|
20 MICRONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2005 |
|
A J KHATNANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2005 |
|
A P R PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
|
A R GURWADA AND VIJAY PAPER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
A R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
|
A S P PVT LTD Vs. CCE
|
April 25, 2005 |
|
A. RAVINDRAN Vs. CCE
|
August 9, 2005 |
|
A.K. ENTERPRISE Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
October 3, 2005 |
|
A.P. SALES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
December 2, 2005 |
|
A.P. SOLVEX LTD. Vs. CCE
|
March 23, 2005 |
|
A.R. CABS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
|
A.S. GOPINATH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 16, 2005 |
|
AADITHYA CHEMICALS PRIVATE LTD. Vs. CCE
|
February 14, 2005 |
|
AAKAR COMMUNICATION (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2005 |
|
AARPEE ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 9, 2005 |
|
AARPEE ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 6, 2005 |
|
AARVEE DENIMS AND EXPORTS LTD. Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
|
ABB INDUSTRIES Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
October 5, 2005 |
|
ABB LENZOHM SERVICE LTD Vs. COMMISSIONER OF C EX
|
September 16, 2005 |
|
ABB LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
|
July 12, 2005 |
|
ABBA RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 25, 2005 |
|
ABC PAPER Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
|
ABC PAPER (FORMERLY AMRIT PAPER) Vs. CCE
|
December 14, 2005 |
|
ABDUL MAZID AZIZ REHMATWALA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 18, 2005 |
|
ABDUS SABUR MOLLA Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
October 5, 2005 |
|
ABHISHEK ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
March 28, 2005 |
|
ABHISHEK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2005 |
|
ABI-SHOWATECH INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2005 |
|
ABILASH RUBBER PRODUCTS Vs. COMMR. OF C. EX., HYDERABAD
|
November 14, 2005 |
|
ACERO FABRICA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
|
ACQUA MINERALS LTD. Vs. COMMISSIONER OF C. EX.
|
December 13, 2005 |
|
ACTIS TECHNOLOGIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2005 |
|
ADA RANGAMANDIRA TRUST, BANGLORE Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 8, 2005 |
|
ADDISONS PAINTS AND CHEMICALS Vs. CCE
|
December 19, 2005 |
|
ADHUNIK CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
September 23, 2005 |
|
ADITI TECHNOLOGIES (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 11, 2005 |
|
ADITYA CEMENTS LTD. Vs. C.C.E.
|
November 28, 2005 |
|
ADVANCE LAMP COMPONENTS (P) LTD. Vs. C.C.E.
|
December 20, 2005 |
|
ADVANI OVERLIKAN LTD. Vs. COMMISSIONER OF C. EX.
|
June 9, 2005 |
|
AEGIS CHEMICAL INDUS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 10, 2005 |
|
AERO WORLD TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
|
AFCONS INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
June 22, 2005 |
|
AFL PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 14, 2005 |
|
AGARWAL COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
|
AGARWAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, VIZAG
|
August 4, 2005 |
|
AGARWAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
November 29, 2005 |
|
AGARWAL IRON AND STEEL INDUSTRIES Vs. COMMISSIONER OF C EX
|
February 7, 2005 |
|
AGATE ELECTRO INSULANTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 3, 2005 |
|
AGROILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
|
AGROTECH FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 11, 2005 |
|
AHMEDABAD UNION DYG MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 7, 2005 |
|
AHMEDNAGAR FORGINGS LIMITED AND SHRI S D TAKTE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
|
AIR CONDITIONER COMPANY OF INDIA Vs. COMMISSIONER OF C. EX.
|
November 29, 2005 |
|
AJANTA COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
|
AJAY KALSI, PHONIX INTERNATIONAL Vs. CC
|
March 18, 2005 |
|
AKASHDEEP PAPERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 29, 2005 |
|
AKZO NOBEL COATINGS (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
January 17, 2005 |
|
AL-FALAH EXPORTS Vs. CCE
|
September 19, 2005 |
|
ALAMPALLY BROTHERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 11, 2005 |
|
ALBRIGHT AND WILSON CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2005 |
|
ALCOM ENTERPRISES AND HINDUSTAN Vs. CCE
|
March 15, 2005 |
|
ALEMBIC LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 11, 2005 |
|
ALEX C. JOSEPH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 2, 2005 |
|
ALFA PACKAGING Vs. CCE
|
October 18, 2005 |
|
ALFA SPG. LTD. AND ALFA CASTING (P) Vs. C.C.E.
|
November 23, 2005 |
|
ALKALI MANUFACTURERS Vs. DESIGNATED AUTHORITY, MINISTRY
|
December 23, 2005 |
|
ALKYL AMINES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
|
ALL INDIA WOMEN'S CONFERENCE Vs. CCE
|
October 13, 2005 |
|
ALLAHABAD GLASS WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
ALLIANCE ENGINEERS (PVT.) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
February 8, 2005 |
|
ALMEIDA BROTHERS Vs. COMMISSIONER OF C EX
|
July 29, 2005 |
|
ALNOORI TOBACCO PRODUCTS AND ANR. Vs. CCE
|
January 27, 2005 |
|
ALOK LEASING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2005 |
|
ALPA RESINS AND PAINTS LTD Vs. COMMISSIONER OF C EX AND CUS
|
November 23, 2005 |
|
ALPHA FOAM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
|
ALPS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
|
ALSTOM PROJECTS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL
|
November 28, 2005 |
|
ALTHAF SHOES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2005 |
|
AMADALAVALASA CO-OP. SUGARS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
September 2, 2005 |
|
AMAR BITUMEN AND ALLIED PRODUCTS P LTD Vs. COMMISSIONER OF CEN EXCISE
|
February 17, 2005 |
|
AMAR COACH BUILDERS, Vs. CCE
|
February 11, 2005 |
|
AMAR WIRE AND ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2005 |
|
AMARAVATHY SRI VENKATESA PAPER MILLS LTD. Vs. COMMR. OF C. EX.
|
February 9, 2005 |
|
AMARSRI ENGINEERING CO. Vs. COMMR. OF C. EX., BELGAUM
|
November 28, 2005 |
|
AMARTARA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
|
AMBICA SYNTEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 6, 2005 |
|
AMBUJA CEMENT Vs. COMMISSIONER OF C. EX. & CUSTOMS, RAIPUR-I
|
June 30, 2005 |
|
AMCO BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 14, 2005 |
|
AMEET INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
February 11, 2005 |
|
AMERICAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2005 |
|
AMET LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
November 11, 2005 |
|
AMIGO BRUSHES PVT LTD Vs. CCE
|
July 25, 2005 |
|
AMIT ENGINEERING Vs. CCE
|
November 30, 2005 |
|
AMIT MODI, SHRI ANUJ MALIK, SKAM Vs. CC
|
March 29, 2005 |
|
AMIT PACKAGING Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
|
AMITASHA ENTERPRISES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 28, 2005 |
|
AMMARUN FOUNDRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2005 |
|
AMPHETRONIX LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2005 |
|
AMRIT VARSHA ISPAT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
|
AMSTRIN PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2005 |
|
AMSTRIN PHARMA PVT. LTD. AND Vs. CCE
|
July 28, 2005 |
|
ANABOND (P) LTD., DARIEN ELECTRIC Vs. CCE
|
December 30, 2005 |
|
ANAMALLIS ENGINEERING Vs. CCE
|
March 10, 2005 |
|
ANAND AGRO CHEMICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 6, 2005 |
|
ANAND BALASUBRAMANI Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 6, 2005 |
|
ANAND CALENDERING COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 7, 2005 |
|
ANAND METAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
May 12, 2005 |
|
ANAND POLYROTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
|
ANAND TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2005 |
|
ANAND TISSUES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
|
ANANT B. TIMBADIA AND CO. Vs. COMMISSIONER OF CUSTOMS
|
November 9, 2005 |
|
ANANT SPG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
|
ANDHRA CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
June 20, 2005 |
|
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 21, 2005 |
|
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
September 1, 2005 |
|
ANDHRA PETROCHEMICALS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
January 28, 2005 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 21, 2005 |
|
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
November 22, 2005 |
|
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
May 6, 2005 |
|
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 17, 2005 |
|
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 22, 2005 |
|
ANGLO FRENCH DRUGS & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., INDORE
|
April 12, 2005 |
|
ANI MARBLE AND GRANITE Vs. CC
|
February 9, 2005 |
|
ANIL CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 25, 2005 |
|
ANIL DANG Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
|
ANIL HITKARI AND HITKARI FIRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
|
ANIL IMPEX Vs. DESIGNATED AUTHORITY
|
December 2, 2005 |
|
ANITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2005 |
|
ANKIT FILAMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
|
ANKIT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
|
ANKIT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
June 9, 2005 |
|
ANNAPURNA INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., TIRUPATI
|
December 1, 2005 |
|
APAR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 25, 2005 |
|
APARNA PAPER PROCESSING Vs. COMMISSIONER OF C EX
|
January 28, 2005 |
|
APEX EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2005 |
|
APLAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2005 |
|
APNA COMMUNITY CHARITY CENTRE Vs. COMMISSIONER OF CUSTOMS
|
December 14, 2005 |
|
APOLLO TYRES LTD. AND ORS. Vs. UNION OF INDIA
|
September 9, 2005 |
|
APSARA POLYMERS PVT. LTD. Vs. CCE
|
July 29, 2005 |
|
APTE AMALGAMATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2005 |
|
APURVA ALUMINIUM CORPN AND PRAVIN N SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2005 |
|
AQUAGUARD PLASTICS AND POLYMERS PVT LTD AND SHRI G S MUNDHRA Vs. COMMISSIONER OF CENTRAL EXCISE II
|
April 15, 2005 |
|
ARACO CORPORATION Vs. COMMISSIONER OF C. EXCISE, BANGALORE-III
|
November 22, 2005 |
|
ARATI ADVERTISING SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2005 |
|
ARAVIND LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2005 |
|
ARCHANA SYNTEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BELAPUR
|
February 3, 2005 |
|
ARDESHIR B. CURSETJEE AND SONS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 18, 2005 |
|
ARDH METALS AND ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2005 |
|
ARHAM SPINNING MILLS Vs. CCE
|
September 9, 2005 |
|
ARIES CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
|
ARIHANT INDUSTRIES LTD. Vs. CCE
|
April 4, 2005 |
|
ARJUNA SAHU AND SONS Vs. COMMR OF CENTRAL EXCISE
|
November 7, 2005 |
|
ARTI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2005 |
|
ARUL MARIAMMAN TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2005 |
|
ARUN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
September 1, 2005 |
|
ARUPPUKOTTAI SHRI VIJAYALAKSHMI TEXTILE MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
|
ARVIND MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
|
ARVIND MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
|
ARYAMA POLYTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
|
ASAHI INDIA GLASS LTD. Vs. CCE
|
July 11, 2005 |
|
ASEA BROWN BOVERI LTD. Vs. CCE
|
August 2, 2005 |
|
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
February 16, 2005 |
|
ASHOK IRON WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
|
November 22, 2005 |
|
ASHOK KUMAR B SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
|
ASHOK LEYLAND Vs. COMMISSIONER OF CUSTOMS
|
September 16, 2005 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2005 |
|
ASHOK MAGNETICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2005 |
|
ASHWIN S. MEHTA Vs. COMMISSIONER OF CUSTOMS
|
September 15, 2005 |
|
ASIAN PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2005 |
|
ASIAN TECHS LTD AND GEO TECH FOUNDATION AND CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
ASIAN TECHS LTD. AND GEO-TECH Vs. CCE
|
September 12, 2005 |
|
ASIATIC GASES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2005 |
|
ASPI CASTING PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 6, 2005 |
|
ASSAM ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
|
ASSAM ASBESTOS LTD Vs. COMMISSIONER OF CUS AND C EX
|
May 27, 2005 |
|
ASSISTANT ENGINEER (CIVIL), MPEB Vs. COMMISSIONER OF C. EX.
