|
20 MICRONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-II
|
August 24, 2009 |
|
A. KUMAR INDUSTRIES Vs. COMMR. OF C. EX. & CUS., DAMAN, VAPI
|
July 31, 2009 |
|
A. MANIMEGALAI Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2009 |
|
A. SEKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2009 |
|
A.B. PROJECTS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2009 |
|
A.B.B. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 6, 2009 |
|
A.C. NIELSEN ORG-MARG PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
June 3, 2009 |
|
A.P. PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., VISAK
|
August 7, 2009 |
|
A.R. CASTING (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
December 22, 2009 |
|
A.R. METALLURGICALS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
|
April 1, 2009 |
|
A.S.R.V. PRASAD Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
February 11, 2009 |
|
A.V. THOMAS AND CO. LTD., Vs. COMMISSIONER OF CUSTOMS
|
November 20, 2009 |
|
A.V.I. STEEL TRADERS Vs. C.C.E.
|
October 1, 2009 |
|
AANOOR TEXTILES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2009 |
|
AARTI STEEL INDUSTRIES, Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2009 |
|
AARVEE DENIMS & EXPORTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
June 4, 2009 |
|
AARVEE DENIMS AND EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2009 |
|
ABB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2009 |
|
ABB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 20, 2009 |
|
ABB LTD. AND MICRO LAB LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
August 4, 2009 |
|
ABHAY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
February 3, 2009 |
|
ABLAZE PROCESS SYSTEM (P) LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
April 16, 2009 |
|
ABS INC. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2009 |
|
ABSOLUTE CONSULTANTS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 21, 2009 |
|
ABT LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 7, 2009 |
|
ACADEMICIANS CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2009 |
|
ACC LTD. Vs. COMMISSIONER OF C. EX. & CUS., NAGPUR
|
December 14, 2009 |
|
ACCRA PAC (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
February 4, 2009 |
|
ACCUMAX INTERIOR PRODUCTS P. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 26, 2009 |
|
ACME DIET CARE PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 27, 2009 |
|
ADANI ENTERPRISES LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
October 16, 2009 |
|
ADANI EXPORTS LTD. Vs. COMMR. OF CUS., JAMNAGAR
|
August 31, 2009 |
|
ADANI WILMAR LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
February 4, 2009 |
|
ADARSH REALTY AND HOTEL PVT. LTD. Vs. COMMR. OF S.T.
|
September 16, 2009 |
|
ADECCO FLEXIONE WORKFORCE SOLUTIONS LTD. Vs. C.C.E.
|
June 30, 2009 |
|
ADECCO FLEXIONE WORKFORCE SOLUTIONS LTD. Vs. C.C.E., BANGALORE
|
April 29, 2009 |
|
ADHUNIK CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2009 |
|
ADI APTECH TRANSDUCERS P. LTD. Vs. COMMR. OF C. EX., VADODARA-II
|
March 31, 2009 |
|
ADITI PHARMACEUTICALS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2009 |
|
ADITYA BIRLA NUVO LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
May 27, 2009 |
|
ADITYA BIRLA NUVO LTD. Vs. C.C. EX
|
January 16, 2009 |
|
ADITYA BUILDERS Vs. CCE
|
June 9, 2009 |
|
ADITYA CEMENT Vs. CCE
|
February 27, 2009 |
|
ADITYA MARKETING SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 2009 |
|
ADMEC LOGISTICS LTD. Vs. COMMISSIONER OF C. EX.
|
September 24, 2009 |
|
ADVANCE PETROCHEMICALS LTD. Vs. COMMR. OF CUS., AHMEDABAD
|
April 23, 2009 |
|
AGARWAL METALS & ALLOYS Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
December 21, 2009 |
|
AGENCIES INTERNATIONAL (IMPEX DIVISION) Vs. COMMR. OF CUS., BANGALORE
|
June 19, 2009 |
|
AGRO DUTCH INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
January 21, 2009 |
|
AGV ALFAB LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 17, 2009 |
|
AHMEDABAD PACKAGING INDS. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 30, 2009 |
|
AHMEDABAD PACKAGING INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
|
April 23, 2009 |
|
AHMEDNAGAR ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 12, 2009 |
|
AHMEDNAGAR MERCHANTS CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 2009 |
|
AHUZA & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
April 21, 2009 |
|
AIR TRAVEL ENTERPRISES LTD. Vs. COMMR. OF SERVICE TAX
|
September 24, 2009 |
|
AIRBUS A FABRIC Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2009 |
|
AISHWARYA PLAST EXPORTS PVT. LTD. Vs. COMMR. OF C. EX., VADODARA
|
April 23, 2009 |
|
AJANTA MANUFACTURING LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
April 23, 2009 |
|
AJINKYA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2009 |
|
AJIT SHINDE Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
|
March 13, 2009 |
|
AKAR INFO-MEDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
March 16, 2009 |
|
AKASH AROMATICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2009 |
|
AKASH FABRICS Vs. COMMISSIONER OF C. EX., & CUSTOMS, DAMAN
|
November 10, 2009 |
|
AKASH FABRICS Vs. COMMISSIONER OF C. EX., DAMAN, VAPI
|
March 26, 2009 |
|
AKASH FASHION PRINTS (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 5, 2009 |
|
AKASH HOUSING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 2009 |
|
AKAY COSMETICS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 3, 2009 |
|
AKHIL SHIP BREAKERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
July 15, 2009 |
|
AKZO NOBEL NON-STICK COATINGS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
April 8, 2009 |
|
AL-AMIN EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
June 22, 2009 |
|
ALEMBIC LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-I
|
March 23, 2009 |
|
ALFOMEGA ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2009 |
|
ALLAPAT BUSINESS CORPN. Vs. COMMR. OF C. EX., CUS. & S. T. (A), COCHIN
|
January 16, 2009 |
|
ALLIED GLASS PVT. LTD., Vs. CC
|
March 2, 2009 |
|
ALPHA LAB Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
June 30, 2009 |
|
ALPHA LAB. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
January 22, 2009 |
|
ALSTOM PROJECTS INDIA LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
August 6, 2009 |
|
ALUMECO INDIA EXTRUSION LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
|
May 26, 2009 |
|
AMAR AMIT JALNA ALLOYS PVT. LTD. Vs. COMMR. OF C. EX.
|
May 7, 2009 |
|
AMAR BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
June 19, 2009 |
|
AMAR PACKAGING INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
June 3, 2009 |
|
AMARAVATHY SRI VENKATESA PAPER MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2009 |
|
AMBALAL SARABHAI ENTERPRISES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
January 2, 2009 |
|
AMBIKA OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2009 |
|
AMEE CASTOR AND DERIVATIVES LTD. Vs. CCE
|
July 30, 2009 |
|
AMERICAN POWER CONVERSION (INDIA) P. LTD. Vs. C.C.E., BANGALORE
|
December 4, 2009 |
|
AMERICAN QUALITY ASSESSORS (I) P. LTD. Vs. ASSTT. COMMR. (S.T.), HYDB-II
ASSTT. COMMR. (S.T.), HYD.-II
|
June 23, 2009 |
|
AMET LTD. Vs. STC
|
June 23, 2009 |
|
AMI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
February 11, 2009 |
|
AMIRSH ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
July 22, 2009 |
|
AMIT SALES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2009 |
|
AMITDEEP MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2009 |
|
AMMAN MATCH WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2009 |
|
AMPRO FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 29, 2009 |
|
AMPRO INDUSTRIES PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
|
September 16, 2009 |
|
AMTREX HITACHI APPLIANCE LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
June 11, 2009 |
|
ANAGRAM CAPITAL LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 22, 2009 |
|
ANAL SYNTHETIC PVT. LTD. Vs. C.C. EX
|
January 16, 2009 |
|
ANALOGICS TECH INDIA LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
March 4, 2009 |
|
ANAND AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2009 |
|
ANDAL MOTORS Vs. CCE ST
|
January 2, 2009 |
|
ANDAMAN TIMBER & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATTA-VII
|
May 20, 2009 |
|
ANDHRA BANK Vs. COMMISSIONER OF C. EX.
|
August 10, 2009 |
|
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T., GUNTUR
|
February 19, 2009 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
May 15, 2009 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
February 18, 2009 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E. & C., VISAKHAPATNAM
|
January 23, 2009 |
|
ANDHRA PRADESH TOURISM DEV. CORPN. LTD. Vs. C.C.E. AND S.T.
|
May 25, 2009 |
|
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
May 7, 2009 |
|
ANIL EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 25, 2009 |
|
ANIL PRODUCTS LIMITED, Vs. C.C.E.
|
June 22, 2009 |
|
ANKINEEDU MAGANTI Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
October 19, 2009 |
|
ANKLESHWAR TALUK ONGC L.L.T. CO.-OP. SOCIETY LTD. Vs. C.C.E., SURAT-II
|
January 6, 2009 |
|
ANKUR DRUGS & PHARMA LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
May 29, 2009 |
|
ANNAPURNA EARCANAL LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 12, 2009 |
|
ANURAG FERRO PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
August 26, 2009 |
|
ANUTONE ACCOUSTICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
June 23, 2009 |
|
APAR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 7, 2009 |
|
APAR INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 23, 2009 |
|
APARNA PAPER PROCESSING INDUSTRY P LTD Vs. COMMISSIONER OF CENTRAL EXCISE SERVICE TAX
|
February 10, 2009 |
|
APCPDC LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
September 7, 2009 |
|
APITCO LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD
|
February 4, 2009 |
|
APL (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
October 13, 2009 |
|
APOLLO TYRES LTD. Vs. CCE
|
October 19, 2009 |
|
APPOLLO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
April 15, 2009 |
|
ARANI AGRO OIL INDUS. LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
December 22, 2009 |
|
ARANI AGRO OIL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
August 31, 2009 |
|
ARIHANT ENGG. INDUS. AND ORS. AND D.K. JAIN, PARTNER Vs. CCE
|
March 27, 2009 |
|
ARISHT SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2009 |
|
ARK LOGISTICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
September 23, 2009 |
|
AROMATIK BANGALORE PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 13, 2009 |
|
ARTI ELECTRODES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2009 |
|
ARUN ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2009 |
|
ARUNACHALA GOUNDER TEXTILE MILLS P. LTD. Vs. COMMR. OF C. EX.
|
June 17, 2009 |
|
ARUNS COLOUR COMPLEX Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
January 16, 2009 |
|
ARVIND LIMITED Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
October 30, 2009 |
|
ARVIND MILLS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 17, 2009 |
|
ARVIND PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2009 |
|
ARVIND RUB-WEB CONTROLS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
March 19, 2009 |
|
ARVINDBHAI K. PATEL Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
June 2, 2009 |
|
ARYA FIBRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 2, 2009 |
|
ASHA PHOTO STUDIO Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2009 |
|
ASHAPURA EXPORTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
December 21, 2009 |
|
ASHAPURA MINECHEM PVT. LTD. Vs. COMMR. OF CUS. & C.E. (A), GUNTUR
|
July 17, 2009 |
|
ASHIRVAD ENTERPRISES PVT. LTD. Vs. COMMR. OF CUSTOMS, CENTRAL EXCISE AND S. TAX
|
December 23, 2009 |
|
ASHISH INTERNATIONAL TRAVELS Vs. COMMISSIONER OF C. EX., MANGALORE
|
April 15, 2009 |
|
ASHISH MAHESHWARI Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
June 16, 2009 |
|
ASHOK ODEDRA Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
April 16, 2009 |
|
ASHOKA GENERAL INDUSTRIES AND ELLKAY SANITATION PVT. LTD. Vs. CCE
|
November 10, 2009 |
|
ASHPRA TEXTILES PVT. LTD. AND ASHOK M. JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2009 |
|
ASIA MANAGEMENT & CONSULTANCY (P) LTD. Vs. C.C., VISAKHAPATNAM
|
December 1, 2009 |
|
ASIAN CRANES AND ENGG. SERVICE Vs. COMMISSIONER OF C. EX.
|
March 19, 2009 |
|
ASPA AUTO LAMPS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
February 10, 2009 |
|
ASPINWALL & CO. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
January 1, 2009 |
|
ASPINWALL AND CO. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2009 |
|
ASPINWALL AND CO. LTD. Vs. COMMISSIONER OF C. EX.
|
May 12, 2009 |
|
ASSITT. COMMR. OF C.E., VISAKHAPATNAM-I Vs. NAGARJUNA AGRICHEM LTD.
|
April 28, 2009 |
|
ASSOCIATED PLASTIC INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 16, 2009 |
|
ASSTT. COMMR. OF C. EX., VISAKHAPATNAM-I Vs. GMR INDUSTRIES LTD.
|
January 5, 2009 |
|
ASSTT. COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. KEDIA OVERSEAS LTD.
|
March 9, 2009 |
|
ASSTT. COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. HYGRADE PALLET LTD.
|
May 15, 2009 |
|
ASTER TELESERVICES PVT. LTD. Vs. COMMR. OF CUS. AND C. EX.
|
September 1, 2009 |
|
ASWIN TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2009 |
|
ATUL & VIPUL ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
October 16, 2009 |
|
ATUL K. SHAH & COMPANY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
October 16, 2009 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
May 29, 2009 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 9, 2009 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
March 4, 2009 |
|
AUTO COATS Vs. CCE ST
|
April 6, 2009 |
|
AUTO WORLD Vs. CCE
|
April 17, 2009 |
|
AUTOMATIC SMALL SCALE INDUSTRIES Vs. COMMR. OF C. EX., KOLKATA-II
|
June 18, 2009 |
|
AUTOMATIVE STAMPINGS & ASSEMBLIES LTD. Vs. COMMR. OF C. EX., VADODARA
|
June 15, 2009 |
|
AVANI PETROCHEM LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
August 13, 2009 |
|
AVANTI FEEDS LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
April 21, 2009 |
|
AVIAN OVERSEAS PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BBSR-II
|
March 6, 2009 |
|
AVION OVERSEAS (P) LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
|
March 2, 2009 |
|
AVISHKAR PROCESSING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
July 15, 2009 |
|
AVS ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2009 |
|
AXWEL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 5, 2009 |
|
B M AUTO Vs. CCE
|
February 4, 2009 |
|
B THULASI RAMAN Vs. CC
|
May 5, 2009 |
|
B. ARUNKUMAR AND CO. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 17, 2009 |
|
B.E. GELB CONSULTANCY SERVICES Vs. CCE
|
January 2, 2009 |
|
B.M. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
February 25, 2009 |
|
B.M.S. PROJECTS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
|
January 21, 2009 |
|
B.N. CHAUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
June 9, 2009 |
|
B.P.C.L. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 11, 2009 |
|
B.S.N.L. Vs. COMMR. OF C. EX., SHILLONG
|
May 27, 2009 |
|
B.S.N.L. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
June 16, 2009 |
|
BABA SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
May 22, 2009 |
|
BADOPALIA TEXTILE MILLS Vs. CCE
|
January 30, 2009 |
|
BAGADIYA BROTHERS PVT. LTD. Vs. C.C. & C. EX., VISAKHAPATNAM-IV
|
May 12, 2009 |
|
BAJAJ AUTO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
June 2, 2009 |
|
BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
|
August 31, 2009 |
|
BAJAJ TRAVELS LTD Vs. CCE
|
June 19, 2009 |
|
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
December 3, 2009 |
|
BALAJI EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 13, 2009 |
|
BALASAI TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2009 |
|
BALDVA TEXTILES (P) LTD. AND SHRI ANIL BALDVA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2009 |
|
BALKRISHNA INDUSTRIES LTD. Vs. COMMR. OF C. EX. AURANGABAD
|
March 19, 2009 |
|
BALSONS INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
April 2, 2009 |
|
BANDANA CHANDRASHEKHAR NAIDU Vs. COMMR. OF C. EX. & CUS., SURAT
|
September 2, 2009 |
|
BANGALORE CLUB Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
March 20, 2009 |
|
BANGALORE PHARMA. & RESEARCH LABORATORY P. LTD. Vs. C.C.E., BANGALORE
|
May 7, 2009 |
|
BANLEV CHEMEXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 4, 2009 |
|
BANNARI AMMAN SUGARS LTD. Vs. COMMR. OF SERVICE TAX
|
May 20, 2009 |
|
BANNER PHARMA CAPS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
March 19, 2009 |
|
BANSWARA SYNTEX Vs. CCE
|
July 13, 2009 |
|
BARODA CONDUCTORS P. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
April 1, 2009 |
|
BASF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 21, 2009 |
|
BATA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
January 6, 2009 |
|
BATA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
June 11, 2009 |
|
BATHIJA INTERNATIONAL Vs. CCE
|
January 7, 2009 |
|
BATHULA SIVA PRASAD Vs. COMMISSIONER OF C. EX., GUNTUR
|
July 30, 2009 |
|
BAYFORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2009 |
|
BAZPUR CO-OP. SUGAR FACTORY Vs. COMMISSIONER OF C. EX.
|
May 11, 2009 |
|
BBC WORLD INDIA PVT LTD Vs. CST
|
February 17, 2009 |
|
BEEKAY ENGINEERING CORPORATION Vs. COMMISSIONER OF C. EX.
|
July 21, 2009 |
|
BEICO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 12, 2009 |
|
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 8, 2009 |
|
BENGAL TRADE LINKS Vs. COMMISSIONER OF CUSTOMS PORT
|
April 17, 2009 |
|
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 25, 2009 |
|
BEST AND CO. Vs. COMMISSIONER OF SERVICE TAX
|
March 27, 2009 |
|
BHAGAT EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
April 24, 2009 |
|
BHAGWAN MAHAVEER JAIN COLLEGE Vs. COMMR. OF CUS., BANGALORE
|
March 16, 2009 |
|
BHANDARY INDUSTRIAL METALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2009 |
|
BHARAT ALLOYS AND ENERGY LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 10, 2009 |
|
BHARAT EARTH MOVERS LTD. (BEML) Vs. CC, SEA PORT (EXPORT)
|
November 26, 2009 |
|
BHARAT EXPLOSIVES LTD. Vs. COMMISSIONER OF C. EX.
|
June 19, 2009 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. CCE
|
December 23, 2009 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
|
March 25, 2009 |
|
BHARAT HOSPITAL & INSTITUTE OF ONCOLOGY Vs. COMMR. OF CUS., MUMBAI
|
May 5, 2009 |
|
BHARAT MECHANICAL AND STRUCTURAL WORKS Vs. CCE
|
May 28, 2009 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., KOCHI
|
January 13, 2009 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF CUS., COCHIN
|
October 6, 2009 |
|
BHARAT SANCHAR NIGAM LTD. Vs. C.C.E.
|
January 20, 2009 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF C. EX.
|
March 6, 2009 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CCE
|
June 1, 2009 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CCE
|
June 19, 2009 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2009 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF SERVICE TAX, VADODARA
|
February 6, 2009 |
|
BHARAT SEATS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
April 24, 2009 |
|
BHARAT SUGAR MILLS Vs. COMMR. OF C. EX. AND S.T.
|
August 5, 2009 |
|
BHARAT VIDEO VISION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
December 29, 2009 |
|
BHARATH TRAVELS Vs. CCE (ST)
|
November 19, 2009 |
|
BHARI METAL FABRICATION PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
September 23, 2009 |
|
BHARTI AIRTEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2009 |
|
BHATIA MONEY CHANGER Vs. COMMISSIONER OF C. EX.
|
February 6, 2009 |
|
BHAVANI ENTERPRISES Vs. COMMR. OF CUS., VISAKHAPATNAM
|
September 24, 2009 |
|
BHAVNA INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C. EX., RAJKOT
|
August 4, 2009 |
|
BHEL-GE TURBINE SERVICE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2009 |
|
BHILWARA ZILA EX-SERVICEMAN WELFARE SAHKARI SAMITI Vs. CCE
|
July 16, 2009 |
|
BHOLANATH OBEROI AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
January 9, 2009 |
|
BHOMIA BUTTONS PVT. LTD. Vs. C.C. (IMPORT)
|
March 24, 2009 |
|
BHOOMI PACKAGING PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
June 22, 2009 |
|
BHORUKA ALUMINIUM LTD. Vs. COMMR. OF C. EX., CUS. & S.T., MYSORE
|
May 7, 2009 |
|
BHUMICA PROCESSORS (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
December 22, 2009 |
|
BHURUKA GASES LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
May 15, 2009 |
|
BHUSHAN STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 2009 |
|
BHUWALKA CASTING AND FORGING PVT. LTD. Vs. C.C.E., BANGALORE
|
October 30, 2009 |
|
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
April 1, 2009 |
|
BI METAL BEARINGS LTD. Vs. CCE
|
October 28, 2009 |
|
BILAG INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
February 5, 2009 |
|
BIMAL DAS Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
July 16, 2009 |
|
BINAYKIA SYNTHETICS PVT. LTD., Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
June 15, 2009 |
|
BIPICO INDUSTRIES (TOOLS) PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
June 15, 2009 |
|
BIRDY EXPORTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 19, 2009 |
|
BIRLA NGK INSULATORS PVT. LTD. Vs. COMMR. OF CUS., AHMEDABAD
|
February 2, 2009 |
|
BISCO LIMITED Vs. CC
|
April 30, 2009 |
|
BISLERI INTERNATIONAL Vs. CCE
|
February 5, 2009 |
|
BIYANI IMPEX PVT. LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-I
|
March 3, 2009 |
|
BLASANT AGRO EXIM PVT. LTD. Vs. JT. COMMISSIONER OF CUS., COCHIN
|
March 18, 2009 |
|
BLAZE COLOUR LABORATORIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2009 |
|
BLUE WATER FOODS & EXPORTS PVT. LTD. Vs. COMMR. OF CUS., COCHIN
|
April 16, 2009 |
|
BMS CHEMIE Vs. COMMR. C. EX. AND CUS.
|
May 29, 2009 |
|
BOCK INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
March 27, 2009 |
|
BODAL CHEMICALS LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), SURAT
|
June 26, 2009 |
|
BOMBAY DYEING & MFG. CO. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 27, 2009 |
|
BOOTLEGGERS ISLAND Vs. COMMISSIONER OF SERVICE TAX
|
August 13, 2009 |
|
BOROQUE PHARMA. PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
January 6, 2009 |
|
BOSCH LIMITED Vs. COMMR. OF C. EX., BANGALORE
|
June 23, 2009 |
|
BOX AND CARTON INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 16, 2009 |
|
BRAHAMPURI STEELS LTD Vs. CCE
|
April 29, 2009 |
|
BRAKES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2009 |
|
BREMELS RUBBER INDUSTRIES PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2009 |
|
BRIDGE AND ROOF CO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 2009 |
|
BRITISH AIRWAYS Vs. COMMISSIONER OF SERVICE TAX
|
May 4, 2009 |
|
BSM KNIT FAB INDIA LTD. Vs. CCE
|
May 5, 2009 |
|
BSNL Vs. COMMISSIONER OF SERVICE TAX
|
November 9, 2009 |
|
BSNL Vs. COMMR. OF C. EX. & CUS., THIRUVANANTHAPURAM
|
February 24, 2009 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
September 15, 2009 |
|
BSR ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
August 6, 2009 |
|
BULK PACK EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE
|
January 14, 2009 |
|
BUREAU OF INDIAN STANDARDS Vs. C.C. AND C.EX.
|
August 25, 2009 |
|
BUSINESS BYTES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2009 |
|
BUSINESS PROCESS TECHNOLOGIES (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 14, 2009 |
|
C C AND C E Vs. RANBAXY LABORATORIES LTD
|
April 8, 2009 |
|
C C E Vs. HOME ENTERTAINMENT NETWORK
|
February 10, 2009 |
|
C. KRISHNAIAH CHETTY & SONS PVT. LTD. Vs. C.C.E., BANGALORE-III
|
March 6, 2009 |
|
C.C. (PREVENTIVE) Vs. SHRI DHARMI CHAND
|
March 26, 2009 |
|
C.C. AND C. EX. Vs. PREMIUM SUITINGS (P) LTD.
|
September 30, 2009 |
|
C.C. AND C.E. Vs. VACMET PACKAGINGS (INDIA) PVT. LTD.
|
May 1, 2009 |
|
C.C. AND C.EX. Vs. HEG LTD. (SPONGE IRON DIVISION)
|
July 30, 2009 |
|
C.C. EX. Vs. MANIBHAI AND BROTHERS
|
January 1, 2009 |
|
C.C.E. Vs. MAMTA SILK MILLS PVT. LTD.
|
May 21, 2009 |
|
C.C.E. Vs. OM SAIRAM TRADING CO.
|
April 1, 2009 |
|
C.C.E. Vs. BHARAT ALUMINIUM CO. LTD.
|
January 23, 2009 |
|
C.C.E. Vs. KHANNA PAPER MILLS LTD.
|
April 23, 2009 |
|
C.C.E. Vs. SHREE RAJASTHAN TEXCHEM LTD.
|
May 6, 2009 |
|
C.C.E. Vs. VACMET PACKAGINGS (INDIA) PVT. LTD.
|
October 1, 2009 |
|
C.C.E. Vs. PONDICHERRY AGRO SERVICES AND INDUS. CORPN. LTD.
|
September 9, 2009 |
|
C.C.E. & C., VADODARA-I Vs. AMBALAL SARABHAI ENTERPRISES LTD.
|
January 6, 2009 |
|
C.C.E. & S.T., LTU, BANGALORE Vs. DELL INTERNATIONAL SERVICES INDIA P. LTD.
|
January 13, 2009 |
|
C.R. NARAYANA RAO Vs. COMMISSIONER OF SERVICE TAX
|
June 23, 2009 |
|
C.S.T., AHMEDABAD Vs. POORNIMA ADVERTISING & PROMOTION PVT. LTD.
|
November 6, 2009 |
|
C.T. COTTON YARN Vs. COMMISSIONER OF SERVICE TAX
|
August 24, 2009 |
|
CADILA HEALTHCARE LIMITED Vs. COMMISSIONER, C. EXCISE
|
August 3, 2009 |
|
CADILA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 14, 2009 |
|
CAIIT JEE CAT JEE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2009 |
|
CALCUTTA JUTE MANUFACTURING CO LTD Vs. COMMR OF CENTRAL EXCISE
|
January 5, 2009 |
|
CAMEX INTERMEDIATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
September 23, 2009 |
|
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX
|
September 24, 2009 |
|
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX
|
September 11, 2009 |
|
CAPITAL COLOR LAB Vs. CCE
|
January 9, 2009 |
|
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2009 |
|
CARGILL FOODS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2009 |
|
CARGILL INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
December 23, 2009 |
|
CARGO & TRAVEL SERVICES (P) LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
July 29, 2009 |
|
CARGO LINKS Vs. COMMISSIONER OF C. EX.
|
September 11, 2009 |
|
CARGOLINKS Vs. CCE
|
March 25, 2009 |
|
CARL ZEISS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 28, 2009 |
|
CARTER HYDRAULIC POWER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2009 |
|
CAUVERY STONES IMPEX (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2009 |
|
CC Vs. DHRUV INTERNATIONAL
|
March 30, 2009 |
|
CC Vs. ROOP TELESONIC ULTROSONIX LTD.
