REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.C.C. LTD. Vs. CCE	January 11, 2010
A.R. METALLURGICALS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 21, 2010
A.V. PANDHE Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	February 15, 2010
AARTI INTERNATIONAL Vs. CCE	January 19, 2010
ABB LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE	December 29, 2010
ABB LTD. Vs. COMMISSIONER OF SERVICE TAX	July 19, 2010
ABB LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	December 21, 2010
ABC ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE	May 10, 2010
ABDUL RAWOOF KHAN AND BROS. Vs. CCE	January 12, 2010
ABHAY INTELLIGENCE & SECURITY SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	July 8, 2010
ABHIJIT INTERNATIONAL Vs. COMMR. OF CUS. (PREVENTIVE), KOLKATA	March 3, 2010
ACE EXPORTS Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 10, 2010
ACE MANUFACTURING SYSTEMS LTD. Vs. COMMR. OF CUS., BANGALORE	July 5, 2010
AD VISION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	November 10, 2010
ADAGE OUTDOOR ADVERTISING (P) LTD. Vs. COMMR. OF C. EX.	June 14, 2010
ADANI WILMAR LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	July 29, 2010
ADITYA BIRLA NUVO LTD. Vs. COMMISSIONER OF C. EX., VADODARA	December 16, 2010
ADOR FONTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 14, 2010
AFFINITY EXPRESS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.	December 15, 2010
AFSAR TOURS AND TRAVELS Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	February 22, 2010
AGARWAL COLOUR ADVANCE PHOTO SYSTEM Vs. COMMR. OF C. EX.	November 23, 2010
AGARWALLA TIMBERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 24, 2010
AGAUTA SUGAR AND CHEMICALS Vs. CCE	September 1, 2010
AGRAWAL COLOUR ADVANCE PHOTO SYSTEM Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	May 25, 2010
AHLCON PARENTERALS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 7, 2010
AIA ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	June 9, 2010
AISWARYA ENTERPRISES Vs. COMMISSIONER OF C. EX., HYDERABAD	January 22, 2010
AJAY POLY PVT. LTD. Vs. COMMISSIONER OF C. EX., NOIDA	December 30, 2010
AKAR MOTORS Vs. COMMISSIONER OF C. EX., DAMAN	August 20, 2010
AKASH STONE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (I)	January 14, 2010
AKAY COSMETICS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	February 19, 2010
AKHILANDESWARI CARBON GAS PVT. LTD. Vs. COMMR. OF C. EX.	November 2, 2010
AKIK DYECHEM PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	September 28, 2010
ALFA PACKAGING Vs. COMMISSIONER OF C. EX., VAPI	October 13, 2010
ALIDHARA TEXSPIN ENGINEERS Vs. COMMR. OF C. EX. & CUSTOMS, VAPI	August 24, 2010
ALLADI DRILLING EQUIPMENT PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	April 5, 2010
ALLSEAS MARINE CONTRACTORS S.A. Vs. COMMR. OF CUS., VISAKHAPATNAM	February 4, 2010
ALSTOM PROJECTS INDIA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM	August 12, 2010
AMAN MEDICAL PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., DAMAN	June 9, 2010
AMAN MEDICAL PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., DAMAN	October 22, 2010
AMAR INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, BANGALORE	January 1, 2010
AMAR PROCESSORS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I	April 21, 2010
AMAR REMEDIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	July 15, 2010
AMARAVATHI TEXTILES Vs. COMMISSIONER OF CUSTOMS	March 22, 2010
AMBIT INFOTECH PVT. LTD. Vs. COMMR. OF C. EX.	December 21, 2010
AMBUJA INTERMEDIATES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	July 6, 2010
AMBUJA METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD-I	June 15, 2010
AMIRAS ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	July 23, 2010
AMITY THERMOSETS PVT. LTD. Vs. COMMISSIONER OF C. EX.	December 31, 2010
ANAND SILK MILLS Vs. COMMISSIONER OF CUSTOMS (IMPORTS)	February 16, 2010
ANDHRA FERRO ALLOYS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	May 25, 2010
ANDHRA FERRO ALLOYS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	July 23, 2010
ANGIPLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	July 1, 2010
ANGLO FRENCH DRUGS & INDUSTRIES LTD. Vs. COMMR. OF C. EX., BANGALORE	November 26, 2010
ANNAM TRADERS Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 10, 2010
ANNAM TRADERS Vs. COMMISSIONER OF CUSTOMS AND C.E.	July 21, 2010
ANNAPURNA INDUSTRIES? Vs. COMMISSIONER OF CENTRAL EX., HYDERABAD	September 15, 2010
ANUSHAKTI CHEMICALS & DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	January 7, 2010
ANVIL CAPITAL MANAGEMENT (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX	January 1, 2010
APITCO LTD. Vs. COMMISSIONER OF SERVICE TAX	July 22, 2010
APOLLO TYRES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	February 24, 2010
APPOLLO COMPUTER EDUCATION LTD. Vs. COMMR. OF C. EX.	September 17, 2010
APTAR BEAUTY & HOME INDIA PVT. LTD. Vs. C.C.E. (APPEALS), BANGALORE	July 27, 2010
APURVA ALUMINIUM CORPORATION Vs. COMMR. OF C. EX., VADODARA	April 20, 2010
AQUASUB ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE	January 20, 2010
AR AS PV PV MOTORS ERODE (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 9, 2010
ARAFAATH TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	September 20, 2010
ARANTHANGI CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 7, 2010
ARCHISTRUCTURAL CONSTRUCTIONS INDIA P. LTD. Vs. C.C.E.	November 9, 2010
AREVA T AND D INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (LTU)	July 1, 2010
ARFEES INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	January 14, 2010
ARIES DYECHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD	January 7, 2010
ARIHANT ADVANCE HEALTHCARE PVT. LTD. Vs. CST	August 23, 2010
AROGYA SCAN AND RESEARCH CENTRE (P) LTD. Vs. COMMISSIONER OF CUSTOMS	September 8, 2010
ARR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	August 19, 2010
ARUN GUPTA Vs. THE COMMISSIONER OF CUSTOMS (EXPORTS)	September 23, 2010
ARUNACHALA GOWNDER TEXTILE MILLS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ST)	March 1, 2010
ARYA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA	June 23, 2010
ASARWA MILLS Vs. COMMISSIONER OF CENTAL EXCISE	June 30, 2010
ASCENT COMMUNICATION Vs. COMMR. OF SERVICE TAX, AHMEDABAD	July 23, 2010
ASHA ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II	October 4, 2010
ASHIMA DYECOT LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	March 23, 2010
ASHIMA LIMITED Vs. COMMISSIONER OF C. EXCISE, AHMEDABAD	June 11, 2010
ASHIRWAD EQUIPMENTS Vs. COMMISSIONER, C. EXCISE	March 15, 2010
ASHOK DESAI Vs. COMMISSIONER OF CUSTOMS, KANDLA	February 22, 2010
ASHOK LEYLAND Vs. CCE	February 3, 2010
ASHOK SITALDAS PUNSHI AND ASSOCIATES Vs. COMMISSIONER OF C. EX.	September 29, 2010
ASHOKA TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE	April 26, 2010
ASIAN PAINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 4, 2010
ASIAN TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	September 30, 2010
ASIANET SATELLITE COMMUNICATIONS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX	April 1, 2010
ASSOCIATED CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS, KOLKATA	April 22, 2010
ASSTT. COMMR. OF CUS. & C. EX., KAKINADA Vs. ALSTOM PROJECTS (INDIA) LTD.	August 12, 2010
ASTRA TEL Vs. COMMISSIONER OF C. EX., LTU, CHENNAI	December 3, 2010
ATHERTON ENGG. CO. LTD. Vs. COMMR. OF CUS. (AIRPORT), KOLKATA	January 19, 2010
ATUL ENGINEERING UDYOG Vs. COMMISSIONER OF C. EX.	July 26, 2010
ATUL LIMITED Vs. COMMISSIONER OF CUSTOMS (ACC), MUMBAI	July 7, 2010
ATWOOD OCEANICS PACIFIC LTD. Vs. CCE	February 24, 2010
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I	December 21, 2010
AUTOMOBILE CORPORATION OF GOA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 14, 2010
AUTOMOTIVE COACHES AND COMPONENTS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 3, 2010
AUTOPRINT MACHINERY MANUFACTURERS PVT. LTD. Vs. COMMR. OF C. EX.	January 22, 2010
AVAYA GLOBAL CONNECT Vs. COMMISSIONER OF C. EX., AHMEDABAD	August 10, 2010
AVAYA GLOBAL CONNECT LTD. Vs. COMMR. OF C. EX., AHMEDABAD	January 6, 2010
AVAYA GLOBAL CONNECT LTD. Vs. CCE, AHMEDABAD	September 29, 2010
AVISHKAAR PROCESSING MILLS PVT. LTD. Vs. CCE	March 29, 2010
AVM FILM STUDIOS Vs. COMMISSIONER OF SERVICE TAX	September 27, 2010
B. GIRIJAPATHI REDDY & CO. Vs. COMMISSIONER OF C. EX., GUNTUR	May 25, 2010
B.A. RESEARCH INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	February 24, 2010
B.B. VERMA Vs. COMMISSIONER OF C. EX., RAIPUR	December 13, 2010
B.E. OFFICE AUTOMATION PRODUCTS LTD. Vs. CCE	October 12, 2010
B.S.N.L. Vs. CCE, LUCKNOW	April 12, 2010
BABA VISHWAKARMA ENGG. Vs. COMMISSIONER OF C. EX., GHAZIABAD	December 10, 2010
BABUBHAI I. SHAIKH Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	May 6, 2010
BACHA MOTORS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	May 14, 2010
BAJRANG SECURITY SERVICES Vs. COMMR. OF SERVICE TAX, AHMEDABAD	June 23, 2010
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	February 15, 2010
BALAJI BIO-TECH LTD. Vs. COMMR. OF CUSTOMS & C. EX., GUNTUR	January 12, 2010
BALAJI FINE CHEMICALS Vs. COMMISSIONER OF C. EX., TIRUPATHI	October 18, 2010
BALASORE ALLOYS LTD. Vs. COMMR. OF C. EX., CUS. AND S. TAX	July 23, 2010
BALASORE ALLOYS LTD. Vs. COMMR. OF C. EX., CUS. & S. TAX, BBSR-I	May 24, 2010
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	March 3, 2010
BALLARPUR INDUSTRIES LTD. Vs. C.C.E., C. & SERVICE TAX, BBSR-I	March 29, 2010
BANGALORE GENEI PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	January 18, 2010
BANJARA CEMENTS LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR	May 31, 2010
BANSHI BADAN MONDAL Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA	February 3, 2010
BATLIBOI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 2, 2010
BEN ENCON (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX	August 27, 2010
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II	February 8, 2010
BESL INFRA-PROJECTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 12, 2010
BESQUARE PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE	July 7, 2010
BETALA STOCK BROKING LIMITED Vs. COMMR. OF C. EX., AHMEDABAD	April 30, 2010
BHANSALI ENGG. POLYMERS LTD. Vs. CCE	March 2, 2010
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX.	February 8, 2010
BHARAT PETROLEUM CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA	June 10, 2010
BHARAT SANCHAR NIGAM LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 10, 2010
BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF C. EX., PANCHKULA	October 29, 2010
BHARAT TEXTILES AND PROOFING INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 2, 2010
BHARAT TOURS & TRAVELS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	April 1, 2010
BHARAT TRAVELS CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	July 30, 2010
BHARTI TELE-VENTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 7, 2010
BHARTI TELE-VENTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE	July 26, 2010
BHEL-GE GAS TURBINE SERVICES PVT. LTD. Vs. COMMR. OF S.T.	May 20, 2010
BHILAI AUXILARY INDUS. Vs. CCE	January 6, 2010
BHORUKA GOLDHOFER TRAILERS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 31, 2010
BHORUKA TEXTILES LTD. Vs. COMMISSIONER OF C. EX., MANGALORE	September 7, 2010
BHUWALKA PIPES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	May 6, 2010
BILAG INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN	April 23, 2010
BILAG INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN	August 12, 2010
BILL FORGE PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 22, 2010
BIMETAL BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 11, 2010
BIOCON LTD. Vs. COMMISSIONER OF SERVICE TAX	January 28, 2010
BISWAS SHIPPING & TRANSPORT AGENCY Vs. C.C. (AIRPORT & ADMN.), KOLKATA	June 9, 2010
BOMBAY ANDHRA TRANSPORT ORGANIZATION Vs. C.C. AND C. EX.	April 26, 2010
BORASARA MACHINES Vs. THE COMMISSIONER OF CUSTOMS (I)	January 28, 2010
BRADY & MORRIS ENGG. CO. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	April 28, 2010
BRITISH BIOLOGICALS (UNIT-II) Vs. COMMISSIONER OF C. EX., BANGALORE	June 30, 2010
BRITISH SCAFFOLDING INTERNATIONAL LTD. Vs. COMMR. OF C. EX.	January 14, 2010
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE	January 18, 2010
BSNL Vs. COMMISSIONER OF C. EX., SALEM	September 27, 2010
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE	May 10, 2010
BULK CEMENT CORPORATION (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX	June 11, 2010
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II	December 10, 2010
C. ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS (EXPORT-SEAPORT)	January 29, 2010
C.C & C.EX., KANPUR Vs. SHRI MOHD. ISLAM, PROPRIETOR OF JAI	January 6, 2010
C.C. & C.E., INDORE Vs. M/S MAGADH PRECISION EQUIPMENT LTD.	April 6, 2010
C.C. & C.E., RAJKOT Vs. RUDRAKSH DETERGENT & CHEM. PVT. LTD.	July 15, 2010
C.C. & C.EX., KANPUR Vs. M/S KUMAR ROTOFLEX (P) LTD.	May 4, 2010
C.C. & C.EX., KANPUR Vs. SHRI BRIJESH KANODIA, MANAGING	June 29, 2010
C.C. & C.EX., KANPUR Vs. M/S CORONATION GLASS WORKS	July 23, 2010
C.C. & C.EX., KANPUR Vs. M/S GIRJA ISPAT PVT. LTD.	July 22, 2010
C.C. & C.EX., KANPUR Vs. M/S NANUMAL GLASS WORKS	July 22, 2010
C.C. & C.EX., MEERUT II Vs. M/S DHAMPUR SUGAR MILLS LTD.	January 12, 2010
C.C. & C.EX.,, RAIPUR (C.G.) Vs. M/S APARNA CARBONS PVT. LTD.	July 6, 2010
C.C. (PORT), KOLKATA Vs. SIMPLEX ELECTRICAL ENGINEERING PVT. LTD.	February 12, 2010
C.C. (PREVENTIVE), LUCKNOW Vs. SHRI DINESH KUMAR	March 22, 2010
C.C.& C.E., KANPUR Vs. M/S S.S.POLYFILMS (P) LTD.	April 8, 2010
C.C.& C.E., KANPUR Vs. M/S KURELE PACKAGING PVT. LTD.	April 8, 2010
C.C.& C.E., KANPUR Vs. M/S SUPER SALES (P) LTD.	April 6, 2010
C.C.& C.EX., INDORE Vs. M/S SANCTUS DRUGS & PHARMA LTD.	January 19, 2010
C.C.& C.EX., KANPUR Vs. SHRI GOVIND DAS, AUTHORISED	July 7, 2010
C.C.& C.EX., KANPUR Vs. M/S BUNNY POLYPLAST (INDIA)	July 7, 2010
C.C.& C.EX., RAIPUR Vs. M/S R.K. ISPAT UDYOG	June 24, 2010
C.C.& C.EX., RAIPUR Vs. M/S HARI OM INGOTS POWER (P) LTD.	July 21, 2010
C.C.& C.EX., RAIPUR (C.G.) Vs. M/S HIRA INDUSTRIES LTD.	July 21, 2010
C.C.(PREV.), LUCKNOW Vs. SHRI RAM AVTAR SINGH CHAUHAN	July 21, 2010
C.C.E, LUCKNOW Vs. M/S. PHOOLCHAND SALES CORPORATION	July 21, 2010
C.C.E. Vs. L.M. GLASFIBER (INDIA) P. LTD.	September 17, 2010
C.C.E. Vs. PARMATMA SINGH JATINDER SINGH ALLOYS PVT. LTD.	November 9, 2010
C.C.E. Vs. PRATIBHA CONSTN., ENGNR. AND CONTR. (I) P. LTD.	December 7, 2010
C.C.E. Vs. CROMPTON GREAVES LTD.	January 28, 2010
C.C.E. Vs. TIMEX WATCHES LTD.	March 3, 2010
C.C.E. & C., GUNTUR Vs. ANDHRA PRADESH HEAVY MACHINERY & ENGG. LTD.	February 18, 2010
C.C.E. GHAZIABAD Vs. M/S SSG PHARMA (P) LTD.	January 12, 2010
C.C.E., ALLABAHAD Vs. M/S JHUNJHUNWALA VANASPATI LTD.	January 14, 2010
C.C.E., ALLAHABAD Vs. M/S K.M. SUGAR MILLS LTD.	January 6, 2010
C.C.E., ALLAHABAD Vs. M/S DEVA METAL POWDERS (P) LTD.	July 20, 2010
C.C.E., ALLAHABAD Vs. M/S HI-TECH MEDICAL PVT. LTD.	July 19, 2010
C.C.E., BANGALORE Vs. ELECTRONICS & CONTROLS POWER SYSTEMS P. LTD.	September 14, 2010
C.C.E., BHOPAL Vs. M/S. S.S. CROP CARE LTD.	April 8, 2010
C.C.E., CHANDIGARH Vs. SHRI GUNMIT SINGH	April 6, 2010
C.C.E., CHANDIGARH Vs. M/S SURAJ INDUSTRIES LTD.	April 28, 2010
C.C.E., CHANDIGARH Vs. M/S. H.S.STEELS (P) LTD.	March 12, 2010
C.C.E., CHANDIGARH Vs. M/S DURABLE PIPES PVT. LTD.	January 19, 2010
C.C.E., CHANDIGARH Vs. M/S A.B. TOOLS LTD.	January 6, 2010
C.C.E., CHANDIGARH Vs. M/S MODERN STEELS LTD.	July 15, 2010
C.C.E., CHANDIGARH. Vs. M/S. SAMTEL ELECTRON DEVICES	March 11, 2010
C.C.E., CHANDIGARH. Vs. M/S. NACHIKETA STRIPS & TUBES LTD.	March 11, 2010
C.C.E., DELHI II Vs. M/S. KARSHINI IMPEX PVT. LTD	March 12, 2010
C.C.E., DELHI II Vs. M/S ESTOCORP (INDIA) PVT. LTD.	March 23, 2010
C.C.E., DELHI II Vs. M/S HINDUSTAN PETROLEUM CORPORATION LTD.	June 22, 2010
C.C.E., DELHI III, GURGAON Vs. M/S SAMYAK METALS (P) LTD.	July 19, 2010
C.C.E., DELHI IV Vs. M/S PT. RATI RAM ENGINEERING WORKS	July 8, 2010
C.C.E., FARIDABAD Vs. M/S. FRIENDS AUTO (INDIA) LTD.	March 26, 2010
C.C.E., HYDERABAD Vs. ANJANI PORTLAND CEMENT INDUS. LTD.	October 21, 2010
C.C.E., INDORE Vs. SHRI NAMDEO PANJWANI (MD OF M/S PANJWANI	March 22, 2010
