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?MEMBER (T)
COMMR. OF C. EXCISE, DAMAN Vs. INDCHEMIE HEALTH SPECIALITIES PVT. LTD.
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November 17, 2008 |
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3M ELECTRO AND COMMUNICATION Vs. COMMISSIONER OF CUSTOMS
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July 3, 2008 |
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3S INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, ACC
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January 4, 2008 |
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A S PATEL Vs. CST
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December 30, 2008 |
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A.G. SHIBU Vs. COMMISSIONER OF CUS., C. EX. & S.T., COCHIN
|
January 17, 2008 |
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A.J. BANTEX (P) LTD. Vs. COLLECTOR OF C. EX., BANGALORE
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April 16, 2008 |
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A.J. CAST ALLOYS P. LTD. Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
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January 30, 2008 |
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A.N. WAGHBAKRIWALA Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
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August 26, 2008 |
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A.P. ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
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July 25, 2008 |
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A.P. TRADERS Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
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December 22, 2008 |
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A.R. MARINES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
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February 7, 2008 |
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AAJKAAL PUBLISHERS PVT. LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
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February 27, 2008 |
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AAKASH FABRICS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
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December 17, 2008 |
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AAKRITI Vs. CCE S TAX
|
December 11, 2008 |
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AALIDHRA TEXSPIN ENGINEERS Vs. COMMISSIONER OF C. EX. & CUS., VAPI
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May 9, 2008 |
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ABAN LLOYD OFFSHORE CHILES LTD. Vs. COMMISSIONER OF SERVICE TAX
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February 29, 2008 |
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ABB LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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September 24, 2008 |
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ABB LTD. Vs. COMMISSIONER OF C. EX. & S.T., LTU, BANGALORE
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July 25, 2008 |
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ABB LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
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January 29, 2008 |
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ABBAS KURAMPUTHOOR Vs. COMMISSIONER OF CUSTOMS, COCHIN
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October 3, 2008 |
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ABDUL MANNAN Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
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August 29, 2008 |
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ABDUL MAZID REHMATWALA Vs. COMMISSIONER OF C. EX., SURAT-II
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November 10, 2008 |
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ABE VALUE POINT SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
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July 22, 2008 |
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ABE VALUE POINT SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
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August 8, 2008 |
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ABHISHEK TOURS AND TRAVEL Vs. CCE
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January 9, 2008 |
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ABHISHEK TOURS AND TRAVELS Vs. COMMISSIONER OF C. EX.
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December 19, 2008 |
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ABIDEEP INTERLOCK PAVERS PVT. LTD. Vs. COMMR. OF C. EX., MANGALORE
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October 13, 2008 |
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ABS INC. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
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September 26, 2008 |
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ABS INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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August 5, 2008 |
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ABT LTD. Vs. COMMISSIONER OF SERVICE TAX
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January 10, 2008 |
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ACADEMY OF FINE ARTS Vs. COMMISSIONER OF SERVICE TAX
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June 26, 2008 |
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ACE CONSTRUCTION Vs. CCE
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December 30, 2008 |
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ACE REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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December 12, 2008 |
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ACE TECHNIKS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
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September 9, 2008 |
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ACRO PAINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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October 24, 2008 |
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ACTIVE INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
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November 25, 2008 |
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AD AGE OUTDOOR ADVERTISING (P) LTD. Vs. C.C. & C.E., HYDERABAD
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November 4, 2008 |
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ADANI EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
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January 29, 2008 |
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ADANI PHARMACHEM (P) LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
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August 14, 2008 |
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ADANI WILMAR LTD. AND SHRI T.K. KANAN Vs. CC
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May 5, 2008 |
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ADARSH REALTY & HOTELS PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
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May 30, 2008 |
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ADHUNIK CORPORATION LTD. Vs. COMMR. OF CUSTOMS (PORT), KOLKATA
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January 28, 2008 |
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ADITI RE-ROLLING MILLS P. LTD. Vs. COMMR. OF C. EX., BHAVNAGAR
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December 31, 2008 |
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ADITYA BIRLA INSULATORS LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
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April 29, 2008 |
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ADITYA INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
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October 8, 2008 |
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ADMINISTRATIVE STAFF COLLEGE OF INDIA Vs. C.C. & C.E., HYDERABAD
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August 11, 2008 |
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ADVANCE GROUP Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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July 25, 2008 |
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AERO PRODUCTS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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December 19, 2008 |
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AFCONS INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
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June 27, 2008 |
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AGARWAL CATERING CATERERS Vs. CCE
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February 7, 2008 |
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AGARWAL COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
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December 19, 2008 |
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AGLOWMED LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
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July 30, 2008 |
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AGRA STEEL CORPORATION Vs. CCE
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July 11, 2008 |
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AGRIMAS CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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February 15, 2008 |
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AGRO PACK Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
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November 25, 2008 |
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AGRO PACK Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
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November 28, 2008 |
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AHMEDABAD MANAGEMENT ASSOCIATION Vs. COMMR. OF S.T., AHMEDABAD
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November 27, 2008 |
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AHMEDNAGAR FORGINGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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April 11, 2008 |
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AIRTIME ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE
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May 19, 2008 |
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AJMER AUTOMOBILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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February 14, 2008 |
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AK & I ADVERTISING PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
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April 30, 2008 |
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AK AND I ADVERTISING PVT. LTD. AND Vs. COMMISSIONER OF SERVICE TAX
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January 11, 2008 |
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AKAI IMPEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
October 17, 2008 |
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AKAR ENTERPRISES Vs. CCEX AND CUS
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January 18, 2008 |
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AKASH FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
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September 9, 2008 |
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AKASH INDUSTRIAL SERVICES Vs. COMMR. OF C. EX.
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May 9, 2008 |
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AKBAR TRAVELS INDIA PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
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July 9, 2008 |
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AKBAR TRAVELS OF INDIA (P) LTD. Vs. COMMR. OF CUS. AND C. EX., COCHIN
|
February 13, 2008 |
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AKBAR TRAVELS OF INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TRIVANDRUM
|
July 28, 2008 |
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AKHIL BHARTIYA SAMJOTHAN SANSTHAN Vs. C.C., VISAKHAPATNAM
|
June 4, 2008 |
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ALEMBIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 4, 2008 |
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ALEMBIC LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
October 10, 2008 |
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ALEMBIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
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July 9, 2008 |
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ALFA LAVAL SEPARATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2008 |
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ALFRED HERBERT LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
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February 18, 2008 |
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ALFRED HERBERT LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
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July 25, 2008 |
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ALLENGERS MEDICAL SYSTEMS LTD. Vs. CCE
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October 29, 2008 |
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ALLIED RESINS & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
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January 15, 2008 |
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ALPUMP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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January 4, 2008 |
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ALSTOM PROJECTS INDIA LTD. Vs. CCE
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July 4, 2008 |
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ALSTOM PROJECTS INDIA LTD. Vs. CST
|
June 19, 2008 |
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ALUCAST FOUNDRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
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June 20, 2008 |
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ALVARES & THOMAS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
September 12, 2008 |
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ALVARES & THOMAS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
December 3, 2008 |
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ALWAR CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE
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September 17, 2008 |
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AMBICA STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., VADODARA
|
April 4, 2008 |
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AMBICA STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., VADODARA
|
January 2, 2008 |
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AMBUJA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2008 |
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AMERICAN EXPRESS BANK LIMITED Vs. CST
|
August 14, 2008 |
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AMERICAN POWER CONVERSION (I) P. LTD. Vs. C.C.E., LARGE TAXPAYERS UNIT, BANGALORE
|
December 5, 2008 |
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AMIT KR. AGARWAL Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
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September 30, 2008 |
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AMIT KUMAR SAHA Vs. COMMISSIONER OF CUS. (PREV.), WEST BENGAL
|
January 25, 2008 |
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AMIT PETROLEUM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2008 |
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AMIT SALES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 1, 2008 |
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AMITDEEP MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
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August 8, 2008 |
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AMOLI ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
June 27, 2008 |
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AMTREX HITACHI APPLIANCES LTD. Vs. CCE
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July 23, 2008 |
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AMUL INDUSTRIES PVT LTD Vs. C C E
|
August 20, 2008 |
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AMUL INDUSTRIES PVT. LTD. (UNIT-I) Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 19, 2008 |
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ANAGHA SURFACE TRANSPORT P. LTD. Vs. COMMR. OF CUS. & C. EX., GUNTUR
|
June 17, 2008 |
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ANAND AGENCIES Vs. COMMR. OF C. EX. (SERVICE TAX)
|
September 6, 2008 |
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ANAND ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
August 26, 2008 |
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ANAND ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2008 |
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ANAND STEEL ROLLING WORKS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
May 5, 2008 |
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ANANT SPINNING MILLS Vs. C.C.E.
|
November 12, 2008 |
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ANCHOR AGENCIES (P) LTD. Vs. CCE
|
February 14, 2008 |
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ANCHOR CERAMICS CO. PVT. LTD. Vs. COMMR. OF C. EX.
|
October 20, 2008 |
|
ANDHRA BANK CREDIT CARD DIVISION Vs. C.C. & C.E., (A)-II, HYDERABAD
|
February 28, 2008 |
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ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
December 23, 2008 |
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ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
May 12, 2008 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E. & C., VISAKHAPATNAM-II
|
September 25, 2008 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPN. Vs. C.C.E., HYDERABAD
|
September 10, 2008 |
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ANDHRA PRADESH TOURISM DEV. CORPN. LTD. Vs. C.C., C. EX. & S. T., HYDERABAD-II
|
January 2, 2008 |
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ANEJA PROPERTY DEALER Vs. CCE
|
September 18, 2008 |
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ANGLO-FRENCH DRUGS & INDUS. LTD. Vs. C.C.E. (A), BANGALORE
|
August 13, 2008 |
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ANGLO-FRENCH DRUGS & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
February 15, 2008 |
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ANIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
December 1, 2008 |
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ANIL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
June 24, 2008 |
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ANJANI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
November 11, 2008 |
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ANKIT GOPAL AGARWAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 7, 2008 |
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ANKIT TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
July 28, 2008 |
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ANU ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2008 |
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ANUPAM INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
November 11, 2008 |
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ANURADHA JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2008 |
|
ANURAG FERRO PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BBSR-II
|
October 16, 2008 |
|
APCO AGENCIES Vs. COMMISSIONER OF CUS. AND C. EX., CALICUT
|
January 7, 2008 |
|
APL LOGISTICS INDIA (PVT.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 25, 2008 |
|
APOLLO TYRES LIMITED Vs. COMMR. OF C. EX. & CUS., CALICUT
|
February 4, 2008 |
|
APOLLO TYRES LIMITED Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
September 11, 2008 |
|
APPLE INDIA PVT. LTD. Vs. COMMR. OF CUS., AIR CARGO COMPLEX, BANGALORE
|
August 1, 2008 |
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APPU HOTEL LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 28, 2008 |
|
APSRTC Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 23, 2008 |
|
ARAFAATH TRAVELS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 7, 2008 |
|
ARANI AGRO OIL INDUSTRIES Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
October 21, 2008 |
|
ARBUDA ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 23, 2008 |
|
AREVA T AND D INDIA LIMITED Vs. CCE
|
August 6, 2008 |
|
ARISHT SPINNING MILLS Vs. CCE
|
February 5, 2008 |
|
ARJAY APPAREL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2008 |
|
ARJUN TOURS AND TRAVELS PVT. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
|
January 29, 2008 |
|
ARRAYCOM (INDIA) LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
April 3, 2008 |
|
ARROW COATED PRODUCTS LIMITED Vs. CC
|
July 28, 2008 |
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ARUN SMELTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2008 |
|
ARVIND FASHIONS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 6, 2008 |
|
ARYA FIBRES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 29, 2008 |
|
ARYAN ENERGY (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 5, 2008 |
|
ARYAN ENERGY (P) LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
|
May 22, 2008 |
|
ARYAN INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
August 11, 2008 |
|
ASHIMA DYECOT LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
April 11, 2008 |
|
ASHOK CHINUBHAI SHAH Vs. COMMISSIONER OF SERVICE TAX
|
July 3, 2008 |
|
ASHOK DESAI Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 23, 2008 |
|
ASHOK JAISSWAR Vs. CCE
|
January 10, 2008 |
|
ASHOK KUMAR AGARWALA Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
|
January 2, 2008 |
|
ASHOK LEYLAND Vs. CCE
|
June 12, 2008 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2008 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF C. EX. AND S.T., LTU
|
December 8, 2008 |
|
ASHOKA DYG. & PTG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
September 12, 2008 |
|
ASHOKAN THAZHEPURAYIL Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 29, 2008 |
|
ASIA SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
July 14, 2008 |
|
ASSAM GAS COMPANY LTD Vs. COMMR OF CENTRAL EXCISE
|
September 17, 2008 |
|
ASSAM GAS COMPANY LTD Vs. COMMR OF CENTRAL EXCISE
|
January 16, 2008 |
|
ASSAM PETROLEUM LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, SHILLONG
|
July 10, 2008 |
|
ASSAM STATE TRANSPORT CORPORATION Vs. COMMR. OF C. EX., SHILLONG
|
May 7, 2008 |
|
ASSOCIATED CHEMICAL INDUS. Vs. COMMR. OF C. EX. & CUS. & S.T. (A), COCHIN
|
October 22, 2008 |
|
ASSOCIATED DRUG CO. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
October 13, 2008 |
|
ASSOCIATED ELECTRONIC AND Vs. COMMISSIONER OF CUSTOMS
|
July 17, 2008 |
|
ASSOCIATED POLYMER INDUSTRIES Vs. COMMR OF C EX
|
April 30, 2008 |
|
ASSOCIATED SOAP STONE DISTRIBUTING CO. PVT. LTD. Vs. CCE
|
July 28, 2008 |
|
ASST. COMMR. OF CUS. & C. EX., KAKINADA Vs. RUCHI INFRASTRUCTURE LTD.
|
November 5, 2008 |
|
ASSTT. COMMR. OF CUS. & C. EX. DIVISION-I, KAKINADA Vs. KEDIA OVERSEAS LTD.
|
October 8, 2008 |
|
ASTRIX LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
May 12, 2008 |
|
ASTRIX LABORATORIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., HYDERABAD-I
|
August 21, 2008 |
|
ATHUNGAL SALES CORPORATION Vs. COMMR. OF C. EX., COCHIN
|
February 13, 2008 |
|
ATRIA CONVERGENCE TECHNOLOGIES PVT. LTD. Vs. C.S.T., BANGALORE
|
January 2, 2008 |
|
ATRIA CONVERGENCE TECHNOLOGIES PVT. LTD. Vs. C.S.T., BANGALORE
|
August 14, 2008 |
|
ATUL AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
February 29, 2008 |
|
ATUL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 22, 2008 |
|
ATUL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
November 27, 2008 |
|
ATUL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
July 15, 2008 |
|
ATUL SALES CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2008 |
|
AUDCO INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
February 12, 2008 |
|
AUNDE FAZE THREE AUTOFAB LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
February 12, 2008 |
|
AURO PUMPS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
|
December 17, 2008 |
|
AUROBINDO PHARMA LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-I
|
February 4, 2008 |
|
AUROBINDO PHARMA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
|
March 10, 2008 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2008 |
|
AUSMELT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2008 |
|
AUTO WORLD Vs. COMMISSIONER OF C. EX.
|
May 1, 2008 |
|
AVASARALA TECHNOLOGIES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
December 10, 2008 |
|
AVAYA GLOBALCONNECT LTD Vs. COMMISSIONER OF C EX
|
August 26, 2008 |
|
AVAYA INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2008 |
|
AVESH KHICHI Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
July 11, 2008 |
|
AVIAT HEALTH CARE PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 13, 2008 |
|
AVON HEALTHCARE Vs. COMMISSIONER OF C. EX., DAMAN
|
May 15, 2008 |
|
AVON ISPAT AND POWER LTD. Vs. COMMISSIONER OF C. EX.
|
November 6, 2008 |
|
AZIZUR RAHAMAN Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
September 29, 2008 |
|
B M S PROJECTS PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
August 6, 2008 |
|
B S N L Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2008 |
|
B S N L Vs. CST
|
July 21, 2008 |
|
B.E. GELB CONSULTANCY SERVICE Vs. CCE
|
June 16, 2008 |
|
B.G. SHIRKE CONSTRUCTION TECH. P. LTD. Vs. COMMR. OF C. EX.
|
October 14, 2008 |
|
B.H.E.L. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2008 |
|
B.L. TRANSPORT Vs. COMMISSIONER OF SERVICE TAX
|
January 29, 2008 |
|
B.M.W. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
August 7, 2008 |
|
B.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
April 22, 2008 |
|
B.R. EXPORT AND SH. VINOD KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS
|
October 21, 2008 |
|
B.S.N.L. Vs. COMMISSIONER OF C. EX. & CUSTOMS, VADODARA
|
November 28, 2008 |
|
BAIDYANATH AYURVED BHAVAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2008 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2008 |
|
BAJAJ TEMPO LTD. Vs. COMMISSIONER OF C. EX.
|
March 7, 2008 |
|
BALAJI GALVANISING INDUS. LTD. Vs. C.C. & C. EX. (A), HYDERABAD-I
|
January 18, 2008 |
|
BALCO Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2008 |
|
BALKRISHNA TEXTILES P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
November 10, 2008 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMR OF CUS AND C EX
|
February 7, 2008 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
June 18, 2008 |
|
BALLAST HAM DREDGING (I) PVT. LTD. Vs. C.C.E. & C., VISAKHAPATNAM-II
|
September 23, 2008 |
|
BALLS AND CYLPEBS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2008 |
|
BANASKANTHA DIST. OILSEED GROWERS CO-OP. UNION LTD. Vs. C.C.E., AHMD.
C.C.E., AHMEDABAD
C.C.E., AHMD.
|
November 17, 2008 |
|
BANCO PRODUCT INDIA LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
July 8, 2008 |
|
BANCO PRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
March 4, 2008 |
|
BANDANA OVERSEAS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
September 11, 2008 |
|
BANK OF BARODA Vs. CST
|
October 27, 2008 |
|
BANK OF NOVA SCOTIA Vs. COMMISSIONER OF C. EX. (ADJ.), BANGALORE
|
April 16, 2008 |
|
BANK OF NOVA SCOTIA Vs. COMMISSIONER OF C. EX. (ADJ.), BANGALORE
|
July 3, 2008 |
|
BANLEV CHEMEXIM P. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 24, 2008 |
|
BANWARI LAL CHARITABLE TRUST Vs. CC
|
August 28, 2008 |
|
BANYAN CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
June 26, 2008 |
|
BARODA ISPAT P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
July 23, 2008 |
|
BAS ENGINEERING PVT. LTD. Vs. CST
|
January 22, 2008 |
|
BASANT ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2008 |
|
BASTI SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2008 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
January 22, 2008 |
|
BATA INDIA LTD Vs. CCE
|
December 16, 2008 |
|
BATRA SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2008 |
|
BAX GLOBAL INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 10, 2008 |
|
BAYER ABS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
March 3, 2008 |
|
BEEKAY STEEL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2008 |
|
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 12, 2008 |
|
BENGAL HAMMER INDUSTRIES (P) LTD. Vs. COMMR. OF C. EX., KOLKATA-II
|
June 25, 2008 |
|
BENGAL HAMMER INDUSTRIES (P) LTD. Vs. COMMR. OF C. EX., KOLKATA-II
|
November 17, 2008 |
|
BENNET COLEMAN & CO. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 4, 2008 |
|
BENSON AND BENSON Vs. COMMISSIONER OF SERVICE TAX
|
September 26, 2008 |
|
BHAGAT EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
February 5, 2008 |
|
BHAGWATI GASES LTD. Vs. CCE
|
January 9, 2008 |
|
BHAGWATI SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
|
August 22, 2008 |
|
BHAGYALAKSHMI POHA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE-III
|
August 5, 2008 |
|
BHAGYANAGAR METALS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
July 9, 2008 |
|
BHAGYASHREE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
January 2, 2008 |
|
BHALCHANDRA MAILING SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2008 |
|
BHARAT ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2008 |
|
BHARAT APEX INDUSTRIES LTD. Vs. CST
|
September 15, 2008 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF S.T., BANGALORE
|
August 25, 2008 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. CCE
|
July 17, 2008 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF C. EX.
|
December 3, 2008 |
|
BHARAT ROLL INDUSTRY (PVT.) LTD. Vs. COMMR. OF C. EX., HALDIA
|
March 6, 2008 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2008 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2008 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL
|
March 7, 2008 |
|
BHARAT SANCHAR NIGAM LTD Vs. COMMR OF C EX
|
September 25, 2008 |
|
BHARAT SANCHAR NIGAM LTD Vs. COMMR OF C EX
|
March 24, 2008 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL
|
April 1, 2008 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CCE
|
July 5, 2008 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CCE
|
May 7, 2008 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
September 22, 2008 |
|
BHARAT SANCHAR NIGAM LTD. Vs. C.C.E., THIRUVANANTHAPURAM
|
May 30, 2008 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
|
September 23, 2008 |
|
BHARAT SANCHAR NIGAM LTD. (BSNL) Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
March 11, 2008 |
|
BHARATH ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 21, 2008 |
|
BHARATH SANCHAR NIGAM LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2008 |
|
BHARATHI AIRTEL LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), COCHIN
|
May 23, 2008 |
|
BHARATHI TELEVENTURE LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 22, 2008 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 22, 2008 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
April 22, 2008 |
|
BHARTIBEN R. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 23, 2008 |
|
BHARUCH ENVIRO INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX.
|
July 29, 2008 |
|
BHAYANA BUILDERS PVT. LTD. Vs. CCE
|
May 30, 2008 |
|
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2008 |
|
BHIKKAMAL CHHOTELAL Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
April 21, 2008 |
|
BHILWARA SPINNERS LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
|
January 18, 2008 |
|
BHOPAL CITY LINK LTD. Vs. CCE
|
December 1, 2008 |
|
BHORUKA ALUMINIUM LTD. Vs. COMMR. OF C. EX., MYSORE
|
March 13, 2008 |
|
BHUSAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
|
May 27, 2008 |
|
BIG APPLE MANUFACTURING Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
|
August 14, 2008 |
|
BIG APPLE MANUFACTURING Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
|
January 2, 2008 |
|
BIG BAGS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 11, 2008 |
|
BIHAR SPONGE IRON LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
June 16, 2008 |
|
BIJU GOPINATH Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 11, 2008 |
|
BILAG INDS. PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
January 31, 2008 |
|
BIMAN BANGLADESH AIRLINES Vs. C.C. (AIRPORT & ADMN.), KOLKATA
|
July 18, 2008 |
|
BIMETAL BEARINGS LIMITED AND ENNORE FOUNDRIES LIMITED Vs. CCE
|
September 30, 2008 |
|
BINANI CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 28, 2008 |
|
BINANI CEMENT LTD. AND ORS. Vs. CC
|
November 11, 2008 |
|
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2008 |
|
BINANI ZINC LTD. Vs. COMMISSIONER OF C. EX. & CUS., KOCHI
|
October 15, 2008 |
|
BIRLA NGK INSULATORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2008 |
|
BIRLA READY MIX Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2008 |
|
BIRLA SUNLIFE INSURANCE CO. LTD. Vs. COMMR. OF SERVICE TAX
|
May 21, 2008 |
|
BIRLA TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2008 |
|
BISAZZA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 23, 2008 |
|
BLESSED ALPHONSA VANITHA WELFARE SOCIETY Vs. COMMR. OF C. EX., COCHIN
|
March 24, 2008 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
January 3, 2008 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 27, 2008 |
|
BOC (INDIA) LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAMSHEDPUR
|
July 3, 2008 |
|
BOC INDIA LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
February 25, 2008 |
|
BOC INDIA LTD. Vs. CCEX
|
December 30, 2008 |
|
BONGAIGAON REFINERY & PETROCHEM. LTD. Vs. COMMR. OF C. EX., SHILLONG
|
February 13, 2008 |
|
BOPANNA CIVIL CONSTRUCTIONS Vs. COMMISSIONER OF C. EX., RAJKOT
|
September 30, 2008 |
|
BORKAR PACKAGING P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 2, 2008 |
|
BOSCH LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS), CHENNAI
|
September 2, 2008 |
|
BOTHRA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, SHILLONG
|
December 11, 2008 |
|
BP MOBILES Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
June 18, 2008 |
|
BPL ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 13, 2008 |
|
BPL LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 27, 2008 |
|
BRAHMPUTRA VALLEY FERTILISER CORPN. LTD. Vs. COMMR. OF C. EX., DIBRUGARH
|
September 16, 2008 |
|
BRIDGE & ROOF CO. (INDIA) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
January 28, 2008 |
|
BRIDGESTONE AGENCIES Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 9, 2008 |
|
BRIDGESTONE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 30, 2008 |
|
BSNL Vs. CCE
|
October 28, 2008 |
|
BSNL Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 13, 2008 |
|
BSNL Vs. COMMR. OF C. EX. & CUS., THIRUVANANTHAPURAM
|
August 22, 2008 |
|
BSNL Vs. CCE
|
May 21, 2008 |
|
BSNL Vs. COMMISSIONER OF C. EX.
|
May 8, 2008 |
|
BSNL Vs. CCE
|
June 18, 2008 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2008 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2008 |
|
BSR ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
May 9, 2008 |
|
BUDGE BUDGE CO. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
|
November 26, 2008 |
|
BUILDER HOME Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
April 24, 2008 |
|
BUNDY INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
March 24, 2008 |
|
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
January 8, 2008 |
|
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
April 16, 2008 |
|
BURNPUR CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
December 17, 2008 |
|
BUSH BOAKE ALLEN INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
March 28, 2008 |
|
BUSINESS INFORMATION PROCESSING SERVICES Vs. COMMR. OF C. EX.
|
July 30, 2008 |
|
C C Vs. SPA PETROLEUM PRODUCTS PVT LTD
|
September 17, 2008 |
|
C C AND C EX Vs. SIDMAK LABORATORIES INDIA LTD
|
September 11, 2008 |
|
C C AND C EX Vs. SOAP AND CHEMICAL IND
|
May 13, 2008 |
|
C C E Vs. GARDEN SILK MILLS LTD
|
May 2, 2008 |
|
C C E Vs. INDIAN STEEL CORPORATION LTD
|
August 26, 2008 |
|
C C E Vs. VALUE PACKAGING
|
August 28, 2008 |
|
C C E C AND S T Vs. VINSHREE COAL CARRIERS PVT LTD
|
January 16, 2008 |
|
C C E CUS AND S T Vs. ANURAG FERRO PRODUCTS P LTD
|
May 16, 2008 |
|
C. KRISHNAKUMAR Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, COCHIN
|
January 3, 2008 |
|
C.C. (EXPORT PROMOTION) Vs. KOATEX INFRASTRUCTURE LTD.
|
July 23, 2008 |
|
C.C. AND C. EX. Vs. GOYAL COLOUR LAB.
|
November 17, 2008 |
|
C.C., BANGALORE Vs. HSBC ELECTRONICS DATA PROCESSING INDIA PVT. LTD.
|
June 27, 2008 |
|
C.C.E Vs. RUCHI SOYA INDUSTRIES LTD.
|
November 21, 2008 |
|
C.C.E. Vs. KRISHNA COACHING INSTITUTE
|
October 24, 2008 |
|
C.C.E. Vs. NEATWELL CASTINGS SHRI JAYANTI BHAI R. PANCHAL
|
May 6, 2008 |
|
C.C.E. Vs. AMBESHWAR PAPER MILLS LTD.
|
May 6, 2008 |
|
C.C.E. Vs. VALUE PACKAGING
|
August 28, 2008 |
|
C.C.E. Vs. RIDDHI SIDDHI GLUCO BIOLS LTD. AND SHRI HANSKUMAR JAIN, MANAGER (P AND A)
|
September 22, 2008 |
|
C.C.E. & C., GUNTUR Vs. KANAKA DURGA AGRO OIL PRODUCTS PVT. LTD.
|
December 17, 2008 |
|
C.C.E. & C., GUNTUR Vs. HINDUSTAN COCA-COLA BEVERAGES PVT. LTD.
|
September 23, 2008 |
|
C.C.E. & C., SURAT Vs. SHREE CHALTAN VIBHAG KHAN UDYOG SAHAKARI MANDLI LTD.
|
March 27, 2008 |
|
C.C.E. & C., VADODARA-I Vs. AMBALAL SARABHAI ENTERPRISES LTD.
|
April 29, 2008 |
|
C.C.E. & C., VADODARA-I Vs. SHREE VALLABH STEEL ROLLING MILLS
|
April 21, 2008 |
|
C.C.E., BANGALORE Vs. STANDARD CHARTERED BANK INDIA CARD CENTRE
|
July 1, 2008 |
|
C.C.E., C. & S.T. (A-III), HYDERABAD Vs. IVRCL INFRASTRUCTURES & PROJECTS LTD.