|
May 29, 2009 |
|
CC Vs. R.K. INTERNATIONAL
|
February 27, 2009 |
|
CC Vs. RAJESHWARI INTERNATIONAL
|
August 12, 2009 |
|
CC Vs. S/SH. ALAUDDIN AND SHASHANK SHUKLA
|
December 30, 2009 |
|
CC AND CE Vs. VIJAY ISPAT ALLOYS (P) LTD. AND SHRI ABHISHEK JAISWAL, DIRECTOR
|
April 15, 2009 |
|
CCE Vs. BISALPUR KISAN SAHKARI CHINI MILLS LTD.
|
March 27, 2009 |
|
CCE Vs. PIONEER CHEMICALS
|
April 28, 2009 |
|
CCE Vs. GRESHAYM AND CO.
|
January 20, 2009 |
|
CCE Vs. DABUR INDIA LIMITED
|
April 20, 2009 |
|
CCE Vs. UNIKIL PESTICIDES (P) LTD.
|
March 16, 2009 |
|
CCE Vs. DABUR INDIA LIMITED
|
April 30, 2009 |
|
CCE Vs. MAGNUM IRON AND STEEL PVT. LTD.
|
March 25, 2009 |
|
CCE Vs. KRISHNA MARUTI LTD.
|
May 22, 2009 |
|
CCE Vs. MANGAL SPONGE AND STEEL LTD.
|
May 15, 2009 |
|
CCE Vs. FREEMAN MEASURE PVT. LTD.
|
January 27, 2009 |
|
CCE Vs. RAGHUNATH INTERNATIONAL LIMITED AND ORS.
|
February 10, 2009 |
|
CCE Vs. KRISHNA PLASTIC INDUSTRIES
|
January 29, 2009 |
|
CCE Vs. OSWAL CHEMICAL AND FERTILIZERS LTD.
|
February 24, 2009 |
|
CCE Vs. JAIRAM PHOSPHATES LTD.
|
February 27, 2009 |
|
CCE Vs. R.V. STEELS PVT. LTD.
|
April 28, 2009 |
|
CCE Vs. SHIVANGI STEELS (P) LTD.
|
January 28, 2009 |
|
CCE Vs. SHIVRAJ TOBACCO CO. PVT. LTD.
|
February 5, 2009 |
|
CCE Vs. GOYAL MG GASES LTD.
|
May 14, 2009 |
|
CCE Vs. G. JIJITH KUMAR,
|
February 11, 2009 |
|
CCE Vs. COPIER FORCE INDIA LTD. AND ORS.
|
January 13, 2009 |
|
CCE Vs. SUPER MUSIC INTERNATIONAL
|
January 9, 2009 |
|
CCE Vs. MAHALAXMI INDUSTRIES
|
January 13, 2009 |
|
CCE Vs. CEAT LTD.
|
January 12, 2009 |
|
CCE Vs. EUREKA IRON AND ENERGY (P) LTD.
|
December 22, 2009 |
|
CCE Vs. JANARDAN PLYWOOD INDUSTRIES LTD.
|
December 15, 2009 |
|
CCE Vs. KOTHARI PRODUCTS LTD.
|
December 3, 2009 |
|
CCE Vs. VARANASI JUTE BAG INDUS. (P) LTD.
|
October 7, 2009 |
|
CCE Vs. MAYA AND HARMONY INN
|
December 9, 2009 |
|
CCE Vs. SRI SARVARAYA SUGARS LTD.
|
December 4, 2009 |
|
CCE Vs. PARDA STEELS PVT. LTD.
|
October 20, 2009 |
|
CCE Vs. J.M. AGARWAL TOBACCO CO. PVT. LTD.
|
December 17, 2009 |
|
CCE Vs. R.S. INDUSTRIES (RM) LTD.
|
September 9, 2009 |
|
CCE Vs. CAPITAL IMPEX (P) LTD.
|
October 7, 2009 |
|
CCE Vs. SAMTEL COLOUR LTD.
|
September 14, 2009 |
|
CCE Vs. ROSA SUGAR WORKS AND SEKSARIA BISWAN SUGAR FACTORY PVT. LTD.
|
September 22, 2009 |
|
CCE Vs. J.H.V. SUGAR CORPORATION LTD.
|
October 15, 2009 |
|
CCE Vs. KALINDI ISPAT PVT. LTD.
|
October 5, 2009 |
|
CCE Vs. BHUWALKA STEEL INDUSTRIES LTD.
|
November 12, 2009 |
|
CCE Vs. SIGMA PACK
|
November 5, 2009 |
|
CCE Vs. LOYAL SUPER FABRICS
|
December 9, 2009 |
|
CCE Vs. LUCAS TVS LTD.
|
December 9, 2009 |
|
CCE Vs. NIVARAN HERBAL PVT. LTD.
|
December 9, 2009 |
|
CCE Vs. PATRAN PIPES (P) LTD.,
|
October 27, 2009 |
|
CCE Vs. INDIA CEMENTS LTD.
|
October 15, 2009 |
|
CCE Vs. ORIENT ABRASIVES
|
May 5, 2009 |
|
CCE Vs. KANAK METAL INDUSTRIES
|
April 24, 2009 |
|
CCE Vs. HARI OM STEEL INDUSTRIES, SHRI MUKESH BANSAL, PARTNER
|
May 13, 2009 |
|
CCE Vs. NARENDER PRODUCTS AND ANR.
|
April 16, 2009 |
|
CCE Vs. MAITRI STEELS LTD.
|
April 28, 2009 |
|
CCE Vs. INDUSTRIAL ENTERPRISES
|
April 28, 2009 |
|
CCE Vs. SAHAJ CERCHEM (P) LTD.
|
April 30, 2009 |
|
CCE Vs. RATHI BARS LIMITED
|
April 21, 2009 |
|
CCE Vs. OFFICE TECH INDUSTRIES AND ORS.
|
April 29, 2009 |
|
CCE Vs. PREM INDUSTRIES
|
May 13, 2009 |
|
CCE Vs. GRAND PRINTS PVT. LIMITED
|
April 15, 2009 |
|
CCE Vs. PREMIER INDUSTRIES LTD.
|
February 26, 2009 |
|
CCE Vs. HARYANA CONDUCTORS PVT. LTD.
|
June 25, 2009 |
|
CCE Vs. PERL INDUSTRIES LTD.
|
June 23, 2009 |
|
CCE Vs. SWASTICK TUBES P. LTD.
|
June 12, 2009 |
|
CCE Vs. ASHOK ISPAT
|
July 9, 2009 |
|
CCE Vs. HANS METAL (P) LTD.
|
July 1, 2009 |
|
CCE Vs. HICKS THERMOMETERS (I) LTD.
|
June 25, 2009 |
|
CCE Vs. AKASH CABLE
|
November 13, 2009 |
|
CCE Vs. MAHABIR INDUSTRIES
|
May 14, 2009 |
|
CCE Vs. HIRA AUTOMOBILES LTD
|
June 4, 2009 |
|
CCE Vs. HINDUSTAN MOTORS LTD
|
July 15, 2009 |
|
CCE Vs. BINDRA TENT SERVICE AND PROMPT TENT SERVICES
|
July 13, 2009 |
|
CCE Vs. KUMAR ENGINEERING AND CONTRACTORS
|
July 14, 2009 |
|
CCE Vs. FRONTIER CYCLE INDS. (P) LTD
|
August 11, 2009 |
|
CCE Vs. N.K. JATWANI AND CO.
|
July 23, 2009 |
|
CCE Vs. ASHOK SINGH ACADEMY
|
August 28, 2009 |
|
CCE Vs. MODERN LAMINATORS LTD
|
June 23, 2009 |
|
CCE Vs. M.P. STATE DAIRY COOPERATIVE FEDERATION
|
July 13, 2009 |
|
CCE Vs. ASIAN CRANES AND ENGG. SERVICES
|
May 21, 2009 |
|
CCE Vs. B.S.B.K. PVT. LIMITED
|
March 20, 2009 |
|
CCE Vs. VIKRAM CEMENT
|
May 12, 2009 |
|
CCE Vs. MONGIA HI TECH P LTD
|
January 5, 2009 |
|
CCE Vs. SAKET OXYGEN PVT LTD
|
April 24, 2009 |
|
CCE Vs. U P STATE SUGAR CORPN LTD
|
April 6, 2009 |
|
CCE Vs. PIONEER GLASS INDUSTRIES
|
April 16, 2009 |
|
CCE Vs. DIAMOND CEMENT
|
April 27, 2009 |
|
CCE Vs. RAMESH CHANDRA MEHTA
|
April 16, 2009 |
|
CCE Vs. BOORATHNAM AND CO
|
May 26, 2009 |
|
CCE Vs. RAGHAV ALLOYS P LTD
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April 23, 2009 |
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CCE Vs. MEHTA GROUP OF INDUSTRIES
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May 12, 2009 |
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CCE Vs. KWALITY FOUNDRY INDUSTRIES
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March 24, 2009 |
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CCE Vs. MEHTA FENT CENTRE
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April 23, 2009 |
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CCE Vs. PEPSU STEEL ROLLING MILLS
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April 6, 2009 |
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CCE Vs. INSTANT CREDIT
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April 15, 2009 |
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CCE Vs. SRIDHAR AGENCIES
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January 15, 2009 |
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CCE Vs. SRI PARAMESWARI SPINNING MILLS LTD
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January 20, 2009 |
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CCE Vs. M S BALAMURUGAN DYEING MILLS
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January 20, 2009 |
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CCE Vs. MINERAL OIL CORPORATION
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January 27, 2009 |
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CCE Vs. TALFORGE PVT LTD
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January 27, 2009 |
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CCE Vs. ATUL GENERATORS PVT LTD
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February 18, 2009 |
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CCE Vs. ASIAN CRANES AND ENGG SERVICES
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January 20, 2009 |
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CCE Vs. PHIROZE SETHNA PVT LIMITED AND SHRI D R PAL FACTORY MANAGER
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February 12, 2009 |
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CCE Vs. MOHINI PROCESS
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March 12, 2009 |
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CCE Vs. ALPHA CONTROL INSTRUMENTS P LTD
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February 27, 2009 |
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CCE Vs. SURENDER KUMAR
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February 27, 2009 |
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CCE Vs. H P STATE FOREST CORPORATION LTD
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February 4, 2009 |
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CCE Vs. TTK HEALTHCARE LTD
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April 1, 2009 |
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CCE Vs. KALI AERATED WATER WORKS
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May 27, 2009 |
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CCE Vs. AMALGAMATIONS VALEO CLUTCH P LTD
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May 15, 2009 |
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CCE Vs. VULCAN GEARS AND VULCAN INDUSTRIAL ENGINEERING CO. LTD.
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October 12, 2009 |
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CCE Vs. J.K. CEMENT WORKS
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January 16, 2009 |
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CCE Vs. TARGET POLYMERS PVT. LTD.
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October 23, 2009 |
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CCE Vs. S.J. MEHTA
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October 23, 2009 |
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CCE Vs. V.M. ENGINEERING WORKS
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October 23, 2009 |
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CCE Vs. MASTERMIND CLASSES PVT. LTD.
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August 17, 2009 |
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CCE Vs. ER ULAVAN URA DEPOT
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February 5, 2009 |
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CCE Vs. CHANDU LAL AGENCY (P) LTD.
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August 27, 2009 |
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CCE Vs. SHRI B.K. SHARMA
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August 17, 2009 |
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CCE Vs. WELSPUN SYNTEX LTD.
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July 28, 2009 |
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CCE Vs. RAIPUR ROTOCAST LTD.
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July 24, 2009 |
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CCE Vs. NESTLE INDIA LTD.
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April 17, 2009 |
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CCE Vs. ASHOK ENTERPRISES
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April 23, 2009 |
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CCE Vs. ADARSH MARKETING
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April 23, 2009 |
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CCE Vs. SAFAL CONSTRUCTION
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May 26, 2009 |
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CCE Vs. J.R. INDUSTRIES
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May 11, 2009 |
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CCE Vs. BEEKAY ENGG. AND CASTINGS LTD.
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June 11, 2009 |
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CCE Vs. PRADEEP ENTERPRISES
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June 3, 2009 |
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CCE, CHENNAI-IV AND CCE, PONDICHERRY Vs. LARSEN AND TOUBRO LTD.
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December 10, 2009 |
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CCEX Vs. JEE PUMPS (GUJ) PVT. LTD.
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November 9, 2009 |
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CCL PRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
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September 11, 2009 |
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CCL PRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
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October 23, 2009 |
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CCL PRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
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March 20, 2009 |
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CEE JEE LUBRICANTS Vs. COMMISSIONER OF C. EX. & CUSTOMS, COCHIN
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October 23, 2009 |
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CEL TOURS AND TRAVELS PVT. LTD. Vs. COMMR. OF C. EX., CUS. AND S.T.
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October 7, 2009 |
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CELLEBRUM COM PVT. LTD. Vs. COMMR. OF CUS. AND C. EX.
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July 17, 2009 |
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CELLO HOUSEHOLD APPLIANCES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
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July 10, 2009 |
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CEMEX ENGINEERS Vs. THE COMMISSIONER OF SERVICE TAX
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March 31, 2009 |
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CENTURY PROCESSORS Vs. COMMR. OF C. EX. (ADJ.), AHMEDABAD
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August 31, 2009 |
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CERA BOARDS & DOORS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
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March 24, 2009 |
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CEREBRAL LEARNING SOLUTIONS PVT. LTD. Vs. COMMR. OF C. EX.
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February 10, 2009 |
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CETHAR VESSELS PVT LTD Vs. CCE
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January 2, 2009 |
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CHAITRA TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
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February 4, 2009 |
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CHAKIAT AGENCIES Vs. ASSTT. COMMR. OF C. EX., COCHIN
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March 6, 2009 |
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CHAMUNDA PHARMA MACHINERY PVT. LTD. Vs. C.C.E., AHMEDABAD-I
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July 21, 2009 |
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CHAMUNDA SYNPROCESS PVT. LTD. Vs. CCE
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January 19, 2009 |
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CHAMUNDI TEXTILES (SILK MILLS) LTD. Vs. COMMR. OF C. EX., MYSORE
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November 26, 2009 |
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CHANDAK HOSPITAL AND RESEARCH INSTITUTE Vs. CC
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May 11, 2009 |
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CHANDAN ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
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December 21, 2009 |
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CHANDRA SHIPPING & TRADING SERVICES Vs. C.C.E. & C., VISAKHAPATNAM
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February 18, 2009 |
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CHANDRA SHIPPING AND TRADING SERVICES LTD. Vs. COMMR. OF C. EX.
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November 23, 2009 |
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CHANDRA SHUBH YATRA CO. PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS)
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January 6, 2009 |
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CHANGZHOU YONGFA CORDUROY CO. LTD. Vs. COMMR. OF CUS., BANGALORE
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September 23, 2009 |
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CHEMPLAST SANMAR LTD Vs. CCE
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January 2, 2009 |
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CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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December 18, 2009 |
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CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 26, 2009 |
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CHERAN SPINNERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 19, 2009 |
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CHERRY HILL INTERIORS LTD. Vs. COMMR. OF SERVICE TAX
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July 17, 2009 |
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CHETHANA CONSULTANTS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 15, 2009 |
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CHINTAN PROCESSORS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
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February 27, 2009 |
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CHIRAG COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
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April 22, 2009 |
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CHIRAKKAL WEAVERS CO-OP. P & S SOCIETY LTD. Vs. C.C.E. & C., CALICUT
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June 23, 2009 |
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CHITRA ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
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November 12, 2009 |
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CHROME CHEMICALS Vs. COMMISSIONER OF C. EX., KOLKATA-IV
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April 1, 2009 |
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CIMMCO LTD. Vs. CCE
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October 6, 2009 |
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CINEMA ART STUDIO AND COLOUR LAB Vs. CCE
|
March 5, 2009 |
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CITI BANK N.A. Vs. COMMR. OF S.T.
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April 30, 2009 |
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CLASSIC PROMOTERS AND DEVELOPERS Vs. COMMR. OF C. EX., MANGALORE
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March 16, 2009 |
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CMC LTD. Vs. COMMISSIONER OF SERVICE TAX
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June 22, 2009 |
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COCHIN INTERNATIONAL AIRPORT LTD. Vs. CCE, CUS. & S.T., COCHIN
|
February 26, 2009 |
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COCHIN PORT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
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January 5, 2009 |
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COIMBATORE ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE
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January 13, 2009 |
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COLGAGE PALMOLIVE (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 26, 2009 |
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COLGATE PALMOLIVE (INDIA) LTD. Vs. COMMR. OF C. EX., HYDERABAD
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August 10, 2009 |
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COMMISSIONER OF C. EX. Vs. DETECTIVE AND SECURITY SERVICE
|
December 17, 2009 |
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COMMISSIONER OF C. EX. Vs. SHIV LORD
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September 14, 2009 |
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COMMISSIONER OF C. EX. Vs. HARBHAJAN LAL RAMPAL
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February 20, 2009 |
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COMMISSIONER OF C. EX. Vs. BIR ADVERTISING AGENCY
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September 17, 2009 |
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COMMISSIONER OF C. EX. Vs. KANPUR DEVELOPMENT AUTHORITY
|
April 15, 2009 |
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COMMISSIONER OF C. EX. Vs. AGARWAL DISTILLERS PVT. LTD.
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April 28, 2009 |
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COMMISSIONER OF C. EX. Vs. SHRI RAM GANGA RAM
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January 1, 2009 |
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COMMISSIONER OF C. EX. Vs. SPORTKING INSTITUTE OF FASHION AND TECHNOLOGY
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July 21, 2009 |
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COMMISSIONER OF C. EX. Vs. NOBLE GRAINS INDIA PVT. LTD.
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June 12, 2009 |
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COMMISSIONER OF C. EX. Vs. M.P. FINANCIAL CORPORATION
|
December 7, 2009 |
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COMMISSIONER OF C. EX. Vs. MOTHERSON SUMI SYSTEMS LTD.
|
June 10, 2009 |
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COMMISSIONER OF C. EX. Vs. GORAKHPUR TOBACCO UDYOG
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April 28, 2009 |
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COMMISSIONER OF C. EX. Vs. AMRIT VARSHA ISPAT (P) LTD.
|
December 3, 2009 |
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COMMISSIONER OF C. EX. & CUS., CALICUT Vs. ELGI TREAD (INDIA) LTD.
|
March 31, 2009 |
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COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. ANDHRA CEMENTS LTD.
|
March 2, 2009 |
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COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. PRATIK PROCESSORS
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April 9, 2009 |
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COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. MULTIPLE EXPORTS
|
December 23, 2009 |
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COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. PRATIGYA PROCESSORS
|
January 13, 2009 |
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COMMISSIONER OF C. EX. & CUS., VADODARA Vs. MILLARS INDIA LTD.
|
November 30, 2009 |
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COMMISSIONER OF C. EX. & CUS., VAPI Vs. KRAFT TECH PRODUCTS INC.
|
June 19, 2009 |
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COMMISSIONER OF C. EX. AND SERVICE TAX Vs. BAND BOX
|
August 5, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. NANDESHWARI PACKAGING
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July 17, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. DIPAK INTERMEDIATES
|
July 16, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. BAJAJ PROCESSORS PVT. LTD.
|
June 17, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. R.M. FOODS
|
August 25, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. GAYATRI DYECHEM
|
March 18, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. BODAL CHEMICALS LTD.
|
May 29, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. TRIPURA CONTAINERS (P) LTD.
|
March 31, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. NATIONAL CERAMICS WORKS
|
December 29, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. SATIA & COMPANY
|
September 1, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. M.M. KAMBHATWALA
|
November 5, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. LUBI ELECTRONICS
|
January 1, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. FINE CARE BIOSYSTEMS
|
July 3, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. NEPTUNE TEXTILE MILLS. LTD.
|
February 27, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. SAGAR ENTERPRISES
|
October 30, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. FINE CARE BIOSYSTEMS
|
July 14, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. A.D.F. FOODS LTD.
|
June 26, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. KIRI DYES AND CHEMICALS LTD.
|
August 3, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD-II Vs. JOHNSON PUMPS (I) LTD.
|
September 1, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD-II Vs. BHARAT FOUNDRY
|
February 2, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD-III Vs. SUCHETA METALS LTD.
|
February 25, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD-III Vs. PREET PHARMA PVT. LTD.
|
January 13, 2009 |
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COMMISSIONER OF C. EX., AHMEDABAD-III Vs. NIRMA LTD.
|
November 12, 2009 |
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COMMISSIONER OF C. EX., BANGALORE Vs. LOTUS POWERGEAR PVT. LTD.
|
May 14, 2009 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. VISAKA INDUSTRIES LTD.
|
May 21, 2009 |
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COMMISSIONER OF C. EX., BANGALORE Vs. VIJAYA STEELS LTD.
|
May 12, 2009 |
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COMMISSIONER OF C. EX., BANGALORE Vs. GROUP PHARMACEUTICALS LTD.
|
May 19, 2009 |
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COMMISSIONER OF C. EX., BANGALORE Vs. IFB AUTOMOTIVE (P) LTD.
|
October 6, 2009 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. KPTCL
|
May 20, 2009 |
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COMMISSIONER OF C. EX., BANGALORE-I Vs. INDUS LEAGUE CLOTHING LTD.
|
April 30, 2009 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. HVAC SYSTEM (PVT.) LTD.
|
March 3, 2009 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. SANKALA INDUSTRIES
|
August 31, 2009 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. HIMALAYA DRUG COMPANY
|
April 28, 2009 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. ALLIED FOUNDERS PVT. LTD.
|
June 8, 2009 |
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COMMISSIONER OF C. EX., BHAVNAGAR Vs. UNIFRAX INDIA LTD.
|
January 30, 2009 |
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COMMISSIONER OF C. EX., BHAVNAGAR Vs. SAINS STEELS RE-ROLLING MILLS
|
May 29, 2009 |
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COMMISSIONER OF C. EX., CHENNAI-II Vs. SUNDARAM CLAYTON LTD.
|
October 7, 2009 |
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COMMISSIONER OF C. EX., COCHIN Vs. KERALA BACK WATERS P. LTD.
|
June 17, 2009 |
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COMMISSIONER OF C. EX., DIBRUGARH Vs. HIRAJULIE TEA ESTATE
|
May 5, 2009 |
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COMMISSIONER OF C. EX., GUNTUR Vs. LINERS INDIA LTD.
|
December 18, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SIRPUR PAPER MILLS LTD.
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April 30, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. AUROBINDO PHARMA LTD.
|
September 16, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. PRIYANKA REFINERIES LTD.
|
May 13, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SANTOM ENTERPRISES
|
December 23, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. VAYHAN AIR CONTROLS P. LTD.
|
December 31, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. AUROBINDO PHARMA LTD.
|
March 18, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. HETERO DRUGS LTD.
|
July 30, 2009 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. ARCH PHARMALABS LTD.
|
January 1, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. AUROBINDO PHARMA LTD.
|
March 19, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. AMPRO INDUSTRIES PVT. LTD.
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May 14, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD-I Vs. AGARWAL RUBBER PVT. LTD.
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January 12, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD-III Vs. AMRUTANJAN LTD.
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March 26, 2009 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. ULTRAPACK
|
May 13, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. DHANASHREE ELECTRONICS LTD.
|
June 15, 2009 |
|
COMMISSIONER OF C. EX., KOLKATA-III Vs. TEXMACO LTD.
|
October 15, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. NICCO CORPORATION LTD.
|
March 6, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. ALSTOM LTD.
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March 6, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. PAUL AQUOMIN & FOOD (P) LTD.
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June 3, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. JENSON & NICHOLSON (I) LTD.
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May 12, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. VEGETABLE PRODUCTS LTD.
|
May 21, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. TIL LTD.
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April 20, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. BRITANNIA INDUSTRIES LTD.
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April 2, 2009 |
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COMMISSIONER OF C. EX., KOLKATA-VII Vs. PATTON ELECTRO LTD.
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May 6, 2009 |
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COMMISSIONER OF C. EX., LUDHIANA Vs. KAY JAY FORGINGS PVT. LTD.
|
November 11, 2009 |
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COMMISSIONER OF C. EX., MANGALORE Vs. SAHYADRI SECURITY SERVICES
|
February 13, 2009 |
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COMMISSIONER OF C. EX., MYSORE Vs. REID & TAYLOR
|
April 1, 2009 |
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COMMISSIONER OF C. EX., MYSORE Vs. BHARAT EARTH MOVERS LTD.
|
October 26, 2009 |
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COMMISSIONER OF C. EX., NASHIK Vs. BINI MEDILABS
|
November 3, 2009 |
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COMMISSIONER OF C. EX., RAIPUR Vs. KWALITY FOUNDRY INDUSTRIES
|
December 21, 2009 |
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COMMISSIONER OF C. EX., RAJKOT Vs. P.S.L. LIMITED
|
April 22, 2009 |
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COMMISSIONER OF C. EX., SHILLONG Vs. GUWAHATI CARBON LTD.
|
April 1, 2009 |
|
COMMISSIONER OF C. EX., SURAT Vs. PRIYANKA PROCESSORS P. LTD.
|
May 22, 2009 |
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COMMISSIONER OF C. EX., SURAT Vs. ROHIT DYEING & FINISHING WORKS
|
April 22, 2009 |
|
COMMISSIONER OF C. EX., SURAT Vs. COLOUR SYNTH INDUSTRIES P. LTD.
|
January 15, 2009 |
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COMMISSIONER OF C. EX., SURAT Vs. LOHIA POLYESTER PVT. LTD.
|
March 30, 2009 |
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COMMISSIONER OF C. EX., SURAT Vs. ALKA FASHION
|
January 30, 2009 |
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COMMISSIONER OF C. EX., SURAT Vs. AJAY PRAKASH DYG. & PTG. MILLS
|
July 28, 2009 |
|
COMMISSIONER OF C. EX., SURAT Vs. SURYANARAYAN SILK MILLS
|
September 2, 2009 |
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COMMISSIONER OF C. EX., SURAT Vs. SHEKHANI SYNTHETICS INDUSTRIES
|
May 22, 2009 |
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COMMISSIONER OF C. EX., SURAT-I Vs. RAJNIKANT RATILAL KADIWALA
|
January 27, 2009 |
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COMMISSIONER OF C. EX., SURAT-I Vs. SIDHI VINAYAK DYG. & PTG. MILLS
|
July 16, 2009 |
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COMMISSIONER OF C. EX., SURAT-II Vs. GUJARAT BOROSIL LTD.
|
November 9, 2009 |
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COMMISSIONER OF C. EX., SURAT-II Vs. MITTAL TEXO-FAB PVT. LTD.
|
March 30, 2009 |
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COMMISSIONER OF C. EX., SURAT-II Vs. NARMADA FABRICS (P) LTD.
|
January 15, 2009 |
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COMMISSIONER OF C. EX., THIRUVANANTHAPURAM Vs. JAYA STORES
|
July 13, 2009 |
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COMMISSIONER OF C. EX., TIRUPATHI Vs. ELGI TYRES & TUBES (P) LTD.
|
April 20, 2009 |
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COMMISSIONER OF C. EX., TIRUPATHI Vs. O.R. DISTILLERIES LTD.
|
April 12, 2009 |
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COMMISSIONER OF C. EX., VADODARA Vs. M.J. PHARMACEUTICALS INDUSTRIES LTD.
|
March 5, 2009 |
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COMMISSIONER OF C. EX., VADODARA Vs. HALDYN GLASS GUJARAT LTD.
|
January 15, 2009 |
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COMMISSIONER OF C. EX., VADODARA Vs. G.TECH CONSTRUCTION CO.
|
October 30, 2009 |
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COMMISSIONER OF C. EX., VADODARA Vs. DHARIWAL INDUSTRIES LTD.
|
November 12, 2009 |
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COMMISSIONER OF C. EX., VADODARA-II Vs. DANKE PRODUCTS
|
July 21, 2009 |
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COMMISSIONER OF C. EX., VADODARA-II Vs. H.B. ENGINEERING PVT. LTD.
|
March 5, 2009 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. VAMSADHARA PAPER MILLS LTD.
|
April 28, 2009 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. AKP COOP. SUGARS LTD.
|
January 16, 2009 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. HINDUSTAN ZINC LTD.
|
April 8, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE MALLIGA MILLS P. LTD. AND SHRI ROHITH SPINNERS PVT. LTD.
|
June 5, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TURBO ENERGY LTD.,
|
June 23, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HYDERABAD INDUSTRIES LTD.
|
November 12, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHOWA ENGINEERING LTD. AND BRAKES INDIA LTD.
|
January 28, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. THIRUMALAI CHEMICALS LTD. AND ORS.
|
June 5, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HERBAL REMEDIES INDIA LTD.
|
November 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KIRLOSKAR OIL ENGINES LTD.
|
November 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GREAVES COTTON LTD.
