|
6 NUMBER SCENTED TOBACCO COMPANY Vs. CCE, SALEM
|
March 5, 2015 |
|
A. VAIYAPURI Vs. COMMISSIONER OF CUS. (SEAPORT), CHENNAI
|
March 20, 2015 |
|
A.K. MULTIMETALS Vs. COMMR. OF C. EX. & S.T., CHANDIGARH-I
|
February 27, 2015 |
|
A.R. OVERSEAS TRADECOM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
February 13, 2015 |
|
A.T.E. ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 7, 2015 |
|
AARTI DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
|
July 24, 2015 |
|
ABAD INSULATION PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2015 |
|
ABC PAPER Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2015 |
|
ABL INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 7, 2015 |
|
ACCENTURE SERVICES PVT. LTD. Vs. COMMISSIONER OF S.T., MUMBAI-II
|
March 10, 2015 |
|
ADF FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
|
April 9, 2015 |
|
ADITYA LAMINATORS PVT. LTD. AND ORS. Vs. COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
April 17, 2015 |
|
ADOBE SYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
February 3, 2015 |
|
ADVANCED SCAN SUPPORT TECHNOLOGIES Vs. C.C.
|
August 28, 2015 |
|
AFFINITY EXPRESS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
|
December 24, 2015 |
|
AI CHAMPDANY INDUSTRIES LTD. Vs. COMMR. OF CENTRAL EXCISE- KOLKATA-IV
|
January 5, 2015 |
|
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF SERVICE TAX
|
January 2, 2015 |
|
ALBRIGHT STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
January 28, 2015 |
|
ALFA LAVAL (I) LTD. EMPLOYEES CO-OP. CONSUMERS SOCIETY Vs. C.C.E.
|
May 28, 2015 |
|
ALKYL AMINES CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
|
March 12, 2015 |
|
ALLEN CAREER INSTITUTE Vs. COMMR. OF C. EX. & S.T., JAIPUR-I
|
June 9, 2015 |
|
ALLOYS INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. & S.T., JAIPUR-II
|
April 27, 2015 |
|
ALPS TEXFAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
August 5, 2015 |
|
ALSTOM T&D INDIA LTD. AND ORS. Vs. LTU
|
March 25, 2015 |
|
AMBASSADOR COOLERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 3, 2015 |
|
AMBEDKAR INSTITUTE OF HOTEL MANAGEMENT Vs. CCE & ST
|
June 15, 2015 |
|
AMBICA ORGANICS AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE & CUSTOMS, SURAT-I
|
March 4, 2015 |
|
AMD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & S.T., GHAZIABAD
|
April 7, 2015 |
|
AMIT SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
May 11, 2015 |
|
AMP CAPITAL ADVISORS INDIA PVT. LTD. Vs. COMMR. OF S.T., MUMBAI-I
|
April 16, 2015 |
|
AMRUT BHAGINI MANDAL (TRADING UNIT) Vs. CCE, PUNE-II
|
January 14, 2015 |
|
AMWAY INDIA ENTERPRISES PVT. LTD. Vs. C.S.T., DELHI
|
May 14, 2015 |
|
ANALOGICS TECH INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
January 16, 2015 |
|
ANAND AUTOMOTIVE LTD. Vs. C.C.E. & S. TAX
|
January 6, 2015 |
|
ANIL BIOPLUS LIMITED Vs. C.C.E.
|
July 22, 2015 |
|
ANNAPURNA INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., ALLAHABAD
|
January 28, 2015 |
|
ANUVRAT PRODUCTS & CO. Vs. COMMISSIONER OF C. EX. & S.T, RAIPUR
|
April 9, 2015 |
|
AQUAPHARM CHEMICAL PVT. LTD. Vs. COMMISSIONER OF C EX., RAIGAD
|
January 8, 2015 |
|
ARIHANT TILES & MARBLES PVT. LTD. Vs. CCE
|
January 9, 2015 |
|
ARKKAY CONSTRUCTION Vs. CCE, TRICHY
|
February 20, 2015 |
|
ARVIND PROCESSORS P. LTD. Vs. COMMR. OF C. EX. & S.T., KOLHAPUR
|
June 17, 2015 |
|
ASHA TELECOM P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE DELHI-IV
|
January 12, 2015 |
|
ASHIRWAD STEELS & ALLOYS PVT. LTD. Vs. CCE & ST
|
January 9, 2015 |
|
ASIA METALS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE & S.T., AHMEDABAD
|
March 27, 2015 |
|
ASIAN PAINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
January 16, 2015 |
|
ASIL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2015 |
|
ATCOM TECHNOLOGIES LTD. AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX AND ORS.
|
March 27, 2015 |
|
AUDCO INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2015 |
|
AURO SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2015 |
|
AUROBINDO PHARMA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
January 19, 2015 |
|
AUROGLOBAL COMTRADE PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
January 12, 2015 |
|
AUTOMOTIVE MANUFACTURERS P. LTD. Vs. COMMR. OF C.E. & C.
|
January 16, 2015 |
|
AVERY DENNISON INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-IV
|
July 3, 2015 |
|
B.D. INDUSTRIES Vs. CCE, MUMBAI-II
|
March 19, 2015 |
|
B.E.C.S. CONSTRUCTION Vs. COMMISSIONER OF SERVICE TAX
|
January 12, 2015 |
|
B.S.B.K. ENGINEERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2015 |
|
BADRI NARAYAN SHARMA Vs. COMMISSIONER OF C. EX., JAIPUR-II
|
July 24, 2015 |
|
BAID ORGANIZATION PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMN.)
|
April 8, 2015 |
|
BAIN CAPITAL ADVISORS INDIA PVT. LTD. Vs. COMMR. OF S.T.
|
January 27, 2015 |
|
BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
April 7, 2015 |
|
BAJAJ HINDUSTAN SUGAR & INDUSTRIES LTD. Vs. C.C.E., ALLAHABAD
|
June 17, 2015 |
|
BAJAJ MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2015 |
|
BAJRANG CASTINGS PVT. LTD. AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
July 17, 2015 |
|
BAL PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2015 |
|
BALAJEE STRUCTURAL (INDIA) P. LTD. Vs. COMMR. OF C. EX. & S.T., RAIPUR
|
April 7, 2015 |
|
BALAJI EDIBLES PVT. LTD. Vs. CCE & ST-BHOPAL
|
January 14, 2015 |
|
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
February 24, 2015 |
|
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 2, 2015 |
|
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
March 24, 2015 |
|
BANK OF INDIA Vs. C.C.E. & S.T.
|
February 13, 2015 |
|
BDA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2015 |
|
BECKHOFF AUTOMATION PVT. LTD. Vs. COMMR. OF CUS. (IMPORT), MUMBAI
|
March 20, 2015 |
|
BECTON DICKINSON INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
|
July 15, 2015 |
|
BEETEL TELETECH LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 21, 2015 |
|
BELLARY CITY CABLE Vs. COMMISSIONER OF C. EX., CUS. & S.T.
|
March 2, 2015 |
|
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., JAMMU
|
January 28, 2015 |
|
BHAGWATI AUTOCAST LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX, AHMEDABAD-II
|
July 30, 2015 |
|
BHAGWATI ENTERPRISES Vs. C.C.E.
|
September 4, 2015 |
|
BHAGYA INDUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
January 12, 2015 |
|
BHANDARI GLASS COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
January 1, 2015 |
|
BHARAT ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
February 11, 2015 |
|
BHARAT FORGE LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
July 2, 2015 |
|
BHARAT HOTELS LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
June 30, 2015 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. C.C. (IMPORT)
|
January 1, 2015 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. C.C.E. & S.T.
|
February 23, 2015 |
|
BHUSHAN STEEL LIMITED Vs. CCE
|
May 7, 2015 |
|
BHUSHAN STEEL LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
February 13, 2015 |
|
BIG BAGS INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 2, 2015 |
|
BILAG INDUSTRIES PVT. LTD. Vs. C.C.E.
|
January 6, 2015 |
|
BILT GRAPHIC PAPER PRODUCTION LTD. Vs. COMMISSIONER OF C. EX.