|
June 9, 2005 |
|
ASSOCIATE MARKETING SERVICES Vs. COMMR. OF CUS. (AIRPORT)
|
September 23, 2005 |
|
ASSOCIATED CEMENT COMPANIES Vs. CCE
|
March 14, 2005 |
|
ASSOCIATED CEMENT COS. LTD. Vs. COMMISSIONER OF C. EX.
|
March 16, 2005 |
|
ASSOCIATED CEMENT COS. LTD. Vs. CCE
|
August 31, 2005 |
|
ASSOCIATED PACKAGING INDUS AND MONEETO PLATSTI FAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2005 |
|
ASSOCIATED PLOYMER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
ASSTT. COMMISSIONER OF C. EX., GUNTUR Vs. JOCIL LTD.
|
November 23, 2005 |
|
ASWM SPINNING MILLS Vs. CCE
|
August 5, 2005 |
|
ATHERTON ENGG. CO. (P) LTD. Vs. C.C. (AIRPORT & ADMINISTRATION), KOLKATA
|
September 22, 2005 |
|
ATIKA SYNTHETICS Vs. COMMISSIONER OF CUSTOMS IMPORT
|
March 3, 2005 |
|
ATUL COMMODITIES (P) LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2005 |
|
ATUL COMMODITIES P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 12, 2005 |
|
ATUL COMMODITIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
June 29, 2005 |
|
ATUL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 20, 2005 |
|
ATUL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2005 |
|
ATUL PAINTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2005 |
|
ATUL TIMBER LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2005 |
|
AUDCO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2005 |
|
AUM ALUMINIUM PVT LTD Vs. COMMISSIONER OF C EX
|
July 8, 2005 |
|
AURO PUMPS PVT LTD AND JAYESH G DESAI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 15, 2005 |
|
AUROBINDO PHARMA LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
August 2, 2005 |
|
AUTO SHELL CASTS PVT. LTD. AND SH. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
|
AUTOLITE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2005 |
|
AUTOMATS INDIA AND ASRA AND SUDHIR MALHOTRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
AUTOMOBILE CORPORATION OF GOA LTD Vs. COMMISSIONER OF C EX
|
December 13, 2005 |
|
AVANI PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
|
AVANI PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
|
AVANTI KOPP ELECTRICALS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
|
August 30, 2005 |
|
AVISHKAR PROCESSING PVT LTD AND SHRI KALURAM RASTOGI Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
AWAL MANUFACTURING CO. Vs. CCE
|
January 5, 2005 |
|
AXION IMPEX INTERNATIONAL LTD Vs. COMMISSIONER OF C EX
|
November 14, 2005 |
|
AYURCHEM PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2005 |
|
AZTEC SOFTWARE TECHNOLOGY SERVICES LTD. Vs. C.C., BANGALORE
|
April 4, 2005 |
|
B AND A MULTIWALL PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
|
B G VENEERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2005 |
|
B. DAYALAL JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 13, 2005 |
|
B. SATHIK Vs. COMMISSIONER OF CUSTOMS
|
November 7, 2005 |
|
B.E.C. FOODS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
|
B.P.L. MOBILE COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2005 |
|
B.S. REFRIGERATORS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 7, 2005 |
|
BAADER SCHULZ LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2005 |
|
BACCAROSE PERFUMES AND BEAUTY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
|
BACCOROSE PERFUMES AND BEAUTY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2005 |
|
BADDER SCHULZ LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2005 |
|
BAGWE ALLOYS PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
October 25, 2005 |
|
BAI JERBAI WADIA HOSPITAL FOR CHILDREN Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2005 |
|
BAIJNATH PLASTIC PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CUSTOMS A C C
|
August 17, 2005 |
|
BAJAJ AUTO LTD Vs. CCE
|
July 22, 2005 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
|
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2005 |
|
BAJAJ FOOD PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2005 |
|
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 10, 2005 |
|
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL
|
June 23, 2005 |
|
BAKUL AROMATICS AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
|
BAL KISHAN SONI Vs. COMMISSIONER OF CUSTOMS
|
June 14, 2005 |
|
BAL PHARMA LTD. AND ANR. Vs. CCE
|
July 4, 2005 |
|
BALAJI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS IMPORT
|
August 18, 2005 |
|
BALAJI FINE CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
BALKRISHNA TEXTILE MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
|
BALLARPUR INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
August 26, 2005 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2005 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 13, 2005 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
|
BALLARPUR INDUSTRIES LTD. Vs. CCE
|
October 25, 2005 |
|
BALU INDIA Vs. CC
|
October 13, 2005 |
|
BANACOMBAI TEA PLANTATION (P) Vs. COMMISSIONER OF C. EX.
|
November 8, 2005 |
|
BANGALORE COMMERCIAL Vs. CCE
|
August 29, 2005 |
|
BANIYAN AND BERRY P. LTD. Vs. C.C.E.
|
December 21, 2005 |
|
BANNER PHARMACAPS (INDIA) P. LTD. Vs. COMMR OF C. EX., BANGALORE
|
August 16, 2005 |
|
BANSAL MECHANICAL WORKS LTD Vs. COMMISSIONER OF C EX
|
February 14, 2005 |
|
BANSI LAL LEISURE PARKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
|
BAROQUE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 29, 2005 |
|
BASANT RUBBER FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
BASTI SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
BATA INDIA LTD Vs. COMMR OF CENTRAL EXCISE
|
September 28, 2005 |
|
BAYER INDIAN SYNTANS LTD. Vs. COMMISSIONER OF C. EX.
|
May 12, 2005 |
|
BBR (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 7, 2005 |
|
BCL SPRINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
BEARDSELL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
|
BEE INTERNATIONAL AND SHRI A BHARGAVA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2005 |
|
BEE KAY CEMENT LTD. Vs. CCE
|
May 20, 2005 |
|
BEE KAY CEMENT LTD. Vs. CCE
|
June 27, 2005 |
|
BEEKAY STEEL INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE
|
January 27, 2005 |
|
BEEKAYLAN SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2005 |
|
BEL Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 13, 2005 |
|
BELL CERAMICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
|
BELLARY STEEL ROLLING MILLS Vs. COMMR. OF CENTRAL EXCISE, BELGAUM
|
December 9, 2005 |
|
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 7, 2005 |
|
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
June 16, 2005 |
|
BELLARY STEELS AND ALLOYS LTD. Vs. CCE
|
January 27, 2005 |
|
BEML Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
|
BENGAL HAMMER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
BENGAL STEEL INDUSTRIES Vs. COMMR OF CENTRAL EXCISE
|
April 5, 2005 |
|
BERG TRADING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2005 |
|
BERGER BECKER COATINGS PVT. Vs. CC
|
December 21, 2005 |
|
BERGER PAINTS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2005 |
|
BEST AND CO. Vs. COMMISSIONER OF CUSTOMS
|
April 11, 2005 |
|
BEST CALL TAXI INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 17, 2005 |
|
BETA COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2005 |
|
BHAGAWATI ELECTRICAL Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2005 |
|
BHAGAWATI ELECTRICAL ENTERPRISES Vs. COMMR. OF CUS., HYDERABAD-II
|
July 4, 2005 |
|
BHAGWATI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
|
BHANU IVRCL ASSOCIATES Vs. COMMR. OF C. EX., HYDERABAD-I
|
August 5, 2005 |
|
BHARAT ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2005 |
|
BHARAT CONTAINERS (NAGPUR) PVT. Vs. COMMR. OF C. EX.
|
November 22, 2005 |
|
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 24, 2005 |
|
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
November 30, 2005 |
|
BHARAT FRITZ WERNER LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 23, 2005 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. CCE
|
June 22, 2005 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX.
|
June 10, 2005 |
|
BHARAT METAL DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
BHARAT OVERSEAS Vs. COMMISSIONER OF CUSTOMS EP
|
July 6, 2005 |
|
BHARAT PETROLEUM CORPN LTD Vs. CCE
|
April 21, 2005 |
|
BHARAT PETROLEUM CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2005 |
|
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL
|
July 26, 2005 |
|
BHARAT ROLL INDUSTRY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2005 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 26, 2005 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 14, 2005 |
|
BHARAT SUGAR MILLS Vs. COMMISSIONER OF C. EX., CUS. & S.T., PATNA
|
November 25, 2005 |
|
BHARATH DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
December 27, 2005 |
|
BHARTI CELLULAR LTD. Vs. CCE
|
June 6, 2005 |
|
BHARTI CELLULAR LTD. Vs. CCE, NEW DELHI
|
August 1, 2005 |
|
BHARTI INFOTEL LIMITED Vs. C.C.E.
