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ABDUL WAHID Vs. BABBU
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August 21, 2002 |
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ANAND BAKSHI Vs. TANVIRUDDIN RIZVI
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August 29, 2002 |
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ANANT KUMAR MUSHRA Vs. STATE OF CHHATTISGARH
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November 27, 2002 |
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ANIL KUMAR SHARMA Vs. STATE OF CHHATTISGARH
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February 10, 2002 |
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ANIL KUMAR SHARMA Vs. STATE OF CHHATTISGARH
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February 12, 2002 |
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ARIF HUSSAIN SIDDIQUI Vs. STATE OF M P
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March 13, 2002 |
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ARVIND BHAI SELARKA Vs. DILIP GOGAD
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November 20, 2002 |
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ARVIND BHAI SELARKA Vs. DILIP GOGAD
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November 29, 2002 |
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ASHISH PATELIYA Vs. STATE OF CHHATTISGARH
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December 5, 2002 |
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ATIN KUNDU Vs. STATE OF CHHATTISGARH
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December 10, 2002 |
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BADRUDDIN QURESHI Vs. B V BHADRAIYYA
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May 8, 2002 |
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BAGHEL PRASAD DHARAM CHAND JEWELLERS Vs. CHANDRA PRAKASH VAIDYA
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August 21, 2002 |
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BAHURAN Vs. SHIV KANTI
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November 26, 2002 |
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BANTA ALIAS SANTOSH DHANKAR Vs. STATE OF CHHATTISGARH
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October 3, 2002 |
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BHAGWATI SHANKAR SAHU Vs. STATE OF CHHATTISGARH
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May 30, 2002 |
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BHARAT DAS Vs. STATE OF CHHATTISGARH
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February 11, 2002 |
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BRIJMOHAN LAL Vs. DALJIT KAUR
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July 16, 2002 |
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CHANDRAKANTA SHRIVASTAVA Vs. STATE OF CHHATTISGARH
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September 6, 2002 |
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CHANDRAKUMAR GENDELE Vs. GURU GHASIDAS VISHWAVIDYALAY
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March 15, 2002 |
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DADAN TIWARI Vs. STATE OF CHHATTISGARH
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February 8, 2002 |
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DAU NIRANJAN LAL GUPTA Vs. UNION OF INDIA
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May 1, 2002 |
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DEVI BAI Vs. RAMBAI
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September 13, 2002 |
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DHANO DEVI Vs. HULAS RAM
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May 29, 2002 |
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DHIRAJ KUMAR ALIAS GOLU SHARMA Vs. STATE OF CHHATTISGARH
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October 4, 2002 |
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DINKAR RAO WARETWAR Vs. STATE OF CHHATTISGARH
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May 22, 2002 |
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DIPAK KUMAR & ORS. Vs. STATE OF CHHATTISGARH
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November 29, 2002 |
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DWARIKA PRASAD Vs. KRISHNA KUMAR
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September 11, 2002 |
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GAJANAND Vs. STATE OF CHHATTISGARH
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July 11, 2002 |
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GAJAROPAN YADAV Vs. T S SINGHDEO
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September 9, 2002 |
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GAJPATI SAHU Vs. STATE OF CHHATTISGARH
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June 21, 2002 |
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GOLA BILLA NAGRAJ Vs. STATE OF CHHATTISGARH
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November 21, 2002 |
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GOPAL DAS Vs. KASTURI DEVI BEGANI
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January 7, 2002 |
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GORELAL Vs. STATE BANK OF INDIA
|
July 15, 2002 |
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HARBANS SINGH TUTEJA Vs. VINOD NIRMALKAR
|
September 16, 2002 |
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IN RE: UNION OF INDIA THROUGH SOUTH EASTERN RAILWAY Vs. STATE
|
May 30, 2002 |
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INDIRA SURMANI Vs. STATE OF CHHATTISGARH
|
April 17, 2002 |
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JAGDISH CHANDRA Vs. STATE OF CHHATTISGARH
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October 24, 2002 |
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JAILAL LAKDA Vs. STATE OF CHHATTISGARH
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September 30, 2002 |
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JAINENDRA KUMAR BHOI Vs. SHRIMATI AHILYABAI CHOUDHARY
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May 1, 2002 |
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JAMADAR ALIAS JHADU Vs. STATE GOVT OF CHHATTISGARH
|
May 10, 2002 |
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JAYA CHANDRAKAR Vs. DISTT PANCHAYAT
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September 13, 2002 |
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JODHAN Vs. STATE OF CHHATTISGARH
|
January 29, 2002 |
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JYOTI BAI NAGESH Vs. MUNICIPAL CORPORATION
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March 15, 2002 |
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KAILASH BAI Vs. SHAILENDRI BAI
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September 5, 2002 |
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KEHAR SINGH Vs. STATE OF CHHATTISGARH
|
May 1, 2002 |
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KHUSHBU BAGDI Vs. STATE OF CHHATTISGARH
|
April 9, 2002 |
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KRISHNA Vs. STATE OF CHHATTISGARH
|
October 24, 2002 |
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KRISHNA BIHARI GUPTA Vs. STATE OF CHHATTISGARH
|
September 6, 2002 |
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KU. KHUSHBU BAGDI & THREE ORS. Vs. STATE OF CHHATTISGARH & ANR.
