|
3M ELECTRO AND COMMUNICATION Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2007 |
|
A. SRINIVASAN Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 29, 2007 |
|
A.C. EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2007 |
|
A.D. COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2007 |
|
A.G. EXPORT INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 25, 2007 |
|
A.G. SHIBU Vs. COMMISSIONER OF C. EX., COCHIN
|
May 22, 2007 |
|
A.I. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2007 |
|
A.P. GAS POWER CORPN. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
November 28, 2007 |
|
A.P. GAS POWER CORPORATION LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
April 17, 2007 |
|
A.P. PRECISION LIGHT ENGINEERING P. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
April 4, 2007 |
|
A.R. STANCHEM (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
January 12, 2007 |
|
AANEX SERVICES Vs. CCE
|
September 18, 2007 |
|
AARTI IMPEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
March 23, 2007 |
|
AARTI TECHNOPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
November 20, 2007 |
|
AASTHA BROADCASTING NETWORK LTD Vs. COMMISSIONER OF SERVICE TAX
|
May 29, 2007 |
|
ABAN LOYD CHILES OFFSHORE LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 18, 2007 |
|
ABAN LOYD CHILES OFFSHORE LTD. Vs. COMMR. OF SERVICE TAX
|
February 6, 2007 |
|
ABB LTD. Vs. COMMISSIONER OF SERVICE TAX
|
February 28, 2007 |
|
ABB LTD. Vs. COMMISSIONER OF CENTRAL
|
November 15, 2007 |
|
ABB LTD. Vs. COMMR. OF C. EX. AND SER. TAX (LTU), BANGALORE
|
December 4, 2007 |
|
ABDUL HAMEED VELIYULLA PARAMBATH Vs. COMMISSIONER OF CUS., COCHIN
|
April 23, 2007 |
|
ABDUL KADAR GULAM MOHD. MULLA Vs. COMMR. OF CUS., AHMEDABAD
|
August 22, 2007 |
|
ABHIRAM MISHRA Vs. C.C.E.
|
March 19, 2007 |
|
ABIRAMI ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2007 |
|
ABSORBENT CARBONS LTD. Vs. CCE
|
January 25, 2007 |
|
ACALMAR OILS & FATS LIMITED Vs. COMMISSIONER OF CUS. & C. EX. (APPEALS), HYDERABAD
|
February 21, 2007 |
|
ACC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2007 |
|
ACC MACHINERY CO LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 7, 2007 |
|
ACCENT MICROTECH INDS Vs. CCE
|
September 12, 2007 |
|
ACCENTURE SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 7, 2007 |
|
ACCROPOLY GLASS INDUS. PVT. LTD. Vs. COMMR. OF CUS. & C. EX., JAMSHEDPUR
|
March 5, 2007 |
|
ACE CREDIT Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 10, 2007 |
|
ACE DESIGNERS LTD. Vs. THE COMMISSIONER OF CUSTOMS (APPEALS)
|
February 23, 2007 |
|
ACME TELE POWER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2007 |
|
ACTION CONSTRUCTION EQUIPMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 1, 2007 |
|
ADAGE OUTDOOR ADVERTISING (P) Vs. COMMISSIONER OF CUSTOMS AND
|
June 20, 2007 |
|
ADANI EXPORTS LTD Vs. CC
|
June 7, 2007 |
|
ADANI WILMAR LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
December 19, 2007 |
|
ADDL. COMMR. OF C. EX. & CUS., SURAT Vs. DINESH ENTERPRISES
|
December 11, 2007 |
|
ADECCO PEOPLE ONE INDIA LIMITED Vs. THE COMMISSIONER OF SERVICE TAX
|
October 15, 2007 |
|
ADECCO PEOPLE ONE INDIA LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
October 18, 2007 |
|
ADESH KUMAR Vs. COMMISSIONER OF CUSTOMS
|
April 11, 2007 |
|
ADITYA BIRLA NUVO LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 30, 2007 |
|
ADITYA CEMENT Vs. C.C.E.
|
January 19, 2007 |
|
ADITYA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2007 |
|
ADITYA CONSULTANT Vs. CCE
|
May 17, 2007 |
|
ADITYA INDUSTRIES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 5, 2007 |
|
ADITYA TEX-O-FAB P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
May 24, 2007 |
|
ADITYA TRANSLINK PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
April 2, 2007 |
|
ADM INDIA ENTERPRISES Vs. CCE
|
July 10, 2007 |
|
ADMINISTRATIVE STAFF COLLEGE OF INDIA Vs. COMMR. OF C. EX., HYDERABAD
|
February 1, 2007 |
|
ADOR WELDING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2007 |
|
AEE, PCC POLES Vs. CCE
|
September 24, 2007 |
|
AFLOAT TEXTILES (P) LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
July 4, 2007 |
|
AGARWAL COLOUR LABS Vs. CCE
|
May 7, 2007 |
|
AGARWAL FOUNDARIES Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
December 12, 2007 |
|
AGARWAL IRON & STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX., KOL.-II
|
May 29, 2007 |
|
AGAUTA SUGAR AND CHEMICALS Vs. COMMISSIONER OF C. EX.
|
August 30, 2007 |
|
AGAUTA SUGAR AND CHEMICALS Vs. CCE
|
February 28, 2007 |
|
AGRAWAL DISTILLERIES PVT. LTD. Vs. CCE
|
June 11, 2007 |
|
AHMEDABAD EDUCATION SOCIETY Vs. COMMISSIONER OF C EX
|
November 5, 2007 |
|
AHMEDABAD MANAGEMENT ASSOCIATION Vs. COMMR. OF S.T., AHMEDABAD
|
July 3, 2007 |
|
AHMEDABAD PACKAGING LTD Vs. C C E
|
March 2, 2007 |
|
AHMEDABAD ROADWAYS Vs. COMMISSIONER OF C. EX., VADODARA
|
October 24, 2007 |
|
AIKIU (PROP. R. SUBRAMANIAN) Vs. COMMISSIONER OF SERVICE TAX
|
January 22, 2007 |
|
AIR COMMAND INDIA LTD. Vs. COMMR. OF CENTRAL EXCISE, VADODARA-II
|
October 26, 2007 |
|
AIR COMMAND INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
January 10, 2007 |
|
AIR EXPRESS TRAVELS AND CARGO Vs. COMMISSIONER OF CUSTOMS
|
November 16, 2007 |
|
AIR LIQUIDE ENGG. INDIA P. LTD. Vs. C.C. & C. E., HYDERABAD-II
|
October 23, 2007 |
|
AIR LIQUIDE ENGINEERING INDIA PVT. LTD. Vs. C.C. & C. EX., HYDERABAD-II
|
August 9, 2007 |
|
AIRTRAVEL ENTERPRISES INDIA LTD. Vs. CC
|
May 18, 2007 |
|
AISWARYA MARITIME SERVICES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
October 18, 2007 |
|
AJANTA COLOR LAB Vs. CCE
|
April 24, 2007 |
|
AJANTA LEATHER FASHION (P) LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
April 20, 2007 |
|
AJINKYATARA SAHAKARI KRISHI AUDYOGIK OTVS LTD Vs. COMMISSIONER OF CEN EXCISE
|
March 14, 2007 |
|
AJNI INTERIORS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
July 31, 2007 |
|
AKAR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2007 |
|
AKAY ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2007 |
|
AKBAR TRAVELS OF INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 1, 2007 |
|
AKILA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2007 |
|
AKNAM FINVEST PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
March 9, 2007 |
|
AL-BAITH STEEL (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
December 19, 2007 |
|
AL-FUTTAIM ENGINEERING Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
February 12, 2007 |
|
ALANKAR STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 26, 2007 |
|
ALATHUR AGENCIES Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
March 16, 2007 |
|
ALBRIGHT AND WILSON CHEMICALS INDIA LTD AND N S SHETTY Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2007 |
|
ALEMBIC LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
October 12, 2007 |
|
ALEMBIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
July 19, 2007 |
|
ALEMBIC LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
March 20, 2007 |
|
ALFA TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 8, 2007 |
|
ALFA TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
June 5, 2007 |
|
ALFA TRADERS Vs. COMMISSIONER OF CUSTOMS
|
June 13, 2007 |
|
ALKEM LABORATORIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
January 10, 2007 |
|
ALLENGERS MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
|
March 30, 2007 |
|
ALLIANCE INC. Vs. COMMISSIONER OF CUSTOMS AND
|
June 21, 2007 |
|
ALLIED AIR CONDITIONING CORPN. Vs. CCE
|
February 14, 2007 |
|
ALMAN PLASTIC (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 20, 2007 |
|
ALPHA POLYPROPYLENE Vs. COMMISSIONER OF CUS., C. EX. & S.T., DAMAN
|
June 18, 2007 |
|
ALPINE HOUSING DEVELOPMENT CORPN. LTD. Vs. COMMR. OF C. EX., BELGAUM
|
May 17, 2007 |
|
ALPINE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
December 24, 2007 |
|
ALPS OVERSEAS PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS (FEPZ), KOLKATA
|
April 9, 2007 |
|
ALSTOM TRANSPORT LTD. Vs. CC
|
April 16, 2007 |
|
ALVARES & THOMAS Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 10, 2007 |
|
AMADALAVALASA COOPERATIVE SUGARS LTD. Vs. CCE, VISAKHAPATNAM
|
January 5, 2007 |
|
AMAR CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
March 29, 2007 |
|
AMAR FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
January 11, 2007 |
|
AMARA RAJA BATTERIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
September 10, 2007 |
|
AMARDEO PLASTICS INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 15, 2007 |
|
AMARESH ENTERPRISES Vs. COMMR OF C EX AND CUS
|
August 3, 2007 |
|
AMARNATH ENVIROPLAST LTD Vs. COMMR OF CUSTOMS
|
May 29, 2007 |
|
AMBA POLYTUBES PVT. LIMITED Vs. CCE
|
June 1, 2007 |
|
AMBA POLYTUBES PVT. LTD. Vs. CCE
|
February 20, 2007 |
|
AMBATTUR PETROCHEM LTD., Vs. CCE
|
June 22, 2007 |
|
AMBE MATA INDUSTRIES Vs. CCEX
|
July 30, 2007 |
|
AMBICA SYNTEX PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
April 13, 2007 |
|
AMBIKA NAHAR EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT
|
May 4, 2007 |
|
AMBUJA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2007 |
|
AMCO BATTERIES LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 12, 2007 |
|
AMEER MOHIDEEN SYED Vs. COMMR. OF CUS. & C. EX, VISAKHAPATNAM
|
November 19, 2007 |
|
AMIT CHOUDHARY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 1, 2007 |
|
AMIYA COMMERCE & CONSTRUCTION CO. P. LTD. Vs. COMMR. OF CUS., (PREV), WEST BENGAL, KOLKATA
|
April 11, 2007 |
|
AMOLI ORGANICS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
March 12, 2007 |
|
AMPLE INDUSTRIES Vs. CCE
|
August 16, 2007 |
|
AMRIT BANASPATI CO LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
February 14, 2007 |
|
AMRITSAR SWADESHI TEXTILE CORP. P. LTD. Vs. C.C., BANGALORE
|
December 31, 2007 |
|
AMRUTANJAN LIMITED Vs. COMMISSIONER OF CUSTOMS AND
|
July 27, 2007 |
|
AMTREX HITACHI APPLIANCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
September 28, 2007 |
|
ANABOND ESSEX INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 9, 2007 |
|
ANAND ENGINEERING PRODUCTS (P) Vs. CCE (ST)
|
June 20, 2007 |
|
ANANT SPINNING MILLS Vs. CCE
|
May 22, 2007 |
|
ANCHAL PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
October 23, 2007 |
|
ANCHOR DAEWOO INDS. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 18, 2007 |
|
ANCILLARY INDUSTRIES CORPORATION Vs. COMMISSIONER OF CUS. (AIRPORT/ADMN.), KOLKATA
|
March 22, 2007 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E., VISAKHAPATNAM-II
|
October 26, 2007 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
|
January 4, 2007 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
June 28, 2007 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL
|
February 15, 2007 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
February 14, 2007 |
|
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
August 14, 2007 |
|
ANDREW YULE & CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
July 10, 2007 |
|
ANDREW YULE & CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
March 1, 2007 |
|
ANDREW YULE AND CO. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
May 21, 2007 |
|
ANJALI FOODS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2007 |
|
ANTARCTICA LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
December 12, 2007 |
|
ANURAG COLOUR LAB. Vs. C.C.E.
|
April 25, 2007 |
|
ANZ INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 14, 2007 |
|
APAR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
February 6, 2007 |
|
APEX COLOR LAB Vs. CCE
|
March 20, 2007 |
|
APEX COLOUR LAB Vs. CCE
|
September 7, 2007 |
|
APPLICOMP INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 2, 2007 |
|
APR PACKAGING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2007 |
|
APSARA ART MATERIALS Vs. COMMISSIONER OF C. EX., VALSAD
|
August 8, 2007 |
|
AQUAMALL WATER SOLUTIONS LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
April 3, 2007 |
|
ARA GENERAL IMPEX Vs. COMMISSIONER OF CUSTOMS
|
January 19, 2007 |
|
ARAFAATH TRAVELS (P) LTD. Vs. COMMR. OF SERVICE TAX
|
November 9, 2007 |
|
ARAVIND FASHIONS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 5, 2007 |
|
ARC DINESH BURAD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 28, 2007 |
|
ARC. HEMANT S. DUGAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2007 |
|
ARCADIA SHARE AND STOCK BROKERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2007 |
|
AREVA T AND D INDIA LIMITED Vs. CCE
|
December 7, 2007 |
|
ARHAM SPINNING MILLS Vs. CCE
|
November 21, 2007 |
|
ARHAM SPINNING MILLS LTD. Vs. CCE
|
December 17, 2007 |
|
ARIES AGROVET INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
|
August 8, 2007 |
|
ARIF Y. DIVASLI Vs. CCEX AND PRITI POLY COATED
|
June 18, 2007 |
|
ARINTEX GLOBAL LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT AND ADMN
|
May 16, 2007 |
|
ARIYA FLEXI LABEL Vs. CCE
|
December 13, 2007 |
|
ARKEMA PETROXIDES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2007 |
|
ART LEASING LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
June 29, 2007 |
|
ARUN TEXTILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
July 25, 2007 |
|
ARUN UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
July 9, 2007 |
|
ARUNA STRUCTURALS Vs. CCE
|
July 6, 2007 |
|
ARUNA SUNRISE HOTELS LTD. Vs. CCE
|
July 2, 2007 |
|
ARUNODAY STEEL INDUSTRIES Vs. CCE
|
July 11, 2007 |
|
ARVIND FASHIONS LTD. Vs. CC
|
July 10, 2007 |
|
ARVIND MOTORS Vs. CCE
|
November 23, 2007 |
|
ARYAN ENERGY (P) LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
July 23, 2007 |
|
AS TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2007 |
|
ASCON MARKETING SERVICES, BANGALORE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 1, 2007 |
|
ASHA CELLULOID (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
April 2, 2007 |
|
ASHA RUBBER (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
August 7, 2007 |
|
ASHIMA DYECOT PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
November 23, 2007 |
|
ASHIQUI EXPORTS (P) LTD. Vs. COMMISSIONER OF CUS., COCHIN
|
April 4, 2007 |
|
ASHIT SHIPPING SERVICES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2007 |
|
ASHOK AGARWAL Vs. CCE
|
December 19, 2007 |
|
ASHOK ENTERPRISES Vs. CCE
|
November 7, 2007 |
|
ASHOK LAYLAND LTD. Vs. COMMISSIONER OF CEN. EXCISE
|
November 1, 2007 |
|
ASHOK TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
November 5, 2007 |
|
ASHOK TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
May 14, 2007 |
|
ASHWIN STEEL INDUSTRIES Vs. CCE
|
May 8, 2007 |
|
ASIANOL LUBRICANTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
May 28, 2007 |
|
ASIATIC ENTERPRISES Vs. COMMISSIONER OF C. EX. & CUS., BBSR
|
April 20, 2007 |
|
ASL MOTORS PVT LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
November 21, 2007 |
|
ASSEMBLY OF GOD HOSPITAL & RESEARCH CENTRE Vs. CC, (AIR. & ADMN.), KOL.
|
February 15, 2007 |
|
ASSOCIATED CEMENT COMPANIES LTD. Vs. COMMISSIONER OF CENTRAL
|
April 18, 2007 |
|
ASSOCIATED DYESTUFF INDS. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
June 12, 2007 |
|
ASSOCIATED PIGMENTS LIMITED Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
March 21, 2007 |
|
ASSOCIATED PLASTICS & RAYONS Vs. COMMISSIONER OF C. EX., VAPI
|
June 5, 2007 |
|
ASSOCIATED STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2007 |
|
ASSTT. COMMR. OF SERVICE TAX (DIVN. III), KOLKATA Vs. SIEMENS LTD.
|
November 2, 2007 |
|
ASTRA MICROWAVE PRODUCTS LIMITED Vs. COMMISSIONER OF CUSTOMS AND
|
May 3, 2007 |
|
AT & T COMMUNICATION SERVICES INDIA PVT. LTD. Vs. CC, BANGALORE
|
May 18, 2007 |
|
ATHIVINAYAKAR WIRES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2007 |
|
ATHUNGAL SALES CORPORATION Vs. COMMISSIONER OF CENTRAL
|
February 6, 2007 |
|
ATLANTIC PHARMACETICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2007 |
|
ATLAS DYE CHEM. INDUSTRIES Vs. COMMISSIONER OF CUS., AHMEDABAD
|
December 6, 2007 |
|
ATLAS MERCANTILE PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
August 3, 2007 |
|
ATTITUDE TRAINING AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2007 |
|
ATUL LIMITED Vs. CCE
|
January 19, 2007 |
|
AURANGABAD PAPER MILLS LTD. Vs. CCEX
|
November 30, 2007 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2007 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 28, 2007 |
|
AUTOLINE INDIA LTD. Vs. CCE
|
April 3, 2007 |
|
AUTOPRINT MACHINERY MANUFACTURES (P) LTD. Vs. C.C.E.
|
November 2, 2007 |
|
AVANTI FEEDS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 24, 2007 |
|
AVAYA GLOBAL CONNECT LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
March 28, 2007 |
|
AVAYA GLOBAL CONNECT LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
October 22, 2007 |
|
AVERY CYCLES INDS. LTD. Vs. C.C.E.
|
January 17, 2007 |
|
AVG MOTORS LTD. Vs. COMMISSIONER OF C. EX., KOTTAYAM
|
September 7, 2007 |
|
AVICHAL TEXTILES (P) LTD. Vs. CCE
|
January 15, 2007 |
|
AVLON SYNTEX P. LTD. Vs. COMMISSIONER OF C. EXCISE, RAJKOT
|
March 9, 2007 |
|
AVT MCCORMICK INGREDIENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
September 17, 2007 |
|
AXIALO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
September 11, 2007 |
|
B.B. BOSE & SONS Vs. COMMISSIONER OF CUS. (ADMN.), KOLKATA
|
June 14, 2007 |
|
B.H.E.L. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 15, 2007 |
|
B.J. BROTHERS & CO. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
|
July 13, 2007 |
|
B.S.N.L. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
October 30, 2007 |
|
B.S.N.L. Vs. COMMISSIONER OF C. EX., HALDIA
|
February 20, 2007 |
|
BABA MOTORS Vs. C.C.E.
|
November 14, 2007 |
|
BABUL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2007 |
|
BACHAN SINGH SALOOJA Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2007 |
|
BAGPAT COOPERATIVE SUGAR Vs. CCE
|
March 2, 2007 |
|
BAGPAT COOPERATIVE SUGAR MILLS Vs. COMMISSIONER OF C. EX.
|
February 12, 2007 |
|
BAID MINERAL WATER P. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
|
August 30, 2007 |
|
BAIDYANATH AYURVED BHAWAN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2007 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2007 |
|
BAJAJ ALLIANZ LIFE INSURANCE CO LTD Vs. CCEX
|
April 19, 2007 |
|
BAJAJ AUTO FINANCE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2007 |
|
BAJAJ AUTO LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2007 |
|
BAJAJ ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 2007 |
|
BAJAJ PETRO IMPEX PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
May 24, 2007 |
|
BAJAJ PLASTICS LTD Vs. COMMISSIONER OF CUSTOMS EP
|
January 4, 2007 |
|
BAJARANG INFOTECH SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-II
|
April 17, 2007 |
|
BAJRANG OIL MILLS Vs. COMMR OF CUSTOMS
|
May 17, 2007 |
|
BAKELITE HYLAM LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
March 12, 2007 |
|
BAKELITE HYLAM LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
November 12, 2007 |
|
BALA HANDLOOMS EXPORTS COMPANY LTD. Vs. CCE
|
November 16, 2007 |
|
BALAJEE ELECTRO STEEL LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
June 25, 2007 |
|
BALAJI GALVANISING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND
|
December 17, 2007 |
|
BALAJI OFFICE EQUIPMENT Vs. CC, CHENNAI [ALONGWITH APPEAL NO.
|
May 28, 2007 |
|
BALAJI POLYWEAVE LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
May 3, 2007 |
|
BALAJI POLYWEAVE PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
April 20, 2007 |
|
BALAKRISHNA DYEING & PRINTING MILLS Vs. COMMISSIONER OF C. EX., SURAT
|
March 19, 2007 |
|
BALBIR ROLLING MILLS LIMITED Vs. CCE
|
March 5, 2007 |
|
BALKRISHNA INDUSTRIES LTD. Vs. CCE
|
June 15, 2007 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2007 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
December 3, 2007 |
|
BALMER LAWRIE AND CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2007 |
|
BANCO PRODUCTS (INDIA) LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
|
August 16, 2007 |
|
BANSAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2007 |
|
BARGARH CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
May 22, 2007 |
|
BARODA SWITCHGEARS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-I
|
June 4, 2007 |
|
BASANT INDUSTRIES Vs. CCE
|
January 2, 2007 |
|
BASF INDIA LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
March 14, 2007 |
|
BASTI SUGAR MILLS CO. LTD. Vs. CCE
|
April 24, 2007 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2007 |
|
BATA INDIA LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT AND ADMINISTRATION
|
May 18, 2007 |
|
BATA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2007 |
|
BATALA CITI CABLE PVT. LTD. Vs. C.C.E.
|
April 16, 2007 |
|
BATALA CITI CABLE PVT. LTD. Vs. CCE
|
October 4, 2007 |
|
BAX GLOBAL INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
April 26, 2007 |
|
BAX GLOBAL INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
October 25, 2007 |
|
BAYFORGE LTD. Vs. CCE (ST)
|
July 23, 2007 |
|
BCL FORGINGS LIMITED Vs. CCE
|
October 15, 2007 |
|
BEE PEE COATING LTD Vs. CCE
|
March 30, 2007 |
|
BEEKAY STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
November 27, 2007 |
|
BEHR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2007 |
|
BEL INDIA TRADE PVT. LTD. Vs. CC
|
March 28, 2007 |
|
BELLARY COMPUTERS Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
August 7, 2007 |
|
BELLARY HEALTH CARE SERVICES PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
|
January 17, 2007 |
|
BENGAL WATERPROOF LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
June 26, 2007 |
|
BENGAL WATERPROOF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2007 |
|
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
June 20, 2007 |
|
BEST CALL TAXI Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2007 |
|
BEST UNDERTAKING Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2007 |
|
BETUL TYRE AND TUBE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2007 |
|
BEVCON WAYORS PRIVATE LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
|
May 3, 2007 |
|
BHAGWATI AUTOCAST LTD. Vs. COMMISSIONER OF C. EX. & CUS., AHMEDABAD
|
April 11, 2007 |
|
BHAGYALAKSHMI POHA INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
April 25, 2007 |
|
BHALLA TECHTRAN INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
April 2, 2007 |
|
BHARAT ALUMINIUM CO. LIMITED Vs. CCE
|
May 28, 2007 |
|
BHARAT ALUMINIUM CO. LTD. Vs. CCE
|
May 10, 2007 |
|
BHARAT ALUMINIUM CO. LTD. Vs. CCE
|
April 3, 2007 |
|
BHARAT ALUMINIUM COMPANY LTD. Vs. CCE
|
January 9, 2007 |
|
BHARAT APEX INDUSTRIES LTD. Vs. CST
|
October 23, 2007 |
|
BHARAT BOX FACTORY LTD. Vs. CCE
|
June 12, 2007 |
|
BHARAT CHARITABLE CANCER HOSPITAL & INSTITUTE Vs. C.C., BANGALORE
|
April 17, 2007 |
|
BHARAT COCA-COLA BOTTLING N.E. Vs. CC AND CE
|
April 26, 2007 |
|
BHARAT COSMETICS Vs. COMMISSIONER OF C. EX.
|
February 2, 2007 |
|
BHARAT EARTH MOVERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 30, 2007 |
|
BHARAT FORGE LTD. Vs. COMMISSIONER OF C. EX.
|
August 7, 2007 |
|
BHARAT GARMENTS AND TEXTILES PVT LTD Vs. COMMISSIONER OF CUSTOMS EP
|
April 10, 2007 |
|
BHARAT HEAVY ELECTRICAL LTD. Vs. COMMISSIONER OF C. EX.
|
March 26, 2007 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. CCE
|
April 18, 2007 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2007 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF C. EX. & S.T., DIBRUGARH
|
November 2, 2007 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. CC & CE (APPEALS), HYDERABAD
|
February 2, 2007 |
|
BHARAT INDUSTRIAL WORKS (BHILAI) Vs. CCE
|
May 7, 2007 |
|
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL
|
February 23, 2007 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
August 9, 2007 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
December 17, 2007 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOCHI
|
June 6, 2007 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 16, 2007 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF SERVICE TAX, BHAVNAGAR
|
January 5, 2007 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
April 10, 2007 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CCE
|
April 16, 2007 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CCE
|
June 19, 2007 |
|
BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. CCE
|
November 30, 2007 |
|
BHARATHI SOAP WORKS Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
September 14, 2007 |
|
BHARATI HEXACOM Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2007 |
|
BHARATI TELE VENTURES LTD Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
|
May 1, 2007 |
|
BHARTI AIRTEL LTD Vs. COMMISSIONER OF SERVICE TAX
|
March 6, 2007 |
|
BHARTI AIRTEL LTD Vs. COMMISSIONER OF SERVICE TAX
|
March 16, 2007 |
|
BHARTI AIRTEL LTD. Vs. CCE
|
August 27, 2007 |
|
BHARTI HEXACOM Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2007 |
|
BHARTI MOBINET LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2007 |
|
BHARTI TELE VENTURES LTD Vs. COMMISSIONER OF C EX AND CUS
|
April 9, 2007 |
|
BHARTI TELEVENTURES Vs. C.S.T.
|
August 1, 2007 |
|
BHAYANAGAR METALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2007 |
|
BHEL Vs. CCE
|
December 5, 2007 |
|
BHILAI CEMENT Vs. CCE
|
February 9, 2007 |
|
BHILAI ENGINEERING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2007 |
|
BHILAI IRON AND STEEL PROCESSING Vs. COMMISSIONER OF C. EX.
|
March 16, 2007 |
|
BHILOSA TEX N TWIST PVT LTD Vs. CCEX
|
March 6, 2007 |
|
BHILWARA PROCESSORS Vs. C.C.E.
|
October 3, 2007 |
|
BHILWARA SPINNERS LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
|
April 18, 2007 |
|
BHORUKA GASES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
November 27, 2007 |
|
BHORUKA GASES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
December 7, 2007 |
|
BHORUKA STEEL LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 13, 2007 |
|
BHORUKA TEXTILES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 2, 2007 |
|
BHUSHAN POWER AND STEEL LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX BBSR II
|
October 22, 2007 |
|
BHUVALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
February 13, 2007 |
|
BHUVANESWARI AGENCIES (P) LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
February 8, 2007 |
|
BHUVANESWARI AGENCIES (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
July 27, 2007 |
|
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
|
June 5, 2007 |
|
BIDAR SAHAKARI SAKKARE KARKHANE LTD. Vs. COMMR. OF C. EX., MANGALORE
|
October 18, 2007 |
|
BIDHATA INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2007 |
|
BIG BAGS INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
August 3, 2007 |
|
BIHAR FOUNDRY & CASTINGS LTD. Vs. COMMR. OF C. EX., RANCHI
|
July 19, 2007 |
|
BIHAR RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
July 17, 2007 |
|
BIJALIMONI TEA ESTATE Vs. COMMISSIONER OF C. EX., SILIGURI
|
January 5, 2007 |
|
BIKASH INDUSTRIES Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
July 27, 2007 |
|
BIKKAMAL CHHOTELAL Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 22, 2007 |
|
BILLU TECH. VIDEO COMMUNICATIONS Vs. CCE
|
March 15, 2007 |
|
BILT INDUSTRIAL PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2007 |
|
BIMA CABLES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
March 23, 2007 |
|
BIMAL AUTO AGENCY Vs. THE COMMISSIONER OF SERVICE TAX
|
July 4, 2007 |
|
BINAYKIA SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CUS. (P)
|
December 5, 2007 |
|
BINDAL SILK MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
December 6, 2007 |
|
BINDAWALA CABLES AND CONDUCTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2007 |
|
BINIKOM PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., SILIGURI
|
August 3, 2007 |
|
BINJRAJKA STEEL TUBES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
July 31, 2007 |
|
BINU JOHN, PROPRIETOR, GANGA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2007 |
|
BIOCON LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 9, 2007 |
|
BIOPAC INDIA CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
November 28, 2007 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
November 29, 2007 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2007 |
|
BIRLA PERICALESE Vs. COMMISSIONER OF CUSTOMS
|
March 16, 2007 |
|
BIRLA TYRES Vs. COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-I
|
June 19, 2007 |
|
BISALPUR KISAN SAHKARI CHINI Vs. CCE
|
October 17, 2007 |
|
BISHEN DYG., PTG. AND WVG. MILLS Vs. COMMISSIONER OF C. EX.
|
January 4, 2007 |
|
BLUE BLENDS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2007 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
November 12, 2007 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 4, 2007 |
|
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. COMMISSIONER OF SERVICE TAX
|
May 8, 2007 |
|
BOC INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II
|
June 14, 2007 |
|
BOC INDIA LTD Vs. COMMISSIONER OF CUSTOMS I
|
January 11, 2007 |
|
BOC INDIA LTD Vs. COMMR OF CENTRAL EXCISE
|
July 23, 2007 |
|
BOC INDIA LTD. Vs. COMMISSIONER OF C. EX., DELHI-IV
|
March 2, 2007 |
|
BOMBAY BURMAH TRADING Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2007 |
|
BOMBAY DYEING & MFG. CO. Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT
|
June 18, 2007 |
|
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2007 |
|
BOMBAY PHOTO COLOUR LAB. Vs. COMMISSIONER OF C. EX.
|
March 23, 2007 |
|
BOMBAY TRADING CO. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 9, 2007 |
|
BONANZA SPEED COURIERS (PRIVATE) Vs. COMMISSIONER OF CUSTOMS AND
|
November 2, 2007 |
|
BONANZA SPEED COURIERS (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS & C. EX., COCHIN
|
November 12, 2007 |
|
BONGAIGAON REFINERY & PETROCHEMICALS LTD. Vs. CCE, SHILLONG
|
June 1, 2007 |
|
BONGAIGAON REFINERY AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2007 |
|
BOOZ ALLEN & HAMILTON INC. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 17, 2007 |
|
BOOZ ALLEN & HAMILTON INC. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 8, 2007 |
|
BORSARA MACHINES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
January 23, 2007 |
|
BOSTIK (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 9, 2007 |
|
BP MOBILES Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
December 26, 2007 |
|
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
February 6, 2007 |
|
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
June 7, 2007 |
|
BPL MOBILE CELLULAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2007 |
|
BPL MOBILE COMMUNICATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2007 |
|
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMISSIONER OF C. EX., NOIDA
|
June 5, 2007 |
|
BRAKES INDIA LTD. Vs. CCE
|
July 16, 2007 |
|
BRAKES INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
February 27, 2007 |
|
BRAKES INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 24, 2007 |
|
BRIDGESTONE FINANCIAL SERVICES Vs. COMMR. OF S.T., BANGALORE
|
January 4, 2007 |
|
BRIGHT PAINTS AND CHEMICALS Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
April 12, 2007 |
|
BRIJ MOHAN SOOD Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 5, 2007 |
|
BSL LIMITED Vs. CCE
|
March 30, 2007 |
|
BSNL Vs. COMMISSIONER OF SERVICE TAX
|
December 5, 2007 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2007 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
June 5, 2007 |
|
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
December 6, 2007 |
|
BURROUGHS WELLCOME (I) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2007 |
|
BUSY BEE Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2007 |
|
BWL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2007 |
|
C C E Vs. SUNHILL CERAMICS PVT LTD
|
December 13, 2007 |
|
C C EX Vs. INDIA METAL AND ALLOYS MFG CO AND MR S P RATHI
|
April 24, 2007 |
|
C C EX AND CUSTOMS BBSR Vs. INDUSTRIAL SECURITY FORCE
|
April 20, 2007 |
|
C. KRISHNAKUMAR Vs. COMMISSIONER OF C. EX., KOCHI
|
August 28, 2007 |
|
C. MOHAMMED KUTTY @ KOORA HAJI Vs. COMMR. OF C. EX. & CUS., COCHIN-II
|
March 16, 2007 |
|
C.B. MAHESHWARI Vs. COMMISSIONER OF C. EX., VALSAD
|
October 8, 2007 |
|
C.C. Vs. LUCKY STEEL INDUSTRIES AND Y.S.
|
March 21, 2007 |
|
C.C. EX. Vs. SHREE JAGANNATH AGENCY
|
October 22, 2007 |
|
C.C., C. EX. & S. T., HYDERABAD-II Vs. C.S. SOFTWARE ENTERPRISES LTD.
|
October 23, 2007 |
|
C.C., C.E. & S.T., HYDERABAD-II Vs. C.S. SOFTWARE ENTERPRISES LTD.
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December 20, 2007 |
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C.C.E. Vs. NESAMONY TOURS AND AUTO
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October 29, 2007 |
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C.C.E. Vs. ROHIT PULP AND PAPER MILLS LTD.
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February 22, 2007 |
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C.C.E. Vs. GUJARAT BORISIL LTD.
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December 11, 2007 |
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C.C.E., BANGALORE Vs. GODREJ & BOYEE MANUFACTURING CO. LTD.
