| Case Title | Date |
|---|---|
| ASHOK LEYLAND LTD. Vs. COMMISSIONER OF C. EX. AND S.T., LTU | December 8, 2008 |
| GARIBDASJI DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE | April 7, 2008 |
| L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMR. OF C. EX. | October 3, 2008 |
| PARAMESWARI TEXTILES Vs. COMMISSIONER OF SERVICE TAX | February 11, 2008 |
| SHRI R. SUKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE | March 11, 2008 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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