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ACCHERAM NAVARANG Vs. UNION OF INDIA
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April 28, 2003 |
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AJAY SHANKAR RAO GHODE Vs. STATE OF CHHATTISGARH
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February 24, 2003 |
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ALPANA GUPTA Vs. SUBODH KUMAR GUPTA
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October 16, 2003 |
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AMAR PRASAD & ORS. Vs. STATE OF CHHATTISGARH
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February 25, 2003 |
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AMAR SINGH Vs. AJIJ MOHAMMAD
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February 1, 2003 |
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ANANT KUMAR DENIAL Vs. STATE OF C.G
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April 10, 2003 |
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ANIL BANSAL Vs. STATE OF CHHATTISGARH
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November 4, 2003 |
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ANWAR KHAN Vs. STATE OF MADHYA PRADESH
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August 13, 2003 |
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ASHISH SHARMA Vs. STATE OF CHHATTISGARH
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August 18, 2003 |
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BHAGIRATHI NIMALKAR Vs. STATE OF CHHATTISGARH
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July 31, 2003 |
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BHANU KANWAR Vs. STATE OF CHHATTISGARH
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May 7, 2003 |
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BHARAT LAL SAHU Vs. STATE OF C G
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February 6, 2003 |
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BHUPAL SAHU Vs. STATE OF MADHYA PRADESH
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January 23, 2003 |
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BISAHU Vs. STATE OF CHHATTISGARH
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January 29, 2003 |
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BUDHRAM Vs. SUB-DIVISIONAL OFFICER
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June 23, 2003 |
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CHABADI @ PAKALO Vs. STATE OF CHHATTISGARH
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February 25, 2003 |
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CHANDRA KIRAN CHOUDHARY Vs. STATE OF CHHATTISGARH
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March 29, 2003 |
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DEEN DAYAL Vs. STATE OF CHHATTISGARH
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July 9, 2003 |
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DEENANATH SINGH Vs. OMPRAKASH
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January 22, 2003 |
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DEWNATH SAHU Vs. STATE OF CHHATTISGARH
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August 11, 2003 |
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DHARMENDRA SWAROOP JAIN Vs. UNION OF INDIA
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December 6, 2003 |
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DIBODH NAGESIA Vs. STATE OF MADHYA PRADESH
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July 28, 2003 |
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DILARAM MANJHI Vs. STATE OF CHHATTISGARH
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May 7, 2003 |
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DILIP DESHMUKH Vs. STATE OF C.G. AND ORS.
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December 6, 2003 |
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ELECTION COMMISSIONER OF INDIA Vs. STATE OF C G
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November 14, 2003 |
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GAUKARAN ALIAS PHUSAKU Vs. STATE OF CHHATTISGARH
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April 29, 2003 |
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GITIKA SHANKAR MISHRA Vs. STATE OF C.G.
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November 21, 2003 |
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GULAB KHATRI Vs. STATE OF C G
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August 18, 2003 |
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HARISH CHANDRA DIXIT Vs. STATE OF CHHATTISGARH & ORS.
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March 17, 2003 |
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HARISHANKAR @ SANJAY Vs. STATE OF CHHATTISGARH
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September 9, 2003 |
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HEMENDRA BHAI Vs. STATE OF CHHATTISGARH
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January 6, 2003 |
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IDU MOHAMMAD KHAN Vs. STATE OF CHHATTISGARH
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April 16, 2003 |
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JAGDISH KUMAR DHONGARA Vs. STATE OF CHHATTISGARH
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February 24, 2003 |
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JEEVAN Vs. STATE OF CHHATTISGARH
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December 16, 2003 |
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JEEVATI BAI Vs. SURMOTI
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September 10, 2003 |
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JHAGRU RAM Vs. STATE OF CHHATTISGARH
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August 21, 2003 |
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JOGINDER SINGH Vs. STATE OF CHHATTISGARH
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January 16, 2003 |
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KALIPAD VISHWAS Vs. STATE OF M PCG
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August 4, 2003 |
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KAMAL DAS MOHANT Vs. STATE OF CHHATTISHGARH
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February 27, 2003 |
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KAMAL NARAYAN KHANDELWAL Vs. UNION OF INDIA
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February 6, 2003 |
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KAMATA PRASAD CHOBEY Vs. STATE OF C.G.
