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A.K.CONSTRUCTION COMPANY Vs. STATE OF M.P
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June 23, 2005 |
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AALESH KUMAR DEVTA Vs. STATE OF C G
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July 19, 2005 |
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ABDUL ABBAS Vs. STATE OF CHHATISGARH
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April 13, 2005 |
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ADITYA MANJHI Vs. STATE OF C.G.
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March 11, 2005 |
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ADMINISTRATOR LAHIDHI MULTIPURPOSE HIGH SECONDAR SCHOOL CHIRMIRI Vs. VIDDYAVATI CHATURVEDI
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August 1, 2005 |
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AJIT SINGH Vs. BAIJNATH AGRAWAL
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July 8, 2005 |
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ALOK CHANDRAVANSHI Vs. UNION OF INDIA
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September 6, 2005 |
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AMBIKA PRASAD RAJWADE Vs. STATE OF CHHATTISGARH
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September 6, 2005 |
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AMOL DAS Vs. STATE OF C G
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February 14, 2005 |
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ANIL KUMAR Vs. STATE OF C G
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March 16, 2005 |
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ANITA GUPTA Vs. CHANDRA SHEKHAR GUPTA
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April 28, 2005 |
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ANUPAMA KEDIA Vs. MANOJ KUMAR KEDIA
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December 8, 2005 |
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ANURADHA DUBEY Vs. PRASEN @ LAXMIKANT DUBEY
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January 19, 2005 |
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ARVIND KUMAR SHARMA Vs. ROSHANLAL
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June 14, 2005 |
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ASHOK KUMAR BALEKAR Vs. RISHI KUMAR RAJPOOT
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June 28, 2005 |
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ASHOK UPADHYAY Vs. AWADESH PRATAP SINGH
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June 22, 2005 |
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BADRUDDIN QURAISHY Vs. STATE OF CHHATTISGARH
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April 29, 2005 |
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BADRUDDIN QURAISHY Vs. STATE OF CHHATTISGARH
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March 29, 2005 |
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BAFNA EARTH MOVERS LTD Vs. STATE OF C.G
|
January 14, 2005 |
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BAJAJ ALLIANCE GENERAL INSSURANCE CO LTD Vs. SADHU SHARAN
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March 15, 2005 |
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BALDEO MAJHI Vs. STATE OF C.G
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December 7, 2005 |
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BALDUA SINGH Vs. STATE OF CHHATISGARH
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December 23, 2005 |
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BALRAM KUMAR SURI Vs. NAGAR NIGAM
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October 20, 2005 |
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BALRAM SINGH THAKUR Vs. STATE OF CG
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September 23, 2005 |
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BEEGAN RAM Vs. STATE OF CHHATTISGARH
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September 28, 2005 |
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BEER SINGH Vs. PRATAP SINGH
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February 22, 2005 |
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BELLARY STEELS AND ALLOYS LTD Vs. VENDANA ISPAT PRIVATE LTD
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October 27, 2005 |
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BENSON CRAIG Vs. STATE OF CG
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March 24, 2005 |
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BHAGAT RAM AND OTHERS Vs. KALSI ALIAS KALESH RAM
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December 9, 2005 |
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BHARAT @ BHRAT Vs. STATE OF CHHATTISGARH
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April 15, 2005 |
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BHARAT ALUMINIUM CO LTD Vs. KAISER ALUMINIUM TECHNICAL SERVICE INC
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August 10, 2005 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. KHATANAND ALIAS K ANAND SARAF
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May 11, 2005 |
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BHILAI CEMENT COMPANY PVT LTD Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
August 12, 2005 |
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BODHAN PRASAD Vs. STATE OF CHHATTISGARH
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September 6, 2005 |
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BUDDESHWAR SINGH Vs. THAKUR BHUPENDRA SINGH
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November 21, 2005 |
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CHAITRAM GABEL Vs. STATE OF C G
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June 16, 2005 |
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CHAMARU RAM Vs. STATE OF M P
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June 23, 2005 |
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CHANDE LAL Vs. STATE OF C.G
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September 19, 2005 |
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CHHANNU LAL ANANT AND ANR. Vs. BADRI PRASAD KASHYAP AND ORS.
