REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
24/7 CUSTOMER PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	December 16, 2011
A. SUTHANTHER ASSUMTHA Vs. COMMISSIONER OF SERVICE TAX	February 28, 2011
A.C.C. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE RAIPUR	July 7, 2011
A.K. CONSTRUCTION Vs. COMMISSIONER OF CUSTOMS AND C. EX.	January 25, 2011
A.P. TOURISM DEV. CORPN. LTD. Vs. C.C.E., C.C. & S.T., HYDERABAD	June 15, 2011
A.R. ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II	November 14, 2011
A.R. TECH ARTISANS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I	November 16, 2011
A.S. MOLOOBHOY & SONS Vs. COMMR. OF CUS. (CSI AIRPORT), MUMBAI	August 23, 2011
AADISHWAR MOTORS PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD	February 21, 2011
AAREN SYNTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	September 30, 2011
AARTI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT	November 25, 2011
ABACUS BRAIN STUDY (P) LTD. Vs. COMMISSIONER OF C. EX. (A), HYDERABAD	January 24, 2011
ABB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	November 29, 2011
ABC ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	December 14, 2011
ABDUL KAREEM POKU Vs. COMMISSIONER OF CUSTOMS, COCHIN	October 18, 2011
ABN AMRO BANK Vs. CCE	July 26, 2011
ACALMAR OILS & FATS LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM	January 4, 2011
ACCURATE TRANS HEAT PVT. LIMITED Vs. COMMISSIONER OF C. EX., SURAT	March 14, 2011
ACHIEVER INTERNATIONAL Vs. CCE	March 8, 2011
ACUMEN CAPITAL MARKET (I) LTD. Vs. C.C.E., CUS. & S.T., COCHIN	December 29, 2011
ADC INDIA COMMUNICATION LTD. Vs. COMMR. OF C. EX., BANGALORE	May 18, 2011
ADHUNIK MEGHALAYA STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX., SHILLONG	July 29, 2011
ADHUNIK STEELS LTD. Vs. COMMISSIONER OF C. EX. & S. T., JAMSHEDPUR	April 25, 2011
ADITYA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE	August 5, 2011
ADVANCE SURFACTANTS INDIA LTD. Vs. COMMR. OF C. EX., MANGALORE	March 30, 2011
AGRO PACK Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	November 3, 2011
AGSAR PAINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUDURAI	July 20, 2011
AHMEDABAD KAISER-I-HIND MILLS COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 12, 2011
AHMEDABAD PACKAGING INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	March 9, 2011
AHMEDNAGAR FORGINGS LTD. Vs. COMMISSIONER OF C. EX., PUNE-III	February 28, 2011
AIA ENGINEERING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 1, 2011
AIA ENGINEERING LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	April 28, 2011
AIA ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	September 27, 2011
AIR CONTROL & CHEMICAL ENGINEERING CO. LTD. Vs. C.C.E., AHMEDABAD	May 5, 2011
AIR LIQUIDE NORTH INDIA (P) LTD. Vs. COMMR. OF C. EX. , JAIPUR	December 5, 2011
AJAY INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C. EX., GHAZIABAD	November 14, 2011
AKAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	October 19, 2011
AKSHAR FABRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II	December 14, 2011
AL CARGO GLOBAL LOGISTICS LTD. Vs. COMMISSIONER OF CUS., KANDLA	March 3, 2011
AL RIYAZ IMPLEX Vs. COMMISSIONER OF CUSTOMS, COCHIN	January 13, 2011
ALEMBIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-II	August 1, 2011
ALFA AUTOMOBILES Vs. COMMISSIONER OF SERVICE TAX	October 21, 2011
ALOK COAL AGENCIES Vs. COMMISSIONER OF C. EX., RAIPUR	April 5, 2011
ALPHINE PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., HYDERABAD	October 12, 2011
ALPINE APPARELS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	November 15, 2011
ALSTOM PROJECTS INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	March 14, 2011
ALTAIR ENGINEERING INDIA P. LTD. Vs. COMMISSIONER OF S.T., BANGALORE	July 25, 2011
ALUMAYER INDIA PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV	March 8, 2011
AMADEUS INDIA PVT. LTD. Vs. COMMISSIONER OF C EX., NEW DELHI	May 9, 2011
AMALGAMATIONS REPCO LTD. Vs. COMMISSIONER OF C. EX.	October 28, 2011
AMANULLA KHANS SONS Vs. COMMISSIONER OF C. EX., BANGALORE	December 14, 2011
AMAR FOOD PRODUCTS Vs. COMMISSIONER OF C. EX., VADODARA	March 30, 2011
AMBIKA PAINTS PLY AND HARDWARE STORE Vs. COMMISSIONER OF C. EX., BHOPAL	September 14, 2011
AMERICAN POWER CONVERSION (I) P. LTD. Vs. COMMR. OF CUS., BANGALORE	July 20, 2011
AMIDHARA TEXTURISING (P) LTD. Vs. COMMR. OF CENTRAL EXCISE, SURAT	November 14, 2011
AMIT KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	September 14, 2011
AMMAN STEEL CORPORATION Vs. COMMISSIONER OF C. EX., TRICHY	February 1, 2011
AMMIREDDY OILS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	December 14, 2011
AMOD STAMPING PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	February 23, 2011
AMOUSI MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	July 4, 2011
AMWAY INDIA ENTERPRISES PVT. LTD. Vs. COMMR. OF C. EX.	December 14, 2011
ANAGHA SURFACE TRANSPORT PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE TIRUPATI AND VICE VERSA	November 25, 2011
ANAGRAM STOCK BROKING LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD	April 5, 2011
ANAR CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	May 20, 2011
ANDHRA FERRO ALLOYS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	January 3, 2011
ANERI CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	June 6, 2011
ANIL KUMAR YADAV Vs. CCE	January 20, 2011
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	May 6, 2011
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	April 28, 2011
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II	June 9, 2011
ANISHK ENGINEERING CONSTRUCTIONS Vs. C.C.E., VISAKHAPATNAM	November 2, 2011
ANKITA CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR	November 17, 2011
ANNAKUT BISCUIT CO. PVT. LTD. Vs. C.C.E.	April 25, 2011
ANNAMALLAI INFRASTRUCTURES LTD. Vs. C.C.E. & S.T., COIMBATORE	August 19, 2011
ANSAL HOUSING & CONSTRUCTION LTD. Vs. COMMR. OF S.T.	December 21, 2011
ANURAG TRIVEDI Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	October 12, 2011
APAR LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT), MUMBAI	May 12, 2011
APPALO THREADS Vs. CCE	January 25, 2011
AREVA T&D INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LTU, CHENNAI	December 9, 2011
ARIHANT GOLD PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	November 15, 2011
ARIHANT SYNTHETICS Vs. COMMISSIONER OF C. EX., SURAT	June 6, 2011
ARJUN TOURS & TRAVELS PVT. LTD Vs. COMMISSIONER OF S.T., BANGALORE	December 22, 2011
ARO-CHEM SILVASSA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	August 19, 2011
AROGYA TRADING AND FINANCE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 18, 2011
ARUN ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE	April 5, 2011
ARVIND KUMAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE	September 26, 2011
ARVIND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	November 21, 2011
ARVIND LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	February 24, 2011
ARVIND LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	February 4, 2011
ARVIND PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 1, 2011
ASCENT MARKETING AND SERVICES Vs. COMMISSIONER OF C. EX	December 16, 2011
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VADODARA-II	February 18, 2011
ASHISH CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	July 26, 2011
ASHOK HOTEL Vs. COMMISSIONER OF CENTRAL EXCISE	June 6, 2011
ASHOK KUMAR JAIN, PROP. Vs. COMMISSIONER OF C, EX., INDORE	October 20, 2011
ASHWIN VANASPATI INDUS. PVT. LTD. Vs. COMMISSIONER OF CUS., KANDLA	April 27, 2011
ASIA IMPEX Vs. CC, AMRISTAR	January 11, 2011
ASIAN GRANITO (I) LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	September 20, 2011
ASRANI TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	December 2, 2011
ASSTT. COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. NIKHIL REFINERIES LTD.	April 5, 2011
ASTER PVT. LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, HYDERABAD	October 20, 2011
ASTRAL PHARMA LTD. Vs. COMMISSIONER OF C. EX., VADODARA	August 24, 2011
ATCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	September 16, 2011
ATLANTIC SHIPPING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	November 17, 2011
ATLANTIC SHIPPING PVT. LTD., SIKKA Vs. COMMISSIONER OF CUS., JAMNAGAR	September 30, 2011
ATTEST TESTING SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX	September 27, 2011
AUORA FOAM PVT. LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH	April 28, 2011
AURANGABAD AUTO ENGG. PVT. LTD. Vs. COMMR. OF C. EX., AURANGABAD	January 6, 2011
AUTOMOBILE CORPORATION OF GOA LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA	September 8, 2011
AUTOMOTIVE ANCILLARY SERVICES (P) LTD. Vs. CCE	March 15, 2011
AUTOMOTIVE METAL STAMPINGS PVT. LTD. Vs. COMMR. OF C. EX., PUNE-I	April 11, 2011
AVANTIKA CONSTRUCTIONS Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA	March 21, 2011
AVT NATURAL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., COCHIN	August 1, 2011
AZTECSOFT LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	December 28, 2011
B. MURUGAN Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM	December 20, 2011
B. RAMA RAO & COMPANY Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD-IV	March 29, 2011
B.D. SARDANA Vs. COMMISSIONER OF C. EX., DELHI-II	March 28, 2011
B.S. PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	May 6, 2011
B.S.N.L. Vs. COMMISSIONER OF CENTRAL EXCISE	December 7, 2011
B.S.N.L. Vs. CCE, KANPUR	October 7, 2011
BAGAI CONSTRUCTION Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI	March 3, 2011
BAIRATHI DEVELOPERS PVT. LTD Vs. COMMISSIONER OF C. EX, JAIPUR	September 2, 2011
BAJAJ FOODS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II	November 24, 2011
BAJAJ HINDUSTAN LTD. Vs. CCE	April 28, 2011
BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW	February 28, 2011
BALAJI CONTRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE	December 13, 2011
BALARPUR INDUSTRIES LTD. Vs. CCE (ADJ.)	January 11, 2011
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD	June 28, 2011
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 6, 2011
BALLARPUR INDUSTRIES LTD. Vs. C.C.E., C. & S.T., BHUBANESWAR-I	November 15, 2011
BALSARA HYGIENE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., VAPI	September 20, 2011
BANARASI PAPERS & SYNTHETICS P. LTD. Vs. C.C. (ADMIN. & AIRPORT), KOLKATA	May 3, 2011
BANAS SANDS TTCP LTD. Vs. COMMISSIONER OF C. EX., (ADJ.), NEW DELHI	February 14, 2011
BANGALORE CLUB Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	September 21, 2011
BANGALORE OXYGEN CO. PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS)	March 18, 2011
BANK OF INDIA Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	November 29, 2011
BANMORE CABLES & CONDUCTOR Vs. COMMISSIONER OF C. EX. , INDORE	September 5, 2011
BAS ENGINEERING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	March 3, 2011
BASP INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III	June 7, 2011
BATA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V	December 9, 2011
BAY FORGE LTD. Vs. COMMISSIONER OF C. EX., PUDUCHERRY	June 17, 2011
BAYER CROP SCIENCE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II	November 15, 2011
BEAS SCIENTIFIC DYERS Vs. COMMISSIONER OF CENTRAL EXCISE	January 5, 2011
BEDY ASSOCIATES Vs. COMMISSIONER OF CUSTOMS, COCHIN	May 10, 2011
BELLAD & COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	November 2, 2011
BENGAL EXPORT CORPN. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA	September 13, 2011
BHAGWAN ELECTRO PHOTOCOPIERS Vs. COMMISSIONER OF C. EX. DELHI-III	December 14, 2011
BHAGWATI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	January 24, 2011
BHAGYALAXMI PROCESSORS Vs. COMMISSIONER OF C. EX., RAJKOT	October 5, 2011
BHARAT INDUSTRIAL ENTERPRISES LTD. Vs. COMMR. OF C. EX.	October 31, 2011
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.	November 30, 2011
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA	September 20, 2011
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	October 7, 2011
BHARTI BHUTADA Vs. COMMISSIONER OF CUSTOMS (CSI AIRPORT)	January 7, 2011
BHARTI HEXACOM INDIA LTD. Vs. COMMISSIONER OF C. EX., JAIPUR	February 14, 2011
BHILAI ENGINEERING CORPN. LTD. Vs. COMMR. OF C. EX. & CUS.	May 24, 2011
BHILWARA ZILA EX-SERVICEMEN WEL. SOC. LTD. Vs. COMMR. OF C. EX.	December 13, 2011
BHILWARA ZILA EX-SERVICEMEN WELFARE SOCIETY LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 7, 2011
BHOLA PLASTIC INDUSTRIES P. LTD. Vs. COMMISSIONER OF C. EX., DELHI-I	March 11, 2011
BHOOTPURVA SAINIK SOCIETY Vs. COMMISSIONER OF C. EX. & S.T., ALLAHABAD	September 8, 2011
BHURJI SUPER-TEK INDUSTRIES LTD. Vs. CCE	May 4, 2011
BIESSE MANUFACTURING CO. LTD. Vs. COMMR. OF C. EX., BANGALORE	June 21, 2011
BILATI (ORISSA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II	December 27, 2011
BINANI CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 2, 2011
BIRLA CORPORATION LTD Vs. COMMISSIONER OF C. EX., LUCKNOW	October 13, 2011
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW	September 23, 2011
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II	July 4, 2011
BLOOM DEKOR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	September 27, 2011
BLOSSOM GROCERY AND FOOD INDIA PVT. LTD., Vs. COMMISSIONER OF CUSTOMS (EXPORT), NHAVA SHEVA	September 30, 2011
BLUE STAR LTD. Vs. COMMISSIONER OF CUS., C. EX. & S.T., HYDERABAD	August 12, 2011
BODAL CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	October 7, 2011
BONFIGLIOLI TRANSMISSIONS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	August 23, 2011
BOPKIN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	February 28, 2011
BORAX MANUFACTURERS ASSOCIATION OF INDIA Vs. COMMISSIONER OF CUSTOMS (PORT) KOLKATA	September 12, 2011
BORAX MANUFACTURERS ASSOCIATION OF INDIA Vs. C.C. (PORT), KOLKATA	September 23, 2011
BORSAD TOBACCO CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA	September 15, 2011
BOSCH REXROTH INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	June 24, 2011
BOSTIK INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I	September 30, 2011
BRIGHT SECURITY SERVICES & LABOUR CONTR. Vs. C.C.E. & S.T., MANGALORE	September 9, 2011
BRILLIANCE COLLEGE Vs. COMMISSIONER OF CENTRAL EXCISE, TRIVANDRUM	June 7, 2011
BRY ASIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III	October 13, 2011
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	July 19, 2011
BSNL Vs. COMMISSIONER OF C. EX.	February 23, 2011
BSNL Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM	March 28, 2011
BSNL Vs. COMMISSIONER OF C. EX., MANGALORE	January 17, 2011
BUILDERS NGV CLUB Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	November 2, 2011
BUREAU OF INDIAN STANDARDS Vs. COMMR. OF SERVICE TAX, CHENNAI	June 13, 2011
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II	December 5, 2011
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II	March 24, 2011
C.C. & C. E., HYDERABAD-II Vs. YOU SEUNG SA INDIA CONSTRUCTIONS PVT. LTD.	January 3, 2011
C.C. AND C. EX. Vs. GRASIM INDUSTRIES LTD.	March 9, 2011
C.C.E. Vs. SIEL CHEMICAL COMPLEX	March 3, 2011
C.C.E. Vs. RATHI BARS LTD.	March 3, 2011
C.C.E., AHMEDABAD Vs. HIMSON TEXTILE ENGINEERING INDS. (P) LTD.	November 28, 2011
C.C.E., BANGALORE Vs. HONEYWELL TECHNOLOGY SOLUTIONS LAB P. LTD.	October 18, 2011
C.C.E., C. & S.T., BBSR-II Vs. MINERALS MANAGEMENT SERVICE (I) PVT. LTD.	April 21, 2011
C.C.E., C. & ST, VISAKHAPATNAM Vs. R.A.K. CERAMICS INDIA PVT. LTD.	June 6, 2011
C.C.E., COIMBATORE Vs. LAKSHMI TECHNOLOGY & ENGINEERING INDUS. LTD.	February 10, 2011
C.C.E., MANGALORE Vs. PARBHUDAS KISHORDAS TOBACCO PRODUCTS P. LTD.	August 16, 2011
C.C.E., MUMBAI Vs. EMERSON PROCESS MANAGEMENT INDIA PVT. LTD.	June 15, 2011
C.C.E., SURAT Vs. SHREE CHALTHAN VIBHAG KHAND UDHYOG SAHAKARI MANDLI LTD.	August 16, 2011
C.C.E., SURAT-I Vs. SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD.	November 21, 2011
C.G.M., BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX., BHOPAL	April 7, 2011
