|
20 MICRONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
September 4, 2012 |
|
A-ONE CREDITS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2012 |
|
A. MANIMEGALAI Vs. COMMISSIONER OF C. EX.
|
July 25, 2012 |
|
A. SALEH MOHAMED AND CO. Vs. COMMISSIONER OF CUSTOMS, NHAVA SHEVA
|
October 31, 2012 |
|
A. SRINIVASAN Vs. COMMISSIONER OF CUSTOMS (EXPORT), NHAVA SHEVA
|
September 3, 2012 |
|
A.A. MEMON & COMPANY Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 6, 2012 |
|
A.G. INCORPORATION Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2012 |
|
A.L.R.K. INTERIORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 25, 2012 |
|
A.N. IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
August 9, 2012 |
|
A.N. KAPOOR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
|
January 24, 2012 |
|
A.P. COAL WASHERIES (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 8, 2012 |
|
A.P. HEAVY MACHINERY & ENGINEERING LTD. Vs. C.C.E., GUNTUR
|
August 30, 2012 |
|
A.R. STANCHEM (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
April 16, 2012 |
|
A.R.A.S. MOTORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
March 23, 2012 |
|
A.S. SIKARWAR Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
April 20, 2012 |
|
AANEX SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
May 30, 2012 |
|
AARYAN MINES AND MINERALS CORPN. Vs. COMMISSIONER OF C. EX., RAJKOT
|
April 23, 2012 |
|
ABAK CONSTRUCTIONS Vs. COMMR. OF C. EX., CUS. & S.T., TIRUPATI
|
January 18, 2012 |
|
ABAN LOYD CHILES OFFSHORE LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
June 7, 2012 |
|
ABC ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2012 |
|
ABDOS TRADING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
June 28, 2012 |
|
ABHAY GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE, FARIDABAD
|
March 6, 2012 |
|
ACALMAR OILS & FATS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
May 31, 2012 |
|
ACE CALDERYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
|
January 16, 2012 |
|
ACE CREDIT Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
July 19, 2012 |
|
ACTIVE CONSTRUCTION CO. Vs. COMMR. OF C. EX. & S.T., JAMSHEDPUR
|
April 27, 2012 |
|
ADANI ENTERPRISES LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
July 27, 2012 |
|
ADANI ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 3, 2012 |
|
ADANI GAS LTD Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 6, 2012 |
|
ADANI POWER LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
August 23, 2012 |
|
ADANI WILMAR LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 3, 2012 |
|
ADC INDIA COMMUNICATIONS LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 27, 2012 |
|
ADD INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 30, 2012 |
|
ADDITIONAL COMMR. OF C. EX. & CUS., DAMAN Vs. TIPCO INDUSTRIES LTD.
|
June 11, 2012 |
|
ADF FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-III
|
November 30, 2012 |
|
ADHUNIK TECHNO SANITATION PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
|
June 11, 2012 |
|
ADINATH TRADELINKS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
April 12, 2012 |
|
ADITYA HOROLOGICAL LTD. Vs. COMMR. OF C. EX. (APPEALS-I)
|
December 21, 2012 |
|
ADVANCE PETROCHEMICAL CO. Vs. DESIGNATED AUTHORITY
|
May 14, 2012 |
|
AFCONS INFRASTRUCTURES LTD Vs. COMMISSIONER OF C. EX., DELHI
|
June 5, 2012 |
|
AGILITY LOGISTICS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 28, 2012 |
|
AIR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2012 |
|
AJANTA PAPER CO. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
March 29, 2012 |
|
AKANSHA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
|
July 24, 2012 |
|
AKBARALI FODARALI ANSARI Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
January 4, 2012 |
|
AKSH TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2012 |
|
AKZO NOBEL COATINGS (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
November 22, 2012 |
|
AL-AMIN EXPORTS Vs. COMMISSIONER OF CUSTOMS, DAMAN
|
March 26, 2012 |
|
ALANKAR REAL ESTATE P. LTD. Vs. COMMISSIONER OF C. EX.
|
January 18, 2012 |
|
ALCHEMIST HR SERVICES (P) LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
June 11, 2012 |
|
ALL CARGO GLOBAL LOGISTICS Vs. COMMISSIONER OF C. EX.
|
April 30, 2012 |
|
ALLIANCE BUILDERS AND CONTRACTOR LTD. Vs. COMMR. OF C. EX.
|
June 13, 2012 |
|
ALLIANZ BIO SCIENCES PVT. LTD. AND ORS. Vs. COMMISSIONER CENTRAL EXCISE, PUDUCHERRY
|
May 1, 2012 |
|
ALPINE APPARELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 2012 |
|
ALSTOM PROJECTS INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
July 12, 2012 |
|
AMBA REROLLING MILL PVT. LTD. Vs. COMMISSIONER OF C. EX., JSR
|
July 3, 2012 |
|
AMBIENCE CONSTRUCTIONS INDIA LTD. Vs. COMMR. OF S.T., HYDERABAD
|
October 25, 2012 |
|
AMBUJ HOTELS AND REAL ESTATE P. LTD. Vs. COMMR. OF C EX.
|
August 30, 2012 |
|
AMDOCS BUSINESS SERVICES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 10, 2012 |
|
AMIT K. DEDHIA Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
January 17, 2012 |
|
AMIT TRADERS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 24, 2012 |
|
AMOD STAMPING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
July 4, 2012 |
|
AMRAPALI BARTER PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
December 14, 2012 |
|
AMRITA MOULDINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 24, 2012 |
|
AMROON FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
|
January 27, 2012 |
|
AMRUT SANJIVANI SUGARCANE TRANSPORT P. LTD. Vs. C.C.E. AND C.
|
November 19, 2012 |
|
ANAND CONSTRUCTION CO. Vs. COMMISSIONER OF C. EX., KOLHAPUR
|
September 26, 2012 |
|
ANAND DECORATORS & HIRERS Vs. COMMISSIONER OF S.T., AHMEDABAD
|
November 23, 2012 |
|
ANAND NISHIKAWA CO. LTD. Vs. COMMISSIONER OF C. EX.
|
June 12, 2012 |
|
ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 16, 2012 |
|
ANEJA CONSTRUCTION (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, VADODARA
|
August 9, 2012 |
|
ANGIPLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
October 17, 2012 |
|
ANUPAM COAL CARRIERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
February 23, 2012 |
|
APK IDENTIFICATION Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
February 2, 2012 |
|
APM TERMINALS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 25, 2012 |
|
APS ASSOCIATED PVT. LTD Vs. COMMISSIONER OF C. EX., LUDHIANA
|
May 4, 2012 |
|
ARANI AGRO OIL INDUS. LTD. Vs. COMMR. OF CUS. & C. EX.
|
February 9, 2012 |
|
ARIHANT CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2012 |
|
ARUN GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2012 |
|
ARVIND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
September 21, 2012 |
|
ARYA VAIDYA PHARMACY (COIMBATORE) LTD. Vs. COMMR. OF C. EX., CALICUT
|
February 17, 2012 |
|
ARYAN COAL BENEFICATIONS PVT. LTD. Vs. COMMR. OF S.T.
|
August 9, 2012 |
|
ASAL MARKETING (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 16, 2012 |
|
ASHA NITROCHEM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
December 28, 2012 |
|
ASHIRVAD PIPES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
January 5, 2012 |
|
ASHISH KUMAR AGARWAL Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 25, 2012 |
|
ASHOK Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
May 1, 2012 |
|
ASHOK AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
June 14, 2012 |
|
ASIAN ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
January 19, 2012 |
|
ASSITT. C.C., C. EX. & S.T., VISAKHAPATNAM Vs. SREE SIVA SANKAR AUTOMOBILES
|
May 11, 2012 |
|
ASSOCIATED ALUMINIUM INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF S.T.
|
November 2, 2012 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. COMMR. OF C.EX., BHOPAL
|
April 18, 2012 |
|
ASSOCIATED SOAP STONE DISTRIBUTING CO. P. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
March 7, 2012 |
|
ATUL LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
July 4, 2012 |
|
ATUL MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
August 23, 2012 |
|
ATWOOD OCEANICS PACIFIC LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
August 30, 2012 |
|
AVAS ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
May 9, 2012 |
|
B. GHOSH & CO. PVT. LTD. Vs. COMMR. OF CUS. (PREV.), WEST BENGAL, KOLKATA
|
July 25, 2012 |
|
B.D. SOMANI INST. OF ART & FASHION TECHNOLOGY Vs. C.S.T.-I
|
March 28, 2012 |
|
B.D. SOMANI INSTITUTE OF ART AND FASHION TECHNOLOGY Vs. C.S.T.
|
January 19, 2012 |
|
B.G. SHIRKE TECHNOLOGY P. LTD. Vs. COMMISSIONER OF C EX., PUNE-II
|
April 12, 2012 |
|
B.P.T. POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX.
|
April 20, 2012 |
|
B.S.R. & CO. Vs. COMMISSIONER OF SERVICE TAX
|
October 9, 2012 |
|
BABU INDUSTRIALS WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY
|
June 11, 2012 |
|
BACCAROSE PERFUMES & BEAUTY PRODUCTS Vs. COMMR. OF CUS., KANDLA
|
September 11, 2012 |
|
BADVE HELMETS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
|
May 10, 2012 |
|
BAGYALAXMI ELECTROPLAST PVT. LTD. Vs. C.C. & C. EX., HYDERABAD
|
January 11, 2012 |
|
BAHAR AGROCHEM & FEEDS LTD. Vs. COMMR. OF C. EX., KOLHAPUR
|
December 24, 2012 |
|
BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
|
June 6, 2012 |
|
BAJAJ HINDUSTHAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2012 |
|
BAJIRAO SAKHARAM PATIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2012 |
|
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2012 |
|
BALAJI ELECTRO STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
February 9, 2012 |
|
BALAJI HEAVY LIFTERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 6, 2012 |
|
BALARAMI REDDY & CO. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 21, 2012 |
|
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAIPUR-I
|
August 28, 2012 |
|
BALMER LAWRIE & CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
May 4, 2012 |
|
BALRAMPUR CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2012 |
|
BANDANA OVERSEAS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
February 16, 2012 |
|
BANNA RAM CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
June 7, 2012 |
|
BASF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
February 3, 2012 |
|
BATRA MOTORS & TRAVELS Vs. COMMISSIONER OF C. EX.
|
September 12, 2012 |
|
BAYER BIOSCIENCE PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
May 1, 2012 |
|
BAZPUR CO-OP SUGAR FACTORY LTD. Vs. COMMR. OF C. EX., MEERUT-II
|
April 18, 2012 |
|
BAZPUR CO-OPERATIVE SUGAR FACTORY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
|
April 16, 2012 |
|
BCH ELECTRIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2012 |
|
BEENA GOYAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2012 |
|
BELLSET ENTERTAINMENT PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
December 27, 2012 |
|
BERRY PLASTICS P. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
December 11, 2012 |
|
BHARAT COKING COAL LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
March 20, 2012 |
|
BHARAT ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 21, 2012 |
|
BHARAT HEAVY ELECTRICAL LTD. Vs. COMMISSIONER OF S.T.
|
August 1, 2012 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., NAGPUR
|
January 20, 2012 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF C. EX., NASHIK
|
June 27, 2012 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX. & S.T., PATNA
|
February 21, 2012 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. C.C. (IMPORTS), MUMBAI
|
November 8, 2012 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX.
|
December 13, 2012 |
|
BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAMMU
|
June 26, 2012 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CUS. & C. EX.
|
September 3, 2012 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.
|
September 5, 2012 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.
|
April 30, 2012 |
|
BHARAT SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA
|
April 17, 2012 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2012 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
|
January 6, 2012 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 7, 2012 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
May 15, 2012 |
|
BHARTI TELEVENTURES LTD. Vs. COMMISSIONER OF C. EX., DELHI
|
August 29, 2012 |
|
BHAVIK TERRYAB Vs. COMMISSIONER OF C. EX.
|
November 8, 2012 |
|
BHAVNA R. SHAH Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
August 30, 2012 |
|
BHAWANA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
|
April 13, 2012 |
|
BHOGILAL CHHAGULAL & SONS Vs. COMMISSIONER OF S.T., AHMEDABAD
|
May 10, 2012 |
|
BHUSAN STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
March 29, 2012 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
|
July 10, 2012 |
|
BIRLA READY MIX Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
September 21, 2012 |
|
BLUE DART AVIATION LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
May 4, 2012 |
|
BLUE PRECISION LTD Vs. COMMISSIONER OF C. EX., DELHI-IV, FARIDABAD
|
May 2, 2012 |
|
BLUE STAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
|
February 29, 2012 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
November 16, 2012 |
|
BMD PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2012 |
|
BNP PARIBAS EQUITIES INDIA (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
February 29, 2012 |
|
BNY MELLON INTERNATIONAL OPERATIONS (I) P. LTD. Vs. C.C.E.
|
November 2, 2012 |
|
BOMBAY FLYING CLUB Vs. COMMISSIONER OF SERVICE TAX
|
June 7, 2012 |
|
BONY POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
October 8, 2012 |
|
BOSCH CHASSIS SYSTEMS INDIA LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
|
November 23, 2012 |
|
BPL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
December 18, 2012 |
|
BRAJESH Y. TIWARI Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
|
March 30, 2012 |
|
BRAND DAVID COMMUNICATIONS PVT. LTD. Vs. COMMR. OF S.T., DELHI
|
December 17, 2012 |
|
BRIDGE AND ROOF CO. (INDIA) LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
April 13, 2012 |
|
BRITISH (INDIA) CATALYST P. LTD. Vs. C.C.E. (APPEALS-I), BANGALORE
|
August 27, 2012 |
|
BRITISH AIRWAYS PLC Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
May 31, 2012 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2012 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
July 27, 2012 |
|
BSNL Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
June 5, 2012 |
|
BUHLER INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 28, 2012 |
|
BULLOWS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
|
June 13, 2012 |
|
C. CUBED SOLUTIONS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 10, 2012 |
|
C. METRIC SOLUTION PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 1, 2012 |
|
C.C. & C.E., VISAKHAPATNAM-II Vs. ANAM ELECTRICAL MANUFACTURING CO.
|
January 13, 2012 |
|
C.C.& C.EX., MEERUT II Vs. M/S HSA CHADHA EXPORTS
|
June 19, 2012 |
|
C.C., DELHI IV, FARIDABAD Vs. SHIVAM IMPEX
|
January 11, 2012 |
|
C.C.E. PANCHKULA Vs. M/S. JAMNA AUTO INDUSTRIES LTD.
|
November 22, 2012 |
|
C.C.E., AURANGABAD, PUNE-II Vs. JAMSHRI RANJIT SINGHJI SPG. & WVG. MILLS
|
March 1, 2012 |
|
C.C.E., BHOPAL Vs. BHARAT HEAVY ELECTRICAL LTD.
|
January 11, 2012 |
|
C.C.E., CHANDIGARH Vs. AMAR NATH AGGARWAL BUILDERS P. LTD.
|
April 16, 2012 |
|
C.C.E., LUCKNOW Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
January 19, 2012 |
|
C.C.E., SURAT-I Vs. SHREE CHALTHAN VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD.
|
July 27, 2012 |
|
C.P. MOTA AND CO. Vs. COMMR. OF CUS. (GENERAL), MUMBAI
|
May 7, 2012 |
|
C.S.T., AHMEDABAD Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
October 29, 2012 |
|
C.S.T., BANGALORE Vs. MERCEDES BENZ RESEARCH & DEVLP. INDIA (P) LTD.
|
July 6, 2012 |
|
C.S.T., CHENNAI Vs. HARDY EXPLORATION & PRODUCTION (INDIA) LTD.
|
June 11, 2012 |
|
CADBURY INDIA LTD. Vs. COMMISSIONER OF C. EX. (A), MUMBAI-III
|
September 6, 2012 |
|
CADILA HEALTHCARE LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
January 23, 2012 |
|
CAE INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 9, 2012 |
|
CANARA BANK Vs. COMMISSIONER OF C. EX. & CUS. (LTU), BANGALORE
|
May 30, 2012 |
|
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 29, 2012 |
|
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 6, 2012 |
|
CAPITAL CARS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 31, 2012 |
|
CAPS & PRINTS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
December 6, 2012 |
|
CARTRONICS PVT. LTD Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 16, 2012 |
|
CARZONRENT (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
May 31, 2012 |
|
CASE NEW HOLLAND CONSTRUCTION Vs. COMMISSIONER OF C. EX.
|
November 6, 2012 |
|
CASTROL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 10, 2012 |
|
CASUAL PLUS Vs. C.C.E., LUDHIANA
|
February 15, 2012 |
|
CAUVERY COFFEE TRADERS Vs. COMMISSIONER OF C. EX., MANGALORE
|
July 13, 2012 |
|
CAUVERY IRON & STEEL (INDIA) LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
November 27, 2012 |
|
CC KANDLA Vs. M/S HINDUSTAN ZINC LTD.
|
April 12, 2012 |
|
CC, AMRITSAR Vs. M/S INDER KUMAR & SONS
|
January 10, 2012 |
|
CC, NEW DELHI Vs. M/S KEVA INDUSTRIES
|
February 10, 2012 |
|
CCE AHMEDABAD Vs. M/S FERROMATIK MILACRON INDIA LTD.