|
February 9, 2015 |
|
BOMBAY INTELLIGENCE SECURITY (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-II
|
June 30, 2015 |
|
BOSCH CHASSIS ESYSTEMS INDIA LTD. Vs. COMMR. OF CUS., NEW DELHI (ICD TKD)
|
August 28, 2015 |
|
BRAHMANI RIVER PELLETS LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BBSR-I
|
June 11, 2015 |
|
C.B. MOR CELLULAR Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
January 16, 2015 |
|
C.C. Vs. BEST MEGA INTERNATIONAL
|
January 7, 2015 |
|
C.C. & C. EX., PANAJI GOA Vs. VRINDAVAN ENGINEERS & CONTRACTORS (I) (P.) LTD.
|
April 30, 2015 |
|
C.C. (IMPORT) Vs. ASIAN PRE LAM INDUSTRIES PVT. LTD.
|
February 13, 2015 |
|
C.C. (IMPORT), ACC, SAHAR, MUMBAI Vs. PARKSONS PACKAGING LTD.
|
September 28, 2015 |
|
C.C. (PORT IMP.) Vs. SHUBHAM CONSTRUCTION
|
January 22, 2015 |
|
C.C. DELHI-III Vs. BECTON DICKINSON INDIA PVT. LTD.
|
January 2, 2015 |
|
C.C., INDORE Vs. C.T. COTTON YARN LTD.
|
August 24, 2015 |
|
C.C.E. Vs. AGRO SOLVENT PRODUCTS PVT. LTD.
|
June 19, 2015 |
|
C.C.E. Vs. HAREKRISHNA TEXTILES
|
January 2, 2015 |
|
C.C.E. Vs. KRISHNA CYLINDERS
|
January 8, 2015 |
|
C.C.E. Vs. LUCAS TVS LTD.
|
January 21, 2015 |
|
C.C.E. Vs. TRACTORS AND FARM EQUIPMENTS LTD.
|
January 13, 2015 |
|
C.C.E. Vs. THE SUPREME INDUSTRIES LTD.
|
February 12, 2015 |
|
C.C.E. Vs. B.K. CEMENT PIPE MANUFACTURING CO.
|
February 26, 2015 |
|
C.C.E. Vs. SURYA COTSPIN LTD. AND ORS.
|
March 16, 2015 |
|
C.C.E. Vs. TUTICORIN PORT TRUST
|
March 17, 2015 |
|
C.C.E. Vs. PARMATMA SINGH JATINDER SINGH ALLOYS PVT. LTD.
|
September 17, 2015 |
|
C.C.E. & S.T. Vs. KHANNA PAPER MILLS LTD.
|
July 2, 2015 |
|
C.C.E. & S.T.-VADODARA-I AND ORS. Vs. TAJ HABERDASHERY PRODUCTS PVT. LTD. AND ORS.
|
February 4, 2015 |
|
C.C.E. CHANDIGARH Vs. NU-LINE POLYMERS PVT. LTD.
|
February 19, 2015 |
|
C.C.E. INDORE AND ORS. Vs. AUREOLA CHEMICALS LTD. AND ORS.
|
January 9, 2015 |
|
C.C.E. JALANDHAR Vs. BIRLA MASUZAWA SILK MILLS LTD. AND ORS.
|
January 9, 2015 |
|
C.C.E., BHOPAL Vs. HEMKUNT PETROLEUM LTD.
|
March 26, 2015 |
|
C.C.E., CHANDIGARH Vs. TAURUS AGILE TECHNOLOGY CORPORATION (P) LTD.
|
January 16, 2015 |
|
C.C.E., TIRUCHIRAPALLI Vs. CHETTINAD CEMENT CORPORATION LTD.
|
July 9, 2015 |
|
C.C.E.-B.O.L. Vs. NILKAMAL PLASTIC LTD.
|
March 17, 2015 |
|
C.S.T. Vs. FORD BUSINESS SERVICES CENTRE PVT. LTD.
|
January 22, 2015 |
|
C.V.R. DIKSHITULU Vs. COMMISSIONER OF CUS., C. EX. & S.T., GUNTUR
|
June 19, 2015 |
|
CADBURY INDIA LTD. Vs. C.C.E., MUMBAI-III
|
March 10, 2015 |
|
CANVASM TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX. & S.T., NOIDA
|
March 26, 2015 |
|
CAPGEMINI INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 9, 2015 |
|
CC, ICD, TKD Vs. KADMABRI WORLDWIDE AND ORS.
|
January 29, 2015 |
|
CC, NEW DELHI Vs. MORADABAD CHARITABLE TRUST & HEALTH RESEARCH CENTRE
|
March 25, 2015 |
|
CCE Vs. SANGAM STRUCTURALS LTD.
|
February 19, 2015 |
|
CCE Vs. DEE DEE STEEL CASTING LTD.
|
January 19, 2015 |
|
CCE Vs. MEASUREMENT & CONTROLS INDIA LTD.
|
April 24, 2015 |
|
CCE Vs. R.K.G. INTERNATIONAL
|
February 18, 2015 |
|
CCE & ST Vs. GLOBAL ALLOYS PVT. LTD.
|
January 2, 2015 |
|
CCE & ST, CHENNAI-III AND ORS. Vs. SRI GOVINDA PATHARA ROLLING MILLS PVT. LTD. AND ORS.
|
February 24, 2015 |
|
CCE, CHANDIGARH Vs. DABUR INDIA LTD.
|
July 22, 2015 |
|
CCE, RAIPUR Vs. SHIV REAL ISPAT PVT. LTD.
|
March 19, 2015 |
|
CELLEBRUM TECHNOLOGIES LTD. AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2015 |
|
CEMA ELECTRIC LIGHTING PRODUCTS INDIA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2015 |
|
CENTRAL WAREHOUSING CORPORATION Vs. C.C. (EXPORT)
|
January 1, 2015 |
|
CENTRICA INDIA OFFSHORE PRIVATE LIMITED Vs. CST, DELHI
|
May 21, 2015 |
|
CENTURY PULP & PAPER Vs. C.C.E. & S.T.-MEERUT-II
|
January 2, 2015 |
|
CENTURY RAYON - TWISTING UNIT Vs. COMMISSIONER OF C. EX.
|
August 14, 2015 |
|
CHADDHA PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
|
June 19, 2015 |
|
CHANDRAWATI POLYMERS (P) LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
|
April 9, 2015 |
|
CHHATTISGARH DISTILLERIES LTD. Vs. C.C.E., RAIPUR
|
March 5, 2015 |
|
CHIPLUN NAGARI SAHAKARI PATSANSTHA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
|
September 30, 2015 |
|
CIPLA LTD. Vs. COMMR. OF CUS. (EXPORT), ACC, MUMBAI-III
|
June 17, 2015 |
|
CIRON DRUGS AND PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
|
July 15, 2015 |
|
CMI FPE LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
June 22, 2015 |
|
COCA COLA (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
March 18, 2015 |
|
COMMISSIONER OF C. EX. Vs. TECHNICO INDUSTRIES LTD.
|
April 28, 2015 |
|
COMMISSIONER OF C. EX. Vs. GOEL INTERNATIONAL PVT. LTD.
|
January 22, 2015 |
|
COMMISSIONER OF C. EX. Vs. RANE NKS STEERING SYSTEMS LTD.
|
March 23, 2015 |
|
COMMISSIONER OF C. EX. Vs. KML MOLDING
|
February 26, 2015 |
|
COMMISSIONER OF C. EX. Vs. INTERFACE MICROSYSTEMS
|
March 18, 2015 |
|
COMMISSIONER OF C. EX. Vs. GREAVES COTTON LTD.
|
February 3, 2015 |
|
COMMISSIONER OF C. EX. Vs. GOYAL PROTEINS LTD.
|
January 16, 2015 |
|
COMMISSIONER OF C. EX. & S. TAX Vs. SHRI CONSULTANTS PVT. LTD.
|
February 3, 2015 |
|
COMMISSIONER OF C. EX. & S.T, LUCKNOW Vs. JAI GANPATI METALS
|
March 4, 2015 |
|
COMMISSIONER OF C. EX. & S.T. Vs. K.P. PAN PRODUCTS PVT. LTD.
|
July 29, 2015 |
|
COMMISSIONER OF C. EX. & S.T. Vs. RANA PAPER LTD.
|
February 4, 2015 |
|
COMMISSIONER OF C. EX. & S.T. Vs. BAGADIYA BROTHER PVT. LTD.
|
March 24, 2015 |
|
COMMISSIONER OF C. EX. & S.T., AHMEDABAD-I Vs. HARSH INDUSTRIES
|
May 21, 2015 |
|
COMMISSIONER OF C. EX. & S.T., LUCKNOW Vs. ANAND KUMAR
|
July 14, 2015 |
|
COMMISSIONER OF C. EX. & S.T., LUDHIANA Vs. OM STEEL ROLLING MILLS
|
March 2, 2015 |
|
COMMISSIONER OF C. EX. & S.T., ROHTAK Vs. PARK NONWOVEN PVT. LTD.