|
April 8, 2002 |
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KUPPA SWAMI Vs. STATE OF CHHATTISGARH
|
March 22, 2002 |
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LALIT KUMAR PATRE Vs. RAM BAHADUR
|
September 12, 2002 |
|
M NARAYAN RAO Vs. STATE OF CHHATTISGARH
|
August 6, 2002 |
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MADHURI PARKAR Vs. STATE OF CHHATTISGARH
|
February 19, 2002 |
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MAHENDRA KUMAR SALUJA Vs. STATE OF CHHATTISGARH
|
April 24, 2002 |
|
MANISH ALIAS ANNU Vs. STATE OF CHHATTISGARH
|
May 22, 2002 |
|
MANNULAL Vs. MATIBAI YADAV
|
November 26, 2002 |
|
MANOJ AGRAWAL Vs. STATE OF CHHATTISGARH
|
August 7, 2002 |
|
MOHD. MEHMOOD Vs. STATE OF CHHATTISGARH
|
February 8, 2002 |
|
MUKTA BAI Vs. SATYANARAYAN GUPTA
|
October 8, 2002 |
|
NAR SINGH Vs. STATE OF CHHATTISGARH
|
January 10, 2002 |
|
NARAYAN SINGH Vs. STATE OF CHHATTISGARH
|
May 8, 2002 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KUSUM BAI
|
October 30, 2002 |
|
OFFICE REFERENCE REGARDING ROAD ACCIDENT Vs. STATE OF C G
|
May 29, 2002 |
|
P ANASUYA NAIDU Vs. UNION OF INDIA
|
September 4, 2002 |
|
PARASMAL SONI Vs. JOGA SINGH
|
September 11, 2002 |
|
PARASNATH TIWARI Vs. CENTRAL RESERVE POLICE FORCE
|
June 17, 2002 |
|
PHANESWAR @ CHOTTE Vs. STATE OF CHHATTISGARH
|
September 12, 2002 |
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PRADEEP KUMAR JAIN Vs. STATE OF CHHATTISGARH
|
November 27, 2002 |
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PREM SINGH CHOUHAN Vs. L M PANDEY
|
November 14, 2002 |
|
PURAB SINGH MUNNA Vs. STATE OF CHHATTISGARH
|
February 13, 2002 |
|
PURAN Vs. SURAJ PATEL
|
October 7, 2002 |
|
R K AGRAWAL Vs. M L SHAHNI
|
August 2, 2002 |
|
RADESH KUMAR PAIKARA Vs. STATE OF CHHATTISGARH
|
July 22, 2002 |
|
RADHA MOHAN RAI Vs. STATE OF CHHATTISGARH
|
May 27, 2002 |
|
RADHE HARI SINGH Vs. STATE OF CHHATTISGARH
|
January 3, 2002 |
|
RAJ KUMAR @ RAJU Vs. STATE OF CHHATTISGARH
|
July 9, 2002 |
|
RAJARAM MAIZE PRODUCTS Vs. STATE INDUSTRIAL COURT
|
January 30, 2002 |
|
RAJENDRA DUBEY Vs. STATE OF M P
|
March 15, 2002 |
|
RAJESH KUMAR ALIAS RAMJAN KHAN Vs. STATE OF CHHATTISGARH
|
September 17, 2002 |
|
RAJU ALIAS RAJ KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
|
May 30, 2002 |
|
RAKESH JAISWAL Vs. STATE OF CHHATTISGARH
|
September 17, 2002 |
|
RAKESH KUMAR MISHRA Vs. STATE OF CHHATTISGARH
|
May 22, 2002 |
|
RAMDEO Vs. STATE OF CHHATTISGARH
|
February 5, 2002 |
|
RAMESH KUMAR JAIN Vs. PRESIDENT DEVANAND JAIN HIGHER SECONDARY SCHOOL