|
December 24, 2008 |
|
C.C.E., DAMAN Vs. HINDUSTAN CARBON BRUSH MANUFACTURING CO.
|
December 26, 2008 |
|
C.C.E., PATNA Vs. BHARAT COCA COLA BOTTLING NORTH EAST (P) LTD.
|
February 26, 2008 |
|
C.C.E., THIRUVANANTHAPURAM Vs. GADCO SOFTWARE INTL. PVT. LTD.
|
December 12, 2008 |
|
C.C.E., VADODARA Vs. ISHIKAWAJIMA-HARIMA HEAVY IND. CO. LTD.
|
November 25, 2008 |
|
C.D. SECURITY SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2008 |
|
C.L. GUPTA Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 27, 2008 |
|
C.N. NAYAK Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2008 |
|
CADBURY INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 11, 2008 |
|
CADILA HEALTHCARE LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
|
November 24, 2008 |
|
CADILA PHARMACEUTICALS LTD. Vs. C.C.E
|
September 26, 2008 |
|
CAIRN ENERGY (I) PVT. LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II
|
April 29, 2008 |
|
CALCUTTA CHEMICALS CO. LTD. Vs. COMMR. OF C. EX., KOLKATA-V
|
March 4, 2008 |
|
CALIBER POINT BUSINESS SOLUTIONS Vs. COMMISSIONER OF CENTRAL
|
March 28, 2008 |
|
CAMA MOTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
September 25, 2008 |
|
CAMEO CORPORATION SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
February 27, 2008 |
|
CAMEO CORPORATION SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 16, 2008 |
|
CAMLIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2008 |
|
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 22, 2008 |
|
CANARA BANK Vs. COMMR. OF C. EX. & S. T. (LTU), BANGALORE
|
November 26, 2008 |
|
CANARA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
August 12, 2008 |
|
CANARA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
October 24, 2008 |
|
CANNAN TECHNOLOGIES Vs. COMMR. OF C. EX., BANGALORE-I
|
February 14, 2008 |
|
CANNANORE CO-OP SPINNING MILLS LTD. Vs. COMMR. OF C. EX., CALICUT
|
January 24, 2008 |
|
CAPIQ ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
October 16, 2008 |
|
CAPITAL POWER SYSTEMS LTD Vs. CCE
|
July 11, 2008 |
|
CAPRICORN TRANSWAYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2008 |
|
CARBOURANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
August 1, 2008 |
|
CAREER INFOSYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
|
September 11, 2008 |
|
CARTER HYDRAULIC POWER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2008 |
|
CARTER HYDRAULIC POWER PVT LTD Vs. COMMR OF CENTRAL EXCISE
|
December 11, 2008 |
|
CASEY FORGE PRODUCTS Vs. CCE
|
February 21, 2008 |
|
CASIL HEALTH PRODUCTS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
November 26, 2008 |
|
CASTROL INDIA LTD Vs. CCE AND C
|
January 11, 2008 |
|
CC Vs. HAZEL MERCANTILE LTD
|
September 12, 2008 |
|
CC Vs. D.L. STEELS AND ORS.
|
July 10, 2008 |
|
CC Vs. ETCO TELECOM LTD.
|
February 7, 2008 |
|
CC Vs. MALWA INDUSTRIES LTD.
|
April 30, 2008 |
|
CC Vs. MITTAL PIGMENTS PVT. LTD
|
July 9, 2008 |
|
CC Vs. UNIVERSAL VENTURES
|
September 1, 2008 |
|
CC AND CE Vs. BEEKAY ENTERPRISES
|
August 18, 2008 |
|
CCE Vs. DOLLAR CO. PVT. LTD.
|
August 28, 2008 |
|
CCE Vs. THE LAKSHMI MILLS CO. LTD.
|
December 16, 2008 |
|
CCE Vs. PANASONIC BATTERY INDIA CO. LTD.
|
July 24, 2008 |
|
CCE Vs. RAJA FORGINGS AND GEARS LIMITED
|
July 28, 2008 |
|
CCE Vs. MODI SALES
|
July 14, 2008 |
|
CCE Vs. RASI TRAVELS AND CARGO PVT. LTD.
|
April 4, 2008 |
|
CCE Vs. PORT OFFICER
|
December 26, 2008 |
|
CCE Vs. SH. B.S.G.K. SHASHTRY
|
December 26, 2008 |
|
CCE Vs. S.V. SIVALINGA NADAR
|
July 10, 2008 |
|
CCE Vs. BEACON NEYRPIC LTD.
|
July 23, 2008 |
|
CCE Vs. SIGMA SCIENTIFIC CO. LTD.
|
August 19, 2008 |
|
CCE Vs. AASIN INDUSTRIES (P) LTD.
|
August 20, 2008 |
|
CCE Vs. BIRLA TEXTILES MILLS
|
March 5, 2008 |
|
CCE Vs. GTC INDUSTRIES LTD.
|
September 25, 2008 |
|
CCE Vs. T. STANES AND COMPANY LTD.
|
May 22, 2008 |
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CCE Vs. SUNDARAM FASTNERS LTD.
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April 28, 2008 |
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CCE Vs. BRILL EDUCATION (INDIA) PVT. LTD.
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July 16, 2008 |
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CCE Vs. AMARNATH AGGARWAL INVESTMENT PRIVATE LIMITED
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August 8, 2008 |
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CCE Vs. DEEPAK COMPUTERS AND ORS.
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June 24, 2008 |
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CCE Vs. JKEW FORGINGS
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May 21, 2008 |
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CCE Vs. S.S. ELECTRONICS
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April 4, 2008 |
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CCE Vs. CHANDRA MOTOR
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February 5, 2008 |
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CCE Vs. B.L. MARATHA
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February 26, 2008 |
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CCE Vs. TARGET INSTITUTION OF
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February 25, 2008 |
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CCE Vs. THIRUMALAI CHEMICALS
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February 28, 2008 |
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CCE Vs. BHANDARI HOSIERY EXPORTS LTD.
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February 19, 2008 |
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CCE Vs. LAXMI TRADING CO.
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February 18, 2008 |
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CCE Vs. RAJENDRA GUPTA
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February 18, 2008 |
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CCE Vs. BHIWADI CYLINDERS PVT. LIMITED
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February 18, 2008 |
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CCE Vs. KAMAL AUTO INDUSTRIES
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February 19, 2008 |
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CCE Vs. RAMA WOOD CRAFT (P) LTD.
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April 17, 2008 |
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CCE Vs. OOTY BAKERS AND CONFECTIONERS (P)
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April 4, 2008 |
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CCE Vs. JINDAL STEEL AND POWER LTD.
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March 7, 2008 |
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CCE Vs. PARLE AGRO PVT. LTD.
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March 18, 2008 |
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CCE Vs. ROSHAN LAL RAVI DECORATORS
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March 17, 2008 |
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CCE Vs. LAKHANPAL NATIONAL LTD.
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March 17, 2008 |
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CCE Vs. GIRIRAJ BROTHERS
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March 14, 2008 |
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CCE Vs. HFCL SATELLITE CO. LTD.
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March 12, 2008 |
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CCE Vs. MAGHAN PAPER NUKKS (P) LTD.
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January 17, 2008 |
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CCE Vs. GUPTA BROTHERS CONDUIT PIPE
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January 17, 2008 |
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CCE Vs. SHRI GIRISH CHANDRA PATHAK
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January 21, 2008 |
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CCE Vs. NEW INDIA ELECTRIC WORKS
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January 29, 2008 |
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CCE Vs. SUNDARAM TEXTILES LTD.
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July 4, 2008 |
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CCE Vs. SABOO ALLOYS PVT. LTD.
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January 10, 2008 |
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CCE Vs. SRI AKKAMMAL STEELS (P) LTD. AND
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January 8, 2008 |
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CCE Vs. PAREKH PLATINUM LTD.
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January 11, 2008 |
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CCE Vs. TTK HEALTH CARE LTD.
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May 26, 2008 |
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CCE Vs. JAI MATA ALLOYS (P) LTD.
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January 2, 2008 |
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CCE Vs. NEPA LTD.
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April 11, 2008 |
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CCE Vs. FORCE MOTORS LTD.
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April 23, 2008 |
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CCE Vs. MITTAL INTERNATIONAL
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April 28, 2008 |
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CCE Vs. PENGUIN AUDIO PRODUCTS
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May 14, 2008 |
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CCE Vs. SKYPACK SERVICES
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February 26, 2008 |
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CCE Vs. BANK OF RAJASTHAN LTD.
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October 17, 2008 |
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CCE Vs. INDORE COMPOSITE PVT. LTD.
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October 7, 2008 |
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CCE Vs. METAL ENGINEERING AND FORGING CO.
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October 14, 2008 |
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CCE Vs. SMT. SONA SHARMA,
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September 17, 2008 |
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CCE Vs. VIJAY LAXMI
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September 11, 2008 |
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CCE Vs. SIDDHA STEELS PVT. LTD.
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February 27, 2008 |
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CCE Vs. SHREE SIDHBALI STEELS LTD.
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September 1, 2008 |
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CCE Vs. MERLIN MARKETING
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October 17, 2008 |
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CCE Vs. AJANTA COLOR LABS
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December 19, 2008 |
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CCE Vs. PICCASSO EXPORTS
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September 5, 2008 |
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CCE Vs. RAJHANS METALS P LTD
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August 13, 2008 |
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CCE Vs. JAY KHODIAR METAL INDUSTRIES
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September 26, 2008 |
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CCE Vs. SHREEJI CONCAST LTD
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October 1, 2008 |
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CCE Vs. GUJARAT ALKALIES AND CHEMICALS LTD
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December 17, 2008 |
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CCE Vs. GAYATRI INDUSTRIES
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December 30, 2008 |
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CCE Vs. G E INDIA INDUSTRIES P LTD
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July 24, 2008 |
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CCE Vs. SHILPA COPPER WIRE INDUSTRIES
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February 6, 2008 |
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CCE Vs. SPECIAL PROJECT FINANCE I P LTD
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January 31, 2008 |
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CCE Vs. SABNAM PROCESSORS P LTD
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January 4, 2008 |
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CCE Vs. ARVIND NARAYAN PRASAD NOPANY
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May 27, 2008 |
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CCE Vs. CATALYTIC DISTILLATION TECH
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May 12, 2008 |
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CCE Vs. SKYPAK SERVICES SPECIALITIES
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November 17, 2008 |
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CCE Vs. R A SHAIKH PAPER MILLS PVT LTD
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June 9, 2008 |
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CCE Vs. ARVIND MILLS LTD
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June 9, 2008 |
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CCE Vs. RIVIERA POLYMERS P LTD
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June 27, 2008 |
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CCE Vs. CROP CARE P. LTD.
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January 28, 2008 |
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CCE Vs. GODREJ AND BOYCE MFG. CO. LTD. AND RANE LUKE CLUTCH LTD.
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February 25, 2008 |
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CCE Vs. SSM PROCESSING MILLS
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January 22, 2008 |
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CCE Vs. ISEX FASHIONS PVT. LTD.
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January 18, 2008 |
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CCE Vs. MERCURY MANAGEMENTS AND TECHNICAL SERVICES (P) LTD.
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March 18, 2008 |
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CCE Vs. PANNU PROPERTY DEALERS
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October 1, 2008 |
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CCE Vs. F.C.L. TECHNOLOGIES LTD. AND DEEPAK SPINNERS LTD.
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August 19, 2008 |
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CCE Vs. SHRI MUNIR UDDIN AND
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August 1, 2008 |
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CCE Vs. TATA HOLSET LTD.
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July 2, 2008 |
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CCE Vs. SINGHANIA CHEMICALS AGENCY
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August 28, 2008 |
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CCE Vs. SUPER TRAVELS AND PAUL TRAVELS
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October 23, 2008 |
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CCE (LTU) Vs. BRAKES INDIA LTD.
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October 3, 2008 |
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CCE AND CUS Vs. M A MENON AND CO
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November 18, 2008 |
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CCE AND CUS Vs. NEW LOOK COSMETIC LASER CENTER
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November 5, 2008 |
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CCE/CST Vs. AVTAR KRISHAN KHOSLA AND JUGAL
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March 28, 2008 |
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CCEX AND CUS Vs. MASCON MULTISERVICES AND CONSULTANTS PVT LTD
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December 1, 2008 |
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CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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June 11, 2008 |
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CEEKAY DAIKIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 8, 2008 |
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CEEKAY DAIKIN LTD. AND EXEDY CORPORATION Vs. CC
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November 20, 2008 |
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CEMEX ENGINEERS Vs. COMMISSIONER OF SERVICE TAX, COCHIN
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August 27, 2008 |
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CENTAUR PHARMACEUTICALS P. LTD. Vs. COMMISSIONER OF C. EX.
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January 4, 2008 |
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CENTRAL ARECANUT AND COCOA Vs. CCE
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February 22, 2008 |
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CENTRE FOR DEV. OF ADVANCED COMPUTING Vs. C.C.E., HYDERABAD
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October 21, 2008 |
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CENTURY CLUB Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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August 25, 2008 |
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CENTURY DENIM AND ORS. Vs. CCE
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June 27, 2008 |
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CENTURY LAMINATING CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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June 18, 2008 |
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CENTURY LAMINATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
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May 2, 2008 |
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CENTURY PROCESS Vs. COMMISSIONER OF C. EX., AHMEDABAD
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December 1, 2008 |
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CENTURY TILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
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June 11, 2008 |
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CG-PPI ADHESIVE PRODUCTS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
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July 8, 2008 |
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CHAITANYA EDUCATIONAL COMMITTEE Vs. COMMISSIONER OF C. EX.
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July 9, 2008 |
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CHAKITA RANJINI UDYAM Vs. COMMISSIONER OF C. EX., CUS. & S.T., MYSORE
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November 24, 2008 |
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CHAMBAL MOTORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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July 10, 2008 |
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CHAMUNDESHWARI ASSOCIATES Vs. COMMISSIONER OF C. EX., MYSORE-III
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February 28, 2008 |
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CHAMUNDESHWARI ASSOCIATES Vs. THE COMMISSIONER OF CENTRAL EXCISE
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February 27, 2008 |
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CHAMUNDESHWARI ASSOCIATES, MYSORE Vs. COMMR. OF C. EX., MYSORE
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March 17, 2008 |
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CHANDAN TOBACCO CO. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
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October 8, 2008 |
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CHANDRA COTTON FABRICS Vs. CCE
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March 7, 2008 |
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CHANDRA SHIPPING & TRADING SERVICES Vs. C.C.E. & C., VISAKHAPATNAM-II
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August 25, 2008 |
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CHANGZHOU YONGFA CORDUROY CO. LTD. Vs. COMMR. OF CUS., BANGALORE
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February 29, 2008 |
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CHARTERED CREATIONS Vs. COMMISSIONER OF CUSTOMS, COCHIN
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October 3, 2008 |
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CHATTISGARH STATE BEVERAGES COPRN. Vs. COMMR. OF C. EX.
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August 25, 2008 |
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CHATTISGARH STATE COOP. FEDERATION Vs. COMMISSIONER OF C. EX.
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December 11, 2008 |
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CHAYA LAKSHMI CREATIONS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
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March 12, 2008 |
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CHELPARK CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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October 14, 2008 |
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CHEMSILK COMMERCE P LTD Vs. COMMR OF CUSTOMS PORT
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May 27, 2008 |
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CHENNAI PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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March 25, 2008 |
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CHENNAI PETROLEUM CORPORATION LTD. Vs. CCE
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March 12, 2008 |
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CHENNAI PORT TRUST Vs. COMMISSIONER OF SERVICE TAX
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June 26, 2008 |
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CHERAN SPINNERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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June 25, 2008 |
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CHETAN TRADERS Vs. CCE
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July 17, 2008 |
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CHEYYAR CO-OP. SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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March 20, 2008 |
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CHHATISGARH DISTILLERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 17, 2008 |
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CHHOTU LAL DAGA Vs. COMMR. OF CUS. (PORT), KOLKATA
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April 29, 2008 |
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CHINTAN PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
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June 23, 2008 |
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CHOICE APPARELS Vs. COMMR. OF C. EX., BANGALORE-III
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May 9, 2008 |
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CHRISTO GEORGE Vs. COMMR. OF C. EX. & CUS., CALICUT
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February 15, 2008 |
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CHRISTO GEORGE Vs. COMMISSIONER OF CENTRAL
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February 5, 2008 |
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CHURCHS AUXILIARY FOR SOCIAL ACTION Vs. COMMISSIONER OF CENTRAL EXCISE
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February 27, 2008 |
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CITIBANK N.A. Vs. COMMISSIONER OF SERVICE TAX
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September 23, 2008 |
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CITY LUBRICANTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
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September 2, 2008 |
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CLASSIC BUILDERS Vs. COMMISSIONER OF C. EX.
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January 18, 2008 |
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CLASSIC ROVERS Vs. COMMR. OF C. EX.
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April 16, 2008 |
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CLEFORD SHIPPING CO. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
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September 25, 2008 |
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CM ENVIROSYSTEMS PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
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August 26, 2008 |
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COAL AND COKE SALES Vs. COMMR OF SERVICE TAX
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September 11, 2008 |
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COAL INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS PORT
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December 15, 2008 |
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COAL INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
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December 16, 2008 |
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COCHIN INTERNATIONAL AIRPORT LTD. Vs. C.C.E., CUS. & S.T., COCHIN
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March 14, 2008 |
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COCHIN PORT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
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May 12, 2008 |
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COCHIN SHIPYARD LTD. Vs. COMMR OF C. EX. & CUS., COCHIN
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December 1, 2008 |
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COLLECTOR OF C. EX., CALCUTTA-II Vs. MULTIWYN INDUSTRIAL CORP.
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February 20, 2008 |
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COLOURS OF THE WORLD Vs. COMMR. OF C. EX., COCHIN
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February 5, 2008 |
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COLOURS OF THE WORLD Vs. COMMISSIONER OF CENTRAL
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January 28, 2008 |
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COMMISSIONER OF C EX Vs. PUSHAN CHEMICALS PVT LTD
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January 22, 2008 |
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COMMISSIONER OF C EX Vs. STEELCAST LTD
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July 7, 2008 |
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COMMISSIONER OF C. EX, MANGALORE Vs. SOLARIS CHEM TECH LTD.
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January 18, 2008 |
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COMMISSIONER OF C. EX. Vs. NORTHERN COMPUTER
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September 2, 2008 |
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COMMISSIONER OF C. EX. Vs. VINAYAK LEASING AND FINANCE
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June 27, 2008 |
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COMMISSIONER OF C. EX. Vs. ZIRA CO-OPERATIVE SUGAR MILLS
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August 22, 2008 |
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COMMISSIONER OF C. EX. Vs. PRINCE AGRO AND ALLIED INDUS.
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June 23, 2008 |
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COMMISSIONER OF C. EX. Vs. MAJESTIC AUTO LTD.
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March 28, 2008 |
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COMMISSIONER OF C. EX. Vs. ULTRA TECH CEMENTS LTD.
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July 25, 2008 |
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COMMISSIONER OF C. EX. Vs. AKRUTI TREXIM PVT. LTD.
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November 11, 2008 |
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COMMISSIONER OF C. EX. Vs. MANISH SPINNING MILLS (P) LTD.
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November 26, 2008 |
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COMMISSIONER OF C. EX. Vs. BANKE BIHARI COMPUTERS
|
July 16, 2008 |
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COMMISSIONER OF C. EX. Vs. MAHESHWARI TRANSFORMERS PVT.
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January 16, 2008 |
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COMMISSIONER OF C. EX. Vs. CHANDRA HELICON PUMPS PVT. LTD.
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January 15, 2008 |
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COMMISSIONER OF C. EX. Vs. COROMANDEL FERTILIZERS LTD.
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February 8, 2008 |
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COMMISSIONER OF C. EX. Vs. AMSON TRANSFORMERS
|
July 8, 2008 |
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COMMISSIONER OF C. EX. Vs. MONEY SHAMINDER TOURS AND TRAVELS
|
January 16, 2008 |
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COMMISSIONER OF C. EX. Vs. BUSY BEE
|
September 15, 2008 |
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COMMISSIONER OF C. EX. Vs. HIMALAYA GRANITES LTD.
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June 6, 2008 |
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COMMISSIONER OF C. EX. Vs. VIKAS TESTING AND DEVELOPMENT LAB
|
October 23, 2008 |
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COMMISSIONER OF C. EX. Vs. MAHA SREE ARUNA CHEMICALS
|
May 29, 2008 |
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COMMISSIONER OF C. EX. Vs. FLORA LABORATORIES (P) LTD.
|
September 30, 2008 |
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COMMISSIONER OF C. EX. & CUS. (APPEALS), TIRUPATI Vs. KORES (INDIA) LTD.
|
August 18, 2008 |
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COMMISSIONER OF C. EX. & CUS., BBSR-II Vs. BHUSHAN LTD.
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September 18, 2008 |
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COMMISSIONER OF C. EX. & CUS., DAMAN Vs. PILOT PLASTICS
|
March 27, 2008 |
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COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. AGRI GOLD EXIMS LTD.
|
August 14, 2008 |
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COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. INTEGRAL CONSTRUCTION COMPANY
|
December 4, 2008 |
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COMMISSIONER OF C. EX. & CUS., SURAT Vs. NEMLAXMI BOOKS (INDIA) P. LTD.
|
October 27, 2008 |
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COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. J.J. GANDHI SILK MILLS P. LTD.
|
April 25, 2008 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. J.K. TRADING CORPORATION
|
February 21, 2008 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. VALSON SYNTHETICS LTD.
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April 3, 2008 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. ASIAN PAINTS (INDIA) LTD.
|
December 1, 2008 |
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COMMISSIONER OF C. EX. & CUS., VADODARA Vs. AMAN ASSOCIATES
|
October 13, 2008 |
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COMMISSIONER OF C. EX. & CUS., VAPI Vs. PAREKH CORPORATION
|
November 17, 2008 |
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COMMISSIONER OF C. EX. & CUS., VAPI Vs. DHANRAJ INDUSTRIES
|
January 4, 2008 |
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COMMISSIONER OF C. EX. & CUSTOMS, DAMAN Vs. PRINCE PLASTICS INTERNATIONAL
|
April 2, 2008 |
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COMMISSIONER OF C. EX. & CUSTOMS, VADODARA-I Vs. ALEMBIC LTD.
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May 1, 2008 |
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COMMISSIONER OF C. EX. (APPEALS), VAPI Vs. VAPI PAPER MILLS LTD.
|
October 10, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. PRIME INDUS. VALVES MFG. CO.
|
April 8, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. ARBUDA INDUSTRIES
|
September 26, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. OM NEELKANT CHEMICALS PVT. LTD.
|
February 15, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. SHAYONA ENTERPRISES
|
February 19, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. FRESH LABORATORIES
|
March 5, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. ENCORE GRC PVT. LTD.
|
January 8, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. JASUD SHEET EXTRUSION CO.
|
January 8, 2008 |
|
COMMISSIONER OF C. EX., AHMEDABAD Vs. NATIONAL CERAMIC WORKS
|
September 10, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. LAXMI MANGAL TEXTILES
|
August 27, 2008 |
|
COMMISSIONER OF C. EX., AHMEDABAD Vs. ANIL PRODUCTS LTD.
|
July 29, 2008 |
|
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. NANDESHWARI PACKAGING
|
January 17, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. CRYSTAL QUINONE (P) LTD.
|
March 25, 2008 |
|
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. MUKESH INDUSTRIES LTD.
|
August 26, 2008 |
|
COMMISSIONER OF C. EX., AHMEDABAD-II Vs. ACME HEALTHCARE
|
April 4, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD-II Vs. TRINKLET ENGG. P. LTD.
|
August 14, 2008 |
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COMMISSIONER OF C. EX., AHMEDABAD-III Vs. BARODA ROLLING WORKS
|
August 19, 2008 |
|
COMMISSIONER OF C. EX., AHMEDABAD-III Vs. K.B. ENGINEERING WORKS
|
September 15, 2008 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. RAJA MAGNETICS LTD.
|
November 20, 2008 |
|
COMMISSIONER OF C. EX., BANGALORE-I Vs. NANDA KUMAR SOMANNA
|
January 4, 2008 |
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COMMISSIONER OF C. EX., BANGALORE-I Vs. CONZERV SYSTEMS (PVT.) LTD.
|
September 2, 2008 |
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COMMISSIONER OF C. EX., BANGALORE-II Vs. SRI SAI INDUSTRIES
|
December 11, 2008 |
|
COMMISSIONER OF C. EX., BANGALORE-III Vs. MULTIPLEX FERTILISERS PVT. LTD.
|
November 20, 2008 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. HVAC SYSTEMS (PVT.) LTD.
|
February 29, 2008 |
|
COMMISSIONER OF C. EX., BANGALORE-III Vs. TATA AUTO COMP. SYSTEMS LTD.
|
September 17, 2008 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. AKAY INDUSTRIES PVT. LTD.
|
December 17, 2008 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. VASAVADATTA CEMENT
|
May 2, 2008 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. BELLARY STEEL AND ALLOYS LTD.
|
January 1, 2008 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. CHADHA AUTO AGENCIES
|
May 7, 2008 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. ELVEETY INDUSTRIES PVT. LTD.
|
March 19, 2008 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. HIRANYAKESHI SSK NIYAMIT
|
March 6, 2008 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. INDO WOOSUNG VACUUM CO. LTD.
|
November 24, 2008 |
|
COMMISSIONER OF C. EX., BHAVNAGAR Vs. SAURASHTRA CHEMICALS LTD.
|
May 16, 2008 |
|
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II Vs. ORES INDIA (P) LTD.
|
October 24, 2008 |
|
COMMISSIONER OF C. EX., CUS. & SER. TAX, BBSR-II Vs. RAJESH GADODIA
|
May 26, 2008 |
|
COMMISSIONER OF C. EX., CUS. & ST, BBSR-I Vs. INDIAN PETROCHEMICALS CORPN. LTD.
|
November 12, 2008 |
|
COMMISSIONER OF C. EX., DAMAN Vs. RAMJI BOARD & PAPER MILLS
|
April 9, 2008 |
|
COMMISSIONER OF C. EX., DAMAN Vs. DHAKAD METALS P. LTD.
|
April 4, 2008 |
|
COMMISSIONER OF C. EX., DIBRUGARH Vs. KOTHARI PRODUCTS LTD.
|
September 26, 2008 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. EVEREST ORGANICS LIMITED
|
January 31, 2008 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. SURANA TELECOM LTD.
|
October 7, 2008 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. SRI VAJRA GRANITES LTD.
|
January 30, 2008 |
|
COMMISSIONER OF C. EX., HYDERABAD-I Vs. MRF LIMITED
|
September 9, 2008 |
|
COMMISSIONER OF C. EX., HYDERABAD-III Vs. B.K. OFFICE NEEDS (P) LTD.
|
November 27, 2008 |
|
COMMISSIONER OF C. EX., HYDERABAD-III Vs. K.S. TOBACCO PVT. LTD.
|
February 28, 2008 |
|
COMMISSIONER OF C. EX., KOLKATA-III Vs. NAFFAR CHANDRA JUTE MILLS LTD.
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September 4, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. PANIHATI CASTINGS PVT. LTD.
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October 24, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. ELECTROSTEEL CASTING LTD.
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October 27, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. LOKNATH PRASAD GUPTA
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November 27, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. BHUSHAN LTD.
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June 3, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. DUNLOP INDIA LTD.
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January 31, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. HINDUSTAN MOTORS LTD.
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January 18, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. FIBRE GLASS FABRICATORS
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December 17, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-V Vs. SURE SAFE GLASS WORKS (P) LTD.
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May 26, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-V Vs. KESORAM TEXTILES MILLS LTD.
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December 12, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. AVERY INDIA LTD.
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February 25, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. VISUVIOUS (I) LTD.
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August 19, 2008 |
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COMMISSIONER OF C. EX., KOLKATA-VII Vs. RASOI LTD.
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January 15, 2008 |
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COMMISSIONER OF C. EX., MANGALORE Vs. KANARA EXPORT AGENCIES
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January 31, 2008 |
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COMMISSIONER OF C. EX., MANGALORE Vs. SHANTHA SATELITE VISION
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June 23, 2008 |
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COMMISSIONER OF C. EX., MANGALORE Vs. KUDREMUKH IRON & STEEL CO. LTD.
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November 3, 2008 |
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COMMISSIONER OF C. EX., MYSORE Vs. KARNATAKA SOAPS & DETERGENTS LTD.
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November 27, 2008 |
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COMMISSIONER OF C. EX., RAJKOT Vs. ROLEX RINGS P. LTD.
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February 29, 2008 |
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COMMISSIONER OF C. EX., RAJKOT Vs. ADANI PHARMACHEM P. LTD.
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July 16, 2008 |
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COMMISSIONER OF C. EX., SHILLONG Vs. RIM ZIM VALLEY PRODUCTS PVT. LTD.
