|
3M INDIA LTD. Vs. C.C.E. & S.T., LTU, BANGALORE
|
February 4, 2013 |
|
A.F. FERGUSON AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2013 |
|
AACESS EQUIPMENTS Vs. COMMR. OF CUS. AND C. EX.
|
July 15, 2013 |
|
AADISHWAR MOTORS (P) LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
March 20, 2013 |
|
AAKASH CABLE TV NETWORK Vs. C.C.E.
|
September 16, 2013 |
|
AAKASH THE PLACE TO CELEBRATE Vs. COMMR. OF S.T., AHMEDABAD
|
January 30, 2013 |
|
AARVEE DENIMS & EXPORTS LTD Vs. COMMISSIONER OF C.E.
|
December 3, 2013 |
|
AASHITA INTERNATIONAL LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 9, 2013 |
|
ABYSS (THE HUTCH SHOP) Vs. COMMISSIONER OF SERVICE TAX
|
August 27, 2013 |
|
ACCURATE CHEMICALS INDUSTRIES Vs. COMMR. OF C. EX., NOIDA
|
July 16, 2013 |
|
ACME CERAMICS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
December 12, 2013 |
|
ADANI GAS LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
|
February 5, 2013 |
|
ADINATH TRADE LINK Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
April 22, 2013 |
|
ADOR FONTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2013 |
|
ADVANCE STEEL TUBES LTD. Vs. COMMISSIONER OF C. EX.
|
September 11, 2013 |
|
AFCONS INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX.
|
July 4, 2013 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COMMR. OF C.E.
|
January 24, 2013 |
|
AGRICULTURE PRODUCTS MARKET COMMITTEE Vs. C.C.E.
|
February 12, 2013 |
|
AGS TRANSACT TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2013 |
|
AHINSHA PROPERTIES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 11, 2013 |
|
AHMEDABAD STRIPS PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT), MUMBAI
|
July 30, 2013 |
|
AHULUWALLIA CONTRACTS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
April 17, 2013 |
|
AIR CARRYING CORPORATION (I) P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2013 |
|
AIR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2013 |
|
AIR INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 5, 2013 |
|
AIRCEL CELLULAR LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 5, 2013 |
|
AJAY ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 6, 2013 |
|
AJAY INDUSTRIAL CORPORATION LTD. Vs. COMMR. OF CUS. (IMPORTS), MUMBAI
|
April 5, 2013 |
|
AJITESH KAMLESH ARGAL Vs. COMMR. OF C. EX., VADODARA-I
|
June 14, 2013 |
|
AKASH STONE INDUSTRIES LTD. Vs. COMMR. OF CUS.
|
July 4, 2013 |
|
AKSHAY ALUMINIUM ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2013 |
|
ALAGENDRAN EXPORTS (P) LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT), CHENNAI
|
December 9, 2013 |
|
ALEMBIC LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
January 2, 2013 |
|
ALEMBIC PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
April 11, 2013 |
|
ALMECH ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
March 5, 2013 |
|
ALPHA POLYPROPYLENE Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
May 15, 2013 |
|
AMBICA FASHION Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
August 19, 2013 |
|
AMBIENCE CONSTRUCTION INDIA LTD. Vs. C.C.E.
|
July 10, 2013 |
|
AMEE ELECTRONICS Vs. COMMISSIONER OF CUSTOMS (PREV.), MUMBAI
|
December 12, 2013 |
|
AMIGO LOGISTICS (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
April 19, 2013 |
|
AMIGO LOGISTICS (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
February 28, 2013 |
|
AMIN VIRJI Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
|
November 13, 2013 |
|
AMIT NAGINDAS VORA Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
July 3, 2013 |
|
AMMIREDDY OILS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
March 20, 2013 |
|
AMRIT SANJIVNI SUGARCANE TRANSPORT CO. P. LTD. Vs. C.C.E. & C.
|
April 2, 2013 |
|
AMRITA ENTERPRISES PVT. LTD. Vs. C.C.E.
|
August 28, 2013 |
|
AMRITA MOULDINGS P. LTD. Vs. COMMISSIONER OF C. EX.
|
August 23, 2013 |
|
ANDHRA PRADESH AVIATION ACADEMY Vs. C.C.E.
|
June 25, 2013 |
|
ANITA SCRAP TRADERS Vs. COMMR. OF CENTRAL EXCISE
|
July 15, 2013 |
|
ANJANI TECHNOPLAST LTD. Vs. COMMISSIONER OF C. EX.
|
May 6, 2013 |
|
ANNAPURNA ENGG. WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
July 30, 2013 |
|
ANUPAMA WINE DISTRIBUTORS Vs. C.C.E. (APPEALS-II), BANGALORE
|
December 24, 2013 |
|
APCA POWER PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
April 9, 2013 |
|
APPLICOMP INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2013 |
|
ARCHANA SPINNERS LTD. Vs. COMMISSIONER OF C. EX., TIRUNELVELI
|
July 9, 2013 |
|
ARIHANT POLYMERS Vs. COMMISSIONER OF C. EX. & S.T., DAMAN
|
September 4, 2013 |
|
ARISTO EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
June 13, 2013 |
|
ARIYA FLEXI LABELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2013 |
|
ARKAY GLENROCK (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2013 |
|
ARR ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 2013 |
|
ARUN RAMANLAL SURA AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
July 23, 2013 |
|
ARVIND ENTERPRISES AVON STEELS (INDIA) J.L. AUTOPARTS Vs. CCE, DELHI-IV
|
January 14, 2013 |
|
ARVIND MILLS LTD. Vs. CST & SERVICE TAX, AHMEDABAD
|
July 26, 2013 |
|
ASHOK KUMAR MISHRA Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
March 13, 2013 |
|
ASHOK VERMA Vs. COMMR. OF C. EX.
|
March 8, 2013 |
|
ASR MULTIMETALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
July 11, 2013 |
|
ASSOCIATED SOAPSTONE DISTRIBUTING CO. PVT. LTD. Vs. C.C.E.
|
October 4, 2013 |
|
ASTRA ZENECA PHARMA INDIA LTD. Vs. COMMR. OF CUS.
|
May 1, 2013 |
|
ASTRON ENGINEERS (INDIA) P. LTD. Vs. COMMISSIONER OF C. EX.
|
April 25, 2013 |
|
ATLANTIC SHIPPING PVT. LTD. Vs. CC, JAMNAGAR
|
December 6, 2013 |
|
AUTOMOTIVE MANUFACTURERS P. LTD. Vs. COMMR. OF C. EX.
|
January 15, 2013 |
|
AVADHI COMPUTERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2013 |
|
AVAS ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-III
|
March 19, 2013 |
|
AVM PROJECTION SERVICE Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
October 3, 2013 |
|
AVTAR & COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2013 |
|
B. SRINIVASA RAO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, HYDERABAD
|
May 21, 2013 |
|
BABA CITY CHANNEL Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
|
August 29, 2013 |
|
BADRIKA MOTORS (P.) LTD. Vs. C.C.C. EX. & S. TAX
|
November 27, 2013 |
|
BAJAJ FOOD LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
May 7, 2013 |
|
BALMER LAWRIE & CO. LTD Vs. COMMISSIONER OF C. EX
|
May 28, 2013 |
|
BALMER LAWRIE & CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 15, 2013 |
|
BALMER LAWRIE & CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2013 |
|
BALMER LAWRIE AND CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2013 |
|
BANG. WATER SUPPLY & SEWERAGE BOARD Vs. C.C.E., C. & S.T., BANGALORE-I
|
December 10, 2013 |
|
BAS ENGINEERING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
May 29, 2013 |
|
BEHR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2013 |
|
BEST PAPER MILLS PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX
|
August 16, 2013 |
|
BHAGWAN ELECTRO PHOTOCOPIERS Vs. COMMISSIONER OF CUS.
|
March 14, 2013 |
|
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX.
|
June 27, 2013 |
|
BHARAT ELECTRONICS LTD. Vs. CCE
|
August 21, 2013 |
|
BHARAT ENTERPRISES Vs. CC
|
September 10, 2013 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., TRICHY
|
July 12, 2013 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
May 27, 2013 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.
|
June 4, 2013 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.
|
April 17, 2013 |
|
BHARATH TRADERS Vs. CCE, SALEM
|
January 7, 2013 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 11, 2013 |
|
BHATAWADEWKAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2013 |
|
BHATIA GLOBAL TRADING LTD. Vs. COMMR. OF CUS. (IMPORT), PARADIP (ODISHA)
|
July 18, 2013 |
|
BHAVNA JAYANTIBHAI DESAI Vs. COMMR. OF C. EX. AND SERVICE TAX, RAJKOT
|
July 17, 2013 |
|
BHAYANA BUILDERS (P) LTD. Vs. CST, DELHI
|
September 6, 2013 |
|
BHIMA SSK LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
March 26, 2013 |
|
BHIMA VIRA AND BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2013 |
|
BHOGAVATI JANSEVA TRUST Vs. COMMISSIONER OF C. EX., KOLHAPUR
|
June 12, 2013 |
|
BILL FORGE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2013 |
|
BILWA LABS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 11, 2013 |
|
BINA METAL WAY PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & S.T., RANCHI
|
April 29, 2013 |
|
BIRLA CORPORATION LTD Vs. COMMISSIONER OF C. EXCISE
|
September 26, 2013 |
|
BIRLA NGK INSULATORS PVT. LTD. Vs. COMMR. OF CUSTOMS
|
June 19, 2013 |
|
BLUE DART AVIATION LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 2, 2013 |
|
BODAL CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
January 11, 2013 |
|
BONNY AUTO Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2013 |
|
BONY AUTO LINKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2013 |
|
BORAX MORARJI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2013 |
|
BREMBO BRAKE INDIA PVT. LTD. Vs. COMMR. OF CUS. (IMPORTS)
|
August 8, 2013 |
|
BRITISH AIRWAYS Vs. COMMISSIONER (ADJN), CENTRAL EXCISE
|
July 19, 2013 |
|
BSBK LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
April 12, 2013 |
|
BSNL Vs. COMMR. OF C. EX. (SERVICE TAX)
|
August 6, 2013 |
|
BUNUDHAR SAMAL Vs. COMMISSIONER OF CUS. (EXPORT)
|
October 1, 2013 |
|
C-METRIC SOLUTION PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
March 19, 2013 |
|
C.C. & C.E. Vs. SHANKAR SHASHTYABDAPOORTHI MEMORIAL HOSPITAL
|
March 1, 2013 |
|
C.C. & C.EX. Vs. M/S. NATIONAL INDUSTRIAL CORPORATION LTD.
|
June 24, 2013 |
|
C.C., MANGALORE Vs. HILLWOOD IMPORTS AND EXPORTS (P) LTD.
|
July 30, 2013 |
|
C.C.E. Vs. OSCAR MARKETING COMPANY (P) LTD.
|
February 12, 2013 |
|
C.C.E. Vs. M/S. SOORAJ MULL BAIJNATH INDS. PVT. LTD.
|
October 7, 2013 |
|
C.C.E., C. AND S.T., HYDERABAD-II Vs. PROMAC ENGINEERING INDUSTRIES LTD.
|
November 5, 2013 |
|
C.L.S.A. INDIA LTD Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
May 7, 2013 |
|
CABLE CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
|
June 28, 2013 |
|
CADES DIGITECH PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 27, 2013 |
|
CADILA HEALTHCARE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
November 4, 2013 |
|
CALDERYS INDIA REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2013 |
|
CAMPCO CHOCOLATE FACTORY Vs. COMMISSIONER OF C. EX., MANGALORE
|
March 6, 2013 |
|
CAMPCO CHOCOLATE FACTORY Vs. COMMR. OF C. EX., MANGALORE
|
March 7, 2013 |
|
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX
|
July 15, 2013 |
|
CAPE ELECTRIC CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2013 |
|
CARE AND CURE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
July 4, 2013 |
|
CC Vs. M/S. L.W.S. KNITWEAR LTD.
|
March 4, 2013 |
|
CCE Vs. BHILAI IRON & STEEL PROCESSING CORP.
|
January 14, 2013 |
|
CCE Vs. M/S. TRELA FOOTWEAR EXPORTS (P) LTD.
|
May 2, 2013 |
|
CCE Vs. M/S. SARVOTTAM ROLLING MILS (P) LTD.
|
June 14, 2013 |
|
CCE Vs. M/S. SURENDER KUMAR
|
May 2, 2013 |
|
CCE Vs. M/S. GAYATRI CARRIERS PVT. LTD.
|
May 29, 2013 |
|
CCE Vs. SHRI MAHESH HARLALKA
|
September 6, 2013 |
|
CCE Vs. M/S. SIEMENS HEALTHCARE DIAGNOSTICS LTD.
|
May 31, 2013 |
|
CCE Vs. M/S. PARAS MOTORS MFG. CO.
|
February 7, 2013 |
|
CCE Vs. BEEHIVE FOUNDRY ENGINEERING WORKS
|
April 30, 2013 |
|
CCE Vs. RAVISHANKAR INDUSTRIES PVT. LTD.
|
July 19, 2013 |
|
CCE Vs. DARE BUILDERS
|
June 27, 2013 |
|
CCE Vs. AKZO NOBLE NONSTICK COATINGS
|
May 17, 2013 |
|
CCE Vs. TVS MOTORS COMPANY LTD.
