|
3M INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 15, 2006 |
|
A S SYNDICATE WAREHOUSING P LTD Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2006 |
|
A. MOHAMMED Vs. CC
|
June 27, 2006 |
|
A. RANGASWAMY NAIDU AND SONS Vs. COMMR. OF C. EX.
|
May 19, 2006 |
|
A.C. NIELSEN ORG MARG (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2006 |
|
A.K. KANORIA Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
December 6, 2006 |
|
A.P. CO-OPERATIVE OILSEEDS GROWERS FEDN. LTD. Vs. CCE, VISAKHAPATNAM
|
April 6, 2006 |
|
A.P. EASTERN POWER DISTRIBUTION CORPN. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
March 28, 2006 |
|
A.P. SALES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
February 17, 2006 |
|
A.R. ALLOYS Vs. C.C.E.
|
January 12, 2006 |
|
A.R. CASTING PVT. LTD. Vs. CC
|
March 1, 2006 |
|
A.R.S. STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2006 |
|
A.S. GOPINATH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 28, 2006 |
|
A.V. THOMAS AND CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2006 |
|
A1 STEEL INDUSTRIALS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
May 29, 2006 |
|
AAFLOAT TEXTILES (INDIA) LTD. AND Vs. COMMISSIONER OF CUSTOMS
|
January 5, 2006 |
|
AARTI ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2006 |
|
AASU EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
June 29, 2006 |
|
AASU EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
January 10, 2006 |
|
ABAN LOYD CHILES OFF SHORE LTD. Vs. CC
|
June 19, 2006 |
|
ABB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASIK
|
January 18, 2006 |
|
ABDOS TRADING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
December 20, 2006 |
|
ABEE INFO CONSUMABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2006 |
|
ABHIRUB EXPORTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
September 4, 2006 |
|
ABHISHEK EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 4, 2006 |
|
ABISHEK EXPORT Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 23, 2006 |
|
ABRAHAM J. THARAKAN Vs. COMMISSIONER OF C. EX., COCHIN
|
October 17, 2006 |
|
ACCRA PAC (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2006 |
|
ACE COMPUTER EDUCATION Vs. CCE
|
December 5, 2006 |
|
ACER INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 2, 2006 |
|
ACER INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 27, 2006 |
|
ACHARYA JIALAL VASANT SANGEET Vs. COMMR. OF C. EX.
|
February 21, 2006 |
|
ACT SHIPPING LIMITED Vs. COMMISSIONER OF C. EX.
|
February 3, 2006 |
|
ADA RANGAMANDIRA TRUST Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2006 |
|
ADANI EXPORTS LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
September 25, 2006 |
|
ADANI EXPORTS LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS, COCHIN
|
May 12, 2006 |
|
ADHIKASRI ELECTROMECH (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
February 22, 2006 |
|
ADISHWAR SPINNERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2006 |
|
ADITYA BIRLA NUVO LTD. Vs. COMMISSIONER OF C. EX.
|
September 22, 2006 |
|
ADITYA FUELS LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2006 |
|
ADLABS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 16, 2006 |
|
ADVANCE INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2006 |
|
ADVANCE INDUSTRIES CO Vs. COMMISSIONER OF C EX
|
November 6, 2006 |
|
ADVANCE PETROCHEM. LTD. Vs. COMMISSIONER OF CUS. (PREV.), AHMEDABAD
|
December 6, 2006 |
|
ADVANCE PIPE LTD. AND SHRI R.K. VIJ Vs. CCE
|
February 15, 2006 |
|
AEKAYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2006 |
|
AEROFIL (INDIA) INC. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2006 |
|
AFCONS INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
February 20, 2006 |
|
AFCONS INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2006 |
|
AGARWAL FOUNDARIES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 28, 2006 |
|
AGARWAL TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2006 |
|
AGARWAL TRADING CO. Vs. COMMISSIONER OF CENTRAL
|
December 11, 2006 |
|
AGNI STEELS LTD. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
March 15, 2006 |
|
AIA ENGG. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
AIR STATE COURIERS Vs. COMMISSIONER OF C. EX.
|
November 23, 2006 |
|
AIR TRAVEL ENTERPRISES INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
November 29, 2006 |
|
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS
|
January 10, 2006 |
|
AIRPORT AUTHORITY OF INDIA Vs. C.C.
|
May 9, 2006 |
|
AJAI KUMAR GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2006 |
|
AJANTA COLOR LAB. Vs. COMMISSIONER OF C. EX.
|
October 4, 2006 |
|
AJANTA FABRICATION Vs. COMMISSIONER OF C. EX.
|
October 4, 2006 |
|
AJANTA FABRICATION Vs. CCE
|
August 4, 2006 |
|
AJANTA FABRICATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2006 |
|
AJANTA TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2006 |
|
AJANTA TUBES LTD. Vs. C.C.E.
|
September 11, 2006 |
|
AJANTHA DIGITAL COLOR LAB AND STUDIO Vs. COMMR. OF C. EX., CALICUT
|
July 31, 2006 |
|
AJAY APPARELS Vs. COMMISSIONER OF CUSTOMS PORT
|
July 10, 2006 |
|
AJAY INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CUSTOMS (EXPORT
|
March 29, 2006 |
|
AJAY SOMANI AND COMPANY Vs. CCE
|
December 6, 2006 |
|
AJMER ZILA EX-SERVICEMAN WELFARE Vs. COMMR. OF C. EX.
|
February 3, 2006 |
|
AKANKSHA ENTERPRISES Vs. C.C.
|
February 22, 2006 |
|
AKASH FASHION PRINTS PVT LTD Vs. COMMISSIONER OF C EX
|
March 27, 2006 |
|
AKASH OPTIFIBERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2006 |
|
AKASH OPTIFIBRES LTD. Vs. COMMISSIONER OF C. EX.
|
June 23, 2006 |
|
AKAY ORGANICS LTD AND SHRI LAXMAN S PARDASANEY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
AKBAR TRAVELS OF INDIA Vs. COMMISSIONER OF C. EX., COCHIN
|
October 5, 2006 |
|
AKILA TEXTILES (P) LTD. AND Vs. CCE
|
February 13, 2006 |
|
AL-FALAH (EXPORTS) Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 2006 |
|
ALAM TANNERY P LTD Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2006 |
|
ALANG MARINE LTD. Vs. COMMISSIONER OF C. EX. AND CUSTOMS
|
August 24, 2006 |
|
ALATHUR AGENCIES Vs. COMMISSIONER OF C. EX. & CUSTOMS, CALICUT
|
October 3, 2006 |
|
ALEMBIC GLASS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
February 6, 2006 |
|
ALEMBIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2006 |
|
ALERT ENGINEERING ENTERPRISES Vs. CCE
|
October 18, 2006 |
|
ALFA INDUSTRIAL CORPN. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
|
December 22, 2006 |
|
ALFRED BERG AND CO. INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2006 |
|
ALKARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 27, 2006 |
|
ALKEM LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
|
November 1, 2006 |
|
ALKEM LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2006 |
|
ALL INDIA WOMEN'S CONFERENCE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2006 |
|
ALLEN CAREER INSTITUTE Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2006 |
|
ALLIANCE ENGINEERING COMPANY Vs. CCEX
|
December 8, 2006 |
|
ALLIANZ EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2006 |
|
ALLIANZ STEEL LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2006 |
|
ALLIED STEELS AND STANDARD Vs. CCE
|
August 18, 2006 |
|
ALOK PLASTIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2006 |
|
ALP MANAGEMENT CONSULTANTS P. LTD. Vs. COMMR. OF S.T., BANGALORE
|
June 23, 2006 |
|
ALPA MANAGEMENT CONSULTANTS P. LTD. Vs. COMMR. OF S.T., BANGALORE
|
November 14, 2006 |
|
ALPESH K. PATEL Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
December 20, 2006 |
|
ALPHONSE JOSEPH Vs. COMMISSIONER OF C. EX. & CUS., BANGALORE
|
September 14, 2006 |
|
ALPIC INDIA AND SHIV TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2006 |
|
ALU BOND ENTERPRISES Vs. COMMISSIONER OF C. EX., JAMMU
|
December 18, 2006 |
|
ALUPLEX INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2006 |
|
AMAR ENTERPRISES Vs. C.C.E.
|
January 9, 2006 |
|
AMAR KISORE PROSAD Vs. COMMISSIONER OF CUSTOMS, PATNA
|
February 16, 2006 |
|
AMAR PACKAGING INDUSTRIES Vs. COMMISSIONER OF CUS AND C EX
|
January 10, 2006 |
|
AMARA RAJA BATTERIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
September 11, 2006 |
|
AMARA RAJA BATTERIES LTD. Vs. COMMISSIONER OF CENTRAL
|
March 23, 2006 |
|
AMARAVATHI CO-OP. SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
|
October 10, 2006 |
|
AMARAVATHI TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
July 26, 2006 |
|
AMARJOTHI SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2006 |
|
AMBA EXPORTS INC. Vs. COMMISSIONER OF CUSTOMS
|
January 23, 2006 |
|
AMBAY FORGINGS PVT LTD Vs. COMMISSIONER OF CEN EXCISE
|
July 6, 2006 |
|
AMBUJA CEMENT EASTERN LTD. Vs. COMMISSIONER OF CUSTOMS (AIR
|
August 25, 2006 |
|
AMCO BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 23, 2006 |
|
AMCO BATTERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 4, 2006 |
|
AMCO INDIA LTD. Vs. CCE
|
November 17, 2006 |
|
AMERICAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2006 |
|
AMIT ENGINEERING AND H.S. SONS Vs. CCE
|
April 24, 2006 |
|
AMRIT BOTTLERS PVT. LTD. Vs. CCE
|
November 10, 2006 |
|
AMRIT ENGG. AND FOUNDRY WORKS Vs. CCE
|
November 28, 2006 |
|
AMRIT FOODS (A DIVISION OF AMRIT Vs. CCE
|
March 29, 2006 |
|
AMRIT VARSHA ISPAT (P) LTD. Vs. COMMISSIONER OF C. EX.
|
August 3, 2006 |
|
AMRUTHA TRAVELS Vs. COMMISSIONER OF C. EX., THIRUVANANTHAPURAM
|
February 16, 2006 |
|
ANAGHA SUGARCANE TRANSPORT PVT. LTD. Vs. CC & CE, TIRUPATHI
|
May 12, 2006 |
|
ANAND CALENDERING COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 21, 2006 |
|
ANAND ELECTROSTAMPINGS Vs. C.C.E.
|
January 9, 2006 |
|
ANAND PIPE INDUSTRIES Vs. CCE
|
July 12, 2006 |
|
ANAND STEEL ROLLING WORKS PVT. Vs. C.C.E.
|
December 28, 2006 |
|
ANAND TISSUES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2006 |
|
ANANT TECHNOCRATS P. LTD. Vs. COMMR. OF C. EX. AND CUS.
|
July 28, 2006 |
|
ANDAMANS TIMBER INDUSTRIES LTD. Vs. COMMR. OF C. EX., CALCUTTA-II
|
July 7, 2006 |
|
ANDHRA CYLINDERS Vs. COMMISSIONER OF CENTRAL
|
June 27, 2006 |
|
ANDHRA PETROCHEMICAL LTD., SASOL Vs. DESIGNATED AUTHORITY AND
|
April 13, 2006 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
January 10, 2006 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E., VISAKHAPATNAM-II
|
May 18, 2006 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
|
March 14, 2006 |
|
ANDHRA SUGARS LIMITED Vs. COMMISSIONER OF C. EX., GUNTUR
|
September 11, 2006 |
|
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
June 26, 2006 |
|
ANGLO FRENCH TEXTILES Vs. CCE
|
April 3, 2006 |
|
ANIKON RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
January 3, 2006 |
|
ANIL DANG AND MULTIFLEX LAMI PRINT Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2006 |
|
ANIL EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
March 17, 2006 |
|
ANIL KUMAR AGNIHOTRI Vs. COMMISSIONER OF C. EX.
|
August 23, 2006 |
|
ANIL PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
June 13, 2006 |
|
ANJALEEM ENTERPRISES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
|
October 17, 2006 |
|
ANJU DEVI Vs. CCE
|
November 7, 2006 |
|
ANNACO FOOD INDUS. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2006 |
|
ANNAPURNA MARBLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2006 |
|
ANWAR KARIM MITHANI AND SALIM IBRAHIM KHOJA Vs. COMMISSIONER OF CUSTOMS P
|
January 2, 2006 |
|
APAR INDUSTRIES LTD. Vs. CCEX
|
July 27, 2006 |
|
APAR INDUSTRIES LTD. Vs. MINISTRY OF FINANCE, THE
|
May 4, 2006 |
|
APAR INDUSTRIES LTD., KOREA KUMHO Vs. DESIGNATED AUTHORITY, MINISTRY
|
September 22, 2006 |
|
APARANT IRON AND STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 25, 2006 |
|
APLAB DISPLAY DEVICES AND SYSTEMS LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
|
December 12, 2006 |
|
APR PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2006 |
|
AQUAMALL WATER SOLUTIONS LTD. Vs. C.C.E.
|
February 13, 2006 |
|
AR ASHISH V PATIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2006 |
|
AR SANDEEP C SIKCHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2006 |
|
AR. BHALCHANDRA CHAWARE Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2006 |
|
AREBEEN STAR MARITIME AGENCIES Vs. COMMISSIONER OF CUS.
|
May 1, 2006 |
|
ARIHANT ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2006 |
|
ARR SALES AGENCY Vs. COMMISSIONER OF C. EX.
|
January 16, 2006 |
|
ARTI IMPEX Vs. COMMISSIONER OF CUSTOMS
|
May 3, 2006 |
|
ARTISTIC STONE (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 8, 2006 |
|
ARTOS BREWERIES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2006 |
|
ARUN PACKAGING CORPN. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 8, 2006 |
|
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CEN. EXCISE AND CUSTOMS
|
March 29, 2006 |
|
ASHAPURA AGRO OIL PVT LTD Vs. COMMISSIONER OF CUSTOMS I
|
September 4, 2006 |
|
ASHIANA CARGO SERVICES Vs. CCE
|
January 18, 2006 |
|
ASHIANA SECURITY SERVICE Vs. COMMISSIONER OF C. EX.
|
November 21, 2006 |
|
ASHIQ ALI Vs. COMMISSIONER OF CUSTOMS
|
April 18, 2006 |
|
ASHOK LEYLAND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2006 |
|
ASHOK LEYLAND LTD. Vs. CCE
|
June 8, 2006 |
|
ASHWANI KUMAR JAIN Vs. CCE
|
January 16, 2006 |
|
ASIA WORLD EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
April 10, 2006 |
|
ASIAN ALLOYS LIMITED AND MR. PAWAN Vs. CCE
|
July 28, 2006 |
|
ASIAN PAINTS I LTD Vs. COMMISSIONER OF C EX
|
March 17, 2006 |
|
ASIAN PEROXIDE LIMITED Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
September 15, 2006 |
|
ASIATIC ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
|
September 18, 2006 |
|
ASIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 15, 2006 |
|
ASKA EQUIPMENT PVT. LTD. AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2006 |
|
ASOCHEM SYNTHETICS Vs. COMMISSIONER OF C. EX. & CUS., BBSR-I
|
February 15, 2006 |
|
ASSOCIATE PAPER PVT LTD Vs. COMMISSIONER OF C EX
|
March 28, 2006 |
|
ASSOCIATED CAPSULES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 27, 2006 |
|
ASSOCIATED CEMENT COMPANIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2006 |
|
ASSOCIATED PLASTICS AND RAYONS Vs. COMMR OF C EX AND CUSTOMS
|
November 15, 2006 |
|
AST PAPER MILLS LTD., SHRI Vs. CCE
|
September 27, 2006 |
|
ASTRA MARINE PVT. LTD. Vs. C.C.
|
August 24, 2006 |
|
ATC AGRO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2006 |
|
ATHERTON ENGG. CO. (PVT.) LTD. Vs. C.C. (AIRPORT AND ADMN.)
|
March 2, 2006 |
|
ATM INTERNATIONAL Vs. C.C.
|
April 17, 2006 |
|
ATUL SPICES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
June 8, 2006 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
September 5, 2006 |
|
AUTO PROFILES LTD UNIT II Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2006 |
|
AUTO TRANSPORT SERVICES Vs. CCE
|
February 14, 2006 |
|
AUTOLIV IFB INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 15, 2006 |
|
AUTOMOTIVE COACHES AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2006 |
|
AUTOMOTIVE COACHES AND COMPONENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2006 |
|
AUTOMOTIVE INDIA (RAIPUR) PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2006 |
|
AVANI PETROCHEM LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
|
October 16, 2006 |
|
AVERY CYCLES INDUS. LTD. Vs. COMMISSIONER OF C. EX.
|
February 8, 2006 |
|
AVG MOTORS LTD. Vs. COMMISSIONER OF C. EX., KOTTAYAM
|
November 30, 2006 |
|
B SQUARE ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2006 |
|
B V JEWELS Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
December 21, 2006 |
|
B.C. LOKESH Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 21, 2006 |
|
B.C. TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
April 6, 2006 |
|
B.D. GUPTA & SONS Vs. COMMISSIONER OF C. EX., KANDLA
|
November 15, 2006 |
|
B.D. INDUSTRIES Vs. CCE
|
July 7, 2006 |
|
B.E. GELB CONSULTANCY SERVICES Vs. COMMR. OF C. EX.
|
June 16, 2006 |
|
B.G. GOSWAMI Vs. CC, ICD
|
May 24, 2006 |
|
B.G. MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2006 |
|
B.G. SHIRKE CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2006 |
|
B.K. CHAKRABORTY Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2006 |
|
B.K.S. MILLS Vs. COMMISSIONER OF C. EX.
|
January 24, 2006 |
|
B.L. MANTRI AND ASSOCIATES (P) Vs. COMMISSIONER OF C. EX.
|
January 13, 2006 |
|
B.R. MEHRA Vs. COMMISSIONER OF C. EX.
|
September 19, 2006 |
|
B.S. REFRIGERATION LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
June 16, 2006 |
|
BABY MARINE EXPORTS Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 20, 2006 |
|
BABY MARINE EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
November 23, 2006 |
|
BAGDOGRA TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2006 |
|
BAGS AND BAGS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
January 5, 2006 |
|
BAIDYANATH AYURVED BHAVAN PVT LTD Vs. COMMR OF C EX
|
August 25, 2006 |
|
BAIJ NATH VERMA Vs. COMMISSIONER OF CUSTOMS
|
August 30, 2006 |
|
BAJAJ AUTO FINANCE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2006 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2006 |
|
BAJAJ AUTO LTD. Vs. COMMISSIONER OF C. EX.
|
December 5, 2006 |
|
BAJAJ FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
|
November 15, 2006 |
|
BAJAJ HINDUSTAN LTD. Vs. C.C.E.
|
July 21, 2006 |
|
BAJAJ TEMPO LIMITED Vs. CCE
|
October 20, 2006 |
|
BALA RAVI KISHORE, MR. B. SHIVA Vs. COMMISSIONER OF CUSTOMS
|
June 26, 2006 |
|
BALAJI PROCESSING AND PRINTING MILLS Vs. COMMR OF C EX
|
August 3, 2006 |
|
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2006 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2006 |
|
BALLARSHA PLYWOOD Vs. COMMISSIONER OF CENTRAL
|
October 26, 2006 |
|
BANGALORE MONO FILAMENTS (P) LTD. Vs. COMMR. OF CUS. (SEA), CHENNAI
|
July 3, 2006 |
|
BANLEV CHEMEXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2006 |
|
BANNARI AMMAN STEELS (P) LTD., Vs. COMMISSIONER OF CENTRAL
|
October 3, 2006 |
|
BANNARI AMMAN SUGARS LTD. Vs. CCE
|
April 6, 2006 |
|
BANNER PHARMACAPS (INDIA) PVT. Vs. COMMISSIONER OF CENTRAL
|
March 8, 2006 |
|
BANSI LAL SHAH AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2006 |
|
BAPL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2006 |
|
BARBOUR VARDHMAN THREAD LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2006 |
|
BARDANWALA PLASTICS LTD Vs. COMMISSIONER OF C EX
|
October 12, 2006 |
|
BASEMAN PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2006 |
|
BASPUR COOPERATIVE SUGAR FACTORY Vs. CCE
|
July 26, 2006 |
|
BASTI SUGAR MILLS CO. LTD. Vs. COMMISSIONER OF C. EX.
|
September 1, 2006 |
|
BASTI SUGAR MILLS CO. LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2006 |
|
BATA INDIA LTD. Vs. COMMR. OF C. EX., BANGALORE-II, COMMISSIONERATE
|
February 17, 2006 |
|
BAYER INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 21, 2006 |
|
BAZPUR COOPERATIVE SUGAR FACTORY Vs. COMMR. OF C. EX.
|
September 25, 2006 |
|
BBR (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
September 12, 2006 |
|
BCL FORGINGS LIMITED Vs. CCE
|
February 27, 2006 |
|
BEAUTY ART DYERS AND CLEANERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2006 |
|
BEDI SPINING LTD. Vs. CC
|
April 12, 2006 |
|
BEEKALENE FABRICS LTD. Vs. COMMISSIONER OF C. EX.
|
September 6, 2006 |
|
BEHR INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
August 30, 2006 |
|
BELLARY COMPUTERS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
May 24, 2006 |
|
BELLS CONTROLS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 4, 2006 |
|
BENARA AUTO (P) LTD. Vs. CCE
|
June 26, 2006 |
|
BENGAL WATERPROOF LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
July 7, 2006 |
|
BENTEK ELECTRICAL CORPORATION Vs. COMMISSIONER OF C. EX., COCHIN
|
July 13, 2006 |
|
BERGER PAINTS INDIA LTD Vs. COMMISSIONER OF C E
|
February 8, 2006 |
|
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
April 5, 2006 |
|
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
January 6, 2006 |
|
BETTS UK LTD. Vs. COMMISSIONER OF C. EX.
|
April 24, 2006 |
|
BHAGAWATI SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
|
June 12, 2006 |
|
BHAGWATI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2006 |
|
BHAGWATI ISPAT PVT. LTD. Vs. CCE
|
May 22, 2006 |
|
BHAGYANAGAR SERVICE Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 16, 2006 |
|
BHAGYANAGAR SERVICES Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
April 26, 2006 |
|
BHAGYANAGAR SERVICES Vs. COMMR. OF C. EX., HYDERABAD
|
June 22, 2006 |
|
BHAGYASHREE STEEL AND ALLOYS PVT. Vs. COMMR. OF CUS.
|
October 27, 2006 |
|
BHALARIA METAL CRAFT PVT LTD Vs. COMMISSIONER OF C EX
|
September 27, 2006 |
|
BHALCHANDRA V JADHAV Vs. COMMISSIONER OF CUSTOMS PREV
|
November 15, 2006 |
|
BHANSALI ENGG. POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
|
December 11, 2006 |
|
BHARAT BIJLEE LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
June 16, 2006 |
|
BHARAT EARTH MOVERS LIMITED Vs. COMMISSIONER OF CUSTOMS, MYSORE
|
February 3, 2006 |
|
BHARAT ELECTRONICS LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 29, 2006 |
|
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 6, 2006 |
|
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
January 16, 2006 |
|
BHARAT FORGE LTD. Vs. COMMISSIONER (APPEALS) CENTRAL
|
January 13, 2006 |
|
BHARAT FRITZ WERNER LTD. Vs. DY. CCE (S.T. DIVISION), BANGALORE-III
|
October 6, 2006 |
|
BHARAT HEAVY ELECTRICALS Vs. COMMISSIONER OF CENTRAL
|
February 23, 2006 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF C. EX.
|
March 7, 2006 |
|
BHARAT MATRIMONY COM. PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
June 23, 2006 |
|
BHARAT OVERSEAS COMMUNICATORS Vs. COMMR OF CUS GENERAL
|
December 12, 2006 |
|
BHARAT PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., HYDERABAD-II
|
June 21, 2006 |
|
BHARAT PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
April 27, 2006 |
|
BHARAT PETROLEUM CORPORATION Vs. CCEX
|
January 16, 2006 |
|
BHARAT PETROLEUM CORPORATION Vs. C.C.E.
|
August 28, 2006 |
|
BHARAT PETROLEUM CORPORATION Vs. COMMR. OF C. EX.
|
June 27, 2006 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMR OF C EX
|
March 16, 2006 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., MANGALORE
|
May 4, 2006 |
|
BHARAT PUMPS AND COMPRESSORS LTD. Vs. CCE
|
July 5, 2006 |
|
BHARAT ROLLING MILLS Vs. COMMISSIONER OF C. EX., SLG.
|
September 26, 2006 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. CCE
|
July 12, 2006 |
|
BHARAT STEEL ROLLING MILLS Vs. CCE
|
February 7, 2006 |
|
BHARATH DIAGNOSTIC CENTRE Vs. C.C., AIR CARGO (I AND G)
|
November 17, 2006 |
|
BHARATH DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUS., NEW DELHI
|
May 18, 2006 |
|
BHARATH SANCHAR NIGAM LTD. Vs. ASSISTANT COMMISSIONER OF
|
November 10, 2006 |
|
BHARATI HEXACOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 8, 2006 |
|
BHARATI TELETECH LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2006 |
|
BHAROSA COLOUR LAB Vs. CCE
|
March 8, 2006 |
|
BHARTI HEXACOM INDIA LTD. Vs. CCE
|
December 13, 2006 |
|
BHARTI HEXACOM LTD. Vs. COMMISSIONER OF C. EX. (APPEALS I)
|
April 24, 2006 |
|
BHARTI TELE VENTURES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2006 |
|
BHATAPARA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2006 |
|
BHATWADEKAR AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2006 |
|
BHAVAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 9, 2006 |
|
BHAVANI TRANSFORMERS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
|
May 24, 2006 |
|
BHAVITA CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 14, 2006 |
|
BHAWANA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2006 |
|
BHAWANI FLOUR MILLS LTD. Vs. C.C.
|
February 13, 2006 |
|
BHEL Vs. COMMISSIONER OF C. EX.
|
February 27, 2006 |
|
BHEL Vs. CCE
|
February 17, 2006 |
|
BHIKKAMAL CHOTELAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 8, 2006 |
|
BHILAI ENGINEERING CORPORATION Vs. COMMISSIONER OF C. EX.
|
February 8, 2006 |
|
BHOORATHRAM AND CO. Vs. C.C.E.
|
September 18, 2006 |
|
BHOR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
November 1, 2006 |
|
BHOR RUBBER FACTORY AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2006 |
|
BHORUKA STEELS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 10, 2006 |
|
BHRIGU ALLOYS AND STEELS PVT. LTD. Vs. CC
|
March 1, 2006 |
|
BHUBANESWAR INDUSTRIES (PVT.) LTD. Vs. COMMR. OF C. EX., KOLKATA-V
|
March 27, 2006 |
|
BHUPESH STEEL PVT. LTD. Vs. CCE, DELHI
|
December 1, 2006 |
|
BHUWALKA PIPES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 30, 2006 |
|
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
November 9, 2006 |
|
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 6, 2006 |
|
BIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX & CUS., VADODARA
|
October 30, 2006 |
|
BIMAL KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
|
September 18, 2006 |
|
BINAY UDYOG PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
April 5, 2006 |
|
BIO CAMPUS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
June 28, 2006 |
|
BIOCHEM PHARMACEUTICAL INDS LTD Vs. COMMISSIONER OF C EX
|
January 4, 2006 |
|
BIPIN K BHATIA Vs. CC PREV
|
May 2, 2006 |
|
BIRLA COPPER Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2006 |
|
BIRLA COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2006 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
June 27, 2006 |
|
BIRLA TYRES Vs. COMMISSIONER OF C. EX., BHUBANESWAR-I
|
June 7, 2006 |
|
BLUE CROSS LABORATORIES LTD. Vs. COMMR. OF C. EX.
|
August 29, 2006 |
|
BLUE STAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2006 |
|
BLUE STAR LTD Vs. COMMISSIONER OF CUSTOMS
|
November 15, 2006 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
October 9, 2006 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 6, 2006 |
|
BLUEGOLD MARITECH (INTERNATIONAL) LTD. Vs. COMMR. OF CUS., GUNTUR
|
July 20, 2006 |
|
BOC INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2006 |
|
BOHRA PRATISTHAN PVT. LTD. Vs. CCE
|
December 5, 2006 |
|
BOISUR CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2006 |
|
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2006 |
|
BOMBAY DYEING AND MFG. CO. LTD. Vs. COMMISSIONER OF CEN. EXCISE
|
February 22, 2006 |
|
BOMBAY PHARMA PRODUCTS Vs. COMMISSIONER OF CUSTOMS
|
September 7, 2006 |
|
BOMBAY STOCK EXCHANGE LTD Vs. COMMISSIONER OF C EX
|
May 5, 2006 |
|
BOSTIK FINDLEY INDIA PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2006 |
|
BOVIS LEND LEASE INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
July 28, 2006 |
|
BOX AND CARTON INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2006 |
|
BPCL Vs. COMMISSIONER OF C. EX., MANGALORE
|
July 25, 2006 |
|
BPL ENGINEERING LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 10, 2006 |
|
BPL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
June 19, 2006 |
|
BPL LTD. Vs. COMMISSIONER OF CUS. & C. EX. (APPEALS), COCHIN
|
August 2, 2006 |
|
BPL MOBILE COMMUNICATION LTD AND MR VINOD GIRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2006 |
|
BPL TELECOM PVT. LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), COCHIN
|
December 15, 2006 |
|
BRADMA OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 11, 2006 |
|
BRAHAMANAND MINERALS WATER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
September 26, 2006 |
|
BRAHMDEO PODDAR Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2006 |
|
BREACH CANDY SWIMMING BATH TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2006 |
|
BRIDGESTONE FINANCIAL SERVICES Vs. COMMR. OF S.T., BANGALORE
|
July 28, 2006 |
|
BRIJ PLYWOOD (PVT.) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 6, 2006 |
|
BRIJMOHAN LAXMINARYAN RUIA MULTI PURPOSE HIGH SCHOOL Vs. C C E
|
May 17, 2006 |
|
BRIMCO PLASTIC MACHINERY P. LTD. Vs. COMMISSIONER OF C. EX.
|
September 5, 2006 |
|
BRINDAVAN TEX PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
August 3, 2006 |
|
BRINDAVAN TEX PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
October 5, 2006 |
|
BRINDHA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
September 15, 2006 |
|
BRITANNIA INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
May 3, 2006 |
|
BRITE AUTOMOTIVE AND PLASTICS Vs. COMMISSIONER OF C. EX.
|
August 3, 2006 |
|
BRITOMATICS ENGG PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2006 |
|
BROWN AND BURK PHARMACEUTICALS Vs. CCE
|
August 28, 2006 |
|
BROWN KRAFT INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2006 |
|
BSNL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 31, 2006 |
|
BST LIMITED Vs. COMMISSIONER OF CUS. & C. EX. (APPEALS), COCHIN
|
September 15, 2006 |
|
BST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 10, 2006 |
|
BUNDELKHAND ALLOYS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
June 7, 2006 |
|
BURN STANDARD CO. LTD. Vs. COMMR. OF C. EX., BOLPUR
|
January 16, 2006 |
|
C C E Vs. HERBERT BROWN PHARMA AND RESEARCH LABORATORY
|
August 22, 2006 |
|
C J SHAH AND CO Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2006 |
|
C. EASWARAN Vs. COMMISSIONER OF C. EX.
|
March 2, 2006 |
|
C.C. Vs. G.E. LIGHTING INDIA PVT. LTD.
|
June 5, 2006 |
|
C.C. Vs. A.T.M. INTERNATIONAL LTD. AND
|
September 13, 2006 |
|
C.C. (IMPORT AND GEN.) Vs. UNICORN MEDIDENT PVT. LTD.
|
February 7, 2006 |
|
C.C., BANGALORE Vs. ABHYADHAMA HUMAN DEVELOPMENT CENTRE
|
May 4, 2006 |
|
C.C., ICD Vs. NAGESH HOSIERY EXPORT LTD.
|
January 17, 2006 |
|
C.C.E. Vs. VIJAY LAKSHMI POLY FABRICS
|
January 13, 2006 |
|
C.C.E. Vs. K.P. ENTERPRISES
|
August 7, 2006 |
|
C.C.E. Vs. SMITHKLINE BEECHAM CONSUMER
|
November 6, 2006 |
|
C.C.E. Vs. CNC COMMERCIAL LTD.
|
February 28, 2006 |
|
C.C.E. Vs. STERLITE INDUSTRIES (INDIA) LTD.
|
October 12, 2006 |
|
C.C.E. & S.T., BANGALORE Vs. STANDARD CHARTERED BANK
|
May 10, 2006 |
|
C.L. PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2006 |
|
CAIRN ENERGY INDIA PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
June 8, 2006 |
|
CAIRN ENERGY INDIA PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-II
|
September 12, 2006 |
|
CAM ENTERPRISES Vs. COMMISSIONER OF C EX
|
October 26, 2006 |
|
CANAN TECHNOLOGIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
|
July 20, 2006 |
|
CANARA AUTO PRODUCTS Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 9, 2006 |
|
CANON INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 7, 2006 |
|
CAPRIHANS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2006 |
|
CAPSTON RUBBER INDIA Vs. COMMISSIONER OF C. EX.
|
December 12, 2006 |
|
CAPT. K.P. DINAKARAN Vs. COMMISSIONER OF C. EX.
|
October 27, 2006 |
|
CAR WORLD AUTOLINE Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
August 22, 2006 |
|
CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX.
|
May 22, 2006 |
|
CARBORUNDUM UNIVERSAL LTD. Vs. CCE
|
August 2, 2006 |
|
CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2006 |
|
CARESS INDUSTRIES AND A.R. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2006 |
|
CARGO AND TRAVEL SERVICES (P) LTD. Vs. COMMR. OF CUS., BANGALORE
|
December 26, 2006 |
|
CARGO LINKS Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
August 23, 2006 |
|
CARGO TARPAULIN INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 15, 2006 |
|
CASCADE SYSTEMS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 27, 2006 |
|
CASTING (INDIA) INC. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
August 11, 2006 |
|
CASTINGS INDIA INC Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2006 |
|
CASTROL INDIA LTD. Vs. CCE
|
March 20, 2006 |
|
CASTROL INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
August 23, 2006 |
|
CASTROL INDIA LTD., MR. A. BATRA Vs. C.C.E.
|
August 10, 2006 |
|
CC Vs. MORGON INDUSTRIES LTD.
|
April 13, 2006 |
|
CC Vs. PIDILITE INDUSTRIES LTD.
|
October 17, 2006 |
|
CC & CE, VISAKHAPATNAM Vs. GODAVARI FERTILIZERS & CHEMICALS LTD.
|
April 10, 2006 |
|
CC & CE, VISAKHAPATNAM-II Vs. NAVABHARAT FERRO ALLOYS LTD.
|
November 28, 2006 |
|
CC EX. Vs. MAHALAKSHMI DYG. AND PTG. (I) PVT.
|
March 29, 2006 |
|
CCE Vs. VARADHMAN SPG. AND GENERAL MILLS
|
June 27, 2006 |
|
CCE Vs. SADASHIV STRUCTURALS PVT. LTD.
|
October 26, 2006 |
|
CCE Vs. INDORE SANDAL OIL MILLS
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October 27, 2006 |
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CCE Vs. RAJ CREATORS
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June 26, 2006 |
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CCE Vs. NATIONAL ADHESIVE AND CHEMICALS
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July 28, 2006 |
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CCE Vs. KINETIC MOTORS COMPANY LTD.