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July 18, 2008 |
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COMMISSIONER OF C. EX., SHILLONG Vs. VIRGO CEMENTS LTD.
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June 11, 2008 |
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COMMISSIONER OF C. EX., SILIGURI Vs. MALL EXIMP (P) LTD.
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May 2, 2008 |
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COMMISSIONER OF C. EX., SURAT Vs. WAGAD SYNTHETICS PVT. LTD.
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February 6, 2008 |
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COMMISSIONER OF C. EX., SURAT Vs. ASHIRWAD POLY FAB PVT. LTD.
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July 24, 2008 |
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COMMISSIONER OF C. EX., SURAT-I Vs. CRYSTAL INTERIOR PRODUCTS
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January 8, 2008 |
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COMMISSIONER OF C. EX., SURAT-I Vs. SHAGUN PROCESSORS P. LTD.
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December 5, 2008 |
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COMMISSIONER OF C. EX., SURAT-II Vs. WOCKHARDT LTD.
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June 27, 2008 |
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COMMISSIONER OF C. EX., SURAT-II Vs. GUJARAT BOROSIL LTD.
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September 12, 2008 |
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COMMISSIONER OF C. EX., VADODARA Vs. SICGIL INDUSTRIAL GASES LTD.
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October 8, 2008 |
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COMMISSIONER OF C. EX., VADODARA Vs. TRANSTECH MAGNETICS PVT. LTD.
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August 29, 2008 |
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COMMISSIONER OF C. EX., VADODARA Vs. BELL GRANITO CERAMICS LTD.
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November 11, 2008 |
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COMMISSIONER OF C. EX., VADODARA Vs. INDIAN DYE STUFF INDS.
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January 3, 2008 |
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COMMISSIONER OF C. EX., VADODARA Vs. VITARA CHEMICALS LTD.
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February 1, 2008 |
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COMMISSIONER OF C. EX., VADODARA Vs. TRANSPEK INDUSTRY LTD.
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February 27, 2008 |
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COMMISSIONER OF C. EX., VADODARA Vs. AIR COMMAND INDIA LTD.
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April 28, 2008 |
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COMMISSIONER OF C. EX., VADODARA-I Vs. VIJAY TANKS & VESSELS
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August 6, 2008 |
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COMMISSIONER OF C. EX., VADODARA-I Vs. MILESTONE ORGANIC LTD.
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July 23, 2008 |
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COMMISSIONER OF C. EX., VADODARA-I Vs. J.H. KHARAWALA (P) LTD.
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July 18, 2008 |
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COMMISSIONER OF C. EX., VADODARA-I Vs. J.K. ENTERPRISES
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November 11, 2008 |
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COMMISSIONER OF C. EX., VADODARA-II Vs. IRCON INTERNATIONAL LTD.
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April 3, 2008 |
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COMMISSIONER OF C. EX., VAPI Vs. HARISH INDUSTRIES ENGINEERS
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January 3, 2008 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. REC ISPAT
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September 22, 2008 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. BALAJI IRON & STEEL TRADERS
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January 30, 2008 |
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COMMISSIONER OF C.E. Vs. R.K. SWAMY B.B.D.O. ADVERTISING
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January 3, 2008 |
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COMMISSIONER OF C.E., VADODARA Vs. BALLAST NEDAM INTERNATIONAL
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September 29, 2008 |
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COMMISSIONER OF C.EX. Vs. INDIAN OIL TANKING LTD.
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January 3, 2008 |
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COMMISSIONER OF CEN EXCISE Vs. TATA SSL LTD
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April 11, 2008 |
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COMMISSIONER OF CENTRAL Vs. SOLARIS CHEMTECH LTD.
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January 10, 2008 |
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COMMISSIONER OF CENTRAL Vs. SRI DINESH KAMATH, CHARTERED
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January 21, 2008 |
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COMMISSIONER OF CENTRAL Vs. BPL LTD.
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February 19, 2008 |
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COMMISSIONER OF CENTRAL Vs. BASANT FLOORINGS (P) LTD. AND
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March 6, 2008 |
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COMMISSIONER OF CENTRAL Vs. INTERNORMAN INDIA FAB FILTERS
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May 12, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COIMBATORE KANARAGA LORRY AND
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May 2, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LAKSHMI PACKAGINGS LTD.
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May 2, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SPEEDWAYS TYRE SERVICE
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February 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRAKASH INDUSTRIES
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June 26, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VICTOR GASKETS INDIA LTD.
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July 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ULTRA TECH CEMENT LTD.
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July 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NAGPUR DRYCLEANERS
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July 3, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K.P. AUTOMOTIVE PVT. LTD.
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June 3, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AGNICE FIRE PROTECTION (P) LTD.
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March 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUNGLOW INDUSTRIES PVT. LTD.
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March 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SALEM DISTRICT CO-OPERATIVE
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July 21, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS PVT. LTD.
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March 19, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TATA HONEY WELL LTD.
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March 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IVP LTD.
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March 31, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VINIT INDUSTRIES
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February 26, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANAKSIA LTD.
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February 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD.
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February 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI PETROLEUM CORPORATION
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June 30, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAHRAIN TELECOM
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January 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LIMITED
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June 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHAKYA BEAUTY PARLOUR
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June 20, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GLOBAL PHARMATECH PVT. LTD.
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June 23, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON CREAVES LTD.
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January 7, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BOJRAJ TEXTILE MILLS LTD.
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May 23, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD.
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June 2, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ALKYL AMINES CHEMICALS LTD.
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June 2, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANUGRAPH INDIA LTD
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January 31, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADHURI TRAVELS
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February 22, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDUSTRIAL ADHESIVE ENTERPRISE
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January 11, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO LTD
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January 30, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHIMA SAHAKARI SAKHAR KARKHANA LTD
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January 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CABLE CORPORATION OF INDIA LTD
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June 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA STEEL ROLLING MILLS PVT LTD
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January 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD
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February 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. V M SALGAONKAR AND BROS PVT LTD
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February 15, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MERIDIAN PHARMACEUTICALS
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January 22, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JYOTI INDUSTRIES
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August 13, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DURAWELD WEARPLATES PVT LTD
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July 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. I J MUTHU FOODS PVT LTD
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August 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA SEAMLESS LTD
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October 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KWH PIPES INDIA LTD
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February 6, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHANDAN METAL PRODUCTS P LTD
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December 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WARE WELL APPAREL
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July 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S N TRADERS
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February 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HATIKULI TEA ESTATE
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May 12, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VENUS PUMP AND ENGINEERING WORKS
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May 12, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TIRUPATI TRADING CO
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January 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELECTROSTEEL CASTINGS LTD
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March 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HIRA STEEL LTD.
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December 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAMA INDUSTRIES
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October 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CAPITAL CONTROLS (I) PVT. LTD.
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August 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PREMIUM ENERGY TRANSMISSION LTD.
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June 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DOULIS GARMENTS
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May 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ABILASH CHEMICALS PRIVATE LTD.
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July 9, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PERFECT THREAD MILLS LTD.
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July 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON GREAVES LTD.
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February 20, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VENUS INDUSTRIES,
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June 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AUTOLEC INDUSTRIES LTD.
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February 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ZENECA ICI AGRO CHEMICALS LTD.
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February 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LOUIS BERGER INTERNATIONAL INC.
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September 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BSBK PVT. LTD.
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October 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LAFARGE INDIA LTD.
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November 12, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHARMA TRAVEL
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August 13, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GAYATRI ENTERPRISES
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December 2, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHLE MIGMA (P.) LTD.
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October 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NAHAR FIBRE
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November 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GANPATI MOTORS
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July 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUA EXPLOSIVES AND ACCESSORIES
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May 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NEW NAGPUR DRYCLEANERS
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November 19, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BEHARAY AND RATHI CONSTRUCTIONS
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December 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DIGE AND ASSOCIATES PVT. LTD.
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December 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANIKGARH CEMENT
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July 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. G.K. MOTORS
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July 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M.H. ASSOCIATES
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August 22, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAM INDUSTRIES
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January 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PARLE INTERNATIONAL LTD.
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November 20, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIRA SECURITIES
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September 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M.S.B.K. PVT. LTD.
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October 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARAI SEISAKUSHO CO. LTD.
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April 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD
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July 30, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MEL SYSTEMS AND SERVICES LTD.
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July 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BENKAL TEA FACTORY AND SOGATHARAI VANI VILAS ESTATES
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July 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CALCUTTA CHEMICAL CO. LTD.
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August 20, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANGLO FRENCH DRUGS AND INDUSTRIES LTD.
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July 21, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SREE NARASIMHA TEXTILES LTD.
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September 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. O.M.I. INDUSTRIES
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August 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. AUROCHEM AND ALPHA POLYPROPYLENE
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November 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. AJANTA SALES CORPORATION
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May 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. H AND R JOHNSON INDIA LTD
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June 26, 2008 |
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COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. SANFIN
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September 23, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. MACRO TECH P. LTD.
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August 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. D.N.C. EXPORTS
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August 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SIRHIND STEEL LTD.
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September 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SCAN COMPUTER CONSULTANCY
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August 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-I Vs. ARBUDA INDUSTRIES
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May 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. MOTHER DAIRY
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September 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, BBSR-I Vs. INDIAN CHARGE CHROME LTD.
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September 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. MUKUND LTD.
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September 23, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. ASHOK IRON WORKS
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August 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TEEJAN FOODS (P) LTD.
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January 11, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. CLASSIC PLASTICS
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November 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. RAMAN & WEILS P. LTD.
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August 22, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. ENAR TRADERS PVT. LTD.
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September 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. VALSON INDUSTRIES
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September 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. SIDDHI TRAVELS
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September 19, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. YUG MARKETING P. LTD.
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August 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH Vs. KHUSHI AROMATICS
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December 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ANDHRA SUGARS LTD.
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December 31, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. CREATIVE POLYPACK LTD.
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November 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. PARIS WAVES
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January 1, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. TATA MOTORS
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December 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, JORHAT Vs. KOTHARI PRODUCTS LTD.
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December 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, JSR Vs. TISCO LTD.
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April 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II Vs. SHIVA ENGINEERING WORKS
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May 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II Vs. SUITI STEEL PVT. LTD.
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June 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V Vs. SANCHAR POLYTUBES
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August 12, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. V.S. PATIL
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July 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. WOOD WORTH CONSTRUCTIONS
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June 9, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. ERAPPA NAIK
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October 3, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. RELIANCE INDUSTRIES LTD.
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June 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. VALUE PACKAGING
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August 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. BINNAKANDY TEA ESTATE
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August 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. MALL EXIMP (P) LTD.
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June 30, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ALFA SYNTHETICS
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August 21, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. MAHESH DYG. & PTG. MILLS (P) LTD.
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November 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. SHIV SHAKTI TEXTILE
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September 4, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. FINO PLAST (P) LTD.
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February 21, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. GUJRAT BOROSIL LTD.
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October 3, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. WOOD POLYMERS LTD.
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April 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. GOPAL FIBRES
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May 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, THRISSUR Vs. APOLLO TYRES LTD.
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December 3, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. GHANSYAM TRAVELS
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November 26, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. VISHWAS R. GOLE
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December 12, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. STHAPATYA RACHANA
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November 26, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA-I Vs. ALEMBIC CHEMICAL WORKS CO. LTD.
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June 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SHRI YOGI STEEL P. LTD.
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July 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SAIF ELECTRONICS
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November 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. UNIMARK REMEDIES LTD.
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December 26, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. AJAY SALES AGENCIES
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July 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CLEAR PET.
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July 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. BALAJI INDUSTRIES
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July 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. H.K. MOULDERS
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July 22, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. DONEAR INDS. LTD.
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July 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. BHAVANI SMELTERS PVT. LTD.
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February 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PRAKASH POLYESTER P. LTD.
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July 18, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. GODREJ APPLIANCES LTD.
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August 7, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. KNOWELL CONVERTERS
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August 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. NERAL PAPER MILLS P. LTD.
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December 26, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CASTROL INDIA LTD.
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February 13, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CYCLONE AIR-CONDITIONERS
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February 7, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SHAH PAPER MILLS LTD.
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July 9, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SCHWABE INCOATS
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August 20, 2008 |
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COMMISSIONER OF CENTRAL EXCISE-II Vs. HELIOS INDIA P. LTD.
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July 17, 2008 |
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COMMISSIONER OF CUS. & C. EX., GUNTUR Vs. A.P. PAPER MILLS LTD.
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January 2, 2008 |
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COMMISSIONER OF CUS. & C. EX., HYDERABAD-II Vs. VIJAI ELECTRICALS LTD.
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June 12, 2008 |
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COMMISSIONER OF CUS. (APPEALS), BANGALORE Vs. NOVA GRANITES (I) LTD.
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May 26, 2008 |
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COMMISSIONER OF CUS. (PREV.), KOLKATA Vs. ARUN KUMAR DHAR
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December 23, 2008 |
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COMMISSIONER OF CUS. (PREV.), PATNA Vs. SAKET PVC PIPES INDUS. PVT. LTD.
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December 22, 2008 |
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COMMISSIONER OF CUS. AND C. EX. Vs. BALLARPUR INDUSTRIES LTD.
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June 20, 2008 |
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COMMISSIONER OF CUS. AND C. EX. Vs. NARAYAN BANDEKAR AND SONS PVT. LTD.
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September 15, 2008 |
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COMMISSIONER OF CUS., (A), KANDLA Vs. MEGHDOOT LAMINART PVT. LTD.
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November 5, 2008 |
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COMMISSIONER OF CUS., BANGALORE Vs. GURU ELECTRONICS SINGAPORE PTE LTD.
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March 12, 2008 |
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COMMISSIONER OF CUS., BANGALORE Vs. ENCORE SOFTWARE LTD.
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September 25, 2008 |
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COMMISSIONER OF CUS., KANDLA Vs. APL (INDIA) PVT. LTD.
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April 23, 2008 |
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COMMISSIONER OF CUSTOMS Vs. BALAJI IMPEX
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January 2, 2008 |
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COMMISSIONER OF CUSTOMS Vs. MORIKS SHIPPING AND TRADING PVT. LTD.
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February 11, 2008 |
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COMMISSIONER OF CUSTOMS Vs. KIRAN JEWELS
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April 25, 2008 |
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COMMISSIONER OF CUSTOMS Vs. DIAMOND CEMENT
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January 23, 2008 |
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COMMISSIONER OF CUSTOMS Vs. LANCO INDUSTRIES LTD.
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January 30, 2008 |
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COMMISSIONER OF CUSTOMS Vs. PREMIER EXPLOSIVES LTD.
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January 30, 2008 |
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COMMISSIONER OF CUSTOMS Vs. GLOBE TROTTERS PVT. LTD.
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March 7, 2008 |
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COMMISSIONER OF CUSTOMS Vs. SIYARAM SILK MILLS LTD.
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July 11, 2008 |
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COMMISSIONER OF CUSTOMS Vs. RUBBERTEX AND JANSONS BALERS, YESSAS
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July 21, 2008 |
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COMMISSIONER OF CUSTOMS Vs. ROSHAN LAL LALIT MOHAN
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July 21, 2008 |
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COMMISSIONER OF CUSTOMS Vs. TRANS ASIAN SHIPPING SERVICES (P) LTD.
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December 23, 2008 |
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COMMISSIONER OF CUSTOMS Vs. TEXONIC INSTRUMENTS
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September 29, 2008 |
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COMMISSIONER OF CUSTOMS & C. EX., VAPI Vs. CROWN TAPES PVT. LTD.
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April 9, 2008 |
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COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE Vs. PSI DATA SYSTEMS
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September 1, 2008 |
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COMMISSIONER OF CUSTOMS (APPEALS), KANDLA Vs. C.J. SHAH & CO.
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November 4, 2008 |
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COMMISSIONER OF CUSTOMS (IMP) Vs. L.K. STEEL FACTORY P. LTD.
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January 2, 2008 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. FOREVER LIVING PRODUCTS (INDIA) LTD.
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February 25, 2008 |
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COMMISSIONER OF CUSTOMS (PREV.), KOLKATA Vs. BHARAT PAREKH
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January 2, 2008 |
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COMMISSIONER OF CUSTOMS ACC Vs. MEBAJEONA STUD FARM
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January 9, 2008 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. CELLO HOUSEHOLD APPLIANCES LTD. AND CELLO PLASTOTECH
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May 5, 2008 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. NICHOLAS PIRAMAL INDIA LTD.
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September 25, 2008 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. NANDI HIGHWAYS DEVELOPERS LTD
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May 2, 2008 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. RIDDHI PHARMA
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July 28, 2008 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. ARIHANT SHIP BREAKERS
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June 24, 2008 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. ETA TECHNOLOGY PVT. LTD.
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September 25, 2008 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. MISRI APPARELS PVT. LTD.
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December 23, 2008 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. PRINCE ALLOYS (P) LTD.
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September 12, 2008 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. METHWANI MANISH SHEWARAN
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October 13, 2008 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. KUNHI RAMAN
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September 10, 2008 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. ENKAY TEXTILES
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July 22, 2008 |
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COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. KUNAL STEEL CO.
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January 3, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. SUNSTAR IMPEX (P) LTD.
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March 24, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. M.C.J. & CO.
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March 31, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. KARAN MONOMER?S PVT. LTD.
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August 26, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. HARESH KUMAR & CO.
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March 27, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. P.S.L. LIMITED
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September 23, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. TEXOOL WASTESAVERS
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May 2, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. RESHMI PETROCHEM LTD.
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February 14, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. HAZEL MERCANTILE LTD.
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September 30, 2008 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. SAMEER INDUSTRIES
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September 3, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. MAHENDRA CONSTRUCTION AND CO.
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December 4, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. INVENTURE GROWTH AND SECURITIES LTD
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December 23, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. VRAJLAL THAKKAR AND CO
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July 18, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. B G TALWARKAR PHYSIQUE CLUB
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September 19, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. ACE COMMUNICATION
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September 5, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. AZUR CYBER PVT LTD
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April 29, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. GOETZE (INDIA) LIMITED
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June 6, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. P.N. VIJAY FINANCIAL SERVICES PVT. LTD.
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September 25, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. RELIANCE COMMUNICATION LTD.
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May 15, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. ITC HOTELS
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July 17, 2008 |
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COMMISSIONER OF SERVICE TAX Vs. A.T. KEARANEY LTD.
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March 28, 2008 |
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COMMISSIONER OF SERVICE TAX, AHEMADABAD Vs. INTAS PHARMACEUTICALS LTD.
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November 26, 2008 |
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COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. PATEL TOURS & TRAVELS
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August 8, 2008 |
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COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. SOMANI EXPORTS
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November 19, 2008 |
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COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. GODFREY PHILIPS INDIA LTD.
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October 10, 2008 |
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COMMISSIONER OF SERVICE TAX, BANGALORE Vs. P.J. MARGO PVT. LTD.
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November 21, 2008 |
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COMMISSIONER OF SERVICE TAX, BANGALORE Vs. VANITHA NAMBIAR
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July 21, 2008 |
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COMMISSIONER OF SERVICE TAX, BANGALORE Vs. ARVIND FASHIONS LTD.
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September 24, 2008 |
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COMMISSIONER OF SERVICE TAX. Vs. G.E.C. AVERY LTD.
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January 10, 2008 |
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COMMR OF C EX AND SERVICE TAX Vs. TRF LTD
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September 16, 2008 |
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COMMR OF CENTRAL EXCISE Vs. CHANDRAS CHEMICAL ENTERPRISES LTD
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January 21, 2008 |
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COMMR OF CENTRAL EXCISE Vs. UTTAR BANGA RE ROLLING MILLS P LTD
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August 4, 2008 |
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COMMR OF CENTRAL EXCISE AND CUSTOMS Vs. ADVANTAGE MEDIA CONSULTANT SIDDHARTH ADVERTISING
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March 19, 2008 |
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COMMR OF CUSTOMS PORT Vs. GOEL AIRSHRINK INDIA LTD
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January 31, 2008 |
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COMMR. OF C. & C. EX., HYDERABAD-II Vs. KOMMA REDDY COMPUTER SERVICES
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February 7, 2008 |
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COMMR. OF C. EX. Vs. U.B. CONSTRUCTION
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December 17, 2008 |
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COMMR. OF C. EX. Vs. VAAHO STUDIO AND COLOUR LAB.
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April 16, 2008 |
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COMMR. OF C. EX. Vs. MOHAMMED HUSSAIN ABDUL SATTAR
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March 3, 2008 |
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COMMR. OF C. EX. Vs. METROPOLITAN TRANSPORT COMPANY
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January 1, 2008 |
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COMMR. OF C. EX. Vs. ALUPLEX INDIA LTD.
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April 3, 2008 |
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COMMR. OF C. EX. & CUS., AHMEDABAD-I Vs. GOPI SYNTHETICS LTD.
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January 17, 2008 |
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COMMR. OF C. EX. & CUS., BBSR-II Vs. BHUSHAN LTD.
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June 9, 2008 |
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COMMR. OF C. EX. & CUS., BHUBANESWAR-I Vs. INDIAN METAL & FERRO ALLOYS LTD.
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September 5, 2008 |
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COMMR. OF C. EX. & CUS., CALICUT Vs. SAJAN K. PAULOSE
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November 4, 2008 |
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COMMR. OF C. EX. & CUS., DAMAN Vs. TRANS ASIA BIO MEDICALS P. LTD.
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August 6, 2008 |
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COMMR. OF C. EX. & CUS., DAMAN (VAPI) Vs. MAFATLAL INDUSTRIES LTD.
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November 26, 2008 |
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COMMR. OF C. EX. & CUS., GUNTUR Vs. MADHU STEELS
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November 25, 2008 |
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COMMR. OF C. EX. & CUS., HYDERABAD-II Vs. RAJIV KUMAR AGARWAL
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February 26, 2008 |
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COMMR. OF C. EX. & CUS., JSR Vs. COMPOSITE TOOLS COMPANY (I) LTD.
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April 15, 2008 |
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COMMR. OF C. EX. & CUS., SURAT-I Vs. FINORNIC CHEMICALS (I) PVT. LTD.
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January 15, 2008 |
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COMMR. OF C. EX. & CUS., VADODARA-II Vs. KILBURN ENGG. LTD.
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February 21, 2008 |
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COMMR. OF C. EX. & S.T., LTU, BANGALORE Vs. KEMWELL INDIA PVT. LTD.
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September 29, 2008 |
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COMMR. OF C. EX. & SERVICE TAX, BBSR-II Vs. MAHANADI COALFIELDS LTD.
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October 16, 2008 |
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COMMR. OF C. EX. (A-II), BANGALORE Vs. T.G. KIRLOSKAR AUTOMOTIVE (P) LTD.
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October 10, 2008 |
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COMMR. OF C. EX. (APPEALS), MANGALORE Vs. SIDHARTH PAPER PRODUCTS
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December 8, 2008 |
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COMMR. OF C. EX. AND CUS. Vs. BHUSHAN LTD.
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July 14, 2008 |
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COMMR. OF C. EX., & CUSTOMS, GUNTUR Vs. P.M.G. STRUCTURALS PVT. LTD.
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December 19, 2008 |
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COMMR. OF C. EX., AHMEDABAD Vs. SOFTTOUCH HYGINE PRODUCTS P. LTD.
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October 8, 2008 |
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COMMR. OF C. EX., AHMEDABAD Vs. CADILA VETERINARY LTD.
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May 27, 2008 |
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COMMR. OF C. EX., AHMEDABAD Vs. ANJANI FABRICS LTD.
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April 11, 2008 |
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COMMR. OF C. EX., AHMEDABAD Vs. ROOPALEE DYG. & PTG. WORKS
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May 15, 2008 |
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COMMR. OF C. EX., AHMEDABAD Vs. SAMIR SYNTHETICS MILLS
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December 15, 2008 |
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COMMR. OF C. EX., AHMEDABAD-I Vs. JAY KHODIAR METAL INDUSTRIES
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September 26, 2008 |
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COMMR. OF C. EX., AHMEDABAD-II Vs. SHREE VIRAMGAM RE-ROLLING MILLS
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March 11, 2008 |
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COMMR. OF C. EX., AHMEDABAD-II Vs. INGERSOLL RAND (INDIA) LTD.
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June 9, 2008 |
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COMMR. OF C. EX., BANGALORE Vs. APOLLO POWER SYSTEMS (P) LTD.
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February 19, 2008 |
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COMMR. OF C. EX., BANGALORE Vs. KARNATAKA VIDYUTH KARKHANE LTD.
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February 20, 2008 |
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COMMR. OF C. EX., BANGALORE Vs. PERFORMANCE ENGINEERING CO. (P) LTD.
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January 29, 2008 |
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COMMR. OF C. EX., BANGALORE-III Vs. SOUTH INDIA WIRE PRODUCTS (PVT.) LTD.
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March 7, 2008 |
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COMMR. OF C. EX., BANGALORE-III Vs. STANZEN TOYOTETSU INDIA (P) LTD.
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September 17, 2008 |
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COMMR. OF C. EX., BELGAUM Vs. PRATIK AGENCIES
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April 10, 2008 |
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COMMR. OF C. EX., BHAVNAGAR Vs. AHMEDABAD ROLLING MILLS PVT. LTD.
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March 4, 2008 |
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COMMR. OF C. EX., BOLPUR Vs. FREYSSINET PREFABS
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February 15, 2008 |
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COMMR. OF C. EX., COCHIN Vs. UNION AIR PRODUCTS PVT. LTD.
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April 25, 2008 |
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COMMR. OF C. EX., CUS. & S.T. (A), GUNTUR Vs. P.V. NARAYANA REDDY
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October 6, 2008 |
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COMMR. OF C. EX., CUS. & S.T. (A), VISAKHAPATNAM-IV Vs. GODAVARY FERTILIZERS & CHEM. LTD.
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November 25, 2008 |
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COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR Vs. I.B. VALLEY TRANSPORT
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January 16, 2008 |
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COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR-II Vs. JOATMON COAL TRANSPORT (P) LTD.
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September 15, 2008 |
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COMMR. OF C. EX., CUS. & SER. TAX, BBSR-II Vs. ANURAG FERRO PRODUCTS (P) LTD.
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September 9, 2008 |
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COMMR. OF C. EX., DIBRUGARH Vs. DEVENCHAND RAMSARAN INDUS. (P) LTD.
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December 15, 2008 |
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COMMR. OF C. EX., HYDERABAD Vs. KOYA & CO. CONSTRUCTION PVT. LTD.
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June 20, 2008 |
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COMMR. OF C. EX., HYDERABAD Vs. DEEPAK GALVANISING & ENGG. INDUS. P. LTD.
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April 25, 2008 |
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COMMR. OF C. EX., HYDERABAD-I Vs. MAHALAKSHMI PROFILES LTD.
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March 25, 2008 |
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COMMR. OF C. EX., HYDERABAD-IV Vs. DELOITTE TAX SERVICES INDIA PVT. LTD.
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March 13, 2008 |
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COMMR. OF C. EX., JAMSHEDPUR Vs. HYDERABAD INDUSTRIES LTD.
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February 20, 2008 |
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COMMR. OF C. EX., KOLKATA-II Vs. HINDUSTHAN ENGG. & INDUSTRIES LTD.
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August 6, 2008 |
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COMMR. OF C. EX., KOLKATA-II Vs. BENGAL HAMMER INDUSTRIES PVT. LTD.
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November 17, 2008 |
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COMMR. OF C. EX., KOLKATA-III Vs. WESMAN ENGINEERING CO. PVT. LTD.
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November 27, 2008 |
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COMMR. OF C. EX., KOLKATA-IV Vs. G.K. PLASTICS (P) LTD.
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February 13, 2008 |
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COMMR. OF C. EX., KOLKATA-IV Vs. SUPER FORGING & STEELS LTD.
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March 5, 2008 |
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COMMR. OF C. EX., KOLKATA-IV Vs. GANESH STEEL & ALLOYS LTD.
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February 28, 2008 |
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COMMR. OF C. EX., KOLKATA-V Vs. A.B.B. LTD.
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February 14, 2008 |
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COMMR. OF C. EX., MANGALORE Vs. SUSHIL CHEMICALS
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May 16, 2008 |
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COMMR. OF C. EX., MANGALORE Vs. JAYARAM & ASHWAJITH
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January 18, 2008 |
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COMMR. OF C. EX., MANGALORE Vs. KVK CONTROL PANELS
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January 31, 2008 |
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COMMR. OF C. EX., MANGALORE Vs. RAJASHRI PACKAGES LTD.
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April 2, 2008 |
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COMMR. OF C. EX., MANGALORE Vs. YENEPOYA MINERALS & GRANITES LTD.
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August 21, 2008 |
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COMMR. OF C. EX., PATNA Vs. BOMBAY FOOD PRODUCTS
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March 28, 2008 |
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COMMR. OF C. EX., PATNA Vs. SHAKTI TUBES LTD.
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March 25, 2008 |
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COMMR. OF C. EX., RAJKOT Vs. ELLORA TIMES P. LTD.
