|
A. SRINIWAS RAO Vs. UNION OF INDIA
|
August 25, 2006 |
|
ABDUL HAMID SALAT Vs. STATE OF CHHATTISGARH
|
January 3, 2006 |
|
ABDUL KADAR KHAIRANI Vs. STATE OF CHHATTISGARH
|
October 13, 2006 |
|
AFZAL AJMI Vs. STATE OF MADHYA PRADESH NOW CHHATISGARH
|
April 18, 2006 |
|
AGNU PRASAD Vs. STATE OF C.G.
|
October 27, 2006 |
|
AISHWAR DHAR DIWAN Vs. RAKESH DIWAN
|
June 23, 2006 |
|
AJIM KHAN ALIAS HUSAIN KHAN Vs. STATE OF CHHATTISGARH
|
March 9, 2006 |
|
AJIT P K JOGI Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES AND SCHEDULED TRIDES
|
December 15, 2006 |
|
AKHERAJ LUNIA MINE OWNER Vs. UNION OF INDIA
|
February 23, 2006 |
|
AKHILES KUMAR Vs. STATE OF CG
|
January 6, 2006 |
|
ALOK NIGAM Vs. UNION OF INDIA
|
December 19, 2006 |
|
AMAR SAI Vs. STATE OF CHAHATTISGARH
|
January 3, 2006 |
|
AMARNATH DEWANGAN Vs. STATE OF C.G.
|
August 18, 2006 |
|
AMIT JOGI Vs. STATE OF CHHATISGARH
|
April 24, 2006 |
|
AMIT JOGI Vs. STATE OF CHHATISGARH
|
May 3, 2006 |
|
AMIT SINGH WALIA Vs. STATE OF CHHATTISGARH
|
September 19, 2006 |
|
AMIT SONI Vs. STATE OF CHHATTISGARH
|
January 27, 2006 |
|
AMRENDU JYOTI Vs. STATE OF CHHATTIASGARH
|
December 19, 2006 |
|
ANAND RAM TANDAN Vs. STATE GOVT. C.G.
|
August 1, 2006 |
|
ANGURI DEVI Vs. STATE OF CHHATTISHGARH
|
November 23, 2006 |
|
ANIL ALIAS MANGU Vs. STATE OF CG
|
August 7, 2006 |
|
ANIL DIWAKAR Vs. STATE OF CG
|
February 13, 2006 |
|
ANIL KUMAR KESHARWANI Vs. SATYAWATIVKASHAYAP
|
November 13, 2006 |
|
ANIL KUMAR SAXSENA Vs. STATE OF CHHATISGARH
|
January 23, 2006 |
|
ARJUN ALIAS KHORU GOURIYA Vs. STATE OF C G
|
April 28, 2006 |
|
ARUN DEWANGAN Vs. STATE OF CHHATISGARH
|
February 8, 2006 |
|
ASHA BAI Vs. STATE OF CHHATTISGARH
|
February 7, 2006 |
|
ASHOK DAS Vs. RANJANA DAS
|
April 28, 2006 |
|
ASHOK KUMAR Vs. STATE OF C G
|
February 13, 2006 |
|
ASHOK KUMAR DUBEY Vs. MADHYA PRADESH AUDHYOGIK KENDRA VIKAS NIGAM
|
November 9, 2006 |
|
ASHOK KUMAR SAHU Vs. MADHUSUDAN
|
November 13, 2006 |
|
AVINASH SINGH Vs. STATE OF CHHATTIS GARH
|
March 20, 2006 |
|
AWADESH KUMAR Vs. STATE OF CG
|
May 8, 2006 |
|
AYODHYA
Vs. STATE OF C G
|
April 20, 2006 |
|
AYODHYA PRASAD SONI Vs. STATE OF CG
|
March 27, 2006 |
|
AYUB KHAN Vs. MUNICIPAL CORPORATION
|
February 13, 2006 |
|
B MOHAN AACHARYA
Vs. STATE OF C G
|
June 15, 2006 |
|
BABBAN PRASAD MISHRA Vs. P S DIWAN
|
February 13, 2006 |
|
BABLU Vs. STATE OF CHHATISHGARH
|
July 27, 2006 |
|
BADRI PRASAD VERMA Vs. UNION OF INDIA
|
August 31, 2006 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. INDIRA BAI
|
October 4, 2006 |
|
BAL ASHRAM Vs. STATE OF C.G
|
March 31, 2006 |
|
BAL SAI SAHU Vs. STATE OF CG
|
May 1, 2006 |
|
BALDAU KAUSHIK Vs. STATE OF CHHATISGARH
|
March 30, 2006 |
|
BALKRISHUN Vs. STATE OF CHHATTISGARH
|
February 16, 2006 |
|
BALUBHAI PATEL Vs. MANOHAR RAO DUMRE
|
February 20, 2006 |
|
BALVINDER SINGH RAJPUT Vs. UNION OF INDIA
|
March 22, 2006 |
|
BALWANT SINGH Vs. STATE OF CG
|
February 16, 2006 |
|
BANSAL ACADEMY Vs. STATE OF CHHATTISGARH
|
February 22, 2006 |
|
BANSHI MANDAVE Vs. STATE OF CHHATISHGARH
|
March 21, 2006 |
|
BASANTI CHANDRA Vs. NAND RAM
|
April 13, 2006 |
|
BETI CHINGA Vs. STATE OF C G
|
February 28, 2006 |
|
BHAGWANI DEVI Vs. WADHURAM
|
January 9, 2006 |
|
BHAGWAT PRASAD YADAV Vs. STATE OF CG
|
April 18, 2006 |
|
BHAGWAT PURI GOSWAMI Vs. OMPRAKASH SUROJIYA
|
August 4, 2006 |
|
BHANURAM SAHU Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 1, 2006 |
|
BHARAT LAL Vs. CENTRAL BUREAU INVESTIGATION
|
February 1, 2006 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. ANURAG AGRAWAL
|
August 2, 2006 |
|
BHARAT RAM SAHU Vs. SALIK
|
August 31, 2006 |
|
BHIKAMLAL DEVANGAN Vs. BANK OF MAHARASHTRA
|
December 5, 2006 |
|
BHOLA RAM Vs. STATE OF C G
|
April 28, 2006 |
|
BHOLA SINGH Vs. STATE OF M.P.