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November 1, 2006 |
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CCE Vs. JCT LTD.
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November 30, 2006 |
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CCE Vs. SURYA PHARMACEUTICALS LTD.
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July 4, 2006 |
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CCE Vs. AMBUJA CEMENT EASTERN LTD.
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July 3, 2006 |
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CCE Vs. PUSHYA INDUSTRIAL GASES LTD.
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November 6, 2006 |
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CCE Vs. FUTURA POLYMERS LTD.
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November 7, 2006 |
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CCE Vs. SHRI MUKESH SHARMA AND SHRI RAJEEV
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March 8, 2006 |
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CCE Vs. SHRI DHANESHWAR CHAKRESH
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November 8, 2006 |
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CCE Vs. AIDEES ELECTRONICS PVT. LTD.
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June 22, 2006 |
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CCE Vs. ROYAL GRANITES (PVT.) LTD.
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October 12, 2006 |
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CCE Vs. SUPER TRAVELS
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October 12, 2006 |
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CCE Vs. BHARAT STEEL ROLLING MILLS
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June 16, 2006 |
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CCE Vs. RISHABH VELVELEEN (P) LTD.
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March 28, 2006 |
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CCE Vs. K.G. DENIM LTD.
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June 12, 2006 |
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CCE Vs. ANKIT CONSULTANCY LTD. AND SHRI
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October 10, 2006 |
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CCE Vs. KASHYAP SWEETNERS (P) LTD.
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February 22, 2006 |
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CCE Vs. MILAP MARBLES (P) LTD.
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February 22, 2006 |
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CCE Vs. SIKAR EX-SERVICEMAN WELFARE
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February 22, 2006 |
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CCE Vs. STAR PAPER MILLS LTD.
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November 29, 2006 |
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CCE Vs. AUREOLA CHEMICALS LTD.
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May 31, 2006 |
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CCE Vs. AMAR COACH BUILDERS
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May 26, 2006 |
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CCE Vs. INDUSTRIAL ARMY
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February 14, 2006 |
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CCE Vs. SHRI KAMLESH KUMAR AGRAWAL, PROP.
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February 14, 2006 |
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CCE Vs. VARUN DYG AND PTG MILLS
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December 14, 2006 |
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CCE Vs. KRISHNA INDUSTRIES
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November 13, 2006 |
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CCE Vs. ISPAT ALLOYS LTD. (BALASORE ALLOYS LTD.)
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July 19, 2006 |
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CCE Vs. HIRA CEMENT
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April 3, 2006 |
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CCE Vs. GMTD, BHARAT SANCHAR NIGAM LTD.
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January 18, 2006 |
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CCE Vs. MEGHDOOT PISTONS (P) LTD.
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April 4, 2006 |
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CCE Vs. SADASHIV METALLICS LTD.
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July 7, 2006 |
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CCE Vs. VMA ENTERPRISES (P) LTD.
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July 12, 2006 |
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CCE Vs. HINDUSTAN LEVER LTD.
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June 15, 2006 |
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CCE Vs. RAGHUNATH PRASAD AGARWAL
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May 24, 2006 |
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CCE Vs. GANGADHARAM APPLIANCES LTD.
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November 13, 2006 |
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CCE Vs. BEAUTY COSMETICS LTD.
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July 12, 2006 |
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CCE Vs. MEDI HERBS AND R.K. HERBALS PVT.
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July 12, 2006 |
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CCE Vs. ORIENT ABRASIVES
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December 7, 2006 |
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CCE Vs. U.P. STATE SUGAR CORPN. LTD.
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November 29, 2006 |
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CCE Vs. MADURANTAKAM CO-OP. SUGAR MILLS LTD.
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October 26, 2006 |
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CCE Vs. R.S. ELECTRICALS
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December 6, 2006 |
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CCE Vs. HOTLINE GLASS LTD.
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November 17, 2006 |
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CCE Vs. SHASUN CHEMICALS AND DRUGS LTD.
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March 16, 2006 |
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CCE Vs. SIVANESAN AND CO.
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July 13, 2006 |
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CCE Vs. ISHWAR PAPER MILLS
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July 13, 2006 |
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CCE Vs. KIRPAL CASTINGS PVT. LTD.
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December 20, 2006 |
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CCE Vs. EID PARRY (I) LTD.
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April 17, 2006 |
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CCE Vs. TAMILNADU ASBESTOS (PIPES)
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April 19, 2006 |
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CCE Vs. SARAVANA INSULATORS LTD.
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January 25, 2006 |
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CCE Vs. INDIA GLYCOL LTD.
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January 24, 2006 |
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CCE Vs. JADIA PIPES (INDIA) LTD.
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November 27, 2006 |
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CCE Vs. STANDARD SURFACTANTS LTD.
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September 1, 2006 |
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CCE Vs. SARDAR ASSOCIATES PVT. LTD.
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January 27, 2006 |
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CCE Vs. SPIC PHARMACEUTICALS DIVISION
|
April 7, 2006 |
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CCE Vs. ARULMURUGAN SAGO FACTORY
|
March 23, 2006 |
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CCE Vs. PREMIER INSTRUMENTS AND CONTROLS
|
January 12, 2006 |
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CCE Vs. SUNDARAM CLAYTON LTD.
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August 25, 2006 |
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CCE Vs. SAVITA POLYMERS LIMITED
|
August 23, 2006 |
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CCE Vs. SHASUN CHEMICALS AND DRUGS LTD.
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January 17, 2006 |
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CCE Vs. THYROCARE SERVICES
|
January 18, 2006 |
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CCE Vs. BHAWANI SHANAKAR CATINGS LTD. AND
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May 2, 2006 |
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CCE Vs. RAHUL CHEM FARM (P) LTD. KIRAN
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May 3, 2006 |
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CCE Vs. SIDHACHALAM EXPORTS PVT. LTD.
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September 14, 2006 |
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CCE Vs. JAI LAXMI FINANCE CO.
|
February 8, 2006 |
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CCE Vs. BEEKAY ENGG. CORPN.
|
February 8, 2006 |
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CCE Vs. KOTHARI SUGARS AND CHEMICALS LTD.
|
February 13, 2006 |
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CCE Vs. SHREE AMBICA STEEL ROLLING MILLS
|
January 3, 2006 |
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CCE Vs. NEW HOLLAND TRACTORS
|
August 2, 2006 |
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CCE Vs. STEEL STRIPS LTD.
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January 3, 2006 |
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CCE Vs. URVASHI SYNTHETIC PROCESSORS (P)
|
August 2, 2006 |
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CCE Vs. BOMBAY SNUFF CO. LTD.
|
December 19, 2006 |
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CCE Vs. INDIAN STEEL AND ALLIED PRODUCTS
|
April 6, 2006 |
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CCE Vs. HOTLINE CPT LTD.
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November 22, 2006 |
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CCE Vs. PARADISE STEEL ROLLING MILLS,
|
January 2, 2006 |
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CCE Vs. ESS DEE TIN AND METAL INDUSTRIES
|
January 2, 2006 |
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CCE Vs. OPTEL TELECOMMUNICATION LTD.
|
September 12, 2006 |
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CCE Vs. AGRAWAL EXPORTS
|
September 12, 2006 |
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CCE Vs. HIMACHAL EXICOM COMMUNICATION
|
February 6, 2006 |
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CCE Vs. WHEELS INDIA LTD.
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May 11, 2006 |
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CCE Vs. BHURUKA TEXTILES LTD.
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May 16, 2006 |
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CCE & C, CALICUT Vs. HINDUSTAN COCA COLA BEVERAGES P. LTD.
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July 19, 2006 |
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CCE AND C Vs. SHREEJI TRAVELS
|
December 13, 2006 |
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CCE AND C Vs. SAMRTH TRAVELS
|
December 13, 2006 |
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CCE, COIMBATORE Vs. GOLDEN DEW TEA FACTORY [ALONGWITH
|
November 29, 2006 |
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CCE, VISAKHAPATNAM-II Vs. GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD.
|
February 28, 2006 |
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CCEX Vs. UNITED PHOSPHORUS LTD.
|
March 9, 2006 |
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CCEX Vs. VIDEOCON COMMUNICATION LTD
|
January 13, 2006 |
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CCEX Vs. MIRC ELECTRONICS LTD
|
March 9, 2006 |
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CCEX Vs. P K SHYAMSUKHA AND SIDDARTHA PETRO PRODUCTS LTD
|
January 18, 2006 |
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CCEX Vs. JET SPEED AUDIO PVT. LTD.
|
June 20, 2006 |
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CCEX Vs. HILDEN PACKAGING MACHINES PVT.
|
February 23, 2006 |
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CCEX Vs. MILTON LAMINATES
|
February 20, 2006 |
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CCEX Vs. METAL RECYCLING INDUSTRIES
|
January 13, 2006 |
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CCEX Vs. NOVEL INDUSTRIES
|
January 10, 2006 |
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CCEX AND CUS Vs. MODISON LTD AND ODYSSEY AIRCON PVT LTD
|
August 22, 2006 |
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CEAT LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 18, 2006 |
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CEETA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 2, 2006 |
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CELETRONIX INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 15, 2006 |
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CELETRONIX INDIA PVT. LTD. Vs. CC
|
April 4, 2006 |
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CELLO HOUSE HOLD APPLIANCES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2006 |
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CELLULAR TECHNOLOGIES Vs. COMMISSIONER OF C. EX.
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March 13, 2006 |
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CEMENT CORPN. OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
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October 17, 2006 |
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CENTAUR CHEMICALS PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
January 19, 2006 |
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CENTRAL CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
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CENTRAL DISTRIBUTION CENTRE Vs. COMMISSIONER OF CUS AND C EX
|
February 6, 2006 |
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CENTRAL POWER RESEARCH INSTITUTE Vs. COMMR. OF C. EX., BANGALORE-III
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May 18, 2006 |
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CENTRUM TRAVELS PVT. LTD. Vs. C.C.E.
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October 5, 2006 |
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CENTRUM TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
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May 3, 2006 |
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CENTURY RAYON Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2006 |
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CGI INFORMATION SYS. & MGMT. CONSULTANTS (P) LTD. Vs. CCE, TRIVANDRUM
|
February 6, 2006 |
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CHAITANYA ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2006 |
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CHAITANYA ADVERTISING Vs. COMMISSIONER OF C. EX.
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March 8, 2006 |
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CHAMBAL FERTILISERS AND Vs. COMMR. OF CUS. (IMP.)
|
March 6, 2006 |
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CHAMUNDI DIE CAST (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2006 |
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CHAMUNDI FOODS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 28, 2006 |
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CHANDERPUR WORKS Vs. CC
|
May 5, 2006 |
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CHANDRA PRABA COTTAGE SPININING Vs. COMMR. OF C. EX.
|
July 20, 2006 |
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CHARAK PHARMACEUTICAL INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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March 17, 2006 |
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CHARMINAR EXPORTS Vs. COMMISSIONER OF CUSTOMS
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December 4, 2006 |
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CHARMINAR NON-WOVENS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
November 17, 2006 |
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CHATTUSHRUNGI SEVA SAMITTEE Vs. COMMISSIONER OF C. EX.
|
February 3, 2006 |
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CHEERAMALIL PLASTICS PVT. LTD. Vs. COMMR. OF C. EX., COCHIN
|
April 24, 2006 |
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CHEMETALL RAI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2006 |
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CHEMIE ALLIANCE INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2006 |
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CHEMPLAST SANMAR Vs. CCE
|
July 6, 2006 |
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CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2006 |
|
CHEMPLAST SANMAR LTD. Vs. CCE
|
August 2, 2006 |
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CHENNAI MARINE TRADING PVT. LTD. Vs. CC
|
May 31, 2006 |
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CHETANA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2006 |
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CHIEF PLANT MANAGER, INDIAN OIL Vs. COMMR. OF C. EX.
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February 14, 2006 |
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CHINNAKARUPPAN P. Vs. COMMISSIONER OF CUSTOMS
|
May 18, 2006 |
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CHISTIA TEXTILES, IQBAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2006 |
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CHITTOR POLYFAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2006 |
|
CHOICE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2006 |
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CHOKSI PLATINUM (P) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2006 |
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CHOKSI SILK MILLS Vs. COMMISSIONER OF CEN EXCISE
|
July 26, 2006 |
|
CHOLOMANDAL MARINE FIBRES Vs. COMMISSIONER OF C. EX.
|
December 18, 2006 |
|
CHRISPAL SHIPPING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2006 |
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CIBA SPECIALTY CHEMICALS INC Vs. COMMISSIONER OF C EX
|
November 13, 2006 |
|
CIGFIL LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
October 10, 2006 |
|
CIPLA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 3, 2006 |
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CIPLA LTD. Vs. COMMISSIONER OF C. EX.
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September 1, 2006 |
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CITY HONDA Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
December 12, 2006 |
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CITY TRAVEL SERVICES Vs. COMMISSIONER OF C. EX.
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September 18, 2006 |
|
CITY TRAVELS Vs. COMMISSIONER OF C. EX.
|
September 12, 2006 |
|
CITY TRAVELS Vs. COMMISSIONER OF C. EX.
|
July 25, 2006 |
|
CLARIANT (INDIA) LTD. Vs. CCEX
|
February 10, 2006 |
|
CLASSIC STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2006 |
|
CMC LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
July 13, 2006 |
|
CMI METALS RECYCLING (INDIA) P. Vs. COMMISSIONER OF CUS.
|
August 25, 2006 |
|
CMI METALS RECYCLING (INDIA) PVT. Vs. CC, (EXPORTS)
|
March 16, 2006 |
|
CMS (INDIA) OPERATIONS AND Vs. CCE
|
June 9, 2006 |
|
COAL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
March 16, 2006 |
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COBRA PERSONNEL AND INTELLIGENCE SERVICES Vs. COMMR OF C EX
|
May 9, 2006 |
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COCA COLA INDIA PVT LTD Vs. COMMISSIONER OF C EX
|
October 24, 2006 |
|
COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN
|
November 27, 2006 |
|
COCHIN INTERNATIONAL AIRPORT PREPAID TAXI OPERATORS CO-OPERATIVE SOCIETY LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 7, 2006 |
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COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 26, 2006 |
|
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 9, 2006 |
|
COEN COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
February 16, 2006 |
|
COEN COMPANY Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
February 28, 2006 |
|
COIMBATORE POPULAR SPINNING Vs. CCE
|
June 19, 2006 |
|
COLGATE PALMOLIVE (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (I)
|
October 23, 2006 |
|
COLGATE PALMOLIVE COMPANY Vs. COMMISSIONER OF C. EX. AND CUS.
|
April 24, 2006 |
|
COLLECTOR OF CUSTOMS Vs. WESTERN INDIA PLYWOODS LIMITED
|
March 1, 2006 |
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COLLECTOR OF CUSTOMS Vs. COMPUTER GRAPHICS (P) LTD.
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February 22, 2006 |
|
COLOR TIMES Vs. COMMISSIONER OF C. EX.
|
May 10, 2006 |
|
COLOURS OF THE WORLD Vs. COMMISSIONER OF CENTRAL
|
November 8, 2006 |
|
COLT CEMENT PVT. LTD. Vs. CCE
|
February 14, 2006 |
|
COLT INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
September 10, 2006 |
|
COMM. OF CUSTOMS & C. EX., TIRUPATI Vs. ANDHRA DYE-CHEM INDUSTRIES
|
October 9, 2006 |
|
COMMISSIONER OF C EX Vs. POLAR PHARMA INDIA LTD
|
September 20, 2006 |
|
COMMISSIONER OF C EX Vs. GUJARAT AMBUJA EXPORTS LTD
|
September 22, 2006 |
|
COMMISSIONER OF C EX Vs. FLUID SYNTHETIC INCORPORATION
|
November 10, 2006 |
|
COMMISSIONER OF C EX Vs. SIDDHESHWAR SSK LIMITED
|
November 23, 2006 |
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COMMISSIONER OF C EX Vs. DHIRENDRASINH C ZALA
|
December 26, 2006 |
|
COMMISSIONER OF C EX Vs. GANGE PRESSING LTD
|
December 5, 2006 |
|
COMMISSIONER OF C EX Vs. MARDIA TUBES LTD
|
September 12, 2006 |
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COMMISSIONER OF C EX Vs. SHALIMAR SUPER FOODS
|
November 22, 2006 |
|
COMMISSIONER OF C EX Vs. P C POLE FACTORY
|
March 9, 2006 |
|
COMMISSIONER OF C EX Vs. INDO PLAST ENGINEERS
|
January 3, 2006 |
|
COMMISSIONER OF C EX Vs. MANSI PACKAGING PVT LTD
|
August 14, 2006 |
|
COMMISSIONER OF C EX Vs. SOMANI OVERSEAS CORPORATION
|
September 7, 2006 |
|
COMMISSIONER OF C EX Vs. MOVILEX IRRIGATION LTD
|
October 5, 2006 |
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COMMISSIONER OF C EX Vs. BHUSHAN STEEL AND STRIPS LTD
|
September 22, 2006 |
|
COMMISSIONER OF C EX Vs. SHIELD SECURITY FORCE
|
September 21, 2006 |
|
COMMISSIONER OF C EX Vs. CABLE CORPORATION OF INDIA
|
September 5, 2006 |
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COMMISSIONER OF C EX Vs. SAGAR INDUSTRIES AND DISTILLERIES PVT LTD
|
November 23, 2006 |
|
COMMISSIONER OF C EX Vs. RADHABALLABH SILK MILLS PVT LTD
|
May 5, 2006 |
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COMMISSIONER OF C EX AND CUS Vs. SHRIJEE HEAVY PROJECTS WORKS LTD
|
April 17, 2006 |
|
COMMISSIONER OF C EX AND CUS Vs. UNITEX TEXTURISER
|
March 9, 2006 |
|
COMMISSIONER OF C EX AND CUS Vs. SANGAMNER BHAG SSK LTD
|
May 3, 2006 |
|
COMMISSIONER OF C EX AND CUS Vs. ANKIT PULPS AND BOARDS PVT LTD
|
December 5, 2006 |
|
COMMISSIONER OF C EX AND CUS Vs. VISHAL CORPORATION
|
July 13, 2006 |
|
COMMISSIONER OF C EX AND CUS Vs. SAMARTH TRAVELS
|
March 20, 2006 |
|
COMMISSIONER OF C EX AND CUSTOMS Vs. CLASSIC INDUSTRIES LTD
|
November 30, 2006 |
|
COMMISSIONER OF C EX AND CUSTOMS Vs. EPCOS INDIA LTD
|
December 8, 2006 |
|
COMMISSIONER OF C. EX. Vs. U.S. CHOUDHARY
|
November 14, 2006 |
|
COMMISSIONER OF C. EX. Vs. MODISON LTD.
|
July 12, 2006 |
|
COMMISSIONER OF C. EX. Vs. HFCL (WIRELESS DIV. UNIT-II)
|
November 14, 2006 |
|
COMMISSIONER OF C. EX. Vs. SANGRUR AGRO LTD.
|
July 14, 2006 |
|
COMMISSIONER OF C. EX. Vs. SHARDA MOTORS IND. LTD.
|
November 15, 2006 |
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COMMISSIONER OF C. EX. Vs. KIRLOSKAR EBARA PUMPS LTD.
|
November 20, 2006 |
|
COMMISSIONER OF C. EX. Vs. STERLITE INDUSTRIES (I) LTD.
|
December 14, 2006 |
|
COMMISSIONER OF C. EX. Vs. AFCONS PAULING JOINT VENTURE
|
December 14, 2006 |
|
COMMISSIONER OF C. EX. Vs. YAMUNA BARDANA TRADING
|
November 17, 2006 |
|
COMMISSIONER OF C. EX. Vs. RANIA KUTIR UDYOG SAMITI
|
November 13, 2006 |
|
COMMISSIONER OF C. EX. Vs. ARVIND MILLS LTD.
|
November 10, 2006 |
|
COMMISSIONER OF C. EX. Vs. ULTRA MARINE AND PIGMENTS LTD.
|
July 10, 2006 |
|
COMMISSIONER OF C. EX. Vs. FLAIR FILTRATION (P) LTD.
|
November 7, 2006 |
|
COMMISSIONER OF C. EX. Vs. BOMBAY DYEING AND MFG. CO. LTD.
|
July 6, 2006 |
|
COMMISSIONER OF C. EX. Vs. CHESLIND TEXTILES LTD.
|
November 6, 2006 |
|
COMMISSIONER OF C. EX. Vs. JAIN IRRIGATION SYSTEMS LTD.
|
October 27, 2006 |
|
COMMISSIONER OF C. EX. Vs. CAREER POINT INFOSYSTEM LTD.
|
March 1, 2006 |
|
COMMISSIONER OF C. EX. Vs. PHILIPS INDIA LTD.
|
March 29, 2006 |
|
COMMISSIONER OF C. EX. Vs. LUDHIANA BEVERAGES PVT. LTD.
|
October 31, 2006 |
|
COMMISSIONER OF C. EX. Vs. SHAM UDYOG LTD.
|
June 28, 2006 |
|
COMMISSIONER OF C. EX. Vs. EASTERN AROMATIC PVT. LTD.
|
October 4, 2006 |
|
COMMISSIONER OF C. EX. Vs. DHANSHREE AGRO POLY PRODUCTS
|
February 17, 2006 |
|
COMMISSIONER OF C. EX. Vs. ANANT TEX FAB PVT. LTD.
|
October 4, 2006 |
|
COMMISSIONER OF C. EX. Vs. G AND Y SOAPS WORKS
|
February 17, 2006 |
|
COMMISSIONER OF C. EX. Vs. ALUMINIUM CENTRE
|
June 8, 2006 |
|
COMMISSIONER OF C. EX. Vs. GRAPHITE (I) LTD.
|
October 4, 2006 |
|
COMMISSIONER OF C. EX. Vs. BALLARPUR INDUSTRIES LTD.
|
February 17, 2006 |
|
COMMISSIONER OF C. EX. Vs. RAKESH SINGHAL
|
June 19, 2006 |
|
COMMISSIONER OF C. EX. Vs. SHYAM MILL BOARD FACTORY
|
February 23, 2006 |
|
COMMISSIONER OF C. EX. Vs. PAUL TRAVELS
|
October 12, 2006 |
|
COMMISSIONER OF C. EX. Vs. KAPIL STEEL LTD.
|
June 20, 2006 |
|
COMMISSIONER OF C. EX. Vs. MOONLIGHT ALLOYS PVT. LTD.
|
October 17, 2006 |
|
COMMISSIONER OF C. EX. Vs. PRERNA STRIPS
|
October 19, 2006 |
|
COMMISSIONER OF C. EX. Vs. RGR PHARMACEUTICALS
|
June 23, 2006 |
|
COMMISSIONER OF C. EX. Vs. PLANNERS INDIA (P) LTD.
|
February 14, 2006 |
|
COMMISSIONER OF C. EX. Vs. RAJEEV CHANDRASEKHAR
|
October 9, 2006 |
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COMMISSIONER OF C. EX. Vs. LEAK-PROOF ENGINEERING (I) PVT.
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October 3, 2006 |
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COMMISSIONER OF C. EX. Vs. SOWBHAGYA LAKSHMI SILICATE
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February 17, 2006 |
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COMMISSIONER OF C. EX. Vs. LANJEKAR SALES CORPORATION
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June 5, 2006 |
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COMMISSIONER OF C. EX. Vs. DCW LTD.
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November 29, 2006 |
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COMMISSIONER OF C. EX. Vs. CHANDRIKA SECURITY FORCE
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September 27, 2006 |
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COMMISSIONER OF C. EX. Vs. SAKTHI FINANCE LTD.
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May 26, 2006 |
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COMMISSIONER OF C. EX. Vs. DCW LTD.
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November 17, 2006 |
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COMMISSIONER OF C. EX. Vs. SHREE NEELKANTH NETWORK
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October 10, 2006 |
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COMMISSIONER OF C. EX. Vs. SPIC PHARMACEUTICALS DIVISION
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February 3, 2006 |
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COMMISSIONER OF C. EX. Vs. BHARAT SANCHAR NIGAM LTD.
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September 12, 2006 |
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COMMISSIONER OF C. EX. Vs. INDIAN ISPAT WORKS (P) LTD.
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February 1, 2006 |
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COMMISSIONER OF C. EX. Vs. A.K. MULTIMETALS PVT. LTD.
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July 26, 2006 |
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COMMISSIONER OF C. EX. Vs. ABU JANI SANDEEP KHOSLA
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March 10, 2006 |
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COMMISSIONER OF C. EX. Vs. IND-SWIFT LTD.
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September 18, 2006 |
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COMMISSIONER OF C. EX. Vs. U.T. LTD.
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February 10, 2006 |
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COMMISSIONER OF C. EX. Vs. PRESTIGE COATING LTD.
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May 24, 2006 |
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COMMISSIONER OF C. EX. Vs. JCBL LTD.
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November 28, 2006 |
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COMMISSIONER OF C. EX. Vs. DESAI HYDRAULICS PVT. LTD.
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January 31, 2006 |
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COMMISSIONER OF C. EX. Vs. HARYANA OIL AND SOYA LIMITED
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January 31, 2006 |
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COMMISSIONER OF C. EX. Vs. SURENDRA RE-ROLLERS PVT. LTD.
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May 8, 2006 |
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COMMISSIONER OF C. EX. Vs. CAREER POINT INFOSYSTEM LTD.
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May 4, 2006 |
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COMMISSIONER OF C. EX. Vs. SUBHASH ROLLING MILLS
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August 25, 2006 |
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COMMISSIONER OF C. EX. Vs. MEENAKSHI AND CO.
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August 23, 2006 |
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COMMISSIONER OF C. EX. Vs. VIDHYA CYLINDER PVT. LTD.
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July 25, 2006 |
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COMMISSIONER OF C. EX. Vs. R.K. ELECTRONIC CABLE NETWORK
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January 18, 2006 |
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COMMISSIONER OF C. EX. Vs. SPICED COMMUNICATION (P) LTD.
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January 9, 2006 |
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COMMISSIONER OF C. EX. Vs. ESTEEM SERVICES
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August 11, 2006 |
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COMMISSIONER OF C. EX. Vs. SARJOO SAHKARI CHINI MILLS LTD.
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August 31, 2006 |
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COMMISSIONER OF C. EX. Vs. INDIA GLYCOLS LTD.
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December 20, 2006 |
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COMMISSIONER OF C. EX. Vs. DECORA CERAMICS LTD.
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August 21, 2006 |
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COMMISSIONER OF C. EX. Vs. RAKESH CHEMICAL INDUSTRIES
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January 2, 2006 |
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COMMISSIONER OF C. EX. Vs. AMBA STEELS
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January 3, 2006 |
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COMMISSIONER OF C. EX. Vs. ADHUNIK STEELS LTD.
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August 1, 2006 |
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COMMISSIONER OF C. EX. Vs. T.I. METAL SECTIONS
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August 3, 2006 |
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COMMISSIONER OF C. EX. Vs. FAIRDEAL RESEARCH LABORATORIES
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January 4, 2006 |
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COMMISSIONER OF C. EX. Vs. ISPAT INDUSTRIES LTD.
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April 3, 2006 |
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COMMISSIONER OF C. EX. Vs. MID INDIA INTERNATIONAL LTD.
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January 5, 2006 |
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COMMISSIONER OF C. EX. Vs. LONG LIFE TOOLS (P) LTD.
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January 5, 2006 |
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COMMISSIONER OF C. EX. Vs. DHIRENDRASINGH C. ZALA
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April 5, 2006 |
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COMMISSIONER OF C. EX. Vs. DOLLAR AND CO. (P) LTD.
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September 8, 2006 |
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COMMISSIONER OF C. EX. & CUS., CALICUT Vs. RUBCO HAUT WOODS (P) LTD.
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November 27, 2006 |
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COMMISSIONER OF C. EX. & CUS., CALICUT Vs. MANUELSONS WOOD INDUSTRIES
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November 6, 2006 |
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COMMISSIONER OF C. EX. & CUS., CALICUT Vs. KOYENCO BAZAR
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September 4, 2006 |
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COMMISSIONER OF C. EX. & CUS., RAJKOT Vs. AMRUT CERAMICS
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December 1, 2006 |
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COMMISSIONER OF C. EX. & CUS., RAJKOT Vs. INDIAN PLASTIC INDUSTRIES
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December 5, 2006 |
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COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. ASIAN PAINTS (I) LTD.
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November 2, 2006 |
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COMMISSIONER OF C. EX. (APPEALS), TIRUPATI Vs. AUDITHIYA MINERALS LTD.
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March 1, 2006 |
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COMMISSIONER OF C. EX. AND CUS. Vs. GODAVARI STEEL RE-ROLLING MILLS
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January 24, 2006 |
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COMMISSIONER OF C. EX., BANGALORE Vs. ATHREYONIX
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March 28, 2006 |
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COMMISSIONER OF C. EX., BANGALORE Vs. JINDAL ALUMINIUM LTD.
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April 26, 2006 |
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COMMISSIONER OF C. EX., BANGALORE-I Vs. N.S.P. ELECTRONICS LTD.
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March 23, 2006 |
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COMMISSIONER OF C. EX., BANGALORE-II Vs. NINA INDUSTRIES
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December 4, 2006 |
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COMMISSIONER OF C. EX., BANGALORE-II Vs. ITC LTD.
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November 22, 2006 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. SIGN & DISPLAY SYSTEMS
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May 4, 2006 |
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COMMISSIONER OF C. EX., BELGAUM Vs. GOKAK MILLS LTD.
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December 1, 2006 |
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COMMISSIONER OF C. EX., BHUBANESHWAR-II Vs. GOLF OIL CORPORATION
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June 8, 2006 |
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COMMISSIONER OF C. EX., CALCUTTA-I Vs. FILTRONIC
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January 16, 2006 |
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COMMISSIONER OF C. EX., COCHIN Vs. BPL TELECOM PVT. LTD.
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October 11, 2006 |
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COMMISSIONER OF C. EX., COCHIN Vs. FCI OEN CONNECTORS LTD.
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June 26, 2006 |
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COMMISSIONER OF C. EX., COCHIN Vs. NIPPON KOEI CO. LTD.
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August 24, 2006 |
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COMMISSIONER OF C. EX., GUNTUR Vs. NUTRINE CONFECTIONERY CO. PVT. LTD.
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October 19, 2006 |
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COMMISSIONER OF C. EX., GUNTUR Vs. VIRAT CRANE INDUSTRIES LTD.
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November 9, 2006 |
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COMMISSIONER OF C. EX., GUNTUR Vs. RUCHI AGRO PRODUCTS (P) LTD.
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October 13, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. GULF OIL CORPORATION LTD.
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April 25, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. AUROBINDO PHARMA LTD.
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March 10, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SRI BHAVANI DISTILLERIES (INDIA) PVT. LTD.
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December 13, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. HARI STEEL TUBES
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November 28, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SANGHI SPINNERS (I) LTD.
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June 22, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. HYDERABAD CYLINDERS PVT. LTD.
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March 22, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. TALSILA PHARMACEUTICALS (P) LTD.
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November 2, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. RAHUL BIDI FACTORY
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August 14, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-I Vs. PENNAR INDUSTRIES LTD.
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May 10, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-I Vs. MOLD-TEK TECHNOLOGIES LTD.
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January 20, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-II Vs. N.G. ADHESIVES INDUSTRIES PVT. LTD.
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January 10, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-III Vs. SRI VISHNU CEMENTS LTD.
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May 31, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-III Vs. WELD FUSE PVT. LTD.
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October 27, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. VANIFAB ENGINEERS PVT. LTD.
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June 20, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. D.R. METAL INDUSTRIES
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July 31, 2006 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. DECPRO PAINTS
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June 12, 2006 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. RAHUL COMPUTEX PVT. LTD.
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September 26, 2006 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. HAZI ABDUL RAZZAQUE
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April 4, 2006 |
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COMMISSIONER OF C. EX., KOLKATA-II Vs. BHASKAR FORGINGS PVT. LTD.
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December 15, 2006 |
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COMMISSIONER OF C. EX., KOLKATA-III Vs. SHAKTI ORGANICS
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May 5, 2006 |
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COMMISSIONER OF C. EX., KOLKATA-VI Vs. BLACK DIAMOND BEVERAGES LTD.
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February 21, 2006 |
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COMMISSIONER OF C. EX., MANGALORE Vs. KANARA EXPORT AGENCIES
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November 28, 2006 |
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COMMISSIONER OF C. EX., MANGALORE Vs. SUNIL S. KOTIAN
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December 5, 2006 |
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COMMISSIONER OF C. EX., MANGALORE Vs. DEE PEE EN CORPORATION
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December 19, 2006 |
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COMMISSIONER OF C. EX., NAGPUR Vs. LLOYDS METALS & ENGG. LTD.