|
April 8, 2015 |
|
COMMISSIONER OF C. EX., AURANGABAD Vs. PEPSICO INDIA HOLDINGS LTD.
|
April 29, 2015 |
|
COMMISSIONER OF C. EX., DELHI-III Vs. J.D. AUTO ELECTRICALS (P) LTD.
|
April 20, 2015 |
|
COMMISSIONER OF C. EX., DELHI-III Vs. MADHUSUDAN AUTO LTD.
|
February 24, 2015 |
|
COMMISSIONER OF C. EX., KANPUR Vs. NEW DECENT FOOTWEAR INDUSTRIES
|
July 7, 2015 |
|
COMMISSIONER OF C. EX., LUDHIANA Vs. DHAWAN STEEL INDUSTRIES
|
March 3, 2015 |
|
COMMISSIONER OF C. EX., MUMBAI Vs. USL SHINRAI AUTOMOBILES LTD.
|
February 5, 2015 |
|
COMMISSIONER OF C. EX., NASHIK Vs. HINDUSTAN AERONAUTICS LTD.
|
April 9, 2015 |
|
COMMISSIONER OF C. EX., NEW DELHI-III Vs. TILDA RICELAND PVT. LTD.
|
April 8, 2015 |
|
COMMISSIONER OF C. EX., TIRUNELVELI Vs. INDIA CEMENTS LTD.
|
September 9, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KALSI ENGINEERS
|
July 21, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NAVNEET PUBLICATIONS (I) LTD.
|
January 14, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHRIRAM SAO TVS LTD.
|
March 13, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MINDARIKA PVT. LTD.
|
February 11, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ELAARS POOLS PTE. LTD.
|
January 30, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ACT CAREERS PVT. LTD.
|
May 1, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JAWAHARLAL NEHRU PORT TRUST P. LTD. AND ORS.
|
May 13, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ANKUR PACKAGING PVT. LTD.
|
January 8, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TULSYAN NEC LTD.
|
January 19, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. R. KUPPUSWAMY
|
January 22, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PRAKASH PRODUCTS
|
January 7, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MEERA & COMPANY
|
February 11, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PARAMHARI ENGINEERS
|
February 6, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AXLES INDIA LTD.
|
January 9, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE & S.T. Vs. MEGHMANI ORGANICS LIMITED
|
July 14, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. THE MAHALAXMI UDYOG
|
February 20, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. BHARAT SANCHAR NIGAM LTD.
|
February 20, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE & ST Vs. BHUSHAN STEEL LTD.
|
January 20, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, JAIPUR-II Vs. J.K. CEMENT WORKS
|
April 6, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. U.P. STATE YARN CO. LTD.
|
September 15, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. LUCAS TVS LTD.
|
May 20, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-IV Vs. LUMAX SAMLIP INDUSTRIES LTD.
|
March 25, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. HEELS
|
May 28, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. S.K.H. METALS LTD.
|
March 3, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. MINDA ACOUNTIES LTD.
|
January 16, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. DEWAS SOYA LTD.
|
July 5, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SAKATA INX INDIA
|
June 9, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. MAHINDRA AND MAHINDRA LTD.
|
July 17, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. KAY TRADING
|
July 7, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV Vs. KESORAM RAYON
|
February 2, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. BAJAJ HINDUSTAN LTD.
|
July 13, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, MEERUT-II Vs. BAJAJ HINDUSTAN
|
June 10, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV Vs. DILIP CHHABRIA DESIGNS (P.) LTD.
|
August 31, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. MURLI INDUSTRIES LTD.
|
February 13, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY Vs. VISHNU PAPER PRODUCTS PVT. LTD.
|
March 19, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. GANESH ENTERPRISES
|
June 12, 2015 |
|
COMMISSIONER OF CUS. (IMPORTS) Vs. DODSAL ENTERPRISES PVT. LTD.
|
January 23, 2015 |
|
COMMISSIONER OF CUSTOMS Vs. STAR AUDIO
|
July 7, 2015 |
|
COMMISSIONER OF CUSTOMS Vs. MARK EXHAUST SYSTEMS LTD.
|
February 26, 2015 |
|
COMMISSIONER OF CUSTOMS Vs. LUNA INFRAPROP PVT. LTD.
|
May 7, 2015 |
|
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. AKBAR KNITTING COMPANY
|
April 10, 2015 |
|
COMMISSIONER OF CUSTOMS (IMPORT) Vs. LENZE MECHATRONICS PVT. LTD.
|
September 7, 2015 |
|
COMMISSIONER OF CUSTOMS (PORT) Vs. SESA GOA LTD.
|
March 18, 2015 |
|
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. SURYA EXIM LTD.
|
March 13, 2015 |
|
COMMISSIONER OF S.T. Vs. PULCRA CHEMICALS (INDIA) PVT. LTD.
|
January 23, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. IDEA CELLULAR LTD.
|
May 13, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. BULK CEMENT LTD.
|
March 27, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. RELIANCE COMMUNICATION LTD.
|
May 26, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. ICICI BANK LTD.
|
June 8, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. VALIA CONSULTANCY
|
January 22, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. RATIO PHARMA INDIA PVT. LTD.
|
March 17, 2015 |
|
COMMISSIONER OF SERVICE TAX Vs. RUCHIKA GLOBAL INTERLINKS
|
February 19, 2015 |
|
COMMISSIONER, CENTRAL EXCISE & SERVICE TAX Vs. CADILA HEALTHCARE LTD.
|
August 5, 2015 |
|
COMMISSIONERS OF CENTRAL EXCISE Vs. SCHOTT GLASS INDIA PVT. LTD.
|
February 16, 2015 |
|
COMMISSIONERS OF CENTRAL EXCISE Vs. PANOLI INTERMEDIATES (INDIA) PVT. LTD.
|
May 8, 2015 |
|
COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-SURAT-I Vs. KETAN ENGINEERING SERVICES
|
June 30, 2015 |
|
COMMR. OF C. EX. Vs. MEDIA WORLD ENTERPRISES
|
January 27, 2015 |
|
COMMR. OF C. EX. Vs. RAILWAY EQUIPMENT AND ENGG. WORKS
|
July 10, 2015 |
|
COMMR. OF C. EX. & CUS. Vs. NOBLE GRAINS INDIA PVT. LTD.
|
February 11, 2015 |
|
COMMR. OF C. EX. & CUS. Vs. RAJDEEP BUILDCON PVT. LTD.
|
January 16, 2015 |
|
COMMR. OF C. EX. & S.T., DELHI-II Vs. SOM PAN PRODUCTS ALLOYS PVT. LTD.
|
March 17, 2015 |
|
COMMR. OF C. EX. & S.T., RAIPUR Vs. SATYAM BALAJI RICE INDUSTRIES (P) LTD.
|
April 7, 2015 |
|
COMMR. OF C. EX. & SERVICE TAX Vs. DAYALAL MEGHJI AND COMPANY
|
January 1, 2015 |
|
COMMR. OF C. EX. & SERVICE TAX, MEERUT-II Vs. CENTURY PULP AND PAPER
|
March 24, 2015 |
|
COMMR. OF C. EX., CUS. & S.T. Vs. GMR INDUSTRIES LTD.
|
January 23, 2015 |
|
COMMR. OF C. EX., CUS. & S.T., HYDERABAD-I Vs. CUBEX TUBINGS LTD.
|
June 23, 2015 |
|
COMMR. OF C. EX., DELHI-III Vs. TENNECO AUTOMOTIVE INDIA PVT. LTD.
|
March 5, 2015 |
|
COMMR. OF CENTRAL EXCISE-DIBRUGARH Vs. NORTH EASTERN CABLE & CONDUCTORS PVT. LTD.
|
March 18, 2015 |
|
COMMR. OF CUS. (EXPORT), JNCH Vs. NITIN PHERWANI
|
June 5, 2015 |
|
COMMR. OF CUS., C. EX. & S.T., ALLAHABAD Vs. PARIKSHIT NIRMANAK
|
April 9, 2015 |
|
COMMR. OF CUS., JAIPUR-I Vs. SHRI KRISHNA PAPER MILLS & INDUSTRIES LTD.
|
February 24, 2015 |
|
COMMR. OF S.T., MUMBAI Vs. HAZIRA MARINE ENGG. & CONST. MGMT. P. LTD.