|
July 19, 2005 |
|
BHARTI SURGICAL CO Vs. COMMISSIONER OF CUSTOMS
|
January 25, 2005 |
|
BHAVANI CIGARETTES PVT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2005 |
|
BHAVANI CIGARETTES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
|
BHAVANI LOADERS Vs. CCE
|
August 3, 2005 |
|
BHAVANI TRANSFORMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 22, 2005 |
|
BHAVIN TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
BHAVYA ENTERPRISES (ADVERTISERS) Vs. CCE
|
May 9, 2005 |
|
BHILAI CEMENT Vs. CCE
|
August 5, 2005 |
|
BHILWARA PROCESSORS LTD. Vs. CCE
|
August 22, 2005 |
|
BHOGAWATI SSK LTD. Vs. COMMISSIONER OF C. EX.
|
April 13, 2005 |
|
BHOR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
August 22, 2005 |
|
BHOR STEELPGRIP TAPES LTD AND BHOR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
|
BHORUKA STEEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 6, 2005 |
|
BHORUKA TEXTILES LTD. Vs. CCE, BELGAUM
|
August 1, 2005 |
|
BHUSAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
|
BHUSHAN STEEL AND STRIPS LTD. Vs. CCE
|
March 18, 2005 |
|
BIDHATA INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
|
BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2005 |
|
BIHAR STATE SUGAR CORPORATION LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
November 7, 2005 |
|
BIJOY KUMAR LOHIA Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
|
November 24, 2005 |
|
BIKANER STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
|
BILAG INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
|
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
April 19, 2005 |
|
BINDAL TEXTILE MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 21, 2005 |
|
BINDDLAS DUPLUX LTD. Vs. COMMISSIONER OF C. EX.
|
November 9, 2005 |
|
BINJRAJKA STEEL TUBES LTD. Vs. COMMR. OF C. EX. & CUS. (A), HYDERABAD-II
|
September 28, 2005 |
|
BIOCHEM RESEARCH LABORATORIES Vs. CCE AND C
|
September 2, 2005 |
|
BIRDI STEELS Vs. CCE
|
February 9, 2005 |
|
BIRENDRA KUMAR SINGH Vs. C.C.
|
November 22, 2005 |
|
BIRLA 3M LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 18, 2005 |
|
BIRLA DLW LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
|
BIRLA ERICSSON OPTICAL LTD. Vs. CCE
|
February 3, 2005 |
|
BIRLA TYRES Vs. COMMISSIONER OF C EX AND CUS
|
September 28, 2005 |
|
BIRLA TYRES Vs. CCE
|
March 9, 2005 |
|
BIRLA VXL LIMITED Vs. CCE
|
December 14, 2005 |
|
BISLERI BEVERAGES PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
July 1, 2005 |
|
BISWANATH PRASAD AND SONS AGENCIES Vs. COMMR. OF CUS. AND C. EX.
|
May 30, 2005 |
|
BLOW PLAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE ADJ
|
April 11, 2005 |
|
BLOW PLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
|
BLUE CIRCLE CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
|
BMC ELECTROPLAST (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
July 26, 2005 |
|
BMF BELTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
January 25, 2005 |
|
BOARD OF CRICKET CONTROL IN INDIA Vs. COMMISSIONER OF C EX
|
December 23, 2005 |
|
BOC INDIA LTD. Vs. COMMR. OF CENTRAL EXCISE
|
October 27, 2005 |
|
BOMBAY BURMAH TRADING CORPN. LTD. Vs. COMMR. OF C. EX.
|
May 27, 2005 |
|
BOMBAY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2005 |
|
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
|
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF C EXCISE
|
September 2, 2005 |
|
BOMBAY HOSPITAL TRUST Vs. COMMISSIONER OF CUSTOMS
|
November 29, 2005 |
|
BOMBAY HOSPITAL TRUST Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2005 |
|
BOMBAY PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
BONFIGLIOLI TRANSMISSIONS P. Vs. COMMISSIONER OF C. EX.
|
July 8, 2005 |
|
BPL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
August 30, 2005 |
|
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
November 22, 2005 |
|
BPL SANYO PVT. LTD. Vs. CC
|
June 1, 2005 |
|
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMISSIONER OF CUS., COCHIN
|
February 16, 2005 |
|
BRAJ BIHARI PRASAD Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 12, 2005 |
|
BRAKES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
|
BRINDAVAN TEX PROCESSORS PVT. Vs. COMMR. OF C. EX.
|
October 7, 2005 |
|
BRINDHA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2005 |
|
BRIPRANIL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
|
BRIPRANIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 17, 2005 |
|
BSES KERALA POWER LIMITED Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 30, 2005 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 27, 2005 |
|
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
|
BSNL. Vs. CCE
|
June 24, 2005 |
|
BUNTY FOODS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2005 |
|
BUSINESS COMBINES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
|
C C AND C E Vs. VALSAD SAHAKARI KHAND UDYOG MANDLI LTD
|
September 28, 2005 |
|
C C P Vs. KHANBHAI ESSOOFBHAI
|
February 23, 2005 |
|
C J GELATINE PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
|
C NATWARLAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2005 |
|
C R SHUKLA Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2005 |
|
C. SRINIVAS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
December 7, 2005 |
|
C.C. Vs. ALPINE INDUSTRIES LTD.
|
December 29, 2005 |
|
C.C. Vs. KERALA STATE ELECTRICITY BOARD
|
January 5, 2005 |
|
C.C. & C.E., VISAK Vs. SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD.
|
August 23, 2005 |
|
C.C. AND C.E. Vs. POLY TWINES
|
March 3, 2005 |
|
C.C.E. Vs. S.P. TOOLS PVT. LTD.
|
January 13, 2005 |
|
C.C.E. Vs. HIMACHAL FUTURISTIC
|
December 5, 2005 |
|
C.C.E. Vs. SREE LAKSHMI VENKATESWARA SPG.
|
March 28, 2005 |
|
C.C.E. Vs. SEIL FINANCIAL SERVICES LTD.
|
December 14, 2005 |
|
C.C.E. Vs. SHREE RAM TEXTILE AND PROCESSING
|
September 30, 2005 |
|
C.C.E. Vs. GOETZE (INDIA) LTD.
|
March 9, 2005 |
|
C.C.E. Vs. LENEC INSTITUTE OF
|
October 25, 2005 |
|
C.C.E. Vs. SHIV TEXTILE PRINTING MILLS
|
June 27, 2005 |
|
C.C.E. AND C. Vs. LIMCA FLAVOURS AND FRAGRANCES
|
October 27, 2005 |
|
C.C.E. AND C. Vs. RAVASCO TRANSMISSION AND
|
November 14, 2005 |
|
C.C.E., CALICUT Vs. MALABAR REGIONAL CO-OP. MILK PRODUCERS UNION LTD.
|
December 7, 2005 |
|
C.C.E., HYDERABAD-II Vs. NAVA DURGA TEXTILES PROCESSORS (P) LTD.
|
August 17, 2005 |
|
C.C.E., MANGALORE Vs. MANGALORE REFINERY AND PETROCHEMICALS LTD.
|
December 21, 2005 |
|
C.H. RAMARAJU Vs. CCE
|
July 6, 2005 |
|
CADBURY INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 20, 2005 |
|
CADBURY INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
|
CADBURY INDIA LTD. Vs. CCE
|
August 18, 2005 |
|
CALCUTTA CHEMICAL CO LTD Vs. COMMR OF C EX
|
February 14, 2005 |
|
CALCUTTA CHEMICALS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2005 |
|
CAMLIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
|
CANAAN PRESS (P) LTD. AND C. Vs. CC
|
December 14, 2005 |
|
CANNANORE HOME TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
July 28, 2005 |
|
CANNON SHIPPING CO LTD Vs. COMMISSIONER OF CUSTOMS
|
May 16, 2005 |
|
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX.
|
March 30, 2005 |
|
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
January 25, 2005 |
|
CARBORUNDUM UNIVERSAL LTD. Vs. COMMR. OF C. EX.
|
May 13, 2005 |
|
CARPENTER CLASSIC EXIM PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
December 27, 2005 |
|
CARRIER AIRCON LTD. Vs. CCE
|
January 7, 2005 |
|
CASTROL INDIA LTD. Vs. COMMR. OF C. EX. (APPEAL), BANGALORE
|
November 28, 2005 |
|
CATALYST CAPITAL SERVICES PVT LTD Vs. COMMISSIONER OF C EX
|
February 7, 2005 |
|
CATERPILLAR INDIA PVT. LTD. Vs. CCE
|
March 14, 2005 |
|
CATVISION PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2005 |
|
CC Vs. LOVELY OFFSET PRINTERS
|
March 10, 2005 |
|
CC Vs. DATA CHANDRA CONSTRUCTIONS AND
|
March 7, 2005 |
|
CC Vs. MOMAYA CAPACITORS
|
April 15, 2005 |
|
CC Vs. J.M. BOTTLINGS (P) LTD.
|
April 11, 2005 |
|
CC Vs. MOONLIGHT METAL AGENCIES
|
January 10, 2005 |
|
CC Vs. ACHAL PAPER INDUSTRIES
|
April 8, 2005 |
|
CC Vs. ANANT SPINNING MILLS
|
December 13, 2005 |
|
CC Vs. AVER DIGITAL IMAGING INC.
|
May 31, 2005 |
|
CC Vs. DISTRICT CONTROLLER OF STORES ICF
|
January 25, 2005 |
|
CC Vs. SEVEN SEAS PETROLEUM PVT. LTD. AND MGM INTERNATIONAL EXPORTS
|
March 1, 2005 |
|
CC (AIRPORT) Vs. COMPAGNIE GENERAL DES EAUX
|
March 9, 2005 |
|
CC (IMPORT) Vs. SHREE BALAJI AUTOMOBILES
|
September 6, 2005 |
|
CC (PREV.) Vs. SWAPAN KUMAR BISWAS
|
March 24, 2005 |
|
CC AND CE Vs. AMAR SINHJI STATIONERY INDUS. LTD. AND ORS.
|
February 7, 2005 |
|
CC AND CE Vs. GRASIM INDUSTRIES LTD.
|
January 17, 2005 |
|
CC AND CE Vs. KISHAN SAHKARI CHINI MILLS LTD.
|
September 19, 2005 |
|
CC IMPORT Vs. SURYA ROSHNI LTD
|
August 19, 2005 |
|
CC, NEW DELHI Vs. MARGRA INDUSTRIES LTD.