C.R. SCOOTERS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	August 19, 2011
C.S.T. Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN. LTD.	September 19, 2011
C.S.T. Vs. SOLUTIONS	April 15, 2011
C.S.T., NEW DELHI Vs. ORIENT CRAFT LIMITED	December 13, 2011
CADBURY INDIA LIMITED Vs. C.C.E., INDORE	October 17, 2011
CADILA PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II	September 29, 2011
CADMACH MACHINERY CO. (P) LTD. Vs. COMMR. OF C. EX., AHMEDABAD	August 24, 2011
CANARA BANK Vs. COMMISSIONER OF C. EX., LTU, BANGALORE	June 16, 2011
CANDICO (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RESPONDENT NAGPUR	September 14, 2011
CARBORUNDUM UNIVERSAL LTD. Vs. COMMR. OF SERVICE TAX (LTU), CHENNAI	January 24, 2011
CAREER LAUNCHER INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	July 26, 2011
CARGO MOTORS (GUJ.) PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA	November 30, 2011
CASUAL PLUS Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA	July 8, 2011
CATERPILLAR INDIA (P.) LTD Vs. COMMISSIONER OF SERVICE TAX	March 10, 2011
CC (PREVENTIVE) Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPN. LTD.	January 28, 2011
CC, ICD, TKD, NEW DELHI Vs. M/S. INDO SHYAM INDUSTRIES	August 18, 2011
CCE Vs. BHARAT ROLLING MILLS	September 30, 2011
CCE Vs. SRI KRISHNA SMELTERS LTD.	September 9, 2011
CCE Vs. M.M. FORGINGS LTD.	September 9, 2011
CCE Vs. AMMAA TRADERS	February 18, 2011
CCE Vs. SUNDARAM INDUSTRIES LTD.	February 24, 2011
CCE Vs. PAULSONS LTD.	January 25, 2011
CCE Vs. GGN SPINNING MILLS P. LTD.	January 18, 2011
CCE Vs. CASTROL (I) LTD.	January 25, 2011
CCE Vs. AYYA COMMUNICATIONS	January 14, 2011
CCE Vs. SHRIRAM ALKALI AND CHEMICALS	August 26, 2011
CCE Vs. PUNJAB SMALL INDUSTRIAL AND EXPORT CORPORATION LTD.	May 19, 2011
CCE Vs. RADHEYSHYAM NAGUJI	June 9, 2011
CCE Vs. SHREE BHAWANI PAPER MILLS	May 31, 2011
CCE Vs. GALAXY INDO FAB LTD.	July 25, 2011
CCE Vs. MAJESTIC AUTO LTD.	May 12, 2011
CCE Vs. YAMUNA GAGES AND CHEMICALS	April 28, 2011
CCE Vs. WARYAM STEEL (P) LTD.	January 5, 2011
CCE Vs. ASSOCIATED PIGMENTS LTD.	January 27, 2011
CCE Vs. PARRY CONFECTIONERY LTD.	April 6, 2011
CCE Vs. SICGIL INDIA LTD.	May 10, 2011
CCE Vs. HYBRO CHAINS PVT. LTD.	March 8, 2011
CCE Vs. SAINT GOBAIN GLASS (I) LTD.	May 11, 2011
CCE Vs. HERANBA INDUSTRIES LTD.	July 1, 2011
CCE Vs. PLASTICHEMIX INDUSTRIES	July 1, 2011
CCE Vs. HARMONY YARNS PVT. LTD.	June 24, 2011
CCE Vs. G.P. PRESTRESS CONCRETE WORKS	June 22, 2011
CCE Vs. IOC LTD	March 1, 2011
CCE Vs. HINDUSTAN COCO COLA BEVERAGES (P) LTD.	January 3, 2011
CCE Vs. SUZUKI POWERTRAIN INDIA LTD.	April 27, 2011
CCE Vs. TUTICORIN ALKALI CHEMICALS AND	February 8, 2011
CCE Vs. PSA SICAL TERMINAL LTD.	February 7, 2011
CCE Vs. PEARL SHIPPING AGENCIES	February 8, 2011
CCE SURAT-I Vs. M/S. BHARAT TOURS	November 30, 2011
CCE, CHANDIGARH Vs. M/S. DYNAMIC MOTORS	November 4, 2011
CCE, JAIPUR-II Vs. M/S.HINDUSTAN ZINC LTD.	November 2, 2011
CCE, JALANDHAR/LUDHIANA Vs. M/S. CLASSIC COLOUR LAB (P) LTD. AND M/S. FAMOUS PHOTO STORE	September 1, 2011
CCE, KANPUR Vs. M/S KOTHARI PRODUCTS LTD.	November 1, 2011
CCE, LUDHIANA Vs. M/S SURAJ UDYOG	November 1, 2011
CCE, MEERUT-I Vs. M/S MAHARISHI STEELS (P) LTD. SHRI BHIM SINGH, DIRECTOR SMT. KUSUM LATA, DIRECTOR	November 1, 2011
CEOLRIC SERVICES Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	February 14, 2011
CETHAR VESSALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 8, 2011
CGU LOGISTIC LTD. Vs. COMMISSIONER OF CUSTOMS (I), MUMBAI	June 28, 2011
CHAMPS ON WEB PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD	November 29, 2011
CHANDAN TOBACCO CO. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	April 7, 2011
CHANDANA PLASTICS Vs. COMMR. OF C. EX., VISAKHAPATNAM	August 11, 2011
CHANNA KRANTI KUMAR Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD	November 28, 2011
CHANSAMA TALUKA SARVODAY MAZOOR KAMDAR SAHAKARI MANDLI LTD. Vs. C.C.E., AHMEDABAD	July 1, 2011
CHARAK PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI	May 10, 2011
CHAUDHARANA STEELS PVT. LTD Vs. CCE	January 20, 2011
CHEMASIA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR	January 25, 2011
CHETAK MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	August 26, 2011
CHETNA ZARDA COMPANY SHRI DINESH L. DAIYA Vs. COMMISSIONER OF CENTRAL EXCISE	July 1, 2011
CHHATTISGARH STATE INDUSL. DEV. CORPORATION Vs. C.C.E., RAIPUR	June 20, 2011
CHIEF ENGINEER, GROUND WATER DEPT., GOVT. OF RAJASTHAN Vs. COMMISSIONER OF CUSTOMS	May 11, 2011
CHINDIT CARRIERS PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, RANCHI	June 20, 2011
CHIRAG INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	August 2, 2011
CHOKKAIYAN KARTHIKEYAN AND COMPANY Vs. CCE	May 11, 2011
CHOLAMANDALAM MS RISK SERVICES LTD. Vs. COMMR. OF S.T., CHENNAI	April 1, 2011
CHOUDHURY INDUSTRIES P. LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA	November 4, 2011
CIPLA LTD., Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE	July 7, 2011
CITY UNION BANK Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY	December 20, 2011
CITY UNION BANK LTD Vs. COMMISSIONER OF C. EX. (SERVICE TAX), TRICHY	October 7, 2011
CLIMAX SYNTHETICS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	June 21, 2011
CM. GOENKA & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I	September 21, 2011
CMC LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	April 19, 2011
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	January 18, 2011
COLGATE PALMOUVE (I) LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-I	February 3, 2011
COLS CALIBRE Vs. COMMISSIONER OF C. EX., COIMBATORE	June 20, 2011
COMMISSIONER OF C EX., GUWAHATI Vs. KOTHARI PRODUCTS LTD.	February 2, 2011
COMMISSIONER OF C. EX. Vs. AMARJIT AGGARWAL AND CO	March 15, 2011
COMMISSIONER OF C. EX. Vs. ITC LTD.	February 22, 2011
COMMISSIONER OF C. EX. Vs. SADHANA COLOUR FILM PROCESSING LAB.	August 23, 2011
COMMISSIONER OF C. EX. Vs. MENON EXPORTS	August 3, 2011
COMMISSIONER OF C. EX. Vs. HOME FASHION INTERNATIONAL	February 7, 2011
COMMISSIONER OF C. EX. Vs. GLOBAL MONEY	January 17, 2011
COMMISSIONER OF C. EX. Vs. SESAME FOODS PVT. LTD.	January 21, 2011
COMMISSIONER OF C. EX. Vs. VIKASH GARG	January 5, 2011
COMMISSIONER OF C. EX. & CUS. Vs. VIJAY BHIMRAO DOLAS	September 22, 2011
COMMISSIONER OF C. EX. & CUS., VISAKHAPATNAM-I Vs. CONCAST FERRO INC.	December 16, 2011
COMMISSIONER OF C. EX. & SERVICE TAX, PATNA Vs. IOC LTD.	December 21, 2011
COMMISSIONER OF C. EX. BANGALORE Vs. GLEASON WORKS (INDIA) LTD.	February 15, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. PALCO METALS LTD.	April 28, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. PATEL ALLOYS STEEL PVT. LTD.	April 28, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. TUDOR INDIA LTD.	July 15, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. ASHIMA DYECOT PVT. LTD.	May 6, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. BALKRISHNA TEXTILE MILLS	April 6, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. JOHNSON PUMPS (INDIA) LTD.	May 18, 2011
COMMISSIONER OF C. EX., AHMEDABAD Vs. VRW REFRACTORIES PVT. LTD.	May 18, 2011
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. ABHISHEK PHARMA ENGINEERS	June 22, 2011
COMMISSIONER OF C. EX., ALLAHABAD Vs. SURYA BHAN TRIPATHI	July 12, 2011
COMMISSIONER OF C. EX., ALLAHABAD Vs. A.P.S.M. STUDY CENTRE	September 5, 2011
COMMISSIONER OF C. EX., ALLAHABAD Vs. AZAM RUBBER PRODUCTS LTD.	March 22, 2011
COMMISSIONER OF C. EX., BANGALORE Vs. KOCHI LOGISTICS SERVICES PVT. LTD.	October 4, 2011
COMMISSIONER OF C. EX., BANGALORE Vs. UTOPIA INDIA PVT. LTD.	November 4, 2011
COMMISSIONER OF C. EX., BELGAUM Vs. KORVI ACTIVE MINERALS	January 6, 2011
COMMISSIONER OF C. EX., BHAVNAGAR Vs. MODEST INFRASTRUCTURE LTD.	January 27, 2011
COMMISSIONER OF C. EX., BHAVNAGAR Vs. LUCKY STEEL INDUSTRIES	September 19, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. PUNJAB COMMUNICATION LTD.	June 27, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. KRISHNA AUTOMOBILES	April 7, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. NEW TECH ELECTRONICS	May 31, 2011
COMMISSIONER OF C. EX., CHANDIGARH Vs. SALUJA EXIM	February 22, 2011
COMMISSIONER OF C. EX., CHENNAI Vs. CHEMPLAST SANMAR LTD.	February 23, 2011
COMMISSIONER OF C. EX., CHENNAI Vs. AREVA T & D INDIA LTD.	March 4, 2011
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-I Vs. KONARK INDUSTRIES	January 11, 2011
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II Vs. ORES INDIA (P) LTD.	September 22, 2011
COMMISSIONER OF C. EX., DAMAN Vs. ASIAN PLASTOWARES PVT. LTD.	November 11, 2011
COMMISSIONER OF C. EX., DAMAN Vs. PRIME HEALTHCARE PRODUCTS.	July 25, 2011
COMMISSIONER OF C. EX., DAMAN Vs. GAYATRISHAKTI PAPER & BOARDS LTD.	November 14, 2011
COMMISSIONER OF C. EX., DAMAN Vs. PRATAP BHANUSHALI	November 17, 2011
COMMISSIONER OF C. EX., DAMAN Vs. NIRMALA DYECHEM	March 30, 2011
COMMISSIONER OF C. EX., GHAZIABAD Vs. SPARK ENGINEERING PVT. LTD.	October 4, 2011
COMMISSIONER OF C. EX., GHAZIABAD Vs. B.P.L. DISPLAY DEVICES LTD.	March 31, 2011
COMMISSIONER OF C. EX., GUNTUR Vs. CITY LUBRICANTS (P) LTD.	January 5, 2011
COMMISSIONER OF C. EX., HYDERABAD Vs. OCEAN PHARMACOAT PVT. LTD.	September 30, 2011
COMMISSIONER OF C. EX., HYDERABAD Vs. TFL QUINN INDIA PVT. LTD.	February 3, 2011
COMMISSIONER OF C. EX., HYDERABAD Vs. TFL QUINN INDIA PVT. LTD.	August 19, 2011
COMMISSIONER OF C. EX., HYDERABAD Vs. RAVI FOODS LTD.	March 28, 2011
COMMISSIONER OF C. EX., INDORE Vs. MUKESH KUMAR EKLODIA	March 22, 2011
COMMISSIONER OF C. EX., JAIPUR Vs. ABHI NANDAN BANQUETS	August 26, 2011
COMMISSIONER OF C. EX., JAIPUR Vs. GALAXY DATA PROCESSING CENTRE	January 18, 2011
COMMISSIONER OF C. EX., JAIPUR-II Vs. SHREE RAJASTHAN SYNTHETICS LTD.	September 28, 2011
COMMISSIONER OF C. EX., KANPUR Vs. INSTITUT FRANCAIS DU PETROLE (IFP)	August 24, 2011
COMMISSIONER OF C. EX., KOLHAPUR Vs. INJO TECHNICAL SERVICE	July 26, 2011
COMMISSIONER OF C. EX., KOLHAPUR Vs. HELIOS FOOD ADDITIVES PVT. LTD.	July 21, 2011
COMMISSIONER OF C. EX., KOLKATA-II Vs. RTS POWER CORPORATION LTD.	March 29, 2011
COMMISSIONER OF C. EX., KOLKATA-III Vs. ELECTRO STEEL CASTINGS LTD.	July 27, 2011
COMMISSIONER OF C. EX., KOLKATA-VII Vs. DABUR INDIA LTD.	January 5, 2011
COMMISSIONER OF C. EX., LTU Vs. AREVA T AND D (I) LTD.	March 3, 2011
COMMISSIONER OF C. EX., LUCKNOW Vs. TECHNICAL ASSOCIATES	June 20, 2011
COMMISSIONER OF C. EX., MADURAI Vs. CHILLIES EXPORT HOUSE LTD.	February 15, 2011
COMMISSIONER OF C. EX., MADURAI Vs. VIVEKRAM BAJAJ	February 23, 2011
COMMISSIONER OF C. EX., MANGALORE Vs. ABHARAN MOTORS PVT. LTD.	February 11, 2011
COMMISSIONER OF C. EX., MUMBAI Vs. MAHINDRA & MAHINDRA LTD.	March 9, 2011
COMMISSIONER OF C. EX., MUMBAI-III Vs. KHANDELWAL LABORATORIES LTD.	May 11, 2011
COMMISSIONER OF C. EX., MYSORE Vs. SUDARSHAN TELECOM	January 6, 2011
COMMISSIONER OF C. EX., MYSORE Vs. CHAMUNDI TEXTILES (SILK MILLS) LTD.	March 4, 2011
COMMISSIONER OF C. EX., NASHIK Vs. AUTOMOTIVE MANUFACTURE PVT. LTD.	June 14, 2011
COMMISSIONER OF C. EX., PATNA Vs. INDIAN OIL CORPORATION LTD.	April 20, 2011
COMMISSIONER OF C. EX., PUNE-I Vs. BOSCH CHASSIS SYSTEMS INDIA LTD.	September 27, 2011
COMMISSIONER OF C. EX., RAIPUR Vs. SHYAM ENTERPRISES	March 23, 2011
COMMISSIONER OF C. EX., RAIPUR Vs. CENTRE POINT COLOUR LAB	October 3, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. ADVANCE DIESELS ENGINES PVT. LTD.	July 1, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. S.J. MEHTA & COMPANY	February 1, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. BHAWANI ENTERPRISES	February 1, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. RELIANCE INDUSTRIES LTD.	June 8, 2011
COMMISSIONER OF C. EX., RAJKOT Vs. MORVI VEGETABLE PRODUCTS LTD.	November 16, 2011
COMMISSIONER OF C. EX., ROHTAK Vs. CEPHAM ORGANICS LTD.	June 2, 2011
COMMISSIONER OF C. EX., SHILLONG Vs. GOENKA WOLLEN MILLS LTD.	March 29, 2011
COMMISSIONER OF C. EX., SURAT Vs. ANGLO FRENCH DRUGS & INDUSTRIES	March 30, 2011
COMMISSIONER OF C. EX., SURAT Vs. NEMLAXMI BOOKS (INDIA) PVT. LTD.	May 3, 2011
COMMISSIONER OF C. EX., SURAT-II Vs. MILLAT FIBRES	May 23, 2011
COMMISSIONER OF C. EX., TIRUNELVELI Vs. BHARAT SANCHAR NIGAM LTD	December 20, 2011
COMMISSIONER OF C. EX., TIRUPATHI Vs. INDIA CEMENTS LTD.	September 30, 2011
COMMISSIONER OF C. EX., TIRUPATI Vs. NUTRINE CONFECTIONERY CO. LTD.	December 2, 2011
COMMISSIONER OF C. EX., TRICHY Vs. SBI, KUMBAKONAM	April 8, 2011
COMMISSIONER OF C. EX., VADODARA-II Vs. ASOJ SOFT CAPS PVT. LTD.	December 15, 2011
COMMISSIONER OF C. EXH., JAIPUR Vs. ASHOKA INDUSTRIES	January 19, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. EICHER MOTORS LTD.	July 8, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. BLOW PLAST ERGONOMICS LTD.	August 3, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. DINESH DIGITAL COLOR LAB	July 13, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. LUCAS TVS LTD.	July 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. FORD INDIA LTD.	July 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PERFETTI VAN MELLE INDIA PVT. LTD.	April 15, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.	April 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PIONEER JELLICE INDIA PVT. LTD.	March 10, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.	February 4, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GUARDIAN PLASTICOTE LIMITED	August 23, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. TAMBE ENGINEERING AND FABRICATORS	September 23, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. SATYAM DIGITAL PHOTO LAB	September 20, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ECHJAY FORGINGS PVT. LTD.	September 12, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KIRAN SYNTEX	July 1, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. A.B.G. SHIPYARD LIMITED	August 11, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SAGAR SPRINGS PVT. LIMITED	July 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. R.K. RAYON DYG. AND PTG. MILLS	July 25, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HINDALCO INDUSTRIES LIMITED	July 22, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. BANCO PRODUCTS (INDIA) LIMITED	July 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE VINAYAK MILLS	July 25, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME KRAFT (P.) LTD.	July 28, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HEMLINES TEXTILE EXPORTS (P.) LTD.	November 18, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEOCON INDUSTRIES LTD.	August 18, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. G.V. ASSOCIATES	February 14, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. G.K. MOTORS	September 1, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. MUKESH KUMAR EKLODIA	July 19, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GTC INDUSTRIES LTD.	June 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. P.A.P. CHIDAMBARA NADAR	May 3, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. COOL COLLECTIONS	July 20, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JYTSNA SINGH	November 16, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ANKUSHIS ENTERPRISES	June 2, 2011
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, VAPI Vs. VEENA INDUSTRIES LTD.	December 15, 2011
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. M/S. DEEPAK IMPEX PVT. LIMITED	October 14, 2011
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. NEYVELI LIGNITE CORPORATION LTD.	September 7, 2011
COMMISSIONER OF CENTRAL EXCISE SURAT Vs. SURESH SYNTHETICS	August 19, 2011
COMMISSIONER OF CENTRAL EXCISE VAPI Vs. KRISHANA KNITWEAR TECHNOLOGIES LIMITED	July 1, 2011
COMMISSIONER OF CENTRAL EXCISE VAPI Vs. DAMAN POLYTHREAD LIMITED	July 1, 2011
COMMISSIONER OF CENTRAL EXCISE VAPI Vs. M/S. GALADA POWER AND TELECOMMUNICATION LIMITED	August 19, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. M/S. STERLING EXPORTS CORPORATION,	October 14, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. UDAY AUXICHEM	October 12, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. PIERLITA INDIA PVT. LTD.	July 28, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. MIDCO LTD.	May 20, 2011