C.C.E., JAIPUR I Vs. M/S ROHIT SURFACTANTS PVT. LTD.	April 13, 2010
C.C.E., JAIPUR I Vs. M/S SUPREME CYLINDERS LTD.	January 14, 2010
C.C.E., JAIPUR II Vs. M/S RAJASTHAN SPINNING & WEAVING MILLS	April 13, 2010
C.C.E., JALANDHAR Vs. M/S SIMRAN ENGG. WORKS	April 27, 2010
C.C.E., KANPUR Vs. M/S. HANS METALS (P) LTD.	April 7, 2010
C.C.E., KANPUR Vs. M/S. JUHI ALLOYS LTD.	April 7, 2010
C.C.E., KANPUR Vs. M/S. JAGDISH ROLLING WORKS	April 8, 2010
C.C.E., KANPUR Vs. M/S. SYNDICATE FOOD PRODUCTS	April 8, 2010
C.C.E., KANPUR Vs. M/S R.S. CHEMICALS, SHRI RAJESH SINGH,	July 20, 2010
C.C.E., LUCKNOW Vs. M/S INDIA PESTICIDES LTD.	July 5, 2010
C.C.E., LUDHIANA Vs. M/S KHALSA COTSPIN (P) LTD.	June 24, 2010
C.C.E., LUDHIANA Vs. M/S. DIDAR STEEL COMPLEX (P) LTD.	April 8, 2010
C.C.E., LUDHIANA Vs. M/S DEEPS TOOLS PVT. LTD.	April 27, 2010
C.C.E., LUDHIANA Vs. M/S VINAYAK TEXTILE MILLS	January 21, 2010
C.C.E., LUDHIANA Vs. M/S NICKS (INDIA) TOOLS	January 21, 2010
C.C.E., MEERUT I Vs. M/S MODI RUBBER LTD.	April 6, 2010
C.C.E., RAIPUR Vs. M/S NIBI STEELS LTD.	March 22, 2010
C.C.E., RAIPUR Vs. HIRA FERRO ALLOYS LTD.	July 6, 2010
C.C.E., RAIPUR Vs. M/S ORION FERRO ALLOYS PVT. LTD.	June 30, 2010
C.C.E., RAIPUR (C.G.) Vs. M/S RADHA MADHAV INDUSTRIES PVT.	July 8, 2010
C.C.E., RAIPUR (C.G.) Vs. M/S AJAY KUMAR BHASIN	June 22, 2010
C.C.E., ROHTAK Vs. M/S SURYA VINAYAK INDUSTRIES PVT. LTD.	June 10, 2010
C.C.E., SURAT Vs. SHREE GANESH KHAND UDYOG SAHAKARI MANDLI LTD.	January 29, 2010
C.C.EX.& CUS., RAIPUR Vs. M/S VANDANA ROLLING MILLS LIMITED	July 8, 2010
C.S.T.,DELHI Vs. M/S AVERY INDIA LTD.	January 13, 2010
CADILA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	May 14, 2010
CALIBER POINT BUSINESS SOLUTIONS LTD. Vs. COMMISSIONER OF SERVICE TAX	February 10, 2010
CALYPSO FOODS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), MANGALORE	December 6, 2010
CALYPSO FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX.	July 19, 2010
CAMPCO CHOCOLATE FACTORY Vs. COMMR. OF C. EX., MANGALORE	June 2, 2010
CANARA HYDRAULICS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS (APPEALS)	July 9, 2010
CANCIO E.P. MASCARENHAS Vs. COMMISSIONER OF C. EX.	September 29, 2010
CANNY DETECTIVE & SECURITY SERVICES Vs. COMMR. OF C. EX., AHMEDABAD	August 27, 2010
CC(PREV.), LUCKNOW Vs. SH. SHEO SHANKER JAISAWAL & SMT.	February 16, 2010
CCE Vs. GREAVES COTTON LTD.	July 22, 2010
CCE Vs. MADRAS CEMENTS LTD.	August 30, 2010
CCE Vs. SHRI SURINDER KUMAR	July 27, 2010
CCE Vs. GODREJ SARA LEE LTD.	December 14, 2010
CCE Vs. GRASIM INDUSTRIES	November 4, 2010
CCE Vs. ARPIT ADVERTISING	December 7, 2010
CCE Vs. SUBHODAYA CHEMICALS LTD. AND THE JEYPORE SUGAR COMPANY LTD.	March 19, 2010
CCE Vs. KEDIA VANASPATHI LTD.	January 8, 2010
CCE Vs. VIJAYA PRESTRESSED PRODUCTS PVT. LTD.	March 9, 2010
CCE Vs. SHIBA INDUSTRIES	January 19, 2010
CCE Vs. JAGANNATH TEXTILES CO. LTD.	February 10, 2010
CCE Vs. FINE CABLES INDUSTRIES AND FINE TELELINK CABLES	February 10, 2010
CCE Vs. SHRI KRISHNA ULTRAMARINE AND CHEMICALS LTD.	October 22, 2010
CCE Vs. LIFE STYLE INTERNATIONAL PVT. LTD.	September 7, 2010
CCE Vs. KUMAR INDUSTRIES	January 20, 2010
CCE Vs. ALFA SPRINGS LTD.	February 17, 2010
CCE Vs. HI-TECH ELECTRONICS INDUSTRIES,	May 12, 2010
CCE Vs. MODERN LIGHTING SYSTEM	January 21, 2010
CCE Vs. KISCO CASTINGS	January 6, 2010
CCE Vs. WELKIN POLYMERS (P) LTD.	January 22, 2010
CCE Vs. HAPPY FORGING LTD.	January 21, 2010
CCE Vs. ORISSA CONCRETE AND ALLIED INDUSTRIES LTD.	January 22, 2010
CCE Vs. MAHARSHI DAYANAND IRON FOUNDRY	March 3, 2010
CCE Vs. VVS ALLOYS LTD.	February 3, 2010
CCE Vs. R.K. ROLLING MILLS	July 6, 2010
CCE Vs. GULAB INDUSTRIES (P.) LTD.	July 6, 2010
CCE Vs. AMBASSADOR COOLERS (P) LTD.	March 5, 2010
CCE Vs. SUPERPACK	November 10, 2010
CCE Vs. MAA VINDHYAWASINI ENTERPRISES	October 28, 2010
CCE Vs. L.D. GOYAL STEELS (P) LTD.,	November 2, 2010
CCE Vs. BLUE BAY MINERAL WATER CO.	October 27, 2010
CCE Vs. SUDHIR CONTROLS GEARS AND LIGHTING EQUIPMENTS (P) LTD.	December 8, 2010
CCE Vs. GTS ALLOYS PVT. LTD.	February 18, 2010
CCE Vs. JALAN DYEING AND BLEACHING MILLS	January 21, 2010
CCE Vs. R.K. EXTRUSION AND SHRI V. BALARAMAN	January 8, 2010
CCE Vs. DERMOCARE LABORATORIES PVT. LTD.	July 6, 2010
CCE Vs. CAPITAL STEEL CORPORATION	June 2, 2010
CCE Vs. MS. ARIHANT TEXTILE	August 18, 2010
CCE Vs. NOVA PETROCHEMICALS LTD. AND SHRI NITINBHAI B. PATEL	October 4, 2010
CCE Vs. SAHIL ORGANICS PVT. LTD.	August 27, 2010
CCE Vs. DELUXE ENTERPRISES	November 25, 2010
CCE Vs. ABC BEARINGS LTD.	March 29, 2010
CCE Vs. G.S.F.C. LTD.	August 27, 2010
CCE DELHI Vs. M/S ELOFIC INDUSTRIES LTD.	March 31, 2010
CCE KANPUR Vs. M/S MERCURY CONTAINERS (P) LTD	May 4, 2010
CCE KANPUR Vs. M/S VINAY WIRES & POLY PRODUCTS (P) LTD	May 4, 2010
CCE NEW DELHI Vs. M/S HINDUSTAN PETROLEUM CORP. LTD	May 12, 2010
CCE PANCHKULA Vs. M/S LEKH RAJ NARINDER KUMAR	May 10, 2010
CCE, ALLAHABAD Vs. M/S AMRIT BOTTLERS PVT. LTD.	March 31, 2010
CCE, ALLAHABAD Vs. M/S BASTI SUGAR MILLS CO. LTD.	March 31, 2010
CCE, ALLAHABAD Vs. SHRI R.K. SRIVASTAVA	March 3, 2010
CCE, ALLAHABAD (U.P.) Vs. M/S. ANKUR UDYOG LTD.	May 11, 2010
CCE, BHOPAL Vs. M/S INDIAN OIL CORP LTD	May 4, 2010
CCE, BHOPAL Vs. M/S. LUPIN LIMITED	June 4, 2010
CCE, CHANDIGARH Vs. M/S. CEMENT CORPN. OF INDIA LTD.	April 12, 2010
CCE, CHANDIGARH Vs. M/S INDUSTRIAL CABLES LTD.	March 31, 2010
CCE, CHANDIGARH Vs. M/S. JAYCO INDIA (P) LTD.,	February 24, 2010
CCE, CHANDIGARH Vs. M/S. SURYA PHARMACEUTICAL LTD.	February 16, 2010
CCE, CHANDIGARH Vs. M/S. MITHILA MALLEABLES(P) LTD.	March 17, 2010
CCE, CHANDIGARH Vs. M/S. CATER TO CATER ENTERPRISE	March 4, 2010
CCE, CHENNAI Vs. SUNDARAM BRAKE LININGS	June 18, 2010
CCE, DELHI Vs. M/S HINDUSTAN PETROLEUM CORPN. LTD.	March 23, 2010
CCE, DELHI-IV Vs. M/S A.R. INDUSTRIES	February 22, 2010
CCE, GHAZIABAD Vs. M/S DELTA FOODS (P) LTD.	May 3, 2010
CCE, GHAZIABAD Vs. M/S. HINDON FORGE (P) LTD.	April 12, 2010
CCE, INDORE Vs. M/S MAIKAAL FIBRES LTD.	April 8, 2010
CCE, INDORE Vs. M/S SPENTEX INDUSTRIES LIMITED	February 11, 2010
CCE, INDORE Vs. M/S SIDDHARTHA MARKETING SERVICES LTD.	March 31, 2010
CCE, INDORE Vs. M/S MAN INDUSTRIES (I) LTD.	February 9, 2010
CCE, INDORE Vs. M/S. ALLIED ASIA GEARS LTD., SHRI RAMESH	January 21, 2010
CCE, JAIPUR Vs. M/S SESAME FOODS	January 6, 2010
CCE, JAIPUR Vs. M/S SUNLIGHT INDUSTRIES	January 5, 2010
CCE, JAIPUR Vs. M/S V.D. SWAMI & COMPANY LTD.	April 29, 2010
CCE, JAIPUR Vs. M/S GLOBAL ENTERPRISES	April 29, 2010
CCE, JAIPUR-I Vs. M/S. ICEBERG FOODS LTD.	March 18, 2010
CCE, JAIPUR-I Vs. M/S ART ASIA	May 10, 2010
CCE, JAIPUR-I Vs. M/S ICEBERG FOODS LTD.	January 6, 2010
CCE, JAIPUR-II Vs. M/S. HINDUSTAN ZINC LTD.	January 1, 2010
CCE, JAIPUR-II Vs. M/S SHREE RAJASTHAN SYNTEX LTD.	March 23, 2010
CCE, JAIPUR-II Vs. M/S. JANKI PROCESSORS LIMITED	April 6, 2010
CCE, JALANDHAR Vs. M/S INTERNATIONAL TRACTORS LTD.	April 27, 2010
CCE, JALANDHAR Vs. M/S ASHWANI NUT BOLT INDUS.	June 10, 2010
CCE, JALLANDHAR Vs. M/S. PIONEER AGRO INDUSTRIES LTD.,	March 18, 2010
CCE, JAMMU Vs. M/S. METAL EXTRUSIONS	May 3, 2010
CCE, KANPUR Vs. M/S MAYUR LEATHER CRAFTS INTERNATIONAL &	April 27, 2010
CCE, KANPUR Vs. M/S. V.S. POLYPACK (P) LTD.	March 22, 2010
CCE, KANPUR Vs. M/S KEYMEN LAMINATORS (P) LTD.	March 31, 2010
CCE, KANPUR Vs. M/S GANESH POLYTEX LTD.	February 17, 2010
CCE, KANPUR Vs. M/S ANOD PHARMA PVT. LTD.	February 4, 2010
CCE, KANPUR Vs. M/S S.S. POLYFILMS (P) LTD.	February 4, 2010
CCE, KANPUR Vs. M/S KURELE PACKAGING PVT. LTD.	February 4, 2010
CCE, KANPUR Vs. M/S LATEX CHEMICALS PVT. LTD.	February 4, 2010
CCE, KANPUR Vs. M/S A.V.R. ENTERPRISES	February 8, 2010
CCE, KANPUR Vs. M/S. ADARSH KANCH UDYOG PVT. LTD.	February 16, 2010
CCE, KANPUR Vs. M/S. K.B.K. PLASCON (P) LTD.,	June 21, 2010
CCE, LUCKNOW Vs. M/S OUDH SUGAR MILLS LTD.	July 6, 2010
CCE, LUCKNOW Vs. M/S INDIA POLYFIBRES LTD.	May 3, 2010
CCE, LUDHIANA Vs. M/S. LUDHIANA GARDENS	April 12, 2010
CCE, LUDHIANA Vs. M/S SHITAL INTERNATIONAL	June 10, 2010
CCE, LUDHIANA Vs. M/S. NAHAR SPG. MILLS LTD.,	March 10, 2010
CCE, LUDHIANA Vs. M/S. BATALA COOP. SUGAR MILLS	June 4, 2010
CCE, MEERUT Vs. M/S DAURALA SUGAR WORKS	January 6, 2010
CCE, MEERUT Vs. M/S. SAPAN MEHROTRA	March 4, 2010
CCE, MEERUT Vs. M/S. H.L.PAPERS LTD.	March 4, 2010
CCE, MEERUT-I Vs. M/S. PREM STEELS (P) LTD.	March 12, 2010
CCE, MEERUT-II Vs. M/S CENTURY LAMINATING CO. LTD.	April 27, 2010
CCE, NOIDA Vs. M/S. POLYTRON & FRAGRANCES INDS(P) LTD.	February 16, 2010
CCE, PANCHKULA Vs. M/S. LIBERTY SHOES LIMITED	April 26, 2010
CCE, PANCHKULA Vs. M/S. YAMUNA GASES & CHEMICALS LTD.	April 7, 2010
CCE, RAIPUR Vs. M/S SALASAR SPONG & POWER LTD.	January 6, 2010
CCE, RAIPUR Vs. M/S CHHATTISGARH STEEL CASTINGS (P) LTD.	July 6, 2010
CEAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 4, 2010
CELLO THERMOWARE LTD. Vs. THE COMMISSIONER OF CUSTOMS (EXPORT)	April 27, 2010
CELTONE Vs. COMMISSIONER OF CENTRAL EXCISE	April 20, 2010
CENTRE FOR MARINE LIVING RESOURCES AND ECOLOGY Vs. COMMISSIONER OF CUSTOMS, KOCHI	September 20, 2010
CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE	January 13, 2010
CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 6, 2010
CHANDELA TRAVELS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	October 4, 2010
CHANDRA SHEKHAR SINGH (CONTRACTOR) Vs. C.C.E., RAIPUR	July 5, 2010
CHANDRASEKAR AND CO. Vs. CCE	August 27, 2010
CHARANJEET SINGH Vs. COMMR. OF C. EX.	October 12, 2010
CHARTERHOUSE DETECTIVE SERVICES Vs. COMMR. OF C. EX.	December 2, 2010
CHARU PAPERS LTD. Vs. COMMISSIONER OF C. EX.	February 3, 2010
CHARU PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 21, 2010
CHATE COACHING CLASSES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	February 15, 2010
CHETNA ZARDA CO. AND ORS. Vs. CCE VAPI	August 24, 2010
CHETTINADU CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE	June 25, 2010
CHEVIOT COMPANY LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VII	March 16, 2010
CHITALI DISTILLERY LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	July 9, 2010
CHOICE CERAMICS TILES PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	July 9, 2010
CHOICE INTERMODAL SERVICES Vs. COMMISSIONER OF C. EX.	February 22, 2010
CHOLA BUSINESS SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX	April 26, 2010
CHURCHS AUXILLIARY FOR SOCIAL ACTION Vs. CCE	October 7, 2010
CIPLA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 25, 2010
CIPLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 11, 2010
CIPLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 31, 2010
COAL INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA	April 20, 2010
COCA COLA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.	May 21, 2010
COCHIN INTERNATIONAL AIRPORT LTD. Vs. THE COMMISSIONER OF SERVICE TAX	April 1, 2010
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. COMMISSIONER, LTU	March 3, 2010
COMMISSIONER OF C. EX. Vs. MONNET ISPAT AND ENERGY LTD.	August 13, 2010
COMMISSIONER OF C. EX. Vs. LIFE CARE	November 12, 2010
COMMISSIONER OF C. EX. Vs. PUSHP ENTERPRISES	November 23, 2010
COMMISSIONER OF C. EX. Vs. HINDUSTAN STEEL WORKS	July 13, 2010
COMMISSIONER OF C. EX. Vs. SOLAR EXPLOSIVES LTD.	September 29, 2010
COMMISSIONER OF C. EX. Vs. HERBAL HOUSE	March 19, 2010
COMMISSIONER OF C. EX. Vs. GEETA INDUSTRIES PVT. LTD.	June 1, 2010
COMMISSIONER OF C. EX. Vs. NOBLE GAINS INDIA PVT. LTD.	September 27, 2010
COMMISSIONER OF C. EX. Vs. KAMDEEP MARKETING PVT. LTD.	December 1, 2010
COMMISSIONER OF C. EX. Vs. MAHAMAYA STEEL INDUSTRIES	October 15, 2010
COMMISSIONER OF C. EX. Vs. BHIMA SSK LTD.	August 3, 2010
COMMISSIONER OF C. EX. Vs. ULTRATECH CEMENT LTD.	July 7, 2010
COMMISSIONER OF C. EX. Vs. ERA CONSTRUCTION (I) LTD.	May 26, 2010
COMMISSIONER OF C. EX. Vs. AMBIKA FORGINGS	September 8, 2010
COMMISSIONER OF C. EX. Vs. ANAND TRACK AND FIELD EQUIP. PVT. LTD.	January 1, 2010
COMMISSIONER OF C. EX. Vs. SRI LAKSHMI GANAPATHI BUILDERS	February 15, 2010
COMMISSIONER OF C. EX. Vs. J.L. TERRANCE VILLAVARAYAR	March 9, 2010
COMMISSIONER OF C. EX. Vs. ADHUNIK ISPAT LTD.	April 12, 2010
COMMISSIONER OF C. EX. Vs. OLIVE HEALTHCARE	June 16, 2010
COMMISSIONER OF C. EX. Vs. RAMESH ENTERPRISES	December 13, 2010
COMMISSIONER OF C. EX. Vs. AQUANET	November 22, 2010
COMMISSIONER OF C. EX. Vs. ORIENT CRAFTS LTD.	November 19, 2010
COMMISSIONER OF C. EX. Vs. LIGHT ALLOY PRODUCTS	October 28, 2010
COMMISSIONER OF C. EX. Vs. TEAM S AND S	December 15, 2010
COMMISSIONER OF C. EX. Vs. HOTEL SUN-N-SAND (P) LTD.	December 23, 2010
COMMISSIONER OF C. EX. Vs. MAERSK INDIA P. LTD.	December 28, 2010
COMMISSIONER OF C. EX. & CUS., HYDERABAD Vs. PERFECT KNITTERS LTD.	April 16, 2010
COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. KRISHAK BHARTI COOPERATIVE LTD.	June 11, 2010
COMMISSIONER OF C. EX. & CUS., VAPI Vs. APAR INDUSTRIES LTD.	August 12, 2010
COMMISSIONER OF C. EX., AHMEDABAD Vs. AIA ENGINEERING LTD.	July 23, 2010
COMMISSIONER OF C. EX., AHMEDABAD Vs. AIA ENGINEERING LTD.	March 29, 2010
COMMISSIONER OF C. EX., AHMEDABAD Vs. RANGDHARA POLYMERS	January 25, 2010
COMMISSIONER OF C. EX., AHMEDABAD Vs. PREMIER POLYMERS	December 16, 2010
COMMISSIONER OF C. EX., AHMEDABAD Vs. SHANTI PROCESSORS LTD.	August 26, 2010
COMMISSIONER OF C. EX., AHMEDABAD Vs. SURYA INTERNATIONAL	June 10, 2010
COMMISSIONER OF C. EX., AHMEDABAD Vs. WOODLUCK ASSOCIATES	June 2, 2010
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. SHREE NARAYANI TEXTILE MILLS	August 18, 2010
COMMISSIONER OF C. EX., AHMEDABAD-II Vs. GUJARAT HEALTHCARE	August 3, 2010
COMMISSIONER OF C. EX., BANGALORE Vs. HINDUSTAN PETROLEUM CORPN. LTD.	May 26, 2010
COMMISSIONER OF C. EX., BANGALORE Vs. SHREE PLA PVT. LTD.	March 9, 2010
COMMISSIONER OF C. EX., BANGALORE Vs. ITC LTD.	April 5, 2010
COMMISSIONER OF C. EX., BANGALORE-III Vs. WINTAC LIMITED	September 14, 2010
COMMISSIONER OF C. EX., BELGAUM Vs. VEETECH VALVES PVT. LTD.	January 12, 2010
COMMISSIONER OF C. EX., BHAVNAGAR Vs. SAURASHTRA CHEMICALS LTD.	April 29, 2010
COMMISSIONER OF C. EX., CALICUT Vs. VIJAYA PACKERS	October 29, 2010
COMMISSIONER OF C. EX., DAMAN Vs. TULSIANI BUILDERS & TEXTILES P. LTD.	June 22, 2010
COMMISSIONER OF C. EX., GUNTUR Vs. JAYALAKSHMI SPINNING MILLS LTD.	August 27, 2010
COMMISSIONER OF C. EX., HYDERABAD Vs. KANTA RUBBER PVT. LTD.	April 22, 2010
COMMISSIONER OF C. EX., HYDERABAD Vs. THEMIS CHEMICALS LTD.	September 8, 2010
COMMISSIONER OF C. EX., HYDERABAD Vs. DR. REDDY LABORATORIES LTD.	January 27, 2010
COMMISSIONER OF C. EX., HYDERABAD-III Vs. SAGAR CEMENTS LTD.	April 8, 2010
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. SHANTA BIOTECHNICS LTD.	July 8, 2010
COMMISSIONER OF C. EX., KOLKATA-III Vs. ALLIED CERAMICS (P) LTD.	December 1, 2010
COMMISSIONER OF C. EX., KOLKATA-VI Vs. ESAB (INDIA) LTD.	February 9, 2010
COMMISSIONER OF C. EX., LUDHIANA Vs. GILL GODOWN	December 24, 2010
COMMISSIONER OF C. EX., LUDHIANA Vs. JAINSONS INDUSTRIES	December 20, 2010
COMMISSIONER OF C. EX., MADURAI Vs. TATA COFFEE LTD.	November 24, 2010
COMMISSIONER OF C. EX., MADURAI Vs. SARAVANA SPINNING MILLS P. LTD.	November 2, 2010
COMMISSIONER OF C. EX., MANGALORE Vs. RAMSON RIGID PVC PIPES	February 5, 2010
COMMISSIONER OF C. EX., MEERUT Vs. CONTINENTAL CEMENT CO.	February 15, 2010
COMMISSIONER OF C. EX., MYSORE Vs. PREMIER ARYCO INDIA LTD.	July 6, 2010
COMMISSIONER OF C. EX., RAJKOT Vs. BHARAT TRAVELS	July 13, 2010
COMMISSIONER OF C. EX., RAJKOT Vs. PORT OFFICER	December 24, 2010
COMMISSIONER OF C. EX., RAJKOT Vs. SUMANGAL CASTING PVT. LTD.	June 10, 2010
COMMISSIONER OF C. EX., SALEM Vs. SNA GRANITES	August 11, 2010
COMMISSIONER OF C. EX., SURAT Vs. FORTUNE FILAMENTS PVT. LTD.	September 3, 2010
COMMISSIONER OF C. EX., SURAT Vs. SHAGUN PROCESSORS PVT. LTD.	September 3, 2010
COMMISSIONER OF C. EX., SURAT Vs. TEXOPLAST CORPORATION	August 11, 2010
COMMISSIONER OF C. EX., SURAT-I Vs. SHREE ROHINI ENTERPRISES	January 28, 2010
COMMISSIONER OF C. EX., SURAT-I Vs. VAKHARIA DYG. & FURNISHING WORKS	June 18, 2010
COMMISSIONER OF C. EX., SURAT-II Vs. RAMDEV CHEMICAL INDUSTRIES	January 25, 2010
COMMISSIONER OF C. EX., SURAT-II Vs. DIAMOND DYE-CHEM LTD.	August 11, 2010
COMMISSIONER OF C. EX., SURAT-II Vs. HARYANA SHEET GLASS LTD.	January 28, 2010
COMMISSIONER OF C. EX., TIRUNELVELI Vs. STERLITE INDUSTRIES (I) LTD.	December 1, 2010