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December 1, 2003 |
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KAMTA BAI Vs. INDERCHAND PAREKH
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December 17, 2003 |
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KAMTA PRASAD CHOUBEY Vs. STATE OF CHHATTISGARH
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December 4, 2003 |
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KARAN SINGH Vs. STATE OF CHHATTISGARH
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March 10, 2003 |
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KHEM RAJ SAHU Vs. STATE OF CHHATTISGARH
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February 19, 2003 |
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KHILAWAN SINGH Vs. STATE OF CHHATTISGARH
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February 17, 2003 |
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KHORBAHRIN BAI Vs. TULSA RAM
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February 14, 2003 |
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KRISHNA DATT UPADHYAY Vs. STATE OF CHHATTISGARH
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December 3, 2003 |
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KRISHNA RICE MILL INDUSTRIES Vs. STATE OF CHHATTISGARH
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July 4, 2003 |
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LAKHAN LAL SAHU Vs. STATE OF C G
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August 13, 2003 |
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LALARAM Vs. STATE OF CHHATTISGARH
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December 19, 2003 |
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LALLAN SINGH Vs. STATE OF CHHATTISGARH & ORS.
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December 4, 2003 |
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LALOO YADAV Vs. STATE OF C.G
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May 9, 2003 |
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LAXMINARAYAN GIRI Vs. STATE OF MADHYA PRADESH
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January 21, 2003 |
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M.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF CHHATTISGARH
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March 29, 2003 |
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MADAN SINGH Vs. SUDHIR KUMAR AGRAWAL
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December 19, 2003 |
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MADARI @ DHIRAJ Vs. STATE OF CHHATTISGARH
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November 5, 2003 |
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MAHANT LAL DAQS Vs. JAITRAM
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November 18, 2003 |
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MEEGALE PNEUMATICS Vs. BHILAI ELECTRICAL SUPPLY COMPANY LIMITED
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July 2, 2003 |
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MEHANDI LAL YADAV Vs. STATE OF CHHATTISGARH
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March 12, 2003 |
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MOTILAL Vs. STATE OF M P
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January 30, 2003 |
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MUKESH SAHU Vs. STATE OF CHHATTISGARH
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May 7, 2003 |
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MUNNA KHAN Vs. STATE OF MADHYA PRADESH
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March 27, 2003 |
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NARAYAN VISHWAS Vs. STATE OF M P
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January 29, 2003 |
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NARENDRA PRAKASH MEHER Vs. STATE OF CHHATTISGARH
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May 7, 2003 |
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NASHIMA BANO Vs. STATE OF CHHATTISGARH
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July 4, 2003 |
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NASIR KHAN Vs. STATE OF CHHATTISGARH
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January 3, 2003 |
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NEELKANTH Vs. STATE OF CHHATTISGARH
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August 23, 2003 |
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NEELKANTH Vs. STATE OF CHHATTISGARH
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September 9, 2003 |
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NEHRU Vs. STATE OF CHHATTISGARH
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April 29, 2003 |
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P VANKAT RAO Vs. STATE OF CHHATTISGARH
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February 5, 2003 |
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PAWAN KUMAR Vs. STATE OF CHHATTISGARH
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June 27, 2003 |
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PAWAN RATAN MANDAL Vs. STATE OF CHHATTISGARH
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August 18, 2003 |
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PHOOL SINGH Vs. STATE OF CHHATTISGARH
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November 17, 2003 |
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PRAHLAD Vs. STATE OF M.P
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April 26, 2003 |
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PREM SINGH CHAUHAN Vs. L.M. PANDEY
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January 21, 2003 |
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PRIKSHIT KUMAR SATNAMI Vs. STATE OF CHHATTISGARH
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July 5, 2003 |
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PUNAM CHAND GOLCHA Vs. STATE OF C.G
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February 20, 2003 |
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PURRU ALIAS LAXMI NARAYAN Vs. STATE OF MADHYA PRADESH
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May 7, 2003 |
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RADHESHYAM YADU Vs. STATE OF CHHATTISGARH
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June 30, 2003 |
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RAJ KUMAR Vs. STATE OF MADHYA PRADESH
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July 28, 2003 |
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RAJENDRA KUMAR SHRIVASTAVA Vs. CHIEF GENERAL MANAGER
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September 26, 2003 |
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RAJENDRA PRASAD Vs. STATE OF CHHATTISGARH AND ANOTHER
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August 21, 2003 |