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March 22, 2007 |
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C.C.E., C. & S. TAX, BHUBANESWAR-II Vs. ARYAN ISPAT & POWER LTD.
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September 14, 2007 |
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C.C.E., HYDERABAD Vs. SATHGURU MANAGEMENT CONSULTANTS PVT. LTD.
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June 15, 2007 |
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C.C.E., HYDERABAD Vs. VENTURA CAPITAL & CORPORATE INVESTMENTS LTD.
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May 18, 2007 |
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C.C.E.S.T., BANGALORE Vs. OKS SPECIALITIES LUBRICANTS (I) PVT. LTD.
|
October 31, 2007 |
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C.J. GELATINE PRODUCT Vs. COMMISSIONER OF C. EX.
|
March 23, 2007 |
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C.S. SUVARNA Vs. COMMISSIONER OF C. EX.
|
January 24, 2007 |
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CADBURY (INDIA) LIMITED Vs. CCE
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February 5, 2007 |
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CADILA HEALTHCARE LTD. Vs. COMMISSIONER OF C. EX., VADODARA
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November 21, 2007 |
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CAIITJEE (CATJEE) Vs. COMMISSIONER OF C.E.
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December 17, 2007 |
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CAIRN ENERGY (I) PTY. LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II
|
August 29, 2007 |
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CAIRN ENERGY INDIA P. LTD. Vs. COMMR. OF C. EX.& CUS., VISAKHAPATNAM-II
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June 6, 2007 |
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CAIRN ENERGY INDIA PTY. LTD. Vs. COMMR. OF C. EX. & CUS., VISAK.-II
|
August 1, 2007 |
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CALVIN WOODING CONSULTING LTD. Vs. CCE
|
April 13, 2007 |
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CAMBAY ORGANICS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
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June 28, 2007 |
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CAMEX INTERMEDIATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
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October 26, 2007 |
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CAMPCO CHOCOLATE FACTORY Vs. COMMISSIONER OF C. EX., MANGALORE
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March 5, 2007 |
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CAMPUS SERVICE (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
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October 16, 2007 |
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CANARA POLYPACK LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
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June 6, 2007 |
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CAPITAL COLOUR LAB Vs. CCE (ST)
|
March 26, 2007 |
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CAR WORLD AUTOLINE Vs. COMMISSIONER OF C. EX., COCHIN
|
September 3, 2007 |
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CARBORANDUM UNIVERSAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2007 |
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CARE ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
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March 23, 2007 |
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CARGO CLEAR INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 20, 2007 |
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CARONA PLUS INDUSTRIES LTD. Vs. CCE
|
October 8, 2007 |
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CARYAIRE EQUIPMENTS INDIA P. LTD. Vs. CCE
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November 20, 2007 |
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CAST METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
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August 10, 2007 |
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CASTROL INDIA LIMITED Vs. CCE
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January 31, 2007 |
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CASTROL INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
July 11, 2007 |
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CASTROL LTD UK AND CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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March 2, 2007 |
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CBC-TECH (INDIA) Vs. COMMISSIONER OF CUSTOMS
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January 8, 2007 |
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CC Vs. INDIA PISTON LTD.
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May 3, 2007 |
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CC Vs. ESSEL MARMO PVT. LTD.
|
February 9, 2007 |
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CC Vs. PHILIPS MEDICAL SYSTEMS INDIA
|
May 31, 2007 |
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CC Vs. SHYAMALI EXPORTS
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May 21, 2007 |
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CC Vs. VENUS ENTERPRISES
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December 27, 2007 |
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CC Vs. C.P. AQUACULTURE (INDIA) PVT.
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March 19, 2007 |
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CC Vs. NUCOR WIRES LTD.
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July 10, 2007 |
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CC Vs. DELUXE EXPORTS
|
April 9, 2007 |
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CC Vs. ANANDALAXMI MALLEBLES PVT LTD
|
September 7, 2007 |
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CC Vs. FAISAL
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July 9, 2007 |
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CC Vs. COMPETENT-BUSINESS
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February 5, 2007 |
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CC Vs. DAYAL STEELS PVT LTD
|
November 21, 2007 |
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CC & CE, TIRUPATHI Vs. RAYALASEEMA RE-ROLLING MILLS (P) LTD.
|
February 22, 2007 |
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CC (PREV.) Vs. ROSE ENTERPRISES
|
October 23, 2007 |
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CC IMP Vs. MOUNTMINE IMPEX PVT LTD
|
April 4, 2007 |
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CC, JAMNAGAR Vs. GUJARAT STATE FERTILIZERS & CHEMICALS LTD.
|
April 4, 2007 |
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CCE Vs. HARIHAR FOOD P LTD
|
October 1, 2007 |
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CCE Vs. AMARDEEP ENTERPRISES
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October 1, 2007 |
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CCE Vs. VISAKA INDUSTRIES LTD
|
July 2, 2007 |
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CCE Vs. AMBALAL SARABHAI ENTERPRISES
|
March 13, 2007 |
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CCE Vs. PRAMUKH INDS PVT LTD
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July 20, 2007 |
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CCE Vs. VARDHAMAN FABRICS P LTD
|
July 27, 2007 |
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CCE Vs. BAYER DIAGNOSTICS INDIA LTD
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April 27, 2007 |
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CCE Vs. SHELL EXTRUDERS
|
October 3, 2007 |
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CCE Vs. ADVANCE DIESEL ENGINEERING P LTD
|
December 10, 2007 |
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CCE Vs. ADISHIV FORGE P LTD
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December 18, 2007 |
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CCE Vs. CONY ENGINEERING
|
December 11, 2007 |
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CCE Vs. WELSPUN GUJARAT STAHL ROHREN LTD
|
December 10, 2007 |
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CCE Vs. BHARTIBEN R PATEL
|
December 11, 2007 |
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CCE Vs. SHIVAM TEXTILES
|
December 10, 2007 |
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CCE Vs. HIM TECHNO FORGE LTD.
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February 6, 2007 |
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CCE Vs. KANDHARI BEVERAGES (P) LTD.
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December 3, 2007 |
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CCE Vs. ARCEE ISPAT UDYOG LTD.
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January 16, 2007 |
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CCE Vs. FLEX CHEMICALS LTD.
|
December 4, 2007 |
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CCE Vs. SURYA ISPAT UDYOG
|
September 24, 2007 |
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CCE Vs. PUNJAB WOOL COMBER LTD.
|
August 2, 2007 |
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CCE Vs. MODERN PAPER CONVERTERS
|
July 11, 2007 |
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CCE Vs. GOYAL SYNTHETICS
|
July 10, 2007 |
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CCE Vs. HABIB REFINED OILS PVT. LTD.
|
December 12, 2007 |
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CCE Vs. DESIGNS AND PROTOTYPES
|
December 27, 2007 |
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CCE Vs. TAMILNADU PETROPRODUCTS LTD.
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June 27, 2007 |
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CCE Vs. SOMEX INDIA
|
August 29, 2007 |
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CCE Vs. MANOHARA SARASWATHY GLASS WORKS
|
February 9, 2007 |
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CCE Vs. DWIVEDI TRAVELS AND SUMAN TRAVELS
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October 17, 2007 |
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CCE Vs. LIBERTY SHOES LTD.
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June 20, 2007 |
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CCE Vs. SUNSHINE STEEL CORPORATION
|
November 12, 2007 |
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CCE Vs. VIKAS TRADING COMPANY
|
February 23, 2007 |
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CCE Vs. NAAZ TRAVELS AGENCY
|
November 14, 2007 |
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CCE Vs. MODERN STEEL AND AGRO INDUS. AND
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July 16, 2007 |
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CCE Vs. ADHUNIK PACKAGES (P) LTD.
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November 13, 2007 |
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CCE Vs. CHANDRAWATI POLYMERS PVT. LTD.
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July 13, 2007 |
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CCE Vs. SILVER OAK GARDENS RESORT
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November 2, 2007 |
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CCE Vs. BOC INDIA
|
February 20, 2007 |
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CCE Vs. ADHUNIK ALLOYS PVT. LTD.
|
December 3, 2007 |
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CCE Vs. SPICE COMMUNICATION (P) LTD.
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March 14, 2007 |
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CCE Vs. AUTOLITE INDIA LIMITED
|
August 1, 2007 |
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CCE Vs. SAMPAT PLYWOOD LTD.
|
March 8, 2007 |
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CCE Vs. BARKAT DYEING WORKS
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March 30, 2007 |
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CCE Vs. MATRIX CLOTHING PVT. LTD. AND
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November 28, 2007 |
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CCE Vs. NAHAR INDUSTRIAL ENTERPRISES
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March 7, 2007 |
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CCE Vs. SURYA ROSHNI LTD.
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March 6, 2007 |
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CCE Vs. M.P. ELECTRO CRAFT
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August 30, 2007 |
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CCE Vs. PANDEY BHOOTPURVA SAINIK
|
May 21, 2007 |
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CCE Vs. GODVARI DRUGS LTD.
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January 19, 2007 |
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CCE Vs. ADH AGENCIES
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May 21, 2007 |
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CCE Vs. TCP LTD.
|
June 1, 2007 |
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CCE Vs. INDIAN OIL CORPORATION LTD.
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September 25, 2007 |
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CCE Vs. CARDAMOM MKG. CORPORATION AND
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September 18, 2007 |
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CCE Vs. DHANRAJ ORGANICS LTD. AND SHRI
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January 31, 2007 |
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CCE Vs. NAHAR EXPORTS LTD.
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October 11, 2007 |
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CCE Vs. OSWAL INDUSTRIES (P) LTD.
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March 28, 2007 |
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CCE Vs. ASP SEALING PRODUCTS LTD.
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February 6, 2007 |
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CCE Vs. POLYPLEX CORPORATION LTD.
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September 28, 2007 |
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CCE Vs. JAISWAL EQUIPMENT AND HOLDINGS
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June 6, 2007 |
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CCE Vs. MAHARASTRA SAMAJ BHAWAN TRUST
|
February 5, 2007 |
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CCE Vs. TRELA FOOTWEAR EXPORTS PVT. LTD.
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September 26, 2007 |
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CCE Vs. RANE BRAKE LININGS LTD.
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May 4, 2007 |
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CCE Vs. GOLDEN ROLLS PVT. LTD. AND
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January 19, 2007 |
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CCE Vs. VISAKA INDUSTRIES LTD.
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May 17, 2007 |
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CCE Vs. S.R.F. LTD.
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May 16, 2007 |
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CCE Vs. MILITARY EX-SERVICEMEN SERVICES
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December 17, 2007 |
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CCE Vs. SUNDARAM FINANCE LTD.
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January 2, 2007 |
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CCE Vs. DIVISIONAL MANAGER,
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December 13, 2007 |
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CCE Vs. ESS ESS KAY ENGG. CO. LTD.
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December 13, 2007 |
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CCE Vs. NEMLAXMI BOOK (I) PVT. LTD.
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April 11, 2007 |
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CCE Vs. ANUBHAGYA WELFARE SOCIETY
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April 5, 2007 |
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CCE Vs. GARAGE TOOLS CORPORATION
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August 17, 2007 |
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CCE Vs. GRASIM INDUSTRIES LTD.
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April 2, 2007 |
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CCE Vs. H AND R JOHNSON (INDIA) LTD.
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April 2, 2007 |
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CCE Vs. SHRI RAM DIESELS (INDIA)
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December 12, 2007 |
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CCE Vs. INDIAN ADDITIVES LTD.
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March 21, 2007 |
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CCE Vs. AGARWAL TRADING CO. AND DIAMOND
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December 7, 2007 |
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CCE, BELGAUM Vs. GHATAPRABHA SAHAKARI SAKKARE KARKHANE NIYAMIT
|
April 12, 2007 |
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CCE, CHENNAI Vs. BESMAK COMPONENTS (P) LTD.
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March 23, 2007 |
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CCE, CUS. & S.T., BHUBANESWAR-I Vs. VIKAS COSMETIC PRODUCTS PVT. LTD.
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February 19, 2007 |
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CCEX Vs. WINEX FILMS PVT LTD
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March 14, 2007 |
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CCS INFOTECH LTD. Vs. COMMISSIONER OF C. EX.
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February 19, 2007 |
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CCS INFOTECH LTD., M.A. HASAN Vs. CCE
|
June 26, 2007 |
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CDR MEDICAL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2007 |
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CELEBRITY CONNECTIONS Vs. CCE
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June 19, 2007 |
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CENTRAL CABLES LTD. Vs. COMMISSIONER OF CENTRAL
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June 29, 2007 |
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CENTRAL INDIA PACKAGING CO. PVT. LTD. Vs. C.C. & C.E., HYDERABAD
|
October 16, 2007 |
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CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD Vs. COMMR OF CENTRAL EXCISE
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July 19, 2007 |
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CENTRAL POWER RESEARCH INSTITUTE Vs. COMMISSIONER OF CENTRAL
|
August 9, 2007 |
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CENTRE FOR DEVELOPMENT OF Vs. COMMISSIONER OF CENTRAL
|
June 25, 2007 |
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CENTRE FOR MANAGEMENT DEVELOPMENT Vs. C.C.E., TRIVANDRUM
|
March 1, 2007 |
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CENTRICAST ENTERPRISES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
May 18, 2007 |
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CEPHAM LABORATORIES LTD., MR. Vs. CCE
|
April 26, 2007 |
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CETHAR VESSELS PVT. LTD. Vs. CCE
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March 2, 2007 |
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CGG MARINE Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
March 14, 2007 |
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CHAKAN VEGOILS MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
April 3, 2007 |
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CHAMPION HOSIERY PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
|
November 2, 2007 |
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CHAMPION HOSIERY PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
September 7, 2007 |
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CHAMUNDI FOODS (P) LTD. Vs. COMMISSIONER OF C. EX.
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February 28, 2007 |
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CHANDRA ENGINEERING CO Vs. COMMISSIONER OF CENTRAL EXCISE
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December 5, 2007 |
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CHANDRA SHIPPING & TRADING SERVICES Vs. C.C.E. & C., VISAKHAPATNAM-II
|
November 19, 2007 |
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CHANDRA SHIPPING AND TRADING Vs. COMMISSIONER OF CENTRAL
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November 15, 2007 |
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CHANDRAS CHEMICAL ENTERPRISES PVT. LTD. Vs. CCE, KOLKATA-V
|
February 21, 2007 |
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CHATE COACHING CLASSES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2007 |
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CHAUDHARY SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
September 3, 2007 |
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CHEM CROWN (I) LTD. Vs. CCE
|
November 15, 2007 |
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CHEMCROWN EXPORTS LTD. Vs. COMMR. OF C. EX. (SERVICE TAX)
|
July 25, 2007 |
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CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 30, 2007 |
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CHEMTROLS ENGINEERING LTD. Vs. COMMISSIONER OF C. EX.
|
March 12, 2007 |
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CHENGALRAYAN CO-OPERATIVE SUGAR Vs. CCE
|
August 20, 2007 |
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CHENNAI MARINE TRADING PVT. LTD. Vs. CC
|
February 27, 2007 |
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CHENNAI PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2007 |
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CHETAN CONTAINERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2007 |
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CHIDAMBARAM SHIPCARE P. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 14, 2007 |
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CHIDZHAVADZHE Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 27, 2007 |
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CHIEF ENGINEER (DESIGNS), Vs. CC
|
July 17, 2007 |
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CHIRAG AGRO TRADERS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
November 26, 2007 |
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CHITRAKOOT STEEL AND POWER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 29, 2007 |
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CHLOROCHEM INDUSTRIES Vs. CCE
|
November 19, 2007 |
|
CHLOROCHEM INDUSTRIES Vs. CCE
|
January 29, 2007 |
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CHOICE INTERNATIONAL Vs. CC
|
June 27, 2007 |
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CINERAMA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 25, 2007 |
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CIPLA LTD Vs. COMMISSIONER OF CUSTOMS
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August 13, 2007 |
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CIPLA LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
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July 31, 2007 |
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CITIZEN EXTRUSION (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
July 20, 2007 |
|
CITIZEN IMPEX Vs. COMMISSIONER OF CUSTOMS (EP)
|
April 12, 2007 |
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CITY GOLD METAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2007 |
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CITY GOLD METAL PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
|
November 8, 2007 |
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CLANCEY PRECISION COMPONENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2007 |
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CLARIANT (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2007 |
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CLIT JEMKAY ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 24, 2007 |
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CMC LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
September 26, 2007 |
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CMS (INDIA) OPERATIONS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2007 |
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COCA COLA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 16, 2007 |
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COCHIN INTERNATIONAL AIRPORT Vs. COMMISSIONER OF CENTRAL
|
April 18, 2007 |
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COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMR. OF CUS. & C. EX., COCHIN
|
September 3, 2007 |
|
COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
March 28, 2007 |
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COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
August 17, 2007 |
|
COCHIN INTERNATIONAL AIRPORT PREPAID TAXI OPERATORS CO-OP. SOCIETY LTD. Vs. C.C.E., COCHIN
|
April 3, 2007 |
|
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
January 31, 2007 |
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COLGATE PALMOLIVE I LTD Vs. COMMISSIONER OF C EX
|
March 21, 2007 |
|
COLOUR SHADES Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
January 17, 2007 |
|
COMMISSIONER OF C EX Vs. NATIONAL GUARD
|
October 26, 2007 |
|
COMMISSIONER OF C EX Vs. ESSEL PRO PACK LTD
|
September 5, 2007 |
|
COMMISSIONER OF C EX Vs. SPENTEX INDUSTRIES LTD
|
August 1, 2007 |
|
COMMISSIONER OF C EX Vs. NIF ISPAT LTD
|
February 5, 2007 |
|
COMMISSIONER OF C EX Vs. TRANSCEIVERS INDIA LIMITED
|
February 6, 2007 |
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COMMISSIONER OF C EX Vs. MATI BIRI FACTORY PVT LTD
|
January 19, 2007 |
|
COMMISSIONER OF C EX Vs. OIL AND NATURAL GAS CORPN LTD
|
March 6, 2007 |
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COMMISSIONER OF C EX Vs. TIRUPATI PROCESSORS
|
February 9, 2007 |
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COMMISSIONER OF C EX Vs. VIRISH TEXTILES LTD
|
March 14, 2007 |
|
COMMISSIONER OF C EX Vs. R N AGARWAL INDUSTRIES LTD
|
February 15, 2007 |
|
COMMISSIONER OF C EX Vs. DUROLAM LTD
|
February 9, 2007 |
|
COMMISSIONER OF C EX Vs. BARON INTERNATIONAL LTD
|
October 15, 2007 |
|
COMMISSIONER OF C EX Vs. GIRDHAR METAL INDS PVT LTD
|
February 2, 2007 |
|
COMMISSIONER OF C EX Vs. STERLITE INDUSTRIES I LTD
|
January 31, 2007 |
|
COMMISSIONER OF C EX Vs. GUJARAT CHEMICAL PORT TERMINAL CO LTD
|
September 27, 2007 |
|
COMMISSIONER OF C EX AND CUS Vs. R K PACKAGING
|
January 24, 2007 |
|
COMMISSIONER OF C EX AND CUS Vs. RADHA KRISHNA SYNTHETICS PVT LTD
|
May 22, 2007 |
|
COMMISSIONER OF C EX AND CUS Vs. NILALOHITA ENTERPRISES
|
January 5, 2007 |
|
COMMISSIONER OF C EXCISE Vs. AJANTA SALES CORPORATION
|
July 30, 2007 |
|
COMMISSIONER OF C EXCISE Vs. ESSEL PROPACKS LTD
|
July 30, 2007 |
|
COMMISSIONER OF C. EX. Vs. SATYA PRAKASH AND CO.
|
August 3, 2007 |
|
COMMISSIONER OF C. EX. Vs. CENTRAL CABLE PVT. LTD.
|
August 9, 2007 |
|
COMMISSIONER OF C. EX. Vs. GELDHOF LTD.
|
April 25, 2007 |
|
COMMISSIONER OF C. EX. Vs. SKANSKA CEMENTATION
|
August 8, 2007 |
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COMMISSIONER OF C. EX. Vs. N.H.K. SPRINGS LTD.
|
April 26, 2007 |
|
COMMISSIONER OF C. EX. Vs. VIKRAM ISPAT LTD.
|
January 3, 2007 |
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COMMISSIONER OF C. EX. Vs. HI-TECH STEEL INDUSTRIES
|
January 17, 2007 |
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COMMISSIONER OF C. EX. Vs. MAHARASHTRA ENGINEERING
|
January 17, 2007 |
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COMMISSIONER OF C. EX. Vs. SUNDER CASTINGS PVT. LTD.
|
January 16, 2007 |
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COMMISSIONER OF C. EX. Vs. ILPEA PARAMOUNT PVT. LTD.
|
January 19, 2007 |
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COMMISSIONER OF C. EX. Vs. HOTLINE CPT LTD.
|
January 19, 2007 |
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COMMISSIONER OF C. EX. Vs. MAIKAAL FIBRES LTD.
|
January 11, 2007 |
|
COMMISSIONER OF C. EX. Vs. R.V. PARANJAPE
|
September 17, 2007 |
|
COMMISSIONER OF C. EX. Vs. GOLDEN ROLLS PVT. LIMITED
|
September 21, 2007 |
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COMMISSIONER OF C. EX. Vs. TOKYO ELECTRONICS
|
February 1, 2007 |
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COMMISSIONER OF C. EX. Vs. OVERSEAS ELECTRONICS
|
February 1, 2007 |
|
COMMISSIONER OF C. EX. Vs. POLYSET PLASTICS LTD.
|
February 1, 2007 |
|
COMMISSIONER OF C. EX. Vs. SUN PHARMACEUTICALS LTD.
|
January 31, 2007 |
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COMMISSIONER OF C. EX. Vs. A.K. AND I. ADVERTISING
|
December 20, 2007 |
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COMMISSIONER OF C. EX. Vs. LAFARGE INDIA LTD.
|
July 9, 2007 |
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COMMISSIONER OF C. EX. Vs. DIL LTD.
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November 7, 2007 |
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COMMISSIONER OF C. EX. Vs. SCIENCE CENTER
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October 24, 2007 |
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COMMISSIONER OF C. EX. Vs. SIMTOOLS LTD.
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February 13, 2007 |
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COMMISSIONER OF C. EX. Vs. ABHISHEK INDUSTRIES LTD.
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October 23, 2007 |
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COMMISSIONER OF C. EX. Vs. BANK OF RAJASTHAN LTD.
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June 20, 2007 |
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COMMISSIONER OF C. EX. Vs. ASHOK SECURITY SERVICES
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October 29, 2007 |
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COMMISSIONER OF C. EX. Vs. STATE BANK OF INDIA
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December 20, 2007 |
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COMMISSIONER OF C. EX. Vs. B.S. REFRIGERATORS LTD.
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February 16, 2007 |
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COMMISSIONER OF C. EX. Vs. R.S. FINANCIAL SERVICES
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October 30, 2007 |
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COMMISSIONER OF C. EX. Vs. LLOYD INSULATION (INDIA) LTD.
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March 13, 2007 |
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COMMISSIONER OF C. EX. Vs. ADHUNIK STEEL LTD.
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March 30, 2007 |
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COMMISSIONER OF C. EX. Vs. DINESH CHANDRA PAPERS (P) LTD.
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July 25, 2007 |
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COMMISSIONER OF C. EX. Vs. AGGARWAL PLASTIC (INDIA)
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April 2, 2007 |
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COMMISSIONER OF C. EX. & CUS. (APPEALS), DAMAN Vs. MAYANK ELECTRO LTD.
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March 16, 2007 |
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COMMISSIONER OF C. EX. & CUS., AHMEDABAD-I Vs. RELIANCE INDUSTRIES LTD.
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April 19, 2007 |
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COMMISSIONER OF C. EX. & CUS., BBSR-I Vs. NALCO LTD.
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March 28, 2007 |
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COMMISSIONER OF C. EX. & CUS., BBSR-II Vs. GUPTA STEELS PVT. LTD.
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April 19, 2007 |
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COMMISSIONER OF C. EX. & CUS., DAMAN Vs. ARTI INDUSTRIES LTD.
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June 21, 2007 |
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COMMISSIONER OF C. EX. & CUS., DAMAN Vs. SUPRA DYE CHEM PVT. LTD.
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July 30, 2007 |
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COMMISSIONER OF C. EX. & CUS., DAMAN Vs. AL-AMIN EXPORTS
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January 17, 2007 |
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COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. BOMMIDALA FILAMENTS LTD.
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September 21, 2007 |
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COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. CCL PRODUCTS (INDIA) LIMITED
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August 24, 2007 |
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COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. PADMAJA LABORATORIES
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August 29, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT Vs. VIMLON DYG. & PTG. MILLS P. LTD.
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October 24, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT Vs. RAJU FABRICS
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October 9, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT Vs. AMITEX SILK MILLS P. LTD.
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July 17, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. SHABNAM PROCESSORS PVT. LTD.
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September 11, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. SANTOGEN SPINNING MILLS
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January 12, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. GOLD MULTIFAB LTD.
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September 19, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. K.K. TEXTILES
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May 22, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. FAIRDEAL FILAMENTS LTD.
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May 24, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. KAILASH TEXTURISING
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May 22, 2007 |
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COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. NARMADA FABRICS (P) LTD.
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April 20, 2007 |
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COMMISSIONER OF C. EX. & CUS., VADODARA Vs. TIGHTWELL FASTNERS
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August 21, 2007 |
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COMMISSIONER OF C. EX. & CUS., VADODARA Vs. TRANSTAMP INDIA LTD.
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January 15, 2007 |
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COMMISSIONER OF C. EX. & CUS., VADODARA Vs. IRCON INTERNATIONAL LTD.
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April 20, 2007 |
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COMMISSIONER OF C. EX. & CUS., VADODARA-II Vs. GANDHI TRAVELS
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February 28, 2007 |
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COMMISSIONER OF C. EX. & CUS., VAPI Vs. N.R. AGARWAL INDUSTRIES LTD.
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January 24, 2007 |
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COMMISSIONER OF C. EX. & CUSTOMS, DAMAN Vs. SUBHAKTI TEXTILES LTD.
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April 17, 2007 |
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COMMISSIONER OF C. EX. & CUSTOMS, SURAT-II Vs. PRISM PIGMENTS & COLOURS PVT. LTD.
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June 22, 2007 |
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COMMISSIONER OF C. EX. & S.T., RANCHI Vs. SANTA SALES AGENCIES
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November 16, 2007 |
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COMMISSIONER OF C. EX. & SERVICE TAX, BANGALORE Vs. SHAH POLYMERS
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June 18, 2007 |
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COMMISSIONER OF C. EX. & SERVICE TAX, BANGALORE Vs. MOLEX (INDIA) LTD.
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April 17, 2007 |
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COMMISSIONER OF C. EX. (A), GUNTUR Vs. ANDHRA SUGARS LTD.
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January 31, 2007 |
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COMMISSIONER OF C. EX. AND CUS., GUNTUR Vs. CHEMCEL BIO-TECH LTD.
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February 7, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. SYNTHETICS & POLYMER INDS.
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August 29, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. RAJ JAY FASHIONS INDIA
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May 1, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. POLE STAR INDUSRIES LTD.
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June 1, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. TAPSHEEL ENTERPRISES
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May 11, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. JAGDAMBA PACKAGING P. LTD.
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June 22, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. PRAKASH TEXTILES LTD.
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May 11, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. BONUS PLASTICS PVT. LTD.
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August 16, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. AHMEDABAD CHEMICALS PVT. LTD.
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March 28, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. SULEKHRAM STEELS LTD.
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June 18, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. PREM CONDUCTOR
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September 11, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD Vs. SUZUKI SYNTHETICS
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October 23, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. ANJANI SYNTHETICS LTD.
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October 8, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. OMKAR EXPORTS
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November 30, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. S.K. STEEL INDS.
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March 9, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. DHARIWAL INDUSTRIES LTD.
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April 27, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. GOPAL TEXTILE MILLS PVT. LTD.
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May 21, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. RASAYAN UDYOG
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August 10, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. ASHIMA DYECOT LIMITED
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February 8, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-I Vs. SAVEESONS INTRACHEM (P) LTD.
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October 8, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-II Vs. INGERSOIL RAND (INDIA) LTD.
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October 15, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-III Vs. RONAK LAMINEX P. LTD.
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August 3, 2007 |
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COMMISSIONER OF C. EX., AHMEDABAD-III Vs. ARJENI INVEST CAST LTD.
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July 11, 2007 |
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COMMISSIONER OF C. EX., AMRITSAR Vs. B.E. OFFICE AUTOMATION PVT. LTD.
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June 1, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. SIDDHARATH POLYMERS
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June 18, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. ETA ENGINEERING (P) LTD.
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November 14, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. SPACEWAY DESIGN INDUSTRIES
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February 6, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. BANGALORE AUTOMATS
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April 10, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. MICO LTD.
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May 18, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. SAI GLOBAL LTD.
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March 22, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. TOYOTA MOTOR CORPN., JAPAN
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August 24, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. TOP SECURITY LIMITED
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March 23, 2007 |
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COMMISSIONER OF C. EX., BANGALORE Vs. MAHAVEER POLYPACKS
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June 28, 2007 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. WRIGLEY INDIA LTD.
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August 21, 2007 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. PALYAM TEXTILE PROCESSOR
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August 21, 2007 |
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COMMISSIONER OF C. EX., BBSR-II Vs. PRECICHEM INDIA
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April 18, 2007 |
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COMMISSIONER OF C. EX., BBSR-II Vs. ORISSA INDUSTRIES LTD.
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April 18, 2007 |
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COMMISSIONER OF C. EX., BELGAUM Vs. GODAVARI SUGAR MILLS LTD.
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January 10, 2007 |
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COMMISSIONER OF C. EX., BHAVNAGAR Vs. SAURASHTRA CHEMICALS LTD.
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May 23, 2007 |
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COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. ORISSA EXTRUSIONS LTD.
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June 4, 2007 |
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COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. JAYASHREE CHEMICALS LTD.
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February 23, 2007 |
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COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. INDIAN PLASTICS LTD.
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May 14, 2007 |
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COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. CEETA INDUSTRIES LIMITED
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June 14, 2007 |
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COMMISSIONER OF C. EX., BHUBANESWAR-II Vs. ORISSA INDUSTRIES LIMITED
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June 6, 2007 |
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COMMISSIONER OF C. EX., BHUBANESWAR-II Vs. STEEL AUTHORITY OF INDIA LTD.
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June 5, 2007 |
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COMMISSIONER OF C. EX., BOLPUR Vs. S.P.S. METAL CAST & ALLOYS LTD.
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May 7, 2007 |
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COMMISSIONER OF C. EX., BOLPUR Vs. HINDUSTAN BIRI MFG. CO.
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March 28, 2007 |
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COMMISSIONER OF C. EX., CALICUT Vs. AMBADI ENTERPRISES LTD.
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January 5, 2007 |
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COMMISSIONER OF C. EX., CALICUT Vs. PREMIER INDUSTRIES
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August 1, 2007 |
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COMMISSIONER OF C. EX., CHENNAI Vs. CARBORANDUM UNIVERSAL LTD.
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December 10, 2007 |
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COMMISSIONER OF C. EX., COCHIN Vs. DEVI RUBBER PRODUCTS
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June 26, 2007 |
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COMMISSIONER OF C. EX., COCHIN Vs. CARDAMOM MKG. CORPORATION
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September 18, 2007 |
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COMMISSIONER OF C. EX., CUS. & SER. TAX, BBSR Vs. O.C.P. INDIA PVT. LTD.
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March 2, 2007 |
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COMMISSIONER OF C. EX., DAMAN Vs. PRESTO PLAST
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November 26, 2007 |
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COMMISSIONER OF C. EX., DIBRUGARH Vs. TIMES, TOURS AND TRAVELS
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February 26, 2007 |
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COMMISSIONER OF C. EX., DIBRUGARH Vs. O.N.G.C. LTD.
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August 13, 2007 |
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COMMISSIONER OF C. EX., GUNTUR Vs. MODEL BOTTLING COMPANY (P) LTD.
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March 2, 2007 |
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COMMISSIONER OF C. EX., GUNTUR Vs. PRAKASAM PULVERISERS (P) LIMITED
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June 28, 2007 |
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COMMISSIONER OF C. EX., GUNTUR Vs. ARAVIC AQUA FARMS (P) LTD.
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October 31, 2007 |
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COMMISSIONER OF C. EX., GUNTUR Vs. EMPEE MARINE PRODUCTS LTD.
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June 28, 2007 |
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COMMISSIONER OF C. EX., HALDIA Vs. SPRING KLEIN AQUA PVT. LTD.
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September 27, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. HYDERABAD APPARELS
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March 21, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. PRIYADARSHINI CEMENTS LTD.
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December 31, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. RESTILE CERAMICS LTD.
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November 29, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SAROVER HOTELS PVT. LTD.
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August 6, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. AARTI CONSULTANTS PVT. LTD.
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December 19, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. APPLE LABORATORIES LTD.
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October 12, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. ORIENT CEMENTS
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April 30, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. ITW SIGNODE (INDIA) LTD.
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April 23, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. MICRORAJ ELECTRONICS PVT. LTD.
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August 14, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. AQUAMALL WATER SOLUTIONS LTD.
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October 26, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. RAVILEELA GRANITES
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February 5, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD-I Vs. GANAPATI SUGAR INDUSTRIES LTD.
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November 12, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD-III Vs. SRIDHAR PAINTS CO. P. LTD.
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November 15, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. GULF OIL CORPORATION LTD.
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January 9, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. M.R. PLASTICS & POLYMERS (P) LTD.
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January 17, 2007 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. SUNDER STEELS LTD.
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September 28, 2007 |
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COMMISSIONER OF C. EX., JAMSHEDPUR Vs. TATA MOTORS LIMITED
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July 31, 2007 |
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COMMISSIONER OF C. EX., KOL.-III Vs. ELECTRO STEEL CASTING LTD.
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March 27, 2007 |
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COMMISSIONER OF C. EX., KOL.-VI Vs. KHAITAN ELECTRICALS LTD.
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March 22, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. KRISHNA TRADERS
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May 7, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. GYMKHANA
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January 15, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. KUNDU ZARDA COMPANY
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August 10, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. AJAY INDUSTRIES
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April 18, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-II Vs. AIR BRIDGE SCAFFOLDING PVT. LTD.
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September 27, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-II Vs. ABHISEK ENTERPRISE
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April 13, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-II Vs. BIMA CABLES PVT. LTD.