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July 12, 2006 |
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COMMISSIONER OF C. EX., SALEM Vs. K.G. DENIM LIMITED
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August 25, 2006 |
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COMMISSIONER OF C. EX., SILIGURI Vs. CHUAPARA POLY PACK UNIT
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April 3, 2006 |
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COMMISSIONER OF C. EX., SURAT-I Vs. VARDHAMAN FASHION PVT. LTD.
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November 30, 2006 |
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COMMISSIONER OF C. EX., SURAT-II Vs. S.J. VASANIA SILK MILLS
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December 20, 2006 |
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COMMISSIONER OF C. EX., TIRUPATI Vs. KUROOL CYLINDERS PVT. LTD.
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September 1, 2006 |
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COMMISSIONER OF C. EX., VADODARA-II Vs. INTERPLEX (INDIA) PVT. LTD.
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November 22, 2006 |
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COMMISSIONER OF C. EX., VAPI Vs. HITESH PLASTICS P. LTD.
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December 27, 2006 |
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COMMISSIONER OF C. EXCISE, DIBRUGARH Vs. NAPUK TEA ESTATE
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July 4, 2006 |
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COMMISSIONER OF CEN EXCISE Vs. RELIANCE INDUSTRIES LTD
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July 25, 2006 |
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COMMISSIONER OF CEN EXCISE Vs. GENERAL INDUSTRIAL CONTROLS PRIVATE LIMITED
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July 25, 2006 |
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COMMISSIONER OF CENTRAL Vs. NATCO PHARMA LTD.
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July 20, 2006 |
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COMMISSIONER OF CENTRAL Vs. H AND R JOHNSON (INDIA) LTD.
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March 17, 2006 |
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COMMISSIONER OF CENTRAL Vs. PRATHIMA INDUSTRIES (P) LTD.
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November 17, 2006 |
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COMMISSIONER OF CENTRAL Vs. YOKOGAWA BLUE STAR LTD.
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December 28, 2006 |
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COMMISSIONER OF CENTRAL Vs. HINDUSTAN LEVER LTD.
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July 28, 2006 |
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COMMISSIONER OF CENTRAL Vs. G.S. STEEL TUBES PVT. LTD.
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October 16, 2006 |
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COMMISSIONER OF CENTRAL Vs. BPL TELECOM PVT. LTD.
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June 16, 2006 |
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COMMISSIONER OF CENTRAL Vs. OM SHANTHI SATINS LTD.
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September 27, 2006 |
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COMMISSIONER OF CENTRAL Vs. VIJAYA DURGA BRASS ROLLING MILLS
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September 26, 2006 |
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COMMISSIONER OF CENTRAL Vs. VIJAY PRESTRESSED PRODUCTS PVT.
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May 31, 2006 |
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COMMISSIONER OF CENTRAL Vs. VISAKHAPATNAM STEEL PLANT
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October 5, 2006 |
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COMMISSIONER OF CENTRAL Vs. ANDHRA SUGARS LTD.
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June 13, 2006 |
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COMMISSIONER OF CENTRAL Vs. SANGHI POLYESTERS
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June 28, 2006 |
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COMMISSIONER OF CENTRAL Vs. ASHOKA WAFERS (P) LTD.
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June 27, 2006 |
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COMMISSIONER OF CENTRAL Vs. BUNGE AGRI. BUSINESS INDIA PVT.
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November 9, 2006 |
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COMMISSIONER OF CENTRAL Vs. KUSUMGAR FINESTOCKS PVT. LTD.
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February 2, 2006 |
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COMMISSIONER OF CENTRAL Vs. GOLDEN CARPETS LTD.
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January 20, 2006 |
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COMMISSIONER OF CENTRAL Vs. TRIVENI GLASS WORKS LTD.
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August 11, 2006 |
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COMMISSIONER OF CENTRAL Vs. SHANTI GEARS LTD.
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August 14, 2006 |
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COMMISSIONER OF CENTRAL Vs. GODREJ INDUSTRIES LTD.
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January 27, 2006 |
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COMMISSIONER OF CENTRAL Vs. WESTERN HATCHERIES LTD.
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September 1, 2006 |
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COMMISSIONER OF CENTRAL Vs. SHREE CHHATRAPATI SHAHU CO-OP.
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April 12, 2006 |
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COMMISSIONER OF CENTRAL Vs. ANDHRA SUGARS LTD. AND ANDHRA
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February 10, 2006 |
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COMMISSIONER OF CENTRAL Vs. HITTCO ONLINE TECHNOLOGIES LTD.
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August 4, 2006 |
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COMMISSIONER OF CENTRAL Vs. CHALLENGER RUBBERS (P) LTD.,
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March 22, 2006 |
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COMMISSIONER OF CENTRAL Vs. KAILASH AUTO BUILDERS LTD.
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August 2, 2006 |
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COMMISSIONER OF CENTRAL Vs. HYDERABAD CYLINDERS PVT. LTD.
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March 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LTD. AND
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March 21, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FENNER INDIA LTD.
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February 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. URISON COSMETICS LTD.
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February 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE KHEMISATI PROCESSORS
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September 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GEMINI INDUSTRIES AND IMAGING
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September 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDORE WIRE COMPANY LTD.
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August 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE AND COMPANY AND MANIYAR
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August 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. REMSONS INDUSTRIES LTD.
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August 1, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. R.K. MARBLE LTD.
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January 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LORD BALAJI ENTERPRISES
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March 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL METAL AND ROLLING MILLS
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January 5, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POLAR INDUSTRIES LTD.
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August 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
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August 4, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS ALUMINIUM COMPANY LTD.
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March 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE KARTHIK PAPERS LTD.
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April 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON LIFTS (P) LTD.
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February 8, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HIM CYLINDERS PVT. LTD.
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September 1, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALSARA HERBAL PRODUCTS PVT. LTD.
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July 26, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GIRDHAR METAL INDS. PVT. LTD.
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February 15, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GOEL POLYMERS
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February 15, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TITAN INDUSTRIES (WATCH DIVN)
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September 25, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRECOT MILLS LIMITED
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December 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MYSORE PAPER MILLS LTD.
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May 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIOCHEM PHARMACEUTICALS
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January 25, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAINBOW INSTRUMENTS (PVT.) LTD.
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August 30, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ITC LTD.
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August 28, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. U.T. LIMITED
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August 28, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SINGHAI SUSHIL KUMAR
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January 18, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
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January 18, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IDL INDUSTRIES LTD.
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January 30, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME TREVES PVT. LTD.
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September 1, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SRI VIVEKANANDA INDUSTRIES AND
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May 5, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PEST CONTROL (INDIA) PVT. LTD.
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January 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS REFINERIES LTD. AND
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August 31, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VOLTAS LTD.
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January 30, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. E.I.D. PARRY INDIA LTD.
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August 30, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADANLAL STEEL AND FORGINGS LTD.
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August 29, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M.R.F. LTD.
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April 13, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHP ENGINEERS LTD.
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August 14, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KANDHARI BEVERAGES PVT. LTD.
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April 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWEET CONFECTIONERY
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August 11, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CRYSTAL LACE (I) LTD.
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January 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TELCO LTD.
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April 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHRI PRAKASH INDUSTRIES LTD.
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April 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL STEEL AND POWER LTD.
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January 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARIHANT MICRO COMPUTERS PVT. LTD.
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August 10, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN SEAMLESS METAL TUBE LTD.
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January 18, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIRUGUPPA SUGAR AND CHEMICALS
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April 26, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ULTRAMARINE AND PIGMENTS LTD.
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August 18, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. I.G. PETROCHEMICALS
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April 21, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SARAVANA SPINNING MILLS
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April 21, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VASU CHEMICALS
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August 17, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHRI RAM INDUSTRIES
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September 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRECISION PAPER INDUSTRIES
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February 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MEDOPHARM
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November 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STERLITE INDUSTRIES (I) LTD.
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April 20, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GEM SPINNERS INDIA LTD.
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September 4, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ CARPETS
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February 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GRASIM INDUSTRIES LTD.
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February 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHARISHMA COSMETICS PVT. LTD.
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March 9, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. C.B. AGENCIES
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July 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAJARAM SOLVEX LTD.
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March 10, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.B. RESHELLERS PVT. LTD.
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March 10, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PERCISION COMPONENTS
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March 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARUNA SUGAR AND ENTERPRISES LTD.
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October 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODERN DENIM LTD.
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June 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EMPLOY ME
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March 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHU CABLES GROUPS
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March 1, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GIMPEX RUBBERS
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March 1, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BATA INDIA LTD.
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March 1, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NESTLE INDIA LTD.
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October 31, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A.R.S. COMPANY LTD. AND AZAM
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June 30, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE GANESH DYEING AND PRINTING
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June 29, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANDHRA SUGARS LTD.
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June 30, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MOOGAMBIGAI SOAP WORKS
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June 29, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ROMIT RESINS PVT. LTD.
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June 14, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAN INDIA LTD.
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February 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EWAC ALLOYS LTD.
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June 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DEEPTI CHEMICALS (P) LTD.
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June 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAHAYADRI S.S.K. LTD.
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September 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. APR PACKAGING INDUSTRIES LTD.
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February 17, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KEMCO AGENCIES
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February 15, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GANDHI TRAVELS
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June 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD.
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February 16, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K.L. CONCAST (P) LTD.
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November 29, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ESDEE PAINTS LTD.
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June 16, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUKAT TANKS AND VESSELS LTD.
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June 16, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDORE ROLLING MILLS LTD.
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February 24, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDOZ POLYMERS AND PRODUCTS AND
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July 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMARJOTHI SPINNING MILLS LTD.
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October 18, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SARU SMELTING PVT. LTD.
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February 28, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DATA INFOSYS LTD.
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February 28, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PEARL ENGINEERING POLYMERS LTD.
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February 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMBUJA CEMENT LTD.
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June 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RUCHI STRIPS AND ALLOYS LTD.
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June 20, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HANDA DISC
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June 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LALCHAND WADHWANI
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February 20, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SPIC PHARMACEUTICALS DIVISION
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March 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUPDTG. ENGINEER, TNEB
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June 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHOJPUR CLUB
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February 14, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TULIP NETWORK
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February 14, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CARBORUNDUM UNIVERSAL LTD.
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September 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BSBK P. LTD.
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September 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELDER HEALTHCARE LTD.
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December 14, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TELCO LTD.
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July 20, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SERVO PACKAGING (P) LTD.
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December 13, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ESSEN PLASTIC INDUSTRIES AND ACE
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July 18, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FUTURA POLYMERS LTD.
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July 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LAILA INTERNATIONAL
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November 13, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODERN STEELS LTD.
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December 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI PRINTS
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November 14, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD CHARTERED BANK
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December 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SREE KARPAGAMBAL MILLS LTD.
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July 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MENON PISTONS LTD.
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March 13, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SATPUDA TAPI SSK LTD.
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December 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND LTD.
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May 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AGNICE FIRE PROTECTION
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January 20, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEEL TECH. INDUSTRIES,
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August 7, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIVANESAN AND COMPANY
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September 8, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A.R. METALLURGICALS PVT. LTD.
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December 14, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CASTROL INDIA LTD.
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December 15, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TATA SSL LTD
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May 11, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ONLINE COMPUTER SERVICES
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January 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SARANG SPRINGS P LTD
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April 4, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DIPCO METAL FABRICATORS P LTD
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January 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMISHI DRUGS AND CHEMICALS LTD
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April 20, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FOAM HOME I LTD
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July 25, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LINTAX INDIA LTD
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January 31, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ZIM LABORATORIES LIMITED
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September 19, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PERMANENT MAGNETS LTD
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March 10, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD
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March 9, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DINESH AND CO
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November 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RUBY MILLS LTD
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December 26, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HIRA INDUSTRIES
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September 5, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PIOMA INDUSTRIES
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May 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BRAND ALLOYS LTD
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March 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN MOTORS LTD
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January 9, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SARIKA CHEMICALS AND ADHESIVE INDS
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June 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ESTEEM SERVICES
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September 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AJAY DECORATIVE LAMINATES PVT LTD
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November 17, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CADILA PHARMACEUTICAL
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June 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASCU LTD
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August 11, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DTDC COURIER AND CARGO LIMITED
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March 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE (APPEALS), GUNTUR Vs. ANDHRA CEMENTS LTD.
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March 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. GOEL AND JAIN TECHNOLOGIES PVT LTD
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January 24, 2006 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VIJAY METAL INDUSTRIES
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March 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SOLAR PACKAGING PVT LTD
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March 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III Vs. SRIJEE FOODS
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January 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. OEN INDIA LTD.
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May 2, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. SUCCESS
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March 22, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TRAVANCORE CEMENTS LTD.
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February 17, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. KOCHI REFINERIES LTD.
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October 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. HINDUSTAN LEVER LTD.
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June 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ANDHRA CEMENTS LTD.
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March 31, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. MADDALA INDUSTRIES
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March 8, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. MADRAS CEMENTS LTD
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March 23, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III Vs. NATCO PHARMA LTD.
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October 18, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. CHANDRA NATH PYNE
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March 10, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. C. ARUNAVA & ASSOCIATES
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March 28, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. S. DEB & CO.
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March 27, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. EMPLOY ME
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June 16, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. AMBARI TEA CO. LTD.
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April 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. AROCHEM INDUSTRIES
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December 6, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. RUPESHBHAI R. ZAVERI
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November 3, 2006 |
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COMMISSIONER OF CENTRAL EXCISE, TIRUPATI Vs. SATGURU ENGINEERING AND CONSULTANTS PVT. LTD.
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February 16, 2006 |
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COMMISSIONER OF CUS Vs. MONO ACRI GLASS INDS PVT LTD
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October 30, 2006 |
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COMMISSIONER OF CUS EXPORT Vs. FLAMINGO OVERSEAS
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December 15, 2006 |
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COMMISSIONER OF CUS IMPORT Vs. HARYANA GENERAL INDUSTRIES
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October 17, 2006 |
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COMMISSIONER OF CUS. Vs. SOUTH INDIA SURGICAL COMPANY LTD.
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December 20, 2006 |
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COMMISSIONER OF CUS. Vs. CHRISTIAN MEDICAL COLLEGE
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August 11, 2006 |
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COMMISSIONER OF CUS. & C. EX. (APPEALS), DAMAN Vs. GOLDSTAR METAL LTD.
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November 8, 2006 |
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COMMISSIONER OF CUS. & C. EX. HYDERABAD-II Vs. PENNAR INDUSTRIES LTD.
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May 5, 2006 |
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COMMISSIONER OF CUS. & C. EX., GUNTUR Vs. EMPEE SUGAR & CHEMICALS LTD.
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December 15, 2006 |
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COMMISSIONER OF CUS. & C. EX., HYDERABAD-I Vs. NOVOPAN INDUSTRIES LTD.
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July 28, 2006 |
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COMMISSIONER OF CUS. & C. EX., VISAKHAPATNAM Vs. R.N. INTERNATIONAL
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May 1, 2006 |
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COMMISSIONER OF CUS. (ICD) Vs. VALLEY IRON AND STEEL CO. LTD.
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February 15, 2006 |
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COMMISSIONER OF CUS. AND C. EX. Vs. BLOOD CARE COLLECTION CENTRE
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March 8, 2006 |
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COMMISSIONER OF CUS. AND C. EX. Vs. DELTA ELECTRONICS
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March 22, 2006 |
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COMMISSIONER OF CUS., BANGALORE Vs. MYSORE PAPER MILLS LTD.
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January 16, 2006 |
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COMMISSIONER OF CUS., COCHIN Vs. YEM YES & CO.
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November 16, 2006 |
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COMMISSIONER OF CUS., MANGALORE Vs. HINDUSTAN PETROLEUM CORPN. LTD.
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February 22, 2006 |
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COMMISSIONER OF CUSTOMS Vs. DEVAL ENTERPRISES
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November 16, 2006 |
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COMMISSIONER OF CUSTOMS Vs. GSICL
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December 14, 2006 |
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COMMISSIONER OF CUSTOMS Vs. PUSHPANJALI SILKS PVT. LTD.
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March 20, 2006 |
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COMMISSIONER OF CUSTOMS Vs. BABUL TECHNOLOGIES PVT LTD
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January 4, 2006 |
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COMMISSIONER OF CUSTOMS Vs. CHHAGANLAL MOHANLAL AND CO
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July 31, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SPECIALITY VALVES
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July 14, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SRINIVASAN CELLCOM LTD.
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November 30, 2006 |
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COMMISSIONER OF CUSTOMS Vs. HINDUSTAN GAS AND INDUSTRIES LTD.
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July 17, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SHRI SUNIL KUMAR AND SHRI RAM NIVAS
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July 28, 2006 |
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COMMISSIONER OF CUSTOMS Vs. G.R. INTERNATIONAL
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November 15, 2006 |
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COMMISSIONER OF CUSTOMS Vs. PARKER INDUSTRIES
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March 17, 2006 |
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COMMISSIONER OF CUSTOMS Vs. REAL IMAGE PVT. LTD.
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December 4, 2006 |
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COMMISSIONER OF CUSTOMS Vs. ROYALE
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March 7, 2006 |
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COMMISSIONER OF CUSTOMS Vs. HEWLETT PACKARD INDIA LTD.
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March 7, 2006 |
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COMMISSIONER OF CUSTOMS Vs. LUCKY STEEL INDUSTRIES
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June 28, 2006 |
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COMMISSIONER OF CUSTOMS Vs. HINDUSTAN ZINC LTD.
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June 28, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SONA CASTING (P) LTD.
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March 1, 2006 |
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COMMISSIONER OF CUSTOMS Vs. DEVANSHI IMPEX P. LTD.
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October 30, 2006 |
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COMMISSIONER OF CUSTOMS Vs. EPSON INDIA PVT. LTD.
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May 31, 2006 |
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COMMISSIONER OF CUSTOMS Vs. FINORAM SHEETS LTD.
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June 6, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SES TECHNOLOGY LTD.
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October 6, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SHARMAN WOOLLEN MILLS
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October 11, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SIGMA ELECTRONICS
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February 27, 2006 |
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COMMISSIONER OF CUSTOMS Vs. BET MEDICAL (P) LTD.
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June 21, 2006 |
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COMMISSIONER OF CUSTOMS Vs. JRAJ EXPORTS (P) LTD.
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May 26, 2006 |
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COMMISSIONER OF CUSTOMS Vs. PUNJAB EXPORTS
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May 26, 2006 |
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COMMISSIONER OF CUSTOMS Vs. FABRITEX EXPORTS (P) LTD.
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February 14, 2006 |
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COMMISSIONER OF CUSTOMS Vs. BHARATHI MARINE EXPORTS
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May 29, 2006 |
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COMMISSIONER OF CUSTOMS Vs. VICTORY ENTERPRISES
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June 9, 2006 |
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COMMISSIONER OF CUSTOMS Vs. DATAMATICS LTD.
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June 8, 2006 |
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COMMISSIONER OF CUSTOMS Vs. MAULIK ENTERPRISE
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June 3, 2006 |
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COMMISSIONER OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD.
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February 3, 2006 |
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COMMISSIONER OF CUSTOMS Vs. RAIN CALCINING LTD.
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November 22, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SEAMASTER SHIPPING AND LOGISTICS
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March 22, 2006 |
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COMMISSIONER OF CUSTOMS Vs. CROWN INTERNATIONAL AND
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August 11, 2006 |
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COMMISSIONER OF CUSTOMS Vs. KARCE ENTERPRISES (INDIA) PVT.
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April 12, 2006 |
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COMMISSIONER OF CUSTOMS Vs. SAYONARA EXPORTS PVT. LTD.
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August 18, 2006 |
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COMMISSIONER OF CUSTOMS Vs. GARG STEEL
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August 21, 2006 |
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COMMISSIONER OF CUSTOMS Vs. IND BHARATH ENERGIES LTD.
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July 25, 2006 |
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COMMISSIONER OF CUSTOMS Vs. RELIANCE INDUSTRIES LTD.
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May 5, 2006 |
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COMMISSIONER OF CUSTOMS Vs. ALSTOM LIMITED
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August 30, 2006 |
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COMMISSIONER OF CUSTOMS Vs. NOVEL DIGITAL ELECTRONICS
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May 30, 2006 |
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COMMISSIONER OF CUSTOMS & C. EX., HYDERABAD Vs. K.L.R. INDUSTRIES LIMITED
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August 10, 2006 |
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COMMISSIONER OF CUSTOMS (AIR) Vs. HARMONY MUSICAL INSTRUMENT
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July 7, 2006 |
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COMMISSIONER OF CUSTOMS (AIRPORT) Vs. IGP ENGINEERS PVT. LTD.
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September 25, 2006 |
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COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE Vs. ACE DESIGNERS LTD.
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January 27, 2006 |
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COMMISSIONER OF CUSTOMS (EXPORT) Vs. RADHEY SHYAM RATANLAL
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June 28, 2006 |
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COMMISSIONER OF CUSTOMS (I) Vs. INDOFIL CHEMICALS COMPANY
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January 3, 2006 |
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COMMISSIONER OF CUSTOMS (ICD) Vs. M.S. SHOES EAST LTD.
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May 24, 2006 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. PUDUMJEE PLANT LABORATORIES LTD.
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May 4, 2006 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. JAIN SHUDH VANASPATI LTD.
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July 11, 2006 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. PAC SYSTEMS PVT. LTD.
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March 20, 2006 |
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COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. JOHNY CHOUDHURY
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January 31, 2006 |
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COMMISSIONER OF CUSTOMS AND Vs. NEW TECHNOGRAPHICS
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August 22, 2006 |
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COMMISSIONER OF CUSTOMS AND Vs. RAGHAVENDRA INDUSTRIES
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August 4, 2006 |
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COMMISSIONER OF CUSTOMS AND Vs. VASAVI COTTON MERCHANTS
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November 16, 2006 |
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COMMISSIONER OF CUSTOMS AND Vs. SRI N. VISHNUVARDHANA RAO,
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June 27, 2006 |
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COMMISSIONER OF CUSTOMS AND Vs. VINAYAKA STEELS LTD.
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September 28, 2006 |
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COMMISSIONER OF CUSTOMS AND C EX Vs. BLUE BLEND I LTD
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July 11, 2006 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. PRIYA BLUE INDUSTRIES PVT LTD
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March 8, 2006 |
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COMMISSIONER OF CUSTOMS E P Vs. KOSMOS INTERNATIONAL
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May 10, 2006 |
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COMMISSIONER OF CUSTOMS EP Vs. VIRAJ ALLOYS LTD
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December 1, 2006 |
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COMMISSIONER OF CUSTOMS GEN Vs. AKM TRADING CORPORATION
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September 12, 2006 |
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COMMISSIONER OF CUSTOMS I Vs. MUMBAI CRICKET ASSOCIATION
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August 31, 2006 |
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COMMISSIONER OF CUSTOMS I Vs. FOREVER LIVING HEALTH NUTRITION AND BEAUTYCARE PRODUCTS PVT LTD
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August 25, 2006 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. TATA IRON AND STEEL CO LTD AND
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July 7, 2006 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. M B ELECTRONICS
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March 1, 2006 |
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COMMISSIONER OF CUSTOMS P Vs. BABULAL PUROHIT
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July 25, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. BPL TELECOM LTD.
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May 18, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. MAURYA EXPORT HOUSE
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September 4, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. ACER INDIA PVT. LTD.
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September 13, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. AT & S INDIA PVT. LTD.
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January 18, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. SPM INDIA LTD.
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December 29, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. H.M. LEISURE
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March 24, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. M. NAUSHAD
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September 15, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. BHARAVI LABORATORIES (P) LTD.
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January 23, 2006 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. CISCO SYSTEMS (INDIA) PVT. LTD.
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November 30, 2006 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. CHETAN ENTERPRISES
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July 10, 2006 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. ROYAL IMPEX
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July 27, 2006 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. DR. REDDY?S LABORATORIES
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January 20, 2006 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. SAGAR ENTERPRISES
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April 28, 2006 |
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COMMISSIONER OF CUSTOMS, HYDERABAD-II Vs. JAYPEEM GRANITES
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May 9, 2006 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. NIRMA LTD.
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December 5, 2006 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. INDIAN POTASH LTD.
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December 21, 2006 |
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COMMISSIONER OF CUSTOMS, KANDLA Vs. ESSAR OIL LTD.
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December 11, 2006 |
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COMMISSIONER OF CUSTOMS, MANGALORE Vs. ELF GAS INDIA LTD.
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June 30, 2006 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. HY-GRADE PELLETS LTD.
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November 30, 2006 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. ASHISH MOKASHI SHARAD
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May 1, 2006 |
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COMMISSIONER OF EXCISE AND CUSTOMS Vs. ADITYA PRODUCTS AND BAGESHWARI SSK LTD
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April 17, 2006 |
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COMMISSIONER OF SERVICE TAX Vs. S K SERVICES
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December 1, 2006 |
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COMMISSIONER OF SERVICE TAX Vs. INDRA COTTON MILLS PVT. LTD.
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October 16, 2006 |
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COMMISSIONER OF SERVICE TAX Vs. GEC AVERY LTD.
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May 15, 2006 |
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COMMISSIONER OF SERVICE TAX Vs. LUMAX SAMLIP INDUSTRIES
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December 18, 2006 |
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COMMISSIONER, CENTRAL EXCISE Vs. CHETNA CEMENT PVT. LTD.
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September 8, 2006 |
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COMMISSSIONER OF CENTRAL EXCISE Vs. NAG POLYPOUCHES (P) LTD.
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February 23, 2006 |
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COMMR OF C EX Vs. SEMITRONIK MICROPROCESS CONTROL
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January 30, 2006 |
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COMMR OF C EX Vs. INDIA TUBE MILLS AND METAL INDUSTRIES
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October 4, 2006 |
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COMMR OF C EX AND CUS Vs. MANGALAM DRUGS AND ORGANICS LTD
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July 7, 2006 |
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COMMR OF C EX AND CUS Vs. PEARIM PHARMACEUTICALS PVT LTD
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October 19, 2006 |
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COMMR OF CENTRAL EXCISE Vs. RAJ FINOXIDE PRIVATE LTD
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February 27, 2006 |
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COMMR OF CUS AND C EX Vs. METAL MOULDING AND PROCESSING WORKS
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October 9, 2006 |
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COMMR. OF C. EX. Vs. TAS ENGINEERING CO. PVT. LTD.
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March 3, 2006 |
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COMMR. OF C. EX. Vs. MATSYODARI STEEL ALLOYS PVT. LTD.
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March 3, 2006 |
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COMMR. OF C. EX. Vs. SAINI ASSOCIATES
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July 5, 2006 |
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COMMR. OF C. EX. Vs. HIMACHAL FUTURISTIC
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September 12, 2006 |
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COMMR. OF C. EX. Vs. DAYA ENGINEERING WORKS (SLEEPER)
|
January 5, 2006 |
|
COMMR. OF C. EX. Vs. DUSAD TRANSFORMER AND
|
August 2, 2006 |
|
COMMR. OF C. EX. Vs. BRAKEWEL AUTO COMPONENTS (I) PVT.
|
January 18, 2006 |
|
COMMR. OF C. EX. Vs. RENOWNED AUTO PRODUCTS MFR. LTD.
|
May 3, 2006 |
|
COMMR. OF C. EX. & CUS. VISAKHAPATNAM Vs. AJIT INDIA (HYDERABAD) P. LTD.
|
March 15, 2006 |
|
COMMR. OF C. EX. & CUS., AHMEDABAD Vs. DISHMAN PHARMA. & CHEM. LTD.
|
November 1, 2006 |
|
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
|
September 20, 2006 |
|
COMMR. OF C. EX. (APPEALS), HYDERABAD Vs. DR. REDDYS LABORATORIES LTD.
|
February 16, 2006 |
|
COMMR. OF C. EX. (APPEALS), HYDERABAD Vs. A.V.U. ENGINEERS PVT. LTD.
|
February 28, 2006 |
|
COMMR. OF C. EX. (APPEALS), HYDERABAD-I Vs. APPLE LABORATORIES LTD.
|
January 10, 2006 |
|
COMMR. OF C. EX., CUS. & SER. TAX, BHUBANESWAR-I Vs. SAKTI SUGARS LTD.
|
July 11, 2006 |
|
COMMR. OF C. EX., HYDERABAD Vs. DHARIWAL INDUSTRIES LTD.
|
October 10, 2006 |
|
COMMR. OF C. EX., HYDERABAD Vs. TAHER ALI INDUSTRIES & PROJECTS PVT. LTD.
|
November 6, 2006 |
|
COMMR. OF C. EX., HYDERABAD-I Vs. CHARMINAR BOTTLING COMPANY LTD.
|
February 14, 2006 |
|
COMMR. OF C. EX., HYDERABAD-III Vs. KOYA & CO. CONSTRUCTION PVT. LTD.
|
October 19, 2006 |
|
COMMR. OF C. EX., HYDERABAD-III Vs. XL TELECOM LTD.
|
March 17, 2006 |
|
COMMR. OF C. EX., KOLKATA-I Vs. GURDIAN LEISURE PLANNERS PVT. LTD.
|
November 30, 2006 |
|
COMMR. OF C. EX., KOLKATA-III Vs. WEST BENGAL CHEMICAL INDUSTRIES LTD.
|
March 6, 2006 |
|
COMMR. OF C. EX., KOLKATA-IV Vs. INDIAN JUTE & INDUSTRIES LTD.
|
June 6, 2006 |
|
COMMR. OF C. EX., TIRUPATHI Vs. AMARA RAJA POWER SYSTEMS PVT. LTD.
|
April 10, 2006 |
|
COMMR. OF C. EX., VISAKHAPATNAM Vs. ANDHRA PRADESH PAPER MILLS LTD.
|
January 30, 2006 |
|
COMMR. OF C. EX., VISAKHAPATNAM Vs. AMDALAVALASA CO-OP. SUGARS LTD.
|
December 5, 2006 |
|
COMMR. OF CENTRAL EXCISE Vs. HINDUSTAN ENGINEERING AND
|
January 5, 2006 |
|
COMMR. OF CUS. Vs. PALAK LASER VIDEO CLUB
|
February 10, 2006 |
|
COMMR. OF CUS. Vs. VISHAL SURGICAL EQUIPMENT CO.
|
April 26, 2006 |
|
COMMR. OF CUS. & C. EX. (APPEALS), VISAKHAPATNAM Vs. APSEB (AP-EPDCL)
|
November 27, 2006 |
|
COMMR. OF CUS. & C. EX., HYDERABAD Vs. LOKESH MACHINE LTD.
|
January 18, 2006 |
|
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. BIG APPLE MANUFACTURING
|
April 26, 2006 |
|
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. REGENCY CERAMICS LTD.
|
December 6, 2006 |
|
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. NAVABHARAT FERRO ALLOYS LTD.
|
February 2, 2006 |
|
COMMR. OF CUS. (PORT), KOLKATA Vs. BANMORE ELECTRICALS PVT. LTD.
|
April 3, 2006 |
|
COMMR. OF CUS. AND C. EX. Vs. CONTROL TEXTILE CO. LTD.
|
January 2, 2006 |
|
COMMR. OF CUS., (PREVENTIVE), WEST BENGAL Vs. DURGAPRASAD AGARWAL
|
August 24, 2006 |
|
COMMR. OF CUS., BANGALORE Vs. SES COMPUTERS & TECHNOLOGIES PVT. LTD.
|
May 22, 2006 |
|
COMMR. OF CUS., BANGALORE Vs. MOTOROLA INDIA PVT. LTD.
|
April 4, 2006 |
|
COMMR. OF CUS., BANGALORE Vs. DECCAN AVIATION PVT. LTD.
|
January 4, 2006 |
|
COMMR. OF CUS., HYDERABAD Vs. GOLCONDA ENGINEERING ENTERPRISES LTD.
|
March 16, 2006 |
|
COMMR. OF CUS., HYDERABAD Vs. CHAMPION PHOTOSTAT INDUS. CORPN.
|
June 14, 2006 |
|
COMMR. OF CUS., HYDERABAD Vs. PRIME TIME RECREATIONS (P) LTD.
|
April 24, 2006 |
|
COMMR. OF CUS., KANDLA Vs. RAMCHANDRAN ART SILK YARN TRADING CO.
|
November 9, 2006 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. NEELACHAL ISPAT NIGAM LIMITED
|
March 1, 2006 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. NAVABHARAT FERRO ALLOYS LTD.
|
December 12, 2006 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. MARATHWADA REFRACTORIES LTD.
|
March 10, 2006 |
|
COMMR. OF SERVICE TAX Vs. GAMMA CONSULTANCY PVT. LTD.
|
August 17, 2006 |
|
COMMR. OF SERVICE TAX, DIVISION-I, KOLKATA Vs. KRISHNA SALES AGENCY
|
December 15, 2006 |
|
CONDOR FOOTWEAR (INDUSTRIES) LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
June 30, 2006 |
|
CONFEDERATION OVERSEAS CLEARING Vs. COMMR. OF CUS. (PORT), KOLKATA
|
May 19, 2006 |
|
CONSOLIDATED COBALT CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
CONSUMER PACKAGING SERVICES (I) Vs. CCEX
|
August 18, 2006 |
|
CONTESSA COMMERCIAL CO. (P.) LTD. Vs. COMMR. OF CUS., FARIDABAD
|
January 13, 2006 |
|
CONTESSA COMMERCIAL CO. PVT. LTD. Vs. COMMR. OF CUS., FARIDABAD
|
August 24, 2006 |
|
CONTINENTAL PETROLEUM LTD. Vs. CC
|
February 7, 2006 |
|
CONTROL AND SWITCHGEAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2006 |
|
CONTROL ENGINEERING COMPANY Vs. COMMISSIONER OF C. EX.
|
February 21, 2006 |
|
CONVEST OVERSEAS Vs. CC
|
October 4, 2006 |
|
COOLWELS AUTOMOBILE ENGINEERS Vs. COMMISSIONER OF C. EX.
|
August 8, 2006 |
|
CORAMANDEL FOAMS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2006 |
|
CORE HEALTHCARE LIMITED Vs. COMMISSIONER OF C. EX.
|
April 17, 2006 |
|
COROMANDEL FERTILIZERS LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM-I
|
October 13, 2006 |
|
COROMONDEL FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX.