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November 28, 2005 |
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CHHATTISGARH DISTILLERY Vs. GENERAL SECRETARY, CHHATTISGARH CHEMICAL MILL MAJDOOR SANGH & ORS.
|
July 7, 2005 |
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CHHATTISGARH DISTILLERY Vs. GENERAL SECRETARY C.G. CHEMICAL MILL MAJDOOR SANGH
|
July 5, 2005 |
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CHHATTISGARH MOTOR WINDING Vs. MADHYA PRADESH FINANCIAL CORPORATION
|
August 30, 2005 |
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CHHEDI LAL GUPTA Vs. BRANCH MANAGER, SBI BILASPUR
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August 16, 2005 |
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CHHOTA BHAI JETHA BHAI PATEL AND CO Vs. COMMISSIONER OF SALES TAX M P
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September 22, 2005 |
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CHHOTU ALIAS KRISHNA KUMAR SIDAR Vs. STATE OF C G
|
September 7, 2005 |
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CHIEF GENERAL MANAGER SOUTH EASTERN COALFIELDS LTD KORBA Vs. MUNICIPAL CORPORATION KORBA
|
August 5, 2005 |
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CHITRAUTIN BAI Vs. MANOHAR
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February 11, 2005 |
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CHITTU Vs. STATE OF M P
|
July 5, 2005 |
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CHOTELAL SAHU Vs. VISHRAM TUMKERI
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June 28, 2005 |
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D.K.TIWARI Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 16, 2005 |
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D.P.RAJPUT Vs. FOOD CORPORATION OF INDIA
|
May 11, 2005 |
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DAYASHANKAR GUPTA Vs. STATE BANK OF INDIA
|
May 10, 2005 |
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DEENU ALIAS DINESHWAR THAKUR Vs. STATE OF CHHATTISGARH
|
March 16, 2005 |
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DEV KUMAR RUSIYA Vs. VIJAY KUMAR
|
September 27, 2005 |
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DEV NATH SINGH Vs. STATE OF CHHATISGARH
|
May 6, 2005 |
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DEV SINGH Vs. STATE OF C.G.
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March 14, 2005 |
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DEVENDRA KUMAR SHARMA Vs. SOUTH EASTERN COAL FIELDS LTD
|
January 11, 2005 |
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DEVENDRA SAHU Vs. STATE OF CG
|
December 1, 2005 |
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DEVKI VERMA Vs. DINESH KUMAR
|
December 20, 2005 |
|
DHAEMENDRA JAIN Vs. STATE OF CG
|
September 19, 2005 |
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DHANANJAY PRASAD SURYAVANSHI Vs. RAJENDRA SHARMA
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June 16, 2005 |
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DHANESHWAR DEVANGAN Vs. STATE OF CG
|
December 20, 2005 |
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DOMESHWAR SINGH SAHU Vs. STATE OF CHHATTISGARH
|
January 10, 2005 |
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GAGAN MUKHERJEE Vs. STATE OF C G
|
March 21, 2005 |
|
GANGA RAM Vs. STATE OF C G
|
May 13, 2005 |
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GANGABAI SATNAMI Vs. CHETRAM SATNAMI
|
December 19, 2005 |
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GHANSHYAMDAS THARWANI Vs. NEETA THARWANI
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April 28, 2005 |
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GIRJA BAI Vs. SUKHBATI
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October 19, 2005 |
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GITA BAI SAHU Vs. STATE OF CG
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November 17, 2005 |
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GODAWARI Vs. STATE OF C G
|
September 19, 2005 |
|
GOKUL Vs. RAJWANTIN BAI
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March 15, 2005 |
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GOPAL DAS Vs. STATE OF M P
|
October 25, 2005 |
|
GOPAL VISHVAS Vs. STATE OF CHHATISGARH