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April 26, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-II Vs. NIPHA EXPORTS PVT. LTD.
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March 28, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. AMAR TRADERS LTD.
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September 6, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. MULTISERVE ROLLS LIMITED
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March 8, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. ROYAL TOUCH FABLON (P) LTD.
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March 8, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. G.K. PLASTICS (P) LTD.
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April 26, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. HANUMAN UDYOG
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September 17, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. HINDUSTHAN MOTORS LTD.
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April 25, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. SHALIMAR WIRES INDUSTRIES LTD.
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March 22, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-V Vs. SREE PRAKASH RATHI
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January 24, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-V Vs. RECKITT & COLMAN OF INDIA LTD.
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July 2, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. ITC LIMITED
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July 31, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. I.T.C. LTD.
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April 20, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. G.A. DANIELLI INDIA LTD.
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April 26, 2007 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. STONE INDIA LTD.
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February 5, 2007 |
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COMMISSIONER OF C. EX., MANGALORE Vs. MRPL
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October 3, 2007 |
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COMMISSIONER OF C. EX., MANGALORE Vs. V.M. TOURIST HOME
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May 23, 2007 |
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COMMISSIONER OF C. EX., MANGALORE Vs. BEAU MONDES CLINIC
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June 12, 2007 |
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COMMISSIONER OF C. EX., MANGALORE Vs. PAWAN ASSOCIATES
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November 12, 2007 |
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COMMISSIONER OF C. EX., MYSORE Vs. KTMS ENGINEERING (P) LTD.
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February 9, 2007 |
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COMMISSIONER OF C. EX., MYSORE Vs. EXPRESS COLOR LAB.
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September 17, 2007 |
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COMMISSIONER OF C. EX., MYSORE Vs. CRYSTAL COLOUR LAB
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October 9, 2007 |
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COMMISSIONER OF C. EX., RAJKOT Vs. AJANTA TRANSISTOR CLOCK MFG. CO.
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January 25, 2007 |
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COMMISSIONER OF C. EX., RAJKOT Vs. RELIANCE INDUSTRIES LTD.
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December 18, 2007 |
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COMMISSIONER OF C. EX., RANCHI Vs. BIHAR RUBBER COMPANY LIMITED
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March 1, 2007 |
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COMMISSIONER OF C. EX., SHILLONG Vs. ASSAM SURFACTANTS
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May 9, 2007 |
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COMMISSIONER OF C. EX., SHILLONG Vs. GODREJ CONSUMER PRODUCTS LTD.
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April 25, 2007 |
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COMMISSIONER OF C. EX., SHILLONG Vs. DHARAMPAL SATYAPAL LTD.
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May 28, 2007 |
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COMMISSIONER OF C. EX., SILIGURI Vs. ZURANTEE TEA ESTATE
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March 28, 2007 |
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COMMISSIONER OF C. EX., SILIGURI Vs. OODLABARI TEA ESTATE
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March 28, 2007 |
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COMMISSIONER OF C. EX., SILIGURI Vs. ARYAMAN TEA ESTATE
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April 25, 2007 |
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COMMISSIONER OF C. EX., SILIGURI Vs. MUKTA BIRI FACTORY
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February 23, 2007 |
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COMMISSIONER OF C. EX., SILIGURI Vs. SILIGURI FOOD PRODUCTS (P) LTD.
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November 28, 2007 |
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COMMISSIONER OF C. EX., SURAT Vs. ATUL LIMITED
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May 21, 2007 |
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COMMISSIONER OF C. EX., SURAT Vs. NAXPAR LAB. PVT. LTD.
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May 28, 2007 |
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COMMISSIONER OF C. EX., SURAT Vs. MUDRA TEXTURISING PVT. LTD.
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October 16, 2007 |
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COMMISSIONER OF C. EX., SURAT-I Vs. GOYAL FIBRES (P) LTD.
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May 15, 2007 |
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COMMISSIONER OF C. EX., SURAT-I Vs. TIRUMALA FINE TEXTURISER PVT. LTD.
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June 22, 2007 |
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COMMISSIONER OF C. EX., SURAT-I Vs. KRISHAK BHARTI CO-OP. LTD.
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April 30, 2007 |
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COMMISSIONER OF C. EX., SURAT-I Vs. MAHALAXMI SYNTHETICS P. LTD.
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April 27, 2007 |
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COMMISSIONER OF C. EX., SURAT-I Vs. GUJARAT GUARDIAN LTD.
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August 29, 2007 |
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COMMISSIONER OF C. EX., SURAT-I Vs. SHRINATH TEX PRINTS P. LTD.
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October 24, 2007 |
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COMMISSIONER OF C. EX., SURAT-I Vs. ABG SHIPYARD
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December 4, 2007 |
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COMMISSIONER OF C. EX., SURAT-II Vs. MANGALAM RASAYAN P. LTD.
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February 21, 2007 |
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COMMISSIONER OF C. EX., SURAT-II Vs. SPECIALITY PAPERS LTD.
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February 23, 2007 |
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COMMISSIONER OF C. EX., SURAT-II Vs. UNITED PHOSPHOROUS LTD.
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August 21, 2007 |
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COMMISSIONER OF C. EX., SURAT-II Vs. SARVESH POLYESTER (P) LTD.
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November 20, 2007 |
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COMMISSIONER OF C. EX., SURAT-II Vs. KABRA EXTRUSION TECHNIK LTD.
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February 22, 2007 |
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COMMISSIONER OF C. EX., THANE-II Vs. VIRLON TEXTILES MILLS LTD.
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April 16, 2007 |
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COMMISSIONER OF C. EX., TIRUPATHI Vs. UMAKANTH & CO.
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October 24, 2007 |
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COMMISSIONER OF C. EX., VADODARA Vs. AXEL POLYMERS LTD.
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February 9, 2007 |
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COMMISSIONER OF C. EX., VADODARA Vs. PAREKH APPARELS
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October 25, 2007 |
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COMMISSIONER OF C. EX., VADODARA Vs. RECKON DIAGNOSTIC PVT. LTD.
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October 22, 2007 |
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COMMISSIONER OF C. EX., VADODARA-I Vs. ALEMBIC INDUSTRIES LTD.
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August 23, 2007 |
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COMMISSIONER OF C. EX., VADODARA-I Vs. HYLITE CABLES
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February 9, 2007 |
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COMMISSIONER OF C. EX., VAPI Vs. SAVITA CHEMICALS LTD.
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April 2, 2007 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. NAGACHANDRA CEMENTS (P) LIMITED
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July 24, 2007 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. SAGAR CEMENTS
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October 23, 2007 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM-I Vs. LAMPACK PAPER PRODUCTS
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January 4, 2007 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM-II Vs. DECCAN VENEERS (P) LTD.
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August 16, 2007 |
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COMMISSIONER OF CEN. EXCISE Vs. NASA
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January 17, 2007 |
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COMMISSIONER OF CENTRAL Vs. MICO LTD. AND GOETZE INDIA (P) LTD.
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May 15, 2007 |
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COMMISSIONER OF CENTRAL Vs. NAVA KARNAKATA STEELS PVT. LTD.
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May 3, 2007 |
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COMMISSIONER OF CENTRAL Vs. VRAJ AGENCY
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April 30, 2007 |
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COMMISSIONER OF CENTRAL Vs. ORIENT CEMENTS
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April 30, 2007 |
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COMMISSIONER OF CENTRAL Vs. RESTILE CERAMICS LTD.
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September 14, 2007 |
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September 10, 2007 |
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May 21, 2007 |
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COMMISSIONER OF CENTRAL Vs. SIEMENS VDO AUTOMOTIVE LTD.
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June 15, 2007 |
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COMMISSIONER OF CENTRAL Vs. C.P. AQUACULTURE INDIA PVT. LTD.
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March 20, 2007 |
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COMMISSIONER OF CENTRAL Vs. PINAKINI BEVERAGES (P) LTD.
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February 13, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHAMBAL MOTORS (P) LTD.
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October 29, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB NATIONAL BANK
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December 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI BOTTLING COMPANY LTD.
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July 10, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AJANTA UNIVERSAL FABRICS LTD.
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December 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TEXMO INDUSTRIES
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February 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ ALLIANZ GENERAL INSURANCE
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March 16, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K.M. SUGAR MILLS LTD.
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March 19, 2007 |
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August 2, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DEEPAK KUMAR JAIN AND DEEPAK KUMAR
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July 31, 2007 |
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December 27, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRERANA INDUSTRIES
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November 27, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ROCKET ENGG. CORPORATION LTD.
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July 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHRI NARAYAN DAS
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October 10, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ALUMINUM CO. LTD. AND
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June 7, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RENEE TELEPOINT
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December 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PURUSHOTTAM INDUSTRIES LTD.
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October 4, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SYNTHETICS AND POLYMERS (P) LTD.
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December 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EVEREADY INDUSTRIES (I) LTD.
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September 19, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAYASHREE SURAKSHA RANKSHAK
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January 29, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HIRAKUD INDUSTRIAL WORKS LTD.
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May 3, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SREE VINAYAGA LORRY BODY LABOUR
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May 14, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. V.T. DYERS AND SCREEN PRINTERS
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August 23, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. B.G. CHITALE
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April 23, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODFREY PHILLIPS INDIA LTD.
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January 2, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TELCO
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January 5, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A.R.A.S.P.V.P.V.
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August 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AGNICE FIRE PROTECTION PVT. LTD.
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December 11, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA METAL WORKS
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September 13, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DIAMOND CEMENTS
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December 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OILTANKING LTD.
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August 31, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SEVA AUTOMOTIVE PVT. LTD.
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March 26, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HIS GARMENTS AND
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September 7, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHIELD SECURITY FORCE
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June 22, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A B INTERNATIONAL
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May 28, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DSP MERRILL LYNCH LTD
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February 23, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAISHAR INTERIORS PVT LTD
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February 12, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAMESH INDUSTRIES
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March 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
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June 18, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. H K ROLLING MILLS ENGG P LTD
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January 4, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAPU TRANSPORT
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April 23, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHINTAMANI MANGAL KARYALAYA PVT LTD
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April 30, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD CHARTERED BANK
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March 29, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDUSTRIAL SECURITY SERVICE
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April 3, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MONTAGE SECURITIES LTD
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June 1, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHABIR INTERNATIONAL
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July 25, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TITAN INDUSTRIES LTD.
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April 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO ACER LTD.
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June 8, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VASUNDARA ENTERPRISES
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September 13, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOM Vs. P.M. POL
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May 8, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. N.R.B. BEARINGS LTD.
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November 27, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. B K THAKKAR
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October 24, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. LINDE KCA DRESDEN GBH
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January 5, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. AL AMIN EXPORTS
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January 24, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NATURAL SUGAR AND ALLIED INDUSTRIES STEEL DIVN
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February 14, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. TOPS DETECTIVE AND SECURITY SERVICES LTD
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December 3, 2007 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. G K CHEMO PHARMA P LTD
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April 9, 2007 |
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COMMISSIONER OF CENTRAL EXCISE APPEALS Vs. SOUTH ASIA TYRES LTD
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April 13, 2007 |
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COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. ORITRADE PVT LTD
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November 2, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. OLYMPIC SYNTHETICS
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November 27, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. ASHIMA DYECAT LTD.
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September 19, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. NIRMA LTD.
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October 8, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. PREM INDUSTRIES
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March 28, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. EASTERN SETCRETE PVT. LTD.
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November 23, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, JSR Vs. TATA STEEL LTD.
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April 27, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II Vs. GIRIRAJ INDUSTRIES
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November 23, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV Vs. R.S. ISPAT PVT. LTD.
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March 21, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. RAI ASSOCIATES
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November 19, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. KISHAN BROTHERS
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May 22, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. BAN LABS P. LTD.
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February 6, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. AMUL INDUSTRIES (P) LTD.
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November 22, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. SINGHI ENTERPRISE
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April 20, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. MALL EXIMP (P) LTD.
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April 26, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. GANDHI TEXTURISERS
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May 22, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. MEERA PROCESSORS PVT. LTD.
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July 19, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. VVF LTD.
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August 8, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ANGANA TEXTILES P. LTD.
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August 16, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SANJARI TWISTERS
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September 28, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SURAT BEVERAGES (P) LTD.
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August 27, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SHIVAM SYNTHETICS LTD.
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September 3, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. DHANESH KHARWAR
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April 10, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. TIRUMALA FINE ARTS PVT. LTD.
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May 25, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. NARMADA FABRICS P. LTD.
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November 12, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. HARRODS GARMENTS
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November 23, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. KABRA EXTRUSION TECHNIC LTD.
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November 5, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. SUNITA TEXTILES LTD.
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March 13, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. PRIME POLYWEAVE LTD.
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July 6, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. SAGAR TEXO FAB
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November 21, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. AMOD INDUSTRIES
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June 21, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. MARATHAN LUBRICANTS (P) LTD.
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May 8, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, VALSAD Vs. WELSPUN TERRY TOWELS
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April 11, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SUNFLAG FILAMENTS LTD.
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November 22, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. MILTON PLASTICS LTD.
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November 29, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CASTROL (I) LIMITED
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March 14, 2007 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. GARDEN PLAST P. LTD.
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November 12, 2007 |
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COMMISSIONER OF CUS. & C. EX. HYDERABAD-II Vs. RAJIV KUMAR AGARWAL
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May 21, 2007 |
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COMMISSIONER OF CUS. & C. EX., GUNTUR Vs. ASIAN PEROXIDES LTD.
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December 31, 2007 |
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COMMISSIONER OF CUS. & C. EX., HYDERABAD-II Vs. CMC LIMITED
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July 23, 2007 |
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COMMISSIONER OF CUS. & C. EX., HYDERABAD-II Vs. C.I.L. SECURITIES LTD.
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February 15, 2007 |
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COMMISSIONER OF CUS. & C. EX., RAJKOT Vs. RELIANCE INDUSTRIES LTD.
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December 10, 2007 |
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COMMISSIONER OF CUS. (PREV.), KOLKATA Vs. NARENDRA KUMAR TAPARIA
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December 31, 2007 |
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COMMISSIONER OF CUS. AND C. EX., HYDERABAD-III Vs. NATCO PHARMA LTD.
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March 14, 2007 |
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COMMISSIONER OF CUS. AND C. EX., HYDERABAD-IV Vs. P. KRISHNA
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January 4, 2007 |
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COMMISSIONER OF CUS. AND C. EX., TIRUPATI Vs. SATAVAHANA ISPAT LTD.
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March 26, 2007 |
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COMMISSIONER OF CUS., BANGALORE Vs. VENUS INTERNATIONAL
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March 13, 2007 |
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COMMISSIONER OF CUSTOM IMPORT Vs. MOTOR INDUSTRIES CO LTD
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December 14, 2007 |
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COMMISSIONER OF CUSTOMS Vs. ADANI ENTERPRISES LTD
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February 12, 2007 |
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COMMISSIONER OF CUSTOMS Vs. AKBARALY KARIMDJEE MAMOD
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January 8, 2007 |
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COMMISSIONER OF CUSTOMS Vs. TRANSMEDIA (INDIA) LTD.
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April 3, 2007 |
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COMMISSIONER OF CUSTOMS Vs. UNIFLEX INDUSTRIES (P) LTD.
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April 27, 2007 |
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COMMISSIONER OF CUSTOMS Vs. PALUS ENGINEERING INDUSTRIES
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January 8, 2007 |
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COMMISSIONER OF CUSTOMS Vs. SRI DATTA ENTERPRISES
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January 2, 2007 |
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COMMISSIONER OF CUSTOMS Vs. ABAD FISHERIES
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January 16, 2007 |
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COMMISSIONER OF CUSTOMS Vs. FRONTLINE PRINTERS LTD.
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January 17, 2007 |
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COMMISSIONER OF CUSTOMS Vs. MRF LIMITED
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May 9, 2007 |
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COMMISSIONER OF CUSTOMS Vs. JYOTI STRUCTURES LTD.
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January 29, 2007 |
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COMMISSIONER OF CUSTOMS Vs. B.M.F. BELTINGS LTD.
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September 17, 2007 |
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COMMISSIONER OF CUSTOMS Vs. KANKAI IMPORTS
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February 1, 2007 |
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COMMISSIONER OF CUSTOMS Vs. A.R. METALLURGICALS PVT. LTD.
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January 23, 2007 |
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COMMISSIONER OF CUSTOMS Vs. ANIRAJ INTERNATIONAL
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January 22, 2007 |
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COMMISSIONER OF CUSTOMS Vs. MERIDIAN APPARELS LTD.
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February 8, 2007 |
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COMMISSIONER OF CUSTOMS Vs. SHREE GANESH FORGINGS P. LTD.
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February 28, 2007 |
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COMMISSIONER OF CUSTOMS Vs. AKSHATT FORGE
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February 28, 2007 |
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COMMISSIONER OF CUSTOMS Vs. KAPIL PRASAD
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November 20, 2007 |
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COMMISSIONER OF CUSTOMS Vs. SHRI SHAILESH N.C. SHAH, SHRI N.D.
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August 30, 2007 |
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COMMISSIONER OF CUSTOMS Vs. ADARSH WOOLEN INDUSTRIES
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March 5, 2007 |
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COMMISSIONER OF CUSTOMS Vs. NARMADA EXTRUSION (P) LTD.
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March 9, 2007 |
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COMMISSIONER OF CUSTOMS Vs. BALAJI STEEL ENTERPRISES
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March 15, 2007 |
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COMMISSIONER OF CUSTOMS Vs. SRI VIJAYALAKSHMI SILK FABRICS
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February 21, 2007 |
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COMMISSIONER OF CUSTOMS Vs. SCIENTIFIC INSTRUMENTS CO. LTD.
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July 9, 2007 |
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COMMISSIONER OF CUSTOMS Vs. ANANDA FOODS AND UNIVERSAL COLD
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February 22, 2007 |
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COMMISSIONER OF CUSTOMS Vs. EXCELLENT COMPUTERS
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July 11, 2007 |
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COMMISSIONER OF CUSTOMS Vs. AVANTHI FEEDS LTD.
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February 22, 2007 |
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COMMISSIONER OF CUSTOMS Vs. STERLITE INDUSTRIES (INDIA) LTD.
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July 10, 2007 |
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COMMISSIONER OF CUSTOMS Vs. SHIVAS INTERNATIONAL
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February 15, 2007 |
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COMMISSIONER OF CUSTOMS Vs. BEST FABRICS
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February 14, 2007 |
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COMMISSIONER OF CUSTOMS (I) Vs. JAISU SHIPPING CO. PVT. LTD.
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February 22, 2007 |
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COMMISSIONER OF CUSTOMS (IMP) Vs. R.K. SINHA
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June 6, 2007 |
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COMMISSIONER OF CUSTOMS (PEVENTIVE), SHILLONG Vs. SATTAR & BROTHERS
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August 10, 2007 |
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COMMISSIONER OF CUSTOMS I Vs. ASSOCIATED MARBLES CO
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March 29, 2007 |
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COMMISSIONER OF CUSTOMS I Vs. PIONEER AGRITECHNOSCAN AND EXPORTS PVT LTD
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February 8, 2007 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MILLAT FIBRES
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November 30, 2007 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MAHALAXMI EXPORTS
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May 11, 2007 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MAHALAXMI EXPORTS
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October 25, 2007 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. HINDALCO INDS. LTD.
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May 18, 2007 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. HARICHAND ANAND & CO.
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October 8, 2007 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. JACOB MULLER (INDIA) PVT. LTD.
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March 27, 2007 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. KENNAMETAL WIDIA INDIA LTD.
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January 25, 2007 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. ECOMASTER (INDIA) PVT. LTD.
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January 5, 2007 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. DINESH CHHAJER
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November 12, 2007 |
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COMMISSIONER OF CUSTOMS, BHAVNAGAR Vs. MAHAVIR SHIP BREAKERS
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March 20, 2007 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. RAM IMPEX
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April 9, 2007 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. RUSHABH PLASTICS
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January 8, 2007 |
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COMMISSIONER OF CUSTOMS, GUNTUR Vs. EMPEE SUGARS & CHEMICALS LTD.
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February 1, 2007 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. CMC LTD.
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March 27, 2007 |
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COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. ASHIRWAD STORES
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April 24, 2007 |
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COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. P.D. MITHANI
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July 13, 2007 |
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COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. TULSIDAS RAMJIBHAI
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November 14, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. AMBICA MARITIME LTD.
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August 3, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. RAM KRISHNA EXPORTS
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November 26, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. BINANI CEMENTS LTD.
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March 23, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. M.K. STEEL
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July 13, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. D.M. ENTERPRISES
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March 22, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. VIBHUTI SHIPPING (P) LTD.
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June 20, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. HAZEL MERCANTILE LTD.
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April 16, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. GOKUL METALLIZERS PVT. LTD.
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October 8, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. RAHUL ENTERPRISES
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January 22, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. SHEKHAR IMPEX
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January 16, 2007 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. N.K. INDUSTRIES LTD.
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April 9, 2007 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. ASVINI FISHERIES LTD.
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February 23, 2007 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. SOORAJ GRAPHICS
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April 5, 2007 |
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COMMISSIONER OF S. TAX Vs. STIC TRAVELS PVT. LTD.
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August 2, 2007 |
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COMMISSIONER OF S.T., BANGALORE Vs. WINTAC LTD.
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October 31, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. SKEMATIC CONSULTANTS
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March 13, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. AMIT GANGULY AND CO
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March 5, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. RUHIT SHUKLA AND ASSOCIATED
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March 19, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. VRAJLAL THAKKER AND CO
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April 23, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. EMPIRE AUDIO CENTRE PVT LTD
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April 23, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. BLUE STAR LIMITED
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February 12, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. AZUR CYBER P LTD
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October 1, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. XIDEX ADVERTISING AND MARKETING
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August 10, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. INDIAN RAYON AND INDUSTRIES LTD.
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February 14, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. CARNEGIE CONSULTANTS PVT. LTD.
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May 23, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. ANIL KUMAR MISHRA
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December 17, 2007 |
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COMMISSIONER OF SERVICE TAX Vs. KEANE WORLDZEN INDIA PVT. LTD.
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December 7, 2007 |
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COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. SAMAY AGENCIES
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September 19, 2007 |
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COMMISSIONER OF SERVICE TAX, BANGALORE Vs. BPL ENGINEERING LTD.
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June 26, 2007 |
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COMMISSIONER OF SERVICE TAX, KOLKATA Vs. DOLPHIN COURIERS PVT. LTD.
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March 2, 2007 |
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COMMISSIONER OF SERVICE TAX, KOLKATA-I Vs. PEEKAY AND COMPANY
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March 19, 2007 |
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COMMISSIONER OF SERVICE TAX, KOLKATA-I Vs. GLOBAL ENTERPRISES
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March 19, 2007 |
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COMMISSIONER, CENTRAL EXCISE Vs. VANDANA ENERGY AND STEEL PVT. LTD.
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August 21, 2007 |
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COMMR OF C EX Vs. EQUATOR PROPERTY MANAGERS P LTD
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November 2, 2007 |
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COMMR OF C EX CUS AND S T Vs. BIRLA TYRES LTD
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February 6, 2007 |
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COMMR OF CENTRAL EXCISE Vs. EASTERN SPINNING MILLS AND INDUSTRIES LTD
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November 16, 2007 |
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COMMR OF CENTRAL EXCISE Vs. SSF INDUSTRIES LTD
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July 13, 2007 |
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COMMR OF CENTRAL EXCISE AND CUSTOMS BBSR I Vs. INDIAN METALS AND FERRO ALLOYS LTD
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December 3, 2007 |
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COMMR. OF C. EX. Vs. HINDUSTAN COCA COLA BEVERAGES PVT. LTD.
|
August 9, 2007 |
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COMMR. OF C. EX. Vs. HINDUSTAN TRANSFORMERS (P) LTD.
|
July 4, 2007 |
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COMMR. OF C. EX. Vs. BHAWANI SHANKAR CASTINGS PVT.
|
November 26, 2007 |
|
COMMR. OF C. EX. & CUS. Vs. MUDRA MARKFIN PVT. LTD.
|
August 9, 2007 |
|
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
|
August 2, 2007 |
|
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
|
April 23, 2007 |
|
COMMR. OF C. EX. & CUS., SURAT Vs. GUJARAT TEXSPIN LTD.
|
June 13, 2007 |
|
COMMR. OF C. EX. & S.T., BANGALORE Vs. TOYODA IRON WORKS CO. LTD.
|
June 28, 2007 |
|
COMMR. OF C. EX. AND CUS. Vs. DHARAMSI MORARJI CHEM. LTD.
|
January 24, 2007 |
|
COMMR. OF C. EX. AND S.T., BANGALORE Vs. TRANSASIA SALES SYNDICATE
|
July 31, 2007 |
|
COMMR. OF C. EX., AHMEDABAD Vs. DHANSHREE AGRO POLY PRODUCTS
|
August 8, 2007 |
|
COMMR. OF C. EX., AHMEDABAD-II Vs. KAMAL STEEL RE-ROLLING MILLS
|
October 4, 2007 |
|
COMMR. OF C. EX., AHMEDABAD-II Vs. ALFA ICA (I) LTD.
|
November 5, 2007 |
|
COMMR. OF C. EX., AHMEDABAD-III Vs. CADILA PHARMACEUTICALS LTD.
|
July 20, 2007 |
|
COMMR. OF C. EX., BANGALORE Vs. HINDUSTAN VIDYUTH PRODUCTS LTD.
|
January 24, 2007 |
|
COMMR. OF C. EX., BANGALORE Vs. ANGLO FRENCH DRUGS & INDUS. LTD.
|
October 31, 2007 |
|
COMMR. OF C. EX., BANGALORE-II Vs. MILESTONE ALUMINIUM CO. PVT. LTD.
|
April 18, 2007 |
|
COMMR. OF C. EX., BELGAUM Vs. JINDAL PRAXAIR OXYGEN CO. PVT. LTD.
|
August 14, 2007 |
|
COMMR. OF C. EX., BELGAUM Vs. FLOWSERVE MICROFINISH VALVES PVT. LTD.
|
September 7, 2007 |
|
COMMR. OF C. EX., BHUBANESWAR-I Vs. BIDYASREE TRADING CORPN.
|
January 15, 2007 |
|
COMMR. OF C. EX., BHUBANESWAR-I Vs. IDCOL FERRO CHROME & ALLOYS LTD.
|
June 8, 2007 |
|
COMMR. OF C. EX., BHUBANESWAR-I Vs. MID EAST INTEGRATED STEEL LTD.
|
June 8, 2007 |
|
COMMR. OF C. EX., BHUBANESWAR-II Vs. ORISSA SPONGE IRON LTD.
|
August 13, 2007 |
|
COMMR. OF C. EX., GUNTUR Vs. SREE SATYANARAYANA SPINNING MILLS LTD.
|
February 5, 2007 |
|
COMMR. OF C. EX., HALDIA Vs. HARYANA PIGMENTS & CHEM. INDUSTRIES
|
December 10, 2007 |
|
COMMR. OF C. EX., HALDIA Vs. MADHYA PRADESH GLYCHEM INDUS. LTD.
|
August 23, 2007 |
|
COMMR. OF C. EX., HYDERABAD-I Vs. HANDUM IRON & STEEL ENTERPRISES LTD.
|
September 14, 2007 |
|
COMMR. OF C. EX., HYDERABAD-II Vs. AMI SANAG MICROMATION LTD.
|
September 6, 2007 |
|
COMMR. OF C. EX., HYDERABAD-III Vs. KUMAR METALLURGICAL CORPN. LTD.
|
October 3, 2007 |
|
COMMR. OF C. EX., KOLKATA-III Vs. HIGH TECH K.K. MFG. COMPANY
|
March 14, 2007 |
|
COMMR. OF C. EX., KOLKATA-IV Vs. HINDUSTAN ENGINEERING & INDUS. LTD.
|
August 16, 2007 |
|
COMMR. OF C. EX., KOLKATA-IV Vs. HINDUSTHAN NATIONAL GLASS & INDUS. LTD.
|
August 17, 2007 |
|
COMMR. OF C. EX., VADODARA Vs. GAGAK - VADODARA SPINNING MILLS
|
February 8, 2007 |
|
COMMR. OF C. EX., VISAKHAPATNAM Vs. DECCAN VANEER P. LTD.
|
September 6, 2007 |
|
COMMR. OF CENTRAL EXCISE Vs. PRIYA FOOD PRODUCTS LTD.
|
June 20, 2007 |
|
COMMR. OF CUS & C. EX., HYDERABAD-III Vs. ROHIT INDUSTRIES
|
August 29, 2007 |
|
COMMR. OF CUS. & C. EX., HYD. -III Vs. ELECTRONICS CORPN. OF INDIA LTD.
|
September 10, 2007 |
|
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. BHARATHIYA SAMRUDDHI INVESTMENTS & CONSULTANCY SERVICES LTD.
|
January 4, 2007 |
|
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. SATHGURU MANAGEMENT CONSULTANTS P. LTD.
|
April 18, 2007 |
|
COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. ADANI WILLMAR LTD.
|
June 25, 2007 |
|
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. NAGARJUNA AGRICHEM LTD.
|
September 6, 2007 |
|
COMMR. OF CUS. (PORT), KOLKATA Vs. GOEL AIRSHRINK (INDIA) LTD.
|
July 4, 2007 |
|
COMMR. OF CUS. (PREV.), JAMNAGAR Vs. CONTINENTAL PETROLEUMS LTD.
|
April 16, 2007 |
|
COMMR. OF CUS. AND C. EX., HYD.-II Vs. TATA CONSULTANCY SERVICES LTD.
|
August 13, 2007 |
|
COMMR. OF CUS., BANGALORE Vs. MICROSOFT CORPN. INDIA PVT. LTD.
|
November 28, 2007 |
|
COMMR. OF CUS., HYDERABAD Vs. GOLCONDA ENGINEERING ENTERPRISES LTD.
|
June 28, 2007 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. POWER GRID CORPN. OF INDIA LTD.
|
October 10, 2007 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. GMR TECHNOLOGIES & INDUSTRIES LTD.
|
December 31, 2007 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. RUCHI INFRASTRUCTURE LTD.
|
September 3, 2007 |
|
COMMR. OF CUSTOMS (IMPORT) Vs. ASHIMA DYECOT PVT. LTD.
|
February 23, 2007 |
|
COMMR. OF CUSTOMS (PORT) Vs. INDIA CARBON LTD.
|
April 17, 2007 |
|
COMMR. OF CUSTOMS, BANGALORE Vs. SUN MICRO SYSTEMS INDIA PVT. LTD
|
November 12, 2007 |
|
COMMR. OF CUSTOMS, BANGALORE Vs. CHAMPION COMPUTERS PVT. LTD.
|
February 28, 2007 |
|
COMMR. OF SERVICE TAX Vs. SAKET ENTERPRISE
|
March 30, 2007 |
|
COMMR. OF SERVICE TAX, AHMEDABAD Vs. PEPSI COLA INDIA MARKETING CO.
|
August 21, 2007 |
|
COMMR. OF SERVICE TAX, BANGALORE Vs. PROMPT & SMART SECURITY
|
September 3, 2007 |
|
COMMR. OF SERVICE TAX, KOLKATA-I Vs. D. DATTA & CO.
|
March 19, 2007 |
|
COMMR. OF SERVICE TAX, KOLKATA-I Vs. INDO FOREIGN (AGENTS) PVT. LTD.
|
March 29, 2007 |
|
COMPEX METAL AND CHEMICALS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2007 |
|
CONFEDERATION OVERSEAS CLEARING AGENT HALL Vs. C.C. (PORT), KOLKATA
|
May 28, 2007 |
|
CONSULTING ENGINEERS GROUP LTD. Vs. CCE
|
October 1, 2007 |
|
CONTINENTAL BRAKES LTD. Vs. CC
|
July 23, 2007 |
|
CONTROLS & SCHEMATICS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 2, 2007 |
|
CONTROLS AND SWITCHGEAR COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2007 |
|
CONYBIO HEALTH CARE (INDIA) P. Vs. COMMISSIONER OF C. EX.
|
January 17, 2007 |
|
CONYBIO HEALTHCARE (INDIA) PVT. Vs. CCE
|
August 10, 2007 |
|
COOKME ENTERPRISES Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
December 31, 2007 |
|
COROMONDEL PAINTS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
October 17, 2007 |
|
CORPORATE DEBT MANAGEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2007 |
|
COSMIC TEXTILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
July 3, 2007 |
|
COSMO FILMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
August 17, 2007 |
|
COVANTA SAMALPATTI OPERATING Vs. COMMISSIONER OF SERVICE TAX
|
November 26, 2007 |
|
CRAFTWAY ENGINEERS LTD Vs. CC I
|
April 3, 2007 |
|
CREATIVE HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2007 |
|
CREATIVE POLYPACK LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
July 2, 2007 |
|
CREATIVE REMEDIES (AHD.) PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
January 16, 2007 |
|
CRIMPSON ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2007 |
|
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CEN EXCISE
|
August 22, 2007 |
|
CROMPTON GREAVES LTD Vs. COMMISSIONER OF C EX
|
February 27, 2007 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 28, 2007 |
|
CROSS POINT CHEMICAL INDUSTRIES Vs. COMMR. OF C. EX., KOLKATA-IV
|
December 5, 2007 |
|
CROSS ROAD AUTO PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 17, 2007 |
|
CROWN STEEL COMPANY Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
February 21, 2007 |
|
CROWN STEEL COMPANY Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
October 10, 2007 |
|
CROWN STEEL COMPANY Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 1, 2007 |
|
CRUSHERS FRUIT JUICE COMPANY Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
November 29, 2007 |
|
CRYSTAL FASHIONS Vs. COMMISSIONER OF CUSTOMS
|
January 25, 2007 |
|
CST Vs. HMA UDYOG LTD.
|
April 24, 2007 |
|
CST Vs. J.M. BAXI AND CO.
|
March 2, 2007 |
|
CST LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
January 8, 2007 |
|
CST LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
|
June 6, 2007 |
|
CUBEX TUBINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
September 24, 2007 |
|
CUDDAPAH SPINNING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
October 25, 2007 |
|
CULTURAL SOCIETY OF ANGAMALLY Vs. COMMISSIONER OF C. EX., COCHIN
|
April 2, 2007 |
|
CULTURAL SOCIETY OF ANGAMALLY Vs. COMMISSIONER OF C. EX.