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November 5, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ISMT LTD.
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October 26, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUDARSHAN CHEMICAL INDUSTRIES LTD.
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November 5, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GARWARE POLYESTER LTD.
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November 5, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BOMBAY SNUFF PVT. LTD.
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November 19, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MATHER AND PLATTS PUMPS LTD.
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November 26, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ALPHA EXPORTS
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December 3, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JYOTI PLASTICS WORKS PVT. LTD.
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December 7, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VAIBHAVLAXMI SAH. PANI PURWATHA SANSTHA MARYADIT KANTHUSAGAR SAH. PANI PURWATHA SANSTHA MARYADIT B.A. DESAI
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November 6, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OLEOCHEM INDIA (P) LTD.
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October 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TECH PRINTS (I) LTD.
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December 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COMFORT RUBBER INDUSTRIES
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December 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAPTAKOS BRETT AND CO. LTD.
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December 30, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA PESTICIDE LTD.
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December 24, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FACOR STEELS LTD.
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December 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MOULDERS INDIA
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December 30, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COMPUTER GRAPHICS LTD.
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November 25, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.R. FRAGRANCES LTD.
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March 20, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA
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May 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CONCEPT PHARMACEUTICALS
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December 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KABSONS INDUSTRIES LTD.
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December 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRAXAIR INDIA LTD.
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December 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PALLAVA GRANITE INDUSTRIES (I) LTD.
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December 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VANAVIL DYES AND CHEMICALS LTD.
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December 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A.R.D. FIREWORKS
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December 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SANJEEV AUTO PARTS MANUFACTURERS PVT. LTD.
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December 31, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TRILION PLASTICS PVT. LTD.
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December 31, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HEMNIL METAL PROCESSORS PVT. LTD.
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December 24, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHERAN SPINNERS
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December 2, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A.B.S. STEEL (P) LTD.
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September 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VARUN INDUSTRIES
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November 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JBM AUTO LTD.
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October 6, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. R. NARAYAN STEEL INDUSTRIES AND SHRI MANOJ CHAND, PARTNER
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October 21, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AJANTA PHARMA LTD.
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November 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD.
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November 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HERCULES MECH WORKS
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November 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. B.P. ERGO LTD.
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October 21, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POPULAR FOUNDERS
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October 26, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ECOBOARD INDUSTRIES LTD.
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December 3, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAMIL NADU ELECTRICITY BOARD
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January 21, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUNDRAM FASTENERS LTD.
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February 17, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CARESS BEAUTY CARE PRODUCTS (P) LTD.
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February 13, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MRF LTD.
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February 11, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHEL
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March 31, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CATERPILLAR INDIA PVT. LTD.
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April 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VISHWA PAPER MILLS
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November 26, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDORAMA SYNTHETICS (I) LTD.
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June 12, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HERCULES MECH WORKS
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June 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHALAXMI SEAMLESS LTD.
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April 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME PETROCHEM LTD.
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June 12, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD.
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August 20, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE HARI CHEMICALS (I) PVT. LTD.
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August 24, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON AND JOHNSON LTD.
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June 2, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FUNSKOOL INDIA LTD.
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August 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S AND S POWER SWITCHGEAR LTD.
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May 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAJAGURU SPINNING MILLS (P) LTD.
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May 25, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TVS SRICHAKRA LTD.
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May 26, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TISCO (TUBE DIVISION)
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February 25, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LUDHIANA BEVERAGES PVT. LTD.
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April 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FLAT INDIA PVT. LTD.
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February 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANIKGARH CEMENT
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January 16, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIDDESH ENGINEERS
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January 13, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PARAGON INDUSTRIES
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February 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHSIL LTD.
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October 8, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. B.K. IRON AND STEEL PVT. LTD.
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November 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. THERMAX LTD.
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January 22, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUNDARAM FASTENERS LTD. (AUTOLEC DIVISION - PLANT -II) AND ORS.
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January 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RANCHI DATA SYSTEMS
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March 20, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GIRIDHARI ENTERPRISES
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July 30, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NOBLE GRAIN INDIA PVT LTD.
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January 19, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. REPOL PLASTICS LTD.
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January 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT TEA PROCESSOR AND PACKERS LTD.
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July 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NATRAJ CERAMICS AND CHEMICALS IND. LTD.
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June 5, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAMEER LINKAGES (P.) LTD.
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July 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NAVAL OVERSEAS (P.) LTD.
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July 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHADEV CABLE NET
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June 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHARAD PROJECTS (INDIA) LTD
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September 16, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAWAND SONS
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July 14, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GREWAL TRADING CO
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September 10, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAGATJIT INDUSTRIES LTD
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September 10, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD.
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November 13, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARKEMA PEROXIDES INDIA LTD.
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November 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELGI ULTRA INDUSTRIES LTD.
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November 13, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NITIN SPINNERS LTD.
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May 12, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
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June 10, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRAXAIR INDIA PVT LTD
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May 11, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BEST COTTON MILLS LTD
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May 21, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ALSTOM LTD
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May 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NEW SWADESHI SUGAR MILLS
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April 2, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JOHN DEERE EQUIPMENTS PVT LTD
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May 11, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GADRE MARINE EXPORT PVT LTD
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June 17, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANGRUL MILLS LTD
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January 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PONNERI STEEL INDUSTRIES
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January 7, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHATTISGARH IRON AND STEEL PVT LTD
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January 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUNSHINE METAL COMPANY
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April 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GNA SONS
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January 6, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VISTEON POWERTRAIN CONTROL SYSTEMS LTD.
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July 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LEO TRAVELS (P.) LTD.
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August 21, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMERICAN COLOR LAB
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June 25, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ENGINEERS COMBINE
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February 26, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANS CONSTRUCTIONS LTD
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June 25, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MIGLANI TAXI SERVICE
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March 3, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PUREWAL AND ASSOCIATES LTD
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May 5, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANANT COMMODITIES (P.) LTD.
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October 21, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AVS ASSOCIATES
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August 18, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BANDHAN PALACE
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February 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANORATH BUILDER (P.) LTD.
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October 7, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAI RAM YADAV
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August 17, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. H.E.G. LIMITED
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August 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALWINDER SINGH
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July 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANIGARH CEMENT WORKS
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November 3, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OILTANKING LTD.
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January 14, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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September 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INTEGRAL CONSTRUCTION COMPANY
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September 14, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J.R. SINGH
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March 19, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRAKASH TRAVELS
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April 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX) Vs. AURORE TRUST
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September 17, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. LAXMI METAL PRESSING WORKS PVT. LTD.
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October 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SARVAN KUMAR B. SHARMA
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July 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. CAPITAL FOODS LTD
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January 21, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. RAM KRISHNA TRAVELS (P.) LTD.
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July 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. CROMPTON GREAVES LTD.
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April 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. BANSILAL ZUMBARLAL SARDA
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January 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. MEDICORE LAB PVT. LTD.
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May 7, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. KHANDESH EXTRACTION LTD.
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December 23, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. TECHNO TRACK ENGINEERS
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November 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. MEDICORE LABS PVT. LTD.
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November 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. MOUNT DISTILLERIES LTD
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January 9, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. JAI AMBE TEXTILES
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February 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. R.M. FOODS
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June 30, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. AIA ENGINEERING LTD.
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August 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. S.B. ENGINEERS
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March 20, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. SHYAM SEL LTD.
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May 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. LAKELAND CHEMICALS (INDIA) LTD.
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November 17, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. JYOTI STRUCTURES LTD.
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June 16, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. MUKESH METAL INDUSTRIES PVT. LTD.
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July 15, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ANDHRA SUGARS LTD.
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April 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. EXIDE INDUSTRIES LTD.
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March 3, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. LEE PHARMA PVT. LTD.
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March 18, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA Vs. G.I.S. LTD.
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October 5, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. MRPL
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March 17, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. NESTLE INDIA LTD.
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May 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. BHARAT ORGANICS LTD.
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April 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. ASHISH AMAND & CO.
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May 19, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. INDIAN EXPLOSIVES LTD.
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April 22, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. STAR CRANE SERVICE
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July 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. FAIRDEAL FILAMENTS LTD.
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July 29, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. K.D. BHATIA DYG. & PTG. MILLS P. LTD.
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January 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SWAGAT SYNTHETICS
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August 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. MAHAVIR ENTERPRISE
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March 19, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. GHODELA IMPEX
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January 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. RINA DYG. & PTG. WORKS
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January 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ASHIRWAD SYNTHETICS
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February 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. TULSI POLYMERS PVT. LTD.
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July 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. EKTA PRINTS
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October 26, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. RELIANCE INDUSTRIES LTD.
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July 31, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. BHAVNA SILK MILLS
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July 14, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. GHODELA IMPEX
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January 20, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. RELIANCE INDUSTRIES LTD.
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March 6, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. GARDEN SILK MILLS LTD.
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August 25, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. SHRINATHJI DYG.
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December 22, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. NAYNA SAREES
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April 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. HEENA ROTO PRINTS
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January 30, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. VIDEOCON INDUSTRIES LTD.
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January 30, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. BHARAT SINGH
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January 30, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. METAL GEMS
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February 4, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. JINDAL PHOTO LTD.
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January 27, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SILVASSA INDUSTRIES PVT. LTD.
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July 14, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. RAJ INDUSTRIES
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July 17, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. DAMAN GANGA BOARD MILLS P. LTD.
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January 1, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. ITW INDIA LTD.
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July 28, 2009 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. TPL PLASTECH LTD.
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May 29, 2009 |
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COMMISSIONER OF CUS. & C. EX., TIRUPATI Vs. RAGHAVENDRA INDUSTRIES
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March 20, 2009 |
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COMMISSIONER OF CUS. (ICD), TKD Vs. LAXMI FLOAT GLASS LTD.
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April 28, 2009 |
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COMMISSIONER OF CUS., BANGALORE Vs. COMAT TECHNOLOGIES PVT. LTD.
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April 8, 2009 |
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COMMISSIONER OF CUS., BANGALORE Vs. J.P. MORGAN SERVICES INDIA P. LTD.
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November 24, 2009 |
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COMMISSIONER OF CUS., BANGALORE Vs. CONVERGYS INDIA SERVICE PVT. LTD.
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October 27, 2009 |
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COMMISSIONER OF CUS., COCHIN Vs. NAUFAL PAZHAYAPURA KUNHAMU
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March 5, 2009 |
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COMMISSIONER OF CUS., KANDLA Vs. KUTCHH CHEMICAL INDUSTRIES LTD.
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October 29, 2009 |
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COMMISSIONER OF CUS., VISAKHAPATNAM Vs. ACALMAR OILS & FATS LTD.
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January 5, 2009 |
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COMMISSIONER OF CUSTOMS Vs. TANEJA MINES PVT LTD
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March 26, 2009 |
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COMMISSIONER OF CUSTOMS Vs. MODERN RADIO HOUSE
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April 28, 2009 |
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COMMISSIONER OF CUSTOMS Vs. BASE CORPORATION LTD.
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May 11, 2009 |
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COMMISSIONER OF CUSTOMS Vs. VILLA INDIA
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August 19, 2009 |
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COMMISSIONER OF CUSTOMS Vs. SARNA INTERNATIONAL (P) LTD.
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March 17, 2009 |
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COMMISSIONER OF CUSTOMS Vs. VIJAY ELECTRONICS
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March 17, 2009 |
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COMMISSIONER OF CUSTOMS Vs. CHAMPION PHOTOSTAT INDUSTRIAL CORP.
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March 31, 2009 |
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COMMISSIONER OF CUSTOMS Vs. OSRAM INDIA PRIVATE LIMITED
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March 17, 2009 |
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COMMISSIONER OF CUSTOMS Vs. SHRI DURGA CHEMICALS INDS.
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March 25, 2009 |
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COMMISSIONER OF CUSTOMS Vs. SRINAR ELECTRONICS (P) LTD.
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December 2, 2009 |
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COMMISSIONER OF CUSTOMS Vs. MICRO LABS LTD.
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November 9, 2009 |
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COMMISSIONER OF CUSTOMS & C. EX., VAPI Vs. DNH SPINNERS
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July 10, 2009 |
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COMMISSIONER OF CUSTOMS (EP) Vs. UMAX ENTERPRISES
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August 24, 2009 |
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COMMISSIONER OF CUSTOMS (GEN.) Vs. SHRI HASAN ABDUL AZIZ SHAIKH
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October 26, 2009 |
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COMMISSIONER OF CUSTOMS (I) Vs. NANDINI IMPEX
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August 24, 2009 |
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COMMISSIONER OF CUSTOMS (I) Vs. POSHS METAL INDUSTRIES PVT. LTD.
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June 5, 2009 |
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COMMISSIONER OF CUSTOMS (I) Vs. BEKAERT INDUSTRIES PVT. LTD.
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October 26, 2009 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. RICE INDIA
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January 2, 2009 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. BOOLANI ENGINEERING CORPORATION
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November 5, 2009 |
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COMMISSIONER OF CUSTOMS (PORT) Vs. PHOTO FAX SYSTEM AND ORS.
|
December 30, 2009 |
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COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. VIKASH ENTERPRISES
|
May 19, 2009 |
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COMMISSIONER OF CUSTOMS (PREV.), KOLKATA Vs. R.K. METALS
|
May 20, 2009 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. NIIT
|
October 22, 2009 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. CHOWGULE BROS. (P.) LTD.
|
August 26, 2009 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. JYOTI CAPSULES
|
October 28, 2009 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. DHANANJAY CONFECTIONERY (P.) LTD.
|
December 3, 2009 |
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COMMISSIONER OF CUSTOMS EXPORT Vs. TORRENT PHARMACEUTICALS LTD
|
February 5, 2009 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. CHANDAN EXPORTS
|
June 12, 2009 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. ADANI EXPORTS LTD.
|
February 10, 2009 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. PROTOCOL SOLUTIONS PVT. LTD.
|
November 20, 2009 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. DILIP GHELANI
|
February 2, 2009 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. NATURAL WOOD & VENEERS PVT. LTD.
|
February 26, 2009 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. VICTORY TRADING CO.
|
May 26, 2009 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. FEROZ JALAL
|
August 17, 2009 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. GOKUL METALIZERS PVT. LTD.
|
October 27, 2009 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. BLOOM DCOR LTD.
|
June 23, 2009 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. MICRO INKS
|
June 23, 2009 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. C.J. SHAH & CO.
|
June 30, 2009 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. SHRIRAM RAYONS
|
October 28, 2009 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. RAJDHANI TIMBERS PRODUCTS P. LTD.
|
January 19, 2009 |
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COMMISSIONER OF CUSTOMS, PATNA Vs. AJAY AGARWAL
|
February 20, 2009 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. U-PRINTS
|
August 10, 2009 |
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COMMISSIONER OF S.T., AHMEDABAD Vs. S. MOHANLAL SERVICES
|
October 30, 2009 |
|
COMMISSIONER OF SERVICE Vs. USHA HYDRO DYNAMICS LTD
|
April 27, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. CONVERGYS INDIA (P.) LTD
|
May 18, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. ELEGANT PUBLICITIES
|
September 9, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. SILVERTONE MOTOR PVT LTD
|
January 6, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. MYSORE SALES INTERNATIONAL LTD.
|
July 14, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. ASHIMA LTD.
|
June 12, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. BACHA FINLEASE
|
August 11, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. AMOLA HOLDINGS (P.) LTD.
|
June 1, 2009 |
|
COMMISSIONER OF SERVICE TAX Vs. SIRHIND STEEL LIMITED
|
August 6, 2009 |
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COMMISSIONER OF SERVICE TAX Vs. Y. SUNIL
|
September 4, 2009 |
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COMMISSIONER OF SERVICE TAX Vs. WORLD VISION
|
November 17, 2009 |
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COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. EPITOME TECH P. LTD.
|
November 5, 2009 |
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COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. B.A. RESEARCH INDIA LTD.
|
November 4, 2009 |
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COMMISSIONER OF SERVICE TAX, DAMAN Vs. MEGHNA CEMENT DEPOT
|
January 30, 2009 |
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COMMISSIONER, C. EXCISE Vs. SUMIK SPINNERS PVT. LIMITED
|
October 30, 2009 |
|
COMMISSIONER, C. EXCISE AND CUS. Vs. SHRI MAHENDRA KUMAR KAPADIA
|
May 29, 2009 |
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COMMISSIONER, C. EXCISE AND CUS. Vs. AUROCHEM
|
June 29, 2009 |
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COMMISSIONER, C. EXCISE AND CUS. Vs. HARSIDDHI MOTORS
|
July 27, 2009 |
|
COMMISSIONER, CENTRAL EXCISE Vs. BARNALA STEEL INDUSTRIES LTD.
|
October 27, 2009 |
|
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE Vs. NEO SACK LTD.
|
January 13, 2009 |
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COMMISSIONER, CUSTOMS AND CENTRAL EXCISE Vs. SHIVHARE ROADLINES
|
February 17, 2009 |
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COMMR OF CENTRAL EXCISE Vs. BIRLA NGK INSULATORS P LTD
|
May 12, 2009 |
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COMMR OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. PRINIK STEELS PRIVATE LIMITED
|
January 6, 2009 |
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COMMR OF CUSTOMS PREV Vs. MANISH KAKRANIA AND BIPIN SINGH
|
April 3, 2009 |
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COMMR. C.EX. AND CUS. Vs. CHIRAG PRINTS
|
January 13, 2009 |
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COMMR. C.EX. AND CUS. Vs. GUALA CLOSURES (I) PVT. LTD.
|
January 13, 2009 |
|
COMMR. CENTRAL EXCISE Vs. SAURASHTRA CHEMICALS LTD.
|
January 13, 2009 |
|
COMMR. OF C. EX Vs. RAJ ENTERPRISES
|
July 15, 2009 |
|
COMMR. OF C. EX. Vs. KONKAN MARINE AGENCIES
|
April 21, 2009 |
|
COMMR. OF C. EX. Vs. AXIOM IMPEX INTERNATIONAL LTD.
|
June 3, 2009 |
|
COMMR. OF C. EX. Vs. A.P. PAPER MILLS LTD.
|
September 11, 2009 |
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COMMR. OF C. EX. Vs. SARAL MOTOR AND GENERAL FINANCE LTD.
|
March 23, 2009 |
|
COMMR. OF C. EX. & CUS. VADODARA-I Vs. LAKSHYA ENTERPRISES PVT. LTD.
|
February 24, 2009 |
|
COMMR. OF C. EX. & CUS., DAMAN, VAPI Vs. GUALA CLOSURES (I) PVT. LTD.
|
January 13, 2009 |
|
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
|
June 18, 2009 |
|
COMMR. OF C. EX. & CUS., HYDERABAD-IV Vs. JAY ENGINEERING WORKS LTD.
|
April 24, 2009 |
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COMMR. OF C. EX. & CUS., RAJKOT Vs. JYOTI CNC AUTOMATION PVT. LTD.
|
March 6, 2009 |
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COMMR. OF C. EX. & CUS., SURAT-I Vs. JAI HANUMAN DYEING & PRINTING MILLS PVT. LTD.
|
January 13, 2009 |
|
COMMR. OF C. EX. & SERVICE TAX, SILIGURI Vs. MATI BIRI FACTORY PVT. LTD.
|
October 13, 2009 |
|
COMMR. OF C. EX., AHMEDABAD Vs. KALPESH FOUNDERS & ENGINEERS
|
July 14, 2009 |
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COMMR. OF C. EX., AHMEDABAD-I Vs. MEGHMANI DYES & INTERMEDIATES LTD.
|
July 31, 2009 |
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COMMR. OF C. EX., BANGALORE Vs. FEATHERLITE SEATING SYSTEMS PVT. LTD.
|
April 3, 2009 |
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COMMR. OF C. EX., BANGALORE Vs. MAINI PRECISION PRODUCTS PVT. LTD.
|
October 9, 2009 |
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COMMR. OF C. EX., BANGALORE-III Vs. KARNATAKA VIDYUTH KARKHANE LTD.
|
January 13, 2009 |
|
COMMR. OF C. EX., BANGALORE-III Vs. MOTHERSON SUMI ELECTRIC WIRES
|
May 4, 2009 |
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COMMR. OF C. EX., COIMBATORE Vs. SRI VARAHIAMMAN STEELS (P) LTD.
|
November 20, 2009 |
|
COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR-II Vs. MSP STEEL PVT. LTD.
|
February 18, 2009 |
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COMMR. OF C. EX., GUNTUR Vs. ANDHRA SUGARS LTD.
|
September 10, 2009 |
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COMMR. OF C. EX., GUNTUR Vs. ASIAN PEROXIDES LTD.
|
March 17, 2009 |
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COMMR. OF C. EX., HYDERABAD Vs. SRINIVASA FROZEN FOODS LTD.
|
September 4, 2009 |
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COMMR. OF C. EX., HYDERABAD Vs. INOGENT LABORATORIES PVT. LTD.
|
December 7, 2009 |
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COMMR. OF C. EX., HYDERABAD Vs. HINDUSTAN COCA-COLA BEVERAGES (P) LTD.
|
June 29, 2009 |
|
COMMR. OF C. EX., HYDERABAD-I Vs. HYDERABAD CHEMICAL PRODUCTS LTD.
|
February 5, 2009 |
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COMMR. OF C. EX., KOLKATA-III Vs. WEST BENGAL CHEMICAL INDUSTRIES LTD.
|
June 4, 2009 |
|
COMMR. OF C. EX., KOLKATA-IV Vs. INTERNATIONAL COMBUSTION (I) LTD.
|
October 12, 2009 |
|
COMMR. OF C. EX., KOLKATA-VI Vs. DIAMOND BEVERAGES LTD.
|
April 1, 2009 |
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COMMR. OF C. EX., RAJKOT Vs. BAJRANGBALI COKE INDUS. PVT. LTD.
|
July 29, 2009 |
|
COMMR. OF C. EX., SHILLONG Vs. ADVENT MULTISERVICES PVT. LTD.
|
February 20, 2009 |
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COMMR. OF C. EX., SURAT Vs. CHANDRAKANT DYEING & PRINTING MILLS
|
January 16, 2009 |
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COMMR. OF C. EX., TIRUPATI Vs. SAGAR SUGARS AND ALLIED PRODUCTS LTD.
|
February 18, 2009 |
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COMMR. OF C. EX., VADODARA-II Vs. GUJARAT FLUOROCHEMICALS LTD.
|
March 16, 2009 |
|
COMMR. OF C. EX., VAPI Vs. ALIDHARA TEXTOOL ENGINEERS PVT. LTD.
|
January 16, 2009 |
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COMMR. OF C. EX., VISAKHAPATNAM Vs. RASHTRIYA ISPAT NIGAM LTD.
|
May 4, 2009 |
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COMMR. OF C. EX., VISAKHAPATNAM Vs. RASHTRIYA ISPAT NIGAM LTD.
|
February 27, 2009 |
|
COMMR. OF C. EX., VISAKHAPATNAM Vs. ACD COMMUNICATIONS PVT. LTD.
|
November 23, 2009 |
|
COMMR. OF CENTRAL EXCISE, CUSTOMS AND S. TAX Vs. KALYANI ENTERPRISES
|
October 22, 2009 |
|
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. INDIAN POTASH LIMITED
|
February 26, 2009 |
|
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. VENKAT BOYANAPALLY
|
April 9, 2009 |
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COMMR. OF CUS. & C.E., GUNTUR Vs. DHARTI DREDGING & INFRASTRUCTURE LTD.
|
May 28, 2009 |
|
COMMR. OF CUS. AND C. EX. Vs. RAASI BUSINESS SERVICES
|
April 27, 2009 |
|
COMMR. OF CUS. AND C. EX. Vs. MALAY I NET COMMUNICATION
|
September 16, 2009 |
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COMMR. OF CUS., HYDERABAD Vs. FORWARD SURGICAL COMPANY
|
September 8, 2009 |
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COMMR. OF CUS., KANDLA Vs. CHAMBAL FERTILISERS & CHEMICALS LTD.
|
January 22, 2009 |
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COMMR. OF S.T., AHMEDABAD Vs. IDENTITY COMMUNICATION PVT. LTD.
|
January 7, 2009 |
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COMPONENT SPECIALITY (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
April 29, 2009 |
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COMTRUST SUPER DESIGNER TILES (P) LTD. Vs. COMMR. OF C. EX., COCHIN
|
May 28, 2009 |
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CONFIDENT DENTAL EQUIPMENTS LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 13, 2009 |
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CONVOY SECURITY (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2009 |
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CONZERV SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 5, 2009 |
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CORAL LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
June 8, 2009 |
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CORAMANDEL PAINTS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
September 23, 2009 |
|
COSMOS DETECTIVE & SECURITY SERVICES Vs. COMMR. OF C. EX., AHMEDABAD
|
December 22, 2009 |
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COSMOS DETECTIVE AND SECURITY SERVICES Vs. COMMISSIONER OF SERVICE TAX
|
July 22, 2009 |
|
COSMOS ISPAT (P) LTD. Vs. CCE
|
March 26, 2009 |
|
COUNTRY CLUB (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX. AND S.T.