|
August 22, 2013 |
|
CCE Vs. M/S. MAHAVIR CRIMPERS
|
May 31, 2013 |
|
CCE Vs. M/S. IIAS EDUCATION SOCIETY
|
July 31, 2013 |
|
CCE SURAT Vs. M/S. SHRIRAM ALKALI & CHEMICALS
|
January 22, 2013 |
|
CCE VAPI Vs. M/S. MICRO INKS LTD.
|
January 4, 2013 |
|
CCE, CHANDIGARH Vs. M/S. PREMIER MOTOR GARAGE
|
December 6, 2013 |
|
CCE, SALEM Vs. ERODE ANNAI SPINNING MILLS (P) LTD
|
December 12, 2013 |
|
CEMA ELECTRIC LIGHTING PRODUCTS INDIA P. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
|
April 9, 2013 |
|
CEMENT CORPORATION OF INDIA Vs. COMMR. OF C. EX., HYDERABAD
|
May 10, 2013 |
|
CENTRAL INDUSTRIAL SECURITY FORCE Vs. C.C.E. & S.T.
|
June 26, 2013 |
|
CENTRAL INDUSTRIAL SECURITY FORCE Vs. C.S.T.
|
July 31, 2013 |
|
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD. Vs. C.C.E.
|
April 30, 2013 |
|
CENTRAL RAILWAY Vs. COMMISSIONER OF CENTRAL EX. & CUS.
|
February 27, 2013 |
|
CENTRAL RAILWAY Vs. COMMISSIONER OF C. EX.
|
May 6, 2013 |
|
CENTRAL WAREHOUSING CORPN. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
March 8, 2013 |
|
CENTRE FOR DEV. OF ADVANCE COMPUTING Vs. COMMR. OF C. EX., CUS. AND S.T.
|
May 23, 2013 |
|
CENTURIAN LABORATORIES Vs. COMMISSIONER OF C. EX., VADODARA
|
May 3, 2013 |
|
CEREBRAL LEARNING SOLUTIONS PVT. LTD. Vs. COMMR. OF C. EX., INDORE
|
April 11, 2013 |
|
CHAITANYA ENTERPRISES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 4, 2013 |
|
CHANDRA AUTOMOBILE INDIA PVT. LTD. Vs. COMMR. OF C. EX. AND S.T.
|
May 6, 2013 |
|
CHATUSHRINGI SEVA SAMITTEE Vs. COMMISSIONER OF C. EX.
|
September 4, 2013 |
|
CHEMWORLD INC. Vs. COMMR. OF CUS. (IMPORT)
|
January 31, 2013 |
|
CHENNAI MARINE TRADING CO. P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 8, 2013 |
|
CHETTINAD CEMENT CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY
|
November 4, 2013 |
|
CHHOTALAL PREMJI STEVEDORES PVT. LTD. Vs. COMMR. OF C. EX.
|
August 7, 2013 |
|
CHINTAMANI LAMINATION Vs. COMMR. OF SERVICE TAX
|
April 10, 2013 |
|
CHIRON BEHRING VACCINES PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
December 17, 2013 |
|
CHIRSPAL SHIPPING Vs. COMMR. OF C. EX.
|
March 8, 2013 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2013 |
|
CHOUDHARY INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF S.T.
|
September 27, 2013 |
|
CIENS LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2013 |
|
CITY PROPERTIES MAINTENANCE CO. BANGALORE LTD. Vs. C.C.E.
|
February 20, 2013 |
|
CLASSIC MARBLE CO. PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, VAPI
|
October 24, 2013 |
|
CMC LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 24, 2013 |
|
COBRA PERSONNEL & INTELLIGENCE SERVICES Vs. COMMR. OF C. EX.
|
September 19, 2013 |
|
COIMBATORE POLYTEX P. LTD. Vs. CCE
|
September 16, 2013 |
|
COMMANDER, PUNJAB HOME GUARDS Vs. COMMR. OF C. EX.
|
January 31, 2013 |
|
COMMISSIONER (C.E. & C) Vs. M/S. SIDDHARTH PETRO PRODUCTS LTD. AND SHRI PRADEEP KUMAR SHYAMSUKHA
|
June 18, 2013 |
|
COMMISSIONER OF C. EX Vs. INDORAMA SYNTHETICS (I) LTD.
|
December 27, 2013 |
|
COMMISSIONER OF C. EX Vs. NAGAR TALUKA SSK LTD
|
December 30, 2013 |
|
COMMISSIONER OF C. EX. Vs. J.A. BINDRA C & F AGENT
|
April 18, 2013 |
|
COMMISSIONER OF C. EX. Vs. PRATAP RE-ROLLING PVT. LTD
|
October 31, 2013 |
|
COMMISSIONER OF C. EX. Vs. ANAND TRANSFORMERS (P) LTD.
|
April 11, 2013 |
|
COMMISSIONER OF C. EX. Vs. NARESH KUMAR AND CO. (P) LTD.
|
August 16, 2013 |
|
COMMISSIONER OF C. EX. Vs. RUDRA GALAXY CHANNEL LTD.
|
December 11, 2013 |
|
COMMISSIONER OF C. EX. Vs. COMMANDER SECURITY SERVICES
|
October 1, 2013 |
|
COMMISSIONER OF C. EX. Vs. RELIANCE INDUSTRIES LTD.
|
October 10, 2013 |
|
COMMISSIONER OF C. EX. Vs. MAHINDRA & MAHINDRA LTD.
|
September 24, 2013 |
|
COMMISSIONER OF C. EX. Vs. GKW LTD.
|
October 1, 2013 |
|
COMMISSIONER OF C. EX. Vs. SHARDA ENERGY & MINERALS LTD.
|
January 10, 2013 |
|
COMMISSIONER OF C. EX. Vs. AARTI INTERNATIONAL LTD.
|
March 5, 2013 |
|
COMMISSIONER OF C. EX. Vs. INDERJIT FORGINGS (P) LTD.
|
February 20, 2013 |
|
COMMISSIONER OF C. EX. Vs. CENTRAL PANCHYAT
|
June 28, 2013 |
|
COMMISSIONER OF C. EX. Vs. SHRI KUTCH KADVA PATIDAR SAMAJ
|
September 27, 2013 |
|
COMMISSIONER OF C. EX. Vs. MAIZE PRODUCTS
|
August 19, 2013 |
|
COMMISSIONER OF C. EX. Vs. STERLITE INDUSTRIES (I) LTD.
|
February 1, 2013 |
|
COMMISSIONER OF C. EX. Vs. AMBIT INFOTECH PVT. LTD.
|
July 9, 2013 |
|
COMMISSIONER OF C. EX. Vs. DY. ENGG. (C) M.S.E.B., P.S.C. POLE FACTORY
|
November 6, 2013 |
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COMMISSIONER OF C. EX. Vs. RELIANT ADVERTISING
|
April 9, 2013 |
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COMMISSIONER OF C. EX. Vs. MAA MANGLA ISPAT PVT. LTD.
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March 25, 2013 |
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COMMISSIONER OF C. EX. & CUS. Vs. LARSEN & TOUBRO LTD.
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March 28, 2013 |
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COMMISSIONER OF C. EX. & CUS. Vs. GABRIEL INDIA LTD.
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March 28, 2013 |
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COMMISSIONER OF C. EX. & CUS. Vs. GHODELA IMPEX
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June 18, 2013 |
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COMMISSIONER OF C. EX. & CUS., VAPI Vs. SUSHIL BANSAL
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March 4, 2013 |
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COMMISSIONER OF C. EX. & S.T. Vs. PRAKASH INDUSTRIES LTD.
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January 3, 2013 |
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COMMISSIONER OF C. EX. & S.T. (LTU) Vs. TURBO ENERGY LTD.
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January 31, 2013 |
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COMMISSIONER OF C. EX. & S.T., SURAT Vs. BLUE SKY SYNTHETICS
|
October 17, 2013 |
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COMMISSIONER OF C. EX. AND SERVICE TAX Vs. SANJEEV KUMAR JAIN
|
March 21, 2013 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. BODAL CHEMICALS LTD.
|
April 1, 2013 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. GOPI SYNTHETICS PVT. LTD.
|
September 27, 2013 |
|
COMMISSIONER OF C. EX., AHMEDABAD-III Vs. GUJARAT AMBUJA EXPORTS LTD.
|
July 18, 2013 |
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COMMISSIONER OF C. EX., AHMEDABAD-III Vs. AKSHAR CHEM (I) LTD.
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April 11, 2013 |
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COMMISSIONER OF C. EX., CHANDIGARH Vs. U.B. CONSTRUCTION (P) LTD.
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July 25, 2013 |
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COMMISSIONER OF C. EX., CHENNAI-III Vs. LAKSHMI LIGHT METAL INDUSTRIES
|
June 26, 2013 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. HINDUSTAN CABLES LTD.
|
June 12, 2013 |
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COMMISSIONER OF C. EX., PUNE-II Vs. CHRISTOPHER JOHN LOUZADO
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July 5, 2013 |
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COMMISSIONER OF C. EX., VADODARA Vs. SWISS GLASSCOATS EQUIPMENTS
|
January 4, 2013 |
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COMMISSIONER OF C. EX., VADODARA Vs. PARADEEP PHOSPHATE LTD.
|
June 17, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUTLEJ INDUSTRIES LIMITED
|
December 13, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DAY AND CO.
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March 14, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BEST MEGA INTERNATIONAL
|
March 21, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SULZER PROCESSORS (P) LTD.
|
February 27, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MARAL OVERSEAS
|
April 26, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUNDARAM BRAKE LININGS LTD.
|
July 3, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED
|
May 16, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MINDA ACOUSTICS LTD.
|
April 8, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. K.R.C.D. LTD.
|
November 11, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. VARDHMAN ACRYLICS LIMITED
|
April 2, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MANUGRAPH INDIA LTD.
|
June 14, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWASTIK CRUISES
|
September 4, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TRANSCHEM LTD
|
February 5, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAS ENTERPRISES
|
January 24, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARBHAJAN LAL RAMPAL
|
May 30, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PREM PAL SINGH
|
December 26, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRASAD AND COMPANY
|
August 21, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
|
July 9, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD
|
May 15, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. S.B. RESHELLERS PVT. LTD
|
November 13, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SPENTEX INDUSTRIES LTD
|
December 26, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ITEL INDUSTRIES
|
April 26, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASTIK DYESTUFF P. LTD.
|
March 1, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD.
|
May 14, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KIRLOSKAR BROTHERS LTD.
|
February 25, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA STATE BUREAU OF TEXT BOOKS PRODUCTION & CURRICULUM RESEARCH
|
June 4, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAPOOR INDUSTRIES
|
November 21, 2013 |
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COMMISSIONER OF CENTRAL EXCISE Vs. I.T.I. LTD.
|
February 15, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHRIRAM FOUNDRY LTD.
|
December 26, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DHNYANESHWAR SSK LTD.
|
February 28, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE & S.T. Vs. SHRI OMPRAKASH AMARNATH
|
December 13, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE AND S.T. Vs. DESHPANDE PATIL CONSULTANTS
|
November 7, 2013 |
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COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. PANASONIC BATTERY INDIA CO. LTD.
|
August 7, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE AND ST TIRUCHIRAPPALLI Vs. RAMAVILAS WEAVING FACTORY
|
December 6, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE SURAT Vs. M/S. HEMANI ORGANICS & CHEMICALS PVT. LIMITED
|
January 21, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. M/S. MODERN PETROFILS
|
January 21, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. M/S. INOX INDIA LIMITED
|
January 21, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. SHIV ENGINEERING
|
July 18, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. RPG TRANSMISSION LTD.
|
April 26, 2013 |
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COMMISSIONER OF CENTRAL EXCISE, CHENNAI-I Vs. B.S. GARG
|
September 23, 2013 |
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COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. TAFE LTD.
|
July 11, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-IV Vs. SL LUMAX LTD.
|
October 31, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. JONNA IRON MART
|
January 16, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. ELVINA PHARMACEUTICALS LTD
|
December 10, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. PENGUIN ELECTRONICS LTD.
|
August 5, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, GOA Vs. ASIA PACIFIC HOTELS LTD.
|
June 21, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III Vs. NAVODHAYA PLASTIC INDUSTRIES LTD.
|
November 18, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. AGRA COMPUTERS
|
May 8, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I Vs. AMBE INTERNATIONAL
|
April 30, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. MYSORE TOYS COMPANY
|
June 17, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. SANDVIK ASIA LTD.
|
December 4, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SAVLA CHEMICALS LTD.
|
July 25, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. MAHADEV ENTERPRISE
|
August 30, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. GUJARAT FASHIONS
|
May 14, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. GUARNIFLON INDIA PVT. LTD.
|
May 8, 2013 |
|
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. M/S. VEENA INDUSTRIES LIMITED
|
January 16, 2013 |
|
COMMISSIONER OF CUS. (EXPORT) Vs. I.T.D.C. LTD.
|
November 7, 2013 |
|
COMMISSIONER OF CUS. AND C. EX., GUNTUR Vs. VIJAYA SHRIMP FARMS LTD.
|
July 25, 2013 |
|
COMMISSIONER OF CUS., BANGALORE Vs. MICROSOFT INDIA (R & D) PVT. LTD.
|
August 23, 2013 |
|
COMMISSIONER OF CUS., C. EX. & S.T., GUNTUR Vs. OTS ADVERTISING PVT. LTD.
|
March 15, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. RAM IMPEX INDIA PVT. LTD.