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March 4, 2005 |
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CCE Vs. MODERN STEELS LTD.
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December 15, 2005 |
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CCE Vs. G.C. ELECTRONICS
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May 2, 2005 |
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CCE Vs. PALLAVA GRANITE INDUSTRIES
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December 16, 2005 |
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CCE Vs. PERFECT REFRACTORIES
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February 11, 2005 |
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CCE Vs. NEW INDIA SURFACTANTS
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March 30, 2005 |
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CCE Vs. TAFE
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April 12, 2005 |
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CCE Vs. PARSIN CHEMICALS LTD.
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June 27, 2005 |
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CCE Vs. GREAVES LTD.
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June 17, 2005 |
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CCE Vs. KALI AERATED WATER WORKS
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April 26, 2005 |
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CCE Vs. DHARANI SUGARS AND CHEMICALS LTD.
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February 10, 2005 |
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CCE Vs. K.R. STEEL UNION LTD.
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January 7, 2005 |
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CCE Vs. SUPER CASSETTES INDUS. LTD.
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May 10, 2005 |
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CCE Vs. S.V. ELECTRONICS
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April 28, 2005 |
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CCE Vs. MODI RUBBER LTD.
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April 27, 2005 |
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CCE Vs. SWARAJ MAZADA LTD.
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February 15, 2005 |
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CCE Vs. RELIANCE INDUSTRIES LTD.
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January 7, 2005 |
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CCE Vs. GADHINGLAJ TALUKA SSK LTD.
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November 8, 2005 |
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CCE Vs. USHA ENGINEERING WORKS
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April 21, 2005 |
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CCE Vs. BARNALA STEEL INDUSTRIES LTD.
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January 21, 2005 |
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CCE Vs. SHAM UDYOG LTD.
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February 4, 2005 |
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CCE Vs. DHILLON KOOL DRINKS AND BEVERAGES LTD.
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January 14, 2005 |
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CCE Vs. HERO CYCLES LTD.
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January 12, 2005 |
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CCE Vs. PEPSI FOODS LIMITED
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January 6, 2005 |
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CCE Vs. CHEMPLAST SANMAR LTD.
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May 9, 2005 |
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CCE Vs. STEEL AUTHORITY OF INDIA
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January 27, 2005 |
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CCE Vs. WHIRLPOOL INDIA LTD.
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February 10, 2005 |
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CCE Vs. CHEMPLAST SANMAR LTD.
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February 28, 2005 |
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CCE Vs. TAMIL NADU ASBESTOS & ORS.
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March 8, 2005 |
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CCE Vs. HOSUR INSTRUMENTS P. LTD.
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February 1, 2005 |
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CCE Vs. VELEO FRICTION MATERIAL INDIA PVT. LTD.
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February 15, 2005 |
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CCE Vs. SHARDHA CASTINGS (P) LTD.
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March 1, 2005 |
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CCE Vs. TAMIL NADU CEMENT CORPORATION LTD.
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January 4, 2005 |
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CCE Vs. I.C. HEALTHCARE PVT. LTD.
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March 23, 2005 |
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CCE Vs. HINDUSTAN ZINC LIMITED
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January 10, 2005 |
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CCE Vs. INDIA CEMENTS LTD. AND ANR.
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January 12, 2005 |
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CCE Vs. BHEL
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January 27, 2005 |
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CCE Vs. KOHLI INDUSTRIES
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October 7, 2005 |
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CCE Vs. ACME HEALTHCARE
|
June 6, 2005 |
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CCE Vs. PHILIPS I LTD
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June 21, 2005 |
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CCE Vs. PETPAK PVT. LTD.
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May 24, 2005 |
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CCE Vs. LIFE INSURANCE CORPN OF INDIA
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June 26, 2005 |
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CCE Vs. CHATURBHAI BAKORBHAI PATEL AND BROS
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September 29, 2005 |
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CCE Vs. INDUCTO CAST
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November 9, 2005 |
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CCE Vs. T.P.S. AHLUWALIA, PARTNER AND
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December 19, 2005 |
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CCE Vs. KARAN ENGINEERS (P) LTD.
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March 14, 2005 |
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CCE Vs. SUPER CASSETTES INDUS. LTD.
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June 14, 2005 |
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CCE Vs. ARBINDO PHARMA LTD. AND PV
|
December 16, 2005 |
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CCE Vs. TRINITY PHARMACEUTICALS (P) LTD.
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June 16, 2005 |
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CCE Vs. A.G. INDUSTRIES PVT. LTD.
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March 14, 2005 |
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CCE Vs. TVS ELECTRONICS LTD.
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June 30, 2005 |
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CCE Vs. K.M. INDUSTRIES
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June 20, 2005 |
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CCE Vs. GTC INDUSTRIES
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April 19, 2005 |
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CCE Vs. PHILIPS (I) LTD.
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June 30, 2005 |
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CCE Vs. RAIPUR ROTOCAST LIMITED
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December 14, 2005 |
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CCE Vs. ROTOMAC ELECTRICALS (P) LTD.
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June 28, 2005 |
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CCE Vs. DICKS LABORATORIES LTD.
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July 14, 2005 |
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CCE Vs. PRISM CEMENT LTD.
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October 24, 2005 |
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CCE Vs. NOVA STEEL (I) LTD.
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March 23, 2005 |
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CCE Vs. VRIDHESHWAR SSK LTD.
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July 13, 2005 |
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CCE Vs. ELECTROLUX VOLTAS LTD.
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September 26, 2005 |
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CCE Vs. MOTHERSON SUMI SYSTEMS LTD.
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October 14, 2005 |
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CCE Vs. SANCHAR BHARTI P. LTD.
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October 19, 2005 |
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CCE Vs. GARG POLYPACKS PVT. LTD.
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July 5, 2005 |
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CCE Vs. DEVTA STEEL ROLLING MILLS
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July 5, 2005 |
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CCE Vs. WINTAB EQUIPMENTS PVT. LTD.
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July 19, 2005 |
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CCE Vs. PRABHAT CHEMICALS
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October 26, 2005 |
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CCE Vs. NARASUS SPINNING MILLS
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June 23, 2005 |
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CCE Vs. CAPRIHANS INDIA LTD.
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September 22, 2005 |
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CCE Vs. NAHAR SUGAR AND ALLIED INDUSTRIES
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June 24, 2005 |
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CCE Vs. A.R.M. LTD.
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July 11, 2005 |
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CCE Vs. PKPN SPINNING MILLS (P) LTD.
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June 24, 2005 |
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CCE Vs. HEMANT PLASTICS AND CHEMICALS
|
November 8, 2005 |
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CCE Vs. SILVER SPRING SPINNERS INDIA (P)
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March 7, 2005 |
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CCE Vs. MORGAN INDUSTRIES LTD.
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March 8, 2005 |
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CCE Vs. AGNI STEELS LTD.
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March 8, 2005 |
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CCE Vs. TEAM UPD LTD.
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March 7, 2005 |
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CCE Vs. RAJAPALAYAM MILLS LTD.
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March 7, 2005 |
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CCE Vs. MORDI TEXTILE AND PROCESSORS LTD.
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June 6, 2005 |
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CCE Vs. INNOVATIVE TECH PACK LTD.
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March 4, 2005 |
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CCE Vs. DCW LTD.
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June 3, 2005 |
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CCE Vs. DR. REDDY LABORATORIES LTD.
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March 4, 2005 |
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CCE Vs. SREE NITHYAKALYANI TEXTILES LTD.
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June 3, 2005 |
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CCE Vs. STEEL SALES CORPN.
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December 6, 2005 |
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CCE Vs. MAHINDRA AND MAHINDRA LTD.
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September 30, 2005 |
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CCE Vs. LIFELONG APPLIANCES LTD.
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March 30, 2005 |
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CCE Vs. NIRMA LTD.
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June 2, 2005 |
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CCE Vs. INDIA CEMENTS LTD.
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June 2, 2005 |
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CCE Vs. MAGNUM STEELS LTD.
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December 9, 2005 |
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CCE Vs. MODERN POLYPLEX PVT. LTD.
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March 30, 2005 |
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CCE Vs. CAPSUGEL INDIA LTD.
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March 9, 2005 |
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CCE Vs. DRUMS AND BARRELS (MADRAS) (P)
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June 10, 2005 |
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CCE Vs. KALI STEEL AND ENGINEERING
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June 10, 2005 |
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CCE Vs. TRIMURTI FRAGRANCE PVT. LTD.
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March 11, 2005 |
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CCE Vs. RISHABH VELVELLEN (P) LTD.
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June 13, 2005 |
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CCE Vs. TUTICORIN SPINNING MILLS LTD.
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August 18, 2005 |
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CCE Vs. ACC MACHINERY CO. LTD.
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August 12, 2005 |
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CCE Vs. SANCHITA STEELS
|
November 14, 2005 |
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CCE Vs. TRICHY WIRES (P) LTD.
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November 28, 2005 |
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CCE Vs. JYOTI CEMENTS (P) LTD.
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November 30, 2005 |
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CCE Vs. YAMUNA BARDANA TRADERS
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November 30, 2005 |
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CCE Vs. DIAMOND INDUSTRIES
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August 24, 2005 |
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CCE Vs. A.R. ALLOYS
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November 30, 2005 |
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CCE Vs. PIONEER PLASTIC PRODUCTS
|
August 25, 2005 |
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CCE Vs. RISHABH VALVELEEN LTD.
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December 6, 2005 |
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CCE Vs. ARSH CASTINGS PVT. LTD.