|
August 22, 2006 |
|
BHUNESHWARI BUNKER SAHKARI SAMITI MARYADIT Vs. PRESIDING OFFICER, LABOUR COURT
|
August 29, 2006 |
|
BHUPENDRA DAS VAISHNAVA Vs. STATE OF CHHATTISGARH
|
January 18, 2006 |
|
BHURUWA ALIAS DHANAURAM Vs. STATE OF C G
|
January 23, 2006 |
|
BIHARI LAL PATEL Vs. STATE OF C G
|
November 8, 2006 |
|
BRIJLAL Vs. STATE OF C G
|
October 12, 2006 |
|
BRIJMOHAN SHARMA Vs. STATE OF C.G.
|
May 2, 2006 |
|
BUDHIYARIN BAI Vs. STATE OF CHATTISGARH
|
November 30, 2006 |
|
BUDHRAM SINGH MARAVI Vs. STATE OF C.G.
|
August 29, 2006 |
|
BUGGA BAI Vs. BAKRID KHAN
|
July 10, 2006 |
|
C.P. SHARMA Vs. UNION OF INDIA
|
August 31, 2006 |
|
CEMENT CORPORATION OF INDIA Vs. MANJU PALIWAL
|
August 2, 2006 |
|
CHAIR RAM Vs. STATE OF CG
|
February 24, 2006 |
|
CHAITRAM Vs. STATE OF M.P.
|
November 6, 2006 |
|
CHANDAN SONI Vs. TATE OF CHHATTISGARH
|
May 3, 2006 |
|
CHANDRA PRAKASH PANDEY Vs. BHILAI REFRACTORIES LTD
|
March 3, 2006 |
|
CHANDRAKAR Vs. STATE OF CHHATISGARH
|
July 13, 2006 |
|
CHATURMAL SALECHA Vs. JAI KUMAR
|
February 28, 2006 |
|
CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. ANAND KUMAR AGRAWAL
|
July 3, 2006 |
|
CHHOTU BABU Vs. STATE OF C G
|
January 24, 2006 |
|
CHHOTU DEWANGAN Vs. URMILABAI
|
November 17, 2006 |
|
CHIEF MEDICAL AND HEALTH OFFICER Vs. SHYAM BAI
|
June 21, 2006 |
|
D P VERMA Vs. STATE OF CHHATTISGARH
|
February 3, 2006 |
|
D S RATRE Vs. BILASPUR RAIPUR KSHETRIYA GRAMIN BANK
|
May 3, 2006 |
|
D.S. SHARMA Vs. STATE OF CHHATTISGARH
|
August 2, 2006 |
|
DEENDAYAL AGRAWAL, BHAJANLAL AGRAWAL Vs. STATE OF CHHATTISGARH
|
October 5, 2006 |
|
DEVKI KHATRI Vs. STATE OF C G
|
May 3, 2006 |
|
DHALURAM KOSARIA Vs. STATE OF C.G.
|
July 7, 2006 |
|
DHANESH KUMAR SAHU Vs. STATE OF CHHATISGARH
|
February 16, 2006 |
|
DHANESHWAR SONI Vs. STATE OF CHHATTISGARH
|
December 4, 2006 |
|
DHARM SAI Vs. STATE OF CHHATTISGARH
|
April 28, 2006 |
|
DIGITAL WEIGHING SYSTEMS PVT LTD Vs. FOOD CORPORATION OF INDIA
|
February 6, 2006 |
|
DILIP KUMAR Vs. STATE OF MADHYAPRADESH CHHATTISGARH
|
June 16, 2006 |
|
DINESH ALIAS SODA Vs. STATE OF C G
|
March 7, 2006 |
|
DINESH KUMAR AGRAWAL Vs. STATE OF C G
|
June 23, 2006 |
|
DINESHWAR ALIAS MUNNA Vs. STATE OF C G
|
May 12, 2006 |
|
DIPIKA Vs. CHHATTISHGARH STATE ELECTRICITY BOARD
|
September 12, 2006 |
|
DOCTOR ARUN DEWANGAN Vs. STATE OF CHHATTISGARH
|
February 8, 2006 |
|
DOCTOR NISHAD
Vs. STATE OF C G
|
June 29, 2006 |
|
DOLESHWAR Vs. STATE OF CHHATTISGARH
|
March 21, 2006 |
|
DROPATI SAHU
Vs. STATE OF CHHATTISGARH
|
June 22, 2006 |
|
DROUPATI KAIVARTYA Vs. STATE OF CHHATISGARH
|
October 10, 2006 |
|
DULARI BAI Vs. KANHAYALAL KASHYAP
|
July 6, 2006 |
|
DURJAN RAM SONKAR Vs. STATE OF C G
|
May 8, 2006 |
|
DUSHASAN Vs. SUDARSHAN
|
October 30, 2006 |
|
EMIL LAKRA Vs. STATE OF CHHATTISGARH
|
October 10, 2006 |
|
FIRM DAYAL FILM EXCHANGE Vs. NAGAR PALIKA NIGAM
|
August 24, 2006 |
|
FIROZ RIZVI Vs. STATE OF CG
|
May 11, 2006 |
|
FOOD CORPORATION OF INDIA Vs. SHYAM SUNDER DEEPAK
|
October 28, 2006 |
|
FORUM FOR FACT FINDING DOCUMENTATION AND ADVOCACY Vs. STATE OF CHHATTISGARH
|
July 20, 2006 |
|
G R NIRALA Vs. STATE OF C G
|
May 8, 2006 |
|
GAJENDRA SINGH SAHU Vs. STATE OF CHHATTISGARH
|
June 15, 2006 |
|
GAJRATAN Vs. STATE OF CHHATISGARH
|
November 27, 2006 |
|
GANESH RAM Vs. DHANNULAL
|
July 17, 2006 |
|
GANGOTRI BAI Vs. JEEVRAKHANLAL
|
April 10, 2006 |
|
GAUTAM CHAND BAID Vs. STATE OF C.G.