|
June 1, 2012 |
|
CCE AHMEDABAD Vs. M/S. ASIAN MILLS PVT. LTD.
|
July 20, 2012 |
|
CCE DAMAN Vs. M/S. PVN FABRICS
|
November 2, 2012 |
|
CCE DAMAN Vs. M/S. RUHI MOTORS AND M/S. RAGHUWANSHI MOTORS PVT. LTD.
|
May 9, 2012 |
|
CCE RAJKOT Vs. M/S VISHAL CONSTRUCTION
|
March 12, 2012 |
|
CCE SURAT Vs. M/S LALITHA ENGINEERING WORKS
|
May 15, 2012 |
|
CCE SURAT Vs. M/S HEUBACH COLOUR PVT. LTD.
|
May 9, 2012 |
|
CCE SURAT Vs. M/S GUJARAT RECLAIM & RUBBER PRODUCTS LTD.
|
May 10, 2012 |
|
CCE SURAT Vs. M/S ESSAR STEEL LTD.
|
May 9, 2012 |
|
CCE SURAT Vs. M/S GOPAL FIBERS
|
June 8, 2012 |
|
CCE SURAT Vs. M/S GOKULCHAND PETROFIBRES
|
April 9, 2012 |
|
CCE SURAT Vs. M/S VISHAL MALLEABLE LTD.
|
June 1, 2012 |
|
CCE SURAT Vs. M/S UNITED PHOSHOROUS LTD.
|
June 8, 2012 |
|
CCE SURAT Vs. M/S CHEMIE ORGANIC CHEMICALS (INDIA) P. LTD.
|
October 26, 2012 |
|
CCE SURAT Vs. M/S. K. PATEL CHEMOPHARMA PVT. LTD.
|
November 2, 2012 |
|
CCE SURAT Vs. M/S. J.B. CHEMICALS & PHARMACEUTICALS LTD.
|
July 11, 2012 |
|
CCE TRICHY AND CETHAR VESSELS (P) LTD. Vs. CETHAR VESSELS (P) LTD. AND CCE TRICHY
|
June 6, 2012 |
|
CCE VADODARA Vs. M/S. ALEMBIC LTD.
|
July 20, 2012 |
|
CCE VAPI Vs. M/S. GALAXY HEALTHCARE PRODUCTS
|
July 20, 2012 |
|
CCE VAPI Vs. M/S. K.L.J. PLASTICISERS LTD.
|
August 3, 2012 |
|
CCE VAPI Vs. M/S. MICRO INKS LTD.
|
August 3, 2012 |
|
CCE VAPI Vs. M/S. NILKAMAL LTD.
|
August 3, 2012 |
|
CCE, BHOPAL Vs. M/S. MAIHAR CEMENT
|
April 9, 2012 |
|
CCE, CHANDIGARH Vs. M/S. SPARK STEEL SALES
|
April 9, 2012 |
|
CCE, CHENNAI-II Vs. M/S. WABCO TVS (INDIA) LTD.
|
July 13, 2012 |
|
CCE, GHAZIABAD Vs. M/S. HVR ALLOYS & STEELS LTD. &
|
April 17, 2012 |
|
CCE, JAIPUR-II Vs. M/S. HARMONY PLASTICS PVT. LTD.
|
April 9, 2012 |
|
CCE, KANPUR Vs. M/S. GHARI INDUSTRIES PVT. LTD.
|
January 16, 2012 |
|
CCE, LTU, CHENNAI Vs. M/S. NEYVELI LIGNITE CORPN. LTD.
|
May 3, 2012 |
|
CCE, MEERUT-I Vs. M/S MANOJ KUMAR & ARVIND KUMAR
|
February 27, 2012 |
|
CCE, MEERUT-II Vs. M/S. TRIVENI ENGG. & INDS. LTD.
|
April 9, 2012 |
|
CCE, RAIPUR Vs. M/S DEVI IRON & POWER LTD.
|
September 6, 2012 |
|
CCE, SURAT Vs. M/S. HEUBACH COLOUR PVT. LIMITED
|
July 16, 2012 |
|
CCE, VAPI Vs. M/S. TECHNOVINYL POLYMERS LIMITED
|
July 12, 2012 |
|
CCL PRODUCTS (INDIA) LTD. Vs. COMMR. OF C. EX. & S.T. (APPEALS), GUNTUR
|
May 18, 2012 |
|
CELLO HOME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
May 10, 2012 |
|
CENTRAL BANK OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, COIMBATORE
|
August 13, 2012 |
|
CENTRAL INDIA POLYESTERS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
October 30, 2012 |
|
CENTRAL INSTITUTE OF PLASTIC ENGINEERING & TECHNOLOGY Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 7, 2012 |
|
CENTRAL WAREHOUSING CORPORATION Vs. COMMR. OF CUS., BANGALORE
|
February 24, 2012 |
|
CENTURY DYEING & PRINTING MILLS Vs. COMMISSIONER OF C. EX., SURAT
|
January 3, 2012 |
|
CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
|
March 9, 2012 |
|
CHAMBAL MOTORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2012 |
|
CHAMUNDESWARI SUGARS LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
August 14, 2012 |
|
CHANDELA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
December 17, 2012 |
|
CHANDIGARH VAYU BHARTI COOP. SOCIETY Vs. C.C.E., CHANDIGARH-I
|
April 26, 2012 |
|
CHANDRA ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2012 |
|
CHANDRABHAN SINGH Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
April 17, 2012 |
|
CHATE COACHING CLASSES PVT. LTD. Vs. COMMR. OF C EX.
|
April 2, 2012 |
|
CHEEKATLA POLYMERS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 13, 2012 |
|
CHOKHIDHANI RESORTS (P) LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
August 23, 2012 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. C.C.E., LTU
|
July 18, 2012 |
|
CHOUDHARY YATRA CO. (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
|
May 22, 2012 |
|
CHOWGULE & CO. (SALT) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 2, 2012 |
|
CHUNIBEN S. JADIA Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
August 29, 2012 |
|
CINDA ENGINEERING & CONSTRUCTIONS P. LTD. Vs. C.C., COCHIN
|
October 17, 2012 |
|
CLASSIC MARBLES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
December 27, 2012 |
|
CLASSIC MICROTECH PVT. LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
July 31, 2012 |
|
COASTAL GUJARAT POWER LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
May 17, 2012 |
|
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
August 23, 2012 |
|
COGNIZANT TECHNO. SOLUTIONS INDIA P. LTD. Vs. C.C. (AP & ADMN), KOLKATA-I
|
July 30, 2012 |
|
COLOURTEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
January 18, 2012 |
|
COMMISSIONER OF C. EX. Vs. AMSON AUDIO PVT. LTD.
|
January 10, 2012 |
|
COMMISSIONER OF C. EX. Vs. DHANVRIDHI COMMERCIAL (P) LTD.
|
November 16, 2012 |
|
COMMISSIONER OF C. EX. Vs. THREE N PRODUCTS PVT. LTD.
|
February 15, 2012 |
|
COMMISSIONER OF C. EX. Vs. VEE AAR DEVELOPERS PVT. LTD.
|
June 18, 2012 |
|
COMMISSIONER OF C. EX. Vs. ASHUTOSH METAL INDUSTRIES
|
June 18, 2012 |
|
COMMISSIONER OF C. EX. Vs. SPENDEX INDUSTRIES LTD.
|
April 19, 2012 |
|
COMMISSIONER OF C. EX. Vs. BEE GEE CONSTRUCTION CO.
|
June 6, 2012 |
|
COMMISSIONER OF C. EX. & CUS. Vs. BALAJI BUILDERS
|
May 21, 2012 |
|
COMMISSIONER OF C. EX. & CUS., BBSR-I Vs. PENTAGON STEEL (P) LTD.
|
August 27, 2012 |
|
COMMISSIONER OF C. EX. & CUS., DAMAN Vs. JALARAM PLASTIC PACK
|
January 6, 2012 |
|
COMMISSIONER OF C. EX. & CUS., HYDERABAD Vs. SHANTHI AUTO (P) LTD
|
April 12, 2012 |
|
COMMISSIONER OF C. EX. & SERVICE TAX (LTU) Vs. LUPIN LTD.
|
April 20, 2012 |
|
COMMISSIONER OF C. EX. AND S.T. Vs. KIRAN GLOBAL CHEMS LTD.
|
August 30, 2012 |
|
COMMISSIONER OF C. EX., AHMEDABAD Vs. AHMEDABAD STRIPS PVT. LTD.
|
February 28, 2012 |
|
COMMISSIONER OF C. EX., AHMEDABAD Vs. KIRI DYES & CHEMICALS LTD.
|
July 9, 2012 |
|
COMMISSIONER OF C. EX., AHMEDABAD Vs. RAGHUVIR SYNTHETICS
|
June 25, 2012 |
|
COMMISSIONER OF C. EX., AHMEDABAD Vs. GOKUL REFOILS & SOLVENTS LTD.
|
May 10, 2012 |
|
COMMISSIONER OF C. EX., ALLAHABAD Vs. BHARAT ROLLING MILLS
|
June 20, 2012 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. ONTOP PHARMACEUTICALS LTD.
|
March 6, 2012 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. MAVENIR SYSTEMS PVT. LTD.
|
February 8, 2012 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. SHREE RENUKA SUGARS LTD.
|
August 6, 2012 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. JINDAL PRAXAIR OXYGEN CO. (P) LTD.
|
August 6, 2012 |
|
COMMISSIONER OF C. EX., BHOPAL Vs. KAIPAN PAN MASALA PVT. LTD.
|
August 14, 2012 |
|
COMMISSIONER OF C. EX., BOLPUR Vs. CHOWDHURY ENTERPRISES PVT. LTD.
|
April 25, 2012 |
|
COMMISSIONER OF C. EX., BOLPUR Vs. SPS METAL CAST & ALLOYS LTD.
|
January 16, 2012 |
|
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-I Vs. BHUSAN STEEL LTD.
|
September 5, 2012 |
|
COMMISSIONER OF C. EX., DAMAN Vs. GUJTRON ELECTRONICS PVT. LTD.
|
April 2, 2012 |
|
COMMISSIONER OF C. EX., DAMAN Vs. MEDLEY PHARMACEUTICALS LTD.
|
July 13, 2012 |
|
COMMISSIONER OF C. EX., DELHI-III Vs. BHARAT CEREALS PVT. LTD.
|
May 15, 2012 |
|
COMMISSIONER OF C. EX., DELHI-III, GURGAON Vs. MAHAVIR TEXTILES
|
August 28, 2012 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. RADIANT CABLES (P) LTD.
|
June 12, 2012 |
|
COMMISSIONER OF C. EX., INDORE Vs. SOJATIA AUTO (P.) LTD.
|
September 3, 2012 |
|
COMMISSIONER OF C. EX., JAIPUR-I Vs. NAGAD NARAYAN FOOD PRODUCTS
|
June 25, 2012 |
|
COMMISSIONER OF C. EX., JALANDHAR Vs. GENERAL MANAGER, TELECOM
|
June 27, 2012 |
|
COMMISSIONER OF C. EX., JALANDHAR Vs. SUTLEJ COACH BUILDERS (P) LTD.
|
May 31, 2012 |
|
COMMISSIONER OF C. EX., KOLKATA-III Vs. KITCHEN APPLIANCES INDIA LTD.
|
October 23, 2012 |
|
COMMISSIONER OF C. EX., KOLKATA-IV Vs. BELISS INDIA LTD.
|
April 10, 2012 |
|
COMMISSIONER OF C. EX., LUCKNOW Vs. HARIHAR SUGANDH PVT. LTD.
|
March 26, 2012 |
|
COMMISSIONER OF C. EX., LUDHIANA Vs. RENNY STEEL CASTINGS (P) LTD.
|
April 24, 2012 |
|
COMMISSIONER OF C. EX., MANGALORE Vs. BHARATH BEEDI WORKS (P) LTD.
|
March 12, 2012 |
|
COMMISSIONER OF C. EX., NASHIK Vs. MAHINDRA & MAHINDRA LTD.
|
May 2, 2012 |
|
COMMISSIONER OF C. EX., RAJKOT Vs. AJANTA AUTO GAS KIT HOUSE
|
March 9, 2012 |
|
COMMISSIONER OF C. EX., SHILLONG Vs. ABDOS LAMITUBES PVT. LTD.
|
August 8, 2012 |
|
COMMISSIONER OF C. EX., SURAT Vs. ELECTRO MECH. MAINTENANCE
|
September 21, 2012 |
|
COMMISSIONER OF C. EX., SURAT Vs. RAJHANS YARN PROCESSORS (P) LTD.
|
June 21, 2012 |
|
COMMISSIONER OF C. EX., TIRUPATHI Vs. PENNA CEMENT INDUSTRIES
|
July 27, 2012 |
|
COMMISSIONER OF C. EX., TIRUPATI Vs. MEGHA ENGINEERING & INFRASTRUCTURE LTD.
|
August 31, 2012 |
|
COMMISSIONER OF C. EX., VADODARA Vs. PAB ORGANICS PVT. LTD.
|
August 3, 2012 |
|
COMMISSIONER OF C. EX., VADODARA Vs. SCHOTT GLASS INDIA PVT. LTD.
|
October 22, 2012 |
|
COMMISSIONER OF C. EX., VADODARA Vs. POWER BUILD LTD.
|
January 6, 2012 |
|
COMMISSIONER OF C. EX., VAPI Vs. MEHTA HWA FUH PLASTICS PVT. LTD.
|
August 14, 2012 |
|
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. AUROBINDO PHARMA LTD.
|
February 10, 2012 |
|
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. P. DHANANJAYA REDDY
|
February 22, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MORADABAD GAS SERVICE
|
August 22, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CEEKAY ASSOCIATES PVT. LTD.
|
March 26, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HORIZON FLORA INDIA LTD.
|
October 4, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL PIPES LTD.
|
November 5, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MERINO INDUSTRIES LTD.
|
June 20, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. REMI METALS GUJARAT LTD.
|
October 18, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. D.R. POLYMERS
|
August 23, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MITTAL TECHNOPACK (P.) LTD.
|
July 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA TOURISM DEVELOPMENT CORPN LTD.
|
November 21, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. S.S. ENGINEERS & CONTRACTORS
|
June 7, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. PITHAMPUR ALLOYS CASTING LTD.
|
May 15, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE & CUS., BBSR-I Vs. J.K. PAPER LTD.
|
May 2, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, MEERUT II Vs. M/S. DHAMPUR SUGAR MILLS LTD.
|
April 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, RAIPUR Vs. M/S. PADAM KOTHARI, DIRECTOR
|
April 24, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, JSR. Vs. M/S NILACHAL IRON & POWER LTD.
|
April 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE BHOPAL Vs. M/S. JAYPEE BELA PLANT
|
April 10, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE HYDERABAD-I COMMISSIONERATE HYDERABAD Vs. NEULAND LABORATORIES LTD.
|
January 6, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE INDORE Vs. M/S. AGRO SOLVENT PRODUCTS PVT. LTD.
|
November 30, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE LUCKNOW Vs. M/S. SIGMA CASTINGS LTD.
|
April 25, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE LUDHIANA Vs. M/S. WARYAM STEEL CASTINGS PVT. LTD.
|
April 24, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE LUDHIANA Vs. M/S. S.V. POLYMERS
|
November 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE MEERUT I Vs. M/S. MONNET SUGAR (NOW M/S. UNN SUGAR COMPLEX)
|
November 29, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE MYSORE Vs. LARSEN & TOUBRO LTD.
|
January 6, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE NOIDA Vs. M/S. SALORA INTERNATIONAL LTD.
|
April 10, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE RAIPUR Vs. M/S. HANMAN ISPAT PVT. LTD.
|
November 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. M/S. PHARMANZA HERBAL PVT. LIMITED
|
July 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. TULSIWEAR PVT. LTD.
|
March 15, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. ASHIMA DYECOT LTD.
|
September 28, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. SOVA ISPAT ALLOYS LTD.
|
August 7, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. SKYNET BUILDERS, DEVELOPERS, COLONIZER
|
March 13, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II Vs. NAHAR SPINNING MILLS LTD.
|
March 20, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. S & S POWER SWITCH GEAR LTD.
|
May 2, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. BN AGRO FOODS & CO.
|
August 1, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-BBSR-II Vs. R.S. YADAV & CO.
|
October 31, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. GRAUER & WEIL (INDIA) LIMITED
|
July 24, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. PVN FABRICS
|
October 22, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. SUZLON ENERGY LTD.
|
June 22, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI-I Vs. VIKRAM DHAWAN
|
July 10, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. HERO HONDA MOTORS LTD.
|
May 21, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. VARUN MOTORS
|
August 10, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, GUWAHATI Vs. M/S. GLOBAL COKE PRODUCTS
|
December 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. M.S. PLASTO MOULD (PVT.) LTD.
|
February 17, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. NATCO PHARMA LTD.
|
March 13, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. HETERO DRUGS LTD.
|
March 30, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. MODI MOTORS
|
January 27, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. USHODAYA ENTERPRISES (P) LTD.
|
February 23, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. INNOCORP LTD.
|
May 8, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. INTERNATIONAL LOGISTICS
|
February 9, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. SAI PAN PRODUCTS
|
April 23, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. STI INDIA LTD.