COMMISSIONER OF C. EX., VADODARA Vs. KOTHI STEEL LTD.	October 15, 2010
COMMISSIONER OF C. EX., VAPI Vs. GUARDIAN PLASTICOTE LTD.	May 7, 2010
COMMISSIONER OF C. EX., VAPI Vs. GUARDIAN PLASTICOTE LTD.	October 1, 2010
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. HINDUSTAN ZINC LTD.	October 22, 2010
COMMISSIONER OF C. EXCISE & CUS., VAPI Vs. GUARDIAN PLASTICOTE LTD.	June 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. LIC OF INDIA	October 12, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. OSWAL WOOLLEN MILLS	October 12, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHANKAR RAMCHANDRA AUCTIONEERS	April 13, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SURAT JARI PVT. LTD.	August 25, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SUPER SPINNING MILLS LTD.	March 30, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BSBK PVT. LTD.	May 6, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND ZAMBAITI PVT. LTD.	March 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SAS AND COMPANY	June 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. PKN BUS SERVICE	January 15, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. I.J. MATHU FOODS PVT. LTD.	March 2, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VANASTHALI TEXTILES INDUS.LTD.	July 7, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. CROP CARE PESTICIDES	July 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. KASHI INDUSTRIES	July 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD.	December 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ANANDA THIRUMANA NILAYAM	January 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE MOOKAMBIKA ENTERPRISES	January 27, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. N.M. HASIM AND CO.	January 8, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. GODAWARI PIPES PVT. LTD.	November 19, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SINGLA FINANCE SERVICES	June 17, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. INDORAMA SYNTHETICS (I) LTD.	August 10, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SRC PROJECTS LTD.	June 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ITC LTD.	June 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ROTORK CONTROL (INDIA) PVT. LTD.	July 7, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KODAI AUTOMOBILES LTD.	August 25, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VEHLANA STEELS	June 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. UNITED CHEMICAL INDUSTRIES	August 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. TEAM S AND S	November 25, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DELTA FOODS (P.) LTD.	August 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ANABOND LTD.	December 7, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. INDRAD AUTO LTD.	December 7, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. HINDALCO INDUSTRIES LTD.	October 19, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUS. LTD.	October 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VISHNUPRIYA PAPER MILLS P. LTD.	February 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. EVEREADY INDUSTRIES INDIA LTD.	May 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BALAJEE LOHA (P) LTD.	October 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BAJRANG ALUMINIUM INDUS. LTD.	November 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. L.B. AND SONS	December 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. TIGER STEEL ENGINEERING (INDIA) (P.) LTD.	July 8, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MIDWEST GRANITE (P) LTD.	February 16, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BOILER TUBE CO. PVT. LTD. AND B.J. VORA	January 13, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. AUTOMOTIVE STAMPING AND ASSEMBLIES LTD.	January 14, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHRI JAGDISH JAKHOTIA AND SHRI DURGA IRON AND STEEL CO. PVT. LTD.	February 10, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. NITIN ASSOCIATES	January 13, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. UMA PRECISION LTD.	January 6, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SURYA ENGINEERS	January 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KOPARGAOW SSK LTD. AND ORS.	January 12, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DURIAN INDUSTRIES LTD. AND PALGHAR PLYWOOD PRODUCTS (P) LTD.	January 12, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. FINOLEX INDUSTRIES LTD.	January 13, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA ALDEHYDES AND CHEMICALS	January 7, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. THERMAX LTD. AND ORS.	January 6, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BADVE ENGINEERING PVT. LTD.	January 7, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DR. BABASAHEB AMBEDKAR SSK LTD.	February 3, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. CHAMPION CONFECTIONERY	February 19, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VICKERS SYSTEM INTERNATIONAL LTD.	February 10, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. NAGREEKA EXPORTS LTD.	February 2, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. TAMILNADU PETROPRODUCTS LTD.	February 2, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ISIBARS LTD.	March 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. B.G. CONSTRUCTIONS	March 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DRK PANCHAGANGA SSK LTD.	March 3, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DUROVALVES INDIA PVT. LTD.	March 3, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KLASSIC WHEELS PVT. LTD.	January 19, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHAKTI INSULATED WIRES LTD.	March 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LTD.	September 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MISTAIR HEALTH AND HYGIENE (P) LTD.	April 27, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. CAPITAL CONTROLS INDIA (P) LTD. AND M.B. KOCHA	July 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. REAL SLOTTED ANGLES CO	July 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE WARANA AGRICULTURAL GOODS PROCESSING CO-OPERATIVE SOCIETY LTD.	July 13, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. UNIMAX GRANITES (P) LTD.	October 27, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KAMLESH BASEKAR	May 19, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VICKERS SYSTEM INTERNATIONAL LTD.	May 12, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. S.G. MUNDRA	June 29, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SCIENCE CENTRE	January 15, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MAYFAIR RESORTS	July 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. C.C.L. PRODUCTS (INDIA) LTD.	March 19, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KIRTHI CABLE NETWORK	August 6, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. L.G. BALAKRISHNAN AND BROS. LTD.	April 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DEVI CONSTRUCTIONS	March 16, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. J. DHANRAJ	May 14, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN FURNITURE PRODUCTS LTD.	April 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. CLASSIC CABLE NETWORK	February 5, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. FAMY CARE LTD.	January 29, 2010
COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX) Vs. RENUGA SOFT-X TOWELS	June 23, 2010
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD Vs. M/S. BAJAJ	January 12, 2010
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. HINDUSTAN COCA-COLA BEVERAGES (P.) LTD.	January 15, 2010
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SATYASAI OIL INDUSTRIES AND REFINERIES	February 24, 2010
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. WOCKHARDT LIMITED	January 12, 2010
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. BHAGWATI REFINERIES P. LTD.	January 5, 2010
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. M/S. PASUPATI	July 16, 2010
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. M/S. VALLEY	January 6, 2010
COMMISSIONER OF CENTRAL EXCISE JALLANDHAR Vs. M/S. AMBIKA	July 20, 2010
COMMISSIONER OF CENTRAL EXCISE KANPUR Vs. M/S. A.V. VALVES	January 21, 2010
COMMISSIONER OF CENTRAL EXCISE LUCKNOW Vs. M/S. ROSA SUGAR	January 15, 2010
COMMISSIONER OF CENTRAL EXCISE LUCKNOW Vs. M/S. INDIAN OIL	March 19, 2010
COMMISSIONER OF CENTRAL EXCISE MEERUT I Vs. M/S. GUPTA	January 13, 2010
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SURESH C. NAYI	July 14, 2010
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. STOVEE INDIA LTD.	July 6, 2010
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD Vs. M/S. BASTI	May 13, 2010
COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR Vs. NIRMA LTD.	June 11, 2010
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. M/S. AUORA	January 21, 2010
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS Vs. L.G. BALKRISHNAN AND BROS. LTD.	May 13, 2010
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. SPECIALITY POLYMERS	November 19, 2010
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. CAPRIHANS INDIA LTD.	April 21, 2010
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. MERIDIAN ENTERPRISES	April 21, 2010
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. GOM INDUSTRIES LTD.	January 5, 2010
COMMISSIONER OF CENTRAL EXCISE, JALANADHAR Vs. M/S. OVERSEAS	July 1, 2010
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. M/S. VIN	July 7, 2010
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. GANESH ENTERPRISES	July 14, 2010
COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. RAJENDRA GUPTA	March 9, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ESSAR STEEL LTD.	September 17, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SURAT TEXTILE MILLS LTD.	June 4, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ELAM PHARMA PVT. LTD.	June 25, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. OVERSEAS SYNTHETICS LTD.	August 6, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. PRAGATI GLASS PVT. LTD.	April 30, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT-1 Vs. HOLY CREATIONS PVT. LTD.	October 12, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. AMEEN SILK MILLS	April 27, 2010
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. CITIZEN SYNTHETICS	February 5, 2010
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. BALAJI FILAMENTS LTD.	April 27, 2010
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SUBRAY CATAL CHEMICAL P. LTD.	January 27, 2010
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. NILKAMAL CRATES & BINS	February 1, 2010
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. STERLITE INDUSTRIES PVT. LTD.	June 9, 2010
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. TRINITY INDUSTRIES	February 26, 2010
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. REFRON CYLINDERS LTD.	June 25, 2010
COMMISSIONER OF COSTUMS, KANDLA Vs. GULJAG INDUSTRIES LTD.	August 27, 2010
COMMISSIONER OF CUS. Vs. KNOAH SOLUTIONS PVT. LTD.	June 14, 2010
COMMISSIONER OF CUS. (PREV.), KOLKATA Vs. ZEBA & SABAH ASSOCIATES	February 4, 2010
COMMISSIONER OF CUS. AND C. EX. Vs. GRASIM INDUSTRIES LTD.	July 13, 2010
COMMISSIONER OF CUS. AND C. EX. Vs. H.E.G. LTD.	June 23, 2010
COMMISSIONER OF CUS. AND C. EX. Vs. INDO LAHIRI BIO POWER LTD.	May 5, 2010
COMMISSIONER OF CUS., AHMEDABAD Vs. BIRLA NGK INSULATOR PVT. LTD.	June 23, 2010
COMMISSIONER OF CUS., BANGALORE Vs. TRIMETA COMMODITIES PVT. LTD.	February 1, 2010
COMMISSIONER OF CUSTOMS Vs. ACER INDIA PVT. LTD.	June 20, 2010
COMMISSIONER OF CUSTOMS Vs. RABBANI EXPORTS	February 23, 2010
COMMISSIONER OF CUSTOMS Vs. PANASONIC BATTERY INDIA CO LTD.	March 29, 2010
COMMISSIONER OF CUSTOMS Vs. MARK AUTO INDUSTRIES LIMITED	March 17, 2010
COMMISSIONER OF CUSTOMS Vs. T AND COMPANY	January 6, 2010
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. DURGA ENTERPRISES	December 7, 2010
COMMISSIONER OF CUSTOMS (GENERAL) Vs. MIDAS IMPEX	May 13, 2010
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. TOPSIA ESTATES PVT. LTD.	February 18, 2010
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. SHRI OMPRAKASH AND SHRI PRAVEEN KUMAR GUPTA AND ORS.	January 22, 2010
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BHARAT ALUMINIUM COMPANY LTD.	October 19, 2010
COMMISSIONER OF CUSTOMS CENTRAL EXCISE, KANPUR Vs. M/S. JAI	July 23, 2010
COMMISSIONER OF CUSTOMS, BANGALORE Vs. PAXAL CORPORATION	December 2, 2010
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ANANDIT INFOTECH (I) PVT. LTD.	September 17, 2010
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE Vs. EX-SERVICEMEN RE-SETTLEMENT CO-ORDINATE CO-OPERATIVE SOCIETY	May 18, 2010
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE, RAIPUR Vs. M/S.	May 5, 2010
COMMISSIONER OF CUSTOMS, COCHIN Vs. ABHIRAJ BARFIWALA	November 29, 2010
COMMISSIONER OF CUSTOMS, COCHIN Vs. YALESWA PAPER CONVERSIONS	September 15, 2010
COMMISSIONER OF CUSTOMS, GUNTUR Vs. SAMEERA TRADING COMPANY	May 19, 2010
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. HASTEN STORES	December 27, 2010
COMMISSIONER OF CUSTOMS, KANDLA Vs. BHUSHAN STEEL & STRIPS LTD.	June 2, 2010
COMMISSIONER OF SERVICE TAX Vs. SHREE GANESH AUTOMOBILES	November 11, 2010
COMMISSIONER OF SERVICE TAX Vs. OVERNITE EXPRESS LTD.	January 8, 2010
COMMISSIONER OF SERVICE TAX Vs. NEWTON PLASTIC INC.	December 21, 2010
COMMISSIONER OF SERVICE TAX Vs. KUN AUTO CO. (P.) LTD.	July 1, 2010
COMMISSIONER OF SERVICE TAX Vs. IGP ENGINEERS (P.) LTD.	April 9, 2010
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. CADILA PHARMACEUTICALS LTD.	March 25, 2010
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. PANKAJ TYRE RETREADS	June 30, 2010
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. PURNI ADS. PVT. LTD.	April 23, 2010
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. CITIZEN INFO-LINE LTD.	August 5, 2010
COMMISSIONER OF SERVICE TAX, DELHI Vs. LARSEN & TOUBRO LTD.	December 13, 2010
COMMISSIONER, C. EXCISE AND CUS. SURAT-II Vs. LIMELITE TEX-O-FAB PVT. LIMITED	June 2, 2010
COMMR. OF C. EX. Vs. RAJASTHAN SPINNING AND WEAVING MILLS LTD.	November 30, 2010
COMMR. OF C. EX. Vs. DISHMAN PHARMA. AND CHEMICALS LTD.	October 22, 2010
COMMR. OF C. EX. & S.T., PATNA Vs. INDIAN OIL CORPORATION LTD.	February 9, 2010
COMMR. OF C. EX. & SERVICE TAX, DIBRUGARH Vs. T & I LTD.	May 26, 2010
COMMR. OF C. EX., AHMEDABAD Vs. RAMDEV FOOD PRODUCTS PVT. LTD.	June 30, 2010
COMMR. OF C. EX., AHMEDABAD Vs. RIDDHI SIDDHI GLUCO BIOLS LTD.	February 22, 2010
COMMR. OF C. EX., AHMEDABAD Vs. KIRI DYES AND CHEMICALS LTD.	February 24, 2010
COMMR. OF C. EX., AHMEDABAD Vs. MAHENDRA PETROCHEMICALS LTD.	June 8, 2010
COMMR. OF C. EX., AHMEDABAD Vs. DERMOCARE LABORATORIES (G) PVT. LTD.	August 5, 2010
COMMR. OF C. EX., AHMEDABAD-I Vs. DEVI SYNTHETICS	May 14, 2010
COMMR. OF C. EX., AHMEDABAD-III Vs. SUMAN PLYWOOD PVT. LTD.	January 4, 2010
COMMR. OF C. EX., AHMEDABAD-III Vs. DIVYA JYOT AGRICULTURAL PVT. LTD.	August 6, 2010
COMMR. OF C. EX., BELGAUM Vs. INDO WOOSUNG VACCUM CO. LTD.	May 25, 2010
COMMR. OF C. EX., HYDERABAD Vs. KERNEX MICROSYSTEMS (INDIA) LTD.	March 29, 2010
COMMR. OF C. EX., HYDERABAD Vs. NAVODHAYA PLASTIC INDUSTRIES LTD.	April 30, 2010
COMMR. OF C. EX., HYDERABAD Vs. SURAJBHAN SYNTHETICS PVT. LTD.	March 11, 2010
COMMR. OF C. EX., KOLKATA-IV Vs. LAGAN JUTE MACHINERY CO. LTD.	February 25, 2010
COMMR. OF C. EX., MYSORE Vs. CHAMUNDI TEXTILES (SILK MILLS) LTD.	April 16, 2010
COMMR. OF C. EX., SILIGURI Vs. BHARAT PETROLEUM CORPORATION LTD.	April 13, 2010
COMMR. OF C. EX., VADODARA Vs. OIL & NATURAL GAS CORPORATION LTD.	August 3, 2010
COMMR. OF C. EX., VISAKHAPATNAM Vs. ANDHRA PRADESH PAPER MILLS LTD.	February 26, 2010
COMMR. OF C. EX., VISAKHAPATNAM Vs. RASHTRIYA ISPAT NIGAM LTD.	September 29, 2010
COMMR. OF C.E. Vs. ATTITUDE TRAINING AND DEVELOPMENT INDIA (P) LTD.	March 26, 2010
COMMR. OF C.EX., CUS. & S.T., BHUBANESWAR-I Vs. TISCO LTD.	April 13, 2010
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. AVECO VISCOMM PRIVATE LTD.	September 1, 2010