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. NAVNEET AGARWAL	August 5, 2011
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. DARPAN COLOUR LAB	November 29, 2011
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. CENTRE FOR EXCELLENCE	August 10, 2011
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. KANORIA SUGAR & GENERAL MANUFACTURING CO. LTD	August 3, 2011
COMMISSIONER OF CENTRAL EXCISE, AURANGABAD Vs. R.L. STEELS (P.) LTD.	July 29, 2011
COMMISSIONER OF CENTRAL EXCISE, AURANGABAD Vs. SHETKARI SSK LTD.	July 27, 2011
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. M/S OUTSOURCE PARTNERS INTERNATIONAL PVT. LTD	November 1, 2011
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. BIOCON LTD.	June 20, 2011
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. M/S RSA SECURITY INDIA PVT. LTD.	December 2, 2011
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. HINDUSTAN ENGINEERS	September 16, 2011
COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR Vs. GUJARAT TRAVELS	February 18, 2011
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. DIXON TECHNOLOGIES (P.) LTD	July 13, 2011
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NIBBER CASTINGS (P.) LTD	July 12, 2011
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. S.R. ENTERPRISES	May 2, 2011
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. FUTURA POLYESTERS LTD.	July 8, 2011
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. ANUP INDUSTRIES LTD.	June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. MOHD. AMIN A.S. LAKHA	July 28, 2011
COMMISSIONER OF CENTRAL EXCISE, DELHI-I Vs. PEARL DRINKS LTD.	April 21, 2011
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. THEMIS MEDICARE LTD.	March 8, 2011
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. GRASIM INDUSTRIES LTD.	July 21, 2011
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. GIRNAR FIBRES LTD	July 5, 2011
COMMISSIONER OF CENTRAL EXCISE, INDORE (M.P.) Vs. MUKESH JAIN	November 16, 2011
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. RANKA ORGANICS (P.) LTD	November 9, 2011
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. SHIVANGI STEEL PVT. LTD.	September 15, 2011
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. RISANSI INDUSTRIES LTD.	August 11, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR Vs. MULTIFILMS PLASTICS (P.) LTD.	July 14, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR Vs. SHAH PRECICAST P. LTD.	April 5, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. DYNAMIC ENGINEERS PVT. LTD.	October 20, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SYNOTEX INDUSTRIES	April 28, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III Vs. ESSEN SYNTHETICS (P) LTD.	December 22, 2011
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII Vs. KRYPTON INDUSTRIES	October 28, 2011
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. CITY CABLE	February 28, 2011
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. SUVIDHA FINANCE	July 8, 2011
COMMISSIONER OF CENTRAL EXCISE, MADURAI Vs. RAVIBALA IMPORTS AND EXPORTS	February 3, 2011
COMMISSIONER OF CENTRAL EXCISE, MADURAI Vs. SHIVA TEX YARN	August 18, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. AVADH ALLOYS (P) LTD.	July 20, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. BAJAJ HINDUSTAN LTD.	April 8, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. UNITECH MACHINES LTD.	August 11, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-II Vs. SAPAN MEHROTRA	November 16, 2011
COMMISSIONER OF CENTRAL EXCISE, MEERUT-II Vs. DSM SUGAR	July 12, 2011
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V Vs. SANDEEP ENTERPRISES	August 30, 2011
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. REID & TAYLOR (INDIA) LTD.	June 20, 2011
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. KEC INTERNATIONAL LTD.	September 16, 2011
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY Vs. SARBATI STEEL TUBES LTD	July 12, 2011
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. INDO DACIN LEATHER	June 14, 2011
COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. BALDEV ALLOYS (P.) LTD	November 17, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. PSL LTD.	June 27, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. ASHISH ANAND & COMPANY	July 29, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. RAJOO ENGINEERS LTD.	May 12, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. FOTON CERAMICS	June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. JAIDEV ALLOYS PVT. LTD.	June 16, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SURVODAY BLENDING (P) LTD.	August 10, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. BABA SYNTHETICS	June 22, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. PRAGATI PROCESSORS	July 22, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ALLIANCE FIBRES LTD.	July 5, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. INDRAYANI EXPORTS (P) LTD.	April 27, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. REMI METALS GUJARAT LTD.	December 15, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. KRISHNA TERINE PVT. LTD.	December 15, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. BINAKIA SYNTHETICS LTD.	July 8, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. CLASSIC INDUSTRIES LTD.	November 29, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. LOHIA POLYESTER LTD.	May 18, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. JANAK RAJ GUPTA & CO.	June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI Vs. DCW LTD.	January 7, 2011
COMMISSIONER OF CENTRAL EXCISE, TIRUPATI Vs. INDIA CEMENTS LTD.	October 7, 2011
COMMISSIONER OF CENTRAL EXCISE, TRICHY Vs. VAIGAI INDUSTRIES	December 23, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. DYNAMIC TWISTERS PVT. LTD.	June 24, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SAMITA CONDUCTORS LTD.	November 23, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. STERLITE INDUSTRIES (I) LTD.	October 5, 2011
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PARLE INTERNATIONAL PVT. LTD.	November 8, 2011
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. M/S. NACL, UNIT - II, GANTI VILLAGE, EAST GODAVARI DIST. (A.P)	November 25, 2011
COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV Vs. GLAND PHARMA LTD.	August 9, 2011
COMMISSIONER OF CUS. & C. EX., TIRUPATHI Vs. LANCO INDUSTRIES LTD.	August 2, 2011
COMMISSIONER OF CUS. (PORT), KOLKATA Vs. SIMPLEX ENGINEERING PVT. LTD.	September 19, 2011
COMMISSIONER OF CUS., KANDLA Vs. INDIAN PETROCHEMICAL CORPN. LTD.	July 15, 2011
COMMISSIONER OF CUSTOMS Vs. NTPC	July 14, 2011
COMMISSIONER OF CUSTOMS Vs. SUVE GRAPHICS	July 26, 2011
COMMISSIONER OF CUSTOMS Vs. DECCAN MINING SYNDICATE P. LTD. AND HUTHUR TRADERS LAD AND SONS	June 20, 2011
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, NAGPUR Vs. THE AKOLA DISTRICT CENTRAL COOPERATIVE BANK	October 13, 2011
COMMISSIONER OF CUSTOMS (AIRPORT) Vs. L.M. GLASSFIBER (INDIA) P. LTD.	July 5, 2011
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. NISUN ENTERPRISES	May 11, 2011
COMMISSIONER OF CUSTOMS (ICD) Vs. ANKIT ELECTRONICS	December 23, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. CARRARA MARBLES AND GRANITE INDUSTRIES	May 11, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. HINDUSTAN WIRE ROPES	March 18, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. SUMITOMO CHEMICAL INDIA PVT. LTD.	March 21, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. MINI MAX OVERSEAS	March 16, 2011
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. ASIAN HOTEL LTD.	September 6, 2011
COMMISSIONER OF CUSTOMS (IMPORTS) (SEAPORT) Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND INDIAN OIL CORPORATION LTD.	September 7, 2011
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. PRECISION POLYPLAST PVT. LTD.	September 20, 2011
COMMISSIONER OF CUSTOMS TUTICORIN Vs. SRIPATHI PAPERS AND BOARDS PVT. LTD.	March 2, 2011
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. ESSAR STEEL LTD.	September 20, 2011
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. PATIALA CASTINGS PVT. LTD.	December 26, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. CMC LTD.	September 12, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. INDO NISSIN FOODS LTD.	May 24, 2011
COMMISSIONER OF CUSTOMS, BANGALORE Vs. GOKALDAS IMAGES (P) LTD.	January 6, 2011
COMMISSIONER OF CUSTOMS, COCHIN Vs. TATA TETLEY LTD.	August 1, 2011
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. TALLAJA IMPEX	November 11, 2011
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. RELIANCE INDUSTRIES LTD.	March 17, 2011
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. TATA CHEMICALS LTD.	April 29, 2011
COMMISSIONER OF CUSTOMS, KANDLA Vs. ADANI EXPORTS LTD.	November 29, 2011
COMMISSIONER OF CUSTOMS, KANDLA Vs. R.N. FORGING	May 18, 2011
COMMISSIONER OF CUSTOMS, KANPUR Vs. KAMLA KANT & CO.	August 17, 2011
COMMISSIONER OF CUSTOMS, MANGALORE Vs. KUDREMUKH IRON ORE CO.	April 6, 2011
COMMISSIONER OF CUSTOMS, NEW DELHI Vs. KAMAL BAJAJ	August 9, 2011
COMMISSIONER OF CUSTOMS, SURAT Vs. IQBAL JUSUB MEMON	October 5, 2011
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. SESA GOA LTD.	December 30, 2011
COMMISSIONER OF S.T. Vs. MAHAVIR COCONUT INDUSTRIES	October 4, 2011
COMMISSIONER OF S.T., AHMEDABAD Vs. RIDDHI SIDDHI GLUCO BIOLS LTD.	August 26, 2011
COMMISSIONER OF S.T., AHMEDABAD Vs. NOVA PETROCHEMICALS LTD.	December 8, 2011
COMMISSIONER OF S.T., BANGALORE Vs. FOCUS INFOSYS (INDIA) PVT. LTD	December 23, 2011
COMMISSIONER OF S.T., BANGALORE Vs. NUWARE SYSTEMS (P) LTD.	December 20, 2011
COMMISSIONER OF SERVICE TAX Vs. GEETA INDUSTRIES P. LTD.	January 25, 2011
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. BOSCH REXROTH (I) LTD.	April 6, 2011
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. USHABEN PUROHIT	November 30, 2011
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. VIJAYA BANK	January 24, 2011
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. LEE & MUIRHEAD (P.) LTD	October 12, 2011
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. E-CARE INDIA PVT. LTD.	January 7, 2011
COMMISSIONER OF SERVICE TAX, DELHI Vs. SAFDARJUNG CLUB	December 13, 2011
COMMISSIONER OF SERVICE TAX, DELHI Vs. SUZUKI MOTOR CORPORATION	September 13, 2011
COMMISSIONER OF SERVICE TAX, DELHI Vs. ABN AMRO BANK	January 28, 2011
COMMISSIONER OF SERVICE TAX, DELHI-I Vs. ITC HOTELS LTD.	September 29, 2011
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. BAHUBALI INTERNATIONAL LTD.	January 18, 2011
COMMR. OF C. EX Vs. MADHYA PRADESH FINANCIAL CORPORATION	September 16, 2011
COMMR. OF C. EX. Vs. WOCO MOTHERSON ELASTOMER LTD.	August 18, 2011
COMMR. OF C. EX. & CUS. CALICUT Vs. KERALA CHEMICALS & PROTEINS LTD.	March 15, 2011
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS	February 7, 2011
COMMR. OF C. EX. & CUS., VISAKHAPATNAM Vs. MATRIX LABORATORIES LTD.	December 23, 2011
COMMR. OF C. EX. & S.T. Vs. VOLVO INDIA LTD.	July 21, 2011
COMMR. OF C. EX. & SERVICE TAX, KANPUR Vs. DEVIKA SECURITY SERVICES	April 19, 2011
COMMR. OF C. EX. (S.T.), PONDICHERRY Vs. FAIRLINE WORLDWIDE EXPRESS	June 16, 2011
COMMR. OF C. EX., AHMEDABAD Vs. SAGAR DRUGS & PHARMACEUTICALS	December 15, 2011
COMMR. OF C. EX., ALLAHABAD Vs. MOTILAL NEHRU NATIONAL INST. OF TECHNOLOGY	April 20, 2011
COMMR. OF C. EX., AURANGABAD Vs. SHANKAR RAJARAM KOLAPKAR	July 19, 2011
COMMR. OF C. EX., AURANGABAD Vs. SOMAIYA ORGANO CHEMICALS LTD.	June 15, 2011
COMMR. OF C. EX., BANGALORE Vs. ARICENT COMMUNICATIONS PVT. LTD.	December 2, 2011
COMMR. OF C. EX., CHANDIGARH Vs. ARPIT ADVERTISING	May 2, 2011
COMMR. OF C. EX., CUS. & S.T., COCHIN Vs. PARKSON ESTATES & INDUSTRIES	January 20, 2011
COMMR. OF C. EX., CUS. & S.T., SILIGURI Vs. RIDDHI SIDDHI OIL INDUSTRIES	November 9, 2011
COMMR. OF C. EX., GURGAON Vs. SONASOMIC LEMFORDER COMPONENTS	June 22, 2011
COMMR. OF C. EX., HYDERABAD-III Vs. DEEPTHI FORMULATIONS PVT. LTD.	December 23, 2011
COMMR. OF C. EX., JAIPUR Vs. AJMER AUTOMOBILES (P) LTD.	June 28, 2011
COMMR. OF C. EX., JAIPUR-I Vs. FEDERAL MOGUL SINTERED PRODUCTS LTD	September 26, 2011
COMMR. OF C. EX., KOLKATA-VII Vs. BHARAT PETROLEUM CORPORATION LTD.	October 28, 2011
COMMR. OF C. EX., KOLKATA-VII Vs. G.D. PHARMACEUTICALS PVT. LTD.	November 4, 2011
COMMR. OF C. EX., MANGALORE Vs. KUDREMUKH IRON ORE COMPANY LTD.	December 2, 2011
COMMR. OF C. EX., MEERUT-II Vs. HINDUSTAN COCO COLA BEVERAGES LTD.	May 31, 2011
COMMR. OF C. EX., NAGPUR Vs. UNIVERSAL FERRO & ALLIED CHEMICALS LTD.	August 22, 2011
COMMR. OF C. EX., SURAT Vs. RAJHANS YARN PROCESSORS P. LTD.	November 23, 2011
COMMR. OF C. EX., TIRUNELVELI Vs. GLOBAL SOFTWARE SOLUTIONS (P) LTD.	August 3, 2011
COMMR. OF C. EX., VADODARA Vs. AUTOMOTIVE STAMPING & ASSEMBLIES LTD.	September 30, 2011
COMMR. OF C. EX., VADODARA Vs. TRANSATLANTIC PACKAGING PVT. LTD.	November 16, 2011
COMMR. OF C. EX., VADODARA Vs. SANGHVI SHOE ACCESSORIES PVT. LTD.	November 22, 2011
COMMR. OF C. EX., VISAKHAPATNAM Vs. ANDHRA PRADESH PAPER MILLS LTD.	January 6, 2011
COMMR. OF C. EX., VISAKHAPATNAM Vs. NATIONAL SHIP DESIGN & RESEARCH CENTRE, VISAKHAPATNAM	July 19, 2011
COMMR. OF CENTRAL EXCISE, PUNE-II Vs. CHORDIYA FOOD PRODUCTS LTD.	June 21, 2011
COMMR. OF CENTRAL EXCISE, RAJKOT Vs. KANDLA DOCK LABOUR BOARD	June 21, 2011
COMMR. OF CUS. & C. EX., HYDERABAD Vs. VIGNETTE SOFTWARE INDIA LTD.	October 7, 2011
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. A.P.P. MILLS LTD.	September 23, 2011
COMMR. OF CUS. (I), NHAVA SHEVA Vs. VIKAS UTILITIES PVT. LTD.	February 28, 2011
COMMR. OF CUS. (IMPORT) Vs. INDERPAL SINGH GUJRAL	March 4, 2011
COMMR. OF CUS. (PREVENTIVE), KOLKATA Vs. NORTH EAST CLOTHIERS P. LTD.	March 31, 2011
COMMR. OF S.T., BANGALORE Vs. YOKOGAWA IA TECHNOLOGIES INDIA P. LTD.	February 4, 2011
COMMR. OF S.T., BANGALORE Vs. INDIAN INSTITUTE OF MANAGEMENT	March 30, 2011
COMMR. OF SERVICE TAX Vs. INTERTOLL ICS CE CONS O & M P. LTD.	December 23, 2011
COMMR. OF SERVICE TAX, BANGALORE Vs. KBACE TECHNOLOGIES PVT. LTD.	November 30, 2011
COMMR. OF SERVICE TAX, KOLKATA Vs. BAHUBALI INTERNATIONAL LTD.	April 8, 2011
COMMR. OF SERVICE TAX, NEW DELHI Vs. KUONI TRAVEL (INDIA) LTD.	January 13, 2011
COMMR. OF SERVICE TAX, NEW DELHI Vs. INDEPENDENT NEWS SERVICES P. LTD.	March 22, 2011
COMMR.OF CUS. & C. EX, BHOPAL Vs. NAHAR SPINNING MILLS LTD.	June 1, 2011
CORNING SAS INDIA BRANCH OFFICE Vs. COMMISSIONER OF CUS.	January 12, 2011
COROMANDEL FERTILIZERS LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	February 3, 2011
COROMANDEL FERTILIZERS LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM	February 9, 2011
COSMOS CASTING INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR	January 28, 2011
COX & KINGS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	June 28, 2011
CRAVINA FABRICS PVT. LTD. Vs. COMMISSIONER OF C. EX.	January 28, 2011
CREATIVE MARINE SERVICES Vs. COMMISSIONER OF C. EX., MUMBAI-I	August 3, 2011
CREST CAM CNC SYSTEMS Vs. COMMISSIONER OF C. EX., BANGALORE-II	August 26, 2011
CRP (INDIA) PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 11, 2011
CST Vs. STATE BANK OF INDIA	March 11, 2011
CST Vs. AVAIDS TECHNOVATORS PVT. LTD.	September 9, 2011
CST AHMEDABAD Vs. M/S. BONUS PLASTICS PVT. LTD.	November 30, 2011
CST, NEW DELHI Vs. M/S. J.R.C. GRID ENGINEERS PVT. LTD.	October 18, 2011
DAHEJ HARBOUR AND INFRASTRUCTURE LTD. Vs. C.C.E. & C., VADODARA	August 23, 2011
DAMAN GANGA BOARD MILLS PVT. LTD. Vs. COMMR. OF C. EX., DAMAN, VAPI	June 24, 2011
DAURALA SUGAR WORKS Vs. C.C.E.	January 19, 2011
DAURALA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	December 21, 2011
DAURALA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	February 4, 2011
DAVANGERE SUGAR COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-II	February 9, 2011
DCM TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, GURGAON	July 20, 2011
DEE PEARLS (INDIA) PVT. LTD. Vs. COMMR. OF CUS.	December 26, 2011