|
May 19, 2009 |
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CREATIVE TRANSFORMERS (P) LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 10, 2009 |
|
CRIMPSON ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2009 |
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CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 16, 2009 |
|
CROMWELL TOOLS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
August 12, 2009 |
|
CROWN MILK SPECIALTIES PVT. LTD. Vs. CC
|
June 1, 2009 |
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CRYSTAL FORMS LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
July 17, 2009 |
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CRYSTAL GLAZES Vs. COMMISSIONER, C. EXCISE
|
October 30, 2009 |
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CRYSTAL INTERIOR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
July 31, 2009 |
|
CST Vs. SHAH ALLOYS LTD.
|
August 13, 2009 |
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CUSTOMS AND CENTRAL EXCISE Vs. RAJ RATAN CASTING (P) LTD.
|
September 14, 2009 |
|
D C W LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2009 |
|
D H KUTTY AND SONS Vs. CCE
|
February 4, 2009 |
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D.J.S. STEEL RE-ROLLING MILLS Vs. CCE
|
May 21, 2009 |
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D.K. MISHRA Vs. COMMISSIONER OF C. EX.
|
May 26, 2009 |
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D.N.H. SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 24, 2009 |
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DALMIA INST. OF SCIENTIFIC & INDUSTRIAL RESEARCH Vs. C.C.E. & C., BBSR-II
|
October 15, 2009 |
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DAMAN POLYFAB Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 30, 2009 |
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DANKUNI COAL COMPLEX Vs. COMMR. OF C. EX., KOLKATA-IV
|
October 13, 2009 |
|
DARSHANLAL SALES & MARKETING (P) LTD. Vs. COMMR. OF C. EX., SILIGURI
|
June 1, 2009 |
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DASPALLA HOTELS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
July 30, 2009 |
|
DATA TECH SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2009 |
|
DATEX OHMEDA (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
July 29, 2009 |
|
DCM ENGINEERING PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2009 |
|
DECCAN MECHANICAL AND CHEMICAL INDUSTRY PVT. LTD. Vs. CCE
|
March 24, 2009 |
|
DECCAN MINING SYNDICATE LTD. Vs. C.C.E. & C., VISAKHAPATNAM
|
April 2, 2009 |
|
DECCAN SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
|
September 7, 2009 |
|
DECORATORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 13, 2009 |
|
DECPRO PAINTS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 7, 2009 |
|
DEEP CHEMICALS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
June 12, 2009 |
|
DEEPAK CABLES (I) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 15, 2009 |
|
DELL INTERNATIONAL SERVICES INDIA PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS)
|
June 23, 2009 |
|
DELTA CONSULTANTS Vs. CST
|
June 16, 2009 |
|
DELUX RUBBER INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 9, 2009 |
|
DENIS CHEM LAB LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
March 20, 2009 |
|
DESIGNING CELL Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2009 |
|
DEYS EXPORT INTERNATIONAL Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
|
June 9, 2009 |
|
DGP HINODAY INDUSTRIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2009 |
|
DHANRAJ INDUSTRIES Vs. COMMISSIONER OF C. EX., VAPI
|
November 4, 2009 |
|
DHARAMPAL SATYAPAL LTD Vs. COMMR OF CENTRAL EXCISE
|
May 5, 2009 |
|
DHARIWAL TOBACCO PRODUCTS PVT. LTD. AND ORS. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2009 |
|
DHARMESH SILK MILLS PVT. LTD. Vs. C.C.E.
|
January 16, 2009 |
|
DHARTI DREDGING & INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., GUNTUR
|
August 3, 2009 |
|
DHL LEMUIR LOGISTICS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 19, 2009 |
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DHL LEMUIR LOGISTICS PVT. LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
June 29, 2009 |
|
DIAMOND CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE
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September 30, 2009 |
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DIAMOND CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
April 24, 2009 |
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DIAMOND SCAFFOLDING CO. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
April 20, 2009 |
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DIMENSIONAL STONE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2009 |
|
DINESH KUMAR V. YADAV Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
January 2, 2009 |
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DINESHCHANDRA R. AGARWAL INFRACON PVT. LTD. Vs. C.C.E., AHMEDABAD
|
October 19, 2009 |
|
DINESHCHANDRA R. AGRAWAL INFRACON PVT. LTD. Vs. C.C.E., AHMEDABAD
|
August 4, 2009 |
|
DISHMAN PHARMA. & CHEMICALS Vs. COMMR. OF C. EX., AHMEDABAD
|
April 22, 2009 |
|
DIVI?S LABORATORIES LTD. Vs. COMMR. OF CUS. & C. EX. (A-III), HYDERABAD
|
January 16, 2009 |
|
DIVYA PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
July 8, 2009 |
|
DNYANYAYOGI SHRI SHIVANKUMAR SWAMIJI SUGARS LTD. Vs. COMMR. OF C. EX.
|
November 9, 2009 |
|
DO WELL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 10, 2009 |
|
DODSAL CORPORATION PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
November 24, 2009 |
|
DODSAL CORPORATION PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
March 4, 2009 |
|
DOIWALA SUGAR CO. LTD. Vs. CCE
|
April 27, 2009 |
|
DPB ANTIBIOTICS Vs. CC
|
May 5, 2009 |
|
DR. REDDY?S LABORATORIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
|
March 17, 2009 |
|
DR. REDDY?S LABORATORIES LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
August 31, 2009 |
|
DR. REDDY?S LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 26, 2009 |
|
DR. REDDYS LAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2009 |
|
DRILBITS INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS (APPEALS)
|
December 18, 2009 |
|
DSM ANTI-INFECTIVES INDIA LTD. Vs. C.C.
|
March 31, 2009 |
|
DUNLOP INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
March 16, 2009 |
|
DUPEN LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
February 24, 2009 |
|
DYNAFLEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
July 10, 2009 |
|
EAGLE DETECTIVE AGENCY (P) LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
March 2, 2009 |
|
EAGLETON THE GOLF RESORT Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 20, 2009 |
|
EASTERN MEDIKIT LTD. Vs. CCE
|
May 13, 2009 |
|
ECIL RAPICSCAN LTD. Vs. COMMR. OF SERVICE TAX
|
May 13, 2009 |
|
ECO PLYWOOD PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 14, 2009 |
|
ECO TRAFIGURA COMMODITIES (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 4, 2009 |
|
ECOF INDUSTRIES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2009 |
|
ECOF INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX.
|
June 23, 2009 |
|
EICHER MOTORS LTD Vs. CCE
|
May 5, 2009 |
|
EID PARRY INDIA LIMITED Vs. CCE LTU
|
April 21, 2009 |
|
EKTA PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
June 26, 2009 |
|
ELAPPA GRANITE 100% EOU Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2009 |
|
ELDER PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX.
|
May 19, 2009 |
|
ELEGANT PACKAGING INDUSTRIES Vs. COMMR. OF C. EX., HYDERABAD-II
|
February 5, 2009 |
|
ELLENBARRIE INDUSTRIAL GASES LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
June 25, 2009 |
|
ENGINEERS INDIA LTD Vs. COMMISSIONER OF SERVICE TAX
|
March 26, 2009 |
|
ENNAR CEMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 30, 2009 |
|
ESDEE PAINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
July 17, 2009 |
|
ESSAR OILS LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
April 22, 2009 |
|
ESSAR STEEL LTD. Vs. COMMR. OF C. EX., CUS. & S. T., VISAKHAPATNAM-I
|
June 30, 2009 |
|
ESSEL MINING & INDUSTRIES LTD. Vs. COMMR. OF SERVICE TAX, BHUBANESWAR
|
June 16, 2009 |
|
ESSEL PROPACK LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI, DAMAN
|
January 6, 2009 |
|
ESSVEE EXPRESS LOGISTICS PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
March 18, 2009 |
|
ETA ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
May 7, 2009 |
|
EURO MERCHANDISE (I) LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 26, 2009 |
|
EVER BRIGHT TUBE CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2009 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
August 6, 2009 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
March 9, 2009 |
|
EVEREST EDUCATIONAL CHARITABLE TRUST Vs. COMMR. OF S.T.
|
July 10, 2009 |
|
EX-SERVICEMEN INDUSTRIAL GUARDS PVT. LTD. Vs. C.C.E., TRIVANDRUM
|
April 16, 2009 |
|
EXCEL RUBBER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
December 8, 2009 |
|
EXPERT INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 20, 2009 |
|
EXPO INTERNATIONAL Vs. CCE
|
April 24, 2009 |
|
EXPRESS KARGO FOUNDATION PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
August 31, 2009 |
|
EXPRO INDIA LIMITED Vs. CCE
|
March 19, 2009 |
|
F.L. SMIDTH LTD. Vs. COMMISSIONER OF C. EX.
|
March 27, 2009 |
|
FACE CERAMICS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
August 24, 2009 |
|
FACT PAPER MILLS LTD. AND ORS. Vs. CCE
|
March 22, 2009 |
|
FAIRBANKS MORSE INDIA LTD. Vs. CCE
|
November 11, 2009 |
|
FAIVELEY TRANSPORT INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
February 11, 2009 |
|
FAIZ MOHD. KHAN Vs. COMMR. OF C. EX., BANGALORE
|
April 29, 2009 |
|
FAMY CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
February 12, 2009 |
|
FANCY CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
August 24, 2009 |
|
FASCEL LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
|
October 22, 2009 |
|
FCL TECHNOLOGIES AND PRODUCTS LTD. Vs. CCE
|
September 18, 2009 |
|
FCM TRAVEL SOLUTIONS (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 18, 2009 |
|
FEDERAL MOGUL TPR INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 12, 2009 |
|
FEDERAL-MOGUL-GOETZE (INDIA) LTD. Vs. COMMR. OF C. EX.
|
January 20, 2009 |
|
FEDERATION OF GUJARAT INDUSTRIES Vs. COMMR. OF C. EX., VADODARA
|
January 1, 2009 |
|
FENNER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2009 |
|
FERRO SCRAP NIGAM LTD. Vs. CCE
|
April 1, 2009 |
|
FERROMATIK MILACRON INDIA LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
|
March 25, 2009 |
|
FERTILISERS & CHEMICALS TRAVANCORE LTD. Vs. COMMR. OF C. EX., COCHIN
|
January 5, 2009 |
|
FIAMM MINDA AUTOMOTIVE LTD. Vs. COMMR. OF C. EX.
|
June 24, 2009 |
|
FIBRES & FABRICS INTERNATIONAL P. LTD. Vs. C.C. (A), BANGALORE
|
February 3, 2009 |
|
FINOLEX INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
July 29, 2009 |
|
FITCAST FOUNDERS & ENGINEERS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 14, 2009 |
|
FLEX INDUSTRIES LTD. Vs. CCE
|
May 27, 2009 |
|
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2009 |
|
FOODS, FATS & FERTILISERS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
April 27, 2009 |
|
FORCE MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2009 |
|
FORD INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. AND S.T.
|
July 20, 2009 |
|
FORTUNA ENGINEERING INDUSTRIES Vs. COMMR. OF C. EX., AHMEDABAD
|
June 26, 2009 |
|
FOTO FLASH Vs. COMMISSIONER OF SERVICE TAX
|
July 8, 2009 |
|
FREIGHT SYSTEMS INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
November 27, 2009 |
|
FRONTLINE CORPORATION LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 1, 2009 |
|
FUTURISTIC STEEL (P) LTD. Vs. COMMR. OF C. EX. CUSTOMS AND S. TAX
|
August 21, 2009 |
|
G V RAMESH Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2009 |
|
G. SWARUPA RANI Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
May 6, 2009 |
|
G.B. ENGINEERING ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 21, 2009 |
|
G.H.C.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
April 22, 2009 |
|
G.J. MULTICLAVE (INDIA) PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
September 8, 2009 |
|
G.M.R. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
|
January 20, 2009 |
|
GABBAR ENGINEERING CO. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 28, 2009 |
|
GAGAN INTERNATIONAL ASSOCIATES Vs. COMMR. OF CUS. (PORT), KOLKATA
|
October 7, 2009 |
|
GAJANAND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AND SERVICE TAX
|
May 28, 2009 |
|
GANESH TOURS AND TRAVELS Vs. COMMISSIONER OF SERVICE TAX
|
October 15, 2009 |
|
GANGA PARAMESWARI SPINNERS PVT. LTD. AND R.P. LAKSMANAPERUMAL Vs. CCE
|
February 6, 2009 |
|
GANGOTRI ELECTROCASTING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2009 |
|
GAP INTERNATIONAL SOURCING INDIA PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
January 21, 2009 |
|
GARIBDASJI DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2009 |
|
GATEWAY DISTRIPARKS LTD Vs. CCE
|
February 20, 2009 |
|
GATI LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2009 |
|
GATI LTD. Vs. CCE
|
August 4, 2009 |
|
GATULAL V. PATEL Vs. COMMISSIONER OF C. EX., VADODARA-II
|
January 1, 2009 |
|
GAZIABAD SHIP BREAKERS Vs. COMMISSIONER OF CUS., JAMNAGAR
|
August 7, 2009 |
|
GE BE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 30, 2009 |
|
GE INDIA INDUSTRIAL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 7, 2009 |
|
GE INDIA TECHNOLOGY CENTRE Vs. COMMR. OF CUS., BANGALORE
|
February 10, 2009 |
|
GE MONEY FINANCIAL SERVICES LTD. Vs. COMMR. OF S.T.
|
April 30, 2009 |
|
GEEDEELON TEXO-TWIST P. LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-II
|
March 3, 2009 |
|
GELTEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 20, 2009 |
|
GEMINI ENGG. FAB. PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
December 30, 2009 |
|
GENERAL COMMODITIES PVT. LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
November 6, 2009 |
|
GENERAL SECURITY & INFORMATION SERVICES Vs. COMMR. OF S.T., KOLKATA
|
March 27, 2009 |
|
GENUS ELECTROTECH LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
March 18, 2009 |
|
GEO FOUNDATIONS & STRUCTURES (P) LTD. Vs. C.C.E. & C., COCHIN
|
February 2, 2009 |
|
GEOTECHNICAL ENGG. RESEARCH LABORATORY Vs. C.S.T., AHMEDABAD
|
December 22, 2009 |
|
GHANSHYAM LODHWAL Vs. COMMISSIONER OF C. EX.
|
June 17, 2009 |
|
GHAZIABAD SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
April 16, 2009 |
|
GHCL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2009 |
|
GIAVUDAN INDIAN PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 11, 2009 |
|
GITANJALI CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 28, 2009 |
|
GITOSHA MACHINE TOOLS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
March 18, 2009 |
|
GIVAUDAN FLAVOURS (INDIA) P. LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN
|
April 24, 2009 |
|
GLAMOUR DYG. & PTG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
February 27, 2009 |
|
GLASS FIBRES Vs. COMMISSIONER OF C. EX. (APPEALS), COCHIN
|
January 6, 2009 |
|
GLAXO SMITH KLINE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2009 |
|
GLAXO SMITHKLINE ASIA (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
April 27, 2009 |
|
GLITTEK GRANITES LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
September 3, 2009 |
|
GLOBAL E-BUSINESS OPERATIONS PVT. LTD. Vs. CC
|
December 21, 2009 |
|
GLOBAL ENERGY FOOD INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 22, 2009 |
|
GLOBAL IMPEX INTERNATIONAL Vs. CC
|
May 5, 2009 |
|
GLOBAL LINKERZ UNITED AGENCIES Vs. C.C.
|
March 26, 2009 |
|
GLOBAL MINITECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
|
June 2, 2009 |
|
GLOBAL TELECOM Vs. COMMISSIONER OF SERVICE TAX
|
January 15, 2009 |
|
GLORY AGENCIES Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS)
|
August 13, 2009 |
|
GOBIND SUGAR MILLS LTD Vs. CCE
|
April 21, 2009 |
|
GOBIND SUGAR MILLS LTD AND OUDH SUGAR MILLS LTD Vs. CCE
|
April 17, 2009 |
|
GOETZE TP (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
March 25, 2009 |
|
GOLDEN HORN CONTAINER SERVICES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2009 |
|
GONDIA DISTRICT CENTRAL CO-OP. BANK LTD. Vs. COMMR. OF C. EX.
|
September 7, 2009 |
|
GOOD YEAR SOUTH ASIA TYRES PVT. LTD. Vs. CCE
|
January 13, 2009 |
|
GOODLUCK STEEL TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2009 |
|
GOPAL ENGINEERING WORKS Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
March 18, 2009 |
|
GOPAL IRON & STEEL CO. (GUJARAT) LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
June 8, 2009 |
|
GOPAL IRON & STEEL CO. (GUJARAT) LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
May 20, 2009 |
|
GORAN PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
August 4, 2009 |
|
GOWRI COMPUTERS PVT. LTD. Vs. COMMR. OF C. EX.
|
July 2, 2009 |
|
GOYAL IMPEX & INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
April 21, 2009 |
|
GOYAL SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
April 24, 2009 |
|
GRACILITE HEALTH CLUB INDIA LTD. Vs. COMMR. OF SERVICE TAX
|
August 28, 2009 |
|
GRAPHITE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2009 |
|
GREAT GALLEON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2009 |
|
GREENPLY INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VII
|
May 5, 2009 |
|
GREENPLY INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
|
May 28, 2009 |
|
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
November 11, 2009 |
|
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
September 25, 2009 |
|
GTP GRANITES LTD. Vs. COMMISSIONER OF C. EX.
|
November 12, 2009 |
|
GUARDWELL DETECTIVE SERVICES (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 7, 2009 |
|
GUDWIN LOGISTICS Vs. COMMISSIONER OF C. EX., VADODARA
|
November 6, 2009 |
|
GUFIC BIOSCIENCE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 15, 2009 |
|
GUJARAT AMBUJA EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 9, 2009 |
|
GUJARAT BOROSIL LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
December 1, 2009 |
|
GUJARAT ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 4, 2009 |
|
GUJARAT INTELLIGENCE SECURITY (INDIA) Vs. COMMR. OF C. EX., VADODARA
|
January 15, 2009 |
|
GUJARAT PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-III
|
June 10, 2009 |
|
GUJARAT RAFFIA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 7, 2009 |
|
GUJARAT TEST HOUSE Vs. COMMISSIONER OF SERVICE TAX
|
August 28, 2009 |
|
GUJTRON ELECTRONICS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN, VAPI
|
March 17, 2009 |
|
GULF OIL CORPORATION LTD. Vs. COMMR. OF CENTRAL EXCISE
|
November 24, 2009 |
|
GULJAG INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 2009 |
|
GUPTA DYEING & PRINTING MILLS (P) LTD. Vs. COMMR. OF C. EX., SURAT-I
|
May 29, 2009 |
|
GURU NANAK STEEL AND ALLIED INDUSTRIES Vs. CCE
|
February 27, 2009 |
|
GURU TEG BAHADUR METAL WORKS Vs. CCE
|
March 31, 2009 |
|
GURUNANAK ROADLINES Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, BBSR-II
|
June 2, 2009 |
|
H.E.G. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2009 |
|
H.G I. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
January 12, 2009 |
|
H.T. COMPANY Vs. COMMR. OF CUS. & C. EX. (APPEALS-II), HYDERABAD
|
February 19, 2009 |
|
HAMILTON HOUSEWARES PVT. LTD. Vs. COMMR. OF CUS., AHMEDABAD
|
January 30, 2009 |
|
HANDUM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
October 27, 2009 |
|
HANUMAN CROMOCOATES LTD. Vs. COMMR. OF C. EX.
|
August 31, 2009 |
|
HARE KRISHNA TRAVELS Vs. CST
|
October 12, 2009 |
|
HARIALA DEPOT SERVICE Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 22, 2009 |
|
HARIKA RESINS PVT. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
November 24, 2009 |
|
HARISH CHAPPA HASSAN Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 12, 2009 |
|
HARISH SILK INDUSTRIES AND SHRI C.B. CHAUHAN Vs. CCE
|
December 30, 2009 |
|
HARYANA IRON WORKS (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
October 15, 2009 |
|
HCL INFOSYSTEMS LTD. Vs. CCE
|
February 12, 2009 |
|
HCL TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2009 |
|
HEENA MACHINERY MANUFACTURERS Vs. COMMR. OF C. EX., AHMEDABAD-II
|
February 4, 2009 |
|
HEM ELECTRIC MANUFACTURING CO P LTD Vs. C C E
|
May 6, 2009 |
|
HEMAVATHY SAHAKARA SAKKARE KARKHANE LTD. Vs. C.C.E., MYSORE
|
August 6, 2009 |
|
HENKEL INDIA LTD. Vs. CCE
|
January 1, 2009 |
|
HERCULES SPORT PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 8, 2009 |
|
HERO CYCLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2009 |
|
HERO EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2009 |
|
HERO PLYWOODS & BOARDS Vs. COMMISSIONER OF C. EX., CALICUT
|
May 1, 2009 |
|
HEWLETT PACKARD INDIA SALES (P) LTD. Vs. COMMR. OF CUS., BANGALORE
|
January 21, 2009 |
|
HI SPEED CARRIERS Vs. COMMISSIONER OF CUSTOMS PREV
|
February 18, 2009 |
|
HI-TECH INDUSTRIAL LINING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2009 |
|
HI-TECH PNEUMATICS & HEAT TREATERS P. LTD. Vs. C.C.E., BANGALORE
|
November 25, 2009 |
|
HI-TEK POWERCON PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, BBSR-I
|
December 21, 2009 |
|
HILLTOP RUBBERS (P) LTD. Vs. CCE
|
March 17, 2009 |
|
HIMACHAL WIRELESS LIMITED Vs. CCE
|
October 7, 2009 |
|
HIMATSU BIMET LIMITED AND SHRI CHETAN R. DHRUV Vs. COMMISSIONER, C. EXCISE
|
December 4, 2009 |
|
HIMGIRI ISPAT P. LTD. Vs. C.C.E.
|
February 5, 2009 |
|
HINDALCO INDUSTRIES LTD. Vs. CCE
|
March 23, 2009 |
|
HINDUJA FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2009 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 11, 2009 |
|
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF C. EX.
|
July 2, 2009 |
|
HINDUSTAN AERONAUTICS LTD. Vs. COMMR. OF C. EX.
|
April 15, 2009 |
|
HINDUSTAN AERONAUTICS LTD. Vs. COMMR. OF SERVICE TAX
|
September 10, 2009 |
|
HINDUSTAN CABLES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 16, 2009 |
|
HINDUSTAN COCA COLA BEVERAGES P LTD Vs. CCE
|
March 26, 2009 |
|
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E.
|
September 25, 2009 |
|
HINDUSTAN COCA-COLA BEVERAGES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2009 |
|
HINDUSTAN FASTNERS (P) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2009 |
|
HINDUSTAN FERRO AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
April 20, 2009 |
|
HINDUSTAN INSTITUTE OF AERONAUTICS Vs. COMMR OF C EX
|
February 16, 2009 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 19, 2009 |
|
HINDUSTAN LEVER LTD., Vs. CCE
|
December 17, 2009 |
|
HINDUSTAN MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2009 |
|
HINDUSTAN PETROLEUM COPRN. LTD. Vs. C.C.E., VISAKHAPATNAM
|
May 29, 2009 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. C.C.E., VISAKHAPATNAM
|
March 26, 2009 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. CCE
|
October 26, 2009 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., COCHIN
|
September 24, 2009 |
|
HINDUSTAN PHOTO FILMS MFG. CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2009 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. C.C.E. & S.T., BBSR-I
|
June 15, 2009 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. CCE, CUS. & S.T., BBSR-I
|
April 20, 2009 |
|
HINDUSTAN UNILEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2009 |
|
HINDUSTAN UNILEVER LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
July 8, 2009 |
|
HINDUSTAN VIDYUT PRODUCTS LTD. Vs. CCE
|
August 7, 2009 |
|
HINDUSTAN ZINC LTD Vs. CCE
|
February 27, 2009 |
|
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
May 18, 2009 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2009 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 16, 2009 |
|
HINDUSTAN ZINC LTD. Vs. CCE
|
April 29, 2009 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2009 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
May 11, 2009 |
|
HINDUSTHAN COCACOLA BEVERAGES PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
June 16, 2009 |
|
HINDUSTHAN ENGINEERING AND INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2009 |
|
HIREN ALUMINIUM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VALSAD
|
January 12, 2009 |
|
HITACHI HOME AND LIFE SOLUTION (I) LTD. Vs. C.C.E.
|
March 19, 2009 |
|
HITCHEM INDIA Vs. COMMISSIONER OF C. EX.
|
January 5, 2009 |
|
HITESH KUMAR PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
April 24, 2009 |
|
HITESH PLASTIC PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
March 25, 2009 |
|
HITKARI FIBRES LTD. AND SHRI M.J. PAREKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2009 |
|
HIVOLTRANS ELECTRICALS (P) LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
August 7, 2009 |
|
HML AGENCIES (P) LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
January 21, 2009 |
|
HONDA SIEL POWER PRODUCTS LIMITED Vs. CC
|
February 10, 2009 |
|
HONEST BIO-VET PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 21, 2009 |
|
HPCL Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2009 |
|
HT MEDIA Vs. COMMISSIONER OF C EX AND S T
|
January 12, 2009 |
|
HYDERABAD INDUSTRIES LTD. Vs. COMMR. OF C. EX., RANCHI
|
April 20, 2009 |
|
HYDRO S AND S INDUSTRIES LTD. Vs. CCE
|
July 17, 2009 |
|
HYVA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
October 23, 2009 |
|
I.B.P. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
May 8, 2009 |
|
I.D. VOHRA Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
October 23, 2009 |
|
I.O.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
June 8, 2009 |
|
I.O.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
April 1, 2009 |
|
I.O.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
March 12, 2009 |
|
I.S.M.T LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 17, 2009 |
|
I.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE
|
April 6, 2009 |
|
I.T.I. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 19, 2009 |
|
IBM INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2009 |
|
IBM INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 11, 2009 |
|
ICE NETWORK (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 6, 2009 |
|
ICOMM TELE LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 17, 2009 |
|
IDEA CELLULAR LTD. Vs. COMMR. OF C. EX., AHMEDABAD-III
|
April 15, 2009 |
|
IDEA CELLULAR LTD. Vs. CCE
|
February 17, 2009 |
|
IFB INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2009 |
|
IFB INDUSTRIES LTD. Vs. CCE
|
June 9, 2009 |
|
IMP POWER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
June 18, 2009 |
|
IMPERIAL AUTO Vs. COMMISSIONER OF C. EX., DAMAN
|
February 26, 2009 |
|
IMRB INTERNATIONAL Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
May 6, 2009 |
|
INDAG RUBBER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2009 |
|
INDAM RECYCLING CO. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 3, 2009 |
|
INDIA CEMENT LTD. (RASI CEMENT DIVISION) Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2009 |
|
INDIA CEMENTS LTD. Vs. COMMR. OF C. EX.
