORT COMPANY Vs. KHATOON BEGUM
|
February 21, 2007 |
|
URMILA BAI Vs. POLICY ISSUING OFFICE BRANCH MANAGER ORIENTAL INSURANCE CO LTD
|
February 13, 2007 |
|
UTTAM RAJAK Vs. SHANTI BAI CHOUKSEY
|
August 23, 2007 |
|
UTTAMCHAND JAIN Vs. MOHNIBAI
|
February 21, 2007 |
|
V G TAMASKAR Vs. STATE OF CHHATTISGARH
|
October 30, 2007 |
|
V.G. TAMASKAR Vs. STATE OF CHHATTISGARH
|
October 31, 2007 |
|
VEENA MAHILA SAMUH Vs. STATE OF C G
|
January 19, 2007 |
|
VENKATESH SHARMA Vs. STATE OF CHHATTISGARH
|
March 29, 2007 |
|
VIBHA SINGH THAKUR Vs. SUKHDEV
|
March 2, 2007 |
|
VIDYA CHARAN SHUKLA Vs. STATE OF CHHATTISGARH
|
November 26, 2007 |
|
VIJAY LAXMI SINGH Vs. STATE BANK OF INDIA
|
February 6, 2007 |
|
VINAYAK SEN Vs. STATE OF CHHATTISGATH
|
July 23, 2007 |
|
VINOD KUMAR THAWANI Vs. FIRM GANESHI LAL GULAB CHAND
|
November 26, 2007 |
|
VIRENDRA SINGH NAIKADI Vs. C.G. INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
|
February 28, 2007 |
|
VISHNU PRASAD GUPTA Vs. RAM BAHADUR SINGH
|
April 26, 2007 |
|
VISHNU SONI Vs. STATE OF CHHATTISGARH
|
May 10, 2007 |
|
YADU KUMAR Vs. STATE OF CHHATISGARH
|
May 16, 2007 |
|
YADU KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
March 16, 2007 |
|
YUGAL KISHORE Vs. STATE OF CHHATTISGARH
|
September 17, 2007 |
LOGIN