|
May 31, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. KEC INTERNATIONAL LTD.
|
July 12, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II Vs. LIPI DATA SYSTEM LTD.
|
April 16, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. ZOLOTO MALLEABLES
|
June 18, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, JAMMU Vs. R.B. JODHAMAL & CO. PVT. LTD.
|
September 19, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. OM TEA COMPANY
|
February 23, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. VAIBHAV EDIBLES PVT. LTD
|
May 9, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI Vs. DIC INDIA LTD.
|
August 8, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII Vs. IDEAL-CON FAB (P) LTD.
|
October 5, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. GARG STRIPS & ROLLING MILLS LTD.
|
May 29, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. DSCL SUGAR
|
May 31, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. SINGH TRAVELS
|
October 4, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. SHAKEEL METALS
|
September 12, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. SINGH ALLOYS (P) LTD.
|
July 2, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. TECHNO RINGS
|
August 28, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, NOIDA Vs. V.S. EXIM PVT. LTD
|
July 20, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. JMD ALLOYS LTD.
|
February 3, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY Vs. TANFAC INDUSTRIES LTD.
|
May 2, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. SAI ADVANTIUM LTD.
|
January 2, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. SPECTRUM COAL WASHERIES LTD.
|
April 20, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. RAJ WINES
|
January 11, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. ABBAS J. CHAVDA
|
October 5, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. GALAXY EXPORTS
|
September 3, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, ROHTAK Vs. KAYS FRAGRANCE PVT. LTD.
|
August 9, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. PRICOL LTD.
|
September 12, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. BEST CHERAN SPINTEX INDIA LTD.
|
February 17, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ANNAPURNA INDUSTRIES PVT. LTD.
|
January 5, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ANERI CONSTRUCTION
|
June 1, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. HEUBACH COLOUR PVT. LTD.
|
September 21, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. VISHAL MALLEABLES LTD.
|
November 9, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. APOLLO TYRES LTD.
|
June 29, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, VADODARA-II Vs. FAG BEARING INDIA LTD.
|
October 12, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. NATIONAL IMPEX
|
June 18, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PRAFUL METAL WORKS
|
January 18, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. TECHNOVINYL POLYMERS LIMITED
|
July 12, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. BPCL
|
June 7, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. DYNAMIC CONSTRUCTIONS
|
January 25, 2012 |
|
COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV Vs. POKARNA LTD.
|
September 28, 2012 |
|
COMMISSIONER OF CUS., BANGALORE Vs. LGC PROMOCHEM INDIA PVT. LTD.
|
July 13, 2012 |
|
COMMISSIONER OF CUS., ICD, TKD, NEW DELHI Vs. INDUSTRIAL IMPORTERS
|
October 5, 2012 |
|
COMMISSIONER OF CUSTOMS Vs. KATYAL METAL AGENCIES
|
March 26, 2012 |
|
COMMISSIONER OF CUSTOMS & C. EX., RAIPUR Vs. IND SYNERGY LTD.
|
June 13, 2012 |
|
COMMISSIONER OF CUSTOMS (IMPORTS) CHENNAI Vs. PARAGON SALES AGENCY
|
August 14, 2012 |
|
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. ASIAN DIESEL SPARES
|
January 18, 2012 |
|
COMMISSIONER OF CUSTOMS (PREV.) Vs. LAKHDATAR TRADERS
|
July 16, 2012 |
|
COMMISSIONER OF CUSTOMS (PREV.), PATNA Vs. SHRAWAN SAH
|
October 12, 2012 |
|
COMMISSIONER OF CUSTOMS (PREV.), PATNA Vs. HANUMAN MARBLES
|
September 13, 2012 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ULTRATECH CEMENTS LTD.
|
October 8, 2012 |
|
COMMISSIONER OF CUSTOMS CENTRAL EXCISE, INDORE Vs. HOTEL PRESIDENT PLANET
|
April 20, 2012 |
|
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. ACX INTERNATIONAL
|
September 7, 2012 |
|
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. BAJAJ FOODS LTD.
|
December 3, 2012 |
|
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. NEELDHARA TRANSFERS
|
July 5, 2012 |
|
COMMISSIONER OF CUSTOMS, BANGALORE Vs. DELL INTERNATIONAL SERVICES INDIA PVT. LTD.
|
July 2, 2012 |
|
COMMISSIONER OF CUSTOMS, CHENNAI Vs. M/S. BEST MEGA INTERNATIONAL AND M/S. SHIVENDRA ENTERPRISES
|
August 9, 2012 |
|
COMMISSIONER OF CUSTOMS, COCHIN Vs. ARIHANT ENTERPRISES
|
March 2, 2012 |
|
COMMISSIONER OF CUSTOMS, JAIPUR Vs. FLORA MARBLES
|
March 14, 2012 |
|
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. GUJARAT PIPAVAV PORT LTD.
|
August 28, 2012 |
|
COMMISSIONER OF CUSTOMS, KANDLA Vs. PUJA STEEL
|
October 5, 2012 |
|
COMMISSIONER OF CUSTOMS, KANDLA Vs. U.S. CLOTHINGS (INDIA) PVT. LTD.
|
July 2, 2012 |
|
COMMISSIONER OF CUSTOMS, KANDLA Vs. S.S. STEELS
|
October 5, 2012 |
|
COMMISSIONER OF CUSTOMS, NEW DELHI Vs. S.M. EXPORTS
|
April 19, 2012 |
|
COMMISSIONER OF CUSTOMS, TRICHY Vs. JSW STEEL LTD.
|
July 25, 2012 |
|
COMMISSIONER OF EXCISE, VADODARA Vs. SHANKAR PACKAGING LTD.
|
August 31, 2012 |
|
COMMISSIONER OF S.T., NEW DELHI Vs. FANKAAR INTERIORS PVT. LTD.
|
March 5, 2012 |
|
COMMISSIONER OF SERVICE TAX AHMEDABAD Vs. M/S. KADAM EXPORTS PVT. LIMITED, M/S. ASIAN FOOD INDUSTRIES LIMITED, M/S. DIAMOND CRUCIBLE COMPANY LIMITED AND M/S. ROYAL CASTORS PRODUCTS LIMITED
|
August 3, 2012 |
|
COMMISSIONER OF SERVICE TAX NEW DELHI Vs. M/S. ODEON BUILDERS PVT. LTD.
|
April 20, 2012 |
|
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. SUN-N-STEP CLUB LTD.
|
August 24, 2012 |
|
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. INFOSYS TECHNOLOGY LTD.
|
April 30, 2012 |
|
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. ROBERT BOSCH (INDIA) LTD.
|
July 23, 2012 |
|
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. HEIDELBERG INDIA PRIVATE LTD.
|
July 20, 2012 |
|
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. GUJRAL DISTRIBUTORS
|
June 7, 2012 |
|
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. DEVANSH EXPORTS
|
July 11, 2012 |
|
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. TTS SYSTEMETIX (P.) LTD.
|
July 13, 2012 |
|
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. P.N. WRITER & CO. LTD.
|
January 18, 2012 |
|
COMMON EFFLUENT TREATMENT PLANT Vs. COMMR. OF S.T.
|
August 30, 2012 |
|
COMMR. OF C. EX. Vs. FACINATE ADVERTISING & MARKETING
|
January 18, 2012 |
|
COMMR. OF C. EX. Vs. SIGMA VIBRACOUSTIC (INDIA) PVT. LTD.
|
February 27, 2012 |
|
COMMR. OF C. EX. & S.T., DIBRUGARH Vs. HI FLOW PUMP CO.
|
April 3, 2012 |
|
COMMR. OF C. EX. & S.T., PUNE-III Vs. MONARCH SURVEYORS & CONTRACTORS
|
September 5, 2012 |
|
COMMR. OF C. EX. , J & K, JAMMU Vs. NORTH SUN ENTERPRISES INDUSTRIAL ESTATE
|
July 4, 2012 |
|
COMMR. OF C. EX., AHMEDABAD Vs. MAHENDRA PETROCHEMICALS LTD.
|
July 25, 2012 |
|
COMMR. OF C. EX., AHMEDABAD Vs. AMEE CASTORS & DERIVATIVES LTD.
|
September 7, 2012 |
|
COMMR. OF C. EX., AHMEDABAD Vs. SOMABHAI TEA PROCESSORS PVT. LTD.
|
June 12, 2012 |
|
COMMR. OF C. EX., AHMEDABAD-III Vs. GE NUOVA PIGNONE
|
March 1, 2012 |
|
COMMR. OF C. EX., BANGALORE Vs. INDRADHANUSH PRINTERS PVT. LTD.
|
February 23, 2012 |
|
COMMR. OF C. EX., CHANDIGARH Vs. PASUPATI SPINNING & WVG. MILLS LTD.
|
April 30, 2012 |
|
COMMR. OF C. EX., CHANDIGARH Vs. GREEN VIEW LAND & BUILDCON LTD.
|
August 6, 2012 |
|
COMMR. OF C. EX., DIBRUGARH Vs. ALUMINIUM INDUSTRIES (ASSAM) PVT. LTD.
|
April 25, 2012 |
|
COMMR. OF C. EX., GOA Vs. ANDREWS TELECOMMUNICATIONS INDIA P. LTD.
|
June 25, 2012 |
|
COMMR. OF C. EX., KOLKATA-I Vs. BENGAL TOBACCO & CHEMICAL INDUSTRIES
|
April 25, 2012 |
|
COMMR. OF C. EX., MUMBAI Vs. REXNORD ELECTRONICS & CONTROLS LTD
|
April 13, 2012 |
|
COMMR. OF C. EX., PATNA Vs. WILSON ENGINEERING INDUSTRIES PVT. LTD.
|
October 26, 2012 |
|
COMMR. OF C. EX., RAIGAD Vs. OIL & NATURAL GAS CORPORATION LTD.
|
January 2, 2012 |
|
COMMR. OF C. EX., VADODARA Vs. GUJARAT NARMADA VALLEY FERTILISERS
|
August 31, 2012 |
|
COMMR. OF CENTRAL EXCISE & CUSTOMS, BBSR I Vs. M/S PARADEEP CARBONS LTD.
|
April 16, 2012 |
|
COMMR. OF CENTRAL EXCISE, BOLPUR Vs. M/S BIRLA CORPORATION LTD.
|
February 27, 2012 |
|
COMMR. OF CENTRAL EXCISE, BOLPUR Vs. M/S. VIKASH CERAMIC PVT. LTD.
|
August 23, 2012 |
|
COMMR. OF CENTRAL EXCISE, CHANDIGARH Vs. PRS ROLLING MILLS PVT. LTD.
|
April 16, 2012 |
|
COMMR. OF CENTRAL EXCISE, CUSTOMS & S. TAX, BBSR Vs. M/S MID EAST INTEGRATED STEELS LTD.
|
January 9, 2012 |
|
COMMR. OF CENTRAL EXCISE, CUSTOMS, BBSR II Vs. M/S SARVESH REFRACTORIES (P) LTD.
|
September 14, 2012 |
|
COMMR. OF CENTRAL EXCISE, ROHTAK Vs. JAY GEE OVERSEAS PVT. LTD.
|
March 29, 2012 |
|
COMMR. OF CUS. & C. EX., HYDERABAD Vs. PORT WARE INTERNATIONAL LLC
|
March 30, 2012 |
|
COMMR. OF CUS. & C. EX., HYDERABAD Vs. VISHWANATHAM PALURU
|
June 1, 2012 |
|
COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. CAIRN ENERGY INDIA PVT. LTD.
|
July 3, 2012 |
|
COMMR. OF CUS. (ACC AND IMPORT) Vs. RELIANCE COMMUNICATION LTD.
|
November 8, 2012 |
|
COMMR. OF CUS., C. EX. & S.T., HYDERABAD Vs. ASTER TELESERVICES (P) LTD.
|
October 4, 2012 |
|
COMMR. OF CUS., HYDERABAD Vs. AXION ENERGY CONVERSION PVT. LTD.
|
February 8, 2012 |
|
COMMR. OF CUSTOMS (PORT), KOLKATA Vs. M/S E-TRANS SOLUTIONS PVT. LTD.
|
July 19, 2012 |
|
COMMR. OF CUSTOMS (PORT), KOLKATA Vs. M/S CONTROL ENGINEERING COMPANY
|
July 19, 2012 |
|
COMMR. OF S.T. Vs. AVIVA GLOBAL SERVICES (BANG.) P. LTD.
|
February 21, 2012 |
|
COMMR. OF S.T. Vs. CONSULTING ENGINEERING SERVICES (I) P. LTD.
|
March 16, 2012 |
|
COMPACT TOOLS Vs. CCE, INDORE
|
March 16, 2012 |
|
COMPOSITE TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
November 26, 2012 |
|
COMPUSERVE SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
January 5, 2012 |
|
CONCEPT PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX.
|
October 25, 2012 |
|
CONCORDE ZOOM Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, HYDERABAD
|
August 27, 2012 |
|
CONSOLIDATED COIN CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 19, 2012 |
|
COSMOS CASTING INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
September 11, 2012 |
|
COSMOS ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
June 26, 2012 |
|
COTTON CITY DEVELOPERS PVT. LTD. Vs. COMMR. OF C. EX. (S.T.)
|
August 2, 2012 |
|
CRISIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2012 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF C. EX.
|
September 7, 2012 |
|
CROSS WORD AGRO INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
|
March 1, 2012 |
|
CROWN PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
|
April 20, 2012 |
|
CST AHMEDABAD Vs. M/S KLOCK DESMA MACHINERY PVT.LTD.
|
April 20, 2012 |
|
CST, AHMEDABAD Vs. M/S. INFINIUM MOTORS PVT. LIMITED
|
June 29, 2012 |
|
CST, CHENNAI Vs. M/S. VARIZON DATA SERVICES (I) (P) LTD.
|
May 9, 2012 |
|
CUMMINS TECHNOLOGIES INDIA LTD. Vs. COMMR. OF C. EX. & S.T.
|
December 4, 2012 |
|
DAGGER FORST TOOLS LTD. Vs. COMMISSIONER OF C. EX.
|
September 6, 2012 |
|
DAIFUKU INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 30, 2012 |
|
DAIKIN AIR CONDITIONING INDIA PVT. LTD Vs. COMMR. OF CUS., MUMBAI
|
May 3, 2012 |
|
DAIVESH N. SHAH & COMPANY Vs. COMMISSIONER OF S.T., AHMEDABAD
|
January 17, 2012 |
|
DANMET CHEMICALS P. LTD. Vs. COMMISSIONER OF C. EX.
|
August 28, 2012 |
|
DARSHAN TOURS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
November 23, 2012 |
|
DATAMATICS FINANCIAL SERVICE LTD. Vs. COMMR. OF SERVICE TAX
|
March 12, 2012 |
|
DAYA SHANKAR KAILASH CHAND Vs. COMMISSIONER OF C. EX. & S.T.
|
December 18, 2012 |
|
DECCAN CHARTERERS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
December 6, 2012 |
|
DEEPAK FERTILIZER AND PETROCHEMICALS CORPN. LTD. Vs. C.C.E., BELAPUR
|
July 25, 2012 |
|
DEEPAK FERTILIZERS & PETROCHEMICALS CORPN. LTD. Vs. C.C.E.
|
November 12, 2012 |
|
DEEPAK TRANSPORT BUS SERVICE Vs. COMMISSIONER OF C. EX., PUNE-III
|
May 2, 2012 |
|
DELL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 3, 2012 |
|
DELTA CONSULTANTS Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
January 20, 2012 |
|
DEVI CHAND Vs. COMMISSIONER OF C. EX.
|
August 29, 2012 |
|
DHL LEMUIR LOGISTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
|
May 16, 2012 |
|
DHRU INDUSTRIAL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
August 8, 2012 |
|
DIAMOND CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
|
May 23, 2012 |
|
DIKSAT TRANSWORLD LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
January 23, 2012 |
|
DILEEP INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
January 12, 2012 |
|
DILIP CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2012 |
|
DINESHCHANDRA V. PATEL Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
May 22, 2012 |
|
DIRECTORATE OF MARKETING & INSPECTION Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2012 |
|
DIVYA TOURISM PVT. LTD. Vs. CST AHMEDABAD
|
September 25, 2012 |
|
DIWAN RAHUL NANDA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2012 |
|
DIX ENGINEERING PROJECT SERVICE P. LTD. Vs. C.C.E., MANGALORE
|
February 28, 2012 |
|
DLF LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
January 13, 2012 |
|
DOSHION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
October 16, 2012 |
|
DOSHION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
October 31, 2012 |
|
DR. REDDY?S LABORATORIES LTD. Vs. COMMISSIONER OF CUS., HYDERABAD
|
March 19, 2012 |
|
DRESSER RAND (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 13, 2012 |
|
DSCL SUGAR Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
|
June 15, 2012 |
|
DSM ANTI-INFECTIVES INDIA LTD. Vs. COMMISSIONER OF C. EX., THANE-I
|
December 13, 2012 |
|
DURHAN SPINTEX & HOLDING PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
August 3, 2012 |
|
DY. EXECUTIVE ENGINEER (CIVIL) Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS, & SERVICE TAX
|
October 25, 2012 |
|
EAST COAST CONSTRUCTIONS & INDUS. LTD. Vs. COMMR. OF S.T., KOLKATA
|
April 9, 2012 |
|
EAST INDIA UDYOG PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, GHAZIABAD
|
May 7, 2012 |
|
EAST WEST FREIGHT CARRIERS P. LTD. AND OTHERS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
May 7, 2012 |
|
EASTERN COALFIELDS LTD. Vs. COMMISSIONER OF C. EX. & S.T., BOLPUR
|
September 3, 2012 |
|
EICHER GOOD EARTH LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
January 11, 2012 |
|
ELDI TECH Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
August 7, 2012 |
|
ELDYNE ELECTRO SYSTEMS PVT. LTD. Vs. COMMISSIONER OF S.T., KOLKATA
|
August 21, 2012 |
|
ELECTRICAL MANUFACTURING CO. LTD. Vs. COMMR. OF C. EX.