|
March 2, 2009 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2009 |
|
INDIA PHOTO FRAMES Vs. THE COMMISSIONER OF CUSTOMS MUMBAI ZONE-III CSI, AIRPORT SAHAR
|
May 21, 2009 |
|
INDIAN ACRYLICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2009 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
October 7, 2009 |
|
INDIAN CHEMICALS AND MINERALS Vs. CCE
|
January 29, 2009 |
|
INDIAN FURNITURE PRODUCTS LTD. Vs. COMMR. OF C. EX.
|
December 7, 2009 |
|
INDIAN OIL CORPN. LTD. Vs. CCE
|
December 4, 2009 |
|
INDIAN OIL CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
August 31, 2009 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 24, 2009 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 2, 2009 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
August 12, 2009 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX., VADODARA
|
August 25, 2009 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
|
June 16, 2009 |
|
INDIAN ORGANIC CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2009 |
|
INDIAN RESEARCH INFORMATION AND MANAGEMENT TECHNOLOGIES LTD. Vs. C.S.T.
|
May 14, 2009 |
|
INDICA LABORATORIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 22, 2009 |
|
INDITAL CONSTRUCTION MACHINERY LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 19, 2009 |
|
INDO NIPPON CHEMICALS CO. LTD. Vs. COMMR. OF C. EX., VADODARA
|
April 21, 2009 |
|
INDO-JAPAN PEN MANUFACTURING CO. PVT. LTD. Vs. COMMR. OF C. EX., VAPI
|
July 9, 2009 |
|
INDU NISSAN OXO CHEM. INDUS. LTD. Vs. COMMR. OF C. EX. & CUS. VADODARA-I
|
October 30, 2009 |
|
INDU NISSAN OXO CHEM. INDUSTRIES LTD. Vs. COMMR. OF C. EX., VADODARA
|
March 6, 2009 |
|
INDU NISSAN OXO CHEMICAL INDUS. LTD. AND SHRI NARENDRA I. BHUVA Vs. CCE
|
February 12, 2009 |
|
INDUCTOTHERM (INDIA) (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 3, 2009 |
|
INDUCTOTHERM (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
February 5, 2009 |
|
INDUSIND BANK LTD. Vs. CST
|
September 22, 2009 |
|
INDUSTRIAL SECURITY AGENCY Vs. COMMISSIONER OF C. EX.
|
April 24, 2009 |
|
INFINITY CREDIT Vs. C C E
|
March 4, 2009 |
|
INFORMATION TECHNOLOGY PARK LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
November 20, 2009 |
|
INGERSOLL-RAND (I) LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
December 31, 2009 |
|
INNOCORP LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 13, 2009 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX. (APPEALS-I), BANGALORE
|
April 1, 2009 |
|
INSECTICIDES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2009 |
|
INTAS PHARMACEUTICALS LIMITED Vs. COMMR. OF S.T., AHMEDABAD
|
May 29, 2009 |
|
INTAS PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
July 30, 2009 |
|
INTELLIGROUP ASIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 21, 2009 |
|
INTERBRIGHT APPLIANCES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2009 |
|
INTERNATIONAL CARGO SERVICES Vs. CC
|
January 16, 2009 |
|
INTERSCAPE Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
November 9, 2009 |
|
INVENSYS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 27, 2009 |
|
INVENTAA CHEMICALS LTD. Vs. COMMR. OF CUS., C. EX. & S.T. (A), VISAKHAPATNAM
|
March 9, 2009 |
|
IP STEEL LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T., BBSR-I
|
June 12, 2009 |
|
IRMA IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
October 7, 2009 |
|
ISHVARYA ADS Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
April 8, 2009 |
|
ISHWAR ELECTRIC CO. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2009 |
|
ISHWARLAL SONI Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
September 23, 2009 |
|
ISMT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 2009 |
|
ISOTEX CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
August 5, 2009 |
|
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
October 21, 2009 |
|
ITC LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 27, 2009 |
|
ITC LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2009 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
|
May 21, 2009 |
|
ITEL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
October 23, 2009 |
|
ITEMA SPINNING INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
June 5, 2009 |
|
ITW INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
March 25, 2009 |
|
ITW INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 27, 2009 |
|
ITW INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
June 2, 2009 |
|
IVP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2009 |
|
IVRCL INFRASTRUCTURE AND PROJECTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2009 |
|
IVRCL INFRASTRUCTURES & PROJECTS LTD. Vs. COMMR. OF C. EX., TIRUPATI
|
November 12, 2009 |
|
IVRCL INFRASTRUCTURES AND PROJECTS LTD. Vs. COMMR. OF C. EX.
|
September 22, 2009 |
|
J AND A FOUNDATIONS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2009 |
|
J R ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2009 |
|
J.B.F. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
February 25, 2009 |
|
J.K. INDUSTRIES LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
October 23, 2009 |
|
J.K. INDUSTRIES LTD. Vs. CCE
|
February 27, 2009 |
|
J.M. BAXI & CO. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
July 31, 2009 |
|
J.S. KHALSA STEELS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 1, 2009 |
|
JAI BHARAT STEEL CO. Vs. COMMR. OF C. EX., BHAVNAGAR
|
January 15, 2009 |
|
JAI JAGDISH SHIP BREAKERS P. LTD. Vs. COMMISSIONER OF CUS., JAMNAGAR
|
April 8, 2009 |
|
JAI PRAKASH STRIPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2009 |
|
JAI PRAKASH STRIPS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
June 9, 2009 |
|
JAIN CARRYING CORPORATION Vs. COMMISSIONER OF C. EX.
|
May 8, 2009 |
|
JAIN GRANI MARMO PVT. LTD. AND SHRI MUKESH MODI Vs. CCE
|
February 17, 2009 |
|
JAIN MARINE SERVICES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
March 17, 2009 |
|
JAIN TEXTILES INDUSTRIES Vs. CCE
|
June 24, 2009 |
|
JALA PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
June 22, 2009 |
|
JALDARSHAN TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
July 17, 2009 |
|
JANARDHAN PLYBOARD INDUSTRIES LTD. Vs. CCE
|
April 20, 2009 |
|
JATINDER AND COMPANY Vs. COMMISSIONER OF SERVICE TAX
|
February 13, 2009 |
|
JAVA IMPEX (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2009 |
|
JAY FORMULATIONS LTD. AND ASHWIN J. PATEL Vs. CCE
|
November 4, 2009 |
|
JAY GANESH AUTO CENTRE Vs. COMMR. OF C. EX. & CUS., RAJKOT
|
March 2, 2009 |
|
JAY GANESH AUTOCARE PVT. LTD. Vs. CCE
|
July 10, 2009 |
|
JAY GOGA ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
February 2, 2009 |
|
JAYANTIBHAI J. PATEL Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 3, 2009 |
|
JAYASAKTHI CATERING SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2009 |
|
JAYASWAL NECO INDUSTRIES LTD. Vs. C.C.E.
|
May 18, 2009 |
|
JAYPEE REWA PLANT AND JAYPEE BELA PLANT Vs. CCE
|
July 28, 2009 |
|
JCT LIMITED Vs. CCE
|
May 11, 2009 |
|
JENSON & NICHOLSON (I) LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
May 28, 2009 |
|
JETEX CARBURATORS (P) LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
January 22, 2009 |
|
JHAGADIA COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
May 29, 2009 |
|
JINDAL PHOTO LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
July 8, 2009 |
|
JINDAL STAINLESS LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
January 20, 2009 |
|
JINDAL STAINLESS LTD. Vs. COMMR. OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
August 19, 2009 |
|
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX.
|
April 16, 2009 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
April 29, 2009 |
|
JIVANBHAI MAKWANA Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 21, 2009 |
|
JIZAN CABLES Vs. COMMISSIONER OF C. EX.
|
June 19, 2009 |
|
JK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
March 25, 2009 |
|
JMC PROJECT INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 29, 2009 |
|
JMT LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
June 16, 2009 |
|
JOCIL LIMITED Vs. COMMISSIONER OF CUSTOMS & C. EX., GUNTUR
|
February 17, 2009 |
|
JOCIL LTD. Vs. COMMR. OF C. EX., CUS. & S.T., VISAKHAPATNAM-II
|
February 24, 2009 |
|
JOHNSON LIFTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2009 |
|
JOLLY CONTAINERS Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 29, 2009 |
|
JPP MILLS PVT. LTD., Vs. CC
|
December 30, 2009 |
|
JR FIBREGLASS INDUSTRIES P. LTD. Vs. COMMISSIONER OF C. EX.
|
January 30, 2009 |
|
JUBILANT ORGANOSYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2009 |
|
JYOTI OVERSEAS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2009 |
|
K AND V ENTERPRISES Vs. CC
|
February 27, 2009 |
|
K S MURUGAN Vs. COMMISSIONER OF CUSTOMS
|
May 19, 2009 |
|
K. GOPINATHAN Vs. COMMISSIONER OF C. EX.
|
August 3, 2009 |
|
K. LADANI Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
January 15, 2009 |
|
K. MANMOHAN MALLY Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
|
February 26, 2009 |
|
K. RAMA MOHANA RAO & CO. Vs. COMMR. OF CUS., C. EX., & S.T., GUNTUR
|
March 25, 2009 |
|
K.C. CEMENT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 19, 2009 |
|
K.G. CORPORATION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
December 31, 2009 |
|
K.K. KADRI PAPER MILLS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 9, 2009 |
|
K.K. LONAPPAN Vs. COMMISSIONER OF C. EX.
|
May 15, 2009 |
|
K.K. WAGH SSK LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 4, 2009 |
|
K.M. MOVEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2009 |
|
K.P. STEEL Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
July 29, 2009 |
|
KADMAWALA DYG. & PTG. MILLS (P) LTD. Vs. COMMR. OF C. EX., SURAT-I
|
January 15, 2009 |
|
KAILASH DIAGNOSTIC & REHABILITATION CENTRE Vs. C.C., HYDERABAD
|
April 28, 2009 |
|
KAIZEN ORGANICS PVT LTD Vs. CCE
|
January 9, 2009 |
|
KAJARIA CERAMICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2009 |
|
KALAIMANI SPINNING MILLS PVT LTD Vs. CCE
|
May 15, 2009 |
|
KAMAKHYA COSMETICS & PHARMA. PVT. LTD. Vs. COMMR. OF C. EX., GUWAHATI
|
March 3, 2009 |
|
KAMAL ADNANI Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
August 4, 2009 |
|
KAMALJIT KAUR Vs. COMMISSIONER OF C. EX.
|
July 13, 2009 |
|
KAMANI OIL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 10, 2009 |
|
KAMDAR ASSOCIATES AND ORS. Vs. CC
|
May 29, 2009 |
|
KAMLESH L. BOLIYA Vs. COMMISSIONER, C. EXCISE
|
November 11, 2009 |
|
KANAIYA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
June 10, 2009 |
|
KANCHI KARPOORAM LTD. Vs. CCE
|
May 15, 2009 |
|
KANDOI FABRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
October 14, 2009 |
|
KANSAL TEX-O-TUBE P. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
October 15, 2009 |
|
KANSARA MODLER LTD Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2009 |
|
KARAMJIT SINGH AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2009 |
|
KARANJA INDUSTRIES Vs. COMMISSIONER OF C. EX., BELGAUM
|
July 14, 2009 |
|
KARNATAKA EXHIBITION AUTHORITY Vs. CCE
|
September 8, 2009 |
|
KARNATAKA LAND ARMY CORPN. LTD. Vs. COMMR. OF S.T., BANGALORE
|
April 1, 2009 |
|
KARNATAKA METAL COMPANY Vs. COMMR. OF C. EX., HYDERABAD
|
December 21, 2009 |
|
KARNATAKA STATE CRICKET ASSOCIATION Vs. THE COMMISSIONER OF SERVICE TAX
|
May 27, 2009 |
|
KARTIC INFOTECH Vs. CCE
|
July 10, 2009 |
|
KARUR KCP PACKAGING LTD. Vs. CCE
|
August 13, 2009 |
|
KARUR KCP PACKAGING PVT. LTD. Vs. CCE
|
May 15, 2009 |
|
KARUR VYSYA BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2009 |
|
KARVY & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 20, 2009 |
|
KARWAR DOCK AND PORT LABOUR Vs. COMMISSIONER OF C. EX.
|
May 1, 2009 |
|
KATTA ENTERPRISES Vs. CCE
|
August 17, 2009 |
|
KAVERI PET AND POLYFORMS PVT. LTD. Vs. COMMR. OF C. EX., COCHIN
|
January 23, 2009 |
|
KAVIT PU FOAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2009 |
|
KAYGAON PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2009 |
|
KEC INTERNATIONAL LTD. Vs. CCE
|
October 14, 2009 |
|
KEDIA OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
November 17, 2009 |
|
KEDIA OVERSEAS LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II
|
March 26, 2009 |
|
KEIHIN FIE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2009 |
|
KEJRIWAL YARNS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
July 1, 2009 |
|
KERALA ELECTRICAL AND ALLIED ENGINEERING COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2009 |
|
KERALA FOOTWEAR PRODUCTS Vs. COMMR. OF C. EX., CALICUT
|
April 21, 2009 |
|
KERALA MINERALS & METALS LTD. Vs. C.C.E., THIRUVANANTHAPURAM
|
April 21, 2009 |
|
KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 8, 2009 |
|
KERALA STATE ELECTRICITY BOARD Vs. C.C.E.
|
April 27, 2009 |
|
KERALA STATE EX-SERVICE LEAGUE Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2009 |
|
KERALA STATE INDUS. ENTERPRISES LTD. Vs. C.C.E.
|
June 22, 2009 |
|
KERALA STATE INDUSTRIAL ENTERPRISES LTD. Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
|
April 22, 2009 |
|
KHANDELWAL TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
May 4, 2009 |
|
KHICHA INDUSTRIES Vs. CCE
|
May 25, 2009 |
|
KINETA MINERALS & METALS LTD. Vs. COMMR. OF CUS., GUNTUR
|
January 30, 2009 |
|
KINGFISHER AIRLINES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 15, 2009 |
|
KIRAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
February 27, 2009 |
|
KIRAN MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-II
|
January 13, 2009 |
|
KIRAN MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2009 |
|
KIRAN PONDY CHEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2009 |
|
KIRAN UDYOG Vs. C.C.
|
March 20, 2009 |
|
KIRLOSKAR OIL ENGINES LTD. Vs. COMMR. OF C. EX.
|
April 6, 2009 |
|
KIRTIKUMAR J. SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2009 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. CCE
|
March 25, 2009 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2009 |
|
KISHORE KR. AGARWAL Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
October 12, 2009 |
|
KITEX GARMENTS LTD. Vs. COMMR. OF CUS., COCHIN
|
March 18, 2009 |
|
KLENE PAKS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
March 25, 2009 |
|
KMB GRANITES (P) LTD. Vs. CCE
|
January 6, 2009 |
|
KOCHHAR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2009 |
|
KOMAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2009 |
|
KONGU ENGINEERING COLLEGE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2009 |
|
KOOLTREAD LTD. Vs. CCE
|
September 4, 2009 |
|
KOPRAN LTD. Vs. CCEX
|
April 20, 2009 |
|
KOREA PLANT SERVICE AND ENGG CO LTD Vs. C C E
|
April 17, 2009 |
|
KOREA PLANT SERVICE AND ENGINEERING CO. LTD. Vs. CCE AND ST
|
August 13, 2009 |
|
KOREA PLANT SERVICE AND ENGINEERING CO. LTD. Vs. COMMR. OF C. EX.
|
September 4, 2009 |
|
KOSHAMBH MULTITRED PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 12, 2009 |
|
KOTHARI PRODUCTS LIMITED Vs. C.C.E.
|
May 5, 2009 |
|
KOTTARAM TRADING CO. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
June 17, 2009 |
|
KOUNI TRAVELS PVT LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
September 2, 2009 |
|
KPIT CUMMINS INFOSYSTEMS LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
March 17, 2009 |
|
KRISHAK BHARTI CO-OP. LTD Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
May 29, 2009 |
|
KRISHNA AND COMPANY Vs. CCE
|
January 9, 2009 |
|
KRISHNA BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2009 |
|
KRISHNA CHEMICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
July 10, 2009 |
|
KRISHNA CHEMICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
March 25, 2009 |
|
KRISHNA ELECTRICAL CONTRACTORS Vs. COMMISSIONER OF C. EX.
|
May 1, 2009 |
|
KRISHNA MOBIKES Vs. COMMISSIONER OF C. EX. (S.T.)
|
October 6, 2009 |
|
KRUNAL CATERING SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2009 |
|
KSL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 20, 2009 |
|
KUMARAKAM LAKE RESORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 4, 2009 |
|
KUNDAN PESTICHEM PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
August 12, 2009 |
|
KUNHI MUHAMMED ABDUL Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
June 16, 2009 |
|
KUNSTSTOFF POLYMERS LTD. Vs. CCE
|
May 26, 2009 |
|
KUSTERS CALICO MACHINERY LTD. Vs. CCE
|
November 6, 2009 |
|
KUSUM STEEL LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR
|
March 12, 2009 |
|
KWALITY FOUNDRY INDUSTRIES LTD. Vs. CCE
|
March 13, 2009 |
|
L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2009 |
|
L.M. GLASFIBER (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 2, 2009 |
|
LA OPALA RG LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
May 15, 2009 |
|
LA OPALA RG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2009 |
|
LAFARGE INDIA PVT LTD Vs. CCE
|
May 14, 2009 |
|
LAFARGE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2009 |
|
LAKHENI BUILDERS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
July 3, 2009 |
|
LAKSHMI MACHINE WORKS Vs. COMMR. OF C. EX.
|
June 5, 2009 |
|
LAKSHMINARAYANA MINING CO. Vs. COMMR. OF S.T., BANGALORE
|
September 25, 2009 |
|
LALIT ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
September 9, 2009 |
|
LANCO INDUSTRIES LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2009 |
|
LANCO INDUSTRIES LTD. Vs. COMMR. OF CUS., C. EX. & S.T., TIRUPATHI
|
May 5, 2009 |
|
LANCO INDUSTRIES LTD. Vs. COMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
November 12, 2009 |
|
LANCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
February 6, 2009 |
|
LANCO INFRATECH LTD. Vs. CST
|
December 4, 2009 |
|
LANCO KONDAPALLI POWER PVT. LTD. Vs. C.C., VISAKHAPATNAM
|
October 30, 2009 |
|
LANYARD FOODS LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
March 5, 2009 |
|
LAO MORE BISCUITS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
February 10, 2009 |
|
LARSEN AND TOUBRO LTD. (ECC DIVN.) Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2009 |
|
LASON INDIA (P) LTD. Vs. COMMISSIONER OF CENTARL EXCISE
|
December 10, 2009 |
|
LAXMI ELECTRICALS Vs. CCE
|
May 4, 2009 |
|
LEAMAK HEALTHCARE PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
May 28, 2009 |
|
LEAMAK HEALTHCARE PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
|
November 4, 2009 |
|
LENS MASTER INTERNATIONAL Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
January 22, 2009 |
|
LEO ENGINEERING Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
February 3, 2009 |
|
LEO TRAVELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2009 |
|
LIFE INSURANCE CORPN. OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. C C E
|
January 19, 2009 |
|
LINGARAJ PIPES PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
October 22, 2009 |
|
LINKWELL TELESYSTEMS (P) LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
May 29, 2009 |
|
LIVEWIRES ADVERTISING PVT. LTD. Vs. COMMR. OF CUS. AND C. EX
|
March 31, 2009 |
|
LOUIS BERGER INTERNATIONAL INC. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2009 |
|
LOYAL TEXTILE MILLS LTD Vs. CCE
|
January 16, 2009 |
|
LUBI ELECTRICALS LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
July 7, 2009 |
|
LUCAS TVS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2009 |
|
LUPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LARGE TAXPAYER UNIT
|
November 9, 2009 |
|
LUTHARA DYG. & PTG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
July 1, 2009 |
|
M D SADRANI Vs. COMMISSIONER OF CUSTOMS IMPORT
|
January 22, 2009 |
|
M P WATER AND POWER MANAGEMENT INSTITUTE Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2009 |
|
M. GUNASEKARAN Vs. CCE
|
December 29, 2009 |
|
M. RAMAKRISHNA REDDY Vs. COMMISSIONER OF SERVICE TAX
|
June 30, 2009 |
|
M. RAMAKRISHNAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2009 |
|
M. VETRI SELVAN Vs. COMMISSIONER OF C. EX.
|
June 19, 2009 |
|
M.A. RASHEED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2009 |
|
M.B. BOND STORES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 9, 2009 |
|
M.G. MOTORS Vs. CCE
|
July 13, 2009 |
|
M.G. PATEL Vs. COMMR. OF C. EX., AHMEDABAD-III
|
January 15, 2009 |
|
M.K. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
April 24, 2009 |
|
M.R. COMPOUND AND ALLIED PRODUCTS (P) LTD. Vs. CCE
|
May 13, 2009 |
|
M.R. ORGANIZATION Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 30, 2009 |
|
M.S. ASSOCIATES Vs. CST
|
May 1, 2009 |
|
M.U. TRADERS Vs. COMMISSIONER OF CUSTOMS (P), JAMNAGAR
|
November 12, 2009 |
|
MAA TARA ENTERPRISES Vs. COMMISSIONER OF CUS., COCHIN
|
June 11, 2009 |
|
MAAN PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
June 15, 2009 |
|
MACMILLAN INDIA LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
October 23, 2009 |
|
MADHURA AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2009 |
|
MADHUSUDAN RAYONS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
November 3, 2009 |
|
MADRAS CEMENTS LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
May 1, 2009 |
|
MADURA COATS PRIVATE LTD. Vs. CCE
|
January 13, 2009 |
|
MADURA SUGARS Vs. CCE
|
January 30, 2009 |
|
MAHAKAL OVERSEAS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 19, 2009 |
|
MAHALAXMI METAL INDUSTRIES Vs. COMMR. OF C. EX., AHMEDABAD-I
|
April 9, 2009 |
|
MAHARAJA SATHYAM INDUSTRIES P LTD Vs. CCE
|
April 8, 2009 |
|
MAHARSHI LABELS PVT. LTD. AND SHRI R.B. GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2009 |
|
MAHAVEER GENERICS Vs. CCE
|
April 2, 2009 |
|
MAHAVIR ROLLING MILLS LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
|
June 19, 2009 |
|
MAHAVIR STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 11, 2009 |
|
MAHENDRA FABRICS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 4, 2009 |
|
MAHENDRA MARBLES P LTD Vs. C C E
|
January 14, 2009 |
|
MAHESH P. PATEL Vs. C.C. (IMPORT), NHAVA SHEVA
|
December 14, 2009 |
|
MAHINDRA AND MAHINDRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2009 |
|
MAHINDRA SAR TRANSMISSION PVT. LTD. Vs. COMMR. OF C. EX., RAJKOT
|
August 28, 2009 |
|
MAHINDRA SONA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2009 |
|
MAIZE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
June 24, 2009 |
|
MAK CONTROLS AND SYSTEMS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2009 |
|
MALABAR REGIONAL CO-OP. MILK PRODUCERS UNION LTD. Vs. C.C.E., COCHIN
|
July 14, 2009 |
|
MALHOTRA SHAVING PRODUCTS (P) LTD. Vs. C.C. & C. EX., HYDERABAD-IV
|
February 18, 2009 |
|
MALHOTRA SHAVING PRODUCTS (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
August 19, 2009 |
|
MALU SLEEPERS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 15, 2009 |
|
MANDEV TUBES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 20, 2009 |
|
MANDEV TUBES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 13, 2009 |
|
MANE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
September 17, 2009 |
|
MANGALM CEMENT LTD. AND VINAY KUMAR JAIN, MANAGER Vs. CCE
|
October 14, 2009 |
|
MANGALORE CHEMICALS & FERTILIZERS LTD. Vs. C.C.E., MANGALORE
|
July 2, 2009 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C.E., MANGALORE
|
April 3, 2009 |
|
MANI OMEGA GRANITES PVT LTD Vs. CCE
|
May 15, 2009 |
|
MANINDER SINGH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 18, 2009 |
|
MANIPAL ADVERTISING SERVICES PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2009 |
|
MANIPAL COUNTY Vs. THE COMMISSIONER OF SERVICE TAX
|
March 23, 2009 |
|
MANJU TOURS AND TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 5, 2009 |
|
MANSI STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
May 22, 2009 |
|
MANSURPUR SUGAR MILLS Vs. CCE
|
January 16, 2009 |
|
MAPSA TAPES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 14, 2009 |
|
MAPSA TAPES PVT. LTD. Vs. C.C AND C.E
|
May 26, 2009 |
|
MARGADARSHI MARKETING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
May 14, 2009 |
|
MARIS SPINNERS LTD AND L G BALAKRISHNAN AND BROS LTD Vs. CCE
|
May 15, 2009 |
|
MARKWELL PAPER PLAST PVT. LTD. Vs. C.C. AND C.EX.
|
September 25, 2009 |
|
MARSHA PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
June 1, 2009 |
|
MARUDHAMALAI MURUGAN INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2009 |
|
MARUTI UDYOG LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
January 29, 2009 |
|
MARWA CEMENT INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
|
December 3, 2009 |
|
MASICON FINANCIAL SERVICES PVT LTD Vs. CCE
|
March 12, 2009 |
|
MASWAYS TRAVELS (PVT.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 9, 2009 |
|
MATSUSHITA LAKHANPAL BATTERY INDIA LTD. Vs. CCE, VADODARA-II
|
June 16, 2009 |
|
MAX WORTH PLYWOODS P. LTD. Vs. C.C. & C.E., VISAKHAPATNAM-I
|
May 29, 2009 |
|
MAYER HEALTH CARE PVT. LTD. Vs. ASSTT. COMMR. OF C. EX., BANGALORE-II
|
April 17, 2009 |
|
MBA AND CO. Vs. COMMISSIONER OF SERVICE TAX
|
October 26, 2009 |
|
MCC PTA INDIA CORPN. PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
October 5, 2009 |
|
MD. ISHA Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
September 11, 2009 |
|
MEDLEY PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
August 4, 2009 |
|
MEDLEY PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
February 27, 2009 |
|
MEENA LEATHER EXPORTS AND STATE LEATHERS Vs. COMMISSIONER OF CUSTOMS
|
November 27, 2009 |
|
MEGA AIR TECH ENGINEERS Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
February 23, 2009 |
|
MEGA FINE PHARMA P. LTD. Vs. COMMR. OF C. EX., VAPI & AHMEDABAD-I
|
June 23, 2009 |
|
MEGHAMANI ORGANICS LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD
|
December 10, 2009 |
|
MEGHDOOT GRAM UDYOG Vs. COMMISSIONER OF C. EX., LUCKNOW
|
December 10, 2009 |
|
MEHTA EXPORTS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2009 |
|
MEHTRONICS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
December 11, 2009 |
|
MEHUL ROADWAYS Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
May 19, 2009 |
|
MEKA INDUSTRIES Vs. COMMISSIONER OF CUS. & C. EX., BELGAUM
|
February 24, 2009 |
|
MERCEDES-BENZ INDIA PVT. LTD. Vs. CCE
|
October 8, 2009 |
|
MERCURY EXPORTS & MANUFACTURING (P) LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
April 6, 2009 |
|
MERWARA ESTATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2009 |
|
METAL ENGG. AND FORGING COMPANY Vs. CCE
|
June 1, 2009 |
|
METAL FAB (INDIA) AND RINE MACHINE TOOLS Vs. CCE
|
September 18, 2009 |
|
METAL RECYCLING INDUSTRY Vs. COMMISSIONER OF C. EX., SURAT-I
|
February 27, 2009 |
|
METRIPLEX PUMPS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2009 |
|
METTUR THERMAL POWER STATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2009 |
|
METWELD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
April 24, 2009 |
|
MICHIGAN ENGINEERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
January 16, 2009 |
|
MICRO INKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
February 24, 2009 |
|
MICRO PRECISION MOULDERS Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
March 9, 2009 |
|
MICROSOFT CORPORATION (I) (P) LTD Vs. C.S.T.
