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ABDUL KADIR SIDDIQUI Vs. State of Chhattisgarh
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January 18, 2001 |
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AKHILESH JINDANI (JAIN) AND ANR. Vs. STATE OF CHHATTISGARH
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July 27, 2001 |
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ALIAS RAM PRASAD Vs. STATE OF CHHATTISGARH
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July 10, 2001 |
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AMAR SINGH GAIKWAD Vs. STATE OF CHHATTISGARH
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March 29, 2001 |
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ARUN KUMAR SHUKLA Vs. RAMESH CHANDRA SAXENA
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May 22, 2001 |
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AYODHYA PRASAD SONI Vs. TULSI BAI
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January 10, 2001 |
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B N BAJPAI Vs. RAMDAYAL UIKE
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April 19, 2001 |
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B N BAJPAI Vs. RAMDAYAL UIKE
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February 14, 2001 |
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BALAK RAM Vs. MATIYA BAI
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March 29, 2001 |
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Bali Mohamad Vs. State of Chhattisgarh
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January 6, 2001 |
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BALSAI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
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August 1, 2001 |
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BHARAT Vs. KESHARI BAI
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October 12, 2001 |
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BHARATRAM Vs. ABDUL MURAD
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January 5, 2001 |
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BHILAI ENGINEERING CORPORATION LTD Vs. PRAGATISHEEL ENGINEERING SHRAMIK SANGH
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November 8, 2001 |
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BHUNBAI SAHU Vs. STATE
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July 4, 2001 |
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BHUPENDRA SINGH BABARA Vs. MUNICIPAL COUNCIL AMBIKAPUR
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May 3, 2001 |
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BITTU SHARMA Vs. STATE OF M P
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January 8, 2001 |
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CHHANNU ALIAS CHHANULAL SATNAMI Vs. STATE OF CHHATTISGARH
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November 20, 2001 |
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CHHATTISGARH RAJYA ABHIBHAVAK SANGH Vs. UNION OF INDIA
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August 23, 2001 |
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CHOOTKU ALIAS RAM PRASAD Vs. STATE OF CHHATTISHGARH
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July 10, 2001 |
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COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. COAL INDIA LIMITED
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July 20, 2001 |
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COMMANDANT 11TH BATTALION Vs. MAHENDRA SINGH
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March 27, 2001 |
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DALVINDER SINGH Vs. STATE OF MADHYA PRADESH
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July 13, 2001 |
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DANESHWAR KASHYAP Vs. STATE OF CHHATTISGARH
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September 7, 2001 |
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DARWAN Vs. STATE OF CHHATTISGARH
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April 3, 2001 |
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DEEPAK KUMAR RATRE Vs. STATE OF CHATTISGARH
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April 4, 2001 |
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DHARAM SINGH Vs. STATE OF M P
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March 9, 2001 |
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DINESH KUMAR UPADHYAYA Vs. UNION OF INDIA
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July 25, 2001 |
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DISTRICT INDUSTRIES ASSOCIATION Vs. STATE OF CHHATTISGARH
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August 13, 2001 |
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DUKHU Vs. KASTURI BAI
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September 22, 2001 |
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DWARIKA PRASAD Vs. STATE OF CHHATTISGARH
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June 7, 2001 |
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ELISHA WALKER Vs. KUSUM PUSHPA TIRKI
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August 1, 2001 |
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GAINDLAL Vs. STATE OF CHHATTISGARH
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August 29, 2001 |
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GHURAVA BAI Vs. VISHNURAM
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September 20, 2001 |
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GIRIJA TIWARI Vs. STATE OF CHHATTISGARH
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May 2, 2001 |
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GOKUL PRASAD Vs. CHUNNILAL
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May 9, 2001 |
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GOPI ALIAS GOPAL Vs. STATE OF CHHATTISGARH
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November 5, 2001 |