|
July 24, 2012 |
|
ELECTROTHERM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
May 22, 2012 |
|
EMAMI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
August 28, 2012 |
|
EMCON TECHNOLOGIES INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
November 16, 2012 |
|
EMMEL VHEELERS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
|
December 13, 2012 |
|
ENDEKA CERAMICS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
December 20, 2012 |
|
ENDURANCE TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX., CUS. & SERVICE TAX
|
April 27, 2012 |
|
ENERCON (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
October 29, 2012 |
|
ENGINEERING PROJECTS (INDIA) LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
|
September 13, 2012 |
|
ERNST & YOUNG (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
June 5, 2012 |
|
ERODE MILK CONSUMER CO-OP. SOCIETY LTD. Vs. COMMR. OF C. EX., SALEM
|
July 17, 2012 |
|
ESCORTS CONSTRUCTION EQUIPMENTS LTD. Vs. COMMR. OF C. EX.
|
February 1, 2012 |
|
ESSAR OIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 21, 2012 |
|
ESSAR PROJECT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
October 4, 2012 |
|
EXEL RUBBER LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
February 29, 2012 |
|
EXRAYTECH INSPECTION SERVICE Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 13, 2012 |
|
FABRICO (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
June 27, 2012 |
|
FEDERAL MOGUL GOETZE (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
January 4, 2012 |
|
FEDERAL MOGUL GOETZE INDIA LTD. Vs. COMMR. OF C. EX.
|
January 12, 2012 |
|
FEDERATION OF GUJARAT STATE CHEMIST & DRUGGIST ASSOCIATION Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
February 28, 2012 |
|
FERRO SCRAP NIGAM LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
August 30, 2012 |
|
FERTILIZER CORPN. OF INDIA LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
April 12, 2012 |
|
FIBRE FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2012 |
|
FILTRUM TOOLS & COMPONENTS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
March 5, 2012 |
|
FLEMINGO (DFS) PVT. LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
August 6, 2012 |
|
FORGE & BLOWER INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 2, 2012 |
|
FORGE & BLOWER INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
|
December 10, 2012 |
|
FOWLER WESTRAP (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
July 5, 2012 |
|
FREEWILL INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
|
November 20, 2012 |
|
G.K. EXPORTS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
March 26, 2012 |
|
G.R. MOVERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2012 |
|
G.R. POLYFILMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
December 18, 2012 |
|
GAMMON INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
May 22, 2012 |
|
GANESH CYLINDERS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
January 24, 2012 |
|
GANGOTRI ELECTROCASTINGS LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA
|
April 17, 2012 |
|
GARUDA COTEX SHADES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
June 14, 2012 |
|
GAURI GANESHA REAL ESTATES Vs. COMMR. OF SERVICE TAX, BANGALORE
|
June 28, 2012 |
|
GEA PROCESS ENGINEER (I) PVT. LTD. Vs. COMMR. OF C. EX., VADODARA
|
April 2, 2012 |
|
GENNEX LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
February 21, 2012 |
|
GIMPEX LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
June 6, 2012 |
|
GIRISH B. MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
May 15, 2012 |
|
GLOBAL DIGITAL COLOR LAB Vs. COMMISSIONER OF C. EX.
|
June 20, 2012 |
|
GLOBAL MARINE AGENCIES Vs. COMMISSIONER OF CUSTOMS (PREV.), JAIPUR
|
August 21, 2012 |
|
GLOBAL SYNTEX (BHL) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
|
February 7, 2012 |
|
GLOBAL WASTE MANAGEMENT CELL Vs. COMMR. OF C. EX., JAIPUR
|
February 7, 2012 |
|
GLOSOFT TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
September 5, 2012 |
|
GLYPH INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2012 |
|
GOKALDAS IMAGES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 10, 2012 |
|
GOLCHA TALC, GOLCHA SQUARE Vs. C.C.E., JAIPUR I
|
February 15, 2012 |
|
GOLDEN TOBACCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2012 |
|
GOLDJYOTI POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
April 2, 2012 |
|
GOMTI MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2012 |
|
GOODLUCK STEEL TUBES LTD. Vs. COMMISSIONER OF C. EX.
|
June 1, 2012 |
|
GOPINATH & SHARMA Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
June 12, 2012 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
April 12, 2012 |
|
GRCENVIEW LAND & BUILDING CON. LTD. Vs. CCE, CHANDIGARH-II
|
May 30, 2012 |
|
GREATER NOIDA INDUS. DEV. AUTHORITY Vs. COMMR. OF C. EX., NOIDA
|
November 8, 2012 |
|
GUJARAT ADANI PORT LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 8, 2012 |
|
GUJARAT AMBUJA EXPORTS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
August 21, 2012 |
|
GUJARAT CO-OP. MILK MKTG. FEDERATION LTD. Vs. C.C.E., VADODARA
|
May 9, 2012 |
|
GUJARAT FLYING CLUB Vs. COMMISSIONER OF C. EX., VADODARA
|
March 21, 2012 |
|
GUJARAT GAS CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, SURAT
|
August 23, 2012 |
|
GUJARAT GREEN REVOLUTION CO. LTD. Vs. COMMR. OF C. EX., VADODARA
|
January 9, 2012 |
|
GUJARAT INSECTICIDES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
June 19, 2012 |
|
GUJARAT NRE COKE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 10, 2012 |
|
GUJARAT RECLAIM & RUBBER PRODUCTS LTD. Vs. COMMR. OF C. EX., SURAT
|
May 1, 2012 |
|
GUJARAT RECLAIM & RUBBER PRODUCTS LTD. Vs. COMMR. OF C. EX., SURAT-II
|
October 12, 2012 |
|
GULABRAO BALIRAM PATIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2012 |
|
GUPTA COAL FIELD & WASHERIES LTD. Vs. COMMR. OF SERVICE TAX
|
April 12, 2012 |
|
GVK POWER & INFRASTRUCTURE LTD. Vs. C.C.E., VISAKHAPATNAM
|
August 7, 2012 |
|
H.R. INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
|
July 13, 2012 |
|
HAIDERGARH CHINI MILLS Vs. COMMR. OF CUS., C. EX & S.T., LUCKNOW
|
May 14, 2012 |
|
HAL OFFSHORE LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 7, 2012 |
|
HALDIA PETROCHEMICALS LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
January 11, 2012 |
|
HANDA REFRIGERATION Vs. COMMISSIONER OF C. EX., GURGAON
|
June 27, 2012 |
|
HANSRAJ SURESH KUMAR Vs. COMMISSIONER OF C. EX., CHANDIGARH-II
|
June 18, 2012 |
|
HARKARAN DASS VEDPAL Vs. C.C., LUDHIANA
|
March 5, 2012 |
|
HARPAL SINGH Vs. COMMISSIONER OF C. EX.
|
March 28, 2012 |
|
HAWKINS COOKERS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
July 30, 2012 |
|
HAZARI TRADING CO. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
June 13, 2012 |
|
HAZIRA LNG PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 6, 2012 |
|
HBD PACKAGING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
June 26, 2012 |
|
HCL INFOSYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY
|
May 3, 2012 |
|
HEMA ENGG. INDUS. LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
October 8, 2012 |
|
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
March 12, 2012 |
|
HERO MOTOCORP LTD. Vs. COMMISSIONER OF C. EX., DELHI-II, GURGAON
|
August 21, 2012 |
|
HERO MOTOCORP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
|
June 7, 2012 |
|
HETERO LABS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
July 17, 2012 |
|
HEUBACH COLOUR PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
January 10, 2012 |
|
HI-BUILD COATING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
August 31, 2012 |
|
HIMACHAL PRADESH EX-SERVICEMEN CORPORATION Vs. C.C.E.
|
May 24, 2012 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
May 7, 2012 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BELAPUR
|
August 17, 2012 |
|
HINDUJA FOUNDRIES LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
|
September 13, 2012 |
|
HINDUJA FOUNDRIES LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
March 20, 2012 |
|
HINDUSTAN AUTOHOUSE PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
March 20, 2012 |
|
HINDUSTAN COCA COLA BEVERAGES (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
July 2, 2012 |
|
HINDUSTAN COCA COLA BEVERAGES (P.) LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, HYDERABAD
|
February 3, 2012 |
|
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E., ALLAHABAD
|
October 26, 2012 |
|
HINDUSTAN DORR OLIVER LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
May 2, 2012 |
|
HINDUSTAN GUM & CHEMICALS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
May 3, 2012 |
|
HINDUSTAN MACHINE TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 31, 2012 |
|
HINDUSTAN NATIONAL GLASS & INDUS. LTD. Vs. COMMR. OF C. EX., ROHTAK
|
November 1, 2012 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
June 28, 2012 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX.
|
June 7, 2012 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF CUS., KANDLA
|
June 12, 2012 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2012 |
|
HINDUSTAN STEELWORKS CONST. LTD. Vs. C.C.E., C. & S.T., VISAKHAPATNAM-II
|
August 23, 2012 |
|
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR I
|
November 22, 2012 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
September 28, 2012 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CUS. & C. EX., JAIPUR
|
March 30, 2012 |
|
HINDUSTHAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E. & S.T., PATNA
|
May 24, 2012 |
|
HIRA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
February 22, 2012 |
|
HITACHI HOME & LIFE SOLUTION (INDIA) LTD. Vs. C.C. (IMPORTS), NHAVA SHEVA
|
December 20, 2012 |
|
HONDA MOTOR CYCLES & SCOOTER INDIA PVT. LTD. Vs. C.C.E., DELHI III
|
April 24, 2012 |
|
HOTLINE ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
December 3, 2012 |
|
HP STATE ELECTRONICS DEV. CORPN. LTD. Vs. COMMR. OF C. EX., CHANDIGARH
|
May 18, 2012 |
|
HR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (ICD), NEW DELHI
|
June 8, 2012 |
|
I.A. DHAS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
July 2, 2012 |
|
I.C. FINANCIAL ANALYSTS OF INDIA Vs. C.C. & C.E., HYDERABAD-II
|
July 31, 2012 |
|
I.P. PATEL & CO. Vs. COMMISSIONER OF CUSTOMS (AIRPORT), MUMBAI
|
October 9, 2012 |
|
I.S.E. SECURITIES AND SERVICES LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI-II
|
September 20, 2012 |
|
IBM INDIA PVT. LTD Vs. COMMISSIONER OF C. EX. & S.T., LTU, BANGALORE
|
May 14, 2012 |
|
IDAA INFRASTRUCTURE P. LTD. Vs. COMMR. OF SERVICE TAX
|
November 23, 2012 |
|
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMISSIONER OF S.T.
|
December 14, 2012 |
|
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2012 |
|
IDMC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
April 4, 2012 |
|
IDS SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 18, 2012 |
|
IILM FILM & MEDIA SCHOOL Vs. COMMR. OF SERVICE TAX
|
October 8, 2012 |
|
IMPERIAL GRANITES PVT. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
February 10, 2012 |
|
IN RE: FEDERATION OF INDIAN MICRO AND SMALL AND MEDIUM ENTERPRISES Vs. STATE
|
December 3, 2012 |
|
IND SWIFT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2012 |
|
INDCHEMIE HEALTH SPECIALITIES PVT. LTD. Vs. COMMR. OF C. EX., DAMAN
|
June 6, 2012 |
|
INDIA TRIMMINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, & SERVICE TAX, COIMBATORE
|
August 29, 2012 |
|
INDIA TRIMMINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
|
August 7, 2012 |
|
INDIAN ACRYLIC LTD. Vs. COMMISSIONER OF C. EXCISE, CHANDIGARH-II
|
July 19, 2012 |
|
INDIAN CHAIN PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
February 17, 2012 |
|
INDIAN EXPLOSIVES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 13, 2012 |
|
INDIAN EXTRUSIONS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
March 6, 2012 |
|
INDIAN FARMERS FERTILIZER CO-OP. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
September 12, 2012 |
|
INDIAN FARMERS FERTILIZER CO-OP. LTD. Vs. C.C.EX., CUS. & S.T., BBSR-I
|
July 5, 2012 |
|
INDIAN HOTELS CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
May 16, 2012 |
|
INDIAN INSTITUTE OF MANAGEMENT Vs. COMMISSIONER OF S.T., BANGALORE
|
May 17, 2012 |
|
INDIAN METALS & ALLOYS MFG. CO. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
November 23, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-I
|
July 13, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUS. (PREV.), PATNA
|
July 2, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
December 3, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
|
February 8, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
July 20, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GOA
|
January 6, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
June 20, 2012 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
December 18, 2012 |
|
INDIAN POTASH LTD Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
April 20, 2012 |
|
INDIAN WOOD PRODUCTS CO. LTD. Vs. COMMISSIONER OF C. EX.
|
July 25, 2012 |
|
INDOFIL CHEMICALS CO. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
November 21, 2012 |
|
INDU NISSAN OXO CHEMICAL INDUSTRIES Vs. COMMR. OF CUS., KANDLA
|
September 11, 2012 |
|
INDUSTRIAL ENTERPRISES (DETERGENTS) Vs. COMMR. OF C. EX., BHOPAL
|
June 26, 2012 |
|
INGRAM MICRO INDIA LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
|
November 8, 2012 |
|
INOX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
March 20, 2012 |
|
INTERGLOBE ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.
|
January 10, 2012 |
|
INTERNATIONAL KNITTING LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
|
March 28, 2012 |
|
INTERNATIONAL OVERSEAS SERVICES Vs. COMMISSIONER OF SERVICE TAX
|
July 9, 2012 |
|
INTERNATIONAL PANAACEA LTD. Vs. COMMR. OF CENTRAL EXCISE, DELHI-II
|
March 12, 2012 |
|
INTEROCEAN SHIPPING CO. Vs. COMMISSIONER OF SERVICE TAX
|
November 12, 2012 |
|
ISHAAN LABS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 3, 2012 |
|
ISHWAR METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2012 |
|
ITC LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
January 23, 2012 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
August 6, 2012 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
|
August 2, 2012 |
|
J.B.M. AUTO COMPONENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
June 25, 2012 |
|
J.K. CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
June 13, 2012 |
|
J.K. LAXMI CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
June 25, 2012 |
|
J.M. FINANCIAL SERVICES P. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI
|
February 3, 2012 |
|
J.S. GUPTA & SONS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
March 21, 2012 |
|
JABALPUR MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
March 13, 2012 |
|
JAGAT MACHINERY MANUFACTURERS P. LTD. Vs. C.C.E.
|
November 19, 2012 |
|
JAI SHAKTHI ENGINEERING & CONSTRUCTIONS Vs. COMMR. OF C. EX., RAJKOT
|
March 5, 2012 |
|
JAIN & CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2012 |
|
JAIN CERAMIC COLOURS & COATINGS PVT. LTD. Vs. COMMR. OF C. EX., JAIPUR-I
|
August 28, 2012 |
|
JAIPUR NAGAR NIGAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 2012 |
|
JAISU DREDGING & SHIPPING Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
October 29, 2012 |
|
JAMAL HAIDER SIDDIQUI Vs. C.C.E., ALLAHABAD
|
March 5, 2012 |
|
JAY FORMULATION LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 21, 2012 |
|
JAYCHAKRA CHEMICALS, SHIVA CHEMICALS, AGRO NEEDS AND MANI AGRO CHEM Vs. CCE SALEM
|
June 8, 2012 |
|
JCB INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
April 16, 2012 |
|
JEKSON HYDRAULIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
April 13, 2012 |
|
JET AIRWAYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
|
April 16, 2012 |
|
JET AIRWAYS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
February 29, 2012 |
|
JEYPORE SUGAR CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
August 7, 2012 |
|
JINDAL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 30, 2012 |
|
JINDAL STEEL & POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2012 |
|
JMC PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
July 25, 2012 |
|
JOLLYBOARD LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 8, 2012 |
|
JSW STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, THANE
|
March 2, 2012 |
|
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
May 22, 2012 |
|
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
|
February 28, 2012 |
|
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
|
March 1, 2012 |
|
JUBILANT LIFE SCIENCES LTD. Vs. COMMISSIONER OF C. EX.