|
February 10, 2005 |
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GOVERDHAN TIWARI Vs. STATE
|
August 10, 2005 |
|
GOVIND ALIAS BIGHAWA Vs. STATE OF C G
|
September 16, 2005 |
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GRAM PANCHAYAT Vs. SAHMAT KHAN
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June 30, 2005 |
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GULAB KHAN Vs. STATE OF CHHATTISGARH
|
July 20, 2005 |
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GULABI DEVI Vs. STATE OF CHATTISGARH
|
September 23, 2005 |
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GURUMEL SINGH Vs. STATE OF CHHATTISGARH
|
July 12, 2005 |
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GYANU PARDHI Vs. STATE OF C G
|
January 13, 2005 |
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H P KINDO Vs. STATE OF C G
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June 25, 2005 |
|
HARIHAR Vs. STATE OF C.G
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February 18, 2005 |
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HARIRAM Vs. STATE OF MADHYA PRADESH
|
February 27, 2005 |
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HOLU RAM NISHAD Vs. ISHAK MOHMMED
|
January 18, 2005 |
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JAWAHAR CHAUHAN Vs. STATE OF C G
|
August 10, 2005 |
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JERRO SCRAP NIGAM LTD Vs. B P SHARMA
|
January 6, 2005 |
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JHULABAI Vs. RAGHUNANDAN RAM KANNOJE
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June 28, 2005 |
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JOHAN RAM Vs. STEEL AUTHORITY OF INDIA
|
January 25, 2005 |
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JOT KUNWAR BAI Vs. RAMHAURAM SAHU
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August 31, 2005 |
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JUGNU SINGH Vs. STATE OF CHHATTISGARH
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April 28, 2005 |
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JYOTI PODDAR Vs. GOUKARAN
|
June 28, 2005 |
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K A RAVINDRANATHAN Vs. K RAVINDRA NAIR
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February 15, 2005 |
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K P PATEL Vs. STATE OF CG
|
September 7, 2005 |
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K.THAKUR Vs. STATE OF CHHATTISGARH
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April 15, 2005 |
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KAMAL KISHORE Vs. SURESH KUMAR
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February 25, 2005 |
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KAMINI BAI Vs. KUMAR CHANDRAKAR
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December 20, 2005 |
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KANGLOO Vs. PARAU
|
January 17, 2005 |
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KANSHINATH TRIGUN Vs. STATE OF CHHATISGARH
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February 14, 2005 |
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KAPIL CHAMAR Vs. BAGHARAJ
|
July 8, 2005 |
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KARAN NISHAD Vs. STATE OF CG
|
December 12, 2005 |
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KAY IRON WORKS PVT LTD Vs. EVEREST CEMENT CO LTD
|
May 9, 2005 |
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KEORA BAI Vs. SHANTI BAI
|
April 6, 2005 |
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KESHAV Vs. PAVITRASEN
|
December 1, 2005 |
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KHURSHID HUSSAIN Vs. STATE OF C.G.
|
March 16, 2005 |
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KISHORE CHAND RAMLO Vs. JASPAL KAUR
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February 14, 2005 |
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KUMARI BAI Vs. STATE OF CHHATTISGARH
|
December 21, 2005 |
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KUNJLAL Vs. KHORBEHREEN BAI
|
July 20, 2005 |
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L.PATNAIK Vs. UNITED INDIA INSURANCE CO. LTD
|
August 24, 2005 |
|
LAKHESHWAR PRASAD Vs. STATE OF C.G.