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April 7, 2008 |
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COMMR. OF C. EX., RANCHI Vs. LA-OPALA RG LTD.
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March 5, 2008 |
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COMMR. OF C. EX., SILIGURI Vs. HINDUSTAN COCO-COLA BEVERAGES PVT. LTD.
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August 4, 2008 |
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COMMR. OF C. EX., SURAT-II Vs. PARASRAMPURIA INDS. LTD.
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April 24, 2008 |
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COMMR. OF C. EX., THIRUVANANTHAPURAM Vs. IVL INDIA PVT. LTD.
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December 16, 2008 |
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COMMR. OF C. EX., VISAKHAPATNAM Vs. HINDUSTAN ZINC LTD.
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December 23, 2008 |
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COMMR. OF C. EX., VISAKHAPATNAM-I Vs. NEELAKANTH CEMENTS (P) LTD.
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December 23, 2008 |
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COMMR. OF CENTRAL EXCISE, HALDIA Vs. LORDS CHEMICALS LTD.
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August 19, 2008 |
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COMMR. OF CENTRAL EXCISE, KOLKATA-IV Vs. HINDUSTAN MOTORS LTD.
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September 4, 2008 |
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COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. DELL INDIA PVT. LTD.
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January 17, 2008 |
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COMMR. OF CUS. & C. EX., HYDERABAD-III Vs. PREMIER EXPLOSIVES LTD.
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February 7, 2008 |
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COMMR. OF CUS. & C. EX., HYDERABAD-IV Vs. BHARAT HEAVY ELECTRICALS LTD.
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May 1, 2008 |
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COMMR. OF CUS. & C. EX., TIRUPATI Vs. LANCO INDUSTRIES LTD.
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February 7, 2008 |
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COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. HASTALLOY INDIA LIMITED
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January 2, 2008 |
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COMMR. OF CUS. (PORT), KOLKATA Vs. VISHAKHA IMPEX PVT. LTD.
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September 26, 2008 |
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COMMR. OF CUS. (PREV.), JAMNAGAR Vs. MERCURY MARINE INDUS. P. LTD.
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April 29, 2008 |
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COMMR. OF CUS., AHMEDABAD Vs. BOCHASANWASI AKSHAR PURUSHOTTAM SWAMI-NARAYAN SANSTHA (BAPS)
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August 19, 2008 |
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COMMR. OF CUS., BANGALORE Vs. WIPRO GE MEDICAL SYSTEMS PVT. LTD.
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September 23, 2008 |
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COMMR. OF CUS., BANGALORE Vs. MAHARASHTRA HYBRID SEEDS CO. LTD.
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February 5, 2008 |
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COMMR. OF CUS., C. EX. & S.T., HYDERABAD-II Vs. WORLDSPACE INDIA PVT. LTD.
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September 25, 2008 |
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COMMR. OF CUS., C. EX. & S.T., HYDERABAD-III Vs. NEWS TODAY PVT. LTD.
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October 24, 2008 |
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COMMR. OF CUS., KANDLA Vs. HINDUSTAN ZINC LTD.
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May 27, 2008 |
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COMMR. OF CUS., VISAKHAPATNAM Vs. STILBENE CHEMICALS LTD.
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July 25, 2008 |
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COMMR. OF SERVICE TAX, BANGALORE Vs. FRUITION INFORMATICS (P) LTD.
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June 11, 2008 |
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COMMR. OF SERVICE TAX, BANGALORE Vs. MURALI SESH ENVIRO ENGINEERS
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February 20, 2008 |
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COMMR.OF C. EX., BELGAUM Vs. VASAVADATTA CEMENT
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March 26, 2008 |
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COMPONENT SPECIALITY (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
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December 17, 2008 |
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CONSOLIDATED ENGG. CONSTRUCTION CO. Vs. COMMR. OF C. EX., BANGALORE
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May 29, 2008 |
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CONTINENTAL DRUGS CO PVT LTD Vs. COMMR OF SERVICE TAX
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July 23, 2008 |
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CORAL LABORATORIES LTD. Vs. COMMISSIONER OF C.EX., VADODARA
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March 10, 2008 |
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CORAL LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
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April 24, 2008 |
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CORE EMBALLAGE LTD. Vs. C.C.E.
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April 30, 2008 |
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COROMANDAL PAINTS LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-I
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May 16, 2008 |
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COROMANDEL FERTILIZERS LTD. Vs. COMMR. OF C. EX. (A), VISAKHAPATNAM-IV
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August 26, 2008 |
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COSMO FILMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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February 1, 2008 |
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COSMOS TRADING CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
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May 6, 2008 |
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COVANTA SAMALPATTI OPERATING PVT. LTD. Vs. COMMR. OF S.T.
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September 24, 2008 |
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COZY INTERIORS PVT LTD Vs. COMMISSIONER OF SERVICE TAX
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February 26, 2008 |
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CRAFT INTERIORS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE/HYDERABAD
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June 24, 2008 |
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CREATIVE INDUSTRIES P. LTD. Vs. C.C. & C.EX. (A-II), HYDERABAD
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June 17, 2008 |
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CREDENTIALS Vs. COMMISSIONER OF CENTRAL EXCISE
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October 22, 2008 |
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CRESCENT POLYMERS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
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February 6, 2008 |
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CRL TERMINALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
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September 15, 2008 |
|
CRYSTAL CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
July 15, 2008 |
|
CST Vs. DELHI GYM KHANA CLUB LTD.
|
June 13, 2008 |
|
CST Vs. CHINTPURNI SECURITIES LTD.
|
June 24, 2008 |
|
CST Vs. POONAM GROVER ASSOCIATES
|
August 7, 2008 |
|
CST Vs. GODFREY PHILIPS INDIA LTD
|
December 31, 2008 |
|
CST Vs. CANI MERCHANDISING PVT. LTD.
|
March 26, 2008 |
|
CST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 4, 2008 |
|
CST, BANGALORE Vs. STANDARD CHARTERED BANK INDIA CARD CENTRE
|
May 1, 2008 |
|
CUMMINS GENERATOR TECHNOLOGIES INDIA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS.
|
November 4, 2008 |
|
CUMMINS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 19, 2008 |
|
DABUR INDIA LTD. Vs. CCE
|
August 4, 2008 |
|
DADRI INORGANICS PVT. LTD. Vs. COMMR. OF CUS., KANDLA
|
May 7, 2008 |
|
DAI ICHI KARKARIA LTD Vs. CCEX
|
July 31, 2008 |
|
DATAFIELD INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 5, 2008 |
|
DATAWARE COMPUTERS Vs. COMMR. OF C. EX., CUS. & S. TAX (A), GUNTUR
|
March 25, 2008 |
|
DATAWARE COMPUTERS Vs. COMMR. OF C. EX., CUS. & S.T. (APPEALS), GUNTUR
|
February 21, 2008 |
|
DAURALA FOODS AND BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 29, 2008 |
|
DAURALA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2008 |
|
DAURALA SUGAR WORKS Vs. CCE
|
June 18, 2008 |
|
DAY INTERNATIONAL INC. Vs. COMMISSIONER OF C. EX.
|
September 5, 2008 |
|
DAYA SAGAR Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 6, 2008 |
|
DCW LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2008 |
|
DCW LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2008 |
|
DE SIMRAN CARTONS P. LTD. Vs. COMMR. OF C. EX., VAPI
|
November 12, 2008 |
|
DECCAN ORGANICS Vs. CST
|
October 3, 2008 |
|
DECCAN PROFILES Vs. COMMR. OF C. EX., HYDERABAD-III
|
May 16, 2008 |
|
DECO TUBES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 28, 2008 |
|
DEEPAK TRADING CO. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
January 18, 2008 |
|
DEFIANCE CLOTHING CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 27, 2008 |
|
DELHI PUBLIC SCHOOL SOCIETY Vs. COMMR. OF SERVICE TAX
|
August 5, 2008 |
|
DELL INDIA PVT. LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
|
March 10, 2008 |
|
DELPHI AUTOMOTIVE SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 22, 2008 |
|
DELTA PROJECTS Vs. COMMISSIONER OF C.EX. & CUS., COCHIN
|
November 24, 2008 |
|
DELTRON LTD. Vs. CC
|
June 19, 2008 |
|
DELUX COLOUR LAB PVT. LTD. Vs. CCE, JAIPUR
|
October 22, 2008 |
|
DELUX RE-ROLLING METAL PVT. LTD. Vs. COMMR. OF C. EX., BHAVNAGAR
|
November 11, 2008 |
|
DENIS CHEM LAB. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
October 10, 2008 |
|
DESERT INN LTD. Vs. CCE
|
January 18, 2008 |
|
DEVI SYNTHETICS Vs. COMMISSIONER (APPEALS), AHMEDABAD
|
November 11, 2008 |
|
DEVSHI BHANJI KHONA Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 5, 2008 |
|
DEWSOFT OVERSEAS PVT. LTD. Vs. CST
|
August 25, 2008 |
|
DHANDAYUTHAPANI CANTEEN Vs. CCE
|
June 6, 2008 |
|
DHANLAXMI GARMENTS Vs. COMMISSIONER OF C. EX., SURAT-I
|
April 29, 2008 |
|
DHANULA AND CO. CONTRACTOR Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2008 |
|
DHARAMPAL SATYAPAL LTD Vs. COMMR OF C EX
|
March 26, 2008 |
|
DHARAMPAL SATYAPAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2008 |
|
DHARAMPAL SHIVKUMAR Vs. COMMR. OF C. EX. AND CUSTOMS, SHILLONG
|
October 16, 2008 |
|
DIAMOND CABLES LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
January 15, 2008 |
|
DIAMOND CEMENT Vs. COMMR. OF C. EXCISE
|
September 4, 2008 |
|
DIC INDIA LTD Vs. COMMISSIONER OF C EX
|
April 2, 2008 |
|
DIC INDIA LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
February 1, 2008 |
|
DILIP CONSTRUCTION, Vs. CCE
|
November 18, 2008 |
|
DINESH MILLS LTD Vs. CCE
|
October 14, 2008 |
|
DINESH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
October 21, 2008 |
|
DIX SHIPPING CO. Vs. ASSTT. COMMR. OF C. EX., S.T. & EOU DIVN., MANGALORE
|
October 13, 2008 |
|
DIXON ELECTRONICS Vs. CCE
|
November 5, 2008 |
|
DOLLAR COMPANY PVT. LTD. Vs. CCE
|
April 23, 2008 |
|
DOLLY DISTRIBUTORS Vs. COMMR OF C EX AND SERVICE TAX
|
September 5, 2008 |
|
DOLPHIN SERVICE Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
November 28, 2008 |
|
DOON INSTITUTE OF INFORMATION TECHNOLOGY PVT. LTD. Vs. CCE
|
May 7, 2008 |
|
DOSHION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-II
|
January 15, 2008 |
|
DOW CHEMICAL INTERNATIONAL P. LTD. Vs. COMMR. OF CUSTOMS, KANDLA
|
February 18, 2008 |
|
DR. REDDY?S LABORATORIES LTD. Vs. C.C.E. & C., VISAKHAPATNAM-I
|
September 17, 2008 |
|
DR. REDDYS LABORATORIES LTD. Vs. COMMR. OF C. EX, VISAKHAPATNAM
|
July 17, 2008 |
|
DRAGON STAR LEATHER CO. PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
|
January 7, 2008 |
|
DREDGING COPRN. OF INDIA LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
March 26, 2008 |
|
DRISHTI CONSULTANTS P. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
July 3, 2008 |
|
DUCHEM LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2008 |
|
DUNLOP INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
March 25, 2008 |
|
DURGA GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2008 |
|
E-BIZ.COM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2008 |
|
EASTER INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 16, 2008 |
|
EASTERN CONCRETE INDUSTRIES Vs. COMMISSIONER OF C. EX., SHILLONG
|
September 17, 2008 |
|
EASTERN GRANITES LTD. Vs. COMMR. OF CUS. & C. EX., GUNTUR
|
May 27, 2008 |
|
EASTERN SETCRETE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
June 16, 2008 |
|
EASUN MR TAP CHANGERS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 16, 2008 |
|
ECE INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
August 26, 2008 |
|
ECE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
|
July 18, 2008 |
|
EDAC ENGINEERING LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 21, 2008 |
|
EDC LTD Vs. CCEX
|
January 11, 2008 |
|
EICHER MOTORS LTD., Vs. CCE
|
June 6, 2008 |
|
EIMCO ELECON (INDIA) LTD. Vs. COMMR. OF C. EX. & CUS.(A), VADODARA
|
November 26, 2008 |
|
EIMCO ELECON INDIA LTD Vs. CCE AND CUS
|
November 4, 2008 |
|
ELECON CARGO PVT. LTD. Vs. CST
|
March 14, 2008 |
|
ELECTRONICA FINANCE LTD Vs. CCEX
|
September 18, 2008 |
|
ELECTROSTEEL CASTINGS LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
September 24, 2008 |
|
ELITE CABLES INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2008 |
|
ELITE PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
February 28, 2008 |
|
ELLENBARIE INDUSTRIAL GASES LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
December 21, 2008 |
|
ELLENBARIE INDUSTRIAL GASES LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
October 21, 2008 |
|
ELLENBARRIE EXIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
August 21, 2008 |
|
ELLORA TIMES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 29, 2008 |
|
ELQUE POLYESTERS LTD. Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
|
May 14, 2008 |
|
EM PEE MOTORS LTD. Vs. CCE
|
January 24, 2008 |
|
EMA INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2008 |
|
EMC DATA STORAGE SYSTEMS (I) P. LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 27, 2008 |
|
EMPRO OIL (P) LTD. AND JUBILIANT EMPRO PVT. LTD. Vs. CCE
|
March 14, 2008 |
|
ENCHANTED WOODS CLUB LTD. Vs. COMMISSIONER OF C. EX.
|
June 4, 2008 |
|
ENGINEERING INNOVATIONS LTD. Vs. COMMISSIONER OF CUS., KANDLA
|
September 10, 2008 |
|
ENGINEERS COMBINES INDIA Vs. ASSTT. COMMR. OF C. EX. & S. T., MYSORE
|
December 29, 2008 |
|
EPCOS FERRITES LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
February 25, 2008 |
|
ERNAKULAM REG. CO-OP. MILK PRODUCTS UNION LTD. Vs. C.C.E., KOCHI
|
May 27, 2008 |
|
ERNST AND YOUNG PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 21, 2008 |
|
ESAB INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
|
June 17, 2008 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2008 |
|
ESPEE FORMULATION PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
December 15, 2008 |
|
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 7, 2008 |
|
ESSAR STEEL LTD Vs. CCE AND CUS
|
November 4, 2008 |
|
ESSAR STEEL LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
December 11, 2008 |
|
ESSAR STEEL LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
March 4, 2008 |
|
ESSKAY ASSOCIATES Vs. COMMR. OF C. EX.
|
April 10, 2008 |
|
ETIKOPPAKA CO-OP. AGRI. & INDUS. SOCIETY LTD. Vs. C.C.E., VISAK.-II
|
September 26, 2008 |
|
EUPEC-WELSPUN COATINGS INDIA LTD. Vs. COMMR. OF C. EX., VADODARA-II
|
August 6, 2008 |
|
EURO COTSPIN LTD. Vs. COMMISSIONER OF C. EX.
|
January 14, 2008 |
|
EURO EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
January 4, 2008 |
|
EUROKEM LABORATORIES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2008 |
|
EVEREADY INDUSTRIES INDIA LIMITED Vs. CCE
|
September 30, 2008 |
|
EVERGREEN SUPPLIERS Vs. COMMISSIONER OF CENTRAL
|
February 29, 2008 |
|
EX-SERVICEMEN INDUS. GUARDS P. LTD. Vs. COMMR. OF C. EX., TRIVANDRUM
|
September 2, 2008 |
|
EX-SERVICEMEN SECURITY SERVICES Vs. COMMR. OF C. EX.
|
April 24, 2008 |
|
EX-SERVICES SECURITY CO-OPERATIVE SOCIETY LTD. Vs. C.C.E., BELGAUM
|
February 5, 2008 |
|
EXCEL CROPCARE LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 1, 2008 |
|
EXCEL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 4, 2008 |
|
EXCELLENT CLASSES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 3, 2008 |
|
EXECUTIVE FORMS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 15, 2008 |
|
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
January 17, 2008 |
|
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
|
July 8, 2008 |
|
F.L. SMIDTH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2008 |
|
FAG BEARING LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
|
April 2, 2008 |
|
FAIRDEAL ENTERPRISE PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
December 15, 2008 |
|
FAIVELEY TRANSPORT INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2008 |
|
FAMOUS COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2008 |
|
FARDOON M. IRANI Vs. COMMISSIONER OF C. EX.
|
September 18, 2008 |
|
FARIDABAD GURGAON MINERALS Vs. COMMR. OF C. EX., CUS. & S. TAX, BHUBANESWAR-II
|
September 10, 2008 |
|
FASHION SQUARE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2008 |
|
FAVOURITE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
December 15, 2008 |
|
FEDERAL BANK LTD. Vs. COMMR. OF C. EX., CUS. & S.T. (APPEALS), COCHIN
|
November 25, 2008 |
|
FEDERAL BANK LTD. Vs. ASSTT. COMMR. OF C. EX., CALICUT
|
October 3, 2008 |
|
FEDERAL BANK LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
January 17, 2008 |
|
FEDERAL MOGUL GOETZE (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 8, 2008 |
|
FERROMATIK MILACRON INDIA LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
November 28, 2008 |
|
FIFTH AVENUE AND FIFTH AVENUE WIND Vs. COMMISSIONER OF SERVICE TAX
|
March 25, 2008 |
|
FIFTH ESTATE COMMUNICATIONS (P) Vs. COMMISSIONER OF SERVICE TAX
|
July 1, 2008 |
|
FIL INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
March 24, 2008 |
|
FILMNAGAR CULTURAL CENTER Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
October 22, 2008 |
|
FIMEN FIBRE PRODUCTS PVT. LTD. Vs. ADDL. COMMR. OF C. EX., BANGALORE
|
December 4, 2008 |
|
FINANCERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 21, 2008 |
|
FINANCIAL SOFTWARE SYSTEM (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 28, 2008 |
|
FINE CARE BIOSYSTEMS Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
August 22, 2008 |
|
FINE CARE BIOSYSTEMS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 17, 2008 |
|
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2008 |
|
FIREPRO SYSTEMS PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
March 19, 2008 |
|
FIREPRO SYSTEMS PRIVATE LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
March 13, 2008 |
|
FIREPRO SYSTEMS PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
August 25, 2008 |
|
FIRMENICH AROMATICS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
October 17, 2008 |
|
FIVE STAR CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2008 |
|
FLASH FORGE (P) LTD. Vs. COMMR. OF CUS. & C. EX. (A), VISAKHAPATNAM
|
May 29, 2008 |
|
FLOTECH CONSULTANT & SERVICES (P) LTD. Vs. COMMR. OF C. EX., SHILLONG
|
June 30, 2008 |
|
FLOWSERVE INDIA CONTROLS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
December 26, 2008 |
|
FLYJAC LOGISTICS Vs. COMMISSIONER OF SERVICE TAX
|
May 27, 2008 |
|
FOCUZ MOTORS Vs. COMMR. OF C. EX., CUS. & S. T. (A), COCHIN
|
December 5, 2008 |
|
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF CUS., AHMEDABAD
|
September 18, 2008 |
|
FOODS, FATS AND FERTILISERS LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
April 28, 2008 |
|
FORBES AQUATECH LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
January 24, 2008 |
|
FORBES AQUATECH LTD. AND PATSPIN Vs. COMMISSIONER OF CENTRAL
|
January 17, 2008 |
|
FORCE MOTORS LIMITED Vs. COMMISSIONER OF C EX
|
March 13, 2008 |
|
FORCE MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2008 |
|
FORGE INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
January 23, 2008 |
|
FOURRTS (INDIA) LABORATORIES Vs. CCE
|
June 13, 2008 |
|
FRANCH EXPRESS NETWORK (P) LTD. Vs. CST
|
July 23, 2008 |
|
FRANCH EXPRESS NETWORK PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 16, 2008 |
|
FRIENDS TOUR AND TRAVELS AND ORS. Vs. CCE
|
May 6, 2008 |
|
FRONTIER ALLOY STEELS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2008 |
|
FUTNANI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 28, 2008 |
|
FUTURE FOCUS INFOTECH (P) LTD. Vs. COMMR. OF S.T.
|
December 10, 2008 |
|
G. SWARUPA RANI Vs. COMMR. OF CUS. & C. EX., TIRUPATHI
|
December 19, 2008 |
|
G.M. EXPORTS Vs. COMMR. OF CUSTOMS, BANGALORE
|
February 15, 2008 |
|
GAJANAND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR
|
June 26, 2008 |
|
GALAXY (TUTICORIN) AGENCIES Vs. COMMISSIONER OF C. EX.
|
January 31, 2008 |
|
GANDHI FIBRES Vs. CCE
|
December 17, 2008 |
|
GANDHI FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
December 17, 2008 |
|
GANESH ENTERPRISES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
November 18, 2008 |
|
GANESH JAISWAL AND CO. Vs. COMMR. OF C. EX.
|
May 5, 2008 |
|
GANGAADHAR AND SHARMA AND SONS Vs. CCE
|
January 3, 2008 |
|
GANGADHAR SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2008 |
|
GANGADHARAN BULK MOVERS PVT LTD Vs. CCE
|
October 8, 2008 |
|
GANPATI PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
June 25, 2008 |
|
GANTA RAMANAIAH NAIDU Vs. COMMR. OF CUS., C. EX. & SER. TAX, GUNTUR
|
December 31, 2008 |
|
GARDEN MAKERS Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
September 26, 2008 |
|
GARDEN PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 29, 2008 |
|
GARDEN SILK MILLS LTD Vs. CCE
|
November 18, 2008 |
|
GARDEN SILK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
December 4, 2008 |
|
GARG CASTEELS LTD. Vs. COMMISSIONER OF CUS., BHAVNAGAR
|
April 21, 2008 |
|
GARIBDASJI DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2008 |
|
GARNIER SOLUTIONS Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 30, 2008 |
|
GATI LIMITED Vs. COMMR OF CENTRAL EXCISE AND SERVICE TAX
|
March 28, 2008 |
|
GAURAV AGROPLAST LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, VAPI
|
April 7, 2008 |
|
GAURAV KRISHNA ISPAT (I) PVT. LTD. Vs. CCE
|
October 17, 2008 |
|
GAUTAM WEAVING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2008 |
|
GAYATRISHAKTI PAPER & BOARDS LTD. Vs. COMMR. OF C. EX., VAPI
|
May 12, 2008 |
|
GAYTRI CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2008 |
|
GDPA FASTENERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2008 |
|
GE BE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 4, 2008 |
|
GE BE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 28, 2008 |
|
GEEP BATTERIES (INDIA) PVT. LTD. Vs. COMMR. OF CUS. (PREV.), WEST BENGAL
|
September 5, 2008 |
|
GEETANJALI WOOLEN PVT. LTD. Vs. COMMISSIONER OF C. EX. VADODARA-II
|
December 10, 2008 |
|
GELTEC LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 19, 2008 |
|
GEM SPINNERS (INDIA) LTD. Vs. CCE
|
January 21, 2008 |
|
GENERAL AUTOMOBILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 29, 2008 |
|
GENERAL ELECTRIC INTERNATIONAL INC. Vs. COMMR. OF C. EX.
|
November 27, 2008 |
|
GENERAL FOODS LTD. Vs. COMMR. OF CUS., JAMNAGAR
|
May 6, 2008 |
|
GENERAL MANAGER, B.S.N.L. Vs. COMMISSIONER OF C. EX. & CUS., GUNTUR
|
August 12, 2008 |
|
GENERAL MANAGER, BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2008 |
|
GENERAL MOTORS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
August 8, 2008 |
|
GENUS ELECTROTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 6, 2008 |
|
GENUS ELECTROTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
July 17, 2008 |
|
GHANSHYAM METAL UDYOG Vs. COMMISSIONER OF CUS., KANDLA
|
May 14, 2008 |
|
GHANSHYAM TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2008 |
|
GHODAWAT FOODS INTERNATIONAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2008 |
|
GILL BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2008 |
|
GKW LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
September 25, 2008 |
|
GLASS WORLD Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 29, 2008 |
|
GLAXO SMITHKLINE CONS. HEALTHCARE LTD. Vs. C.C. & C. E. (A), VISAG.
|
December 19, 2008 |
|
GLOBAL COMMODITIES TRADING IMPEX Vs. COMMISSIONER OF CUS., KANDLA
|
July 25, 2008 |
|
GLOBAL FOOTWEAR & LEATHERCRAFTS INDUS. Vs. C.C.E., KOLKATA-V
|
March 19, 2008 |
|
GLOBAL TOUR-N-TRAVELS Vs. COMMISSIONER OF C. EX.
|
January 8, 2008 |
|
GOA TOURISM DEVELOPMENT CORPN LTD Vs. COMMR OF CUS AND C EX
|
November 11, 2008 |
|
GODAVARI EDIBLE OILS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
August 28, 2008 |
|
GODFREY PHILIPS INDIA LTD. Vs. CCEX
|
July 11, 2008 |
|
GODREJ APPLIANCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
February 7, 2008 |
|
GOKAK MILLS Vs. CCE
|
December 30, 2008 |
|
GOKALDAS IMAGES PRIVATE LIMITED Vs. COMMR. OF C. EX., BANGALORE
|
February 18, 2008 |
|
GOKALDAS IMAGES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 12, 2008 |
|
GOKUL ENTERPRISES AND RAMJI DAS AGRAWAL Vs. CC
|
November 17, 2008 |
|
GOKUL PETRO CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
April 29, 2008 |
|
GOLDEN DETECTIVE & SECURITY SERVICES Vs. COMMR. OF S.T., BANGALORE
|
November 21, 2008 |
|
GOLDMAN SACHS SERVICES PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
August 18, 2008 |
|
GOLDSTAR STRIPS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
June 9, 2008 |
|
GOLDSTONE TELESERVICES LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
July 28, 2008 |
|
GOOD YEAR SOUTH ASIA TYRES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2008 |
|
GOPAL ENGINEERING WORKS Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 25, 2008 |
|
GOPAL IRON & STEEL CO. (GUJARAT) LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
|
November 19, 2008 |
|
GOPI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 23, 2008 |
|
GOURANGA BANIK Vs. COMMISSIONER OF CUSTOMS (PREV.), SHILLONG
|
December 22, 2008 |
|
GOWRI COMPUTERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 29, 2008 |
|
GOYAL IMPEX & INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
February 27, 2008 |
|
GOYAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
April 3, 2008 |
|
GOYAL SYNTHETICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
June 24, 2008 |
|
GRASIM INDUSTRIES LTD. AND SHRI A.S. KOTHARI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 8, 2008 |
|
GREAT LAKES INSTITUTE OF Vs. CST
|
January 2, 2008 |
|
GREAT OFFSHORE LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
August 26, 2008 |
|
GREEN GARDEN SERVICES Vs. COMMISSIONER OF C. EX. AND CUS.
|
May 9, 2008 |
|
GREENLAND PAPER MILLS LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
|
November 6, 2008 |
|
GREY NODULES PRECICAST PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
|
December 17, 2008 |
|
GROUP I SECURITY, VIGILANCE & ALLIED SERVICES Vs. C.S.T., BANGALORE
|
November 19, 2008 |
|
GROWMORE CERAMICS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
December 11, 2008 |
|
GUALA CLOSURE (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
May 12, 2008 |
|
GUARDIAN PLASTICOTE LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
December 29, 2008 |
|
GUJARAT ALKALIES & CHEMICALS LTD. Vs. COMMR. OF C. EX., VADODARA
|
May 16, 2008 |
|
GUJARAT AMBUJA EXPORTS LIMITED KANDLA Vs. C C
|
February 21, 2008 |
|
GUJARAT BOROSIL LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
December 2, 2008 |
|
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
January 10, 2008 |
|
GUJARAT GLASS LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
October 1, 2008 |
|
GUJARAT GOLDCOIN CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
November 24, 2008 |
|
GUJARAT GOLDCOIN CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
January 9, 2008 |
|
GUJARAT INDUSTRIAL SECURITY FORCE SOCIETY Vs. C.S.T., AHMEDABAD-II
|
April 28, 2008 |
|
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. CCE
|
October 13, 2008 |
|
GUJARAT PIPAVAV PORT LTD Vs. COMMISSIONER OF C EX
|
February 28, 2008 |
|
GUJARAT STATE FERTILIZERS & CHEM. LTD Vs. C.C.E. & C., VADODARA-I
|
December 17, 2008 |
|
GUJARAT STATE FERTILIZERS & CHEM. LTD. Vs. COMMR. OF C. EX., VADODARA
|
September 15, 2008 |
|
GURU ELECTRONICS SINGAPORE PTE LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 23, 2008 |
|
GYARASI LAL AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2008 |
|
H K DAVE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2008 |
|
H. KUMAR GADECHA Vs. CC
|
September 1, 2008 |
|
H. SARKAR & CO. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
January 17, 2008 |
|
H.E.G. LTD. Vs. CCE
|
January 8, 2008 |
|
H.K. ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2008 |
|
HABITAT TECHNOLOGY GROUP Vs. COMMR. OF C. EX. & CUS., THIRUVANANTHAPURAM
|
August 13, 2008 |
|
HAIKU MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
July 25, 2008 |
|
HALDIA PETROCHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2008 |
|
HALGONA RADIATORS PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
December 3, 2008 |
|
HANDIMAN SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
July 28, 2008 |
|
HANSA TRAVELS Vs. CCEX
|
March 27, 2008 |
|
HANUMAN RE ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2008 |
|
HAREN CHOKSEY Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2008 |
|
HARI & MAHESH (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
August 11, 2008 |
|
HARI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2008 |
|
HARIOM METAL TUBES PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
April 30, 2008 |
|
HARISH SILK INDUSTRIES Vs. COMMR. OF C. EX. & CUSTOMS, SURAT
|
September 9, 2008 |
|
HARIYANA SHIP BREAKERS LTD. Vs. COMMR. OF CUS., KANDLA
|
May 2, 2008 |
|
HARRODS GARMENTS Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
|
April 28, 2008 |
|
HARSHAD THERMIC INDUSTRIES P. LTD. Vs. COMMISSIONER OF C. EX.