|
February 5, 2015 |
|
COMMR. OF S.T.-I, MUMBAI Vs. TIRUPATHI TRAVEL NETWORK PVT. LTD.
|
January 30, 2015 |
|
COMPAGNIE GENERALE DE GEOPHYSIQUE Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
February 12, 2015 |
|
CONDON POWER PRODUCTS P. LTD. Vs. COMMISSIONER OF C. EX., DELHI-IV
|
April 1, 2015 |
|
CONROS STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
February 27, 2015 |
|
CORDS CABLE INDUSTRIES LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, JAIPUR-I
|
February 26, 2015 |
|
CST Vs. ITD ITD-CHEM JOINT VENTURE
|
January 27, 2015 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2015 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF C. EX. & S.T., GHAZIABAD
|
February 27, 2015 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2015 |
|
DABUR RESEARCH FOUNDATION Vs. COMMR. OF C. EX. & S.T.
|
March 10, 2015 |
|
DADU PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
May 12, 2015 |
|
DAI ICHI KARKARIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
June 5, 2015 |
|
DAKOR CLEARING & SHIPPING P. LTD. Vs. COMMR. OF CUS. (GENERAL), MUMBAI
|
October 7, 2015 |
|
DALMIA CHINI MILLS Vs. COMMISSIONER OF C. EX., LTU
|
February 23, 2015 |
|
DAS BROTHERS (UNIT-II) Vs. CCE-KOL-III
|
February 26, 2015 |
|
DASHMESH CASTINGS PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
February 3, 2015 |
|
DCW LTD. Vs. COMMISSIONER OF C. EX., TIRUNELVELI
|
May 8, 2015 |
|
DELOITTE HASKINS & SELLS Vs. COMMISSIONER OF C. EX.
|
January 27, 2015 |
|
DELPHI AUTOMOTIVE SYSTEMS P. LTD. Vs. COMMR. OF C. EX. & S.T.
|
January 6, 2015 |
|
DENSO HARYANA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (I&G)
|
July 15, 2015 |
|
DEWAS METAL SECTIONS LTD. Vs. COMMISSIONER OF C. EX.
|
January 1, 2015 |
|
DHANA SINGH SYNTHETICS PVT. LTD. Vs. COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-VAPI
|
July 27, 2015 |
|
DHARIWAL INDUSTRIES LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
August 13, 2015 |
|
DHL LOGISTICS PVT. LTD. Vs. CC (AIR)
|
January 30, 2015 |
|
DIAMOND POWER INFRASTRUCTURE LTD. AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
July 22, 2015 |
|
DINESH TOBACCO INDUSTRIES Vs. C.C.E. & S.T. JAIPUR-II
|
January 15, 2015 |
|
DOOSAN INFRACORE (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX CHENNAI
|
May 1, 2015 |
|
DORLING KINDERSLEY (I) PVT. LTD. Vs. COMMR. OF C. EX. & S.T., NOIDA
|
April 29, 2015 |
|
DUGGAR FIBER PVT. LTD. Vs. COMMR. OF C. EX. & S.T., DELHI
|
April 7, 2015 |
|
ELECTRICAL RESEARCH & DEVELOPMENT ASSOCIATION Vs. CCE
|
January 2, 2015 |
|
EMAMI LIMITED AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
April 8, 2015 |
|
EMTICI ENGINEERING LTD. Vs. COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-VADODARA
|
July 22, 2015 |
|
ENPRO OIL (P) LTD. Vs. C.C.E. NOIDA
|
June 16, 2015 |
|
EON KHARADI INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2015 |
|
ESSAR STEEL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.
|
April 10, 2015 |
|
ESSAR TELECOM INFRASTRUCTURE PVT. LTD. AND ORS. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
April 30, 2015 |
|
ESSEL MINING AND INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS AND SERVICE TAX
|
January 6, 2015 |
|
EXCELLENT FORGE PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
February 23, 2015 |
|
FARMPARTS COMPANY Vs. COMMISSIONER OF C. EX. & S.T.
|
February 5, 2015 |
|
FAURECIA AUTOMOTIVE SEATING INDIA PVT. LTD. Vs. CCE, DELHI-III
|
February 23, 2015 |
|
FIL CAPITAL ADVISORS (I) P. LTD. Vs. COMMISSIONER OF S.T., MUMBAI
|
March 18, 2015 |
|
FILTER MANUFACTURING INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2015 |
|
FIVE CORE ELECTRONICS LTD. Vs. C.C.E. JAIPUR-I
|
January 19, 2015 |
|
FORDER TECHNIK INDIA PVT. LTD. Vs. C.C.E.
|
February 16, 2015 |
|
FORTUNE NETWORK PVT. LTD. Vs. COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
April 10, 2015 |
|
GAIL INDIA LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
February 23, 2015 |
|
GARDEN SILK MILLS AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
July 1, 2015 |
|
GARIMA ASSOCIATES Vs. COMMISSIONER OF CUS. & C. EX.
|
July 28, 2015 |
|
GATEWAY TERMINALS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., RAIGAD
|
March 18, 2015 |
|
GETEX AUTOMOBILES Vs. C.C.E.-DELHI-II
|
January 13, 2015 |
|
GKN SINTER METALS PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
|
February 2, 2015 |
|
GLOBE GROUND INDIA PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
February 3, 2015 |
|
GODAVARI EDIBLE BRAN OIL LTD. Vs. C.C.E., S.T. & C., VISAKHAPATNAM-II
|
May 26, 2015 |
|
GOODYEAR INDIA LTD. Vs. CCE
|
January 14, 2015 |
|
GOYAL M.G. GASES PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T., CHANDIGARH
|
August 11, 2015 |
|
GRAPHITE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
June 22, 2015 |
|
GREEN BRILLIANCE ENERGY PVT. LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
September 8, 2015 |
|
GREEN MALLEABLES PVT. LTD. Vs. CCE
|
January 14, 2015 |
|
GTL INFRASTRUCTURE LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 5, 2015 |
|
GUJARAT PLYBOND Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
July 13, 2015 |
|
GUJARAT STATE FERTILIZERS & CHEM. LTD. Vs. C.C.E., C. & S.T.
|
February 4, 2015 |
|
GUJARAT STATE FERTILIZERS & CHEMICALS LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
August 5, 2015 |
|
GUPTA ACADEMICS PVT. LTD. Vs. COMMISSIONER OF C. EX., KANPUR
|
July 6, 2015 |
|
GYARSILAL MOHANLAL Vs. COMMISSIONER OF C. EX. & S.T., JAIPUR
|
June 15, 2015 |
|
H & R JOHNSON (INDIA) Vs. CCE, RAIGAD
|
April 1, 2015 |
|
H. ONE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, C. EX. & S.T.
|
February 13, 2015 |
|
H.M. PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
June 18, 2015 |
|
HARITA TVS TECHNOLOGIES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 7, 2015 |
|
HARIYANA STEEL AND POWER Vs. COMMISSIONER OF C. EX., CUS. & S.T., MYSORE
|
June 19, 2015 |
|
HCL COMNET SYSTEMS & SERVICES LTD. Vs. COMMR. OF CUS., C. EX. & S.T., NOIDA
|
April 8, 2015 |
|
HCL COMNET SYSTEMS & SERVICES LTD. Vs. COMMR. OF C. EX., NOIDA
|
April 10, 2015 |
|
HCL INFOSYSTEMS LTD. Vs. COMMR. OF CUS. (IMPORT), JNCH, NHAVA SHEVA
|
June 16, 2015 |
|
HCL TECHNOLOGIES LTD. Vs. C.C.E., NOIDA
|
July 10, 2015 |
|
HEAVY ENGINEERING WORKSHOP Vs. COMMR. OF C. EX. & S.T.
|
February 3, 2015 |
|
HEERA LAXMI AMUSEMENT PVT. LTD. Vs. COMMISSIONER OF C. EX., NAGPUR
|
December 24, 2015 |
|
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2015 |
|
HIM LOGISTICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
September 11, 2015 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & S.T., ALLAHABAD
|
May 18, 2015 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
January 22, 2015 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-VADODARA-II
|
February 4, 2015 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2015 |
|
HINDUSTAN GUM & CHEMICALS LTD. Vs. CCE
|
January 16, 2015 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
|
July 24, 2015 |
|
HINDUSTAN PENCILS (P) LTD. AND ORS. Vs. CCE
|
May 27, 2015 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF CUS. (IMPORT), MUMBAI
|
June 4, 2015 |
|
HINDUSTAN ZINC LTD. Vs. C.C.E. JAIPUR-II
|
January 2, 2015 |
|
HITACHI LIFE AND SOLUTION INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
July 14, 2015 |
|
HOLOSTIK INDIA LTD. AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2015 |
|
HUSMUN ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE & S.T., DAMAN
|
March 9, 2015 |
|
HYDERABAD AMMONIA & CHEMICALS (P) LTD. Vs. C.C.E., C. & S.T.