|
January 3, 2005 |
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M P RAJYA SETU NIRMAN NIGAM Vs. JAIKISHORE JAISWAL
|
June 30, 2005 |
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M S RAJPUT Vs. STATE OF CHHATISGARH
|
February 21, 2005 |
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M SANNU RAM MANDAVI Vs. C MOHAN
|
August 4, 2005 |
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MAAN BAI @ BHAN BAI Vs. BHANGI SINGH
|
December 13, 2005 |
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MAHAVEER Vs. STATE OF C G
|
February 11, 2005 |
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MAHESH PRASAD Vs. NATHULAL
|
August 2, 2005 |
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MAHINDRA GIRI Vs. PATI RAM SAHU
|
May 9, 2005 |
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MALTI BAI Vs. PRAKASH KAUR
|
August 1, 2005 |
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MANGLI BAI Vs. MEGHNATH DHRUV
|
June 14, 2005 |
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MANI SHANKAR PANDEY Vs. UNION OF INDIA
|
December 13, 2005 |
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MANIRAM Vs. STATE OF C G
|
February 15, 2005 |
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MANJEET SINGH Vs. M P STATE ROAD TRANSPORT CORPORATION
|
January 27, 2005 |
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MANNU KAUSHIK Vs. STATE OF CHHATTISGARH
|
November 9, 2005 |
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MANOJ KUMAR Vs. MANISH KUMAR RAJPUT
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August 16, 2005 |
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MANOJ TIWARI Vs. STATE OF CG
|
December 12, 2005 |
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MINOR DIPIKA Vs. C.G. STATE ELECTRICITY BOARD
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September 12, 2005 |
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MIRAUDI BAI KEWAT Vs. STATE OF C.G.
|
January 7, 2005 |
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MOHAMMED AKBAR Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
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June 25, 2005 |
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MOHAN Vs. STATE OF CHHATISGARH
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March 9, 2005 |
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MOHAN JUTE MILLS LTD Vs. SABILA KHATUN
|
December 14, 2005 |
|
MOHAN LAL DIWAKAR Vs. STATE OF CG
|
November 9, 2005 |
|
MOHANLAL JANGDE Vs. STATE OF C.G
|
April 5, 2005 |
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MOHAR SAI Vs. STATE OF CHHATTISGARH
|
July 26, 2005 |
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MOHD KAYUM KHAN Vs. REGIONAL TRANSPORT AUTHORITY
|
August 5, 2005 |
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MOHD SIDDIQUE Vs. MAQBOOL BEGUM
|
October 7, 2005 |
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MOHD. HASAN KHAN AND ETC. Vs. STATE OF CHHATTISGARH AND ANOTHER
|
February 4, 2005 |
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MOSQUE ANJUMAN IBADADGAH HANFIA Vs. STATE OF C.G
|
September 23, 2005 |
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MOUJURAM Vs. STATE OF CG
|
November 17, 2005 |
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MUKHTAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
|
August 8, 2005 |
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MUNICIPAL CORPORATION DURG Vs. SATISH KUMAR MISHRA
|
August 2, 2005 |
|
MUNKU RAM SARTHI Vs. STATE OF CHHATTISGARH
|
February 11, 2005 |
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MUNNA ALIAS RAGHUNANDAN Vs. STATE OF M.P
|
November 8, 2005 |
|
N.D. ATULKAR Vs. STATE OF C.G
|
December 16, 2005 |
|
NANKU RAM Vs. STATE OF CHHATTISGARH
|
February 8, 2005 |
|