|
August 25, 2008 |
|
HARSHITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
June 2, 2008 |
|
HAVER STANDARD INDIA P. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
November 26, 2008 |
|
HAZOOR SAHIB CHEMICALS P. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 18, 2008 |
|
HCL PERIPHERALS Vs. CCE
|
April 2, 2008 |
|
HEALTHLINE (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 22, 2008 |
|
HEG LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2008 |
|
HEMANT PLASTICS & CHEMICALS Vs. COMMISSIONER OF C. EX., VADODARA
|
July 25, 2008 |
|
HERANBA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
October 16, 2008 |
|
HERO CYCLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2008 |
|
HERO EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2008 |
|
HERO HONDA MOTORS LTD. Vs. CCE
|
January 29, 2008 |
|
HETERO DRUGS LTD. Vs. COMMR. OF C. EX. (APPEALS), HYDERABAD
|
March 13, 2008 |
|
HI LITE POLYMERS PVT LTD Vs. CCE AND C
|
January 8, 2008 |
|
HI-TECH AUTO CRAFT Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 19, 2008 |
|
HI-TECH AUTO CRAFT Vs. COMMR. OF C. EX., COCHIN
|
April 17, 2008 |
|
HI-TECH CARBON Vs. COMMISSIONER OF C. EX.
|
July 29, 2008 |
|
HILLS & BLUES Vs. DEPUTY COMMISSIONER OF S. T., BANGALORE-II
|
November 11, 2008 |
|
HIM ENGINEERS INDIA (P) LTD. Vs. CCE
|
March 19, 2008 |
|
HIMACHAL ROAD TRANSPORT CORPN. Vs. COMMR. OF C. EX.
|
November 4, 2008 |
|
HIMALAYA DRUG CO. Vs. DEPUTY COMMISSIONER OF C. EX., BANGALORE
|
December 2, 2008 |
|
HINDALCO INDUSTRIES LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2008 |
|
HINDALCO INDUSTRIES LTD Vs. CCE
|
December 17, 2008 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
May 29, 2008 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 10, 2008 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
October 16, 2008 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 23, 2008 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
May 22, 2008 |
|
HINDUJA FOUNDRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX
|
August 1, 2008 |
|
HINDUSTAN AUTO HOUSE (P) LTD. Vs. CCE
|
September 4, 2008 |
|
HINDUSTAN CABLES LTD. Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD-III
|
March 24, 2008 |
|
HINDUSTAN COCA COLA BEVERAGES P. LTD. Vs. C.C. & C.E., VISAKHAPATNAM
|
January 14, 2008 |
|
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 1, 2008 |
|
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C. & C.E., GUNTUR
|
June 26, 2008 |
|
HINDUSTAN CONSTRUCTION COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2008 |
|
HINDUSTAN ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX. KOLKATA-IV
|
September 22, 2008 |
|
HINDUSTAN MINERAL PRODUCTS CO. LTD. Vs. COMMR. OF C. EX., SURAT-II
|
August 26, 2008 |
|
HINDUSTAN MOTORS Vs. COMMR. OF C. EX., KOLKATA-IV
|
March 26, 2008 |
|
HINDUSTAN MOTORS LTD Vs. COMMR OF CENTRAL EXCISE
|
May 7, 2008 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. C.C.E., VISAKHAPATNAM-I
|
September 18, 2008 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. C.C.E., VISAKHAPATNAM-I
|
September 25, 2008 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. C.C.E., VISAKHAPATNAM-I
|
December 11, 2008 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. C.C.E., VISAKHAPATNAM
|
February 29, 2008 |
|
HINDUSTAN SANITARYWARE & INDUS. LTD. Vs. C.C., C.E. & S.T., HYDERABAD
|
October 8, 2008 |
|
HINDUSTAN UNILEVER LTD. Vs. CCE
|
March 25, 2008 |
|
HINDUSTAN ZINC LIMITED Vs. CCE
|
August 1, 2008 |
|
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-I
|
August 5, 2008 |
|
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
May 12, 2008 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
December 1, 2008 |
|
HINDUSTHAN ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX., KOLKATA-II
|
January 7, 2008 |
|
HINDUSTHAN ENGINEERING & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-V
|
January 9, 2008 |
|
HINDUSTHAN ENGINEERING AND INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2008 |
|
HIRA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2008 |
|
HIRA POWER AND STEEL LTD. Vs. CCE
|
March 20, 2008 |
|
HITECH PUBLICITIES Vs. CCE
|
February 19, 2008 |
|
HMM COACHES LIMITED Vs. CCE
|
June 26, 2008 |
|
HOGANAS INDIA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS.
|
January 23, 2008 |
|
HOLY CREATION P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2008 |
|
HONDA MOTOR CO. LTD Vs. COMMISSIONER OF SERVICE TAX
|
November 26, 2008 |
|
HONEYWELL TECHNOLOGY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 16, 2008 |
|
HORIZON SECURICOR INDIA (P) LTD. Vs. COMMISSIONER OF C. EX.
|
June 16, 2008 |
|
HOWRAH GASES LTD. Vs. COMMR. OF C. EX., BOLPUR
|
February 27, 2008 |
|
HOWRAH ISPAT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
|
January 25, 2008 |
|
HOWRAH MILLS CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 25, 2008 |
|
HP STATE FOREST CORP. LTD. Vs. CCE
|
July 14, 2008 |
|
HPCL Vs. COMMR. OF C. EX., MYSORE
|
March 24, 2008 |
|
HPCL Vs. COMMISSIONER OF CENTRAL
|
April 2, 2008 |
|
HSBC ELECTRONIC DATA PROCESSING INDIA (P) LTD. Vs. C.C.E., HYDERABAD
|
May 22, 2008 |
|
HSBC SECURITIES AND CAPITAL MARKETS I PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
June 26, 2008 |
|
HUTCHISON MAX TELECOM PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 7, 2008 |
|
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
August 6, 2008 |
|
HYDRO S AND S INDUSTRIES LTD. Vs. CCE
|
January 16, 2008 |
|
HYTAISUN MAGNETIC LTD. Vs. COMMISSIONER OF C. EX. & CUS., AHMEDABAD-II
|
February 14, 2008 |
|
HYUNDAI HEAVY INDUSTRIES CO. Vs. COMMISSIONER OF SERVICE TAX
|
June 30, 2008 |
|
HYUNDAI MOTORS (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 2008 |
|
HYUNDAI MOTORS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
February 19, 2008 |
|
HYVA INDIA P. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
January 9, 2008 |
|
I.O.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
November 27, 2008 |
|
IBEX GALLAGHER PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
February 25, 2008 |
|
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 17, 2008 |
|
IBM INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 29, 2008 |
|
ICE NETWORK PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
April 11, 2008 |
|
ICFAI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2008 |
|
ICI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2008 |
|
ICI INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
October 14, 2008 |
|
IDEAL INDUSTRIAL EXPLOSIVES LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
May 16, 2008 |
|
IDEAL SECURITY SERVICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2008 |
|
IDICOL PIPING & ENGG. WORKS LTD. Vs. C.C.E. & C., BHUBANESWAR-I
|
January 16, 2008 |
|
IJM GAYATRI JOINT VENTURE Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
February 25, 2008 |
|
IM GEARS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2008 |
|
IND SWIFT LTD Vs. CCE
|
June 25, 2008 |
|
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 21, 2008 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL
|
January 18, 2008 |
|
INDIA CONTAINERS LTD. Vs. COMMISSIONER OF CEN. EXCISE
|
March 25, 2008 |
|
INDIA GATEWAY TERMINAL (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
February 26, 2008 |
|
INDIA GLYCOLS LTD. Vs. CCE
|
February 20, 2008 |
|
INDIA HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2008 |
|
INDIA POTTERIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
January 1, 2008 |
|
INDIA SALES INTERNATIONAL Vs. COMMR. OF CUS. (PREV.), KOLKATA
|
March 28, 2008 |
|
INDIA THERMIT CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
September 12, 2008 |
|
INDIAN CARD CLOTHING CO LTD Vs. COMMR OF C EX
|
March 28, 2008 |
|
INDIAN CHARGE CHROME LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS BBSR I
|
May 15, 2008 |
|
INDIAN DAIRY MACHINERY CO. LTD. Vs. COMMR. OF C. EX., VADODARA-I
|
April 29, 2008 |
|
INDIAN HUME PIPE CO. LTD. Vs. CCE
|
July 23, 2008 |
|
INDIAN INSTITUTE OF CHEM. TECH. Vs. C.C., C. EX. & S.T., HYDERABAD-III
|
December 18, 2008 |
|
INDIAN INSTITUTE OF MANAGEMENT Vs. C S T
|
January 3, 2008 |
|
INDIAN IRON & STEEL CO. LTD. Vs. COMMR. OF C. EX., BOLPUR
|
February 21, 2008 |
|
INDIAN IRON AND STEEL CO LTD Vs. COMMR OF CENTRAL EXCISE
|
June 19, 2008 |
|
INDIAN OIL BLENDING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2008 |
|
INDIAN OIL BLENDING LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
|
August 4, 2008 |
|
INDIAN OIL CORPORATION LTD Vs. C C
|
April 7, 2008 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 24, 2008 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX.
|
May 15, 2008 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX., RAJKOT
|
April 30, 2008 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
January 8, 2008 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF CUS., KANDLA
|
April 22, 2008 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX., HALDIA
|
February 28, 2008 |
|
INDIAN PETROCHEMICALS CORPN. LTD. Vs. COMMR. OF C. EX., VADODARA
|
April 23, 2008 |
|
INDIAN SCHOOL OF BUSINESS Vs. COMMR. OF C & CE, HYDERABAD
|
December 19, 2008 |
|
INDO CHEM CORPORATION Vs. COMMISSIONER OF C. EX., HALDIA
|
October 14, 2008 |
|
INDO LLOUD FREIGHT SYSTEMS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 4, 2008 |
|
INDO NISSIN FOODS LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
May 16, 2008 |
|
INDOSWE ENGINEERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2008 |
|
INDUCTOTHERM INDIA P LTD Vs. COMMR OF SERVICE TAX
|
June 24, 2008 |
|
INDUSTRIAL SECURITY AGENCY Vs. CCE
|
May 12, 2008 |
|
INNOSOFT TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
July 25, 2008 |
|
INNOVATIVE INSTRUMENTS PVT. LTD. Vs. COMMR. OF C. EX., VADODARA-II
|
April 29, 2008 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 6, 2008 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
February 14, 2008 |
|
INST. OF CHARTERED FIN. ANALYSTS OF INDIA Vs. C.C. & C.E., HYDERABAD-II
|
October 17, 2008 |
|
INSTITUTE OF CHARTERED FINANCIAL Vs. CCE
|
February 7, 2008 |
|
INSTRUMENTATION LTD. Vs. COMMR. OF C. EX.
|
April 25, 2008 |
|
INSTRUMENTATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2008 |
|
INTERNATIONAL EXIM AGENCY AND KAWARLAL AND CO. Vs. COMMISSIONER OF CUSTOMS
|
September 25, 2008 |
|
INTERNATIONAL TRANSMISSION PRODUCTS PVT LTD Vs. C C E
|
May 2, 2008 |
|
INTERSCAPE Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
|
June 24, 2008 |
|
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
September 12, 2008 |
|
INVINCIBLE SECURITY Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2008 |
|
INVINCIBLE SECURITY SERVICES AND ORS. Vs. CCE
|
September 25, 2008 |
|
IOC LTD. Vs. COMMR. OF C. EX., GUNTUR
|
April 22, 2008 |
|
ISC EXPORTS Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
October 1, 2008 |
|
ISHAR ALLOYS (P) LTD. Vs. CCE
|
February 4, 2008 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2008 |
|
ISRO SATELLITE CENTRE Vs. COMMR. OF CUSTOMS (APPEALS), BANGALORE
|
March 11, 2008 |
|
ITC LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, GUNTUR
|
September 9, 2008 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
|
October 27, 2008 |
|
ITD CEMENTATION INDIA LTD Vs. COMMISSIONER OF SERVICE TAX
|
August 12, 2008 |
|
ITI LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, CALICUT
|
October 14, 2008 |
|
ITW INDIA LIMITED Vs. COMMISSIONER OF CENTRAL
|
February 7, 2008 |
|
ITW INDIA LIMITED Vs. COMMR. OF C. EX. & CUS., HYDERABAD-I
|
February 15, 2008 |
|
ITW INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 15, 2008 |
|
IVL INDIA (P) LTD. Vs. C.C.E. & C., THIRUVANANTHAPURAM
|
October 20, 2008 |
|
J K TRAVELS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 3, 2008 |
|
J. DYECHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 15, 2008 |
|
J.A. ENTERPRISES Vs. COMMISSIONER OF C. EX., SURAT
|
January 7, 2008 |
|
J.I. GANDHI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
February 26, 2008 |
|
J.J. FOAM PVT. LTD. Vs. CCE
|
October 31, 2008 |
|
J.K. INDUSTRIES LTD. Vs. ADDL. COMMR. OF CENTRAL EXCISE, MYSORE
|
September 9, 2008 |
|
J.K. MEHTA Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
November 10, 2008 |
|
J.M. BAXI & CO. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
February 18, 2008 |
|
J.M. PERFUMERY, UNIT-II Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
October 10, 2008 |
|
J.S.P. SECURITY Vs. CCE
|
March 28, 2008 |
|
J.S.P. SECURITY Vs. CCE
|
April 2, 2008 |
|
J.S.P. SECURITY Vs. CCE
|
February 4, 2008 |
|
JAC AIR SERVICES PVT. LIMITED Vs. COMMR. OF C. EX.
|
May 13, 2008 |
|
JAGAT MACHINERY MANUFACTURERS P. LTD. Vs. COMMISSIONER OF C. EX.
|
December 22, 2008 |
|
JAGDISH JANI & ASSOCIATES Vs. COMMISSIONER OF C. EX., DAMAN
|
February 27, 2008 |
|
JAGRAON CO-OP. SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
|
October 31, 2008 |
|
JAI BHAWANI CON-CAST PVT. LTD. Vs. CCE
|
May 27, 2008 |
|
JAI ELASTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
December 31, 2008 |
|
JAI MATA DEE SHEREWALI CABLE NETWORK Vs. COMMR. OF C. EX.
|
June 10, 2008 |
|
JAIN BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2008 |
|
JAIN COLOUR LAB Vs. CCE
|
February 18, 2008 |
|
JAIN HOUSING AND CONSTRUCTIONS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 16, 2008 |
|
JAIN STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2008 |
|
JAIPURIA INFRASTRUCTURE DEVELOPERS P. LTD. Vs. C.S.T.
|
December 19, 2008 |
|
JAISINGH CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS G
|
September 11, 2008 |
|
JAMSHEDPUR CASTING CO. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
November 26, 2008 |
|
JASJEET SINGH MARWAHA Vs. CC
|
June 4, 2008 |
|
JAWALA STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
September 1, 2008 |
|
JAY MAHAKALI ROLLING MILL Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
November 11, 2008 |
|
JAY PEE REWA PLANT AND JAY PEE BELA CEMENT Vs. CCE
|
November 18, 2008 |
|
JAY SECURITY SERVICES Vs. COMMISSIONER OF CUSTOMS C EX AND SERVICE TAX
|
February 29, 2008 |
|
JAYASWAL NECO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2008 |
|
JAYASWAL TRAVELS Vs. CCE
|
July 3, 2008 |
|
JAYESH PATEL Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
November 11, 2008 |
|
JAYPEE REWA CEMENT Vs. COMMISSIONER OF C. EX.
|
April 30, 2008 |
|
JAYPEE REWA PLANT Vs. COMMISSIONER OF C. EX.
|
May 22, 2008 |
|
JAYSHREE CHEMICALS LTD Vs. CCE
|
September 16, 2008 |
|
JAYSHREE TIMBER PRODUCTS UNIT-II Vs. COMMR. OF C. EX., DIBRUGARH
|
September 2, 2008 |
|
JCB INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
August 6, 2008 |
|
JESSOP & CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
April 28, 2008 |
|
JET AIRWAYS (INDIA) LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
June 9, 2008 |
|
JETHABHAI AND HARIBHAI Vs. C.C.
|
August 26, 2008 |
|
JHAVERI POLYMERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
February 15, 2008 |
|
JINDAL ALUMINIUM LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
February 18, 2008 |
|
JINDAL STAINLESS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
|
May 19, 2008 |
|
JINDAL STAINLESS STEEL LTD. Vs. COMMR. OF C. EX. & CUS. (A), VISAKHAPATNAM
|
December 1, 2008 |
|
JINDAL STEEL AND POWER Vs. CCE
|
January 24, 2008 |
|
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2008 |
|
JINDAL STEEL AND POWER LTD. Vs. CCE
|
January 18, 2008 |
|
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2008 |
|
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
January 8, 2008 |
|
JITENDRA JAY KISHAN TAMBAKUWALA Vs. COMMR. OF C. EX., SURAT-II
|
January 15, 2008 |
|
JITENDRA NATH AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2008 |
|
JOHNSON MATTHEY INDIA (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 25, 2008 |
|
JSA FORWARDERS Vs. COMMISSIONER OF SERVICE TAX
|
October 10, 2008 |
|
JSW STEEL LTD. SALEM WORKS Vs. CCE (ST)
|
August 8, 2008 |
|
JT. C.C. & C.EX., VISAKHAPATNAM-I Vs. SARITA SOFTWARE & INDUS. LTD.
|
September 18, 2008 |
|
JUGAL KISHORE SADANI Vs. COMMR. OF CUS. (PREV.) WEST BENGAL, KOLKATA
|
September 19, 2008 |
|
JUMBO MINING LTD. Vs. COMMR. OF C. EX., CUS. & S.T., HYDERABAD
|
October 23, 2008 |
|
JUNEJA CHEMICAL INDUSTRIES (P) LTD. Vs. COMMR. OF CUS. (PREV.), KOLKATA
|
October 15, 2008 |
|
JYOTHI LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2008 |
|
JYOTI PROCESSORS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 24, 2008 |
|
K C ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2008 |
|
K.E. TECHNICAL TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
|
October 15, 2008 |
|
K.K.R. FLOUR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2008 |
|
K.R. ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
October 15, 2008 |
|
K.R. ALLOYS LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
August 28, 2008 |
|
K.S. MURALI MOHAN Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 17, 2008 |
|
KAILASH KHANNA Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
|
May 29, 2008 |
|
KAILASH SOAP PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
May 29, 2008 |
|
KAJARIA YARNS & TWINES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 23, 2008 |
|
KALI AERATED WATER WORKS Vs. COMMISSIONER OF C. EX.
|
October 10, 2008 |
|
KALIAPPA GOUNDER THIRUMANA Vs. CCE
|
July 4, 2008 |
|
KALPANA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, DAMAN
|
August 26, 2008 |
|
KALPESH FOUNDERS AND ENGINEERS Vs. C C E
|
February 28, 2008 |
|
KALYANI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
November 17, 2008 |
|
KALYANI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
May 28, 2008 |
|
KAMDAR ASSOCIATES Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
January 8, 2008 |
|
KAMINI ISPAT LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), HYDERABAD
|
January 3, 2008 |
|
KANDLA SHIP SUPPLIERS Vs. CC
|
July 9, 2008 |
|
KANIKA APPAREL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 25, 2008 |
|
KANNAPPA CORPORATION Vs. CCE (ST)
|
June 20, 2008 |
|
KANPUR SECURITY SERVICES Vs. CCE
|
February 4, 2008 |
|
KANSAL TEX-O-TUBE PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
March 11, 2008 |
|
KANYALAL DEBULAL Vs. THE COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX
|
November 25, 2008 |
|
KAP STEEL LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
February 18, 2008 |
|
KARAM CHAND THAPAR Vs. COMMR. OF SERVICE TAX, KOLKATA
|
June 11, 2008 |
|
KARAN POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
November 10, 2008 |
|
KARNATAKA STATE WAREHOUSING Vs. COMMISSIONER OF SERVICE TAX
|
February 28, 2008 |
|
KARNATAKA STATE WAREHOUSING CORPN. LTD. Vs. C.S.T., BANGALORE
|
March 11, 2008 |
|
KARNAVATI ALFA INTERNATIONAL LTD Vs. COMMR OF S T
|
September 1, 2008 |
|
KARNIK MARITIME PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2008 |
|
KAUSHAL SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2008 |
|
KAVERI METALLISING & COATING INDUSTRIES P. LTD. Vs. C.C.E., AHMEDABAD
|
May 2, 2008 |
|
KAY IRON WORKS PVT LTD Vs. COMMISSIONER OF CEN EXCISE
|
February 1, 2008 |
|
KAYTEE SWITCHGEAR LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 15, 2008 |
|
KCP LIMITED Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, GUNTUR
|
August 1, 2008 |
|
KCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
October 13, 2008 |
|
KEDIA AGGLOMERATED MARBLES LTD. Vs. C.C.E. & C., VADODARA-II
|
January 30, 2008 |
|
KEDIA CASTLE DELLEON INDUSTRIES Vs. CCE
|
February 6, 2008 |
|
KEDIA VANASPATHI LTD. Vs. COMMISSIONER OF CENTRAL
|
January 10, 2008 |
|
KEDIA VANASPATHI LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 18, 2008 |
|
KEI-RSOS MARITIME LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2008 |
|
KELTECH ENERGIES LIMITED Vs. COMMISSIONER OF C. EX., MANGALORE
|
January 9, 2008 |
|
KERALA MINERALS & METALS LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
|
September 8, 2008 |
|
KERALA STATE BAMBOO CORPORATION LTD. Vs. COMMR. OF C. EX., COCHIN
|
July 29, 2008 |
|
KERALA STATE ELECTRICITY BOARD Vs. COMMR. OF CUS., COCHIN
|
March 24, 2008 |
|
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
March 11, 2008 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2008 |
|
KERALA TRANSPORT DEV. FINANCE CORPN. LTD. Vs. C.C. & C.E., TRIVANDRUM
|
September 22, 2008 |
|
KHIVRAJ MOTORS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 29, 2008 |
|
KIMS HEALTH CARE MANAGEMENT LTD. Vs. COMMR. OF CUS., COCHIN
|
October 15, 2008 |
|
KIN-SHIP SERVICES (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. AND CUS., COCHIN
|
January 18, 2008 |
|
KIPPS EDUCATION CENTRE Vs. CCE
|
March 28, 2008 |
|
KIPPS EDUCATION CENTRE Vs. COMMISSIONER OF C. EX.
|
January 29, 2008 |
|
KIRAN INDS I LTD Vs. CCE
|
January 8, 2008 |
|
KIRAN SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
April 29, 2008 |
|
KIRLBURN ENGG. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
September 22, 2008 |
|
KIRLOSKAR POWER EQUIPMENTS LTD Vs. COMMISSIONER OF C EX
|
June 20, 2008 |
|
KIRTI SALES CORPN. Vs. CC
|
May 19, 2008 |
|
KISANVEER SATARA SSK LTD. Vs. CCE
|
April 4, 2008 |
|
KITCHEN APPLIANCES INDIA LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
June 26, 2008 |
|
KITPLY INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II
|
August 11, 2008 |
|
KLINE CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
July 29, 2008 |
|
KLJ POLYMERS & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
August 4, 2008 |
|
KMS COACH BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 23, 2008 |
|
KOCH-GLITSCH INDIA LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-I
|
November 5, 2008 |
|
KOCHHAR ENTERPRISES Vs. CCE
|
April 3, 2008 |
|
KOCHHAR ENTERPRISES Vs. CCE
|
March 4, 2008 |
|
KOGANTI STEELS PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), GUNTUR
|
August 26, 2008 |
|
KOHINOOR PRINTERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2008 |
|
KOMET PRECISION TOLLS INDIA PVT. LTD. Vs. COMMR. OF CUS. (A), BANGALORE
|
October 23, 2008 |
|
KRISHAK BHARTI CO-OP. LTD. Vs. COMMISSIONER OF C. EX. (A), SURAT-I
|
November 12, 2008 |
|
KRISHANA SATELLITE CABLE NETWORK Vs. CCE
|
July 25, 2008 |
|
KRISHNA CAP BOX PVT. LTD Vs. CCE
|
June 17, 2008 |
|
KRISHNA CONSTRUCTION CO. Vs. COMMR. OF SERVICE TAX
|
March 31, 2008 |
|
KRISHNA TOYS LTD. Vs. CCE
|
January 1, 2008 |
|
KRISHNA TRADERS Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
March 11, 2008 |
|
KUBER ENGINEERING ENTERPRISE Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
August 19, 2008 |
|
KUM KUM EDUCATION ACADEMY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
December 30, 2008 |
|
KUMAR BEHERAY RATHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2008 |
|
KUMAR COTEX LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
November 27, 2008 |
|
KUMAR COTTON MILLS (P) LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
May 13, 2008 |
|
KUNAL TEXTILE MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 29, 2008 |
|
KUNJ BEHARI DYE CHEM PVT. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
|
November 18, 2008 |
|
KUNNATH TEXTILES Vs. COMMR. OF CUS. & C. EX. (APPEALS), COCHIN
|
April 15, 2008 |
|
KUNNEL ENGINEERS & CONTRACTORS (P) LTD. Vs. C.C.E. & C., COCHIN
|
May 16, 2008 |
|
KURELE INDUSTRIES Vs. CCE
|
May 27, 2008 |
|
L B TEXTILES Vs. CCE
|
February 28, 2008 |
|
L D TEXTILES INDUSTRIES LTD Vs. CCE
|
August 8, 2008 |
|
L. MADANLAL (ALUMINIUM) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
|
July 15, 2008 |
|
L.F.C. HIRE PURCHASE COMPANY LTD. Vs. COMMR. OF CUS. AND C. EX. (APPEALS), COCHIN
|
May 8, 2008 |
|
L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMR. OF C. EX.
|
October 3, 2008 |
|
L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMR. OF C. EX.
|
February 5, 2008 |
|
L.G. ELECTRONICS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 12, 2008 |
|
L.N. GUPTA, PROPRIETOR Vs. CCE
|
February 6, 2008 |
|
L.R. BROTHERS, INDO FLORA LTD Vs. CC
|
July 17, 2008 |
|
LA FREIGHTLIFT (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 15, 2008 |
|
LA FREIGHTLIFT (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 18, 2008 |
|
LACURE PHARMACEUTICALS LTD AND SHRI SAMIR J UDHANI Vs. COMMISSIONER OF CUSTOMS P
|
January 2, 2008 |
|
LACURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
December 18, 2008 |
|
LAFARGE INDIA PVT. LTD. Vs. CCE
|
January 11, 2008 |
|
LALIT ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
February 14, 2008 |
|
LALOOJI DERAWALA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 11, 2008 |
|
LARDUMS ELECTRICALS PVT. LTD. Vs. COMMR. OF C. EX.
|
July 7, 2008 |
|
LARK WIRES & INFOTECH LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
|
July 22, 2008 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
December 2, 2008 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2008 |
|
LAWSON TRAVEL & TOURS (I) PVT. LTD. Vs. C.C. & C.E. (A), COCHIN
|
April 22, 2008 |
|
LAWSON TRAVEL AND TOURS (INDIA) Vs. COMMISSIONER OF SERVICE TAX
|
August 12, 2008 |
|
LAXMI IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
September 9, 2008 |
|
LAXMI TEX. CHEM Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
July 2, 2008 |
|
LEADAGE ALLOYS (I) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 23, 2008 |
|
LEE & MUIR HEAD PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
October 23, 2008 |
|
LEOPARD GUARDS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 17, 2008 |
|
LEXMARK INTERNATIONAL (INDIA) LTD Vs. CC/SEA PORT
|
July 11, 2008 |
|
LIBERTY SALES Vs. COMMISSIONER OF C. EX.