|
July 26, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. KALRA EXIM PVT. LTD.
|
September 6, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. LARSEN & TOUBRO LTD.
|
January 10, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. WESTCON INDIA PVT. LTD.
|
September 23, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. PETRONET LNG LTD.
|
January 8, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. PARMINDER JIT SINGH
|
March 11, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. GRASIM INDUSTRIES LTD.
|
August 7, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. L. RAJKUMAR
|
December 20, 2013 |
|
COMMISSIONER OF CUSTOMS Vs. NEO FOODS PVT. LTD.
|
June 14, 2013 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. JUHI ALLOYS LTD.
|
July 1, 2013 |
|
COMMISSIONER OF CUSTOMS (AIR), CHENNAI Vs. K. CHINNIAH
|
July 23, 2013 |
|
COMMISSIONER OF CUSTOMS (I) Vs. MAX ATOTECH LTD.
|
April 10, 2013 |
|
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. PREM COLOR LAB
|
August 7, 2013 |
|
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. BHAGYALAXMI METALS
|
May 17, 2013 |
|
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI-I Vs. ESCORTS MAHLE LTD.
|
August 1, 2013 |
|
COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL Vs. MD. DILSHAD GANI
|
December 13, 2013 |
|
COMMISSIONER OF CUSTOMS, BANGALORE Vs. COVERGYS INDIA SERVICES PVT. LTD.
|
May 30, 2013 |
|
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ROBERT BOSCH INDIA LTD.
|
September 6, 2013 |
|
COMMISSIONER OF CUSTOMS, BANGALORE Vs. APPLE INDIA PVT. LTD.
|
June 19, 2013 |
|
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, SILIGURI Vs. PRABIR KUMAR SARKAR
|
April 12, 2013 |
|
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. RAJESWARI GRAPHICS AND SOORAJ GRAPHICS
|
November 14, 2013 |
|
COMMISSIONER OF S.T. Vs. N.V. ADVISORY SERVICES PVT. LTD.
|
December 23, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. RUBY MILLS LTD.
|
May 23, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. DIOTECH INDIA LTD.
|
April 17, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. S.K.S.E. SECURITIES LTD.
|
June 20, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. SAI SERVICE STATION LTD
|
April 16, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. SHAH COAL PVT. LTD.
|
June 26, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. VERIZON DATA SERVICES INDIA P. LTD
|
December 11, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. BALAJI WAREHOUSING COMPANY PVT. LTD.
|
March 15, 2013 |
|
COMMISSIONER OF SERVICE TAX Vs. PORTLAND INDIA OUTDOOR ADVERTISING PVT. LTD.
|
August 16, 2013 |
|
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. JUST TEXTILES LTD.
|
February 21, 2013 |
|
COMMR. OF C. EX. Vs. SARDA ENERGY AND MINERALS LTD.
|
May 31, 2013 |
|
COMMR. OF C. EX. Vs. ALPHA CARBONLESS PAPER MFG. CO. PVT. LTD.
|
December 19, 2013 |
|
COMMR. OF C. EX. Vs. BEEHIVE FOUNDRY ENGINEERING WORKSQ
|
August 26, 2013 |
|
COMMR. OF C. EX. Vs. MAINMOOD ENTERPRISES + CONSULTANT
|
December 6, 2013 |
|
COMMR. OF C. EX. Vs. GANAPATI RESORTS & ESTATE DEVELOPERS
|
June 27, 2013 |
|
COMMR. OF C. EX. Vs. MOUNT METTUR PHARMACEUTICALS LTD.
|
March 14, 2013 |
|
COMMR. OF C. EX. & CUS., VISAKHAPATNAM Vs. ANDHRA PRADESH FIBRE LTD.
|
June 11, 2013 |
|
COMMR. OF C. EX., CUS. AND S.T., AURANGABAD Vs. KESHARDEEP PRESSING (I) P. LTD.
|
January 8, 2013 |
|
COMMR. OF C. EX., LUDHIANA Vs. FORGINGS & CHEMICALS INDUSTRIES
|
March 8, 2013 |
|
COMMR. OF C. EX., SURAT-II Vs. GUJARAT STATE FERTILIZERS & CHEMICALS LTD.
|
January 11, 2013 |
|
COMMR. OF CENTRAL EXCISE Vs. LEAR AUTOMOTIVE INDIA PVT. LTD
|
May 3, 2013 |
|
COMMR. OF CENTRAL EXCISE Vs. SAHNEY KIRKWOOD PVT. LTD
|
June 27, 2013 |
|
COMMR. OF CUS. & C. EX. Vs. VICTORY ELECTRICALS LTD.
|
November 18, 2013 |
|
COMMR. OF CUS. (IMPORT) Vs. FORBES MARSHALL ACRA PVT. LTD.
|
January 24, 2013 |
|
COMMR. OF CUS. (IMPORT), NHAVA SHEVA Vs. I-TECH CORPORATION
|
May 6, 2013 |
|
COMMR. OF CUS., C. EX. AND S.T. Vs. MAA SHARDA TRANSPORT
|
February 8, 2013 |
|
COMMR. OF CUS., COCHIN Vs. U.S. TECHNOLOGY INTERNATIONAL PVT. LTD.
|
June 10, 2013 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. REGAL PLYWOOD INDUSTRIES (P) LTD.
|
July 3, 2013 |
|
COMMR. OF CUSTOMS Vs. DEEPAK KUMAR AGARWAL
|
November 14, 2013 |
|
COMMR. OF S.T. Vs. LUFTHANSA TECHNIK SERVICE INDIA P. LTD.
|
March 22, 2013 |
|
COMMR. OF S.T. Vs. JAPAN AIRLINES INTERNATIONAL CO. LTD.
|
September 18, 2013 |
|
COMMR. OF S.T., MUMBAI Vs. GREENWICH MERIDIAN LOGISTICS (I) PVT. LTD.
|
July 8, 2013 |
|
COMMR. OF S.T., MUMBAI Vs. BOPARAIS MARTIAL SECURITY SERVICES PVT. LTD.
|
October 18, 2013 |
|
COMMR. OF SERVICE TAX Vs. KRISHNA COMMUNICATION
|
February 4, 2013 |
|
COMMR. OF SERVICE TAX Vs. BUYSELL INTERACTIONS PVT. LTD.
|
February 7, 2013 |
|
CONTINENTAL DRUGS COMPANY PVT. LTD. Vs. COMMR. OF S.T.
|
December 11, 2013 |
|
CONTROL & SWITCHGEAR ELECTRIC LTD. Vs. COMMISSIONER OF C. EX.
|
January 4, 2013 |
|
CORDS CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
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September 25, 2013 |
|
CORRTECH INTERNATIONAL PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
August 2, 2013 |
|
COSMO FILMS LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, VADODARA-II
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September 11, 2013 |
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CROMPTON GREAVES LTD. Vs. COMMISSIONER OF C. EX.
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April 2, 2013 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
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August 1, 2013 |
|
CROWN ADHESIVES AND COATINGS Vs. COMMISSIONER OF C. EX.
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October 15, 2013 |
|
CROWN ADHESIVES AND COATINGS Vs. COMMISSIONER OF C. EX
|
June 12, 2013 |
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CSC COMPUTER EDUCATION (P) LTD. Vs. COMMR. OF SERVICE TAX
|
September 24, 2013 |
|
CST AHMEDABAD Vs. M/S. LANDMARK AUTOMOBILES PVT. LTD.
|
January 22, 2013 |
|
D. SANKAR Vs. COMMISSIONER OF SERVICE TAX
|
May 8, 2013 |
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D.A. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
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July 8, 2013 |
|
D.H. WADHWANI Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
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July 12, 2013 |
|
D.M. WALL SYSTEM CO. PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
February 20, 2013 |
|
D.R. MEGHE Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
July 8, 2013 |
|
DALMA ENERGY LLC Vs. COMMR. OF C. EX. & SERVICE TAX
|
July 26, 2013 |
|
DALMIA CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX. & S.T.
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June 7, 2013 |
|
DANIEL MEASUREMENT SOLUTIONS PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T., VADODARA-II
|
October 23, 2013 |
|
DCM ENGINEERING PRODUCTS Vs. COMMR. OF C. EX. AND S.T.
|
June 3, 2013 |
|
DCM SHRIRAM CONSOLIDATE LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
January 23, 2013 |
|
DECCAN CHARTERS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 9, 2013 |
|
DEEPAK NITRITE LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
October 18, 2013 |
|
DELL INTERNATIONAL SERVICES INDIA P. LTD. Vs. C.S.T.
|
July 24, 2013 |
|
DELTA ENERGY SYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
|
February 26, 2013 |
|
DEPUTY COMMISSIONER OF POLICE Vs. COMMISSIONER OF C. EX.
|
February 6, 2013 |
|
DESHMUKH SERVICES Vs. COMMR. OF C. EX., S.T. AND CUS.
|
January 21, 2013 |
|
DEVARSONS INDUSTRIES P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
|
April 26, 2013 |
|
DEVAS MULTIMEDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 25, 2013 |
|
DEVENDRA TRAVELS Vs. CCE
|
February 18, 2013 |
|
DEWSHREE NETWORK (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
December 2, 2013 |
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DHAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
January 16, 2013 |
|
DHL LOGISTICS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2013 |
|
DHOLU CONSTRUCTION AND PROJECTS LTD. Vs. COMMR. OF C. EX., JAIPUR-II
|
January 23, 2013 |
|
DIAMOND CEMENTS Vs. COMMISSIONER OF CUS. & C. EX., BHOPAL
|
October 1, 2013 |
|
DILIP PARIKH Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
January 10, 2013 |
|
DISHA FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 11, 2013 |
|
DIVISIONAL RAILWAY MANAGER Vs. CCE AND ST
|
October 7, 2013 |
|
DIVISIONAL RAILWAY MANAGER Vs. COMMR. OF C. EX. & S.T., JAIPUR-II
|
October 1, 2013 |
|
DR. REDDY?S LABORATORIES LTD. Vs. COMMR. OF C. EX. & S.T., HYDERABAD
|
February 8, 2013 |
|
DROLIA ELECTROSTEELS PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
November 19, 2013 |
|
DSM SUGAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2013 |
|
DUPEN LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T., DAMAN
|
August 16, 2013 |
|
DURALINE CORPORATION Vs. COMMISSIONER OF C. EX. & CUS., GOA
|
June 21, 2013 |
|
DURGA SHIPPING AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
April 10, 2013 |
|
DYNAMIC DISH INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
October 14, 2013 |
|
EAST INDIA HOLDING PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
July 25, 2013 |
|
EASTERN SHIPPING AGENCY Vs. CST AHMEDABAD
|
March 19, 2013 |
|
ECIL RAPISCAN LTD. Vs. COMMR. OF C. EX., CUS. & S.T., HYDERABAD-I
|
November 8, 2013 |
|
ELDER PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX.
|
November 11, 2013 |
|
ELECTRICAL MANUFACTURING CO. LTD. Vs. COMMR. OF C. EX.
|
April 10, 2013 |
|
ELECTRISCHEM POWER GEARS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 30, 2013 |
|
ELECTROTHERM INDIA LTD. Vs. COMMR. OF C. EX.
|
September 30, 2013 |
|
EMIRATES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
August 19, 2013 |
|
EMITEC EMISSION CONTROL TECH. (I) P. LTD. Vs. C.C. (IMPORT)
|
August 5, 2013 |
|
ENDURANCE TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX.
|
January 16, 2013 |
|
ENMAS ENGINEERING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2013 |
|
ENVIRONMENT PROTECTION TRAINING & RESEARCH INSTITUTE Vs. C.S.T.
|
July 12, 2013 |
|
ERICSSON INDIA PVT. LTD. Vs. COMMR. OF C. EX.
|
March 12, 2013 |
|
ESPN SOFTWARE INDIA (P) LTD. Vs. CST
|
October 17, 2013 |
|
ESSAR LOGISTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2013 |
|
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.), JAMNAGAR
|
August 14, 2013 |
|
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
February 7, 2013 |
|
ESSAR PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX. AND S.T.
|
July 11, 2013 |
|
ESSAR PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2013 |
|
ESSAR PROJECTS INDIA LTD. Vs. COMMR. OF C. EX. & S.T., AHMEDABAD
|
June 25, 2013 |
|
ESSAR STEEL INDIA LTD. Vs. COMMISSIONER OF C. EX. & S.T., VADODARA-I
|
July 2, 2013 |
|
ESTER INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
|
September 3, 2013 |
|
EUCHNER INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
March 12, 2013 |
|
EVEREST BRAND SOLUTION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
March 4, 2013 |
|
EVEREST EDUCATIONAL CHARITABLE TRUST Vs. C.S.T.
|
July 9, 2013 |
|
EVEREST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2013 |
|
EVEREST ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 25, 2013 |
|
EXCEL SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS, COIMBATORE
|
December 20, 2013 |
|
EXCEL TOURS Vs. COMMISSIONER OF CENTRAL EXCISE & ST, COIMBATORE
|
May 15, 2013 |
|
EXECHON Vs. COMMISSIONER OF C. EX. & S.T.