DEEP CARE HEALTH PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	December 19, 2011
DESERT INN LIMITED Vs. COMMISSIONER OF C. EX., JAIPUR	March 29, 2011
DEVEKAR ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE	December 29, 2011
DEVI PESTICIDES PVT. LTD. Vs. CCE	March 3, 2011
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER OF C. EX. & S.T., SHILLONG	June 20, 2011
DHL LEMUIR LOGISTICS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE	March 14, 2011
DHUNSERI TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH	July 27, 2011
DIAGEO INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., THANE-II	September 26, 2011
DIAMOND BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI	March 1, 2011
DIESEL LOCO MODERNIZATION WORKS Vs. CCE	March 25, 2011
DIPTI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	August 26, 2011
DISA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	June 24, 2011
DISHMAN PHARMACEUTICALS & CHEMICALS LTD. Vs. C.C.E., AHMEDABAD	March 16, 2011
DIVINE SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	October 11, 2011
DIXIT SECURITY & INVESTIGATION P. LTD. Vs. COMMR. OF S.T., AHMEDABAD	February 4, 2011
DIXIT SECURITY AND INVESTIGATION PVT.LTD. Vs. CST	January 28, 2011
DLF GOLF RESORTS Vs. COMMISSIONER OF SERVICE TAX, DELHI	February 7, 2011
DOSHION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	June 10, 2011
DOSHION LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	July 5, 2011
DOW AGROSCIENCES INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., MUMBAI	May 16, 2011
DOWN TOWN TRAVELS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 22, 2011
DSCL SUGAR Vs. COMMISSIONER OF CENTRAL EXCISE	November 1, 2011
DSP MERRILL LYNCH LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	December 20, 2011
DTDC COURIER & CARGO LTD. Vs. COMMR. OF C. EX. & S.T., BANGALORE	September 14, 2011
DUJODWALA PRODUCTS LTD., PANKAJ DUJODWALA, DINESH KANORIA AND KAMAL KUMAR DUJODWALA Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD	December 1, 2011
DURGA TRADING COMPANY Vs. COMMISSIONER OF C. EX. LUCKNOW	August 12, 2011
DYNAMIC PROJECTS Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	June 20, 2011
EAGLE CORPORATION PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUS.	June 6, 2011
EAST INDIA MINERALS LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR	December 22, 2011
EASTERN SILK INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	July 1, 2011
ECE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ROHTAK	July 8, 2011
ECP HOUSING (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 27, 2011
EID PARRY LTD. Vs. CCE, LTU	January 10, 2011
EIH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 28, 2011
ELECTROTHERM (INDIA) LTD. Vs. COMMISSIONER OF C. EX.	October 4, 2011
ELGITREAD (INDIA) LTD. Vs. COMMISSIONER OF C. EX.	August 11, 2011
EMI TRANSMISSION LTD. SHRI S.K. SHETTY Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	August 4, 2011
ENAR CHEMIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	August 26, 2011
ENDURANCE TECHNOLOGIES P. LTD. Vs. COMMR. OF C. EX., AURANGABAD	July 13, 2011
ENPEE EARTHMOVERS Vs. COMMISSIONER OF CUS. & C. EX., GOA	December 20, 2011
ENSO SECUTRACK LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	April 19, 2011
ENVIRONMENT PLANNING COLLABORATIVE Vs. COMMR. OF SERVICE TAX, AHMEDABAD	November 28, 2011
ERA INFRA ENGG. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	April 13, 2011
ESPI INDUSTRIES & CHEMICALS P. LTD. Vs. C.C., C.EX. & S.T., HYDERABAD	April 25, 2011
ESPN SOFTWARE (I) (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	May 4, 2011
ESS ELL CABLES COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	November 24, 2011
ESSAR PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	February 24, 2011
ESSAR STEEL LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	May 2, 2011
ESTER INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II	November 11, 2011
ETA GENERAL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	July 29, 2011
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMR. OF C. EX.	September 13, 2011
EVERGREEN ENGINEERING CO. PVT. LTD. Vs. COMMR. OF C. EX, MUMBAI-IV	June 16, 2011
EXCEL SHIPPING SERVICES Vs. CCE	March 3, 2011
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III	November 24, 2011
EXPORT PROMOTION COUNCIL FOR HANDICRAFT Vs. C.C.E., NEW DELHI	December 23, 2011
FAG ENGINEERING (I) LTD. Vs. COMMISSIONER OF C. EX., VADODARA	January 6, 2011
FAIRDEAL ADVERTISING Vs. CST	July 5, 2011
FAIZAN SHOES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	December 16, 2011
FAST TRACK INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	March 1, 2011
FERRO ALLOYS CORPORATION LTD. Vs. C.E., C. & S.T., BHUBANESWAR-I	December 12, 2011
FERROMATIC MILACRON INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (I)	April 19, 2011
FIAMM MINDA AUTOMOTIVE LTD. Vs. CCE	January 7, 2011
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 13, 2011
FLAIR FILTRATION (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 17, 2011
FLEMINGO DUTY FREE SHOP PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, GOA	June 17, 2011
FRANKFIN AVIATION SERVICES P. LTD. Vs. COMMR. OF SERVICE TAX, DELHI	December 14, 2011
FUSION HOSPITALITY PVT. LTD. Vs. COMMISSIONER OF C. EX.	February 14, 2011
G. CHANDRABABU Vs. COMMR. OF C. EX., CUS. & S.T., THIRUVANANTHAPURAM	March 14, 2011
G.L. & V. INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 13, 2011
G.R. CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE	November 16, 2011
GAIL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	November 14, 2011
GAIL INDIA LTD. Vs. COMMISSIONER OF C. EX., SURAT-I	June 17, 2011
GALAXY REALTECH PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	February 9, 2011
GANDHI CAPITAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	June 14, 2011
GANGADHAR BULK MOVERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR	November 23, 2011
GANGES MANUFACTURING CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV	July 27, 2011
GARDEN SILK MILLS LTD. Vs. COMMISSIONER OF C. EX., SURAT	March 25, 2011
GARDEN SILK MILLS LTD. Vs. CCE	August 23, 2011
GARRISON POLYSACKS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 9, 2011
GARWARE POLYESTER LTD. Vs. COMMISSIONER OF C. EX. , AURANGABAD	June 28, 2011
GARWARE POLYSTER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	October 13, 2011
GEETHANJALY MILLS LTD. Vs. CCE	February 18, 2011
GEMINI ENGI-FAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	December 27, 2011
GENOM BIOTECH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 16, 2011
GENUS POWER INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I	May 2, 2011
GEO-TECH CONSTRUCTION CO. P. LTD. Vs. COMMISSIONER OF C. EX., COCHIN	March 8, 2011
GILLETTE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	May 18, 2011
GIMATEX INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., NAGPUR	July 14, 2011
GIMPEX LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD	September 5, 2011
GIVAUDAN (INDIA) PVT. LTD. Vs. JOINT COMMISSIONER, LTU, BANGALORE	March 29, 2011
GLOBAL FOOTWEAR & LEATHERCRAFT INDUS. Vs. C.C.E., KOLKATA-V	August 1, 2011
GLOBAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, COCHIN	February 1, 2011
GLOBAL PHARMATECH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 13, 2011
GLOBE IRON FOUNDRY Vs. COMMISSIONER OF C. EX., KOLKATA-II	September 13, 2011
GMK CONCRETE MIXING PVT. LTD. Vs. COMMR. OF SERVICE TAX	January 28, 2011
GMR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	March 28, 2011
GNFC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	November 8, 2011
GOBIND SUGAR MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	August 3, 2011
GODAVARI KHORE CANE TRANSPORT CO. (P) LTD. Vs. C.C.E., AURANGABAD	April 28, 2011
GODREJ AGROVET LIMITED Vs. COMMISSIONER OF CUSTOMS	March 23, 2011
GOHIL PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	October 14, 2011
GOKUL ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II	December 14, 2011
GOLDEN TOBACCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	April 21, 2011
GOLFLINKS EMBASSY BUSINESS PARK Vs. COMMISSIONER OF S.T., BANGALORE	September 21, 2011
GOOD WIND TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	November 30, 2011
GOPAL SINGH CHUNDAWAT Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	July 6, 2011
GRACURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I	September 12, 2011
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	November 11, 2011
GREEN CHANNEL TRAVEL SERVICES PVT. LTD. Vs. CST AHMEDABAD	December 9, 2011
GREENSPAN AGRITECH PVT. LTD. Vs. COMMISSIONER OF C. EX.	July 20, 2011
GREY WORLDWIDE (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	August 19, 2011
GROUP PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	March 29, 2011
GTN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	October 14, 2011
GUDWIN LOGISTICS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	December 15, 2011
GUJARAT BORON DERIVATIVES PVT. LTD. Vs. COMMR. OF CUS., AHMEDABAD	October 10, 2011
GUJARAT BORON DERIVATIVES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN	May 13, 2011
GUJARAT METAL CAST INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	May 9, 2011
GUJARAT STATE PETROLEUM CORPN. LTD. Vs. C.C.E., AHMEDABAD-III	January 25, 2011
GUJARAT TEA PROCESSORS & PACKERS LTD. Vs. C.C.E., AHMEDABAD-II	September 29, 2011
GUJARAT UNIVERSITY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	March 29, 2011
GULF OIL CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	December 1, 2011
GURWINDER KAUR Vs. COMMISSIONER OF C. EX., AHMEDABAD	July 22, 2011
H.K. IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE., VAPI	May 3, 2011
H.L. PASSEY ENGINEERING PVT. LTD Vs. COMMISSIONER OF C. EX., BHOPAL	December 7, 2011
H.M. SHANTHAPPA Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE	December 20, 2011
H.V. AXLES LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR	August 1, 2011
HAJARILAL JANGID Vs. COMMISSIONER OF CUS., C. EX. & S.T., NAGPUR	July 20, 2011
HALCYON LABS. PVT. LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD	November 28, 2011
HANUMAN CHROMOCOATES LTD. Vs. COMMISSIONER OF C. EX.	August 23, 2011
HARDEEP SYNTHETICS MILLS (P) LTD. Vs. COMMR. OF C. EX., SURAT-I	May 6, 2011
HARDIK FOUNDERS AND ENGINEERS (P) LTD. Vs. COMMR. OF C. EX., PUNE-I	October 7, 2011
HARDIK INDL. CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	September 14, 2011
HARI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE (ST)	November 3, 2011
HARNAM DASS & COMPANY Vs. COMMISSIONER OF C. EX.	December 13, 2011
HARPRET SAMBI Vs. C.C.E.	March 8, 2011
HARSHA ENGINEERS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	December 2, 2011
HARSHADBHAI N. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	March 23, 2011
HAWA SINGH DHAYAL Vs. COMMR. OF C. EX. & SERVICE TAX, JAIPUR-I	January 17, 2011
HAWKINS COOKERS LTD. Vs. COMMISSIONER OF C. EX.	February 7, 2011
HAZEL MERCANTILE LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	June 27, 2011
HAZI AP BAVA & CO Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	December 27, 2011
HDFC BANK LTD. Vs. COMMISSIONER OF C. EX.	February 7, 2011
HEERA OVERSEAS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	August 19, 2011
HEIDELBERG PROMINNET FLUID CONTROLS INDIA P. LTD. Vs. C.C.E., BANGALORE	June 16, 2011
HELLY HEALTHCARE PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	June 27, 2011
HENKEL SPIC (I) LTD. Vs. CCE	April 6, 2011
HERO CYCLES LTD. Vs. COMMISSIONER OF C. EX.	January 21, 2011
HERO HONDA MOTORS LTD. Vs. CST	May 12, 2011
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF C. EX., DELHI-III	July 4, 2011
HEUBACH COLOUR PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT	November 17, 2011
HI TECH ARAI LTD. Vs. COMMISSIONER OF C. EX. & S.T., LTU, CHENNAI	June 16, 2011
HI-CONS BUILDING PRODUCTS Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN	January 17, 2011
HICAL TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	July 1, 2011
HIGH TECH ENGINEERS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	June 3, 2011
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	May 11, 2011
HINDUJA FOUNDRIES Vs. COMMISSIONER OF CUS. (IMPORTS), CHENNAI	October 12, 2011
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF C. EX., NASHIK	March 21, 2011
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. COMMR. OF C. EX., KANPUR	June 7, 2011
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	August 30, 2011
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.	February 1, 2011
HINDUSTAN OIL EXPLORATION CO. LTD. Vs. COMMR. OF S.T., CHENNAI	September 19, 2011
HINDUSTAN PETROLEUM CORP. LTD. Vs. COMMR. OF SERVICE TAX, MYSORE	March 8, 2011
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., MUMBAI-I	October 10, 2011
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., MUMBAI-II	August 4, 2011
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 30, 2011
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II	August 5, 2011
HIPOLIN LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	April 28, 2011
HOT SPORT COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	October 14, 2011
HOTLINE CPT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	July 14, 2011
HOTLINE CPT LTD. Vs. COMMISSIONER OF C. EX., INDORE	August 30, 2011
HOUSING & DEV. CORPORATION LTD. (HUDCO) Vs. C.S.T., AHMEDABAD	November 25, 2011
HOYSALA DEVELOPERS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	February 14, 2011
HSBC INVESTDIRECT (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX	December 13, 2011
HUGHES COMMUNICATIONS INDIA LTD. Vs. COMMISSIONER OF S.T., NEW DELHI	September 9, 2011
HUMBOLDT WEDAG INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS)	July 13, 2011
HUTCHISON ESSAR SOUTH LTD. Vs. COMMISSIONER OF C. EX.	December 15, 2011
HWASHIN AUTOMOTIVE INDIA PRIVATE LTD. Vs. COMMISSIONER OF SERVICE TAX	January 24, 2011
HY TUFF STEEL PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 1, 2011
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	February 14, 2011
HYDRAULICS INDIA SERVICES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II	October 21, 2011
HYUNDAI MOTOR INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORT)	July 15, 2011
I.O.C.L. LTD. Vs. COMMISSIONER OF SERVICE TAX, SILLIGURI	September 15, 2011
I.O.C.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA	September 13, 2011
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. C.C.E., LUCKNOW	December 26, 2011
ICM ENGLISH CENTRE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	October 11, 2011
IDEA CELLULAR LTD. Vs. COMMISSIONER OF C. EX.	January 13, 2011
IDEA MOBILE COMMUNICATION LTD. Vs. COMMR. OF C. EX., NEW DELHI/ROHTAK	September 21, 2011
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMR. OF SERVICE TAX	December 28, 2011
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI	September 9, 2011
IDEAL SECURITY Vs. COMMISSIONER OF C. EX., ALLAHABAD	February 3, 2011
IDEAL TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE	December 14, 2011
IGUS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	January 12, 2011
IILM ACADEMY OF HIGHER LEARNING Vs. COMMISSIONER OF C. EX., JAIPUR	December 14, 2011
ILESH EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR	June 16, 2011
IMAGINATION TECHNOLOGIES INDIA P. LTD. Vs. COMMR. OF C. EX., PUNE-III	April 7, 2011
IMPACT COMMUNICATIONS Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI	December 21, 2011
IMPERIA MOTOR TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	July 1, 2011
IN RE: CREATIVE ARCHITECTS & INTERIORS Vs. STATE	December 2, 2011
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., NOIDA	May 25, 2011
INDIA POWER SERVICES LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	December 15, 2011
INDIAN INSTITUTE OF FOREST MANAGEMENT Vs. COMMR. OF C. EX., BHOPAL	October 21, 2011