NATIONAL ASSURANCE CO LTD Vs. DUWAS RAM YADAV
|
June 13, 2005 |
|
NATTHULAL Vs. KISHORILAL
|
March 16, 2005 |
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NAVDEEP INDUSTRIES Vs. STATE OF C.G
|
April 29, 2005 |
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NAZARUDDIN Vs. ISMAILE HUSSAIN
|
October 19, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR LAL BAIS
|
June 13, 2005 |
|
NEW INDIA ASSURANCE CO. LTD Vs. R.K.INDUSTRIES
|
January 25, 2005 |
|
NIKILESH BENERJEE Vs. NISHITHKANT CHOUDHARY
|
June 28, 2005 |
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NILKANTH PD SHARMA Vs. FOOD CORPORATION OF INDIA
|
May 11, 2005 |
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NIRASHI BAI Vs. RAMLAL KAJAL GANDA
|
October 7, 2005 |
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NISHAR AHMED Vs. SHATRUGHAN YADAV
|
March 24, 2005 |
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NITYANAND PATHAK Vs. STATE OF M P
|
September 1, 2005 |
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O.P.TIWARI Vs. STATE OF CHHATTISGARH
|
May 6, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. POORANLAL
|
November 16, 2005 |
|
P R K RAO Vs. FOOD CORPORATION OF INDIA
|
May 11, 2005 |
|
PARVATIA Vs. PADMINI
|
August 31, 2005 |
|
PATIRAM DANSENA Vs. STATE OF C G
|
August 1, 2005 |
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PHULCHAND Vs. STATE OF CHHATTISGARH
|
August 23, 2005 |
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PILLOO SINGH RAJPUT Vs. STATE OF CHHATTISGARH
|
December 15, 2005 |
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PRAMOD KUMAR AGARWAL Vs. MUKESH KUMAR AGARWAL
|
March 10, 2005 |
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PRASHANT KUMAR Vs. STATE OF C G
|
March 24, 2005 |
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PRATAP CHAND RATHORE Vs. STATE OF CHHATTISGARH
|
June 28, 2005 |
|
PREM KUMARI SAHU Vs. STATE OF C.G.
|
March 11, 2005 |
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PRITI DUBEY Vs. PRAMOD KUMAR AGRAWAL
|
April 25, 2005 |
|
PURAN YADAV Vs. STATE OF C G
|
August 1, 2005 |
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PUSAIYA BAI Vs. BENI RAM VERMA
|
December 20, 2005 |
|
R S CHATURVEDI Vs. SNEHLATA CHATURVEDI
|
June 21, 2005 |
|
RADHE SHYAM SARAF Vs. MAMTA SARAF
|
July 8, 2005 |
|
RAIPUR DEVLOPMENT AUTHORITY Vs. SARIN CONSTRUCTION COMPANY
|
March 24, 2005 |
|
RAJ KAPOOR KACHWAHA Vs. STATE OF C G
|
February 4, 2005 |
|
RAJENDRA PRASAD MAITRI Vs. STATE OF C G
|
February 4, 2005 |
|
RAJESH PATHAK Vs. STATE OF C G
|
March 15, 2005 |
|
RAJESH SAHU Vs. STATE OF CHHATTISGARH
|
January 11, 2005 |
|
RAJKUMAR Vs. STATE OF MADHYA PRADESH
|
April 27, 2005 |
|
RAJSHEKAR SINGH CHANDEL Vs. GURU GHASI DAS UNIVERSITY AND ANOTHER.
|
February 15, 2005 |
|
RAJSHEKAR SINGH CHANDEL Vs. GURU GHASI DAS UNIVERSITY
|
March 15, 2005 |
|
RAJU GOSAI Vs. STATE OF CHHATTISGARH
|
September 13, 2005 |
|
RAJU PRASAD KEWAT Vs. STATE OF CHHATTISGARH
|
August 10, 2005 |
|
RAKESH KUMAR JAISWAL Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
|
January 5, 2005 |
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RAKESH TIWARI Vs. ASHOK LEYLAND FINANCE LTD
|
August 12, 2005 |
|
RAM KUMAR Vs. STATE OF C G
|
April 26, 2005 |
|
RAM RATAN Vs. STATE OF C G
|
July 27, 2005 |
|
RAMAVATAR ALIAS RAMU AGRAWAL Vs. STATE OF CG
|
November 11, 2005 |
|
RAMBAI Vs. STATE OF C G
|
July 21, 2005 |
|
RAMCHANDRA SAO Vs. STATE OF M P
|
November 16, 2005 |
|
RAMDAS KHUNTE Vs. INDIAN OIL CORPORATION
|
July 8, 2005 |
|
RAMDHANI YADAV Vs. STATE OF C G
|
June 27, 2005 |
|
RAVINDRA KUMAR BAIRAGI Vs. STATE OF CHHATTISGARH AND OTHERS
|
April 26, 2005 |
|
RIAZ AHMAD SIDDIQUE Vs. PRATIBHA DEVI SINHA
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February 9, 2005 |
|
RISHI DIKSHIT Vs. STATE OF C.G.