|
June 8, 2007 |
|
CUMMINS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2007 |
|
CYRUS SURFACTANTS PVT. LTD. Vs. CCE
|
June 12, 2007 |
|
D.C. INDUSTRIAL PLANT SERVICES PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-V
|
December 3, 2007 |
|
D.H. KUTTI AND SONS Vs. COMMISSIONER OF SERVICE TAX
|
April 9, 2007 |
|
D.S.M. SUGAR Vs. CCE
|
April 4, 2007 |
|
D?SOUZA LAWRENCE Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
|
March 12, 2007 |
|
DAGA AYURVEDIC & COSMETIC PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
May 18, 2007 |
|
DALMIA CEMENTS (B) LTD. Vs. CCE
|
August 27, 2007 |
|
DALVEER SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2007 |
|
DAMODHAR CEMENT & SLAG LIMITED Vs. COMMISSIONER OF C. EX., BOLPUR
|
August 10, 2007 |
|
DARSHAN ENGLISH CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 22, 2007 |
|
DARSHAN SINGH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
July 25, 2007 |
|
DATAFIELD INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2007 |
|
DAURALA ORGANICS Vs. CCE
|
November 26, 2007 |
|
DAYAKAR J. BANGARA Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
|
August 21, 2007 |
|
DAYARAM AGARWAL Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 9, 2007 |
|
DEAN CALENDERS Vs. CCE
|
July 27, 2007 |
|
DEBDAS ADHIKARY & DINABANDHU ADHIKARY Vs. C.C. (PREV.), KOLKATA, W.B.
|
September 19, 2007 |
|
DECENT ALUMINIUM INDUS. Vs. CCE
|
April 5, 2007 |
|
DECO POLYMERS (I) LTD. Vs. COMMISSIONER OF C. EX.
|
February 12, 2007 |
|
DEE-VEE METALS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
April 5, 2007 |
|
DEEKEENS POLYESTERS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
December 10, 2007 |
|
DEEPAK SAHA Vs. COMMISSIONER OF C. EX. & CUSTOMS, PATNA
|
December 11, 2007 |
|
DEHRADUN CLUB LIMITED Vs. CCE
|
March 21, 2007 |
|
DELL INTERNATIONAL SERVICES Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 15, 2007 |
|
DELUXE KNITTING MILL, CARGOMAR Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2007 |
|
DEPUTY GENERAL MANAGER Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2007 |
|
DESERT HAWKS EX-SERVICEMAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2007 |
|
DEVASTHAN VIBHAG Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2007 |
|
DEVIDAYAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
July 27, 2007 |
|
DEWAN SUGAR LTD. Vs. CCE
|
December 3, 2007 |
|
DHAMPUR SUGAR MILLS LTD. Vs. CCE
|
November 12, 2007 |
|
DHAMPUR SUGAR MILLS LTD. Vs. CCE
|
September 18, 2007 |
|
DHAN SHREE PUBLICITY Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2007 |
|
DHANALAXMI CONTROLS & EQUIPMENTS Vs. COMMISSIONER OF CUS., COCHIN
|
February 6, 2007 |
|
DHANSHREE PUBLICITY Vs. CCE
|
November 22, 2007 |
|
DHARAM PAL SATYA PAL LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
|
February 1, 2007 |
|
DHARMABHAKTI TRAVELS Vs. COMMISSIONER OF C. EX., RAJKOT
|
May 18, 2007 |
|
DHARMARAJAN PILLAI Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 23, 2007 |
|
DHARWAD CO-OPERATIVE MILK Vs. COMMISSIONER OF CENTRAL
|
June 14, 2007 |
|
DHRANGADHRA CHEMICAL WORKS LTD. Vs. COMMR. OF CUS., KANDLA
|
November 23, 2007 |
|
DHURIAPAR KISAN SAHKARI CHINI Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2007 |
|
DIAMBEL N.V. ANTWERK Vs. COMMISSIONER OF CUSTOMS
|
November 8, 2007 |
|
DIAMOND SHIPPING AGENCIES (P) Vs. C.C.E. (S.T.)
|
June 4, 2007 |
|
DIASTAR JEWELLERY LTD AND SHRI PRAVIN KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS APPEALS AIRPORT
|
October 26, 2007 |
|
DIEBOLD SYSTEMS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
February 13, 2007 |
|
DIEBOLD SYSTEMS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 28, 2007 |
|
DIGI PHOTO LASER IMAGING (P) Vs. COMMISSIONER OF CUSTOMS AND
|
March 14, 2007 |
|
DIGI STUDIO Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
November 12, 2007 |
|
DIGI STUDIO Vs. COMMISSIONER OF C. EX., CALICUT
|
October 18, 2007 |
|
DIL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2007 |
|
DIMENSIONAL STONES Vs. CCE
|
July 26, 2007 |
|
DIMEX GRANITE (P) LTD. Vs. CCE
|
March 6, 2007 |
|
DINA IRON AND STEEL LTD. Vs. COMMISSIONER OF C. EX.
|
February 9, 2007 |
|
DINESH ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
September 25, 2007 |
|
DINESH KUMAR AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2007 |
|
DINESH OILS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
May 22, 2007 |
|
DINMAY EXIM AVENUE (P) LTD. Vs. COMMR. OF CUSTOMS (PORT), KOLKATA
|
November 5, 2007 |
|
DINOSAUR STEELS LTD. Vs. CCE
|
July 17, 2007 |
|
DISHMAN PHARMA. CHEM. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
May 28, 2007 |
|
DIXON ELECTRONICS Vs. CCE
|
December 19, 2007 |
|
DOLMAR SHIP SERVICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2007 |
|
DOON SECURITY SERVICE Vs. CCE
|
March 12, 2007 |
|
DOON SECURITY SERVICES Vs. CCE
|
November 7, 2007 |
|
DR. REDDY?S LABORATORIES LTD. Vs. C.C.E. & C., VISAKHAPATNAM-I
|
November 19, 2007 |
|
DR. REDDY?S LABORATORIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
July 6, 2007 |
|
DREAM LOANZ Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2007 |
|
DULICHAND SILK MILLS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
|
October 23, 2007 |
|
DULICHAND SILK MILLS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
October 8, 2007 |
|
DUNLOP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2007 |
|
DURAIRAJ MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
July 6, 2007 |
|
DWARIKESH SUGAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
August 14, 2007 |
|
DY. DIRECTOR OF MINES & GEOLOGICAL DEPARTMENT Vs. CCE & C, BELGAUM
|
January 31, 2007 |
|
DYNA ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS
|
April 9, 2007 |
|
E.I. DUPONT INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
July 13, 2007 |
|
EAGLE DETECTIVE FORCE Vs. COMMISSIONER OF CENTRAL
|
May 3, 2007 |
|
EAGLE FLASK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2007 |
|
EAGLE SYNTHETICS P LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
September 14, 2007 |
|
EASSO LIFTS Vs. COMMISSIONER OF CENTRAL
|
February 9, 2007 |
|
EASTERN SAFETY Vs. COMMISSIONER OF C. EX., RANCHI
|
April 5, 2007 |
|
EASTERN STEEL & ALLIED INDUSTRIES Vs. COMMR. OF C. EX., KOLKATA-II
|
December 31, 2007 |
|
EASTMAN CRUSHER COMPANY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
November 28, 2007 |
|
ECE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
February 28, 2007 |
|
ECOBOARD INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 18, 2007 |
|
EDMAN IMAGING (P) LTD. Vs. COMMR. OF SERVICE TAX, COCHIN
|
March 6, 2007 |
|
EICHER MOTORS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2007 |
|
EICHER MOTORS LTD. Vs. CCE
|
November 26, 2007 |
|
EID PARRY (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 7, 2007 |
|
EID PARRY (INDIA) LTD. Vs. CCE
|
May 18, 2007 |
|
EKTARA EXPORTS PVT. LTD. Vs. COMMR. OF CUS. (AIRPORT & ADMINISTRATION), KOLKATA
|
June 26, 2007 |
|
ELAM EXPORTS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
April 24, 2007 |
|
ELASTOLAN ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
May 14, 2007 |
|
ELASTREX POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 1, 2007 |
|
ELECON FABRICS AND RAGHUVIR PROCESSORS Vs. C C AND C E
|
June 28, 2007 |
|
ELECTRICAL INSPECTORATE Vs. COMMISSIONER OF S.T., BANGALORE
|
August 21, 2007 |
|
ELECTRICAL INSPECTORATE, GOVT. OF KARNATAKA Vs. C.S.T., BANGALORE
|
October 31, 2007 |
|
ELECTRONIC RESEARCH LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 3, 2007 |
|
ELECTRONICS AND CONTROLS POWER Vs. COMMISSIONER OF CENTRAL
|
March 15, 2007 |
|
ELECTRONICS CORPN. OF INDIA LTD. Vs. C.C.E., C. & S.T., HYDERABAD-III
|
June 5, 2007 |
|
ELECTROTHERM INDIA LTD Vs. CC
|
October 1, 2007 |
|
ELPRO INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL
|
February 14, 2007 |
|
EMKAY ALLOYS PVT. LTD. Vs. CCE
|
April 16, 2007 |
|
EMMSONS INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
February 20, 2007 |
|
ENCORE EVENTS Vs. COMMISSIONER OF CENTRAL
|
August 22, 2007 |
|
ENERGY EQUIPMENT DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2007 |
|
ENGINEERING RESOURCES GROUP Vs. COMMR. OF SERVICE TAX, BANGALORE
|
March 14, 2007 |
|
ENGLISH INDIAN CLAYS LTD. Vs. COMMISSIONER OF C. EX.
|
February 14, 2007 |
|
ENVIRONMENT PROTECTION TRAINING & RESEARCH INSTITUTE Vs. C.C. & C. EX., HYDERABAD
|
October 15, 2007 |
|
ERICSSON INDIA PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2007 |
|
ESCORTS LTD. Vs. CCE
|
June 18, 2007 |
|
ESDEE PAINTS LTD. Vs. COMMR. OF C. EX. & CUS., AHMEDABAD
|
April 20, 2007 |
|
ESSAR STEEL LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
November 20, 2007 |
|
ESSEL PROPACK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2007 |
|
ESSILOR INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 16, 2007 |
|
ESSILOR INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 6, 2007 |
|
ESSVEE EXPRESS LOGISTICS PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
November 12, 2007 |
|
ETA TRAVEL AGENCY P. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 9, 2007 |
|
ETA TRAVEL AGENCY PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
April 20, 2007 |
|
EVERGREEN ENGINEERING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2007 |
|
EVERGREEN SUPPLIERS Vs. COMMISSIONER OF C.EX., MANGALORE
|
October 26, 2007 |
|
EVERGREEN SUPPLIERS Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 6, 2007 |
|
EVERSHINE AIRTRAVEL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2007 |
|
EXCEL CROP CARE LIMITED Vs. C C E
|
April 30, 2007 |
|
EXCEL FIN CAP LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
May 1, 2007 |
|
EXCEL FIN CAP LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2007 |
|
EXEL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 2, 2007 |
|
EXIDE INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX., HALDIA
|
September 7, 2007 |
|
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
June 21, 2007 |
|
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 16, 2007 |
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EXPRESS TRANSPORT (P) LTD. AND ABB Vs. COMMISSIONER OF CUSTOMS
|
July 26, 2007 |
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FABWORTH (I) LIMITED Vs. COMMISSIONER OF C. EX. & CUS., NAGPUR
|
March 23, 2007 |
|
FAG PRECISION BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2007 |
|
FAITHFUL SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2007 |
|
FAITHFUL SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2007 |
|
FARID BIKES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 14, 2007 |
|
FARWOOD INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 29, 2007 |
|
FASCEL LTD Vs. COMMISSIONER OF SERVICE TAX
|
January 5, 2007 |
|
FEATHER FOAM ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
October 25, 2007 |
|
FEBIN ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
November 27, 2007 |
|
FEBIN ADVERTISERS, PALAKKAD Vs. COMMISSIONER OF C. EX., CALICUT
|
July 4, 2007 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2007 |
|
FIITJEE LIMITED Vs. CCE
|
December 14, 2007 |
|
FIITJEE LTD. Vs. CCE
|
September 26, 2007 |
|
FINANCERS Vs. CCE
|
April 16, 2007 |
|
FINANCIERS Vs. COMMISSIONER OF C. EX.
|
October 4, 2007 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2007 |
|
FIREPRO SYSTEMS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 2, 2007 |
|
FIRST SECURITIES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
June 27, 2007 |
|
FIRST SECURITIES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 8, 2007 |
|
FIVE STAR PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
June 14, 2007 |
|
FLASH FORGE LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
November 21, 2007 |
|
FLASH FORGE LTD. Vs. COMMISSIONER OF CENTRAL
|
November 16, 2007 |
|
FLEXO POLYMERS PVT. LTD. Vs. CC
|
December 17, 2007 |
|
FLOW TECH POWER Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2007 |
|
FOCUSED CORPORATE SERVICES (I) Vs. CCE
|
June 21, 2007 |
|
FOCUSSED CORPORATE SERVICES Vs. CCE (ST)
|
February 28, 2007 |
|
FONTASEY ENGINEERING EXPORTS Vs. COMMISSIONER OF C. EX.
|
January 15, 2007 |
|
FORCE MOTORS LTD. AND JAYA HIND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2007 |
|
FORD INDIA PRIVATE LTD. Vs. CCE
|
March 21, 2007 |
|
FORD INDIA PVT. LTD. Vs. CCE
|
May 25, 2007 |
|
FOSTER WHEELER ENERGY LTD Vs. CCE AND C
|
June 6, 2007 |
|
FOTO FLASH Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
October 29, 2007 |
|
FUJITSU ICIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2007 |
|
FUTURA POLYMERS Vs. COMMISSIONER OF CUSTOMS
|
September 14, 2007 |
|
FUTURISTIC CONCEPTS MEDIA LTD Vs. CCEX
|
July 30, 2007 |
|
G AND G PHARMACEUTICALS Vs. CCE
|
February 8, 2007 |
|
G S FINANCIALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2007 |
|
G. TEX PRINTS (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
April 27, 2007 |
|
G. VENU Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
December 31, 2007 |
|
G.E. LIGHTING INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
April 13, 2007 |
|
G.M.R. TECHNOLOGIES & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
September 17, 2007 |
|
G.N.F.C. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
November 16, 2007 |
|
G.S. FINANCIALS, S.M. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2007 |
|
GAC SHIPPING (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
October 22, 2007 |
|
GAC SHIPPING (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
January 11, 2007 |
|
GAC SHIPPING (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN
|
October 25, 2007 |
|
GAGAN INTERNATIONAL ASSOCIATES Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2007 |
|
GAIL INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
July 23, 2007 |
|
GAITRI EXPORTS Vs. CC
|
August 14, 2007 |
|
GAJAMBUJA CEMENT Vs. CCE
|
November 21, 2007 |
|
GAJANAND AGARWAL Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
January 31, 2007 |
|
GAJENDRA ENTERPRISES Vs. COMMISSIONER OF C. EX., DAMAN
|
September 11, 2007 |
|
GALAXY DATA PROCESSING CENTRE Vs. COMMISSIONER OF C. EX.
|
December 12, 2007 |
|
GALAXY PET PACKAGING SYNTEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
December 6, 2007 |
|
GALAXY PLASTICS BOMBAY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 11, 2007 |
|
GANESH AUTOMOBILES Vs. CCE
|
December 6, 2007 |
|
GANESH GLOBAL Vs. COMMISSIONER OF CUSTOMS PORT
|
July 26, 2007 |
|
GANESH MANIYANI Vs. COMMISSIONER OF C. EX., MANGALORE
|
August 31, 2007 |
|
GANESH MANIYANI Vs. COMMISSIONER OF C. EX., MANGALORE
|
August 9, 2007 |
|
GANGA KISAN SAHKARI CHINI MILLS Vs. CCE
|
December 12, 2007 |
|
GANGADHARAN APPLIANCES Vs. CCE
|
May 23, 2007 |
|
GANGES VALLEY FOODS (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
April 19, 2007 |
|
GANPATI TEXTILES Vs. CCEX
|
March 9, 2007 |
|
GARG PHOTO FILMS Vs. COMMISSIONER OF C. EX.
|
August 7, 2007 |
|
GARWARE MARINE INDUSTRIES LTD Vs. COMMR OF C EX
|
February 19, 2007 |
|
GARWARE MARINE INDUSTRIES LTD AND SHRI S V ATRE AND SUNKIRAN SYNTHETICS AND SHRI LAXMIKANT AMARCHAND KOSHAL Vs. COMMISSIONER OF CEN EXCISE
|
October 15, 2007 |
|
GARWARE-WALL ROPES LTD. Vs. COMMISSIONER OF CENTRAL
|
July 4, 2007 |
|
GATULAL V PATEL Vs. COMMISSIONER OF C EX
|
May 9, 2007 |
|
GAUTHAM CONSTRUCTIONS & FISHERIES P. LTD. Vs. C.C.E., VISAKHAPATNAM
|
January 8, 2007 |
|
GAYATRI SALES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
November 30, 2007 |
|
GAYATRI SILK MILLS Vs. COMMISSIONER OF CENTRAL EX. & CUS., SURAT
|
September 6, 2007 |
|
GB ENGINEERING ENTERPRISES (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2007 |
|
GEDEE WEILER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2007 |
|
GEEDEE WEILER PVT. LTD. Vs. CCE
|
July 27, 2007 |
|
GEEKAY WIRES PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
|
February 22, 2007 |
|
GEM GRANITES Vs. CC SEAPORT (IMPORT)
|
May 1, 2007 |
|
GEM STAR ENTERPRISES (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
March 30, 2007 |
|
GEMPLUS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
November 16, 2007 |
|
GENERAL MANAGER, B.S.N.L. Vs. COMMR. OF C. EX. & CUS., BANGALORE
|
April 25, 2007 |
|
GENERAL METALLISERS LTD. Vs. COMMISSIONER OF C. EX.
|
May 9, 2007 |
|
GENERAL METALLISERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2007 |
|
GENERAL MOTORS PVT. LTD. Vs. COMMISSIONER OF C. EX.,VADODARA
|
April 17, 2007 |
|
GENERAL PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2007 |
|
GENERAL PRECURED TREADS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2007 |
|
GEO FOUNDATIONS AND STRUCTURES Vs. COMMISSIONER OF CENTRAL
|
October 10, 2007 |
|
GEO FOUNDATIONS AND STRUCTURES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
October 16, 2007 |
|
GEOJIT FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
|
June 11, 2007 |
|
GERB VIBRATION CONTROL SYSTEMS (P) LTD. Vs. COMMR. OF S.T., BANGALORE
|
March 22, 2007 |
|
GERB VIBRATION CONTROL SYSTEMS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
October 26, 2007 |
|
GHANSHYAM TRANSPORT Vs. COMMISSIONER OF C.EX. & CUS., VADODARA
|
September 5, 2007 |
|
GHCL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2007 |
|
GIESECKE AND DEVRIENT (INDIA) Vs. C.C.
|
February 14, 2007 |
|
GILLETTE DIVERSIFIED OPERATIONS Vs. CCE
|
July 12, 2007 |
|
GILLOORAM GOURISHANKAR Vs. COMMISSIONER OF C. EX., RANCHI
|
February 26, 2007 |
|
GINNI INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
March 28, 2007 |
|
GIRDHARILAL SUGAR AND ALLIED INDUSTRIES LTD. Vs. CCE
|
February 20, 2007 |
|
GIRISH FOODS AND BEVERAGES (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2007 |
|
GKN SINTER METALS LTD. Vs. CCEX
|
October 17, 2007 |
|
GLAXO SMITH KLINE Vs. COMMISSIONER OF SERVICE TAX
|
September 6, 2007 |
|
GLAXO SMITH KLINE PHARMA. LTD. Vs. COMMR. OF SERVICE TAX, BLORE
|
January 9, 2007 |
|
GLAXO SMITHKLINE CONSUMER Vs. CCE
|
February 20, 2007 |
|
GLENMARK PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2007 |
|
GLOBAL ENERGY CONSULTING ENGG. P. LTD. Vs. C.C., C.E. & S.T., HYD.-II
|
August 21, 2007 |
|
GLOBAL SYNTEX Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
February 13, 2007 |
|
GLOBAL SYNTEX Vs. CCE
|
October 22, 2007 |
|
GLOBAL VISION CABLE T.V. NETWORK Vs. COMMISSIONER OF C. EX., COCHIN
|
May 21, 2007 |
|
GLOBE COLLEGE OF TRAVEL & TOURISM Vs. COMMR. OF SERVICE TAX, MANGALORE
|
March 27, 2007 |
|
GLOBE HI-FABS (P) LTD. Vs. COMMISSIONER OF CUSTOMS AND
|
July 23, 2007 |
|
GMMCO LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 28, 2007 |
|
GMP FINISHING Vs. CCE
|
March 29, 2007 |
|
GMR ENERGY LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 3, 2007 |
|
GOA SPONGE AND POWER LTD Vs. COMMISSIONER OF C EX
|
October 12, 2007 |
|
GODREJ AND BOYCE MFG. CO. LTD. Vs. COMMISSIONER OF C. EX.
|
March 5, 2007 |
|
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2007 |
|
GOKHATAK ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 24, 2007 |
|
GOLD LINE BATH FIXTURES (P) LTD. Vs. CCE
|
July 17, 2007 |
|
GOLD STAR METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANDLA
|
April 13, 2007 |
|
GOLDEN PRINCE WINE INDIA PVT. Vs. CCE
|
December 6, 2007 |
|
GOLDEN SECURITY SERVICE Vs. COMMISSIONER OF C. EX., SILIGURI
|
April 20, 2007 |
|
GOOD HOPE TEA ESTATE Vs. COMMISSIONER OF C. EX., SILIGURI
|
March 23, 2007 |
|
GOODWILL CLOTHING CO Vs. CC
|
November 27, 2007 |
|
GOPAL INDUSTRIES LTD. Vs. CCE
|
June 29, 2007 |
|
GOPI CHAND & CO. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 31, 2007 |
|
GORAMAL HARIRAM LTD. Vs. CCE
|
March 28, 2007 |
|
GORAN PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
January 3, 2007 |
|
GOSAI TRADING CO Vs. COMMR OF CUSTOMS
|
May 21, 2007 |
|
GOVIND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
June 14, 2007 |
|
GOVIND ENTERPRISES Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
May 1, 2007 |
|
GOYAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 5, 2007 |
|
GRASIM INDUSTRIES LTD. Vs. C.C.E.
|
February 2, 2007 |
|
GRASIM INDUSTRIES LTD. Vs. CCE
|
February 19, 2007 |
|
GRAUER & WEIL (I) LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
January 10, 2007 |
|
GREAT GALLEON LIMITED, Vs. CC AND CE
|
June 19, 2007 |
|
GREAT LAKES INSTITUTE OF Vs. COMMISSIONER OF SERVICE TAX
|
October 31, 2007 |
|
GREATWINGS TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 8, 2007 |
|
GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2007 |
|
GREENLAND TRAVELS Vs. COMMISSIONER OF C. EX., COCHIN
|
April 5, 2007 |
|
GREEVA Vs. COMMR. OF C. EX., AHMEDABAD-I
|
August 17, 2007 |
|
GROVER SURI AND ASSOCIATE Vs. CCE
|
October 15, 2007 |
|
GTN TEXTILES LTD. Vs. COMMR. OF CUS. AND C. EX., HYDERABAD-I
|
June 12, 2007 |
|
GUARDIAN PLASTICOTE LTD Vs. COMMR OF CENTRAL EXCISE
|
May 30, 2007 |
|
GUARDIAN PLASTICOTE LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
December 3, 2007 |
|
GUEST KEEN WILLIAMS LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
July 10, 2007 |
|
GUJARAT AMBUJA CEMENT Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
April 27, 2007 |
|
GUJARAT AMBUJA CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
|
March 14, 2007 |
|
GUJARAT AMBUJA EXPORTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 12, 2007 |
|
GUJARAT BOROSIL LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
July 10, 2007 |
|
GUJARAT CO-OP. MILK MARKETING FEDERATION LTD. Vs. C.C., AHMEDABAD
|
September 7, 2007 |
|
GUJARAT GOLDCOIN CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
July 17, 2007 |
|
GUJARAT NARMADA VALLEY FERTILIZER CO. LTD. Vs. C.C.E., VADODARA
|
January 22, 2007 |
|
GUJARAT POLYCOAT CHEMICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
November 20, 2007 |
|
GUJARAT SECURITY SERVICES Vs. COMMR. OF SERVICE TAX, AHMEDABAD
|
January 3, 2007 |
|
GUJARAT SECURITY SERVICES Vs. CST
|
September 14, 2007 |
|
GUJARAT SETCO CLUTCH LTD. AND HARISH SHETH Vs. C.C.E.
|
April 18, 2007 |
|
GUJARAT SIDHEE CEMENT LTD Vs. CCE
|
April 24, 2007 |
|
GUJARAT STATE FERTILIZERS & CHEMICALS LTD. Vs. C.C.E., VADODARA
|
August 27, 2007 |
|
GUJRAT ALKALIES AND CHEMICALS Vs. CCE
|
April 10, 2007 |
|
GUJRAT STATE FERTILIZERS AND Vs. CC
|
April 10, 2007 |
|
GULF AIR Vs. COMMISSIONER OF CUSTOMS ACC IMPORT
|
June 26, 2007 |
|
GUPTA METAL SHEETS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2007 |
|
GUPTA METAL TRADING CO. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
July 26, 2007 |
|
GURJAR GRAVURES PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
July 13, 2007 |
|
GURU ELECTRONICS SINGAPORE PTE LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 8, 2007 |
|
GURU NANAK DEV ELECTRICALS Vs. COMMISSIONER OF C. EX.
|
August 30, 2007 |
|
GURU NANAK EXPORTS Vs. CC
|
April 24, 2007 |
|
GURUPRAKASH CABLE NETWORK Vs. COMMISSIONER OF C. EX., MANGALORE
|
September 13, 2007 |
|
GURUPRAKASH CABLE NETWORK Vs. COMMR. OF C. EX. (A), MANGALORE
|
December 12, 2007 |
|
GVK POWER & INFRASTRUCTURE LTD. Vs. C.C. & C. EX. & S.T., VISAKHAPATNAM
|
September 21, 2007 |
|
GVK POWER & INFRASTRUCTURE LTD. Vs. C.C., C.E. & S.T., VISAKHAPATNAM
|
November 27, 2007 |
|
GVK POWER AND INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CUSTOMS,
|
November 15, 2007 |
|
H. AND R JOHNSON (INDIA) LIMITED Vs. DESIGNATED AUTHORITY, MINISTRY
|
February 15, 2007 |
|
H.E.G. LTD. Vs. COMMISSIONER OF C. EX.
|
November 2, 2007 |
|
H.E.G. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2007 |
|
H.K. ASSOCIATES Vs. CCE
|
April 3, 2007 |
|
H.T. GANGAL (DR.) Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 8, 2007 |
|
H.V. AXLER LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
April 25, 2007 |
|
HABASIT AG. AND HABASIT IAKOKA PVT. LTD. Vs. CCE
|
July 25, 2007 |
|
HAMILTON RESEARCH & TECHNOLOGY LTD. Vs. COMMISSIONER OF CUSTOMS (P), KOLKATA
|
May 9, 2007 |
|
HAMZA MUHAMMED KUNHI Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2007 |
|
HANDIMAN SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 14, 2007 |
|
HANDUM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 12, 2007 |
|
HARDCASTLE RESTAURANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2007 |
|
HARDIK INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C EX AND CUS
|
November 29, 2007 |
|
HARE KRISHNA ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
October 8, 2007 |
|
HARI KRISHNA STEEL CORPN. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
January 9, 2007 |
|
HARI MACHINES LTD. Vs. COMMISSIONER OF C. EX., BBSR-II
|
March 26, 2007 |
|
HARI MACHINES LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
|
February 20, 2007 |
|
HARINAGAR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
October 26, 2007 |
|
HARISH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
December 3, 2007 |
|
HARSH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
August 1, 2007 |
|
HARSH MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2007 |
|
HARSH MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2007 |
|
HARSHAL AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2007 |
|
HARYANA SHEET GLASS LTD. Vs. COMMISSIONER OF CUS. & C. EX., SURAT-II
|
May 7, 2007 |
|
HEADWAY LITHOGRAPHIC CO. Vs. COMMR. OF C. EX., KOLKATA-I
|
May 4, 2007 |
|
HEALTH INDIA LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2007 |
|
HEAVY ENGINEERING CORPORATION LTD. Vs. COMMR. OF C. EX., RANCHI
|
July 19, 2007 |
|
HEAVY ENGINEERING CORPORATION LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
March 22, 2007 |
|
HENKAL INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 31, 2007 |
|
HERBICURE PRIVATE LIMITED Vs. COMMR OF CENTRAL EXCISE
|
April 24, 2007 |
|
HETERO DRUGS LTD. Vs. COMMISSIONER OF CUSTOMS AND
|
September 21, 2007 |
|
HEUBACH COLOUR PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
February 13, 2007 |
|
HG ENTERTAINMENT TECHNOLOGY LTD. Vs. COMMR. OF C. EX., VAPI
|
October 26, 2007 |
|
HI TECH ARAI LTD. Vs. COMMISSIONER OF C. EX.
|
July 24, 2007 |
|
HI-TECH ARAI LTD. Vs. CC
|
July 10, 2007 |
|
HI-TECH ENGINEERING SALES AND SERVICES Vs. COMMR. OF C. EX., RANCHI
|
September 12, 2007 |
|
HI-TECH INVESTMENT CASTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
March 15, 2007 |
|
HI-TECH THERMO COATINGS AND Vs. COMMISSIONER OF CENTRAL
|
January 8, 2007 |
|
HIDES Vs. COMMISSIONER OF CUSTOMS
|
July 12, 2007 |
|
HIKAL LTD Vs. COMMISSIONER OF C EX
|
January 29, 2007 |
|
HIMADRI CHEMICALS AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2007 |
|
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF CENTRAL
|
June 13, 2007 |
|
HIMATSHU BIMET LTD. Vs. COMMISSIONER OF SERVICE TAX, RAJKOT
|
January 15, 2007 |
|
HIND LAMPS LTD. Vs. CCE
|
February 7, 2007 |
|
HIND MOTORS (INDIA) LTD. Vs. CCE
|
November 29, 2007 |
|
HIND POLYMERS Vs. CCE
|
October 9, 2007 |
|
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
August 1, 2007 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
June 20, 2007 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2007 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
May 28, 2007 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
September 14, 2007 |
|
HINDUSTAN ASSOCIATED TRADERS AND MORNING STAR AGENCIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2007 |
|
HINDUSTAN CARGO LTD. AND DAS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 11, 2007 |
|
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.S.T., HYDERABAD
|
November 29, 2007 |
|
HINDUSTAN COCA-COLA BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 1, 2007 |
|
HINDUSTAN COCA-COLA BEVERAGES P. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
February 20, 2007 |
|
HINDUSTAN COCA-COLA BEVERAGES P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
June 5, 2007 |
|
HINDUSTAN COLAS LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
March 29, 2007 |
|
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF C. EX.
|
April 27, 2007 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2007 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF C EX
|
March 6, 2007 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2007 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL
|
August 29, 2007 |
|
HINDUSTAN PAPER CORPN. LTD. Vs. COMMR. OF C. EX., SHILLONG
|
February 5, 2007 |
|
HINDUSTAN PAPER CORPORATION LTD. Vs. COMMISSIONER OF C. EX., N.E.R., SHILLONG
|
April 24, 2007 |
|
HINDUSTAN PETROLEUM Vs. CCE
|
June 6, 2007 |
|
HINDUSTAN PETROLEUM COPRN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
August 24, 2007 |
|
HINDUSTAN ZINC LTD Vs. C C EX
|
November 15, 2007 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2007 |
|
HINDUSTAN ZINC LTD. Vs. CCE
|
March 22, 2007 |
|
HINDUSTHAN HEAVY CHEMICALS Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
May 21, 2007 |
|
HINDUSTHAN ROLLING MILLS Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
March 21, 2007 |
|
HOMA ENGINEERING WORKS Vs. CCE
|
May 3, 2007 |
|
HONDA SIEL POWER PRODUCTS LTD. Vs. COMMR. OF S.T.
|
October 11, 2007 |
|
HOTEL LEELA VENTURE LTD Vs. COMMISSIONER OF CUSTOMS GEN
|
May 28, 2007 |
|
HSI AUTOMOTIVE LTD. Vs. CC
|
November 15, 2007 |
|
HUTCHISON ESSAR SOUTH LTD. Vs. CCE
|
June 29, 2007 |
|
HWASHIN AUTOMOTIVE INDIA PRIVATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2007 |
|
HY TUF STEELS P LTD Vs. COMMR OF C EX
|
April 3, 2007 |
|
HY TUF STEELS P LTD Vs. CCE
|
April 3, 2007 |
|
HYUNDAI MOTOR INDIA LTD. Vs. CCE
|
August 3, 2007 |
|
HZ KHIDHR EXPORT P LTD AND SHRI MOBIN BILAL MEMON Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
April 18, 2007 |
|
I.C.I. INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
|
November 29, 2007 |
|
I.O.C. LTD. Vs. COMMISSIONER OF C. EX. & CUS., PATNA
|
March 26, 2007 |
|
I.T.C. LIMITED Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
January 15, 2007 |
|
IBM INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
June 21, 2007 |
|
ICFAI Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
March 28, 2007 |
|
ICI INDIA LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
|
May 1, 2007 |
|
ICMC CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2007 |
|
ICON HOUSEHOLD PRODUCTS (P) LTD. Vs. CCE
|
July 2, 2007 |
|
IDCOL KALINGA IRON WORKS LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-II
|
June 7, 2007 |
|
IDEA CELLULAR LTD Vs. CCE
|
March 20, 2007 |
|
IDEA CELLULAR LTD Vs. COMMISSIONER OF C EX
|
April 30, 2007 |
|
IDEA MOBILE COMMUNICATION LTD. Vs. CCE
|
November 28, 2007 |
|
IDEA MOBILE COMMUNICATIONS LTD. Vs. CCE
|
June 28, 2007 |
|
IDEA MOBILE COMMUNICATIONS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
July 6, 2007 |
|
IDENTITY ADVERTISING ASSOCIATES, COCHIN Vs. COMMR. OF C. EX., COCHIN
|
January 25, 2007 |
|
IE IMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
December 4, 2007 |
|
IFTEX OIL AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL
|
March 2, 2007 |
|
IL & FS INVESTSMART LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2007 |
|
IMPERIAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 8, 2007 |
|
IMPERIAL GRANITES (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATHI
|
March 27, 2007 |
|
INANI MARBLES AND INDUSTRIES LTD. Vs. CCE
|
October 17, 2007 |
|
IND-SWIFT LIMITED Vs. COMMISSIONER OF C. EX.