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September 30, 2005 |
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CCE Vs. VEMA METAL AND CONDUCTOR LTD.
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December 6, 2005 |
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CCE Vs. HARITHA IRRIGATION PRODUCTS LTD.
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March 29, 2005 |
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CCE Vs. GAJRA GEARS LTD.
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December 2, 2005 |
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CCE AND ADVANCE DETERGENT LTD. Vs. ADVANCE DETERGENT LTD. AND CCE
|
March 10, 2005 |
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CCE AND CUSTOMS Vs. NILACHAL CONCRETE PRODUCTS P LTD
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March 18, 2005 |
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CCE, CHANDIGARH Vs. PREM KHALSA IRON AND STEEL ROLLING MILLS
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May 16, 2005 |
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CCE, FARIDABAD Vs. N.P.I. PACKAGING (P) LTD.
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February 14, 2005 |
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CCE, MUMBAI Vs. K.P. ELECTRICALS PVT. LTD.
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May 4, 2005 |
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CCE, VISAK-II Vs. SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD.
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December 2, 2005 |
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CCE, VISAKHAPATNAM Vs. GAUTAMI TEXTILE INDUS. & SALES COPRN.
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January 3, 2005 |
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CCEX Vs. DELTA ELASTOMETAL COMPOUND PVT.
|
November 14, 2005 |
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CCEX Vs. SINAR MAS PULP AND PAPER I LTD
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February 23, 2005 |
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CCEX Vs. SUTHAM ELECTRIC LTD
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January 20, 2005 |
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CCEX Vs. SHRI AMAR SINNJI STATIONARY INDS.
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December 20, 2005 |
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CCEX, MUMBAI, CCEX, VADODARA-II Vs. B. MERARAM AND SONS, BEE BEE CROWNS
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August 12, 2005 |
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CEASA INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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April 11, 2005 |
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CEAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 9, 2005 |
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CEEAR ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
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March 22, 2005 |
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CEENIK EXPORTS LTD Vs. CC EXPORTS
|
June 1, 2005 |
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CELLO THERMOWARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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January 7, 2005 |
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CENTAUR PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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February 18, 2005 |
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CENTRAL OFFICE, MEWAR PALACE Vs. COMMISSIONER OF CENTRAL EXCISE
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August 2, 2005 |
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CENTRAL PULP MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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July 25, 2005 |
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CENTRAL PUMP MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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March 10, 2005 |
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CENTURY DENIM Vs. CCE
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March 2, 2005 |
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CENTURY LAMINATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 28, 2005 |
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CENTURY TEXTILES AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
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November 9, 2005 |
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CEWAT I PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
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February 18, 2005 |
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CHABBI ELECTRO-MECH INDUS. P. Vs. COMMR. OF C. EX.
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August 22, 2005 |
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CHAKIAT AGENCIES Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
June 28, 2005 |
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CHAMBAL FERTILIZERS AND Vs. CCE
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June 16, 2005 |
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CHAMPDANY INDUSTRIES LTD. Vs. COMMISSIONER OF CUS. (AIRPORT), KOLKATA
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December 20, 2005 |
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CHAMUNDI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
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June 22, 2005 |
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CHANDAN TUBES AND METALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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March 2, 2005 |
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CHANDAN TUBES AND METALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
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June 24, 2005 |
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CHANDANA PLASTICS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
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January 18, 2005 |
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CHANDER SHEKAR JUNEJA Vs. COMMISSIONER OF CUSTOMS (GEN)
|
July 4, 2005 |
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CHANDRA KAMAL CORPORATION AND Vs. CCE
|
July 13, 2005 |
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CHARAK PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., BANGALORE-III
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February 22, 2005 |
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CHARAK PHARMACEUTICALS INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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April 19, 2005 |
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CHARMINAR BOTTLING CO. (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 27, 2005 |
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CHEMATALL RAI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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January 24, 2005 |
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CHEMCO STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
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January 28, 2005 |
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CHEMICO CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
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July 5, 2005 |
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CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2005 |
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CHEMPLAST SANMAR LTD. Vs. CCE, SALEM
|
July 18, 2005 |
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CHETNA POLYTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2005 |
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CHHATTISGARH BEVERAGES PVT. LTD. Vs. CCE
|
July 20, 2005 |
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CHIDAMBARAM SHIP CARE P. LTD. Vs. CCE
|
March 10, 2005 |
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CHIEF ENGINEER, RANJIT SAGAR DAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
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CHIMIQUE INDUSTRIES LTD. AND ANR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
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CHIVAS INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
June 8, 2005 |
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CHOICE APPARELS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
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April 8, 2005 |
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CHOKSHI TUBE CO. LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
|
September 22, 2005 |
|
CITANN ENGINEERS (INDIA) PVT. Vs. CCE
|
March 24, 2005 |
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CLASSIC MARBLES AND BANO MARBLES Vs. COMMISSIONER OF CUSTOMS
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January 6, 2005 |
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CLOUGH ENGINEERING LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
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October 27, 2005 |
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COASTAL PAPERS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
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April 27, 2005 |
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COATES OF INDIA LTD Vs. COMMR OF CUSTOMS AIRPORT
|
May 31, 2005 |
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COLLECTOR OF CENTRAL EXCISE Vs. K R STEEL UNION LTD
|
January 17, 2005 |
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COLLECTOR OF CENTRAL EXCISE Vs. I.T.W. SIGNODE INDIA LTD.
|
June 27, 2005 |
|
COLLECTORS OF CUSTOMS Vs. MARGRA INDUSTRIES LTD.
|
March 24, 2005 |
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COLOUR CHEM LIMITED AND USV LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
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COLOUR CHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 29, 2005 |
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COMET BRASS INDUSTRIES Vs. CCE
|
May 3, 2005 |
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COMMISSIONER OF C EX Vs. AISCO ENGG PVT LTD
|
October 19, 2005 |
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COMMISSIONER OF C EX Vs. ADVANCE COOLING SYSTEMS PVT LTD
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October 11, 2005 |
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COMMISSIONER OF C EX Vs. UNIFLEX CABLE LTD
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September 29, 2005 |
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COMMISSIONER OF C EX Vs. POLFROST AIRCON PVT LTD
|
November 28, 2005 |
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COMMISSIONER OF C EX Vs. ASHOK IRON AND STEEL FABRICATORS
|
July 5, 2005 |
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COMMISSIONER OF C EX Vs. STANDARD INDUSTRIES LTD
|
July 21, 2005 |
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COMMISSIONER OF C EX Vs. MAHINDRA AND MAHINDRA LTD
|
July 19, 2005 |
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COMMISSIONER OF C EX Vs. UNI ABEX ALLOY PRODUCTS LTD
|
September 5, 2005 |
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COMMISSIONER OF C EX Vs. G I S COTTON MILL LTD
|
August 24, 2005 |
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COMMISSIONER OF C EX Vs. KINGSLAY INDUSTRIES LTD
|
April 26, 2005 |
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COMMISSIONER OF C EX Vs. PRECIHOLE ENGINEERING PVT LTD
|
September 2, 2005 |
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COMMISSIONER OF C EX Vs. ALEMBIC CHEMICAL WORKS LTD
|
August 26, 2005 |
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COMMISSIONER OF C EX Vs. ROCKET ENGINEERING CORPORATION LTD
|
July 25, 2005 |
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COMMISSIONER OF C EX Vs. GRAUER AND WEIL PVT LTD
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October 18, 2005 |
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COMMISSIONER OF C EX Vs. SUNDER METAL PVT LTD
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November 9, 2005 |
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COMMISSIONER OF C EX Vs. VISHNU DYEING AND PRINTING WORKS
|
November 23, 2005 |
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COMMISSIONER OF C EX Vs. GODREJ SOAPS LTD
|
November 29, 2005 |
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COMMISSIONER OF C EX Vs. R S R MOHOTA SPG AND WVG MILLS
|
September 30, 2005 |
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COMMISSIONER OF C EX Vs. STERLITE INDUSTRIES I LTD
|
September 6, 2005 |
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COMMISSIONER OF C EX Vs. SUVIDHA APPLIANCES PVT LTD
|
June 1, 2005 |
|
COMMISSIONER OF C EX AND CUS Vs. JAIN PLASTICS AND CHEMICALS LTD
|
October 28, 2005 |
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COMMISSIONER OF C. EX. Vs. NARMADA FORGE PVT. LTD.
|
July 22, 2005 |
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COMMISSIONER OF C. EX. Vs. CABLE CORPORATION OF (I) LTD.
|
July 25, 2005 |
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COMMISSIONER OF C. EX. Vs. SPECTRUM PHARMA PVT. LTD.
|
July 26, 2005 |
|
COMMISSIONER OF C. EX. Vs. CARBORUNDUM UNIVERSAL LTD.
|
November 7, 2005 |
|
COMMISSIONER OF C. EX. Vs. JALOTA TOOLS CORPORATION
|
January 14, 2005 |
|
COMMISSIONER OF C. EX. Vs. CHELLAPANDI MATCH WORKS
|
February 8, 2005 |
|
COMMISSIONER OF C. EX. Vs. TIRUPATI STARCH AND CHEMICALS LTD.
|
May 17, 2005 |
|
COMMISSIONER OF C. EX. Vs. BHARAT STEEL ROLLING MILLS
|
June 22, 2005 |
|
COMMISSIONER OF C. EX. Vs. PRIZM PHARMACEUTICALS PVT. LTD.
|
March 30, 2005 |
|
COMMISSIONER OF C. EX. Vs. UNITED INDIA INSURANCE CO. LTD.
|
March 11, 2005 |
|
COMMISSIONER OF C. EX. Vs. SANMAR WEIGHING SYSTEMS LTD.
|
September 14, 2005 |
|
COMMISSIONER OF C. EX. Vs. PAHARPUR COOLING TOWERS LTD.
|
March 4, 2005 |
|
COMMISSIONER OF C. EX. Vs. ROTOMAC ELECTRICALS PVT. LTD.