|
July 31, 2009 |
|
MICROSYNTH FABRICS (INDIA) LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
January 1, 2009 |
|
MIDAS CARE PHARMA. PVT. LTD. Vs. COMMR. OF C. EX. AND CUS.
|
August 11, 2009 |
|
MIDCO LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
July 2, 2009 |
|
MIDEX GLOBAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2009 |
|
MILLENNIUM APPLIANCES INDIA LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
March 18, 2009 |
|
MILLIFORE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 19, 2009 |
|
MINDA SAI LIMITED SHRI SANDEEP GOSWAMI FORMER HEAD CFA Vs. CCE
|
April 21, 2009 |
|
MINERAL ENTERPRISES LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
July 15, 2009 |
|
MINERAL EXPLORATION CORPN. LTD. Vs. COMMR. OF C. EX. AND CUS.
|
May 5, 2009 |
|
MINWOOL ROCK FIBRES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
September 22, 2009 |
|
MIRACLE FOOD PROCESSORS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 21, 2009 |
|
MITA FASTENERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2009 |
|
MITASHI EDUTAINMENT P. LTD. Vs. COMMISSIONER OF CUSTOMS RESPONDENT (IMPORT)
|
December 18, 2009 |
|
MITHRA AGENCIES Vs. COMMISSIONER OF CUS. AND C. EX.
|
March 6, 2009 |
|
MNC CORPORATION Vs. COMMR. OF C. EX., MANGALORE
|
February 6, 2009 |
|
MOBIAPPS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 4, 2009 |
|
MODERN ENGINEERING PLASTICS PVT LTD Vs. CCE
|
May 18, 2009 |
|
MODERN ENGINEERING PLASTICS PVT. LTD. Vs. CCE
|
May 18, 2009 |
|
MODERN STEELS LTD. Vs. C.C.E.
|
November 13, 2009 |
|
MODERN TRAVEL AGENCY Vs. COMMISSIONER OF SERVICE TAX
|
November 6, 2009 |
|
MODI-MUNDIPHARMA PVT. LTD. Vs. CCE
|
April 1, 2009 |
|
MOHAN RETREADING CO. Vs. COMMISSIONER OF C. EX.
|
September 24, 2009 |
|
MOHINI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2009 |
|
MOHINI ORGANICS PVT. LTD. AND B.N. THAKKAR & CO. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
February 25, 2009 |
|
MOKSH OVERSEAS Vs. CCE
|
February 2, 2009 |
|
MONARCH METALS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 7, 2009 |
|
MONARCH PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
November 25, 2009 |
|
MONNET ISPAT AND ENERGY LTD Vs. COMMISSIONER OF C. EX.
|
December 22, 2009 |
|
MONSANTO MANUFACTURER PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 10, 2009 |
|
MOOSA CHINNA SATTI BABU Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
December 21, 2009 |
|
MORARJEE TEXTILES LTD. Vs. COMMISSIONER OF C. EX.
|
August 6, 2009 |
|
MORIROKU UT INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2009 |
|
MORVI VEGETABLE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
August 21, 2009 |
|
MORVI VEGETABLE PRODUCTS LTD. Vs. COMMR. OF C. EX., RAJKOT
|
January 7, 2009 |
|
MOTOROL SPECIALITY OILS LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
July 2, 2009 |
|
MPR REFRACTORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 3, 2009 |
|
MRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX)
|
November 27, 2009 |
|
MRITYUNJAY TRADING PVT. LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
June 18, 2009 |
|
MSP SPONGE IRON LTD. (FORMERLY MSP STEELS LTD.) Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
August 12, 2009 |
|
MSPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2009 |
|
MTR FOODS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 12, 2009 |
|
MTZ POLYFILMS LTD., H.B. BHAVSAR AND GUJARAT AGROCHEM, NIRAJ K. SHAH Vs. CCE
|
January 5, 2009 |
|
MUDRA COMMUNICATIONS (P.) LTD. Vs. CCE
|
September 25, 2009 |
|
MUKAND LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2009 |
|
MUKAND LTD. AND ORS. Vs. CCE
|
December 29, 2009 |
|
MUKESH INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 3, 2009 |
|
MUKESH RAM NIVAS GUPTA AND ORS. Vs. CCE
|
January 7, 2009 |
|
MUNICIPAL CORPORATION OF DELHI Vs. COMMISSIONER OF SERVICE TAX
|
April 28, 2009 |
|
MUNJAL SALES CORPN. Vs. COMMISSIONER OF C. EX.
|
January 29, 2009 |
|
MURLI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2009 |
|
MUSCAT POLYMERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 30, 2009 |
|
MUSKAAN POLYMERS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 28, 2009 |
|
MUTHOOT BANKERS Vs. COMMR. OF C. EX., CUS. & S. T. (A), COCHIN
|
January 2, 2009 |
|
MYSORE CEMENTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
May 6, 2009 |
|
MYSORE MINERALS LTD. Vs. COMMISSIONER OF CUSTOMS, MYSORE
|
May 20, 2009 |
|
MYSORE SALES INTERNATIONAL LTD. Vs. COMMR. OF SERVICE TAX
|
December 7, 2009 |
|
N K FASTENERS Vs. CCE
|
January 30, 2009 |
|
N V MARKETING PVT LTD Vs. CST
|
April 30, 2009 |
|
N. KARIM AND SONS, Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
October 22, 2009 |
|
N.C.S. INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 16, 2009 |
|
N.J. DEVANI BUILDERS PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
June 22, 2009 |
|
N.K. OVERSEAS Vs. COMMISSIONER OF CUS. (PRE.), AHMEDABAD
|
March 23, 2009 |
|
N.K. OVERSEAS Vs. CC (PREV.)
|
November 9, 2009 |
|
N.K.H. ALLOYS Vs. CCE
|
January 16, 2009 |
|
N.S. ENGINEERING CO. (P) LTD. Vs. C.C. & C. EX. (APPEALS-I), HYDERABAD-I
|
July 2, 2009 |
|
NABROS PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 3, 2009 |
|
NAGALAND PLYWOOD LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
|
May 18, 2009 |
|
NAGAMMAI COTTON MILLS PVT. LTD Vs. CCE
|
July 17, 2009 |
|
NAGARJUNA CONSTRUCTIONS Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2009 |
|
NAGPUR STEEL INDUSTRIES Vs. CC
|
January 13, 2009 |
|
NAHAR FIBRE Vs. CCE
|
July 16, 2009 |
|
NAHAR SPG. AND WVG. MILLS LTD. Vs. CCE
|
February 23, 2009 |
|
NAISA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
January 6, 2009 |
|
NAMTECH ELECTRONIC DEVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 25, 2009 |
|
NANDESARI RASAYANEE LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
July 2, 2009 |
|
NANDHINI FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2009 |
|
NANDI RE-ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
January 2, 2009 |
|
NANDINI TEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2009 |
|
NARBHERAM MOTORS (P) LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX
|
July 10, 2009 |
|
NARINDRA PUPL AND PAPER MILLS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2009 |
|
NATCO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 23, 2009 |
|
NATIONAL ENGINEERING INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
February 23, 2009 |
|
NATIONAL FERTILIZERS LTD Vs. CCE
|
January 21, 2009 |
|
NATIONAL REMOTE SENSING AGENCY Vs. COMMISSIONER OF SERVICE TAX
|
August 31, 2009 |
|
NATURAL WOOD AND VENEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
August 11, 2009 |
|
NAVA BHARAT ENTERPRISES LTD. Vs. COMMR. OF C. EX., GUNTUR
|
December 21, 2009 |
|
NAVA BHARAT ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
October 22, 2009 |
|
NAVABHARAT FERRO ALLOYS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
December 1, 2009 |
|
NAVABHARAT VENTURES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
May 11, 2009 |
|
NAVBHARAT TUBES LTD. Vs. COMMISSIONER OF C. EX.
|
December 10, 2009 |
|
NAVPAD TEXTILES INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
January 20, 2009 |
|
NAVRANG ART PRINTERS, Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2009 |
|
NBM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 6, 2009 |
|
NCS SUGARS LTD. Vs. COMMISSIONER OF CUS. & C. EX., VISAKHAPATNAM
|
May 15, 2009 |
|
NEEDLE INDUSTRIES (I) (P) LTD. Vs. COMMISSIONER OF C. EX.
|
December 18, 2009 |
|
NEEL METAL PRODUCTS LTD Vs. C C E
|
February 5, 2009 |
|
NEERAJ SHARMA Vs. COMMISSIONER OF C. EX.
|
July 2, 2009 |
|
NEHA POWERLINES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 19, 2009 |
|
NEHANKI ENTERPRISES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
July 30, 2009 |
|
NEIL ARMSTRONG Vs. CC
|
January 2, 2009 |
|
NEILY GARMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 20, 2009 |
|
NEO FOODS PVT. LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
January 16, 2009 |
|
NEO HY LAMINATES PVT. LTD. AND MR. PRADEEP KUMAR JAIN Vs. CCE
|
October 14, 2009 |
|
NEPTUNE SPIN FAB PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
April 8, 2009 |
|
NEPTUNE STAMPINGS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
March 3, 2009 |
|
NEPTUNE STAMPINGS AND AMOD STAMPINGS P. LTD. Vs. COMMISSIONER, C. EX.
|
January 30, 2009 |
|
NEPTUNE TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUS., COCHIN
|
February 17, 2009 |
|
NEW ANGADIA SERVICES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
November 11, 2009 |
|
NEW HEERA SALES CORPORATION Vs. COMMISSIONER OF CUS. (PREV.), W.B.
|
October 14, 2009 |
|
NEW SWADESHI SUGAR MILLS Vs. COMMISSIONER OF C. EX. & S.T., PATNA
|
May 18, 2009 |
|
NEWTECH STEWING TELECOM Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
December 2, 2009 |
|
NEWTECH STEWING TELECOM LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
May 29, 2009 |
|
NI SYSTEMS (INDIA) PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
June 29, 2009 |
|
NICCO CORPORATION LTD. Vs. COMMR. OF CENTRAL EXCISE
|
April 6, 2009 |
|
NICHROME INDIA LTD Vs. COMMISSIONER OF CUSTOMS EXPORT
|
January 19, 2009 |
|
NICKUNJ EXIMP ENTP. PVT. LTD. Vs. C.C.
|
August 20, 2009 |
|
NICO EXTRUSIONS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
August 27, 2009 |
|
NIKHIL K. SARKAR Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
June 8, 2009 |
|
NIPON ZIP INDUSTRY PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-V
|
November 23, 2009 |
|
NIRAV INDUSTRIES Vs. COMMR. OF C. EX. & CUS., RAJKOT
|
March 27, 2009 |
|
NISHIMITSUI ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 3, 2009 |
|
NISSAN THERMOWARE PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN, VAPI
|
March 25, 2009 |
|
NITTA GELATIN INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
November 23, 2009 |
|
NITU BHOJWANI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
April 2, 2009 |
|
NOBLE GRAIN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 26, 2009 |
|
NOBLE PLY Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
April 21, 2009 |
|
NOKIA INDIA (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 25, 2009 |
|
NOPAJI LAKHMAJI CHARITABLE TRUST Vs. COMMR. OF CUS., KANDLA
|
August 25, 2009 |
|
NOVA OFFICE SYSTEMS, Vs. COMMISSIONER OF CUSTOMS
|
March 31, 2009 |
|
NOVA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 1, 2009 |
|
NOVA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 9, 2009 |
|
NOVA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 1, 2009 |
|
NOVA PETROCHEMICALS LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
February 6, 2009 |
|
NRB BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2009 |
|
NSP ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 30, 2009 |
|
NTPC SAIL POWER CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 7, 2009 |
|
NUMERIC POWER SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2009 |
|
NUR BIRI WORKS PVT LTD Vs. COMMR OF C EX
|
January 12, 2009 |
|
NYCO S A AND AVI OIL INDIA PVT LTD Vs. CST
|
February 23, 2009 |
|
OCEAN BUILDERS Vs. COMMISSIONER OF C. EX.
|
May 29, 2009 |
|
OCEN INTERIORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 14, 2009 |
|
OCL INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
March 2, 2009 |
|
OIL & NATURAL GAS CORPN. LTD. Vs. C.C. & C.E., VISAKHAPATNAM-II
|
April 1, 2009 |
|
OM EXPORT VENTURE Vs. COMMR. OF C. EX., CUSTOMS AND S. TAX
|
December 18, 2009 |
|
OM SHANTI SATINS LTD. Vs. COMMISSIONER OF CUS. & C.E., HYDERABAD-II
|
March 24, 2009 |
|
OM SHIV TRANSPORT Vs. CCE
|
July 1, 2009 |
|
OMJAI BHAVANI SILK MILLS (P) LTD. Vs. C.C.E., CUS. & S.T., HYDERABAD
|
February 19, 2009 |
|
OMKAR TRADERS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 22, 2009 |
|
OMKAR TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
December 21, 2009 |
|
OMPRAKASH JAIPRAKASH & CO. Vs. COMMISSIONER OF C. EX., SURAT-I
|
October 22, 2009 |
|
ONKAR FURNITURE Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2009 |
|
OPEL ALLOYS (PVT.) LTD. Vs. CCE
|
September 4, 2009 |
|
ORANGE LOGISYS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 9, 2009 |
|
ORBIT FABRICS LTD. Vs. COMMR. OF C. EX., VADODARA-II
|
July 2, 2009 |
|
ORIENTAL TRIMEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 2009 |
|
ORION APPLIANCES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
July 9, 2009 |
|
OTIS ELEVATOR COMPANY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2009 |
|
OVERSEAS AIR TRAVEL AND TOUR OPERATORS Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX (APPEALS)
|
June 30, 2009 |
|
P. SUBBA RAO Vs. COMMISSIONER OF CUSTOMS, VISAK
|
December 21, 2009 |
|
P.A.B. TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 18, 2009 |
|
P.A.B. TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 10, 2009 |
|
P.C. VELAYUDHAN Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
|
February 2, 2009 |
|
P.K.S. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
March 27, 2009 |
|
P.M. PRODUCTS Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
July 21, 2009 |
|
P.R. ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
March 18, 2009 |
|
PADAM CHAND MUTHA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2009 |
|
PADIYUR SARVODAYA SANGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2009 |
|
PAGE APPARELS PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
|
May 22, 2009 |
|
PAHARPUR COOLING TOWERS LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
|
June 16, 2009 |
|
PAHARPUR COOLING TOWERS LTD. Vs. COMMISSIONER OF C. EX.
|
January 9, 2009 |
|
PAHWA CHEMICALS PVT. LTD. Vs. C.C.E.
|
April 29, 2009 |
|
PALAV SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 12, 2009 |
|
PALAYAM TEXTILES PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2009 |
|
PALAYAM TEXTILES PROCESSORS Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 26, 2009 |
|
PAN ASIA CORPORATION Vs. COMMISSIONER OF C. EX.
|
July 7, 2009 |
|
PANASONIC SALES AND SERVICES INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT NHAVA SHEVA
|
January 15, 2009 |
|
PANKAJ KASTURI HERBALS INDIA LTD. Vs. CCE, THIRUVANANTHAPURAM
|
June 23, 2009 |
|
PANTHER SECURITY SERVICE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 9, 2009 |
|
PARAS PETROFILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 7, 2009 |
|
PAREKH ALUMINEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
February 2, 2009 |
|
PAREKH BRIGHT BARS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2009 |
|
PARIKH CLEARING AGENCY PVT. LTD. Vs. COMMR. OF CUS., AHMEDABAD
|
December 23, 2009 |
|
PARIS ISPAT Vs. CCEX AND CUSTOMS
|
August 10, 2009 |
|
PARMAR KISHOR MANDAP SERVICE Vs. COMMISSIONER OF C. EX., RAJKOT
|
June 12, 2009 |
|
PARNIKKA HARVEST FLORATECH LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
September 27, 2009 |
|
PARSHWANATH WORLD VISION Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
March 5, 2009 |
|
PARVATHY KAILASAM Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
September 10, 2009 |
|
PASHUPATI ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
July 8, 2009 |
|
PASHUPATI PRINTS P. LTD. Vs. CCE
|
September 2, 2009 |
|
PASSAGE CARGO PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 17, 2009 |
|
PATEL ENGG. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 19, 2009 |
|
PATIL ATLANTIC FORCE SUNUM LTD. Vs. COMMR. OF CUS. & C. EX., BELGAUM
|
March 26, 2009 |
|
PEARL PACKAGING Vs. CCE
|
January 9, 2009 |
|
PEASS INDUSTRIAL ENGINEERS LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
January 9, 2009 |
|
PEECI ASSOCIATES Vs. ASST. COMMR. OF C. EX., S.T. & EOU DIV., MANGALORE
|
February 26, 2009 |
|
PEEKAY RE-ROLLING MILLS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
December 4, 2009 |
|
PENINSULA SECURITY SERVICES Vs. COMMR. OF C. EX.
|
February 16, 2009 |
|
PENTAFOUR PRODUCTS LTD. Vs. CCE
|
May 27, 2009 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2009 |
|
PERFETTI VAN MELLE INDIA PVT. LTD. Vs. COMMR. OF C. EX.
|
September 17, 2009 |
|
PERMA CONTAINER LINE (INDIA) PVT. LTD. AND NASH ROBOTICS AND AUTOMATION PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT), JNCH
|
April 29, 2009 |
|
PERMANENT IP SYSTEMS Vs. COMMISSIONER OF C EX CUS AND S T
|
January 12, 2009 |
|
PETRON ENGG. & CONSTRUCTION LTD. Vs. C.C.E. & C., VISAKHAPATNAM-II
|
March 12, 2009 |
|
PHARMALAB PROCESS EQUIPMENTS PVT. LTD. Vs. COMMR. OF C. EX.
|
April 22, 2009 |
|
PHARMANZA (INDIA) Vs. COMMISSIONER OF C. EX., VADODARA-I
|
January 7, 2009 |
|
PHARMASIA LIMITED AND ORS. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
April 1, 2009 |
|
PHARMASIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
April 1, 2009 |
|
PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
June 10, 2009 |
|
PHILIPS CARBON BLACK LTD. Vs. COMMR. OF C. EXCISE
|
June 5, 2009 |
|
PHILIPS ELECTRONICS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
April 28, 2009 |
|
PHILIPS INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
August 11, 2009 |
|
PHOENIX IT SOLUTIONS LTD. Vs. COMMR. OF C. EX., CUS. & S.T., VISAKHAPATNAM
|
February 18, 2009 |
|
PHTHALO COLOURS & CHEMICALS (I) LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
November 10, 2009 |
|
PIERLITE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 23, 2009 |
|
PIYUSH ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., RAJKOT
|
April 8, 2009 |
|
PLANET ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 2, 2009 |
|
PLASTIC PRODUCTS ENGG. CO. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
April 9, 2009 |
|
PMC PROJECTS (I) (P.) LTD. Vs. COMMISSIONER
|
August 6, 2009 |
|
PML INDUSTRIES LTD. Vs. CCE
|
May 4, 2009 |
|
PNC CONSTRUCTION CO. LTD. Vs. CCE
|
April 29, 2009 |
|
PNEUMATIC POWER TOOLS AND CO. Vs. CCE
|
May 8, 2009 |
|
POLAD TRADERS PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
December 2, 2009 |
|
POLOLIGHT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
February 4, 2009 |
|
POLYCAB CABLES PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
December 31, 2009 |
|
POLYFILL SACKS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-I
|
May 29, 2009 |
|
POLYMERMAN (ASIA) PVT. LTD. Vs. COMMR. OF C. EX.
|
March 17, 2009 |
|
POLYSPIN LTD. Vs. COMMISSIONER OF C. EX.
|
August 21, 2009 |
|
POONAM TEX CHEM. Vs. COMMISSIONER OF C. EX., VAPI
|
November 3, 2009 |
|
POORNIMA ADVERTISING AND PROMOTION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 6, 2009 |
|
POS HYUNDAI STEEL MANUFACTURING (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2009 |
|
POSITIVE PACKAGING INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2009 |
|
PPN POWER GENERATING COMPANY Vs. COMMISSIONER OF CUSTOMS
|
May 29, 2009 |
|
PRABHAT TEX-O-FAB (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., SURAT
|
July 14, 2009 |
|
PRABHUDAS KESHAVLAL PATEL Vs. COMMR. OF S.T., AHMEDABAD
|
July 2, 2009 |
|
PRADEEP ATMARAM KASHID, Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
October 28, 2009 |
|
PRADEEP INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.
|
June 5, 2009 |
|
PRAGATHI TUTORIALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2009 |
|
PRAKASH AND POONAM TOURS AND TRAVELS Vs. CCE
|
July 7, 2009 |
|
PRAKASH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
November 11, 2009 |
|
PRAKASH INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
August 21, 2009 |
|
PRAKASH M PATEL AND SHIV KRIPA ISPAT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2009 |
|
PRAKASH POONIA Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 12, 2009 |
|
PRAKSHAL INFOTECH Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 5, 2009 |
|
PRAMUKH LABOUR SERVICE Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
June 26, 2009 |
|
PRAPATH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
June 17, 2009 |
|
PRASAD FILM LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2009 |
|
PRASANTA BHATTACHARJEE Vs. COMMISSIONER OF CUSTOMS PREV
|
January 12, 2009 |
|
PRASHIK SECURITY AND MANPOWER SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2009 |
|
PRASPACK Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
February 6, 2009 |
|
PRATEEK TRADERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
August 4, 2009 |
|
PRATIK ENTERPRISES AND MADHAV CHAUDHARY Vs. COMMISSIONER, C. EXCISE AND CUS.
|
July 1, 2009 |
|
PRAVEEN ENGINEERING WORKS Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 13, 2009 |
|
PRAYAS ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
January 22, 2009 |
|
PREGNA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, (ACC AND EXPORT)
|
November 3, 2009 |
|
PREM FABRICATORS Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
September 3, 2009 |
|
PREM STEELS P LTD Vs. CCE
|
March 4, 2009 |
|
PREMA KANJI TANDEL Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
April 16, 2009 |
|
PREMCHAND GOKALDAS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
August 27, 2009 |
|
PREMIER MACHINERY MANUFACTURER Vs. COMMISSIONER OF C. EX., SURAT
|
January 28, 2009 |
|
PREMIER SECURITY ENTERPRISES Vs. COMMISSIONER OF C. EX. & CUS., PATNA
|
April 21, 2009 |
|
PRESTIGE BOARDS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
April 21, 2009 |
|
PRICE WATER HOUSE COOPERS PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
June 17, 2009 |
|
PRICE WATERHOUSE Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 15, 2009 |
|
PRICOL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2009 |
|
PRIME COTTONS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
August 19, 2009 |
|
PRIME HEALTHCARE PRODUCTS Vs. COMMISSIONER OF C. EX., DAMAN, VAPI
|
January 22, 2009 |
|
PRINCE ROLLING (P) LTD. (ANUB SHA, DIRECTOR, C.K. ABDURAHIMAN, GM, AHMED FAIZAL SHA, DIRECTOR AND T.K. ABDUL KARIM, MD) Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2009 |
|
PRINT-N-PACK P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 16, 2009 |
|
PROCTOR AND GAMBLE (INDIA) LTD. Vs. CCE
|
November 4, 2009 |
|
PROFESSIONAL INTERNATIONAL COURIERS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 1, 2009 |
|
PROGRESSIVE SYSTEMS Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 17, 2009 |
|
PSG AND SONS CHARITIES METALLURGY AND FOUNDRY DIVISION Vs. CCE
|
April 17, 2009 |
|
PSL CORROSION CONTROL SERVICES LTD. Vs. COMMR. OF C. EX., DAMAN
|
January 9, 2009 |
|
PSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2009 |
|
PUDUMJEE PULP AND PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
April 1, 2009 |
|
PUMP ENGINEERING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 26, 2009 |
|
PUNEET TELECOM Vs. CCE
|
July 23, 2009 |
|
PUNJAB STATE FEDERATION OF CO-OP. SUGAR MILLS Vs. COMMR. OF C. EX.
|
February 12, 2009 |
|
PURAVANKARA PROJECTS LTD. Vs. COMMR. OF SERVICE TAX
|
August 4, 2009 |
|
PURE PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2009 |
|
PURNIMA ADVERTISING AGENCY P. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
August 4, 2009 |
|
PUSHPAN TRAVELS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
October 30, 2009 |
|
QUINTILES TECHNOLOGIES (INDIA) (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 6, 2009 |
|
R D AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2009 |
|
R DEIVENDRAN C/O THEIVAM AUTO ELECTRICALS Vs. CCE
|
January 5, 2009 |
|
R K MARBLE PVT LTD Vs. C C
|
January 15, 2009 |
|
R. YELLAIAH Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 23, 2009 |
|
R.A.C. STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2009 |
|
R.B. PRECISION COMPONENTS Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 2, 2009 |
|
R.C. GUPTA AND BROS. Vs. CCE
|
February 27, 2009 |
|
R.F. PROPERTIES AND TRADING LTD. Vs. COMMR. OF C. EX.
|
February 16, 2009 |
|
R.J. INTERIORS Vs. COMMISSIONER OF SERVICE TAX
|
July 7, 2009 |
|
R.K. BRIGHT STEELS INDIA PVT. LTD. AND SHRI SHARAD JALAN Vs. CCE
|
January 20, 2009 |
|
R.K. CYLINDERS Vs. THE COMMISSIONER OF SERVICE TAX
|
September 9, 2009 |
|
R.K.S. MOTORS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
March 6, 2009 |
|
R.M. DHARIWAL (HUF) Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2009 |
|
R.M. DHARIWAL (HUF) Vs. COMMISSIONER OF C. EX.
|
June 23, 2009 |
|
R.R. OOMERBHOY PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2009 |
|
R.S. INDUSTRIES (RM) LTD. Vs. CCE
|
March 23, 2009 |
|
R.S. JHAVERI & CO. EXPORTS Vs. COMMISSIONER OF C. EX., VADODARA
|
September 2, 2009 |
|
R.V. FASHION Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
April 22, 2009 |
|
RAASI REFRACTORIES LTD. Vs. COMMR. OF CUS., C.E. & S.T., HYDERABAD-III
|
April 2, 2009 |
|
RADIANT INDUSTRIAL AND COMMERCIAL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2009 |
|
RAGHUNANDAN DYEING AND PTG. MILLS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2009 |
|
RAGHUNATH INTERNATIONAL LTD., Vs. CCE
|
January 16, 2009 |
|
RAHUL SPRINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
October 6, 2009 |
|
RAIL TRACK CONCRETE PRODUCTION P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2009 |
|
RAJ AUTO CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2009 |
|
RAJ FURNITURES Vs. COMMISSIONER OF S.T.