|
October 1, 2008 |
|
LIFE INSURANCE CORPORATION OF Vs. CCE
|
July 2, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. CCE
|
October 29, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF C. EX.
|
September 10, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA LTD. Vs. COMMR. OF C. EX.
|
January 21, 2008 |
|
LILASONS BREWERIES LTD. Vs. CCE
|
November 3, 2008 |
|
LINK INTERNATIONAL TRAVEL AGENTS Vs. COMMISSIONER OF CENTRAL
|
February 28, 2008 |
|
LINK INTERNATIONAL TRAVEL AGENTS (P) LTD. Vs. C.C.E., HYDERABAD
|
March 6, 2008 |
|
LINTAS INDIA (P) LTD. Vs. CST
|
February 22, 2008 |
|
LLOYDS METALS AND ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 30, 2008 |
|
LOGIPRO SOFTWARE PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
April 22, 2008 |
|
LOHIA STARLINGER Vs. CCE
|
January 25, 2008 |
|
LOK PRIYA TRAVELS Vs. CST
|
April 8, 2008 |
|
LOTS SHIPPING LTD. Vs. COMMISSIONER OF C. EX. & CUS., KOCHI
|
March 24, 2008 |
|
LOTTE INDIA CORPORATION LTD. Vs. CCE
|
January 2, 2008 |
|
LOTUS POWERGEAR PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
|
December 12, 2008 |
|
LOUIS BERGER INTERNATIONAL INC. Vs. ADDL. C.C.E. (S.T.), HYDERABAD-II
|
September 24, 2008 |
|
LOUIS BERGER INTERNATIONAL INC. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
September 1, 2008 |
|
LOYAL TEXTILE MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2008 |
|
LSG SKY CHEFS (INDIA) PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
April 29, 2008 |
|
M FAR HOTELS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 4, 2008 |
|
M FAR HOTELS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 1, 2008 |
|
M R COATINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2008 |
|
M. RAMAKRISHNA REDDY Vs. COMMR. OF C. EX., TIRUPATI
|
April 17, 2008 |
|
M. RAMAKRISHNA REDDY Vs. COMMR. OF C. EX. & CUS., TIRUPATHI
|
October 24, 2008 |
|
M.G. KHAN Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
July 29, 2008 |
|
M.G.M. ENTERTAINMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2008 |
|
M.K. JAIN CLASSES Vs. COMMR. OF C. EX.
|
March 27, 2008 |
|
M.P. LAGHU UDYOG NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2008 |
|
M.P. POWER TRANSMISSION CO. LTD. Vs. COMMISSIONER OF C. EX.
|
June 2, 2008 |
|
M.S. DISCOM LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
November 12, 2008 |
|
MAA DURGA FLOUR MILLS P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2008 |
|
MAA SHAKTI PARTY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
March 28, 2008 |
|
MACAWBER BEEKAY P. LTD. Vs. COMMISSIONER OF C. EX.
|
April 22, 2008 |
|
MACNEILL ENGG. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VII
|
July 11, 2008 |
|
MACNEILL ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VII
|
March 28, 2008 |
|
MACRO MARVEL PROJECTS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 24, 2008 |
|
MADHAN AGRO INDUSTRIES (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2008 |
|
MADHAV INDUSTRIAL CORPN. Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), JAMNAGAR
|
November 10, 2008 |
|
MADHU ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
November 26, 2008 |
|
MADHUCON BINA PURI JV Vs. CC IMPORT
|
August 5, 2008 |
|
MADRAS RACE CLUB Vs. COMMISSIONER OR SERVICE TAX
|
September 23, 2008 |
|
MADRAS VANASPATI LTD. Vs. CCE
|
February 12, 2008 |
|
MAERSK INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2008 |
|
MAERSK INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2008 |
|
MAFATLAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
October 3, 2008 |
|
MAGNUS SOCIETY Vs. COMMISSIONER OF CUS. & C. EX. HYDERABAD
|
August 23, 2008 |
|
MAHALAKSHMI CABLE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
November 28, 2008 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. COMMR. OF S.T.
|
September 23, 2008 |
|
MAHARAJA GROUP AND ASSOCIATE Vs. CCE
|
June 3, 2008 |
|
MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2008 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2008 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2008 |
|
MAHATMA SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2008 |
|
MAHAVIR VANASPATI CO. Vs. COMMISSIONER OF C. EX.
|
October 30, 2008 |
|
MAHENDRA KUMAR AGARWAL AND KRISHNA SHIPPING AGENCY CHA Vs. COMMISSIONER OF CUSTOMS PORT
|
June 19, 2008 |
|
MAHESH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
|
September 23, 2008 |
|
MAHESH TEXTURISERS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
September 17, 2008 |
|
MAHESHWARI ELECTROS PVT. LTD. Vs. CCE
|
May 5, 2008 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
|
August 28, 2008 |
|
MAHINDRA UGINE STEEL CO LTD Vs. CCEX
|
May 13, 2008 |
|
MAHINDRA UGINE STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 29, 2008 |
|
MAHINDRA UGINE STEEL CO. LTD. AND PRAFUL R. GOKHALE Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2008 |
|
MAINI INDUSTRIAL CONSULTANTS Vs. COMMR. OF SERVICE TAX, BANGALORE
|
October 27, 2008 |
|
MAINI PRECISION PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
August 19, 2008 |
|
MAINI PRECISION PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
August 12, 2008 |
|
MAIZE PRODUCTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 14, 2008 |
|
MAJESTIC AUTO LTD. Vs. COMMISSIONER OF C. EX.
|
January 15, 2008 |
|
MAJESTIC MOBIKES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 30, 2008 |
|
MAK CONTROLS AND SYSTEMS PRIVATE LTD. Vs. CCE
|
August 27, 2008 |
|
MAKINO INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 26, 2008 |
|
MALABAR REGIONAL CO-OP. MILK PRODUCERS UNION LTD. Vs. C.C.E., COCHIN
|
September 9, 2008 |
|
MALU SLEEPERS PVT. LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
December 31, 2008 |
|
MANAN MOTORS PVT LTD Vs. CCE A
|
November 7, 2008 |
|
MANEESH EXPORTS (EOU) Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2008 |
|
MANGAL ELECTRICALS INDUSTRIES Vs. CCE
|
April 22, 2008 |
|
MANGAL SINGH Vs. CCE
|
March 7, 2008 |
|
MANGALAM DRUGS & ORGANICS LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
September 26, 2008 |
|
MANGALAM TRADERS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
June 3, 2008 |
|
MANGALORE CHEM. & FERTILIZERS LTD. Vs. COMMR. OF C. EX., MANGALORE
|
May 1, 2008 |
|
MANGALORE CHEMICALS & FERTILIZERS LTD. Vs. COMMISSIONER OF C.EX., MANGALORE
|
September 11, 2008 |
|
MANGALORE CHEMICALS & FERTILIZERS LTD. Vs. C.C.E., MANGALORE
|
October 13, 2008 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C., MANGALORE
|
July 29, 2008 |
|
MANGALWARDHINI TRAVELS Vs. CCE
|
July 30, 2008 |
|
MANIPAL MEDIA NETWORK LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 7, 2008 |
|
MARIGOLD PAINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 30, 2008 |
|
MARKET CHASE ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2008 |
|
MARKET SYSTEMS Vs. CCE
|
September 25, 2008 |
|
MARTIAL SECURITY AND DETECTIVE SERVICE (P) LTD. Vs. CCE
|
May 29, 2008 |
|
MARUTI UDYOG LTD Vs. CCE
|
June 20, 2008 |
|
MATADIN MALI Vs. COMMISSIONER OF SERVICE TAX
|
August 29, 2008 |
|
MATSUSHITA LAKHANPAL BATTERY INDIA LTD. Vs. C.C.E., VADODARA
|
December 5, 2008 |
|
MAVERIC SYSTEMS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 21, 2008 |
|
MAY AND WIN ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 29, 2008 |
|
MAZGAON DOCK LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 29, 2008 |
|
MCCANN ERICKSON (INDIA) PVT. LTD. Vs. CST
|
January 18, 2008 |
|
MD. ABDULLAH Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
December 23, 2008 |
|
MD. AKHTAR Vs. COMMISSIONER OF C. EX., CUS. & S. T., PATNA
|
December 22, 2008 |
|
MEDICAMEN BIOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2008 |
|
MEDITECH (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 11, 2008 |
|
MEERA SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
October 10, 2008 |
|
MEHAR HEALTHCARE CORPN. Vs. COMMISSIONER OF CUSTOMS
|
April 24, 2008 |
|
MEHTA AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2008 |
|
MELBROW ENGINEERING WORKS PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-II
|
January 23, 2008 |
|
MERRY Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2008 |
|
MESSENGERS Vs. COMMISSIONER OF C. EX.
|
September 8, 2008 |
|
METAL GEMS Vs. COMMR. OF C. EX., DAMAN
|
April 30, 2008 |
|
METAL RECYCLING INDUSTRY Vs. C C E
|
May 16, 2008 |
|
METRO FORD Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
August 25, 2008 |
|
METRO SHOES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2008 |
|
MEW ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 19, 2008 |
|
MEYER HEALTH CARE PVT. LTD. Vs. ASSTT. COMMR. OF C. EX., BANGALORE-II
|
September 23, 2008 |
|
MGM ENTERTAINMENTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
December 17, 2008 |
|
MGM INTERNATIONAL EXPORTS LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 28, 2008 |
|
MGM INTERNATIONAL EXPORTS LTD. Vs. COMMR. OF CUS., MANGALORE
|
April 30, 2008 |
|
MICRO ACADEMY (INDIA) PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 21, 2008 |
|
MICRO LABS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 30, 2008 |
|
MICRO POLYESTER P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 8, 2008 |
|
MIDAS CARE PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 2008 |
|
MIDAS CARE PHARMACEUTICALS Vs. COMMR OF C EX
|
July 23, 2008 |
|
MIDWEST GRANITE PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
May 26, 2008 |
|
MIHIJAM VANASPATI Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
July 18, 2008 |
|
MIKI FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
|
March 25, 2008 |
|
MILBANK LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 3, 2008 |
|
MILCENT APPLIANCES P. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
September 24, 2008 |
|
MILLENNIUM CONSTRUCTIONS PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
May 1, 2008 |
|
MILLIPORE INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
November 18, 2008 |
|
MITSUBA SICAL LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 13, 2008 |
|
MODERN COMMUNICATION & BROADCASTING SYSTEMS P. LTD. Vs. C.C., KANDLA
|
December 15, 2008 |
|
MODERN MACHINERY STORE Vs. CCE
|
April 11, 2008 |
|
MODERN PLASTIC HOUSE Vs. COMMISSIONER OF CUSTOMS
|
August 20, 2008 |
|
MODI CONSTRUCTION CO Vs. CCE
|
June 16, 2008 |
|
MODI DYEING AND BLEACHING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2008 |
|
MODI-MUNDIPHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 23, 2008 |
|
MODISON METALS LTD. Vs. COMMR. OF C. EX., DAMAN
|
May 16, 2008 |
|
MOHIT PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2008 |
|
MOHTISHAM COMPLEXES PVT. LTD. Vs. COMMR. OF C.EX., MANGALORE
|
November 7, 2008 |
|
MOKHA BUILDERS AND PROMOTERS Vs. CCE
|
January 22, 2008 |
|
MORIAS CONSTRUCTION CO. (P) LTD. Vs. COMMR. OF C. EX. & S. TAX, RANCHI
|
September 17, 2008 |
|
MORINDA CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
|
September 5, 2008 |
|
MOTHERSON AUTOMOTIVE Vs. CCE
|
July 8, 2008 |
|
MOTOROL TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
December 18, 2008 |
|
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (AIR)
|
September 18, 2008 |
|
MOULIS ADVERTISING SERVICES P. LTD. Vs. COMMISSIONER OF S.T.
|
June 25, 2008 |
|
MOUNT METTUR PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX.
|
August 8, 2008 |
|
MPR REFRACTORIES LTD. Vs. C.C. & C. EX. (APPEALS), VISAKHAPATNAM
|
September 23, 2008 |
|
MPR REFRACTORIES LTD. Vs. COMMISSIONER OF CUS. & C. EX., VISAKHAPATNAM
|
January 17, 2008 |
|
MR. JASPREET SINGH JOLLY AND MR. M.S. RAKSHA Vs. CC
|
August 22, 2008 |
|
MR. SHAJI THOMAS, PROPRIETOR, Vs. COMMISSIONER OF CENTRAL
|
April 22, 2008 |
|
MRF LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
January 7, 2008 |
|
MSPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
September 25, 2008 |
|
MSPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
December 23, 2008 |
|
MUKESH AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2008 |
|
MULTI MANTECH INTERNATIONAL PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
July 29, 2008 |
|
MULTI TRACK CABLE NETWORK Vs. CST
|
August 6, 2008 |
|
MULTI TRACK CABLE NETWORK Vs. COMMR. OF SERVICE TAX
|
April 24, 2008 |
|
MUNDRA PORT & SPECIAL ECONOMIC ZONE LTD. Vs. C.C.E., RAJKOT
|
September 30, 2008 |
|
MUNJAL SALES CORPORATION Vs. COMMISSIONER OF C. EX.
|
August 13, 2008 |
|
MUSA AND CO Vs. CCE
|
December 11, 2008 |
|
MUTHOOT FINCORP LTD. Vs. COMMR. OF C. EX., CUS. & S.T. (A), COCHIN
|
December 22, 2008 |
|
MYSORE LEASING & FINANCE LTD. Vs. COMMR. OF C. EX., CUS. & S.T., MYSORE
|
July 24, 2008 |
|
MYSORE SUGAR COMPANY LTD. Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
|
July 8, 2008 |
|
N D MAZUMDAR AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2008 |
|
N-TECH FINANCIAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2008 |
|
N. MURUGANANDAM Vs. COMMISSIONER OF C. EX.
|
September 15, 2008 |
|
N. RAJASHEKAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
July 4, 2008 |
|
N. RAJASHEKHAR & CO. Vs. COMMISSIONER OF C. EX., MYSORE
|
January 1, 2008 |
|
N. RANGA RAO & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 26, 2008 |
|
N.G. BHANUSHALI & CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 18, 2008 |
|
N.K. AYSHA Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
August 29, 2008 |
|
NAHAR SPINNING MILLS Vs. CCE
|
October 6, 2008 |
|
NALIN CHOKSEY Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 23, 2008 |
|
NAMTECH ELECTRONICS DEVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
July 23, 2008 |
|
NAND KISHOR TIBREWALA Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
October 30, 2008 |
|
NANDA DEVI SHARMA AND ORS. Vs. CCE
|
January 2, 2008 |
|
NANDAN BIOMATRIX LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
August 27, 2008 |
|
NANDESHWARI PACKAGING LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
May 12, 2008 |
|
NARAYAN BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2008 |
|
NARAYAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2008 |
|
NARAYAN NAMBIAR MELOTH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 11, 2008 |
|
NARENDRA IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 20, 2008 |
|
NARESH KUMAR AND CO PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
May 29, 2008 |
|
NARMADA CHEMATUR PETROCHEM. LTD. Vs. COMMR. OF C. EX., VADODARA-II
|
July 24, 2008 |
|
NARMADA GELATINES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2008 |
|
NARNOLIA SECURITIES PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
March 7, 2008 |
|
NAROTTAM AND CO. Vs. COMMISSIONER OF C. EX.
|
May 13, 2008 |
|
NATIONAL BUILDINGS CONSTRUCTION CORP LTD Vs. C C E AND S T
|
October 14, 2008 |
|
NATIONAL ENGINEERING CORPORATION Vs. CCE
|
August 13, 2008 |
|
NATIONAL EXPORTS Vs. COMMR. OF CUS. (PORT), KOLKATA
|
December 22, 2008 |
|
NATIONAL FLASK INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
December 10, 2008 |
|
NATIONAL FLASK INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
September 5, 2008 |
|
NATIONAL IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
May 30, 2008 |
|
NATIONAL PLYWOOD INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
|
March 5, 2008 |
|
NATIONAL PRODUCTIVITY COUNCIL Vs. CCE
|
August 1, 2008 |
|
NATIONAL PRODUCTIVITY COUNCIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2008 |
|
NATIONAL TRADERS & AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 22, 2008 |
|
NATIONAL TRADES AND AGENCIES Vs. COMMR. OF C. EX., COCHIN
|
July 23, 2008 |
|
NAVA BHARAT ENTERPRISES LTD. Vs. COMMR. OF CUS., C. EX. & S.T., GUNTUR
|
December 15, 2008 |
|
NAVABHARAT VENTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2008 |
|
NAVBHARAT METALIC OXIDE INDUS. PVT. LTD. Vs. COMMR. OF C. EX., DAMAN
|
November 26, 2008 |
|
NAVPAD ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 10, 2008 |
|
NAVYUG ALLOYS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
|
August 19, 2008 |
|
NAWANSHAHR CO-OPERATIVE SUGAR MILLS AND ORS. Vs. CCE
|
June 20, 2008 |
|
NAZEER & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
October 15, 2008 |
|
NB METAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
February 21, 2008 |
|
NCR CORPORATION INDIA (P) LTD. Vs. CCE
|
May 14, 2008 |
|
NCR CORPORATION INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 16, 2008 |
|
NEEL METAL PRODUCTS LTD. Vs. CCE
|
March 19, 2008 |
|
NEERAJ CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2008 |
|
NEHALI Vs. COMMISSIONER OF C. EX. & CUSTOMS, VADODARA-I
|
April 21, 2008 |
|
NEMINATH FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
August 26, 2008 |
|
NEMINATH FABRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
July 29, 2008 |
|
NEMLAXMI BOOKS (I) LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-II
|
December 2, 2008 |
|
NEO CARBONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2008 |
|
NESTLE INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2008 |
|
NESTLE INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 4, 2008 |
|
NETEL CHROMATOGRAPHS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2008 |
|
NEW CHEMI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
April 29, 2008 |
|
NEW COPIER SYNDICATE Vs. COMMR. OF CUS., C. EX. & S.T. (A), HYDERABAD
|
October 15, 2008 |
|
NEW TOBACCO CO. LTD. Vs. COMMR. OF CENTRAL EXCISE, SHILLONG
|
September 24, 2008 |
|
NEW TOBACCO CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
November 17, 2008 |
|
NEW TOBACCO COMPANY LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
April 30, 2008 |
|
NEWTON ENGG. & CHEM. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
|
November 27, 2008 |
|
NI SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 1, 2008 |
|
NICCO CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
September 3, 2008 |
|
NICHOLAS PIRAMEL (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2008 |
|
NIHON FIBRE PVT. LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
April 28, 2008 |
|
NIIT LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 10, 2008 |
|
NIJANAND CERAMICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
August 18, 2008 |
|
NIPUNA SERVICES LTD. Vs. COMMR. OF C. EX., CUS. & S.T. (A-II), HYDERABAD
|
November 4, 2008 |
|
NIRMA LTD Vs. CC
|
September 22, 2008 |
|
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
February 1, 2008 |
|
NIRMA LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
July 31, 2008 |
|
NIRULAS CORNER HOUSE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
December 3, 2008 |
|
NITHYANANDA ELECTRONICS Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
|
February 26, 2008 |
|
NITHYANANDA ELECTRONICS Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 4, 2008 |
|
NIZAM DECCAN SUGARS LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
|
February 25, 2008 |
|
NLC NALCO INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 17, 2008 |
|
NOBLE INSTITUTE EDUCATION PVT LTD Vs. COMMR OF S T
|
February 20, 2008 |
|
NORTH EASTERN TUBES LTD. Vs. COMMISSIONER OF C. EX., GUWAHATI
|
January 1, 2008 |
|
NORTH EASTERN TUBES LTD. Vs. COMMR. OF C. EX. & CUS., GUWAHATI
|
March 10, 2008 |
|
NOVA CHEMICALS (INTERNATIONAL) Vs. CCE
|
March 13, 2008 |
|
O.N.G.C. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
|
November 26, 2008 |
|
OBLI SPINNING MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
January 29, 2008 |
|
OIL & NATURAL GAS CORPN. LTD. Vs. C.C. & C. EX., VISAKHAPATNAM-II
|
October 3, 2008 |
|
OIL AND NATURAL GAS CORPORATION LTD. Vs. C.C.E.
|
August 6, 2008 |
|
OIL INDIA LTD Vs. COMMR OF CENTRAL EXCISE
|
March 4, 2008 |
|
OM SAI FINANCIAL SERVICES Vs. COMMR. OF CUS. & C. EX., TIRUPATHI
|
August 22, 2008 |
|
OM SAI PROFESSIONAL DETECTIVE & SEC. SER. P. LTD. Vs. C.C.E., GUNTUR
|
May 7, 2008 |
|
OMAR AGENCIES (HUTCH) Vs. COMMISSIONER OF C. EX.
|
August 5, 2008 |
|
ORIENT CERLANE LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
October 1, 2008 |
|
ORIENT LITHO PRESS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2008 |
|
ORIENT PAPER MILLS Vs. COMMISSIONER OF C. EX.
|
November 28, 2008 |
|
ORION STEEL CORPORATION Vs. COMMISSIONER OF C. EX., VADODARA
|
May 7, 2008 |
|
ORISSA SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
July 17, 2008 |
|
OSNAR CHEMICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
September 25, 2008 |
|
OSWAL HI-TECH PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 23, 2008 |
|
OTIS ELEVATOR COMPANY (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
February 8, 2008 |
|
OUDH SUGAR MILLS LTD. Vs. C.C.E.
|
January 28, 2008 |
|
P. CHANDRAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2008 |
|
P.C. CHAKRAVORTY Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
July 18, 2008 |
|
P.N. RAM Vs. CCE
|
January 17, 2008 |
|
P.P. PATEL & CO. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-I
|
January 28, 2008 |
|
P.R. ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
May 16, 2008 |
|
P.S. MURUGESAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2008 |
|
P.S. STEEL TUBES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2008 |
|
PACKWELL PLASTIC PVT LTD Vs. CCE
|
April 25, 2008 |
|
PADLOCK DETECTIVE & SECURITY AGENCY Vs. COMMR. OF C. EX., BELGAUM
|
December 19, 2008 |
|
PADMASHRI DR V V PATIL SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2008 |
|
PAHARPUR COOLING TOWERS LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
December 11, 2008 |
|
PALAV SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
July 7, 2008 |
|
PALCO METALS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
July 29, 2008 |
|
PALCO METALS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
February 7, 2008 |
|
PALLAV ENTERPRISES Vs. COMMR. OF CUS. (APPEALS), HYDERABAD
|
October 15, 2008 |
|
PALLIPALAYAM SPINNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 19, 2008 |
|
PAMPA AGENCY Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
|
August 21, 2008 |
|
PANASONIC BATTERY INDIA CO. LTD. Vs. COMMR. OF C. EX., VADODARA
|
January 10, 2008 |
|
PANCHMAHAL STEEL LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
|
September 9, 2008 |
|
PANCHMAL PLASTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
August 11, 2008 |
|
PANYAM CEMENT & MINERAL INDUS. LTD. Vs. COMMR. OF C. EX., TIRUPATHI
|
February 4, 2008 |
|
PANYAM CEMENT AND MINERAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2008 |
|
PARAMESWARI TEXTILES Vs. COMMISSIONER OF SERVICE TAX
|
February 11, 2008 |
|
PARAMOUNT ADVERTISING SERVICES Vs. COMMISSIONER OF C. EX.
|
August 8, 2008 |
|
PARESH PLASTICS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 5, 2008 |
|
PARLE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
June 19, 2008 |
|
PARNAX LAB. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 19, 2008 |
|
PARTH EQUIPMENT Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
May 16, 2008 |
|
PARVEEN TRAVELS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 3, 2008 |
|
PASHA EDUCATIONAL TRAINING INST. Vs. C.C.E. & C. & S.T. (A-II), HYDERABAD
|
December 4, 2008 |
|
PASUPATI SPG. AND WVG. MILLS Vs. COMMR. OF C. EX.
|
April 23, 2008 |
|
PATAKA INDUSTRIES P LTD Vs. COMMISSIONER OF C EX
|
September 17, 2008 |
|
PAVANSUT SECURITY SERVICES Vs. C C E
|
September 26, 2008 |
|
PEBCO MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2008 |
|
PENMATT KUTTIMON SAMU Vs. COMMR. OF CUS. (IMPORT), MUMBAI
|
November 7, 2008 |
|
PENNA CEMENT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
March 3, 2008 |
|
PEPSICO INDIA HOLDINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2008 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
September 4, 2008 |
|
PERFECT ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
December 26, 2008 |
|
PERMANENT IP SYSTEMS Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, SILIGURI
|
July 7, 2008 |
|
PETRO CARBON INDUSTRIES Vs. CCE
|
December 23, 2008 |
|
PHASE 1 EVENTS & ENTERTAINMENT PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
January 1, 2008 |
|
PHASE 1 EVENTS & ENTERTAINMENT PVT. LTD. Vs. C.S.T., BANGALORE
|
July 21, 2008 |
|
PHI SEEDS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 1, 2008 |
|
PHILIP ABRAHAM Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 18, 2008 |
|
PHILIPS ELECTRONICS INDIA LTD Vs. COMMR OF C EX
|
December 2, 2008 |
|
PHILIPS ELECTRONICS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
September 4, 2008 |
|
PHILIPS ELECTRONICS INDIA LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
May 15, 2008 |
|
PHILIPS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
|
August 19, 2008 |
|
PHLOX PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
May 6, 2008 |
|
PHOENIX MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE (ST)
|
December 15, 2008 |
|
PHOENIX YULE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
|
November 19, 2008 |
|
PHOENIX YULE LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA-III
|
September 9, 2008 |
|
PHOTO KINA CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
September 4, 2008 |
|
PINEX STEEL INDUSTRIES PVT. LTD. Vs. COMMR. OF SERVICE TAX, PATNA
|
September 2, 2008 |
|
PINK CITY COMMUNICATIONS Vs. CST
|
January 18, 2008 |
|
PIOMA INDUSTRIES Vs. CC
|
May 6, 2008 |
|
PIOMA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
November 18, 2008 |
|
PIONEER AGENCIES Vs. CCE
|
January 31, 2008 |
|
PIONEER PRESS PVT. LTD. Vs. CCE (ST)
|
January 2, 2008 |
|
PLEASANTIME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2008 |
|
PLUS TECH. ENGG. P. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
January 9, 2008 |
|
PNC CONSTRUCTION CO. LTD. Vs. CCE
|
February 4, 2008 |
|
PNEUMATIC POWER TOOL AND CO. Vs. CCE
|
January 28, 2008 |
|
POL INDIA AGENCIES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2008 |
|
POLOLIGHT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
December 29, 2008 |
|
POLYCAB WIRES P. LTD. AND SH. FRANCIS DSILVA Vs. CCE
|
September 17, 2008 |
|
POLYCAB WIRES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
May 8, 2008 |
|
POLYMER TECHNOLOGIES INTERNATIONAL Vs. COMMR. OF C. EX., VADODARA
|
August 19, 2008 |
|
PONNI SUGARS LTD. Vs. CCE
|
February 8, 2008 |
|
POOJA APPARELS Vs. COMMISSIONER OF C. EX., VAPI
|
April 21, 2008 |
|
POPULAR MOTOR CORPN. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
July 2, 2008 |
|
POPULAR VEHICLES AND SERVICES LTD. Vs. COMMISSIONER OF C. EX., KOCHI
|
July 23, 2008 |
|
POWER BEST ELECTRICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2008 |
|
POWER CONTROL SYSTEMS Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
May 26, 2008 |
|
POWER GRID CORP. OF INDIA Vs. COMMR. OF SERVICE TAX
|
September 9, 2008 |
|
POWERICA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
December 11, 2008 |
|
PRABHAT K. TYAGI Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
|
February 15, 2008 |
|
PRABHAT K. TYAGI Vs. COMMISSIONER OF C. EX. (APPEALS-I), BANGALORE
|
February 22, 2008 |
|
PRABHU NARAYAN AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2008 |
|
PRADIP DAS Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
September 30, 2008 |
|
PRAGATHI AUTOMATION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
December 10, 2008 |
|
PRAGATI PAPERS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
September 2, 2008 |
|
PRAGJYOTI SYNTEX LTD. Vs. CCE
|
December 11, 2008 |
|
PRAKASH AIR FREIGHT PRIVATE Vs. COMMISSIONER OF SERVICE TAX
|
January 28, 2008 |
|
PRAKASH AIR FREIGHT PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
January 29, 2008 |
|
PRAKASH DECORATORS Vs. CCE
|
January 15, 2008 |
|
PRAKASH INDUSTRIES LTD. Vs. CCE
|
March 14, 2008 |
|
PRAKASH MACHINE TOOLS Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
January 31, 2008 |
|
PRAKASH SOLVEX AND PRAKASH SOYA LTD. Vs. CCE
|
January 29, 2008 |
|
PRASHANT VISHWASRAO DEORE Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2008 |
|
PRASHRAY OVERSEAS PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2008 |
|
PRATAP JADHAV AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2008 |
|
PRAYAS AUTOMATION PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
|
February 14, 2008 |
|
PREEYA HOME STUDY PVT. LIMITED Vs. COMMR. OF C. EX.