|
September 5, 2005 |
|
COMMISSIONER OF C. EX. Vs. SUGAVANESWARA SPINNING MILLS (P)
|
December 9, 2005 |
|
COMMISSIONER OF C. EX. Vs. DHANANJAY INDUSTRIAL ENGINEERS
|
September 30, 2005 |
|
COMMISSIONER OF C. EX. Vs. POLYCAB INDUSTRIES PVT. LTD.
|
September 12, 2005 |
|
COMMISSIONER OF C. EX. Vs. SRI SRINIVASAN INDUSTRIES
|
September 12, 2005 |
|
COMMISSIONER OF C. EX. Vs. VIACOM ELECTRONICS PVT. LTD.
|
December 12, 2005 |
|
COMMISSIONER OF C. EX. Vs. BHUWALKA STEEL INDUSTRIES LTD.
|
March 11, 2005 |
|
COMMISSIONER OF C. EX. Vs. AMISHA ENGG. COMPANY
|
September 13, 2005 |
|
COMMISSIONER OF C. EX. Vs. SREE NITHYAKALYANI TEXTILES LTD.
|
March 11, 2005 |
|
COMMISSIONER OF C. EX. Vs. SESHASAYEE PAPER AND BOARDS LTD.
|
September 14, 2005 |
|
COMMISSIONER OF C. EX. Vs. INDIA CEMENTS LTD.
|
November 24, 2005 |
|
COMMISSIONER OF C. EX. Vs. SHREENATH PRINTS
|
August 17, 2005 |
|
COMMISSIONER OF C. EX. Vs. KAVERI LIME INDUSTRIES LTD.
|
August 9, 2005 |
|
COMMISSIONER OF C. EX. Vs. DIDAR STEEL COMPLEX (P) LTD.
|
August 10, 2005 |
|
COMMISSIONER OF C. EX. Vs. DHEERAJLAL A. KANSARA
|
November 24, 2005 |
|
COMMISSIONER OF C. EX. Vs. BRITISH MOTOR CAR CO. LTD.
|
November 30, 2005 |
|
COMMISSIONER OF C. EX. Vs. ROYAL CONTAINERS
|
August 23, 2005 |
|
COMMISSIONER OF C. EX. Vs. VISHVA VISHAL ENGINEERING LTD.
|
December 2, 2005 |
|
COMMISSIONER OF C. EX. Vs. KISAN SAHKARI CHINI MILLS LTD.
|
August 11, 2005 |
|
COMMISSIONER OF C. EX. Vs. SUVIDHA APPLIANCES PVT. LTD.
|
August 24, 2005 |
|
COMMISSIONER OF C. EX. Vs. SAPTAGIRI PACKAGING PVT. LTD.
|
November 7, 2005 |
|
COMMISSIONER OF C. EX. Vs. G.G. DANDEKAR MACHINE WORKS LTD.
|
July 19, 2005 |
|
COMMISSIONER OF C. EX. Vs. JAIN POLYVIN (P) LTD.
|
December 26, 2005 |
|
COMMISSIONER OF C. EX. Vs. TIRUMALA ALLOYS AND CASTINGS (P)
|
November 8, 2005 |
|
COMMISSIONER OF C. EX. Vs. SESHSAYEE PAPER AND BOARD LTD.
|
September 26, 2005 |
|
COMMISSIONER OF C. EX. Vs. CHEMPLAST SANMAR LTD.
|
October 3, 2005 |
|
COMMISSIONER OF C. EX. Vs. MATSUSHITA TV AND AUDIO INDIA LTD.
|
July 4, 2005 |
|
COMMISSIONER OF C. EX. Vs. PRODUCT ENGINEERING INDUSTRIES
|
October 3, 2005 |
|
COMMISSIONER OF C. EX. Vs. HARDCASTLE AND WAUD MFG. CO. LTD.
|
October 18, 2005 |
|
COMMISSIONER OF C. EX. Vs. BIRLA TYRES
|
December 23, 2005 |
|
COMMISSIONER OF C. EX. Vs. SRI GOMATHY MILLS PVT. LTD.
|
October 20, 2005 |
|
COMMISSIONER OF C. EX. Vs. SRI RAMALINGA MILLS LTD.
|
October 19, 2005 |
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COMMISSIONER OF C. EX. Vs. MADURA COATS LTD.
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November 11, 2005 |
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COMMISSIONER OF C. EX. Vs. TAMIL NADU PETRO PRODUCTS LTD.
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August 4, 2005 |
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COMMISSIONER OF C. EX. Vs. NEW JACK PRINTING WORKS (P) LTD.
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August 5, 2005 |
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COMMISSIONER OF C. EX. Vs. POUYET COMMUNICATION (I) LTD.
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October 5, 2005 |
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COMMISSIONER OF C. EX. Vs. SYSTEMS AND COMPONENTS (I) P. LTD.
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March 21, 2005 |
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COMMISSIONER OF C. EX. Vs. RAPTAKOS BRETT AND CO. LTD.
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October 25, 2005 |
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COMMISSIONER OF C. EX. Vs. TAMIL NADU NEWSPRINT AND PAPER
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October 6, 2005 |
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COMMISSIONER OF C. EX. & CUS., CALICUT Vs. APOLLO TYRES LIMITED
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February 21, 2005 |
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COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. CITY TEX PVT. LTD.
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December 2, 2005 |
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COMMISSIONER OF C. EX. (APPEALS), HYDERABAD Vs. R.M. CYLINDERS PVT. LTD.
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November 22, 2005 |
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COMMISSIONER OF C. EX. AND CUS. Vs. PRADEEP KUMAR SHYAM SUKHA
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November 29, 2005 |
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COMMISSIONER OF C. EX. AND CUS. Vs. HOGANAS INDIA LTD.
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December 8, 2005 |
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COMMISSIONER OF C. EX. AND CUS. Vs. AARTI DYEING AND PRINTING MILLS
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December 15, 2005 |
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COMMISSIONER OF C. EX., BANGALORE Vs. HIMALAYA DRUG COMPANY LTD.
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July 8, 2005 |
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COMMISSIONER OF C. EX., BANGALORE Vs. TIKMANI STEEL COMPANY LTD.
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May 5, 2005 |
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COMMISSIONER OF C. EX., BANGALORE Vs. AIR STREAM SYSTEMS PVT. LTD.
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July 27, 2005 |
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COMMISSIONER OF C. EX., BANGALORE Vs. MYSORE CEMENT LTD.
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December 20, 2005 |
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COMMISSIONER OF C. EX., BANGALORE Vs. BREMEL RUBBER INDUSTRIES (P) LTD.
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August 23, 2005 |
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COMMISSIONER OF C. EX., BANGALORE Vs. PERRY POLYMERS PVT. LTD.
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July 28, 2005 |
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COMMISSIONER OF C. EX., BANGALORE-I Vs. VASPAR CONCEPTS (P) LTD.
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September 30, 2005 |
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COMMISSIONER OF C. EX., BANGALORE-I Vs. ELECTRONIC RESEARCH LTD.
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February 28, 2005 |
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COMMISSIONER OF C. EX., BANGALORE-II Vs. ASEA BROWN BOVERI LTD.
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August 3, 2005 |
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COMMISSIONER OF C. EX., BANGALORE-II Vs. MADRAS CEMENTS LTD.
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November 16, 2005 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. PRASAD FILM LABORATORIES
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March 16, 2005 |
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COMMISSIONER OF C. EX., BANGALORE-III Vs. CAMPCO
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December 6, 2005 |
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COMMISSIONER OF C. EX., BELGAUM Vs. SOUTHERN FERRO LTD.
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December 7, 2005 |
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COMMISSIONER OF C. EX., CALICUT Vs. TRINITY PHARMACEUTICALS PVT. LTD.
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June 6, 2005 |
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COMMISSIONER OF C. EX., CALICUT Vs. KELTRON COMPONENT COMPLEX LTD.
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January 27, 2005 |
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COMMISSIONER OF C. EX., CALICUT Vs. BHARATH STEELS
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December 6, 2005 |
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COMMISSIONER OF C. EX., CALICUT Vs. TIP TOP FURNITURE INDUSTRIES
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February 23, 2005 |
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COMMISSIONER OF C. EX., CALICUT Vs. STEEL INDUSTRIES KERALA LTD.
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February 24, 2005 |
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COMMISSIONER OF C. EX., CHENNAI Vs. VISVESWARAYA IRON & STEEL LTD.
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May 3, 2005 |
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COMMISSIONER OF C. EX., COCHIN Vs. PEARL FOOD PRODUCTS (P) LTD.
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February 21, 2005 |
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COMMISSIONER OF C. EX., COCHIN Vs. TRACORE PAINTS & ALLIED PRODUCTS
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March 16, 2005 |
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COMMISSIONER OF C. EX., COCHIN Vs. MODERN FOOD INDUSTRIES LTD.
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October 24, 2005 |
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COMMISSIONER OF C. EX., COCHIN Vs. TRAVANCORE COCHIN CHEMICALS LTD.
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May 16, 2005 |
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COMMISSIONER OF C. EX., COCHIN Vs. KERALA AYURVEDIC PHARMACY LTD.
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February 24, 2005 |
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COMMISSIONER OF C. EX., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
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April 12, 2005 |
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COMMISSIONER OF C. EX., GUNTUR Vs. ASIAN PEROXIDE LTD.
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October 6, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. TIME TECH FORMULATIONS LTD.
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February 8, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. KARAN TEXTILE INDUSTRIES (P) LTD.
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March 11, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SARACA LABORATORIES LTD.
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December 6, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SPECTRA BOTTLING CO. LTD.
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November 24, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. USHA CONDUCTORS (P) LTD.
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July 14, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SANGHI POLYESTERS LTD.
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October 18, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. GLOBAL BULK DRUGS & FINE
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May 9, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD-I Vs. PREMIER MUSHROOM FARMS
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June 20, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD-II Vs. AGARWAL INDUSTRIES LTD.
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February 2, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD-III Vs. UNICORN ORGANICS LIMITED
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February 3, 2005 |
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COMMISSIONER OF C. EX., HYDERABAD-IV Vs. TATA TELESERVICES LTD.
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November 24, 2005 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. CAMERA WORLD
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August 25, 2005 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. M.A. FINANCIAL SERVICES PVT. LTD.