|
September 29, 2006 |
|
GENERAL MANAGER Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT, 1948
|
October 4, 2006 |
|
GENERAL MANAGER, BALCO Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT AND OTHERS
|
April 10, 2006 |
|
GHANSHYAM YADAV Vs. RAMESHWAR SAHU
|
December 5, 2006 |
|
GIRISH CHANDRA TRIVEDI Vs. BASTAR KSHETRIYA GRAMIN BANK
|
March 9, 2006 |
|
GIRJABAI Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
|
December 4, 2006 |
|
GIRWAR RAM DEWANGAN Vs. SITARAM YADAV
|
September 26, 2006 |
|
GOPAL PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
|
February 23, 2006 |
|
GOPI Vs. COAL INDIA LTD
|
April 3, 2006 |
|
GOPI RAM Vs. HIRALAL
|
February 23, 2006 |
|
GOVIND RAM Vs. STATE OF CHHATISHGARH
|
January 20, 2006 |
|
GRAMIN BANK AWARD STAFF UNION Vs. STATE BANK OF INDIA
|
March 24, 2006 |
|
GURDEEP SINGH CHABDA Vs. DALJEET SINGH
|
January 18, 2006 |
|
GYANCHAND AGRAWAL ALIAS GYANI Vs. STATE OF CHHATTISGARH
|
November 21, 2006 |
|
HABEEB BHAI Vs. K.K. CHOUDHARI
|
November 7, 2006 |
|
HARIBHAJAN Vs. STATE OF MADHYA PRADESH
|
December 1, 2006 |
|
HARICHARAN Vs. KAUSHAL
|
September 21, 2006 |
|
HARICHARAN PATEL Vs. DHANURJAY
|
September 1, 2006 |
|
HARIRAM Vs. SATISH PANDEY
|
April 10, 2006 |
|
HEMENDRA RAJ @ RAJU SAHU Vs. STATE OF C.G.
|
August 29, 2006 |
|
HEMWATI BAI Vs. BAHADUR
|
August 8, 2006 |
|
HIRA INDUASTRIES LTD Vs. STATE OF CHHATTISHGARH
|
April 24, 2006 |
|
HIRMA MARKAMI Vs. STATE OF C G
|
March 31, 2006 |
|
HOMESHWAR SINGH Vs. MIRA SINGH
|
July 31, 2006 |
|
HORILAL MARKAM Vs. KRISHI UPAJ MANDI SAMITI, BEMETARA
|
March 6, 2006 |
|
HUKUM CHAND BANJARE Vs. STATE OF CHHATTISGARH & ORS.
|
February 20, 2006 |
|
IMTIYAZ Vs. STATE OF CG
|
August 4, 2006 |
|
ISHWARI NISHAD Vs. MEHTAB LHAN
|
January 17, 2006 |
|
ITWARI LAL AJGOLE Vs. STATE OF CHHATTISGARH
|
February 6, 2006 |
|
ITWARI RAM Vs. STATE OF M.P.
|
July 20, 2006 |
|
J. HUSSAIN Vs. UNION OF INDIA & ORS.
|
April 20, 2006 |
|
JAGANNATH Vs. DALMO BAI
|
November 10, 2006 |
|
JAGDISH PRASAD Vs. STATE OF M P
|
July 7, 2006 |
|
JAILAL Vs. STATE OF MADHYA PRADESH
|
January 3, 2006 |
|
JAIN TRADERS, PARTNER Vs. SHAILESH SINGHANIYA
|
December 5, 2006 |
|
JAITRINBAI DHEAMAR Vs. STATE OF C G
|
May 1, 2006 |
|
JAWAHAR SINGH Vs. SECRETARY CHHATTISGARH SIKSHANSAMITI
|
February 22, 2006 |
|
JAWAHAR YADAV Vs. STATE OF CHHATISGARH
|
February 13, 2006 |
|
JAYANTILAL VERMA Vs. STATE OF MP
|
June 28, 2006 |
|
JHANGALI BAI Vs. STATE OF C G
|
September 8, 2006 |
|
JHUMUKLAL Vs. STATE OF C G
|
May 6, 2006 |
|
JITENDRA MISHRA Vs. STATE OF CHHATTISGARH
|
August 14, 2006 |
|
JITENDRA SINGH PRADHAN Vs. GENERAL PUBLIC
|
January 17, 2006 |
|
JUGAM ALIAS JUGAL RAM Vs. STATE OF CHHATTISGARH
|
March 20, 2006 |
|
JUGGA DEVI Vs. SATYAWATI
|
January 5, 2006 |
|
K D BANDHE Vs. STATE OF C G
|
September 14, 2006 |
|
K V G KRISHNAN RAJU Vs. STATE OF C G
|
June 20, 2006 |
|
KAILASH BIHARI JAISWAL Vs. BHAGWATI JAISWAL
|
February 24, 2006 |
|
KALYAN SINGH Vs. STATE OF C G
|
February 10, 2006 |
|
KAMLESH KUMAR MISHRA Vs. GURU GHASI DAS VISHWAVIDYALAYA
|
February 16, 2006 |
|
KAMLESH MISHRA Vs. GURU GHASI DAS VISHWAIDYALAYA
|
February 6, 2006 |
|
KANGALU Vs. PARAU
|
February 17, 2006 |
|
KANHAIYA Vs. STATE OF CHHATTISGARH
|
February 17, 2006 |
|
KANHAIYA LAL MEHAR Vs. REGISTRAR, HIGH COURT
|
December 5, 2006 |
|
KANTI DEVI CHOURKE Vs. STATE OF CHHATTISGARH
|
August 25, 2006 |
|
KAPILA SHRIVASTAVA Vs. STATE OF CHHATTISGARH AND TWO OTHERS
|
March 25, 2006 |
|
KARAN SINGH Vs. STATE OF CHHATTISGARH
|
February 20, 2006 |
|
KARTIK Vs. STATE OF CHHATTISGARH
|
March 9, 2006 |
|
KASHINATH RAM Vs. SATATE OF CHHATTISGARH & ORS.