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. SRI BALAJI SMELTERS (P) LTD.	July 28, 2010
COMMR. OF CUS. (IMPORT), NHAVA SHEVA Vs. RAS INTERNATIONAL	June 14, 2010
COMMR. OF CUS. (PORT), KOLKATA Vs. L. MADANLAL (ALUMINIUM) LTD.	June 9, 2010
COMMR. OF CUS. (PORT), KOLKATA Vs. RANI SATI COAL DIPO	January 4, 2010
COMMR. OF CUS. AND C. EX. Vs. POWER ELECTRICALS AND ELECTRONICS	January 22, 2010
COMMR. OF CUS. AND C. EX. Vs. SANDEEP BOBBINS CO. PVT. LTD.	October 27, 2010
COMMR. OF CUS., BANGALORE Vs. CRYSTAL GRANITES & MARBLES (P) LTD.	May 25, 2010
COMMR. OF CUS., BANGALORE Vs. SRI SIDDHI FREEZERS & EXPORTERS PVT. LTD.	October 18, 2010
COMMR. OF CUS., KANDLA Vs. CHAMBAL FERTILIZERS & CHEMICALS LTD.	April 20, 2010
COMMR. OF S.T. Vs. HOSPITALITY CONSULTANT INDIA (P) LTD.	October 13, 2010
COMMR. OF S.T., AHMEDABAD Vs. CADILA PHARMACEUTICALS LTD.	February 25, 2010
COMMR. OF SERVICE TAX Vs. TIGER DETECTIVE AND SECURITY SERVICE	August 12, 2010
COMMR. OF SERVICE TAX Vs. PATEL TOURS AND TRAVELS	July 15, 2010
COMMR. OF SERVICE TAX Vs. SHILPA CONSTRUCTIONS PVT. LTD.	June 24, 2010
COMMR. OF SERVICE TAX Vs. SUNDARAM BNP PARIBAS TRUSTEE CO. LTD.	August 5, 2010
CONCORD BIO-TECH LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II	January 27, 2010
COROMANDEL PAINTS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	September 8, 2010
COROMANDEL STEEL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE	October 26, 2010
COSMO FILMS LTD. Vs. CCE	January 1, 2010
CRAFTSMAN Vs. CC	September 23, 2010
CRYSTAL DOT SCAN PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II	July 23, 2010
CURE QUICK REMEDIES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 28, 2010
D. NAGENDRANATH GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE	January 13, 2010
D.V. SURENDRANATH GUPTA AND D.V. RAMKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE	January 13, 2010
DABUR INDIA LTD. Vs. COMMISSIONER OF C. EX.	January 11, 2010
DALMIA CEMENT (BHARAT) LTD. Vs. COMMISSIONER OF CUSTOMS	December 14, 2010
DATRE CORPORATION LTD. Vs. CCE	January 15, 2010
DCM ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 15, 2010
DE NORA INDIA LTD (FORMERLY KNOWN AS TITANOR COMPONENTS LTD.) Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	May 5, 2010
DECCAN CO-OPERATIVE TEXTILE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 27, 2010
DELUX BEARING LIMITED AND SHRI R. PANDYA Vs. COMMISSIONER, C. EXCISE	February 22, 2010
DENSO KIRLOSKAR INDS. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	April 23, 2010
DEWANCHAND RAMSARAN CORPORATION Vs. CCE & CUS., DIBRUGARH	February 15, 2010
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.	August 9, 2010
DHIREN GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	January 28, 2010
DHIREN GANDHI Vs. COMMISSIONER OF C. EX., BANGALORE	December 23, 2010
DHIREN GANDHI Vs. COMMISSIONER OF C. EX., BANGALORE	May 24, 2010
DHL EXPRESS (I) PVT. LTD. AND Vs. C.C. (EXPORT)	September 20, 2010
DIASTAR JEWELLERY LIMITED AND SHRI P.K. JAIN Vs. COMMISSIONER OF CUSTOMS	March 3, 2010
DIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	August 2, 2010
DINA MAHABIR RE-ROLLERS PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE	February 12, 2010
DINA METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA	March 2, 2010
DINESH CHANDRA AGARWAL INFRACON (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 19, 2010
DINESH TOBACCO INDUSTRIES Vs. COMMISSIONER OF C. EX.	May 14, 2010
DIPU DAS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKOTA	May 28, 2010
DIRECTOR, CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY Vs. COMMISSIONER OF CENTRAL EXCISE	April 12, 2010
DIVISIONAL CONTROLLER, MSRTC, AMRAVATI Vs. COMMR. OF C. EX., NAGPUR	September 3, 2010
DIVYA CHEMICALS LTD. Vs. COMMR. OF CUS. (PREVENTIVE), MUMBAI	January 11, 2010
DIXIT SECURITY & INVESTIGATION P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	November 12, 2010
DOCSUNS SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	June 4, 2010
DODDANAVAR BROTHERS Vs. COMMISSIONER OF C. EX.	June 14, 2010
DODSAL ENGINEERING & CONSTRUCTION P. LTD. Vs. C.C.E., BANGALORE	June 15, 2010
DOSHION LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	August 2, 2010
DOWELL ERECTORS (P) LTD. Vs. COMMISSIONER OF C. EX.	December 13, 2010
DR. REDDY?S LABORATORIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD	January 28, 2010
DR. REDDYS LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 13, 2010
DRP METAL WORKS AND ZOLOTO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	October 20, 2010
DUPONT SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF C. EX.	August 6, 2010
DURFERRIT ASEA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR	April 23, 2010
DURGABHAI DESHMUKH HOSPITAL & RESEARCH CENTRE Vs. C.C., HYDERABAD	November 16, 2010
EAGLE ULTRAMARINE INDUSTRIES Vs. CCE	August 17, 2010
EBZ ONLINE PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-III	July 23, 2010
EBZ ONLINE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 21, 2010
ELECTRONICS & CONTROLS POWER SYSTEMS PVT. LTD. Vs. C.C.E., BANGALORE	June 9, 2010
ELEGANT CRAFTS Vs. COMMISSIONER OF CUSTOMS, KANDLA	December 14, 2010
ELGI RUBBER PRODUCTS LTD. Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	February 26, 2010
EM JAY ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE	May 26, 2010
EMCO LTD. AND R.M. KANKONKAR Vs. COMMISSIONER OF CENTRAL EXCISE	January 19, 2010
EMCURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX.	January 11, 2010
ENTERPRISE INTERNATIONAL LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA	July 28, 2010
ENVIRONMENT PLANNING COLLABORATIVE Vs. C.S.T., AHMEDABAD	November 19, 2010
ERICSSON INDIA PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD	December 9, 2010
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	August 3, 2010
ESSAR POWER GUJARAT LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	October 14, 2010
ETA CONSTRUCTIONS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX	January 25, 2010
FAG BEARING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	February 22, 2010
FALCON SUBMERSIBLE PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	August 17, 2010
FEDERAL MOGUL GOETZE (INDIA) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	January 18, 2010
FEDERAL MOGUL TPR INDIA LTD. Vs. COMMR. OF C. EX.	May 19, 2010
FENNER (INDIA) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 5, 2010
FIFTH AVENUE SOURCING (P) LTD. Vs. COMMR. OF SERVICE TAX	September 13, 2010
FILT-O-FAB AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE	January 13, 2010
FINE CARE BIO-SYSTEMS Vs. COMMISSIONER OF C. EX., AHMEDABAD	June 4, 2010
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 22, 2010
FINOLEX INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	November 23, 2010
FLEX ART FOIL PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN	September 21, 2010
FOODS, FATS AND FERTILISERS LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX (APPEALS)	June 11, 2010
FORD INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE-LTU	March 8, 2010
FRAMEWORK INTERIORS Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI	October 12, 2010
FRESENIUS KABI INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	May 5, 2010
FUTURE FOCUS INFOTECH INDIA (P) LTD. Vs. COMMISSIONER OF SERVICE TAX	March 3, 2010
G. KARUNAKAR REDDY Vs. COMMISSIONER OF SERVICE TAX	April 26, 2010
G.I.S. COTTON MILL LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV	January 14, 2010
G.M. SECURITY SERVICE Vs. C.C. (AIRPORT & ADMN.), KOLKATA	June 3, 2010
G.R. NATARAJAN & CO. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	November 15, 2010
GAIL (INDIA) LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA	October 12, 2010
GALAXY TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	July 13, 2010
GANESH PACKERS Vs. CCE	April 20, 2010
GANGA KISAN SAHKARI CHINI MILLS LTD. Vs. CCE	July 30, 2010
GANGAVATHI ELECTRICAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	April 26, 2010
GANJAM NAGAPPA & SONS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	August 3, 2010
GANTA RAMANAIAH NAIDU Vs. COMMISSIONER OF CENTRAL EXCISE	August 26, 2010
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD. Vs. COMMR. OF CUSTOMS AND CENTRAL EXCISE	March 18, 2010
GARG TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 21, 2010
GEDEE WEILER (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 22, 2010
GELTEC PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	May 14, 2010
GENERAL MOTORS INDIA PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA	January 8, 2010
GENUS ELECTROTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	January 25, 2010
GEODIS OVERSEAS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	September 27, 2010
GHANSHYAM LODHWAL Vs. COMMISSIONER OF C. EX.	September 17, 2010
GHAZANFAR BASHA Vs. COMMISSIONER OF CUSTOMS, BANGALORE	February 24, 2010
GHAZIABAD SHIP BREAKERS PVT. LIMITED Vs. COMMR. OF CUS., JAMNAGAR	September 9, 2010
GIMATEX INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 10, 2010
GLARE CUTLERY PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	December 16, 2010
GLASS FIBRES Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 26, 2010
GLAXO SMITHKILNE CONSUMER HEALTHCARE LTD. Vs. C.C.E., DELHI	January 6, 2010
GLOBAL ADSORBENTS (P) LTD. Vs. CCE, HYDERABAD	August 9, 2010
GLOBAL EXIM Vs. CC (EXPORT)	April 5, 2010
GLOBE ENTERPRISES Vs. COMMISSIONER OF C. EX.	April 9, 2010
GLOBE ENVIRO CARE LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT	October 11, 2010
GLORY DIGITAL PHOTO STATION Vs. COMMISSIONER OF C. EX., SURAT-I	October 8, 2010
GODREJ AND BOYCE MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 11, 2010
GOLD SOAP COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE	January 8, 2010
GOLDEN MULTI SERVICES CLUB LTD. Vs. COMMR. OF S.T.	August 12, 2010
GOLDEN TOBACCO LIMITED Vs. CCE (ADJUDICATION)	February 15, 2010
GOLDEN TOBACCO LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II	August 19, 2010
GONDIA DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 20, 2010
GOPAL N. ASUDANI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	June 18, 2010
GORA MAL HARI RAM LTD. Vs. COMMISSIONER OF SERVICE TAX	February 9, 2010
GOSAI TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, KOLKATA	March 4, 2010
GOUTAM KARMOKAR Vs. COMMISSIONER OF CUS. (PREV.), WEST BENGAL	January 29, 2010
GOYAL EXPORTS Vs. COMMISSIONER OF CUSTOMS	January 22, 2010
GREEN EXPRESS TRANSPORT SERVICE, Vs. C.C. (PREVENTIVE)	January 7, 2010
GREENPLY INDUSTRIES LIMITED Vs. CCE	March 15, 2010
GUARDWELL SECURITY SERVICES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 21, 2010
GUJARAT AGROCHEM LTD. Vs. CCE	October 15, 2010
GUJARAT AGROCHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	October 22, 2010
GUJARAT ALKALIES & CHEMICALS LTD. Vs. COMMR. OF C. EX., VADODARA-I	May 19, 2010
GUJARAT APOLLO INDUSTRIES LTD. Vs. CCE	March 22, 2010
GUJARAT INDUSTRIAL SECURITY FORCE SOCIETY Vs. COMMR. OF SERVICE TAX, AHMEDABAD	August 5, 2010
GUJARAT MARITIME BOARD Vs. COMMISSIONER OF C. EX., BHAVNAGAR	March 22, 2010
GUJARAT NARMADA FERTILIZERS CO. LTD. Vs. COMMR. OF C. EX., VADODARA	July 14, 2010
GUJARAT STATE PETRONET LTD. Vs. COMMR. OF C. EX., AHMEDABAD	January 4, 2010
GUJARAT STATE PETRONET LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD	August 18, 2010
GUPTA CONSULTANCY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE	March 26, 2010
H. NYALCHAND FINANCIAL SERVICES LTD. Vs. COMMR. OF S.T., AHMEDABAD	July 29, 2010
H. NYALCHAND FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	May 20, 2010
H.B. CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD	February 17, 2010
H.E.G. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 21, 2010
H.R. SHAH Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	July 16, 2010
HABIB AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE	September 13, 2010
HALCYON LABS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	July 13, 2010
HALDOR TOPSOE Vs. COMMISSIONER OF CENTRAL EXCISE	October 11, 2010
HANDUM INDUSTRIES LTD. AND ORS. Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 15, 2010
HARIG CRANKSHAFT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA	February 5, 2010
HARINAGAR SUGAR MILLS LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA	February 23, 2010
HARIOM BUILDERS Vs. CCE	March 22, 2010
HARISH DYG. & PTG. WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	February 1, 2010
HARISH KR. TULI Vs. COMMISSIONER OF C. EX. & S. TAX, BBSR-II	May 26, 2010
HARSHA ENGINEERS LTD. Vs. COMMISSIONER OF C. EX.	September 9, 2010
HATHWAY CABLE ENTERTAINMENT (P) LTD. Vs. COMMISSIONER OF SERVICE TAX	October 7, 2010
HBL POWER SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	July 23, 2010
HEM INDUSTRIES Vs. COMMISSIONER OF C. EX., DAMAN	August 6, 2010
HEMA LABORATORIES PVT. LTD. Vs. COMMR. OF C. EX., BHAVNAGAR	April 27, 2010
HEMNIL METAL PROCESSORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 7, 2010
HENKEL CHEMBOND SURFACE TECHNOLOGIES LTD. Vs. THE COMMISSIONER OF CUSTOMS	February 18, 2010
HERBO FOUNDATION PVT. LTD. Vs. COMMISSIONER OF C. EX., SHILLONG	February 8, 2010
HEWLETT PACKARD INDIA SALES PVT. LTD. Vs. COMMR. OF C. EX.	February 15, 2010
HEX CARGO MOVER (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 23, 2010
HI SPEED INTERNATIONAL COURIER Vs. COMMISSIONER OF SERVICE TAX	October 12, 2010
HI-TECH MEDICAL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 20, 2010
HICO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 16, 2010
HIM TEKNOFORGE LTD. Vs. CCE	October 28, 2010
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	June 28, 2010
HINDUSTAN AERONAUTICS LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE	October 21, 2010
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E., VISAKHAPATNAM	July 2, 2010
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E.	December 20, 2010
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. AND THE COMMISSIONER OF CENTRAL EXCISE Vs. THE COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX (APPEALS-I AND III) AND HINDUSTAN COCA COLA BEVERAGES PVT. LTD.	April 7, 2010
HINDUSTAN COCACOLA BEVERAGES PVT. LTD. Vs. COMMR. OF C. EX., PATNA	March 3, 2010
HINDUSTAN COPPER LTD. Vs. COMMR. OF C. EX., RANCHI/JAMSHEDPUR	July 28, 2010
HINDUSTAN GRANITES Vs. COMMISSIONER OF CUSTOMS, BANGALORE	February 22, 2010
HINDUSTAN GUM & CHEMICALS LTD. Vs. COMMR. OF C. EX., AHMEDABAD	September 8, 2010
HINDUSTAN LEVER LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 24, 2010
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 20, 2010
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., MANGALORE	August 9, 2010
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	January 29, 2010
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX.	August 2, 2010
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. THE COMMISSIONER OF CUSTOMS	February 16, 2010
HINDUSTAN UNILEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA	February 15, 2010
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX.	December 3, 2010
HINDUSTHAN UNILEVER LTD. Vs. COMMISSIONER OF C. EX., HALDIA	June 7, 2010
HKT MINING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM	September 2, 2010
HONEST INDUSTRIAL SENTINELS Vs. COMMR. OF SERVICE TAX, AHMEDABAD	April 28, 2010
HOTEL VIJAYETHA Vs. COMMISSIONER OF CENTRAL EXCISE	July 26, 2010
HPCL Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 8, 2010
HUSSAIN SHETH SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	December 15, 2010
HYDERABAD DECCAN CIGARETTE FACTORY P. LTD. Vs. C.C. & C. E. (A-II), HYD.	June 29, 2010
HYDERABAD IRON AND HARDWARE MERCHANTS AND SHRI AZEEMULLAH KHAN, MANAGING PARTNER Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	March 24, 2010
HYVA (INDIA) PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	September 23, 2010
I.O.C. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA	March 30, 2010
I2IT (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 7, 2010
IBM INDIA PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	February 22, 2010
IDEA MOBILE COMMUNICATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 30, 2010
IDIAL SECURITY ORGANISATION Vs. COMMR. OF S.T., AHMEDABAD	January 1, 2010