|
March 11, 2002 |
|
RAMHAI SINGH Vs. STATE OF CHHATTISGARH
|
January 29, 2002 |
|
RANI BAI Vs. STATE OF CHHATTISGARH
|
May 1, 2002 |
|
RAPE VICTIM Vs. STATE OF C G
|
May 30, 2002 |
|
RESHAM LAL Vs. STATE OF CHHATTISGARH
|
April 15, 2002 |
|
SACHIN SHARMA Vs. STATE OF CHHATTISGARH
|
June 21, 2002 |
|
SAINATH SINGH Vs. BHAGWAT PRASAD
|
April 24, 2002 |
|
SALIM Vs. SHAKTI PICTURES SERKIT LIMITED
|
October 8, 2002 |
|
SALIM Vs. SHAKTI PICTURES SERKIT LIMITED
|
October 7, 2002 |
|
SAMAJILAL SAHU Vs. STATE OF CHHATTISGARH
|
August 1, 2002 |
|
SAMARURAM KEWAT Vs. STATE OF CHHATTISGARH
|
November 1, 2002 |
|
SANJAY SINGH PARIHAR Vs. STATE OF CHHATTISGARH
|
August 21, 2002 |
|
SANTOSH KUMAR AGARWAL Vs. STATE OF CHHATTISGARH
|
September 16, 2002 |
|
SANTOSH KUMAR GUPTA Vs. JAY PRAKASH AGRAWAL
|
August 14, 2002 |
|
SANTOSHI Vs. KIRTI SAHU
|
October 3, 2002 |
|
SARASWATI BAI Vs. KANTABAI
|
September 9, 2002 |
|
SATISH KUMAR DAVID Vs. STATE OF CHHATTISGARH
|
May 20, 2002 |
|
SATORANJAN Vs. STATE OF CHHATTISGARH
|
October 25, 2002 |
|
SATYA NARAYAN IN JAIL Vs. STATE OF CHHATTISGARH
|
July 12, 2002 |
|
SAVITRI BAI Vs. MALINDER KAUR
|
January 22, 2002 |
|
SHAIK GOUSE MOHIDDIN Vs. STATE OF CHHATTISGARH
|
August 26, 2002 |
|
SHAKUNTALA SINGH Vs. DAURAM RATANKAR
|
July 12, 2002 |
|
SHEIKH ISMAIL Vs. MUNICIPAL CORPORATION, DURG
|
January 8, 2002 |
|
SHYAMA BAI VERMA Vs. UMESH KUMAR
|
July 26, 2002 |
|
SIRAJUNNISHA Vs. SUKHJEET SINGH
|
September 12, 2002 |
|
SITESH KUMAR DWIVEDI Vs. RANJANA BHAGDIKER
|
July 8, 2002 |
|
SOBRAN SINGH Vs. STATE OF CHHATTISGARH
|
March 15, 2002 |
|
SOMARU RAM Vs. STATE OF CHHATTISGARH
|
November 15, 2002 |
|
STATE OF CHHATTISGARH Vs. IQBAL KHAN
|
April 30, 2002 |
|
SUDARSHAN Vs. PANCHRAM
|
April 8, 2002 |
|
SUKHNANDAN Vs. STATE OF M P
|
February 7, 2002 |
|
SUNIL KUKREJA Vs. STATE OF CHHATTISGARH
|
March 22, 2002 |
|
SUNIL KUMAR THAKUR Vs. STATE OF CHHATTISGARH
|
May 22, 2002 |
|
SURESH PAWAR Vs. STATE OF CHHATTISGARH
|
October 1, 2002 |
|
SUSHIL Vs. STATE OF CHHATTISGARH
|
November 14, 2002 |
|
SUSHILA SINGH Vs. DRIVER MADHULAL RAI
|
January 18, 2002 |
|
SYED NAZIM ALI Vs. STATE OF CHHATTISGARH
|
June 21, 2002 |
|
VIJAY BAGHEL Vs. STATE OF CHHATTISGARH
|
May 2, 2002 |
|
VIJAY KUMAR DUBEY Vs. STATE OF CHHATTISGARH
|
May 2, 2002 |
|
VIJAY SINGH Vs. STATE OF CHHATTISGARH
|
November 26, 2002 |
|
WAHID AHMED Vs. GANESH SONWANI
|
August 8, 2002 |
|
YASHWANT SINHA Vs. STATE OF C G
|
May 9, 2002 |
|
YUDHVEER SINGH Vs. STATE OF CHHATTISGARH
|
May 14, 2002 |