INDIAN OIL CORPORATION Vs. COMMISSIONER OF SERVICE TAX, DELHI	April 11, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	January 27, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I	November 14, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUS., JAMNAGAR	August 12, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., VADODARA	December 22, 2011
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA	July 26, 2011
INDIAN OILTANKING LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	May 5, 2011
INDO COLCHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 27, 2011
INDO FOREIGN (AGENTS) PVT. LTD. Vs. COMMR. OF CUS. (AP & ADMN.), KOLKATA	September 14, 2011
INDORE SAHAKARI DUGDH SANG MARYADIT Vs. COMMISSIONER OF C. EX.	December 15, 2011
INDOWORTH (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR	June 28, 2011
INDUS MARINE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	March 3, 2011
INDUSIND BANK LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	April 18, 2011
INDUSIND BANK LTD. Vs. COMMISSIONER OF SERVICE TAX	July 1, 2011
INDUSTRIAL HANDLING Vs. COMMISSIONER OF C. EX., HALDIA	April 25, 2011
INDUSTRIAL SECURITY ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR	December 13, 2011
INFINIUM MOTORS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 27, 2011
INFORMATION KERALA MISSION Vs. C.C.E. & C., THIRUVANANTHAPURAM	October 10, 2011
INFOSYS LIMITED Vs. COMMISSIONER OF SERVICE TAX	November 22, 2011
INFOSYS TECHNOLOGIES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE	September 20, 2011
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR	November 16, 2011
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., PONDICHERRY	May 6, 2011
INOX INDIA LIMITED Vs. COMMISSIONER OF C. EX., VADODARA	March 18, 2011
INOX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	October 5, 2011
INSTRUMENTATION LTD. Vs. COMMISSIONER OF C. EX., JAIPUR	February 21, 2011
INSTRUMENTATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 14, 2011
INTAS PHARMACEUTICALS LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD	March 4, 2011
INTAS PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	August 10, 2011
INTEGRA MICRO SOFTWARE SERVICES PVT. LTD. Vs. C.S.T., BANGALORE	September 7, 2011
INTERNATIONAL AGRICULTURAL PROCESSING (P) LTD. Vs. COMMR. OF C. EX. (S.T.), MADURAI	October 27, 2011
INTERNATIONAL CLEARING AND SHIPPING AGENCY PVT. LTD Vs. COMMISSIONER OF SERVICE TAX	May 9, 2011
INTERNATIONAL PACKAGING PRODUCT P. LTD. Vs. COMMR. OF C. EX., VAPI	October 20, 2011
INTERNATIONAL TRAVEL HOUSE LTD. Vs. COMMR. OF SERVICE TAX	February 7, 2011
INTIMATE FASHIONS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 13, 2011
INVINCIBLE SECURITY Vs. COMMISSIONER OF C. EX., NOIDA	March 17, 2011
ISHA HOMES (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	October 20, 2011
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD	September 19, 2011
ISWARI SPINNING MILLS Vs. COMMISSIONER OF C. EX. MADURAI	February 4, 2011
ITC LTD Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	September 21, 2011
ITC LTD. Vs. CCE	February 24, 2011
ITC LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA	November 17, 2011
ITC LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM	March 8, 2011
ITC LTD. Vs. COMMISSIONER OF CUS., EX. & S.T., GUNTUR	November 22, 2011
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	December 9, 2011
ITC LTD. Vs. COMMISSIONER OF C. EX., GUNTUR	March 29, 2011
ITW INDIA LIMITED Vs. COMMISSIONER OF C. EX., VAPI	February 21, 2011
IVRCL INFRASTRUCTURE & PROJECTS LTD. Vs. COMMR. OF C. EX., HYDERABAD	December 20, 2011
IVRCL-NAVAYUGA-SEW (JOINT VENTURE) Vs. COMMR. OF C. EX., HYDERABAD	October 4, 2011
IXIA TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	January 10, 2011
J.K. CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE	October 19, 2011
J.K. PAPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	June 14, 2011
J.K. SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II	February 15, 2011
J.M. BAXI & CO. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-I	December 26, 2011
J.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	June 22, 2011
J.M.C. PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD	October 19, 2011
JAGANNATH PLASTIPACKS (P) LTD. Vs. C.C.E., C. & S.T,, BHUBANESWAR-I	May 18, 2011
JAGATJIT INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	June 2, 2011
JAGDAMBA TIN SUPPLIERS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	September 7, 2011
JAGETI & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	December 2, 2011
JAI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (GENERAL)	April 18, 2011
JAI TIMBER CO. Vs. COMMISSIONER OF C. EX., NAGPUR	March 7, 2011
JAINSONS TEXTILE PROCESSORS Vs. COMMISSIONER OF C. EX., SALEM	May 19, 2011
JANATA SAHAKARI BANK LTD. Vs. COMMISSIONER OF C. EX., PUNE-III	July 25, 2011
JANTA TRAVELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	October 4, 2011
JAYADASA ENGINEERING AND EXPORTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	August 26, 2011
JAYASWALS NECO LTD. Vs. CCE RAIPUR	December 5, 2011
JAYESH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	August 26, 2011
JAYPEE BELA PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	September 6, 2011
JBM AUTO SYSTEM PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 18, 2011
JEEVANLAL JOITARAM PATEL & CO. Vs. COMMR. OF C. EX., AHMEDABAD	April 5, 2011
JENSON & NICHOLSON (INDIA) LTD. Vs. COMMR. OF C. EX.	December 16, 2011
JINDAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 15, 2011
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	May 20, 2011
JITENDRA WHEELS (N) PVT. LTD. Vs. COMMISSIONER OF C. EX., NASHIK	April 8, 2011
JOHN DEERE EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, GOA	October 3, 2011
JSEL SECURITIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I	September 2, 2011
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I	April 25, 2011
JUBILANT ENPRO PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-I	November 15, 2011
JUBILANT ORGANOSYS LTD. Vs. COMMISSIONER OF C. EX., VADODARA	September 30, 2011
JUMBO MINING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	December 16, 2011
JYOTI CERAMIC INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., NASHIK	June 21, 2011
K.G. DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 2, 2011
K.J.V. ALLOYS CONDUCTORS P. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	June 24, 2011
K.K. ACADEMY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	July 7, 2011
K.M. SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD	September 30, 2011
K.S.B. (MGF. & MKT.) CORPN. Vs. C.C.E., C. & S.T., THIRUVANANTHAPURAM	March 17, 2011
KAIZEN INDUSTRIES PVT. LTD., FALGUN D. MUNIM Vs. CCE	January 25, 2011
KAMAL AUTO FINANCE LTD. Vs. COMMISSIONER OF SERVICE TAX, JAIPUR	November 28, 2011
KAMALKANT AND CO. Vs. COMMISSIONER OF C. EX.	January 21, 2011
KANORIA SUGAR & GENERAL MFG. CO. LTD. Vs. C.C.E., ALLAHABAD	March 30, 2011
KANSAI NEROLAC PAINTS LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	May 2, 2011
KANSAL HOSIERY EXPORTS Vs. COMMISSIONER OF C. EX.	February 3, 2011
KAPILANSH DHATU UDYOG PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR	September 15, 2011
KARNATAKA STATE ROAD TRANSPORT CORPN. Vs. C.S.T., MANGALORE	December 20, 2011
KARVY CONSULTANTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	April 25, 2011
KASHISH PRODUCTS IMPEX PVT. LTD Vs. CCE	January 6, 2011
KASTURI & SONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	September 19, 2011
KATARIA TRANSPORT CORP. LTD. Vs. COMMISSIONER OF S.T., DELHI	June 2, 2011
KAY KAY PRESS METAL CORPORATION Vs. COMMR. OF CEN. EX., VALSAD	May 18, 2011
KDP CASTINGS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	September 30, 2011
KEMPER SYSTEM (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	March 31, 2011
KEMROCK INDUSTRIES & EXPORTS LTD. Vs. COMMR. OF C. EX.	February 15, 2011
KENNAMETAL WIDIA INDIA LTD. Vs. C.C.E. (APPEALS-II), BANGALORE	December 8, 2011
KERALA COMMUNICATION NETWORK (P) LTD. Vs. COMMR. OF C. EX., COCHIN	December 19, 2011
KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX	March 17, 2011
KERNEX MICROSYSTEMS (I) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	November 23, 2011
KESHODWALA STEELS Vs. COMMISSIONER OF CUS. (PRE.), AHMEDABAD	October 4, 2011
KGS MANAGEMENT SERVICES Vs. COMMISSIONER OF C. EX.	December 13, 2011
KHYATI TOURS & TRAVELS Vs. COMMISSIONER OF C. EX., AHMEDABAD	June 13, 2011
KICH MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	May 13, 2011
KILBURN CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.	March 21, 2011
KINETIC ENGINEERING LTD. Vs. COMMR. OF C. EX., PUNE, NAGPUR, NASHIK	August 25, 2011
KINETIC ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., PUNE-I	August 23, 2011
KING KAVERI TRADING CO. Vs. COMMR. OF CUS. (IMPORT), NHAVA SHEVA	October 20, 2011
KING METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV	September 9, 2011
KIRAN DEVCHAND SHAH Vs. COMMISSIONER OF C. EX., BELGAUM	January 21, 2011
KIRAN SYNTEX LTD., SHRI MAHESH GODIWALA Vs. CCE	May 13, 2011
KIRLOSKAR PNEUMATICS CO. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III	March 14, 2011
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX., MEERUT-II	February 14, 2011
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CUS.	October 20, 2011
KISHAN M. MEHTA & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	November 29, 2011
KISHAN REFRACTORIES PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	October 25, 2011
KJV ALLOYS CONDUCTORS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	April 28, 2011
KMS COACH BUILDERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	November 23, 2011
KODAK INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 25, 2011
KOMATSU INDIA (P) LTD. Vs. CCE	February 7, 2011
KOPRAN LTD. Vs. COMMISSIONER OF C. EX., RAIGAD	March 1, 2011
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	September 7, 2011
KPH DREAM CRICKET (P) LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH	December 7, 2011
KRISHNA MARUTI LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 11, 2011
KRISHNA SECURITY & DETECTIVE SERVICES Vs. COMMR. OF S.T., AHMEDABAD	August 10, 2011
KRISON SAI TOOL CRAFTS Vs. COMMISSIONER OF C. EX., HYDERABAD-III	September 13, 2011
KRITI INDUSTRIES (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 23, 2011
KSB PUMPS LTD. Vs. COMMISSIONER OF C. EX., PUNE	March 7, 2011
KULTAR EXPORTS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	September 14, 2011
KUMAR PRECISION STAMPINGS PVT. LTD. Vs. CCE, ROHTAK	November 2, 2011
KUNAL TRAVELS (CARGO) Vs. COMMISSIONER OF CUSTOMS	March 7, 2011
KUNNATH TEXTILES Vs. COMMISSIONER OF CUS. & C. EX., COCHIN	November 30, 2011
KUNNEL ENGINEERS AND CONTRACTORS PVT. LTD. Vs. C.C.E.	January 18, 2011
LABONI COLLECTIONS Vs. COMMISSIONER OF CENTRAL EXCISE	July 1, 2011
LAFARGE INDIA PVT. LTD Vs. CCE	January 4, 2011
LAHARI RECORDING COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-III	June 28, 2011
LAKSHMI AUTOMATIC LOOM WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, COIMBATORE	May 27, 2011
LAKSHMINARAYANA MINING CO. Vs. COMMISSIONER OF CUS., MANGALORE	May 10, 2011
LAMIFAB & PAPERS LTD. Vs. COMMR. OF C. EX. & CUS., AURANGABAD	May 25, 2011
LANCO INFRATECH LTD Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD	November 1, 2011
LANDMARK EDUCATION INDIA Vs. COMMISSIONER OF C. EX.	September 15, 2011
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 8, 2011
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF SERVICE TAX	January 25, 2011
LATHIA INDUSTRIAL SUPPLIES CO. P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	October 19, 2011
LBS CENTRE FOR SCIENCE & TECHNOLOGY Vs. C.C.E., THIRUVANANTHAPURAM	October 19, 2011
LCL LOGISTICS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)	August 1, 2011
LEE PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	September 19, 2011
LEE-ZA INTERNATIONAL Vs. CCE	April 19, 2011
LEPRA SOCIETY Vs. COMMISSIONER OF C. EX. AND CUS.	January 10, 2011
LIBRA STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT	June 9, 2011
LION SECURITIES SERVICES Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	February 25, 2011
LOCKSMITHS INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., DAMAN	April 5, 2011
LOK PRIYA TRAVELS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	August 12, 2011
LOTUS LAB PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	November 1, 2011
LOTUS POWER GEARS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	July 25, 2011
LUPIN LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX, LTU	May 5, 2011
LUPIN LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX (LTU), MUMBAI	August 12, 2011
LYPHO-MED REMEDIES PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	November 16, 2011
M. POWER (ARENA MULTIMEDIA) Vs. COMMISSIONER OF C. EX., PUNE-III	October 17, 2011
M.K. EXIM (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	July 14, 2011
M.K. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	July 22, 2011
M.M. CYLINDERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI	September 6, 2011
M.P. POLICE HOUSING CORPORATION LTD. Vs. COMMR. OF C. EX.	December 13, 2011
M.R. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI	May 9, 2011
M/S AQUAMALL WATER SOLUTIONS LTD. Vs. C.C.E., MEERUT I	August 16, 2011
M/S CHETAK MFG. CO. AND CCE VAPI SHRI T.T. THOMAS Vs. CCE VAPI AND KETAN A. JAIN	August 26, 2011
M/S CITIZEN METALLOYS LTD., SHRI P.S. SHAH Vs. CCE AHMEDABAD	September 26, 2011
M/S FERROMATIC MILACRON INDIA LTD. Vs. CCE AHMEDABAD I	August 18, 2011
M/S GOVINDA PROCESSORS Vs. CCE SURAT	October 14, 2011
M/S HARISH METAL INDUSTRIES, SHRI HARISHBHAI B. LALANI Vs. RESPONDENT:CCE BHAVNAGAR	October 17, 2011
M/S J.S. DESIGNER LTD. Vs. CC(ICD), NEW DELHI	December 8, 2011
M/S RAJRATAN GLOBAL WIRES LTD. Vs. CCE, INDORE	October 12, 2011
M/S RAMBAGH PALACE HOTELS PVT. LTD. Vs. C.C.E., JAIPUR	December 21, 2011
M/S SEAGULL DRUGS (AYURVEDIC) SH. S.C. SEHGAL, M.D. M/S OZONE PHARMACEUTICALS LTD. Vs. CCE, ROHTAK	October 11, 2011
M/S SIDDHARTHA BRONZE PVT. LTD., SHRI K.K. GUPTA Vs. CCE BHAVNAGAR	September 28, 2011
M/S TOTAL OIL INDIA PVT. LTD. Vs. CCE BELAPUR	October 10, 2011
M/S. BANSIWALA IRON AND STEEL ROLLING MILLS Vs. CCE, JAIPUR-II	November 4, 2011
M/S. BIG APPLE MFG. BIG APPLE ARCADE, SECUNDERABAD Vs. COMMISSIONER OF CUSTOMS, HYDERABAD	November 25, 2011
M/S. BRAHAMANAND MINERALS WATER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 15, 2011
M/S. CITY AUTO CENTRE Vs. CCE, JAIPUR-II	October 7, 2011
M/S. DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH	November 25, 2011
M/S. DEEPTI ALLOYS STEEL LIMITED SHRI R.T. AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	October 11, 2011
M/S. EID PARRTY (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	September 6, 2011
M/S. FEDERAL MOGUL GOETZE INDIA LTD., SHRI. M. SUBRAMANI, CHIEF MANAGER AND M/S. FEDERAL MOGUL TPR INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE	October 3, 2011
M/S. FRESENIUS KABI INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT), NHAVASHEVA	December 12, 2011
M/S. HALYCON LAB PVT. LTD. Vs. CCE AHMEDABAD	November 30, 2011
M/S. HARINAGAR SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI III	November 30, 2011
M/S. HINDALCO INDUSTRIES LTD. Vs. CCE VAPI	December 2, 2011
M/S. INDIAN FARMERS FERTILISER COOPERATIVE LIMITED Vs. COMMISSIONER OF CUSTOMS KANDLA	October 19, 2011
M/S. KEDARESHWAR SAHAKARI SAKHAR KHARKHAN LTD. Vs. COMMISSIONER OF CEN. EXCISE & CUSTOMS, AURANGABAD	November 25, 2011
M/S. KIRAN AUTOMATIVE PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD	October 11, 2011
M/S. MONARCH CATALYST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE 1	November 25, 2011
M/S. MULTICHEM Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	October 4, 2011
M/S. OM TELELINK PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD	October 7, 2011
M/S. PALM FIBRE (INDIA) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE COCHIN	December 2, 2011
M/S. PARAMOUNT WIRE & CABLE LTD. Vs. CCE, JAIPUR-1	October 7, 2011
M/S. PERFECT KNITTERS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 21, 2011