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GURUCHARAN SINGH Vs. PREMABAI SHRIVASTAVA
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April 19, 2001 |
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GURUMUKH SINGH HORA Vs. STATE OF CHATTISGARH
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June 18, 2001 |
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GYAN CHAND Vs. BALKRISHNA SHRIVASTAVA
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March 13, 2001 |
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HARICHARAN RAMTEKE Vs. STATE OF CHHATTISGARH
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March 9, 2001 |
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HARICHARAN RAMTEKE Vs. STATE OF CHHATTISGARH
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September 18, 2001 |
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HEMLATA SAHU Vs. RITA SINGH
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October 30, 2001 |
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HIRAMAN YADAV Vs. STATE OF CHHATTISGARH
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June 18, 2001 |
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HIRAU Vs. STATE OF MADHYA PRADESH
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March 12, 2001 |
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HNEEF MOHAMMAD Vs. STATE OF M P
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July 10, 2001 |
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IN RE Vs. STATE OF CHHATTISGARH
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May 10, 2001 |
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INDRA KUMAR @ BHOLA Vs. STATE OF CHHATTISGARH
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February 24, 2001 |
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JAGATRAM Vs. STATE OF MP
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September 25, 2001 |
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JANATA KANWAR Vs. STATE OF CHHATTISGARH
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August 25, 2001 |
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JANKI BAI Vs. STATE OF M P
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January 15, 2001 |
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JITENDRA KUMAR VERMA Vs. STATE OF CHHATTISGARH
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September 26, 2001 |
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JUGAL KISHORE GANDHI Vs. STATE BANK OF INDIA
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October 9, 2001 |
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K C BHARADWAJ Vs. JAIBHAGWAN AGRAWAL
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May 1, 2001 |
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KADIR AHMED Vs. STATE OF CHHATTISGARH
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January 12, 2001 |
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KALAWATI GUPTA Vs. KRISHNA KUMAR
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February 7, 2001 |
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KAMLA BAI SHRIWAS Vs. STATE OF CHHATTISGARH
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February 24, 2001 |
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KANHAIYALAL Vs. STATE OF CHHATTISHGARH
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August 21, 2001 |
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KHOM PRASAD SHARMA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
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October 17, 2001 |
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KISHOR Vs. STATE OF CHHATTISGARH
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March 23, 2001 |
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KOUSHALYA BAI Vs. STATE OF C G
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February 22, 2001 |
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KRISHNA KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
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March 13, 2001 |
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KU. B. USHA DANDASI Vs. STATE OF CHHATTISGARH
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November 24, 2001 |
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LAKSHMAN PRASAD Vs. STATE OF CHHATTISGARH
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May 4, 2001 |
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LAKSHMI PRASAD Vs. STATE OF CHHATTISGARH
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March 30, 2001 |
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LALDAS ALIAS LILARDAS SAHU Vs. STATE OF M P
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April 19, 2001 |
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LALE @ DURVASA Vs. STATE OF CG. THROUGH P.S. POOLGAON DISTT. DURG.
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February 1, 2001 |
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LAXMINARAYAN GIRI Vs. STATE OF MADHYA PRADESH
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April 16, 2001 |
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LAXMINARAYAN GIRI Vs. STATE OF MADHYA PRADESH
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April 27, 2001 |
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LINGA RAJU Vs. STATE OF CHHATTISGARH
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November 5, 2001 |
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LOKESH KUMAR SAHU Vs. ISPAT KARMACHARI CO OPERATIVE CREDIT SOCIETY LTD
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October 10, 2001 |
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M.P. PANDEY Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION
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August 25, 2001 |
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MAHIPAL PRASAD SAHU Vs. CHHATTISGARH STATE ELECTRICITY BOARD
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August 2, 2001 |
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MANIRAM Vs. STATE OF M.P.