|
March 29, 2006 |
|
KAVITA TIWARI Vs. SATE OF CHHATTISGARH
|
March 29, 2006 |
|
KEDARNATH GUPTA Vs. RAM BALI GUPTA
|
January 25, 2006 |
|
KHEER SAGAR Vs. STATE OF C.G.
|
October 27, 2006 |
|
KHITTI SAHU Vs. YASHWANT KUMAR SAHU
|
October 6, 2006 |
|
KHURSAL ALIAS SANTOSH CHANDRA Vs. STATE OF M P
|
June 27, 2006 |
|
KIRAN SONUKUSARE Vs. STATE OF C.G.
|
September 6, 2006 |
|
KIRTIWAS Vs. STATE OF CHHATTISGAH
|
March 25, 2006 |
|
KISHORE BAHADUR Vs. STATE OF CHHATTISGARH
|
March 30, 2006 |
|
KRISHI UPAJ MANDI SAMITI, MUNGELI Vs. PRESIDING OFFICER LABOUR COURT BILASPUR
|
March 1, 2006 |
|
KRISHI UPAJ MANDI SAMITI, PANDRI KAPA, RAIPUR Vs. RAVI SHANKAR SHRIVASTAVA
|
March 7, 2006 |
|
KRISHNA KUMAR BATHAK
Vs. STATE OF C G
|
June 12, 2006 |
|
KU. JANKI CHOUHAN AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
February 1, 2006 |
|
KUDRAT KHAN Vs. STATE OF C.G.
|
August 2, 2006 |
|
KULBUL Vs. STATE OF CG
|
March 28, 2006 |
|
KULESHWAR DHRUW Vs. STATE OF C.G.
|
June 29, 2006 |
|
KUMARI CHANDRAKAR Vs. STATE OF CHHATTISGARH
|
July 13, 2006 |
|
KUNJAM SUPPA Vs. STATE OF C G
|
March 30, 2006 |
|
KUNWAR SAI Vs. BAIYA BAI
|
August 29, 2006 |
|
LAKHAN BASOR Vs. STATE OF CHHATTISGARH
|
July 13, 2006 |
|
LAKHAN LAL NAYAK Vs. MINISTRY OF HOME AFFAIRS
|
February 7, 2006 |
|
LAKHAN SAHU Vs. STATE OF C.G.
|
September 15, 2006 |
|
LAKHMU Vs. STATE OF CHHATISGARH
|
June 14, 2006 |
|
LALJI Vs. MUS MARIYAM BAI
|
November 30, 2006 |
|
LALMANI SINGH Vs. STATE OF M.P.
|
July 24, 2006 |
|
LAXMAN Vs. STATE OF C G
|
July 4, 2006 |
|
LAXMAN PRASAD MISHRA Vs. KRISHI UPAJ MANDI SAMITI
|
April 17, 2006 |
|
LAXMI KANT Vs. STATE OF C G
|
March 10, 2006 |
|
MADAN LAL Vs. STATE OF CHHATTISGARH
|
December 11, 2006 |
|
MAHESH DAS RATRE Vs. STATE OF C G
|
February 21, 2006 |
|
MAHETTAR PATEL Vs. STATE OF C G
|
April 27, 2006 |
|
MANAGER M P KHADI GRAMODYOG BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
March 30, 2006 |
|
MANAGING DIRECTOR, SAIL, BHILAI STEEL PLANT Vs. D. TARINAMMA
|
August 10, 2006 |
|
MANBODH Vs. STATE OF C G
|
March 20, 2006 |
|
MANI RAM DHRUB
Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
|
November 20, 2006 |
|
MANIRAM YADAV Vs. VICE CHANCELLOR, INDIRA KALA SANGIT VISHWAVIDYALAYA
|
November 16, 2006 |
|
MANJEET RAM KEWAT Vs. STATE OF CHHATTISGARH
|
October 5, 2006 |
|
MANJU VERMA Vs. MAYA VADIYAAR
|
June 27, 2006 |
|
MANJULATA Vs. PEELA BAI
|
December 19, 2006 |
|
MANNU (P) MAHENDRA SONI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
|
February 10, 2006 |
|
MANOJ KUMAR Vs. STATE OF CHHATISHGARH
|
November 24, 2006 |
|
MANOJ KUMAR Vs. UNION OF INDIA
|
February 13, 2006 |
|
MANOJ KUMAR AGARWAL Vs. DULARI BAI
|
April 6, 2006 |
|
MANOJ KUMAR KURRE Vs. STATE OF CHHATTISGARH
|
February 22, 2006 |
|
MANOJ KUMAR MANGWANI Vs. JAMUNA DAS SUKHWANI
|
September 5, 2006 |
|
MANOJ SINGH THAKUR Vs. RAMESH SINGH THAKUR
|
December 4, 2006 |
|
MITHILA DUBEY Vs. SHANTI BAI
|
November 17, 2006 |
|
MOHAMMED SIDDIQUE Vs. STATE OF CHHATISGARH
|
January 6, 2006 |
|
MOHAN JUTE MILLS LTD. Vs. SMT. SABILA KHATUN
|
December 14, 2006 |
|
MOHD AKBAR Vs. STATE OF CHHATISGARH
|
December 19, 2006 |
|
MOHD. JAVED Vs. STATE OF C.G.