|
January 18, 2007 |
|
INDCON STRUCTURALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2007 |
|
INDESPA METAL COMPONENTS P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 3, 2007 |
|
INDFOS INDUSTRIES LIMITED Vs. CCE
|
March 28, 2007 |
|
INDIA AGENCIES Vs. CC
|
February 22, 2007 |
|
INDIA CEMENTS LIMITED Vs. COMMISSIONER OF C. EX., TIRUPATI
|
August 13, 2007 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
|
July 25, 2007 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL
|
August 6, 2007 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
|
March 20, 2007 |
|
INDIA INTERNATIONAL CENTRE Vs. COMMISSIONER OF SERVICE TAX
|
March 14, 2007 |
|
INDIA JAPAN LIGHTING LTD. Vs. CC
|
December 11, 2007 |
|
INDIA MEDTRONICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
April 24, 2007 |
|
INDIA SWITCH COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 31, 2007 |
|
INDIAN ARTS BUREAU, Vs. COMMISSIONER OF SERVICE TAX
|
March 1, 2007 |
|
INDIAN BANK Vs. COMMISSIONER OF CENTRAL
|
January 16, 2007 |
|
INDIAN COAL AGENCY Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
March 26, 2007 |
|
INDIAN HUME PIPE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 10, 2007 |
|
INDIAN HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2007 |
|
INDIAN INSTITUTE OF QUALITY Vs. COMMR. OF CUSTOMS
|
February 2, 2007 |
|
INDIAN OIL CORPN. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 8, 2007 |
|
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
May 28, 2007 |
|
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF C. EX., PATNA
|
July 26, 2007 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 2007 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 13, 2007 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
April 3, 2007 |
|
INDIAN PETROCHEMICALS CORPN. Vs. COMMISSIONER OF C. EX.
|
January 18, 2007 |
|
INDIAN PETROLEUM CORPN LTD Vs. COMMR OF C EX
|
November 27, 2007 |
|
INDIAN POTASH LTD. Vs. COMMISSIONER OF CUSTOMS (P), AHMEDABAD
|
July 13, 2007 |
|
INDIAN POTASH LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 1, 2007 |
|
INDIAN STEEL & WIRE PRODUCTS LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
|
July 26, 2007 |
|
INDICA LABORATORIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2007 |
|
INDO AQUATICS LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
November 12, 2007 |
|
INDO DUTCH LEDER LTD. Vs. CCE
|
January 23, 2007 |
|
INDO INDUSTRIAL SERVICES Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
July 10, 2007 |
|
INDO INDUSTRIAL SERVICES Vs. COMMR OF CUSTOMS PORT
|
August 7, 2007 |
|
INDO NISSIN FOODS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
February 2, 2007 |
|
INDO-NIPPON CHEMICALS CO. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 3, 2007 |
|
INDORAMA TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2007 |
|
INDRAJIT MOOKERJEE, N. Vs. COMMISSIONER OF CENTRAL
|
June 13, 2007 |
|
INDSIL ELECTROSMELTS LTD. Vs. COMMISSIONER OF CENTRAL
|
October 24, 2007 |
|
INDUCTO CASTS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-I
|
July 19, 2007 |
|
INDUCTOTHERM (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
May 14, 2007 |
|
INDUS MOTOR COMPANY Vs. COMMISSIONER OF C. EX., COCHIN
|
August 10, 2007 |
|
INDUS MOTOR COMPANY Vs. COMMISSIONER OF CENTRAL
|
May 21, 2007 |
|
INDUS THECO PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 15, 2007 |
|
INDUS TUBES LIMITED Vs. COMMISSIONER OF C. EX.
|
May 8, 2007 |
|
INDUSTRIAL SECURITY AGENCY Vs. COMMISSIONER OF C.E.
|
December 13, 2007 |
|
INDUSTRIAL SECURITY ASSOCIATES Vs. C.C.E.
|
May 14, 2007 |
|
INDUSTRIAL SECURITY SERVICES Vs. CCE
|
November 27, 2007 |
|
INDUSTRIAL SECURITY SERVICES Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
April 9, 2007 |
|
INDUSTRIAL TAPES & FABRICS (P) LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
|
July 10, 2007 |
|
INFINITY CREDIT Vs. CCE
|
October 30, 2007 |
|
INFRA VIOLET Vs. COMMISSIONER OF SERVICE TAX
|
October 10, 2007 |
|
INGERSOLL RAND (INDIA) LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
March 23, 2007 |
|
INITIATING EXPLOSIVES SYSTEMS Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
October 3, 2007 |
|
INNOVASSYNTH TECHNOLOGIES (I) Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2007 |
|
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
June 1, 2007 |
|
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2007 |
|
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
October 25, 2007 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 15, 2007 |
|
INSTACARE LABORATORIES (P) LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
May 10, 2007 |
|
INSTITUTE OF BANKING PERSONNEL SELECTION Vs. COMMISSIONER OF SERVICE TAX
|
September 6, 2007 |
|
INTECH Vs. COMMISSIONER OF C. EX., MYSORE
|
March 15, 2007 |
|
INTEGRAL COACH FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2007 |
|
INTERMEDIA CABLE COMMUNICATIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 1, 2007 |
|
INTERNATIONAL ELECTRON DEVICES Vs. CCE
|
December 17, 2007 |
|
INTERNATIONAL EXPRESS CO. Vs. COMMISSIONER OF CUSTOMS
|
August 20, 2007 |
|
INTERNATIONAL FLAVOURS Vs. CCE
|
November 23, 2007 |
|
INTERNATIONAL SHIPPERS & TRADERS P. LTD. Vs. C.C. & C.E., VISAKHAPATNAM
|
November 15, 2007 |
|
INTERNATIONAL TALKIE EQUIPMENT Vs. CCE
|
January 9, 2007 |
|
INTERNATIONAL TESTING CENTRE Vs. CCE
|
December 17, 2007 |
|
INTERNATIONAL TESTING CENTRE Vs. CCE
|
October 11, 2007 |
|
INTERNATIONAL TOBACCO CO. LTD. Vs. CCE
|
March 21, 2007 |
|
INTERNATIONAL TRADERS Vs. CC
|
April 5, 2007 |
|
IOCL LTD. Vs. COMMISSIONER OF C. EX., KOL-III
|
March 27, 2007 |
|
IPINIT VANASPATI LTD. Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESWAR-I
|
August 6, 2007 |
|
ISCO TRACK SLEEPERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND
|
November 27, 2007 |
|
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2007 |
|
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CEN. EXCISE
|
May 14, 2007 |
|
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2007 |
|
ISPAT METALICS IND. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2007 |
|
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
June 7, 2007 |
|
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 28, 2007 |
|
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
September 3, 2007 |
|
ISWARI SPINNING MILLS LTD. AND Vs. CCE
|
July 27, 2007 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 12, 2007 |
|
ITI (TID) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2007 |
|
ITI LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 21, 2007 |
|
ITW INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS AND
|
April 18, 2007 |
|
ITW INDIA LTD. Vs. COMMISSIONER OF CUS., HYDERABAD
|
September 7, 2007 |
|
ITW INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESWAR
|
August 10, 2007 |
|
ITW SIGNODE INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
July 26, 2007 |
|
J K D POPAT AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2007 |
|
J.B. TEXTILE INDS. PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 21, 2007 |
|
J.C. ELECTRICALS Vs. COMMISSIONER OF C. EX., MANGALORE
|
May 1, 2007 |
|
J.C. PHARMA Vs. COMMISSIONER OF C. EX., COCHIN
|
April 2, 2007 |
|
J.K. INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 5, 2007 |
|
J.K. INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX. (A), MANGALORE
|
June 19, 2007 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
June 18, 2007 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
July 11, 2007 |
|
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
December 3, 2007 |
|
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
January 18, 2007 |
|
J.K. SUGAR LTD. Vs. CCE
|
December 14, 2007 |
|
J.K. TRANSPORT Vs. CCE
|
September 7, 2007 |
|
J.K.D. POPAT AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2007 |
|
J.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
April 13, 2007 |
|
J.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
June 13, 2007 |
|
J.M. PERFUMARY Vs. COMMISSIONER OF C. EX. &? CUS., VAPI
|
July 27, 2007 |
|
J.N. TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 28, 2007 |
|
J.R. FABRICATORS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
September 10, 2007 |
|
J.R.D. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
August 22, 2007 |
|
J.S.P. SECURITY Vs. CCE
|
November 14, 2007 |
|
JADED SIDDAPPA & CO. Vs. COMMISSIONER OF C. EX., MANGALORE
|
September 26, 2007 |
|
JADON CONTRACTORS Vs. CCE
|
July 3, 2007 |
|
JAGADHATRI BAKERS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
|
September 25, 2007 |
|
JAGATJIT INDUS. LTD. Vs. CCE
|
July 25, 2007 |
|
JAGDEEP SINGH SALUJA Vs. CCE
|
December 6, 2007 |
|
JAGJIT TEXTILE DYEING & PRINT Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
January 3, 2007 |
|
JAGRUTI COMPONICS (P) LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
April 10, 2007 |
|
JAI BHARAT CORP CHEMICAL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 26, 2007 |
|
JAI BHARAT STEEL INDUS. Vs. CCE
|
October 22, 2007 |
|
JAI DRINKS PVT. LTD. Vs. CCE
|
April 30, 2007 |
|
JAI GOPAL INTERNATIONAL IMPEX (P) LTD. Vs. COMMR. OF CUS., KANDLA
|
November 5, 2007 |
|
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
May 8, 2007 |
|
JAIN MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
February 12, 2007 |
|
JAIN STEEL INDUSTRIES Vs. CCE
|
December 5, 2007 |
|
JAIN STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 22, 2007 |
|
JAIPUR GOLDEN TRANSPORT CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2007 |
|
JAIRAJ SPINNING & WVG. MILLS LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
|
June 11, 2007 |
|
JAISU SHIPPING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2007 |
|
JAISU SHIPPING CO. PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 5, 2007 |
|
JALTARANG PRINTS Vs. COMMISSIONER OF C. EX., RAJKOT
|
June 4, 2007 |
|
JAMES ROBINSON INDIA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
March 14, 2007 |
|
JAMSHEDPUR BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2007 |
|
JANTA TRAVELS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
August 20, 2007 |
|
JATA SHANKAR PRASAD Vs. COMMISSIONER OF CUSTOMS, PATNA
|
April 23, 2007 |
|
JATTI MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 6, 2007 |
|
JAY ENGINEERING WORKS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
October 3, 2007 |
|
JAY GOGA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
April 27, 2007 |
|
JAYA DIAGNOSTIC & RESEARCH CENTRE LTD. Vs. C.C. & C.E., HYDERABAD-II
|
September 3, 2007 |
|
JAYALAKSHMI EXPORTS Vs. CCE (ST)
|
August 3, 2007 |
|
JAYANTA GLASS INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
November 16, 2007 |
|
JAYANTHI RUBBERS Vs. COMMISSIONER OF C. EX., COCHIN
|
August 2, 2007 |
|
JAYANTI PURSHOTTUM MACCHI AND Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2007 |
|
JAYASWAL NECO LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
April 4, 2007 |
|
JAYEM IMPEX PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 11, 2007 |
|
JAYLAXMI CREDIT COMPANY LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
February 19, 2007 |
|
JAYLAXMI ENTERPRISES Vs. COMMISSIONER OF C. EX., MANGALORE
|
August 7, 2007 |
|
JAYNATH SHAW Vs. COMMISSIONER OF CUSTOMS, PATNA
|
May 21, 2007 |
|
JAYPEE BELA PLANT Vs. CCE
|
July 11, 2007 |
|
JAYPEE REWA PLANT Vs. COMMISSIONER OF C. EX.
|
September 24, 2007 |
|
JAYSHRI IMPEX Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT
|
July 27, 2007 |
|
JBC IMPEX Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 7, 2007 |
|
JBM SUNGWOO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2007 |
|
JCT LIMITED Vs. CCE
|
January 15, 2007 |
|
JEENA AND CO Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
April 2, 2007 |
|
JET AIRWAYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2007 |
|
JEWEL HOTEL (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 14, 2007 |
|
JIGGIS CHEMICALS AND SH R S DINKAR Vs. CCE
|
June 8, 2007 |
|
JINABAKUL FORGE PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
May 15, 2007 |
|
JINDAL (I) LTD., ASHOK KUMAR Vs. COMMR. OF CENTRAL EXCISE
|
May 15, 2007 |
|
JINDAL AND POWER LTD. Vs. CCE
|
December 18, 2007 |
|
JINDAL DRUGS LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
March 22, 2007 |
|
JINDAL PRAXAIR OXYGEN CO. Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 7, 2007 |
|
JINDAL PRAXAIR OXYGEN CO. PVT. LTD. Vs. COMMR. OF CUS. & C. EX., BELGAUM
|
August 27, 2007 |
|
JINDAL PRAXAIR OXYGEN CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 2, 2007 |
|
JINDAL STEEL AND POWER LTD. Vs. CCE
|
January 18, 2007 |
|
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX.
|
September 5, 2007 |
|
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX.
|
August 23, 2007 |
|
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX.
|
August 22, 2007 |
|
JINDAL TEXO FAB. LTD. Vs. CCE
|
August 16, 2007 |
|
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
August 3, 2007 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
April 4, 2007 |
|
JINDAL VIJAYNAGAR STEEL LTD. Vs. COMMISSIONER OF CENTRAL
|
January 5, 2007 |
|
JITENDRA DAMODHAR PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 18, 2007 |
|
JMC EDUCATIONAL AND CHARITABLE Vs. CCE (ST)
|
September 21, 2007 |
|
JMD ALLOYS LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
March 7, 2007 |
|
JOCIL LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-II
|
November 12, 2007 |
|
JOHN DEERE EQUIPMENT PVT LTD AND DEERE AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2007 |
|
JOLLA STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2007 |
|
JOLLEY ELECTRONICS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-II
|
November 20, 2007 |
|
JR COMMUNICATIONS AND POWER Vs. CCE
|
April 24, 2007 |
|
JRS TURORIALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 2007 |
|
JSEL SECURITIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 29, 2007 |
|
JUBILANT ORGANOSYS LIMITED Vs. CCE
|
January 15, 2007 |
|
JUBILANT ORGANOSYS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 16, 2007 |
|
JUBILANT ORGANOSYS LTD. Vs. CCE
|
March 29, 2007 |
|
JUMBO BAGS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2007 |
|
JYOTI ART STUDIO Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
November 28, 2007 |
|
JYOTI ART STUDIO, JYOTI COLOR LAB, Vs. COMMISSIONER OF CENTRAL
|
October 23, 2007 |
|
JYOTI LIMITED Vs. COMMISSIONER OF C. EX.
|
December 18, 2007 |
|
JYOTI LIMITED, SHRI SURESH Vs. CCE
|
July 31, 2007 |
|
K. BALUCHAMY Vs. COMMISSIONER OF CUSTOMS
|
January 22, 2007 |
|
K. DILIPKUMAR Vs. COMMR. OF CUS., AHMEDABAD
|
June 22, 2007 |
|
K.B. AGENCY HOUSE Vs. COMMISSIONER OF CUSTOMS, PATNA
|
May 23, 2007 |
|
K.G. DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2007 |
|
K.G. DENIM LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2007 |
|
K.G. NAIDU MILLS Vs. CCE
|
November 13, 2007 |
|
K.K. ACADEMY (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 28, 2007 |
|
K.K. APPACHAN Vs. COMMISSIONER OF C. EX., PALAKKAD
|
January 22, 2007 |
|
K.N. THIYAGARAJAN Vs. CC
|
May 9, 2007 |
|
K.R. ALLOYS LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
July 5, 2007 |
|
K.R. SHANTHI Vs. COMMISSIONER OF C. EX.
|
January 2, 2007 |
|
K.R. TEXTILES Vs. COMMISSIONER OF CUSTOMS (PREV.), SHILLONG
|
June 11, 2007 |
|
K.S. OILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 27, 2007 |
|
K.V. RAJAGOPAL Vs. CC
|
February 20, 2007 |
|
K.V. RAO Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
October 3, 2007 |
|
K.V.P. GRAPHICS Vs. COMMISSIONER OF CUSTOMS
|
April 16, 2007 |
|
KABISCO FOOD INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 20, 2007 |
|
KAILASH SOAP PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
May 21, 2007 |
|
KAILASH TEXTURISERS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
January 17, 2007 |
|
KAILASHNARAYAN BHANGADIA Vs. COMMR. OF C. EX. & S.T., HYDERABAD
|
March 27, 2007 |
|
KAKDA ROLLING MILLS Vs. CCE
|
April 16, 2007 |
|
KAKKAR COMPLEX STEELS (P) LTD. Vs. CCE
|
April 4, 2007 |
|
KALEESUWARI REFINERY PVT. LTD. Vs. CCE
|
January 10, 2007 |
|
KALINGA ISPAT UDYOG Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
|
June 7, 2007 |
|
KALPANA METALS Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
June 11, 2007 |
|
KALPATARU POWER TRANSMISSION Vs. COMMISSIONER OF C EX
|
February 6, 2007 |
|
KALYAN GLAZE TILES AND SHRI M N UGHREJA Vs. CCE
|
November 20, 2007 |
|
KALYANI MOTORS Vs. COMMISSIONER OF SERVICE TAX
|
September 6, 2007 |
|
KALYANPUR CEMENTS LIMITED AND SHRI SHAILENDRA PRAKAS SINHA MANAGING DIRECTOR Vs. COMMISSIONER OF CUSTOMS PORT
|
August 31, 2007 |
|
KAMAL AND COMPANY Vs. CCE
|
March 26, 2007 |
|
KAMAL AUTO FINANCE LTD. Vs. CCE
|
June 1, 2007 |
|
KAMAL AUTO FINANCE LTD. Vs. CCE
|
February 23, 2007 |
|
KAMAL AUTO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2007 |
|
KAMAL PHOTO STUDIO AND COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2007 |
|
KAMAL PHOTO STUDIO AND COLOUR LAB, Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2007 |
|
KAMDHENU ISPAT LIMITED Vs. CCE
|
June 7, 2007 |
|
KAMDHENU ISPAT LTD. Vs. CCE
|
January 25, 2007 |
|
KAMINI ISPAT LTD. Vs. COMMISSIONER OF CUS. & C. EX. (A), HYDERABAD
|
March 12, 2007 |
|
KAMLESH KUMAR GOEL Vs. COMMISSIONER OF C. EX.
|
March 5, 2007 |
|
KANAGA DURGA CLOTHERS (P) LTD. Vs. CCE.
|
April 10, 2007 |
|
KANCHI KARPOORAM LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2007 |
|
KANDLA POLYPLAST (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
October 24, 2007 |
|
KANHAIYA LAL VERMA AND VIPIN KUMAR Vs. COMMISSIONER OF CUSTOMS
|
March 30, 2007 |
|
KANISHK STEEL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2007 |
|
KANISHK STEEL INDUSTRIES LTD. AND Vs. COMMISSIONER OF CUSTOMS
|
August 31, 2007 |
|
KANOHAR ELECTRICALS LTD. Vs. CCE
|
December 3, 2007 |
|
KANPUR SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
|
November 27, 2007 |
|
KANSAL TEX-O-TUBE P. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
January 3, 2007 |
|
KANY HEALTHCARE Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
January 24, 2007 |
|
KAP AXLES PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
January 10, 2007 |
|
KAPARDI STRAW BOARDS Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
May 21, 2007 |
|
KARAKKATTU COMMUNICATIONS Vs. COMMISSIONER OF C. EX., COCHIN
|
June 29, 2007 |
|
KARAN FIBERS AND FABRICS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2007 |
|
KARAN TEXTILE INDUSTRIES Vs. COMMISSIONER OF C. EX., SURAT
|
February 9, 2007 |
|
KARNATAKA AGRO CHEMICALS Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 26, 2007 |
|
KARNATAKA GINNING AND PRESSING Vs. COMMR. OF C. EX.
|
January 4, 2007 |
|
KARNATAKA GOVT. INSURANCE DEPARTMENT Vs. C.C.E., BANGALORE
|
July 31, 2007 |
|
KARNATAKA SECURITY PLANS Vs. COMMISSIONER OF SERVICE TAX
|
July 5, 2007 |
|
KARNATAKA STATE AGRO CORN PRODUCTS LTD. Vs. C.C.E., BANGALORE
|
August 17, 2007 |
|
KARNATAKA STATE BEVERAGES Vs. COMMISSIONER OF SERVICE TAX
|
March 16, 2007 |
|
KARNATAKA STATE BEVERAGES CORPN. LTD. Vs. COMMR. OF S.T., BANGALORE
|
August 24, 2007 |
|
KARNATAKA STATE TOURISM Vs. COMMISSIONER OF SERVICE TAX
|
October 8, 2007 |
|
KARTHIGEYA MOULDS AND DIES PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2007 |
|
KARTIK INFOTECH Vs. CCE
|
August 8, 2007 |
|
KARUR K.C.P. PACKAGINGS LTD. Vs. COMMISSIONER OF C. EX.
|
April 5, 2007 |
|
KARVY CONSULTANTS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
August 29, 2007 |
|
KARVY CONSULTANTS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
December 20, 2007 |
|
KASHISH SILK MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
February 14, 2007 |
|
KATARIA TRANSPORT CORPORATION Vs. COMMISSIONER OF C. EX.
|
August 23, 2007 |
|
KAUSHIKBHAI P. MODI Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
August 22, 2007 |
|
KAY GEE FOTOMAX COLOR LAB. PVT. Vs. CCE
|
March 20, 2007 |
|
KAY TEE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS EP
|
December 4, 2007 |
|
KEDIA BUSINESS CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2007 |
|
KEDIA OVERSEAS LIMITED Vs. COMMISSIONER OF CUSTOMS AND
|
November 28, 2007 |
|
KEHEMS ENGG. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2007 |
|
KEI INDUS. LTD. Vs. CCE
|
October 31, 2007 |
|
KEIHIN FIE PVT. LTD. Vs. CCEX
|
February 22, 2007 |
|
KEJRIWAL ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
May 3, 2007 |
|
KENNETH COMMUNICATIONS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 12, 2007 |
|
KERALA AGRO MACHINERY COPRN. LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN
|
March 5, 2007 |
|
KERALA AUTOMOBILES LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), KOCHI
|
November 22, 2007 |
|
KERALA MINERALS & METALS LTD. Vs. COMMISSIONER OF C. EX., KOCHI
|
April 24, 2007 |
|
KERALA MINERALS AND METALS Vs. COMMISSIONER OF CENTRAL
|
April 25, 2007 |
|
KERALA PUBLICITY BUREAU Vs. COMMISSIONER OF C. EX.
|
May 25, 2007 |
|
KERALA REFRACTORY INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 4, 2007 |
|
KERALA STATE ELECTRICITY BOARD (T.M.R. DIVISION) Vs. C.C.E., COCHIN
|
June 1, 2007 |
|
KERALA STATE ELECTRONIC DEV. CORPN. Vs. COMMR. OF C. EX., TRIVANDRUM
|
October 15, 2007 |
|
KERALA STATE ELECTRONICS DEV. CORPN. LTD. Vs. COMMR. OF C. EX., COCHIN
|
April 4, 2007 |
|
KERALA STATE ELECTRONICS DEV. CORPN. LTD. Vs. C.C.E. (A), COCHIN
|
June 18, 2007 |
|
KERALA STATE FINANCIAL Vs. COMMISSIONER OF CENTRAL
|
August 31, 2007 |
|
KERALA STATE FINANCIAL Vs. COMMISSIONER OF CENTRAL
|
August 7, 2007 |
|
KERALA STATE ROAD TRANSPORT CORP., CENTRAL WORKS Vs. CCE, TRIVANDRUM
|
April 23, 2007 |
|
KERALA TRANSPORT DEV. FINANCE CORPN. LTD. Vs. COMMISSIONER OF C. EX., TRIVANDRUM
|
May 18, 2007 |
|
KERALA TRANSPORT DEV. FINANCE CORPN. LTD. Vs. C.C. & C.E., TRIVANDRUM
|
February 13, 2007 |
|
KERALA VENTURE CAPITAL FUND (P) LTD. Vs. COMMR. OF C. EX., COCHIN
|
September 25, 2007 |
|
KERALAM ENTERPRISES Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
|
October 15, 2007 |
|
KEVIN INFOTECH (P) LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
March 29, 2007 |
|
KHAN ESTATE AGENCY Vs. COMMISSIONER OF CEN. EXCISE
|
August 16, 2007 |
|
KHODIYAR SECURITY GUARD TRAINING AND SUPPLYING SERVICES Vs. COMMISSIONER OF C EX
|
April 30, 2007 |
|
KHURANA COMMUNICATION P. LTD. Vs. COMMR. OF C. EX. & CUS., AHMEDABAD
|
April 9, 2007 |
|
KIKABHAI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 29, 2007 |
|
KIN-SHIP SERVICES (INDIA) PVT. Vs. COMMISSIONER OF CENTRAL
|
April 23, 2007 |
|
KINETIC ENGINEERING LTD Vs. COMMISSIONER OF C EX
|
October 10, 2007 |
|
KIRAN ISPAT UDYOG Vs. COMMISSIONER OF C. EX., RAJKOT
|
January 22, 2007 |
|
KIRAN SOANS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
April 17, 2007 |
|
KIRANOTICS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2007 |
|
KIRIT K MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2007 |
|
KIRLOSKAR TOYODA TEXTILES Vs. COMMISSIONER OF SERVICE TAX
|
January 11, 2007 |
|
KIRTI DETECTIVE AGENCIES Vs. COMMR. OF SERVICE TAX, BANGALORE
|
December 18, 2007 |
|
KISAN CO-OPERATIVE SUGAR FACTORY Vs. COMMR. OF C. EX.
|
February 28, 2007 |
|
KISAN SAHKARI CHINI MILLS LIMITED Vs. CCE
|
November 27, 2007 |
|
KISHORE TRANSPORT SERVICES (P) Vs. COMMISSIONER OF C. EX.
|
July 24, 2007 |
|
KISSAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF C. EX.
|
February 6, 2007 |
|
KISSAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF C. EX.
|
February 8, 2007 |
|
KISWOK INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
March 29, 2007 |
|
KITEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
November 12, 2007 |
|
KO & IN INDIA Vs. COMMISSIONER OF CUS., HYDERABAD
|
July 30, 2007 |
|
KODY TECK LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2007 |
|
KOHLI TRAVELS Vs. COMMISSIONER OF C. EX.
|
October 10, 2007 |
|
KONE ELEVATORS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 29, 2007 |
|
KONE ELEVATORS INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
February 15, 2007 |
|
KONKAN MARINE AGENCIES Vs. COMMISSIONER OF CENTRAL
|
April 3, 2007 |
|
KONKAN MARINE AGENCIES Vs. COMMISSIONER OF C. EX., MANGALORE
|
August 6, 2007 |
|
KOPRAN LTD. Vs. CCE
|
April 5, 2007 |
|
KOPRAN LTD. Vs. CCEX
|
October 25, 2007 |
|
KOTDWAR STEELS LTD. Vs. C.C.E.
|
March 29, 2007 |
|
KOTHARI PRODUCTS LTD. Vs. C.C.E.
|
February 28, 2007 |
|
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2007 |
|
KOYA & COMPANY CONSTRUCTION PVT. LTD. Vs. CCE, HYDERABAD-III
|
February 28, 2007 |
|
KREBS BIOCHEMICALS AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.,VISAKHAPATNAM
|
June 7, 2007 |
|
KRIPAL SPRINGS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2007 |
|
KRISHNA COURIERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2007 |
|
KRISHNA FABRICATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 2, 2007 |
|
KRISHNA SCREEN ART Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
November 30, 2007 |
|
KRISHNA STEEL INDUSTRIES AND SHRI S M SHEDJI Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2007 |
|
KRISHNARAM DYEING & FINISHED WORKS Vs. COMMR. OF C. EX., SURAT
|
July 24, 2007 |
|
KSB PUMPS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2007 |
|
KUDREMUKH IRON & STEEL CO. LTD. Vs. COMMR. OF CUS., BANGALORE
|
May 15, 2007 |
|
KUMAR ASSOCIATES Vs. CCE (ST)
|
June 1, 2007 |
|
KUMAR DESHPANDE AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 28, 2007 |
|
KUMAR POWER PRODUCTS (PRIVATE) Vs. COMMISSIONER OF CENTRAL
|
November 28, 2007 |
|
KUMARAVEL PACKERS AND MOVERS Vs. CCE
|
May 4, 2007 |
|
KUNTAL GRANITES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 1, 2007 |
|
KUSALAVA FINANCE LTD. Vs. COMMISSIONER OF CUS., C.EX. & S.T., GUNTUR
|
November 12, 2007 |
|
KUSALAVA FINANCE LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
April 17, 2007 |
|
KUSUM ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 22, 2007 |
|
KWALITY BISCUITS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 25, 2007 |
|
KWALITY PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT ACC
|
March 7, 2007 |
|
KWALITY TUBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
April 24, 2007 |
|
KWALITY TUBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
August 16, 2007 |
|
L & T KOMATSU LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 6, 2007 |
|
L AND T LTD Vs. COMMISSIONER OF C EX
|
May 15, 2007 |
|
L D TEXTILE INDS LTD Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
August 31, 2007 |
|
L D TEXTILES INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
March 7, 2007 |
|
L.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
August 31, 2007 |
|
L.T. OVERSEAS LTD. Vs. CC
|
March 7, 2007 |
|
LAFARGE INDIA PVT. LTD. Vs. CCE
|
July 13, 2007 |
|
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2007 |
|
LAKSHMI MACHINE WORKS Vs. COMMISSIONER OF SERVICE TAX
|
November 16, 2007 |
|
LAKSHMI MILLS CO. LTD. Vs. CCE
|
September 21, 2007 |
|
LAMICOAT INTERNATIONAL PVT. LTD. Vs. CCE
|
December 3, 2007 |
|
LANCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
November 12, 2007 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
January 8, 2007 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF SERVICE TAX
|
December 18, 2007 |
|
LAWSON TRAVEL AND TOURS (INDIA) Vs. COMMISSIONER OF CENTRAL
|
April 18, 2007 |
|
LAXMI ORGANIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
July 4, 2007 |
|
LAXMI STEEL ROLLING MILLS Vs. C C E AND C
|
April 17, 2007 |
|
LAXMI VISHNU SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
March 29, 2007 |
|
LAXMINARAYAN INDUSTRIES Vs. COMMISSIONER OF C. EX., SURAT
|
June 15, 2007 |
|
LEE & MUIR HEAD PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 30, 2007 |
|
LEE AND MUIR HEAD PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
November 27, 2007 |
|
LEO PACKERS AND MOVERS Vs. COMMISSIONER OF C. EX. & SERVICE TAX, HYDERABAD-II
|
December 28, 2007 |
|
LG ELECTRONICS (INDIA) PVT. LTD. Vs. CCE
|
July 26, 2007 |
|
LIBERTY PHOSPHATE LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 20, 2007 |
|
LIFT AND SHIFT Vs. COMMR OF CENTRAL EXCISE CUSTOMS SERVICE TAX BBSR II
|
October 23, 2007 |
|
LIME CHEMICALS LTD., A.H. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2007 |
|
LINK ENTERPRISES Vs. C.C.
|
March 9, 2007 |
|
LINZII Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2007 |
|
LITAKA PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2007 |
|
LIVA HEALTH CARE LTD. Vs. CCEX
|
October 17, 2007 |
|
LML LTD. Vs. C.C.E.
|
January 2, 2007 |
|
LML LTD. Vs. COMMISSIONER OF C. EX.
|
February 9, 2007 |
|
LOHIA VANASPATHI PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
July 25, 2007 |
|
LOTS SHIPPING LTD. Vs. COMMISSIONER OF CENTRAL
|
October 15, 2007 |
|
LOTS SHIPPING LTD. Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
|
October 17, 2007 |
|
LOVELY DISH CENTRE Vs. CCE
|
January 2, 2007 |
|
LOYAL SUPER FABRICS Vs. CCE
|
February 12, 2007 |
|
LUCAS TVS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
December 14, 2007 |
|
LUCKY DYEING MILLS P. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
October 22, 2007 |
|
M H STEEL CORPN Vs. CCE
|
April 4, 2007 |
|
M L YARNS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
April 3, 2007 |
|
M N ELECTRICALS Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND S TAX
|
November 26, 2007 |
|
M R BHAGAT AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2007 |
|
M. RAMAKRISHNA REDDY Vs. COMMISSIONER OF C. EX. & CUS., TIRUPATHI
|
August 20, 2007 |
|
M.M. POONJIAJI SPICES LTD. Vs. CCE
|
November 27, 2007 |
|
M.M. RUBBER COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2007 |
|
M.M. SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2007 |
|
M.P. CONSULTANCY ORGANISATION Vs. COMMR. OF C. EX.
|
July 9, 2007 |
|
M.P. WATER AND LAND MANAGEMENT Vs. COMMR. OF C. EX.
|
August 29, 2007 |
|
M.R. BHARAT AND ASSOCIATES Vs. COMMISSIONER OF CUSTOMS AND
|
August 14, 2007 |
|
M.R.P. TAPES Vs. CCE
|
March 27, 2007 |
|
M.S. MANAVALAN Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2007 |
|
MACFIELD BEVERAGES INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
August 1, 2007 |
|
MACFIELD BEVERAGES INDIA PVT. LTD. Vs. COMMR. OF CUS. & C. EX., COCHIN
|
April 23, 2007 |
|
MACMILLAN INDIA LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
|
October 30, 2007 |
|
MACNEILL ENGINEERING LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-VII
|
March 28, 2007 |
|
MAD ENTERTAINMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2007 |
|
MADAN PRASAD JAISWAL Vs. COMMISSIONER OF CUSTOMS (P), KOLKATA
|
March 21, 2007 |
|
MADHU INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
February 12, 2007 |
|
MADHUSUDAN BALAJI Vs. COMMISSIONER OF SERVICE TAX
|
July 24, 2007 |
|
MADHYA PRADESH CONSULTANCY Vs. C.C.E.