IMPERIAL DYEING LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, SURAT-I	August 24, 2010
IMPERIAL GRANITES P. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR	April 23, 2010
INDIA CEMENTS LTD. Vs. COMMR. OF C. EX., APPEALS-III, HYDERABAD	October 22, 2010
INDIA GATEWAY TERMINAL (P) LTD. Vs. COMMISSIONER OF C. EX.	June 9, 2010
INDIA GLYCOLS LIMITED Vs. C.C., ICD	September 27, 2010
INDIA PACKAGING PRODUCTS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX	January 11, 2010
INDIAN FARMERS FERTILISER CO-OP. LTD. Vs. C.C.E., C. & S.T., BHUBANESWAR-I	February 4, 2010
INDIAN FARMERS FERTILIZERS CO-OP. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 22, 2010
INDIAN METALS AND FERRO ALLOYS LTD. Vs. C.C.E., C. AND S.T.	November 4, 2010
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.	December 14, 2010
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX., VADODARA	June 15, 2010
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX., VADODARA	October 22, 2010
INDO COLCHEM. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	March 22, 2010
INDO LLOYD FREIGHT SYSTEMS PVT. LTD. Vs. COMMISSIONER OF S.T., CHENNAI	September 27, 2010
INDORE BOTTLING COMPANY Vs. COMMISSIONER OF C. EX.	November 8, 2010
INDOWORTH (INDIA) LTD. Vs. COMMISSIONER OF CUS. AND C. EX.	December 24, 2010
INDUS IND. BANK LTD. Vs. COMMISSIONER OF SERVICE TAX	February 1, 2010
INDUSTRIAL SERVICES (GASES) Vs. COMMISSIONER OF C. EX., HALDIA	April 19, 2010
INLAND MINES & MINERALS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	November 12, 2010
INTERNATIONAL INDUSTRIAL GASES LIMITED Vs. CCE	April 8, 2010
INTERPLEX ELECTRONICS INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	July 19, 2010
INVENTAA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX. & S.T., GUNTUR	December 3, 2010
IOCL Vs. COMMISSIONER OF C. EX. AND S. TAX, PATNA	November 12, 2010
IQBAL AHMED Vs. COMMR. OF CUS. (AIRPORT & ADMIN.), KOLKATA	April 22, 2010
ISPAT INDUSTRIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	April 27, 2010
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	September 22, 2010
ITC LIMITED Vs. COMMISSIONER OF C. EX. & SERVICE TAX, PATNA	April 19, 2010
ITC LTD. Vs. CCE	November 3, 2010
ITD CEMENTATION INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX	December 2, 2010
ITEMA SPINNING INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 16, 2010
IVES DRUGS (INDIA) PVT. LTD. Vs. CCE, INDORE	October 29, 2010
J.K. INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	May 21, 2010
J.K. SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 6, 2010
J.R.D. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	August 4, 2010
JACKSON ENGINEERING LTD. AND SUHAS RAMCHANDRA GHATNEKAR. Vs. CCE	May 31, 2010
JACKSON GENERATORS PVT. LTD. Vs. CCE	November 10, 2010
JAGDAMBA POLYMERS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	January 29, 2010
JAGDISH OIL MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	February 10, 2010
JAI CORPORATION LTD. Vs. COMMISSIONER OF C. EX.	December 13, 2010
JAI CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	March 2, 2010
JAI MAA APPLIANCES PVT. LTD. Vs. SUNIL KUMAR	March 12, 2010
JAI SHAKTHI ENGG. & CONSTRUCTIONS Vs. COMMISSIONER OF C. EX., RAJKOT	March 22, 2010
JAI STEELS (INDIA), Vs. COMMISSIONER OF CENTRAL EXCISE	February 2, 2010
JAIHIND PROJECTS LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	October 12, 2010
JAIHIND PROJECTS LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	January 5, 2010
JAIN INTERNATIONAL Vs. COMMISSIONER OF CUS. (PREVENTIVE), SHILLONG	March 1, 2010
JAIN MARKETING Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	November 15, 2010
JAIN STEELS Vs. COMMISSIONER OF C. EX., RAJKOT	September 6, 2010
JAININDER STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	April 28, 2010
JAY BHAWANI METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., SURAT	June 25, 2010
JAY DWARKADISH ENGG. & ELECTRICALS CONTRACTOR Vs. C.C.E., RAJKOT	November 12, 2010
JAY SHIPPING Vs. COMMISSIONER OF C. EX., RAJKOT	October 1, 2010
JAYASAKTHI CATERING SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE	September 13, 2010
JAYDEV B. BAROT Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	February 24, 2010
JAYPEE AYODHYA GRINDING OPERATIONS Vs. C.C.E., ALLAHABAD	June 29, 2010
JETLITE (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX	September 17, 2010
JETLITE (INDIA) LTD. Vs. COMMISSIONER OF C.EX.	December 20, 2010
JETLITE (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	September 8, 2010
JEWEL PACKAGING PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	January 25, 2010
JINABAKUL FORGE (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 8, 2010
JINDAL VIJAYNAGAR STEEL LTD., Vs. COMMISSIONER OF CUSTOMS (E.P.)	March 11, 2010
JITSUN PLASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 8, 2010
JMC EDUCATIONAL CHARITABLE TRUST Vs. COMMISSIONER OF CENTRAL EXCISE	September 23, 2010
JOE TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE	February 9, 2010
JOGANI TYRES (INDIA), Vs. CC(P)	March 3, 2010
JOGINDER PAL Vs. COMMISSIONER OF CENTRAL EXCISE	July 23, 2010
JOY CONSTRUCTION Vs. THE COMMISSIONER OF CENTRAL EXCISE	January 19, 2010
JSW STEEL LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM	November 15, 2010
JSW STEELS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	February 2, 2010
JUNED BILAL MEMON Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	June 25, 2010
JUPITER RADIOS Vs. COMMISSIONER OF CENTRAL EXCISE	June 30, 2010
K. PRABHAKAR REDDY Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV	November 11, 2010
K.K.S.K. LEATHER PROCESSORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 31, 2010
K.M.B. GRANITES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 15, 2010
K.S. CHHAYA & CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA	August 12, 2010
K.S. SIMON Vs. COMMISSIONER OF C. EX. & CUSTOMS, COCHIN	July 20, 2010
K.S. TRANSFORMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 15, 2010
K.T.V. OIL MILLS Vs. COMMR. OF C. EX. AND S.T.	March 4, 2010
K.V. NARAYANA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	February 15, 2010
KAHAN KHADI WOOLLEN FINISHER PRODUCTION CO-OPERATIVE INDUSTRY SOCIETY LIMITED Vs. C.C.E., PANIPAT	June 10, 2010
KALPATARU POWER TRANSMISSION LTD. Vs. COMMR. OF S.T., AHMEDABAD	December 15, 2010
KALSIS KITCHENETTE Vs. COMMISSIONER OF CENTRAL EXCISE	February 5, 2010
KAMDAR & ASSOCIATES Vs. COMMISSIONER OF C. EX., BHAVNAGAR	August 18, 2010
KANCHAN OIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA	February 9, 2010
KANORIA CHEMICALS & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT	June 21, 2010
KANORIA CHEMICALS AND INDUSTRIES Vs. CCE	October 8, 2010
KAPOOR AND CO. Vs. COMMR. OF CUSTOMS (PORT)	January 28, 2010
KARAM CHAND THAPPAR & BROS. (COAL SALES) LTD. Vs. C.S.T., KOLKATA	April 23, 2010
KARNA SECURITY & HOUSEKEEPING SERVICES Vs. C.S.T., AHMEDABAD	March 31, 2010
KARNA SECURITY & HOUSEKEEPING SERVICES Vs. C.S.T., AHMEDABAD	April 28, 2010
KARNATAKA HYBRID MICRO DEVICES LTD. Vs. COMMR. OF C. EX., BANGALORE	July 29, 2010
KARNATAKA PERSONNEL SERVICES Vs. COMMR. OF C. EX.	August 26, 2010
KARNATAKA SOAPS & DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE	May 24, 2010
KARNATAKA SOAPS AND DETERGENTS LTD. Vs. C.C.E., BANGALORE	November 11, 2010
KARNATAKA STATE WAREHOUSING CORPORATION Vs. THE COMMISSIONER OF SERVICE TAX	March 29, 2010
KAVANTRY SPRING FABRICATION CO. Vs. COMMISSIONER OF CENTRAL EXCISE	October 21, 2010
KDL BIUOTECH LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	September 23, 2010
KEDIYA INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD	March 23, 2010
KERALA STATE BEVERAGES (MFG. AND MKTG.) CORPN. Vs. C.C.E.	September 14, 2010
KERALA STATE BEVERAGES (MFRG. & MKTG.) CORPN. Vs. C.C.E., C. & S.T., TRIVANDRUM	December 21, 2010
KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. COMMR. OF C. EX., CALICUT	October 27, 2010
KERALA STATE INDUSTRIAL ENTERPRISES LTD. Vs. COMMISSIONER OF SERVICE TAX	September 8, 2010
KERALA STATE ROAD TRANSPORT CORPN. Vs. C.C.E. (APPEALS), COCHIN	December 10, 2010
KHAITAN ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX.	November 3, 2010
KHURANA ENGINEERING LTD. Vs. COMMR. OF C. EX., AHMEDABAD	November 26, 2010
KINETIC ENGG. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 25, 2010
KING ROTORS AND AIR CHARTER PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	July 2, 2010
KIRAN SYNTEX LIMITED Vs. COMMISSIONER OF C. EX., SURAT-II	January 5, 2010
KIRI DYES AND CHEMICALS LTD. Vs. CCE	September 3, 2010
KIRLOSKAR BATTERIES (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 2, 2010
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	January 18, 2010
KIRLOSKAR OIL ENGINES LTD. Vs. COMMR. OF C. EX.	June 17, 2010
KIRLOSKAR PNEUMATIC CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 7, 2010
KISAN SAHAKARICHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.	March 8, 2010
KITPLY INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	April 6, 2010
KITTI STEELS LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD	May 25, 2010
KITTI STEELS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III	December 3, 2010
KLASSIC WHEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 7, 2010
KLM PACK Vs. COMMISSIONER OF CENTRAL EXCISE	December 28, 2010
KLOCKNER DESMA MACHINERY PVT. LTD. Vs. CST, AHMEDABAD	September 20, 2010
KOLLAPURI AMMA ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE	August 16, 2010
KOPRAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 23, 2010
KORATH GULF LINKS BUILDERS PVT. LTD. Vs. COMMR. OF C. EX.	June 22, 2010
KOYA & CO. CONSTRUCTION PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE	July 23, 2010
KRISHNA MARUTI LTD. Vs. COMMISSIONER OF C. EX.	February 1, 2010
KRISHNA METAL CORPORATION Vs. COMMR. OF C. EX., AHMEDABAD	January 29, 2010
KSH INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 14, 2010
KTMS ENGINEERING PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 19, 2010
KUMARS METALLURGICAL CORPORATION LTD. Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	February 22, 2010
KUNJ IRON PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	April 9, 2010
KUSHALCHAND & CO. Vs. COMMISSIONER OF CUSTOMS, MANGALORE	October 29, 2010
KUSUM ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	March 1, 2010
L & T-KOMATSU LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	January 12, 2010
L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 4, 2010
L.G. ELECTRONICS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.	April 12, 2010
L.G. POLYMERS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	May 10, 2010
LACURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., VAPI	August 2, 2010
LAJPAT RAI JINDAL Vs. COMMISSIONER OF SERVICE TAX	July 14, 2010
LAKSHMI MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 16, 2010
LAKSHMI VILAS BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 9, 2010
LAKSHMI VILAS BANK LTD. Vs. COMMISSIONER OF C. EX.	August 20, 2010
LAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	December 21, 2010
LANCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI	January 18, 2010
LANCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI	September 29, 2010
LANCO INFRATECH LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD-II	December 3, 2010
LANXESS ABS LTD. Vs. COMMISSIONER OF C. EX., VADODARA	June 24, 2010
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF C. EX.	September 28, 2010
LASON INDIA PVT. LIMITED Vs. THE COMMISSIONER OF SERVICE TAX	March 11, 2010
LAXMI ENGINEERING Vs. CCE	May 13, 2010
LAXMI MARINE Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 8, 2010
LEADER VALVES LTD. AND ANNIE ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	October 19, 2010
LEAMAK HEALTHCARE PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	June 24, 2010
LGW LTD. Vs. COMMISSIONER OF SERVICE TAX	May 17, 2010
LIBERTY MARINE SYNDICATE PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM	September 17, 2010
LLOYD INSULATIONS (I) LTD. Vs. COMMISSIONER OF C. EX.	December 6, 2010
LLOYD INSULATIONS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	September 20, 2010
LOKNATH EXPORT Vs. COMMISSIONER OF CUSTOMS, KOLKATA	February 23, 2010
LOREAL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.	November 30, 2010
LUCKY SECURITY AND PERSONNEL SERVICES Vs. COMMISSIONER OF SERVICE TAX	January 7, 2010
M. NATARAJAN AND C.T.R. RAMASAMY Vs. CC	January 28, 2010
M. VETRI SELVAN Vs. COMMISSIONER OF CENTRAL EXCISE	March 25, 2010
M.L. AGRAWAL CONSTRUCTION Vs. COMMISSIONER OF C. EX.	January 4, 2010
M.M. DYEING AND FINISHING MILLS (P) LTD. Vs. CCE	April 9, 2010
M.M. FORGINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 7, 2010
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	September 8, 2010
M.M. SCRAP TRADERS Vs. COMMISSIONER, C. EXCISE	February 4, 2010
M.N. DASTUR & CO. (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	February 22, 2010
M.S. ENGINEERS Vs. COMMISSIONER OF SERVICE TAX, MUMBAI	September 27, 2010
M.S. PANNU Vs. COMMISSIONER OF C. EX., AHMEDABAD	May 24, 2010
M.S. SHAH & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	August 26, 2010
M.S.P. STEEL AND POWER LTD. Vs. CCE	January 7, 2010
M/S A.K. MULTIMETALS PVT. LIMITED Vs. CCE, CHANDIGARH	March 5, 2010
M/S ABC PAPER Vs. CCE, JALLANDHAR	February 3, 2010
M/S AHLCON PARENTERALS (INDIA) LTD. Vs. C.C.E., JAIPUR	July 2, 2010
M/S AKSH OPTIFIBRE LTD. Vs. C.C.E., JAIPUR	January 15, 2010
M/S ALFA INTERNATIONAL Vs. CC, AMRITSAR	January 4, 2010
M/S ALPHA DRUGS INDIA LTD. Vs. C.C.E., CHANDIGARH	March 25, 2010
M/S AMAR FOOD PRODUCTS Vs. C.C.E., LUCKNOW	June 16, 2010
M/S AMBIKA TRADING CO. Vs. C.C.E., LUCKNOW	April 29, 2010
M/S ANANT RAJ INDUSTRIES Vs. C.C.E., DELHI III	January 21, 2010
M/S ANANT RAJ INDUSTRIES LTD. Vs. C.C.E., DELHI III	January 27, 2010
M/S ANNAVARAM CONCRETE PVT. LTD. Vs. C.C.E., LUCKNOW	January 14, 2010
M/S ARHANT SUEDES LTD. Vs. C.C.E., GHAZIABAD	June 22, 2010
M/S AUDI AUTOMOBILES & OTHER Vs. C.C.& C.EX, INDORE	June 7, 2010
M/S AURO WEAVING MILLS Vs. C.C.E., CHANDIGARH	March 12, 2010
M/S BASSI ALLOYS P. LTD. Vs. C.C.E., CHANDIGARH	January 20, 2010
M/S BEEKAY HOSIERY INDUSTRIES Vs. CCE, DELHI-I	February 16, 2010
M/S BIRLA CORPN. LTD. Vs. CCE, JAIPUR-II	January 4, 2010
M/S C.T. COTTON YARN Vs. CST, NEW DELHI	January 4, 2010
M/S CELLEBRUM COM PVT. LTD. Vs. CCE, CHANDIGARH	January 4, 2010
M/S CERULEAN CHEMICALS PVT. LTD. Vs. C.C.E., KANPUR	July 22, 2010
M/S DEVI DAYAL ALUMINIUM INDUS. (P) LTD. Vs. CCE, GHAZIABAD	January 4, 2010
M/S DMS CORPORATION Vs. CCE, NOIDA	February 19, 2010
M/S ENEXCO TEKNOLOGIES INDIA LTD. Vs. CCE, DELHI-III	January 4, 2010
M/S ESCORTS CONSTRUCTIONS EQUIPMENT LTD. Vs. CCE, DELHI-IV	January 4, 2010
M/S FAIRWAYS TRADING CO. Vs. CC, AMRITSAR	April 8, 2010
M/S FOOTWEAR (KLICK) INDIA PVT. LTD. Vs. CCE,	March 23, 2010
M/S G.M.K. STEELS PVT. LTD. Vs. C.C.E., GHAZIABAD	July 1, 2010
M/S GALAXY INDO FAB LTD. Vs. CCE, LUCKNOW	March 23, 2010
M/S GOKAL STEEL ROLLING MILLS Vs. C.C.E., LUDHIANA	June 30, 2010
M/S HIMALAYA INTERNATIONAL LTD. Vs. CCE, CHANDIGARH	March 31, 2010
M/S HINDUSTAN HANDLOOMS Vs. CC, AMRITSAR	February 19, 2010
M/S HINDUSTAN PETROLEUM CORPN LTD. Vs. CCE, ROHTAK	January 11, 2010
M/S HPL ADDITIVES LTD. Vs. CCE, FARIDABAD	July 6, 2010
M/S INDAG RUBBER LTD. Vs. C.C.E., JAIPUR I	April 8, 2010
M/S INDCOAT SHOE COMPONENTS LTD. Vs. C.C.E., KANPUR	March 22, 2010
M/S INDUS EXPRESS COURIER Vs. C.C.(IMPORT & GENERAL), NEW	July 16, 2010
M/S INTERNATIONAL TRACTORS LTD. Vs. CCE, JALANDHAR	January 6, 2010
M/S ISHWAR STEELS Vs. CCE, NOIDA	March 12, 2010
M/S J.S KHALSA STEELS (P) LIMITED Vs. CCE, CHANDIGARH	January 29, 2010
M/S JYOTI STRUCTURES LTD. Vs. CCE, RAIPUR	January 6, 2010
M/S KANPUR CHEMICAL AGENCIES Vs. CCE, KANPUR	July 1, 2010
M/S KISAN COOPERATIVE SUGAR FACTORY LTD. Vs. C.C.E., MEERUT I	May 4, 2010
M/S KRISHNA ENGG. WORKS LTD. Vs. CCE, JALANDHAR	January 6, 2010
M/S KUMAR INDUSTRIES Vs. C.C.E., LUCKNOW	June 23, 2010
M/S L.G. ELECTRONICS (I) PVT. LTD. Vs. CCE, NOIDA	February 2, 2010
M/S L.G. ELECTRONICS (I) PVT. LTD. Vs. CCE, NOIDA	March 12, 2010
M/S M.P. STEEL PROCESS Vs. CCE, RAIPUR	June 15, 2010