|
August 7, 2006 |
|
MOTILAL SAHU Vs. CHHATTISGARH ELECTRICITY BOARD
|
January 4, 2006 |
|
MS. P.A. DOLLY Vs. MANAGING DIRECTOR, BHILAI STEEL PLANT, STEEL AUTHORITY OF INDIA LIMITED, BHILAI & ORS.
|
February 8, 2006 |
|
MUDRIKA PRASAD MISHRA Vs. STATE OF CHHATTISGARH
|
March 21, 2006 |
|
MUKESH GOSWAMI Vs. STATE OF CHHATISHGARH
|
July 26, 2006 |
|
MUKESH KUMAR GOSWAMI Vs. STATE OF CHHATTISGARH
|
July 27, 2006 |
|
MUNICIPAL CORPORATION Vs. MOHAMMED FAROOKH
|
January 12, 2006 |
|
MURARILAL AND OTHERS Vs. DR. VIJAY KUMAR TAMRAKAR
|
December 5, 2006 |
|
NAGAR VIKASH PARISHAD Vs. STATE OF C G
|
April 26, 2006 |
|
NAGENDRA KUMAR AGRAWAL Vs. HAKEEM BAI
|
January 3, 2006 |
|
NAND KUMAR SHUKLA
Vs. STATE OF CHHATTISGARH
|
June 27, 2006 |
|
NANDLAL JAISWAL Vs. BANDHU JAISWAL
|
August 31, 2006 |
|
NANKU RAM Vs. PRAKASH RAM
|
January 3, 2006 |
|
NARAYAN RAO Vs. STATE OF MADHYA PRADESH
|
March 9, 2006 |
|
NARENDRA Vs. SAHEBIN
|
July 13, 2006 |
|
NARENDRA SAI Vs. STATE OF C.G.
|
June 27, 2006 |
|
NARESH KUMAR PATEL Vs. NAND KUMAR PATEL
|
October 5, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. GENDRAM SAHU
|
April 3, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. DUWAS RAM YADAV
|
June 13, 2006 |
|
NATWAR DEWANGAN Vs. STATE OF CHHATISGARH
|
March 10, 2006 |
|
NEELA BAI Vs. BHUPENDRA RAJPUT
|
February 28, 2006 |
|
NIRANJAN LAL VERMA Vs. STATE OF CHHATTISGARH
|
September 11, 2006 |
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NIRMAL SINHA Vs. LALSAI KHUNTE
|
August 1, 2006 |
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NIRMALA SIDAR Vs. STATE OF M.P.
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September 18, 2006 |
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NPHAR SAHOO Vs. STATE OF CG
|
April 22, 2006 |
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OMKAR PRASAD Vs. BHOODHAR PRASAD
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August 30, 2006 |
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OMPRAKASH SINGH Vs. STATE OF CG
|
February 13, 2006 |
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ORIENT PAPER MILLS BRAJRAJNAGAR Vs. STATE OF M P
|
May 8, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. NARESH KUMAR AGRWAL
|
October 3, 2006 |
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P. SHIV PRASAD RAO Vs. STATE OF C.G.
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December 21, 2006 |
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P.K. SURAWADHANIWAR Vs. UNION OF INDIA
|
September 14, 2006 |
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P.S. BHAGAT Vs. STATE OF CHHATTISGARH
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August 28, 2006 |
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PADAM KUMAR JAIN Vs. C G HOUSING BOARD
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January 20, 2006 |
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PALSAI Vs. GIRVAR
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January 2, 2006 |
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PANJI Vs. STATE OF M P
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April 24, 2006 |
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PANKAJ LAKARA Vs. STATE OF CHHATISGARH
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August 10, 2006 |
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PAREVA BAI Vs. STATE OF C.G.
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August 31, 2006 |
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PARIKSHIT DAS Vs. RAIPUR DISTT., FISH FARMERS DEVELOPMENT AGENCY
|
August 22, 2006 |
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PARIVAR SEWA SANSTHA Vs. PADMAWATI DIXIT
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July 20, 2006 |
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PARMANAND SHARMA Vs. STATE OF C G
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March 20, 2006 |
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PARSADI RAM Vs. STATE OF M.P.
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November 16, 2006 |
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PARWEJ ALAM Vs. STATE OF CG
|
May 11, 2006 |
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PATIRAM SAHU Vs. STATE OF C G
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May 3, 2006 |
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PAWAN KUMAR SHARMA Vs. R MUGAM
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March 1, 2006 |
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PHILOMINA EKKA Vs. STATE OF C G
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May 5, 2006 |
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PINKI SONI Vs. STATE OF C G491
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October 4, 2006 |
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POLY PACK INDIA Vs. M P FINANCE CORPORATION
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February 22, 2006 |
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POYAME BHADRU Vs. STATE OF M.P.