|
June 1, 2006 |
|
COSMIC TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
September 4, 2006 |
|
COSMO FILMS LTD AND JANARDAN GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2006 |
|
COSMO REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2006 |
|
COSMO STEELS PVT. LTD., SHRI Vs. C.C.
|
June 6, 2006 |
|
CPC (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2006 |
|
CREATIVE MARINE SERVICES Vs. COMMISSIONER OF C EX
|
April 20, 2006 |
|
CROCODILE (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2006 |
|
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CUSTOMS
|
August 24, 2006 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
|
May 1, 2006 |
|
CROMPTON GREAVES LTD. Vs. C.C.E.
|
May 2, 2006 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2006 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2006 |
|
CROWN CONSULTANTS P LTD Vs. COMMR OF C EX
|
July 28, 2006 |
|
CRYSTAL CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
April 6, 2006 |
|
CSM SHANMUGA MUDALIAR Vs. COMMISSIONER OF CUSTOMS
|
June 23, 2006 |
|
CST Vs. V.S. INFRASTRUCTURE CAPITAL LTD.
|
September 12, 2006 |
|
CUTTAK MUNICIPAL CORPORATION Vs. COMMR OF C EX
|
March 9, 2006 |
|
D R GADE Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2006 |
|
D T MEHTA Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2006 |
|
D.A. SRINIVASULU Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
April 26, 2006 |
|
D.C. STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2006 |
|
D.M. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
May 3, 2006 |
|
D.S.M. SUGAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 2006 |
|
D.S.M. SUGAR Vs. CCE
|
January 5, 2006 |
|
D.S.M. SUGAR Vs. CCE
|
June 2, 2006 |
|
DABUR INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2006 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2006 |
|
DAI-ICHI KARKARIA LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
|
October 18, 2006 |
|
DALMIA CEMENT (BHARAT) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2006 |
|
DALMIA CEMENTS (B) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2006 |
|
DARSHAK LTD. Vs. COMMISSIONER OF C. EX.
|
March 29, 2006 |
|
DATAR SWITCHGEAR LTD Vs. COMMISSIONER OF C EX AND CUS
|
March 21, 2006 |
|
DAVANGERE WIRE ROPE INDUS. P. LTD. Vs. C.C. (APPEALS), BANGALORE
|
February 1, 2006 |
|
DAY INTERNATIONAL INC. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2006 |
|
DAYA SUGAR Vs. CCE
|
November 22, 2006 |
|
DCM DATA SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2006 |
|
DEB STEEL AND CASTINGS (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
July 6, 2006 |
|
DECCAN STRUCTURAL SYSTEMS (P) Vs. COMMISSIONER OF CENTRAL
|
October 13, 2006 |
|
DELHI PAPER PRODUCTS CO. PVT. LTD. Vs. COMMR. OF C. EX.
|
March 21, 2006 |
|
DELHI PUBLIC SCHOOL SOCIETY Vs. COMMISSIONER OF SERVICE TAX
|
September 7, 2006 |
|
DELHI TOURISM AND TRANSPORTATION Vs. CCE
|
December 22, 2006 |
|
DELTA SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 2, 2006 |
|
DELUX COLOR LAB. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2006 |
|
DENSO CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2006 |
|
DENTIFRICES Vs. COLLECTOR OF CENTRAL EXCISE, COCHIN
|
January 31, 2006 |
|
DEPROCON ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 10, 2006 |
|
DESK TO DESK COURIER AND CARGO LTD Vs. COMMR OF C EX AND CUS
|
July 6, 2006 |
|
DEVI POLYMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2006 |
|
DEWAL TOURS AND TRAVELS Vs. CCE
|
February 8, 2006 |
|
DEWAN SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2006 |
|
DEWSOFT OVERSEAS PVT. LTD. Vs. COMMISSIONER OF SALES TAX
|
July 27, 2006 |
|
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2006 |
|
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2006 |
|
DHANANIWALA TEXTILES (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-II & IV
|
February 28, 2006 |
|
DHANLAXMI FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2006 |
|
DHANLAXMI GARMENTS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-I
|
October 18, 2006 |
|
DHANRAJ ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2006 |
|
DHARMAPURI DISTRICT CO-OP. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2006 |
|
DHILLON KOOL DRINKS AND BEVERAGES Vs. CCE
|
October 6, 2006 |
|
DIC INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
|
January 13, 2006 |
|
DIDANWALA ABBAS AKBARALLY Vs. COMMISSIONER OF CUS PREV
|
October 27, 2006 |
|
DIDAR STEEL COMPLEX (P) LTD. Vs. CCE
|
August 10, 2006 |
|
DIGAMBAR S. GOVARDHANE Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2006 |
|
DINA IRON AND STEEL LTD. Vs. COMMISSIONER OF C. EX.
|
June 15, 2006 |
|
DINESH AGARWAL AND SHARAD AGARWAL Vs. CCE
|
November 6, 2006 |
|
DIVI?S LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 18, 2006 |
|
DIVINE SOLUTIONS Vs. CCE
|
April 21, 2006 |
|
DIWAN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
February 20, 2006 |
|
DOLPHIN DETECTIVE AGENCY Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 6, 2006 |
|
DOLPHIN SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
March 10, 2006 |
|
DOLPHINE DETECTIVE AGENCY Vs. COMMISSIONER OF C. EX., BELGAUM
|
July 26, 2006 |
|
DONG-A INDIA AUTOMOTIVE PVT. LTD. Vs. CC
|
June 2, 2006 |
|
DOOARS ROADWAYS CORPN. Vs. COMMISSIONER OF CUSTOMS
|
September 13, 2006 |
|
DOW CHEMICAL INTERNATIONAL PVT LTD Vs. C C
|
December 29, 2006 |
|
DR. LAL PATH LABS AND PATIENT Vs. C.C.E., LUDHIANA
|
August 30, 2006 |
|
DR. REDDY'S LABORATORIES LTD. AND Vs. CCE
|
March 14, 2006 |
|
DR. REDDYS LABS. LTD. (UNIT-I) Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
|
November 8, 2006 |
|
DRISHTI STRATEGIC RESEARCH Vs. COMMR. OF C. EX.
|
June 27, 2006 |
|
DSM ANTI INFECTIVES INDIA PVT. Vs. CCE
|
November 29, 2006 |
|
DSS MOBILE COMMUNICATIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2006 |
|
DUDHARI EXPORTS P. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
December 19, 2006 |
|
DUKE ARNICS ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 20, 2006 |
|
DUKES RETREAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2006 |
|
DUNLOP (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 31, 2006 |
|
DURGA CHEMICAL AGENCY Vs. COMMISSIONER OF C. EX.
|
March 20, 2006 |
|
DURGA STEEL ROLLING MILLS Vs. CCE
|
November 10, 2006 |
|
DUTRON PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
February 7, 2006 |
|
DWARKNATH PADHY Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
October 11, 2006 |
|
DYNACON EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 6, 2006 |
|
DYNAMIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2006 |
|
E. ESWARA REDDY Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
January 30, 2006 |
|
EAST AND WEST SHIPPING AGENCY Vs. COMMISSIONER OF CUS GEN
|
July 24, 2006 |
|
EAST INDIA HOTELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2006 |
|
EAST INDIA UDYOG LTD. Vs. CCE
|
October 31, 2006 |
|
EASTERN EXPORTS & IMPORTS CO. Vs. C.C.E. & C., (ADMN/AIU-PREV), KOLKATA
|
July 4, 2006 |
|
EASTERN SILK INDUSTRIES LTD Vs. COMMISSIONER OF CUS PORT
|
September 8, 2006 |
|
EASTERN SILK INDUSTRIES LTD. Vs. COMMR. OF CUSTOMS (PORT), KOLKATA
|
September 4, 2006 |
|
EASTERN STEEL AND ALLIED INDUSTRIES Vs. COMMR. OF C. EX., KOLKATA-II
|
March 17, 2006 |
|
ECIE IMPACT PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), HYDERABAD-II
|
February 8, 2006 |
|
ECOF DETERGENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
January 12, 2006 |
|
ECOF INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 14, 2006 |
|
EICHER MOTORS LIMITED Vs. COMMISSIONER OF C. EX.
|
December 6, 2006 |
|
EICHER MOTORS LTD. Vs. CCE
|
May 30, 2006 |
|
EID PARRY (INDIA) LTD. Vs. CCE
|
April 27, 2006 |
|
EIMCO ELECON INDIA LTD Vs. COMMISSIONER OF C EX
|
February 23, 2006 |
|
EKAM PLASTO-CHEM PVT. LTD. Vs. COMMR. OF C. EX.
|
August 3, 2006 |
|
ELANGO RAVI Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 31, 2006 |
|
ELECTREX (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 14, 2006 |
|
ELECTROLUX KELVINATOR LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
December 22, 2006 |
|
ELGI BUILDING PRODUCTS LTD. Vs. CCE
|
April 21, 2006 |
|
ELIGITREAD (INDIA) LTD. Vs. CCE
|
January 13, 2006 |
|
ELITE DETECTIVES PRIVATE LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
July 13, 2006 |
|
ELITE DETECTIVES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
September 13, 2006 |
|
ELQUE POLYESTERS LIMITED Vs. COMMR OF CUS ADMINISTRATION
|
May 16, 2006 |
|
ELQUE POLYESTERS LIMITED Vs. COMMISSIONER OF CUSTOMS ADMINISTRATION
|
May 16, 2006 |
|
ELQUE POLYESTERS LTD. Vs. COMMISSIONER OF CUSTOMS (AIRPORT
|
July 4, 2006 |
|
EMERSON PROCESS MANAGEMENT POWER Vs. CCE
|
January 10, 2006 |
|
EMMES METALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2006 |
|
EMPIRE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
October 13, 2006 |
|
EMTICI ENGG. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
December 14, 2006 |
|
EN AR EN COMPUTERS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
October 17, 2006 |
|
ENBEE EXPRESS Vs. COMMISSIONER OF C. EX.
|
April 18, 2006 |
|
ENCODE INDIA ADVERTISING Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 20, 2006 |
|
ENGINEERING TECHNICO (INDIA) Vs. COMMISSIONER OF C. EX.
|
August 8, 2006 |
|
ENNORE FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2006 |
|
ENTERPRISE PUBLIC RELATIONS Vs. COMMR. OF C. EX. (APPEALS)
|
April 10, 2006 |
|
EPCOS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 29, 2006 |
|
ERODE RANA TEXTILE PROCESSORS (P) Vs. COMMISSIONER OF C. EX.
|
June 7, 2006 |
|
ESCORTS LTD. Vs. C.C.E.
|
June 14, 2006 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2006 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2006 |
|
ESSEL PROPACK LTD. Vs. COMMISSIONER OF C. EX.
|
September 19, 2006 |
|
ESSEX GROUP INC. Vs. COMMISSIONER OF C. EX. AND CUS.
|
May 9, 2006 |
|
ETA TECHNOLOGY LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 19, 2006 |
|
ETC NETWORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2006 |
|
ETERNAL AND FAKRUDDIN K CHITALAWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2006 |
|
EURAFRICA S.A. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 2006 |
|
EURO RSCG ADVERTISING LTD. Vs. COMMISSIONER OF C.S.T., BANGALORE
|
December 27, 2006 |
|
EVEREST ELECTRONICS P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 19, 2006 |
|
EVERGREEN ENGG. CO. P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2006 |
|
EVERGREEN VENEERS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
|
March 2, 2006 |
|
EVERSMILE PRE-FAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
January 27, 2006 |
|
EX-SERVICES SECURITY CO-OPERATIVE SOCIETY LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2006 |
|
EXCEL CONTROL LINKAGES PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
March 8, 2006 |
|
EXCEL INDIA PRIVATE LIMITED AND Vs. COMMISSIONER OF CUSTOMS
|
August 22, 2006 |
|
EXEL INDIA PRIVATE LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 18, 2006 |
|
EXEL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 9, 2006 |
|
EXEMPLAR NIHON SPINDLE MFG CO P LTD Vs. COMMISSIONER OF C EX
|
December 5, 2006 |
|
EXJOMET & ALLIED PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., HALDIA
|
March 24, 2006 |
|
FAL INDUSTRIES LTD. Vs. CCE
|
August 10, 2006 |
|
FAQIR ALAM, PRAMOD KUKREJA AND RAM Vs. CC
|
January 2, 2006 |
|
FASCEL LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
|
November 24, 2006 |
|
FAST ARITHMETIC Vs. COMMR. OF C. EX., MANGALORE
|
June 1, 2006 |
|
FATEHPURIA VIDYUT UDYOG (P) LTD. Vs. COMMISSIONER OF C. EX.
|
January 2, 2006 |
|
FCI OEN CONNECTORS LTD. Vs. COMMISSIONER OF CENTRAL
|
August 18, 2006 |
|
FDC LTD Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2006 |
|
FEATHERLITE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
August 10, 2006 |
|
FEMCO FILTERS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 16, 2006 |
|
FENIL UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2006 |
|
FENNER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2006 |
|
FERRO METALS Vs. CCE
|
July 3, 2006 |
|
FERTICHEM INDIA Vs. C.C.
|
June 16, 2006 |
|
FERTILIZER CORPN. OF INDIA Vs. COMMR. OF C. EX. (APPEALS), HYDERABAD
|
February 2, 2006 |
|
FIBRE FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2006 |
|
FIIT JEE LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 13, 2006 |
|
FILAMENT INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
July 3, 2006 |
|
FILAMENT INDIA LTD. Vs. CCE
|
November 8, 2006 |
|
FINE FIBRES Vs. COMMISSIONER OF CUSTOMS
|
May 4, 2006 |
|
FINOLEX CABLES LTD Vs. COMMISSIONER OF C EX
|
November 13, 2006 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 13, 2006 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
October 19, 2006 |
|
FIRST GARMENT MANUFACTURING CO. Vs. CCE
|
November 29, 2006 |
|
FITRITE PACKERS Vs. CCEX
|
March 27, 2006 |
|
FIVE STAR SHIPPING CO. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 30, 2006 |
|
FLEX ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2006 |
|
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2006 |
|
FLEX LAMINATORS Vs. COMMISSIONER OF C. EX.
|
August 10, 2006 |
|
FOOD CORPN. OF INDIA Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
May 10, 2006 |
|
FORBES GOKAK MILLS LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
|
June 15, 2006 |
|
FORBES SEA CONSORTIUM INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 17, 2006 |
|
FORD INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2006 |
|
FORD INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2006 |
|
FORUM OF ACRYLIC FIBRE LTD. Vs. DESIGNATED AUTHORITY/MINISTRY
|
August 2, 2006 |
|
FOTO FLASH Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 17, 2006 |
|
FOUNTAIN HEAD DESIGN SERVICE PVT. LTD. Vs. COMMR. OF C. EX.
|
September 27, 2006 |
|
FREE LOOK OUTDOOR ADVERTISING Vs. COMMR. OF CUS. & C. EX., GUNTUR
|
November 15, 2006 |
|
FRICK INDIA LTD. Vs. CCE
|
July 10, 2006 |
|
FRIENDS ENGINEERING WORKS Vs. COMMISSIONER OF C EX
|
November 30, 2006 |
|
FRIENDS SPINNERS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
March 17, 2006 |
|
FRIENDS TRADING COMPANY Vs. C.C.
|
April 4, 2006 |
|
FRISTOM PUMPS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2006 |
|
FRITO-LAY INDIA Vs. COMMISSIONER OF CEN. EXCISE
|
November 10, 2006 |
|
FUSION ENGINEERING PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2006 |
|
FUTURE TECHNO DESIGNS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
April 18, 2006 |
|
G D METSTEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2006 |
|
G.A. JOLLI Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2006 |
|
G.B. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
September 18, 2006 |
|
G.K. STEELS (CBE) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 2006 |
|
G.K. STEELS (CBE) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2006 |
|
G.M. TELECOM, BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2006 |
|
G.M., CHICKMAGALAUR TELECOM Vs. CCE
|
April 10, 2006 |
|
G.N. RUBBER TECH. PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 29, 2006 |
|
G.T.P. GRANITES LTD. Vs. COMMISSIONER OF C. EX.
|
November 2, 2006 |
|
GA DANIELI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI
|
July 14, 2006 |
|
GAGAN KAKKAR Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2006 |
|
GAGAN THAPER Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2006 |
|
GAIL Vs. C.C.E.
|
January 4, 2006 |
|
GALAXY SURFACTANTS LTD. AND SHRI Vs. COMMISSIONER OF CUSTOMS (EP)
|
July 24, 2006 |
|
GANAPATHI RAM AND COMPANY, SH. K. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2006 |
|
GANAPATHY AGENCIES Vs. CC
|
July 31, 2006 |
|
GANGA INDUSTRIES Vs. COMMISSIONER OF C EX
|
November 15, 2006 |
|
GANGA KISAN SAHKARI CHINI MILL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2006 |
|
GANGA RASAYANIE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2006 |
|
GANGOTRI ELECTROCASTINGS LTD Vs. COMMISSIONER OF C EX
|
June 6, 2006 |
|
GARDEN REACH SHIPBUILDERS & ENGG. LTD. Vs. COMMR. OF CUS. & C. EX., PATNA
|
December 20, 2006 |
|
GARDEN SILK MILLS LTD. AND SPECIAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2006 |
|
GARG DIESEL'S Vs. C.C.
|
September 20, 2006 |
|
GARG INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 22, 2006 |
|
GARIBDASJI DISTRIBUTORS Vs. COMMR. OF C. EX.
|
June 2, 2006 |
|
GARIMA FERRO ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 28, 2006 |
|
GATES INDIA PVT. LTD. Vs. C.C.
|
January 9, 2006 |
|
GAURI PLASTICULTURE (P) LTD. Vs. COMMISSIONER OF C. EX.
|
April 28, 2006 |
|
GAURI PLASTICULTURE (P) LTD. Vs. COMMISSIONER OF CENTRAL
|
August 21, 2006 |
|
GAYATHRI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2006 |
|
GE INDIA TECH. CENTRE P. LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
January 6, 2006 |
|
GE MEDICAL SYSTEMS X-RAY (SOUTH Vs. COMMISSIONER OF CENTRAL
|
November 16, 2006 |
|
GE MEDICAL SYSTEMS X-RAY (SOUTH ASIA) LTD. Vs. COMMR. OF C. EX., PUNE-II
|
February 27, 2006 |
|
GEEDEE WEILER PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 17, 2006 |
|
GEEKAY WIRES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 30, 2006 |
|
GEEKAY WIRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 17, 2006 |
|
GEETA PRINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2006 |
|
GEMINI TRADERS, DIAMOND OIL Vs. COMMISSIONER OF CUSTOMS
|
June 8, 2006 |
|
GENERAL ELECTRIC INTERNATIONAL Vs. COMMR. OF SER. TAX
|
July 25, 2006 |
|
GENERAL MANAGER VEHICLE Vs. CCE
|
May 1, 2006 |
|
GENERAL MANAGER, DEPARTMENT OF Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2006 |
|
GENERAL MANAGER, KISAN CO-OPERATIVE SUGAR FACTORY LTD. Vs. CCE
|
June 30, 2006 |
|
GENERAL MANAGER, TELECOM Vs. COMMR. OF C. EX. (APPEALS), COCHIN
|
July 11, 2006 |
|
GENERATORS AND ALTERNATORS (INDIA) Vs. CCE
|
November 13, 2006 |
|
GEOFFREY MANNERS AND CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2006 |
|
GEORGE PODIKUNJU Vs. COMMISSIONER OF CUS., MANGALORE
|
March 23, 2006 |
|
GERB VIBRATION CONTROL SYSTEMS P. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
January 6, 2006 |
|
GFA ANLAGENBAU GMBH Vs. COMMISSIONER OF CENTRAL
|
December 21, 2006 |
|
GHODAWAT FOODS INTERNATIONAL Vs. COMMR. OF C. EX.
|
May 1, 2006 |
|
GINI SILK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2006 |
|
GINNI INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2006 |
|
GLOBAL REMEDIES LIMITED Vs. COMMISSIONER OF CENTRAL
|
July 28, 2006 |
|
GLOBAL SPIN WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2006 |
|
GLOBE REXINE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2006 |
|
GLOBE TROTTERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 21, 2006 |
|
GOBIND SUGAR MILLS Vs. CCE
|
November 10, 2006 |
|
GODAVARI SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
November 30, 2006 |
|
GODREJ FOODS LTD. Vs. CCE
|
August 23, 2006 |
|
GODREJ FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2006 |
|
GODREJ FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2006 |
|
GODREJ HI CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
GODREJ INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 15, 2006 |
|
GOEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2006 |
|
GOKAK MILLS LIMITED Vs. COMMISSIONER OF CENTRAL
|
November 9, 2006 |
|
GOKAK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
February 14, 2006 |
|
GOKAK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
October 11, 2006 |
|
GOLD CRAFT PROPRIETOR, SHRI Vs. C.C.
|
June 5, 2006 |
|
GOLDEN DEW TEA FACTORY Vs. COMMISSIONER OF C. EX.
|
November 29, 2006 |
|
GOLDSTONE TELESERVICES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 16, 2006 |
|
GOLDSTONE TELESERVICES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
|
October 18, 2006 |
|
GOMTI CARBON DIOXIDE Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
June 9, 2006 |
|
GOOD YEAR INDIA LTD. Vs. C.C., ICD
|
February 22, 2006 |
|
GOODLUCK GARMENTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
June 26, 2006 |
|
GOODWILL EXPORTS & IMPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 16, 2006 |
|
GOPAL REPACKERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2006 |
|
GOPI KRISHNA PROCESSORS PVT. LTD. Vs. CCE
|
November 13, 2006 |
|
GOPSONS PAPERS LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2006 |
|
GOPSONS PAPERS LTD. Vs. COMMISSIONER OF C. EX.
|
December 29, 2006 |
|
GOPSONS PAPERS LTD., SHRI NITIN Vs. C.C.E.
|
May 2, 2006 |
|
GOTHI POLY PACK INDUSTRIES AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2006 |
|
GOTHI THERMOFORMING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2006 |
|
GOVIND SHARMA Vs. COMMISSIONER OF CUSTOMS
|
November 6, 2006 |
|
GOWTAMI TEXTILE INDUS. & SALES COPRN. Vs. C.C.E., VISAKHAPATNAM
|
August 25, 2006 |
|
GRANADA FOOTWEAR PVT. LTD. Vs. CCE
|
May 24, 2006 |
|
GRASIM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2006 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2006 |
|
GRASIM INDUSTRIES LTD. Vs. CCE
|
December 7, 2006 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2006 |
|
GREAVES COTTON LTD. Vs. COMMISSIONER OF C. EX.
|
November 15, 2006 |
|
GREEN CHANNEL LOGISTICS CENTRE Vs. C.C. (APPEALS), BANGALORE
|
February 7, 2006 |
|
GREENPLY INDUSTRIES LTD. Vs. CCE
|
February 22, 2006 |
|
GRINDWELL NORTON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2006 |
|
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2006 |
|
GTN ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 24, 2006 |
|
GTN TEXTILES LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
May 24, 2006 |
|
GUALA PATENTS B V Vs. COMMISSIONER OF CUS AND C EX
|
March 6, 2006 |
|
GUJARAT ALKALIES AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2006 |
|
GUJARAT AMBUJA EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 3, 2006 |
|
GUJARAT FLUOROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
December 19, 2006 |
|
GUJARAT GOLD COIN CERAMICS LTD Vs. COMMR OF C EX AND CUS
|
December 12, 2006 |
|
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2006 |
|
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. C C E
|
December 27, 2006 |
|
GUJARAT PICKERS INDS. LTD. Vs. COMMR. OF CUS. (PREV.)
|
March 7, 2006 |
|
GUJARAT SECURITY GUARD SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2006 |
|
GUJARAT SIDHEE CEMENT LTD. Vs. COMMISSIONER OF CENTRAL
|
February 16, 2006 |
|
GUJARAT SMALL SCALE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2006 |
|
GUPTA TOBACCO COMPANY Vs. CCE
|
December 6, 2006 |
|
GURERA SYNTHETICS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2006 |
|
GURMEET SINGH KOHLI Vs. COMMISSIONER OF CUSTOMS P
|
March 20, 2006 |
|
GURU KRIPA MARBLES Vs. COMMISSIONER OF CUSTOMS
|
May 10, 2006 |
|
GURU NANAK AUTO ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.
|
September 27, 2006 |
|
GWALIOR POLYPIPE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2006 |
|
H. BHASKAR Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 1, 2006 |
|
H.R. STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
May 24, 2006 |
|
H.T. COMPANY Vs. COMMISSIONER OF CUS., HYDERABAD
|
November 15, 2006 |
|
H.T. COMPANY (A PROPRIETARY Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2006 |
|
HABASIT INKOKA P. LTD. Vs. CCE
|
March 24, 2006 |
|
HABIB AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
March 17, 2006 |
|
HALCYON LABS PVT. LTD., SHRI VIREN Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2006 |
|
HANS METALS PVT. LTD. Vs. CCE
|
January 1, 2006 |
|
HANSA TUBES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 25, 2006 |
|
HANUMAN CHROMO COATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
|
May 3, 2006 |
|
HARDWARE TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
May 30, 2006 |
|
HARI BHAWAN Vs. COMMISSIONER OF C EX
|
April 5, 2006 |
|
HARIKRIPA POLYMERS Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2006 |
|
HARIPRIYA MARINE FOOD EXPORTS Vs. COMMISSIONER OF C. EX., GUNTUR
|
October 9, 2006 |
|
HARIRAM PACKAGING AND POLYMERS Vs. COMMR. OF CUS. AND C. EX.
|
April 25, 2006 |
|
HARMAN SALES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (I)
|
December 29, 2006 |
|
HARSSHA TEA (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
August 9, 2006 |
|
HASSAN HAJEE & CO. Vs. COMMISSIONER OF C. EX., MANGALORE
|
October 17, 2006 |
|
HATHWAY SOFTWARE DEVELOPERS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
August 31, 2006 |
|
HEATSHRINK TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2006 |
|
HEAVY ENGG. CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
May 25, 2006 |
|
HEERA METALS LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA-I
|
March 6, 2006 |
|
HEERA METALS LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA-I
|
March 31, 2006 |
|
HEG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 2006 |
|
HELIOS FOOD IMPROVERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 20, 2006 |
|
HEMADRI CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL
|
February 23, 2006 |
|
HEMANT N. TALEKAR Vs. COMMISSIONER OF C. EX., MANGALORE
|
December 14, 2006 |
|
HEMANT PLASTICS AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2006 |
|
HEPSAN POLYMERS P. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 10, 2006 |
|
HERITAGE PERSONNEL PLACEMENT Vs. CCE
|
July 12, 2006 |
|
HERO EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
January 18, 2006 |
|
HERO HONDA MOTORS LIMITED Vs. C.C.E.
|
May 22, 2006 |
|
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 17, 2006 |
|
HETERO DRUGS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 14, 2006 |
|
HETERO DRUGS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2006 |
|
HEWLETT PACKARD (I) PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
July 20, 2006 |
|
HEWLETT PACKARD (I) SALES (P) LTD. Vs. COMMR. OF CUS., BANGALORE
|
November 14, 2006 |
|
HEWLETT PACKARD INDIA SALES (P) Vs. CC
|
May 26, 2006 |
|
HEWLETT PACKARD INDIA SALES (P) LTD. Vs. COMMR. OF CUS., BANGALORE
|
November 30, 2006 |
|
HEXACOM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2006 |
|
HFCL (WIRELESS DIVISION) Vs. COMMISSIONER OF C. EX.
|
August 30, 2006 |
|
HGI INDUSTRIES LTD Vs. COMMISSIONER OF C EX AND CUS
|
November 16, 2006 |
|
HI-TECH THERMO COATINGS AND Vs. COMMISSIONER OF CENTRAL
|
November 23, 2006 |
|
HIMALAYA DRUG COMPANY AND DR. Vs. CCE
|
January 3, 2006 |
|
HIND INDUSTRIES LTD. AND HIND AGRO Vs. C.C., ICD
|
May 22, 2006 |
|
HIND LAMPS LTD. Vs. CCE
|
November 8, 2006 |
|
HIND METAL INDUSTRIES, HYDERABAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2006 |
|
HIND POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2006 |
|
HIND SPINNERS Vs. C.C.E.
|
June 23, 2006 |
|
HINDOOSTAN SPINNING AND WVG MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2006 |
|
HINDULCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
February 15, 2006 |
|
HINDUSTAN AUTO HOUSE (P) LTD. Vs. CST
|
April 20, 2006 |
|
HINDUSTAN BIOLOGICALS Vs. CCE
|
January 2, 2006 |
|
HINDUSTAN COCA COLA BEVERAGES Vs. CCE
|
November 15, 2006 |
|
HINDUSTAN COCA COLA BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
HINDUSTAN COCA COLA BEVERAGES P. Vs. COMMR. OF C. EX.
|
May 15, 2006 |
|
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. COMMR OF C EX
|
July 7, 2006 |
|
HINDUSTAN COCA-COLA BEVERAGES P. Vs. COMMR. OF C. EX.
|
March 24, 2006 |
|
HINDUSTAN COPPER LTD. Vs. C.C.E.
|
May 15, 2006 |
|
HINDUSTAN COPPER LTD. Vs. C.C.E.
|
April 20, 2006 |
|
HINDUSTAN COPPER LTD. Vs. CCE
|
November 13, 2006 |
|
HINDUSTAN HARDY SPICER LTD. Vs. COMMR. OF C. EX. AND CUS.
|
May 4, 2006 |
|
HINDUSTAN INSECTICIDES LTD. Vs. COMMISSIONER OF CENTRAL
|
September 14, 2006 |
|
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF C. EX.
|
September 25, 2006 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2006 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2006 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CEN EXCISE
|
November 13, 2006 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
December 13, 2006 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., VAPI
|
December 29, 2006 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
|
August 28, 2006 |
|
HINDUSTAN LEVER LTD. AND NALCO Vs. DESIGNATED AUTHORITY, MINISTRY
|
May 4, 2006 |
|
HINDUSTAN LUBRICANTS Vs. CCEX
|
January 16, 2006 |
|
HINDUSTAN MOTORS LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2006 |
|
HINDUSTAN MOTORS LTD. Vs. COMMISSIONER OF C. EX.
|
July 24, 2006 |
|
HINDUSTAN NEWSPRINT LTD. Vs. COMMISSIONER OF CUS. & C. EX., COCHIN
|
August 10, 2006 |
|
HINDUSTAN NEWSPRINT LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 22, 2006 |
|
HINDUSTAN PENCILS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 3, 2006 |
|
HINDUSTAN PETROLEUM COPRN. LTD. Vs. COMMR. OF C. EX.
|
February 20, 2006 |
|
HINDUSTAN PETROLEUM COPRN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
November 17, 2006 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., MANGALORE
|
July 11, 2006 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF C. EX.
|
October 26, 2006 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. C.C.E., VISAKHAPATNAM
|
July 14, 2006 |
|
HINDUSTAN RUBBERS Vs. COMMISSIONER OF CUSTOMS
|
August 14, 2006 |
|
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2006 |
|
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CENTRAL
|
October 19, 2006 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 27, 2006 |
|
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX. (APPEALS), VISAKHAPATNAM
|
February 17, 2006 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2006 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
September 18, 2006 |
|
HINDUSTHAN SEALS LTD Vs. COMMISSIONER OF C EX
|
March 30, 2006 |
|
HIRAKUD INDUSTRIAL WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2006 |
|
HIREN ALUMINIUM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2006 |
|
HISSAR MEDICAL DIAGNOSTIC AND Vs. CC
|
February 22, 2006 |
|
HISSAR-JIND CO-OP. MILK Vs. COMMISSIONER OF C. EX.
|
January 30, 2006 |
|
HITENDRA KUMAR GADECHA, SHRENIK Vs. COMMISSIONER OF CUSTOMS
|
March 7, 2006 |
|
HITESH KUMAR PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2006 |
|
HITKARI FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2006 |
|
HMT MACHINE TOOLS DIVISION Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
|
November 23, 2006 |
|
HOBEN INDIA PVT. LTD. Vs. CC (SEA)
|
March 31, 2006 |
|
HONDA MOTOR CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 8, 2006 |
|
HONDA SIEL POWER PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
October 20, 2006 |
|
HONDA SIEL POWER PRODUCTS LTD. Vs. C.C.E.
|
May 1, 2006 |
|
HOTLINE DISPLAY DEVICES LTD. Vs. COMMISSIONER OF C. EX.
|
September 14, 2006 |
|
HOTLINE GLASS LTD. Vs. COMMISSIONER OF C. EX.
|
October 12, 2006 |
|
HPC ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL
|
August 2, 2006 |
|
HPCL Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
November 24, 2006 |
|
HRJ STEELS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
April 5, 2006 |
|
HSI AUTOMOTIVES LTD. AND JBM SUNG Vs. CCE
|
April 26, 2006 |
|
HUNSUR PLYWOOD WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
January 9, 2006 |
|
HUTCHISON ESSAR LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 5, 2006 |
|
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 16, 2006 |
|
HYUNDAI HEAVY INDUSTRIES CO. LTD. Vs. COMMISSIONER OF CUSTOMS,
|
August 14, 2006 |
|
HYUNDAI MOTOR (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
April 26, 2006 |
|
HYUNDAI MOTORS (I) LTD. Vs. COMMISSIONER OF C. EX.