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October 25, 2005 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. D.K. PARMANANDKA & CO.
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August 25, 2005 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. SATISH KUMAR GUPTA & ASSOCIATES
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November 24, 2005 |
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COMMISSIONER OF C. EX., KOLKATA-I Vs. MALANCHA PHOTOGRAPHER
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August 4, 2005 |
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COMMISSIONER OF C. EX., KOLKATA-IV Vs. S.R. METAL INDUSTRIES
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August 31, 2005 |
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COMMISSIONER OF C. EX., MANGALORE Vs. KANARA ENGINEERING CO.
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April 27, 2005 |
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COMMISSIONER OF C. EX., MANGALORE Vs. MICRO FINISH VALVES (P) LTD.
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November 11, 2005 |
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COMMISSIONER OF C. EX., MANGALORE Vs. VISWANATH KARKERA
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November 11, 2005 |
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COMMISSIONER OF C. EX., NASIK Vs. MOTOR INDUSTRIES COMPANY LTD.
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November 18, 2005 |
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COMMISSIONER OF C. EX., SILIGURI Vs. ASHA ISPAT (P) LTD.
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October 13, 2005 |
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COMMISSIONER OF C. EX., TIRUPATHI Vs. ANNAPURNA INDUSTRIES LTD.
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December 1, 2005 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. DECCAN SUGARS LTD.
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June 6, 2005 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. COASTAL PAPER LTD.
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February 4, 2005 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. DECCAN SUGARS
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December 2, 2005 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. VENKATRAM OIL INDUSTRIES LTD.
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November 11, 2005 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM-I Vs. SAINT LABORATORIES
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November 24, 2005 |
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COMMISSIONER OF C. EXCISE Vs. PANYAM CEMENTS AND MINERAL
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November 14, 2005 |
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COMMISSIONER OF C. EXCISE Vs. GTN TEXTILES LTD.
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October 14, 2005 |
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COMMISSIONER OF C.EX. Vs. KESAVARDHNI PRODUCTS
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September 23, 2005 |
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COMMISSIONER OF CEN EXCISE Vs. STERLITE INDUSTRIES INDIA LTD AND STERLITE INDIA LTD
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February 4, 2005 |
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COMMISSIONER OF CEN EXCISE Vs. NUFAB INDUSTRIES LTD
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February 2, 2005 |
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COMMISSIONER OF CEN. EXCISE Vs. TELCO LTD.
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December 5, 2005 |
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COMMISSIONER OF CENTRAL Vs. GOKAK MILLS
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November 7, 2005 |
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COMMISSIONER OF CENTRAL Vs. SATAVAHANA ISPAT LTD.
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June 27, 2005 |
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COMMISSIONER OF CENTRAL Vs. IMPEL MACHINES (P) LTD.
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November 11, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.
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November 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. V.V.F. CO. LTD.
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August 2, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NARMADA GILATINE LTD.
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August 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HYUNDAI UNITECH ELECTRICAL
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August 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHARANA INDUSTRIES
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September 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BSNL
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December 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ HINDUSTAN LTD.
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August 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRINTOTECH GLOBAL LTD.
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December 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KONKAN GASES (P) LTD.
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July 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FRIENDS INDUSTRIES
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September 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JET SPEED AUDIO PVT. LTD.
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October 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUVIDHA ENGINEERING CO.
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July 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RALLIS INDIA LTD.
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September 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MILTON POLYPLAST
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October 11, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PHARMA MEDICO (I) PVT. LTD.
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July 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LEAK PROOF ENGG (I) PVT. LTD.
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July 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NEEDLE INDUSTRIES (INDIA) LTD.
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June 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HAWKINS COOKERS LTD.
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October 6, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HICKSON AND DADAJI LTD.
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October 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STERLING ELECTRICALS MFG. CO.
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July 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO LTD.
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October 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KEDARESHWAR S.S.K. LTD.
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October 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TTK TEXTILES LTD.
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September 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA GLYCOLS LTD.
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September 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COATS VIYELLA INDIA LIMITED
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October 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BURLINGTONS' EXPORTS
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December 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHETTINAD CEMENTS PVT. LTD.
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October 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. REGISTAN PVT. LTD.
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July 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POOJA FERRO ALLOYS LTD.
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September 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CONSUMER PLASTICS PVT. LTD.
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October 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ROHA DYE CHEM LTD.
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October 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. P AND B LABORATORIES LTD.
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December 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IDL INDUSTRIES LTD. (AT PRESENT,
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December 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAM SHREE STEELS PVT. LTD.
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July 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ENGINEERING AND
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December 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANURAG BOARD AND PAPER MILLS
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October 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIMPLEX MILLS COMPANY
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October 18, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LEELA SCOTTISH LACE PVT. LTD.
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December 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K.G. DENIM LTD.
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March 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BINADAL FIBRES (P) LTD.
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July 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHOLA SPINNING MILLS (P) LTD.
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November 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARR SALES AGENCY
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July 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DELUXE PLYWOOD (P) LTD.
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June 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRIMO PICK N PACK
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July 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUDESH ENTERPRISES
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November 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ESSEM PLASTIC INDUSTRIES
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August 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAI FIBRES LTD.
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August 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHA ISPAT (P) LTD.
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November 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAMU AND SONS
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March 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CABLE CORPORATION OF INDIA LTD.
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November 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHAH TEXTILE LTD.
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August 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NEERU ENTERPRISES
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June 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STERLITE INDUSTRIES LTD.
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November 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT RECLAIM AND RUBBER
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November 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARIKRISHNA CEMENT AND
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November 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
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November 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHALIMAR PAINTS LTD.
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September 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAKERS LABORATORIES LTD. AND
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December 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CROSSLINK SHIPBREAKERS PVT. LTD.
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August 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LARK CHEMICALS PVT. LTD.
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December 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NPI PACKAGING (P) LTD.
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December 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CORE HEALTHCARE LTD.
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November 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VVF LIMITED
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August 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DOABA FASTNERS (P) LTD.
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August 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J.K. INDUSTRIES LTD.
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December 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRASHANT ELECTRODE
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December 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RANBAXY LAB. LTD.
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June 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN CARBON PRODUCTS PVT. LTD.
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September 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PINNACLE INDUSTRIES LTD.
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December 6, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PLASTART ELECTRONICS (I) LTD.
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December 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIKRAM CEMENT
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June 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MIL INDUSTRIES LTD.
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March 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RICHARDSON AND CRUDDAS (1972)
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September 6, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. L.A. INDUSTRIES
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September 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHHABI ELECTRICALS PVT. LTD.
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September 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LALIT ENTERPRISES
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June 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MR. DINESH KUMAR
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December 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAMIL NADU TRADE PROMOTION
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March 4, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANKODI ENTERPRISES
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December 6, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STAR PLASTICS
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September 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARUN KUMAR
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September 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KARTHIK STEELS LTD.
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September 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RSWM LTD.
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September 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RHONE POULENC (INDIA) LTD.
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June 13, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODI TYRE FACTORY
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September 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND
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March 11, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIMAL WIRE AND METAL INDUSTRIES
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September 13, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STANPACKS (INDIA) LTD.
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September 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAPIL STEEL LTD.
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March 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OMEGA CABLES LTD.
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June 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BEACON NEYRIC
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June 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LUBRIZOL INDIA PVT. LTD.
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December 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KHANDELWAL LAB. LTD.
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December 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAIN IRRIGATION SYSTEM LTD.
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December 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ECHJAY INDUSTRIES PVT. LTD.
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December 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LML LTD.
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October 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UNIWORTH LTD.
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October 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KELVIN PLASTICS PVT. LTD.
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July 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MARVEL INDUSTRIES LTD.
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November 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAN INDIA LTD.
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December 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD.
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February 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIKRANT TYRES LTD.
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January 6, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE SILICONE (I) LTD.
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July 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIDYUT LUBRICANTS PVT. LTD. AND
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October 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K.R.R. ENGINEERING PVT. LTD.
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October 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHALIMAR PAINTS LTD.
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July 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LLOYD ROCK FIBRES LTD.
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July 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON AND JOHNSON LTD.
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July 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE BAJRANG STEEL INDUSTRIES
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July 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT STARCH INDUSTRIES
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February 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SRINIVASA INDUSTRIES
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May 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND
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March 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FLOW TECH POWER
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March 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHS ELECTRONICS
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February 2, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. R.F.H. METAL CASTINGS (P) LTD.
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February 18, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SANGAM SPINNERS LTD.
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January 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUCHITRA COMPONENTS
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January 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SANABIL IMPEX (P) LTD.
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January 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KINETIC MOTORS CO. LTD.
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January 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HEERA LAL SABU
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May 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J.S. ARCHITECT PVT. LTD.
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April 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SQUARE ENVIRO
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May 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODREJ SOAPS LTD.
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March 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CORE HEALTHCARE LTD.
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August 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAIN STEEL
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May 13, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHAPOORJI POLLANJI AND CO. LTD.
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April 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S. GHOSH AND ASSOCIATES
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April 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHOPRA BROTHERS
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April 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KARTHIK STEELS LTD.
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May 4, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD.
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April 15, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAKTHI SUGARS LTD.