|
October 5, 2012 |
|
JUMBO MINING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 15, 2012 |
|
JYOTI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
June 22, 2012 |
|
JYOTI STRUCTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASIK
|
May 21, 2012 |
|
JYOTI STRUCTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2012 |
|
K. JAWAHAR Vs. COMMR. OF C. EX.
|
July 26, 2012 |
|
K. SEERANGAN Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
June 11, 2012 |
|
K.D. CHAUDHARY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
September 3, 2012 |
|
K.K. POLYCOLOR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
December 28, 2012 |
|
K.P. ABDUL MAJEED Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 7, 2012 |
|
KALATHIL BROTHERS CONSTRUCTION CO. (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
|
January 11, 2012 |
|
KALPATARU PAPERS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 27, 2012 |
|
KALPATARU POWER TRANSMISSION LTD. Vs. COMMR. OF C. EX.
|
January 2, 2012 |
|
KALPENA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
August 1, 2012 |
|
KALYANI GERDAU STEELS LTD. Vs. COMMR. OF C. EX., TIRUPATI
|
August 6, 2012 |
|
KALYANI HAYES LEMMERZ LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
|
April 20, 2012 |
|
KANAN BISWAS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
|
February 22, 2012 |
|
KANIA (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2012 |
|
KARAMCHAND APPLIANCES PVT. LTD. Vs. COMMR. OF C. EX., CHANDIGARH
|
June 25, 2012 |
|
KARNATAKA AGRO CHEMICALS Vs. COMMR. OF C. EX., BANGALORE
|
February 2, 2012 |
|
KARNATAKA AGRO CHEMICALS Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 20, 2012 |
|
KARNATAKA CONVEYORS AND SYSTEMS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX (APPEAL)
|
October 8, 2012 |
|
KARNAVATI AVIATION PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
October 29, 2012 |
|
KATRINA R. TURCOTTE Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
October 9, 2012 |
|
KAUSHAL SOLAR EQUIP. PVT. LTD. Vs. COMMR. OF SERVICE TAX, PUNE-III
|
January 31, 2012 |
|
KAYSONS PLASTO PRINT INDUSTRIES Vs. COMMISSIONER OF C. EX., KOLHAPUR
|
June 27, 2012 |
|
KB POWER CARE PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 16, 2012 |
|
KHANDELWAL CONSTRUCTION CO. Vs. COMMISSIONER (APPEALS), JAIPUR
|
August 29, 2012 |
|
KHATAU NARBHERAM & COMPANY Vs. COMMR. OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BBSR II
|
March 2, 2012 |
|
KHURL VISION Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
|
March 16, 2012 |
|
KHUSHIRAM M. RATANCHANDANI Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
July 23, 2012 |
|
KICH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 22, 2012 |
|
KIJIJI (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 6, 2012 |
|
KILITCH DRUGS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-IV
|
April 9, 2012 |
|
KINGFISHER AIRLINES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 28, 2012 |
|
KINGFISHER AIRLINES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 26, 2012 |
|
KIOCL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 31, 2012 |
|
KIRTI DYES & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
May 1, 2012 |
|
KISAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF SERVICE TAX, NOIDA
|
May 22, 2012 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT II
|
February 8, 2012 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMR. OF C. EX., LUCKNOW (U.P.)
|
May 9, 2012 |
|
KITEC INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 20, 2012 |
|
KONGOVI ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 3, 2012 |
|
KOTA PENSIONERS HITKARI SAHAKARI SAMITI LTD. Vs. C.C.E., JAIPUR
|
November 27, 2012 |
|
KOTDWAR STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
|
March 14, 2012 |
|
KRISHNA FINANCIAL SERVICES Vs. COMMISSIONER OF C. EX.
|
August 29, 2012 |
|
KRISHNA MOHAN BEVERAGES & CONSTNS. P. LTD. Vs. C.C.E., VISAKHAPATNAM
|
September 4, 2012 |
|
KUMAR?S COTEX LIMITED Vs. COMMISSIONER OF CUSTOMS, GUNTUR
|
June 13, 2012 |
|
KUSHWAH ELECTRIC WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2012 |
|
KUTTUKARAN TRADING VENTURES Vs. COMMR. OF C. EX., CUS. AND S.T., COCHIN
|
April 30, 2012 |
|
KWALITY FUN FOODS & RESTAURANT P. LTD. Vs. C.C.E., COIMBATORE
|
January 31, 2012 |
|
L.N.M. AUTO INDUSTRIES PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, DELHI-IV
|
March 22, 2012 |
|
LABH CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
March 30, 2012 |
|
LACTO COSMETICS (VAPI) PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
September 7, 2012 |
|
LAFARGE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
July 10, 2012 |
|
LALIT CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
February 23, 2012 |
|
LANDIS + GYR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
December 4, 2012 |
|
LARK CHEMICALS PVT. LTD. Vs. COMMR. OF CUS., CSI AIRPORT, MUMBAI
|
December 17, 2012 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
November 7, 2012 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 27, 2012 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 7, 2012 |
|
LAVKUSH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
February 3, 2012 |
|
LAWN TEXTILE MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
August 29, 2012 |
|
LCS CITY MAKERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
May 3, 2012 |
|
LEAR AUTOMOTIVE INDIA LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
November 30, 2012 |
|
LEMON TREE HOTEL Vs. COMMR. OF C. EX., HYDERABAD
|
September 10, 2012 |
|
LIFE CARE MEDICAL SYSTEMS Vs. COMMISSIONER OF SERVICE TAX
|
June 21, 2012 |
|
LINTAS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 3, 2012 |
|
LION SECURITIES SERVICES Vs. COMMISSIONER OF S.T.
|
April 12, 2012 |
|
LOREAL INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
January 6, 2012 |
|
LOREAL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 14, 2012 |
|
LOTE PARSHURAM ENVIRONMENT PROTECTION CO-OP SOCIETY LTD. Vs. C.C.E.
|
July 27, 2012 |
|
LSE SECURITIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
|
May 7, 2012 |
|
LUBRIZOL ADVANCED MATERIALS INDIA PVT. LTD. Vs. C.C.E., VADODARA-I
|
December 6, 2012 |
|
LUMBINI BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
May 15, 2012 |
|
LUMIX EXPORT & IMPORT Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
June 7, 2012 |
|
LYNX COMMUNICATION SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., VADODARA
|
November 2, 2012 |
|
M. SENGALVARAYAN Vs. COMMR. OF C. EX. (SERVICE TAX)
|
July 24, 2012 |
|
M.D. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
September 28, 2012 |
|
M.D. SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
May 31, 2012 |
|
M.K. SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS (GEN.), MUMBAI
|
May 22, 2012 |
|
M.K. TELECOM Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 11, 2012 |
|
M.M. CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
April 10, 2012 |
|
M.P. BISCUITS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
April 17, 2012 |
|
M.R. COATINGS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 5, 2012 |
|
M.S. ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
|
February 21, 2012 |
|
M/S ACE HYGIENE PRODUCTS PVT. LTD. Vs. CCE VAPI
|
June 8, 2012 |
|
M/S AMIT AYURVEDIC & COSMETICS (INDIA) PVT. LTD. Vs. CCE DAMAN
|
June 6, 2012 |
|
M/S ASHIMA LIMITED Vs. CCE AHMEDABAD
|
October 26, 2012 |
|
M/S BAID INTERNATIONAL SERVICES Vs. COMMR. OF SERVICE TAX, KOLKATA
|
April 16, 2012 |
|
M/S BALAR MARKETING PVT. LTD. Vs. CCE, JAIPUR-I
|
March 15, 2012 |
|
M/S BANGIYA GRAMIN VIKASH BANK Vs. COMMR. OF CENTRAL EXCISE & SERVICE TAX, SILIGURI
|
June 6, 2012 |
|
M/S BANK OF RAJASTHAN LIMITED Vs. CCE, JAIPUR
|
February 27, 2012 |
|
M/S CADBURY INDIA LTD Vs. CCE, INDORE
|
January 10, 2012 |
|
M/S CARTER HYDRAULIC POWER PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA VII
|
May 14, 2012 |
|
M/S CHITTARANJAN LOCOMOTIVE WORKS Vs. COMMR. OF CENTRAL EXCISE, BOLPUR
|
March 28, 2012 |
|
M/S CURRENCY CABLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOL. VI
|
December 5, 2012 |
|
M/S DENSO HARYANA PRIVATE LIMITED (DHNA) Vs. CCE, DELHI-III
|
February 3, 2012 |
|
M/S DREAM BAKE PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOL. VII
|
May 14, 2012 |
|
M/S DYNAMIC INDUSTRIES LTD. Vs. CCE AHMEDABAD
|
June 1, 2012 |
|
M/S DYNAMIC PLASTIC CORPORATION, M/S DYNAMIC POLY PLAST, SHRI C.B. SHARMA AND SHRI SHRISHRAM YADAV Vs. CCE DAMAN
|
May 9, 2012 |
|
M/S HINDUSTHAN NATIONAL GLASS & INDUSTRIES Vs. COMMR. OF CENTRAL EXCISE, KOLKATA IV
|
March 1, 2012 |
|
M/S IMDC LTD Vs. CCE VADODARA
|
March 14, 2012 |
|
M/S JAKSONS LTD. Vs. CCE DAMAN
|
June 1, 2012 |
|
M/S K. S. REFRACTORIES LTD. Vs. COMMR. OF CENTRAL EXCISE & CUSTOMS, BBSR II
|
February 27, 2012 |
|
M/S KALINGA EQUIPMENT PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOL.V
|
May 14, 2012 |
|
M/S LANDIS + GYR LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA V
|
May 14, 2012 |
|
M/S LOKNATH PRASAD GUPTA Vs. CCE, NEW DELHI
|
January 16, 2012 |
|
M/S LORDS CHEMICALS LTD. Vs. COMMR. OF CENTRAL EXCISE, HALDIA
|
May 14, 2012 |
|
M/S M. M. INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
December 3, 2012 |
|
M/S MADAN BABU KESARWANI Vs. CCE, ALLAHABAD
|
April 2, 2012 |
|
M/S MEGHMANI INDUSTRIES LTD. Vs. CCE AHMEDABAD
|
April 12, 2012 |
|
M/S METALMAN INDUSTRIES LTD. Vs. CCE, INDORE
|
February 29, 2012 |
|
M/S MICRO INKS LTD. Vs. CCE VAPI
|
April 3, 2012 |
|
M/S MOONGIPA ROADWAYS PVT. LTD Vs. CCE, DELHI-I
|
April 20, 2012 |
|
M/S NEILY GARMENTS Vs. CCE VAPI
|
June 1, 2012 |
|
M/S NILACHAL IRON & POWER LTD. Vs. COMMR. OF CENTRAL EXCISE & SERVICE TAX, JSR
|
March 22, 2012 |
|
M/S ORISSA MINING CORPORATION LTD. Vs. COMMR. OF CENTRAL EXCISE, CUSTOMS, SERVICE TAX, BBSR
|
March 23, 2012 |
|
M/S PARMARTH STEEL & ALLOYS (P) LTD. Vs. CCE, MEERUT-I
|
February 3, 2012 |
|
M/S PRINCE AQUA PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA III
|
March 28, 2012 |
|
M/S R.B. POLYMERS LTD. Vs. CST AHMEDABAD
|
April 24, 2012 |
|
M/S RAJDHANI CRAFTS Vs. CCE, JAIPUR
|
January 31, 2012 |
|
M/S RANASARIYA POLYPACK PVT. LTD. Vs. CCE AHMEDABAD
|
June 1, 2012 |
|
M/S RANCHI SECURITY (P) LTD. Vs. COMMR. OF CENTRAL EXCISE & S.TAX, RANCHI
|
May 1, 2012 |
|
M/S S.K. MOBILE Vs. CCE RAJKOT AND VICE VERSA
|
April 20, 2012 |
|
M/S SENBO INDUSTRIES LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA VII
|
May 14, 2012 |
|
M/S SHREE KAMREJ VIBHAG SAHAKARI KHAND UDYOG MANDLI LTD. Vs. CCE SURAT
|
June 8, 2012 |
|
M/S SHREE T.K. WARANA SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II
|
October 23, 2012 |
|
M/S SRI VASAVI INDUSTRIES LTD. SHRI N.K. DAS SHRI ARJALA SATYANARAYANA Vs. COMMR. OF CENTRAL EXCISE, BOLPUR
|
May 1, 2012 |
|
M/S SUN DEVELOPMENTS & SOLUTIONS Vs. CST AHMEDABAD.
|
April 20, 2012 |
|
M/S SURAT BEVERAGES PVT. LTD. Vs. CCE VAPI
|
June 1, 2012 |
|
M/S THE NEXT Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
December 3, 2012 |
|
M/S V.V.F. LTD. Vs. CCE DAMAN
|
June 6, 2012 |
|
M/S VEENA INDUSTRIES LTD Vs. CCE VAPI
|
May 9, 2012 |
|
M/S VIVACITY WOVEN SACK PVT. LTD. Vs. CCE SURAT
|
June 1, 2012 |
|
M/S. A.S.K. CHEMICALS FOUNDRY SOLUTION INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, JAMSHEDPUR
|
May 11, 2012 |
|
M/S. ADHUNIK CORPN. LTD. Vs. CC (PORT), KOLKATA
|
July 3, 2012 |
|
M/S. ADVANCE VALVE PVT. LTD. Vs. CCE, NOIDA
|
August 23, 2012 |
|
M/S. AGNIPLAST PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
July 27, 2012 |
|
M/S. ALEMBIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
June 7, 2012 |
|
M/S. APAR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
|
October 29, 2012 |
|
M/S. API POLYMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE DELHI I
|
April 25, 2012 |
|
M/S. APPOLO TYRES LIMITED Vs. CCE, VADODARA
|
June 29, 2012 |
|
M/S. ARROW NET COMPUTERS Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
|
April 30, 2012 |
|
M/S. ARVIND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
June 7, 2012 |
|
M/S. ASSAM BENGAL VEENER TRADERS Vs. COMMR. OF CENTRAL EXCISE, KOL. I
|
March 1, 2012 |
|
M/S. B.K. COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR I
|
April 11, 2012 |
|
M/S. BACHA MOTORS PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
November 1, 2012 |
|
M/S. BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE RESPONDENT MEERUT I
|
November 29, 2012 |
|
M/S. BANCO PRODUCTS (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
|
October 23, 2012 |
|
M/S. BENGAL CHEMICALS & PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
|
July 23, 2012 |
|
M/S. BHARAT PARENTARALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
|
October 23, 2012 |
|
M/S. BURN STANDARD CO. LTD. Vs. CCE, SALEM
|
July 30, 2012 |
|
M/S. CHETNA ZARDA COMPANY, M/S. KRIPA TOBACCO MARKETING Vs. S.K. MALL, AR
|
July 6, 2012 |
|
M/S. CORDS CABLE INDUSTRIES LTD. Vs. CCE, JAIPUR
|
March 23, 2012 |
|
M/S. CORPORATE ISPAT ALLOYS LTD. Vs. COMMR. OF CENTRAL EXCISE, BOLPUR
|
April 12, 2012 |
|
M/S. CRAFT CORNER PAPER MILLS LTD. Vs. CCE DAMAN
|
August 24, 2012 |
|
M/S. DARBAR TRANSPORT COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
|
April 24, 2012 |
|
M/S. DELTA ELECTRONICS Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE, MEERUT
|
April 19, 2012 |
|
M/S. DUMDUM VALVES & BEARINGS (P) LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA-II
|
November 23, 2012 |
|
M/S. ENGINEERS PROJECTS (I) LTD. Vs. COMMR. OF CENTRAL EXCISE, SHILLONG
|
November 29, 2012 |
|
M/S. EPCOS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
|
April 23, 2012 |
|
M/S. FARMANIA STEEL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
April 26, 2012 |
|
M/S. FIEM INDUSTRIES LIMITED Vs. CCE, CHENNAI - III
|
May 11, 2012 |
|
M/S. G.T.Z.(I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII
|
May 7, 2012 |
|
M/S. GANGA CARRIERS (P) LTD. AND SHRI SANJIV KUMAR CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, PATNA
|
March 26, 2012 |
|
M/S. GATES INDIA PVT. LTD. Vs. CCE, DELHI-IV
|
April 17, 2012 |
|
M/S. GAURAV PHARMA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, GHAZIABAD
|
December 26, 2012 |
|
M/S. GE INDIA IND.-L PVT. LTD. Vs. CCE, PONDICHERRY
|
May 8, 2012 |
|
M/S. GOKULCHAND TEXTURISERS Vs. CCE SURAT
|
July 20, 2012 |
|
M/S. GUJARAT ALKALIES CHEMICALS LIMITED Vs. CCE, VADODARA
|
July 3, 2012 |
|
M/S. GUJARAT GUARDIAN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE SURAT
|
October 23, 2012 |
|
M/S. GUJARAT STATE SEEDS CERTIFICATION AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
|
June 5, 2012 |
|
M/S. HANSA TUBES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
|
November 27, 2012 |
|
M/S. HIGH TECH ENGINEERS Vs. C.C., NEW DELHI
|
January 11, 2012 |
|
M/S. HINDUSTAN LEVER LTD. Vs. CCE, CHENNAI
|
May 2, 2012 |
|
M/S. HINDUSTHAN SEALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
|
March 26, 2012 |
|
M/S. HUSSEIN SHETH & SONS Vs. CC JAMNAGAR
|
November 5, 2012 |
|
M/S. I.D.M.C. LIMITED Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
August 8, 2012 |
|
M/S. INGRAM MICRO INDIA LTD. Vs. CC, AIRPORT & AIR CARGO, CHENNAI
|
May 3, 2012 |
|
M/S. INTAS PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
|
June 1, 2012 |
|
M/S. JAI JUICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE JAMMU
|
April 27, 2012 |
|
M/S. JIVANT ENTERPRISE Vs. CST, AHMEDABAD
|
June 29, 2012 |
|
M/S. KALPTARU PAPER LTD. Vs. CCE AHMEDABAD
|
July 17, 2012 |
|
M/S. KANSARA MODLER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
|
November 30, 2012 |
|
M/S. KGISL TRUST Vs. CE (ST), COIMBATORE
|
May 9, 2012 |
|
M/S. KUMAR COTTON MILLS (P) LTD. Vs. CCE AHMEDABAD
|
July 19, 2012 |
|
M/S. KUNAL TRAVELS (CARGO) SHRI BHARAT H. UMRANIYA Vs. COMMISSIONER OF CUSTOMS KANDLA
|
October 29, 2012 |
|
M/S. LAKSHMI MACHINE WORKS LTD. Vs. CCE, COIMBATORE
|
July 13, 2012 |
|
M/S. LAULS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE DELHI IV
|
November 22, 2012 |
|
M/S. LOYOLA INSTITUTE OF BUSINESS ADMINISTRATION (LIBA) Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
May 7, 2012 |
|
M/S. MAA SAMLESWARI SPONGE IRON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BBSR-II
|
February 24, 2012 |
|
M/S. MAA TARINI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BHUBANESWAR-I
|
July 26, 2012 |
|
M/S. MADRAS CEMENTS LTD. Vs. CCE, MADURAI
|
July 13, 2012 |
|
M/S. MAGMA FINCORP LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
January 30, 2012 |
|
M/S. MANGALORE REFINERY & PETROCHEMICALS LIMITED. Vs. THE COMMISSIONER OF CUSTOMS MANGALORE
|
August 8, 2012 |
|
M/S. MAYUR SALES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
July 23, 2012 |
|
M/S. MCNALLY BHARAT ENGINEERING COMPANY LTD Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
March 14, 2012 |
|
M/S. MITTAL PIGMENTS PVT. LTD. Vs. CCE, JAIPUR-I
|
December 24, 2012 |
|
M/S. N.B. FOOTWEAR LTD. Vs. CCE, CHENNAI
|
May 4, 2012 |
|
M/S. NATURAL PETROCHEMICALS PVT. LIMITED Vs. COMMISSIONER OF CUSTOMS KANDLA
|
August 23, 2012 |
|
M/S. NEO STRUCTO CONSTRUCTION LTD. Vs. CCE SURAT
|
July 2, 2012 |
|
M/S. NEO STRUCTO CONSTRUCTION LTD. Vs. CCE SURAT
|
August 24, 2012 |
|
M/S. NIRMA LTD. Vs. CCE VADODARA
|
December 7, 2012 |
|
M/S. NORTH EASTERN TUBES LTD. Vs. COMMR. OF CENTRAL EXCISE & SERVICE TAX, GUWAHATI
|
April 26, 2012 |
|
M/S. OLYMPIA CREATIONS UNLIMITED Vs. CCE SURAT
|
December 3, 2012 |
|
M/S. ORISSA SPONGE IRON LTD. Vs. CCE, BBSR-II
|
July 24, 2012 |
|
M/S. OSWAL HANDICRAFTS Vs. CC KANDLA
|
November 5, 2012 |
|
M/S. P. GAUTAM AND COMPANY Vs. COMMISSIONER OF SERVICE TAX, AHMEDBAD
|
June 7, 2012 |
|
M/S. PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOL-III
|
March 20, 2012 |
|
M/S. PATEL CONSTRUCTIONS Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
|
June 7, 2012 |
|
M/S. PATEL STATIONERS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
December 31, 2012 |
|
M/S. PEASS INDUSTRIAL ENGINEERS LTD. Vs. CCE. VAPI
|
July 23, 2012 |
|
M/S. POWERBAND Vs. COMMISSIONER OF CENTRAL EXCISE DAMAN
|
June 1, 2012 |
|
M/S. PRESSTRESSED CONCRETE INDUSTRIES Vs. CCE, INDORE
|
August 27, 2012 |
|
M/S. PRINCE PIPES AND FITTINGS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
June 5, 2012 |
|
M/S. PURE ENTERPRISES PVT. LTD. Vs. CCE AHMEDABAD
|
August 6, 2012 |
|
M/S. R.N. LALL & BROS Vs. COMMR. OF CUSTOMS (AIRPORT & ADMN.), KOLKATA
|
August 23, 2012 |
|
M/S. RANE NSK STEERING SYSTEMS LTD Vs. CCE, CHENNAI - III
|
May 11, 2012 |
|
M/S. RITZBURY INDIA (P) LTD. CCE, CHENNAI Vs. CCE, CHENNAI M/S. RITZBURY INDIA (P) LTD.