|
December 12, 2006 |
|
HYUNDAI MOTORS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2006 |
|
HYUNDAI MOTORS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 30, 2006 |
|
I G PETROCHEMICALS Vs. COMMISSIONER OF CUSTOMS AND C EX
|
July 25, 2006 |
|
I O C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2006 |
|
I.G. PETROCHEMICALS LTD., Vs. COMMISSIONER OF CUSTOMS
|
November 23, 2006 |
|
I.O.C. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
|
May 19, 2006 |
|
I.O.C.L. Vs. COMMISSIONER OF C. EX., SILLIGURI
|
December 18, 2006 |
|
I.P. RINGS LTD. Vs. COMMISSIONER OF CUSTOMS (AIR)
|
June 19, 2006 |
|
I.S.N. RAJU Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
June 9, 2006 |
|
I.T.W. INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
May 22, 2006 |
|
ICI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2006 |
|
ICICI BANK LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 29, 2006 |
|
ICOMM TELE LIMITED Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
|
October 19, 2006 |
|
ICOMM TELE LTD., BRIG KRISHNA Vs. COMMISSIONER OF CUSTOMS
|
September 25, 2006 |
|
IDEA MOBILE COMMUNICATIONS LTD. Vs. COMMR. OF C. EX., TRIVANDRUM
|
May 25, 2006 |
|
IFB AUTOMOTIVE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
July 18, 2006 |
|
IFGL REFRACTORIES LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESHWAR
|
July 7, 2006 |
|
INANI CARRIERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2006 |
|
INCOWAX PVT. LTD. Vs. COMMR. OF C. EX., CHENNAI
|
May 5, 2006 |
|
INDCON STRUCTURALS (P) LTD. Vs. CCE
|
September 12, 2006 |
|
INDEV SHIPPING SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 5, 2006 |
|
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2006 |
|
INDIA CAMPUS CRUSADE FOR CHRIST Vs. COMMR. OF CUS. (GEN.), NEW DELHI
|
March 16, 2006 |
|
INDIA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
August 23, 2006 |
|
INDIA CEMENTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2006 |
|
INDIA CEMENTS LTD. Vs. CCE
|
April 7, 2006 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2006 |
|
INDIA CINE AGENCIES Vs. COMMISSIONER OF C. EX.
|
December 6, 2006 |
|
INDIA COLOUR LAB. Vs. CCE
|
February 20, 2006 |
|
INDIA FIREBRICKS & INSULATION CO. LTD. Vs. C.C. (PORT), KOLKATA
|
January 9, 2006 |
|
INDIA GLYCOLS LTD. Vs. CCE
|
May 29, 2006 |
|
INDIA INTERNATIONAL CENTRE Vs. COMMISSIONER OF SERVICE TAX
|
May 19, 2006 |
|
INDIA PISTONS LTD. Vs. COMMISSIONER OF C. EX.
|
December 21, 2006 |
|
INDIA SWITCH COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 7, 2006 |
|
INDIAN ALUMINIUM CO. LTD. Vs. CCE
|
November 13, 2006 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), COCHIN
|
February 15, 2006 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX.
|
November 20, 2006 |
|
INDIAN CANVAS INDUSTRIES Vs. SAJAN KUMAR AGRAWAL PROPRIETOR
|
November 9, 2006 |
|
INDIAN COMMERCIAL & ENGINEERING CO. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
June 5, 2006 |
|
INDIAN EXPLOSIVES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2006 |
|
INDIAN FARMERS FERTILIZER CO-OPERATIVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 26, 2006 |
|
INDIAN FOODS (P) LTD. Vs. CCE
|
October 25, 2006 |
|
INDIAN FURNITURE WORKS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 16, 2006 |
|
INDIAN GRAPHITE MANUFACTURERS Vs. MINISTRY OF FINANCE, DESIGNATED
|
April 13, 2006 |
|
INDIAN HOTEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2006 |
|
INDIAN HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2006 |
|
INDIAN LPG CYLINDERS AND TIRUPATI Vs. CCE
|
August 23, 2006 |
|
INDIAN OIL BLENDING LTD. Vs. COMMISSIONER OF C. EX.
|
September 8, 2006 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
August 21, 2006 |
|
INDIAN OIL CORPORATION LTD Vs. COMMR OF CENTRAL EXCISE
|
May 25, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
November 1, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. CCE, HYDERABAD-II
|
February 23, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. CCE
|
November 30, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
June 28, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
November 29, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. CCE
|
February 27, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. CCE
|
March 28, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF CENTRAL EXCISE, GUNTUR
|
May 26, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2006 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
March 13, 2006 |
|
INDIAN PETROCHEMICALS CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 11, 2006 |
|
INDIAN RAYON & INDUS. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
January 12, 2006 |
|
INDIAN RAYON AND INDUSTRIES LTD Vs. COMMR OF C EX
|
August 23, 2006 |
|
INDIAN RAYON AND INDUSTRIES LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
November 22, 2006 |
|
INDIAN REGISTER OF SHIPPING Vs. COMMR OF C EX APPEALS
|
October 13, 2006 |
|
INDIAN SEAMLESS METAL TUBES LTD. Vs. COMMISSIONER OF C. EX.
|
June 23, 2006 |
|
INDIAN SEAMLESS STEEL AND ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2006 |
|
INDIAN TELEPHONE INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., CALICUT
|
May 9, 2006 |
|
INDIAN TELEPHONE INDUSTRIES LTD. Vs. COLLECTOR OF C. EX., COCHIN
|
July 27, 2006 |
|
INDICA CHEMICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
January 4, 2006 |
|
INDO GREEN TEXTILE PVT. LTD. (NOW Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
INDO-US MIM TEC. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 28, 2006 |
|
INDOFAB ENGINEERS AND HINDUSTAN Vs. C.C.E.
|
September 7, 2006 |
|
INDORAMA CEMENT PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
October 5, 2006 |
|
INDORAMA SYNTHETICS LTD. Vs. CCEX
|
February 20, 2006 |
|
INDU NISSAN OXO CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
January 10, 2006 |
|
INDUS FILA PRIVATE LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
November 17, 2006 |
|
INDUS FILA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 14, 2006 |
|
INDUS IND. MEDIA COMMUNICATION P. Vs. C.C. (GEN)
|
August 29, 2006 |
|
INDUS MOTOR CO., P. LTD. AND AVG Vs. COMMISSIONER OF CENTRAL
|
November 30, 2006 |
|
INDUS STEEL AND ALLOYS P. LTD. Vs. COMMISSIONER OF C. EX.
|
June 21, 2006 |
|
INDUS. TECHNICAL AND FINANCIAL Vs. CCE
|
December 22, 2006 |
|
INDUSTRIAL PROTECTION FORCE Vs. COMMISSIONER OF C. EX., MANGALORE
|
April 25, 2006 |
|
INGERSOLL RAND (INDIA) LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
March 3, 2006 |
|
INNOVA FINSTOCK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 2006 |
|
INNOVISION FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 10, 2006 |
|
INNOVISION FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
September 12, 2006 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
|
December 21, 2006 |
|
INOX LEISURE LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
|
August 30, 2006 |
|
INSTITUTE FOR WATER STUDIES Vs. COMMISSIONER OF C. EX.
|
March 30, 2006 |
|
INSULATORS AND ELECTRICAL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2006 |
|
INSULATORS AND ELECTRICALS CO. Vs. CCE
|
December 18, 2006 |
|
INTER METAL TRADE LIMITED Vs. CCE
|
November 28, 2006 |
|
INTERARCH BUILDING PRODUCTS PVT. Vs. COMMISSIONER OF C. EX.
|
February 27, 2006 |
|
INTERNATIONAL CLEARING AND SHIPPING AGENCY Vs. CCE
|
October 10, 2006 |
|
INTERNATIONAL SHIPPING AGENCY Vs. COMMR. OF CUS. (GENERAL)
|
February 1, 2006 |
|
INTERNATIONAL STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2006 |
|
INTERNATIONAL TOBACCO CO. LTD. Vs. COMMISSIONER OF C. EX.
|
June 8, 2006 |
|
INTERNATIONAL TRACTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2006 |
|
INTERSALES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 7, 2006 |
|
INVINCIBLE SECURITY Vs. CCE
|
December 13, 2006 |
|
ION EXCHANGE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
IPCA HEALTH PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2006 |
|
IRCON INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
September 12, 2006 |
|
IRRIGATION DEPARTMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2006 |
|
ISCO TRACK SLEEPERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 10, 2006 |
|
ISIBARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2006 |
|
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
April 4, 2006 |
|
ITC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
January 18, 2006 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
January 3, 2006 |
|
ITC LTD. Vs. COMMR. OF C. EX., BANGALORE
|
July 20, 2006 |
|
ITEMA INDIA LTD. (FORMERLY VEEJAY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2006 |
|
ITI LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 26, 2006 |
|
ITI LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2006 |
|
ITI LTD. Vs. COMMISSIONER OF CENTRAL
|
November 27, 2006 |
|
ITW INDIA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS., BHUBANESWAR-II
|
July 12, 2006 |
|
IVL INDIA PVT. LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
|
May 10, 2006 |
|
J B KHARWAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2006 |
|
J M SHAH Vs. COMMISSIONER OF CUS
|
June 2, 2006 |
|
J WALTER THOMPSON Vs. COMMR OF C EX
|
June 26, 2006 |
|
J.C.T. LTD. Vs. COMMISSIONER OF C. EX.
|
December 5, 2006 |
|
J.J. CONFECTIONERY (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 3, 2006 |
|
J.K. CEMENT WORKS Vs. CCE
|
December 11, 2006 |
|
J.K. FILES AND TOOLS Vs. COMMISSIONER OF CUSTOMS
|
January 31, 2006 |
|
J.K. IMPEX Vs. COMMISSIONER OF CUSTOMS
|
June 2, 2006 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
February 22, 2006 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2006 |
|
J.K. PHARMACEUTICALS LTD. Vs. CCE
|
April 25, 2006 |
|
J.K. STEEL AND ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2006 |
|
J.K. SYNTHETICS LTD. Vs. C.C.E.
|
May 22, 2006 |
|
J.K. TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2006 |
|
J.M.G. STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
March 6, 2006 |
|
J.S. KHALSA STEELS (P) LTD. Vs. C.C.
|
February 27, 2006 |
|
J.S.W. STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 19, 2006 |
|
JACS METALS PRIVATE LTD. AND CHAKS Vs. CCE
|
October 25, 2006 |
|
JADED SIDDAPPA & CO. Vs. COMMISSIONER OF SERVICE TAX, MANGALORE
|
November 2, 2006 |
|
JAGDAMBA POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
|
March 27, 2006 |
|
JAGDISH TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2006 |
|
JAGNNATH STEEL (P) LTD. Vs. CCE
|
March 7, 2006 |
|
JAGSON INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 27, 2006 |
|
JAI BEVERAGES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
December 22, 2006 |
|
JAI FORGINGS AND STAMPINGS PVT. Vs. COMMR. OF C. EX.
|
January 20, 2006 |
|
JAI HIND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 16, 2006 |
|
JAI NARAYANA SHIPPING CO. Vs. COMMISSIONER OF C. EX.
|
August 24, 2006 |
|
JAI PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2006 |
|
JAIN BIDI UDYOG AND ORS. Vs. CCE
|
October 12, 2006 |
|
JAIPRAKASH R JALAN Vs. COMMISSIONER OF C EX
|
September 15, 2006 |
|
JAIPUR GOLDEN TRANSPORT Vs. COMMISSIONER OF C. EX. AND CUSTOMS
|
August 28, 2006 |
|
JANATICS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2006 |
|
JANTA TRAVELS (P) LTD. Vs. COMMR. OF C. EX.
|
March 29, 2006 |
|
JAPAN TRAVEL SERVICE Vs. COMMISSIONER OF SERVICE TAX
|
June 19, 2006 |
|
JASCH INDUSTRIES LTD. Vs. C.C.E.
|
February 22, 2006 |
|
JAWAHAR VIDYARTHI GRUHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2006 |
|
JAY AR ENTERPRISES Vs. CC (SEA)
|
December 5, 2006 |
|
JAY ARTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2006 |
|
JAY ARTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2006 |
|
JAYALAXMI ENTERPRISES Vs. COMMISSIONER OF C. EX., MANGALORE
|
August 25, 2006 |
|
JAYANT AGRO ORGANICS LTD Vs. COMMISSIONER OF C EX
|
July 21, 2006 |
|
JAYASWAL NECO LTD. Vs. C.C.E.
|
May 31, 2006 |
|
JAYCO INDIA PVT. LTD. Vs. CCE
|
April 7, 2006 |
|
JAYSHRI IMPEX Vs. COMMISSIONER OF C. EX., RAJKOT
|
November 1, 2006 |
|
JCB INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
|
November 7, 2006 |
|
JCT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2006 |
|
JCT LIMITED Vs. CCE
|
December 29, 2006 |
|
JEEVAN DIESELS AND ELECTRICALS Vs. COMMR. OF C. EX.
|
May 30, 2006 |
|
JET AIRWAYS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2006 |
|
JETEX CABURETTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
November 10, 2006 |
|
JETKING INFORMATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2006 |
|
JHUNJHUNWALA VANASPATI LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
December 26, 2006 |
|
JINDAL PRAXAIR OXYGEN CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 29, 2006 |
|
JINDAL PRAXAIR OXYGEN CO. PVT. LTD. Vs. COMMR. OF C. EX., BELGAUM
|
July 26, 2006 |
|
JINDAL SAW LTD. Vs. C.C.
|
May 31, 2006 |
|
JINDAL STAINLESS LIMITED Vs. DESIGNATED AUTHORITY/MINISTRY
|
October 5, 2006 |
|
JINDAL STAINLESS LTD. Vs. CCE
|
June 30, 2006 |
|
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2006 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
June 2, 2006 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
July 19, 2006 |
|
JINDAL VIJAYANAGAR STEELS LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
January 12, 2006 |
|
JOBELLE Vs. CCEX
|
August 18, 2006 |
|
JOCIL LIMITED Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2006 |
|
JOHN AND SONS COLOUR LAB Vs. COMMISSIONER OF C. EX.
|
December 8, 2006 |
|
JOHNSON MATTHEY INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
September 5, 2006 |
|
JONES LANG LASALLE PROPERTY CONSULTANTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX. (APPEALS-II), BANGALORE
|
September 13, 2006 |
|
JOVEENS EXPOTEX Vs. COMMISSIONER OF CUSTOMS
|
July 14, 2006 |
|
JOY FOAM PVT. LTD. Vs. CCE
|
January 23, 2006 |
|
JSW LIMITED Vs. COMMISSIONER OF CUSTOMS (EP)
|
February 24, 2006 |
|
JSW STEEL LIMITED (FORMERLY KNOWN Vs. COMMISSIONER OF CENTRAL
|
October 17, 2006 |
|
JSW STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 23, 2006 |
|
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
June 8, 2006 |
|
JUBILANT ORGANOSYS LIMITED Vs. CCE
|
January 4, 2006 |
|
JUGAL KISHORE Vs. COMMISSIONER OF C. EX.
|
February 13, 2006 |
|
JUPITER TEXTILE PROCESSING Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2006 |
|
JUST MARBLE Vs. COMMISSIONER OF CUSTOMS
|
June 9, 2006 |
|
JYOTHY LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL
|
October 10, 2006 |
|
JYOTI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
|
December 19, 2006 |
|
JYOTI PROCESSORS Vs. CCE
|
November 20, 2006 |
|
K K MEHRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2006 |
|
K. DIWAKAR SHETTY Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
January 31, 2006 |
|
K. NATARAJAN Vs. COMMISSIONER OF CUSTOMS
|
February 6, 2006 |
|
K. VIJAYA C. RAI Vs. COMMISSIONER OF C. EX., MANGALORE
|
December 5, 2006 |
|
K.D. ASSOCIATES Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 21, 2006 |
|
K.D. SALES CORPORATION Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2006 |
|
K.G. NAIDU MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2006 |
|
K.G. SOMANI AND CO. Vs. CST
|
November 8, 2006 |
|
K.I. GEORGE Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 15, 2006 |
|
K.K. ARORA Vs. COMMISSIONER OF CUSTOMS
|
August 21, 2006 |
|
K.K. CORPORATION Vs. COMMR. OF C. EX.
|
July 24, 2006 |
|
K.K. CORPORATION Vs. COMMISSIONER OF SERVICE TAX
|
August 25, 2006 |
|
K.K. PRODUCTS, SHRI RAMESHWAR Vs. CCE
|
June 5, 2006 |
|
K.P. DINAKARAN (CAPT.) Vs. COMMISSIONER OF CUSTOMS & C. EX., COCHIN
|
October 3, 2006 |
|
K.S.S.A. PANEER SELVAM Vs. COMMISSIONER OF C. EX.
|
April 5, 2006 |
|
KAANCHI STEEL PVT. LTD. AND N.V. Vs. COMMISSIONER OF CUSTOMS
|
December 13, 2006 |
|
KAATYAANI EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2006 |
|
KAINYA AND ASSOCIATES PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
|
August 14, 2006 |
|
KAIRA CAN COMPANY LTD Vs. COMMISSIONER OF C EX
|
November 21, 2006 |
|
KAJARIA CERAMICS LTD. Vs. DESIGNATED AUTHORITY MINISTRY OF
|
January 20, 2006 |
|
KAKDA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2006 |
|
KALYAN AGRO INDUSTRIAL CORPORATION Vs. C C
|
December 13, 2006 |
|
KALYANI STEEL LTD. Vs. DESIGNATED AUTHORITY/MINISTRY
|
August 2, 2006 |
|
KALYANI STEELS LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 20, 2006 |
|
KAMAKHYA DESIGNER PVT LTD Vs. COMMISSIONER OF CUS
|
July 7, 2006 |
|
KAMAL PHOTO STUDIO, RUPAM COLOUR Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2006 |
|
KAMANI OIL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2006 |
|
KAMAR ALI & SONS Vs. COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR
|
January 16, 2006 |
|
KAMINI ISPAT LIMITED Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2006 |
|
KAMPER CONCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2006 |
|
KANHAIYA EXPORTS (P) LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
|
July 7, 2006 |
|
KANNAPIRAN STEEL RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2006 |
|
KANNIAH TRAVEL AGENCY Vs. COMMR. OF C. EX.
|
May 26, 2006 |
|
KANORIA CHEMICAL INDS. LTD. Vs. CCE
|
February 8, 2006 |
|
KANORIA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2006 |
|
KANORIA CHEMICALS AND INDS. LTD. Vs. CCE
|
July 19, 2006 |
|
KANORIA CHEMICALS AND INDUSTRIES Vs. CCE
|
December 8, 2006 |
|
KAP STEEL LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 8, 2006 |
|
KAP STEEL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
January 10, 2006 |
|
KAPOOR JEWELLERS PVT. LTD. AND Vs. COMMISSIONER OF CUSTOMS
|
March 24, 2006 |
|
KAR MOBILES LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
May 4, 2006 |
|
KARAM CHAND THAPAR AND BROS CS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2006 |
|
KARAN ROLLING MILLS PVT. LTD. Vs. C.C.E.
|
February 15, 2006 |
|
KARANJA INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
September 19, 2006 |
|
KARNAL MILK FOODS LTD. Vs. CCE
|
May 24, 2006 |
|
KARNATAKA GINNING AND PRESSING FACTORY Vs. COMMR OF C EX
|
January 31, 2006 |
|
KARNATAKA STATE BEVERAGES CORPN. LTD. Vs. COMMR. OF S.T., BANGALORE
|
August 21, 2006 |
|
KARNIK MARITIME PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2006 |
|
KASH VENTURE TRAVELS P. LTD. Vs. DY. COMMISSIONER OF SERVICE TAX
|
January 3, 2006 |
|
KASI OFFSET PRINTERS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 29, 2006 |
|
KASI OFFSET PRINTERS Vs. COMMISSIONER OF CENTRAL
|
June 23, 2006 |
|
KAUSHAL SILK MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2006 |
|
KAVERI ALLOY CASTINGS PVT. LTD. Vs. CCE
|
May 26, 2006 |
|
KAY PULP AND PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
KAYEN PRINT PROCESS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 14, 2006 |
|
KCP LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
August 28, 2006 |
|
KEC INTERNATIONAL LTD. Vs. CCE
|
July 26, 2006 |
|
KEDIA AGGLOMERATED MARBLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2006 |
|
KEDIA CASTLE DELLEON INDUS. LTD. Vs. COMMISSIONER OF C. EX.
|
September 14, 2006 |
|
KEDIA ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 28, 2006 |
|
KEDIA OVERSEAS LTD. Vs. COMMR. OF C. EX, VISAKHAPATNAM-II
|
February 3, 2006 |
|
KELTCH ENERGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
February 3, 2006 |
|
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
April 24, 2006 |
|
KENNAMETAL WIDIA INDIA LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 19, 2006 |
|
KENNAMETAL WIDIA INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
November 7, 2006 |
|
KERALA CHEMICALS & PROTEINS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 10, 2006 |
|
KERALA FOOTWEAR PRODUCTS Vs. COMMISSIONER OF C. EX., CALICUT
|
February 20, 2006 |
|
KESAR MARBLE AND GRANITES LTD. AND Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2006 |
|
KESARI STEELS LTD., KOTDWAR Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2006 |
|
KEVIN ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 28, 2006 |
|
KHAN KHADI WOOLLEN FURNISHER Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2006 |
|
KIKABHAI ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
|
January 27, 2006 |
|
KINGSWAY FASHIONS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 7, 2006 |
|
KIRAN PONDY CHEMS LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2006 |
|
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
October 12, 2006 |
|
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. COMMR. OF C. EX., BELGAUM
|
May 25, 2006 |
|
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. COMMR. OF C. EX., BELGAUM
|
June 29, 2006 |
|
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 2, 2006 |
|
KIRLOSKAR OIL ENGINES LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2006 |
|
KISAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF CUS. AND C. EX.
|
September 21, 2006 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
December 18, 2006 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMR. OF C. EX.
|
October 11, 2006 |
|
KISHEN CHAND AND SONS Vs. COMMISSIONER OF CUSTOMS
|
September 13, 2006 |
|
KISSAN CO-OPERATIVE SUGAR Vs. COMMR. OF C. EX.
|
September 14, 2006 |
|
KITEX GARMENTS LIMITED Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
|
July 27, 2006 |
|
KOCHAR SUNG-UP ACRYLIC LTD. Vs. CCE
|
July 19, 2006 |
|
KOHINOOR ELASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
KOHINOOR PROOFING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2006 |
|
KOLAR CEMENT PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., MYSORE
|
January 10, 2006 |
|
KONARK MET COKE LTD. Vs. COMMR. OF CUS. & C. EX., BHUBANESHWAR-I
|
September 4, 2006 |
|
KOVIL AGENCIES Vs. CCE
|
May 5, 2006 |
|
KRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2006 |
|
KRISHAK BHARATI CO-OPERATIVE Vs. CCE AND C
|
August 17, 2006 |
|
KRISHAK BHARATI CO-OPERATIVE Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2006 |
|
KRISHI INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CENTRAL
|
June 26, 2006 |
|
KRISHNA FABRICATIONS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 5, 2006 |
|
KRISHNARAM DYEING AND FINISHING Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2006 |
|
KUBER TOBACCO PRODUCTS (P) LTD. Vs. CCE
|
August 25, 2006 |
|
KUDREMUKH IRON ORE COMPANY LTD. Vs. COMMR. OF CUS., MANGALORE
|
July 5, 2006 |
|
KULKARNI POWER TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2006 |
|
KUNDAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2006 |
|
KUTCH KADVA PATIDAR SAMAJ Vs. COMMISSIONER OF C. EX.
|
December 13, 2006 |
|
KUTTY FLUSH DOORS AND FURNITURES Vs. COMMISSIONER OF CUSTOMS
|
December 4, 2006 |
|
KWALITY BISCUITS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
|
November 30, 2006 |
|
L & T KOMATSU LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
|
May 23, 2006 |
|
L AND T CASE EQUIPMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2006 |
|
L K DETECTIVE AND SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2006 |
|
L. MADANLAL STEELS LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
|
March 2, 2006 |
|
L.F.C. HIRE PURCHASE COMPANY LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 7, 2006 |
|
L.G. ELECTRONICS (I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2006 |
|
L.G. ELECTRONICS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 1, 2006 |
|
L.G. HOTLINE (P) LTD. Vs. CCE
|
May 18, 2006 |
|
L.M.L. LIMITED Vs. CCE
|
July 6, 2006 |
|
L.M.L. LIMITED Vs. CCE
|
October 6, 2006 |
|
L.S. NALWAYA AND CO. Vs. CCE
|
February 1, 2006 |
|
L.S.A. AND CO. Vs. COMMISSIONER OF C. EX.
|
December 7, 2006 |
|
L.V. ASSOCIATES Vs. CCE
|
January 3, 2006 |
|
LA GRANDE PROJECTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
September 4, 2006 |
|
LABH SINGH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
March 28, 2006 |
|
LAKHANPAL LIMITED. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2006 |
|
LAKSHMI AUTO COMPONENTS LTD. (NOW Vs. CCE
|
July 5, 2006 |
|
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2006 |
|
LAKSHMI CARD CLOTHING MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2006 |
|
LALITA DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2006 |
|
LARSEN AND TOUBR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2006 |
|
LARSEN AND TOUBRO LIMITED Vs. C C E
|
November 21, 2006 |
|
LARSEN AND TOURBO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2006 |
|
LARSON AND TOUBRO LTD. Vs. CCE, CHENNAI
|
June 22, 2006 |
|
LASALLE PRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 28, 2006 |
|
LAXBRO MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2006 |
|
LAXINDCO STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2006 |
|
LAXMI BOARD AND PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2006 |
|
LAXMI COLOR (P) LTD. Vs. CCE
|
June 6, 2006 |
|
LAXMI COLOR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2006 |
|
LAXMICHAND DHARSHI Vs. COMMISSIONER OF C. EX.
|
October 17, 2006 |
|
LEELAM ROADWAYS Vs. COMMISSIONER OF C. EX. (ADJ.)
|
April 26, 2006 |
|
LEO LAMINATES PVT. LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
March 31, 2006 |
|
LEO RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 4, 2006 |
|
LG ELECTRONICS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (I)
|
August 14, 2006 |
|
LIBERTY OIL MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 15, 2006 |
|
LINK INTERNATIONAL TRAVEL AGENTS (P) LTD. Vs. CC & CE (A-II), HYDERABAD
|
February 14, 2006 |
|
LITAKA PHARMACEUTICALS LTD Vs. COMMISSIONER OF C EX
|
October 9, 2006 |
|
LITTLE STAR FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 23, 2006 |
|
LLOYDS METAL AND ENGINEERS LTD. Vs. CCEX
|
August 18, 2006 |
|
LLOYDS STEEL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2006 |
|
LML LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2006 |
|
LML LIMITED Vs. COMMISSIONER OF CUSTOMS
|
January 31, 2006 |
|
LOKESH MACHINES LIMITED AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
May 22, 2006 |
|
LOKNATH EXPORT Vs. COMMR. OF CUS., AIRPORT, KOLKATA
|
July 14, 2006 |
|
LOKNATH PRASAD GUPTA Vs. COMMISSIONER OF C. EX.
|
August 24, 2006 |
|
LORD CHLORO ALKALI LIMITED, UJALA Vs. CCE
|
April 27, 2006 |
|
LORD CHLORO ALKALI LTD. Vs. COMMISSIONER OF C. EX.
|
February 16, 2006 |
|
LUCAS TVS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2006 |
|
LUMAX SAMLIP INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX
|
December 18, 2006 |
|
LUMINOUS ELECTRONICS LTD., SAR Vs. CCE
|
May 31, 2006 |
|
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXISE
|
August 21, 2006 |
|
M L YARNS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 11, 2006 |
|
M-REAL CORPORATION Vs. DESIGNATED AUTHORITY
|
March 9, 2006 |
|
M.A. PIPES PVT. LTD. Vs. CCE
|
July 19, 2006 |
|
M.B. INNO. TECH (INDIA) LTD. Vs. COMMR. OF CUS. (AIRPORT), KOLKATA
|
July 14, 2006 |
|
M.B. PLYWOOD INDUS. (P) LTD. Vs. COMMISSIONER OF C. EX.
|
March 28, 2006 |
|
M.C. JAIN AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2006 |
|
M.K. AGROTECH (P) LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
December 29, 2006 |
|
M.K. EXIM (I) LTD. Vs. C.C.
|
May 23, 2006 |
|
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 27, 2006 |
|
M.P. GLYCHEM INDUSTRIES LTD. Vs. CCE
|
August 22, 2006 |
|
M.P. IRON AND STEEL CO. Vs. COMMISSIONER OF C. EX.
|
September 8, 2006 |
|
M.P. IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2006 |
|
M.P. JAIN AND SONS Vs. COMMISSIONER OF C. EX.
|
October 23, 2006 |
|
M.P. TRANSPORT SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2006 |
|
M.R. BHAGAT AND ASSOCIATES Vs. COMMISSIONER OF C. EX. AND CUS.
|
August 22, 2006 |
|
M.R. EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
November 2, 2006 |
|
M.R. TOBACCO PVT. LTD. AND MR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2006 |
|
MA KALI ENGINEERING Vs. COMMISSIONER OF C. EX., BOLPUR
|
February 16, 2006 |
|
MAA COMMUNICATIONS BOZELL LIMITED Vs. THE COMMISSIONER OF SERVICE TAX
|
June 20, 2006 |
|
MAA COMMUNICATIONS BOZELL LTD. Vs. COMMR. OF SERVICE TAX, BLORE
|
March 20, 2006 |
|
MAA COMMUNICATIONS BOZELL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
June 26, 2006 |
|
MAC & MEGHA AGRO EQUIPMENTS (P) LTD. Vs. COMMR. OF CUS., COCHIN
|
February 1, 2006 |
|
MADHAB EDIBLE PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
December 20, 2006 |
|
MADHUKAR S.S.S.K. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2006 |
|
MADHUR HOSIERY INDS. AND SALEK Vs. C.C.E.
|
January 4, 2006 |
|
MADHUS GARAGE EQUIPMENTS Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
|
January 31, 2006 |
|
MADHYA PRADESH POLYPROPLENE Vs. C.C.E.
|
November 21, 2006 |
|
MADRAS ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2006 |
|
MADRAS ALUMINIUM COMPANY Vs. COMMISSIONER OF CENTRAL
|
June 19, 2006 |
|
MADRAS ALUMINIUM COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2006 |
|
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2006 |
|
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2006 |
|
MADRAS REFINERIES LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2006 |
|
MAFATLAL INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2006 |
|
MAGNUM INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
April 26, 2006 |
|
MAHABIR JUTE MILLS LTD. Vs. C.C.E.
|
February 1, 2006 |
|
MAHAKALI PROCESSORS LTD. Vs. COMMISSIONER OF C. EX.
|
March 3, 2006 |
|
MAHAKOSHAL BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
November 20, 2006 |
|
MAHAKOSHAL BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 8, 2006 |
|
MAHALAXMI EXPORTS Vs. COMMISSIONER OF C. EX. AND CUS.
|
February 23, 2006 |
|
MAHANADI CASTING PRIVATE LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-I
|
July 12, 2006 |
|
MAHAPRAVU MOULDING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
December 13, 2006 |
|
MAHATMA SAHAKARI SAKHAR KARKHANA LTD Vs. CCE A
|
November 24, 2006 |
|
MAHAVEER MIRROR INDUSTRIES AND Vs. DESIGNATED AUTHORITY,
|
March 23, 2006 |
|
MAHAVEER STEEL ROLLING MILLS Vs. COMMR. OF C. EX., HYDERABAD-II
|
January 24, 2006 |
|
MAHAVIR INDUSTOMELT PVT. LTD. Vs. COMMISSIONER OF CUS.
|
March 7, 2006 |
|
MAHAVIR SPINNING MILLS LTD. Vs. C.C.E.
|
September 26, 2006 |
|
MAHENDRA CHEMICALS Vs. COMMISSIONER (ADJ.), C. EX., AHMEDABAD
|
November 6, 2006 |
|
MAHENDRA SINGH PUROHIT Vs. COMMISSIONER OF CUSTOMS PREV
|
June 30, 2006 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 1, 2006 |
|
MAHINDRA AND MAHINDRA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS.
|
October 17, 2006 |
|
MAHINDRA AND MAHINDRA LTD T D Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2006 |
|
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
|
December 5, 2006 |
|
MAHINDRA AND MAHINDRA LTD. Vs. CCE, AURANGABAD
|
April 26, 2006 |
|
MAIDEN PAPER TUBES (P) LTD., SHRI Vs. CCE
|
January 3, 2006 |
|
MAINI INDUSTRIAL CONSULTANTS Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 2, 2006 |
|
MAITHAN CERAMIC LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
July 12, 2006 |
|
MAJORITY ORDER : MS. ARCHANA WADHWA, MEMBER (J) AND SHRI V.K. JAIN, MEMBER (T)
ATHERTON ENGG. CO. (PVT.) LTD. Vs. C.C. (AIRPORT & ADMN.), KOLKATA
|
March 2, 2006 |
|
MAKSON PHARMACEUTICALS (I) LTD. Vs. COMMISSIONER OF CENTRAL
|
June 29, 2006 |
|
MALABAR RURAL INDUSTRIES Vs. COMMISSIONER OF C. EX., COCHIN
|
February 14, 2006 |
|
MALINI TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2006 |
|
MALLIKA SAREE PROCESSING Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 7, 2006 |
|
MALPANI FINANCE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2006 |
|
MALU SLEEPERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 9, 2006 |
|
MALWA COTTON SPINNING MILLS LTD. Vs. CCE
|
August 30, 2006 |
|
MAN INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
|
March 17, 2006 |
|
MANAKSIA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
July 13, 2006 |
|
MANALI PETROCHEMICALS LTD., SPIC Vs. COMMISSIONER OF CUSTOMS
|
September 8, 2006 |
|
MANGAL WARDHINI TRAVELS Vs. CCE
|
April 20, 2006 |
|
MANGALORE REFINERIES AND Vs. COMMISSIONER OF CENTRAL
|
October 12, 2006 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF C. EX., MANGALORE
|
December 28, 2006 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C., MANGALORE
|
February 6, 2006 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C.E. & CUS., BANGALORE
|
April 5, 2006 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C.E., MANGALORE
|
June 5, 2006 |
|
MANGALORE REFINERY AND Vs. COMMISSIONER OF CENTRAL
|
May 29, 2006 |
|
MANISH PHARMACEUTICALS PVT. Vs. CCEX AND CAPSULATION SERVICES
|
July 17, 2006 |
|
MANISHA PHARMA PLAST PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 5, 2006 |
|
MANNESMANN DEMAG HUTTENTECHNIK Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2006 |
|
MANORAMA DEVI, SHRI AYODHYA Vs. C.C.