|
April 24, 2008 |
|
PREMA COLORS AND CHEMICALS AND RAMJEE LEATHER AND SUPPLIERS Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2008 |
|
PREMIER ENTERPRISES Vs. COMMR. OF C. EX., HYDERABAD
|
December 11, 2008 |
|
PREMIER MOTOR GARAGE Vs. COMMISSIONER OF C. EX.
|
January 2, 2008 |
|
PREMIER POLYWEAVES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
June 20, 2008 |
|
PREMIER SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
September 2, 2008 |
|
PREMIUM FERRO ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
March 7, 2008 |
|
PRESMET ALLOYS (P) LTD. Vs. COMMR. OF C. EX., KOLKATA-I
|
March 3, 2008 |
|
PRESTIGE ENTERPRISES Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
|
July 28, 2008 |
|
PRESTRESS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
December 4, 2008 |
|
PRICE WATER HOUSE Vs. COMMR. OF C. EX. (SERVICE TAX)
|
June 6, 2008 |
|
PRICE WATER HOUSE COOPERS DEV. ASSOCIATES LTD. Vs. C.S.T., BANGALORE
|
February 13, 2008 |
|
PRIME HEALTH CARE PRODUCTS Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
May 7, 2008 |
|
PROCAL ELECTRONICS (P) LTD. Vs. COMMR. OF C. EX. & CUSTOMS, VAPI
|
April 1, 2008 |
|
PROCESS EQUIPMENTS & VESSELS ENG. CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
August 19, 2008 |
|
PRODEK LEKTRONICS Vs. COMMR. OF C. EX.
|
February 25, 2008 |
|
PRODORITE ANTICORROSIVE LTD. Vs. COMMISSIONER OF C. EX.
|
September 19, 2008 |
|
PROFESSIONAL COURIERS Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-II
|
February 26, 2008 |
|
PROMISING EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.
|
January 21, 2008 |
|
PROVIDIAN TECHNOLOGY PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
August 8, 2008 |
|
PSG AND SONS CHARITIES METALLURGY AND FOUNDRY DIV. Vs. C.C.E.
|
May 2, 2008 |
|
PSL CORROSION CONTROL SERVICES LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN
|
August 4, 2008 |
|
PSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
January 30, 2008 |
|
PUDUKOTTAI DISTRICT CENTRAL CO-OP. BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2008 |
|
PUNALUR PAPER MILLS LTD. Vs. COLLECTOR OF C. EX. & CUS., COCHIN
|
August 26, 2008 |
|
PUNJAB EX-SERVICEMEN CORPORATION Vs. CCE
|
November 11, 2008 |
|
PUNJAB NATIONAL BANK Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2008 |
|
PUNJAB SMALL INDS. AND EXPORTS CORPN. LTD. Vs. C.C.E.
|
November 14, 2008 |
|
PUNJAB SMALL INDUSTRIES AND Vs. CCE
|
February 19, 2008 |
|
PUNJAB STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2008 |
|
PUSHPALATHA NARAYANA SHETTY Vs. COMMISSIONER OF C. EX., BELGAUM
|
September 24, 2008 |
|
PUSHPANJALI SILK PVT. LTD. Vs. CC
|
August 18, 2008 |
|
R. KUPPUSWAMY Vs. THE COMMISSIONER OF CENTRAL EXCISE SERVICE TAX COMMISSIONERATE
|
December 23, 2008 |
|
R.A. SHAIKH PAPER MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
September 11, 2008 |
|
R.C.C. (SALES) PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
October 17, 2008 |
|
R.D. METAL & CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
April 4, 2008 |
|
R.J. IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
May 7, 2008 |
|
R.K. TRANSPORT Vs. CCE
|
August 7, 2008 |
|
R.L. KALATHIA SHIP BREAKING PVT. LTD. Vs. COMMR. OF CUSTOMS, JAMNAGAR
|
March 3, 2008 |
|
R.M. POLYPACK PVT. LTD. Vs. CCE
|
January 17, 2008 |
|
R.N. OSWAL HOSIERY FACTORY Vs. COMMR. OF C. EX.
|
May 5, 2008 |
|
R.S. AVATAR SINGH & CO. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
|
January 3, 2008 |
|
R.S. TRAVELS Vs. CCE
|
July 15, 2008 |
|
R.V. MANAGEMENT Vs. COMMISSIONER OF SERVICE TAX
|
January 4, 2008 |
|
R.V. MANAGEMENT Vs. COMMISSIONER OF SERVICE TAX, MANGALORE
|
January 16, 2008 |
|
RAAJ KHOSLA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2008 |
|
RAAJ KHOSLA AND CO. PVT. LTD. Vs. CST
|
July 14, 2008 |
|
RADICE ISPAT (INDIA) LTD. Vs. COMMR. OF C. EX., KOLKATA-II
|
February 27, 2008 |
|
RAGHAV ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
May 27, 2008 |
|
RAGHAVENDRA SHIPPING SERVICES (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
|
June 17, 2008 |
|
RAGHUKULA AGENCIES Vs. COMMISSIONER OF CUS. AND C. EX., HYDERABAD-II
|
January 2, 2008 |
|
RAJ AUTO CENTRE Vs. C C EX
|
September 26, 2008 |
|
RAJ KUMAR JAIN Vs. CCE
|
August 7, 2008 |
|
RAJAN PRINTS Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
February 1, 2008 |
|
RAJARAMBAPU PATIL SSK LTD Vs. COMMISSIONER OF C EX
|
January 14, 2008 |
|
RAJARATHINAM FIREWORKS Vs. CCE
|
March 5, 2008 |
|
RAJASHREE CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2008 |
|
RAJASTHAN TOURS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2008 |
|
RAJESH GANDHI Vs. COMMISSIONER OF CUSTOMS
|
March 17, 2008 |
|
RAJIT RAM POLISH WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2008 |
|
RAJIV PLASTICS INDUSTRIES Vs. COMMR. OF C. EX. & CUS., VAPI
|
December 5, 2008 |
|
RAJPUTANA STEEL CASTING PVT LTD AND O P AGARWAL Vs. C C E
|
March 3, 2008 |
|
RAJPUTANA STEEL CASTINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
June 27, 2008 |
|
RAJSHANTI METALS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
November 28, 2008 |
|
RAJSHREE SUGARS AND CHEMICALS Vs. CCE (ST)
|
January 18, 2008 |
|
RAKESH PORWAL AND ASSOCIATES Vs. COMMISSIONER OF C. EX.
|
July 7, 2008 |
|
RAM NET COM Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATHI
|
July 24, 2008 |
|
RAM SHYAM PRINTS AND JYOTI PROCESSORS P LTD Vs. CCE
|
March 11, 2008 |
|
RAMBAGH PALACE HOTELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 11, 2008 |
|
RAMESH STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
May 12, 2008 |
|
RAMGAD MINERALS & MINING PVT. LTD. Vs. COMMR. OF C. EX., BELGAUM
|
July 25, 2008 |
|
RAMNORD RESEARCH LABORATORIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2008 |
|
RAMSISARIA TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
|
December 17, 2008 |
|
RANBANKA PURVA SAINIK BAHUUDESHIYA SAHKARI SAMITI LTD. Vs. COMMR. OF C. EX.
|
September 1, 2008 |
|
RANE BRAKE LININGS LTD. Vs. CCE
|
July 25, 2008 |
|
RANGAMMAL STEELS AND MALLEABLES Vs. COMMR. OF C. EX.
|
November 27, 2008 |
|
RANUTROL LIFESTYLE Vs. CCE
|
April 25, 2008 |
|
RAO IDEAL SERVICES PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
|
May 1, 2008 |
|
RAO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
August 13, 2008 |
|
RAPICUT CARBIDES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 30, 2008 |
|
RAPICUT CARBIDES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
February 7, 2008 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM
|
September 23, 2008 |
|
RATHI ISPAT LTD. Vs. CCE
|
May 6, 2008 |
|
RATHI ISPAT LTD. Vs. CCE
|
June 5, 2008 |
|
RATPUTANA EX-SERVICEMEN CO-OP. SOCIETY Vs. COMMR. OF C. EX.
|
June 24, 2008 |
|
RAVI INTERNATIONAL Vs. COMMISSIONER OF CUS. (AIRPORT), KOLKATA
|
January 8, 2008 |
|
RAVI PAINTS AND CHEMICALS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 3, 2008 |
|
RAWMIN MINING AND INDUSTRIES LTD Vs. C C E
|
October 3, 2008 |
|
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2008 |
|
REACH EVENTS MANAGEMENT Vs. COMMISSIONER OF S.T., BANGALORE
|
July 9, 2008 |
|
REAL MATHEMATIC CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2008 |
|
REAL PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 20, 2008 |
|
RECKITT BENCKISER INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
July 11, 2008 |
|
RECRON SYNTHETICS LTD. Vs. CCE
|
January 15, 2008 |
|
RELIANCE ENGINEERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 14, 2008 |
|
RELIANCE INDUSTRIES LIMITED Vs. C C E
|
June 23, 2008 |
|
RELIANCE INDUSTRIES LIMITED Vs. C.C.E. AND C.
|
August 28, 2008 |
|
RELIANCE INDUSTRIES LTD Vs. CCE
|
January 30, 2008 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
July 31, 2008 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
March 4, 2008 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
May 7, 2008 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 15, 2008 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
January 15, 2008 |
|
RELIANCE PETROLEUM LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
December 5, 2008 |
|
RELIANCE SECURITY AGENCY Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
|
September 23, 2008 |
|
RELQ SOFTWARE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
July 23, 2008 |
|
RELQ SOFTWARE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
December 23, 2008 |
|
REMAC MARKETING (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
October 1, 2008 |
|
REMANAN TRAVELS Vs. COMMISSIONER OF C. EX. (APPEALS), KOCHI
|
May 27, 2008 |
|
RESIL CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
November 10, 2008 |
|
REYNOLDS PENS INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
August 26, 2008 |
|
RIDHI SIDHI TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
August 28, 2008 |
|
RIGA SUGAR CO. LTD. Vs. COMMR. OF C. EX., PATNA
|
April 16, 2008 |
|
RISHI ARTS LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
August 7, 2008 |
|
RKBK LTD. Vs. CCE
|
March 24, 2008 |
|
ROBERT BOSCH Vs. CCE
|
July 21, 2008 |
|
ROHAN BUILDERS LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
July 28, 2008 |
|
ROHIT SURFACTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 16, 2008 |
|
ROLEX LOGISTICS PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
February 7, 2008 |
|
ROLEX LOGISTICS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 23, 2008 |
|
ROLEX LOGISTICS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 8, 2008 |
|
ROSHAN MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2008 |
|
ROURKELA STEEL PLANT, UNIT OF SAIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2008 |
|
ROYAL CUSHION VINYL PRODUCTS LTD. Vs. COMMR. OF C. EX., VADODARA
|
August 19, 2008 |
|
ROYAL ENTERPRISES Vs. COMMR OF CUSTOMS PORT
|
March 5, 2008 |
|
RPG CELLULAR SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2008 |
|
RPG ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2008 |
|
RUBAMIN LABORATORIES LTD. Vs. CCE
|
December 26, 2008 |
|
RUBBER PRODUCTS LTD Vs. CCE
|
July 21, 2008 |
|
RUBFILA INTERNATIONAL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2008 |
|
RUBICON FORMULATIONS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND SERVICE TAX
|
June 10, 2008 |
|
RUCHI HEALTH FOODS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S. T., COCHIN
|
December 5, 2008 |
|
RUCHI INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
May 22, 2008 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
May 26, 2008 |
|
RUKMANI PAKKWELL TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2008 |
|
RUPINDER KAUR Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 19, 2008 |
|
S & K ENTERPRISES Vs. COMMR. OF CUS. & C. EX. (APPEALS), CALICUT
|
January 17, 2008 |
|
S AND K ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AND
|
January 17, 2008 |
|
S DOCTOR SECURITY SERVICES PVT LTD Vs. CST
|
May 16, 2008 |
|
S. GOPAKUMAR, ARCHITECT Vs. COMMISSIONER OF C. EX. (APPEALS), COCHIN
|
August 28, 2008 |
|
S. KUMAR TELESERVICES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
May 8, 2008 |
|
S.A. DALAL AND CO. Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2008 |
|
S.A. PLYWOOD INDUSTRIES Vs. COMMISSIONER OF C. EX., SILIGURI
|
June 11, 2008 |
|
S.B. ENTERPRISE Vs. COMMR. OF C. EX., COCHIN
|
February 18, 2008 |
|
S.B. MAHESWARI Vs. COMMR. OF CUS., KANDLA
|
April 29, 2008 |
|
S.F. DYES (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
February 14, 2008 |
|
S.F. FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
September 23, 2008 |
|
S.K. STAR CABLE NETWORK Vs. CCE
|
January 7, 2008 |
|
S.N. UPPAR & CO. Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 12, 2008 |
|
S.R. AGENCY Vs. CCE
|
June 20, 2008 |
|
S.R. BASAVA & SONS Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
January 18, 2008 |
|
S.V. POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2008 |
|
SABERO ORGANICS GUJARAT LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
November 26, 2008 |
|
SACHDEVA ROADLINES (P) LTD. Vs. COMMR. OF SERVICE TAX
|
May 1, 2008 |
|
SADAN VIKAS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2008 |
|
SAGAR SPRINGS P. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
September 26, 2008 |
|
SAGAR SPRINGS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, VADODARA
|
August 21, 2008 |
|
SAHAKARI KHAND UDYOG MANDLI LTD. Vs. CCE
|
August 26, 2008 |
|
SAI CONSULTING ENGINEERS PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
July 30, 2008 |
|
SAI CONSULTING ENGINEERS PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
December 4, 2008 |
|
SAI SAMHITA STORAGES PVT. LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), VISAKHAPATNAM
|
October 6, 2008 |
|
SAI SHIPPING SERVICE Vs. COMMISSIONER OF C. EX.
|
January 22, 2008 |
|
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
September 22, 2008 |
|
SAINATH CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS GENERAL
|
January 22, 2008 |
|
SAINI CONSULTANTS Vs. CC
|
January 28, 2008 |
|
SAJ FLIGHT SERVICES (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 22, 2008 |
|
SAKTHI AUTO COMPONENTS LTD. Vs. COMMISSIONER OF C. EX.
|
October 28, 2008 |
|
SAKTHI CELCOM Vs. COMMISSIONER OF C. EX. (S.T.)
|
August 1, 2008 |
|
SAKTHI MASALA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2008 |
|
SAKTHI SUGARS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX)
|
September 19, 2008 |
|
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2008 |
|
SALASAR DYG. & PTG. MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
June 23, 2008 |
|
SAMTECH CYBERNETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
April 23, 2008 |
|
SANDEEP AND COMPANY Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2008 |
|
SANDOZ PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2008 |
|
SANDUR MICRO CIRCUIT LTD. Vs. COMMISSIONER OF C. EX. & CUS., MANGALORE
|
February 8, 2008 |
|
SANGHI IND. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
August 8, 2008 |
|
SANGHI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2008 |
|
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
April 25, 2008 |
|
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
May 1, 2008 |
|
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
May 9, 2008 |
|
SANJIVANI TAKI SSK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 1, 2008 |
|
SANSON CHEMICAL INDUS. Vs. COMMR. OF C. EX., CUS. & S.T. (A), COCHIN
|
August 26, 2008 |
|
SANTECH CYBERNETICS PVT. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
|
April 9, 2008 |
|
SANTI RANJAN PAUL Vs. COMMR. OF CUS. & C. EX. (A), GUWAHATI
|
September 11, 2008 |
|
SANTOSH KUMAR AGARWAL Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
|
January 8, 2008 |
|
SARA SERVICES AND ENGINEERS PVT. LIMITED Vs. CCE
|
September 16, 2008 |
|
SARAL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
January 11, 2008 |
|
SARAL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
March 7, 2008 |
|
SARAL RASAYAN PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
September 18, 2008 |
|
SARASWATI SHIKSHA KENDRA Vs. CCE
|
February 20, 2008 |
|
SARAYU SOFTTECH PVT. LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
|
February 14, 2008 |
|
SARLA POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
December 2, 2008 |
|
SARLA POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
March 10, 2008 |
|
SARLA POLYESTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
April 21, 2008 |
|
SAROSH EDUCATION TRUST Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
|
December 2, 2008 |
|
SAURASHTRA CEMENT LTD Vs. CCE
|
January 10, 2008 |
|
SAURASHTRA CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
August 22, 2008 |
|
SAYAJI HOTELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2008 |
|
SAYANI AND SONS Vs. COMMISSIONER OF CUSTOMS
|
January 22, 2008 |
|
SCAN SYNTHETICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2008 |
|
SDI TECH SERVICES I PVT LTD Vs. CCEX
|
January 25, 2008 |
|
SEAWAYS SHIPPING LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
May 12, 2008 |
|
SECURE METERS LIMITED, UNIT - I AND II Vs. CCE
|
December 19, 2008 |
|
SENIOR DEPOT MANAGER, INDIAN OIL CORPN. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
May 2, 2008 |
|
SENIOR TERMINAL MANAGER, I.O.C. LTD. Vs. COMMR. OF CUS., COCHIN
|
November 5, 2008 |
|
SENIOR TERMINAL MANAGER, IOC LTD. Vs. COMMR. OF C. EX. & CUS., VISAK
|
April 28, 2008 |
|
SERUM INSTITUTE OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
July 23, 2008 |
|
SEW CONSTRUCTION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2008 |
|
SEW EURODRIVE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
February 20, 2008 |
|
SHABNAM SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
February 26, 2008 |
|
SHABNAM SYNTHETICS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
September 25, 2008 |
|
SHAFI ULLA KHAN Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
August 12, 2008 |
|
SHAH ALLOYS LTD. Vs. CC
|
September 19, 2008 |
|
SHAHIWALA MUHAMMAD USMAN SALIH MUHAMMAD Vs. C.C., HYDERABAD-II
|
August 7, 2008 |
|
SHAJI THOMAS Vs. COMMISSIONER OF C. EX., TRIVANDRUM
|
July 28, 2008 |
|
SHAKTI MOTORS Vs. CST
|
July 23, 2008 |
|
SHAKTI SECURITIES Vs. COMMR. OF C. EX., BELGAUM
|
March 6, 2008 |
|
SHALIMAR WIRES INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
|
June 11, 2008 |
|
SHANGRILA LATEX INDUS. PVT. LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-II
|
October 17, 2008 |
|
SHANTI FORTUNE (I) PVT. LTD. Vs. CCE (ST)
|
July 4, 2008 |
|
SHANTI STEELS PVT. LTD. Vs. C.C.E
|
March 25, 2008 |
|
SHAPOORJI PALLONJI & CO. LTD. Vs. COMMR. OF S.T., BANGALORE
|
November 28, 2008 |
|
SHARDA UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 2008 |
|
SHARMA ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX
|
September 12, 2008 |
|
SHARMA TRANSPORTS Vs. COMMR. OF CUS., C. EX. & S. TAX (A), COCHIN
|
August 12, 2008 |
|
SHARVIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2008 |
|
SHASHI KANT MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2008 |
|
SHAURYA EX SERVICEMEN SECURITY SERVICES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2008 |
|
SHELTRON INSULATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 8, 2008 |
|
SHEWALKAR HOTELS Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
April 28, 2008 |
|
SHILPA COPPER WIRE INDS. Vs. COMMR. OF C. EX., SURAT-I
|
May 12, 2008 |
|
SHIV NETWORK Vs. CCE AND CUS
|
October 31, 2008 |
|
SHIV SHAKTI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
October 6, 2008 |
|
SHIVA CEMENT LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II
|
August 7, 2008 |
|
SHIVA INDUS. SECURITY AGENCY (GUJARAT) P. LTD. Vs. C.C.E., SURAT
|
February 18, 2008 |
|
SHIVA INDUSTRIAL SECURITY AGENCY GUJARAT P LTD Vs. C C E
|
March 25, 2008 |
|
SHREE DHARMBHAKTI TRAVELS Vs. COMMISSIONER OF C. EX., RAJKOT
|
September 26, 2008 |
|
SHREE EXTRUSIONS LIMITED Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 12, 2008 |
|
SHREE GAUTAM SHIP BREAKING INDS. PVT. LTD. Vs. CC
|
September 19, 2008 |
|
SHREE LAXMI STEEL ROLLING MILLS Vs. COMMR. OF C. EX., AHMEDABAD
|
September 3, 2008 |
|
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX.
|
March 14, 2008 |
|
SHREE RAMA MULTI-TECH LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
September 15, 2008 |
|
SHREE SAIBABA SHIP BREAKING CO. Vs. COMMR. OF CUS., JAMNAGAR
|
July 21, 2008 |
|
SHREE SARDAR PATEL SEVA SAMAJ Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
July 25, 2008 |
|
SHREE SHREE TELECOM PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
March 19, 2008 |
|
SHREE VALSAD S.K. UDYOG MANDALI LTD. Vs. C.C.E. & C., DAMAN
|
April 1, 2008 |
|
SHREE VIBGYOR COLOUR LAB. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2008 |
|
SHREEJI COLOUR CHEM INDUSTRIES Vs. COMMR. OF C. EX., VADODARA-I
|
June 26, 2008 |
|
SHREEJI COLOURCHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., VADODARA-I
|
July 17, 2008 |
|
SHREEJI CONCAST LTD Vs. CCE
|
January 2, 2008 |
|
SHREEJI PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 3, 2008 |
|
SHREEMAL SILK MILLS Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
April 3, 2008 |
|
SHREYA PETS PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV
|
September 15, 2008 |
|
SHREYAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2008 |
|
SHRI AMARSINHJI MILLS Vs. COMMISSIONER OF C.E. & CUS., RAJKOT
|
June 25, 2008 |
|
SHRI BAJRANG ISPAT & PLYWOOD LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
January 2, 2008 |
|
SHRI BALAJI NETWORK Vs. C.C.E.
|
March 5, 2008 |
|
SHRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
March 24, 2008 |
|
SHRI G. SANJEEVI Vs. CCE (ST)
|
April 4, 2008 |
|
SHRI MAHAVIR METAL INDS. Vs. COMMISSIONER OF C. EX., DAMAN
|
August 1, 2008 |
|
SHRI P. SUGUMAR Vs. CCE
|
January 9, 2008 |
|
SHRI R. SUKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2008 |
|
SHRI RAJ AUTO CENTRE Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
August 18, 2008 |
|
SHRI RAM KNITTERS Vs. COMMISSIONER OF C. EX.
|
April 7, 2008 |
|
SHRI RENUGA SOFT X TOWELS Vs. CCE
|
September 5, 2008 |
|
SHRI VAMAN KUNDER Vs. COMMISSIONER OF CUSTOMS (ADJ.)
|
September 25, 2008 |
|
SHRI VIJAY M. VIKAMSHI Vs. COMMISSIONER OF CUSTOMS (P)
|
August 12, 2008 |
|
SHRIJI ADS Vs. COMMISSIONER OF CENTRAL SERVICE
|
January 14, 2008 |
|
SHRIMANDHAR FABRICS P. LTD. Vs. COMMR. OF CUS., AHMEDABAD
|
August 19, 2008 |
|
SHRIRAM HOLOGRAPHICS Vs. CCE
|
October 23, 2008 |
|
SHROFF TEXTILES LTD Vs. CCEX
|
July 29, 2008 |
|
SHYAM SEL LIMITED Vs. COMMR. OF C. EX., BOLPUR
|
March 6, 2008 |
|
SIBAR AUTO PARTS LTD. Vs. COMMR. OF C. EX. & CUS., TIRUPATHI
|
March 12, 2008 |
|
SIDDARTHA AGARWAL Vs. COMMISSIONER OF CUSTOMS, PATNA
|
March 6, 2008 |
|
SIDDHESHWAR SIZERS Vs. COMMR. OF CUS., AHMEDABAD
|
September 30, 2008 |
|
SIEMENS LTD. Vs. COMMR. OF C. EX., KOLKATA-V & II
|
January 23, 2008 |
|
SIKA QUALCRATE LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
March 18, 2008 |
|
SILVERLINE EXPRESS AND SKYLARK Vs. CST
|
January 30, 2008 |
|
SINDHU CARGO SERVICES LTD. Vs. CC
|
February 13, 2008 |
|
SINGAL OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
September 4, 2008 |
|
SINGH ROAD LINES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2008 |
|
SIRAJ AHMED SHARIFF Vs. COMMISSIONER OF CUS., COCHIN
|
April 29, 2008 |
|
SIVA SANKAR MOTORS Vs. COMMISSIONER OF C.EX., VISAKHAPATNAM-II
|
August 7, 2008 |
|
SIYARAM METAL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 19, 2008 |
|
SIYARAM METALS PVT. LTD. Vs. COMMR. OF CUS., KANDLA
|
April 29, 2008 |
|
SKM EGG PRODUCTS EXPORTS (I) LTD. Vs. CCE (ST)
|
July 18, 2008 |
|
SKY LIFT CARGO (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 5, 2008 |
|
SKY LIFT CARGO (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 20, 2008 |
|
SKYGOURMET CATERING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 3, 2008 |
|
SMART CHIP LIMITED Vs. CCE
|
January 8, 2008 |
|
SMART CHIPS LIMITED Vs. CCE
|
September 16, 2008 |
|
SMARTCHEM TECHNOLOGIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
September 10, 2008 |
|
SMITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
January 21, 2008 |
|
SMT. RASILABEN H. RATHOD AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
March 31, 2008 |
|
SMT. SARANGA AGARWAL Vs. CC, (SEAPORT-IMPORTS)
|
September 16, 2008 |
|
SNEHA MINERALS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
December 23, 2008 |
|
SODEXHO PASS SERVICES INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJ
|
September 2, 2008 |
|
SOHAM IMPEX Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
December 16, 2008 |
|
SOLECTRON CENTUM ELECTRONICS LTD. Vs. C.C.E. (A), BANGALORE
|
August 4, 2008 |
|
SOLITZ CORPORATION Vs. C.S.T.
|
October 21, 2008 |
|
SOLOMON FOUNDRY Vs. CCE
|
September 5, 2008 |
|
SOLVAY VISHNU BARIUM (P) LTD. Vs. COMMR. OF C. EX. & CUS., TIRUPATHI
|
August 6, 2008 |
|
SOM DISTILLERIES PVT. LIMITED Vs. CCE
|
February 6, 2008 |
|
SOMA ENTERPRISE LTD. Vs. COMMR. OF CUS. & C. EX. & S. T., HYDERABAD-II
|
November 24, 2008 |
|
SOMNATH AND RAKESH KUMAR Vs. COMMR. OF C. EX.
|
April 25, 2008 |
|
SONAM REGENCY INN PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
September 4, 2008 |
|
SOORAJMULL BAIJNATH INDUSTRIES (P) LTD. Vs. CCE
|
March 14, 2008 |
|
SOUTHERN AGRIFURANE INDUSTRIES Vs. CCE (ST)
|
April 4, 2008 |
|
SOUTHERN IRON AND STEEL CO. LTD. Vs. CCE (ST)
|
July 18, 2008 |
|
SOUTHERN IRON AND STEEL CO. LTD. Vs. COMMISSIONER OF C. EX.