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July 23, 2001 |
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MANJU BARADIA Vs. STATE OF CHHATTISGARH
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June 18, 2001 |
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MANNU Vs. STATE OF CHHATTISGARH
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May 10, 2001 |
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MANOJ KUMAR Vs. STATE OF CHHATTISGARH
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February 23, 2001 |
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MAYANK MISHRA Vs. CHIEF EXECUTIVE
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April 25, 2001 |
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MAYOR NAGAR PALIKA NIGAM DURG Vs. CHERIYAN MATHAI
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July 7, 2001 |
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MOHAMMAD HANIF QURESHI Vs. KAILASHCHAND
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May 9, 2001 |
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MOHAMMAD SHEKHAWAT Vs. STATE OF CHHATTISGARH
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January 9, 2001 |
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MOHANDAS MANIKPURI Vs. STATE OF CHHATTISGARH
|
January 30, 2001 |
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MOHD AYUB KHAN Vs. SAIRA BEGUM
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November 16, 2001 |
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MOHD. AYUB KHAN Vs. SAIRA BEGUM
|
October 10, 2001 |
|
MOHD. AYUB KHAN Vs. SAIRA BEGUM
|
October 9, 2001 |
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MOTILAL RAMDEV TELI Vs. BHANDARI
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May 3, 2001 |
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MUNESHWARI Vs. RAMDAS
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September 1, 2001 |
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MUNUWA ALIAS ASHOK Vs. STATE OF MP
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July 27, 2001 |
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MURLIDHAR MAKHIJA Vs. STATE OF CHHATTISGARH
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July 27, 2001 |
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NARENDRA KUMAR Vs. M/S. LARSEN & TOURBRO LTD. & ORS.
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January 5, 2001 |
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NARMADA PRASAD Vs. STATE OF M P
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March 15, 2001 |
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NATIONAL INSURANCE COMPANY LTD Vs. NANDAN
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May 3, 2001 |
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NEELKANTH SAHU Vs. SOHEDRA BAI
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January 23, 2001 |
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NISAR KHAN Vs. STATE OF CHHATTISGARH
|
January 22, 2001 |
|
PANCHURAM Vs. STATE OF C.G.
|
February 1, 2001 |
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PARDESHIRAM Vs. RAMPYARI
|
January 22, 2001 |
|
PRADYUMNA Vs. STATE OF M.P. NOW CHHATTISGARH
|
January 9, 2001 |
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PREM CHAND Vs. STATE OF CHHATTISGARH
|
April 10, 2001 |