|
February 1, 2006 |
|
MARDIA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2006 |
|
MARGADARSI MARKETING (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 24, 2006 |
|
MARGRA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 10, 2006 |
|
MARGRA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2006 |
|
MARGRA INDUSTRIES LTD. AND MOHAN Vs. C.C. AND CCE
|
July 28, 2006 |
|
MARICO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
|
November 17, 2006 |
|
MARINE CRAFTS AND EQUIPMENTS Vs. COMMISSIONER OF CUSTOMS
|
November 30, 2006 |
|
MARKET CHASE ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2006 |
|
MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 12, 2006 |
|
MARKETING CONSULTANTS & AGENCIES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 17, 2006 |
|
MARMAGOA SHIPPING AND STEVEDORING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2006 |
|
MARUTHI DETECTIVE & SECURITY AGENCY Vs. COMMR. OF C. EX., BELGAUM
|
March 8, 2006 |
|
MARUTI COTTEX LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 30, 2006 |
|
MARUTI UDYOG LTD. Vs. CCE
|
May 16, 2006 |
|
MASA DECOR PVT. LTD Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 10, 2006 |
|
MASS MARKETING & ADVERTISING SERVICES PVT. LTD. Vs. C.C.E., BANGALORE
|
February 15, 2006 |
|
MATHEW KUNCHERIA Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
|
November 21, 2006 |
|
MATHURA POLYMER PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 27, 2006 |
|
MATTEL TOYS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 18, 2006 |
|
MAULANA HOSPITAL Vs. CC
|
May 4, 2006 |
|
MAX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2006 |
|
MAX MED LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2006 |
|
MAYANK ELECTRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2006 |
|
MAYANK MARBLE INDUSTRIES AND SHRI Vs. CCE
|
July 7, 2006 |
|
MAYUR INORGANICS LTD. Vs. COMMISSIONER OF C. EX.
|
May 26, 2006 |
|
MAZAGON DOCK LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 4, 2006 |
|
MAZAGON DOCK LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
March 6, 2006 |
|
MCCANN ERICKSON (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 2, 2006 |
|
MCDOWELL & COMPANY LTD. Vs. COMMISSIONER OF C. EX, BANGALORE-III
|
January 9, 2006 |
|
MCDOWELL & COMPANY LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
March 17, 2006 |
|
MD. NOORAIN Vs. COMMISSIONER OF CUSTOMS, PATNA
|
July 14, 2006 |
|
MEDPRO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2006 |
|
MEDPRO PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2006 |
|
MEDPRO PHARMA PVT. LTD. Vs. CCE
|
June 22, 2006 |
|
MEGHA TEX PRINTS Vs. COMMISSIONER OF C. EX.
|
November 22, 2006 |
|
MEHTA TRADING HOUSE PVT. LTD., Vs. THE COMMISSIONER OF CUSTOMS
|
October 27, 2006 |
|
MERCK LTD. Vs. DESIGNATED AUTHORITY
|
June 9, 2006 |
|
MERCK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
MERWARA ESTATE Vs. COMMISSIONER OF C. EX.
|
September 27, 2006 |
|
MESSENGERS Vs. COMMISSIONER OF C. EX.
|
October 19, 2006 |
|
METAL DEVELOPMENT COMPANY Vs. COMMISSIONER OF CEN EXCISE
|
February 21, 2006 |
|
METAL POWDER CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2006 |
|
METASCAN ELECTRONICS & COMMUNICATIONS P. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 26, 2006 |
|
METRO PALACE HOTEL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2006 |
|
METROARK (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
January 17, 2006 |
|
METROPOLITAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (P)
|
March 17, 2006 |
|
MICRO ACADEMY (I) PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
May 10, 2006 |
|
MICRO LABS LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 16, 2006 |
|
MICRO VILLAGE COMMUNICATIONS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
|
July 24, 2006 |
|
MICRO VILLAGE COMMUNICATIONS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 27, 2006 |
|
MICROLAND LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
July 20, 2006 |
|
MICROLAND LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
April 5, 2006 |
|
MICROLAND LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
April 3, 2006 |
|
MICROLAND LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2006 |
|
MIDAS PRECURED TREADS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
March 2, 2006 |
|
MILLION PAPIER PVT. LTD. Vs. CC
|
February 20, 2006 |
|
MILTON LAMINATES LTD. Vs. CC
|
April 12, 2006 |
|
MILTON PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 8, 2006 |
|
MINI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
December 27, 2006 |
|
MIRAJ MEDICAL CENTRE W. HOSPITAL, Vs. COMMISSIONER OF CUSTOMS
|
January 19, 2006 |
|
MISTRY BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2006 |
|
MITSUN STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
October 11, 2006 |
|
MITTAL CLOTHING COMPANY Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2006 |
|
MMTC LTD. Vs. CC (EXPORTS)
|
March 1, 2006 |
|
MODERN DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 2006 |
|
MODERN EXTRUSION Vs. COMMISSIONER OF C. EX., BELGAUM
|
November 29, 2006 |
|
MODERN HIGH TECH INDIA Vs. CCE
|
January 4, 2006 |
|
MODERN PETROFILS Vs. COMMISSIONER OF C. EX., VADODARA-II
|
November 22, 2006 |
|
MODERN PLASTICS Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
April 21, 2006 |
|
MODERN STEELS LTD. Vs. COMMISSIONER OF C. EX.
|
December 29, 2006 |
|
MODI RUBBER LTD. Vs. C.C.E.
|
February 6, 2006 |
|
MOHAMMED GHOUSE, METAL WELD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2006 |
|
MOHAMMED RIAZ UDDIN AHMED Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
March 23, 2006 |
|
MOHAMMED UDUMBUNTHALA Vs. COMMISSIONER OF C. EX., COCHIN
|
October 5, 2006 |
|
MOHAN ALUMINIUM (P) LTD. Vs. COMMISSIONER OF CUS. (ADJ.), MUMBAI
|
November 22, 2006 |
|
MOHAN BROS PVT LTD Vs. COMMISSIONER OF CUS IMPORT
|
March 2, 2006 |
|
MOHAN GENERATORS AND PUMPS PVT. Vs. COMMR. OF C. EX.
|
June 16, 2006 |
|
MOHD. YOUSUF ALI Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
August 11, 2006 |
|
MOHINDRA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2006 |
|
MOHIT PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
March 3, 2006 |
|
MOLLY ACHENKUNJU Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
September 1, 2006 |
|
MONALISA INTERIOR DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2006 |
|
MONARCH PIPES LIMITED Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
|
June 27, 2006 |
|
MONARCH PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2006 |
|
MONEETO PLASTI-FAB PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 6, 2006 |
|
MONIKA ELECTRONICS LTD. Vs. CCE
|
August 28, 2006 |
|
MONTEX DYG AND PTG WORKS Vs. COMMISSIONER OF C EX AND CUS
|
November 2, 2006 |
|
MOORES ROWLAND CONSULTING PVT. Vs. COMMISSIONER OF C. EX.
|
December 4, 2006 |
|
MORGAIN INC Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2006 |
|
MOSER BAER INDIA LTD. Vs. CC
|
February 8, 2006 |
|
MOTHERLAND LABORATORIES, Vs. CCE
|
April 20, 2006 |
|
MOTHERSON SUMI SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2006 |
|
MOTHERSONS SUMI SYSTEMS LTD. Vs. CCE
|
August 30, 2006 |
|
MOTILAL NEHRU NATIONAL INSTITUTE Vs. C.C.E.
|
January 10, 2006 |
|
MOTILAL PADAMPAT UDYOG LTD. Vs. COMMISSIONER OF C. EX.
|
February 15, 2006 |
|
MOTOROL TECHNOLOGIES LTD Vs. COMMISSIONER OF C EX
|
November 8, 2006 |
|
MOTOROLA INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 17, 2006 |
|
MOUNT SHIVALIK INDUSTRIES LTD. Vs. CCE AND C
|
February 22, 2006 |
|
MR. HARISH CHAPPA HASSAN Vs. COMMISSIONER OF CUSTOMS
|
September 27, 2006 |
|
MR. HEMANT N. TALEKAR, Vs. COMMISSIONER OF CENTRAL
|
November 28, 2006 |
|
MR. TECHNOLOGICAL INSTITUTE OF Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2006 |
|
MRF LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2006 |
|
MRF LIMITED Vs. COMMISSIONER OF CENTRAL
|
March 20, 2006 |
|
MRP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2006 |
|
MRPL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 2006 |
|
MRS. PRASEETHA SURESH Vs. COMMISSIONER OF CENTRAL
|
April 19, 2006 |
|
MRS. PRIYA S. PANGAONKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2006 |
|
MTV NETWORK INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2006 |
|
MUKAND LTD., SHRI S.B. JHAVERI, Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2006 |
|
MUKESH METAL INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. AND CUS.
|
September 21, 2006 |
|
MULTILINE ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 23, 2006 |
|
MUNICIPAL CORPN OF GREATER BOMBAY AND ANUPAM ENGG Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2006 |
|
MUNICIPAL CORPORATION OF DELHI Vs. COMMR. OF SERVICE TAX
|
August 7, 2006 |
|
MUNNA PRASAD Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2006 |
|
MUNSHI RAM TILAK RAM Vs. CCE
|
December 6, 2006 |
|
MURARKA CABLES AND CONDUCTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2006 |
|
MUSTAN TAHERBHAI Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2006 |
|
MUSTAN TAHERBHAI Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2006 |
|
MYSORE ELECTRICAL INDUSTRIES LTD. Vs. COMMR. OF C. EX., BANGALORE
|
January 2, 2006 |
|
N N BOSE AND NEPHEW Vs. COMMISSIONER OF CUSTOMS PORT
|
March 6, 2006 |
|
N. KUNJAN PILLAI Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
October 6, 2006 |
|
N.B. FOOTWEAR Vs. COMMISSIONER OF CUSTOMS
|
August 29, 2006 |
|
N.B. FOOTWEAR Vs. COMMISSIONER OF CUSTOMS
|
May 15, 2006 |
|
N.K. ENTERPRISES AND SRI BALAJI Vs. CCE
|
November 14, 2006 |
|
N.M. NAGPAL (P) LTD. Vs. C.C.E.
|
August 9, 2006 |
|
N.N. BOSE AND NEPHEW Vs. COMMR. OF CUS. (PORT), KOLKATA
|
June 5, 2006 |
|
NAGARJUNA CONSTRUCTION CO. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
February 15, 2006 |
|
NAGESH KNITWEARS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
August 23, 2006 |
|
NAGORI TILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2006 |
|
NAGREEKA EXPORTS LTD Vs. COMMISSIONER OF C EX
|
August 25, 2006 |
|
NAHAR SPINNING MILLS LTD. Vs. CCE
|
April 20, 2006 |
|
NAHAR SUGAR AND ALLIED INDS. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 6, 2006 |
|
NALCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-I
|
July 7, 2006 |
|
NANDI STEELS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 6, 2006 |
|
NANDINI WAREHOUSING CORPORATION Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 12, 2006 |
|
NARANG PLASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 27, 2006 |
|
NARENDRAN SONS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 28, 2006 |
|
NARMADA SUGARS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2006 |
|
NARMATHA TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 3, 2006 |
|
NATIONAL APPLIANCES, SHRI LALIT Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2006 |
|
NATIONAL CARGO SERVICES Vs. C.C.
|
September 11, 2006 |
|
NATIONAL INSURANCE CO. LTD. Vs. COMMR. OF C. EX. (APPEALS)
|
May 23, 2006 |
|
NATIONAL LEATHER CLOTH MFG. CO. Vs. COMMISSIONER OF C. EX.
|
February 10, 2006 |
|
NATIONAL PRODUCTIVITY COUNCIL Vs. COMMR. OF C. EX.
|
August 2, 2006 |
|
NATURAL REMEDIES PRIVATE LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
October 11, 2006 |
|
NATURAL REMEDIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 20, 2006 |
|
NATURAL STONE EXPORTS LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
January 6, 2006 |
|
NATVAR PARIKH INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2006 |
|
NAVBHARAT INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
April 27, 2006 |
|
NAVBHARAT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2006 |
|
NAVDEEP PACKAGING INDUSTRIES Vs. COMMR OF C EX
|
December 20, 2006 |
|
NAVKETAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2006 |
|
NAVODHYA FABRICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 11, 2006 |
|
NAVYUG ALLOYS PVT LTD Vs. C C E
|
November 30, 2006 |
|
NAWANSHAHR CO-OP. SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
|
July 3, 2006 |
|
NCS DISTILLERIES/ESTATES PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
September 5, 2006 |
|
NEARUDDIN MONDAL Vs. COMMISSIONER OF CUSTOMS
|
December 15, 2006 |
|
NEBULAE HEALTH CARE LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 22, 2006 |
|
NEHA INTERCONTINENTAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 8, 2006 |
|
NEHRU STEEL Vs. CCE
|
August 21, 2006 |
|
NEO SACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2006 |
|
NEOLEX CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2006 |
|
NEPTUNE TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 20, 2006 |
|
NEPTUNES CARGO MOVERS Vs. COMMISSIONER OF CUSTOMS
|
August 21, 2006 |
|
NESADURAI THIRUNESAN Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2006 |
|
NESTLE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2006 |
|
NET PRO ACTIVE SERVICES PVT LTD. Vs. COMMR. OF S.T., BANGALORE
|
July 18, 2006 |
|
NET PRO ACTIVE SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
March 23, 2006 |
|
NEW INDUSTRIAL SECURITY FORCE Vs. C.C.E.
|
February 13, 2006 |
|
NEW KAILASH JEWELLARY HOUSE, M.D. Vs. CC
|
July 18, 2006 |
|
NEW LOOK COSMETIC LASER CENTRE Vs. COMMISSIONER OF CUS I
|
June 8, 2006 |
|
NEW MANGALORE PORT TRUST Vs. COMMR. OF SERVICE TAX, MANGALORE
|
August 23, 2006 |
|
NEW SHORROCK MILLS Vs. COMMISSIONER OF C. EX. AND CUS.
|
August 3, 2006 |
|
NEW SWADESHI SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
July 7, 2006 |
|
NEW TECH STEWING TELECOM LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
March 16, 2006 |
|
NEW TOBACCO LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
|
July 17, 2006 |
|
NEW WAYS ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2006 |
|
NEXT FASHION CREATORS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
June 23, 2006 |
|
NEXT GENERATION BUSINESS POWER Vs. CC, ICD
|
May 17, 2006 |
|
NEXT GENERATION BUSINESS POWER Vs. C.C., ICD, TKD
|
August 29, 2006 |
|
NEYVELI LIGNITE CORPORATION Vs. CCE
|
March 1, 2006 |
|
NEYVELI LIGNITE CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2006 |
|
NICE TELECOMMUNICATION PVT. LTD. Vs. CCE
|
December 15, 2006 |
|
NICHOLAS DSOUZA GARAGE Vs. COMMISSIONER OF C. EX.
|
March 28, 2006 |
|
NIKITA TRANSPHASE ADDUCTS PVT. Vs. COMMR. OF C. EX.
|
October 5, 2006 |
|
NIKIVIK ELECTRONICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2006 |
|
NIRMALA MITRA Vs. COMMISSIONER OF CUSTOMS
|
May 24, 2006 |
|
NIRMALA MITRA Vs. COMMISSIONER OF CUSTOMS, PATNA
|
January 13, 2006 |
|
NIRULAS CORNER HOUSE (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
December 12, 2006 |
|
NIRVIP DYES AND CHEMICALS P. LTD. Vs. COMMISSIONER OF C. EX.
|
January 19, 2006 |
|
NIRVIP DYES AND CHEMICALS PVT. Vs. COMMISSIONER OF C. EX.
|
October 30, 2006 |
|
NITIN SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
|
June 14, 2006 |
|
NITIN SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
|
November 13, 2006 |
|
NITISH BANDOPADHYAY Vs. COMMISSIONER OF CUS PREV
|
June 13, 2006 |
|
NOBLE ASSET CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2006 |
|
NOBLE DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2006 |
|
NOIDA PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2006 |
|
NOKIA (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 23, 2006 |
|
NORMA ISPAT (P) LTD. Vs. C.C.
|
April 26, 2006 |
|
NORTHERN INDIA STEEL ROLLING Vs. COMMISSIONER OF CUS.
|
February 27, 2006 |
|
NORTHERN MINERALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2006 |
|
NORTHERN TUBES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
July 12, 2006 |
|
NRB BEARINGS LTD. Vs. CCE
|
October 6, 2006 |
|
NRC LTD Vs. COMMISSIONER OF C EX
|
December 4, 2006 |
|
NRC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2006 |
|
NSP ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2006 |
|
NUTRINE CONFECTIONARY CO. (P) LTD. Vs. C.C.E. (APPEALS), HYDERABAD
|
February 10, 2006 |
|
NYLEX TRADERS AND C D SHAH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
January 25, 2006 |
|
OBJECT D' ART INDIA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
February 15, 2006 |
|
OCP INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-II
|
March 27, 2006 |
|
OIKOS Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
October 6, 2006 |
|
OIL FIELD INSTRUMENTATION Vs. COMMISSIONER OF C EX
|
January 5, 2006 |
|
OM PRAKASH JAIN, PROPRIETOR OF Vs. COMMISSIONER OF CUSTOMS (ICD)
|
November 24, 2006 |
|
OM SIVAM TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2006 |
|
OM TEXTILES Vs. CCE
|
January 13, 2006 |
|
OMEGA BRIGHT STEEL PVT. LTD. Vs. CCE
|
June 8, 2006 |
|
OMEGA PHARMA AND HEMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2006 |
|
OMEX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 10, 2006 |
|
OMKAR TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 20, 2006 |
|
OMPRAKASH MEHRA AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2006 |
|
ONTOP PHARMACEUTICALS LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2006 |
|
ONTOP PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX.
|
January 31, 2006 |
|
OOSYPINE MAR-PACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2006 |
|
OPTIC ELECTRONICS (INDIA) PVT. Vs. COMMR. OF CUS.
|
April 3, 2006 |
|
ORACLE INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 7, 2006 |
|
ORCHID CHEMICALS & PHARMA. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
October 10, 2006 |
|
ORCHID CHEMICALS AND Vs. COMMISSIONER OF CUSTOMS
|
November 30, 2006 |
|
ORIENT PAPER MILLS Vs. CCE
|
January 10, 2006 |
|
ORIENT VISION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
ORIENTAL CONSTRUCTION CO. Vs. COMMISSIONER OF CEN. EXCISE
|
March 7, 2006 |
|
ORION PRECAST PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
April 4, 2006 |
|
ORISSA STATE CIVIL SUPPLIERS CORPN. LTD. Vs. C.C.E., BHUBANESWAR-I
|
December 11, 2006 |
|
OSWAL BEVERAGES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2006 |
|
OSWAL HI-TECH PRIVATE LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 3, 2006 |
|
OSWAL HI-TECH PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 18, 2006 |
|
OSWAL KNIT INDIA LTD. Vs. CCE
|
October 5, 2006 |
|
OSWAL PAPERE AND ALLIED Vs. C.C.
|
June 2, 2006 |
|
OTIS ELEVATOR CO. (INDIA) LTD. Vs. CCEX
|
December 8, 2006 |
|
OTIS ELEVATOR COMPANY (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2006 |
|
OUDH SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2006 |
|
OVERSEAS ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2006 |
|
P & J COMMUNICATION DEVICES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 17, 2006 |
|
P B VAIDYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2006 |
|
P S L LTD Vs. COMMISSIONER OF C EX
|
August 18, 2006 |
|
P. BHASI Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 14, 2006 |
|
P.B. NAIR C AND F PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 8, 2006 |
|
P.C. POULOSE Vs. COMMR. OF CUS. AND C. EX. (APPEALS), COCHIN
|
November 27, 2006 |
|
P.M. TELELINKS LTD. Vs. COMMISSIONER OF CENTRAL
|
June 22, 2006 |
|
P.N. CHIMOTE Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2006 |
|
P.N. GUPTA AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2006 |
|
P.V. RAMANA MURTHY SON Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 23, 2006 |
|
PADAMSHREE DR D Y PATIL S S K LTD AND UDAYSINGH GAIKWAD S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2006 |
|
PADMASHREE DR. VITHALRAO V. PATIL S.S.K. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2006 |
|
PADMAVATHY POLY PACKAGES Vs. COMMISSIONER OF CENTRAL
|
March 15, 2006 |
|
PADMINI POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 31, 2006 |
|
PAGE APPARELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 15, 2006 |
|
PALS MICRO SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
December 20, 2006 |
|
PAM PHARMACEUTICAL AND ALLIED Vs. COMMISSIONER OF C. EX.
|
April 3, 2006 |
|
PAMI METALS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
January 13, 2006 |
|
PANASONIC CARBON INDIA CO. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
July 27, 2006 |
|
PANCHSHEEL COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2006 |
|
PANDI DEVI OIL INDUSTRY Vs. COMMISSIONER OF C. EX.
|
December 12, 2006 |
|
PANDIT MOTOR SERVICE Vs. C.C.E.
|
March 6, 2006 |
|
PANKAJ OIL TRADING CORPORATION Vs. CCE
|
November 20, 2006 |
|
PANTHER DETECTIVE SERVICES Vs. COMMISSIONER OF C. EX.
|
July 20, 2006 |
|
PANYAM CEMENTS & MINERAL INDUS. LTD. Vs. COMMR. OF C. EX., TIRUPATHI
|
July 11, 2006 |
|
PARAG FAN AND COOLING SYSTEMS LTD. Vs. C.C.E.
|
May 23, 2006 |
|
PARAMJIT TOUR AND TRAVELS Vs. COMMISSIONER OF C. EX.
|
September 25, 2006 |
|
PARAMOUNT CONNECTOR SYSTEMS PVT. Vs. COMMISSIONER OF C. EXCISE
|
January 6, 2006 |
|
PARAS ADVERTISING AND MARKETING SERVICES PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
November 10, 2006 |
|
PAREKH PLATINUM LTD., SHRI RAJESH Vs. COMMISSIONER OF CENTRAL
|
July 25, 2006 |
|
PARKSONS PRESS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 29, 2006 |
|
PARLE BISCUITS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2006 |
|
PARO FOOD PRODUCTS Vs. COMMR. OF CUS. & C. EX. (APPEALS-II), HYDERABAD
|
July 21, 2006 |
|
PASUPATI SPG. AND WVG. MILLS LTD. Vs. CCE
|
September 28, 2006 |
|
PATEL FIELD MARSHAL INDS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2006 |
|
PATIALA PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2006 |
|
PATTON LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
March 28, 2006 |
|
PAUL STEELS (P) LTD. Vs. CCE
|
May 1, 2006 |
|
PAWAN KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
|
November 1, 2006 |
|
PDS LOGISTICS CENTRE P. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
March 10, 2006 |
|
PDS LOGISTICS INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 18, 2006 |
|
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
July 7, 2006 |
|
PEDDER AND PEDDER TILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2006 |
|
PEE JAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 6, 2006 |
|
PENNA CEMENT INDUSTRIES LTD. Vs. COMMR. OF C. EX. (APPEALS), GUNTUR
|
March 27, 2006 |
|
PENNAR ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
July 20, 2006 |
|
PENTAIR WATER INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
May 5, 2006 |
|
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONER OF CEN EXCISE
|
February 17, 2006 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2006 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 28, 2006 |
|
PET PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
PETROFAC INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2006 |
|
PETROFAC INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
January 5, 2006 |
|
PETROPLUS INTERNATIONAL MARKETING FZCO Vs. C.C., MANGALORE
|
May 23, 2006 |
|
PHARMALAB ENGINEERING I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2006 |
|
PHILCORP PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUSTOMS
|
November 16, 2006 |
|
PHILIPS ELECTRONICS Vs. COMMISSIONER OF C. EX.
|
August 11, 2006 |
|
PHILIPS INDIA LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
January 3, 2006 |
|
PHOOLA RAM Vs. COMMISSIONER OF CUSTOMS
|
October 18, 2006 |
|
PIDILITE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 3, 2006 |
|
PINEX STEEL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, PATNA
|
March 7, 2006 |
|
PINKLINE EXIM P. LTD. Vs. COMMISSIONER OF C. EX.
|
December 11, 2006 |
|
PLANT ORGANICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 8, 2006 |
|
PLAS PACK INDUSTRIES Vs. CCEX
|
November 7, 2006 |
|
PLASCAP INDUSTRIES AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2006 |
|
PLUTO PLASTICS PVT LTD AND NITIN MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2006 |
|
PODDAR PIGMENTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2006 |
|
POLY PAPER CONVERTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 4, 2006 |
|
PONDY CHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2006 |
|
PONDY OXIDES AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2006 |
|
PONNAPPA COFFEE CURING WORKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 13, 2006 |
|
POOJA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2006 |
|
POOJA FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2006 |
|
POPULAR CEMENT TRADERS Vs. COMMISSIONER OF C. EX., COCHIN
|
October 5, 2006 |
|
POWER BEST ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
October 11, 2006 |
|
POWER CELL BATTERY INDIA LTD Vs. COMMISSIONER OF CUSTOMS I
|
December 8, 2006 |
|
POWER GRID CORPORATION OF INDIA LTD AND SMITA CONDUCTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2006 |
|
PPN POWER GENERATING CO. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 25, 2006 |
|
PRABHA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
|
September 13, 2006 |
|
PRABHA TELE COMMUNICATION Vs. COMMISSIONER OF C. EX.
|
October 12, 2006 |
|
PRABHAKAR L MEHTA Vs. COMMISSIONER OF CUSTOMS P
|
June 8, 2006 |
|
PRABHAT PUBLICITY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2006 |
|
PRACHAR COMMUNICATIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2006 |
|
PRADEEP INDUSTRIES Vs. CC
|
November 27, 2006 |
|
PRAKASH UDYOG SAMITI Vs. COMMISSIONER OF C. EX.
|
January 3, 2006 |
|
PRAMOD KUMAR Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2006 |
|
PRATAP SINGH AND SONS Vs. COMMISSIONER OF C EX
|
December 4, 2006 |
|
PRATIBHA SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2006 |
|
PRATIK MARBLES (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2006 |
|
PRAVEEN GARG Vs. COMMISSIONER OF CUSTOMS PREV
|
March 31, 2006 |
|
PRAVIN METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2006 |
|
PRAVIN PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2006 |
|
PRAVIN R. MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2006 |
|
PRAVIN TEXTILE AND PRINTING WORKS Vs. COMMISSIONER OF CENTRAL
|
January 9, 2006 |
|
PRAYAS CASTINGS LTD. Vs. COMMISSIONER OF C. EX.
|
January 31, 2006 |
|
PRECOT MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
February 27, 2006 |
|
PRECOT MILLS LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
November 16, 2006 |
|
PREETI DAGA Vs. COMMISSIONER OF CUS., ICD
|
March 29, 2006 |
|
PREM HOSIERY Vs. COMMISSIONER OF C. EX.
|
August 8, 2006 |
|
PREM LAMICOATS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
November 6, 2006 |
|
PREM STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 16, 2006 |
|
PREMIER AUTOMOBILES LTD. Vs. COMMISSIONER OF C. EX.
|
December 1, 2006 |
|
PREMIER ELECTRODES LTD. Vs. COMMISSIONER OF C. EX.
|
August 8, 2006 |
|
PREMIER FOOTWEAR PRODUCTS (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2006 |
|
PREMIER FOOTWEAR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
June 22, 2006 |
|
PREMIER GRANITES LTD. Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
|
November 21, 2006 |
|
PREMIER PERFUMERY WORKS Vs. COMMISSIONER OF C. EX., CALICUT
|
September 27, 2006 |
|
PRESSCOM PRODUCTS Vs. COMMISSIONER OF CENTRAL
|
March 28, 2006 |
|
PRESTRESS INDIA CORPORATION Vs. COMMISSIONER OF C. EX.
|
February 13, 2006 |
|
PRICEWATER HOUSE COOPER LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
|
August 1, 2006 |
|
PRIDE FORAMER Vs. CC (IMPORT)
|
April 10, 2006 |
|
PRIMA PICK N. PACK LIMITED Vs. CCE
|
June 27, 2006 |
|
PRIME FURNISHING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2006 |
|
PRIME PHARMA TECH (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 13, 2006 |
|
PRIME PHARMA TECH (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 24, 2006 |
|
PRINCE SWR SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2006 |
|
PRINCIPAL G.M., BHARAT SANCHAR NIGAM LTD. Vs. C.C.E., BANGALORE-III
|
February 21, 2006 |
|
PRISM ADS. Vs. COMMISSIONER OF C. EX. AND CUS.
|
March 8, 2006 |
|
PRIYA BLUE INDUSTRIES LTD Vs. COMMR OF C EX AND CUS APPEALS
|
May 11, 2006 |
|
PRIYA BLUE INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
June 23, 2006 |
|
PRIYA LAXMI PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2006 |
|
PRIYADARSHINI SPINNING MILLS Vs. COMMISSIONER OF CENTRAL
|
August 11, 2006 |
|
PROCTER AND GAMBLE HYGIENE AND HEALTHCARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2006 |
|
PROCTER AND GAMBLE INDIA LTD. Vs. CCE
|
April 17, 2006 |
|
PROCTOR AND GAMBLE INDIA LTD. Vs. COMMISSIONER OF CEN. EXCISE
|
July 21, 2006 |
|
PROFESSIONAL COURIER Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2006 |
|
PROFESSIONAL COURIERS Vs. COMMISSIONER OF CENTRAL
|
November 28, 2006 |
|
PROTEC LABORATORIES P LTD Vs. COMMISSIONER OF C EX
|
November 22, 2006 |
|
PRUDENT COMMUNICATION SYS. (P) LTD. Vs. C.C.E., S.T. DIV., BANGALORE-III
|
October 9, 2006 |
|
PSI DATA SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 15, 2006 |
|
PSL LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 22, 2006 |
|
PSL LTD. AND SHRI V.M. JOSHI Vs. COMMISSIONER OF CUSTOMS
|
March 24, 2006 |
|
PUDUMJEE AGRO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 24, 2006 |
|
PULLICCAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2006 |
|
PUNDOLE SHAHRUKH AND CO Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2006 |
|
PUNJAB EX-SERVICEMEN CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2006 |
|
PUNJAB PAINT COLOUR AND VARNISHES Vs. CCE
|
October 17, 2006 |
|
PUNJAB RECORDERS LTD. Vs. CCE
|
September 15, 2006 |
|
PURITY TEXTILES PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2006 |
|
PUSHPAK PUBLICITY Vs. COMMISSIONER OF C. EX. AND CUSTOMS
|
August 30, 2006 |
|
PUSHPANJALI SILKS Vs. COMMISSIONER OF CUSTOMS
|
August 3, 2006 |
|
PUSHPDEEP ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 27, 2006 |
|
PUSHTI REFINERIES (P) LTD. Vs. COMMISSIONER OF CENTRAL
|
October 17, 2006 |
|
PYARELAL COIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2006 |
|
R & D ENGINEERS Vs. COMMR. OF CUS. & C. EX. (APPEALS-II), HYDERABAD
|
December 22, 2006 |
|
R E I WIRES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2006 |
|
R G AGARWAL Vs. COMMISSIONER OF C EX AND CUS
|
October 18, 2006 |
|
R K AGARWAL Vs. COMMISSIONER OF C EX
|
April 5, 2006 |
|
R M CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 24, 2006 |
|
R T DAVE Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2006 |
|
R.B.F. RING CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
May 12, 2006 |
|
R.F. EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 14, 2006 |
|
R.K. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2006 |
|
R.K. MARBLE PVT. LTD. Vs. CCE
|
November 10, 2006 |
|
R.K. STEELS Vs. CCE
|
August 1, 2006 |
|
R.K.K.R. STEELS LTD. Vs. CC
|
July 24, 2006 |
|
R.P.G. ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2006 |
|
RADHA MADHAV ENGINEERING Vs. COMMISSIONER OF CENTRAL
|
May 17, 2006 |
|
RADHA TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2006 |
|
RADHESHYAM RANDER Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 1, 2006 |
|
RADHEY SHYAM RATANLAL AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2006 |
|
RADHIKA STEELS Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2006 |
|
RADHU PRODUCTS (P) LTD. Vs. CCE
|
January 30, 2006 |
|
RADIANT SYNTHETIC INDUSTRIES, SHRI R.K. GOYAL AND SHRI RAM FIBRES Vs. CC
|
June 14, 2006 |
|
RAGHAVENDRA PRE-STRESS PRODUCTS (P) LTD. Vs. COMMR. OF C. EX., TIRUPATI
|
March 16, 2006 |
|
RAGHUVEER METAL INDUS. LTD. Vs. COMMISSIONER OF C. EX.
|
December 11, 2006 |
|
RAGHUVEER METAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
October 9, 2006 |
|
RAHMAN EXPORTS (P) LTD. Vs. CCE
|
May 2, 2006 |
|
RAIL WHEEL FACTORY Vs. COMMISSIONER OF C. EX.
|
September 28, 2006 |
|
RAIN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
July 19, 2006 |
|
RAINBOW DYEING Vs. COMMISSIONER OF C EX
|
November 24, 2006 |
|
RAIPUR BRIGHT STEEL AND WIRE WELD Vs. COMMR. OF C. EX.
|
April 12, 2006 |
|
RAIPUR BRIGHT STEEL AND WIRE WELD Vs. CCE
|
August 2, 2006 |
|
RAJ KHOSLA AND CO. PVT. LTD. Vs. CCE
|
April 17, 2006 |
|
RAJA CHARITY TRUST Vs. CCE
|
May 11, 2006 |
|
RAJA RAM MAIZE PRODUCTS Vs. CCE
|
May 4, 2006 |
|
RAJA S ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
November 13, 2006 |
|
RAJARAMBAPU PATIL SSK LTD. Vs. COMMISSIONER OF C. EX.
|
October 30, 2006 |
|
RAJASHRI PACKAGERS LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
July 10, 2006 |
|
RAJASHRI PACKERS LIMITED Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
May 4, 2006 |
|
RAJASTHAN ELECTRONICS AND Vs. C.C.E.