|
March 31, 2005 |
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RITU PARN NAMDEO Vs. STATE OF CHHATTISGARH
|
March 15, 2005 |
|
RUKHAMANI BAI Vs. STATE OF C G
|
June 27, 2005 |
|
S M KHANKHOJE Vs. REGISTRAR CO OPERATIVE CSOCIETIES
|
September 21, 2005 |
|
SAHU TIMBER TRADING COMPANY Vs. STATE OF C.G.
|
January 4, 2005 |
|
SAMARTH SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
November 10, 2005 |
|
SANJAY KERKETTA Vs. STATE OF CHHATTISGARH
|
February 9, 2005 |
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SANJAY KUMAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
|
December 6, 2005 |
|
SANJAY SHURKAR Vs. STATE OF CHHATTISGARH
|
September 7, 2005 |
|
SANJEEV KUMAR SAHU Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
|
December 6, 2005 |
|
SANTOSH KUMAR TRIPATHI Vs. SAROJ TRIPATHI
|
May 13, 2005 |
|
SANTOSHI DAS Vs. GAUTAM MESHRAM
|
December 15, 2005 |
|
SHANT KUMAR JAISWAL Vs. NAND KUMAR PATEL
|
April 29, 2005 |
|
SHANTOSH CHANDRAKAR Vs. STATE OF C G
|
May 26, 2005 |
|
SHASHI KUMAR Vs. STATE OF C G
|
March 24, 2005 |
|
SHEIK SHAFIK Vs. STATE OF C G
|
May 24, 2005 |
|
SHIV DAYAL Vs. SANTRAM
|
July 7, 2005 |
|
SHIV KUMAR CHANDRAKAR Vs. SHASHIKALA ALIAS DEVYANI
|
July 5, 2005 |
|
SHIV KUMAR DWIVEDI Vs. STATE OF CHHATTISGARH
|
March 16, 2005 |
|
SHIV PRASAD PATEL Vs. CHETRAM GOND
|
December 8, 2005 |
|
SHIV SINGH CHOUHAN Vs. STATE OF C.G.
|
February 4, 2005 |
|
SHIVA SHANKAR Vs. STATE OF C G
|
April 25, 2005 |
|
SHIVAM MOTORS PVT LTD Vs. STATE OF CHHATTISGARH
|
July 1, 2005 |
|
SHIVAM TRACTORS Vs. AMAR AGRAWAL
|
May 12, 2005 |
|
SHIVNANDAN GOSAI Vs. MANGAL PRASAD GUPTA
|
September 8, 2005 |
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SHYAMLAL AGRAWAL Vs. STATE OF CHHATTISGARH AND OTHERS
|
November 10, 2005 |
|
SIRAJ AHMED Vs. SATISH GEORGE
|
November 17, 2005 |
|
SMITA Vs. GIRISH CHANDAL
|
May 13, 2005 |
|
SMT. JAGUMUNI AND OTHERS Vs. GOVINDRAM
|
January 4, 2005 |
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SMT. K. THAKUR Vs. STATE OF CHHATTISGARH AND OTHERS
|
April 15, 2005 |
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SMT. PUSHPABAI AND OTHERS Vs. PADUMNATH MALI AND OTHERS
|
June 16, 2005 |
|
SONALAL SONI Vs. STATE OF CHHATTISGARH
|
March 18, 2005 |
|
STATE BANK OF INDIA Vs. LAXMINARAYAN
|
July 5, 2005 |
|
STATE BANK OF INDIA Vs. SHANKAR LAL
|
November 25, 2005 |
|
STATE OF C.G Vs. ANIL KUMAR SINGH
|
July 7, 2005 |
|
STATE OF CHHATTISGARH Vs. HARI PRASAD RATHOR
|
July 21, 2005 |
|
STATE OF CHHATTISGARH Vs. DHARMENDRA MOURYA
|
December 23, 2005 |
|
SUBHASH VERMA Vs. VISHWANATH PRASAD SINHA
|
February 18, 2005 |
|
SUBRAT KUMAR MANDAL Vs. STATE OF CHHATTISGARH
|
January 27, 2005 |
|
SUDAMA CHANDRA Vs. STATE OF CG
|
December 14, 2005 |
|
SUDARSHAN Vs. STATE OF C G
|
March 31, 2005 |
|
SUDIEP SHRIVASTSVS Vs. STATE OF CHHATTISGARH
|
September 23, 2005 |
|
SUNIL KUMAR Vs. VISHNU PRASAD
|
December 15, 2005 |
|
SUNITA MISHRA Vs. PRASHANT MISHRA
|
July 8, 2005 |
|
SURENDRAN PILLEY Vs. STATE OF C.G.