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PRINCIPAL JAWAHAR LAL NEHRU COLLEGE Vs. SAROJ KUMAR JAISWAL
|
November 21, 2001 |
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RAJ KUMAR COLLEGE SOCIETY Vs. STATE OF M.P
|
September 28, 2001 |
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RAJESH UTTRA KUMAR Vs. STATE OF CHHATTISGARH
|
August 21, 2001 |
|
RAJUDAS Vs. STATE OF CHHATTISGARH
|
April 20, 2001 |
|
RAM BAI Vs. STATE OF M P
|
April 20, 2001 |
|
RAM DHAN KHANDELWAL Vs. MANISH CHOUHAN
|
October 3, 2001 |
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RAM KUMAR DEVANGAN Vs. CHAMELI BAI DEVANGAN
|
April 16, 2001 |
|
RAM KUMAR TIWARI Vs. DEENANATH
|
April 12, 2001 |
|
RAM PRATAP YADAV Vs. ANAND RAM
|
November 20, 2001 |
|
RAMDIL Vs. STATE OF MADHYA PRADESH
|
January 12, 2001 |
|
RAMHARI SARTHI Vs. STATE OF CHHATTISGARH
|
February 15, 2001 |
|
RAVINDRA KUMAR Vs. STATE OF CHHATTISGARH
|
March 28, 2001 |
|
ROHINI KUMAR JHA Vs. STATE OF CHHATTISGARH
|
December 25, 2001 |
|
ROHIT BAGHEL Vs. STATE OF CHHATTISGARH
|
January 31, 2001 |
|
ROHIT VERMA Vs. SHEIKH SULTAN
|
July 5, 2001 |
|
Roop Chand Vs. State of Chhattisgarh
|
January 11, 2001 |
|
ROOP SINGH VERMA Vs. SUPERINTENDENT OF POLICE, SPECIAL POLICE ESTABLISHMENT LOKAYUKTA
|
September 11, 2001 |
|
Roshan Bablu Vs. State of Chhattisgarh
|
January 9, 2001 |
|
RUMETH BAI Vs. KRISHNA PRASAD
|
June 18, 2001 |
|
S S SHARMA Vs. CHHATTISGARH STATE ELECTRICITY BOARD
|
March 21, 2001 |
|
SANJEEV DUTTA Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
October 31, 2001 |
|
SANTOSH Vs. STATE OF CHHATTISGARH
|
August 29, 2001 |
|
SANTU Vs. STATE OF MADHYA PRADESH
|
August 17, 2001 |
|
SARDAR JASWANT SINGH AJMANI Vs. PUBLIC SERVICE COMMISSION
|
August 3, 2001 |
|
SARLA BEN KOTAK Vs. RAIPUR MUNICIPAL CORPORATION
|
August 25, 2001 |
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SAVITRI ALIAS SHOOBHA Vs. STATE OF CHHATTISGARH
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June 13, 2001 |
|
SHAHID Vs. STATE OF M P
|
January 22, 2001 |
|
SHAIL DEVI SARAF Vs. JANAKIBAI GUPTA
|
October 30, 2001 |
|
SHAILKUMARI Vs. PARMARATH SINGH
|
July 24, 2001 |
|
SHEKH LALA Vs. STATE OF CHHATTISGARH
|
March 21, 2001 |
|
SHEOPRASAD Vs. STATE OF CHHATTISGARH
|
March 12, 2001 |
|
SHIV KUMAR SINGH Vs. STATE OF CHHATTISGARH
|
September 5, 2001 |
|
SOLOMAN Vs. STATE OF M P
|
June 11, 2001 |
|
STATE OF CHHATTISGARH Vs. BHUGDEV
|
July 9, 2001 |
|
STATE OF CHHATTISGARH Vs. MUSTAK AHMAD KHAN
|
March 29, 2001 |
|
STATE OF CHHATTISGARH Vs. KEERTAN SINGH
|
December 25, 2001 |
|
STATE OF M P Vs. BHIM MOHD
|
February 28, 2001 |
|
SUDHIR BANSAL Vs. STATE
|
October 23, 2001 |
|
SUKALU SATNAMI Vs. STATE CG THROUGH P.S. KHARORA. DISTT. RAIPUR
|
February 14, 2001 |
|
SUN BRIGHT MARKETING PVT LTD Vs. COMMISSIONER EXCISE GWALIOR
|
April 4, 2001 |
|
SUNIL SONI Vs. STATE OF CHHATTISGARH
|
June 7, 2001 |
|
TEJ KUMAR SAHU Vs. PADUM LOCHAN
|
September 13, 2001 |
|
TIMANLAL SAHU Vs. SHIVCHARAN LAI SAHU
|
March 5, 2001 |
|
UMRAWATI DEVI Vs. STATE OF CHHATTISGARH
|
February 13, 2001 |
|
UMRAWATI DEVI Vs. STATE OF CHHATTISGARH
|
February 3, 2001 |
|
UNION OF INDIA Vs. SHIYARAM RATHORE
|
March 21, 2001 |
|
V.G. TAMASKAR Vs. STATE
|
December 14, 2001 |
|
VINOD KUMAR JAIN Vs. PUSHPALATA PARUTHI
|
November 9, 2001 |
|
VINOD KUMAR SHADANGI Vs. STATE ADMINISTRATIVE TRIBUNAL
|
December 7, 2001 |
|
VISHWAJEET Vs. STATE OF CHHATTISGARH
|
June 11, 2001 |