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November 3, 2006 |
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PRADEEP BALVANDERE Vs. KUNDU BAI MISHRA
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November 7, 2006 |
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PRAMILA BAI Vs. STATE OF CHHATTISGARH
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December 13, 2006 |
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PRAVEEN KUMAR PATHAK Vs. PRAVEEN JAIN
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March 7, 2006 |
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PREMLAL YADAV Vs. STATE OF CG
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January 12, 2006 |
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PURUSHOTTAM ALIAS PICHHARU Vs. STATE OF CG
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May 11, 2006 |
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PYARE LAL AGRAWAL Vs. KAMALCHANDRA JAIN
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October 5, 2006 |
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R N SINGH Vs. STATE OF C G
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May 2, 2006 |
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R.A. DESPANDEY Vs. STATE OF MADHYA PRADESH
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June 26, 2006 |
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R.K. VIJ Vs. UNION OF INDIA
|
August 28, 2006 |
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R.V. MAGAR Vs. UNION OF INDIA
|
August 29, 2006 |
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RADHE Vs. STATE OF M.P.
|
October 27, 2006 |
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RAGHU TIRKEY Vs. STATE OF CHHATTISGARH
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March 10, 2006 |
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RAJBAHADUR SINGH Vs. STATE OF CHHATTISGARH AND OTHERS
|
November 27, 2006 |
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RAJBATI YADAV Vs. STATE OF CG
|
June 23, 2006 |
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RAJEEV BHUSAN AGNIHOTRI Vs. AMOOL SAMRE
|
December 20, 2006 |
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RAJENDRA SHANKAR SHUKLA Vs. U.C.O. BANK
|
December 21, 2006 |
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RAJESH ALIAS BHAV SUGAR Vs. STATE OF CHHATTISGARH
|
March 8, 2006 |
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RAJESHWARI AGRAWAL Vs. CENTRAL BANK OF INDIA
|
March 31, 2006 |
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RAJKUMAR PANDEY Vs. DISTRICT FOREST OFFICER, BILASPUR & ANR.
|
March 20, 2006 |
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RAJU GUPTA Vs. STATE OF M P
|
February 28, 2006 |
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RAKESH AGRAWAL Vs. SOUTH EASTERN COALFIELDS
|
July 24, 2006 |
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RAKESH KUMAR Vs. STATE OF C G
|
June 19, 2006 |
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RAM AVATAR AGRAWAL Vs. GANESH PRASAD SIMHANIYA
|
March 8, 2006 |
|
RAM BHAJAN PATEL Vs. STATE OF CHHATTISGARH AND OTHERS
|
October 30, 2006 |
|
RAM DAS SINGH
Vs. BALRAM SINGH
|
December 4, 2006 |
|
RAM KISHORE DUBEY Vs. STATE OF C G
|
May 2, 2006 |
|
RAM MISHRA Vs. CHIEF GENERAL MANAGER
|
September 1, 2006 |
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RAM NARAYAN SAHU Vs. STATE OF C G
|
October 3, 2006 |
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RAMCHANDRA KALAR Vs. STATE OF CHHATTISGARH
|
March 10, 2006 |
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RAMDEO RAM Vs. VIJAYNATH
|
December 22, 2006 |
|
RAMESH JAYASWAL Vs. STATE INDUSTRIAL COURT
|
November 9, 2006 |
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RAMESH KUMAR CHOUHAN Vs. STATE OF CG
|
June 16, 2006 |
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RAMESH KUMAR DUBEY Vs. RITA DUBEY
|
September 6, 2006 |
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RAMESH KUMAR SAHU Vs. C G INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
|
July 6, 2006 |
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RAMESH KUMAR SINGH Vs. CHATTISGARH PUBLIC SERVICE COMMISSION & ANR.
|
April 5, 2006 |
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RAMESH KUMAR THAKUR Vs. SUSHANT CHANDRA DEY
|
March 23, 2006 |
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RAMESHWAR SINGH KURRE Vs. STATE OF CHHATTISGARH
|
February 6, 2006 |
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RAMESHWAR VISHWAKARMA Vs. STATE OF CHHATTISGARH
|
March 9, 2006 |
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RAMJAS AND ANOTHER Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
|
April 18, 2006 |
|
RAMJI Vs. STATE OF CHHATTISGARH
|
July 28, 2006 |
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RAMKUMAR PRADHAN Vs. STATE OF CHHATTISGARH & OTHERS
|
September 18, 2006 |
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RAMKUMAR SURYAVANSHI Vs. STATE OF CHHATTISGARH
|
July 17, 2006 |
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RANBHIR Vs. STATE OF M P
|
January 18, 2006 |
|
RANU Vs. STATE OF CG
|
August 21, 2006 |
|
RAVI @ RAVINDRA Vs. STATE OF CHHATTISGARH
|
November 8, 2006 |
|
RAVI RANJAN KUMAR Vs. STATE OF CHHATTISGARH
|
July 6, 2006 |
|
RAVINDRA MINJ Vs. STATE OF CHHATTISGARH
|
November 8, 2006 |
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RAVISHANKAR Vs. STATE OF MADHYA PRADESH NAW CHHATTISGARH
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September 26, 2006 |
|
REWARAM Vs. STATE OF CG
|
April 4, 2006 |
|
RIKHEE RAM MAHILANG Vs. STATE OF CHHATISGARH
|
February 17, 2006 |
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RISHI DIKSHIT Vs. STATE OF CHHATTISGARH
|
March 6, 2006 |
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ROKDE GOODS GARAGE Vs. NATIONAL TEXTILES CORPORATION
|
July 27, 2006 |
|
RUPAU Vs. UNION OF INDIA
|
April 4, 2006 |
|
RUPENDRA SINGH Vs. KRISHNA KANHAIYA
|
February 24, 2006 |
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S R RAMMURTI Vs. STATE OF CG
|
May 10, 2006 |
|
SACHCHANAND MOOLCHANDANI Vs. MEGHRAJ K RAMNANI
|
January 5, 2006 |
|
SADHURAM Vs. STATE OF M P
|
April 17, 2006 |
|
SAIRA RUBY HANIFEE Vs. STATE OF C.G.
|
October 11, 2006 |
|
SAKHARAM (DEAD) KALABAI Vs. CHINTARAM
|
June 29, 2006 |
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SALIL LAWRENCE Vs. SUBRATO MUKHARJEE
|
February 7, 2006 |
|
SALIM Vs. STATE OF M.P.