M/S MODI GAS & CHEMICALS Vs. CCE, GHAZIABAD	January 29, 2010
M/S NANDAN AUTO TECH LTD. Vs. CCE, LUDHIANA	January 11, 2010
M/S NATURAL SLATE & SANDSTONE EXPORTS PVT LTD Vs. CCE, JAIPUR	May 10, 2010
M/S NITIN SPINNERS LTD. Vs. CCE, JAIPUR	January 4, 2010
M/S NTF (INDIA) PVT. LTD. Vs. C.C.E., DELHI III &	April 8, 2010
M/S PACIFIC INTERNATIONAL Vs. CC (TKD), NEW DELHI	January 4, 2010
M/S PANAGARH ENGG. WORKS (PATNA) PVT. LTD. Vs. CCE, PATNA	March 31, 2010
M/S PANKAJ OXYGEN LTD. Vs. CCE, RAIPUR	January 7, 2010
M/S PANKAJ OXYGEN LTD. Vs. CCE, RAIPUR	February 22, 2010
M/S PLASTRONIC (INDIA) Vs. C.C.E., GHAZIABAD	June 23, 2010
M/S POLYTRON & FRAGRANCES INDUSTRIES (P) LTD. Vs. CCE, NOIDA	April 7, 2010
M/S POOJA CABLES PVT. LTD. Vs. CCE, BHOPAL	February 16, 2010
M/S PUNJAB WIRE Vs. CCE, CHANDIGARH	June 9, 2010
M/S R.S. TRADE LINK Vs. CC, NEW DELHI	March 30, 2010
M/S RAJ FURNISHERS Vs. CST, NEW DELHI	January 4, 2010
M/S RAJASTHAN EXPLOSIVES & CHEMICALS LTD. Vs. CCE, JAIPUR - I	July 5, 2010
M/S RAJASTHAN METALS & CHEMICALS Vs. CCE, JAIPUR	July 6, 2010
M/S RALSON CARBON BLACK LTD. Vs. CCE, CHANDIGARH	July 5, 2010
M/S RAM SHREE STEELS PVT. LTD. Vs. C.C.E., KANPUR	April 6, 2010
M/S RATHI STEELS LTD. Vs. CCE, MEERUT	March 31, 2010
M/S S.P. WORSTED SPG. MILLS Vs. CCE, JALANDHAR	January 4, 2010
M/S SATIA PAPER MILLS LTD. Vs. C.C.E., LUDHIANA	May 4, 2010
M/S SECUR INDUSTRIES LTD. Vs. CCE, GHAZIABAD	July 5, 2010
M/S SHAKTI MALT PVT. LTD. Vs. C.C.E., JAIPUR I	July 20, 2010
M/S SHITAL INTERNATIONAL Vs. C.C.E., LUDHIANA	July 5, 2010
M/S SHIVANGI STEELS PVT. LTD. Vs. C.C.E., KANPUR	March 25, 2010
M/S SHREE PRITHVI STEEL ROLLING MILLS PVT. LTD. Vs. CCE,	February 23, 2010
M/S SHREYANS INDUSTRIES LTD. Vs. CCE, JALANDHAR	March 31, 2010
M/S SHRI RAM GARMENTS & ACCESSORIES Vs. CCE, MEERUT	January 4, 2010
M/S SINGH ALLOYS P. LTD. Vs. CCE, MEERUT-I	April 27, 2010
M/S SUDARSHAN SECURITY SERVICES Vs. C.C.E., JAIPUR I	June 17, 2010
M/S SYNTHETIC SILICA PRODUCTS Vs. C.C.E., KANPUR	July 13, 2010
M/S THE SIMBHAOLI SUGAR MILLS LTD. Vs. C.C.E., MEERUT II	April 27, 2010
M/S TRIVENI ENGG. & INDUS. LTD. Vs. CCE, ALLAHABAD	March 23, 2010
M/S UNITEC CONTAINERS P. LTD. Vs. CCE, DELHI-II	January 4, 2010
M/S UNIWORTH TEXTILES LTD. Vs. CCE, RAIPUR	January 11, 2010
M/S UNIWORTH TEXTILES LTD. Vs. CCE, RAIPUR	January 6, 2010
M/S USHA STUD & AGRICULTURAL FARMS (P) LTD. Vs. CC, NEW DELHI	April 8, 2010
M/S VARANASI PETROCHEM P. LTD. Vs. C.C.E., ALLAHABAD	June 28, 2010
M/S VIKRAM CEMENT (P) LTD. Vs. C.C.E., KANPUR	June 15, 2010
M/S VINAYAK ULTRAFLEX (PVT.) LTD. Vs. C.C.E., KANPUR	March 25, 2010
M/S VISION METAL AIDS PVT. LTD. Vs. C.C.E., MEERUT I	April 7, 2010
M/S WINGS ELECTRONICS LTD. Vs. C.C.E., MEERUT II	July 22, 2010
M/S. AGARWAL PHARMACEUTICALS Vs. COMMISSIONER OF	January 28, 2010
M/S. AROMA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	April 6, 2010
M/S. AVTAR KNIT Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH	January 6, 2010
M/S. B.H.E.L. Vs. CCE, KANPUR	April 26, 2010
M/S. BEC STRIPS LIMITED Vs. CCE, RAIPUR	April 6, 2010
M/S. BHARAT PETROLIUM Vs. CCE, LUCKNOW	January 12, 2010
M/S. BHUPENDRA IRON ROLLING MILLS PVT. LTD Vs. CCE, JAIPUR-I	January 12, 2010
M/S. C.T.COTTON YARN Vs. CST, NEW DELHI	February 26, 2010
M/S. CENTURY PULP & PAPER Vs. COMMISSIONER OF CENTRAL EXCISE	January 6, 2010
M/S. DEEPAK TRANSFORMERS Vs. COMMISSIONER OF	April 7, 2010
M/S. DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL	January 15, 2010
M/S. ELECTRO WORLD Vs. CCE, CHANDIGARH	June 16, 2010
M/S. EURO COTSPIN LIMITED Vs. CCE, CHANDIGARH	May 3, 2010
M/S. EXCEL CONSULTANCY Vs. CCE, BHOPAL	May 10, 2010
M/S. HARSHITA HANDLING Vs. CCE, BHOPAL	April 26, 2010
M/S. HEG LTD. Vs. CST, INDORE	February 26, 2010
M/S. HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 19, 2010
M/S. HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CUSTOMS,	May 4, 2010
M/S. HONDA MOTORCYCLE & SCOOTER INDIA PVT. LIMITED Vs. CCE,	May 3, 2010
M/S. HOTLINE CPT LTD. Vs. CCE, INDORE	February 26, 2010
M/S. ISLAND STONE (INDIA) PVT. LTD., Vs. CCE, JAIPUR-I	April 26, 2010
M/S. J.K. CABLES LTD. SHRI J.K. CHUGH, MD Vs. COMMISSIONER	July 5, 2010
M/S. J.R.HERBAL CARE INDIA LTD. Vs. CCE, NOIDA	February 16, 2010
M/S. JINDAL SAW LIMITED Vs. CCE, LUCKNOW	June 16, 2010
M/S. KAMAKHYA STEEL (P) LTD. Vs. COMMISSIONER OF CENTRAL	May 3, 2010
M/S. KANORIA CHEMICALS & INDS. (TEXTILE DIVISION) Vs. CCE,	March 25, 2010
M/S. MAHAVIR SPG. MILLS LIMITED Vs. CCE, JALLANDHAR	February 24, 2010
M/S. MURARKA SUITINGS P. LTD. Vs. CCE, JAIPUR-II	January 25, 2010
M/S. PETROSOLV (I) CO. Vs. CCE, INDORE	May 3, 2010
M/S. POOJA CABLES PVT. LTD., Vs. CCE, BHOPAL	March 18, 2010
M/S. S.R.F. LTD. Vs. C.C.E., GWALIOR	March 8, 2010
M/S. SABOO ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL	January 28, 2010
M/S. SADASHIV CASTING LTD., Vs. CCE, CHANDIGARH	March 18, 2010
M/S. SANJAY ENGINEERING & FAB (P) LTD. Vs. COMMISSIONER OF	July 22, 2010
M/S. SHANTI STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL	July 16, 2010
M/S. SLOTCO STEEL PRODUCTS PVT. LIMITED Vs. CCE,	March 19, 2010
M/S. SPBL LIMITED Vs. CCE, JAIPUR-II	February 24, 2010
M/S. SPORTS AND LEISURE APPAREL LTD., Vs. CCE, NOIDA	February 24, 2010
M/S. SRINATHJI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL	July 1, 2010
M/S. SWASTIK INDUSTRIES Vs. CCE, MEERUT-I	March 31, 2010
M/S. TIRUPATI STRUCTURALS LTD. Vs. CCE, GHAZIABAD	February 1, 2010
M/S. VALLABH STEELS LTD. Vs. CCE, LUDHIANA	April 12, 2010
M/S. VIKAS ENTERPRISES Vs. CCE, ALLAHABAD	June 14, 2010
M/S. WPIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT I	May 12, 2010
M/S.SARA SALES PVT.LTD. Vs. CC, NEW DELHI	January 4, 2010
MA SHAKAMBHARI CHEMICALS PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE	January 8, 2010
MACKINTOSH BURN LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	May 26, 2010
MACRO POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	June 4, 2010
MADHAVA LAKSHMI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 3, 2010
MADHUCON GRANITES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	June 9, 2010
MADHYA PRADESH BHOOTPURVA SAINIK KALYAN SECURITY SERVICE Vs. CCE, INDORE	March 4, 2010
MAHALAKSHMI CABLE INDUSTRIES Vs. COMMR. OF C. EX.	August 4, 2010
MAHARASHTRA SEAMLESS LTD. Vs. COMMISSIONER OF C. EX.	February 8, 2010
MAHAVIR PLASTICS, Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 17, 2010
MAHESHWARI BAJAJ Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	June 30, 2010
MAHESWARI INDUSTRIES Vs. COMMISSIONER OF C. EX., HYDERABAD	January 13, 2010
MAINI PRECISION PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	August 3, 2010
MAKJAI LABORATORIES Vs. COMMISSIONER OF C. EX.	November 29, 2010
MALLADI DRUGS & PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX., GUNTUR	January 11, 2010
MALWA COTTON SPINNING MILLS LTD. Vs. COMMR. OF C. EX.	April 29, 2010
MANGALAM ALLOYS LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD	April 22, 2010
MANIKGARH CEMENT Vs. COMMISSIONER OF C. EX.	July 26, 2010
MANIKGARH CEMENT Vs. COMMISSIONER OF C. EX.	December 22, 2010
MANTRA BROADBAND PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE	October 20, 2010
MANUBHAI & CO. Vs. CST, AHMEDABAD	September 17, 2010
MARGADARSI MARKETING PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX	April 5, 2010
MARINE CONTAINER SERVICES (I) P. LTD. Vs. COMMR. OF CUS., KANDLA	September 24, 2010
MARINE CONTAINER SERVICES (SOUTH) P. LTD. Vs. C.C.E.	November 9, 2010
MARUTI TYRE RETREADS Vs. COMMR. OF SERVICE TAX, AHMEDABAD	February 24, 2010
MATRIX LABORATORIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	July 2, 2010
MAVI INDUSTRIES LIMITED, Vs. COMMISSIONER OF CENTRAL EXCISE	February 15, 2010
MAYANK METALLURGICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	March 24, 2010
MECH FORM Vs. COMMISSIONER OF CENTRAL EXCISE	June 23, 2010
MEGA ENTERPRISES Vs. COMMISSIONER OF C. EX. AND CUS.	December 31, 2010
MEGHMANI DYES & INTERMEDIATES LTD. Vs. COMMR. OF C. EX.	April 19, 2010
MEGHMANI DYES & INTERMEDIATES LTD. Vs. CCE, AHMEDABAD	September 9, 2010
MEGHMANI INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I	January 5, 2010
MELVIN POWELL VANASPATI & ENGG. INDUSTRIES LTD. Vs. C.C.E., KOLKATA-V	December 1, 2010
MEMBER (T) KASHYAP SHIPPING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	December 16, 2010
METAL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	August 20, 2010
METALMAN AUTO (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 17, 2010
MFPL FLOURINE PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 23, 2010
MGM INTERNATIONAL EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ST)	February 16, 2010
MICRO CREDIT FOUNDATION OF INDIA Vs. COMMISSIONER OF SERVICE TAX	September 6, 2010
MICROSOFT CORPORATION (INDIA) P. LTD. Vs. COMMR. OF SERVICE TAX	October 12, 2010
MIDAS CARE PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE	January 21, 2010
MILEEN ENGINEERS Vs. COMMISSIONER OF C. EX.	August 5, 2010
MILTECH INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 12, 2010
MISHRA DHATU NIGAM LTD. Vs. COMMISSIONER OF C. EX.	May 24, 2010
MITSUI & CO. LTD. Vs. COMMR. OF C. EX. & S.T., JAMSHEDPUR	February 4, 2010
MITTAL PIGMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX.	November 1, 2010
MKP DISTRIBUTORS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, AIRPORT	April 15, 2010
MODERN PETROFILS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	August 12, 2010
MODERN PETROFILS Vs. COMMR. OF C. EX., VADODARA	February 5, 2010
MODERN PETROFILS Vs. COMMISSIONER OF C. EX., VADODARA	July 30, 2010
MODIPON LTD. Vs. C.C.E., GHAZIABAD	June 17, 2010
MOHAMMAD MUSTKEEN Vs. COMMR. OF C. EX.	October 28, 2010
MOLEX (I) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	December 1, 2010
MONA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF C. EX., SURAT	February 24, 2010
MORVI EXPORT Vs. COMMISSIONER OF CENTRAL EXCISE	May 21, 2010
MOTILAL NEHRU NATIONAL INSTITUTE OF TECH Vs. C.C.E., ALLAHABAD	November 25, 2010
MOTOROLA (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 8, 2010
MPORTAL (INDIA) WIRELESS SOLUTIONS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX	July 1, 2010
MR. ANJANIL GUPTA Vs. THE COMMISSIONER OF CUSTOMS	February 11, 2010
MS. SUBRAMANIAM, ELECTRIC FABRICATE Vs. COMMISSIONER OF CENTRAL EXCISE	June 9, 2010
MSS INDIA PVT. LTD. Vs. CCE	February 11, 2010
MTR FOODS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	January 7, 2010
MULTI ORGANICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 31, 2010
MYSORE CHIPBOARDS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE	July 7, 2010
N.C. PAUL & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR	June 7, 2010
N.K. OVERSEAS Vs. COMMISSIONER OF CUSTOMS (PREV.), AHMEDABAD	January 4, 2010
N.K. ROY Vs. COMMISSIONER OF CENTRAL EXCISE	June 15, 2010
N.P. KHALID Vs. COMMISSIONER OF C. EX., CALICUT	July 7, 2010
NAGAPPA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE	November 25, 2010
NAGARAJA PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	June 10, 2010
NALIN SARABHAI SHAH Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	January 1, 2010
NARAYAN PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I	April 26, 2010
NATIONAL BOARDS AND ORS. Vs. THE COMMISSIONER OF CENTRAL EXCISE	April 1, 2010
NATIONAL IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	May 19, 2010
NATURENCE RESEARCH LAB. P. LTD. Vs. C.C.E.	March 2, 2010
NAVA KARNATAKA STEELS (P) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 9, 2010
NAVA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	January 6, 2010
NAXPAR LAB PVT. LTD. Vs. CCE	October 11, 2010
NCS SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM	October 20, 2010
NEEDWISE ADVERTISING PVT. LTD. Vs. COMMR. OF SERVICE TAX	November 9, 2010
NELSUN PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 8, 2010
NEO STRUCTO CONSTRUCTION LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-I	March 18, 2010
NEPTUNE EQUIPMENTS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	September 8, 2010
NESTLE INDIA LTD. Vs. CCE, CHANDIGARH	February 2, 2010
NESTLE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS	March 3, 2010
NET CUSTOMER INDIA (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 13, 2010
NETWORKING DETECTIVE AGENCY Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 19, 2010
NEW SWADESHI SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	February 4, 2010
NIPPON ENTERPRISES SOUTH Vs. COMMISSIONER OF SERVICE TAX	March 3, 2010
NIPPON THERMOSTAT (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX	July 1, 2010
NIRMA LIMITED Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	September 23, 2010
NISCHINT ENGINEERING CONSULTANTS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	May 21, 2010
NISHAN DETECTIVE & SECURITY SERVICES P. LTD. Vs. C.S.T., AHMEDABAD	July 22, 2010
NOBLE GRAIN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.	December 30, 2010
NTB INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 13, 2010
NUMALIGARH REFINERY LTD. Vs. COMMISSIONER OF C. EX., GUWAHATI	March 15, 2010
NUTHATECH NUTRICARE TECHNOLOGIES Vs. COMMISSIONER OF C.EX., BANGALORE	June 28, 2010
OM METAL Vs. COMMISSIONER OF CENTRAL EXCISE	May 20, 2010
OM SAKTHI TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE	February 1, 2010
ORBIT PROTECTION FORCE Vs. COMMISSIONER OF CENTRAL EXCISE	February 19, 2010
ORIENT CRAFT LTD. (EOU-II) Vs. COMMISSIONER OF C. EX.	November 24, 2010
ORION APPLIANCES LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	May 7, 2010
ORISSA INDUSTRIAL INFRASTRUCTURE DEV. CORPN. Vs. C.C.E., C. & S.T., BBSR-I	February 22, 2010
ORISSA STATE BEVERAGES CORPORATION LTD. Vs. COMMR. OF C. EX., CUSTOMS AND S. TAX	February 22, 2010
ORNET INTERMEDIATES LTD. Vs. COMMR. OF C. EX., AHMEDABAD	July 29, 2010
OSWAL OVERSEAS LIMITED Vs. CCE	January 5, 2010
OSWAL PAPER AND ALLIED INDUSTRIES Vs. CCE	February 17, 2010
P AND B PHARMACEUTICALS LTD. Vs. CCE	August 26, 2010
P. DAYANANDA PAI Vs. COMMISSIONER OF SERVICE TAX	May 18, 2010
P. JANI AND CO. Vs. COMMISSIONER OF SERVICE TAX	July 23, 2010
P. SURESH Vs. COMMISSIONER OF CUSTOMS & C. EX., GUNTUR	December 7, 2010
P.C. CHAKRABORTY Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA	June 3, 2010
P.M. DIESELS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	August 18, 2010
P.R. MATHAIYAN Vs. CC, JAMNAGAR	September 21, 2010
P.V. RAMANA REDDY Vs. COMMISSIONER OF C. EX. (ADJN.), BANGALORE	October 8, 2010
PACKWELL PLASTIC (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V	March 29, 2010
PALIWAL GLASS WORKS C.C.E., KANPUR Vs. STATE	July 12, 2010
PALIWAL HOME FURNISHING Vs. COMMR. OF SERVICE TAX, DELHI	December 3, 2010
PALLIPALAYAM SPINNERS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 26, 2010
PALLIPAYALAM SPINNERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 3, 2010
PANCHMAHAL PLASTICS LTD. Vs. COMMISSIONER OF C. EX., MANGALORE	January 27, 2010
PANCHMUKHI PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-I	June 11, 2010
PARADEEP PORT TRUST Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, BBSR-I	January 25, 2010
PARAGON POLYMER PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	October 20, 2010
PARESH BHANAJI NANDA SHAMBHULAL P BHANUSHALI Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)	May 25, 2010
PARVATI STEEL RE-ROLLING MILLS P. LTD. Vs. COMMR. OF C. EX.	November 11, 2010
PARVEEN TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI	November 8, 2010
PARWATI AUTOMOTIVES PVT. LTD. Vs. COMMISSIONER OF C. EX., KANPUR	November 19, 2010
PAVITRA TOOLINGS Vs. COMMISSIONER OF C. EX., BANGALORE	October 25, 2010
PAWNAR SATELLITE Vs. COMMISSIONER OF CUS. AND C. EX.	December 15, 2010
PELICAN RUBBER LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	April 27, 2010
PENINSULA SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE	January 8, 2010
PEPSICO INDIA HOLDING PVT. LTD. Vs. COMMR. OF C. EX.	April 15, 2010
PERFECT POTTERY CO. (MADHYA BHARAT) LTD. Vs. COMMR. OF C. EX.	March 5, 2010
PERSONALITY LIMITED Vs. COMMR. OF C. EX., BANGALORE-III	March 23, 2010
PHARMALINKS AGENCY (I) (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 14, 2010
PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF C. EX., BOLPUR	February 5, 2010