|
August 1, 2007 |
|
MADRAS CEMENTS LTD. Vs. CCE
|
November 28, 2007 |
|
MADURA COATS (PVT) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 18, 2007 |
|
MADURA COATS LTD. Vs. CCE
|
December 3, 2007 |
|
MADURA COATS PVT. LTD. Vs. CC
|
February 5, 2007 |
|
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
June 15, 2007 |
|
MAERSK INDIA PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
June 1, 2007 |
|
MAGHAM PULLAIH Vs. COMMR. OF C.EX., CUS. & SER. TAX (APPEALS), GUNTUR
|
December 27, 2007 |
|
MAGNET INDUSTRIES CAL PVT LTD Vs. COMMISSIONER OF C EX
|
March 2, 2007 |
|
MAHA MARUTHI LOGISTICS PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
May 9, 2007 |
|
MAHALAXMI DYG. MILLS AND SHRI R.M. Vs. C.C.E.
|
March 13, 2007 |
|
MAHALAXMI EXPORTS Vs. COMMISSIONER OF C. EX., SURAT
|
March 14, 2007 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2007 |
|
MAHARASHTRA SEAMLESS LTD. Vs. COMMISSIONER OF C. EX.
|
February 19, 2007 |
|
MAHAVIR ABHUSAN BHANDAR Vs. COMMISSIONER OF CUSTOMS, PATNA
|
April 23, 2007 |
|
MAHAVIR METAL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
April 18, 2007 |
|
MAHAVIR RICE MILLS Vs. COMMR. OF CUSTOMS, KANDLA
|
October 24, 2007 |
|
MAHAVIR TUBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
August 29, 2007 |
|
MAHENDRA CHEMICALS Vs. COMMISSIONER OF C. EX. (ADJ.), AHMEDABAD
|
May 25, 2007 |
|
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2007 |
|
MAHINDRA UGINE STEEL CO. LTD., L.N.S. IYER, A.M. PALEKAR AND COMMISSIONER OF CENTRAL EXCISE Vs. COMMISSIONER OF CENTRAL EXCISE AND MAHINDRA UGINE STEEL CO. LTD.
|
January 23, 2007 |
|
MAINI MATERIAL MOVEMENT PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
February 6, 2007 |
|
MAINI PRECISION PRODUCTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
June 22, 2007 |
|
MAIZE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
November 28, 2007 |
|
MAKERS LABORATORIES LTD Vs. CCEX
|
November 19, 2007 |
|
MAKSON HEALTHCARE PVT. LTD. Vs. CCE
|
June 27, 2007 |
|
MALABAR MANAGEMENT SERVICES Vs. COMMR. OF SERVICE TAX
|
February 16, 2007 |
|
MALABAR MANAGEMENT SERVICES (P) Vs. COMMISSIONER OF SERVICE TAX
|
April 20, 2007 |
|
MALABAR MANAGEMENT SERVICES PVT. Vs. COMMISSIONER OF SERVICE TAX
|
October 12, 2007 |
|
MALAR CONSTRUCTIONS Vs. CCE
|
December 27, 2007 |
|
MALTI ARTS PVT LTD Vs. COMMISSIONER OF C EX
|
January 10, 2007 |
|
MALWA COTTON SPINNING MILLS LTD. Vs. C.C.E.
|
April 19, 2007 |
|
MALWI SHIP BREAKING Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
November 20, 2007 |
|
MAMTA TWISTERS P. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
May 23, 2007 |
|
MANAGEMENT GROUP Vs. COMMISSIONER OF SERVICE TAX
|
April 26, 2007 |
|
MANAGER (TERMINAL), INDIAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2007 |
|
MANAGER, RAVINDRA KALAKESTRA Vs. C.C.E. (APPEALS-II), BANGALORE
|
October 30, 2007 |
|
MANAKSIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
April 13, 2007 |
|
MANAKSIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
December 3, 2007 |
|
MANAKSIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
May 9, 2007 |
|
MANGALAM CEMENT LTD. Vs. COMMISSIONER OF C. EX.
|
May 16, 2007 |
|
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF C. EX., MANGALORE
|
March 2, 2007 |
|
MANGALORE GANESH BIDI WORKS Vs. COMMISSIONER OF C. EX., MANGALORE
|
July 24, 2007 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C.E., MANGALORE
|
July 27, 2007 |
|
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 7, 2007 |
|
MANGALORE REFINERY AND PETROCHEMICAL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2007 |
|
MANGALORE REFINERY AND PETROCHEMICALS LTD. Vs. CCE, MANGALORE
|
March 12, 2007 |
|
MANGILAL HIMMATLAL JAIN Vs. CCE
|
July 23, 2007 |
|
MANGLA ISPAT (JAIPUR) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2007 |
|
MANICKBAG INDUSTRIES Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 6, 2007 |
|
MANIKGARH CEMENT Vs. COMMISSIONER OF C. EX. AND CUSTOMS
|
December 13, 2007 |
|
MANIKGARH CEMENT Vs. CCEX
|
January 15, 2007 |
|
MARAKETFORCE (CHENNAI) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 6, 2007 |
|
MARCO SHIPPING SERVICES P. LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
December 6, 2007 |
|
MARGADARSI MARKETING (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 9, 2007 |
|
MARGRA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2007 |
|
MARIGOLD PAINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
September 10, 2007 |
|
MARINE CONTAINER SERVICES INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
April 13, 2007 |
|
MARK EXHAUST SYSTEMS LTD. Vs. CST
|
May 29, 2007 |
|
MARMAGOA SHIPPING AND STEVEDORING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2007 |
|
MARSHALL SONS AND CO. (MFG.) LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2007 |
|
MARUTHI INDUSTRIAL Vs. COMMISSIONER OF CUSTOMS
|
May 10, 2007 |
|
MARUTI UDYOG LTD. Vs. CCE
|
May 21, 2007 |
|
MATRIX LABORATORIES LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
August 16, 2007 |
|
MATSUSHITA LAKHANPAL BATTERY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 3, 2007 |
|
MAWANA SUGAR WORKS Vs. CCE
|
August 8, 2007 |
|
MAX INDIA LTD. Vs. CCE
|
January 12, 2007 |
|
MAYFAIR POLYMERS P. LTD. Vs. COMMR. OF CENTRAL EXCISE, AHMEDABAD
|
September 17, 2007 |
|
MCC PTA INDIA CORPN. PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
October 26, 2007 |
|
MCCOY ARCHITECTURAL SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2007 |
|
MCI LEASING (P) LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
July 5, 2007 |
|
MCKINSEY AND COMPANY INC Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
April 3, 2007 |
|
MD. LIAKAT ALI Vs. COMMR. OF CUSTOMS (PREV.), KOLKATA, WEST BENGAL
|
October 4, 2007 |
|
MEDIA ADVERTISING AND MARKETING Vs. COMMISSIONER OF C. EX.
|
November 6, 2007 |
|
MEDICO LABS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
July 12, 2007 |
|
MEENA POLYSACK P. LTD., AMIT Vs. CCE
|
May 15, 2007 |
|
MEENU MANPOWER ASSOCIATES Vs. COMMISSIONER OF C. EX.
|
October 5, 2007 |
|
MEGHA SILK MILLS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
March 15, 2007 |
|
MEGHDEV ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2007 |
|
MEGHMANI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
July 20, 2007 |
|
MEHERNOSH RANDERIA Vs. COMMISSIONER OF CUS ACC IMPORT
|
February 12, 2007 |
|
MEHTA SECURITY AND DETECTIVE Vs. C.C.E.
|
February 19, 2007 |
|
MEHTA UNANI PHARMACY & CO. Vs. COMMISSIONER OF C. EX., RAJKOT
|
September 11, 2007 |
|
MERCHANT IMPEX Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 7, 2007 |
|
MERCURY MANUFACTURING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2007 |
|
MERIT ORGANICS LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
March 15, 2007 |
|
METAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
|
July 20, 2007 |
|
METALLIC BELLOWS INDIA (P) LTD. Vs. CCE
|
April 2, 2007 |
|
METRO MARINE SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 14, 2007 |
|
METRO SHOES PVT LTD Vs. COMMISSIONER OF C EX
|
July 24, 2007 |
|
METROLLA STEELS LTD. Vs. COMMISSIONER OF CUS., COCHIN
|
September 14, 2007 |
|
METROPOLITAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS P
|
March 30, 2007 |
|
MICRO ACADEMY (INDIA) PRIVATE Vs. COMMISSIONER OF SERVICE TAX
|
October 16, 2007 |
|
MICRO INKS LTD. Vs. COMMISSIONER OF CUS. & C. EX., DAMAN
|
February 20, 2007 |
|
MICRO POLYESTER PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 23, 2007 |
|
MICRO VILLAGE COMMUNICATIONS P. LTD. Vs. COMMR. OF CUS., BANGALORE
|
November 14, 2007 |
|
MICROMETIC GRINDING TECHNOLOGY Vs. C.C.E.
|
February 5, 2007 |
|
MICROSTAR COMPUTERS Vs. COMMISSIONER OF C. EX., VAPI
|
September 7, 2007 |
|
MICROSYNTH FABRICS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VAPI
|
August 17, 2007 |
|
MIDAS CARE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 24, 2007 |
|
MILTON PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS (IMP)
|
May 31, 2007 |
|
MIRA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
March 30, 2007 |
|
MITA HARIG (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2007 |
|
MITESH IMPEX Vs. COMMISSIONER OF CUSTOMS, SURAT
|
January 16, 2007 |
|
MITESH IMPEX Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT
|
May 29, 2007 |
|
MITSUI AND CO LIMITED Vs. COMMISSIONER OF C EX AND SERVICE TAX
|
February 27, 2007 |
|
MITTAL UDYOG Vs. COMMISSIONER OF C. EX.
|
January 16, 2007 |
|
MITUL ENGINEERING SERVICES AND Vs. CCE
|
July 16, 2007 |
|
MMS STEELS LTD. Vs. CCE, TRICHY
|
June 22, 2007 |
|
MNS EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 3, 2007 |
|
MODEL BUCKETS & ATTACHMENTS (P) LTD. Vs. COMMR. OF C. EX., BELGAUM
|
February 7, 2007 |
|
MODERN HIGH TECH INDIA Vs. CCE
|
September 3, 2007 |
|
MODERN INDUSTRIES Vs. COMMISSIONER OF C EX
|
April 27, 2007 |
|
MODERN MALLEABLE LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-II
|
November 28, 2007 |
|
MODERN PETROFIL Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
June 18, 2007 |
|
MODERN PETROFILS Vs. COMMISSIONER OF C. EX., VADODARA-II
|
March 23, 2007 |
|
MODI PLASTICS LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
April 23, 2007 |
|
MOHAN ALUMINIUM PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 18, 2007 |
|
MOHAN BAKERS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
September 7, 2007 |
|
MOHAN GENERATOR AND PUMPS (P) LTD. Vs. CCE
|
November 28, 2007 |
|
MOHAN GENERATOR AND PUMPS P. LTD. Vs. CCE
|
May 1, 2007 |
|
MOHAN JUTE MILLS LTD. Vs. COMMISSIONER OF C. EX., RAIPUR-I
|
February 22, 2007 |
|
MOHAN KUMAR @ MOHAN PRASAD Vs. COMMISSIONER OF CUSTOMS
|
September 19, 2007 |
|
MOHD. OSMAN Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
December 20, 2007 |
|
MOLEX (INDIA) LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), BANGALORE
|
November 12, 2007 |
|
MOMENTUM STRATEGY CONSULTANTS P. LTD. Vs. COMMR. OF S.T., BANGALORE
|
February 10, 2007 |
|
MONITA CONTAINERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 22, 2007 |
|
MONNET INDUSTRIES LIMITED Vs. CC AND CE
|
August 13, 2007 |
|
MONNET SUGAR LTD. Vs. CCE
|
November 13, 2007 |
|
MOON CHEMICALS Vs. CCE
|
June 12, 2007 |
|
MOONTEX DYEING & PRINTING WORKS Vs. COMMISSIONER OF C. EX., SURAT
|
March 13, 2007 |
|
MORVI VEGETABLE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
July 30, 2007 |
|
MOTIAR SEIKH Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
February 26, 2007 |
|
MOTILAL PADAMPAT UDYOG LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
August 3, 2007 |
|
MOTOR INDUSTRIES CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 9, 2007 |
|
MPHASIS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
August 7, 2007 |
|
MPHASIS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 26, 2007 |
|
MPL PARTS AND SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 18, 2007 |
|
MPR REFRACTORIES LIMITED Vs. COMMR.? OF CUS. & C. EX., VISAKHAPATNAM
|
April 30, 2007 |
|
MR. DALVEER SINGH Vs. CCEX
|
November 16, 2007 |
|
MTNL Vs. COMMISSIONER OF SERVICE TAX
|
December 13, 2007 |
|
MTR FOODS LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
September 20, 2007 |
|
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
October 22, 2007 |
|
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL
|
August 27, 2007 |
|
MUKESH H MEHTA Vs. COMMISSIONER OF C. EX.
|
April 24, 2007 |
|
MUKESH TEXTURISERS Vs. COMMISSIONER OF C. EX., SURAT
|
September 14, 2007 |
|
MUKUND BRASS INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
|
May 30, 2007 |
|
MUKUND S GOKHALE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2007 |
|
MUL DENTPRO PVT LTD Vs. C C E
|
February 14, 2007 |
|
MUL DENTPRO PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
August 30, 2007 |
|
MUL DENTPRO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
|
July 4, 2007 |
|
MUSCAT POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
January 3, 2007 |
|
MUSTANG ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2007 |
|
MUTHOOT APT CERAMICS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 1, 2007 |
|
MUTHOOT APT CERAMICS LTD. Vs. COMMR. OF CUSTOMS (APPEALS), COCHIN
|
July 26, 2007 |
|
MUTUAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
June 18, 2007 |
|
MUTUAL MECAPLAST LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
July 25, 2007 |
|
MYSORE AGRO CHEMICALS CO. PVT. LTD. Vs. COMMR. OF C. EX., HALDIA
|
August 3, 2007 |
|
MYSORE AGRO CHEMICALS COMPANY PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
February 23, 2007 |
|
MYSORE LEASING & FINANCE LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
July 5, 2007 |
|
N H KALIWALA AND HUSSAIN SHETH SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS
|
March 7, 2007 |
|
N.A.L.C.O. Vs. C.C. EX.
|
July 3, 2007 |
|
N.C.S. DISTILLERIES PVT. LTD. Vs. COMMISSIONER OF C. EX.-II, VISAKHAPATNAM
|
December 26, 2007 |
|
N.K. PROTEINS LTD. Vs. CC
|
October 4, 2007 |
|
N.R. AGARWAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
March 21, 2007 |
|
N.R. AGARWAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
May 11, 2007 |
|
NACHIKETA PAPERS LTD. Vs. CCE
|
February 5, 2007 |
|
NAGAMMAI COTTON MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2007 |
|
NAHAR INDUSTRIAL ENTERPRISES Vs. CCE
|
November 22, 2007 |
|
NAIKNAVARE CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2007 |
|
NAKODAR COOP. SUGAR MILLS LTD. Vs. CCE
|
September 12, 2007 |
|
NALAKATH SPICES TRADING CO. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 10, 2007 |
|
NAM ENGINEERS AND CONTRACTORS Vs. CCE
|
May 17, 2007 |
|
NAMDEO UMAJI INDUSTRIAL CO Vs. COMMISSIONER OF CUSTOMS IMPORT
|
April 5, 2007 |
|
NANDINI WAREHOUSING CORPORATION Vs. COMMR. OF C. EX., BELGAUM
|
April 13, 2007 |
|
NARANG PLASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
October 23, 2007 |
|
NARMADA INFRASTRUCTURE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2007 |
|
NATHAN CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2007 |
|
NATIONAL CABLE NETWORK Vs. COMMISSIONER OF C. EX.
|
September 3, 2007 |
|
NATIONAL ENGG. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 13, 2007 |
|
NATIONAL ENGG. INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
December 13, 2007 |
|
NATIONAL FERTILIZERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 30, 2007 |
|
NATIONAL FLASK INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
November 29, 2007 |
|
NATIONAL IMPEX Vs. COMMISSIONER OF C. EX., DAMAN
|
February 20, 2007 |
|
NATIONAL IMPEX Vs. CCE
|
April 11, 2007 |
|
NATIONAL LAMINATIONS Vs. COMMR CE AND C
|
March 16, 2007 |
|
NATIONAL MINING COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2007 |
|
NATIONAL OXYGEN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2007 |
|
NATRAJ ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
April 24, 2007 |
|
NAV KARNATAKA STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
November 16, 2007 |
|
NAVAL OVERSEAS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 21, 2007 |
|
NAVEEN ADVERTISERS Vs. COMMISSIONER OF SERVICE TAX
|
December 4, 2007 |
|
NAVINCHANDRA AND CO. Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2007 |
|
NAVJIVAN SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
May 15, 2007 |
|
NAVSHAKTI IND. (P) LTD. Vs. COMMISSIONER OF CUSTOMS, ICD, TKD
|
January 12, 2007 |
|
NAWAN SHAHAR CO-OPERATIVE SUGAR MILS LTD. Vs. CCE
|
August 3, 2007 |
|
NAZAR AND CO. Vs. COMMISSIONER OF CENTRAL
|
February 23, 2007 |
|
NCR CORPORATION INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 15, 2007 |
|
NCR CORPORATION INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
November 19, 2007 |
|
NEEDWISE ADVERTISING PVT LTD Vs. COMMISSIONER OF S T
|
February 27, 2007 |
|
NEELAM FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 8, 2007 |
|
NEERAJ PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 6, 2007 |
|
NEERAJ PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
June 8, 2007 |
|
NEHA COSMETICS Vs. CCE
|
February 23, 2007 |
|
NEO SACK LIMITED Vs. CC
|
April 3, 2007 |
|
NEPTUNE CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS (GEN.)
|
March 5, 2007 |
|
NEPTUNE'S CARGO MOVERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
May 18, 2007 |
|
NESTLE INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 8, 2007 |
|
NESTLE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2007 |
|
NESTLE INDIA LTD. Vs. CST
|
May 7, 2007 |
|
NET-PRO ACTIVE SERVICES (P) LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
June 18, 2007 |
|
NEUTRAL GLASS & ALLIED INDUSTRIES LTD. Vs. COMMR. OF C. EX., SURAT
|
December 7, 2007 |
|
NEW MANGALORE PORT TRUST Vs. COMMR. OF SERVICE TAX, MANGALORE
|
September 3, 2007 |
|
NEW TECHNO GRAPHICS Vs. ADDL. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
September 14, 2007 |
|
NEW TOBACCO CO. LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
July 26, 2007 |
|
NEW WAYS ADVERTISING Vs. COMMISSIONER OF C EX
|
April 16, 2007 |
|
NEWTON ENGG. & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
August 7, 2007 |
|
NEWTON ENGG. & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
July 23, 2007 |
|
NEXUS COMPUTERS (P) LTD. Vs. CCE
|
September 14, 2007 |
|
NICHOLAS PIRAMAL (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2007 |
|
NIDHI N GUPTA Vs. COMMISSIONER OF C EX
|
January 24, 2007 |
|
NIKI ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2007 |
|
NIPHA STEELS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
August 31, 2007 |
|
NIPPON POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 18, 2007 |
|
NIRMA LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
July 24, 2007 |
|
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
|
September 3, 2007 |
|
NIRMAL INDUSTRIES Vs. CCE
|
October 29, 2007 |
|
NISHITH IMPEX PVT. LTD. Vs. C.C. (AIRPORT, AIR CARGO & FEPZ), KOLKATA
|
November 19, 2007 |
|
NISHITH IMPEX PVT. LTD. Vs. COMMR. OF CUS. (AIRPORT, AIR CARGO, FEPZ), KOLKATA
|
February 1, 2007 |
|
NITCO TILES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
January 8, 2007 |
|
NITIN S. BHALERAO Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2007 |
|
NIVRUTTI DEOMAN GAIKWAD Vs. C C PREVENTIVE
|
November 15, 2007 |
|
NOBLE DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2007 |
|
NOEL AGRITECH LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
March 13, 2007 |
|
NOIDA CATERING SERVICE Vs. CCE
|
July 27, 2007 |
|
NOIDA CATERING SERVICE Vs. CC AND CE
|
March 13, 2007 |
|
NOIDA MEDICARE CENTRE LIMITED Vs. CC
|
July 4, 2007 |
|
NOW COURIER AND CARGO Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS
|
May 28, 2007 |
|
NRB BEARINGS LTD. Vs. CCEX.
|
July 10, 2007 |
|
NRC LIMITED Vs. COMMISSIONER OF C. EX.
|
April 10, 2007 |
|
NSP ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 10, 2007 |
|
NSP ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL
|
August 1, 2007 |
|
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
April 12, 2007 |
|
NUCLEUS SATELLITE Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2007 |
|
NYCO S.A. Vs. COMMISSIONER OF C. EX.
|
February 12, 2007 |
|
OBEROI FLIGHT SERVICES Vs. C.S.T.
|
March 13, 2007 |
|
OCEAN DIVING CENTRE LTD Vs. COMMISSIONER OF CUSTOMS
|
January 2, 2007 |
|
OHIO-MANIPAL SCHOOL OF BUSINESS Vs. COMMISSIONER OF S.T., BANGALORE
|
September 11, 2007 |
|
OIKOS Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 12, 2007 |
|
OIL & NATURAL GAS CORPN. LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH
|
March 27, 2007 |
|
OIL AND NATURAL GAS CORPN. LTD. Vs. COLLECTOR OF CUSTOMS AND CENTRAL
|
July 16, 2007 |
|
OIL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH
|
November 30, 2007 |
|
OIL INDIA LIMITED Vs. COMMISSIONER OF C. EX., DIBRUGARH
|
March 30, 2007 |
|
OLYMPIA OVERSEAS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 14, 2007 |
|
OLYMPIC PETRO PRODUCTS LTD. Vs. CCE
|
January 5, 2007 |
|
OLYMPIC ZIPPER LTD. Vs. COMMISSIONER OF CUSTOMS AND
|
February 6, 2007 |
|
OM SAI PROFESSIONAL DET. & SECURITY SER. P. LTD. Vs. C.C.E., GUNTUR
|
September 27, 2007 |
|
OMEX INTERNATIONAL Vs. CC (IMPORT)
|
April 18, 2007 |
|
OPEL ALLOYS PVT. LTD. Vs. CCE
|
February 20, 2007 |
|
OPUS MEDIA AND ENTERTAINMENT Vs. CCE
|
April 16, 2007 |
|
OPUS MEDIA AND ENTERTAINMENT Vs. COMMISSIONER OF C. EX.
|
October 4, 2007 |
|
ORES INDIA PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
July 2, 2007 |
|
ORIENT ENGINEERING COMPANY Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
June 26, 2007 |
|
ORIENT PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2007 |
|
ORIENT STEEL & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-II
|
May 8, 2007 |
|
ORISSA CONCRETE AND ALLIED Vs. COMMR. OF C. EX.
|
July 30, 2007 |
|
ORISSA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
|
June 7, 2007 |
|
ORISSA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
|
June 8, 2007 |
|
ORISSA SPONGE IRON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2007 |
|
OSCAR EQUIPMENTS PRIVATE LIMITED Vs. COMMR. OF CENTRAL EXCISE
|
December 5, 2007 |
|
OSRAM INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2007 |
|
OSWAL CHEMICALS & FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
October 1, 2007 |
|
OSWAL CHEMICALS AND FERTILIZERS Vs. CCE
|
March 9, 2007 |
|
OSWAL FATS AND OILS Vs. CC
|
August 21, 2007 |
|
OSWAL OVERSEAS LTD. Vs. CCE
|
December 14, 2007 |
|
OSWAL WOOLLEN MILLS LTD. AND Vs. CCE
|
July 5, 2007 |
|
OVERSEAS ENGINEERS Vs. COMMISSIONER OF C. EX., RAJKOT
|
April 30, 2007 |
|
OVERSEAS POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
April 17, 2007 |
|
OVERSEAS TRADING CORPN. Vs. COMMISSIONER OF CUSTOMS
|
February 19, 2007 |
|
P. RAMADAS, VINOLIA TOURIST CABS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2007 |
|
P.A. SAWANI Vs. COMMISSIONER OF CUSTOMS (A), AHMEDABAD
|
March 16, 2007 |
|
P.C. POULOSE Vs. COMMR. OF CUS. & C. EX. (APPEALS), COCHIN
|
December 19, 2007 |
|
P.D. KOTHARI AND CO. Vs. COMMISSIONER OF SERVICE TAX
|
April 23, 2007 |
|
PACIFIC PHARMACEUTICALS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
February 13, 2007 |
|
PADAM CHAND MUTHA AND CO. Vs. CCE
|
July 16, 2007 |
|
PADMINI POLYMERS LTD. AND SHRI Vs. CC
|
May 17, 2007 |
|
PADMINI TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 5, 2007 |
|
PAHARPUR COLLING TOWERS LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
|
March 21, 2007 |
|
PALA MARKETING CO-OPERATIVE SOCIETY LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
April 18, 2007 |
|
PALLIPALAYAM SPINNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 23, 2007 |
|
PAMBAN APPARELS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 10, 2007 |
|
PANAMID TREADS PVT. LTD. AND PARAMPUZHA TREADS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 2007 |
|
PANCHMAHAL DISTT. CO-OP. MILK PRODUCERS UNION LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
March 12, 2007 |
|
PANKAJ P. SHAH Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2007 |
|
PANKAJ STEEL CORPN. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2007 |
|
PANKAJ STEELS Vs. COMMR OF CENTRAL EXCISE
|
August 14, 2007 |
|
PAPER CONE & BOBBIN FACTORY Vs. COMMR. OF C. EX., AHMEDABAD-III
|
January 10, 2007 |
|
PAPPU SINGH AND SHRI RANJEEV SINGH Vs. COMMR OF CUSTOMS
|
November 15, 2007 |
|
PARAMOUNT STEEL LTD. Vs. CC
|
December 27, 2007 |
|
PARANJAPE AUTOCAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2007 |
|
PARIJAT PAPER MILLS Vs. CCE
|
March 26, 2007 |
|
PARIS WAVES Vs. COMMISSIONER OF CENTRAL EXCISE-III, HYDERABAD
|
December 31, 2007 |
|
PARLE INTERNATIONAL Vs. CCE
|
May 28, 2007 |
|
PARMESHWAR ENTERPRISES Vs. CC AND CE
|
May 29, 2007 |
|
PARSWANATH DYECHEM Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
October 3, 2007 |
|
PARVENU INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2007 |
|
PASLA AIR TRAVELS AND CARGO (P) Vs. COMMISSIONER OF CUSTOMS AND
|
August 3, 2007 |
|
PASUPATI PRINTS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
|
July 9, 2007 |
|
PASUPATI SPG. AND WVG. MILLS LTD. Vs. C.C.E.
|
January 8, 2007 |
|
PASUPATI SPINNING AND WEAVING Vs. CCE
|
November 15, 2007 |
|
PATEL DETERGENTS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
March 14, 2007 |
|
PATWA SYNTHETICS YARN (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., PATNA
|
May 29, 2007 |
|
PATWARI FORGINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
December 28, 2007 |
|
PATWARI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
March 7, 2007 |
|
PATWARI UDYOG Vs. COMMR OF CENTRAL EXCISE
|
April 24, 2007 |
|
PAWAN SHARMA Vs. COMMISSIONER OF C. EX.
|
February 13, 2007 |
|
PEEJAY RUBBER INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
June 11, 2007 |
|
PEOPLES CHOICE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 14, 2007 |
|
PEPSICO (I) HOLDING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2007 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2007 |
|
PETROFAB Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
|
November 26, 2007 |
|
PFIZER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, SURAT
|
July 16, 2007 |
|
PHARMALAB ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2007 |
|
PHILCORP PTE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2007 |
|
PHILIPS ELECTRONICS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2007 |
|
PIMAC ENGINEERING AND SERVICES Vs. COMMISSIONER OF SERVICE TAX
|
April 4, 2007 |
|
PINK CITY COMMUNICATIONS Vs. CST
|
May 17, 2007 |
|
PINKCITY COMMUNICATION Vs. COMMISSIONER OF SERVICE TAX
|
November 23, 2007 |
|
PIONEER SYNTHETICS Vs. CCE
|
July 9, 2007 |
|
PIPELINES AND PROCESS EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 1, 2007 |
|
PLA TYRE WORKS Vs. CCE (ST)
|
August 17, 2007 |
|
PLANNER INDIA (P) LTD. Vs. CCE
|
August 30, 2007 |
|
PLASTO CRAFT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
February 6, 2007 |
|
POLYPLEX CORPORATION LTD. Vs. C.C.E.
|
February 14, 2007 |
|
POLYSPIN LIMITED Vs. CC
|
February 19, 2007 |
|
PONDS EXPORTS LTD. Vs. CCE
|
November 20, 2007 |
|
POOJA CREATIONS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 29, 2007 |
|
POONAM TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS IMPORT
|
June 26, 2007 |
|
POORVA SAINIK BHAU UDESHYA Vs. COMMR. OF C. EX.
|
August 30, 2007 |
|
POPULAR VEHICLES & SERVICES LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
April 18, 2007 |
|
POWER BEST ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C.EX., CALICUT
|
December 11, 2007 |
|
POWER BEST ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
October 30, 2007 |
|
POWER BEST ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL
|
November 2, 2007 |
|
PRABHA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
|
November 15, 2007 |
|
PRABHA TELECOMMUNICATIONS Vs. C.C.E.
|
February 19, 2007 |
|
PRABHAT FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2007 |
|
PRABHAT FINANCIAL SERVICES LTD. Vs. CCE
|
September 14, 2007 |
|
PRABHULINGA SAJJA Vs. COMMISSIONER OF C. EX., MANGALORE
|
March 30, 2007 |
|
PRACHIDHI SPINNERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2007 |
|
PRAG BOSIMI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH
|
May 15, 2007 |
|
PRAKASA SPECTRO CAST PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), GUNTUR
|
November 12, 2007 |
|
PRAKASH AGARWAL Vs. COMMISSIONER OF CUSTOMS (AIRPORT), KOLKATA
|
February 20, 2007 |
|
PRAKASH AND POONAM TOURS AND TRAVELS Vs. CCE
|
September 27, 2007 |
|
PRAKASH DECORATORS Vs. CCE
|
December 4, 2007 |
|
PRAKASH EKNATH BHOGE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2007 |
|
PRASAD BIDAPPA Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
December 5, 2007 |
|
PRASAD ENTERPRISES Vs. CC
|
April 2, 2007 |
|
PRASAD FILM LABORATORIES Vs. COMMISSIONER OF SERVICE TAX
|
November 2, 2007 |
|
PRASAD MACHINERY PVT. LTD. Vs. COMMISSIONER OF C. EX. (A), AHMEDABAD
|
September 6, 2007 |
|
PRASANNA TRAVELS PVT LTD Vs. CCEX AND ST
|
April 4, 2007 |
|
PRASHANTI AGENCIES Vs. COMMISSIONER ST CENTRAL EXCISE
|
January 24, 2007 |
|
PRATHAM MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 3, 2007 |
|
PRATHIMA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
October 4, 2007 |
|
PRATIK MARBLES (P) LTD. Vs. CCE
|
April 18, 2007 |
|
PRAVEEN AUTOFIN PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
November 12, 2007 |
|
PRAVEEN AUTOFIN PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
April 16, 2007 |
|
PRECISION CASTING & COMPONENT EXPORTS Vs. COMMR. OF CUS., KOLKATA
|
November 1, 2007 |
|
PRECISION DIAGNOSTICS PVT. LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
|
August 14, 2007 |
|
PRECISION PROCESSORS (INDIA) (P) LTD. Vs. COMMR. OF CUS. (FEPZ), KOLKATA
|
April 9, 2007 |
|
PRECISION TOOL ROOM AND MOULDING Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2007 |
|
PREMIER AGENCIES Vs. COMMISSIONER OF CUSTOMS AND
|
July 30, 2007 |
|
PREMIER AGENCIES Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
July 31, 2007 |
|
PREMIER ART SILK PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., SURAT
|
May 18, 2007 |
|
PREMIER GARMENTS PROCESSING Vs. COMMISSIONER OF SERVICE TAX
|
September 26, 2007 |
|
PREMIER MACHINERY MFG. Vs. COMMISSIONER OF C. EX., SURAT-I
|
April 2, 2007 |
|
PRESTIGE ESTATES PROJECTS PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
January 9, 2007 |
|
PRESTIGE PROPERTY MANAGEMENT Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 16, 2007 |
|
PRICEWATERHOUSE COOPERS DEV. ASSOCIATES LTD. Vs. COMMR. OF S.T., BANGALORE
|
August 13, 2007 |
|
PRICOL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2007 |
|
PRIME AUTOMATION (INDIA) PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
|
December 13, 2007 |
|
PRIME FORWARDERS Vs. COMMR. OF CUSTOMS, KANDLA
|
November 5, 2007 |
|
PRIME INDUS. VALVES MFG. CO. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
July 4, 2007 |
|
PRIME POLYWEAVE LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
|
September 13, 2007 |
|
PRINCE ROLLINGS (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
February 23, 2007 |
|
PRINCESS POLYMERS PVT. LTD. AND AMPOL INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2007 |
|
PRISM MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
November 14, 2007 |
|
PRISM PIGMENTS AND COLOUR PVT LTD Vs. COMMISSIONER OF C EX
|
February 8, 2007 |
|
PRIVATE EYE (PRIVATE) LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
March 12, 2007 |
|
PRIYA S PANGAONKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2007 |
|
PRIYADARSHINI SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
August 6, 2007 |
|
PRODIP ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
April 12, 2007 |
|
PROPORTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2007 |
|
PROPORTIONS Vs. CCE
|
April 25, 2007 |
|
PSL LIMITED Vs. COMMISSIONER OF CUS. & C. EX., VISAKHAPATNAM-I
|
February 9, 2007 |
|
PSL LTD. Vs. COMMISSIONER OF C. EX.