|
May 28, 2015 |
|
ICPA HEALTH PRODUCTS LIMITED Vs. COMMISSIONERS OF CENTRAL EXCISE
|
July 30, 2015 |
|
IDEAL ROAD BUILDERS P. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
July 1, 2015 |
|
IN RE: BHARAT SANCHAR NIGAM LTD. Vs. STATE
|
March 11, 2015 |
|
IN RE: TIRUPATI INK LTD. Vs. STATE
|
June 4, 2015 |
|
IND SWIFT LANDS LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
January 27, 2015 |
|
INDBANK MERCHANT BANKING SERVICES Vs. COMMISSIONER OF SERVICE TAX
|
February 18, 2015 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., TIRUNELVELI
|
April 8, 2015 |
|
INDIA JAPAN LIGHTING (P) LTD. Vs. LTU, CHENNAI
|
February 2, 2015 |
|
INDIAN ACRYLICS LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2015 |
|
INDIAN HOTELS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GOA
|
July 15, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2015 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS (ADJUDICATION)
|
March 13, 2015 |
|
INDSWIFT LABORATORIES LTD. Vs. C.C.E. & S.T.
|
January 9, 2015 |
|
INOX AIR PRODUCTS LTD. Vs. C.C.E. & S.T., PONDICHERRY
|
May 18, 2015 |
|
INTAS PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX. & S.T., AHMEDABAD-II
|
July 16, 2015 |
|
INTERJEWEL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
May 29, 2015 |
|
INTERNATIONAL CARGO SERVICES Vs. COMMR. OF CUS. (EXPORT)
|
April 1, 2015 |
|
INTERNATIONAL STEEL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2015 |
|
INTERPORT IMPEX PVT. LTD. Vs. COMMISSIONER OF CUS. (GENERAL), MUMBAI
|
April 21, 2015 |
|
INTERVALVE (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
|
April 22, 2015 |
|
IONNOR SOLUTIONS PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
March 27, 2015 |
|
IPCA LABORATORIES LTD. Vs. C.C.E.
|
June 5, 2015 |
|
ISHU SUPER STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2015 |
|
ISHWAR CONSULTANT Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
July 10, 2015 |
|
ISMT LTD. Vs. COMMR. OF CUS. & C. EX., AURANGABAD
|
May 11, 2015 |
|
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., NAGPUR
|
April 23, 2015 |
|
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2015 |
|
J.K. LAKSHMI CEMENT LTD. Vs. C.C.E. & S.T., JAIPUR-II
|
March 25, 2015 |
|
J.P. KENNY LTD. Vs. C.C.E. & C.S.T.-DELHI
|
January 15, 2015 |
|
JAI BALAJI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
January 21, 2015 |
|
JAI BHARAT MARUTI LTD. AND ORS. Vs. C.S.T.
|
February 20, 2015 |
|
JAI CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-IV
|
July 13, 2015 |
|
JAI DURGE TRADING CO. Vs. COMMISSIONER OF CUS. (IMPORT)
|
January 2, 2015 |
|
JAI MATA STAMPING WORKS AND ORS. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
January 30, 2015 |
|
JAI RAM YADAV Vs. COMMISSIONER OF C. EX., CHANDIGARH-II
|
January 21, 2015 |
|
JAIN IRRIGATION SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., NASHIK
|
May 26, 2015 |
|
JAIPUR IPL CRICKET PVT. LTD. Vs. COMMISSIONER OF S.T.
|
January 27, 2015 |
|
JANTA SAHAKARI BANK LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
|
April 16, 2015 |
|
JAY BHAWANI METAL INDUSTRIES AND ORS. Vs. COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
July 27, 2015 |
|
JCT LIMITED Vs. CCE
|
January 8, 2015 |
|
JCT LTD. Vs. C.C.E. JALANDHAR
|
January 5, 2015 |
|
JERICHO DETERGENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
February 20, 2015 |
|
JINDAL DRUGS LTD. Vs. CCE, BELAPUR
|
January 5, 2015 |
|
JOHN DEERE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
|
September 8, 2015 |
|
K.P. PAN PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2015 |
|
KALPENA INDUSTRIES AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
July 23, 2015 |
|
KALRA FORGING & ALLOYS PVT. LTD. Vs. COMMR. OF C. EX.
|
February 5, 2015 |
|
KALURAM RAMDAYAL HEDA Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., RAJKOT
|
March 10, 2015 |
|
KAMALAKSHI FINANCE CORPORATION LTD. Vs. COMMR. OF C. EX., PUNE-III
|
April 22, 2015 |
|
KAMDHENU ISPAT LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
June 9, 2015 |
|
KANCOR COLOURS LTD. Vs. COMMR. OF C. EX., S.T. & CUS., BANGALORE-II
|
June 19, 2015 |
|
KANORIA CHEMICALS & INDUSTRIES LTD. Vs. DESIGNATED AUTHORITY DIRECTOR GENERAL OF ANTI DUMPING AND ALLIED DUTIES
|
March 4, 2015 |
|
KARUR VYSYA BANK LTD. Vs. C.C.E.
|
January 28, 2015 |
|
KAWATRA PAPERS LTD. AND ORS. Vs. CCE
|
March 16, 2015 |
|
KEHEMS CONSULTANTS PVT. LTD. Vs. C.C.E. INDORE
|
February 27, 2015 |
|
KETAN MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2015 |
|
KEVA FRAGRANCES PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-III
|
July 16, 2015 |
|
KEY LOCKS (INDIA) Vs. C.C.E.
|
March 20, 2015 |
|
KHANDWALA SECURITIES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 3, 2015 |
|
KHANNA PAPER MILLS LTD. Vs. C.C.
|
January 5, 2015 |
|
KIRLOSKAR PNEUMATIC CO. LTD. Vs. COMMISSIONER OF C. EX.
|
January 13, 2015 |
|
KISAN SAHAKARI CHINI MILLS LTD. Vs. CCE
|
January 8, 2015 |
|
KLA INDIA PUBLIC LTD. Vs. C.C.E.
|
February 19, 2015 |
|
KNITEX TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
March 20, 2015 |
|
KOBAIN ELECTRONICS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T., VAPI
|
March 9, 2015 |
|
KOME STEEL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELAPUR
|
January 23, 2015 |
|
KPIT CUMMINS GLOBAL BUSINESS SOLUTIONS LTD. Vs. CCE PUNE-I
|
January 9, 2015 |
|
KRAP CHEM P. LTD. AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
August 28, 2015 |
|
KRISHNA BARRELS P. LTD. Vs. C.C.E., CUS. (ADJUDICATION), VADODARA-II
|
October 2, 2015 |
|
KRISHNA TRADING CO. Vs. COMMISSIONER OF CUS. (IMPORT), NHAVA SHEVA
|
June 29, 2015 |
|
KRYFS POWER COMPONENTS LTD. Vs. C.C.E. AND S.T.
|
July 27, 2015 |
|
KUNAL IT SERVICES PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
|
March 12, 2015 |
|
KUNJAL ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
January 13, 2015 |
|
LAKSHMI PACKAGING PVT. LTD. Vs. CCE, SALEM
|
July 7, 2015 |
|
LALIT DONGRE Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
|
August 7, 2015 |
|
LAMICOAT INTERNATIONAL PVT. LTD. AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2015 |
|
LANCO INFRATECH LIMITED AND ORS. Vs. CC, CE & ST
|
April 28, 2015 |
|
LANCO INFRATECH LTD. Vs. COMMR. OF CUS., C. EX. & S.T.
|
February 3, 2015 |
|
LARSEN AND TOUBRO LTD. AND ORS. Vs. CST, DELHI AND ORS.
|
March 19, 2015 |
|
LEOTRONICS SCALES PVT. LTD. Vs. CCE, CHANDIGARH
|
January 23, 2015 |
|
LEROY SOMER INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 26, 2015 |
|
LIBERTY OIL MILLS LTD. Vs. COMMISSIONER OF CUS. (IMPORT), MUMBAI
|
March 4, 2015 |
|
LINK INTIME INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 24, 2015 |
|
LSR SPECIALITY OIL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2015 |
|
M.M. FORGINGS LTD. Vs. C.C.E.