|
August 7, 2009 |
|
RAJ FURNITURES Vs. COMMISSIONER OF SERVICE TAX
|
May 22, 2009 |
|
RAJ KUMAR ORA Vs. CCE
|
February 3, 2009 |
|
RAJ PETRO SPECIALITIES P. LTD. Vs. COMMISSIONER OF C. EXCISE, VAPI
|
May 21, 2009 |
|
RAJ PETRO SPECIALITIES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 21, 2009 |
|
RAJ RAYON Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 8, 2009 |
|
RAJA AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2009 |
|
RAJA RATNAIAH & CO. Vs. COMMISSIONER OF SERVICE TAX, MYSORE
|
May 27, 2009 |
|
RAJARATHNAM MATCHES (P) LTD. AND STANDARD MATCH INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 5, 2009 |
|
RAJASTHAN TEXTILE MILLS Vs. CCE
|
July 21, 2009 |
|
RAJASTHAN TEXTILE MILLS Vs. COMMISSIONER OF C. EX.
|
July 20, 2009 |
|
RAJEEV KUMAR GUPTA Vs. C C E
|
March 26, 2009 |
|
RAJENDRA S. SANGHVI Vs. COMMISSIONER OF CUSTOMS
|
December 15, 2009 |
|
RAJESH KHANNA Vs. COMMR. OF CUSTOMS
|
September 8, 2009 |
|
RAJESH TEXTILE INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 20, 2009 |
|
RAJESH TEXTILES INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 22, 2009 |
|
RAJESHWARI METALLURGICALS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
February 9, 2009 |
|
RAJIV RANA S/O SHRI MADAN SINGH RANA Vs. CC
|
January 9, 2009 |
|
RAJPAUL HOMES Vs. CCE ST
|
January 29, 2009 |
|
RAJUL SHAH Vs. COMMISSIONER OF CUSTOMS IMP
|
February 11, 2009 |
|
RAKESH KUMAR THAPUR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2009 |
|
RAMA NEWSPRINT & PAPERS LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
December 3, 2009 |
|
RAMESH STEEL INDUSTRIES Vs. CCE
|
February 6, 2009 |
|
RANASARIA POLYPACK PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 21, 2009 |
|
RANE ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 2009 |
|
RANJAN PROCESSORS Vs. C.C.E.
|
September 30, 2009 |
|
RASHMI METALS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 16, 2009 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
January 5, 2009 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF CUS. & C.E., VISAKHAPATNAM
|
August 6, 2009 |
|
RASI TRAVELS AND CARGO P. LTD. Vs. COMMR. OF C. EX.
|
April 21, 2009 |
|
RASOI LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
|
June 18, 2009 |
|
RASUL MD. SHEIKH AND ANWAR HOSSAIN Vs. COMMR. OF CUSTOMS (PREV.)
|
April 3, 2009 |
|
RAVAL TRADING COMPANY Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
October 1, 2009 |
|
RAVI CABLES INDUSTRIES Vs. CCE
|
January 16, 2009 |
|
RAVI PAINTS AND CHEMICALS Vs. COMMISSIONER OF SERVICE TAX
|
October 7, 2009 |
|
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2009 |
|
RAZACK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2009 |
|
RBS HOME APPLIANCES PVT. LTD. AND SMT. JAGRUTI JAYRAJ PANDIT Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
June 15, 2009 |
|
RECKIT & BENEKISER INDIA LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
May 20, 2009 |
|
RED-FAB (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 21, 2009 |
|
REGENT STRIPS PVT. LTD. Vs. CC
|
December 22, 2009 |
|
REGIONAL MANAGER TOBACCO BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2009 |
|
REGIONAL TESTING LABORATORY Vs. COMMISSIONER OF C. EX. (SERVICE TAX)
|
April 17, 2009 |
|
RELIANCE COMMUNICATIONS INFRASTRUCTURE LTD. Vs. C.C., BANGALORE
|
February 25, 2009 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
December 1, 2009 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
August 7, 2009 |
|
RESIL CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 13, 2009 |
|
RESIL CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 6, 2009 |
|
REVA ELECTRIC CAR CO. (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 13, 2009 |
|
REVA ELECTRIC CAR COMPANY (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 11, 2009 |
|
RHL PROFILES LTD AND SHRI K K SOMANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2009 |
|
RIDDHI STEEL & TUBE (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
March 25, 2009 |
|
RIDHI SIDHI TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
May 5, 2009 |
|
RIGID CONTAINERS (P) LTD. Vs. CCE
|
November 26, 2009 |
|
RIPLEY & COMPANY LTD. Vs. COMMR. OF C.EX., VISAKHAPATNAM
|
February 27, 2009 |
|
RIPLEY & COMPANY LTD. Vs. C.C. EX. & S.T., JAMSHEDPUR
|
October 6, 2009 |
|
RISHAB VELVELEEN LIMITED Vs. C C E
|
February 9, 2009 |
|
RITESH ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
May 1, 2009 |
|
RITESH ENTERPRISES AND KARWAR DOCK AND PORT LABOUR COOPERATIVE SOCIETY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2009 |
|
RITURAJ HOLDINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
August 21, 2009 |
|
RIVAA TEXTILE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
January 7, 2009 |
|
RIVAA TEXTILES INDUSTRIES LTD. Vs. COMMISSIONER, C. EXCISE AND CUS.
|
November 11, 2009 |
|
ROBUST PROTECTION FORCES Vs. THE COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX
|
August 26, 2009 |
|
ROLLWELL FORGE LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 4, 2009 |
|
ROMAN TARMAT LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX
|
October 29, 2009 |
|
ROUGHTEN INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
March 19, 2009 |
|
ROUSDONMULLAI TEA ESTATES PVT LTD Vs. CCE
|
April 2, 2009 |
|
ROYAL ENFIELD (UNIT OF EICHER LTD.) Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2009 |
|
ROYAL TOUCH FABLON (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
April 17, 2009 |
|
RUBICON FORMULATIONS PVT. LTD. Vs. CCE
|
June 5, 2009 |
|
RUBICON FORMULATIONS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
November 19, 2009 |
|
RUCHI INFOTECH LTD Vs. CCE
|
February 23, 2009 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. COMMR. OF CUS., KANDLA
|
February 24, 2009 |
|
RUPALEE DYG. & PTG. WORKS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
February 10, 2009 |
|
RUTH SHIPPING AGENCIES PVT. LTD. Vs. COMMR. OF C. EX.
|
June 19, 2009 |
|
RUTVI STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
July 1, 2009 |
|
S P APPARELS Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2009 |
|
S. CHANDRASEKHARAN Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
February 6, 2009 |
|
S. KHUSHAL CHAND AND CO. Vs. THE COMMISSIONER OF CUSTOMS
|
December 10, 2009 |
|
S. KUSHAL CHAND & CO. Vs. COMMR. OF CUS., MANGALORE
|
May 25, 2009 |
|
S. KUSHALCHAND & CO. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
September 24, 2009 |
|
S. RAJENDRAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2009 |
|
S.A. PLYWOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SILIGURI
|
June 8, 2009 |
|
S.D. BUSINESS ENTERPRISE PVT. LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
|
June 9, 2009 |
|
S.D.V. STEELS LTD., Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
October 9, 2009 |
|
S.K. BOILERS PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
June 16, 2009 |
|
S.M. DAVE Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 8, 2009 |
|
S.N. SUNDERSON AND CO. Vs. COMMISSIONER OF C. EX.
|
January 22, 2009 |
|
S.N.I. INDUSTRIES Vs. COMMR. OF C. EX. AND SERVICE TAX
|
November 12, 2009 |
|
S.P.K. BALAKRISHNAN AND CO. Vs. COMMISSIONER OF C. EX.
|
September 18, 2009 |
|
S.P.K. BALAKRISHNAN AND CO. Vs. COMMISSIONER OF C. EX.
|
November 12, 2009 |
|
S.S. ASSOCIATES Vs. COMMISSIONER OF C. EX.
|
December 3, 2009 |
|
S.S. ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2009 |
|
S.V. AGENCIES Vs. COMMISSIONER OF SERVICE TAX
|
June 12, 2009 |
|
S.V. COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 3, 2009 |
|
S.V. SUGAR MILLS LTD. Vs. CCE
|
February 13, 2009 |
|
S.Y. RANADE Vs. COMMISSIONER OF CUSTOM
|
June 3, 2009 |
|
SAAN NETS P. LTD. AND SHRI KAMAL AGARWAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 18, 2009 |
|
SABARI EXIM PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS (SEA)
|
May 20, 2009 |
|
SACHETA METALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
December 3, 2009 |
|
SACHIN PERFUMERY & COSMETICS Vs. COMMR. OF C. EX. & CUS., VAPI
|
January 27, 2009 |
|
SAFE TEST ENTERPRISES Vs. CCE
|
November 18, 2009 |
|
SAGAR ENTERPRISES 4 APPEALS AND SOORAJ GRAPHICS 2 APPEALS Vs. COMMISSIONER OF CUSTOMS
|
April 6, 2009 |
|
SAGAR SUGARS & ALLIED PRODUCTS LTD. Vs. COMMR. OF C. EX., GUNTUR
|
September 25, 2009 |
|
SAGARIKA SEA CRAFTS LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
November 11, 2009 |
|
SAHA ROADLINES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
October 16, 2009 |
|
SAHAJ CERCHEM (P) LTD. Vs. CCE
|
July 8, 2009 |
|
SAHAKARI KHAND UDYOG MANDAL LTD. Vs. COMMR. OF C. EX., DAMAN
|
July 27, 2009 |
|
SAHARA POWER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS)
|
July 7, 2009 |
|
SAHIL DIAMONDS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
August 7, 2009 |
|
SAHJANAND TRAVELS Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
August 25, 2009 |
|
SAI METAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 23, 2009 |
|
SAI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 27, 2009 |
|
SAIBABA TELEFILMS P. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 3, 2009 |
|
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
|
October 9, 2009 |
|
SAIL Vs. COMMR. OF C. EX. & CUS., BBSR-II
|
October 15, 2009 |
|
SAINIK MINING & ALLIED SERVICE LTD. Vs. COMMR. OF C.EX., CUS. & S.T., BBSR-II
|
May 12, 2009 |
|
SAINT GOBIN GYPROC (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2009 |
|
SAIPEM (PORTUGAL) COMERCIA MARITIME Vs. C.C.E.
|
September 25, 2009 |
|
SAJ FLIGHT SERVICES (P) LTD. Vs. CST
|
August 18, 2009 |
|
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2009 |
|
SALICO ELECTRONICS Vs. COMMISSIONER OF CUSTOMS IMPORT
|
January 2, 2009 |
|
SAMEER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 26, 2009 |
|
SAMI LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
April 17, 2009 |
|
SAMSUNG INDIA ELECTRONIC PVT LTD Vs. CC
|
January 28, 2009 |
|
SAMSUNG INDIA ELECTRONICS P. LTD. Vs. CCE
|
July 3, 2009 |
|
SANCHIT POLYMERS Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
April 2, 2009 |
|
SANDOZ PRIVATE LIMITED Vs. COMMISSIONER, C. EXCISE
|
October 8, 2009 |
|
SANDS HOTEL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 1, 2009 |
|
SANDUR MANGANESE & IRON ORES LTD. Vs. COMMR. OF S.T., BELGAUM
|
May 13, 2009 |
|
SANDVIK ASIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2009 |
|
SANDVIK ASIA LTD. Vs. CCE
|
November 10, 2009 |
|
SANDVIK ASIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2009 |
|
SANGHI INDUSTRIES LTD. Vs. CCE
|
July 10, 2009 |
|
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
January 2, 2009 |
|
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 19, 2009 |
|
SANGHVI AEROSPACE (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 25, 2009 |
|
SANJAY ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
November 25, 2009 |
|
SANJAY DAVE Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
January 22, 2009 |
|
SANTECH CYBERNATICS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS-II)
|
July 1, 2009 |
|
SANTOSH ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 25, 2009 |
|
SANTOSH ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
April 6, 2009 |
|
SANTRAM METALS & ALLOYS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
February 4, 2009 |
|
SAP INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
October 28, 2009 |
|
SAPPHIRE SECURITY AND INTELLIGENCE REGIMENT PVT. LTD. Vs. C.C.E.
|
March 12, 2009 |
|
SAPTHAGIRI CEMENTS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
|
February 9, 2009 |
|
SARASWATI AIR PRODUCTS LTD. Vs. C.C.E.
|
March 20, 2009 |
|
SARITA SOFTWARE & INDUS. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
August 19, 2009 |
|
SARITA SOFTWARE & INDUSTRIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 20, 2009 |
|
SARITA SOFTWARE INDUSTRIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
October 28, 2009 |
|
SARJOO SAHKARI CHINI MILLS LTD. Vs. CCE
|
June 23, 2009 |
|
SARLA POLYESTER LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
May 29, 2009 |
|
SARLA POLYESTER LTD., Vs. COMMISSIONER, C. EX. AND CUST.
|
January 30, 2009 |
|
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 28, 2009 |
|
SARVPRIYA INDUSTRIES LTD Vs. CCE
|
April 15, 2009 |
|
SATYAM CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
July 14, 2009 |
|
SATYANARAYANA PLASTIC AGENCY Vs. COMMR. OF C. EX., HYDERABAD-IV
|
June 23, 2009 |
|
SAURABH METALS P LTD Vs. CCE
|
April 30, 2009 |
|
SAURASHTRA CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
July 2, 2009 |
|
SAURIN INVESTMENTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
May 21, 2009 |
|
SAURIN INVESTMENTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
July 16, 2009 |
|
SAVIO ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2009 |
|
SAVITA POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2009 |
|
SAYAJI HOTELS LTD. Vs. CCE
|
June 23, 2009 |
|
SAYAJI SETHNESS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
April 1, 2009 |
|
SB J-VON COMPOUNDERS PVT. LTD. Vs. CCE
|
May 29, 2009 |
|
SBEC PROJECTS PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., VISAKHAPATNAM
|
January 1, 2009 |
|
SCHLUMBERGER ASIA SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
March 12, 2009 |
|
SCHOTT GLASS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 10, 2009 |
|
SCHUF SPECIALITY VALVES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2009 |
|
SCORPIO TILES PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
August 19, 2009 |
|
SE-KA-RA ORGANICS PVT. LTD. Vs. COMMR. OF C. EX., (A-II) BANGALORE
|
April 2, 2009 |
|
SEALIFE EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 2, 2009 |
|
SEAWORLD SHIPPING AND LOGISTICS (P) LTD. Vs. COMMR. OF C. EX.
|
April 15, 2009 |
|
SELVAKUMAR SPINNERS PVT. LTD. Vs. CCE
|
July 17, 2009 |
|
SELVEL MEDIA SERVICES PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
January 14, 2009 |
|
SEMCO ELECTRICAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2009 |
|
SESA GOA LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2009 |
|
SH LAXMI KANT AAGRAWAL M D OF L KANT PAPER MILLS LTD Vs. CCE
|
May 15, 2009 |
|
SH. A.D. DHRUVA KUMAR Vs. CC
|
December 29, 2009 |
|
SHAFIQ RAHMAN Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 29, 2009 |
|
SHAILAJA EARTH MOVERS Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2009 |
|
SHAILESH SURGICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 25, 2009 |
|
SHAILESH SURGICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 1, 2009 |
|
SHAKUN POLYMERS LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
March 27, 2009 |
|
SHALIGRAM LAMINATES PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 29, 2009 |
|
SHALIGRAM LAMINATES PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 14, 2009 |
|
SHAMBHAVI MARKETING PVT. LTD. Vs. COMMR. OF C. EX. & S.T., PATNA
|
April 21, 2009 |
|
SHANTHI ARTS HI-TECH MEDIAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
May 21, 2009 |
|
SHANTI FORTUNE (I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ST)
|
November 13, 2009 |
|
SHARMA CONTRACTS (INDIA) P. LTD. Vs. COMMR. OF S.T.
|
July 17, 2009 |
|
SHARMA TRANSPORTS Vs. COMMISSIONER OF SERVICE TAX
|
September 17, 2009 |
|
SHAYNA CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
May 21, 2009 |
|
SHEELA DYEING & PRINTING MILLS P. LTD. Vs. COMMR. OF C. EX., SURAT-I
|
January 1, 2009 |
|
SHELLYA PLASTIC PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 31, 2009 |
|
SHETH IMPEX Vs. COMMISSIONER OF CUSTOMS
|
February 4, 2009 |
|
SHILPI MOULDING PRODUCTS Vs. THE COMMISSIONER OF CUSTOMS (EP)
|
August 19, 2009 |
|
SHIMNIT KIWALITE INDUSTRIES LTD. Vs. COMMR. OF CUS. (IMPORT), MUMBAI
|
November 17, 2009 |
|
SHINHAN PLASTO INDIA PVT. LTD. AND HYUNDAI MOTOR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2009 |
|
SHIV KRIPA ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 19, 2009 |
|
SHIV KRUPA PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
November 12, 2009 |
|
SHIV MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2009 |
|
SHIV-VANI OIL AND GAS EXPLORATION SERVICES LTD. Vs. CST
|
May 22, 2009 |
|
SHIVAM FILAMENTS Vs. COMMISSIONER OF C. EX., SURAT-I
|
January 7, 2009 |
|
SHIVSAGAR PAPER & CHEM. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
May 11, 2009 |
|
SHREE AGENCIES P. LTD. Vs. COMMISSIONER OF C. EX.
|
September 24, 2009 |
|
SHREE BALAJI PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
July 17, 2009 |
|
SHREE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
December 3, 2009 |
|
SHREE KHODIYAR ROLLING MILLS Vs. COMMR. OF C. EX., BHAVNAGAR
|
April 24, 2009 |
|
SHREE KUBERAPPA & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 17, 2009 |
|
SHREE NATHJI INDS. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
June 30, 2009 |
|
SHREE PERFECT SECURITY SERVICES (I) P. LTD. Vs. COMMR. OF S.T.
|
October 30, 2009 |
|
SHREE PRAKASH TEXTILES (GUJ.) PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
November 9, 2009 |
|
SHREE PRAMUKH INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
|
August 4, 2009 |
|
SHREE RAJESHWARI STEEL ROLLING MILLS Vs. COMMR. OF C. EX., AHMEDABAD
|
April 9, 2009 |
|
SHREE RANG ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 26, 2009 |
|
SHREE RUBBER WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 4, 2009 |
|
SHREE SANAND TEXTILE INDUSTRIES LTD. Vs. COMMR. OF C. EX., VADODARA
|
August 10, 2009 |
|
SHREE SUTHAN PROMOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2009 |
|
SHREE VISHNU ROLLING MILLS Vs. COMMR. OF C. EX., KOLKATA-II
|
October 13, 2009 |
|
SHREYANCE ADVERTISERS Vs. COMMISSIONER OF C. EX.
|
July 6, 2009 |
|
SHRI CHANDRAPRASAD DESAI MEMORIAL FOUNDATION Vs. C.S.T., AHMD.
|
June 10, 2009 |
|
SHRI DEVENDRA DAND AND ORS. Vs. COMMISSIONER, C. EXCISE AND CUS.
|
November 11, 2009 |
|
SHRI DINKER KHINDRIA AND SHRI DINESH KHINDRIA Vs. COMMISSIONER OF CUSTOMS
|
February 2, 2009 |
|
SHRI GOVINDASWAMY BALRAJ Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2009 |
|
SHRI K.S. NAGARAJAN AND SIDDHANATHA TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2009 |
|
SHRI M.J. JOSHY Vs. COMMISSIONER OF CUSTOMS (EXPORT-SEAPORT)
|
January 28, 2009 |
|
SHRI MAHESHWARI MILLS Vs. COMMISSIONER OF C. EX.
|
January 15, 2009 |
|
SHRI RAJA RAM BOHRA Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
April 13, 2009 |
|
SHRI RAM NARAYAN DYG. & PTG. MILLS Vs. COMMISSIONER OF C. EX., SURAT-I
|
November 5, 2009 |
|
SHRI RATHI STEELS Vs. CCE
|
April 28, 2009 |
|
SHRI SAI CONSTRUCTIONS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
April 16, 2009 |
|
SHRI SANDEEP SEHGAL, SHRI RAJESH KUMAR, SHRI JOGINDER GULATI AND SHRI KISHORI LAL Vs. CC
|
June 4, 2009 |
|
SHRI UKAI PRADESH SAHKARI KHAND UDYOG MANDLI LTD. Vs. C.C.E., SURAT
|
June 22, 2009 |
|
SHRI-RAM RUBBER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2009 |
|
SHRINANDNAGAR CO-OP. HOUSING SOCIETY LTD. Vs. CST
|
July 3, 2009 |
|
SHROFF ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
February 4, 2009 |
|
SHUBAM SECURITY SERVICE Vs. CCE
|
January 22, 2009 |
|
SHYAM SEL & POWER LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
June 19, 2009 |
|
SIDDESHWAR TEXTILE MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2009 |
|
SIDDHI MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 8, 2009 |
|
SIDEL INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2009 |
|
SINDHU CARGO SERVICES LTD. Vs. SINDHU CARGO SERVICES LTD.
|
April 24, 2009 |
|
SINGH BROTHERS Vs. COMMISSIONER, CUSTOMS AND CENTRAL EXCISE
|
January 7, 2009 |
|
SINGH TOURIST SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2009 |
|
SINGHANIA CHEMICALS Vs. C.C.
|
October 15, 2009 |
|
SIRAJUDDIN ABDUL HAKKIM Vs. COMMISSIONER OF C. EX.
|
September 25, 2009 |
|
SIRIS LTD. Vs. COMMR. OF CUS., C. EX. & S.T., HYDERABAD-III
|
May 18, 2009 |
|
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF SERVICE TAX, HYDERABAD
|
November 23, 2009 |
|
SKF SEALING SOLUTIONS P. LTD. Vs. CST
|
August 19, 2009 |
|
SKM EGG. PRODUCTS EXPORT (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX)
|
November 13, 2009 |
|
SKS GROUP Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2009 |
|
SKY COURIER INTERNATIONAL Vs. COMMISSIONER OF SERVICE TAX
|
January 20, 2009 |
|
SKY GOURMET PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
January 30, 2009 |
|
SKYLIFT CARGO PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 11, 2009 |
|
SKYLINE BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2009 |
|
SKYRON OVERSEAS Vs. COMMISSIONER OF C. EX., SURAT
|
October 1, 2009 |
|
SLR STEELS LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
June 30, 2009 |
|
SMP CONSTRUCTIONS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
June 15, 2009 |
|
SMP CONSTRUCTIONS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 4, 2009 |
|
SOBHA DEVELOPERS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
March 12, 2009 |
|
SOBHA DEVELOPERS LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, LTU, BANGALORE
|
February 5, 2009 |
|
SOFEENE PLASTICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 1, 2009 |
|
SORENTO GRANITO PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
February 4, 2009 |
|
SOUTH EASTERN COALFIELDS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
October 8, 2009 |
|
SOUTH INDIA TRADERS Vs. COMMISSIONER OF CUSTOMS
|
August 20, 2009 |
|
SOUTHERN ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
June 23, 2009 |
|
SOUTHERN PLYWOODS Vs. COMMISSIONER OF C. EX. (APPEALS), COCHIN
|
February 19, 2009 |
|
SPARK ENGINEERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2009 |
|
SPECTRA LAMPS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2009 |
|
SPECTRUM FABRICS Vs. CC
|
December 21, 2009 |
|
SPECTRUM FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 25, 2009 |
|
SPECTURM FABRICS Vs. COMMISSIONER OF C. EX., SURAT
|
June 3, 2009 |
|
SPEEDWAYS TYRE SERVICE Vs. COMMISSIONER OF C. EX.
|
February 24, 2009 |
|
SPIE CAPAG S.A. Vs. CCE
|
January 20, 2009 |
|
SRC PROJECTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2009 |
|
SREE GANAPATI ISPAT PVT. LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH
|
October 6, 2009 |
|
SREE RAMA ELECTRICALS & ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 16, 2009 |
|
SREE RAYALSEEMA HI-STRENGTH HYPO LTD. Vs. COMMR. OF C. EX., TIRUPATI
|
August 6, 2009 |
|
SREE ROYALASEEMA ALKALIES AND ALLIED CHEM. LTD. Vs. C.C., C.E. AND S.T.
|
May 29, 2009 |
|
SRF LTD. Vs. CCE
|
December 29, 2009 |
|
SRI CHAMUNDESHWARI SUGARS LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
September 8, 2009 |
|
SRI KRISHNA SMELTERS LTD. Vs. COMMISSIONER OF C. EX.
|
July 17, 2009 |
|
SRI RAJALAKSHMI FINANCE Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2009 |
|
SRI RAM SIR CONSTRUCTIONS Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2009 |
|
SRI SAI ANNAPURNA PACKAGING (I) PVT. LTD. Vs. C.C. & C. EX., GUNTUR
|
February 25, 2009 |
|
SRI SAI COMMUNICATIONS Vs. COMMISSIONER OF C. EX.
|
May 20, 2009 |
|
SRI SAI KRISHNA TRAVELS Vs. CCE
|
September 8, 2009 |
|
SRI SARVARAYA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAK
|
October 23, 2009 |
|
SRI SURESH DHANUKA Vs. COMMR OF CUSTOMS PREV
|
February 18, 2009 |
|
SRI VENKANNA MOTORS PVT. LTD. Vs. ASSTT. COMMR. OF C. EX. & S.T., HYDERABAD
|
March 6, 2009 |
|
SRI VENKATA BALAJI JUTE (P) LTD. Vs. COMMR. OF C. EX.