|
February 28, 2007 |
|
PSL LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
December 3, 2007 |
|
PT EDUCATION & TRAINING SERVICE LTD. Vs. COMMR. OF C. EX., VADODARA-I
|
August 16, 2007 |
|
PUDUMJEE AGRO INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
February 22, 2007 |
|
PUDUMJEE AGRO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 24, 2007 |
|
PUNALUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
December 20, 2007 |
|
PUNJAB CASTINGS (P) LTD. Vs. CCE
|
October 16, 2007 |
|
PUNJAB EX-SERVICEMAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2007 |
|
PUNJAB PAPER AGENCY Vs. CCE
|
May 17, 2007 |
|
PURE ENTERPRISES PVT LTD Vs. CCE
|
July 27, 2007 |
|
PUSHPA ROTO PRINTERS Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 10, 2007 |
|
PUSHPAK COURIER Vs. CCE
|
February 22, 2007 |
|
PVS MEMORIAL HOSPITAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 20, 2007 |
|
QUALITY APPARELS EXPORT P. LTD. Vs. COMMR. OF CUS. (EXPORT), ACC
|
January 3, 2007 |
|
QUICK CAR WASH PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 21, 2007 |
|
QUINTILES RESEARCH INDIA PVT LTD Vs. COMMISSIONER OF S T
|
November 30, 2007 |
|
R K PATEL AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2007 |
|
R N ASSUDANI Vs. CCE
|
March 31, 2007 |
|
R R L STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2007 |
|
R. ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2007 |
|
R. DEIVANDRAN Vs. CCE
|
July 6, 2007 |
|
R. KUMAR SPUNTEX P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
February 7, 2007 |
|
R. KUPPUSWAMY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2007 |
|
R.B. AGARWALLA & CO. P. LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
|
July 2, 2007 |
|
R.B. AGARWALLA & CO. PVT. LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-II
|
June 21, 2007 |
|
R.B. AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
July 3, 2007 |
|
R.B. AGENCIES Vs. COMMISSIONER OF C. EX., CALICUT
|
April 11, 2007 |
|
R.C.C. (SALES) PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
March 16, 2007 |
|
R.K. ASSOCIATES Vs. CCE
|
December 14, 2007 |
|
R.K. CIGARETTES PVT. LIMITED, MR. Vs. CCE
|
March 23, 2007 |
|
R.K. ISPAT UDYOG AND SHRI N.N. Vs. CCE
|
February 8, 2007 |
|
R.M. MITTAL STEELS (P) LTD. Vs. CCE
|
October 26, 2007 |
|
R.N. LALL & BROTHERS Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
|
March 21, 2007 |
|
R.R. CONSTRUCTION Vs. CCE
|
September 28, 2007 |
|
R.R. CONSTRUCTION AND SRI KRISHNA Vs. CCE
|
July 6, 2007 |
|
R.R. CONSTRUCTION COMPANY Vs. CCE
|
July 24, 2007 |
|
R.R. CONSTRUCTION COMPANY Vs. CCE
|
December 7, 2007 |
|
R.R.D. TEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2007 |
|
R.S. AVTAR SINGH & CO. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
February 1, 2007 |
|
R.S. GUPTA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2007 |
|
R.S. TRAVELS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
April 5, 2007 |
|
R.S. TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
June 1, 2007 |
|
R.V. MANAGEMENT SERVICES AND R.V. Vs. COMMISSIONER OF SERVICE TAX
|
December 4, 2007 |
|
RAAJRATNA METAL INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
August 8, 2007 |
|
RADHAKRISHNA FOODLAND CARRIERS Vs. COMMR. OF S.T.
|
November 26, 2007 |
|
RADHAKRISHNA SYNTHETICS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
May 29, 2007 |
|
RAGHBIR FURNISHERS Vs. CCEX
|
July 20, 2007 |
|
RAGHUNATH SAHAI DARSHAN KUMAR Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
August 6, 2007 |
|
RAHUL SPRINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
September 18, 2007 |
|
RAHUL SPRINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
December 10, 2007 |
|
RAJ TELEVISION NETWORK Vs. COMMISSIONER OF CUSTOMS
|
June 7, 2007 |
|
RAJ TRANS STAMPINGS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2007 |
|
RAJ TRANSPORTS Vs. CCE (ST)
|
May 15, 2007 |
|
RAJA CROWNS AND CANS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 19, 2007 |
|
RAJASTHAN RAJYA SAHKARI SPG. AND Vs. C.C.E.
|
May 25, 2007 |
|
RAJASTHAN SPG. AND WVG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
July 20, 2007 |
|
RAJASTHAN STATE WAREHOUSING Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2007 |
|
RAJASTHAN TEXTILE MILLS Vs. CCE
|
May 4, 2007 |
|
RAJASTHAN TEXTILE MILLS Vs. CCE
|
April 18, 2007 |
|
RAJEEV KUMAR GUPTA Vs. COMMISSIONER OF C. EX.
|
August 7, 2007 |
|
RAJEEVE ELECTRICAL WORKS Vs. CCE
|
December 17, 2007 |
|
RAJENDRA MIMANI Vs. COMMISSIONER OF CUS., KOLKATA
|
September 6, 2007 |
|
RAJESWARI GRAPHICS Vs. COMMISSIONER OF CUS. (A), BANGALORE
|
January 4, 2007 |
|
RAJHANS METALS P LTD Vs. COMMISSIONER OF C EX
|
September 7, 2007 |
|
RAJIV SHASTRI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
October 11, 2007 |
|
RAKESH ENTERPRISES SERVICES Vs. COMMISSIONER OF CENTRAL
|
July 26, 2007 |
|
RAKESH RAO Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2007 |
|
RALLIS INDIA LIMITED Vs. CCE
|
February 23, 2007 |
|
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2007 |
|
RALLIS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2007 |
|
RAM KRISHNA DUTTA Vs. COMMISSIONER OF CUSTOMS, (PREV) KOLKATA
|
March 26, 2007 |
|
RAM NATH SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
May 21, 2007 |
|
RAM RATNA WIRES LTD. Vs. CCEX
|
March 8, 2007 |
|
RAMA SCRAP RECYCLING PVT LTD Vs. CCE
|
September 20, 2007 |
|
RAMA SPINNERS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 6, 2007 |
|
RAMACHANDRA PAPER BOARDS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2007 |
|
RAMALA SAHKARI CHINNI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 12, 2007 |
|
RAMANASEKAR STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2007 |
|
RAMBAGH PALACE HOTELS PVT. LTD. Vs. CCE
|
July 24, 2007 |
|
RAMESH PATKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2007 |
|
RAMESH STEEL RE-ROLLING MILLS Vs. COMMR. OF CUS. C. EX., HYDERABAD
|
May 15, 2007 |
|
RAMESHWAR STEEL RE ROLLING MILL Vs. C C AND C E
|
March 5, 2007 |
|
RAMKRISHNA SALES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
May 4, 2007 |
|
RAMNANDAN SINGH Vs. COMMISSIONER OF CUSTOMS (AIRPORT), KOLKATA
|
February 15, 2007 |
|
RAMPAL CEMENT LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
March 27, 2007 |
|
RAMSONS GARMENTS FINISHING EQUIP. P. LTD. Vs. COMMR. OF CUS., BANGALORE
|
January 12, 2007 |
|
RAMSONS VEIT (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 27, 2007 |
|
RANA SECURITY SERVICES Vs. CCE
|
July 9, 2007 |
|
RANA UDYOG PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
February 22, 2007 |
|
RANDSUN ENGINEERING CO. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
March 21, 2007 |
|
RANE BRAKE LININGS Vs. CCE
|
March 30, 2007 |
|
RANG BIRANGI SAREES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
February 22, 2007 |
|
RAO INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 27, 2007 |
|
RAO INSULATING COMPANY LIMITED Vs. COMMISSIONER OF CUS., BANGALORE
|
January 16, 2007 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM
|
February 7, 2007 |
|
RASILABEN H. RATHOD Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
October 10, 2007 |
|
RAVI GUM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
October 12, 2007 |
|
RAVI PAINTS AND CHEMICALS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 17, 2007 |
|
RAVI SIZERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
May 29, 2007 |
|
RAVI TOURS AND TRAVELS Vs. CCE
|
March 26, 2007 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2007 |
|
RAYMOND LTD AND MR VASANT NAAG Vs. CCEX
|
July 11, 2007 |
|
RAYMOND LTD. Vs. CCE
|
January 16, 2007 |
|
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2007 |
|
RCC SALES (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 6, 2007 |
|
REDSON PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2007 |
|
REGENCY CERAMICS LTD. Vs. C.C. & C.E. (APPEALS), VISAKHAPATNAM
|
August 30, 2007 |
|
REID & TAYLOR Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
May 22, 2007 |
|
REINKERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
May 3, 2007 |
|
REIZ ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2007 |
|
RELIANCE INDS. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
December 19, 2007 |
|
RELIANCE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
April 19, 2007 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2007 |
|
RELIANCE TELECOM LTD Vs. COMMISSIONER OF SERVICE TAX
|
March 6, 2007 |
|
RENU SINGH & CO. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
March 12, 2007 |
|
RESOURCE COMMUNICATION Vs. COMMISSIONER OF CUSTOMS
|
January 12, 2007 |
|
REVANNATH GABAJI GAWADE Vs. COMMISSIONER OF CUSTOMS (E.P.)
|
February 14, 2007 |
|
RIA FASHIONS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
January 5, 2007 |
|
RIBA TEXTILES LTD. AND MR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2007 |
|
RIDDHI SIDDHI GLUCO BIOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2007 |
|
RIDHI SIDHI TRANSPORT Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 13, 2007 |
|
RINKOO PROCESSORS PVT LTD Vs. COMMISSIONER OF C EX
|
March 1, 2007 |
|
RINL Vs. COMMISSIONER OF CENTRAL
|
May 14, 2007 |
|
RISHABH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, CENTRAL
|
August 20, 2007 |
|
RISHABH TRAVELS Vs. CCE
|
July 6, 2007 |
|
RISHI ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
December 17, 2007 |
|
RITESH VAKIL Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 23, 2007 |
|
RITIKA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
May 30, 2007 |
|
RITIKA PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
December 6, 2007 |
|
RIVAA EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
July 19, 2007 |
|
RLC ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2007 |
|
RNS MOTORS Vs. THE COMMISSIONER OF SERVICE TAX
|
July 3, 2007 |
|
ROHAN DYES & INTERMEDIATES LTD. Vs. COMMISSIONER. OF C. EX., AHMEDABAD
|
March 29, 2007 |
|
ROHIT PULP AND PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
February 6, 2007 |
|
ROYAL EMBROIDERIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
August 22, 2007 |
|
ROYAL FOUNDRY AND ENGG. WORKS Vs. CCE
|
April 4, 2007 |
|
ROYAL IMPEX Vs. COMMISSIONER OF CUSTOMS EP
|
March 21, 2007 |
|
ROYAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
May 4, 2007 |
|
ROYS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PREV
|
November 14, 2007 |
|
ROYS INTERNATIONAL Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
|
December 27, 2007 |
|
ROYSON JOSEPH Vs. COMMISSIONER OF C. EX., COCHIN
|
June 12, 2007 |
|
RPG CABLES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
December 20, 2007 |
|
RPG CABLES LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2007 |
|
RUCHI HEALTH FOODS LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2007 |
|
RUCHI INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
October 17, 2007 |
|
RUCHI INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
July 30, 2007 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS,
|
February 13, 2007 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
May 14, 2007 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
July 10, 2007 |
|
RUN DETECTIVE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2007 |
|
RUNANUBHANDH MANGAL KARYALAYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2007 |
|
S & K ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, CALICUT
|
December 18, 2007 |
|
S A I L Vs. C C EX
|
July 16, 2007 |
|
S S PHARMA CHEM Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 2007 |
|
S-MAC SECURITY SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 11, 2007 |
|
S. KRIPAL ALLOY STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2007 |
|
S. MARUTHAPPAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2007 |
|
S. MURUGAN Vs. CCE
|
July 24, 2007 |
|
S. PANDITHURAI Vs. CC
|
August 30, 2007 |
|
S. SURESH Vs. COMMISSIONER OF CUSTOMS
|
January 24, 2007 |
|
S.A. PLYWOOD INDUSTRY Vs. COMMR. OF CENTRAL EXCISE
|
March 22, 2007 |
|
S.A.I.L. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
July 18, 2007 |
|
S.A.I.L. Vs. COMMISSIONER OF C. EX. & CUS., RANCHI
|
May 3, 2007 |
|
S.A.I.L. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
April 12, 2007 |
|
S.A.I.L. BANSAL SERVICE CENTRE LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
July 19, 2007 |
|
S.B. INDUSTRIES Vs. COMMISSIONER OF C. EX., PATNA
|
March 2, 2007 |
|
S.E. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
October 10, 2007 |
|
S.J. ENTERPRISES Vs. CCE
|
April 3, 2007 |
|
S.K. STAR CABLE NETWORK Vs. CCE
|
September 19, 2007 |
|
S.K.M. EGG. PRODUCTS EXPORTS Vs. CCE
|
November 16, 2007 |
|
S.M. KANNAPPA AUTOMOBILES P. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
November 12, 2007 |
|
S.N. UPPAR AND COMPANY Vs. COMMISSIONER OF CENTRAL
|
October 29, 2007 |
|
S.P. CONSTRUCTION, N.K. TRADERS, Vs. CCE
|
November 15, 2007 |
|
S.P. CONSTRUCTIONS Vs. COMMISSIONER OF C. EX.
|
September 13, 2007 |
|
S.P. FABRICATORS PRIVATE LIMITED Vs. COMMISSIONER OF CUS., BANGALORE
|
June 26, 2007 |
|
S.P. SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2007 |
|
S.P.S. STEELS ROLLING MILLS LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
February 19, 2007 |
|
S.R. KALYANAKRISHNAN Vs. COMMISSIONER OF CENTRAL
|
March 6, 2007 |
|
S.R. KALYANAKRISHNAN Vs. COMMISSIONER OF C. EX., COCHIN
|
August 3, 2007 |
|
S.R.K. PRODUCTS (PVT.) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 3, 2007 |
|
S.S. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2007 |
|
S.S. ENTERPRISES Vs. COMMISSIONER OF C. EX. & CUS., BANGALORE
|
April 26, 2007 |
|
S.S.N. MURTHY Vs. COMMISSIONER OF C. EX. & CUS., HYDERABAD-II
|
July 24, 2007 |
|
SABERO ORGANIC GUJARAT LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
August 31, 2007 |
|
SACHDEVA NEW P.T. COLLEGE Vs. CCE
|
July 13, 2007 |
|
SACHIN DYEING & PRINTING MILLS P. LTD. Vs. C.C.E. & C., SURAT-I
|
July 27, 2007 |
|
SACHIN MANCHANDA Vs. COMMISSIONER OF CUSTOMS PREV
|
October 17, 2007 |
|
SAFEGUARD Vs. CCE
|
July 4, 2007 |
|
SAFFIRE LITHOGRAPHERS AND ADARSH Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2007 |
|
SAGAR AUTOMOBILES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 4, 2007 |
|
SAGAR DYEING & PTG. MILLS PVT. LTD. Vs. COMMR. OF C. EX., SURAT-I
|
April 28, 2007 |
|
SAGARIKA SEA CRAFT LTD. Vs. COMMISSIONER OF CUSTOMS, VIZAG
|
December 31, 2007 |
|
SAHARA INDIA COMMERCIAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2007 |
|
SAHARA POWER PRODUCTS Vs. COMMISSIONER OF CENTRAL
|
October 18, 2007 |
|
SAHELI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
January 16, 2007 |
|
SAI MOTORS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
September 5, 2007 |
|
SAIL Vs. COMMISSIONER OF C. EX., RANCHI
|
July 17, 2007 |
|
SAIL Vs. COMMISSIONER OF C. EX., RANCHI
|
April 11, 2007 |
|
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
June 11, 2007 |
|
SAINIK MINING AND ALLIED SERVICE LTD Vs. C C E C AND S T
|
November 29, 2007 |
|
SAINIK MINING AND ALLIED SERVICES LTD AND G G COAL TRANSPORT P LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX BBSR
|
November 2, 2007 |
|
SAIPEM U K LTD Vs. CC
|
March 23, 2007 |
|
SAIRTA STEEL AND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
February 23, 2007 |
|
SAKASI REALTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 2007 |
|
SAKTHI SUGARS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2007 |
|
SALEH BAGINWAN Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
May 8, 2007 |
|
SALEHA BEGUM Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
|
December 31, 2007 |
|
SALIM & ASSOCIATES Vs. COMMISSIONER OF C. EX., CALICUT
|
January 29, 2007 |
|
SALON CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
April 30, 2007 |
|
SALUJA EXIM LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
March 1, 2007 |
|
SAM TURBO INDUSTRY LTD. Vs. CCE
|
June 5, 2007 |
|
SAMARTH ENGINEERING CO PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2007 |
|
SAMBHU NATH DUBEY Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
|
June 27, 2007 |
|
SAMCOR GLASS LTD. Vs. CCE
|
May 29, 2007 |
|
SAMEER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 27, 2007 |
|
SAMI LABS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 28, 2007 |
|
SAMRAT STEELS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2007 |
|
SAMTEL COLOUR LTD. Vs. CCE
|
August 24, 2007 |
|
SANDIP EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 27, 2007 |
|
SANDIPANI ACADEMY Vs. COMMISSIONER OF SERVICE TAX, JAMNAGAR
|
January 10, 2007 |
|
SANDUR FLUID CONTROLS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 30, 2007 |
|
SANDUR MANGANESE AND IRON ORES Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2007 |
|
SANDUR MANGANESE AND IRON ORES Vs. COMMISSIONER OF CUSTOMS
|
June 14, 2007 |
|
SANDUR MANGANESE AND IRON ORES LTD. Vs. COMMISSIONER OF CUS.
|
August 28, 2007 |
|
SANDVIK ASIA LTD Vs. CCEX
|
March 28, 2007 |
|
SANGAM SOLVENT EXTRACTS LTD. Vs. THE COMMISSIONER OF SERVICE TAX
|
August 17, 2007 |
|
SANGAMITRA SERVICES AGENCY Vs. CCE
|
July 24, 2007 |
|
SANGANERIA AND CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2007 |
|
SANGHVI MOVERS LTD Vs. CC
|
November 20, 2007 |
|
SANJIDA FABRICS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
January 23, 2007 |
|
SANJIVANI BUSINESS CONSULTANTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2007 |
|
SANJOO PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
April 26, 2007 |
|
SANJOY KUMAR AND Vs. COMMR OF CUSTOMS
|
July 23, 2007 |
|
SANJOY KUMAR SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
February 22, 2007 |
|
SANSHU INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2007 |
|
SANTOSH TEXTILE Vs. COMMISSIONER OF CUSTOMS
|
January 8, 2007 |
|
SANVIJAY INDUSTRIES (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2007 |
|
SAP INDIA SYSTEMS, APPLICATIONS Vs. COMMISSIONER OF SERVICE TAX
|
February 23, 2007 |
|
SARAOGI PAPER MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2007 |
|
SARITA SYNTHETICS & INDUS. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
November 12, 2007 |
|
SARLA POLYESTER LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
November 15, 2007 |
|
SARLA POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
October 24, 2007 |
|
SARLA POLYSTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
December 17, 2007 |
|
SATURN NON-WOVEN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
April 24, 2007 |
|
SATYAKALA AGRO OIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
March 26, 2007 |
|
SATYAKALA AGRO OIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
October 3, 2007 |
|
SATYANARAYAN PLASTIC AGENCY Vs. COMMR. OF C.EX., HYDERABAD-IV
|
December 5, 2007 |
|
SAUHARD SATELLITE Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
June 22, 2007 |
|
SAURASHTRA EXPORTS Vs. COMMISSIONER OF C. EX., RAJKOT
|
April 30, 2007 |
|
SAVERA PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2007 |
|
SAWHNEY EXPORT HOUSE PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
April 10, 2007 |
|
SBEC SUGAR LTD. Vs. CCE
|
February 22, 2007 |
|
SBEC SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2007 |
|
SCHON PHARMA LTD Vs. COMMR OF CUS AIRPORT
|
February 23, 2007 |
|
SCHOTT GLASS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2007 |
|
SCHOTT GLASS INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
|
August 3, 2007 |
|
SCI INDIA LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
June 27, 2007 |
|
SCORPION SECURITY LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 2, 2007 |
|
SCOTT WILSON KIRKPATRICK (I) PVT. Vs. COMMISSIONER OF C. EX.
|
January 23, 2007 |
|
SEAHORSE SHIP AGENCIES PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
July 31, 2007 |
|
SECRETARY, TOWN HALL COMMITTEE Vs. COMMISSIONER OF C. EX., MYSORE
|
June 29, 2007 |
|
SECURE METERS LTD. Vs. COMMISSIONER OF C. EX.
|
July 17, 2007 |
|
SEENU KARGO WAYS Vs. COMMISSIONER OF CUSTOMS
|
February 16, 2007 |
|
SEHMBEY PRODUCTS Vs. CCE
|
March 7, 2007 |
|
SEIKO BRUSHWARE (INDIA) Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
December 10, 2007 |
|
SEKHAR SALES SYNDICATE Vs. COMMISSIONER OF C. EX.
|
November 2, 2007 |
|
SELECTION ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
November 14, 2007 |
|
SELVAKUMAR SPINNERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2007 |
|
SEMBCORP INFRASTRUCTURE (I) P. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
|
February 19, 2007 |
|
SEMCON DEVICES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 28, 2007 |
|
SENIOR DEPOT MANAGER, I.O.C.L. Vs. COMMR. OF CUS. & C. EX., TIRUPATHI
|
December 3, 2007 |
|
SENTRIES Vs. COMMISSIONER OF CENTRAL EXCISE SLG
|
November 2, 2007 |
|
SEPCO ELECTRIC POWER Vs. COMMR. OF C. EX.
|
April 24, 2007 |
|
SESHASAYEE PAPER AND BOARDS LTD. Vs. CCE
|
August 1, 2007 |
|
SGS INDIA PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
December 5, 2007 |
|
SH. DEEN MOHAMMED Vs. CCE
|
December 28, 2007 |
|
SH. K.R. SHANTHI, SH. K.R. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2007 |
|
SH. T. SOUNDRARAJAN Vs. COMMISSIONER OF CUSTOMS
|
April 19, 2007 |
|
SHABEER TRAVELS Vs. COMMR. OF CUS., C. EX. & S. TAX (APPEALS), COCHIN
|
August 31, 2007 |
|
SHABNAM SYNTHETICS Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
|
October 16, 2007 |
|
SHADI RAM & SONS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 27, 2007 |
|
SHAH & MERWADE PACKINGS PVT. LTD. Vs. COMMR. OF C. EX., MANGALORE
|
May 21, 2007 |
|
SHAH ALLOYS LTD. Vs. COMMISSIONER OF C. EX. & CUS., AHMEDABAD
|
April 12, 2007 |
|
SHAHI EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 29, 2007 |
|
SHAILESH DYG. & PTG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
August 6, 2007 |
|
SHAILESH G. PATEL Vs. COMMISSIONER OF C. EX., RAJKOT
|
July 20, 2007 |
|
SHAKAMBHARI OVERSEAS TRADES PVT. LTD Vs. COMMISSIONER OF C. EX., BOLPUR
|
August 30, 2007 |
|
SHAKTHI SUGARS LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-I
|
June 4, 2007 |
|
SHAKTI METAL REFINERY Vs. CCE
|
February 13, 2007 |
|
SHAKTI TUBES LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
June 13, 2007 |
|
SHALIMAR AGRO TECH (P) LTD. Vs. C.C. & C. E. (A), VISAKHAPATNAM
|
August 7, 2007 |
|
SHALIMAR AGRO TECH (P) LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), VISAKHAPATNAM
|
June 8, 2007 |
|
SHAMLI STEELS P. LTD. Vs. CCE
|
July 25, 2007 |
|
SHANTI AUTO PVT. LTD. Vs. COMMR. OF CUS. AND C. EX. (APPEALS), HYDERABAD
|
February 19, 2007 |
|
SHARADA POLYMERS Vs. CCE
|
January 23, 2007 |
|
SHARMA METAL ROLLING MILLS Vs. COMMISSIONER, C AND CE
|
March 22, 2007 |
|
SHARMA METAL ROLLING MILLS Vs. COMMR. OF C. EX. & CUS., RAJKOT
|
March 23, 2007 |
|
SHARMA ROADLINES Vs. C.S.T.
|
February 9, 2007 |
|
SHARP MENTHOL INDIA LIMITED Vs. CCE
|
April 16, 2007 |
|
SHARU INDUSTRIES (P) LTD. Vs. CC
|
March 15, 2007 |
|
SHAW RE-ROLLING MILLS PVT. LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-II
|
June 4, 2007 |
|
SHEETAL ENTERPRISES Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
|
August 1, 2007 |
|
SHETH DEVELOPERS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
October 24, 2007 |
|
SHILPA CREATION PVT. LTD. Vs. COMMR. OF CUSTOMS (AIRPORT), KOLKATA
|
May 16, 2007 |
|
SHILPA TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 19, 2007 |
|
SHINE PETROLEUM PVT. LTD. Vs. COMMR. OF CUS., MANGALORE
|
October 30, 2007 |
|
SHIRDI STEEL TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
August 3, 2007 |
|
SHIRISH M. EDEKAR Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
March 23, 2007 |
|
SHIV MARINE IND. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
April 27, 2007 |
|
SHIV SHAKTI CORPORATION LTD Vs. CC
|
March 7, 2007 |
|
SHIV-VANI OIL AND GAS EXPLORATION Vs. COMMISSIONER OF CUSTOMS
|
April 12, 2007 |
|
SHIVA ANALYTICALS (I) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 10, 2007 |
|
SHIVA ANALYTICALS (I) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 22, 2007 |
|
SHIVA TRADERS Vs. COMMISSIONER OF CUSTOMS (AIRPORT), KOLKATA
|
April 10, 2007 |
|
SHIVAM OVERSEAS, SHRI HARJIT Vs. CC
|
April 11, 2007 |
|
SHIVANGI METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
May 15, 2007 |
|
SHIVJEE PRASAD GUPTA Vs. COMMISSIONER OF CUSTOMS, PATNA
|
November 19, 2007 |
|
SHREE DINESH MILLS LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
|
May 31, 2007 |
|
SHREE GOBINDDEO GLASS WORKS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
July 25, 2007 |
|
SHREE KRISHNA HOSIERY (PVT.) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 28, 2007 |
|
SHREE KRISHNA STEEL INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
April 13, 2007 |
|
SHREE KRISHNA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2007 |
|
SHREE KRISHNA TRADING CO. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
October 1, 2007 |
|
SHREE MADHAV ISPAT PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR
|
August 10, 2007 |
|
SHREE MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
November 20, 2007 |
|
SHREE NAKODA TRAVELLING AGENCY Vs. COMMISSIONER OF C. EX.
|
September 14, 2007 |
|
SHREE OMEX METAL EXTURSION PVT. LTD. Vs. COMMR. OF C. EX., BHAVNAGAR
|
August 16, 2007 |
|
SHREE PACETRONIX LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
October 26, 2007 |
|
SHREE PERCOATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2007 |
|
SHREE PRITHVI STEELS ROLLING Vs. CCE
|
December 11, 2007 |
|
SHREE RAMA MULTI-TECH LTD. Vs. CCE
|
July 3, 2007 |
|
SHREE RAMA MULTI-TECH LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
December 10, 2007 |
|
SHREE RENUKA SUGARS LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 7, 2007 |
|
SHREE SAGAR STEVEDORES Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
August 1, 2007 |
|
SHREE SHIW GOURI WIRE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2007 |
|
SHREE SIDHBALL STEELS LTD. Vs. C.C.E.
|
February 9, 2007 |
|
SHREE TRANSPORT CO. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
May 31, 2007 |
|
SHREE UMA FOUNDRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 13, 2007 |
|
SHREEJI COLOUR CHEM. INDUSTRIES Vs. COMMISSIONER OF C. EX., VADODARA
|
October 26, 2007 |
|
SHRI BHARAT KUMAR JAIN ALIAS SHRI BHARAT JAIN Vs. CC
|
April 25, 2007 |
|
SHRI D.D. GANDHI, AL HADI IMPEX AND Vs. COMMISSIONER OF CUSTOMS
|
April 24, 2007 |
|
SHRI DILIP KUMAR AND MOHD. ASIM Vs. CC
|
August 10, 2007 |
|
SHRI DURGADATTA MISHRA Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
March 12, 2007 |
|
SHRI GOVIND SYNTHETICS (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
June 28, 2007 |
|
SHRI J.S. GUJRAL AND SHRI M.P.S. Vs. COMMISSIONER OF CUSTOMS
|
December 26, 2007 |
|
SHRI MANHAR V. PAREKH Vs. COMMISSIONER OF CENTRAL
|
August 3, 2007 |
|
SHRI MOON NETWORK (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 8, 2007 |
|
SHRI MUKESH KUMAR, SHRI YOGESH Vs. CC
|
April 5, 2007 |
|
SHRI N. MURUGANANTHAM AND SHRI G. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2007 |
|
SHRI PERFETTI VAN MELLE INDIA (P) Vs. COMMISSIONER OF C. EX.
|
February 8, 2007 |
|
SHRI PILLAI AND SONS MOTOR CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2007 |
|
SHRI RAJESH PAREKH AND PAREKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2007 |
|
SHRI RAKESH RAO Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2007 |
|
SHRI RAM OVERSEAS FINANCE LTD. Vs. COMMR. OF SERVICE TAX
|
January 18, 2007 |
|
SHRI ROOPCHHAYA COLOUR STUDIO Vs. COMMR. OF C. EX., HYDERABAD
|
August 13, 2007 |
|
SHRI ROOPCHHAYA COLOUR STUDIO Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2007 |
|
SHRI S. SELLATHURAI Vs. CCE
|
November 16, 2007 |
|
SHRI S.K. COLOMBOWALA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
March 20, 2007 |
|
SHRI SHAILESH D. SHAH, D.A. SHAH Vs. CC
|
February 28, 2007 |
|
SHRI SHAKAMBARI SILK MILLS Vs. COMMISSIONER OF C. EX., SURAT-I
|
June 15, 2007 |
|
SHRI SHANKAR RICE & OIL MILLS Vs. COMMISSIONER OF CUSTOMS, PATNA
|
February 14, 2007 |
|
SHRI SIDDHESHWAR DEOSTHAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2007 |
|
SHRI SURENDRA MOHAN HAJELA, Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2007 |
|
SHRI VIVEK MUKUND MODHE Vs. COMMISSIONER OF CEN. EXCISE
|
August 16, 2007 |
|
SHRINATH TOURIST AGENCY Vs. CCE
|
September 24, 2007 |
|
SHRIRAM HOLOGRAPHICS Vs. CCE
|
January 18, 2007 |
|
SHRIRAM TUBES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
August 22, 2007 |
|
SHUBHAM SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2007 |
|
SHUCHITHA MILLS LTD. AND P. Vs. COMMISSIONER OF CUSTOMS
|
August 1, 2007 |
|
SHYAM SUNDER (HARYANA) Vs. CCE
|
March 7, 2007 |
|
SICAL LOGISTICS LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
September 10, 2007 |
|
SICAL, SOUTH INDIA CORPORATION Vs. COMMISSIONER OF SERVICE TAX
|
December 13, 2007 |
|
SIDDHACHAL CHEMICALS Vs. CCE
|
March 28, 2007 |
|
SIDDHARTH EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
November 15, 2007 |
|
SIDDHARTHA POLYMER LIMITED (NOW Vs. CC
|
June 19, 2007 |
|
SIDHARTH SOYA PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2007 |
|
SIEMENS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 23, 2007 |
|
SIEMENS NIXDORF INFORMATION SYSTEM LTD Vs. COMMISSIONER OF C EX
|
August 22, 2007 |
|
SIEMENS VDO AUTOMOTIVE LTD. Vs. COMMISSIONER OF CENTRAL
|
April 25, 2007 |
|
SILICON HONDA Vs. COMMISSIONER OF C. EX. (APPEALS-II), BANGALORE
|
April 12, 2007 |
|
SIMPLEX ENGINEERING AND FOUNDRY Vs. C.C.E.
|
August 29, 2007 |
|
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
May 15, 2007 |
|
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 22, 2007 |
|
SINGH BROTHERS Vs. CCE
|
September 26, 2007 |
|
SINGH TRANSPORTERS Vs. CCE
|
July 19, 2007 |
|
SIRMOUR ALLOYS (P) LTD. Vs. CCE
|
January 9, 2007 |
|
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF CUSTOMS AND
|
August 29, 2007 |
|
SIRPUR PAPER MILLS LTD. Vs. CC
|
July 10, 2007 |
|
SITARAM AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2007 |
|
SIVA SAKTHI SECURITY DETECTIVE Vs. CCE
|
July 20, 2007 |
|
SIVA SANKAR MOTORS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
November 20, 2007 |
|
SIVASANKARI MILLS, ANNAI AROKIA Vs. CCE
|
September 7, 2007 |
|
SIYA RAM TEXTILE PVT. LTD. AND SHRI Vs. CCE
|
February 13, 2007 |
|
SIYARAM METALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2007 |
|
SKF BOILERS & DRIERS PVT. LTD. Vs. COMMR. OF C. EX., MANGALORE
|
May 4, 2007 |
|
SNL BEARINGS LIMITED Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
August 22, 2007 |
|
SOHAM IMPEX PVT LTD Vs. COMMR OF CUSTOMS AIRPORT AND ADMN
|
November 1, 2007 |
|
SOHAM POLYMERS PVT. LTD. AND SHRI Vs. CCE
|
March 6, 2007 |
|
SOLAIMALAI COMMUNIQUE Vs. COMMISSIONER OF C. EX.