|
March 11, 2005 |
|
SURESH Vs. STATE OF C G
|
July 13, 2005 |
|
SYLVESTER TOPPO Vs. STATE OF CHHATISGARH
|
March 24, 2005 |
|
TAHAR SINGH PARIHAR Vs. STATE OF CHHATTISGARH
|
September 1, 2005 |
|
TAMASKAR Vs. G. V. HIGH COURT OF CHHATTISGARH
|
July 27, 2005 |
|
TORANLAL Vs. KUNWARBAI
|
July 20, 2005 |
|
TRIMURTHY SAHKARI GRIH NIRMAN SAMITI Vs. BRAHMANAND GUPTA
|
December 13, 2005 |
|
TULSIRAM Vs. STATE OF C G
|
May 13, 2005 |
|
U K PAMBHOI Vs. STATE OF CG
|
July 5, 2005 |
|
UMESH LODHI Vs. STATE OF C G
|
April 7, 2005 |
|
UMESHWAR DUBEY Vs. STATE OF CHHATISGARH
|
February 16, 2005 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
June 16, 2005 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SATYA DEVI
|
March 30, 2005 |
|
UTKAL HIGHWAYS Vs. STATE OF CHHATISGARH
|
January 28, 2005 |
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UTKAL HYDROCARBONS BHILAI Vs. STATE OF CHHATTISGARH
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July 14, 2005 |
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V G TAMASKAR Vs. HIGH COURT OF CHHATTISGARH
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July 27, 2005 |
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V K WALNEKAR Vs. BILASPUR RAIPUR KSHETRIYA GRAMIN BANK
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April 29, 2005 |
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VIDYA KIRAN SHIKSHAN SAMITI Vs. STATE OF C.G.
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March 10, 2005 |
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VIDYA SHANKAR TIWARI Vs. STATE OF M.P
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December 23, 2005 |
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VIDYADHAR TIWARI Vs. STATE OF CHHATTISGARH
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November 18, 2005 |
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VIJAY KUMAR Vs. STATE OF CHHATTISGARH
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August 3, 2005 |
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VIMLA BAI Vs. KAMTA PRASAD SHIRWAS
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February 25, 2005 |
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VINOD ACHARYA Vs. FOOD CORPORATION OF INDIA & ORS.
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May 11, 2005 |
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VINOD KUMAR Vs. STATE OF C G
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April 26, 2005 |
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VIRENDRA BAHIDAR Vs. STATE OF C G
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August 2, 2005 |
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VIRENDRA KUMAR SHUKLA Vs. UCO BANK
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September 21, 2005 |
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WAIDHAN ENGINEERING AND INDUSTRIES PVT LTD Vs. CHHATTISGARH STATE ELECTRICITY
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June 15, 2005 |
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YOGENDRA SINGH BADORIA Vs. STATE OF CHHATTISGARH
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April 6, 2005 |
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YOGESH CHANDRA SHEEL Vs. SANDHYA RANI SHEEL
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August 1, 2005 |
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ZAHIRUNNISA Vs. WAHAB MOHAMMED
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April 28, 2005 |
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