PHOENIX ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE	July 6, 2010
PHOENIX IT SOLUTIONS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM	November 15, 2010
PIGEON LATEX PVT. LIMITED Vs. COMMISSIONER OF C. EX., SURAT	October 1, 2010
PLAMA BOARDS PVT. LTD. Vs. CCE, MANGALORE	August 26, 2010
PLASTO POLYCHEM INDUSTRIES Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 19, 2010
PLAZA MAINTENANCE & SERVICES LTD. Vs. COMMISSIONER OF S,T., CHENNAI	September 7, 2010
PLUS TECH ENGINEERING (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 3, 2010
PNC INFRATECH LTD. Vs. COMMISSIONER OF C. EX.	April 9, 2010
POGGEN-AMP NAGARSHETH POWERTRONICS LTD. Vs. C.S.T., AHMEDABAD	July 16, 2010
POLYCAB INDUSTRIES Vs. COMMISSIONER OF C. EX., DAMAN	June 18, 2010
POLYSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 28, 2010
PORT OFFICER, GUJARAT MARITIME BOARD Vs. COMMR. OF C.EX., RAJKOT	April 28, 2010
PRABHA TELE COMMUNICATION Vs. CCE	July 27, 2010
PRAGATI INDIA SECURITY SERVICES Vs. COMMISSIONER OF C. EX., BHOPAL	December 9, 2010
PRAKASH INDUSTRIES LIMITED Vs. C.C.E. AND CUS.	March 15, 2010
PRAKASH INDUSTRIES LTD. Vs. CCE	April 7, 2010
PRAVEEN JAIN & CO. PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI	December 1, 2010
PREETI DAGA Vs. CC, NEW DELHI	March 15, 2010
PREM CONDUCTORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	March 30, 2010
PREM PHARM A -CEUTICALS Vs. CCE, INDORE	February 2, 2010
PREMCHAND GOKULDAS Vs. COMMISSIONER OF SERVICE TAX	June 21, 2010
PREMIER AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE	February 10, 2010
PREMIER POLYTRONICS P. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE	May 18, 2010
PREMIER PRINTERS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 24, 2010
PRESSURE VESSELS AND EQUIPMENTS TESTING ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX)	March 22, 2010
PRICE WATERHOUSE Vs. COMMISSIONER OF SERVICE TAX	March 17, 2010
PRINCE THERMAL INDIA (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 16, 2010
PRITI TEXTILES Vs. CCE	September 3, 2010
PRIYA INDUSTRIAL PACKAGING (P) LTD. Vs. COMMR. OF C. EX., DAMAN	June 18, 2010
PT EDUCATION AND TRAINING SERVICES Vs. COMMISSIONER OF C EX.	April 16, 2010
PUNE DISTRICT SECURITY GUARDS BOARD Vs. COMMISSIONER OF CENTRAL EXCISE	June 21, 2010
PURBA MEDINIPUR ZILLA PARISHAD Vs. COMMISSIONER OF C. EX., HALDIA	May 24, 2010
PURIYA INDUSTRIAL PACKAGING (P) LTD. Vs. COMMR. OF C. EX., DAMAN	March 31, 2010
PYARA REXINE (P) LTD. Vs. C.C.E.	February 4, 2010
QUALITY BPO SERVICE PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD	July 6, 2010
QUALITY WELDING WORKS Vs. COMMISSIONER OF C. EX.	September 30, 2010
R.C.C. (SALES) PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	July 1, 2010
R.F.H. METALS CASTINGS PVT. LTD. Vs. CCE	March 2, 2010
R.P. SINGH Vs. COMMISSIONER OF CUSTOMS, KANDLA	April 21, 2010
RAD-MRO MANUFACTURING PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	April 8, 2010
RAHUL RAMANBHAI PATEL Vs. COMMR. OF CUS. (IMPORT)	April 28, 2010
RAIN CII CARBON (INDIA) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 25, 2010
RAISONI TYRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	February 24, 2010
RAJ ASSOCIATES Vs. COMMR. OF C. EX. & SERVICE TAX, COIMBATORE	November 8, 2010
RAJABALI ISMAIL RAJBARA Vs. COMMISSIONER OF C. EX., SURAT	March 22, 2010
RAJALAKSHMI PAPER MILLS LTD. Vs. CCE	December 14, 2010
RAJARANI EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE	January 27, 2010
RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. Vs. C.C.E.	June 15, 2010
RAJASTHAN TRANSFORMER AND SWITCHGEARS Vs. COMMISSIONER OF CENTRAL EXCISE	January 14, 2010
RAJDHANI SECURITY SERVICES Vs. COMMISSIONER OF SERVICE TAX	June 21, 2010
RAJPAUL HOMES Vs. COMMISSIONER OF CENTRAL EXCISE	March 5, 2010
RAJRATAN GLOBAL WIRES LTD. Vs. COMMISSIONER OF C. EX.	November 3, 2010
RAJRATAN GLOBAL WIRES LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	October 29, 2010
RAKESH G. AGARWAL Vs. COMMISSIONER OF C. EX., SURAT	October 14, 2010
RAM PRAKASH Vs. COMMISSIONER OF CENTRAL EXCISE	January 4, 2010
RAM REMEDIES PVT LTD. AND SURESH M. KANKARIYA Vs. THE COMMISSIONER OF CENTRAL EXCISE	January 20, 2010
RAMDARSHAN ROLLING MILLS Vs. CCE	April 6, 2010
RAMKY INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	May 18, 2010
RARE CRAFTS OVERSEAS Vs. COMMISSIONER OF CUSTOMS	August 12, 2010
RATINDRANATH K. KANUNGO Vs. COMMISSIONER OF C. EX., AHMEDABAD	July 23, 2010
RATNAMANI METAL & TUBES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III	June 21, 2010
RAVI FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	May 10, 2010
RAVI FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	December 22, 2010
RAVI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	March 2, 2010
RAYMOND LTD. AND RAYMOND UCO DENIM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 20, 2010
REGIONAL MANAGER, TOBACCO BOARD Vs. COMMR. OF C. EX., MYSORE	May 17, 2010
RELIANCE INDUSTRIAL PRODUCTS Vs. COMMISSIONER OF C. EX., DAMAN	October 1, 2010
RELIANCE INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR	September 22, 2010
RELIANCE INDUSTRIES LTD. Vs. CC	August 23, 2010
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	May 12, 2010
RESIL CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	May 12, 2010
RHYDBURG PHARMACEUTICALS AND SHRI DALJIT SINGH, DIRECTOR Vs. CCE	March 3, 2010
RIA CONSTRUCTION LTD. Vs. C.C.E.	March 4, 2010
RICO CASTINGS LTD. Vs. COMMISSIONER OF C. EX.	June 25, 2010
RICOH INDIA LTD. Vs. COMMISSIONER OF C. EX.	September 15, 2010
RIDDHI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	March 19, 2010
RIMTEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR	March 17, 2010
RISHABH LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX., RAIPUR	December 3, 2010
RISHI PETROCHEM P. LTD. Vs. CCE	October 4, 2010
RISHI POLYMACH PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	January 18, 2010
ROCKWOOL INSULATION Vs. CCE, RAJKOT	September 24, 2010
RONALD PHARMACEUTICALS PVT. LTD. Vs. CCE	October 4, 2010
ROOP POLYMERS LTD. Vs. COMMISSIONER OF C. EX.	September 8, 2010
ROTORK CONTROL (INDIA) PVT. LTD. Vs. COMMR. OF C. EX.	June 4, 2010
ROYAL SECURITY SERVICES Vs. COMMR. OF SERVICE TAX, AHMEDABAD	March 16, 2010
ROYAL TRAVELS Vs. COMMISSIONER OF C. EX., VADODARA	September 22, 2010
RRD TEX Vs. COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX)	June 29, 2010
RUBFILA INTERNATIONAL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 26, 2010
RUBITA GIDWANI Vs. COMMISSIONER OF SERVICE TAX	July 23, 2010
RUNGTA IRRIGATION LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	March 22, 2010
RUPA & CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I	June 8, 2010
S. GAUTAM & COMPANY Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA	December 2, 2010
S. NAGARAJ Vs. COMMISSIONER OF C. EX.	October 29, 2010
S.A.I.L., BOKARO STEEL PLANT Vs. COMMISSIONER OF C. EX., RANCHI	October 12, 2010
S.B. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)	February 23, 2010
S.F. OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA	June 1, 2010
S.T. COTTEX EXPORTS (P) LTD. Vs. CCE	January 18, 2010
SAFARI TEXTURISING PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT	June 30, 2010
SAFE PACKAGING SYSTEMS Vs. COMMISSIONER OF CUSTOMS, KOCHI	October 29, 2010
SAGAR ENTERPRISES Vs. CC	January 8, 2010
SAHARA INDIA Vs. COMMISSIONER OF CENTRAL EXCISE	April 26, 2010
SAI METALS INDUSTRIES Vs. COMMISSIONER OF C. EX., HYDERABAD	March 31, 2010
SAI SAMHITA STORAGES P. LTD. Vs. C.C. & C.E., VISAKHAPATNAM-II	April 12, 2010
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI	January 13, 2010
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II	January 28, 2010
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI	February 17, 2010
SALEM AUTOMECH (INDIA) P LTD. Vs. COMMISSIONER OF CUSTOMS	February 16, 2010
SALEM CO-OPERATIVE SUGAR MILLS AND DHARMAPURI DT. CO-OP. SUGAR MILLS LTD. Vs. CCE (ST)	February 1, 2010
SAMANIA IMPEX (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 19, 2010
SAMBHAV ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN	September 7, 2010
SAMEER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 30, 2010
SAMSUNG ELECTRONICS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX.	December 8, 2010
SANDEEP SEHGAL Vs. C.C., NEW DELHI	April 7, 2010
SANMAR SPECIALITY CHEMICALS LTD. Vs. COMMR. OF C. EX. & CUS., VAPI	September 7, 2010
SANOO FASHION PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	June 16, 2010
SANTOGEN SILK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	October 11, 2010
SANTOSH STARCH PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE	March 29, 2010
SANTRAM METALS & ALLOYS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	August 19, 2010
SAPNA PACKAGING INDUSTRIES Vs. CCE	August 12, 2010
SARASWATI TRADERS Vs. COMMISSIONER OF SERVICE TAX	May 17, 2010
SARDA ENERGY AND MINERAL LTD. Vs. COMMISSIONER OF C. EX.	October 29, 2010
SARGUROH AZAM GULZAR KHAN Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT)	February 11, 2010
SARITA STEEL & INDUSTRIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM	February 8, 2010
SARITA STEELS & INDUSTRIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM	July 15, 2010
SARITHA SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR	December 9, 2010
SARLA PERFORMANCE FIBERS LTD. Vs. COMMISSIONER OF C. EX., VAPI	February 26, 2010
SARLA PERFORMANCE FIBRES LTD. Vs. COMMISSIONER OF C. EX., VAPI	May 25, 2010
SATHYA ENGINEERING AND RAMESH ENGINEERING Vs. CCE	July 6, 2010
SAUMYA MINING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA	April 19, 2010
SAURASHTRA CEMENT LTD. Vs. CC, JAMNAGAR	September 29, 2010
SAYAJI HOTEL LTD. Vs. COMMISSIONER OF C. EX.	September 27, 2010
SCORPIO ENGINEERING PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	January 18, 2010
SECURE METERS LTD. Vs. COMMISSIONER OF C. EX.	January 20, 2010
SELECTION SYNTHETICS LTD. Vs. C.C.E., JAIPUR II	June 16, 2010
SERVICE CARE Vs. COMMISSIONER OF SERVICE TAX	June 30, 2010
SEW CONSTRUCTION LTD. Vs. COMMISSIONER OF C. EX.	November 2, 2010
SEW CONSTRUCTION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 20, 2010
SHAH NANJI NAGSI EXPORTS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	September 15, 2010
SHAHBAD CO-OP. SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., PUNCHKULA	November 8, 2010
SHAIFALI AGRO STEEL PVT. LTD. Vs. CCE	July 5, 2010
SHAILESH MACHINE TOOLS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT	July 9, 2010
SHALIMAR AGRO TECH (P) LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM	August 20, 2010
SHALIMAR AGRO TECH (P) LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM	October 22, 2010
SHALINI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	March 31, 2010
SHAMON GALVA & COLORTEK (P) LTD. Vs. COMMISSIONER OF C. EX., HALDIA	June 10, 2010
SHANKHALA POLYMERS PVT. LIMITED AND SHRI H SUBRAMANIAN Vs. COMMISSIONER OF CENTRAL EXCISE	August 17, 2010
SHANTHI ALLOYS (P) LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI	July 12, 2010
SHAPOORJI PAIXONJI & CO. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I	September 3, 2010
SHAPOORJI PALLONJI AND CO. LTD. Vs. COMMR. OF S.T.	June 4, 2010
SHASUN CHEMICALS AND DRUGS LTD. Vs. CCE	November 4, 2010
SHAYNA CONSTRUCTION Vs. COMMISSIONER OF C. EX., RAJKOT	July 9, 2010
SHEELA G. PANDEY Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	February 1, 2010
SHEIL INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD	October 22, 2010
SHIEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN	May 13, 2010
SHIPPING CORPORATION OF INDIA LTD. Vs. COMMR. OF CUS., JAMNAGAR	June 22, 2010
SHIV DURGA PLAST (P) LTD. Vs. C.C.E., DELHI III	March 23, 2010
SHIV DURGA PLAST (P) LTD. Vs. C.C.E., DELHI III	June 23, 2010
SHIV OM POLYNETS (P) LTD. Vs. CCE	January 27, 2010
SHIV SAI CATERER AND SUPPLIERS Vs. COMMISSIONER OF C. EX.	July 28, 2010
SHIV-VANI OIL AND GAS EXPLORATION SERVICES LTD. Vs. COMMR. OF S.T.	April 27, 2010
SHIVA BUILDERS Vs. COMMISSIONER OF C. EX.	May 21, 2010
SHIVA ISPAT UDYOG Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA	March 4, 2010
SHREE AISHWARYA MINERALS (P) LTD. Vs. COMMR. OF C. EX.	May 10, 2010
SHREE DHANVERSHA STEEL PVT. LTD. Vs. CCE	January 27, 2010
SHREE ELECTROMELTS LTD. Vs. CC	September 24, 2010
SHREE KRISHNA PAPER MILLS & INDUS. LTD. Vs. COMMR. OF C. EX., JAIPUR-I	December 6, 2010
SHREE LAXMI IRON & STEELS WORKS (P) LTD. Vs. C.C.E., KOLKATA-II	July 28, 2010
SHREE NIDHI SECURE PRINT PVT. LTD. Vs. CC	October 20, 2010
SHREE RAJASTHAN SYNTEX Vs. CCE, JAIPUR	January 6, 2010
SHREE RAMA MULTITECH LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	October 7, 2010
SHREE SHIV VIJAY PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., SURAT	November 26, 2010
SHREE STEEL CASTINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	February 23, 2010
SHREE VENKATESH SHIPPING SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (G)	January 12, 2010
SHREENATH INTERNATIONAL AND SHRI SUNIL DANGI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	January 5, 2010
SHREYANS INDUSTRIES LTD. Vs. CCE	January 20, 2010
SHRI A. SUTHANTHER ASSUMTHA Vs. COMMISSIONER OF SERVICE TAX	March 8, 2010
SHRI ARIF SHAIKH Vs. THE COMMISSIONER OF CUSTOMS (GEN)	January 28, 2010
SHRI BHAGWAN R. DASWANI Vs. COMMISSIONER, C. EXCISE	February 3, 2010
SHRI D.L.OJHA, MANAGER Vs. C.C.E., MEERUT II	June 21, 2010
SHRI JAI RAM YADAV Vs. CCE	January 18, 2010
SHRI KESAV CEMENTS & INFRA LTD. Vs. COMMISSIONER OF C. EX., BALGAUM	February 12, 2010
SHRI MUJEEB RAHMAN Vs. COMMISSIONER OF CUSTOMS	January 19, 2010
SHRI OMAR ADAM AND SHRI ABDULLAH HUSSAIN Vs. CC	March 3, 2010
SHRI RAJ COAL CARRIERS PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BBSR	April 19, 2010
SHRI RAJEEV SHARMA PROPRIETOR OF SHARMA CABLE T.V. NETWORK Vs. CCE	March 4, 2010
SHRI SWAMINARAYAN TRAVELS Vs. COMMISSIONER OF SERVICE TAX	June 14, 2010
SHRI VIJAY ENGG. AND METAL WORKS AND ORS. Vs. CCE	January 22, 2010
SHRIRAM ALKALI & CHEMICALS Vs. COMMISSIONER OF C. EX., SURAT	August 25, 2010
SHUBHAM CHEMICALS & SOLVENTS LTD. Vs. COMMISSIONER OF CUS., KANDLA	May 5, 2010
SHUBHLAXMI SYNTEX PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN	August 25, 2010
SIDDRAMAPPA S. YALAMALLI Vs. COMMISSIONER OF C. EX., BELGAUM	October 20, 2010
SIEMENS BUILDING TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX.	August 23, 2010
SIFY TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LARGEST TAX PAYER UNIT	November 8, 2010
SILARA EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	May 5, 2010
SIMA ENGG. CONSTRUCTIONS AND ORS. Vs. CCE	September 21, 2010
SINGHAL POWER PRESS PVT. LTD. Vs. CST	November 9, 2010
SINGLA STEEL PVT. LTD. AND SHRI RAVINDER PAL, DIRECTOR Vs. C.C.E.	February 4, 2010
SKF BOILERS & DRIERS (P) LTD. Vs. COMMISSIONER OF C. EX., MANGALORE	October 18, 2010
SKOL BREWERIES LTD. Vs. COMMISSIONER OF C. EX.	June 25, 2010
SKYPAK SERVICES SPECIALISTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 21, 2010
SMP STEEL CORPORATION Vs. CCE	September 2, 2010
SNEHA MINERALS Vs. COMMISSIONER OF CENTRAL EXCISE	July 23, 2010
SOBHA DEVELOPERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	May 3, 2010
SOHAMS FOUNDATION ENGINEERING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	April 19, 2010
SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 21, 2010
SONIC WATCHES LTD. Vs. COMMISSIONER OF C. EX.	September 24, 2010
SOUNDARAJA MILLS LTD. Vs. COMMISSIONER OF C. EX., MADURAI	November 2, 2010
SOUTH INDIA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 4, 2010
SOUTHERN LUBRICATION (P) LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), BANGALORE	December 1, 2010
SPANDREL Vs. COMMISSIONER OF CENTRAL EXCISE	May 6, 2010
SPECTRUM FABRICS Vs. CCE	July 1, 2010
SPIC SMO Vs. COMMISSIONER OF SERVICE TAX	May 3, 2010
SPICE SYSTEMS LTD. Vs. COMMISSIONER, CUSTOMS AND CENTRAL EXCISE	January 27, 2010
SPM TELECOM Vs. COMMISSIONER OF C. EX., HYDERABAD	August 23, 2010
SR AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE	April 22, 2010
SRD NUTRIENTS (P) LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH	December 16, 2010
SREE VIJAYA COATERS Vs. COMMISSIONER OF SERVICE TAX	September 13, 2010