|
March 8, 2006 |
|
RAJASTHAN TEXTILES MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2006 |
|
RAJESH ELECTRICALS, KAMATH Vs. ASSISTANT COMMISSIONER OF
|
December 28, 2006 |
|
RAJESH EXPORTS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
March 21, 2006 |
|
RAJESHWARI COPPER PRODUCERS Vs. CC
|
August 31, 2006 |
|
RAJESHWARI METALLURGICALS LTD. Vs. C.C. (APPEALS), BANGALORE
|
February 15, 2006 |
|
RAJESWARI GRAPHICS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
March 21, 2006 |
|
RAJKAMAL PLASMOULDS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 1, 2006 |
|
RAJKUMAR DAD AND ALUMAYER INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2006 |
|
RAJMAHAL HOTEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2006 |
|
RAJRAIN JWALAPRASAD Vs. COMMISSIONER OF CUSTOMS
|
March 24, 2006 |
|
RAJSHANTI METALS LTD. Vs. COMMISSIONER OF C. EX., KANDLA
|
November 22, 2006 |
|
RAJUL TEXTILE MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
|
December 6, 2006 |
|
RAJYALAKSHMI LABS. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
July 26, 2006 |
|
RAKESH CHEMICALS (P) LTD. Vs. CCE
|
July 6, 2006 |
|
RAKESH KAPOOR Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2006 |
|
RALLIES INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 18, 2006 |
|
RALLIES INDIA LIMITED Vs. COMMR. OF SERVICE TAX, BANGALORE
|
June 29, 2006 |
|
RALLIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2006 |
|
RALLIS INDIA LIMITED Vs. COMMISSIONER OF CUS. AND C. EX.
|
April 25, 2006 |
|
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2006 |
|
RALLIS INDIA LTD. Vs. CCE
|
June 14, 2006 |
|
RALLIS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2006 |
|
RAM BABU KESARWANI Vs. COMMISSIONER OF C. EX.
|
November 28, 2006 |
|
RAM NATH AND CO. PVT. LTD. Vs. CCE (SERVICE TAX
|
May 16, 2006 |
|
RAM STEEL ROLLING AND FORGING MILLS Vs. COMMISSIONER OF C EX
|
September 21, 2006 |
|
RAMA NEWS PRINTS AND PAPER LTD. Vs. COMMISSIONER OF C. EX.
|
August 30, 2006 |
|
RAMA NEWSPRINTS AND PAPER LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2006 |
|
RAMA VISION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2006 |
|
RAMACHANDRA REXINES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
June 27, 2006 |
|
RAMAKRISHNA DYEING INDUSTRY Vs. CCE
|
April 4, 2006 |
|
RAMANASEKAR STEELS LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2006 |
|
RAMDEVI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 26, 2006 |
|
RAMESH STEEL RE-ROLLING MILLS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 14, 2006 |
|
RAMMAPATI EXPORTS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
August 7, 2006 |
|
RAMNATH ISPAT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2006 |
|
RAMSHIV INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2006 |
|
RANE TRW STEERING SYSTEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2006 |
|
RANJAN POLYESTERS LIMITED Vs. CCE
|
January 4, 2006 |
|
RANUTROL INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
April 20, 2006 |
|
RAO CONSTRUCTION P LTD Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2006 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. C.C.E., VISAKHAPATNAM-I
|
February 27, 2006 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
|
March 22, 2006 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
December 29, 2006 |
|
RASHTRIYA METAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2006 |
|
RASTOGI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2006 |
|
RASTOGI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
RASTOGI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 2006 |
|
RATHI ISPAT LTD. Vs. COMMISSIONER OF C. EX.
|
March 24, 2006 |
|
RAVI BOTTLING (P) LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 3, 2006 |
|
RAYALASEEMA CEMENT PRODUCTS (P) LTD. Vs. COMMR. OF C. EX., GUNTUR
|
December 13, 2006 |
|
RAYALASEEMA CONCRETE SLEEPERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2006 |
|
RAYALASEEMA CONCRETE SLEEPERS (P) LTD. Vs. COMMR. OF C. EX., MADURAI
|
February 7, 2006 |
|
RAYMOND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2006 |
|
RECKITT BENCKISER (INDIA) LTD. Vs. C.C.E.
|
April 5, 2006 |
|
RECKON DIAGNOSTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
November 23, 2006 |
|
REGIONAL INSTITUTE OF Vs. CC
|
April 7, 2006 |
|
REGIONAL OILSEEDS GROWERS CO-OP. SOCIETIES UNION LTD. Vs. C.C.E., BELGAUM
|
January 6, 2006 |
|
RELAXO RUBBER LTD. AND RELAXO Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2006 |
|
RELIABLE IMPEX Vs. COMMISSIONER OF CUS
|
February 20, 2006 |
|
RELIANCE CELLULOSE PRODUCTS LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
March 16, 2006 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2006 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2006 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
|
December 11, 2006 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2006 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 2006 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2006 |
|
RENAISANCE CREATION Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2006 |
|
REPPAL TRADERS Vs. COMMISSIONER OF CUSTOMS
|
April 27, 2006 |
|
REX ADVERTISERS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
January 27, 2006 |
|
RICE AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 26, 2006 |
|
RICHARDSON AND CRUDDAS 1972 LTD Vs. COMMISSIONER OF C EX
|
November 20, 2006 |
|
RIO TINTO INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2006 |
|
RISANSI INDUSTRIES LIMITED AND Vs. CCE
|
May 3, 2006 |
|
RISHABH TRAVELS Vs. COMMISSIONER OF C. EX.
|
October 16, 2006 |
|
RITIKA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
July 7, 2006 |
|
RITZBURY INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2006 |
|
RIVAA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
November 24, 2006 |
|
RIVONA INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
December 26, 2006 |
|
RKS AGRO TECH LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 23, 2006 |
|
RLC ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2006 |
|
RLR EQUIPMENTS Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 12, 2006 |
|
ROBERT BOSCH, S.A. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2006 |
|
ROCHEM SEPARATION SYSTEMS Vs. COMMR. OF C. EX.
|
November 3, 2006 |
|
ROCKWELL AUTOMATION INDIA PVT. Vs. COMMR. OF C. EX.
|
March 27, 2006 |
|
ROLLATAINERS LTD. Vs. COMMISSIONER OF C. EX.
|
November 6, 2006 |
|
ROSE TRAVELS Vs. COMMISSIONER OF CUSTOMS ACC
|
November 6, 2006 |
|
ROURKELA FABRICATION PVT LTD Vs. COMMISSIONER OF C EX
|
April 5, 2006 |
|
ROYS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. (APPEALS-II), HYDERABAD
|
June 5, 2006 |
|
RPG TRANSMISSION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2006 |
|
RUBBER BOARD Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 14, 2006 |
|
RUBBERWOOD INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
|
February 15, 2006 |
|
RUBCO HUAT WOODS P. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
August 10, 2006 |
|
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 20, 2006 |
|
RUBY CHLORATES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
August 14, 2006 |
|
RUCHI HEALTH FOODS LTD. AND KTV OIL Vs. COMMISSIONER OF CENTRAL EXCISE,
|
October 25, 2006 |
|
RUCHI INFRASTRUCTURE LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM-II
|
June 7, 2006 |
|
RUCHI SOYA INDUSTRIES LTD., Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2006 |
|
RUIA AQUACULTURE FARMS LTD Vs. COMMISSIONER OF C EX
|
July 28, 2006 |
|
RUPA AND CO. Vs. CCE
|
February 6, 2006 |
|
RUSSI S. KHAMBATTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2006 |
|
RUSTON HORNSBY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2006 |
|
S AND J SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
December 7, 2006 |
|
S K SAHDEV Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2006 |
|
S S CLEARING AND FORWARDING AGENCY PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2006 |
|
S V SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2006 |
|
S. HIDAYATULLAH AND S. Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2006 |
|
S. JAYASHREE Vs. COMMISSIONER OF C. EX., MANGALORE
|
December 8, 2006 |
|
S. PETER Vs. COMMISSIONER OF C. EX., BELGAUM
|
June 21, 2006 |
|
S. RAMANAND AIYAR AND CO. Vs. COMMISSIONER OF SERVICE TAX
|
June 19, 2006 |
|
S.B. BILLIMORIA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2006 |
|
S.D. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2006 |
|
S.K. AND COMPANY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2006 |
|
S.K. INDUSTRIES Vs. C.C.E.
|
February 27, 2006 |
|
S.K. INDUSTRIES Vs. C.C.E.
|
September 12, 2006 |
|
S.K. INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2006 |
|
S.M. KANNAPPA AUTOMOBILES Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 19, 2006 |
|
S.M.M. STEEL RE-ROLLING MILLS PVT.LTD. Vs. COMMR. OF C. EX., (A), COCHIN
|
June 12, 2006 |
|
S.N. UPPAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
August 10, 2006 |
|
S.R. MITTAL PAPER MILLS LTD. Vs. CCE
|
January 30, 2006 |
|
S.T. TEXTURISER AND SHRI ASLAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2006 |
|
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2006 |
|
S.V. SETHURAJ Vs. COMMISSIONER OF C. EX.
|
May 18, 2006 |
|
S.V.G. GRANITES (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
|
November 27, 2006 |
|
S.V.G. GRANITES (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
|
December 14, 2006 |
|
S.V.M. EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2006 |
|
S.V.M. TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2006 |
|
SABADRA AND SABADRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 2006 |
|
SABARI EXIM PVT. LTD. Vs. COMMISSIONER OF CUS.
|
January 3, 2006 |
|
SABENA DETERGENTS PVT. LTD. AND Vs. CCE
|
December 22, 2006 |
|
SABHARWAL SECURITY CONSULTANTS Vs. COMMR. OF C. EX.
|
July 24, 2006 |
|
SABHARWAL SECURITY CONSULTANTS Vs. CCE
|
November 3, 2006 |
|
SACHIN AGARWAL Vs. COMMISSIONER OF CUSTOMS (I)
|
September 4, 2006 |
|
SADGURU EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
November 17, 2006 |
|
SAFE C. AND F. AGENCY P. LTD. Vs. C.C. (EXPORT)
|
December 1, 2006 |
|
SAHAJANAND TECHNOLOGIES (P) LTD. Vs. COMMISSIONER OF C. EX., DAMAN
|
December 5, 2006 |
|
SAHARA INDIA T V NETWORK Vs. COMMISSIONER OF C EX
|
October 10, 2006 |
|
SAHNEY KIRKWOOD PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2006 |
|
SAI ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2006 |
|
SAI MIRRA INNOPHARM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2006 |
|
SAI SECURITY PRINTERS LTD. Vs. COMMISSIONER OF C. EX.
|
February 22, 2006 |
|
SAI SHIPPING AGENCIES Vs. COMMR. OF CUS. (PORT-IMPORT)
|
March 8, 2006 |
|
SAIL Vs. COMMISSIONER OF C EX
|
June 5, 2006 |
|
SAIL Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2006 |
|
SAIL Vs. CCE
|
July 24, 2006 |
|
SAIL, DURGAPUR STEEL PLANT Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
May 22, 2006 |
|
SAIL-CMO Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
|
May 19, 2006 |
|
SAINI ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2006 |
|
SAINUL ABIDEEN NEELAM Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2006 |
|
SAJAWAT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 27, 2006 |
|
SAKTHI SYNTHETIC GEMS LTD. Vs. CC
|
March 21, 2006 |
|
SAKTHI TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2006 |
|
SALEM STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 9, 2006 |
|
SALEM WELD MESH Vs. COMMISSIONER OF C. EX.
|
August 9, 2006 |
|
SALONA COTSPIN LTD. Vs. CCE
|
April 18, 2006 |
|
SAM TURBO INDUSTRIES LTD. Vs. CCE
|
January 31, 2006 |
|
SAMIANKA FOODS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2006 |
|
SAMPRE NUTRITIONS LTD. Vs. COMMISSIONER OF CENTRAL
|
May 22, 2006 |
|
SAMTEL COLOR LTD. Vs. CCE
|
February 10, 2006 |
|
SAMTEL COLOUR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2006 |
|
SAN ENGINEERING & LOCOMOTIVE CO. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
October 18, 2006 |
|
SANATHAN TEXTURISERS Vs. COMMISSIONER OF C EX
|
December 1, 2006 |
|
SANDEEP REFRIGERATION Vs. COMMISSIONER OF CENTRAL
|
November 15, 2006 |
|
SANDEEP SOBTI Vs. COMMISSIONER OF C. EX.
|
September 6, 2006 |
|
SANDUR LAMINATES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
May 5, 2006 |
|
SANDUR MANGANESE AND IRON ORES LTD Vs. COMMISSIONER OF CUSTOMS
|
April 13, 2006 |
|
SANGAM PRINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
|
November 15, 2006 |
|
SANGAM SOLVENT EXTRACTS LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
July 28, 2006 |
|
SANGAM SOLVENT EXTRACTS LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
July 3, 2006 |
|
SANGAM SPINNERS Vs. COMMISSIONER OF C. EX.
|
September 22, 2006 |
|
SANGHANI STEELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2006 |
|
SANGHI INDUSTRIES LTD. Vs. CCE
|
April 21, 2006 |
|
SANGHI ORGANISATION, GELDHOF Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2006 |
|
SANGHI OXYGEN (BOMBAY) P. LTD. Vs. COMMISSIONER OF C. EX.
|
February 17, 2006 |
|
SANGHI TEXTILES LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
|
July 26, 2006 |
|
SANGHI THREADS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
|
April 25, 2006 |
|
SANGHVI CYLINDERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
February 28, 2006 |
|
SANGHVI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 31, 2006 |
|
SANGHVI MOVERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2006 |
|
SANJAY AGGARWAL Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
January 2, 2006 |
|
SANJAY ALLOYS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2006 |
|
SANJAY FOUNDERS PVT LTD Vs. COMMISSIONER OF C EX
|
September 20, 2006 |
|
SANJOY SINGH Vs. COMMISSIONER OF CUS. (PREV.)
|
December 15, 2006 |
|
SAP INDIA SYS., APPLICATION & PRODUCTS IN DATA PROCESSING P. LTD. Vs. C.S.T., BANGALORE
|
August 14, 2006 |
|
SAP INDIA SYSTEMS APPLICATIONS AND PRODUCTS IN DATA PROCESSING PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
April 6, 2006 |
|
SAP INDIA SYSTEMS, APPLICATIONS Vs. COMMISSIONER OF SERVICE TAX
|
October 27, 2006 |
|
SARA SERVICES AND ENGINEERS PVT. Vs. COMMR. OF C. EX.
|
April 27, 2006 |
|
SARALEE HOUSEHOLD AND BODYCARE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2006 |
|
SARASWATI RUBBER WORKS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
March 8, 2006 |
|
SARAYU SOFTECH PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
May 15, 2006 |
|
SARDA AGRO OILS LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
May 31, 2006 |
|
SARITA SOFTWARE AND INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2006 |
|
SARITA STEEL AND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
June 15, 2006 |
|
SATEX MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2006 |
|
SAUDI BASIC INDUSTRIES Vs. DESIGNATED AUTHORITY, MINISTRY
|
May 4, 2006 |
|
SAURER EMBROIDERY SYSTEMS Vs. CCE
|
December 8, 2006 |
|
SAVEESONS INTRACOM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2006 |
|
SAVINO DEL BENE FREIGHT Vs. C.C.E.
|
January 6, 2006 |
|
SAYEE CORRUGATORS, G. MOHAN, Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2006 |
|
SCHEFENACKER MOTHERSON LTD. Vs. COMMISSIONER OF C. EX.
|
April 5, 2006 |
|
SCHENECTADY HERDILLIA LTD Vs. COMMISSIONER OF CUSTOMS I
|
January 4, 2006 |
|
SCHENECTADY HERDILLIA LTD., SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 2006 |
|
SCOR TOUR IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2006 |
|
SCOTT WILSON KIRKPATRICK (I) PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
October 18, 2006 |
|
SCOTT WILSON KIRPATRICK (I) PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
|
February 22, 2006 |
|
SCT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2006 |
|
SEAGRAM INDIA PVT. LTD. Vs. COMMR. OF CUS., ICD
|
December 26, 2006 |
|
SEAGULL COOLING PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
January 27, 2006 |
|
SEAGULL COOLING PVT. LTD., SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2006 |
|
SEAT METAL COMPONENTS INDIA (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 13, 2006 |
|
SECURITY AND ESCORTS SERVICES PVT LTD Vs. COMMR OF C EX
|
February 6, 2006 |
|
SECURITY AND PROTECTION SERVICES Vs. C.C.E.
|
February 27, 2006 |
|
SECY., TOWN HALL COMMITTEE, MYSORE CITY CORPN. Vs. COMMR. OF C. EX., MYSORE
|
June 1, 2006 |
|
SEENU KARGO WAYS Vs. COMMISSIONER OF CUS. (SEAPORT)
|
September 22, 2006 |
|
SEER FASHIONS Vs. COMMISSIONER OF CUSTOMS (IGI)
|
September 18, 2006 |
|
SELVEL MEDIA SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
September 14, 2006 |
|
SEMAC PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 14, 2006 |
|
SENGUNTHAR MILLS (P) LTD. Vs. CCE
|
March 17, 2006 |
|
SENIOR AIRPORT TERMINAL MANAGER, IOCL Vs. C.C.E., HYDERABAD-II
|
February 23, 2006 |
|
SENTHIL ENGINEERING CO. Vs. CCE
|
May 19, 2006 |
|
SERVALL ENGINEERING WORKS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2006 |
|
SESA INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
October 20, 2006 |
|
SESCOT SHEET METAL WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2006 |
|
SETIA WOOLLENS PVT. LTD. Vs. CC
|
April 12, 2006 |
|
SGB ENGINEERING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2006 |
|
SH. A. SIVAM Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2006 |
|
SH. IEE ENG. ENTERPRISES (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 26, 2006 |
|
SH. RENUGA SOFT-X TOWELS Vs. CC
|
March 29, 2006 |
|
SHABNAM SYNTHETICS AND SHRI RAFIQ IBRAHIM MEMON Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 11, 2006 |
|
SHAF BROADCAST PVT. LTD., SHRI Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 20, 2006 |
|
SHAKTI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
January 19, 2006 |
|
SHAKTI FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2006 |
|
SHAKTI FOAM UDYOG Vs. COMMISSIONER OF C. EX.
|
September 25, 2006 |
|
SHAKUMBARI SUGAR AND ALLIED IND. Vs. C.C.E.
|
July 3, 2006 |
|
SHAKUMBARI SUGAR AND ALLIED IND. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2006 |
|
SHAKUN OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 11, 2006 |
|
SHALIMAR ISPAT UDYOG Vs. C.C.E.
|
April 18, 2006 |
|
SHANKAR SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2006 |
|
SHANTI LAL JAIN AND SHRI H B JAIN Vs. CC
|
August 25, 2006 |
|
SHARAD JAMBHEKAR AND ASSOCIATES Vs. COMMR. OF C. EX.
|
February 6, 2006 |
|
SHARADA PAINT INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
February 24, 2006 |
|
SHARADA POLYMERS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
January 4, 2006 |
|
SHARMA CHEMICAL WORKS Vs. C.C.E., CALCUTTA
|
January 6, 2006 |
|
SHARMA TRAVELS Vs. COMMISSIONER OF C. EX.
|
June 1, 2006 |
|
SHARMA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2006 |
|
SHARMAN FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2006 |
|
SHARMAN WOOLLEN MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2006 |
|
SHARP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2006 |
|
SHARP PUMPS (P) LTD. Vs. CCE
|
January 5, 2006 |
|
SHARPSCAN AND PRINTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 8, 2006 |
|
SHEEL CHAND AGROILS PVT. LTD. Vs. C.C.
|
January 4, 2006 |
|
SHIKSHAN SADHANA MANDAL Vs. COMMISSIONER OF C EX
|
May 2, 2006 |
|
SHILPA COLOR LAB Vs. COMMISSIONER OF C. EX., CALICUT
|
October 30, 2006 |
|
SHILPA COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
August 25, 2006 |
|
SHILPA CREATION PVT. LTD. Vs. COMMR. OF CUSTOMS (AIRPORT)
|
February 16, 2006 |
|
SHIMNIT MACHINE TOOLS AND Vs. COMMR. OF CUS.
|
August 24, 2006 |
|
SHIMOGA TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
September 21, 2006 |
|
SHIV ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
May 23, 2006 |
|
SHIV ENTERPRISES Vs. COMMISSIONER OF C. EX., SURAT-I
|
December 27, 2006 |
|
SHIV SHAKTI STEEL TUBES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2006 |
|
SHIVA INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 18, 2006 |
|
SHIVA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
July 28, 2006 |
|
SHIVA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2006 |
|
SHIVAGRICO IMPLEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2006 |
|
SHIVALI UDYOG (I) LTD. Vs. COMMISSIONER OF C. EX.
|
May 29, 2006 |
|
SHIVANGI METAL INDUSTRIES (P) LTD. Vs. COMMR. OF CUS., KOLKATA
|
May 18, 2006 |
|
SHON CERAMICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 25, 2006 |
|
SHORE TO SHORE MIS :PVT. LTD. Vs. CCE
|
April 6, 2006 |
|
SHORE TO SHORE MIS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2006 |
|
SHORELINE INFRASTRUCTURE DEVELOPERS LTD Vs. CC
|
October 17, 2006 |
|
SHRADHA STEELS Vs. COMMISSIONER OF CENTRAL
|
April 10, 2006 |
|
SHRAMDEEP MANPOWER CONSULTANCY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2006 |
|
SHREE CEMENT LIMITED Vs. CCE
|
August 17, 2006 |
|
SHREE FATS AND PROTEINS PVT. LTD. Vs. CC
|
August 25, 2006 |
|
SHREE GANESH STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS
|
November 30, 2006 |
|
SHREE GAYATRI TOURIST BUS SERVICE Vs. C.C.E. & C., VADODARA-II
|
November 9, 2006 |
|
SHREE GUJARATI SAMAJ BHAVAN Vs. CCE
|
June 6, 2006 |
|
SHREE MAHESH GRANITES (P) LTD. Vs. CCE
|
June 14, 2006 |
|
SHREE MUTHU MEENA AGENCIES Vs. CCE
|
May 31, 2006 |
|
SHREE NATH ENTERPRISES Vs. CCE
|
July 4, 2006 |
|
SHREE PRECOATED STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2006 |
|
SHREE RAM MULTI TECH. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2006 |
|
SHREE RENUKA SUGARS LTD. (SRSL) Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 30, 2006 |
|
SHREE SHYAM PIPES PVT. LTD. AND Vs. C.C.E.
|
February 16, 2006 |
|
SHREE VENKATESWARA ENGG. Vs. CCE
|
March 6, 2006 |
|
SHREENATH DYE CHEM INDUSTRIES JAYANT BHUTTA PREKOLL AND SMT PROTIMA BHUTTA Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2006 |
|
SHREERAM MARKETING Vs. COMMISSIONER OF C EX AND CUS
|
July 11, 2006 |
|
SHREYANS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2006 |
|
SHRI ABRAHAM J. THARAKAN, Vs. COMMISSIONER OF CENTRAL
|
October 11, 2006 |
|
SHRI ARUN KUMAR SIKKA AND ASA Vs. CC
|
March 17, 2006 |
|
SHRI ASHOK U. PATEL, MANAGING Vs. COMMISSIONER OF CENTRAL
|
July 20, 2006 |
|
SHRI ASHOKAN THAZHEPURAYIL Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2006 |
|
SHRI BABURAM PREMCHAND Vs. COMMISSIONER OF CUSTOMS
|
December 11, 2006 |
|
SHRI BALAJI APPARELS Vs. CC
|
February 20, 2006 |
|
SHRI BALAJI PROCESSORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2006 |
|
SHRI C. ABOOBACKER HAJI Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2006 |
|
SHRI CHANDRAKANT K. ZANGDA, Vs. COMMISSIONER OF CUSTOMS (ADJ)
|
May 5, 2006 |
|
SHRI DINESH SINGH Vs. CC
|
October 31, 2006 |
|
SHRI FAIYAZ SHAMIM Vs. CC
|
May 17, 2006 |
|
SHRI G.R. BATRA, PROP. OF G AND G Vs. CC
|
March 20, 2006 |
|
SHRI HARISH P. PHERWANI, SHRI Vs. COMMISSIONER OF CUSTOMS (P)
|
January 13, 2006 |
|
SHRI JUNED BILAL MEMON Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2006 |
|
SHRI K.P. ABDUL MAJEED, SHRI K.P. Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2006 |
|
SHRI K.Y.P. KULKARNI, Vs. COMMISSIONER OF CUSTOMS
|
May 26, 2006 |
|
SHRI KAMLAKANT MISHRA Vs. CCE
|
April 26, 2006 |
|
SHRI LAL CHAND Vs. COMMR. OF CUS. (GENERAL)
|
May 29, 2006 |
|
SHRI LAXMI INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
|
November 23, 2006 |
|
SHRI M.P. ABDUL JABBAR, SHRI M.P. Vs. COMMISSIONER OF CUSTOMS
|
February 28, 2006 |
|
SHRI MOHD. HAFIZ Vs. CC
|
January 5, 2006 |
|
SHRI NARESH LOKUMAL SERAI Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
July 26, 2006 |
|
SHRI RAJESH AGARWAL AND MOOL CHAND Vs. CC
|
February 7, 2006 |
|
SHRI RAJESH SHARMA AND SHRI Vs. C.C.
|
January 17, 2006 |
|
SHRI RAJINDER NIRULA AND TILAK RAJ Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2006 |
|
SHRI S. RADHAKRISHNAN Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2006 |
|
SHRI SHILPA INDUSTRIES AND SHRI HITESH R. MEHTA Vs. CC
|
August 4, 2006 |
|
SHRI SUBRAMANYA SHARMA Vs. COMMISSIONER OF CUSTOMS
|
January 18, 2006 |
|
SHRI T.N. NAGESH KUMAR Vs. COMMISSIONER OF CUSTOMS
|
March 13, 2006 |
|
SHRI VISHAN SHAMLAL MILWANI AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2006 |
|
SHRI YOGENDER SINGH Vs. C.C.E.
|
March 20, 2006 |
|
SHRIKANT PROCESSORS (P) LTD. AND SH. SHRIKANT LAHOTI, DIRECTOR Vs. C.C.E.
|
August 1, 2006 |
|
SHRIKRISHNA DATTARAM PARAB Vs. COMMISSIONER OF CUS
|
September 21, 2006 |
|
SHRINATH TOURIST AGENCY Vs. COMMR. OF C. EX.
|
May 10, 2006 |
|
SHRINATH TRAVEL AGENCY Vs. CCE
|
January 23, 2006 |
|
SHRIVATSA INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
June 1, 2006 |
|
SHROFFS ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2006 |
|
SHUBHAM MARKETING SERVICES PVT. LTD. Vs. COMMR. OF CUS., KANDLA
|
November 14, 2006 |
|
SHYAM PIGMENTS Vs. COMMR OF CENTRAL EXCISE
|
January 18, 2006 |
|
SHYAM SUNDER FATEHPURIA AND SONS Vs. CCE
|
June 27, 2006 |
|
SHYAM TRADERS Vs. COMMISSIONER OF CUSTOMS (ACC)
|
January 3, 2006 |
|
SIDDHI POLYMER (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 2, 2006 |
|
SIDHARTH AND GAUTAM ENGINEERS Vs. COMMR. OF CUS.
|
August 8, 2006 |
|
SIEGER SPINTECH EQUIPMENTS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2006 |
|
SIEMENS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2006 |
|
SIEMENS LTD. Vs. COMMISSIONER OF C. EX.
|
August 17, 2006 |
|
SIEMENS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
October 27, 2006 |
|
SIGMA ALDRICH FOREIGN HOLDING CO. Vs. COMMR. OF CUS., BANGALORE
|
March 7, 2006 |
|
SIGMA ALDRICH FOREIGN HOLDING CO. Vs. COMMR. OF CUS., BANGALORE
|
January 4, 2006 |
|
SIKA (I) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 25, 2006 |
|
SIKAR EX-SERVICEMEN WELFARE Vs. C.C.E.
|
March 1, 2006 |
|
SILICON MARKETING Vs. COMMISSIONER OF C. EX.
|
November 7, 2006 |
|
SILKFAB EXPORTS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
August 30, 2006 |
|
SILKONE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
June 16, 2006 |
|
SILVER OAK LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 17, 2006 |
|
SIMPLEX MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2006 |
|
SIMPLEX PHARMA (P) LTD. Vs. C.C.E.
|
July 20, 2006 |
|
SIMPSON AND CO. LTD. Vs. CCE
|
July 24, 2006 |
|
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2006 |
|
SINGLA PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2006 |
|
SINHAL BROTHERS Vs. C C E
|
November 24, 2006 |
|
SIPANI FIBRES LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
November 30, 2006 |
|
SIR CARS TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2006 |
|
SIRPUR PAPER MILLS LIMITED Vs. COMMISSIONER OF CENTRAL
|
February 10, 2006 |
|
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL
|
June 20, 2006 |
|
SITA DYEING P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2006 |
|
SITAL SUBHACHANDRA SHAH Vs. COMMISSIONER OF C. EX.
|
September 4, 2006 |
|
SITICABLE NETWORK P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2006 |
|
SIVA SHANKAR GRANITES (P) LTD. Vs. C.C. & C.E. (A), HYDERABAD
|
March 1, 2006 |
|
SIYARAM SILK MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2006 |
|
SKF INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 22, 2006 |
|
SKF INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
March 24, 2006 |
|
SLM GLASS WORKS Vs. COMMISSIONER OF C. EX. (APPEALS), BANGALORE
|
October 16, 2006 |
|
SLS EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 22, 2006 |
|
SMM STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), COCHIN
|
December 14, 2006 |
|
SNEH SILICATE INDUSTRIES Vs. C.C.E.
|
April 18, 2006 |
|
SOCIAL SERVICE LEAGUE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2006 |
|
SOFIYAN AHSRAF RAJWANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2006 |
|
SOL PHARMACEUTICALS LTD. Vs. CCE
|
March 16, 2006 |
|
SOLAIMALAI COMMUNIQUE Vs. COMMISSIONER OF C. EX.
|
December 8, 2006 |
|
SOLANKI MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2006 |
|
SONA KOYO STEERING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2006 |
|
SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2006 |
|
SONODYNE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2006 |
|
SONY IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS
|
July 4, 2006 |
|
SOORAJ GRAPHICS Vs. COMMISSIONER OF CENTRAL
|
June 20, 2006 |
|
SOUTH EASTERN COAL FIELDS LTD. Vs. CCE
|
December 20, 2006 |
|
SOUTH INDIA CORPORATION (A) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2006 |
|
SOUTHERN ELECTRONICS BANGALORE Vs. COMMISSIONER OF CUSTOMS
|
May 30, 2006 |
|
SOUTHERN IRON AND STEEL COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2006 |
|
SOUTHERN PETROCHEMICAL INDUS. Vs. CCE
|
April 6, 2006 |
|
SPAN DIAGNOSTICS LTD Vs. COMMISSIONER OF CUSTOMS
|
February 2, 2006 |
|
SPARKLEAN PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
February 15, 2006 |
|
SPARR ENGINEERING Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 10, 2006 |
|
SPARR ENGINEERING Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
October 10, 2006 |
|
SPECIALITY COATINGS AND Vs. C.C.E.
|
October 16, 2006 |
|
SPECTRUM FABRICS Vs. COMMISSIONER OF CUSTOMS, SURAT
|
December 21, 2006 |
|
SPEEDWAYS RUBBER COMPANY Vs. COMMISSIONER OF C. EX.
|
December 20, 2006 |
|
SPENTEX INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
August 21, 2006 |
|
SPIC (HCD) LTD. Vs. CCE
|
May 4, 2006 |
|
SPIC LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 9, 2006 |
|
SPIRE INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2006 |
|
SPK IMPEX Vs. COMMISSIONER OF CUSTOMS
|
November 30, 2006 |
|
SPL SIDDHARTHA LTD. AND SHRI N.K. Vs. C.C.E.
|
March 13, 2006 |
|
SRE VENKATESWARA HI-TECH MACHINERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2006 |
|
SREE MOOKAMBIKA TEXTILES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2006 |
|
SREE RAMA ELECTRICALS AND ELECTRONICS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
May 31, 2006 |
|
SREE RAYALASEEMA DUTCH KASSENBOUW LTD. Vs. CCE, TIRUPATI
|
April 17, 2006 |
|
SREE RAYALASEEMA DUTCH KASSENBOUW LTD. Vs. C.C.E., TIRUPATHI
|
June 1, 2006 |
|
SREE SREENIVASA TEXTILE PROCESSING PVT. LTD. Vs. CCE, BANGALORE-III
|
July 27, 2006 |
|
SRI BHARAT KUMAR AGARWAL, SRI Vs. COMMISSIONER OF CENTRAL
|
November 15, 2006 |
|
SRI GANGADHARAM APPLIANCES Vs. CCE
|
August 11, 2006 |
|
SRI KALISWARI FIREWORKS Vs. COMMISSIONER OF C. EX.
|
March 14, 2006 |
|
SRI KANNAPIRAN MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2006 |
|
SRI KRISHNA ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2006 |
|
SRI KRISHNA FERTILISERS LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
December 22, 2006 |
|
SRI KRISHNA SPINNING AND WEAVING Vs. COMMISSIONER OF CENTRAL
|
June 16, 2006 |
|
SRI MAHARAJA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
August 2, 2006 |
|
SRI NAGASAI POLYMERS Vs. COMMISSIONER OF CENTRAL
|
March 15, 2006 |
|
SRI RAMA TRAVELS Vs. CCE
|
June 22, 2006 |
|
SRI RAMAKRISHNA MILLS Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2006 |
|
SRI RANGAVILAS GINNING, SPINNING Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2006 |
|
SRI RENGA STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2006 |
|
SRI SARVARAYA SUGARS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 12, 2006 |
|
SRI SASTHA AGENCIES PVT. LTD. Vs. ASST. COMMR. OF C. EX. & CUS., PALAKKAD
|
November 6, 2006 |
|
SRI SHANKAR BHAGAVAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2006 |
|
SRI SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2006 |
|
SRI SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS,
|
May 16, 2006 |
|
SRI SRINIVASA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL
|
July 25, 2006 |
|
SRI SRINIVASA SECURITY SERVICES Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
July 10, 2006 |
|
SRI VENKATALAKSHMI SPINNERS (P) Vs. COMMR. OF C. EX.