M/S. PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 23, 2011
M/S. PRINCEWARE INTERNATIONAL PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE DAMAN, VAPI	August 25, 2011
M/S. R.B. KNIT EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE LUDHIANA	December 23, 2011
M/S. RAGHUNATH INTERNATIONAL LTD., Vs. CCE, KANPUR	August 12, 2011
M/S. SAGAR CONSTRUCTION Vs. CCE NAGPUR	November 28, 2011
M/S. STONEX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (IMPORT), NHAVA SHEVA	October 3, 2011
M/S. TRANSFORMERS & RECTIFIERS (I) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	October 14, 2011
M/S. UTKAL ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX BBSR-II	September 21, 2011
M/S. VIMTA LABS LTD. Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX HYDERABAD	October 21, 2011
MACAWBER BEEKAY PVT. LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA	May 18, 2011
MACLEODS PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., VAPI	November 22, 2011
MADHAB EDIBLE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA	April 28, 2011
MADHU SUDAN METALS AND MADHAV STEEL Vs. COMMISSIONER OF CUSTOMS (IMPORT)	March 23, 2011
MADHUSUDAN AUTO LTD. Vs. COMMISSIONER OF C. EX., DELHI-III	April 1, 2011
MADHYA PRADESH ROAD DEV. CORPN. LTD Vs. COMMR. OF C. EX	September 20, 2011
MAERSK INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	February 7, 2011
MAGNUM VISION Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	December 12, 2011
MAHABLA MANNUR Vs. COMMISSIONER OF CENTRAL EXCISE	March 18, 2011
MAHALAXMI WAREHOUSE & ALLIED INDUSTRIES Vs. COMMR. OF C. EX., RAJKOT	December 16, 2011
MAHANADI COALFIELDS LTD. Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, BBSR-I	September 23, 2011
MAHARAJA SAWAI MAN SINGH Vs. COMMISSIONER OF CENTRAL EXCISE	July 11, 2011
MAHARASHTRA MEDICAL FOUNDATION JOSHI HOSPITAL Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI	October 3, 2011
MAHARASHTRA SEAMLESS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD	July 7, 2011
MAHASEMAM TRUST Vs. COMMISSIONER OF C. EX., MADURAI	June 13, 2011
MAHESHWARI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE	December 14, 2011
MAHESHWARY ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR	October 21, 2011
MAHI AGRO PRODUCTS PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., GUNTUR	December 21, 2011
MAHINDRA & MAHINDRA LTD. RAMESH U. PRABHU Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI	October 12, 2011
MAHINDRA HINODAY INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE I	September 19, 2011
MAIZE PRODUCTS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	January 7, 2011
MAKHARIA SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I	June 8, 2011
MALWA COTTON SPINNING MILLS LTD. Vs. COMMR. OF C. EX., LUDHIANA	June 7, 2011
MANALTHEERAM AYURVEDA HOSPITAL Vs. THE COMMISSIONER OF CENTRAL EXCISE	April 18, 2011
MANASHI CRAFT PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	May 2, 2011
MANAV METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD	November 23, 2011
MANDOVI MOTORS PVT. LTD. Vs. COMMR. OF SERVICE TAX, MANGALORE	December 30, 2011
MANGALAM CEMENT LTD. AND NEER SHREE CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE	August 16, 2011
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF C. EX., MYSORE	January 5, 2011
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. C.C., MANGALORE	January 25, 2011
MANI OMEGA GRANITE PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 11, 2011
MANISH AGARWAL Vs. COMMR. OF SERVICE TAX, AHMEDABAD	June 13, 2011
MANISHANAND CREATION Vs. COMMR. OF CUSTOMS (I), NHAVA SHEVA	August 26, 2011
MARATHON TRAEXIM LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM	June 30, 2011
MARGADARSI FINANCIERS Vs. COMMISSIONER OF C. EX., HYDERABAD	October 10, 2011
MARIKAR MOTORS LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM	April 18, 2011
MARSONS COPPER & STRIPS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA	November 29, 2011
MARUTHI MOBILES Vs. CCE	March 11, 2011
MARUTI SUZUKI INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX	January 21, 2011
MATRIX LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	December 28, 2011
MAVI INDUSTRIES LIMITED, Vs. COMMISSIONER OF CENTRAL EXCISE	March 31, 2011
MAXMECH EQUIPMENT Vs. COMMISSIONER OF C. EX., AHMEDABAD-I	June 14, 2011
MEGHA POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	January 3, 2011
MEGHACHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD	April 4, 2011
MEGHMANI DYES & INTERMEDIATES LTD. Vs. COMMR. OF C. EX., AHMEDABAD	November 22, 2011
MEGHMANI ORGANICS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	August 5, 2011
MERINO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II	July 11, 2011
METAL PLAST EXIM (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	December 15, 2011
METAL SEAM CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.	November 18, 2011
METRIPLEX PUMPS (P) LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE	June 6, 2011
MIAMI PHARMA & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III	June 30, 2011
MICROSOFT CORPORATION (I) (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI	November 9, 2011
MICROSYNTH FABRICS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., VAPI	January 24, 2011
MINI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	November 2, 2011
MISTAIR HEALTH & HYGIENE PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-II	July 25, 2011
MITTAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I	November 17, 2011
MMTC LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM	December 22, 2011
MODERN DENIM LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II	November 24, 2011
MOMENTUM STRATEGY CONSULTANTS (P.) LTD Vs. COMMISSIONER OF SERVICE TAX	August 17, 2011
MOON NETWORK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR	June 1, 2011
MOVING PICTURE CO. (INDIA) LTD. Vs. COMMISSIONER OF S.T., NEW DELHI	October 14, 2011
MPORTAL (I) WIRELESS SOLUTIONS (P) LTD. Vs. COMMR. OF S. T., BANGALORE	June 23, 2011
MSPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	July 29, 2011
MTR FOODS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	January 5, 2011
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 12, 2011
MUNDRA PORT & SPECIAL ECONOMIC ZONE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	September 28, 2011
MUSCAT POLYMERS PVT. LTD. Vs. COMMR. OF C. EX., RAJKOT	September 26, 2011
MYSORE MINERALS LTD. Vs. COMMISSIONER OF C. EX., MYSORE	May 3, 2011
NAANDI FOUNDATION Vs. COMMISSIONER OF CENTRAL EXCISE	December 9, 2011
NAHAR FIBRES SPG. MILLS LTD. Vs. COMMISSIONER OF C. EX.	December 21, 2011
NALIN Z. MEHTA Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	September 20, 2011
NANDGANJ SIHORI SUGAR CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	July 14, 2011
NARAYAN PROCESSORS Vs. COMMISSIONER OF C. EX., SURAT	January 7, 2011
NARESH KUMAR & COMPANY PVT. LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA	April 25, 2011
NARMADA PIPES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	October 13, 2011
NARMADA VEHICLES PVT. LTD. Vs. CCE	August 25, 2011
NASH INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	November 1, 2011
NATCO PHARMA LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III	May 18, 2011
NATIONAL ACCREDITATION BOARD FOR TESTING & CALIBRATION LABORATORIES Vs. COMMISSIONER OF C. EX.	July 27, 2011
NATIONAL ACCREDITATION BOARD FOR TESTING & CALIBRATION LABORATORIES Vs. C.C.E. (ADJN.), NEW DELHI	July 26, 2011
NATIONAL BUILDING CONSTRUCTION CORPN. LTD. Vs. C.C.E. & S.T., PATNA	May 4, 2011
NATIONAL ENGG. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I	May 13, 2011
NATIONAL ENGINEERING INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I	February 22, 2011
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. CCE	May 19, 2011
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX., JAIPUR	September 5, 2011
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX.	August 12, 2011
NATIONAL GEOPHYSICAL RESEARCH INSTITUTE Vs. C.C.E., HYDERABAD	April 18, 2011
NATIONAL LEATHER CLOTH MFG. CO. Vs. COMMR. OF C. EX., MUMBAI-V	March 8, 2011
NATIONAL ORGANIC CHEMICAL LTD. Vs. COMMISSIONER OF CUS., KANDLA	May 11, 2011
NATIONAL PROJECT CONSTRUCTION CORPN. LTD Vs. C.C.E., RAIPUR	August 5, 2011
NATIONAL REFRIGERATION & AIR CONDITIONING ENGG. Vs. C.C.E., LUDHIANA	February 24, 2011
NATIONAL STEEL AND AGRO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT PROMOTION)	May 19, 2011
NAVARATNA S.G. HIGHWAY PROP. (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	December 8, 2011
NAVKAR SHARE AND STOCK BROKERS PVT. LTD. Vs. CST	August 23, 2011
NAVRATAN S.G. HIGHWAY PROPERTIES P. LTD. Vs. COMMR. OF S.T., AHMEDABAD	November 28, 2011
NEBULLA COMPUTERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	September 2, 2011
NEELAM JUTE PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	November 28, 2011
NEIL ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX	January 4, 2011
NEMLAXMI BOOKS (INDIA) P. LTD. Vs. COMMISSIONER OF C. EX., SURAT	April 11, 2011
NEPTUNE EQUIPMENT PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II	June 6, 2011
NEPTUNE INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD	December 16, 2011
NEPTUNE TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	April 8, 2011
NESTLE INDIA LTD. Vs. COMMISSIONER OF C. EX.	January 17, 2011
NEW AMAR GOODS CARRIERS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	June 1, 2011
NEW MANGALORE PORT TRUST LTD. Vs. COMMR. OF S.T., MANGALORE	September 12, 2011
NHAVA SHEVA INTERNATIONAL CONTAINER TERMINAL P. LTD. Vs. COMMISSIONER OF C. EX., RAIGAD	July 25, 2011
NICCO CORPORATION LTD. Vs. COMMR. OF C. EX., CUS. & S.TAX, BBSR-I	September 14, 2011
NICHOLAS PIRAMAL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 26, 2011
NIIT SMARTSERVE LTD. Vs. COMMISSIONER OF SERVICE TAX	December 15, 2011
NIRAV TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	October 3, 2011
NIRAYU (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	November 23, 2011
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	April 7, 2011
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	March 22, 2011
NIRMALA DYE CHEM Vs. CCE DAMAN	May 16, 2011
NISHANT MOULDINGS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE-II	September 23, 2011
NITESH ESTATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	September 14, 2011
NOBLE CLEAN FUELS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	May 3, 2011
NOEL AGRITECH LTD. Vs. COMMISSIONER OF C. EX. & CUS., MANGALORE	May 19, 2011
NORASIA CONTAINER LINES Vs. COMMISSIONER OF C. EX., NEW DELHI	March 21, 2011
NOVA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	October 14, 2011
NSR MINERALS Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	March 28, 2011
NUANCE TRANSCRIPTION SERVICES INDIA PVT. LTD Vs. C.S.T., BANGALORE	December 16, 2011
NUGGET TYRES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	May 30, 2011
NUTRACARE INTERNATIONAL Vs. COMMISSIONER OF C. EX., SURAT	January 24, 2011
NUWARE SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	June 15, 2011
O.P. KHINCHI Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	May 24, 2011
OBEROI FLIGHT SERVICES Vs. COMMISSIONER OF SERVICE TAX, DELHI	June 22, 2011
OIL & NATURAL GAS CORPORATION LTD. Vs. COMMR. OF S.T., MUMBAI	March 31, 2011
OM METALS INFRAPROJECTS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR	May 18, 2011
OMEGA FINANCIAL SERVICES Vs. COMMISSIONER OF C. EX., COCHIN	June 28, 2011
ONGC Vs. COMMISSIONER OF CUSTOMS (ACC AND IMPORT)	May 11, 2011
ORIENT PACKAGING LTD. Vs. COMMISSIONER OF C. EX., MEERUT-I	March 3, 2011
ORIENT PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	June 23, 2011
ORIENTAL BANK OF COMMERCE Vs. COMMISSIONER OF C. EX., DELHI-IV	September 19, 2011
ORIENTAL TILES LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA	March 23, 2011
P. GAUTAM & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	September 6, 2011
P.L. CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 5, 2011
P.M. ABDUL NAZER Vs. COMMISSIONER OF CUSTOMS, COCHIN	August 11, 2011
PACIFIC EXPORTS Vs. COMMISSIONER OF C. EX., AHMEDABAD	February 4, 2011
PALCO METALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 19, 2011
PALMON EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA	June 22, 2011
PAM PHARMA. & ALLIED MACHINERY CO. P. LTD. Vs. C.C.E.	December 20, 2011
PANDURANG SSK LTD. Vs. COMMISSIONER OF C. EX., PUNE-III	February 15, 2011
PANKAJ STEEL CORPORATION Vs. COMMISSIONER OF C. EX.	January 5, 2011
PAPER TRADE & INDUS. PVT. LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA	May 23, 2011
PARADIGM INTERNATIONAL Vs. CCE	March 1, 2011
PARAGON POLYMER PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	September 20, 2011
PARAMESWARI TEXTILES Vs. COMMISSIONER OF C. EX.	January 21, 2011
PARAMOUNT COMMUNICATION LTD. Vs. COMMISSIONER OF C. EX., JAIPUR	July 11, 2011
PARAS MOTORS MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	November 17, 2011
PARAS PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF SERVICE TAX	June 21, 2011
PARDES DEHYDRATION COMPANY Vs. CCE	April 8, 2011
PAREKH PLAST (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	June 15, 2011
PARK DIGITAL COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE	July 1, 2011
PARLE INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	November 29, 2011
PARMARTH STEELS AND ALLOYS PVT. LTD. Vs. C.C., (ICD)	January 10, 2011
PARNAMI SALES CORPORATION Vs. COMMR. OF CUS. (PORT), KOLKATA	January 11, 2011
PARNAX LAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	November 16, 2011
PARSHWANATH WORLD VISION Vs. COMMISSIONER OF S.T., AHMEDABAD	July 1, 2011
PARVAZ OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	June 9, 2011
PATIL TELESOLUTIONS Vs. COMMISSIONER OF C. EX. , NASHIK	August 17, 2011
PATTABI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE	July 1, 2011
PEARL INSULTATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 7, 2011
PEE DEE POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	October 19, 2011
PEERLESS CONSULTANCY SERVICES PVT. LTD. Vs. C.C. (PORT), KOLKATA	May 27, 2011
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	March 18, 2011
PERAMBALUR SUGAR MILLS LIMITED COMMISSIONER OF CENTRAL EXCISE Vs. COMMISSIONER OF CENTRAL EXCISE	April 15, 2011
PERCEPT DMARK (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX	November 8, 2011
PERFETTI VAN MELLE INDIA PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS	July 5, 2011
PES ENGINEERS PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD	March 17, 2011
PET METAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	November 8, 2011
PETRONET LNG LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	September 29, 2011
PFIZER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR	June 27, 2011
PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF C. EX., BOLPUR	September 22, 2011
PHILIPS ELECTRONICS (INDIA) LIMITED Vs. COMMR. OF C. EX., VADODARA	March 21, 2011
PHONIEX ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR	November 14, 2011
PHONIX TRADERS Vs. COMMISSIONER OF CUSTOMS, KANDLA	August 17, 2011
PINNACLE Vs. COMMISSIONER OF C. EX., CHANDIGARH	August 30, 2011
PIONEER EMBROIDERY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	June 8, 2011
PLAYOFF PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 12, 2011
POPULAR VEHICLES AND SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX	September 2, 2011
PORT OFFICER-GUJARAT MARITIME BOARD Vs. COMMISSIONER OF C. EX.	November 21, 2011
POWER PLASTECH PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	June 10, 2011
PRABHUDAS KISHORDAS Vs. COMMISSIONER OF S.T., AHMEDABAD	September 6, 2011
PRAGNA DYECHEM PVT. LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), SURAT-II	October 14, 2011
PRAKASH SANCHETI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	February 17, 2011
PRANAR OILS AND CHEMICALS INDIA (P) LTD. Vs. C.C.E. AND S.T.	September 2, 2011
PRASAD CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX	September 19, 2011
PRECISION WIRES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	July 28, 2011