|
January 21, 2015 |
|
M.M. FORGINGS LTD. Vs. C.C.E.
|
March 24, 2015 |
|
MAA LAXMI STEEL (PVT.) LTD. Vs. COMMR. OF C. EX. , CUS. & S.T., BBSR-II
|
January 20, 2015 |
|
MAAN PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2015 |
|
MACKINTOSH BURN LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX
|
February 13, 2015 |
|
MADHU SILICA PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
August 11, 2015 |
|
MADHUKAR MITTAL Vs. CCE, PANCHKULA
|
July 9, 2015 |
|
MADURA GARMENTS EXPORTS LTD. Vs. COMMR. OF C. EX. & S.T., LTU
|
January 23, 2015 |
|
MAHALAXMI EXTRUSIONS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 4, 2015 |
|
MAHANGAR GAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI II
|
June 23, 2015 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2015 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
July 16, 2015 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
|
February 27, 2015 |
|
MAHINDRA ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2015 |
|
MALABAR HILL CITIZENS FORUM Vs. COMMISSIONER OF C. EX., MUMBAI
|
September 7, 2015 |
|
MANDOVI METALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GOA
|
April 7, 2015 |
|
MANGALAM CEMENT LTD. Vs. COMMR. OF C. EX. & S.T.
|
January 14, 2015 |
|
MANISHA PROJECTS PVT. LTD. Vs. COMMR. OF C. EX. & S.T., GHAZIABAD
|
June 29, 2015 |
|
MANOHAR ENTERPRISES AND ORS. Vs. C.C. (SEAPORT-EXPORT)
|
March 23, 2015 |
|
MANOJ KUMAR SANJAY KUMAR Vs. COMMR. OF CUS. (ICDF)
|
January 21, 2015 |
|
MANORANJAN SINGH DUGGAL Vs. COMMR. OF C. EX., DELHI-IV, FARIDABAD
|
May 14, 2015 |
|
MAQSOOD ALAM AND ORS. Vs. C.C.
|
February 18, 2015 |
|
MARQUE ENTERPRISES Vs. CC, AMRITSAR
|
February 18, 2015 |
|
MATHUR CORR-TECH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2015 |
|
MEGA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
May 12, 2015 |
|
MENETA AUTOMOTIVE COMPONENTS PVT. LTD. AND ORS. Vs. CCE & ST, ROHTAK
|
March 18, 2015 |
|
MEPCO SPECIALITY PRODCUTS MADHYA PRADESH METAL POWDER THE METAL POWDER COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE DELHI-I
|
January 14, 2015 |
|
MERCEDES BENZ INDIA (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
July 16, 2015 |
|
MERCURY ESTATE Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
March 31, 2015 |
|
METRO MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2015 |
|
MICROSOFT INDIA (R & D) PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
|
May 25, 2015 |
|
MIDEAST INTEGRATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
January 19, 2015 |
|
MILLIARD LOGISTICS PVT. LTD. Vs. COMMISSIONER OF CUS. (GENERAL)
|
March 27, 2015 |
|
MINEX METALLURGICAL CO. PVT. LTD. Vs. COMMR. OF C. EX.
|
January 2, 2015 |
|
MIRAJ MARKETING Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2015 |
|
MIRC ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2015 |
|
MISTAIR HEALTH & HYGIENE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II
|
June 30, 2015 |
|
MORAKHIA METALS & ALLOYS PVT. LTD. AND ORS. Vs. C.C.E. & S.T.
|
July 21, 2015 |
|
MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY Vs. C.C. EX. & S. TAX
|
July 9, 2015 |
|
MOTOR INDUSTRIES CO. LTD. Vs. C.C. (SEA IMP.)
|
January 19, 2015 |
|
MOUNT KELLETT MANAGEMENT (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
June 25, 2015 |
|
MRS DEVELOPERS Vs. COMMISSIONER OF SERVICE TAX
|
January 2, 2015 |
|
MULTIWAL DUPLEX PVT. LTD. Vs. C.C.E.
|
January 21, 2015 |
|
MY CAR PVT. LTD. Vs. C.C.E., KANPUR
|
July 8, 2015 |
|
N.R. SPONGE PVT. LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
March 20, 2015 |
|
NAND KISHORE MODI AND ORS. Vs. COMMR. OF CUSTOMS (PREV.), W.B.
|
August 21, 2015 |
|
NATIONAL INSTITUTE OF FASHION DESIGN Vs. C.C.E.
|
January 19, 2015 |
|
NATIONAL MULTI COMMODITY EXCHANGE OF INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
April 17, 2015 |
|
NEERAJ SHARMA Vs. CCE, MEERUT-I
|
March 26, 2015 |
|
NETAMBIT INFOSOURCE & E. SERVICES PVT. LTD. Vs. C.C., C.E. & S.T.
|
February 26, 2015 |
|
OIL AND NATURAL GAS CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2015 |
|
OKAY GLASS INDUSTRIES Vs. C.C.E.
|
February 9, 2015 |
|
OMEX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
February 18, 2015 |
|
ORIENT SHIP AGENCY PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT), MUMBAI
|
June 16, 2015 |
|
OSAKA ALLOYS AND STEELS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
March 13, 2015 |
|
OSHO INTERNATIONAL FOUNDATION Vs. COMMISSIONER OF C. EX., PUNE
|
May 27, 2015 |
|
P.A.P. EXPORTS Vs. C.C.E.
|
March 18, 2015 |
|
P.B. RATHOD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2015 |
|
P.T. ASAHIMAS CHEMICALS Vs. DESIGNATED AUTHORITY/MINISTRY OF FINANCE
|
February 13, 2015 |
|
PADMINI VNA MECHATRONICS (P) LTD. Vs. COMMISSIONER OF C. EX., DELHI
|
June 26, 2015 |
|
PANKAJ KUMAR DAS Vs. COMMISSIONER OF CUSTOMS
|
May 18, 2015 |
|
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2015 |
|
PARADISE PLASTICS ENTERPRISES LTD. Vs. COMMR. OF C. EX. & S.T., NOIDA
|
May 6, 2015 |
|
PARAG PARIKH FINANCIAL ADVISORY SERVICES LTD. Vs. C.S.T.
|
January 15, 2015 |
|
PARAMOUNT EXPORTS Vs. COMMR. OF CUS. (EXPORT), NHAVA SHEVA
|
May 15, 2015 |
|
PARRY ENGG. & ELECTRONICS P. LTD. Vs. C.C.E. & S.T.
|
July 29, 2015 |
|
PEAK AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
February 12, 2015 |
|
PEPSI FOODS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
April 27, 2015 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
July 29, 2015 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
January 6, 2015 |
|
PERFECT THREAD MILLS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-II
|
March 23, 2015 |
|
PERFECT THREAD MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
|
September 4, 2015 |
|
PERFETTI VAN MELLE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
|
May 22, 2015 |
|
PERSONNA COSMETICS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
March 20, 2015 |
|
PHOENIX ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2015 |
|
PHOTOLIBRARY INDIA P. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 1, 2015 |
|
PIRAMAL GLASS LTD. Vs. C.C.E. & S.T.
|
July 14, 2015 |
|
PIRAMAL HEALTHCARE LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
February 3, 2015 |
|
PODDAR ALLOYS PVT. LTD. Vs. C.C.E. MEERUT-I
|
January 8, 2015 |
|
POLYPLEX CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
February 5, 2015 |
|
PORTLAND CEMENT (I) LTD. Vs. C.C.E. LUCKNOW
|
January 14, 2015 |
|
PRABHAT STEEL TRADERS PVT. LTD. Vs. COMMR. OF CUS. (EP)
|
February 20, 2015 |
|
PRAGNESH R. CHOKSI Vs. COMMISSIONER OF CUSTOMS
|
August 5, 2015 |
|
PRAKASH INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAIPUR
|
May 14, 2015 |
|
PRATAP SINGH JYALA Vs. COMMISSIONER OF C. EX. & S.T., MEERUT-II
|
May 26, 2015 |
|
PREMIER MOTOR GARAGE Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
April 9, 2015 |
|
PRESTON ENGG. CO. (DELHI) PVT. LTD. Vs. COMMISSIONER OF CUS., NEW DELHI
|
March 11, 2015 |
|
PRICOL LTD. Vs. C.C.E.