|
May 2, 2012 |
|
M/S. ROOTS INDUSTRIES LTD. Vs. CCE, COIMBATORE
|
May 2, 2012 |
|
M/S. SANGHI INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 7, 2012 |
|
M/S. SARAF METAL WORKS Vs. COMMR. OF CENTRAL EXCISE, KOL. I
|
May 14, 2012 |
|
M/S. SATYA PAL KAPOOR & SONS Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
July 30, 2012 |
|
M/S. SAUMYA MINING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
|
September 12, 2012 |
|
M/S. SAVITA OIL TECHNOLOGIES LIMITED AND SHRI A.N. KASHID Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
August 23, 2012 |
|
M/S. SAWAN ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
June 7, 2012 |
|
M/S. SELVI PAPER MILLS (P) LTD. Vs. CCE, COIMBATORE
|
September 6, 2012 |
|
M/S. SERVALL ENGINEERING WORKS (P) LTD. Vs. CCE, SALEM
|
September 6, 2012 |
|
M/S. SHREE RAJASTHAN SYNTEX LTD. Vs. CCE, JAIPUR-II
|
August 23, 2012 |
|
M/S. SHRI RAM CABLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR I
|
April 30, 2012 |
|
M/S. SHRI SIDDHI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
October 29, 2012 |
|
M/S. SIMBHAOLI SUGARS MILLS LTD. Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE, MEERUT II
|
April 24, 2012 |
|
M/S. SISCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE ALLAHABAD
|
October 25, 2012 |
|
M/S. SUN CHLORIDE PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE SURAT
|
July 6, 2012 |
|
M/S. SUNDEEP ELECTRODES PVT. LTD. Vs. CCE, MEERUT-II
|
August 23, 2012 |
|
M/S. SUVIDHA SIGN STUDIOS PVT. LTD. Vs. CCE, DELHI-I
|
March 14, 2012 |
|
M/S. TATANAGAR WIRE ROPES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE, JAMSHEDPUR
|
March 5, 2012 |
|
M/S. TEKNO VALVES Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
July 24, 2012 |
|
M/S. TERAPANTH FOODS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 29, 2012 |
|
M/S. THAKOR BACHUBHAI CHHANAJI Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
|
August 3, 2012 |
|
M/S. THE INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, SILIGURI
|
March 5, 2012 |
|
M/S. UNI PRODUCTS INDIA LTD. Vs. CCE, DELHI-III, GURGAON
|
August 23, 2012 |
|
M/S. UNITED PHOSPHOROUS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE SURAT
|
October 23, 2012 |
|
M/S. VADNAGAR NAGRIK SAHAKARI BANK LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
|
June 19, 2012 |
|
M/S. VIGIL SECURITY BUREAU PVT. LTD. Vs. CST, CHENNAI
|
July 17, 2012 |
|
M/S. VIPPY INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
November 29, 2012 |
|
M/S. WELLKNOWN POLYESTER LTD. Vs. CCE DAMAN
|
August 1, 2012 |
|
M/S. ZEENAT CONSTRUCTION & MAINTENANCE Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
December 10, 2012 |
|
M/S.POWER GRID CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
|
April 2, 2012 |
|
MAA KALI PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
|
June 4, 2012 |
|
MADHAV NAGRIK SAHKARI BANK LTD. Vs. COMMISSIONER OF C. EX., INDORE-I
|
January 25, 2012 |
|
MADHURI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
January 18, 2012 |
|
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 29, 2012 |
|
MADRAS RADIATORS & PRESSINGS LTD. Vs. COMMR. OF C. EX., CHENNAI
|
January 20, 2012 |
|
MAERSK INDIA (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, RAIGAD
|
March 16, 2012 |
|
MAGNUM STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
July 2, 2012 |
|
MAHALAXMI WAREHOUSE & ALLIED INDUSTRIES Vs. C.C.E.
|
November 8, 2012 |
|
MAHARAJA CARGO Vs. COMMISSIONER OF CUSTOMS (IMPORTS) CHENNAI
|
April 30, 2012 |
|
MAHARASHTRA INDUS. DEVELOPMENT CORPORATION Vs. C.C.E., NASHIK
|
July 12, 2012 |
|
MAHENDRA STRIPS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
February 15, 2012 |
|
MAHENDRA TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
|
January 16, 2012 |
|
MAHLE FILTERS SYSTEM (I) LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
|
April 18, 2012 |
|
MAK CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
July 20, 2012 |
|
MALLIKA JEYABALAN Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
December 4, 2012 |
|
MAN INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., INDORE
|
January 20, 2012 |
|
MANAKPUR CHINI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
May 31, 2012 |
|
MANAKPUR CHINI MILLS Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
June 7, 2012 |
|
MANAKSIA LTD. Vs. C.C. (AIRPORT & ADMINISTRATION), KOLKATA
|
January 17, 2012 |
|
MANAN MOTORS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
February 22, 2012 |
|
MANDOVI MOTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 17, 2012 |
|
MANGALORE REFINERY AND PETROCHEMICALS LTD. Vs. C.C.
|
August 29, 2012 |
|
MANGALORE TOURIST SERVICE Vs. COMMISSIONER OF C. EX., MANGALORE
|
May 30, 2012 |
|
MANIAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
June 20, 2012 |
|
MANIK MACHINERY MANUFACTURERS P. LTD. Vs. COMMR. OF C. EX., MUMBAI-IV
|
March 20, 2012 |
|
MANIKGARH CEMENT Vs. COMMISSIONER OF C. EX. & CUS., NAGPUR
|
March 21, 2012 |
|
MANIPAL SPRINGS LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
July 20, 2012 |
|
MANJIT SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2012 |
|
MANJU CHAMPAKLAL BAFNA Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
December 31, 2012 |
|
MANKESHWAR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2012 |
|
MANKOO MACHINE TOOLS PVT. LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA
|
August 8, 2012 |
|
MARATHWADA ENGINEERS PVT. LTD. Vs. COMMR. OF S.T., AURANGABAD
|
February 17, 2012 |
|
MAX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
June 5, 2012 |
|
MAYO COLLEGE Vs. COMMISSIONER OF SERVICE TAX, JAIPUR-II
|
February 8, 2012 |
|
MEHRAJ KHAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2012 |
|
MEHTA PLAST CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2012 |
|
MENON PISTONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
|
June 15, 2012 |
|
MERITTRAC SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
August 7, 2012 |
|
MEWAR FOODS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2012 |
|
MEXIM ADHESIVE TAPES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
May 24, 2012 |
|
MIC ELECTRONIC LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM
|
June 18, 2012 |
|
MIC ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 22, 2012 |
|
MICRO LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 25, 2012 |
|
MICROSYNTH FABRICS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
September 10, 2012 |
|
MIDNAPORE TYRE RETREADING FACTORY Vs. COMMR. OF C. EX., HALDIA
|
August 3, 2012 |
|
MINAXIBEN J. THAKKER Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
November 16, 2012 |
|
MINWOOL ROCK FIBRES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
November 7, 2012 |
|
MIRAJ PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2012 |
|
MIRC ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
October 5, 2012 |
|
MISSIONPHARMA LOGISTICES (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
January 17, 2012 |
|
MITSUI & CO. LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAMSHEDPUR
|
April 30, 2012 |
|
MMK TOLL ROAD PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX-II, MUMBAI
|
December 17, 2012 |
|
MMTC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
March 27, 2012 |
|
MODIPON FIBRES COMPANY Vs. COMMR. OF CENTRAL EXCISE, GHAZIABAD
|
June 19, 2012 |
|
MOHAMMED KHAMBHATI AND CO. Vs. COMMR. OF CUS. (IMPORT), NHAVA SHEVA
|
November 30, 2012 |
|
MOHENDRA CONSTRUCTION Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
June 26, 2012 |
|
MOHINDRA WORLD CITY (JAIPUR) LTD. Vs. COMMISSIONER OF C. EX.
|
April 4, 2012 |
|
MOLEX (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 24, 2012 |
|
MOUNI MAHARAJ SEVABHAVI VISHWASTA SANSTHA BIDRI Vs. C.C.E.
|
November 19, 2012 |
|
MOYER ORGANICS PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-III
|
August 28, 2012 |
|
MR. STEPHEN ROSARIO, PROPRIETOR M/S. ZANDRA TRADING CO. Vs. CC (EXPORT), CHENNAI
|
May 2, 2012 |
|
MULTI MERCANTILE CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
March 6, 2012 |
|
MUSTAN TAHERBHAI Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 6, 2012 |
|
MUTHOOT HOTELS & INFRASTRUCTURE VENTURES (P) LTD. Vs. C., C.E. & S.T., THIRUVANANTHAPURAM
|
March 1, 2012 |
|
N.I. ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
August 14, 2012 |
|
N.I.B.S. & CORPORATE MANAGEMENT Vs. COMMISSIONER OF C. EX., NOIDA
|
October 25, 2012 |
|
N.M. FASHIONS Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
September 18, 2012 |
|
N.S. CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2012 |
|
N.V. MARKETING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
July 4, 2012 |
|
N.V. SECURITIES Vs. COMMISSIONER OF C. EX. & S.T., SILIGURI
|
March 2, 2012 |
|
NAG INTERIORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 9, 2012 |
|
NAGAR TALUKA SHRAMIK SEVA SANGH Vs. COMMISSIONER OF C. EX.
|
February 3, 2012 |
|
NANDAN KUMAR GOILA Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
|
February 2, 2012 |
|
NANKI FASHIONS Vs. COMMISSIONER OF CUSTOMS (EXPORT), NEW DELHI
|
April 30, 2012 |
|
NARAYAN BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2012 |
|
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
December 28, 2012 |
|
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX. , JAIPUR
|
March 14, 2012 |
|
NATRAJ CERAMIC & CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 2, 2012 |
|
NAVAYUGA ENGINEERING CO. LTD. Vs. C.C.E. & C., VISAKHAPATNAM
|
July 11, 2012 |
|
NAVEEN JAIN Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
June 11, 2012 |
|
NCR CORPORATION INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
July 4, 2012 |
|
NECTAR LIFESCIENCES LTD. (UNIT-I) Vs. COMMR. OF C. EX.
|
August 22, 2012 |
|
NECTOR LIFE SCIENCE LTD. (UNIT-II) Vs. COMMR. OF C. EX.
|
September 20, 2012 |
|
NEERAJ PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2012 |
|
NEETA PRAKASH MODI Vs. COMMISSIONER OF CUS. (PREVENTIVE), MUMBAI
|
February 14, 2012 |
|
NIHON TRADING CO. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 2, 2012 |
|
NIHON TRADING COMPANY Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 19, 2012 |
|
NIKHIL SHIPPING AGENCY Vs. COMMISSIONER OF CUS. (GENERAL), MUMBAI
|
March 28, 2012 |
|
NIKITECH ELECTRIC PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 23, 2012 |
|
NILACHAL IRON & POWER LTD. Vs. COMMISSIONER OF C.EX. & S.T., JSR
|
February 23, 2012 |
|
NILACHAL IRON AND POWER LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
September 14, 2012 |
|
NILKANT SPECIFIC FAMILY TRUST Vs. COMMR. OF C. EX., AHMEDABAD
|
August 27, 2012 |
|
NIMBUA GREENFIELD PUNJAB LTD. Vs. COMMR. OF C. EX., CHANDIGARH
|
May 17, 2012 |
|
NIRAV GROUP TUITION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
April 25, 2012 |
|
NIRLON LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAMI-II
|
November 27, 2012 |
|
NIRMA LTD. Vs. C.C.E., INDORE
|
January 11, 2012 |
|
NIRMAL CONSTRUCTION COMPANY Vs. COMMISSIONER OF C. EX., SURAT
|
July 30, 2012 |
|
NITIN PHARMA Vs. C.C.E., JAIPUR
|
January 19, 2012 |
|
NORTH EASTERN COALFIELDS, COAL INDIA LTD. Vs. C.C.E. & S.T. DIBRUGARH
|
September 27, 2012 |
|
NORTH EASTERN TUBES LTD. Vs. COMMISSIONER OF C. EX. & S.T., GUWAHATI
|
March 19, 2012 |
|
NTF (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2012 |
|
OIL AND NATURAL GAS CORPORATION LTD. Vs. COMMR. OF C. EX.