|
August 21, 2006 |
|
SALOM THOBHANI Vs. STATE OF CHATTISGARH
|
March 21, 2006 |
|
SAMAR VIJAY SINGH Vs. STATE OF CG
|
March 20, 2006 |
|
SAMPATLAL Vs. STATE OF M P
|
June 15, 2006 |
|
SANJAY LAKRA Vs. STATE OF CG
|
February 22, 2006 |
|
SANJAY PATHAK Vs. STATE OF CG
|
February 22, 2006 |
|
SANJAY RAKHEJA Vs. STATE OF CG
|
July 24, 2006 |
|
SANJEEV KUMAR SINGH & ORS. Vs. UNION OF INDIA & ORS
|
January 23, 2006 |
|
SANT KUMAR Vs. IQBAL AHMAD ANSARI
|
July 25, 2006 |
|
SANT RAM AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
|
November 15, 2006 |
|
SANTOSH Vs. STATE OF C G
|
February 13, 2006 |
|
SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
|
January 13, 2006 |
|
SANTOSH SHARMA Vs. STATE OF CHHATTISHGARH
|
November 14, 2006 |
|
SANTOSH SHARMA Vs. STATE OF CHHATISGARH
|
November 11, 2006 |
|
SANYASI Vs. SECRETARY MINISTRY OF RAILWAYS
|
July 4, 2006 |
|
SARASWATI SAHU Vs. STATE OF M P
|
July 19, 2006 |
|
SAROJ KUMAR SETH Vs. STATE OF CG
|
January 27, 2006 |
|
SATISH JAGGI Vs. STATE OF CHHATTISGARH
|
November 21, 2006 |
|
SATISH KUMAR SAHU Vs. STATE OF CHHATISGARH
|
January 16, 2006 |
|
SATYANARAYAN PAIKRA Vs. STATE OF CHHATTISGARH
|
October 27, 2006 |
|
SETU RAM Vs. STATE OF CHHATTISGARH
|
April 25, 2006 |
|
SEVATI BAI Vs. STATE OF C G
|
September 1, 2006 |
|
SHABBIR HUSSAIN Vs. AHMED HUSSAIN
|
July 5, 2006 |
|
SHANKER LAL SONI Vs. STATE OF M.P.
|
July 18, 2006 |
|
SHANTI KUMAR Vs. STATE OF C G
|
January 24, 2006 |
|
SHASHI DEWANGAN Vs. NANDLAL DEWANGAN
|
April 3, 2006 |
|
SHASHIBHUSHAN Vs. STATE OF M P
|
July 4, 2006 |
|
SHATRUHAN Vs. STATE OF CHHATTISGARH
|
January 19, 2006 |
|
SHERALI Vs. SAIYAD ISRAR ALI
|
September 26, 2006 |
|
SHESHMAL SURANA Vs. STATE OF CHATTISGARH & ORS.
|
March 23, 2006 |
|
SHIV KUMAR Vs. MALESHRAM
|
May 10, 2006 |
|
SHIV KUMAR Vs. PRITHVIPAL SINGH
|
May 10, 2006 |
|
SHIV KUMAR Vs. STATE OF CHHATTISGARH
|
March 27, 2006 |
|
SHIV KUMAR SONI Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
April 27, 2006 |
|
SHIV PRASAD Vs. GANGARAM AND OTHERS
|
January 25, 2006 |
|
SHIV PRASAD RAJWAR Vs. STATE OF MADHYA PRADESH
|
June 13, 2006 |
|
SHIVALIK POWER AND STEEL PVT LTD Vs. AUJASYA AGRO POWER PVT LTD
|
February 17, 2006 |
|
SHIVATH SHAH Vs. STATE OF CHHATTISGARH
|
August 22, 2006 |
|
SHRIKANT AGRAWAL (DEAD) THROUGH L.RS. SMT. RAJESHWARI AGRAWAL AND OTHERS Vs. CENTRAL BANK OF INDIA AND OTHERS
|
January 19, 2006 |
|
SHRUTI CHANDRAKAR Vs. STATE OF C G
|
July 3, 2006 |
|
SHYAM BIHARI BHATT Vs. STATE OF C G
|
October 30, 2006 |
|
SHYAM LAL SARAF Vs. STATE OF CHATTISGARH
|
January 13, 2006 |
|
SHYAMLAL Vs. STATE OF CHHATTISGARH
|
October 10, 2006 |
|
SIPAHIYA Vs. STATE OF MADHYA PRADESH
|
April 21, 2006 |
|
SIYARAM Vs. STATE OF CHHATTISGARH
|
December 20, 2006 |
|
SMT. LAXMI CHOUBEY Vs. REGIONAL MANAGER, FOOD CORPORATION OF INDIA & ORS.
|
January 17, 2006 |
|
SMT. VINITA RAI Vs. STATE OF C.G. & ORS.
|
March 22, 2006 |
|
SNIL KUMAR KESHAWANI Vs. SATYAWATI KASHYAP
|
November 13, 2006 |
|
SODHURAM Vs. DURGA PRASAD
|
July 3, 2006 |
|
STATE BANK OF INDIA Vs. J C INDUSTRIES
|
February 28, 2006 |
|
STATE OF CHHATISHGARH Vs. DEEPAK KUMAR SAHU
|
December 4, 2006 |
|
STATE OF CHHATTISGARH Vs. JAYANT KUMAR DAFTARY
|
February 14, 2006 |
|
STATE OF M P Vs. RAJENDRA PRASAD GUPTA
|
February 22, 2006 |
|
STATE OF M P Vs. R P KATIYAR
|
March 1, 2006 |
|
STATE OF M.P. Vs. RIKHIRAM
|
November 22, 2006 |
|
STATE OF MADHYA PRADESH Vs. L.L. BHANDARKAR
|
July 19, 2006 |
|
STATE OF MADHYA PRADESH Vs. R.C. VARMA
|
August 1, 2006 |
|
STATE OF MADHYA PRADESH Vs. NARENDRA BARMANI
|
January 12, 2006 |
|
STEEL AUTHORITY OF INDIA Vs. RAM SUHAG
|
March 2, 2006 |
|
SUBHASH PRASHAN Vs. STATE OF CHHATTISGARH
|
January 27, 2006 |
|
SUDHAKAR HATWAR Vs. STATE OF C.G.