|
November 25, 2013 |
|
F.S. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-II
|
March 28, 2013 |
|
FANCY FITTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
January 7, 2013 |
|
FAXTEL SYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
August 16, 2013 |
|
FEDERAL EXPRESS CORPORATION Vs. COMMR. OF SERVICE TAX
|
February 27, 2013 |
|
FEDEX EXPRESS SERVICES (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., NEW DELHI
|
October 1, 2013 |
|
FERROCARE MACHINES PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
|
December 6, 2013 |
|
FERTILIZERS & CHEMICALS TRAVANCORE LTD. Vs. COMMR. OF CUS., COCHIN
|
June 27, 2013 |
|
FITWELL TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 1, 2013 |
|
FORTEX REMEDIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VALSAD
|
May 10, 2013 |
|
FRESENIUS KABI INDIA P. LTD. Vs. COMMR. OF CUS.
|
February 8, 2013 |
|
FRIENDS & FRIENDS SHIPPING PVT. LTD. Vs. COMMR. OF C.E. & S.T.
|
September 17, 2013 |
|
FRIENDS AUTO INDUS. Vs. COMMISSIONER OF C. EX.
|
June 26, 2013 |
|
FRIENDS TOUR AND TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2013 |
|
FUTURA TECHNOLOGICAL SERVICES Vs. C.C.E.
|
May 10, 2013 |
|
G.M. SUGAR AND ENERGY PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 5, 2013 |
|
GADE TRANSPORT Vs. COMMISSIONER OF C. EX.
|
December 30, 2013 |
|
GADKARI RANGAYATAN Vs. COMMISSIONER OF SERVICE TAX
|
January 10, 2013 |
|
GAIL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2013 |
|
GALAXY MERCANTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2013 |
|
GAMESA WIND TURBINES PVT. LTD. Vs. C.C.
|
November 7, 2013 |
|
GAMMON INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
May 3, 2013 |
|
GAMMON INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2013 |
|
GARDEN SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
May 3, 2013 |
|
GARDEN SILK MILLS LTD. Vs. COMMISSIONER OF C. EX. & SERVICE TAX
|
August 20, 2013 |
|
GARRISON POLYSACKS P. LTD. Vs. COMMR. OF SERVICE TAX
|
April 9, 2013 |
|
GARRISON POLYSACKS PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
October 24, 2013 |
|
GATEWAY DISTRIPARKS LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 9, 2013 |
|
GE INDIA INDUSTRIAL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 23, 2013 |
|
GECAS SERVICES (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
April 23, 2013 |
|
GEICO PAINT SHOP INDIA P. LTD. Vs. COMMR. OF C. EX. & S.T., PUNE-III
|
July 2, 2013 |
|
GENERAL MANAGER, TATA MOTORS LTD. Vs. COMMR. OF C. EX., PUNE-I
|
August 21, 2013 |
|
GEO STRUCTURAL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 18, 2013 |
|
GEORGE JOSEPH Vs. COMMISSIONER OF CUSTOMS (EXP.)
|
December 30, 2013 |
|
GFA ANLAGENBAU GMBH Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2013 |
|
GHARDA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX. AND SERVICE TAX, SURAT
|
May 3, 2013 |
|
GHATGE PATIL INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
May 30, 2013 |
|
GLAXO SMITHKLINE PHARMACEUTICALS LTD. Vs. COMMR. OF S.T.
|
March 4, 2013 |
|
GLAZTECH ALUPENAL PVT. LTD. Vs. C.C.C.E. & S. TAX, JAIPUR
|
December 9, 2013 |
|
GLOBAL ENERGY FOOD INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 19, 2013 |
|
GLOBAL FACILITY MANAGEMENT SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 15, 2013 |
|
GLOBAL IMPEX Vs. COMMISSIONER OF CUSTOMS
|
October 30, 2013 |
|
GLOBAL INFORMATION TECHNOLOGIES Vs. C.C.E., HYDERABAD
|
March 7, 2013 |
|
GLOBAL TRANSGENE LTD Vs. COMMR. OF C. EX., CUS. & S.T.
|
July 3, 2013 |
|
GLYPH INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
July 2, 2013 |
|
GLYPH INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2013 |
|
GMMCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2013 |
|
GOLDEN CONSTRUCTIONS Vs. COMMISSIONER OF SERVICE TAX
|
June 21, 2013 |
|
GOLDEN TOBACCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
|
June 21, 2013 |
|
GRINDWELL NORTON LTD. Vs. COMMISSIONER OF CUS. & C. EX.
|
June 6, 2013 |
|
GSL (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
May 13, 2013 |
|
GUJARAT AMBUJA EXPORTS LTD. Vs. COMMR. OF C. EX. & S.T., AHMEDABAD
|
June 20, 2013 |
|
GUJARAT ENERGY DEVELOPMENT AGENCY Vs. COMMR. OF C. EX. & S.T.
|
August 6, 2013 |
|
GUJARAT ENGINEERING WORKS Vs. COMMR. OF C. EX., AHMEDABAD-II
|
April 10, 2013 |
|
GUJARAT NRE COKE LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
June 25, 2013 |
|
GUJARAT PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX. & S.T., VADODARA
|
June 5, 2013 |
|
GUJARAT STATE PETROLEUM CORPORATION LTD. Vs. C.C.E., AHMEDABAD-III
|
January 9, 2013 |
|
GUJARAT STATE PETRONET LTD. Vs. COMMR. OF CUS. AND C. EX., AHMEDABAD
|
April 15, 2013 |
|
GUJARAT UNIVERSITY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
May 13, 2013 |
|
GUPTA COALFIELD & WASHERIES LTD. Vs. COMMR. OF C. EX.
|
January 22, 2013 |
|
H&R JOHNSON (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
February 9, 2013 |
|
HANSA TUBES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
March 20, 2013 |
|
HARIHAR POWER AND ALLOYS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2013 |
|
HARIRAM PACKAGING & POLYMERS Vs. COMMISSIONER OF C. EX., NAGPUR
|
July 3, 2013 |
|
HARISH ANEJA Vs. CCE, MEERUT-II
|
May 30, 2013 |
|
HARJINDER SINGH Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
April 25, 2013 |
|
HARSH CONSTRUCTIONS PVT. LTD Vs. COMMR. OF C. EX
|
March 22, 2013 |
|
HASH AND COMPANY Vs. COMMR. OF C.E., CUS. AND SERVICE TAX
|
August 1, 2013 |
|
HAVELLS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2013 |
|
HAWKINS COOKERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2013 |
|
HAZI A.P. BAVA & CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2013 |
|
HDFC BANK LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
December 4, 2013 |
|
HDFC STANDARD LIFE INSURANCE CO. LTD. Vs. COMMR. OF S. TAX
|
June 24, 2013 |
|
HEENA TOURS & TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 2013 |
|
HEF INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 7, 2013 |
|
HEGDE & ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
August 7, 2013 |
|
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 10, 2013 |
|
HERO MOTOCORP LIMITED Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
April 16, 2013 |
|
HERO MOTOCORP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2013 |
|
HEWITT ASSOCIATES (INDIA) PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
January 30, 2013 |
|
HEWLETT PACKARD INDIA SALES Vs. COMMISSIONER OF CUS., BANGALORE
|
January 24, 2013 |
|
HI TECH POWER & STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
June 13, 2013 |
|
HI-TECH INKS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
May 10, 2013 |
|
HIMALAYAN PIPE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
May 1, 2013 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
April 1, 2013 |
|
HINDALCO INDUSTRIES LTD. Vs. C.C.E., BELAPUR, MUMBAI-III & NAGPUR
|
September 25, 2013 |
|
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 20, 2013 |
|
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E. & S.T.
|
November 25, 2013 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX.
|
December 3, 2013 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX.
|
September 11, 2013 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., GUNTUR
|
June 25, 2013 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2013 |
|
HIRANANDANI CONSTRUCTIONS PVT. LTD. Vs. COMMR. OF C. EX., THANE-I
|
May 6, 2013 |
|
HOGANAS INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS.
|
October 3, 2013 |
|
HOUSE FULL INTERNATIONAL LTD. Vs. COMMR. OF CUS. (IMPORT)
|
August 1, 2013 |
|
HRMM AGRO OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2013 |
|
HYDRO ALUMINIUM EXTRUSION BUILDING SYS. INDIA P. LTD. Vs. C.C.
|
October 31, 2013 |
|
HYSCO STEEL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2013 |
|
I.A.B. PHOTOS (CBE) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COIMBATORE
|
December 13, 2013 |
|
I.G. INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT), NHAVA SHEVA
|
December 17, 2013 |
|
I2IT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
March 11, 2013 |
|
ICC REALITY (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
|
April 18, 2013 |
|
ICICI BANK LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 4, 2013 |
|
IDAA INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF S.T., MUMBAI
|
March 13, 2013 |
|
IDEA CELLULAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE
|
June 25, 2013 |
|
IDMC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
January 21, 2013 |
|
IDMC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
September 27, 2013 |
|
IFB INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 9, 2013 |
|
IFB INDUSTRIES LTD. Vs. COMMR. OF C.E.
|
April 8, 2013 |
|
IFGL EXPORTS LTD. Vs. COMMR. OF C. EX. & SERVICE TAX
|
August 13, 2013 |
|
IILM FILM AND MEDIA SCHOOL Vs. COMMR. OF SERVICE TAX, NEW DELHI
|
April 17, 2013 |
|
ILS LOGISTICS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
November 27, 2013 |
|
INDIA CEMENTS LTD. Vs. COMMR. OF CUS., C. EX. & S.T., TIRUPATI
|
July 3, 2013 |
|
INDIA GLYCOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2013 |
|
INDIA YAMAHA MOTOR PVT. LTD. Vs. COMMISSIONER OF C.E., NOIDA
|
November 12, 2013 |
|
INDIAN COFFEE WORKERS AND CO-OPERATIVE SOCIETY LIMITED Vs. CCE
|
August 29, 2013 |
|
INDIAN FARMER FERTILISER COOPERATIVE LTD. Vs. CCE, MEERUT-II
|
December 5, 2013 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
March 8, 2013 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
January 17, 2013 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
September 18, 2013 |
|
INDIAN SPRING COMPANY AND M/S. BHARATHI MACHINE TOOLS Vs. CCE, COIMBATORE
|
July 10, 2013 |
|
INDITALIA REFCON LTD. Vs. COMMR. OF C. EX. & CUS.
|
April 16, 2013 |
|
INDO RAMA SYNTHETICS (I) LTD. Vs. COMMISSIONER OF C. EX.
|
August 13, 2013 |
|
INDO US MIM TEC PVT. LTD. Vs. C.S.T.
|
July 15, 2013 |
|
INDOFAB ENGINEERS Vs. COMMR. OF CUS., C. EX. AND S.T., HYDERABAD-IV
|
June 26, 2013 |
|
INDUSIND MEDIA AND COMMUNICATIONS LTD. Vs. COMMR. OF C. EX., DELHI
|
June 5, 2013 |
|
INFOSYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
|
July 1, 2013 |
|
INNOBIZ ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2013 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2013 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2013 |
|
INST. OF CHARTERED FINANCIAL ANALYSIS OF INDIA Vs. C.C.E.
|
July 23, 2013 |
|
INTAS PHARMA LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
June 17, 2013 |
|
INTAS PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2013 |
|
INTAS PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 19, 2013 |
|
INTELLICON PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 4, 2013 |
|
INTERPLEX INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 15, 2013 |
|
ISGEC HEAVY ENGINEERING LTD. Vs. COMMR. OF CUS. (EXPORT)
|
May 15, 2013 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 21, 2013 |
|
J.C. ELECTRICALS Vs. CCE
|
October 14, 2013 |
|
J.K. CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2013 |
|
J.K. PAPER LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
July 18, 2013 |
|
J.K. PAPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
December 31, 2013 |
|
J.M. BAXI & COMPANY Vs. COMMR. OF SERVICE TAX
|
February 19, 2013 |
|
J.P. TRANSFORMERS Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
June 3, 2013 |
|
JAC AIR SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 18, 2013 |
|
JAGAJOTHI SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2013 |
|
JAI GANPATI METALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2013 |
|
JAI SHREE ROAD LINES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2013 |
|
JAIN HOUSING Vs. COMMISSIONER OF SERVICE TAX
|
July 29, 2013 |
|
JAIN MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 10, 2013 |
|
JANAKKUMAR C. NAIK Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
July 16, 2013 |
|
JASHBHAI M. PARMAR Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
March 8, 2013 |
|
JAWAHAR S.S.K. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2013 |
|
JAYLAXMI CREDIT COMPANY LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
October 1, 2013 |
|
JCT ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
November 1, 2013 |
|
JENSON AND NICHOLSON (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
May 31, 2013 |
|
JETEX CARBURETTERS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
January 16, 2013 |
|
JHARKHAND SOFTWARE & HARDWARE (P) LTD. Vs. COMMISSIONER OF C. EX. & S.T., RANCHI
|
October 8, 2013 |
|
JINDAL ARYA IMPEX LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 16, 2013 |
|
JINDAL DRILLING AND INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
February 8, 2013 |
|
JINDAL DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2013 |
|
JINDAL FIBRES Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2013 |
|
JINDAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2013 |
|
JINDAL SAW LTD. (IPU) Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
January 31, 2013 |
|
JINDAL VEGETABLE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
January 4, 2013 |
|
JM FINANCIAL SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
March 15, 2013 |
|
JODHPUR ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2013 |
|
JOSTS ENGINEERING CO. LTD. Vs. COMMISSIONER OF C. EX.