|
November 29, 2012 |
|
OM SAKTHI TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
July 19, 2012 |
|
OM SHANTHI PACKAGING INDUSTRIES Vs. COMMR. OF C. EX., HYDERABAD
|
September 12, 2012 |
|
OM UDYOG Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
|
August 29, 2012 |
|
ONE ADVERTISING & COMMUNICATION SERVICES LTD. Vs. C.S.T., AHMEDABAD
|
April 26, 2012 |
|
ONIDA SAKA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
May 15, 2012 |
|
ORBITAL INFRASTRUCTURE CONSULTANCY & RESEARCH (P) LTD. Vs. C.C.E., C. & S.T., BHUBANESHWAR-I
|
July 9, 2012 |
|
ORIENTAL CONTAINERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE
|
March 19, 2012 |
|
OSWAL AGLOIMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 29, 2012 |
|
OSWAL WOOLLEN MILLS LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA
|
May 2, 2012 |
|
OUDH SUGAR MILLS LTD Vs. COMMISSIONER OF C. EX., LUCKNOW
|
April 3, 2012 |
|
P. RAMAN, O. THAVAMANI, S. PETHU REDDIAR AND S. PETHU REDDIAR Vs. CCE, MADURAI
|
September 6, 2012 |
|
P.S. TECH COM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 20, 2012 |
|
PALIMAR INFRACON PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
April 19, 2012 |
|
PANCHMAHAL STEEL LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 9, 2012 |
|
PANKAJ GUPTA Vs. COMMISSIONER OF C. EX. , MEERUT-II
|
July 12, 2012 |
|
PANKAJBHAI CHAMPAKLAL PAREKH Vs. COMMR. OF S.T., AHMEDABAD
|
September 18, 2012 |
|
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 5, 2012 |
|
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2012 |
|
PARADISE MEHAK PROPERTIES PVT. LTD. Vs. COMMR. OF C. EX., JAIPUR-I
|
April 13, 2012 |
|
PARADISE POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2012 |
|
PARAMOUNT COMMUNICATION LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2012 |
|
PARAMOUNT WIRE & CABLE LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
July 16, 2012 |
|
PARAS ADVERTISING & MARKETING SERVICES PVT. LTD. Vs. C.S.T., AHMEDABAD
|
December 20, 2012 |
|
PARAS MOTOR MANUFACTURING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 10, 2012 |
|
PARLE BISLERI PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV
|
May 22, 2012 |
|
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. Vs. COMMR. OF C. EX., MEERUT
|
July 2, 2012 |
|
PASHUPATI ACRYLON LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2012 |
|
PAUL MERCHANTS LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
November 21, 2012 |
|
PAYAL ELECTRIC DECORATION Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
December 26, 2012 |
|
PEARL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2012 |
|
PENINSULAR CAPITAL MARKET LTD. Vs. COMMR. OF C. EX & S.T., COCHIN
|
June 11, 2012 |
|
PENTAGON INTEX PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
December 20, 2012 |
|
PEPSICO INDIA HOLDING P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II
|
February 9, 2012 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
September 14, 2012 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. C.C.E., CHANDIGARH
|
April 4, 2012 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
|
July 24, 2012 |
|
PERSTROP CHEMICALS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
January 4, 2012 |
|
PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
July 30, 2012 |
|
PIMPRI CHINCHWAD MUNICIPAL CORPORATION Vs. COMMR. OF C. EX., PUNE-I
|
September 5, 2012 |
|
PIONEER PLASTIC INDUSTRIES LTD. AND RAGHUVEER SHARMA, DIRECTOR Vs. C.C.E., DELHI II
|
December 28, 2012 |
|
PIONEER SERVICES Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
March 20, 2012 |
|
PLUS PAPER FOODPAC LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2012 |
|
PMP AUTO COMPONENTS (P) LTD Vs. COMMISSIONER OF C. EX., MUMBAI
|
May 11, 2012 |
|
PMS EXPORTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 6, 2012 |
|
POLYCOT KNITTERS (UNIT-II) Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 13, 2012 |
|
POOJA FORGE LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 2012 |
|
POOJA MARKETING AGENCIES Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
July 3, 2012 |
|
POPULAR CONSTRUCTIONS Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 8, 2012 |
|
POSCO INDIA DELHI STEEL PROCESSING LTD. Vs. COMMR. OF CUS., KANDLA
|
June 13, 2012 |
|
POWERTEL BOCA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 7, 2012 |
|
PRABHAS CHANDRA BISWAS Vs. COMMR. OF CUS. (PREVENTIVE), KOLKATA
|
March 21, 2012 |
|
PRAKASH CHANDRA SHANTILAL Vs. COMMISSIONER OF CUS., AHMEDABAD
|
August 2, 2012 |
|
PRAKASH METAL WORKS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
May 30, 2012 |
|
PRASAD ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
|
October 8, 2012 |
|
PRAYAS CASTING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
April 12, 2012 |
|
PRICOL LTD. Vs. COMMR. OF C. EX. AND S.T.
|
August 2, 2012 |
|
PRIME HOUSEWARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
August 30, 2012 |
|
PRISHRAM TRAVELS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
April 10, 2012 |
|
PRIYA MARINE PRODUCTS Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
August 27, 2012 |
|
PROFESSIONAL COURIERS Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
August 21, 2012 |
|
PROTECH GALVANIZERS & FABRICATORS PVT. LTD. Vs. COMMR. OF C. EX.
|
June 8, 2012 |
|
PROVINCIAL LIFE STYLE RETAIL SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2012 |
|
PTL ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 6, 2012 |
|
PUNJAB NATIONAL BANK Vs. COMMISSIONER OF C. EX.
|
April 12, 2012 |
|
PURVANCHAL VIDYUT VITRAN NIGAM LTD. Vs. C.C.E.
|
July 2, 2012 |
|
PYRO ELECTRIC AND ALLIED INSTRUMENTS PVT. LTD. Vs. C.C.E., MUMBAI-I
|
August 27, 2012 |
|
QUE PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
September 20, 2012 |
|
R. BALARAMI REDDY & CO. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 11, 2012 |
|
R.K. PALIWAL Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
January 12, 2012 |
|
R.K. TRADING CO. Vs. COMMISSIONER OF SERVICE TAX
|
January 16, 2012 |
|
R.K. TRANSPORT COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
January 25, 2012 |
|
R.N. SINGH Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
May 17, 2012 |
|
R.S. FINANCIAL SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
June 4, 2012 |
|
RACOLD THERMO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
|
April 16, 2012 |
|
RAHUL DRAVID Vs. COMMISSIONER OF SERVICE TAX
|
June 5, 2012 |
|
RAI ELECTRICAL ENGINEERING WORKS Vs. COMMR. OF C. EX., RANCHI
|
June 11, 2012 |
|
RAIN CALCINING LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
July 27, 2012 |
|
RAJ OIL MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
|
February 3, 2012 |
|
RAJASTHAN CRICKET ASSOCIATION Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
June 4, 2012 |
|
RAJASTHAN STATE MINES & MINERALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
June 18, 2012 |
|
RAJASTHAN TOURISM DEV. CORPORATION LTD. Vs. COMMR. OF C. EX.
|
June 26, 2012 |
|
RAJAT INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
June 26, 2012 |
|
RAJENDRA KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
January 23, 2012 |
|
RAJESH AUTO FINANCE Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
February 24, 2012 |
|
RAJESH EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 16, 2012 |
|
RAJGURU IMPEX (INDIA) LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
June 21, 2012 |
|
RAJGURU SYNTHETICS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-IV
|
May 25, 2012 |
|
RAJPATH CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
August 21, 2012 |
|
RAM POLY FIBRES LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
July 27, 2012 |
|
RAMESH KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
August 22, 2012 |
|
RAMKY INFRASTRUCTURE LTD. Vs. COMMR. OF SERVICE TAX
|
May 14, 2012 |
|
RAMKY INFRASTRUCTURE LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
September 12, 2012 |
|
RAMSARUP UTPADAK, UNIT-II Vs. COMMR. OF C. EX., KOLKATTA-III
|
April 25, 2012 |
|
RANA SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
|
March 30, 2012 |
|
RANADE & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
May 25, 2012 |
|
RANUTROL INSTRUMENTATION LTD. Vs. COMMISSIONER OF C. EX., DELHI-II
|
July 2, 2012 |
|
RASTRAUDHYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
June 25, 2012 |
|
RATHI BARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
May 17, 2012 |
|
RATNAMANI METALS & TUBES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
May 31, 2012 |
|
RATNAMANI METALS & TUBES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 12, 2012 |
|
RATTHA HOLDING CO. PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 1, 2012 |
|
RAVASCO TRANSMISSION & PACKING PVT. LTD. Vs. COMMR. OF C. EX., VAPI
|
June 8, 2012 |
|
RAVIKIRAN PLASTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
September 10, 2012 |
|
RAY BAN SUN OPTICS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
March 30, 2012 |
|
RAYUDU VISION MEDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 25, 2012 |
|
RED FAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 16, 2012 |
|
REHAU POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT), MUMBAI
|
December 18, 2012 |
|
RELIANCE COMMUNICATIONS LTD Vs. C.C. (ACC & IMPORT), MUMBAI
|
April 12, 2012 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, RAJKOT
|
September 13, 2012 |
|
RELIANCE PORTS & TERMINALS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
July 31, 2012 |
|
RELIANCE TELECOM LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
September 3, 2012 |
|
RIBA TEXTILE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ROHTAK
|
May 8, 2012 |
|
RICO CASTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2012 |
|
ROCA BATH ROOM PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
|
August 3, 2012 |
|
ROCHEM SEPARATION SYSTEMS (I) PVT. LTD. Vs. COMMR. OF C. EX.
|
April 12, 2012 |
|
ROHIT SURFACTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 1, 2012 |
|
ROLLER CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
June 18, 2012 |
|
RONALD PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
May 29, 2012 |
|
ROYAL IMPORTS Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2012 |
|
ROYAL TOUCH ALUMINIUM PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
April 27, 2012 |
|
ROYAL TOUGH LAMINATES PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
March 1, 2012 |
|
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 22, 2012 |
|
RPG LIFE SCIENCE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 30, 2012 |
|
RUNGTA PROJECTS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
July 5, 2012 |
|
S. BENJAMIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2012 |
|
S. KADIRVEL Vs. COMMR. OF C. EX. & S.T.
|
December 10, 2012 |
|
S.C. PACKERS Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
January 20, 2012 |
|
S.J.L.T. TEXTILES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 30, 2012 |
|
S.K. KAREEMUM Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
August 9, 2012 |
|
S.K. SAMANTA & CO. (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
July 16, 2012 |
|
S.K. STAR CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
April 17, 2012 |
|
S.R. GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
|
April 9, 2012 |
|
S.S. IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
August 9, 2012 |
|
S.V. JIWANI Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 26, 2012 |
|
S.V. SALES CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
May 11, 2012 |
|
SABARMATI NETWORK SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
January 16, 2012 |
|
SACHIN DYEING & PRINTING MILLS PVT. LTD. Vs. COMMR. OF C. EX., SURAT
|
January 6, 2012 |
|
SACHIN METAL COATS Vs. COMMR. OF C. EX., CUS. & S.T., DAMAN/VAPI
|
April 19, 2012 |
|
SACMI ENGINEERING (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
September 4, 2012 |
|
SADANA FOODS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
June 12, 2012 |
|
SADANAM PERSONAL PRODUCTS Vs. COMMISSIONER OF CUS.
|
October 16, 2012 |
|
SADHANA JAIN, AJIT JAIN AND M/S. DCP ASSOCIATES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
July 24, 2012 |
|
SAFE & SURE MARINE SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI
|
February 23, 2012 |
|
SAFRAN ENGG. SERVICES INDIA P. LTD. Vs. COMMR. OF S.T., BANGALORE
|
September 17, 2012 |
|
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SSK LTD. Vs. COMMR. OF C. EX.
|
July 24, 2012 |
|
SAI STAR DISTRIBUTORS Vs. COMMISSIONER OF SERVICE TAX
|
May 30, 2012 |
|
SAI TEJA CONSTRUCTIONS Vs. COMMISSIONER OF C. EX.
|
June 26, 2012 |
|
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2012 |
|
SALEM DIST. CO-OP. MILK PRODUCERS UNION LTD. Vs. COMMR. OF C. EX. , SALEM
|
March 23, 2012 |
|
SAMALKOT POWER LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
September 25, 2012 |
|
SAMPRE NUTRITION LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), HYDERABAD
|
January 19, 2012 |
|
SAMRAT FORGINGS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 26, 2012 |
|
SAMTECH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2012 |
|
SANDEEP VILAS KOTNIS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
|
February 14, 2012 |
|
SANDHYA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
April 12, 2012 |
|
SANDOZ P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
February 2, 2012 |
|
SANDOZ POLYMERS PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
July 27, 2012 |
|
SANGAM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
|
July 18, 2012 |
|
SANGHAVI ENGINEERING Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 13, 2012 |
|
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 5, 2012 |
|
SANJAY K. MOTWANI Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
December 26, 2012 |
|
SANJIVANI NON-FERROUS TRADING PVT. LTD. Vs. C.C. & C.E., GHAZIABAD
|
May 22, 2012 |
|
SANKHLA INDUSTRIES UNIT-III Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
January 2, 2012 |
|
SANMAR SPECIALTY CHEM. LTD. Vs. C.C.E., (APPEALS-I), BANGALORE
|
August 29, 2012 |
|
SANTOSH STARCH LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 21, 2012 |
|
SAP INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 19, 2012 |
|
SARTORIUS STEDIUM INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
June 7, 2012 |
|
SARVAGYA CONSULTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 3, 2012 |
|
SARVASHAKTIMAN TRADERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 27, 2012 |
|
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
June 11, 2012 |
|
SAUMYA CONSTRUCTION PVT. LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
|
October 29, 2012 |
|
SAURASHTRA CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
March 9, 2012 |
|
SBI CARDS & PAYMENT SERVICES PVT. LTD. Vs. COMMR. OF S.T., NEW DELHI
|
May 31, 2012 |
|
SCHANKAR CLEARING AND FORWARDING Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2012 |
|
SCIENCE CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
January 10, 2012 |
|
SCOTT WILSON KIRKPATRICK INDIA PVT. LTD. Vs. COMMR. OF C. EX.
|
June 4, 2012 |
|
SEABIRD MARINE SERVICES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
December 14, 2012 |
|
SEHGAL AUTOMOBILES Vs. COMMR. OF C. EX.
|
April 30, 2012 |
|
SEKSARIA BISWAN SUGAR FACTORY LTD. Vs. COMMR. OF C. EX.
|
March 12, 2012 |
|
SETHI METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
April 13, 2012 |
|
SETHU MATCH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
May 28, 2012 |
|
SEVEN HILLS CONSTRUCTION Vs. COMMR. OF SERVICE TAX
|
February 23, 2012 |
|
SEVEN STAR STEELS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II
|
December 7, 2012 |
|
SGL CARBON INDIA PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORTS)
|
October 18, 2012 |
|
SHAH FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-III
|
August 1, 2012 |
|
SHAKUMBARI SUGAR & ALLIED INDUS. LTD. Vs. COMMR. OF C. EX., MEERUT-I
|
March 23, 2012 |
|
SHANKAR PACKAGING LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
May 15, 2012 |
|
SHANKAR PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
June 11, 2012 |
|
SHANTI ALLOYS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 10, 2012 |
|
SHAPOORJI PALLONJI & CO. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
|
January 24, 2012 |
|
SHARDA FORGING & STAMPINGS (P) LTD. Vs. COMMR. OF C. EX., GHAZIABAD
|
July 12, 2012 |
|
SHARP LOGISTICS PVT. LTD. Vs. COMMISSIONER OF CUS. (GENERAL), MUMBAI
|
July 27, 2012 |
|
SHARP METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
|
June 13, 2012 |
|
SHARWAN KUMAR Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
October 30, 2012 |
|
SHILPA STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
November 15, 2012 |
|
SHIV OM SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
June 19, 2012 |
|
SHIV SHAKTI AGRIFOOD PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI I
|
July 11, 2012 |
|
SHIV SHAKTI SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
February 8, 2012 |
|
SHIVAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
April 16, 2012 |
|
SHONAN-SIDDHARTH (J.V.) Vs. COMMISSIONER OF C EX., NAGPUR
|
May 23, 2012 |
|
SHREE BHAWANI PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
|
July 19, 2012 |
|
SHREE CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2012 |
|
SHREE GAYATRI TOURIST BUS SERVICE Vs. COMMR. OF C. EX., VADODARA
|
March 20, 2012 |
|
SHREE LAXMI IRON & STEEL Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
June 15, 2012 |
|
SHREE PERFECT SECURITY SERVICES (INDIA) P. LTD. Vs. C.S.T., AHMEDABAD
|
January 16, 2012 |
|
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMR. OF CENTRAL EXCISE, JAIPUR-II
|
February 15, 2012 |
|
SHREE RAJESHWARI STEEL ROLLING MILLS Vs. COMMR. OF C. EX., AHMEDABAD
|
May 8, 2012 |
|
SHREE RENUKA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
April 26, 2012 |
|
SHREE SAIBABA PETROLEUM Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
August 9, 2012 |
|
SHREE VENKATESH METAL CORPORATION Vs. COMMR. OF C. EX., MUMBAI-V
|
January 19, 2012 |
|
SHREEJI ALUMINIUM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 9, 2012 |
|
SHRI A.S. CHADDA, DIRECTOR AZAD COACH PVT. LTD. Vs. C.C.E., JAIPUR I
|
April 19, 2012 |
|
SHRI ANUP MAHAVIR PRASAD JAIN Vs. CCE BHAVNAGAR
|
June 1, 2012 |
|
SHRI DNYANESHWAR TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2012 |
|
SHRI DYANESHWAR TRUST Vs. COMMR. OF C. EX. & CUS.