SREESAKTHI PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., KOCHI	May 17, 2010
SRI CHAITANYA EDUCATIONAL COMMITTEE Vs. COMMR. OF C. EX.	June 14, 2010
SRI KRISHNA SMELTERS LTD. Vs. CCE	July 22, 2010
SRI KUMARASWAMY MINERAL EXPORTS Vs. COMMR. OF C. EX.	February 15, 2010
SRI NALLAMARU CHANDRASHEKAR REDDY Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 19, 2010
SRI SAI ANNAPURNA PACKAGING (I) P. LTD. Vs. C.C. & C.E., GUNTUR	July 21, 2010
SRI SARITA SYNTHETICS AND INDS. LTD. AND S.M.L. DYTEX AND INDS. (P) LTD. Vs. CCE	January 21, 2010
SRI SHANTHINI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE	March 2, 2010
SRI VARALAKSHMI JUTE TWINE MILLS P. LTD. Vs. C.C.E., VISAKHAPATNAM	December 21, 2010
SRILANKAN AIRLINES LTD. Vs. COMMISSIONER OF SERVICE TAX	August 23, 2010
SSR FOODS & BEVERAGES PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	July 29, 2010
STANDARDS INTL. PRECISION ENGINEERS P. LTD. Vs. C.C.E., BANGALORE-II	June 7, 2010
STAR ENERGY SYSTEMS Vs. COMMISSIONER OF SERVICE TAX	August 27, 2010
STAR SHINE CABLE NETWORK Vs. COMMISSIONER OF C. EX.	June 28, 2010
STAR STEELS Vs. CCE	October 15, 2010
STATE BANK OF HYDERABAD Vs. COMMISSIONER OF C. EX.	May 17, 2010
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.	June 30, 2010
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF C. EX. & S.T., RANCHI	February 17, 2010
STEEL RE-ROLLERS Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR	May 14, 2010
STERLITE INDUSTRIES (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 18, 2010
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 18, 2010
STRAYFIELD GRANITES Vs. COMMISSIONER OF CUSTOMS, BANGALORE	July 15, 2010
STURDY INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 24, 2010
SUBHAASH SRIVASTAV C/O KISHORE TOBACCO COMPANY Vs. C.C.E.,	June 15, 2010
SUBHASH BANSAL Vs. CC, NEW DELHI	January 25, 2010
SUBHASH CHAND AGARWAL Vs. CCE, MEERUT-I	June 4, 2010
SUBRAMANIYA SIVA CO-OP. SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 8, 2010
SUDARSHAN SUIZ PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 1, 2010
SUDHAKAR PLASTIC LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	May 20, 2010
SUDHAN SPINNING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 21, 2010
SUDHIR GENSETS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	March 24, 2010
SUDHIR JIVRAJBHAI PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	May 20, 2010
SUDHIR PAPERS LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE	June 25, 2010
SUGANTHI TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE	May 21, 2010
SUKRUT EXPORTS, Vs. COMMISSIONER OF C. EX.	March 31, 2010
SUMANGALAM SUITINGS (P) LTD. Vs. COMMISSIONER OF C. EX.	June 24, 2010
SUMANGALAM SUITINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.	January 22, 2010
SUMEET INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT	August 19, 2010
SUMO POLYCONVERTERS AND SHRI UDAY RAMCHANDRA RALKAR Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 17, 2010
SUN ELECTRONIC TECHNOLOGIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	January 29, 2010
SUN FOUNDATIONS Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	March 17, 2010
SUNDARAM FINANCE LTD. Vs. COMMISSIONER OF SERVICE TAX (LTU)	March 1, 2010
SUNFAB Vs. COMMISSIONER OF C. EX., BANGALORE	December 10, 2010
SUNIL L. PARMAR Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	June 18, 2010
SUNIL SHIV BHAGWAN MALPANI Vs. COMMR. OF C. EX. & CUS., SURAT-I	January 5, 2010
SUNNY TEXTILES Vs. COMMISSIONER OF C. EX., AHMEDABAD	September 17, 2010
SUNRISE INTERNATIONAL Vs. COMMISSIONER OF C. EX.	August 11, 2010
SUNSHINE OVERSEAS Vs. COMMISSIONER OF CUSTOMS & C. EX., DAMAN VAPI	August 16, 2010
SUPER INDUCTO STEELS LTD. Vs. COMMR. OF CENTRAL EXCISE	January 28, 2010
SURBHI TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I	May 14, 2010
SURYA COLOUR PRODUCTS P. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR	April 6, 2010
SURYA ROSHNI LTD. Vs. COMMISSIONER OF C. EX.	April 30, 2010
SURYAKIRAN INTERNATIONAL LTD. Vs. COMMR. OF CUS., HYDERABAD	February 18, 2010
SUTURES INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II	September 16, 2010
SUVIDHI SILK HOUSE P. LTD., Vs. COMMISSIONER OF CUSTOMS (EXPORT)	February 22, 2010
SUZUKI POWERTRAIN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 14, 2010
SWAGATIKA IMPEX (PVT.) LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA	March 4, 2010
SWARNA TOLLWAY PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	February 22, 2010
SWASTIK ENGINEERING Vs. COMMISSIONER OF C. EX., BANGALORE	March 25, 2010
SWASTIK PIPES LTD. Vs. CCE	November 25, 2010
SWATHY INDUSTRY AND ORS. Vs. CCE	February 1, 2010
SWIFT FINVEST PVT. LTD. Vs. CCE, JAIPUR-I	February 1, 2010
SYNDICATE BANK Vs. COMMISSIONER OF C. EX.	September 6, 2010
SYNDICATE BANK Vs. COMMISSIONER OF C. EX.	May 6, 2010
SYSTEMATIC STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI	January 29, 2010
T & I LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH	December 14, 2010
T. HARSHAVARDHANA PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE	June 21, 2010
T. MANIVANNAN, PROPRIETOR AND N.K.R. CORPORATION Vs. COMMISSIONER OF CUSTOMS	March 17, 2010
TAHER ALI INDUS. & PROJECTS (P) LTD. Vs. C.C. & C. EX. (A), VISAKHAPATNAM	December 6, 2010
TALATI AND TALATI Vs. COMMISSIONER OF C. EX., AHMEDABAD	November 9, 2010
TAMILNADU MACHINE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE	January 8, 2010
TANATON VISION Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I	February 5, 2010
TANGENCE SOLUTIONS (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., NOIDA	December 3, 2010
TASS CLEARING SERVICES (P) LTD. Vs. COMMISSIONER OF CUS., HYDERABAD	August 19, 2010
TATA IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	January 27, 2010
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 23, 2010
TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR	April 20, 2010
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR	February 16, 2010
TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR	February 11, 2010
TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX., JSR	October 19, 2010
TECUMSEH PRODUCTS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	May 7, 2010
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD	January 21, 2010
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	January 29, 2010
TEEJ IMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	January 28, 2010
TEJAL GASES AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE	March 29, 2010
TEJPAL PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	July 14, 2010
TEJWANT SINGH Vs. CC	March 15, 2010
TELCO CONSTRUCTION EQUIP. CO. LTD. Vs. COMMR. OF S.T.	February 1, 2010
TERA CABLES INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	June 11, 2010
TEXTECH INTERNATIONAL (P) LTD. Vs. COMMR. OF SERVICE TAX	November 4, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. POWERCELL BATTERY INDIA LTD.	March 10, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. GARUDA TRANSPORTS	January 29, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. SANTOM ENTERPRISES	January 29, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. SANGHI SPINNERS (INDIA) LTD.	February 24, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. DURGA TRANSMISSIONS (P) LTD.	March 10, 2010
THE COMMISSIONER OF CENTRAL EXCISE Vs. SAVILL PHARMA LABS PVT. LTD.,	March 17, 2010
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LTU Vs. MICRO LABS LTD.	January 29, 2010
THE COMMISSIONER OF CUSTOMS (PREV.) Vs. IMTIYAZ POTHIAWALA AND ORS.	January 11, 2010
THE DHARAMSI MORARJI CHEMICAL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 31, 2010
THE INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 18, 2010
THE INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 18, 2010
THE KAKDA STEELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX	August 25, 2010
THE KOVUR CO-OPERATIVE SUGAR FACTORY LTD. Vs. CCE	February 12, 2010
THE SIRPUR PAPER MILLS LTD. Vs. CCE	January 18, 2010
THE WATER BASE LTD. Vs. COMMISSIONER OF CUSTOMS	October 13, 2010
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) COMMISSIONER OF C. EX., BHAVNAGAR Vs. NAV BHARAT STEELS RE-ROLLING	August 24, 2010
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) DEEK PRINTERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	August 24, 2010
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) GUJARAT CYPROMET LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	September 24, 2010
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	August 10, 2010
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) MAJORITY ORDER : MS. ARCHNA WADHWA, MEMBER (J) AND SHRI B.S.V. MURTHY, MEMBER (T) STERLITE OPTICALS TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., VAPI	June 24, 2010
THRIVENI EARTHMOVERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	February 1, 2010
THUMBAY HOLDINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE	December 7, 2010
TIDEL PARK LTD. Vs. COMMISSIONER OF SERVICE TAX	February 15, 2010
TILRODE CHEM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	June 16, 2010
TINPLATE CO. OF INDIA LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR	July 28, 2010
TINPLATE COMPANY OF INDIA LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR	March 17, 2010
TISCO Vs. COMMISSIONER OF C. EX, CHANDIGARH	September 9, 2010
TITAN INDUSTRIES LTD. Vs. CST	March 1, 2010
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	December 1, 2010
TOTEM INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	April 26, 2010
TOYOTA KIRLOSKAR AUTO PART PVT. LTD. Vs. CCE	March 30, 2010
TRANS INTERNATIONAL FREIGHT FORWARDERS PVT. LTD., Vs. CCE	March 24, 2010
TRANSFORMERS & RECTIFIERS Vs. COMMISSIONER OF C. EX., AHMEDABAD	May 20, 2010
TRANSITIONS OPTICAL INDIA PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS	January 20, 2010
TRANSLANKA AIR TRAVELS P. LTD. Vs. COMMISSIONER OF S.T., CHENNAI	September 6, 2010
TRAVEL CLUB FOREX (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 12, 2010
TRINITY AUTO COMPONENTS LTD. Vs. COMMISSIONER OF C. EX.	July 7, 2010
TUBULAR BAG MANUFACTURING CO. Vs. COMMISSIONER OF C. EX., BANGALORE	June 7, 2010
TULSI INTERMEDIATES Vs. COMMISSIONER OF C. EX., VADODARA	January 1, 2010
TVS MOTOR CO. LTD. Vs. COMMISSIONER OF C. EX.	November 9, 2010
TVS MOTOR COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 9, 2010
U-FOAM PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	September 8, 2010
U.B. ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	April 30, 2010
U.G. SUGAR & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MEERUT-II	December 14, 2010
U.P. STATE COOP. SUGAR FACTORY Vs. COMMISSIONER OF C. EX.	November 4, 2010
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF C. EX.	July 28, 2010
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	September 9, 2010
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR	June 29, 2010
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX.	December 21, 2010
UMESH RAI Vs. COMMISSIONER OF CENTRAL EXCISE & CUS., VAPI	September 9, 2010
UNISON METAL LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD	January 25, 2010
UNITED RUBBER INDUSTRIES (INDIA) P. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE	January 18, 2010
UNITY ELECTRO SYSTEMS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 15, 2010
UNIVERSAL AGENCY Vs. COMMR. OF CUS. (AIRPORT & ADMN.)	February 3, 2010
UNIVERSAL POWER TRANSFORMER PVT. LTD. Vs. C.C.E., BANGALORE	May 24, 2010
UNIWORTH TEXTILES LIMITED ETC. ETC. Vs. CCE ETC. ETC.	February 19, 2010
UPADHAYA ENTERPRISES Vs. COMMISSIONER OF C. EX., JAIPUR-I	November 25, 2010
UPADHYAY VALVES MANUFACTURERS P. LTD. Vs. C.C.E., KOLKATA-II	June 2, 2010
UPLUS BATTERIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	January 18, 2010
URMIN PRODUCTS P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD	March 25, 2010
USHA INTERNATIONAL LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD	March 30, 2010
USHA THERMOSETS P. LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI	January 5, 2010
UTI TECHNOLOGY SERVICES LTD. Vs. COMMISSIONER OF C. EX.	June 21, 2010
UTTAM (BHARAT) ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX.	May 5, 2010
V. MOHAN Vs. COMMR. OF C. EX. (SERVICE TAX)	June 18, 2010
V.J.A. ELLYN Vs. CC, NEW DELHI	January 11, 2010
V.K. SINGH Vs. COMMISSIONER OF CUSTOMS, HYDERABAD	January 20, 2010
V.S. SPINTEX Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	March 15, 2010
V.S. SPINTEX Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD	July 22, 2010
VALLEY REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	April 9, 2010
VAPI CARE PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI	July 7, 2010
VARSANA ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	April 1, 2010
VARUN SILK MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	July 6, 2010
VAZ ENTERPRISES Vs. COMMR. OF CUS., AHMEDABAD	August 3, 2010
VED PRAKASH WADHWANI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	January 8, 2010
VEERPRABHU PRINTS PVT. LTD. AND Vs. CCE	October 15, 2010
VEEYEM EXPORTS Vs. COMMR. OF CUS., THIRUVANANTHAPURAM	November 29, 2010
VELANS HP LUBE SOLUTION Vs. COMMISSIONER OF CENTRAL EXCISE	January 27, 2010
VELERE POWER INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	October 25, 2010
VERIFONE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	December 8, 2010
VIJAY INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C. EX., RAJKOT	July 14, 2010
VIJAY R. BOHRA Vs. COMMISSIONER OF C. EX., DAMAN	October 8, 2010
VIJAY SHARMA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE	April 29, 2010
VIJAY TRAVELS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD	June 3, 2010
VIJAYLAXMI TRANSPORT CO. Vs. COMMISSIONER OF C. EX., BELGAUM	October 22, 2010
VIJETA TEXTILES Vs. COMMISSIONER OF C. EX., AHMEDABAD	December 16, 2010
VIKING TOURS AND TRAVELS Vs. COMMISSIONER OF SERVICE TAX	June 4, 2010
VIKRAM INTERNATIONAL AND SHEETAL EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE	February 9, 2010
VIMAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	February 5, 2010
VINAYAGA FINANCIAL SERVICES Vs. COMMISSIONER OF C. EX.	February 4, 2010
VINAYAK AUTO LINES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	May 20, 2010
VINAYAK STEEL LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	January 18, 2010
VINY ROYAL PLASTICOATES PVT. LTD. Vs. CC	September 30, 2010
VIR ALLOYS AND STEEL CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 3, 2010
VIRAL BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	November 9, 2010
VIRAL COPIER SERVICES Vs. COMMISSIONER OF CUSTOMS	December 6, 2010
VIRAT CRANE AGRI-TECH LTD. Vs. COMMISSIONER OF C. EX., GUNTUR	September 7, 2010
VIRGIN BEVERAGES (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III	May 25, 2010
VIRGO PROPERTIES (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX	March 3, 2010
VISHAL NATURAL FOOD PRODUCTS Vs. COMMR. OF CUSTOMS, BANGALORE	October 19, 2010
VIVEK ISPAT PVT. LTD. Vs. CCE, RAIPUR	January 12, 2010
VRN AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE	April 9, 2010
VST INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD	September 27, 2010
VULCAN GEARS Vs. COMMISSIONER OF C. EX.	May 5, 2010
WALZEN STRIPS (P) LTD. Vs. COMMISSIONER OF C. EX.	May 19, 2010
WE HELP Vs. COMMISSIONER OF CENTRAL EXCISE	May 12, 2010
WEB IMPRESSION (I) (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I	February 11, 2010
WEBEL-SL. ENERGY SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III	January 18, 2010
WIPRO LTD. Vs. COMMISSIONER OF C. EX., NASIK	August 12, 2010
Y.R. IYER Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	August 6, 2010
YAKUB IBRAHIM YUSUF Vs. COMMISSIONER OF CUSTOMS	October 28, 2010
YAMUNA MACHINES WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI	September 7, 2010
YUSUF DHANANI Vs. COMMR. OF CUS. (PREVENTIVE)	May 14, 2010
ZENITH (BANGALORE) ROLLERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 31, 2010
ZENITH MACHINE TOOLS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	April 9, 2010

Year 2010 of CUSTOMS EXCISE AND GOLD(CONTROL) APPELLATE TRIBUNAL

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