|
December 1, 2006 |
|
SRI VENKATESH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
March 13, 2006 |
|
SRI VENKATESWARA COMPANY Vs. CCE
|
June 16, 2006 |
|
SRI VISHNU SHANKAR MILL LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2006 |
|
SRIKANT PROCESSORS LTD., SHRI Vs. CCE
|
November 13, 2006 |
|
SRINIVAS FINE ARTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2006 |
|
SRIRAM CABLES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 18, 2006 |
|
SRV AUTOMATIONS Vs. COMMISSIONER OF C. EX., MANGALORE
|
December 22, 2006 |
|
STANDARD FERRO ALLOYS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2006 |
|
STANDARD NIWAR MILLS Vs. C.C.E.
|
May 25, 2006 |
|
STAR TRADING CO Vs. COMMISSIONER OF CUS AND C EX APPEALS
|
March 17, 2006 |
|
STAR VISION Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2006 |
|
STARLITE CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2006 |
|
STATE BANK OF INDIA INDUS. FINANCE BRANCH Vs. COMMR. OF C. EX., S. T. DIVISION, BANGALORE-I
|
April 20, 2006 |
|
STATE OF MADHYA PRADESH, THROUGH ASSTT. DISTRICT EXCISE OFFICER Vs. CCE
|
September 4, 2006 |
|
STATUS POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2006 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
|
November 6, 2006 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
February 24, 2006 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2006 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2006 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
August 11, 2006 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2006 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
|
September 26, 2006 |
|
STEEL COMPLEX LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 23, 2006 |
|
STEEL INDUSTRIES OF HINDUSTAN Vs. CCE
|
February 17, 2006 |
|
STEEL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
June 5, 2006 |
|
STEEL TUBES OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2006 |
|
STEELAGE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2006 |
|
STEELMAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
November 15, 2006 |
|
STELLA RUBBER WORKS (UNIT-II) Vs. C.C.E. (APPEALS-II), BANGALORE
|
December 22, 2006 |
|
STERLING MACHINE TOOLS Vs. COMMISSIONER OF C. EX.
|
February 7, 2006 |
|
STERLITE INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2006 |
|
STERLITE INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2006 |
|
STERLITE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2006 |
|
STERLITE OPTICAL TECHNOLOGIES Vs. COMMR. OF C. EX.
|
May 22, 2006 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2006 |
|
STL PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 2, 2006 |
|
STP LTD Vs. COMMISSIONER OF CUSTOMS I
|
February 8, 2006 |
|
STUMPP, SCHEULE & SOMAPPA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
December 27, 2006 |
|
SUA EXPLOSIVES & ACCESSORIES LTD. Vs. COMMISSIONER OF C. EX., NAGPUR
|
February 6, 2006 |
|
SUBHASH PROJECTS & MARKETING LTD. Vs. COMMR. OF C EX., BANGALORE
|
July 26, 2006 |
|
SUDALAGUNTA SUGARS LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
January 20, 2006 |
|
SUDARSHAN TEXPORT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2006 |
|
SUDHAN SPINNING MILLS (PVT.) LTD. Vs. COMMISSIONER OF C. EX.
|
March 14, 2006 |
|
SUDHAS LAB Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 2, 2006 |
|
SUDIT IMPEX Vs. COMMISSIONER OF CUSTOMS
|
January 3, 2006 |
|
SUKUMAR SOFT DRINKS Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 26, 2006 |
|
SUMAN INTERNATIONAL Vs. COMMR OF CUSTOMS ADMN
|
January 16, 2006 |
|
SUMAN KAPOOR AND SONS Vs. C.C.
|
January 27, 2006 |
|
SUMEET RESEARCH AND HOLDINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2006 |
|
SUMIT OFFICE SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2006 |
|
SUMNESH TYAGI Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2006 |
|
SUMO STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2006 |
|
SUN ALUMINIUM EXTRUSIONS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
February 16, 2006 |
|
SUN KNITWEAR PVT. LTD. Vs. COMMR. OF CUS. (ADJUDICATION), MUMBAI
|
June 21, 2006 |
|
SUN KNITWEAR PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 5, 2006 |
|
SUN PHARMACEUTICAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
September 18, 2006 |
|
SUN POLYTRON INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 14, 2006 |
|
SUN VACUUM FORMER PVT. LTD. Vs. CCE
|
November 27, 2006 |
|
SUNDARA INDUSTRIES (I) (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 10, 2006 |
|
SUNDARAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2006 |
|
SUNDARAM INDUSTRIES LTD. Vs. CCE
|
May 5, 2006 |
|
SUNDEK INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 26, 2006 |
|
SUNDER SILK MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2006 |
|
SUNGRACE CHEMICALS PVT LTD AND S R KOLWANKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2006 |
|
SUNIL KUMAR MARWAHA Vs. COMMISSIONER OF CUSTOMS
|
November 13, 2006 |
|
SUNIL SILK MILLS AND MR SUNIL SINGH PARTNER Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2006 |
|
SUNIL STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2006 |
|
SUNITA IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
May 29, 2006 |
|
SUNNEX COMMERCIAL PRIVATE LTD. Vs. CC
|
December 20, 2006 |
|
SUNNY FRP PRODUCTS Vs. COMMISSIONER OF C EX
|
December 13, 2006 |
|
SUNRISE FOOD PRODUCTS Vs. COMMISSIONER OF C. EX.
|
July 26, 2006 |
|
SUNSHINE OVERSEAS Vs. COMMR OF C EX ADJ
|
October 16, 2006 |
|
SUNTECH GLASS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2006 |
|
SUNWIN TECHNOSOLUTIONS PVT LTD Vs. COMMISSIONER OF C EX
|
September 18, 2006 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. C.C.E.
|
April 12, 2006 |
|
SUPER ELECTRONICS Vs. C.C.E.
|
January 4, 2006 |
|
SUPER FORGINGS & STEEL LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
|
September 28, 2006 |
|
SUPER MIX (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 9, 2006 |
|
SUPER POLY FABRIKS LTD. Vs. CCE
|
September 25, 2006 |
|
SUPER QUALITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2006 |
|
SUPER SALES AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2006 |
|
SUPERIOR FABRICS Vs. COMMISSIONER OF C. EX.
|
November 10, 2006 |
|
SUPRAJIT ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 8, 2006 |
|
SUPRAJITH ENGINEERING LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
May 16, 2006 |
|
SUPREME INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2006 |
|
SUPREME INDUSTRIES LTD. Vs. CCE
|
September 22, 2006 |
|
SUPREME INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
January 25, 2006 |
|
SUPREME PETROCHEM LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
June 27, 2006 |
|
SUPREME SUGUNA FOOD CO. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2006 |
|
SURABHI SUPREME MARBLES & GRANITES P. LTD. Vs. COMMR. OF CUS., COCHIN
|
November 30, 2006 |
|
SURAJIT BAKSHI Vs. COMMISSIONER OF CUSTOMS PREV
|
November 15, 2006 |
|
SURANA METALS AND STEELS (I) LTD. Vs. COMMISSIONER OF C. EX.
|
December 22, 2006 |
|
SURAT MUNICIPAL CORPN. Vs. COMMISSIONER OF C. EX.
|
February 28, 2006 |
|
SURBHI ENTERPRISE Vs. COMMISSIONER OF C. EX.
|
December 6, 2006 |
|
SURELIA ENGG WORKS Vs. COMMISSIONER OF C EX AND CUS
|
October 27, 2006 |
|
SURESH ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2006 |
|
SURESH STEEL TUBES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
December 15, 2006 |
|
SURI COLOR LABS (P) LTD. Vs. CCE
|
July 26, 2006 |
|
SURINDRA ENGINEERING COMPANY Vs. CC (PREVENTIVE)
|
October 31, 2006 |
|
SURYA COATS PRIVATE LTD Vs. C C E
|
December 18, 2006 |
|
SURYA EXPORTS LTD. Vs. CCE
|
October 25, 2006 |
|
SURYA FOOD AND AGRO LIMITED Vs. C.C.E.
|
February 13, 2006 |
|
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
|
March 9, 2006 |
|
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2006 |
|
SUSHANT AGARWAL Vs. COMMISSIONER OF CUSTOMS PORT
|
May 10, 2006 |
|
SVG EXPORTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2006 |
|
SWADESHI OPPORTUNITY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2006 |
|
SWAN SWEETS PVT. LTD., MAKSON Vs. COMMISSIONER OF CENTRAL EXCISE,
|
January 25, 2006 |
|
SWARAJ MAZDA LTD. Vs. COMMISSIONER OF C. EX.
|
May 26, 2006 |
|
SWASTIK IRON AND STEEL RE-ROLLING Vs. COMMR. OF C. EX.
|
January 6, 2006 |
|
SWASTIK TUBES PVT. LTD. AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2006 |
|
SWASTIK VEGETABLE OIL PRODUCTS Vs. COMMISSIONER OF CUSTOMS
|
December 29, 2006 |
|
SWATCH GROUP (I) PVT. LTD. Vs. COMMR. OF CUS. (I AND G)
|
February 27, 2006 |
|
SWATI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2006 |
|
SWATI POLYESTER Vs. COMMISSIONER OF C. EX., SURAT
|
October 31, 2006 |
|
SWITCHING ELECTRONICS Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
July 14, 2006 |
|
SWITZ FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
April 5, 2006 |
|
SYED SHOUKATH ALI Vs. COMMISSIONER OF CUSTOMS & C. EX., HYDERABAD-II
|
August 18, 2006 |
|
SYMPHONY COMFORT SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2006 |
|
SYNBIOTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2006 |
|
SYNDET INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 13, 2006 |
|
SYNGENTA INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 18, 2006 |
|
T S RAMASWAMY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2006 |
|
T.G. VASANTH GUPTA Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 26, 2006 |
|
T.I. DIAMOND CHAIN LTD. Vs. CCE
|
August 29, 2006 |
|
T.I.S.C.O. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2006 |
|
T.N. STATE TRANS. CORPN. Vs. C.C.E.
|
December 28, 2006 |
|
T.T.G. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2006 |
|
T.T.K. BIOMED LTD. Vs. CCEX
|
April 5, 2006 |
|
T.V. MOHAMMED Vs. COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE
|
January 30, 2006 |
|
TAFE LIMITED (TRACTOR DIVISION) Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 23, 2006 |
|
TAJ BIRDYS FOOD SERVICES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2006 |
|
TALENT ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 21, 2006 |
|
TALERA LOGISTIC (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2006 |
|
TAMIL NADU CO-OP. TEXTILES PROCESSING MILLS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2006 |
|
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2006 |
|
TAMILARASI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2006 |
|
TARAJYOT POLYMERS PVT. LTD. Vs. CC
|
November 15, 2006 |
|
TARLOK SINGH AND SONS Vs. CC (PREV.), NCH
|
March 8, 2006 |
|
TATA CHEMICALS LTD. Vs. CCE
|
February 14, 2006 |
|
TATA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
April 5, 2006 |
|
TATA CUMMINS LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
July 11, 2006 |
|
TATA ELXSI LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 29, 2006 |
|
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
June 5, 2006 |
|
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
July 7, 2006 |
|
TATA IRON AND STEEL CO. LTD. Vs. COMMISSIONER OF C. EXCISE
|
August 3, 2006 |
|
TATA IRON AND STEEL CO. LTD. Vs. CCE
|
March 22, 2006 |
|
TATA IRON AND STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2006 |
|
TATA MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2006 |
|
TATA MOTORS LTD Vs. COMMISSIONER OF C EX
|
March 27, 2006 |
|
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2006 |
|
TATA REFRACTORIES LTD. Vs. COMMR. OF CENTRAL EXCISE
|
February 15, 2006 |
|
TATA STEEL LTD. Vs. COMMISSIONER OF CUSTOMS (I)
|
September 12, 2006 |
|
TATA YAZAKI AUTO CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2006 |
|
TECH TRONIX INDIA Vs. COMMISSIONER OF CUSTOMS PORT
|
July 4, 2006 |
|
TECHNI BHARATHI LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI-II
|
January 10, 2006 |
|
TECHNICA COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2006 |
|
TECHNO RUBBER PRODUCTS Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
December 4, 2006 |
|
TECHNOSALES CORPORATION Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 15, 2006 |
|
TEJWANT SINGH Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2006 |
|
TELCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2006 |
|
TELKAR FOOD PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 15, 2006 |
|
TEMPAST ADVERTISING (P) LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD-II
|
August 31, 2006 |
|
TEMPEST ADVERTISING (P) LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD-II
|
September 15, 2006 |
|
TEX-AGE Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2006 |
|
TEXCOMASH EXPORT Vs. CC
|
February 13, 2006 |
|
TEXMACO LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
|
December 18, 2006 |
|
TEXMO INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
December 4, 2006 |
|
TEXPORT INDIA Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2006 |
|
TEXTILE BEARING (KCI) PVT. LTD. Vs. C.C.E.
|
February 7, 2006 |
|
THAKKAR TOBACCO PRODUCTS PVT LTD Vs. COMMR OF C EX
|
August 9, 2006 |
|
THAKRAL COMPUTERS PVT. LTD. Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
|
January 6, 2006 |
|
THALES-E-TRANSACTION CGA Vs. CCE
|
February 1, 2006 |
|
THANIKUDAM BAGAWATI MILLS LTD. Vs. COMMR. OF C. EX., CALICUT/COCHIN
|
January 24, 2006 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
|
September 1, 2006 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. NATIONAL OXYGEN LTD.
|
July 31, 2006 |
|
THE COMMISSIONER OF CUSTOMS Vs. INU EXPORTS (P) LTD.
|
May 5, 2006 |
|
THE GROUP ADVERTISING CONSULTANT Vs. CCE
|
June 5, 2006 |
|
THE PEOPLE CHOICE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
May 5, 2006 |
|
THERMAX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2006 |
|
THERMAX LTD. Vs. COMMISSIONER OF CUSTOMS (MCH)
|
September 5, 2006 |
|
THERMON HEAT TRACERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 1, 2006 |
|
THIRD MEMBER ON REFERENCE : SHRI CHITTARANJAN SATAPATHY, MEMBER (T)
CHAMPAKLAL P. DESAI Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
August 14, 2006 |
|
THIRD MEMBER ON REFERENCE : SHRI T. ANJANEYULU, MEMBER (J)
FINAL MAJORITY ORDER BY : MS. ARCHANA WADHWA, MEMBER (J)
AND SHRI M. VEERAIYAN, MEMBER (T)
ARVIND MILLS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
|
April 5, 2006 |
|
THIRD MEMBER ON REFERENCE BY : SHRI S.S. KANG, VICE-PRESIDENT
LAMINATE SALES CORPORATION Vs. COMMR. OF C. EX. & CUS., SURAT-II
|
November 30, 2006 |
|
THIRU AROORAN SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2006 |
|
THIRUPUR TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2006 |
|
TIDLAND WEB ACCESSORIES P. LTD. Vs. COMMISSIONER OF C. EX.
|
January 19, 2006 |
|
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
August 23, 2006 |
|
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
|
December 22, 2006 |
|
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX., MANGALORE
|
February 16, 2006 |
|
TILE ITALIA MOSAICS PVT. LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
October 3, 2006 |
|
TILE ITALIA PAVINGS OVERSEAS Vs. COMMISSIONER OF CUS., BANGALORE
|
October 31, 2006 |
|
TILRODE CHEM PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 30, 2006 |
|
TIN MANUFACTURING CO. OF INDIA Vs. COMMISSIONER OF C. EX.
|
May 16, 2006 |
|
TIOMED FORMULATIONS (I) PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 16, 2006 |
|
TIRUMALA ALLOYS AND CASTINGS (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2006 |
|
TIRUPATI LPG INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
November 9, 2006 |
|
TIRUPUR CONTAINER TERMINALS (P) Vs. COMMISSIONER OF CUSTOMS
|
June 14, 2006 |
|
TISCO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 25, 2006 |
|
TITAN INDUSTRIES Vs. COMMISSIONER OF CUS.
|
September 13, 2006 |
|
TITAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2006 |
|
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2006 |
|
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2006 |
|
TNEB, TIRUNELVELI ELECTRICITY Vs. CCE
|
June 5, 2006 |
|
TNT INDIA PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
|
November 28, 2006 |
|
TOLLIN RUBBERS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
October 31, 2006 |
|
TONIRA PHARMA LTD. Vs. COMMISSIONER OF C. EX.
|
November 1, 2006 |
|
TONY ELECTRONICS Vs. C.C.E.
|
February 1, 2006 |
|
TOP MAN EXPORTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2006 |
|
TOPS SECURITY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2006 |
|
TOROID INDIA PVT. LTD. Vs. C.C.E.
|
January 4, 2006 |
|
TORRENT CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2006 |
|
TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
November 1, 2006 |
|
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
|
July 21, 2006 |
|
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMR. OF C. EX., AURANGABAD
|
July 28, 2006 |
|
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
January 16, 2006 |
|
TOYOTA KIRLOSKAR MOTORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
February 15, 2006 |
|
TRADE LINK AGENCY DIVISION Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
|
May 31, 2006 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX, COCHIN
|
July 21, 2006 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX. (A), COCHIN
|
February 10, 2006 |
|
TRANSLAM LTD. AND DINESH Vs. CCE
|
February 27, 2006 |
|
TRANSMANN INTERNATIONAL LTD. AND Vs. COMMISSIONER OF CUSTOMS
|
August 11, 2006 |
|
TRANSPARENT TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX., BELGAUM
|
March 9, 2006 |
|
TRANSPEK INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 3, 2006 |
|
TRANSPEK INDUSTRY LTD. Vs. COMMISSIONER OF C. EX., VADODARA
|
October 11, 2006 |
|
TRILUX ELECTRONICS INC. Vs. COMMISSIONER OF CUSTOMS
|
February 16, 2006 |
|
TRIOKKA PHARMACEUTICALS LTD. Vs. CC
|
August 14, 2006 |
|
TRIVANDRUM RUBBER WORKS Vs. C.C.E. (APPEALS), THIRUVANANTHAPURAM
|
December 1, 2006 |
|
TRIVENDRA PRASAD MISHRA Vs. COMMISSIONER OF CUSTOMS
|
January 2, 2006 |
|
TRIVENI ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2006 |
|
TRIVENI ENGG. AND INDS. LTD. Vs. CCE
|
January 4, 2006 |
|
TRIVENI ENGG. AND INDUS. LTD. Vs. CCE
|
May 1, 2006 |
|
TRIVENI ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX., MYSORE
|
December 18, 2006 |
|
TRIVENI ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
July 10, 2006 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. COMMR. OF C. EX. BANGALORE-III
|
June 26, 2006 |
|
TRIVENI GLASS LTD. Vs. COMMISSIONER OF C. EX.
|
September 22, 2006 |
|
TRIVENY SPINNING MILLS (P) LTD., Vs. C.C.E.
|
February 2, 2006 |
|
TRUWOODS PRIVATE LIMITED Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
|
June 26, 2006 |
|
TTK HEALTHCARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
August 22, 2006 |
|
TUDOR INDIA LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
December 5, 2006 |
|
TURBOTECH PRECISION ENGG. P. LTD. Vs. C.C.E., BANGALORE-III
|
June 15, 2006 |
|
TURTLE LTD Vs. COMMR OF CENTRAL EXCISE
|
February 15, 2006 |
|
U S ENTERPRISES Vs. COMMISSIONER OF C EX AND CUSTOMS
|
September 8, 2006 |
|
U.M. THARIATH & CO. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 23, 2006 |
|
U.P. STATE IRRIGATION WORKSHOP Vs. COMMISSIONER OF C. EX.
|
June 20, 2006 |
|
U.P. STATE SUGAR CORPN. Vs. C.C.E
|
January 24, 2006 |
|
U.P. STATE SUGAR CORPN. LTD. Vs. CCE
|
May 18, 2006 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. CCE
|
November 29, 2006 |
|
U.T. LTD. Vs. CCE
|
February 16, 2006 |
|
UBIQUE METAMED PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2006 |
|
UJAGAR TEXTILE INDUSTRIES (P) Vs. CC
|
February 21, 2006 |
|
ULTRA DRYTECH ENGINEERING LTD Vs. COMMISSIONER OF C EX
|
March 9, 2006 |
|
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 28, 2006 |
|
UMRAO TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 2006 |
|
UNI SOCKS (INDIA) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
|
January 2, 2006 |
|
UNIGRAIN LEATHER PVT. LTD. Vs. C.C.E.
|
June 14, 2006 |
|
UNIKELLER INDIA PVT. LTD. Vs. CCE
|
June 8, 2006 |
|
UNIMARK REMEDIES LTD Vs. COMMISSIONER OF C EX
|
March 3, 2006 |
|
UNIMED TECHNOLOGIES LTD Vs. COMMR OF CUSTOMS J C H
|
June 8, 2006 |
|
UNION AIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
March 16, 2006 |
|
UNIQ DETECTIVE & SERVICES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 24, 2006 |
|
UNIQUE BIOCHEMICALS Vs. COMMISSIONER OF CUSTOMS
|
August 3, 2006 |
|
UNIQUE CREATIONS LTD Vs. CCEX
|
July 31, 2006 |
|
UNIROSE TEXTILE PROCESSORS PVT LTD Vs. COMMISSIONER OF C EX
|
March 9, 2006 |
|
UNISON CLEARING (P) LTD. Vs. COMMISSIONER OF CUS. (GENERAL)
|
February 21, 2006 |
|
UNISON METALS LTD. Vs. C.C.E., AHMEDABAD I [ALONGWITH
|
October 4, 2006 |
|
UNITED BLEACHERS LTD. Vs. CCE
|
June 12, 2006 |
|
UNITED BLEACHERS LTD. AND SWASTIC Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2006 |
|
UNITED PHOSPHOROUS LTD. Vs. COMMISSIONER OF C. EX., SURAT
|
December 5, 2006 |
|
UNITED TELECOM LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 13, 2006 |
|
UNITED TELECOMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 14, 2006 |
|
UNITHERM ENGINEERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 16, 2006 |
|
UNIVERSAL AGENCY Vs. COMMISSIONER OF CUS AIRPORT
|
May 18, 2006 |
|
UNIVERSAL CABLES LTD. Vs. COMMISSIONER OF C. EX.
|
November 7, 2006 |
|
UNIVERSAL CABLES LTD. Vs. C.C.E.
|
January 17, 2006 |
|
UNIVERSAL DETERGENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2006 |
|
UNIVERSAL RADIATORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2006 |
|
UNIVERSAL SERVICE Vs. COMMISSIONER OF CUSTOMS
|
August 1, 2006 |
|
UNIVERSAL TRADERS, MEHMOOD GULAM Vs. CC (EXPORTS)
|
May 26, 2006 |
|
UNIWORTH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2006 |
|
UNIWORTH LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2006 |
|
UNIWORTH TEXTILES LTD. Vs. CCE
|
November 13, 2006 |
|
UP STATE SUGAR CORP. LTD. Vs. CCE
|
October 26, 2006 |
|
UP STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
December 7, 2006 |
|
USHA BRECO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 4, 2006 |
|
USV LTD. Vs. COMMISSIONER OF CENTRAL
|
August 2, 2006 |
|
USV LTD., P.K. TIWARI AND D.A. Vs. COMMISSIONER OF CENTRAL
|
January 13, 2006 |
|
UTKAL GALVANISERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2006 |
|
UTTAM BISCUIT CO. PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
January 19, 2006 |
|
UTTAM SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 8, 2006 |
|
UTTARANCHAL STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 7, 2006 |
|
UTV SOFTWARE COMMUNICATIONS LTD Vs. COMMISSIONER OF C EX
|
August 30, 2006 |
|
V S TEMPO AND PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2006 |
|
V. RAMAKRISHNA RAO Vs. COMMR. OF C. EX., HYDERABAD
|
February 3, 2006 |
|
V. SANKARAN Vs. CC
|
January 12, 2006 |
|
V.K. JAIN AND CO. Vs. COMMISSIONER OF CUSTOMS
|
April 3, 2006 |
|
V.K. SINGH Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 15, 2006 |
|
V.S. DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2006 |
|
VADILAL DAIRY INTERNATIONAL LTD. Vs. COMMISSIONER CENTRAL EXCISE
|
March 30, 2006 |
|
VADILAL GASES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2006 |
|
VADILAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
September 29, 2006 |
|
VAIBHAV TEXTILES Vs. COMMISSIONER OF C. EX. & CUS., KOLKATA
|
July 4, 2006 |
|
VAIGAI THREAD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
February 1, 2006 |
|
VAIGAI THREAD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
March 23, 2006 |
|
VALLAMATTAM COMMUNICATIONS Vs. COMMISSIONER OF C. EX., KOCHI
|
November 22, 2006 |
|
VANASTHALI TEXTILES INDUSTRIES Vs. COMMR. OF C. EX.
|
July 26, 2006 |
|
VANTAGE SECURITY Vs. CCE
|
December 13, 2006 |
|
VARADHALAKSHMI MILLS LTD. Vs. CCE
|
March 17, 2006 |
|
VARANASI FAN INDUSTRIES PVT. LTD. Vs. COMMISSIONER (APPEALS) CENTRAL
|
August 23, 2006 |
|
VARDHAMAN FABRICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2006 |
|
VARDHAN SYNTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2006 |
|
VARDHMAN ACRYLICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2006 |
|
VARDHMAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2006 |
|
VARDHMAN SPG. AND GEN MILLS UNIT-I Vs. COMMR. OF C. EX.
|
January 9, 2006 |
|
VASAVADATTA CEMENT Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 14, 2006 |
|
VASAVI SYNTHETICS (P) LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
June 7, 2006 |
|
VASHISHT ISPAT PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2006 |
|
VASPAR CONCEPTS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 24, 2006 |
|
VBC EXPORTS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
November 29, 2006 |
|
VEEJAY ENGINEERING CO. Vs. COMMISSIONER OF CUSTOMS (A), COCHIN
|
November 7, 2006 |
|
VEEJAY LAKSHMI ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2006 |
|
VEENA DIECASTERS AND ENGINEERS Vs. COMMR. OF C. EX.
|
January 17, 2006 |
|
VELLORE CO-OPERATIVE SUGAR MILLS LTD. Vs. CCE
|
August 14, 2006 |
|
VELPA TECHNOLOGIES AND VELU Vs. COMMISSIONER OF CUSTOMS
|
May 16, 2006 |
|
VENKAT PHARMA LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
July 10, 2006 |
|
VENKATESWARA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2006 |
|
VENUS ELECTRONICS AND CONTROL Vs. COMMR. OF CUS.
|
February 22, 2006 |
|
VENUS STAMPINGS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 27, 2006 |
|
VERMA CABLES Vs. COMMISSIONER OF C. EX.
|
August 22, 2006 |
|
VIACOM ELECTRONICS P LTD Vs. COMMISSIONER OF C EX
|
August 17, 2006 |
|
VIACOM ELECTRONICS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
|
March 6, 2006 |
|
VICCO LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2006 |
|
VIJAY BABURAO PETKAR Vs. COMMISSIONER OF SERVICE TAX
|
October 10, 2006 |
|
VIJAY BHAV Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2006 |
|
VIJAY DEVI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2006 |
|
VIJAY INDUSTRIAL CORPN Vs. COMMISSIONER OF C EX
|
September 1, 2006 |
|
VIJAY SOLVEX LIMITED AND RAGHUVAR INDIA LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
October 20, 2006 |
|
VIJAY TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE,
|
May 25, 2006 |
|
VIJAY TRANSFORMERS AND TAMILNADU Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2006 |
|
VIJAYA ADVERTISERS Vs. COMMISSIONER OF CUSTOMS AND C. EX.
|
September 26, 2006 |
|
VIJAYA ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
January 6, 2006 |
|
VIJAYA STEEL LTD. Vs. COMMISSIONER OF CENTRAL
|
March 23, 2006 |
|
VIJAYALAMI KITTUR Vs. COMMISSIONER OF C. EX. AND CUS.
|
July 26, 2006 |
|
VIJAYANAND ROADLINES LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 9, 2006 |
|
VIJAYANAND ROADLINES LTD. Vs. COMMISSIONER OF CENTRAL
|
December 26, 2006 |
|
VIJAYLAXMI KITTUR, JEEVANLAL K. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2006 |
|
VIJETA INTERNATIONAL AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2006 |
|
VIKAS INDUSTRIAL GASES LTD. Vs. COMMISSIONER OF C. EX.
|
August 31, 2006 |
|
VIKAS WSP LTD. AND B.D. AGGARWAL, Vs. CCE
|
July 28, 2006 |
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VIKRAM ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 29, 2006 |
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VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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April 10, 2006 |
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VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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February 13, 2006 |
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VIKRAM OVERSEAS Vs. CCE
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August 23, 2006 |
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VIKRAM PROCESSORS, SHRI INDER B. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 22, 2006 |
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VIMLESH KUMAR NEEMA Vs. C C
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December 29, 2006 |
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VINDHYA CAST COATERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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July 25, 2006 |
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VINDHYA PIPES AND PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 23, 2006 |
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VINDHYACHAL AIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX.
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March 10, 2006 |
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VINDHYACHAL EMPLOYEES ASSOCIATION (NTPC) Vs. COMMR. OF C. EX.
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July 24, 2006 |
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VINITA LAKHOTIA Vs. COMMISSIONER OF CUSTOMS ACC
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November 3, 2006 |
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VINOD AGARWAL Vs. COMMR. OF CUS. (PREV.), WEST BENGAL, KOLKATA
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July 14, 2006 |
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VINOD KUMAR Vs. COMMISSIONER OF C. EX.
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March 9, 2006 |
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VIPIN ENTERPRISES AND SHRI DINESH Vs. C.C.
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May 24, 2006 |
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VIRCHOW LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
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March 9, 2006 |
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VISHAL EXPORTS OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
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April 26, 2006 |
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VISHNU CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
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November 13, 2006 |
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VISHNU DYEING AND PRINTING WORKS Vs. COMMISSIONER OF C. EX.
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May 5, 2006 |
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VISHNU TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL
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December 19, 2006 |
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VISHUDDHA RASAYANEE PVT LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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July 19, 2006 |
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VISHWA TRADERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 25, 2006 |
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VISTA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
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October 18, 2006 |
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VISTEON AUTOMOTIVE SYSTEMS INDIA PVT. LTD. Vs. CCE
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September 18, 2006 |
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VISUALAN TECHNOLOGIES PVT. LTD. Vs. COMMR. OF CUS. (SEA)
|
December 6, 2006 |
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VISWANATH SUGARS LTD. Vs. COMMISSIONER OF CENTRAL
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November 30, 2006 |
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VOLTAS LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
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May 19, 2006 |
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VOLTAS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
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June 1, 2006 |
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VOLTAS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
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May 9, 2006 |
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VOLTAS LTD. Vs. COMMISSIONER OF C. EX.
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August 3, 2006 |
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VST INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
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October 30, 2006 |
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VVF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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March 21, 2006 |
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WALL STREET FINANCE LTD. Vs. COMMISSIONER OF CUSTOMS
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September 15, 2006 |
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WALTER TRADERS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
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March 1, 2006 |
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WALUJ BEVERAGES PVT LTD Vs. COMMR OF C EX
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June 12, 2006 |
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WARNA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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March 22, 2006 |
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WATERS INDIA (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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May 17, 2006 |
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WATERS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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July 27, 2006 |
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WEBEL TOOLSIND LTD Vs. COMMISSIONER OF C EX
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December 20, 2006 |
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WELSPUN GUJARAT STAHL ROHREN LTD Vs. COMMR OF CUS AND C EX
|
September 15, 2006 |
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WELSPUN ZUCCHI TEXTILES Vs. COMMISSIONER OF C EX
|
August 24, 2006 |
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WEP PERIPHERALS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 24, 2006 |
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WESCON EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
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December 19, 2006 |
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WEST BENGAL COOPERATIVE SPINNING MILL Vs. COMMR OF C EX
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March 15, 2006 |
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WEST COAST IRON & STEELS, KANNUR Vs. COMMISSIONER OF C. EX., COCHIN
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November 27, 2006 |
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WEST DINAJPUR SPINNING MILLS LTD Vs. COMMR OF C EX
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July 14, 2006 |
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WESTERN I SHIPYARD LTD Vs. COMMR OF C EX AND SERVICE TAX
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July 3, 2006 |
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WESTFORT HI-TECH HOSPITAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
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July 14, 2006 |
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WHITE SILCO PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
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October 27, 2006 |
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WIDIA GMBH Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
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July 25, 2006 |
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WIDIA INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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September 13, 2006 |
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WILD EXPEDITION TOURS AND TRAVELS Vs. COMMISSIONER OF C. EX.
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November 14, 2006 |
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WILD EXPEDITIONS TOUR AND TRAVELS Vs. COMMR. OF C. EX.
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June 16, 2006 |
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WINSOME SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
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January 13, 2006 |
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WINSTAR ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
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February 14, 2006 |
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WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
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February 21, 2006 |
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WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
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April 12, 2006 |
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WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
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February 2, 2006 |
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WIPRO GE MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
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July 20, 2006 |
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WIPRO LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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November 6, 2006 |
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WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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August 23, 2006 |
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WORLD EYE COMMUNICATION Vs. COMMISSIONER OF C. EX.
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March 8, 2006 |
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WORLDWIDE CARGO MOVERS Vs. COMMISSIONER OF CUSTOMS GENERAL
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April 4, 2006 |
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WRITERS FOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF C EX
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November 24, 2006 |
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XEN CENTRAL WORKSHOP Vs. C.C.E.
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January 9, 2006 |
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YANGIR SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
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April 19, 2006 |
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YARNAR PACKS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV
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November 3, 2006 |
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YASHWANT ENGG. PVT. LTD. Vs. COMMISSIONER OF C. EX.
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October 11, 2006 |
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YAZAKI WIRING TECHNOLOGIES (I) Vs. CCE
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April 12, 2006 |
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YOGESH KUMAR Vs. COMMR OF CUS EXPORT
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April 3, 2006 |
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YOGESH STEEL INDUSTRIES Vs. COMMISSIONER OF C EX
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October 16, 2006 |
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ZEE TELEFILMS LTD. AND STAR INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
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February 13, 2006 |
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ZEENATH PRINTS PVT LTD Vs. COMMISSIONER OF C EX
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December 29, 2006 |
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ZODIAC ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
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March 10, 2006 |
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ZODIAC TRADING COMPANY Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
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July 14, 2006 |
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ZUARI CEMENT LIMITED (ZCL) Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
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October 18, 2006 |
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ZYGO FLOWERS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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January 3, 2006 |