|
July 31, 2012 |
|
SHRI KAMAL KUMAR JAIN Vs. CCE-HALDIA
|
November 30, 2012 |
|
SHRI N.K. SINGH Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, BHOPAL
|
February 15, 2012 |
|
SHRI R. DEVENDIRAN Vs. CCE, (ST) COIMBATORE
|
May 11, 2012 |
|
SHRI RAM ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, JAIPUR
|
April 11, 2012 |
|
SHRI S.S. MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
June 7, 2012 |
|
SHRI S.V. KURUP Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, BHOPAL
|
February 15, 2012 |
|
SHRI VITHAL SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
|
July 31, 2012 |
|
SICPA INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., C. EX & S.T., SILIGURI
|
November 29, 2012 |
|
SIDDHI COMPUTERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
January 5, 2012 |
|
SILVASA MACHINES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 18, 2012 |
|
SILVER SPARK APPAREL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 15, 2012 |
|
SINGH TRANSPORTERS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
January 23, 2012 |
|
SINGLA TRADING CO. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
June 8, 2012 |
|
SINHAL ENGINEERING ENTERPRISES Vs. COMMISSIONER OF C. EX., BOLPUR
|
June 29, 2012 |
|
SIYARAM CITY CABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
July 30, 2012 |
|
SKF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
October 1, 2012 |
|
SKODA AUTO INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
|
June 5, 2012 |
|
SKOL BREWERIES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
December 26, 2012 |
|
SOBHA DEVELOPERS LTD. Vs. CCE & ST, BANGALORE
|
September 26, 2012 |
|
SOFT FOAM INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 24, 2012 |
|
SONA PROCESSORS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
July 26, 2012 |
|
SONI CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
September 20, 2012 |
|
SOS ENTERPRISE Vs. COMMR. OF C. EX. & S.T., RAJKOT
|
September 7, 2012 |
|
SOUTHERN LUBRICATION (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
|
January 2, 2012 |
|
SPACE AGE ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
|
September 12, 2012 |
|
SPECTRUM COAL & POWER LTD. Vs. COMMISSIONER OF C. EX., RAIPUR
|
July 5, 2012 |
|
SPEEDWAY CARRIERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 11, 2012 |
|
SPERRY PLAST LTD. Vs. C.C.E., NOIDA
|
July 18, 2012 |
|
SPETECH PLANT EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
April 23, 2012 |
|
SRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY
|
August 29, 2012 |
|
SRI CHAMUNDESWARI SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
August 16, 2012 |
|
SRI HANUMANTHA KALI VARA PRASAD BABU CHEM. (P) LTD. Vs. C.C. & C.E., GUNTUR
|
January 30, 2012 |
|
SRI PRASANTA KR. SAHA Vs. COMMISSIONER OF CUSTOMS (PREV.), NER, SHILLONG
|
December 21, 2012 |
|
SRILANKAN AIRLINES Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
July 16, 2012 |
|
SRIROZ CONSULTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX. , PUNE-I
|
January 11, 2012 |
|
SSS SAI SHIPPING SERVICES PVT. LTD. Vs. COMMISSIONER OF CUS., KANDLA
|
June 20, 2012 |
|
STAR CORPORATION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
June 5, 2012 |
|
STATE BANK OF HYDERABAD Vs. COMMR. OF CUS., C. EX. & S. T., HYDERABAD
|
February 17, 2012 |
|
STATE BANK OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
May 16, 2012 |
|
STATE BANK OF INDIA COMMERCIAL BRANCH Vs. COMMR. OF C. EX.
|
February 10, 2012 |
|
STATE BANK OF PATIALA Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
February 28, 2012 |
|
STEEL & METAL TUBES (I) LTD. Vs. COMMISSIONER OF C. EX.
|
November 20, 2012 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
August 27, 2012 |
|
STERLING HOFFMAN SOFTWARE CONSULTANT P. LTD. Vs. C.C.E., VADODARA
|
May 16, 2012 |
|
STERLING TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-IV
|
April 20, 2012 |
|
STERLING TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-IV
|
April 18, 2012 |
|
STI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 13, 2012 |
|
SUBHASH ENGINEER & CONTRACTOR Vs. COMMR. OF SERVICE TAX
|
December 19, 2012 |
|
SUBHASH KHANDELWAL CONSTRUCTION (P) LTD. Vs. C.C.E., JAIPUR-I
|
November 12, 2012 |
|
SUBHASRI PIGMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 5, 2012 |
|
SUCHITRA SILKS PRIVATE LTD. Vs. CC (SEA-IMPORTS), CHENNAI
|
July 2, 2012 |
|
SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAIGAD
|
June 27, 2012 |
|
SUJAL DYE CHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
May 11, 2012 |
|
SUKHMANI SOCIETY FOR CITIZEN SERVICES Vs. COMMISSIONER OF C. EX.
|
March 15, 2012 |
|
SULPHAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 6, 2012 |
|
SUN MICROSYSTEMS (I) PVT. LTD. Vs. COMMR. OF S.T., LTU, BANGALORE
|
May 7, 2012 |
|
SUN MICROSYSTEMS (I) PVT. LTD. Vs. COMMISSIONER
|
May 30, 2012 |
|
SUNBEAM GARMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 13, 2012 |
|
SUNBEAM INFOCOM P. LTD. Vs. COMMISSIONER OF C. EX.
|
May 31, 2012 |
|
SUNDARAM CLAYTON LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
March 19, 2012 |
|
SUPER CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
|
October 1, 2012 |
|
SUPER DELUX PAPER MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
November 9, 2012 |
|
SUR GEMS Vs. COMMISSIONER OF CUSTOMS (CSI AIRPORT), MUMBAI
|
November 16, 2012 |
|
SURBHIT IMPEX P. LTD. Vs. COMMISSIONER OF CUSTOMS (EP), MUMBAI
|
January 5, 2012 |
|
SURINDER KUMAR MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
April 19, 2012 |
|
SURYA AIR PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
May 25, 2012 |
|
SURYA RAMA CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
|
December 27, 2012 |
|
SURYA TRANSFORMERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2012 |
|
SURYAMITRA EXIM PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., GUNTUR
|
March 30, 2012 |
|
SURYATECH SOLAR SYSTEMS Vs. COMMISSIONER OF SERVICE TAX, PUNE-III
|
February 14, 2012 |
|
SUSHEE INFRA PVT. LTD. Vs. C.C., C.EX. & S.T. (APPEALS-II), HYDERABAD-II
|
May 23, 2012 |
|
SUZLON INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE III
|
February 14, 2012 |
|
SUZUKI POWERTRAIN INDIA LTD. Vs. COMMR. OF C. EX., DELHI-III, GURGAON
|
March 16, 2012 |
|
SWARAJ FOUNDRY DIVISION Vs. COMMISSIONER OF C. EX., LUDHIANA
|
July 10, 2012 |
|
SWARAJ MAZDA LTD. Vs. COMMISSIONER OF C. EX.
|
February 14, 2012 |
|
SWASTIK TRADERS Vs. COMMISSIONER OF SERVICE TAX
|
January 25, 2012 |
|
SYNERGIC INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, PUNE-III
|
February 21, 2012 |
|
SYNTEL INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 4, 2012 |
|
T.A. PAI MANAGEMENT INSTITUTE Vs. COMMR. OF C. EX.
|
May 8, 2012 |
|
T.V.S. MOTOR COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI - III
|
June 13, 2012 |
|
TAISEI CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2012 |
|
TALLY (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
April 25, 2012 |
|
TANBAN COMMERCIAL PVT. LTD. Vs. COMMR. OF CUS. (PREV.), W.B., KOLKATA
|
May 22, 2012 |
|
TARASAFE INTERNATIONAL PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-V
|
February 2, 2012 |
|
TATA BLUESCOPE STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
|
June 26, 2012 |
|
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
October 15, 2012 |
|
TATA CONSULTANCY SERVICES LTD. Vs. COMMR. OF C. EX. & S.T. (LTU), MUMBAI
|
July 2, 2012 |
|
TATA METALIKS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
|
June 12, 2012 |
|
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
November 20, 2012 |
|
TATA MOTORS LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, JAMSHEDPUR
|
August 6, 2012 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
|
February 3, 2012 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
May 2, 2012 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAMSHEDPUR
|
September 12, 2012 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
September 20, 2012 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JSR
|
March 29, 2012 |
|
TATA TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2012 |
|
TECHNICAL ASSOCIATES LTD. Vs. COMMR. OF CENTRAL EXCISE, LUCKNOW
|
April 19, 2012 |
|
TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
|
September 25, 2012 |
|
TELECOM DISTRICT MANAGER, BSNL LTD. Vs. COMMISSIONER OF C. EX.
|
July 18, 2012 |
|
TETRA PAK INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2012 |
|
TEXCARE P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2012 |
|
THEMIS MEDICARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
November 30, 2012 |
|
THERMAX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2012 |
|
THERMO CABLES LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
July 2, 2012 |
|
THIRD MEMBER ON REFERENCE : SHRI S.K. GAULE, MEMBER (T)
COMMISSIONER OF CENTRAL EXCISE, KOL. IV Vs. KUSUM PRODUCTS LTD.
|
March 26, 2012 |
|
TIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
|
July 17, 2012 |
|
TISFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
February 6, 2012 |
|
TOPLAND EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
February 24, 2012 |
|
TOTAL OIL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
August 30, 2012 |
|
TRANS ELECTRIC Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
|
August 27, 2012 |
|
TRANSASIA BIO-MEDICALS LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
January 17, 2012 |
|
TRIDENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II
|
June 13, 2012 |
|
TRISHUL ELECTROCASTINGS P. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
|
September 19, 2012 |
|
TRIVEDI ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX
|
September 21, 2012 |
|
TRIVENI ENGG. & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
June 8, 2012 |
|
TVS MOTOR COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
June 13, 2012 |
|
TWENTY TWENTY MEDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX, DELHI
|
April 19, 2012 |
|
TYRE CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
December 21, 2012 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX., MEERUT-I
|
June 25, 2012 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX., MEERUT-I
|
May 9, 2012 |
|
U.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
February 17, 2012 |
|
ULTRATECH CEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 2, 2012 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
September 27, 2012 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
May 23, 2012 |
|
ULTRATECH CEMENT LTD. Vs. COMMR. OF C. EX., BOLPUR
|
September 18, 2012 |
|
ULTRATECH CONCRETE Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
June 12, 2012 |
|
UNIGLOBE PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
January 3, 2012 |
|
UNIMED TECHNOLOGIES LTD. Vs. COMMR. OF CENTRAL EXCISE, VAPI
|
January 20, 2012 |
|
UNION BANK OF INDIA Vs. COMMISSIONER OF C. EX. AND S.T. (LTU), MUMBAI
|
March 7, 2012 |
|
UNION BANK OF INDIA Vs. COMMISSIONER OF C. EX. & S.T., MUMBAI
|
November 8, 2012 |
|
UNIQUE FAMILY SERVICES Vs. COMMR. OF C. EX. AND S.T.
|
June 18, 2012 |
|
UNITECH INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
July 6, 2012 |
|
UNITECH INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 13, 2012 |
|
UNITED ENTERPRISES Vs. COMMISSIONER OF C. EX. & SERVICE TAX, PATNA
|
September 26, 2012 |
|
UNITED PHOSPHORUS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
December 21, 2012 |
|
UNITED TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE -1 COMMISSIONERATE, BANGALORE
|
January 4, 2012 |
|
UNIVERSAL AUTO PRODUCTS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
May 2, 2012 |
|
UNIVERSAL ENTERPRISES Vs. COMMISSIONER OF C. EX., LUDHIANA
|
June 25, 2012 |
|
UNIWORLD LOGISTICS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
January 23, 2012 |
|
USHA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, PATNA
|
November 7, 2012 |
|
USHA INTERNATIONAL LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
February 6, 2012 |
|
USHA MARTIN LTD. Vs. COMMR. OF C. EX. & S.T., JAMSHEDPUR
|
August 2, 2012 |
|
V.J.M. CERAMICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
January 12, 2012 |
|
V.N. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 3, 2012 |
|
VALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
August 17, 2012 |
|
VAPI WASTE & EFFLUENT MANAGEMENT CO. Vs. COMMR. OF C. EX., DAMAN
|
June 19, 2012 |
|
VASCO DA GAMA DISTILLERIES PVT. LTD Vs. COMMR. OF CUS. & C. EX., GOA
|
April 11, 2012 |
|
VEDANTA ALUMINIUM LTD. Vs. COMMISSIONER OF C. EX. & S.T., BBSR-I
|
September 3, 2012 |
|
VEENA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 18, 2012 |
|
VEENA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
August 7, 2012 |
|
VENUS INVESTMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
January 17, 2012 |
|
VENUS INVESTMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
July 27, 2012 |
|
VENUS WIRE INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 28, 2012 |
|
VFS GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF S.T.
|
July 4, 2012 |
|
VGL SOFTTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2012 |
|
VICINIVAAS AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2012 |
|
VIDEOCON INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
December 11, 2012 |
|
VIDYUT METALLICS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
|
February 10, 2012 |
|
VIHAR AAHAR PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
October 31, 2012 |
|
VIJ ENGINEERS & CONSULTANTS PVT. LTD. Vs. COMMR. OF C. EX.
|
August 30, 2012 |
|
VIJETHA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 16, 2012 |
|
VIKAS GLOBALONE LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 27, 2012 |
|
VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 9, 2012 |
|
VIMAL OIL & FOODS LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
May 10, 2012 |
|
VINAY SOLVENT EXTRACTION INDS. PVT. LTD. Vs. COMMR. OF CUS., KANDLA
|
April 2, 2012 |
|
VINOD PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
December 11, 2012 |
|
VISA STEEL LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR-I
|
July 5, 2012 |
|
VISAT CONSTRUCTION CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
September 6, 2012 |
|
VISHAL ENGINEERS AND ANR. Vs. CCE
|
September 21, 2012 |
|
VISHAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
April 17, 2012 |
|
VISHAL INFRASTRUCTURE LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
December 24, 2012 |
|
VISHAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
|
March 22, 2012 |
|
VISHAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2012 |
|
VODAFONE ESSAR CELLULAR LTD. Vs. COMMR. OF C. EX. & S. T., PUNE-III
|
October 18, 2012 |
|
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
|
April 17, 2012 |
|
VODAFONE ESSAR LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
February 21, 2012 |
|
VODAFONE ESSAR SOUTH LTD. Vs. COMMISSIONER OF C. EX.
|
April 11, 2012 |
|
VODAFONE WEST LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
August 23, 2012 |
|
VVF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
|
February 27, 2012 |
|
VYAPAR INDUSTRIES LTD. Vs. COMMISSIONER OF CUS. (IMPORT) NHAVA SHEVA
|
May 1, 2012 |
|
WADPACK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 5, 2012 |
|
WALLACE LABORATORIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 31, 2012 |
|
WALLTRACTS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 10, 2012 |
|
WARDHA POWER COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
|
February 17, 2012 |
|
WEIKFIELD PRODUCTS CO. (INDIA) PVT. LTD. Vs. COMMR. OF C. EX.
|
October 17, 2012 |
|
WELLQUEST Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
|
January 11, 2012 |
|
WELSPUN MAXSTEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 2012 |
|
WELSPUN MAXSTEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2012 |
|
WENDT (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
August 29, 2012 |
|
WHIRLPOOL OF INDIA LTD. Vs. COMMR. OF CUS. (IMPORT), NHAVA SHEVA
|
December 4, 2012 |
|
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
January 13, 2012 |
|
WLC COLLEGE INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
March 28, 2012 |
|
WNS GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 30, 2012 |
|
WOCO MOTHERSON ADVANCED RUBBER TECH. LTD. Vs. C.C.E., RAJKOT
|
May 9, 2012 |
|
WOLFRA TECH (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
June 15, 2012 |
|
WRIGLEY INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 11, 2012 |
|
XEROX INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
|
April 11, 2012 |
|
Y.M. KRISHNA SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2012 |
|
YG1 INDUSTRIES (INDIA) P. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
|
July 12, 2012 |
|
YKK INDIA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
September 21, 2012 |
|
YMC BUILDMORE P. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 22, 2012 |
|
ZAIDAN METAL ROLLING MILLS PVT. LTD Vs. COMMISSIONER OF C. EX., MUMBAI
|
March 19, 2012 |
|
ZENITH COMPUTERS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 1, 2012 |
|
ZENTA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
|
March 13, 2012 |
|
ZINCOLLIED (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 13, 2012 |
|
ZYDUS NYCOMED HEALTHCARE PVT. LTD. Vs. COMMR. OF C. EX., BELAPUR
|
November 12, 2012 |
|
ZYDUS TECH. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
September 3, 2012 |
|
ZYTEX CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 29, 2012 |