|
November 26, 2009 |
|
SRI VIGNESH TEXTILES Vs. CCE
|
November 27, 2009 |
|
SRIBA AGRO LTD. Vs. COMMR. OF CUS. & C. EX., GUNTUR
|
February 25, 2009 |
|
SRIDHI TRANSPORT CO. Vs. COMMR. OF C. EX. & SERVICE TAX, JAMSHEDPUR
|
June 17, 2009 |
|
SRIGIRI PLASTIC INDUSTRIES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 30, 2009 |
|
SRINIDHI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
March 20, 2009 |
|
SRIVARI METCAST PVT. LTD. Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
|
February 25, 2009 |
|
SRK PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
February 11, 2009 |
|
SRT ENTERPRISES Vs. COMMISSIONER OF C EX
|
January 7, 2009 |
|
STANDARD ALKALI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2009 |
|
STANDARD FERRO ALLOYS PVT LTD Vs. CCE
|
January 9, 2009 |
|
STANDARD INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
July 3, 2009 |
|
STANDARED COTTON SPINNERS Vs. CCE
|
January 9, 2009 |
|
STANZEN TOYOTETSU INDIA (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2009 |
|
STAR COOLERS & CONDENSERS PVT. LTD. Vs. COMMR. OF C. EX., NASHIK
|
October 7, 2009 |
|
STATE Vs. COMMR. OF CUS. (PREV.), WEST BENGAL
|
November 17, 2009 |
|
STATE BANK OF INDIA Vs. COMMR. OF SERVICE TAX
|
May 29, 2009 |
|
STATE TRADING CORPN. OF INDIA LTD. Vs. COMMISSIONER OF CUS., KANDLA
|
February 6, 2009 |
|
STC Vs. EAGLE DISTELLERIES
|
August 7, 2009 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. C.C.E., CUS. & S.T. BHUBANESWAR-II
|
October 5, 2009 |
|
STEEL INDUSTRIALS KERALA LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
April 24, 2009 |
|
STEEL KNIGHT CASTING Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2009 |
|
STEEL STRIPS LIMITED Vs. CCE
|
August 6, 2009 |
|
STEELCO GUJARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
February 24, 2009 |
|
STEER OVERSEAS PVT. LTD. Vs. COMMR. OF CUS., C.E., VISAKHAPATNAM
|
April 2, 2009 |
|
STERLING GELATIN Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
February 4, 2009 |
|
STERLITE TECHNOLOGIES LTD Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
February 5, 2009 |
|
STUDIO PHOTO PLAZA Vs. COMMR. OF C. EX. & S.T., PATNA
|
April 21, 2009 |
|
SUBHASH PROJECTS AND MARKETING LIMITED Vs. THE COMMISSIONER OF CUSTOMS AND DUCTILE IRON PIPES AND CASTINGS MANUFACTURERS ASSOCIATION
|
January 27, 2009 |
|
SUBHTEX (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
January 6, 2009 |
|
SUBHTEX (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN, VAPI
|
April 16, 2009 |
|
SUBROS LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
January 5, 2009 |
|
SUCH SILK INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX. & CUS., MYSORE
|
March 24, 2009 |
|
SUDESH SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2009 |
|
SUDHA AGRO OIL AND CHEMICAL INDUSTRIES LTD. Vs. CCE, VISAKHAPATNAM
|
February 27, 2009 |
|
SUDHA INDUSTRIES, Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2009 |
|
SUJANA METAL PRODUCTS LTD. Vs. COMMR. OF CUS. & C. EX. HYDERABAD
|
May 1, 2009 |
|
SUJANA STEEL LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
April 1, 2009 |
|
SUJIT KR. SINGH Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
|
March 2, 2009 |
|
SULABH INTERNATIONAL SOCIAL SERVICE ORGANISATION Vs. STC
|
September 8, 2009 |
|
SULABH INTERNATIONAL SOCIAL SERVICE ORGANISATION Vs. C.C., C. E. & S.T., HYDERABAD-II
|
March 2, 2009 |
|
SUMIT OFFICE SYSTEMS C/51/06 AND 21 ORS Vs. CC CCE CBE
|
March 30, 2009 |
|
SUMITH S. KADIRI Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2009 |
|
SUN PHARMACEUTICALS INDUSTRIES LTD. Vs. CCE
|
May 18, 2009 |
|
SUN ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA-II
|
January 5, 2009 |
|
SUN SECURITY SERVICES AND DETECTIVE (I) PVT. LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
October 16, 2009 |
|
SUNANDA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
April 17, 2009 |
|
SUNDARAM INDUSTRIES LTD. Vs. CCE
|
November 19, 2009 |
|
SUNDARARAJ SAW MILLS AND INDUSTRIES Vs. CST
|
September 18, 2009 |
|
SUNDRAM FASTNERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2009 |
|
SUNFLAG FILAMENTS LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
January 2, 2009 |
|
SUNIL HI-TECH ENGINEERS LTD. Vs. COMMISSIONER OF C. EX.
|
August 28, 2009 |
|
SUNIL METAL CORPORATION Vs. COMMR. OF C. EX., & CUS., RAJKOT
|
March 27, 2009 |
|
SUNNY TEXTILES Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
May 29, 2009 |
|
SUNRISE METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., DAMAN
|
July 16, 2009 |
|
SUNSHINE OLEOCHEM PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 12, 2009 |
|
SUNSTAR IMPEX (P) LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 25, 2009 |
|
SUPER SIGN CABLE INDUSTRIES Vs. CCE
|
January 9, 2009 |
|
SUPER SPRINGS PVT. LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX
|
December 7, 2009 |
|
SUPERFINE SYNTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
January 7, 2009 |
|
SUPERIOR MANPOWER SERVICES PVT LTD Vs. CCE
|
February 26, 2009 |
|
SUPREME AGENCIES Vs. COMMR. OF C. EX.
|
June 15, 2009 |
|
SUPREME EXPORTS AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
May 15, 2009 |
|
SUPREME TRADING COMPANY Vs. COMMR. OF CUS., VISAKHAPATNAM
|
September 22, 2009 |
|
SUPRIYA PRAKASH AND MURALI PAILOOR SULLIA Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2009 |
|
SURABHI COLOUR LAB. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 2009 |
|
SURABHI TRAVELS AND TOURS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2009 |
|
SURAJ DIAMONDS & JEWELLERY LTD. Vs. C.C. (AIRPORT & ADMN.), KOLKATA
|
May 15, 2009 |
|
SURANA TELECOM LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2009 |
|
SURAT VANKAR SAHAKARI SANGH LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
January 1, 2009 |
|
SURBHI TEXTILE MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
August 10, 2009 |
|
SURENDER SINGH CHHATWAL AND CO Vs. CCE
|
July 13, 2009 |
|
SURESH MAHATO Vs. COMMISSIONER OF CUSTOMS, PATNA
|
October 12, 2009 |
|
SURESH METAL TUBES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
April 21, 2009 |
|
SURYA COACH BUILDERS Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
December 1, 2009 |
|
SURYA COATS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
December 23, 2009 |
|
SURYA PHARMACEUTICAL LTD. Vs. C.C.E.
|
September 30, 2009 |
|
SURYALAKSHMI COTTON MILLS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 28, 2009 |
|
SUSHANT GUPTA Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
October 30, 2009 |
|
SUTURES INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 12, 2009 |
|
SUVIDHA TENT HOUSE Vs. COMMISSIONER OF C. EX. & S.T., PATNA
|
October 5, 2009 |
|
SVC PROJECTS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2009 |
|
SVENPA SYSTEMS Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2009 |
|
SWADESH KHADI GRAMUDHYOG SEVA SANGH Vs. C.C.E., AHMEDABAD
|
January 9, 2009 |
|
SWAGAT SYNTHETICS Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
|
June 17, 2009 |
|
SWARAJ MAZDA LIMITED Vs. C.C.E.
|
August 20, 2009 |
|
SWARAJ MAZDA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2009 |
|
SWARNA TOLLWAY (P) LTD. Vs. COMMISSIONER OF C. EX.
|
September 25, 2009 |
|
SWARNANDHRA-IJMII INTEGRATED TOWNSHIP DEV. CO. PVT. LTD. Vs. CST
|
August 17, 2009 |
|
SWASTIK ENGINEERING Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 27, 2009 |
|
SWASTIKA CONCAB (I) PVT. LTD. Vs. CCE
|
March 24, 2009 |
|
SWISS PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
November 4, 2009 |
|
SWITCH GEARS AND CONTROL Vs. CCE
|
March 30, 2009 |
|
SWITZER INSTRUMENTS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 17, 2009 |
|
SYMPHONY SERVICES CORP. INDIA PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
January 30, 2009 |
|
SYNDICATE BANK Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
February 10, 2009 |
|
SYNDICATE TUBE Vs. C.C.E.
|
April 22, 2009 |
|
SYNERGIES CASTINGS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2009 |
|
SYNGENTA CORPORATION PROTECTION (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2009 |
|
SYSCHEM (INDIA) LTD. Vs. CCE
|
September 2, 2009 |
|
T.G. KIRLOSKAR AUTOMOTIVE PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2009 |
|
T.T. ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 27, 2009 |
|
T.T. ENTERPRISES PVT. LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
August 20, 2009 |
|
T.V.S. MOTOR COMPANY LTD. Vs. COMMISSIONER OF C. EX.
|
May 18, 2009 |
|
TAHER ALI INDUSTRIES & PROJECTS (P) LTD. Vs. C.C.E., VISAKHAPATNAM
|
January 15, 2009 |
|
TAJ VIEW HOTEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2009 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2009 |
|
TAMILNADU CRICKET ASSOCIATION Vs. COMMR. OF S.T.
|
October 20, 2009 |
|
TAPAN CHEMICALS Vs. CCE
|
December 31, 2009 |
|
TARADEVI BAFNA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2009 |
|
TATA AUTOCOMP SYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
|
August 11, 2009 |
|
TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
October 14, 2009 |
|
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JSR
|
June 3, 2009 |
|
TATA STEEL LTD. Vs. COMMR. OF C. EX. & S.T., JAMSHEDPUR
|
October 14, 2009 |
|
TAURION IRON & STEEL CO. PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
January 30, 2009 |
|
TEBMA MARINE PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 13, 2009 |
|
TECHNO DEVICE, Vs. CCE
|
June 9, 2009 |
|
TECHNO SUBMERSIBLE PUMPS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
August 5, 2009 |
|
TEHRI GIRDERS LTD. Vs. CCE
|
May 5, 2009 |
|
TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 12, 2009 |
|
TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. COMMR. OF S.T.
|
August 21, 2009 |
|
TELECOM DISTRICT ENGG B S N L Vs. CCE
|
January 29, 2009 |
|
TERAPANTH FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
November 30, 2009 |
|
TETRA PAK INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2009 |
|
TEXCELLENCE OVERSEAS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
March 3, 2009 |
|
TEXCITY SALES AND SERVICES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2009 |
|
TEXPORT GARMENTS Vs. COMMISSIONER OF SERVICE TAX
|
July 15, 2009 |
|
TEXTAN CHEMICALS PVT. LTD. Vs. CC
|
June 4, 2009 |
|
THAKUR TOURS AND TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2009 |
|
THE ANKLESHWAR TALUKA ONGC LAND LOOSES TRAVELLERS CO-OP. SCY. LTD. Vs. CCE
|
September 23, 2009 |
|
THE ARASAN ALUMINIUM IND. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2009 |
|
THE CHIEF ACCOUNTS OFFICER Vs. CCE
|
June 4, 2009 |
|
THE CLIQUE (PERSONALITY DEVELOPMENT INSTITUTE) Vs. CCE
|
July 14, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. AVENUE REGENT
|
June 15, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. CASINO HOTEL
|
June 15, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. DAKSHINA KANNADA MOGAVEERA MAHAJANA SANGHA
|
March 31, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. SGS INDIA (PVT.) LTD.
|
May 13, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. CHAMAN METALICS PVT. LTD.
|
July 30, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. MANGALORE GANESH BEEDI WORKS AND ORS.
|
March 24, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. SHALINI STEELS (P) LTD.
|
June 30, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. NOVOPHALT CONSTRUCTION PVT. LTD.
|
October 28, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. BAJRANG ISPAT AND PLYWOOD LTD. AND ORS.
|
November 30, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. ACD COMMUNICATIONS PVT. LTD.
|
October 29, 2009 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME PETROCHEM LTD.
|
November 17, 2009 |
|
THE COMMISSIONER OF CUSTOMS Vs. HITACHI KOKI (I) PVT. LTD.
|
June 12, 2009 |
|
THE COMMISSIONER OF CUSTOMS Vs. MICROSOFT CORPORATION (INDIA) PVT. LTD.
|
April 17, 2009 |
|
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ARTOS BREWERIES LTD.
|
August 26, 2009 |
|
THE COMMISSIONER OF SERVICE TAX Vs. TULSYAN NEC LTD.
|
October 8, 2009 |
|
THE DIRECTOR KARNATAKA GOVERNMENT INSURANCE DEPARTMENT Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS-II)
|
March 16, 2009 |
|
THE GEN. MANAGER OSWAL OVERSEAS LTD. Vs. CCE
|
January 19, 2009 |
|
THE INDIAN HUME PIPE CO. LTD. Vs. CCE
|
November 13, 2009 |
|
THE KAIKATTY INDUSTRIAL CO-OP. TEA FACTORY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2009 |
|
THE SALEM COOPERATIVE SUGAR MILLS LTD. Vs. COMMR. OF C. EX. (SERVICE TAX)
|
July 3, 2009 |
|
THE SRI VENKATESA MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 1, 2009 |
|
THIRD MEMBER ON REFERENCE : SHRI B.S.V. MURTHY, MEMBER (T)
PLAS PACK INDUSTRIES Vs. COMMR. OF C. EX., AHMEDABAD-III
|
July 2, 2009 |
|
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J)
HARDIK INDL. CORPORATION Vs. COMMISSIONER OF C. EX., DAMAN
|
February 11, 2009 |
|
THIRU AROORAN SUGARS LTD. Vs. COMMISSIONER OF C. EX.
|
June 5, 2009 |
|
THIRU AROORAN SUGARS LTD. Vs. COMMISSIONER OF C. EX.
|
October 20, 2009 |
|
THIRU AROORAN SUGARS LTD. AND SHREE AMBIKA SUGARS LTD. Vs. CC
|
January 16, 2009 |
|
THIRUMALA ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
June 16, 2009 |
|
TIGER SECURITY SERVICES Vs. COMMISSIONER OF C EX
|
March 12, 2009 |
|
TIJIYA STEEL (P) LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
June 18, 2009 |
|
TIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 6, 2009 |
|
TINU MULTIPLE SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 21, 2009 |
|
TIPCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
July 14, 2009 |
|
TIRUMALA IMPEX Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
August 5, 2009 |
|
TIRUPATI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
March 20, 2009 |
|
TITAWI SUGAR COMPLEX Vs. CCE
|
May 13, 2009 |
|
TOPS DETECTIVE AND SECURITY SERVICES LTD. Vs. COMMR. OF C. EX.
|
June 11, 2009 |
|
TOSHALI CEMENTS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
May 1, 2009 |
|
TOSHI AUTO INDIA LTD NOW LUMAX AUTOMOTIVE SYSTEMS LTD Vs. CCE
|
April 22, 2009 |
|
TOURS AND TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 23, 2009 |
|
TOYOTA KIRLOSKAR MOTORS P. LTD. Vs. COMMR. OF C. EX. (LTU), BANGALORE
|
April 20, 2009 |
|
TRANS GLOBAL AGENCIES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
March 17, 2009 |
|
TRANSFORMERS & RECTIFIERS (I) LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
August 26, 2009 |
|
TRANSPEK INDUSTRY LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
July 31, 2009 |
|
TRANSPEK-SILOX INDUSTRY LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
October 30, 2009 |
|
TRANSPORT LOGISTICS Vs. CC
|
August 12, 2009 |
|
TRANSWAYS Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
June 17, 2009 |
|
TRANSWEIGH (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
|
May 4, 2009 |
|
TRANSWORLD EXPRESS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
December 22, 2009 |
|
TRAVANCORE TITANIUM PRODUCTS Vs. COMMR. OF CUS. & C.E. (A), TRIVANDRUM
|
July 13, 2009 |
|
TRAVEL AID Vs. COMMISSIONER OF SERVICE TAX
|
October 9, 2009 |
|
TRIBHUVAN MOTORS LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
May 13, 2009 |
|
TRICHY INSTITUTE OF MANAGEMENT STUDIES (P) LTD. Vs. C.C.E.
|
December 3, 2009 |
|
TRICHY INSTITUTE OF MANAGEMENT STUDIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2009 |
|
TRIDENT INTERWOOD PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 27, 2009 |
|
TRIDENT POWERCRAFT PVT. LTD. Vs. COMMR. OF C. EX., LTU BANGALORE
|
April 22, 2009 |
|
TRIDENT POWERCRAFT PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 19, 2009 |
|
TRINETRA TEXTURISERS P. LTD. AND SH. ATMARAM TRIPATHI Vs. CCE
|
January 5, 2009 |
|
TRIVENI COAL TRANSPORT PVT. LTD. Vs. COMMR. OF CUS. AND CE. EX.
|
March 16, 2009 |
|
TRIVENI ENGG. AND INDUS. LTD. Vs. CCE
|
November 3, 2009 |
|
TRIVENI ENGINEERING AND INDUSTRIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2009 |
|
TRIVENI ENGINEERING AND INDUSTRIES LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
August 13, 2009 |
|
TRIVENI STEELS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 28, 2009 |
|
TTK HEALTHCARE LTD. Vs. COMMISSIONER OF CUSTOMS (AIRPORT)
|
May 19, 2009 |
|
TTP TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
February 18, 2009 |
|
TULSI INTERMEDIATES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
October 13, 2009 |
|
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LTD. Vs. CCE
|
June 3, 2009 |
|
TYCO SANMAR LTD. Vs. COMMISSIONER OF C. EX.
|
June 10, 2009 |
|
U P STATE SUGAR CORPN LTD Vs. CCE
|
April 6, 2009 |
|
U.B. ENGINEERING LTD. Vs. CCE
|
July 22, 2009 |
|
U.B. ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
January 20, 2009 |
|
U.P. STATE SUGAR CORPN. LTD. Vs. CCE
|
March 12, 2009 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. CCE
|
May 14, 2009 |
|
UCB INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VAPI
|
April 1, 2009 |
|
UGRAA PRECISION ENGINEERS Vs. COMMR. OF CUS. & C. EX., BANGALORE
|
January 21, 2009 |
|
ULTRA SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2009 |
|
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
February 25, 2009 |
|
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
August 5, 2009 |
|
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
December 3, 2009 |
|
ULTRATECH CEMENT CO. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
July 22, 2009 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
June 10, 2009 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2009 |
|
UMESH PENCIL PROCESSORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2009 |
|
UMESH RAI Vs. COMMR. OF C. EX. & CUS., VAPI
|
June 4, 2009 |
|
UNICHEM LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 2009 |
|
UNIMARK REMEDIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 27, 2009 |
|
UNIMERS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
June 19, 2009 |
|
UNION QUALITY PLASTIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
February 6, 2009 |
|
UNIQUE CABLE NETWORK Vs. CCE
|
December 29, 2009 |
|
UNITED ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
March 2, 2009 |
|
UNITED METAL INDUSTRIES Vs. CCE
|
December 3, 2009 |
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UNITED PHOSPHORUS LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
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February 27, 2009 |
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UNITED TELECOM LIMITED Vs. COMMR. OF CCE & S.T., HYDERABAD-II
|
May 12, 2009 |
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UNITED TELECOMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 30, 2009 |
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UNITED TELECOMS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
March 3, 2009 |
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UNIVERSAL CYLINDERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2009 |
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UNIWORTH LTD. Vs. C.C.E.
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October 29, 2009 |
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UNIWORTH TEXTILES LTD. AND ORS. Vs. CCE
|
March 24, 2009 |
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URSS TECH SERVICE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 3, 2009 |
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URVI CONSTRUCTION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
October 26, 2009 |
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UTTAM (BHARAT) ELECTRICALS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2009 |
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V D S R ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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May 28, 2009 |
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V RAMACHANDRAN Vs. CCE
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May 15, 2009 |
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V. PRABHAKAR REDDY Vs. COMMR. OF CUS. C.E.X. AND S.T.
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September 10, 2009 |
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V. RAVI Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2009 |
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V. SRIRAM AND CO. Vs. COMMISSIONER OF C. EX.
|
November 11, 2009 |
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V.S. DISTRIBUTORS Vs. CCE
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July 20, 2009 |
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V.V.F. LIMITED Vs. COMMISSIONER OF C. EX., DAMAN
|
December 2, 2009 |
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V.V.F. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 23, 2009 |
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VADHERA BUILDERS P. LTD. Vs. CST
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July 2, 2009 |
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VAHINI CABS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
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February 11, 2009 |
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VAIGAI CANTEEN Vs. COMMISSIONER OF SERVICE TAX
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March 12, 2009 |
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VALLABH VIDYANAGAR CONCRETE FACTORY Vs. C.C.E. & C., VADODARA
|
October 27, 2009 |
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VALLEY REFRACTORIES LTD. Vs. COMMR. OF C. EX. AND SERVICE TAX
|
December 8, 2009 |
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VALSALA TRAVELS PVT. LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
October 6, 2009 |
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VAMSADHARA PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
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April 28, 2009 |
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VAMSADHARA PAPER MILLS LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
June 23, 2009 |
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VAMSEE OVERSEAS MARINE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 10, 2009 |
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VANDANA GLOBAL LTD., Vs. C.C.E., RAIPUR, MEERUT AND BHUBANESWAR
|
May 27, 2009 |
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VAPI WASTE & EFFLUENT MANAGEMENT CO. LTD. Vs. C.C.E., DAMAN
|
February 5, 2009 |
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VARSHA INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 28, 2009 |
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VARSHA INTERNATIONAL Vs. COMMISSIONER OF C. EX. (APPEALS), MUMBAI
|
March 23, 2009 |
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VASANTH KUMAR ASSOCIATES Vs. COMMISSIONER OF C. EX. & S. T., MYSORE
|
March 6, 2009 |
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VASTA MARKETING Vs. COMMISSIONER OF CUSTOMS
|
December 1, 2009 |
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VECTOR FREIGHT FORWARDERS Vs. CC
|
May 21, 2009 |
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VEERAA SPINNING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2009 |
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VEESONS ENERGY SYSTEMS P LTD Vs. CCE
|
April 15, 2009 |
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VEGETABLE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
January 12, 2009 |
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VENKATESWARA FLEXOPACK PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
September 23, 2009 |
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VENUS RUBBER Vs. CCE
|
November 6, 2009 |
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VETCARE ORGANICS PVT. LTD. Vs. COMMR. OF CUS. (SEAPORT), CHENNAI
|
May 1, 2009 |
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VIBHA FLUID SYSTEMS ENGINEERS P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
|
February 26, 2009 |
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VICAS CORPORATION Vs. COMMISSIONER, C. EXCISE AND CUS.
|
July 10, 2009 |
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VIDEOCON INTERNATIONAL LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
March 5, 2009 |
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VIDEOCON INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 25, 2009 |
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VIGIROM CHEM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
August 19, 2009 |
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VIGYAN GURUKUL Vs. COMMISSIONER OF CENTRAL EXCISE
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January 15, 2009 |
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VIJAY LAXMI TEXTILES INDUSTRIES P. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
June 16, 2009 |
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VIJAY PACKAGING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
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December 29, 2009 |
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VIJAYA BANK Vs. COMMR. OF C. EX. & S. T. (LTU), BANGALORE
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February 9, 2009 |
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VIJAYANAND TRAVELS LTD. Vs. COMMISSIONER OF C. EX.
|
May 25, 2009 |
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VIKAS COACHING CENTRE Vs. CCE
|
November 30, 2009 |
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VIKAS WSP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2009 |
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VIKRAM READY MIX CONCRETE PVT. LTD. Vs. COMMR. OF S.T.
|
July 7, 2009 |
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VIKRAM TRADERS, Vs. COMMISSIONER OF CUSTOMS
|
August 17, 2009 |
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VINAYAKA ALLOYS PVT. LTD. AND ACE KARGOWAYS (P) LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
February 6, 2009 |
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VINI EXPORT PVT LTD AND NAVRANG SHIPPING P LTD Vs. COMMISSIONER OF CUSTOMS
|
April 8, 2009 |
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VINNY OVERSEAS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
March 25, 2009 |
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VINORAM (P) LTD. Vs. STC
|
August 27, 2009 |
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VIPUL COPPER PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 5, 2009 |
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VIPUL TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2009 |
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VISHAL TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE PARTLY
|
November 3, 2009 |
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VISHNU REFRACTORIES PVT. LTD. Vs. CCE
|
July 8, 2009 |
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VISHWANATH SUGARS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
July 16, 2009 |
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VISRANTHI BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2009 |
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VISTA INFOTECH Vs. THE COMMISSIONER OF SERVICE TAX
|
August 6, 2009 |
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VISTEON AUTOMOTIVE SYSTEMS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 11, 2009 |
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VIVEK ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2009 |
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VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
|
January 6, 2009 |
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VOLTAMP TRANSFORMERS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
December 22, 2009 |
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VOLVO INDIA PVT. LTD. Vs. CC
|
January 7, 2009 |
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VRIDHESHWAR AGRICULTURE PRODUCE TRANSPORT PVT LTD Vs. CCE
|
February 5, 2009 |
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VSL MINING PRODUCTS (P) LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
|
September 16, 2009 |
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VULCAN TECHNO PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
March 19, 2009 |
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VVF LIMITED Vs. COMMISSIONER OF C. EX., DAMAN
|
August 26, 2009 |
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VVS CONCAST LIMITED Vs. CCE
|
July 3, 2009 |
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WANDERLUST TRAVELS P LTD Vs. CCE
|
March 4, 2009 |
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WAZIR SINGH SWARAN SINGH CONSIGNMENT STOCKIST (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2009 |
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WE HELP Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2009 |
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WELSPUN INDIA LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
February 23, 2009 |
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WELSPUN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
August 4, 2009 |
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WEST COAST PAPER MILLS Vs. COMMR. OF C. EX., (APPEALS), MANGALORE
|
January 16, 2009 |
|
WESTERN ELECTRICAL CO., Vs. CCE
|
November 6, 2009 |
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WESTERN REFRIGERATION PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
January 19, 2009 |
|
WHITEHOUSE COTTON INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2009 |
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WINTECH TAPARIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2009 |
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WIPRO GE MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
July 29, 2009 |
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WOOD BRIDGE TEA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2009 |
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WOODBURN CHEMICALS P LTD Vs. C C E
|
February 26, 2009 |
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WORLD RESORTS HOTELS LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
August 28, 2009 |
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WORLDSPACE INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
March 20, 2009 |
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WORLDWIDE DIAMOND MFGRS. (P) LTD. Vs. C.C.E. & C., VISAKHAPATNAM
|
May 11, 2009 |
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XEROX INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 9, 2009 |
|
Y.M. KRISHNA S.S.K. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2009 |
|
Y2K INTERNATIONAL, Vs. COMMISSIONER OF CUSTOMS
|
December 9, 2009 |
|
YADAV SECURITY & CRIME INVESTIGATION Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
March 18, 2009 |
|
YASH PAPERS LTD Vs. CCE
|
May 27, 2009 |
|
YEDAKADU TEA MANUFACTURING COMPANY P LTD Vs. CCE
|
January 16, 2009 |
|
YESES INFRASTRUCTURE PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2009 |
|
ZEENATH INTERNATIONAL SUPPLIES Vs. COMMISSIONER OF CUS., COCHIN
|
August 27, 2009 |
|
ZEENATH INTERNATIONAL SUPPLIES Vs. COMMISSIONER OF CUS., CHENNAI
|
January 21, 2009 |
|
ZYDUS MAYNE ONCOLOGY PVT. LTD. Vs. COMMR. OF C. EX., & CUS., VAPI
|
November 10, 2009 |
|
ZZ TRADING ESTABLISHMENT Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
June 17, 2009 |