PREM CABLES (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	September 2, 2011
PREMIER POLYTRONICS PVT. LTD Vs. COMMISSIONER OF CUSTOMS	January 18, 2011
PRICE WATERHOUSE Vs. COMMISSIONER OF C. EX., HYDERABAD	February 21, 2011
PRINT-N-PACK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	June 9, 2011
PRINTO INDIA GRAPHICS (P) LIMITED Vs. CCE	April 28, 2011
PRITHVI HOTELS (GUJARAT) PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD	December 2, 2011
PRIYA BLUE INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUS., JAMNAGAR	March 25, 2011
PRIYA HOME STUDY PVT. LTD. Vs. CCE	April 19, 2011
PROMPT SERVICES Vs. COMMISSIONER OF C. EX., BOLPUR	May 19, 2011
PRONTOS STEERINGS LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH-I	August 2, 2011
PSA POLYMERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	July 12, 2011
PUNJAB ENGINEERING COLLEGE Vs. COMMR. OF C. EX.	February 2, 2011
PUNJAB STATE CONTAINER & WAREHOUSING CORPN. LTD. Vs. C.C. (EXPORT), NHAVA SHEVA	September 19, 2011
PURE TRADING ASIA LTD. Vs. COMMISSIONER OF CUSTOMS	August 26, 2011
PUSHPAL EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	June 6, 2011
QUALITY CONSTRUCTIONS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	May 20, 2011
R.A. MAZUMDER Vs. COMMISSIONER OF C. EX., SHILLONG	February 28, 2011
R.C. ENGG. WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD	May 4, 2011
R.D. ENTERPRISES AND Vs. COMMISSIONER OF CENTRAL EXCISE	May 9, 2011
R.G. COLONIZERS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 23, 2011
R.G. PIGMENTS (P) LTD. Vs. COMMISSIONER OF C. EX.	June 13, 2011
R.L. FINE CHEM Vs. COMMISSIONER OF C. EX., BANGALORE	January 7, 2011
R.M. DHARIWAL Vs. COMMISSIONER OF C. EX., PUNE-III	February 7, 2011
R.R. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD	April 20, 2011
R.S. GUPTA AND COMPANY Vs. CCE	August 24, 2011
R.S. INDUSTRIES (ROLLING MILLS) LTD. Vs. COMMISSIONER OF C. EX.	February 18, 2011
R.S. TEXTILE, Vs. CCE	May 16, 2011
RACHANA SEEDS INDUSTRIES Vs. CC KANDLA	January 24, 2011
RACHANA SEEDS INDUSTRIES Vs. COMMISSIONER OF C. EX., BHAVNAGAR	April 5, 2011
RAHIM TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	December 13, 2011
RAHUL TRADE LINKS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	July 15, 2011
RAIN COMMODITIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI	January 4, 2011
RAINBOW PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	April 27, 2011
RAJ TRANS STAMPINGS (P) LTD. Vs. CCE	April 19, 2011
RAJALAKSHMI PAPER MILLS PVT. LTD. Vs. CCE	March 11, 2011
RAJAN PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	September 16, 2011
RAJASTHAN HYBRIDS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	February 7, 2011
RAJASTHAN SPINNING & WEAVING MILLS LTD. Vs. COMMR. OF C. EX., DELHI-I	June 29, 2011
RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-II	September 23, 2011
RAJENDRA THAKUR Vs. COMMISSIONER OF CUS. AND C. EX., INDORE	September 2, 2011
RAJPUTANA EX-SERVICEMEN CO-OPERATIVE SOCIETY Vs. COMMISSIONER OF CENTRAL EXCISE	November 29, 2011
RAJSHREE SUGARS & CHEMICALS LTD. Vs. COMMR. OF C. EX.	May 13, 2011
RAKESH PORWAL AND ASSOCIATES Vs. CCE	August 9, 2011
RAM LALLO CIVIL CONSTRUCTION Vs. CCE	March 25, 2011
RAM SWAROOP Vs. COMMISSIONER OF CENTRAL EXCISE	October 3, 2011
RAMACHANDRA REXINS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	September 6, 2011
RAMANIYAM REAL ESTATES (P) LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI	May 26, 2011
RAMANIYAM REAL ESTATES PVT. LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI	December 8, 2011
RAMDEV FOOD PRODUCTS PVT. LTD. Vs. CCE, AHMEDABAD	March 22, 2011
RAMESHCHANDRA C. PATEL Vs. COMMR. OF SERVICE TAX, AHMEDABAD	November 25, 2011
RANBAXY LABORATORIES LTD. Vs. COMMR. OF C. EX., CHANDIGARH	March 24, 2011
RATHOUR ENGG. WORKS Vs. COMMISSIONER OF C. EX., CHANDIGARH	December 7, 2011
RATMANI METALS AND TUBES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	October 4, 2011
RATNAMANI METALS & TUBES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	October 3, 2011
RAVI TOURS & TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA	July 11, 2011
RAYMON PATEL GELATINE PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 1, 2011
RAYMOND APPAREL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 26, 2011
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III	April 21, 2011
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III	June 23, 2011
RDB INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II	April 5, 2011
RECKON DIAGNOSTICS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	October 3, 2011
REEMA GASES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 26, 2011
REEYO MOTEL THE VILLAGE RESORTS PVT. LTD. Vs. COMMR. OF C. EX., RAJKOT	July 8, 2011
REFRON VALVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	August 24, 2011
REGAALIS Vs. COMMISSIONER OF C. EX., CUS. & S.T., MYSORE	December 16, 2011
RELIABLE SURFACE CARE Vs. COMMISSIONER OF CENTRAL EXCISE	July 5, 2011
RELIANCE CLINICAL RESEARCH SERVICES PVT. LTD Vs. C.S.T, MUMBAI-II	October 10, 2011
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISEQ	May 4, 2011
RELIANCE MICHIGAN (JV) Vs. COMMISSIONER OF C. EX., THANE-II	April 8, 2011
REMSONS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-V	May 27, 2011
RICO AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	June 6, 2011
RIDDHI SIDDHI GLUCO BIOLD LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	April 13, 2011
RIDDHI SIDDHI GLUCO BIOLS LTD. Vs. COMMR. OF C. EX., BELGAUM	April 5, 2011
RIGA SUGAR COMPANY Vs. COMMISSIONER OF C. EX., PATNA	January 12, 2011
RING FORGINGS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II	August 26, 2011
RING FORGINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	June 10, 2011
RKBK LTD Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	December 20, 2011
ROHIT SURFACTANT PVT. LTD Vs. COMMISSIONER OF C. EX., JAIPUR-I	December 15, 2011
ROLASTAR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	September 29, 2011
ROLASTAR PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 21, 2011
ROLEX PROCESSORS PVT. LTD. Vs. CCE	July 15, 2011
ROLEX RINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	February 11, 2011
ROLLWELL FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	October 25, 2011
ROOTS MULTICLEAN LTD. Vs. CCE	March 2, 2011
ROOTS MULTICLEAN LTD. Vs. CCE	January 11, 2011
ROSE BED ROLLS Vs. COMMISSIONER OF C. EX., COCHIN	May 2, 2011
ROSVAR STEELS PVT. LTD. Vs. COMMR. OF CUS., C. EX & S.T., COIMBATORE	June 24, 2011
ROYAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 29, 2011
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI	October 20, 2011
RRB ENERGY LTD. Vs. COMMISSIONER OF SERVICE TAX	October 13, 2011
RUBITA GIDWANI Vs. COMMISSIONER OF SERVICE TAX	January 4, 2011
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	May 13, 2011
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., INDORE	December 13, 2011
RUNGTA PROJECTS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD	February 28, 2011
S. NARENDRAKUMAR AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE	March 17, 2011
S. SUBRAHMANYAN & CO. Vs. COMMISSIONER OF C. EX., VADODARA	March 14, 2011
S.K. JALENDRA & ASSOCIATES Vs. COMMISSIONER OF C. EX., JAIPUR-I	July 13, 2011
S.N. COMPUTER SERVICES Vs. COMMISSIONER OF C. EX.	December 21, 2011
SABIC INNOVATIVE PLASTICS INDIA P. LTD. Vs. COMMR. OF CUS., AHMEDABAD	May 20, 2011
SAF YEAST CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW	April 15, 2011
SAFETY RETREADING COMPANY (P) LTD Vs. COMMISSIONER OF C. EX., SALEM	October 14, 2011
SAHNI VIDEO MOVIES Vs. COMMISSIONER OF C. EX., CHANDIGARH-II	March 14, 2011
SAI SHIPPING SERVICES Vs. COMMISSIONER OF C. EX.	January 18, 2011
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 13, 2011
SALASAR COPPER Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	July 20, 2011
SAM TURBO INDUSTRIES LTD. Vs. CCE	April 20, 2011
SAMADHAN SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX.	December 21, 2011
SAMAL BUILDERS P. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESHWAR-I	April 25, 2011
SAMANIA IMPEX PVT. LTD. Vs. CCE	April 27, 2011
SAMAY ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	May 6, 2011
SAMRAJ ENGINEERING CONTROLS PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 18, 2011
SAMRIA PROCESSING CO. Vs. C.C.E.	April 20, 2011
SAMTEL ELECTRONS DEVICES Vs. COMMISSIONER OF C. EX., CHANDIGARH	September 28, 2011
SANDIS INTERNATIONAL TOURS AND TRAVELS Vs. COMMR. OF C. EX.	February 4, 2011
SANGAM (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II	July 4, 2011
SANGAM SPINNERS Vs. CCE	May 19, 2011
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	May 19, 2011
SANJOGITA CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE	September 23, 2011
SANKEI GIKEN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI	September 30, 2011
SANWARIA AGRO OILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	May 20, 2011
SAP INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	April 25, 2011
SAP LABS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	January 5, 2011
SARAOGI UDYOG PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	May 2, 2011
SARASWATI ENGINEERING Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, NAGPUR	July 20, 2011
SARAVANA ALLOYS STEELS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II	February 25, 2011
SATGURU POLYFAB PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	February 17, 2011
SATYA PRAKASH BUILDERS (P) LTD. Vs. COMMISSIONER OF C. EX.	December 9, 2011
SATYAM AUTO COMPONENTS LTD Vs. COMMISSIONER OF C. EX., DELHI	October 20, 2011
SAURABH ORGANICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE	June 30, 2011
SAURASHTRA CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	May 4, 2011
SAVEMAX SOLAR SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III	December 21, 2011
SAVLA CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 23, 2011
SCHNEIDER ELECTRIC INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE	September 9, 2011
SCI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA	September 19, 2011
SEA BULK OFFSHORE LLC Vs. COMMISSIONER OF CUSTOMS (I), MUMBAI	June 14, 2011
SEKSARIA BISWAN SUGAR FACTORY LTD. Vs. COMMR. OF C. EX.	November 30, 2011
SEMCO ELECTRIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I	June 1, 2011
SEMCO ELECTRIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I	October 7, 2011
SENDOZ IMPEX LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	April 25, 2011
SGS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	February 10, 2011
SHAH INVESTORS HOME LTD. Vs. COMMISSIONER OF C. EX.	March 22, 2011
SHAKTHI CABLES PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I	June 17, 2011
SHAMLI STEELS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I	July 21, 2011
SHANTI PROCESSORS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	August 18, 2011
SHARAVATHY CONDUCTORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I	August 19, 2011
SHARAVATHY CONDUCTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	June 20, 2011
SHASHI KANT MISHRA Vs. COMMISSIONER OF C. EX., ALLAHABAD	September 9, 2011
SHASUN CHEMICALS AND DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 11, 2011
SHILPKAR INTERIORS DESIGNERS CONSULTANT PVT. LTD. Vs. COMMISSIONER (ADJUDICATION), SERVICE TAX	March 25, 2011
SHINE STAR OXIDES & PAINTS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN-II	August 10, 2011
SHIV NARAYAN BANSAL Vs. COMMISSIONER OF C. EX.	December 23, 2011
SHIV NIWAS PALACE Vs. CCE	August 26, 2011
SHIV SHAKTI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	December 16, 2011
SHIVAM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 27, 2011
SHIVAM INTERNATIONAL, Vs. COMMISSIONER OF CUSTOMS	June 3, 2011
SHREE BALAJI GARMENTS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I	February 22, 2011
SHREE ELECTROMELTS LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	May 23, 2011
SHREE GANESH AUTOMOBILES Vs. COMMISSIONER OF C. EX., RAJKOT	October 10, 2011
SHREE NARAYAN DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	May 9, 2011
SHREE NARAYAN DYG. & PTG. MILLS Vs. COMMR. OF CENTRAL EXCISE, SURAT	March 24, 2011
SHREE NATHJEE INDUSTRIES Vs. COMMISSIONER OF C. EX., SURAT-I	February 4, 2011
SHREE PRECOATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 25, 2011
SHREE RAJASTHAN SYNTEX LTD. Vs. CCE	April 28, 2011
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX., JAIPUR	February 7, 2011
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX., JAIPUR	August 11, 2011
SHREE RAMA MULTI-TECH LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD	November 18, 2011
SHREE SAMYAK STONEX Vs. COMMISSIONER OF C. EX., JAIPUR	June 13, 2011
SHREENATH MOTORS PVT. LTD. Vs. CCE	September 6, 2011
SHRI AGGARWAL CHEMICALS Vs. CC	April 20, 2011
SHRI GANESH SHIPPING AGENCY Vs. COMMISSIONER OF CUS., BANGALORE	April 20, 2011
SHRI HIRALAL RAM NAGINA YADAV Vs. COMMISSIONER OF CENTRAL EXCISE	July 19, 2011
SHRI JAYARAM MUTHUKALI, Vs. COMMISSIONER OF CUSTOMS	June 22, 2011
SHRI LABDHI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	August 26, 2011
SHRI NAKODA TRAVELLING AGENCIES Vs. COMMR. OF C. EX.	December 16, 2011
SHRI TEJAS ARVINDBHAI DESAI Vs. COMMISSIONER OF CENTRAL EXCISE	May 12, 2011
SHRI VIJAY KUMAR & CO. Vs. COMMISSIONER OF C. EX., CHANDIGARH-II	October 7, 2011
SIDDHARTH OVERSEAS Vs. COMMISSIONER OF CUSTOMS (IMPORT)	September 29, 2011
SIERRA TRADING (P) LTD. AND G.A. JOLLI Vs. COMMISSIONER OF CUSTOMS	March 9, 2011
SIFY TECHNOLOGIES LTD. Vs. LTU, CHENNAI	June 27, 2011
SIGMA ALDRICH CHEMICALS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE	November 28, 2011
SILK CITY PETROFILS CO. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	March 25, 2011
SIMBHAOLI SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., MEERUT-II	February 21, 2011
SINGARENI COLLIERIES CO. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR	April 25, 2011
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	October 19, 2011
SITALAKSHMI MILLS LTD. Vs. CCE	January 20, 2011
SKYRON OVERSEAS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT	November 16, 2011
SMALL INDUSTRIES & DEVELOPMENT BANK OF INDIA Vs. C.C.E., CHANDIGARH	January 20, 2011
SMART CHIP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 2, 2011
SOANS CONSTRUCTION COMPANY Vs. COMMR. OF C. EX., MANGALORE	May 9, 2011
SOBHA DEVELOPERS LTD. Vs. COMMISSIONER OF C. EX., LTU, BANGALORE	June 28, 2011
SONAM CLOCK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	November 21, 2011
SONAM REGENCY INN PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	September 29, 2011
SPACE DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III	November 22, 2011
SPACE EXIM PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	May 20, 2011
SPECIAL FX Vs. COMMISSIONER OF SERVICE TAX	February 4, 2011
SPEL SEMICONDUCTORS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI	September 28, 2011
SREE KADERI AMBAL STEELS LTD. Vs. COMMISSIONER OF CUSTOMS	March 8, 2011
SREE LOTUS EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY	June 24, 2011
SREE RAYALASEEMA ALKALIES & ALLIED CHEM. LTD. Vs. C.C. & C.E., TIRUPATI	March 17, 2011
SREE SARADAMBAL AUTOMOBILES LTD. Vs. COMMR. OF C. EX.	March 7, 2011
SREELEATHERS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V	July 28, 2011
SRI BHAGAVATHY TRADERS Vs. COMMISSIONER OF C. EX., COCHIN	January 18, 2011
SRI KANAKA DURGA CASTINGS (P) LTD. AND SHRI K. RAMESH Vs. THE COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND CUSTOMS	March 8, 2011
SRI RANGAVILAS GINNING, S. & W. MILLS Vs. COMMR. OF C. EX., COIMBATORE	January 16, 2011
SRILAK SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS	July 26, 2011
STALLION RUBBERS LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I	March 3, 2011
STANADYNE AMALGAMATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.	February 2, 2011
STATE Vs. NIRMAL BAID	June 7, 2011
STATE BANK OF BIKANER & JAIPUR Vs. COMMISSIONER OF C. EX., JAIPUR-I	June 27, 2011