|
January 5, 2015 |
|
PRIVI ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
July 28, 2015 |
|
PROFESSIONAL COACHING CLASSES CENTRE Vs. C.S.T.-SERVICE TAX
|
May 8, 2015 |
|
PUJA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (EP)
|
February 25, 2015 |
|
PUNJAB GAS CYLINDERS LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
March 3, 2015 |
|
PUSHKAR STEELS PVT. LTD. AND ORS. Vs. CCE
|
January 14, 2015 |
|
PUSHP ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
February 3, 2015 |
|
QUEST LIFE SCIENCES P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 11, 2015 |
|
R.A. CASTING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE ST
|
January 16, 2015 |
|
R.K. INDUSTRIES AND ORS. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
February 2, 2015 |
|
R.M. DHARIWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2015 |
|
R.P.S. CLOTHING AND LINEN (P) LTD. Vs. C.C. (EXPORT)
|
March 20, 2015 |
|
R.S. HYGIENE PVT. LTD. Vs. C.C.E. JAIPUR
|
January 5, 2015 |
|
RADHEY KRISHNA PROCESS Vs. C.C.E.
|
January 6, 2015 |
|
RADHIKA HYDRAULICS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
July 22, 2015 |
|
RAHUL GUPTA Vs. SUDHIR KUMAR GUPTA AND ORS.
|
January 23, 2015 |
|
RAINBOW SILKSAND ORS. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
October 13, 2015 |
|
RAJ LAXMI PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 3, 2015 |
|
RAJA PACKAGING Vs. COMMISSIONER OF C. EX. & S.T., RAIPUR
|
April 15, 2015 |
|
RAJAN SANGAMESHWARAN Vs. SARALAYA TECHNOLOGIES P. LTD. AND ORS.
|
April 6, 2015 |
|
RAJE VIJAYSINGH DAFALE SSK LTD. Vs. COMMR. OF C. EX.
|
February 11, 2015 |
|
RAKSHA GLOBAL STEEL PVT. LTD. Vs. COMMISSIONER OF CUS. (GEN.), MUMBAI
|
May 15, 2015 |
|
RALLIS INDIA LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
July 23, 2015 |
|
RAMA MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2015 |
|
RAMACHARAN PETRO OILS Vs. CC (IMP.), CHENNAI
|
February 19, 2015 |
|
RAMAN GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
March 25, 2015 |
|
RAMNATH & CO. PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 6, 2015 |
|
RATHI ENTERPRISES Vs. C.C.E. & C.E. & S.T.-NOIDA
|
January 19, 2015 |
|
RAUNAG INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
|
August 14, 2015 |
|
RAYMOND WOOLEN OUTERWEAR LTD. Vs. COMMR. OF C. EX. & CUS.
|
February 24, 2015 |
|
RELIANCE COMMUNICATIONS INFRASTRUCTURE LTD. Vs. C.C. (I)
|
January 1, 2015 |
|
RELIANCE INFRATEL LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 4, 2015 |
|
RESONANCE EDUVENTURES PVT. LTD. Vs. COMMR. OF C. EX. & S.T., JAIPUR-I
|
June 9, 2015 |
|
RKBK AUTOMOBILES PVT. LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
July 10, 2015 |
|
ROOPALI DYEING AND PRINTING WORKS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2015 |
|
ROTOMAC GLOBAL PVT. LTD. Vs. CCE & ST-KANPUR
|
January 6, 2015 |
|
S.K. ELECTRO ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2015 |
|
SABERO ORGANICS GUJARAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
June 29, 2015 |
|
SABIC INNOVATIVE PLASTICS INDIA PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
February 26, 2015 |
|
SABIC INNOVATIVE PLASTICS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
July 22, 2015 |
|
SAIBABA TELEFILMS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
July 28, 2015 |
|
SAJI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2015 |
|
SAMAY ELECTRONICS P. LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2015 |
|
SAMSUNG INDIA ELECTRONICS P. LTD. Vs. COMMISSIONER OF CUSTOMS, NOIDA
|
June 10, 2015 |
|
SAMSUNG INDIA ELECTRONICS P. LTD. Vs. C.C.E. NOIDA
|
January 8, 2015 |
|
SANDOZ PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2015 |
|
SANJEEV WOOLLEN MILLS Vs. C.C., NEW DELHI (IMPORT & GENERAL)
|
February 20, 2015 |
|
SAR ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2015 |
|
SARVOTTAM ROLLING MILLS P. LTD. Vs. COMMISSIONER OF C. EX.
|
June 15, 2015 |
|
SARVOTTAM ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., MEERUT
|
February 6, 2015 |
|
SATYA PRAKASH AND CO. Vs. CCE
|
March 16, 2015 |
|
SAVI VISION PVT. LTD. AND ORS. Vs. CC
|
August 7, 2015 |
|
SB ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS SERVICE TAX - VADODARA-II
|
July 20, 2015 |
|
SBI CAPITAL MARKETS LTD. Vs. CCE & SERVICE TAX
|
February 5, 2015 |
|
SCAN COMPUTER CONSULTANCY Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
May 12, 2015 |
|
SCOPE AMRA LOGISTICS (I) PVT. LTD. Vs. C.C.E., C. & S.T., AURANGABAD
|
March 20, 2015 |
|
SELENCO STEELS LTD. Vs. COMMISSIONER OF C. EX. & S.T., RAIPUR
|
January 27, 2015 |
|
SEQUENT SCIENTIFIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
March 18, 2015 |
|
SERCO GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
|
March 5, 2015 |
|
SESA STERLITE LTD. Vs. COMMISSIONER OF C. EX.
|
February 3, 2015 |
|
SESHA SAYEE PAPER AND BOARDS LTD. Vs. C.C.E.
|
January 13, 2015 |
|
SETHI TOOLS PVT. LTD. Vs. COMMISSIONERS OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-VADODARA-II
|
March 20, 2015 |
|
SHAAN MARINE SERVICES PVT. LTD. Vs. COMMR. OF CUS. (IMPORT)
|
January 2, 2015 |
|
SHANTILAL NENSUKH KOTHARI Vs. COMMISSIONER OF C. EX., PUNE-III
|
May 1, 2015 |
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SHARAM SEWA ASSOCIATES Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
July 9, 2015 |
|
SHARDA UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE, GHAZIABAD
|
March 12, 2015 |
|
SHIPPING CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2015 |
|
SHIVA UTENSILS INDUSTRIES PVT. LTD. Vs. C.C.E., NEW DELHI
|
July 5, 2015 |
|
SHIVAM SMELTERS PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., HYDERABAD-I
|
May 28, 2015 |
|
SHIVKUMAR KALURAM HEDA Vs. C.C.E. & S.T., VADODARA-I
|
February 20, 2015 |
|
SHIVRAJ CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2015 |
|
SHREE EXPORT Vs. COMMR. OF CUS. (EXPORT), NHAVA SHEVA
|
January 1, 2015 |
|
SHREE NEW INDIA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
|
September 30, 2015 |
|
SHREEWOOD PRODUCTS PVT. LTD. Vs. CCE
|
January 14, 2015 |
|
SHRI KRISHNA INDUSTRIES AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
January 9, 2015 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. COMMR. OF C. EX. & S.T., JAIPUR-I
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March 9, 2015 |
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SHRIRAM OOS TOD MAJOOR SEVA SANGH Vs. C.C.E., C. & S.T.
|
January 1, 2015 |
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SHUBHAM ELECTRICALS Vs. CST & ST
|
June 16, 2015 |
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SIEMENS PRODUCTS LIFECYCLE MGMT. SOFTWARE INDIA P. LTD. Vs. C.S.T., DELHI
|
February 16, 2015 |
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SINGLA CABLES Vs. COMMISSIONER OF CENTRAL EXCISE, JAMMU
|
January 14, 2015 |
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SIYARAMJI GUPTA AND ORS. Vs. CCE
|
March 19, 2015 |
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SKAPS INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
July 17, 2015 |
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SKYLINE AIR LOGISTICS LTD. Vs. COMMR. OF CUS. (CSI AIRPORT)
|
January 2, 2015 |
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SONA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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August 11, 2015 |
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SOPARIWALA EXPORTS Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
May 6, 2015 |
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SPAN INTERMEDIATES PVT. LIMITED. Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
July 30, 2015 |
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SPARKLE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
|
June 29, 2015 |
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SPML INFRA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 21, 2015 |
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SREE RAYALASEEMA HI-STRENGTH HYPO LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
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June 12, 2015 |
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SRF LTD. Vs. C.C.E.