|
February 14, 2013 |
|
JOTHI CALENDERING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
October 1, 2013 |
|
JUBILANT INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
February 19, 2013 |
|
K-AIR SPECIALITY GASES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 25, 2013 |
|
K. MADHAV KAMATH BROTHER & CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 2013 |
|
K. RAHEJA REAL ESTATE SERVICES PVT. LTD. Vs. COMMR. OF C. EX., MUMBAI
|
February 20, 2013 |
|
K.B. MEHTA CONSTRUCTION PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 2, 2013 |
|
K.B. ROLLING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
June 14, 2013 |
|
K.K.S.K. LEATHER PROCESSORS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX
|
September 13, 2013 |
|
K.M. UDYOG Vs. COMMISSIONER OF CUSTOMS
|
February 22, 2013 |
|
KAKA CARPETS Vs. COMMISSIONER OF CUSTOMS
|
April 8, 2013 |
|
KAKINADA SEAPORTS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
May 6, 2013 |
|
KAKINADA SEAPORTS LTD. Vs. COMMR. OF C. EX. C. & S.T., VISAKHAPATNAM
|
February 26, 2013 |
|
KALA SAGAR Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
April 22, 2013 |
|
KALP CORPORATION Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
May 28, 2013 |
|
KAMAKHYA INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 7, 2013 |
|
KAMAL ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
|
March 4, 2013 |
|
KAMREJ VIBHAG SAHAKARI KHAND UDYOG MANDLI LTD. Vs. C.C.E. & S.T., SURAT-II
|
August 23, 2013 |
|
KANDLA EARTH MOVERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2013 |
|
KANSARA MODLER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
|
April 3, 2013 |
|
KARAMCHAND THAPAR & BROS. (COAL SALES) LTD. Vs. C.S.T.
|
April 2, 2013 |
|
KARNA CONSTRUCTION CO. Vs. COMMISSIONER OF C. EX.
|
August 16, 2013 |
|
KARNATAKA STATE ROAD TRANSPORT CORPN. Vs. COMMR. OF SERVICE TAX
|
July 8, 2013 |
|
KARNAVATI CLUB LIMITED Vs. CST
|
January 29, 2013 |
|
KERALA DINESH BEEDI WORKERS C. CO-OP. SOC. LTD. Vs. C.C.E., C. & S.T., CALICUT
|
October 9, 2013 |
|
KETAN MOTORS LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
February 18, 2013 |
|
KHIZAR EXPORTS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
July 16, 2013 |
|
KINGFISHER AIRLINES LTD. Vs. COMMISSIONER OF S.T., MUMBAI-I
|
June 18, 2013 |
|
KINNARI HOSIERY INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
April 10, 2013 |
|
KIRAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
April 9, 2013 |
|
KIRAN MOTORS LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX
|
September 4, 2013 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 26, 2013 |
|
KISHORE TRANSPORT SERVICES (P) LTD Vs. COMMISSIONER OF C. EX.
|
June 26, 2013 |
|
KLIPCO PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
|
January 21, 2013 |
|
KMMI STEEL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 7, 2013 |
|
KNR CONSTRUCTIONS LTD. Vs. COMMR. OF CENTRAL EXCISE
|
July 11, 2013 |
|
KOHINOOR TISSUE CONVERTING CO. Vs. COMMISSIONER OF C. EX., PUNE-I
|
January 24, 2013 |
|
KOMAL TRADING COMPANY Vs. COMMISSIONER OF CUS. (IMPORT)
|
April 5, 2013 |
|
KOMET PRECISION TOOLS INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
March 12, 2013 |
|
KONE ELEVATORS (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
February 25, 2013 |
|
KORES (INDIA) LTD. Vs. COMMISSIONER OF CUS. AND C. EX., INDORE
|
December 4, 2013 |
|
KOTAK SECURITIES LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
April 8, 2013 |
|
KOTHARI INFOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2013 |
|
KOYA & CO. CONSTRUCTION P. LTD. Vs. C.C.E., VISAKHAPATNAM-II
|
June 28, 2013 |
|
KPIT CUMMINS INFOSYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2013 |
|
KRIBHCO SHYAM FERTILIZERS LTD. Vs. COMMR. OF C. EX. & S.T.
|
February 28, 2013 |
|
KRIPLON SYNTHETICS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2013 |
|
KRISHAN KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2013 |
|
KRISHNA DEVELOPERS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
|
January 10, 2013 |
|
KSE LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 17, 2013 |
|
KUM UNITED CAR TRAX PVT. LTD. Vs. COMMR. OF C. EX., CUS. AND S.T.
|
December 27, 2013 |
|
KUMAR ARCH TECH PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 22, 2013 |
|
KUMAR BEHERAY RATHI Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
|
November 18, 2013 |
|
KUNAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 22, 2013 |
|
KUNVERJI COMMODITIES BROKER PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 24, 2013 |
|
KUTCHH STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T., RAJKOT
|
August 2, 2013 |
|
L & T SARGENT & LUNDY LTD. Vs. COMMR. OF CENTRAL EXCISE
|
October 25, 2013 |
|
L. & T. GRAHAK SAHAKARI SAUSTHAN MARYADIT Vs. C.S.T., MUMBAI-II
|
March 26, 2013 |
|
LAKSHMI GAYATRI IRON & STEEL P. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
August 12, 2013 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 2, 2013 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2013 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
September 9, 2013 |
|
LAVINO KAPUR COTTONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2013 |
|
LAWRENCE TRAVELS Vs. COMMISSIONER OF C. EX., NASHIK
|
April 3, 2013 |
|
LAXMI ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
December 4, 2013 |
|
LAXMI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
August 7, 2013 |
|
LAXMI TYRES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2013 |
|
LITTLE STAR FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 2, 2013 |
|
LORD CHLORO ALKALI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2013 |
|
LORENZO BESTONSO Vs. COMMISSIONER OF CUSTOMS
|
March 5, 2013 |
|
LUCKY STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
May 3, 2013 |
|
LUPIN LTD. Vs. COMMISSIONER OF C. EX.
|
November 4, 2013 |
|
LUPIN LTD. Vs. COMMISSIONER OF C.E. & S.T. (LTU)
|
February 12, 2013 |
|
LYKA LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
June 27, 2013 |
|
M. CHANDRASEKARAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2013 |
|
M.B. LAMINATORS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
January 17, 2013 |
|
M.L. SHAH & CO. (MACHINERY) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 26, 2013 |
|
M.R. PATEL Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
January 1, 2013 |
|
M.R.K. CO-OP. SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
October 3, 2013 |
|
M.S. METALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2013 |
|
M/S LITTLE BEE IMPEX Vs. CC, AMRITSAR
|
March 20, 2013 |
|
M/S. AADISHWAR MOTORS (P) LTD. Vs. CST AHMEDABAD
|
March 20, 2013 |
|
M/S. ACMECHEM LTD. AND ORS. Vs. CCE
|
August 22, 2013 |
|
M/S. ADANI PETRONET (DAHEJ) PORT PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
|
January 21, 2013 |
|
M/S. ADDI INDUSTRIES LTD. Vs. CC & CCE
|
September 23, 2013 |
|
M/S. ADVANCE PAIANTS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
August 23, 2013 |
|
M/S. AMOLI ORGANICS PVT. LTD. Vs. CCE
|
September 6, 2013 |
|
M/S. AMRUT INDUSTRIES Vs. CCE
|
September 6, 2013 |
|
M/S. ANGIPLAST PVT. LTD. Vs. CST AHMEDABAD
|
March 18, 2013 |
|
M/S. AVAS ENGINEERS Vs. CCE AHMEDABAD
|
March 19, 2013 |
|
M/S. BANCO PRODUCTS (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2013 |
|
M/S. BECHTEL INDIA PVT. LTD. Vs. CCE
|
July 17, 2013 |
|
M/S. BHARAT HEAVY PLATES AND VESSELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2013 |
|
M/S. BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2013 |
|
M/S. BHAVIN CONTAINERS PVT.LTD. Vs. CCE VAPI
|
January 23, 2013 |
|
M/S. CENTRAL WAREHOUSING CORPORATION Vs. COMMISSIONER OF SERVICE TAX
|
March 8, 2013 |
|
M/S. CHIRAL BIOSCIENCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2013 |
|
M/S. CREATIVE TEXTILE MILLS PVT. LTD. Vs. CCE
|
August 22, 2013 |
|
M/S. CROMPTON GREAVES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
August 30, 2013 |
|
M/S. CROSSWORD AGRO INDUSTRIES Vs. CCE RAJKOT
|
March 28, 2013 |
|
M/S. D. THIMMESWARA RAO, M/S. SETWIN SHIPPING AGENCY, M/S. N. TAYLOR AND M/S. LOTUS INTERNATIONAL SERVICES Vs. COMMISSIONER OF CUSTOMS (PORT IMPORT)
|
November 12, 2013 |
|
M/S. DARSHAN ENGLISH CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.
|
October 1, 2013 |
|
M/S. DELTA SUGARS LTD. Vs. CCE
|
August 29, 2013 |
|
M/S. DHARTI DREDGING AND INFRASTRUCTURE LTD. Vs. CCE
|
August 29, 2013 |
|
M/S. DHINGRA POLYMERS PVT. LTD. Vs. CCE, VAPI
|
April 22, 2013 |
|
M/S. DIAMINES & CHEMICALS LTD. Vs. CCE, VADODARA
|
March 28, 2013 |
|
M/S. DURHAM SPINTEX AND HOLDING PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 22, 2013 |
|
M/S. ELECTRONIC CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2013 |
|
M/S. ELGI EQUIPMENTS LTD. Vs. CCE
|
March 15, 2013 |
|
M/S. EURO CERAMICS LTD. Vs. CCE RAJKOT
|
March 18, 2013 |
|
M/S. FERROMATIK MILACRON INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
August 27, 2013 |
|
M/S. GEISSEL INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
March 6, 2013 |
|
M/S. HERITAGE BOARD LTD. Vs. CCE RAJKOT
|
March 28, 2013 |
|
M/S. HI-TECH OFFICE SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
August 21, 2013 |
|
M/S. HINDUSTAN MACHINES AND ORS. Vs. CCE, DELHI
|
February 14, 2013 |
|
M/S. HIRA POWER AND STEELS LTD. Vs. CCE
|
May 23, 2013 |
|
M/S. HONDA SEILS POWER PRODUCTS LTD. Vs. C.C.E., MEERUT III
|
September 4, 2013 |
|
M/S. INDO-GERMAN TOOL ROOM Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2013 |
|
M/S. INTAS PHARMA LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
|
January 21, 2013 |
|
M/S. INTERPLEX INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
March 22, 2013 |
|
M/S. ITC LTD. Vs. C.S.T.
|
July 24, 2013 |
|
M/S. J. DYECHEM INDUSTRIES Vs. CCE AHMEDABAD
|
January 4, 2013 |
|
M/S. J.J. ENTERPRISES Vs. CCE
|
June 4, 2013 |
|
M/S. JANTA GLASS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2013 |
|
M/S. KALPENA INDUSTRIES LTD. Vs. CST VAPI
|
March 18, 2013 |
|
M/S. KARAMJEET SINGH & CO. LTD. Vs. CCE
|
July 31, 2013 |
|
M/S. KASHIPUR SUGAR MILLS LTD. Vs. CCE
|
April 30, 2013 |
|
M/S. KASHYAP SWEETNERS LIMITED AND SHRI JITENDRA PANDEY Vs. COMMISSIONER OF CENTRAL EXCISE & S.T., VAPI
|
September 18, 2013 |
|
M/S. KEWAL KIRAN CLOTHINGS LTD. Vs. CCE
|
September 6, 2013 |
|
M/S. KUNVARJI FINSTOCK PVT. LTD. Vs. CCE
|
August 19, 2013 |
|
M/S. LAXMINARAYAN IMPEX PVT. LTD. AND ORS. Vs. CCE
|
August 22, 2013 |
|
M/S. M.D. CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
January 8, 2013 |
|
M/S. METAL GEMS, SHRI SANGRAM SINGH Vs. CCE
|
September 6, 2013 |
|
M/S. METRO AUTOMOBILES Vs. CCE
|
March 1, 2013 |
|
M/S. MITTAL PIGMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2013 |
|
M/S. MORDI TEXTILES AND PROCESSORS LTD. Vs. CCE
|
May 3, 2013 |
|
M/S. MULTIBASE INDIA LTD. Vs. CCE
|
September 6, 2013 |
|
M/S. MURUGAPPA MORGAN THERMAL CERAMICS LTD. Vs. CCE AHMEDABAD
|
March 28, 2013 |
|
M/S. NAMO ALLOYS PRIVATE LIMITED AND SHRI RISHAB JAIN Vs. CCE
|
May 14, 2013 |
|
M/S. NEW BRIGHT FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
August 27, 2013 |
|
M/S. NEW INDIA CORPOTEC Vs. COMMISSIONER OF CENTRAL EXCISE VAPI
|
January 11, 2013 |
|
M/S. NIRMA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T., VADODARA
|
December 13, 2013 |
|
M/S. NTT DATA GLOBAL DELIVERY SERVICES LTD. Vs. CST
|
August 28, 2013 |
|
M/S. ORDYN TECHNOLOGIES PVT. LTD. Vs. C.S.T.-SERVICE TAX
|
September 2, 2013 |
|
M/S. PATANCHERU ENVIRO TECH. LTD. Vs. CCE
|
August 22, 2013 |
|
M/S. PRAGATI GLASS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2013 |
|
M/S. R.G. PIGMENTS PVT. LTD. Vs. CCE
|
May 21, 2013 |
|
M/S. RADHA MADHAV CORPORATION LTD. Vs. CCE
|
September 12, 2013 |
|
M/S. RANDAL CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
August 21, 2013 |
|
M/S. RAYMOND LTD. Vs. CCE, BHOPAL
|
January 9, 2013 |
|
M/S. RCHEM INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2013 |
|
M/S. ROHAN DYES & INTERMEDIATES LTD. Vs. CCE
|
September 6, 2013 |
|
M/S. S.K.N. INDUSTRIES LTD. Vs. CCE
|
May 3, 2013 |
|
M/S. S.R. LITES, SHRI AMRESH KUMAR GUPTA AND SHRI ANIL KUMAR GUPTA Vs. CCE
|
June 6, 2013 |
|
M/S. SAHELI SYNTHETICS PVT. LTD., SHRI RATAN KUMAR RAM BILAS AGGARWAL Vs. CCE
|
August 22, 2013 |
|
M/S. SAMSUNG INDIA ELECT. Vs. CC
|
October 9, 2013 |
|
M/S. SANATHAN TEXTILES P. LTD. Vs. CCE, VAPI
|
March 26, 2013 |
|
M/S. SATYAM BUILDWELL PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
September 26, 2013 |
|
M/S. SHREE CEMENT LIMITED Vs. CCE
|
May 20, 2013 |
|
M/S. SHREE SHARMA STEEL ROLLING MILLS PVT. LTD. Vs. CCE
|
May 24, 2013 |
|
M/S. STEEL AUTHORITY OF INDIA LTD. Vs. CCE & C
|
July 19, 2013 |
|
M/S. SUCHI FOAMS Vs. CST AHMEDABAD
|
March 18, 2013 |
|
M/S. SUN PHARMACEUTICALS INDUSTRIES LTD. Vs. CCE
|
September 6, 2013 |
|
M/S. TARACHANDRA ENGINEERING PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & S.T.