|
July 30, 2007 |
|
SOLARIS CHEMTECH LTD. Vs. COMMR. OF C. EX., MANGALORE
|
November 14, 2007 |
|
SOLDIERS INDUSTRIAL SECURITY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2007 |
|
SOLDIERS INDUSTRIAL SECURITY AGENCIES Vs. COMMISSIORER OF CENTRAL EXCISE AND CUSTOMS
|
January 18, 2007 |
|
SOLITAIRE MACHINE TOOLS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
October 9, 2007 |
|
SOM PRAKASH & SONS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
July 6, 2007 |
|
SOMA TEXTILES & INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
|
January 18, 2007 |
|
SONATA CERAMICS (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
September 3, 2007 |
|
SONIA TRAVELS Vs. CCE
|
March 14, 2007 |
|
SOUNDARARAJA MILLS LIMITED 'E' Vs. CCE
|
September 7, 2007 |
|
SOUNDARARAJA MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2007 |
|
SOUTH ASIAN PETROCHEM LTD. Vs. C.C. (AIRPORT & ADMN.), KOLKATA
|
April 5, 2007 |
|
SOUTH EAST CORPORATION Vs. COMMR. OF CUS., C. EX. & S.T., COCHIN
|
May 25, 2007 |
|
SOUTH EAST CORPORATION SAI TRADE Vs. COMMISSIONER OF CENTRAL
|
March 2, 2007 |
|
SOUTH EAST INDUSTRIAL Vs. COMMISSIONER OF CENTRAL
|
July 3, 2007 |
|
SOUTH INDIA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
November 14, 2007 |
|
SOUTH INDIA CORPORATION LTD. AND Vs. COMMISSIONER OF CENTRAL
|
November 12, 2007 |
|
SOUTHERN ELECTRONICS (BANG.) P. LTD. Vs. C.C.E. (APPEALS), BANGALORE
|
February 2, 2007 |
|
SOUTHERN IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2007 |
|
SOUTHERN PETRO CHEMICAL Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2007 |
|
SOUTHERN POWER EQUIP. CO. PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
March 28, 2007 |
|
SPACE DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2007 |
|
SPANDREL Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
April 26, 2007 |
|
SPEED AND SAFE COURIER SERVICE Vs. COMMISSIONER OF C. EX., COCHIN
|
February 6, 2007 |
|
SPEED AND SAFE COURIER SERVICE Vs. COMMISSIONER OF C. EX., COCHIN
|
December 6, 2007 |
|
SPEED AND SAFE COURIER SERVICES (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
December 20, 2007 |
|
SPEEDWAYS TYRE SERVICE Vs. CCE
|
August 22, 2007 |
|
SPENCERS TRAVEL SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 22, 2007 |
|
SPHEREHOT WATER HEATERS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
|
August 16, 2007 |
|
SPIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2007 |
|
SPS METAL CAST & ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
April 13, 2007 |
|
SPS STEEL ROLLING MILLS LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
November 30, 2007 |
|
SPS STEELS ROLLING MILLS LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
November 23, 2007 |
|
SR CABS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2007 |
|
SR. TERMINAL MANAGER, I.O.C. LTD. Vs. COMMISSIONER OF C. EX.
|
February 9, 2007 |
|
SREE KANDASAMY PROCESSING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2007 |
|
SRF LTD. Vs. CCE
|
June 18, 2007 |
|
SRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
November 12, 2007 |
|
SRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
May 8, 2007 |
|
SRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
April 23, 2007 |
|
SRI CHAMUNDESHWARI SUGARS LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
April 25, 2007 |
|
SRI KRISHNA LOGISTICS Vs. CCE
|
February 16, 2007 |
|
SRI PRAKASH CHAND MALHOTHRA Vs. COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE
|
February 19, 2007 |
|
SRI PRASANNA ANJANEYA SWAMY TEMPLE Vs. C.C.E., C. & S.T., MYSORE
|
December 17, 2007 |
|
SRI PRASHANT GOVINDLAL MEHTA Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
April 9, 2007 |
|
SRI RAMA VILAS SERVICE LTD. Vs. CCE
|
January 23, 2007 |
|
SRI RAMACHANDRA PAPER BOARDS LTD. Vs. C.C.E., VISAKHAPATNAM-II
|
August 7, 2007 |
|
SRI SARVARAYA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL
|
September 18, 2007 |
|
SRI SUBHASH GUPTA, ERSTWHILE Vs. COMMISSIONER OF CENTRAL
|
December 17, 2007 |
|
SRI VASAVI AGENCIES Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
November 28, 2007 |
|
SRI VASAVI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
February 26, 2007 |
|
SRI VASAVI POLYMERS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 5, 2007 |
|
SRI VENKATESA MILLS LTD. Vs. CCE
|
April 9, 2007 |
|
SRI VIDYA MINERAL PROCESSORS PVT. LTD. Vs. C.C. & C.E., HYDERABAD-III
|
August 14, 2007 |
|
SRILANKAN AIRLINES LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 8, 2007 |
|
SRIMAN PLASTICS PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV
|
December 19, 2007 |
|
SRIVARI LAMINATIONS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2007 |
|
ST. JOHN TRANSPORT SYSTEMS Vs. COMMISSIONER OF C. EX.
|
January 5, 2007 |
|
STAG SOFTWARE PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
October 31, 2007 |
|
STAN AUTO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2007 |
|
STANDARD AGRO ENGINEER Vs. CCE
|
September 10, 2007 |
|
STANDARD GREASES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2007 |
|
STANDARD STEEL RE ROLLING MILLS AND SHRI D V GULANI Vs. C C E
|
March 9, 2007 |
|
STAR CABLE Vs. CCE
|
October 22, 2007 |
|
STAR CABLE Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2007 |
|
STAR TOUR & TRAVELS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 7, 2007 |
|
STAR TOUR AND TRAVELS (INDIA) PVT. Vs. COMMISSIONER OF CENTRAL
|
February 6, 2007 |
|
STATUS CAR RENTALS Vs. CCE
|
July 2, 2007 |
|
STATUS CAR RENTALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2007 |
|
STATUS POLYMERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 25, 2007 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
January 15, 2007 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
|
June 12, 2007 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
February 7, 2007 |
|
STEEL CITY SECURITIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 26, 2007 |
|
STEEL CRACKERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
December 11, 2007 |
|
STEEL CRAFT (INDIA) Vs. CCE
|
October 26, 2007 |
|
STEEL INDIA Vs. CCE
|
August 3, 2007 |
|
STEELAGE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
February 28, 2007 |
|
STEELMAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 3, 2007 |
|
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
September 26, 2007 |
|
STERLITE INDUSTRIES (INDIA) LTD. Vs. CCE
|
February 20, 2007 |
|
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 26, 2007 |
|
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2007 |
|
STERLITE TELECABLES LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
August 16, 2007 |
|
STI INDIA LTD. Vs. CCE
|
November 14, 2007 |
|
STILBENE CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
November 12, 2007 |
|
STRESCON INDUSTRIES LTD. Vs. COMMR. OF CENTRAL EXCISE
|
April 19, 2007 |
|
STRIDES RESEARCH & SPECIALITY CHEM. LTD. Vs. C.C.E., MANGALORE
|
June 14, 2007 |
|
STUDIO PHOTO PLAZA Vs. COMMR. OF C. EX. AND SERVICE TAX, PATNA
|
September 7, 2007 |
|
STYLE CELL Vs. COMMISSIONER OF C. EX., MANGALORE
|
March 20, 2007 |
|
SUBHASH GUPTA Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 3, 2007 |
|
SUBHASH PROJECTS & MARKETING LTD. Vs. COMMR. OF CUSTOMS, COCHIN
|
November 12, 2007 |
|
SUCCESS ENGINEERING Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 20, 2007 |
|
SUCHDEV ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
June 14, 2007 |
|
SUDARSANAM SPINNIN MILLS Vs. CCE
|
April 27, 2007 |
|
SUDARSHAN CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 24, 2007 |
|
SUDHA DYEING AND PRINTING MILLS P. LTD. Vs. COMMR. OF C. EX., SURAT
|
August 23, 2007 |
|
SUDHAMANI EXPORTS Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
June 29, 2007 |
|
SUESSEN ASIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 11, 2007 |
|
SUGAM AGRO-TECH LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
November 26, 2007 |
|
SUGANDHA INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2007 |
|
SUJA RUBBER INDUSTRIES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2007 |
|
SULTANA HAYAT MOHAMMED YASEEN Vs. ADDL. COMMR. OF CUS., HYDERABAD
|
September 21, 2007 |
|
SUN EARTH CERAMICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2007 |
|
SUN MICROSYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
May 7, 2007 |
|
SUN MICROSYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
December 19, 2007 |
|
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
|
June 12, 2007 |
|
SUNAYANA METAL INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., BBSR-II
|
February 9, 2007 |
|
SUNDARAM FINANCE LTD. Vs. CCE
|
July 5, 2007 |
|
SUNDARAM TEXTILES LTD. Vs. COMMISSIONER OF C. EX.
|
January 5, 2007 |
|
SUNDEEP ELECTRODES PVT. LTD. Vs. CCE
|
December 14, 2007 |
|
SUNHILL CERAMICS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
July 5, 2007 |
|
SUNIL KUMAR JAIN, SANTHOSH KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2007 |
|
SUNKIRAN SYNTHETICS Vs. COMMISSIONER OF C EX AND CUS
|
February 19, 2007 |
|
SUNPACK Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2007 |
|
SUNRISE CORPORATION Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 5, 2007 |
|
SUNRISE ZINC LTD. Vs. COMMISSIONER OF CENTRAL
|
July 2, 2007 |
|
SUNSHIELD CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2007 |
|
SUNWIN TECHNOSOLUTIONS PVT LTD Vs. COMMISSIONER OF C EX
|
June 21, 2007 |
|
SUPER DUPER T.V. Vs. CC
|
July 9, 2007 |
|
SUPER FORGINGS & STEELS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
December 18, 2007 |
|
SUPER PACK Vs. COMMISSIONER OF C. EX.
|
January 22, 2007 |
|
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
August 28, 2007 |
|
SUPER TECH AGRO OILS PVT. LTD., Vs. CC
|
June 8, 2007 |
|
SUPRAJIT ENGINEERING LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
July 26, 2007 |
|
SUPRASESH GENERAL INSURANCE Vs. COMMISSIONER OF SERVICE TAX
|
December 13, 2007 |
|
SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 18, 2007 |
|
SUPRO OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
August 27, 2007 |
|
SURESH B. GHADGE Vs. COMMISSIONER OF CUSTOMS
|
June 19, 2007 |
|
SURINDRA ENGG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2007 |
|
SURYA LIGHT Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 6, 2007 |
|
SURYA ROSHNI LTD. Vs. CCE
|
January 4, 2007 |
|
SURYANARAYAN SILK MILLS Vs. COMMR. OF C. EX. & CUS., SURAT-I
|
September 13, 2007 |
|
SURYANARAYAN SILK MILLS (PVT.) LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
June 13, 2007 |
|
SUSHIL KUMAR KANODIA Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2007 |
|
SUTLEJ INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
July 6, 2007 |
|
SUVI COLOR FOTOS AND SUVI COLOR SPOT Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2007 |
|
SUVIKRAM PLASTEX (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
October 8, 2007 |
|
SUZLON FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 7, 2007 |
|
SUZLON WINDFARM SERVICES LTD. Vs. COMMISSIONER OF CEN. EXCISE
|
March 14, 2007 |
|
SWADESHI KOREATEX Vs. CCE
|
April 9, 2007 |
|
SWAGAT SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
September 6, 2007 |
|
SWAN RUBBER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2007 |
|
SWARNAGIRI WIRE INSULATIONS PVT. Vs. COMMISSIONER OF CENTRAL
|
February 28, 2007 |
|
SWASTIK TEXTILE ENGINEERS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
|
January 10, 2007 |
|
SWASTIK WIRES Vs. CCE
|
February 19, 2007 |
|
SWATHY CABLE & CONDUCTORS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., COCHIN
|
July 30, 2007 |
|
SWATI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
April 30, 2007 |
|
SWATI POLYESTER Vs. COMMISSIONER OF CENTRAL
|
January 31, 2007 |
|
SWILL LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
|
September 5, 2007 |
|
SYNERGIES DOORAY AUTOMATIVE LTD. Vs. C.C.E. & C. (A), VISAKHAPATNAM
|
December 31, 2007 |
|
SYNERGY AUDIO VISUAL WORKSHOP (P) LTD. Vs. COMMR. OF S.T., BANGALORE
|
December 31, 2007 |
|
SYSTEMS INDIA Vs. CCE
|
November 13, 2007 |
|
T. SURESH Vs. COMMISSIONER OF SERVICE TAX
|
November 16, 2007 |
|
T. SURESH Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2007 |
|
T.H. MUHAMMED ALI Vs. COMMR. OF CUS., EX. & SERVICE TAX, COCHIN
|
June 20, 2007 |
|
T.M.R. DIVISION, KERALA STATE Vs. COMMISSIONER OF CUSTOMS,
|
March 14, 2007 |
|
TABLES INDIA LTD. Vs. CCE
|
February 7, 2007 |
|
TAFE LTD. Vs. CCE
|
November 15, 2007 |
|
TAKSAL PHARMA PVT LTD Vs. COMMISSIONER OF CUS AIRPORT
|
August 31, 2007 |
|
TAMIL NADU DADHA PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2007 |
|
TAMIL NADU NEWSPRINT AND PAPERS Vs. CCE
|
May 24, 2007 |
|
TAMIL NADU NEWSPRINTS AND PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ST)
|
December 11, 2007 |
|
TAMILNADU CEMENTS CORPORATION Vs. COMMR. OF C. EX.
|
January 12, 2007 |
|
TAMILNADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 26, 2007 |
|
TANSI STRUCTURAL Vs. COMMISSIONER OF SERVICE TAX
|
May 25, 2007 |
|
TARAN ANGAD TRADERS PVT. LTD. Vs. CCE
|
December 7, 2007 |
|
TASS CLEARING SERVICES PVT. LTD. Vs. COMMR. OF CUSTOMS, HYDERABAD-II
|
February 26, 2007 |
|
TATA CHEMICALS LIMITED Vs. COMMISSIONER OF C. EX., HALDIA
|
March 23, 2007 |
|
TATA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
January 29, 2007 |
|
TATA COFFEE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
May 18, 2007 |
|
TATA MOTORS INSURANCE SERVICES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
August 17, 2007 |
|
TATA MOTORS LIMITED Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
January 29, 2007 |
|
TATA MOTORS LIMITED Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
August 9, 2007 |
|
TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX., JSR
|
February 20, 2007 |
|
TATA REFRACTORIES LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
|
June 7, 2007 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF C. EX. AND S.T., JAMSHEDPUR
|
February 1, 2007 |
|
TATA TECHNOLOGIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2007 |
|
TATA TECHNOLOGIES LTD Vs. COMMISSIONER OF C EX
|
March 5, 2007 |
|
TAXEL BEARINGS Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
February 28, 2007 |
|
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-IV
|
March 2, 2007 |
|
TEHRI HYDRO DEVELOPMENT Vs. CCE
|
February 28, 2007 |
|
TEJ ENTERPRISES Vs. CCE
|
December 17, 2007 |
|
TEJSHREE J WALWALKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2007 |
|
TELE TECH COMMUNICATIONS Vs. CCE
|
November 5, 2007 |
|
TELEPHONE CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2007 |
|
TERACOM PRIVATE LIMITED AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
October 23, 2007 |
|
TETRA PAK INDIA LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
August 7, 2007 |
|
TETRAGON CHEMIE (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
April 18, 2007 |
|
TEXMACO LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
July 31, 2007 |
|
THACKER PULVERISING CO. Vs. COMMISSIONER OF C. EX., RAJKOT
|
December 6, 2007 |
|
THAMEEMA TRADING CORPORATION Vs. CC (SEAPORT-IMPORT)
|
August 31, 2007 |
|
THANJAI STUDY CENTRE AND TRICHY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2007 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. DENSO CORPORATION
|
May 18, 2007 |
|
THE COMMISSIONER OF SERVICE TAX Vs. TRACTORS AND FARM EQUIPMENT LTD.
|
August 17, 2007 |
|
THE INDIA CEMENTS LIMITED Vs. COMMISSIONER OF C. EX., TIRUPATI
|
February 15, 2007 |
|
THE PROFESSIONAL COURIERS Vs. COMMISSIONER OF SERVICE TAX
|
December 7, 2007 |
|
THEJUS BADRI AND JATIN BADRI CO. Vs. CCE
|
March 2, 2007 |
|
THEMIS AGENCIES Vs. COMMISSIONER OF C. EX.
|
March 9, 2007 |
|
THERMAX LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2007 |
|
THIRD MEMBER ON REFERENCE : JUSTICE R.K. ABICHANDANI, PRESIDENT
BHARATBHAI B. GALA Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
June 18, 2007 |
|
THIRD MEMBER ON REFERENCE : JUSTICE R.K. ABICHANDANI, PRESIDENT
TEJWAL DYESTUFF INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
April 11, 2007 |
|
THIRD MEMBER ON REFERENCE : MS. ARCHANA WADHWA, MEMBER (J)]
GUJARAT CHEM. PORT TERMINAL CO. LTD. Vs. C.C.E. & C., VADODARA-II
|
March 16, 2007 |
|
THIRD MEMBER ON REFERENCE : MS. JYOTI BALASUNDARAM, VICE-PRESIDENT
ADVANCE EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
June 13, 2007 |
|
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J)
GEETANJALI WOOLENS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., VADODARA-II
|
February 13, 2007 |
|
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J)
GUJARAT SETCO CLUTCH LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
April 18, 2007 |
|
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT
JYOTI LIMITED Vs. COMMISSIONER OF C. EX., VADODARA
|
November 20, 2007 |
|
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT
RASILABEN H. RATHOD Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
August 29, 2007 |
|
THIYAGARAJAR MILLS AND ISWARI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2007 |
|
THOMAS MATHEW Vs. COMMISSIONER OF CUS. (SEAPORT-IMPORT), CHENNAI
|
May 16, 2007 |
|
TIDE WATER OIL CO. (INDIA) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
June 19, 2007 |
|
TIDEL PARK LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 29, 2007 |
|
TIDEWATER IMAGING (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 3, 2007 |
|
TIDEWATER SHIPPING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 8, 2007 |
|
TIGER INTELLIGENCE AND SECURITY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2007 |
|
TIGER INTELLIGENCE AND SECURITY PVT LTD Vs. COMMR OF CENTRAL EXCISE
|
June 13, 2007 |
|
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 9, 2007 |
|
TIGER SPORTS MKTG. P. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 22, 2007 |
|
TIL LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
October 24, 2007 |
|
TILE ITALIA MOSAICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 28, 2007 |
|
TIMKEN INDIA LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
March 23, 2007 |
|
TIMKEN INDIA LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
May 28, 2007 |
|
TIMKEN INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
May 31, 2007 |
|
TIRUPATI JUTE INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2007 |
|
TIRUPATI PIPE AND ALLIED INDUSTRIES PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2007 |
|
TIRUPATI PRINTS Vs. COMMISSIONER OF CUSTOMS, SURAT-I
|
September 28, 2007 |
|
TISFAB LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
January 29, 2007 |
|
TITAN ENERGY SYSTEMS LTD. Vs. COMMR. OF CUS., HYDERABAD
|
November 29, 2007 |
|
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 21, 2007 |
|
TNT INDIA PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 7, 2007 |
|
TNT INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
March 2, 2007 |
|
TONIRA PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
|
December 4, 2007 |
|
TOTAL SECURITY SYSTEMS Vs. COMMISSIONER OF CUS. AND C. EX.
|
October 19, 2007 |
|
TOTAL SECURITY SYSTEMS Vs. COMMISSIONER OF C. EX. AND CUS.
|
December 3, 2007 |
|
TOYOTA KIRLOSKAR AUTO PARTS Vs. COMMISSIONER OF CUSTOMS
|
October 8, 2007 |
|
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF CENTRAL
|
May 17, 2007 |
|
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., L.T.U., BANGALORE
|
August 22, 2007 |
|
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 8, 2007 |
|
TOYOTA KIRLOSKAR MOTORS LTD. Vs. CCE
|
June 25, 2007 |
|
TOYOTA TSUSHO PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 20, 2007 |
|
TRACTORS AND FARM EQUIPMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2007 |
|
TRACTORS AND FARM EQUIPMENT LTD. Vs. CCE
|
February 1, 2007 |
|
TRACTORS AND FARM EQUIPMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2007 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX., COCHIN
|
November 30, 2007 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX., COCHIN
|
September 25, 2007 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
|
May 25, 2007 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. CCE & C, COCHIN
|
January 9, 2007 |
|
TRANSFORMERS AND ELECTRICALS Vs. COMMR. OF C. EX.
|
January 12, 2007 |
|
TRANSLANKA AIR TRAVEL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 12, 2007 |
|
TRANSPEK SILOX INDS. LTD. Vs. CCE AND C
|
March 16, 2007 |
|
TRAVANCORE HEALTHCARE PVT. LTD. Vs. COMMR. OF CUSTOMS, COCHIN
|
November 12, 2007 |
|
TREADWELL RUBBERS Vs. COMMISSIONER OF C. EX., MANGALORE
|
January 16, 2007 |
|
TRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
November 22, 2007 |
|
TRIUMPH NUCLEAR MEDICINE AND Vs. C.C.
|
February 2, 2007 |
|
TRIVENI ENGG. AND IND. LTD. Vs. CCE
|
March 28, 2007 |
|
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. CCE
|
July 19, 2007 |
|
TUBE INVESTMENTS OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2007 |
|
TULSYAN NEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
November 27, 2007 |
|
TULSYAN NEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 26, 2007 |
|
TURRET INDUSTRIAL SECURITY PVT LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
October 26, 2007 |
|
TURRET INDUSTRIAL SECURITY PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 20, 2007 |
|
TUTICORIN ALKALI CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2007 |
|
TUTICORIN ALKALI CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2007 |
|
TUTON PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
September 7, 2007 |
|
TWENTY FIRST CENTURY PRINTERS LTD Vs. CCEX
|
March 9, 2007 |
|
TYCO ELECTRONICS SYSTEMS (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
March 27, 2007 |
|
U & I SYSTEM DESIGN LTD. Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
|
August 7, 2007 |
|
U. NITHYANANDA KAMATH Vs. COMMISSIONER OF C. EX., MANAGALORE
|
August 23, 2007 |
|
U.G. SUGAR AND INDUSTRIES LTD. Vs. CCE
|
November 19, 2007 |
|
U.G. SUGAR AND INDUSTRIES LTD. Vs. CCE
|
December 4, 2007 |
|
U.G. SUGAR AND INDUSTRIES LTD. Vs. CCE
|
December 5, 2007 |
|
U.M. THARIATH & COMPANY Vs. COMMISSIONER OF C. EX., COCHIN
|
June 5, 2007 |
|
U.P. ALLOYS PVT. LTD. Vs. C.C.E.
|
March 1, 2007 |
|
U.P. STATE SUGAR AND CANE Vs. CCE
|
November 19, 2007 |
|
U.P. STATE SUGAR AND CANE Vs. CCE
|
February 20, 2007 |
|
U.P. STATE SUGAR AND CANE Vs. CCE
|
January 29, 2007 |
|
U.P. STATE SUGAR CORP. LTD. Vs. CCE
|
August 27, 2007 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
January 5, 2007 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. CCE
|
March 14, 2007 |
|
UBIQUE METAMED PVT LTD Vs. COMMR OF CENTRAL EXCISE
|
May 23, 2007 |
|
UBIQUE METAMED PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
November 20, 2007 |
|
UCAL MACHINE TOOLS LTD. Vs. CCE
|
November 13, 2007 |
|
UCB INDIA P. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
June 28, 2007 |
|
UGAR SUGAR WORKS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
April 18, 2007 |
|
UGAR SUGAR WORKS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
November 26, 2007 |
|
UKAI PRADESH S.K.U.M. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
October 10, 2007 |
|
UKAI PRADESH SAHAKARI KHAND UDYOG MANDI LTD. Vs. C.C.E., SURAT-I
|
January 17, 2007 |
|
ULTRATECH CEMENT LIMITED Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
March 1, 2007 |
|
ULTRATECH CEMENT LIMITED Vs. C.C.
|
March 15, 2007 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
May 30, 2007 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
July 10, 2007 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
March 13, 2007 |
|
UMBERGAON RUBBERS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
|
January 10, 2007 |
|
UMED TEXTILE MILLS PVT. LTD. Vs. CCE
|
December 26, 2007 |
|
UMIYA CERAMICS Vs. COMMISSIONER OF C. EX., RAJKOT
|
February 13, 2007 |
|
UMIYA CERAMICS, MOR CERAMIC AND Vs. C.C.E.
|
February 21, 2007 |
|
UNI DERITEND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2007 |
|
UNI POWER SYSTEM LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
April 2, 2007 |
|
UNI SOCKS (INDIA) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
|
June 11, 2007 |
|
UNICORN POWER SOLUTIONS (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 23, 2007 |
|
UNION TRADING CO. Vs. CC
|
February 19, 2007 |
|
UNIQUE INVESTMENT CENTRE Vs. CCE
|
May 28, 2007 |
|
UNIQUE TRANSMISSION (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
February 28, 2007 |
|
UNITECH PREFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2007 |
|
UNITED STORAGE AND TANK TERMINALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2007 |
|
UNITED TELECOM LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 27, 2007 |
|
UNITHERM ENGINEERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 31, 2007 |
|
UNIVERSAL CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2007 |
|
UNIVERSAL CYLINDERS LTD. Vs. CCE
|
June 15, 2007 |
|
UNIVERSAL RADIATORS LTD. AND SOUTHERN PRESS TOOLS Vs. CCE
|
August 29, 2007 |
|
UNIVERSAL RUBBERS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
February 23, 2007 |
|
UNNATI PUMPS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
|
January 15, 2007 |
|
USHA MARTIN LTD. Vs. COMMISSIONER OF CUSTOMS, BHUBANESWAR-I
|
June 26, 2007 |
|
USHA MARTIN LTD. Vs. COMMISSIONER OF CUSTOMS, BBSR-I
|
May 17, 2007 |
|
UTKAL SOAP PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
February 21, 2007 |
|
UTKAL STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2007 |
|
UTTAM (BHARAT) ELECTRICALS (P) Vs. COMMISSIONER OF C. EX.
|
August 17, 2007 |
|
UTV SOFTWARE COMMUNICATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2007 |
|
V AND S INTERNATIONAL (P) LTD. Vs. CC (SEA PORT-IMPORT)
|
January 11, 2007 |
|
V S DEMPO AND CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA
|
February 14, 2007 |
|
V.G. PAPER AND BOARDS LTD. Vs. CCE
|
May 4, 2007 |
|
V.K. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
January 10, 2007 |
|
V.K. UDYOG LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
March 2, 2007 |
|
V.V. PRINTS Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
August 23, 2007 |
|
V.V.S. ALLOYS LIMITED Vs. CCE
|
December 3, 2007 |
|
VADAPALANI PRESS Vs. CCE
|
January 31, 2007 |
|
VADILAL GASES LIMITED Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
|
September 12, 2007 |
|
VADILAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
March 28, 2007 |
|
VAG VALVES (I) P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2007 |
|
VALLAMATTAM COMMUNICATIONS Vs. COMMISSIONER OF C. EX., COCHIN
|
November 12, 2007 |
|
VANDEVI TEXTURISERS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
June 1, 2007 |
|
VARDHAMAN ACRYLICS LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
|
June 11, 2007 |
|
VARDHMAN SPINNING MILLS Vs. CCE
|
July 24, 2007 |
|
VARUN DYES & CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
|
September 12, 2007 |
|
VARUN SILK MILLS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
April 20, 2007 |
|
VASAVADATTA CEMENT Vs. COMMISSIONER OF C. EX., BELGAUM
|
September 17, 2007 |
|
VASHIST ISPAT PRODUCT AND LAKSHMI Vs. CCE
|
March 30, 2007 |
|
VASTUSHILPI PROJECTS AND Vs. C.C.E.
|
October 15, 2007 |
|
VEE AAR SECURE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 30, 2007 |
|
VEEJAY LAKSHMI ENGINEERING WORKS Vs. CC
|
June 20, 2007 |
|
VEERAPPAN TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2007 |
|
VELJI P AND SONS AGENCIES PVT LTD AND VELJI P AND SONS Vs. C C E
|
August 23, 2007 |
|
VENKATESH STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2007 |
|
VENKATESWARA NON-FERROUS FOUNDRY Vs. CC & CE (APPEALS), HYDERABAD
|
February 2, 2007 |
|
VENKATRAMAN ASSOCIATES Vs. COMMR. OF SERVICE TAX, BANGALORE
|
September 10, 2007 |
|
VENTEX SYNTEX (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
August 2, 2007 |
|
VESTAL COMMUNICATIONS Vs. CCE
|
March 2, 2007 |
|
VESTERGAARD FRANDSEN INDIA (P) Vs. COMMISSIONER OF CUSTOMS
|
January 17, 2007 |
|
VICCO LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2007 |
|
VICKERS SYSTEMS INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
December 17, 2007 |
|
VICTORY IRON WORKS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
August 16, 2007 |
|
VICTORY PAPER & BOARDS (I) LTD. (VPBIL) Vs. COMMR. OF C. EX. & CUS., CALICUT
|
June 8, 2007 |
|
VIDESH SANCHAR NIGAM LTD. Vs. CST
|
May 7, 2007 |
|
VIDYARAM STEEL RE-ROLLING MILLS Vs. COMMISSIONER OF C. EX., BHAVNAGAR
|
August 29, 2007 |
|
VIJAY EMBROIDERIES Vs. COMMISSIONER OF CUSTOMS,
|
April 30, 2007 |
|
VIJAY ENTERPRISES Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 12, 2007 |
|
VIJAY LEATHER STORES Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
February 9, 2007 |
|
VIJAY SHARMA AND CO. AND N.K. CHUGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2007 |
|
VIJAY SHREE PROPERTIES PVT. LTD. Vs. CCE
|
September 26, 2007 |
|
VIJAY TELEVISION (P) LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
September 5, 2007 |
|
VIJAY TELEVISION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
December 5, 2007 |
|
VIJAYA CONSULTANTS Vs. COMMISSIONER OF C. EX., GUNTUR
|
May 8, 2007 |
|
VIJAYA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
December 6, 2007 |
|
VIJAYANAND ROADLINES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 23, 2007 |
|
VIJAYSHREE TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
November 23, 2007 |
|
VIKRAM CEMENT Vs. COMMISSIONER OF C. EX.
|
February 26, 2007 |
|
VIKRAM ISPAT Vs. COMMISSIONER OF CEN EXCISE
|
June 25, 2007 |
|
VIKRAM KNITTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
|
April 27, 2007 |
|
VIKRANT TYRES LTD. Vs. CC
|
January 11, 2007 |
|
VIMAL FLEXSOL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
|
November 13, 2007 |
|
VIMLON DYG. & PTG. MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
December 20, 2007 |
|
VINAYAK EXPORTS INDIA Vs. COMMISSIONER OF CUSTOMS
|
January 24, 2007 |
|
VINAYAK INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
|
September 3, 2007 |
|
VINAYAK STEELS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
August 7, 2007 |
|
VINOD PRASAD Vs. COMMISSIONER OF CUSTOMS
|
April 16, 2007 |
|
VINODHAGAN MEMORIAL HOSPITAL Vs. COMMISSIONER OF CUSTOMS
|
February 12, 2007 |
|
VINODHAGAN MEMORIAL HOSPITAL Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2007 |
|
VIPUL MOTORS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
October 5, 2007 |
|
VIRAAT ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2007 |
|
VIRCHOW LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
January 8, 2007 |
|
VIRUDHU NAGAR TEXTILES MILLS LTD. Vs. COMMR. OF CUS.
|
January 11, 2007 |
|
VISHNU DYEING AND PRINTING WORKS Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2007 |
|
VISHNU SUGAR MILLS LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, PATNA
|
March 26, 2007 |
|
VISION TECHNOLOGY INDIA LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
July 2, 2007 |
|
VITTAL BIJOY BHOSLE Vs. COMMR. OF CUS. (PREVENTIVE), WEST BENGAL
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August 3, 2007 |
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VOLTAMP TRANSFORMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
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July 30, 2007 |
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VOLVO INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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February 13, 2007 |
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VVN MFG. & INVESTOR LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
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August 27, 2007 |
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VVS CONCAST LTD. Vs. COMMISSIONER OF C. EX.
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February 8, 2007 |
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WADHERA SALES CORPORATION Vs. CCE
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January 10, 2007 |
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WARREN TRADING PVT LTD Vs. CC
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November 6, 2007 |
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WARREN TRADING PVT. LTD. AND SHRI HARISH BULCHANDANI Vs. CC(P)
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October 3, 2007 |
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WELCURE DRUGS AND Vs. CCE
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April 4, 2007 |
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WELD FUSE (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
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December 11, 2007 |
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WELDFLUX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
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July 18, 2007 |
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WEP PERIPHERALS LTD. Vs. COMMR. OF C. EX., (APPEALS-II), HYDERABAD
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April 18, 2007 |
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WESTERN AGENCIES (MADRAS) PVT. Vs. COMMISSIONER OF SERVICE TAX
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May 14, 2007 |
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WESTERN TOBACCO LTD. Vs. COMMISSIONER OF C. EX.
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January 24, 2007 |
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WHITEFIELD MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
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July 6, 2007 |
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WIGAN & LEIGH COLLEGE (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
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April 16, 2007 |
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WIGAN & LEIGH COLLEGE (INDIA) LTD. Vs. JOINT COMMR. S.T., HYDERABAD
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August 13, 2007 |
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WIN MEDICARE P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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April 25, 2007 |
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WINDOW GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 7, 2007 |
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WINGS GROUP OF COMPANIES Vs. COMMR. OF S.T., BANGALORE
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December 20, 2007 |
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WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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May 10, 2007 |
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WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS
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August 2, 2007 |
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WIRES AND FABRIKS (SA) LTD. Vs. CCE
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July 31, 2007 |
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WOCKARDT BIOPHARM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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October 1, 2007 |
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WOODBRIAR ESTATE LTD. Vs. COMMR. OF C. EX.
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January 16, 2007 |
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WOOLWORTH (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS AND
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April 13, 2007 |
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WORLD RESORTS LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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February 8, 2007 |
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WORLDWIDE DIAMOND MANUFACTURERS (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 7, 2007 |
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WORLDWIDE TRADE EST. PVT. LTD. AND SUNCHAN TRADING CO. Vs. COMMISSIONER OF CUSTOMS
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March 12, 2007 |
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XPRESS COMPUTERS AND SHRI ALEX MAMMEN Vs. COMMISSIONER OF CUSTOMS
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December 5, 2007 |
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Y.S. ENTERPRISES Vs. CC
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March 20, 2007 |
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YASHWANT SHELL SAND MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE
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January 24, 2007 |
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YOGI AUTO CARE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 18, 2007 |
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YOGI AUTO CARE PVT. LTD. Vs. COMMR. OF C. EX. & CUS., AHMEDABAD
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April 13, 2007 |
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YOMIKA FABRICS PVT. LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
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August 23, 2007 |
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ZAVERI B. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
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June 1, 2007 |
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ZAVERI B. PATEL Vs. COMMISSIONER OF CUSTOMS AND
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July 27, 2007 |
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ZF STEERING GEAR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 16, 2007 |
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ZODIAC TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, (PORT), KOLKATA
|
June 25, 2007 |
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ZYDEX INDUSTRIES Vs. COMMISSIONER OF C. EX., VADODARA
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April 20, 2007 |
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