|
September 11, 2015 |
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STANDARD CHARTERED BANK AND ORS. Vs. CST, MUMBAI-I AND ORS.
|
August 14, 2015 |
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STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., RAIPUR
|
July 14, 2015 |
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STEEL AUTHORITY OF INDIA LTD. Vs. CCE
|
January 21, 2015 |
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STEELBIRD HI TECH INDIA LTD. Vs. COMMISSIONER OF C. EX., DELHI-II
|
February 13, 2015 |
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STERLING TOOLS LTD. Vs. COMMISSIONER OF C. EX. & S.T., FARIDABAD
|
August 5, 2015 |
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STI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
July 2, 2015 |
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SUJATA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
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June 10, 2015 |
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SUN-AREA REAL ESTATE PVT. LTD. Vs. COMMISSIONER OF S.T., MUMBAI-I
|
April 16, 2015 |
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SUNITA ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
January 14, 2015 |
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SUNLAND ALLOYS AND ORS. Vs. C.C.E. & S.T.
|
July 23, 2015 |
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SUNMARG ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS & ST
|
January 1, 2015 |
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SUPER STEEL CORPORATION Vs. COMMISSIONER OF C. EX.
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January 6, 2015 |
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SUPERINTENDENT OF POLICE Vs. COMMISSIONER OF C. EX. & S.T., JAIPUR-I
|
February 24, 2015 |
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SURESH GANGARAM HOLE AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
January 15, 2015 |
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SURESH KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2015 |
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SURYA EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
March 23, 2015 |
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SURYA FINE CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2015 |
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SWASTIK UDYOG Vs. COMMISSIONER C. EX. & S.T.
|
March 26, 2015 |
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SWATI INDUSTRIES Vs. COMMISSIONER OF C. EX. & S.T.
|
June 11, 2015 |
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SYNCOTTS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, MUMBAI-I
|
August 20, 2015 |
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SYNISE TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
|
May 8, 2015 |
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T.C. TERRYTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II
|
May 8, 2015 |
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TAJMAHAL TOBACCO COMPANY PVT. LTD. Vs. C.C.E.
|
January 13, 2015 |
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TANAY LANDCON INDIA PVT. LTD. Vs. CST & ST
|
June 16, 2015 |
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TANSI WATCH ASSEMBLY UNIT Vs. C.C.E.
|
March 20, 2015 |
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TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX.
|
February 18, 2015 |
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TECH MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
|
January 8, 2015 |
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TECHNICAL ASSOCIATES LTD. Vs. COMMR. OF C. EX. & S.T.
|
March 17, 2015 |
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TECHNOCRATE TRANSFORMERS Vs. COMMISSIONER OF C. EX., KANPUR
|
March 27, 2015 |
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TEMPLE PACKAGING PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., DAMAN
|
February 27, 2015 |
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TETRA PAK INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 12, 2015 |
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THAI AIRWAYS INTERNATIONAL PUBLIC CO. LTD. Vs. C.S.T. (ADJN.)
|
January 22, 2015 |
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THAKKAR TOBACCO PRODUCTS PVT. LTD. AND ORS. Vs. CCE
|
February 6, 2015 |
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THE BANK OF TOKYO-MITSUBISHI UFJ LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
June 18, 2015 |
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THE CRICKET CLUB OF INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
September 21, 2015 |
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THE DESIGN CONSORTIUM Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
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March 27, 2015 |
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THE GUJARAT TEA DEPOT. CO. Vs. C.S.T.-SERVICE TAX
|
May 22, 2015 |
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THE MALT COMPANY INDIA (P) LTD. Vs. C.C.E. DELHI-II
|
January 13, 2015 |
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THE SRI VENKATESA MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 9, 2015 |
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TIKAULA SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX. & SERVICE TAX
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March 24, 2015 |
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TIKAULA SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., MEERUT-I
|
May 12, 2015 |
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TIME TECHNOPLAST LTD. Vs. COMMISSIONER OF C. EX. & S.T.
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March 31, 2015 |
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TIRUPATI LPG INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MEERUT-I
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February 19, 2015 |
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TIRUPUR CONTAINER TERMINALS PVT. LTD. Vs. C.C.E., COIMBATORE
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May 14, 2015 |
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TORRENT PHARMACEUTICALS LTD. Vs. C.C.E. & S.T.-VADODARA-I
|
August 5, 2015 |
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TRACTOR ENGINEERS LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, PUNE
|
May 29, 2015 |
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TRANS ENGINEERS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE
|
August 5, 2015 |
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TRANSCEND MT. SERVICES PVT. LTD. Vs. C.S.T.
|
January 28, 2015 |
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TRICITY AUTOS Vs. COMMISSIONER OF C. EX. & S.T.
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March 23, 2015 |
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TRIMURTI OCTROI COMPANY Vs. COMMISSIONER OF C. EX., MUMBAI
|
July 7, 2015 |
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TUBEWELL WORKSHOP & GENERAL INDUSTRIES Vs. COMMR. OF C. EX.
|
January 13, 2015 |
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UDAY LINING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
February 6, 2015 |
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ULTRA TECH CEMENT LTD. Vs. C.C.E. & S.T.
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July 21, 2015 |
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ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
March 17, 2015 |
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ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
March 26, 2015 |
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UMRAO SINGH PAWAN KUMAR Vs. CCE, DELHI-IV
|
March 11, 2015 |
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UMS RADIO FACTORY Vs. C.C.E.
|
March 26, 2015 |
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UNITECH MACHINES LTD. Vs. COMMISSIONER OF C. EX. & S.T., MEERUT-I
|
April 27, 2015 |
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UNITED EXPORTS Vs. C.C.
|
July 17, 2015 |
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UNITED WHITE METAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
|
September 1, 2015 |
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UNIVERSAL DETERGENTS (P.) LTD. Vs. COMMISSIONER OF C. EX.
|
February 11, 2015 |
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URC CONSTRUCTION P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
June 12, 2015 |
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V.S.T. TILLERS AND TRACTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2015 |
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VAKO SEALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 15, 2015 |
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VANDANA AUTO Vs. CCE & ST-RAIPUR
|
January 2, 2015 |
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VARDHMAN SPECIAL STEELS Vs. C.C.E.
|
January 19, 2015 |
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VARDHMAN SPINNING & GENERAL MILLS Vs. COMMR. OF C. EX.
|
January 19, 2015 |
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VENKATESH CYLINDERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2015 |
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VENKATESH MEDICAL AGENCIES Vs. C.C.E. AND S.T.
|
March 2, 2015 |
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VENKATESHWAR STRIPS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 10, 2015 |
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VICTOR COMPONENT SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX.
|
January 30, 2015 |
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VICTORIA AUTOMOTIVE INC. Vs. COMMISSIONER OF C. EX. & S.T.
|
January 12, 2015 |
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VIDARBHA GRINDERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2015 |
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VIJAY KUMAR CHAUDHERY Vs. COMMR. OF CUSTOMS, PATNA
|
August 14, 2015 |
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VIKAS VINYL INDUSTRIES Vs. CCE
|
January 16, 2015 |
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VIP INDUSTRIES LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
May 28, 2015 |
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VIPPY INDUSTRIES LTD. Vs. COMMISSIONER OF CUS. & C. EX., INDORE
|
April 17, 2015 |
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VIRENDER BANSAL Vs. CC (ICD)
|
January 7, 2015 |
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VLCC HEALTHCARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
January 1, 2015 |
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VODAPHONE SOUTH LTD. Vs. COMMR. OF SERVICE TAX
|
January 22, 2015 |
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VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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January 15, 2015 |
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VST INDUSTRIES LTD. Vs. COMMR. OF C. EX., CUS. & S.T., HYDERABAD-III
|
September 7, 2015 |
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WELCOME AIR EXPRESS P. LTD. Vs. C.C. (ADMN. AND AIRPORT)
|
May 25, 2015 |
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WIND WORLD INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (IMP.), MUMBAI-II
|
June 23, 2015 |
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WINSOME TEXTILE INDUSTRIES LTD. Vs. COMMR. OF C. EX., CHANDIGARH
|
March 3, 2015 |
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ZEST PACKERS PVT. LTD. AND ORS. Vs. CCE, AHMEDABAD-II
|
July 22, 2015 |
|
ZYDUS TECHNOLOGIES LTD. Vs. COMMISSIONER OF S.T.
|
February 5, 2015 |