|
September 3, 2013 |
|
M/S. TEHRI STEELS LTD. Vs. CCE
|
May 2, 2013 |
|
M/S. THE GENERAL MANAGER, TECHNICAL ASSOCIATES LTD. Vs. CCE
|
May 21, 2013 |
|
M/S. TRIVENI ENGG. & INDS. LTD. Vs. CCE
|
May 24, 2013 |
|
M/S. UNITED BREWERIES LTD. Vs. CCE
|
May 23, 2013 |
|
M/S. UNITED PHOSPHORUS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2013 |
|
M/S. VINAYAKA FOOD PRODUCTS Vs. CCE, DELHI - I
|
February 15, 2013 |
|
M/S. VIRAJ TRAVEL AGENCY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
February 11, 2013 |
|
M/S. YASH-NAND ENGINEERS & CONTRACTORS Vs. CST AHMEDABAD
|
March 19, 2013 |
|
M/S. ZYDUS HOSPIRA ONCOLOGY PVT. LTD. Vs. CCE
|
February 7, 2013 |
|
MAA VASHNO ENGINEERING WORKS Vs. COMMISSIONER OF C. EX.
|
October 3, 2013 |
|
MADHAV NAGRIK SAHAKARI BANK LTD. Vs. COMMR. OF C. EX.
|
February 27, 2013 |
|
MADHAVI EDIBLE BRAN OILS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
March 18, 2013 |
|
MADHU SILICA PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX
|
June 20, 2013 |
|
MADHUR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2013 |
|
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
May 24, 2013 |
|
MAERSK INDIA PVT. LTD Vs. COMMISSIONER OF SERVICE TAX
|
May 22, 2013 |
|
MAERSK INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 7, 2013 |
|
MAGNA ELECTRO CASTING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2013 |
|
MAGSONS EXPORTS Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
April 4, 2013 |
|
MAHARASHTRA STATE CO-OP. BANK LTD. Vs. C.C.E. & S.T.
|
February 18, 2013 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. C.C.E.
|
May 27, 2013 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPN. LTD. Vs. C.C.E.
|
October 30, 2013 |
|
MAHESH SUNNY ENTERPRISES PVT. LTD. Vs. CST, DELHI
|
August 21, 2013 |
|
MAHINDRA & MAHINDRA CONTECH LTD Vs. COMMR. OF S.T.
|
March 28, 2013 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 29, 2013 |
|
MAHINDRA WORLD CITY Vs. CCE
|
May 31, 2013 |
|
MALHOTRA CABLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2013 |
|
MALHOTRA DISTRIBUTORS PVT. LTD. Vs. C.C.E.
|
January 10, 2013 |
|
MAN INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2013 |
|
MAND VALLY MINERALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2013 |
|
MANGALAM PUBLICATIONS (I) PVT. LTD. Vs. COMMISSIONER OF CUS., COCHIN
|
March 1, 2013 |
|
MANGALORE REFINERY & PETROCHEMICALS Vs. C.C.E., MANGALORE
|
February 12, 2013 |
|
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. C.C., BANGALORE
|
June 20, 2013 |
|
MANJIT SINGH Vs. COMMISSIONER OF CUS. (IMPORT), NHAVA SHEVA
|
May 9, 2013 |
|
MANJUNATHA SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
October 10, 2013 |
|
MARKETTOOLS RESEARCH PVT. LTD Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX HYDERABAD
|
November 8, 2013 |
|
MARUTI SUZUKI INDIA LTD Vs. COMMISSIONER OF CUS
|
April 18, 2013 |
|
MARUTI SUZUKI INDIA LTD. Vs. COMMR. OF C. EX.
|
January 14, 2013 |
|
MARUTI SUZUKI INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
February 20, 2013 |
|
MARUTI TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2013 |
|
MASTECH TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 26, 2013 |
|
MATRIX TELECOM P. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
April 5, 2013 |
|
MAWANA SUGARS LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX (LTU)
|
May 31, 2013 |
|
MEGA TRENDS ADVERTISING LTD. Vs. COMMR. OF C. EX. & S.T., LUCKNOW
|
January 15, 2013 |
|
MEGHA HEALTHCARE P. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
January 15, 2013 |
|
MELA RAM & SONS Vs. COMMISSIONER OF C. EX. & S.T., LUCKNOW
|
April 22, 2013 |
|
MEMORIES PHOTOGRAPHY STUDIO Vs. COMMISSIONER OF C. EX., VADODARA-I
|
March 8, 2013 |
|
MENETA AUTOMOTIVE COMPONENTS PVT. LTD. Vs. C.C.E. & S.T.
|
February 6, 2013 |
|
MERCHEM LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 22, 2013 |
|
MERIDIAN APPARELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2013 |
|
MESTO MINERALS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
February 8, 2013 |
|
METAL LINK ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 1, 2013 |
|
METROCHEM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
April 5, 2013 |
|
METTUR THERMAL POWER STATION Vs. CCE (ST), SALEM
|
October 7, 2013 |
|
MGF DEVELOPERS LTD Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
August 19, 2013 |
|
MGM METALLISERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
March 15, 2013 |
|
MGM SPRINGS (P) LTD. Vs. COMMISSIONER OF CUS., C.E. & S. TAX
|
July 4, 2013 |
|
MILBANK LIMITED Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 8, 2013 |
|
MILLAT FIBERS, SHRI ZAHID HAROON LATIWALA AND SHRI SHOAB MUSA TUMBI Vs. COMMISSIONER OF CENTRAL EXCISE & CUS.
|
October 25, 2013 |
|
MILLENIUM MARKETING CO. Vs. COMMR. OF CUS. & C. EX.
|
September 6, 2013 |
|
MIRAH HOSPITALITY & FOOD SOLUTIONS PVT. LTD. Vs. COMMR. OF C. EX., PUNE
|
February 25, 2013 |
|
MIRC ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2013 |
|
MMTC LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 7, 2013 |
|
MODERN AUTOMOBILES Vs. COMMISSIONER OF C. EX.
|
March 14, 2013 |
|
MOHIT PETROCHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 8, 2013 |
|
MONNET ISPAT & ENERGY LTD. Vs. COMMISSIONER OF C. EX.
|
June 25, 2013 |
|
MONSANTO MANUFACTURERS PVT. LTD. Vs. COMMR. OF C. EX., GHAZIABAD
|
June 7, 2013 |
|
MOUNT HOUSING AND INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C.EX. & SERVICE TAX, COIMBATORE
|
December 20, 2013 |
|
MOVING PIXELS CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
August 14, 2013 |
|
MPI MACHINES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2013 |
|
MRF LTD. Vs. COMMISSIONER OF C. EX. AND S.T. (LTU)
|
January 31, 2013 |
|
MSD PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 24, 2013 |
|
MUKESH SHAH Vs. COMMR. OF CUSTOMS
|
October 25, 2013 |
|
MUSTAN TAHERBHAI Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
May 3, 2013 |
|
N.D. METAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 9, 2013 |
|
NAGAR NIGAM, AGRA Vs. COMMISSIONER (ADJ.), KANPUR
|
August 5, 2013 |
|
NAGESWARI MATCH WORKS Vs. COMMISSIONER OF C. EX.
|
November 25, 2013 |
|
NARAIN PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2013 |
|
NARAYAN BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2013 |
|
NARBADA INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
September 25, 2013 |
|
NARENDRA FORWARDERS P. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
January 10, 2013 |
|
NATIONAL ALUMINIUM CO. LTD. Vs. COMMR. OF C. EX., CUS. & S.T.
|
June 24, 2013 |
|
NATIONAL ENGINEERING IND. LTD. Vs. COMMISSIONER OF C. EX.
|
February 25, 2013 |
|
NATIONAL INSTITUTE OF BANK MANAGEMENT Vs. COMMR. OF C. EX., PUNE-III
|
July 12, 2013 |
|
NATIONAL POLYPLAST (I) LTD. Vs. CCE
|
August 30, 2013 |
|
NAWA ENGINEERS AND CONSULTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 17, 2013 |
|
NCS STORAGE SYSTEMS PVT. LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, VISAKHAPATNAM
|
March 15, 2013 |
|
NECTAR LIFESCIENCES LTD. Vs. COMMISSIONER OF C. EX.
|
April 26, 2013 |
|
NEEL SIDHI ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
January 24, 2013 |
|
NEELAV JAISWAL AND BROTHERS Vs. C.C.E.
|
July 22, 2013 |
|
NEEM BIOCIDE PLANT Vs. COMMR. OF C. EX. & S.T., VADODARA-I
|
July 19, 2013 |
|
NEW ERA HANDLING AGENCY Vs. COMMISSIONER OF C. EX., GOA
|
February 25, 2013 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTH. Vs. C.C.E., CUS. & S.T.
|
December 11, 2013 |
|
NEW TECH STEWING TELECOM LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
October 11, 2013 |
|
NEWSTECH (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
December 23, 2013 |
|
NIRMA LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
May 7, 2013 |
|
NIRMAL SPINNERS Vs. COMMISSIONER OF C. EX., COIMBATORE
|
April 10, 2013 |
|
NITCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2013 |
|
NOIDA POWER CO. LTD. Vs. COMMISSIONER OF C. EX., NOIDA
|
May 28, 2013 |
|
NOON HOMES AND RESORTS P. LTD. Vs. COMMR. OF S.T., HYDERABAD-II
|
August 29, 2013 |
|
NORTH STAR SHIPPING SERVICES P. LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI
|
August 1, 2013 |
|
NORTHERN INDIA TILES CORPORATION Vs. COMMISSIONER OF C. EX.
|
February 26, 2013 |
|
NOVA CHEMICALS Vs. CCE, KANPUR
|
June 28, 2013 |
|
NOVACARE DRUG SPECIALITIES PVT. LTD. Vs. COMMR. OF C. EX., MUMBAI-II
|
March 26, 2013 |
|
NOVOZYMES SOUTH ASIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2013 |
|
NSE, IT LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 17, 2013 |
|
NTPC ELECTRIC SUPPLY CO. LTD. Vs. COMMR. OF C. EX. & S.T.
|
December 10, 2013 |
|
OBERTHUR CARD SYSTEM PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 4, 2013 |
|
OFFICE DEVICES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 22, 2013 |
|
OIL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH
|
June 14, 2013 |
|
OLAM AGRO INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 18, 2013 |
|
OM SAKTHI TRAVELS PVT. LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI
|
January 1, 2013 |
|
OM SHIV TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2013 |
|
OMEGA ELEVATORS Vs. CCE
|
October 18, 2013 |
|
ORACLE GRANITO LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
February 15, 2013 |
|
ORCHEV PHARMA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
July 1, 2013 |
|
ORCHEV PHARMA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
May 29, 2013 |
|
OTIS ELEVATOR COMPANY (INDIA) LTD Vs. COMMR. OF CENTRAL EXCISE & SERVICE TAX
|
October 17, 2013 |
|
OWENS CORNING (INDIA) P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2013 |
|
P & P INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2013 |
|
P.S. AUTO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2013 |
|
PACKAGING INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2013 |
|
PAGARIYA AUTO CENTER Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2013 |
|
PAHARPUR COOLING TOWERS LTD. Vs. COMMISSIONER OF C. EX.
|
February 5, 2013 |
|
PANIPAT THERMAL POWER STATION Vs. COMMISSIONER OF C. EX.