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RAM BHAROSA Vs. STATE OF CHHATTISGARH
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January 24, 2003 |
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RAM SINGH Vs. STATE OF CHHATTISGARH
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July 24, 2003 |
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RAMBHAROS SAHU Vs. STATE OF CHHATTISGARH
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June 24, 2003 |
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RAMDHAR Vs. STATE OF C.G
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May 7, 2003 |
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RAMESH JAIN Vs. STATE OF CHHATTISGARH
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December 19, 2003 |
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RAMLAKHAN GUPTA Vs. STATE OF CHHATTISGARH
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February 24, 2003 |
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RAMPHAL Vs. SUKHIRAM
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September 18, 2003 |
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RAVINDRA KUMAR MISHRA Vs. DULAR RAM
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March 12, 2003 |
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RAYMOND LIMITED MUMBAI Vs. STATE OF CHHATISGARH
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September 10, 2003 |
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SAGAR KUMAR SAHU & ANR. Vs. STATE OF CHHATTISGARH
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March 4, 2003 |
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SAI Vs. STATE OF CHHATTISGARH
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April 29, 2003 |
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SAIYAD SHOUKAT ALI Vs. TIJIA BAI
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September 2, 2003 |
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SAMARU DAS MOHANT Vs. STATE OF CHHATTISGARH
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March 28, 2003 |
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SANDEEP SHOURI @ KAKE SHOURI Vs. STATE OF CHHATTISGARH
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January 16, 2003 |
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SANJEEV KUMAR AGARWAL Vs. STATE OF CHHATTISGARH
|
August 18, 2003 |
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SANTOSH SHARMA Vs. STATE OF CHHATTISGARH
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February 22, 2003 |
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SANTRAM Vs. STATE OF C G
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April 3, 2003 |
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SARASWATIBAI Vs. STATE OF CHHATTISGARH
|
May 7, 2003 |
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SAROJ AGRAWAL Vs. M.P. FINANCE DEPARTMENT CORPORATION
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December 19, 2003 |
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SHANKAR LOHA Vs. UNION OF INDIA
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March 31, 2003 |
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SHARDA FLOUR PVT LTD Vs. STATE OF CHHATTISGARH
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July 25, 2003 |
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SHEIKH RASUL Vs. ANWAR HAQUE
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January 21, 2003 |
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SHIV KUMAR GUPTA Vs. THE STATE OF CHHATTISGARH & ANR.
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July 17, 2003 |
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SHIVANANDAN Vs. STATE OF CHHATTISGARH
|
January 2, 2003 |
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SHIVMANGAL Vs. STATE OF CHHATTISGARH
|
August 13, 2003 |
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SHRIKISHAN AND COMPANY Vs. STATE OF CHHATTISGARH
|
July 25, 2003 |
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SHRIKISHAN AND COMPANY Vs. STATE OF CHHATTISGARH
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July 26, 2003 |
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SOMESH DAS Vs. STATE OF CHHATTISGARH
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April 21, 2003 |
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STATE OF C G Vs. JAGDISH
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August 18, 2003 |
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STATE OF CHHATTISGARH Vs. BRIJPAL
|
July 24, 2003 |
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STATE OF CHHATTISGARH Vs. KOMAL PRASAD PANDEY
|
August 7, 2003 |
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STATE OF CHHATTISGARH Vs. TIRATHRAM
|
March 31, 2003 |
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STATE OF CHHATTISGARH Vs. KAMLA PRASAD PANDEY
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July 7, 2003 |
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SUKHDEV Vs. STATE OF CHHATTISGARH
|
August 18, 2003 |
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SUNDER SINGH DHRUW Vs. STATE OF CHHATISGARH
|
February 11, 2003 |
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SUNIL KUMAR Vs. STATE OF CHHATTISGARH
|
July 17, 2003 |
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SUNIL KUMAR JACHAK Vs. STATE OF MADHYA PRADESH
|
September 9, 2003 |
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SURENDRA KUMAR PATEL Vs. STATE OF CHHATTISGARH
|
February 11, 2003 |
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T. APARNA Vs. STATE OF C.G
|
December 19, 2003 |
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TARUN CHATTERJEE Vs. VINOD KUMAR NAIK
|
May 9, 2003 |
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TEJRAM S O AMARLAL Vs. STATE OF CHHATTISGARH
|
May 7, 2003 |
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THANU Vs. STATE OF CHHATTISGARH
|
April 29, 2003 |
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THE EXECUTIVE DIRECTOR (P & A) THROUGH THE SECRETARY AIRPORTS AUTHORITY OF INDIA (NAD) & ORS. Vs. B.P. PANDEY
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March 27, 2003 |
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TIJRAM YADAV Vs. STATE OF CHHATTISGARH
|
February 27, 2003 |
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TRINATH DADSENA Vs. STATE OF CHHATISGARH
|
February 13, 2003 |
|
UDAY KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
March 4, 2003 |
|
V K PUNISHI Vs. STATE OF M P
|
November 18, 2003 |
|
VIJAY KUMAR ALIAS MUNNA Vs. STATE OF M.P
|
February 27, 2003 |
|
VINOD BANGALI Vs. STATE OF CHHATTISGARH
|
July 4, 2003 |
|
VINOD KUMAR Vs. STATE OF C G
|
May 1, 2003 |
|
VISHAL AGRAWAL Vs. STATE OF CHHATTISGARH
|
February 1, 2003 |
|
VIVEK BISHWASH Vs. STATE OF CHHATTISGARH
|
January 14, 2003 |
|
YASHWANT KUMAR SAHU Vs. STATE OF C G
|
September 2, 2003 |
|
YASHWANT KUMAR SAHU Vs. STATE OF CHHATTISGARH AND ORS.
|
September 12, 2003 |