|
July 28, 2006 |
|
SUDHARI @ SHIVADHARI SINGH Vs. STATE OF CHHATTISGARH
|
July 31, 2006 |
|
SUJESH KUMAR TURKAR Vs. STATE OF CHHATISGARH
|
November 29, 2006 |
|
SUJIT PANDEY Vs. STATE OF CHHATTISGARH
|
January 12, 2006 |
|
SUK LAL Vs. PREM KUMAR BANDHE AND OTHERS
|
March 2, 2006 |
|
SUKHCHAND Vs. STATE OF C.G.
|
January 30, 2006 |
|
SUKHLAL Vs. STATE OF C G
|
April 6, 2006 |
|
SUKHLAL Vs. STATE OF M P
|
March 30, 2006 |
|
SUMITA VODITELWAR Vs. STATE OF CHHATTISGARH
|
January 3, 2006 |
|
SUNDER BAI Vs. JAGDEV SINGH
|
December 19, 2006 |
|
SUNIL PURI Vs. STATE OF CHHATTISGARH
|
May 5, 2006 |
|
SUNIL SINGH Vs. STATE OF CHHATTISGARH
|
October 3, 2006 |
|
SUNIL SINGH ALIAS SONU Vs. STATE OF CHHATTISGARH
|
December 21, 2006 |
|
SURAJ SINGH Vs. STATE OF CHHATTISGARH
|
July 4, 2006 |
|
SURENDRA Vs. STATE OF CG
|
July 18, 2006 |
|
SURENDRA KUMAR THAKUR Vs. STATE BANK OF INDIA
|
March 3, 2006 |
|
SURENDRA PAL SINGH PARIHAR Vs. STATE OF CHHATTISGARH
|
March 20, 2006 |
|
SURENDRA TIWARI Vs. STATE OF M P
|
March 2, 2006 |
|
SURESH Vs. STATE OF CHATTISGARH
|
September 14, 2006 |
|
SURESH KUMAR Vs. STATE OF C G
|
March 29, 2006 |
|
TAMO BUDARU Vs. STATE
|
September 5, 2006 |
|
TAUKIR DANI Vs. CHKNDAGI RAM
|
May 3, 2006 |
|
THAKUR MOHAN SINGH Vs. STATE GOVERNMENT OF CHHATTISGARH
|
January 4, 2006 |
|
THAKUR MOHAN SINGH Vs. STATE GOVERNMENT OF CHHATTISGARH
|
January 9, 2006 |
|
TIHARU Vs. STATE OF CHHATTISGARH
|
March 9, 2006 |
|
TIRITH RAM Vs. STATE OF CG
|
February 13, 2006 |
|
TRILOCHAN VERMA Vs. STATE OF CHHATISGARH
|
March 1, 2006 |
|
TRINATH PANDEY Vs. STATE OF M P
|
March 9, 2006 |
|
UMASHANKER ALIAS BABLOO Vs. STATE OF C G
|
March 23, 2006 |
|
UMASHANKER SAHU Vs. SONSAI SAHU
|
February 8, 2006 |
|
UMESH KUMAR SAHU Vs. STATE OF C G
|
May 10, 2006 |
|
UMESH SINGH Vs. STATE OF CHHATTISGARH
|
April 17, 2006 |
|
UNION OF INDIA Vs. NAMITA GHOSH
|
August 14, 2006 |
|
USHA JOSHI Vs. SAROJ AWASTHI
|
November 7, 2006 |
|
UTTAM CHAND LUNIYA Vs. ROSHANLAL VERMA
|
October 4, 2006 |
|
V G TAMASKAR Vs. HIGH COURT OF CHHATTISGARH
|
July 27, 2006 |
|
V T P CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
|
February 21, 2006 |
|
VAINKAT RAO Vs. STATE OF CHHATTISGARH
|
March 20, 2006 |
|
VAKIL KAPOOR Vs. STATE OF C G
|
April 19, 2006 |
|
VARSHA RANI NAG Vs. HERALD VINAY NADAN
|
November 17, 2006 |
|
VEENA MAHILA SAMUH Vs. STATE OF CHHATTISGARH
|
January 19, 2006 |
|
VIJAY KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
July 28, 2006 |
|
VIKKI SINGH Vs. STATE OF CHHATISGARH
|
February 13, 2006 |
|
VIMALA DEVI Vs. SHOBHA WALIA
|
December 1, 2006 |
|
VIMLA BAI Vs. STATE OF CG
|
June 13, 2006 |
|
VISESHAR YADAV Vs. GOVIND SWAMI
|
August 10, 2006 |
|
VIVEK KUMAR SAMUEL Vs. STATE OF CHHATTISGARH
|
March 8, 2006 |
|
VIVEK SHUKLA Vs. STATE OF C G
|
April 5, 2006 |
|
YAKUB SARIF Vs. STATE TRANSPORT APPELATE TRIBUNAL RAIPUR
|
February 1, 2006 |
|
YASHWANT KUMAR BHARADWAJ Vs. MUNICIPAL CORPORATION DURG
|
April 3, 2006 |
|
YAWAR HUSSAIN Vs. STATE OF CG
|
April 24, 2006 |
LOGIN