|
July 31, 2008 |
|
SOUTHERN PLYWOODS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
August 4, 2008 |
|
SOUTHERN POWER EQUIPMENT PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
September 4, 2008 |
|
SPECIAL ENGG SERVICES LTD. Vs. CCE
|
February 20, 2008 |
|
SPECIAL PRINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
September 25, 2008 |
|
SPEED & SAFE COURIER SERVICES (P) LTD. Vs. COMMR. OF C. EX., COCHIN
|
August 25, 2008 |
|
SPEEDWAYS TYRE SERVICE Vs. CCE
|
February 27, 2008 |
|
SPIC PHARMACEUTICALS DIVISION Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2008 |
|
SPICJEL ENGG. CONSTRUCTION LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 21, 2008 |
|
SPK IMPEX Vs. COMMISSIONER OF CUSTOMS
|
January 2, 2008 |
|
SRAVAN SHIPPING SERVICES Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
September 22, 2008 |
|
SREE KARTHIKEYA INDUSTRIES Vs. CCE
|
January 23, 2008 |
|
SREE RAYALASEEMA HI-STRENGTH HYPO LTD. Vs. C.C.E., VISAKHAPATNAM
|
January 11, 2008 |
|
SRI ANANTHAPADMANABHA MOTORS Vs. COMMR. OF C. EX., MANGALORE
|
September 29, 2008 |
|
SRI GANESH SHIPPING AGENCY Vs. COMMR. OF C. EX., MANGALORE
|
November 24, 2008 |
|
SRI KANAKA DURGA CASTINGS (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 26, 2008 |
|
SRI MAGHAM PULLAIAH Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
January 18, 2008 |
|
SRI MAGHAM PULLAIAH Vs. COMMISSIONER OF CENTRAL
|
January 10, 2008 |
|
SRI NALLATHAL SPINNING MILLS PVT. Vs. CCE
|
July 4, 2008 |
|
SRI SAI KRISHNA TRAVELS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
|
August 14, 2008 |
|
SRI SAI SECURITY SERVICES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 26, 2008 |
|
SRI SARAVANA SPINNING MILLS (P) Vs. CCE
|
May 2, 2008 |
|
SRI VASAVI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
June 25, 2008 |
|
SRI VENKATESA PAPER AND BOARDS LTD. Vs. CCE
|
July 24, 2008 |
|
SRI VENKATESWARA CABLE NETWORK Vs. C.C. & C.E. (APPEALS), GUNTUR
|
March 24, 2008 |
|
SRIBA AGRO LIMITED Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
August 6, 2008 |
|
SRIRAM INSIGHT SHARE BROKERS LTD Vs. COMMR OF S T
|
June 19, 2008 |
|
SSV COAL CARRIERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 29, 2008 |
|
ST-CMS ELECTRIC COMPANY PVT. LTD. Vs. CCE
|
August 19, 2008 |
|
STAG SOFTWARE PRIVATE LIMITED Vs. COMMR. OF SERVICE TAX, BANGALORE
|
January 4, 2008 |
|
STANDARD CONSULTANTS LTD. Vs. C.C., C.E. & S.T. (APPEALS-II), HYDERABAD
|
September 1, 2008 |
|
STANDARD FIREWORKS INDUSTRIES Vs. CCE
|
February 11, 2008 |
|
STANDARD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
December 15, 2008 |
|
STANDARDS INTERNATIONAL PRECISION ENGG. P. LTD. Vs. C.C.E. (A-I), BANG.
|
November 14, 2008 |
|
STANZEN TOYOTETSU INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
December 31, 2008 |
|
STANZEN TOYOTETSU INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 30, 2008 |
|
STAR BATTERY LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
|
February 26, 2008 |
|
STATUS CAR RENTALS Vs. COMMISSIONER OF C EX
|
May 19, 2008 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
|
October 16, 2008 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
September 2, 2008 |
|
STEEL AUTHORITY OF INDIA, DURGAPUR STEEL PLANT Vs. C.C.E., BOLPUR
|
August 4, 2008 |
|
STEEL CITY SECURITIES LTD. Vs. COMMR. OF C.EX. & CUS., HYDERABAD-II
|
December 11, 2008 |
|
STEEL CRAFT (INDIA) Vs. CCE
|
January 1, 2008 |
|
STEEL FITTINGS MFG. CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
February 27, 2008 |
|
STEELCAST LTD Vs. CCE
|
December 12, 2008 |
|
STEELCAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
December 15, 2008 |
|
STEELCAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2008 |
|
STEELCO GUJARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
July 30, 2008 |
|
STERLING HOLIDAY RESORTS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 27, 2008 |
|
STERLING TRANSHIP LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 3, 2008 |
|
STERLITE INDUSTRIES (I) LTD. Vs. COMMISSIONER OF C. EX.
|
October 21, 2008 |
|
STERLITE INDUSTRIES (INDIA) LTD. Vs. CCE
|
April 21, 2008 |
|
STERLITE OPTICAL TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
December 11, 2008 |
|
STILBENE CHEMICALS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
March 4, 2008 |
|
STYLE CELL Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
|
January 25, 2008 |
|
SUBHASH PROJECTS & MARKETING LTD. Vs. COMMISSIONER OF CUS., COCHIN
|
March 12, 2008 |
|
SUBURBAN INDUSTRIAL WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
January 4, 2008 |
|
SUCCESS ENGINEERING Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 25, 2008 |
|
SUDARSHAN CHEMICAL IND. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
March 17, 2008 |
|
SUDHA DIGITAL IMAGES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 17, 2008 |
|
SUDHA SILK HOUSE Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 7, 2008 |
|
SUDHAKAR POLYMERS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
|
June 23, 2008 |
|
SUDHARSON SECURITY BUREAU Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2008 |
|
SUDHIR PAPERS LTD. Vs. COMMISSIONER OF C. EX.
|
July 24, 2008 |
|
SUHAS AMBADAS BOBADE Vs. CCEX AND CUS
|
January 18, 2008 |
|
SUKARM ISPAT CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
December 29, 2008 |
|
SULEKHRAM STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
December 11, 2008 |
|
SUMIT AND CO. Vs. COMMR. OF C. EX.
|
April 10, 2008 |
|
SUN ELECTRONICS TECHNOLOGIES LTD. Vs. COMMR. OF CUS., BANGALORE
|
April 15, 2008 |
|
SUN PETROCHEMICALS PVT. LTD. Vs. CCEX
|
April 29, 2008 |
|
SUN PHARMACEUTICALS INDUS. LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN
|
April 4, 2008 |
|
SUN POLYTRON INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 7, 2008 |
|
SUN POLYTRON INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 29, 2008 |
|
SUNDARAM TEXTILES LTD. Vs. CCE
|
January 18, 2008 |
|
SUNDER STEELS LTD. Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
|
January 7, 2008 |
|
SUNDRAM FASTENERS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
|
November 24, 2008 |
|
SUNRISE SERVICES Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 29, 2008 |
|
SUOLIFICIO Vs. COMMISSIONER OF SERVICE TAX
|
February 22, 2008 |
|
SUPACK INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
December 5, 2008 |
|
SUPER AUTOFORGE LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2008 |
|
SUPER TILES & MARVEL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
November 11, 2008 |
|
SUPERCOAT INDUSTRIES Vs. CCE
|
January 31, 2008 |
|
SUPERIOR MANPOWER SERVICES PVT. LTD. Vs. COMMR. OF C. EX.
|
November 7, 2008 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2008 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
July 24, 2008 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
November 11, 2008 |
|
SURAJMANI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
May 27, 2008 |
|
SURENDER SINGH CHHATWAL AND CO. Vs. COMMR. OF C. EX. AND CUS.
|
April 9, 2008 |
|
SURESH SYNTHETICS Vs. CCE
|
December 18, 2008 |
|
SURI INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
August 22, 2008 |
|
SURYA TOURS AND TRAVELS Vs. CCE
|
October 8, 2008 |
|
SURYANARAYAN SILK MILLS PVT LTD Vs. C C E
|
January 11, 2008 |
|
SUTURES INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 6, 2008 |
|
SUZICA COLOUR LABORATORY Vs. COMMISSIONER OF C. EX., PATNA
|
January 3, 2008 |
|
SWARAJ MAZDA LTD. Vs. COMMISSONER OF C. EX.
|
July 17, 2008 |
|
SWAROOP SHIPPING SERVICES Vs. CC
|
February 7, 2008 |
|
SWASTIK OIL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2008 |
|
SWATI, CFA Vs. CST
|
October 3, 2008 |
|
SWEET INDUSTRIES Vs. CCE
|
August 13, 2008 |
|
SWISS GLASCOAT EQUIP. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-I
|
January 30, 2008 |
|
SWITCH GEAR CONTROL TECHNICS PVT. LTD. Vs. C.C.E., BANGALORE
|
September 26, 2008 |
|
SWITZER INSTRUMENT LTD. Vs. CST
|
May 16, 2008 |
|
SYMPHONY SERVICES CORP. (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 27, 2008 |
|
SYNCHRON RESEARCH SERVICES PVT LTD Vs. CST
|
February 14, 2008 |
|
SYNDICATE BANK Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
August 25, 2008 |
|
SYNERGIES-DOORAY AUTOMOTIVE LTD. Vs. C.C. & C.E., VISAKHAPATNAM-I
|
February 26, 2008 |
|
SYNERGY AUDIO VISUAL WORKSHOP P. LTD. Vs. COMMR. OF S.T., BANGALORE
|
January 31, 2008 |
|
SYNTHETIC PACKERS PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
|
October 6, 2008 |
|
T. PRABHAKARA RAO Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
August 26, 2008 |
|
T.A. RATNASABHAPATHI CHETTIAR AGENCIES Vs. COMMR. OF C. EX.
|
December 19, 2008 |
|
T.B. SHINE Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
July 3, 2008 |
|
T.P. TEXTILES (P) LTD. Vs. CCE
|
May 26, 2008 |
|
T.V. RAJA REDDY Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
|
June 27, 2008 |
|
TAHER ALI INDUS. & PROJECTS P. LTD. Vs. C.C., C. EX. & S.T. (A-I & III), HYDERABAD
|
May 5, 2008 |
|
TAHER ALI INDUS. AND PROJECTS PVT. LTD. Vs. C.C.E. AND S.T.
|
July 16, 2008 |
|
TAMILNADU PETROPRODUCTS LTD. Vs. CCE
|
March 4, 2008 |
|
TARA ADVERTISING ASSOCIATES PVT. LTD. Vs. COMMR. OF C. EX. (A), GUNTUR
|
September 2, 2008 |
|
TASS CLEARING SERVICES P. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
August 26, 2008 |
|
TATA ADVANCE MATERIALS Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
November 20, 2008 |
|
TATA ADVANCE MATERIALS Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
June 12, 2008 |
|
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
June 25, 2008 |
|
TATA CHEMICALS LTD. Vs. COMMR. OF C. EX., RAJKOT
|
January 28, 2008 |
|
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
December 11, 2008 |
|
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
December 17, 2008 |
|
TATA IRON & STEEL CO. LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
|
March 24, 2008 |
|
TATA MOTORS INSURANCE SERVICES LTD. Vs. C.C.E. (APPEALS), BANGALORE
|
April 21, 2008 |
|
TATA MOTORS LTD. Vs. COMMR. OF CENTRAL EXCISE, JAMSHEDPUR
|
September 25, 2008 |
|
TATA POWER CO. LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
October 14, 2008 |
|
TATA STEEL LIMITED Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
June 24, 2008 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
May 15, 2008 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
October 16, 2008 |
|
TATA STEEL LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN
|
June 27, 2008 |
|
TATRA TRUCKS INDIA LTD. Vs. CCE
|
April 23, 2008 |
|
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-IV
|
November 7, 2008 |
|
TEEJ IMPEX PVT. LTD. Vs. C.C., ICD, TKD
|
March 4, 2008 |
|
TEEKAYS INTERIOR SOLUTIONS (PVT.) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 24, 2008 |
|
TEGA INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
September 5, 2008 |
|
TEMPO INSTRUMENTS EQUIPMENTS I PVT LTD Vs. CCE
|
February 1, 2008 |
|
TEREX VEETRA EQUIPMENT (P) LTD. Vs. CCE
|
February 12, 2008 |
|
TEXMACO LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
March 18, 2008 |
|
THE AMARAVATHI CO-OPERATIVE SUGAR MILLS LTD. Vs. CCE
|
July 21, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN CARDAMOM MARKETING CO. (P) LTD.
|
March 26, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. SHRI NANDA KUMAR SOMANNA,
|
January 4, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. INNOVA RUBBER LTD.
|
June 12, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. NIPPON DENRO ISPAT LTD.
|
January 21, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. RIYA TRAVELS AND TOURS (I) PVT. LTD.
|
December 30, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. R.S. VORA
|
June 27, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. PAULS ENGINEERING INDUSTRIES PVT. LTD.
|
February 15, 2008 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. KEDIA VANASPATHI LTD.
|
September 25, 2008 |
|
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ANDHRA PRADESH PAPER MILLS
|
December 24, 2008 |
|
THE GRAND ASHOK Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 1, 2008 |
|
THE PARK (PARK HOTEL) Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
June 24, 2008 |
|
THIRD MEMBER OF REFERENCE : SHRI K.K. AGARWAL, MEMBER (T)
COMMR. OF CUS., AHMEDABAD Vs. SPA PETROLEUM PRODUCTS PVT. LTD.
|
September 17, 2008 |
|
THIRD MEMBER ON REFERENCE : JUSTICE S.N. JHA, PRESIDENT
COMMISSIONER OF C. EX., BHAVNAGAR Vs. ULTRA TECH CEMENT CO. LTD.
|
September 19, 2008 |
|
THIRD MEMBER ON REFERENCE : JUSTICE S.N. JHA, PRESIDENT
SHAH ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 19, 2008 |
|
THIRD MEMBER ON REFERENCE : JUSTICE S.N. JHA, PRESIDENT
SHREE GAUTAM SHIP BREAKING INDS. PVT. LTD. Vs. C.C., JAMNAGAR
|
March 20, 2008 |
|
THIRD MEMBER ON REFERENCE : MS. JYOTI BALASUNDARAM, VICE-PRESIDENT
H. KUMAR GADECHA Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
September 1, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J)
IVICA COSMAI Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
November 10, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J)
PRIYA BLUE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
December 17, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J)
AMOD STAMPINGS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 6, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J)
GOKUL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
November 17, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J)
PARLE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 7, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J)
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
April 9, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J)
SHREEJI COLOURCHEM INDUSTRIES Vs. COMMR. OF C. EX. & CUS., VADODARA
|
May 29, 2008 |
|
THIRD MEMBER ON REFERENCE : SHRI P.K. DAS, MEMBER (J)
BMS CHEMIE Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
November 12, 2008 |
|
THRIVENI EARTHMOVERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2008 |
|
TI METAL FORMING Vs. COMMISSIONER OF SERVICE TAX
|
June 11, 2008 |
|
TIDEWATER SHIPPING PRIVATE Vs. COMMISSIONER OF SERVICE TAX
|
March 19, 2008 |
|
TIDEWATER SHIPPING PRIVATE LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
March 13, 2008 |
|
TIGER SPORTS MARKETING PVT. LTD. Vs. CST
|
August 1, 2008 |
|
TIJIYA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
June 18, 2008 |
|
TIL LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
January 3, 2008 |
|
TIL LTD. Vs. COMMR. OF C. EX., PONDICHERRY
|
February 26, 2008 |
|
TIMEWELL TECHNICS PVT LTD Vs. C C E
|
October 1, 2008 |
|
TIRUMALA IMPEX Vs. COMMR. OF C. EX. & CUS., VISHAKAPATNAM-II
|
March 2, 2008 |
|
TIRUMALA SEUNG HAN TEXTILES LTD. Vs. COMMR. OF C. EX. (A), HYDERABAD
|
September 23, 2008 |
|
TIRUMALA SEUNG HAN TEXTILES LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
September 25, 2008 |
|
TISCO Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
April 29, 2008 |
|
TITAN ENERGY SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 23, 2008 |
|
TITAN INDUSTRIES LTD. Vs. CCE-III
|
March 12, 2008 |
|
TNS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 1, 2008 |
|
TNS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 4, 2008 |
|
TONIRA PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
February 15, 2008 |
|
TONIRA PHARMA LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
January 4, 2008 |
|
TOP FOAM IMPEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 5, 2008 |
|
TOPLANE Vs. COMMR. OF CUSTOMS (PREV.), KOLKATA
|
October 16, 2008 |
|
TORRENT POWER CO. LTD. Vs. COMMR. OF CUS., AHMEDABAD
|
June 9, 2008 |
|
TOURAIDS (I) TRAVEL SERVICES Vs. CCE
|
August 25, 2008 |
|
TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 23, 2008 |
|
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMR. OF C. EX., LTU, BANGALORE
|
February 7, 2008 |
|
TOYOTA KIRLOSKAR MOTOR P. LTD. Vs. C.C.E. (L.T.U.), BANGALORE
|
August 5, 2008 |
|
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 5, 2008 |
|
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 22, 2008 |
|
TRANSAIR INTERNATIONAL PVT. LTD. Vs. COMMR. OF S.T.
|
October 7, 2008 |
|
TRANSOCEAN DISCOVERER 534 LLC Vs. COMMR. OF CUS., VISAKHAPATNAM-II
|
December 19, 2008 |
|
TRANSPEK INDUSTRY LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
May 28, 2008 |
|
TRANSPEK-SILOX INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
November 5, 2008 |
|
TRAVEL AID Vs. CCE (ST)
|
July 4, 2008 |
|
TRENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
December 17, 2008 |
|
TRICHUR TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 4, 2008 |
|
TRICHY STEEL ROLLING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 27, 2008 |
|
TRISHUL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
April 11, 2008 |
|
TRITON VALVES LTD. Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
|
September 24, 2008 |
|
TRIVENI ENGG. AND INDUSTRIAL LTD. Vs. COMMISSIONER OF C. EX.
|
July 9, 2008 |
|
TRIVENI ENGG. INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
March 25, 2008 |
|
TRUE WOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
March 4, 2008 |
|
TTK-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 17, 2008 |
|
TUFFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 10, 2008 |
|
TUFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 18, 2008 |
|
TUSHAR BABULAL SONRAJ Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2008 |
|
TUTICORIN ALKALI CHEMICALS AND Vs. CCE
|
March 12, 2008 |
|
TUTICORIN PORT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2008 |
|
TUTICORIN PORT TRUST Vs. COMMISSIONER OF C. EX.
|
July 9, 2008 |
|
TWENTY FIRST CENTURY PRINTERS LTD. Vs. COMMR. OF C. EX., SURAT-II
|
September 19, 2008 |
|
TYCOON EVENTS AND PROMOTIONS (P) LTD. Vs. CCE
|
January 7, 2008 |
|
U S BENGALI Vs. C C E AND C
|
April 25, 2008 |
|
U.B. CONSTRUCTION (P) LTD. Vs. CCE
|
September 5, 2008 |
|
U.B. CONSTRUCTION (P) LTD. Vs. CCE
|
May 9, 2008 |
|
U.B. XPRESS (SOUTH) PVT. LTD. Vs. CCEST
|
June 6, 2008 |
|
U.P. STATE SUGAR CORPN. Vs. COMMISSIONER OF C. EX.
|
August 11, 2008 |
|
U.P. STATE SUGAR CORPN. LTD. Vs. CCE
|
January 11, 2008 |
|
U.P. STATE SUGAR CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2008 |
|
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2008 |
|
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF C.EX., BHAVNAGAR
|
February 18, 2008 |
|
UNI PRODUCTS INDIA LIMITED Vs. CCE
|
July 16, 2008 |
|
UNIBILD ENGINEERING AND CONSTRUCTION CO. PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
April 3, 2008 |
|
UNIQUE INVESTMENT CENTRE Vs. CCE
|
August 13, 2008 |
|
UNISULE LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 2, 2008 |
|
UNITECH LIMITED Vs. CST
|
August 25, 2008 |
|
UNITECH LTD. Vs. CST
|
February 22, 2008 |
|
UNITED TELECOM LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 20, 2008 |
|
UNITED TELECOMS LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
February 26, 2008 |
|
UNIVERSAL AUDYOGIK SAMVARDHAN SAMITI Vs. COMMR. OF C. EX.
|
July 1, 2008 |
|
URMIN PRODUCTS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 12, 2008 |
|
USHA MARTIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
July 3, 2008 |
|
UTTARA (TRAINING, SOFTWARE & ALLIED SERVICES) Vs. C.S.T., BANGALORE
|
November 20, 2008 |
|
UTTARANCHAL IRON AND ISPAT LTD., Vs. CCE
|
May 30, 2008 |
|
V-STAR CREATIONS PVT. LTD. Vs. COMMR. OF C. EX. AND CUS., COCHIN
|
February 5, 2008 |
|
V. RAVI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2008 |
|
V.S.T. TILLERS TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
October 7, 2008 |
|
V.S.T. TILLERS TRACTORS LTD. Vs. COMMR. OF C. EX. (ADJ.), BANGALORE
|
October 3, 2008 |
|
VALENTINO SYNTEX PVT. LTD. AND Vs. CCE
|
February 4, 2008 |
|
VAMSADHARA PAPER MILLS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
October 7, 2008 |
|
VAMSADHARA PAPER MILLS LTD. Vs. C.C.E. & C., VISAKHAPATNAM
|
August 5, 2008 |
|
VANASTHALI TEXTILE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
August 26, 2008 |
|
VARANASI DOMESTIC APPLIANCES Vs. COMMR. OF C. EX.
|
June 23, 2008 |
|
VARANASI ISPAT UDYOG Vs. COMMISSIONER OF CUS., PATNA
|
March 26, 2008 |
|
VARDHAMAN FABRICS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
March 7, 2008 |
|
VARDHAMAN TRADELINK P. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
December 17, 2008 |
|
VARDHMAN SPINNING AND GENERAL Vs. COMMR. OF C. EX.
|
February 13, 2008 |
|
VARSHA DENTAL PRODUCTS P LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
August 4, 2008 |
|
VARSHA POLY PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 13, 2008 |
|
VASAVI COTTON MERCHANTS KALYANA MANDAPAM Vs. C.C. & C.E., TIRUPATHI
|
August 21, 2008 |
|
VAZHEPARAMBIL PAREED ABDUL LATHEEF Vs. COMMR. OF CUS., COCHIN
|
May 27, 2008 |
|
VB OIL MILLS (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., TIRUPATHI
|
December 31, 2008 |
|
VBC EXPORTS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 14, 2008 |
|
VBC INDUSTRIES LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 7, 2008 |
|
VED PRAKASH WADHWANI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
April 9, 2008 |
|
VEE AAR SECURE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
July 25, 2008 |
|
VENKY STEELS PVT LTD Vs. COMMR OF CENTRAL EXCISE AND SERVICE TAX
|
September 8, 2008 |
|
VENPAKAL ADVERTISERS Vs. C.C.E. & C., THIRUVANANTHAPURAM
|
August 27, 2008 |
|
VESUVIUS INDIA LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
June 30, 2008 |
|
VGB TYRE RETREADING WORKS Vs. COMMISSIONER OF C. EX. (S.T.)
|
October 31, 2008 |
|
VIBHA CHEM PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., VADODARA
|
May 6, 2008 |
|
VICTOR GASKETS INDIA LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 29, 2008 |
|
VICTORY TRANSFORMERS & SWITCHGEARS LTD. Vs. C.C.E., HYDERABAD
|
August 25, 2008 |
|
VIDEOCON INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
May 27, 2008 |
|
VIDEOCON INTERNATIONAL LTD. Vs. COMMR. OF C. EX., VADODARA-II
|
July 24, 2008 |
|
VIDEOCON NARMADA GLASS Vs. COMMR. OF C. EX. & CUS., VADODARA
|
January 4, 2008 |
|
VIGNESH YARNS PRIVATE LTD. Vs. CCE
|
January 9, 2008 |
|
VIJAI SHREE LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
December 15, 2008 |
|
VIJAY KUMAR Vs. COMMR. OF C. EX.
|
February 27, 2008 |
|
VIJAY SECURITY SERVICES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
September 30, 2008 |
|
VIJAY SHANTHI BUILDERS LTD. Vs. COMMR. OF SERVICE TAX
|
May 12, 2008 |
|
VIJAY TELEVISION (P) LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
July 30, 2008 |
|
VIJAY TRANSPORT CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
May 29, 2008 |
|
VIJAYA PACKERS Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
June 6, 2008 |
|
VIJOY KUMAR BHUTRA Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
|
July 15, 2008 |
|
VIKARAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2008 |
|
VIKAS EDUCATIONAL INSTITUTIONS LTD. Vs. C.C.E., VISAKHAPATNAM
|
August 14, 2008 |
|
VIKING SHIPPING (CHENNAI) (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
February 27, 2008 |
|
VIKRAM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2008 |
|
VIKRAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 12, 2008 |
|
VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2008 |
|
VIKRAM ISPAT Vs. COMMR. OF C. EX.
|
November 7, 2008 |
|
VILLAVARAYAR AND SON Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2008 |
|
VIMAL MICRONS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
December 15, 2008 |
|
VINAY CHANDRA Vs. COMMISSIONER OF CUS., BANGALORE
|
May 1, 2008 |
|
VINAYAKA TRAVELS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
July 8, 2008 |
|
VINORAM (P) LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 8, 2008 |
|
VINUBHAI STEEL CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
March 28, 2008 |
|
VIPUL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
May 27, 2008 |
|
VIRAL CONTROL PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
April 2, 2008 |
|
VIRTUAL MARKETING I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2008 |
|
VISAKHAPATNAM PORT TRUST Vs. COMMR. OF C. EX., CUS. & S. T., VISAKHAPATNAM
|
October 17, 2008 |
|
VISEN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
November 7, 2008 |
|
VISHAL MALLEABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
February 29, 2008 |
|
VISHWADEEP PRESSPARTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2008 |
|
VISHWANATH SUGARS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 14, 2008 |
|
VISRANTHI BUILDERS Vs. COMMISSIONER OF SERVICE TAX
|
May 16, 2008 |
|
VISTA INFOTECH Vs. COMMR. OF SERVICE TAX, BANGALORE
|
December 24, 2008 |
|
VIVEK JHANGIANI AND PLEASANTIME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2008 |
|
VMT SPINNING CO. LTD., ARISHT Vs. CCE
|
January 9, 2008 |
|
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
|
January 2, 2008 |
|
VODAFONE ESSAR DIGILINK LTD. Vs. CCE
|
May 30, 2008 |
|
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
|
September 3, 2008 |
|
VOLVO INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 4, 2008 |
|
VST INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 17, 2008 |
|
WARDEX PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2008 |
|
WARKIN EQUIPMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
September 2, 2008 |
|
WE HELP Vs. COMMR. OF C. EX., MANGALORE
|
April 30, 2008 |
|
WEBEL SI ENERGY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2008 |
|
WELCOME HOTEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 2008 |
|
WELSPUN GUJARAT STAHL ROHREN LTD. Vs. COMMR. OF C. EX., VADODARA
|
September 30, 2008 |
|
WEST GODAVARI CO-OPERATIVE SUGARS LTD. Vs. COMMR. OF C. EX., GUNTUR
|
September 26, 2008 |
|
WESTERN INDIA SHIPYARD LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
June 24, 2008 |
|
WESTINGHOUSE SAXBY FARMER LTD. Vs. COMMR. OF C. EX., KOLKATA-I
|
March 26, 2008 |
|
WHEELS TOURIST TRANSPORT OPERATORS Vs. COMMR. OF S.T.
|
September 1, 2008 |
|
WHEELS TOURIST TRANSPORT OPERATORS Vs. COMMISSIONER OF SERVICE TAX
|
October 22, 2008 |
|
WHITELINE CHEMICALS Vs. CCE
|
April 3, 2008 |
|
WIMCO LIMITED Vs. CCE
|
July 8, 2008 |
|
WIMPLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
April 1, 2008 |
|
WINDEX TOURS AND TRAVELS Vs. CCE
|
September 24, 2008 |
|
WINGS GROUP OF COMPANIES Vs. COMMR. OF SERVICE TAX, BANGALORE
|
April 21, 2008 |
|
WINSOME YARNS LTD. Vs. CCE
|
April 30, 2008 |
|
WIPRO GE MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF S. T., BANGALORE
|
August 29, 2008 |
|
WIPRO GE MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
February 6, 2008 |
|
WIPRO LTD. Vs. COMMR. OF CUSTOMS (APPEALS), CHENNAI
|
March 10, 2008 |
|
WIPRO LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 1, 2008 |
|
WIPRO LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
March 11, 2008 |
|
WIPTECH PERIPHERALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2008 |
|
WLC COLLEGE INDIA LTD. Vs. CST
|
October 15, 2008 |
|
WNS GLOBAL SERVICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2008 |
|
WOODLANDS HOTELS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
October 24, 2008 |
|
WRIGLEY INDIA PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2008 |
|
WYETH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
September 16, 2008 |
|
Y.R. IYER Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
July 16, 2008 |
|
YAMAHA MOTORS INDIA PVT. LTD. Vs. CCE
|
April 25, 2008 |
|
YESPI ARTS Vs. COMMR. OF C. EX., CUS. & S. TAX (APPEALS), COCHIN
|
June 11, 2008 |
|
YOGRAJ KEDIA Vs. COMMR. OF CUS. (PREV.), KOLKATA
|
January 1, 2008 |
|
YOKOGAWA INDIA LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
January 4, 2008 |
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YRG SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
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June 17, 2008 |
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ZAK TRADE FAIRS AND EXHIBITIONS Vs. COMMISSIONER OF SERVICE TAX
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May 15, 2008 |
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ZEN OUTDOOR ADS Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
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November 14, 2008 |
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ZEN TOBACCO PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
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December 11, 2008 |
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ZENECA ICI AGRO CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-I
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August 12, 2008 |
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ZF STEERING GEAR INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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January 10, 2008 |
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ZILA PURVA SAINIK BAHUDESHIYA SAHAKARI SAMITI LTD. Vs. C.C.E.
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September 12, 2008 |
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ZODIAC CLOTHING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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August 26, 2008 |