STATE BANK OF INDIA Vs. COMMISSIONER OF C. EX., COIMBATORE	June 20, 2011
STATE BANK OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM	September 29, 2011
STATE BANK OF INDORE Vs. COMMISSIONER OF C. EX., INDORE	April 26, 2011
STEEL INDUSTRIALS KERALA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 17, 2011
STERLING ABRASIVES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	August 24, 2011
STERLITE INDUSTRIES (I) LTD. Vs. CCE	June 2, 2011
STERLITE OPTICAL TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	March 30, 2011
STI INDUSTRIES Vs. CCE	June 7, 2011
STONE & WEBSTER INTERNATIONAL INC. Vs. COMMR. OF C. EX., VADODARA	February 4, 2011
STOVEC INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	March 7, 2011
SUBHASH KHANDELWAL & SONS Vs. COMMISSIONER OF C. EX., JAIPUR-I	September 8, 2011
SUBHASH KHANDELWAL CONSTRUCTION (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I	May 16, 2011
SUBIN TELECOM Vs. COMMR. OF C. EX., RAJKOT	October 5, 2011
SUDHA ENGINEERING COMPANY Vs. COMMISSIONER OF C. EX., TRICHY	February 9, 2011
SUGUNA POULTRY FARM LTD. Vs. CC	March 3, 2011
SUJAKO INTERIORS PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, AHMEDABAD	February 28, 2011
SUJANA METAL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	September 5, 2011
SUMANGAL GLASS INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	March 1, 2011
SUN YARN PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	April 6, 2011
SUNBELL ALLOYS CO. OF INDIA LTD. Vs. COMMR. OF C. EX.	September 15, 2011
SUNDARAM CLAYTON LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	November 4, 2011
SUNDARAM CLAYTON LTD. Vs. COMMISSIONER OF C. EX., CHENNAI	May 27, 2011
SUNDARAM FASTENERS LTD. Vs. CCE	April 11, 2011
SUNRISE INDUSTRIAL CORPORATION Vs. COMMR. OF CUS., AMRITSAR	May 23, 2011
SUNSHINE OVERSEAS Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT	March 17, 2011
SUNTEC BUSINESS SOLUTIONS P. LTD. Vs. C.C.E., C. & S.T., THIRUVANANTHAPURAM-I	August 1, 2011
SUNVIK STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	August 5, 2011
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 5, 2011
SUPER STAR SECURITY SERVICES Vs. COMMISSIONER OF C.EX.	December 13, 2011
SUPERPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	November 3, 2011
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	June 22, 2011
SURANI CERAMICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	August 2, 2011
SURAT DISTRICT CRICKET ASSOCIATION Vs. COMMR. OF C. EX., SURAT	March 14, 2011
SURAT TENNIS CLUB Vs. COMMISSIONER OF C. EX., SURAT	March 14, 2011
SURENDRA CONSTRUCTION COMPANY Vs. COMMR. OF C. EX.	December 5, 2011
SURESH ENTERPRISES Vs. CCE	September 6, 2011
SURESH KUMAR & COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE	December 14, 2011
SURESH SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	June 14, 2011
SURINDRA ENGINEERING CO. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI	September 9, 2011
SURYA OFFSET Vs. COMMISSIONER OF C. EX., AHMEDABAD	February 4, 2011
SURYODAY BLENDING PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II	October 25, 2011
SUSHEEL YARN PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-II	February 18, 2011
SUZUKI MOTORCYCLE (I) PVT. LTD. Vs. COMMR. OF C. EX.	February 25, 2011
SWAMI SAMARTH CATERING SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS AURANGABAD	October 13, 2011
SWARAJ ENGINES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	July 14, 2011
SWARNA TOLLWAY (PVT.) LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR	May 12, 2011
SWAYAMKRUSHI ELECTRICAL & TECH. WORKERS MACS LTD Vs. C.C., C.E. & S.T., HYDERABAD-III	June 17, 2011
SWISS GLASSCOAT EQUIPMENTS LTD. Vs. COMMR. OF C. EX., AHMEDABAD	July 29, 2011
SYAL & ASSOCIATES Vs. COMMISSIONER OF C. EX.	December 15, 2011
SYNCHRON RESEARCH SERVICES P. LTD. Vs. COMMR. OF S.T., AHMEDABAD	August 11, 2011
SYNDICATE BOTTLES Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	November 25, 2011
TAANYA TOURS, TRAVELS & FREIGHT FORWARDERS P. LTD. Vs. COMMR. OF C. EX., CHENNAI	March 7, 2011
TAMIL NADU TOURISM DEV. CORPN. LTD. Vs. COMMR. OF S.T., CHENNAI	September 7, 2011
TANSI ENGINEERING WORKS Vs. CCE	June 20, 2011
TARA LPG BOTTLING PVT. LTD. Vs. COMMISSIONER OF C. EX., PONDICHERRY	November 25, 2011
TATA METALIKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA	September 14, 2011
TATA METALIKS LTD. Vs. COMMISSIONER OF C. EX., HALDIA	March 28, 2011
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I	March 17, 2011
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR	September 16, 2011
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR	December 21, 2011
TATA MOTORS LTD. Vs. CCE	May 5, 2011
TATA STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II	September 27, 2011
TECH MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	November 22, 2011
TECHNOVA ENGINEERING INDUSTRIES Vs. COMMR. OF S.T., CHENNAI	January 31, 2011
TECUMSEH PRODUCTS INDIA P. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD	March 24, 2011
TEJAS S. DESAI Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	June 14, 2011
TEXPORT INDUSTRIES P. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-IV	August 4, 2011
THAKER ENGG. COMPANY PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 27, 2011
THANJAI STUDY CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE	April 18, 2011
THE AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COMMISSIONER OF C. EX., VADODARA	August 8, 2011
THE COMMISSIONER OF CENTRAL EXCISE BANGALORE-III COMMISSIONERATE BANGALORE Vs. M/S. BALAJI POWER GEARS	October 21, 2011
THE COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. M/S. INDIA SUGAR & REFINERIES LTD.	October 28, 2011
THE COMMISSIONER OF SERVICE TAX BANGALORE Vs. M/S. GOKULDAS IMAGES PVT. LTD.	November 25, 2011
THE G.M. GUN CARRIAGE FACTORY, JABALPUR Vs. CCE, BHOPAL	February 24, 2011
THE MADRAS PRINTERS AND LITHOGRAPHERS ASSOCIATION Vs. COMMISSIONER OF SERVICE TAX	June 20, 2011
THIRD MEMBER ON REFERENCE : DR. P. BABU, MEMBER (T) FINAL ORDER : MS. ARCHANA WADHWA, MEMBER (J) AND SHRI B.S.V. ?MURTHY, MEMBER (T) SHREEJI ALUMINUM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	November 28, 2011
THIRD MEMBER ON REFERENCE : SHRI B.S.V. MURTHY, MEMBER (T) PORT OFFICER, GUJARAT MARITIME BOARD Vs. COMMR. OF C. EX., BHAVNAGAR	July 4, 2011
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) RAJABALI ISMAIL RAJBARA Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	January 7, 2011
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) MAJORITY ORDER : MS. ARCHANA WADHWA, MEMBER (J) AND SHRI B.S.V. MURTHY, MEMBER (T) Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	September 7, 2011
THOMAS COOK (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	September 19, 2011
TIKAM P. BHOJWANI Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	March 11, 2011
TILAKNAGAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	February 3, 2011
TIMELINE SHIP MANAGEMENT PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	March 21, 2011
TINNA OIL AND CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	May 26, 2011
TIRUPATI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	March 3, 2011
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	May 18, 2011
TODARMAL & SONS Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	September 26, 2011
TOPLAND EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	November 29, 2011
TOYOTA KIRLOSKAR MOTORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	November 22, 2011
TRACTORS & FARM EQUIPMENT LTD. Vs. COMMR. OF C. EX. (A), BANGALORE-I	January 4, 2011
TRACTORS AND FARM EQUIPMENTS LTD. Vs. COMMR. OF C. EX., BANGALORE	March 8, 2011
TRADE VISION INDIA (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	June 15, 2011
TRADEX POLYMERS PVT. LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD	December 21, 2011
TRADEX POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	April 1, 2011
TRAVEL CORPORATION INDIA LTD. Vs. COMMISSIONER OF C. EX., COCHIN	September 22, 2011
TREADSDIRECT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT	December 23, 2011
TRF LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR	September 21, 2011
TRICHY INST. OF MANAGEMENT STUDIES (P) LTD. Vs. C.C.E., TRICHY	February 7, 2011
TRICHY INSTITUTE OF MANAGEMENT STUDIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 7, 2011
TRIDENT MODULAR TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX.	January 19, 2011
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 18, 2011
TUFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	December 16, 2011
TUFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	December 1, 2011
TURKISH AIRLINES Vs. COMMISSIONER OF SERVICE TAX	November 16, 2011
TVS AUTOLEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 19, 2011
TYCO VALVES & CONTROLS INDIA P. LTD. Vs. COMMR. OF C. EX., VADODARA	November 24, 2011
U.G. SUGAR & INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II	June 15, 2011
U.P. ASBESTOS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	July 11, 2011
U.P. ASBESTOS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	June 8, 2011
U.P. STATE SUGAR CORPN. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I	November 9, 2011
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX., MEERUT-II	July 7, 2011
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX. , MEERUT-I	May 2, 2011
UIC UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III	October 21, 2011
UL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	May 9, 2011
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF C. EX.	October 21, 2011
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX.	September 28, 2011
UMA POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 25, 2011
UNIMARK REMEDIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	February 21, 2011
UNITECH INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX., VAPI	December 15, 2011
UNITECH PAPER & BOARD INDUS. (P) LTD. Vs. COMMR. OF C. EX., HALDIA	January 14, 2011
UNITED BUSINESS Vs. COMMISSIONER OF SERVICE TAX, LUDHIANA	February 14, 2011
UNITED METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., CHENNAI	June 6, 2011
UNITED SPIRITS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	May 2, 2011
UNITED TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	June 21, 2011
UPPER DOAB SUGAR MILLS Vs. COMMISSIONER OF C. EX., MEERUT-I	February 9, 2011
UTI TECHNOLOGY SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	November 21, 2011
UTILITY POWERTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 21, 2011
UTOPIA INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	February 25, 2011
UTTAM TOYOTA Vs. COMMISSIONER OF C. EX.	January 21, 2011
V. GOVINDA RAJU & ASSOCIATES Vs. COMMR. OF C. EX., VISAKHAPATNAM	April 28, 2011
VAISHALI METALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 26, 2011
VALSON POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	April 13, 2011
VAMAN PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	May 19, 2011
VANICK OILS AND FATS PVT. LTD. Vs. COMMISSIONER OF CUS., NEW DELHI	August 24, 2011
VARDHMAN SPINNING GENERAL MILLS Vs. COMMR. OF C. EX., CHANDIGARH	February 28, 2011
VARDHMAN YARNS AND THREADS LIMITED Vs. COMMISSIONER OF CUSTOMS (EXPORT)	July 19, 2011
VASHUSHILPI PROJECTS AND CONSULTANTS (P) LTD. Vs. C.C.E.	December 7, 2011
VASU CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	June 17, 2011
VASU PHARMACEUTICALS PVT. LTD. Vs. CCE	February 2, 2011
VAZ ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	May 3, 2011
VAZIR POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	April 18, 2011
VEM TECHNOLOGIES PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD-IV	July 28, 2011
VENKATESH KARRIERS LIMITED Vs. COMMISSIONER OF CUSTOMS JAMNAGAR	June 24, 2011
VENKATESHWARA DISTRIBUTORS (P) LTD. Vs. COMMR. OF C. EX.	December 23, 2011
VENUS COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE	December 20, 2011
VERTEX TRADING AND SERVICES PVT. LTD. Vs. COMMR. OF S.T., BANGALORE	October 11, 2011
VICHARA TECHNOLOGY INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	August 4, 2011
VIDEOCON INDUSTRIES LTD. Vs. COMMR. OF C. EX.	December 16, 2011
VIGHNAHAR SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE	October 11, 2011
VIHAR SHIPPING AGENCY P. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	June 17, 2011
VIJAI ELECTRICALS LTD. Vs. COMMR. OF CUS. C. EX. AND S.T.	February 14, 2011
VIJAY PRAHLADKA Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.	January 12, 2011
VIJAYANAGAR FOOD PRODUCTS (P) LTD. Vs. COMMR. OF C. EX., MANGALORE	December 2, 2011
VIJAYESWARI TEXTILES LTD. Vs. CCE	May 11, 2011
VIKAS BHUSHAN Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	May 13, 2011
VIKAS COACHING CENTRE Vs. COMMISSIONER OF CUS., C. EX. & S.T., GUNTUR	February 24, 2011
VIKAS METALLIKS & ENERGY LTD Vs. COMMISSIONER OF C. EX., RAIPUR	November 24, 2011
VIKAS WOOD WORKS Vs. COMMISSIONER OF CUSTOMS, JAIPUR-I	June 22, 2011
VIKRAM CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE	July 25, 2011
VINITHA NAMBIAR Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	April 1, 2011
VINOD KUMAR GOYAL Vs. COMMISSIONER OF C. EX., JAIPUR-I	March 21, 2011
VINOD TOMAR Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	June 13, 2011
VIR TEJA ROADLINES Vs. COMMISSIONER OF C. EX., AHMEDABAD	August 8, 2011
VIRCHOW LABORATORIES LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD	August 17, 2011
VISHWA TRADERS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA	November 1, 2011
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.	July 7, 2011
VODAFONE ESSAR DIGILINK LTD. Vs. COMMR. OF C. EX., JAIPUR-I	June 28, 2011
VOLTAMP TRANSFORMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 29, 2011
VOLVO INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. (LTU), BANGALORE	September 7, 2011
VPR MINING INFRASTRUCTURE PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	March 29, 2011
VSL STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	September 6, 2011
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	October 19, 2011
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., C. EX. & S.T., HYDERABAD	August 19, 2011
VST INDUSTRIES LTD. Vs. C.C., C.E. & S.T. (APPEAL-II), HYDERABAD	August 30, 2011
VXL INSTRUMENTS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	November 25, 2011
WADPACK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	September 23, 2011
WARTSILA INDIA LIMITED Vs. COMMISSIONER OF C. EX.	January 31, 2011
WEBEL-SI-ENERGY LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III	April 1, 2011
WEIZMANN FOREX LTD Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	November 1, 2011
WELL KNOWN POLYESTERS LTD. Vs. COMMISSIONER OF C. EX., VAPI	January 6, 2011
WELSPUN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	December 15, 2011
WESTERN AGENCIES PVT. LTD Vs. COMMISSIONER OF C. EX	March 29, 2011
WINDSOR MACHINES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 25, 2011
WNS GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	March 11, 2011
WOODWARD GOVERNORS INDIA LTD Vs. COMMISSIONER OF C. EX., DELHI	September 30, 2011
WOOLWAYS (INDIA) LTD. Vs. CCE	March 15, 2011
XAL ENGINEERING (I) PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, MUMBAI-V	September 27, 2011
XL LABORATORIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	September 15, 2011
Y.N. WAREHOUSING COMPANY Vs. COMMISSIONER OF C. EX, NAGPUR	September 26, 2011
YASH MACHINE TOOLS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	August 30, 2011
ZAKI ISHRATI Vs. COMMISSIONER OF C. EX., KANPUR	June 15, 2011
ZEN TOBACCO PVT. LTD. AND SHRI RASHMIN MAJITHIA Vs. CCE	June 7, 2011
ZENITH (BANGALORE) ROLLERS P. LTD. Vs. COMMR. OF SERVICE TAX, CHENNAI	July 25, 2011
ZENITH COMPUTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I	July 25, 2011
ZULLU SECURITY (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. & S.T., LUCKNOW	May 9, 2011

Year 2011 of CUSTOMS EXCISE AND GOLD(CONTROL) APPELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address