|
March 12, 2013 |
|
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2013 |
|
PARAGON CABLES COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 8, 2013 |
|
PARASAKTI CEMENT INDUS. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., GUNTUR
|
May 9, 2013 |
|
PARUL ASSOCIATES INTERIORS PVT. LTD Vs. COMMISSIONER OF SERVICE TAX - BANGALORE-SERVICE TAX
|
December 17, 2013 |
|
PASHUPATI PRINTS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2013 |
|
PATEL ALLOYS (STEEL) (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
April 19, 2013 |
|
PATEL ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
July 10, 2013 |
|
PATEL INFRASTRUCTURE PVT. LTD. Vs. COMMR. OF C. EX.
|
August 7, 2013 |
|
PATEL WOOD SYNDICATE Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
|
April 9, 2013 |
|
PCS TECHNOLOGY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY
|
July 12, 2013 |
|
PEE JAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
|
April 12, 2013 |
|
PERFECT TRANSPORT CO. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 7, 2013 |
|
PETRONET LNG LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
October 24, 2013 |
|
PIMCO MACHINES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 15, 2013 |
|
PLASTO FINE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
November 15, 2013 |
|
PM PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
July 8, 2013 |
|
PNP POLYTEX PVT. LTD. Vs. COMMISSIONER OF CUS.
|
May 14, 2013 |
|
POKARNA LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
October 4, 2013 |
|
POLYLINK POLYMERS (P) LTD. Vs. COMMR. OF C. EX.
|
March 1, 2013 |
|
POPULAR MOTOR WORLD P. LTD. Vs. COMMR. OF C. EX. AND S.T.
|
August 19, 2013 |
|
PORT OFFICER, GUJARAT MARITIME BOARD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
August 1, 2013 |
|
POSITIVE PACKAGING INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
April 19, 2013 |
|
PRABHALGAD MAJOOR SAHAKARI SANSTHA LTD. Vs. C.C.E., RAIGAD
|
June 18, 2013 |
|
PRABHAT ROTOPACK (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 22, 2013 |
|
PRADEEP DHOND Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2013 |
|
PRAKASH PULVERSING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
May 10, 2013 |
|
PRANAV VIKAS (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2013 |
|
PRASHANT VISHWASRAO DEORE Vs. COMMISSIONER OF C. EXCISE, NASIK
|
October 11, 2013 |
|
PRECISION TOOLS & CASTINGS LTD. Vs. COMMISSIONER OF C. EX.
|
October 17, 2013 |
|
PRECISION WIRES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 29, 2013 |
|
PREMIER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2013 |
|
PRESIDENCY KID LEATHER PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2013 |
|
PRICOL LTD. Vs. CCE
|
August 22, 2013 |
|
PRIVATE EYE INVESTIGATORS Vs. COMMISSIONER OF C. EX., BELGAUM
|
June 13, 2013 |
|
PRIYA BLUE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 14, 2013 |
|
PROFESSIONAL INTERNATIONAL COURIER (P) LTD. Vs. C.C.E.
|
April 11, 2013 |
|
PTC SOFTWARE (INDIA) PVT. LTD Vs. COMMR. OF CENTRAL EXCISE
|
March 6, 2013 |
|
PUBLIC HEALTH FOUNDATION OF INDIA Vs. COMMR. OF SERVICE TAX
|
October 15, 2013 |
|
PUNJAB NATIONAL BANK Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
|
June 18, 2013 |
|
PUNJAB STAINLESS STEEL INDUSTRIES Vs. COMMISSIONER OF S.T.
|
June 21, 2013 |
|
PURAN SONS ALLOYS P. LTD Vs. CCE, JAIPUR
|
January 9, 2013 |
|
QUALITY BPO SERVICE PVT. LTD. Vs. COMMISSIONER OF S.T.
|
December 6, 2013 |
|
QUMRUZZAMA KHAN Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 9, 2013 |
|
R. SATHISH Vs. COMMISSIONER OF C. EX., (S.T.)
|
September 25, 2013 |
|
R.F. PROPERTIES & TRADING LTD. Vs. COMMISSIONER OF C. EX.
|
April 30, 2013 |
|
R.S. MERCHANT Vs. COMMISSIONER OF CUS. (ACC & IMPORT), MUMBAI
|
April 10, 2013 |
|
R.S.P.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2013 |
|
RADHIKA CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2013 |
|
RAHEJA UNIVERSAL PVT. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI-I
|
March 28, 2013 |
|
RAJASTHAN STATE BEVERAGES CORPN. LTD. Vs. COMMR. OF C. EX., JAIPUR-I
|
May 29, 2013 |
|
RAJESH Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2013 |
|
RAJINDER M. PUROHIT Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
April 1, 2013 |
|
RAJIV GANDHI MEMORIAL COLLEGE OF AERONAUTICS Vs. C.C.E.
|
January 21, 2013 |
|
RALSON CARBON BLACK LTD Vs. COMMR. OF C. EX., CHANDIGARH
|
June 18, 2013 |
|
RAM KUMAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
August 7, 2013 |
|
RAMA NEWSPRINT AND PAPERS LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
February 28, 2013 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. C.C., C. EX. AND S.T.
|
May 6, 2013 |
|
RATHI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2013 |
|
RATNAGIRI GAS AND POWER PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, PUNE
|
May 9, 2013 |
|
RATNAMANI METAL & TUBES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
January 1, 2013 |
|
RAYMOND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2013 |
|
RAYMOND LTD. Vs. COMMISSIONER OF C. EX.
|
November 1, 2013 |
|
RELIANCE INDUSTRIES LTD Vs. COMMR. OF CUS. (EXPORTS)
|
May 1, 2013 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
February 14, 2013 |
|
RELIANCE INFRATEL LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 10, 2013 |
|
RELIANCE MICHIGAN Vs. COMMISSIONER OF C. EX.
|
April 16, 2013 |
|
RELIANCE PORTS AND TERMINALS LTD. Vs. COMMR. OF C.E. & S.T., RAJKOT
|
August 7, 2013 |
|
REPRO INDIA LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, SURAT
|
July 3, 2013 |
|
RESEARCH IN MOTION INDIA PVT. LTD. Vs. COMMR. OF C. EX.
|
August 20, 2013 |
|
RICO AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
April 30, 2013 |
|
RIKIN INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
June 17, 2013 |
|
RIMJHIM ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2013 |
|
RISHI LASER LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
December 4, 2013 |
|
RISHI SHIPPING Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 1, 2013 |
|
RITABEN P. DOSHI Vs. COMMISSIONER OF SERVICE TAX
|
April 4, 2013 |
|
ROHAN & RAJDEEP INFRASTRUCTURE PVT. LTD. Vs. C.C.E. & S.T.
|
November 13, 2013 |
|
ROHINI PACKER Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 9, 2013 |
|
ROLLATAINERS LTD. Vs. COMMISSIONER OF C. EX.
|
August 6, 2013 |
|
ROYAL ANTIBIOTICS & INVESTMENT PVT. LTD. Vs. COMMR. OF C. EX., VAPI
|
May 10, 2013 |
|
RUBY MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2013 |
|
RUCHA ENGINEERS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2013 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
March 21, 2013 |
|
RUGBY PHARMA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 22, 2013 |
|
S. RAJIV AND CO. Vs. COMMISSIONER OF CUSTOMS (C.S.I. AIRPORT)
|
December 4, 2013 |
|
S.A. ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., VADODARA-II
|
May 3, 2013 |
|
S.D. FINE-CHEM LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
July 23, 2013 |
|
S.J. BALAKRISHNAN & CO. Vs. COMMISSIONER OF CUS., C. EX. (S.T.)
|
April 2, 2013 |
|
S.S. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
August 19, 2013 |
|
S.V.M. TEXTILE MILLS Vs. COMMISSIONER OF C. EX.
|
August 14, 2013 |
|
SACHIN DYEING & PRINTING MILLS PVT. LTD. Vs. COMMR. OF C. EX., SURAT
|
July 1, 2013 |
|
SADHANA EDUCATIONAL AND PEOPLE DEV. SERVICES LTD. Vs. C.C.E.
|
October 23, 2013 |
|
SADHANA ELECTRICALS AND TECHNICAL WORKS MACS LTD. Vs. COMMR. OF CUS., C. EX. AND S.T.
|
July 15, 2013 |
|
SAI MARINE EXPORTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 19, 2013 |
|
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
September 27, 2013 |
|
SAIL ALLOY STEEL PLANT Vs. COMMISSIONER OF C. EX. & S.T., BOLPUR
|
December 13, 2013 |
|
SAIL, ALLOY STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2013 |
|
SAJJAN KUMAR GOEL Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2013 |
|
SAKAY OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
|
April 17, 2013 |
|
SAKEEN ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 15, 2013 |
|
SAM TURBO INDUSTRIES LTD. Vs. COMMR. OF CUS.
|
December 20, 2013 |
|
SAMARTH SEVABHAVI TRUST Vs. COMMR. OF C. EX.
|
May 24, 2013 |
|
SAMRUDDHI CEMENT LTD. Vs. CCE
|
August 23, 2013 |
|
SANDHYA JEWELLERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
April 10, 2013 |
|
SANGHVI FORGING & ENGINEERING LTD. Vs. COMMR. OF C. EX., VADODARA-II
|
August 23, 2013 |
|
SANJAY PRODUCTS Vs. COMMR. OF C. EX. & S.T., RAJKOT
|
December 9, 2013 |
|
SANTECH ENGINEERS PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
April 12, 2013 |
|
SAPTHAGIRI INFOTECH Vs. COMMISSIONER OF SERVICE TAX
|
August 26, 2013 |
|
SARADHA TRAVELS Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
August 28, 2013 |
|
SARDA ENERGY & MINERAL LTD. Vs. COMMR. OF CENTRAL EXCISE
|
October 1, 2013 |
|
SASKEN COMMUNICATION TECHNOLOGIES LTD. Vs. C.S.T., BANGALORE
|
March 27, 2013 |
|
SATARA SAHAKARI SHETU AUDYOGIK OOS TODANI VAHTOOK SOCIETY Vs. C.C.E.
|
July 17, 2013 |
|
SBEC SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2013 |
|
SBI CARD AND PAYMENTS SERVICES P. LTD. Vs. COMMR. OF SERVICE TAX
|
June 25, 2013 |
|
SCHWING STETTER (INDIA) P. LTD. Vs. COMMR. OF C. EX. & S.T.
|
July 18, 2013 |
|
SECURITY & ESCORTS SERVICES PVT. LTD Vs. COMMR. OF C. EX.
|
June 19, 2013 |
|
SERVO ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI-II
|
January 2, 2013 |
|
SEVA AUTOMOTIVE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 9, 2013 |
|
SEW EURODRIVE INDIA PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
August 16, 2013 |
|
SHAIL SHIKHAR ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 11, 2013 |
|
SHAIL SHIKHAR ASSOCIATES Vs. COMMISSIONER OF C. EX.
|
January 24, 2013 |
|
SHAKEEL AFZAL LADAK Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
|
October 15, 2013 |
|
SHARE MICROFIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
May 23, 2013 |
|
SHASUN CHEMICALS AND DRUGS LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2013 |
|
SHETH IMPEX Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2013 |
|
SHETRON LIMITED Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2013 |
|
SHIPPING CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2013 |
|
SHIPPING CORPORATION OF INDIA LTD. Vs. C.C.E. AND S.T.
|
March 5, 2013 |
|
SHIRPUR SHETKARI SAHAKARI SAKHAR KARKHANA LTD. Vs. C.C.E., NASHIK
|
June 25, 2013 |
|
SHIVA PETROTEX P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
January 16, 2013 |
|
SHOPPERS STOP LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-II
|
March 21, 2013 |
|
SHREE AMBICA TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2013 |
|
SHREE BIHARI FORGINGS PVT. LTD. Vs. COMMR. OF C. EX. & S.T.
|
September 26, 2013 |
|
SHREE CEMENT LTD. Vs. COMMISSIONER OF C. EX.
|
February 26, 2013 |
|
SHREE JAGDAMBA AGRICO EXPORT PVT. LTD. Vs. COMMR. OF CUS.
|
May 21, 2013 |
|
SHREE JAGDAMBA AGRICO EXPORT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 22, 2013 |
|
SHREE RENUKA SUGARS LTD. Vs. COMMISSIONER OF C. EX.
|
July 5, 2013 |
|
SHREE TIRUPATI BALAJEE AGRO Vs. COMMISSIONER OF C. EX.
|
September 12, 2013 |
|
SHREEJI SHIPPING LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 6, 2013 |
|
SHRENO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2013 |
|
SHRI GANESH ENTERPRISES Vs. COMMR. OF C. EX., CUS. & S.T., HYDERABAD-III
|
December 18, 2013 |
|
SHRI KRISHNA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
May 3, 2013 |
|
SHRI MARUTI NANDAN IMPEX Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2013 |
|
SHRI NARESH RANGILDAS SHAH Vs. CCE, SURAT-I
|
March 26, 2013 |
|
SHRI RAVINDRA BOHRA Vs. CCE DAMAN
|
March 28, 2013 |
|
SHRI SAJJID AHAMAD, A. JANARDHAN GOUD AND P. MALLIKARJUN REDDY Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
November 7, 2013 |
|
SHRI SURENDRA SINGH RATHORE Vs. CCE
|
June 27, 2013 |
|
SHRINATH TOURIST AGENCY Vs. COMMR. OF C. EX. AND SERVICE TAX
|
August 29, 2013 |
|
SHYAM KUMAR AND CO. PVT. LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX
|
October 1, 2013 |
|
SIDDH INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
April 1, 2013 |
|
SIDDHI VINAYAK STEEL Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2013 |
|
SIEMENS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
|
December 20, 2013 |
|
SIEMENS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2013 |
|
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 24, 2013 |
|
SINGARENI COLLIERIES CO. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
July 29, 2013 |
|
SKODA AUTO INDIA P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 5, 2013 |
|
SKOL BREWERIES LTD. Vs. COMMISSIONER OF C. EX. & CUS.
|
March 7, 2013 |
|
SNC LAVALIN INC. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
March 4, 2013 |
|
SOCCER INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 27, 2013 |
|
SOLLY PERUMAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 15, 2013 |
|
SOLVAY SPECIALITIES INDIA P. LTD. Vs. COMMISSIONER OF C. EX. AND S.T.
|
April 16, 2013 |
|
SONY INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 19, 2013 |
|
SOPARIWALA EXPORTS (P) LTD. Vs. COMMR. OF CENTRAL EXCISE
|
August 16, 2013 |
|
SOPARIWALA EXPORTS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
February 13, 2013 |
|
SOS ENTERPRISE Vs. COMMISSIONER OF C. EX. & S.T.
|
August 13, 2013 |
|
SOUTH INDIA SHELTERS (P) LTD. Vs. COMMR. OF C. EX. (SERVICE TAX)
|
August 6, 2013 |
|
SOUTHERN POWER EQUIPMENT CO. P. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
October 14, 2013 |
|
SOUTHERN REFINERIES LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
|
April 16, 2013 |
|
SPANCO BPO SERVICE LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 21, 2013 |
|
SPARK ENGG. P. LTD. Vs. CCE, GHAZIABAD
|
January 10, 2013 |
|
SPECIAL PROTECTION FORCE Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
July 11, 2013 |
|
SR. DIV. ENGR. (CO-ORDINATION), NORTH WESTERN RAILWAY Vs. C.C.E., JAIPUR
|
October 22, 2013 |
|
SREE RAMCIDES CHEMICALS PVT. LTD. Vs. CCE
|
September 12, 2013 |
|
SRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2013 |
|
SRS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
September 13, 2013 |
|
STAINLOYZ INTERNATIONAL Vs. COMMR. OF CUS. (A.C.C. AND EXPORT)
|
October 4, 2013 |
|
STAR INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2013 |
|
STATE Vs. IN RE : CHIEF COMMR. OF CENTRAL EXCISE
|
April 2, 2013 |
|
STATE BANK OF INDIA Vs. COMMISSIONER OF SERVICE TAX
|
April 30, 2013 |
|
STATE CHARGE GOG PORT OF MAGDALLA Vs. COMMR. OF C. EX. & S.T., SURAT-I
|
May 2, 2013 |
|
STATE TRADING CORPORATION OF INDIA LTD. Vs. COMMR. OF S.T., MUMBAI
|
May 20, 2013 |
|
STCL LTD Vs. CCE
|
October 18, 2013 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX. AND S.T., RAIPUR
|
March 5, 2013 |
|
STEELCO GUJARAT LTD. Vs. COMMISSIONER OF C. EX. & S.T., VADODARA-II
|
May 30, 2013 |
|
STEMCORE ALLOYS & ISPAT LTD. Vs. C.C. & C. EX. (A-III), HYDERABAD-III
|
March 7, 2013 |
|
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, TRICHY
|
October 29, 2013 |
|
SUGUNA MACHINE WORKS Vs. COMMR. OF C. EX.
|
November 1, 2013 |
|
SUMIT WOOL PROCESSORS Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2013 |
|
SUMITA TEX SPIN PVT. LTD. Vs. COMMISSIONER OF C. EX. & S.T.
|
September 27, 2013 |
|
SUMITOMO CORPORATION INDIA PVT. LTD. Vs. COMMISSIONER OF S.T., DELHI
|
May 7, 2013 |
|
SUN ELECTRO CONTROL SYSTEM (P.) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
June 14, 2013 |
|
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
July 16, 2013 |
|
SUN PHARMACEUTICALS INDUSTRIES Vs. COMMISSIONER OF C. EX. & S.T.
|
June 17, 2013 |
|
SUN PHARMACEUTICALS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
May 13, 2013 |
|
SUNBELL ALLOYS CO. OF INDIA LTD. Vs. COMMR. OF C. EX. & CUS
|
October 17, 2013 |
|
SUNDARAM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI-II
|
October 29, 2013 |
|
SUPREME EXPORT HOUSE AND TRADERS Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2013 |
|
SURYABALA AUTOS (P) LTD. Vs. COMMISSIONER OF C. EX. & S.T., COIMBATORE
|
June 17, 2013 |
|
SUVIDHA ENGINEERS INDIA LTD. Vs. COMMISSIONER OF C. EX., NOIDA
|
July 5, 2013 |
|
SUZLON ENERGY LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS), MUMBAI
|
January 4, 2013 |
|
SUZUKI MOTORCYCLE (I) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 28, 2013 |
|
SVM CERA TEA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
April 1, 2013 |
|
SWAN SWEETS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
May 2, 2013 |
|
SWIBER OFFSHORE CONSTRUCTION PVT. LTD. Vs. COMMR. OF CUS., KANDLA
|
October 28, 2013 |
|
SYED AIZAZ AHMED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 10, 2013 |
|
SYNEFRA ENGINEERING & CONSTRUCTION LTD. Vs. CCE
|
January 17, 2013 |
|
T. MUTHUKUMAR Vs. COMMISSIONER OF CUSTOMS
|
August 16, 2013 |
|
T.A.F.E. ACCESS LTD. Vs. COMMISSIONER OF C. EX.
|
February 18, 2013 |
|
TALKING TECHNOLOGIES (P) LTD. Vs. COMMR. OF SERVICE TAX
|
November 26, 2013 |
|
TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2013 |
|
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2013 |
|
TATA MOTORS LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
May 16, 2013 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF CUS. (IMPORTS)
|
November 13, 2013 |
|
TATA TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
March 15, 2013 |
|
TCS E-SERVE LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 29, 2013 |
|
TECH MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2013 |
|
TEJAS NETWORKS INDIA LTD. Vs. COMMR. OF C. EX.
|
August 2, 2013 |
|
TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. C.C.E. AND CUS., BELGAUM
|
March 14, 2013 |
|
TEREX EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 1, 2013 |
|
THANJAVUR CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2013 |
|
THE DELHI PUBLIC SCHOOL SOCIETY Vs. CST
|
July 19, 2013 |
|
THERMAX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2013 |
|
THIRD MEMBER ON REFERENCE : SHRI M. VEERAIYAN, MEMBER (T)
MAJORITY ORDER PER : S/SHRI P.G. CHACKO, MEMBER (J) AND B.S.V. MURTHY, MEMBER (T)
TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. C.C.E. & CUS., BELGAUM
|
March 14, 2013 |
|
THIRU AROORAN SUGARS LTD. Vs. COMMR. OF C. EX., TIRUCHIRAPALLI
|
April 26, 2013 |
|
TIMES INTERNET LTD. Vs. COMMISSIONER OF C. EX., NEW DELHI
|
February 27, 2013 |
|
TML INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2013 |
|
TOYOTA CONSTRUCTIONS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2013 |
|
TRADE WIDE EXPORTS Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
June 10, 2013 |
|
TRANS GLOBAL LOGISTICS Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2013 |
|
TRANSPEK SIOLX INDUSTRY LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
May 31, 2013 |
|
TRARVINDER SINGH DHODY Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 1, 2013 |
|
TREAT CONVENIENCE FOODS Vs. COMMR. OF C. EX. AND SERVICE TAX
|
June 21, 2013 |
|
TRIUMPH INTERNATIONAL FINANCE INDIA LTD Vs. C.S.T.
|
February 21, 2013 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
January 18, 2013 |
|
TUBE PRODUCTS INCORPORATE Vs. COMMR. OF C. EX. & S.T., VADODARA-II
|
July 8, 2013 |
|
TULASI PROJECTS PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD
|
July 2, 2013 |
|
TURBO ENERGY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 2013 |
|
TURBOTECH PRECISION ENGG. PVT. LTD. Vs. COMMR. OF C. EX.-II, BANGALORE
|
June 3, 2013 |
|
U.M. CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
March 15, 2013 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
March 25, 2013 |
|
UJJAWAL PARIVAHAN SAHAKARI SAMITI LTD. Vs. CCE
|
August 21, 2013 |
|
ULHAS VASANT BAPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2013 |
|
ULTRA TECH CEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
June 26, 2013 |
|
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2013 |
|
ULTRATECH CEMENT LTD Vs. COMMR. OF C. EX., CUSTOMS & SERVICE TAX
|
November 22, 2013 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
February 12, 2013 |
|
ULTRATECH CEMENT PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
February 7, 2013 |
|
UMASONS AUTO COMPO (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, AURANGABAD
|
November 28, 2013 |
|
UNION QUALITY PLASTIC LTD. Vs. COMMISSIONER OF C.E. & S.T.
|
June 18, 2013 |
|
UNITED PHOSPHORUS LTD. Vs. COMMISSIONER OF C. EX.
|
January 9, 2013 |
|
UNITED SHIPPERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2013 |
|
UNITED STATES PHARMACOPEIA INDIA PVT. LTD. Vs. C.C.E. AND C.
|
April 15, 2013 |
|
UNITED UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2013 |
|
UTKARSH TUBES & PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
May 10, 2013 |
|
V.E. COMMERCIAL VEHICLE LTD. Vs. COMMISSIONER OF C. EX., THANE-I
|
August 5, 2013 |
|
V.G. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2013 |
|
V.V. KAY MARINE PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
February 28, 2013 |
|
VAMINI NITINKUMAR SHAH Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
January 10, 2013 |
|
VARDHMAN FABRICS Vs. COMMISSIONER OF CUSTOMS
|
November 20, 2013 |
|
VARSHA POLYMER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUS., KANDLA
|
October 25, 2013 |
|
VASCON ENGINEERING PVT. LTD. Vs. CCE
|
April 5, 2013 |
|
VELLAMALAI TEA FACTORY Vs. COMMISSIONER OF C. EX.
|
May 22, 2013 |
|
VENKATESHWARA WINERY & DISTILLERY LTD. Vs. C.C.E., HYDERABAD
|
March 14, 2013 |
|
VENU GOPAL NARAYAN NAIR Vs. COMMR. OF S.T.
|
August 7, 2013 |
|
VENUS INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
August 26, 2013 |
|
VESTAS WIND TECHNOLOGY INDIA PVT. LTD. Vs. COMMR. OF CUS., KANDLA
|
April 4, 2013 |
|
VESUVIUS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
July 25, 2013 |
|
VIDARBHA CRICKET ASSOCIATION Vs. COMMISSIONER OF C. EX.
|
December 4, 2013 |
|
VIDARBHA IRON AND STEEL CORPORATION LTD. Vs. C.C.E.
|
May 23, 2013 |
|
VIDEOCON TV MANUFACTURER (P) LTD. Vs. COMMISSIONER OF C. EX., NOIDA
|
May 7, 2013 |
|
VIGNESHWAR EXPORT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2013 |
|
VIKRAM READY MIX CONCRETE (PVT.) LTD. Vs. COMMR. OF S.T.
|
July 29, 2013 |
|
VINAYAK STEELS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
|
October 4, 2013 |
|
VINUBHAI STEEL CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
May 3, 2013 |
|
VINYL CHEMICALS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2013 |
|
VIRCHOW BIOTECH PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 11, 2013 |
|
VISAKA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 2013 |
|
VISHAL ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 25, 2013 |
|
VISHAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2013 |
|
VISHRAM VALJI CHOTARA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2013 |
|
VISWANATHAN CONSTRUCTIONS (P) LTD. Vs. COMMR. OF C. EX.
|
January 7, 2013 |
|
VODAFONE ESSAR CELLULAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2013 |
|
VODAFONE ESSAR SOUTH LTD. Vs. COMMR. OF C. EX., BANGALORE (ADJN)
|
December 2, 2013 |
|
VODAFONE ESSAR SOUTH LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 6, 2013 |
|
VOLTAMP TRANSFORMER LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
September 6, 2013 |
|
VRINDA ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
April 29, 2013 |
|
VSL STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
April 25, 2013 |
|
WELSPUN CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
July 9, 2013 |
|
WEST END SHIPPING AGENCY Vs. COMMR. OF CUS. (GENERAL), MUMBAI
|
July 31, 2013 |
|
WESTERN ELECTRICAL COMPANY Vs. COMMISSIONER OF C. EX., VADODARA-I
|
August 5, 2013 |
|
WESTERN GECO INTERNATIONAL LTD Vs. COMMISSIONER OF S.T., NEW DELHI
|
October 30, 2013 |
|
WIFI NETWORKS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 29, 2013 |
|
WIN ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-I
|
November 18, 2013 |
|
WINSOME YARNS LTD. Vs. COMMR. OF C. EX. & S.T.
|
April 23, 2013 |
|
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2013 |
|
XEROX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2013 |
|
Y. LAXMI SRINIVAS Vs. C.S.T.
|
September 2, 2013 |
|
Y. SRINIVAS Vs. C.S.T.-SERVICE TAX
|
September 2, 2013 |
|
ZENITH FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
September 27, 2013 |
|
ZENITH ROLLERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2013 |
|
ZETO ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 19, 2013 |
|
ZYDUS BSV PHARMA PVT. LTD. Vs. CST
|
February 6, 2013 |