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April 27, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GOENKA WOOLEN MILLS
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January 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHENDRA TEXTURISING AND TWISTING PVT LTD
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January 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. THERMAX BOBCOCK AND WILCOX LTD
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January 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANISHA PHARMA P LTD
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January 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRAKASH COTTON MILLS
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January 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HYDROGAS PLG I PVT LTD
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November 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CONSUMER PLASTICS PVT LTD
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October 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI TUBE AND CO
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September 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN SEALS LTD
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August 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NARAYAN FOUNDRY AND ENGG WORKS
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November 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PEARL SOAP CO
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January 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZERS AND CHEM LTD
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December 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RINKOO PROCESSORS LTD AND MANMOHAN R GARG
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February 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CANON DOMESTIC APPLIANCES
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February 15, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PARLE BEVERAGES
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February 11, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EQUITY BEARING PVT LTD
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August 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HAWKINS COOKER
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September 16, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NAXPAR LAB PVT LTD
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September 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GERMAN INK AND SHRI LILADHAR V PATEL
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October 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TATA REFRACTORIES LIMITED
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February 10, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DHARMAPAL SATYAPAL LTD
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January 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CARBON LTD
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January 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT GENERAL TEXTILE INDUSTRIES P LTD
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November 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHAMPDANY INDUSTRIES LTD
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April 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA TYRES
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February 18, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EXIDE INDUSTRIES LTD
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November 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ORBIT PARK INN PVT LTD
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February 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MARIGOLD PAINTS
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February 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HEM FABRICS PVT LTD
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November 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. USV LTD
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February 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD BATTERIES LTD
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February 4, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWAN MILLS LTD
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February 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND
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March 17, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARYL PHARMACEUTICALS
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April 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AHMEDABAD STEEL CRAFT LTD
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February 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GEMAG ROTOPLAST AND CONTAINERS P LTD
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November 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDO PLAST ENGINEERS
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September 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. G R ISPAT LTD
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August 4, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT STEEL TUBES LTD
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July 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRIME MACHINES COOP LTD
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October 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SARLA POLYESTER LTD
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September 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EMPIRE PLASTIC LTD
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September 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEELAGE INDUSTRIES LTD
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May 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EXCEL INDUSTRIES LTD
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October 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PIC GUJARAT LTD
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August 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STAR INDUSTRIES
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September 2, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PROMACT PLASTICS
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June 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHOR INDUSTRIES LTD
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September 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PFIZER LTD
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September 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDUS THECO PVT LTD
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September 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUTUAL MECAPLAST LTD
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October 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL TRIMMINGS
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October 13, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. V H PATEL AND CO
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December 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NEW INDIA METAL INDUSTRIES
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August 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POONA SNUFF FACTORY
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December 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAVIRAJ PLASTICS PVT LTD
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December 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN DIESAL COMPONENTS MFG CO
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September 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA FILAMENTS
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June 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MOTOR INDUSTRIES CO LTD
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July 29, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIEMENS LTD
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March 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. H M POLYCONTAINERS LTD
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June 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
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July 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JIGAR FUNDRY
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August 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ORKAY POLYESTERS LTD
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May 16, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. QUADRICON P LTD
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September 16, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SKY OXYGEN CO LTD
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August 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMRIT DYE CHEM INDUSTRIES
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May 9, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DHEERAJLAL A KANSARA
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April 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJARAT GOLDCOIN CERAMICS LTD
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April 13, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EBERS PHARMACEUTICALS
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May 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JCT ELECTRONICS LIMITED
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June 17, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WESTERN COAL FIELD LTD
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January 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A J INDUSTRIES
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June 17, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. H AND R JOHNSON LTD.
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December 15, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN DYES AND CHEMICALS
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June 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUMAN SATELLITE
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December 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL ENGINEERING WORKS
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December 30, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BRIDGESTONE (ACC) INDIA LTD.
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June 17, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BOC INDIA LTD.
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September 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TUDOR (I) LTD.
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December 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
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March 15, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NRC LTD.
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September 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PAALIPALAYAM SPINNING MILLS
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September 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AAY CEE ENGINEERING WORKS
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December 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODEL EXIMS
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December 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHABNAM SYNTHETICS
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December 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIVANESAN AND CO.
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September 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. G T C INDUSTRIES
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April 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMEE PRODUCTS
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May 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BRITANNIA INDUSTRIES LTD
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January 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UMIYA CHEM INDUSTRIES
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March 18, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEEL SHREE INDUSTRIES
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December 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TOUGHALT INDIA LTD.
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June 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MOTHERSON AUTO COMPONENT ENGG.
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March 16, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FAL INDUSTRIES LTD.
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December 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. D.M. VORA AND CO. AND CHETAN
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June 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIDEO TIME
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December 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TECHNOFUTURA PVT. LTD.
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September 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.
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September 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASEA BROWN BOVERI LTD.
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September 14, 2005 |
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COMMISSIONER OF CENTRAL EXCISE (APPEALS), COCHIN Vs. TORRY HARRIS SEA FOODS LIMITED
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November 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VARUN DYEING AND PRINTING MILLS PVT LTD
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February 15, 2005 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. GUPTA STEELS PVT LTD
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November 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. INDIAN SEAMLESS METAL TUBES LTD
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September 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE APPEALS Vs. MODERN TERRY TRAVELS LIMITED
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May 17, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. ITC LTD.
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February 2, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. SADVAIDYASALA (P) LTD.
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April 26, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. RALETRONICS PVT. LTD.
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April 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. KIRLOSKAR ELECTRIC CO. LTD.
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December 2, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, BBSR-I Vs. RAJ LUBRICANTS
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October 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. AKAY COSMETICS PVT. LTD.
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June 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-I Vs. MINAKSHI STEELS
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September 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. STEEL COMPLEX LTD.
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October 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. STEEL COMPLEX LTD.
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April 1, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. AGNI STEELS LTD.
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March 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. DURGA EXPORTS
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September 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. APOLLO TYRES LTD.
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February 8, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. KALYX PLASTI PACKS
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February 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. TRINITY PHARMACEUTICALS (I) PVT. LTD.
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October 4, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TELK LTD.
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January 4, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. EXCEL THREAD INDUSTRIES
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February 21, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH Vs. ATCO TEA CO. (P) LTD.
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January 18, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. JOCIL LTD.
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November 16, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. STAY-ON-PAPERS (P) LTD.
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August 22, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VST INDUSTRIES LTD.
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August 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VIRCHOW LABORATORIES LTD.
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September 12, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ORCHID EXPORTS
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August 31, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SUNDER ISPAT LTD.
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March 11, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. PENNAR INDUSTRIES LIMITED
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January 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. AUROBINDO PHARMA LTD.
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July 5, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II Vs. PRINCESS PRINTS
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November 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III Vs. K.L.R. INDUSTRIES LIMITED
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October 4, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-IV Vs. SRI INDUSTRIES LTD.
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September 2, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. V. GOYAL & ASSOCIATES
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August 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SANGHAI & ASSOCIATES
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August 24, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. AGARWAL BIMAL & CO.
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August 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. SUJATA STAR TELE CLUB
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August 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI Vs. CASTROL INDIA LTD.
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December 28, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. JINDAL ALUMINIUM LTD.
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December 13, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. PAPER PACKAGING PVT. LTD.
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August 3, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. TVS SUZUKI LTD.
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December 20, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. USHA MARTIN INDUSTRIES
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November 23, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. MAITHAN CERAMICS LTD.
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November 25, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. LAXMI TEA CO. LTD.
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January 17, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. NILACHAL FABRICS PVT. LTD.
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January 17, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. SANGHI TEXTILES LTD.
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January 19, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI Vs. ITC AGRO TECH FOODS LTD.
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October 7, 2005 |
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COMMISSIONER OF CENTRAL EXCISE, VISAK Vs. ATLANTIC SHIPPING PVT. LTD.
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October 13, 2005 |
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COMMISSIONER OF CUS AND C EX Vs. INTRICAST PVT LTD
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July 5, 2005 |
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COMMISSIONER OF CUS IMPORT Vs. ALCOBEX METALS LTD
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September 22, 2005 |
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COMMISSIONER OF CUS IMPORT Vs. CAMBATA AVIATION LTD
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November 10, 2005 |
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COMMISSIONER OF CUS P Vs. ROYAL CUSHION VINYL PRODUCTS LTD
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December 12, 2005 |
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COMMISSIONER OF CUS. Vs. RAJENDRA CHEMICALS CORPORATION
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February 8, 2005 |
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COMMISSIONER OF CUS. Vs. LARAON ENGINEERS AND CONSULTANT
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October 24, 2005 |
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COMMISSIONER OF CUS. Vs. NATIONAL ENGINEERING INDUS. LTD.
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August 9, 2005 |
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COMMISSIONER OF CUS. (AIRPORT) Vs. TRANSASIA BIO-MEDICALS LTD.
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September 15, 2005 |
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COMMISSIONER OF CUS., BANGALORE Vs. MODICOM NETWORK PVT. LTD.
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February 22, 2005 |
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COMMISSIONER OF CUS., VISAKHAPATNAM Vs. EMIRATES TRADING AGENCY
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February 2, 2005 |
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COMMISSIONER OF CUSTOMS Vs. AMBIKA NAHAR EXPORTS
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August 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SURETEX PROPHYLACTICS (I) LTD.
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October 25, 2005 |
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COMMISSIONER OF CUSTOMS Vs. MAGNET AND ELECTRONICS (INDIA)
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October 27, 2005 |
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COMMISSIONER OF CUSTOMS Vs. BASF STRENICS PVT. LTD.
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July 18, 2005 |
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COMMISSIONER OF CUSTOMS Vs. PREM NATH KAPUR AND SONS
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October 25, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SUPER SPINNING MILLS LTD.
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March 23, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SIEMENS
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October 10, 2005 |
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COMMISSIONER OF CUSTOMS Vs. KHATIMA FIBRES LTD.
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July 6, 2005 |
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COMMISSIONER OF CUSTOMS Vs. EDHAYAM FROZEN FOODS
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July 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. VIDEOCON INTERNATIONAL LTD.
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October 17, 2005 |
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COMMISSIONER OF CUSTOMS Vs. HOSUR INSTRUMENTS PVT. LTD.
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March 22, 2005 |
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COMMISSIONER OF CUSTOMS Vs. M.R. EXPORTS
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October 21, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SHARDA IMPEX
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October 21, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SAFAL MARKETING
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October 18, 2005 |
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COMMISSIONER OF CUSTOMS Vs. ARCHIES GREETINGS AND GIFTS LTD.
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June 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. UMA PARAMESWARI MILLS LTD.
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June 9, 2005 |
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COMMISSIONER OF CUSTOMS Vs. MANIPAL POWER PRESS
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June 9, 2005 |
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COMMISSIONER OF CUSTOMS Vs. NOVEL DIGITAL ELECTRONICS
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June 10, 2005 |
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COMMISSIONER OF CUSTOMS Vs. BILLIARDS POINT
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December 12, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SURAJ INDUSTRIES LTD.
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December 13, 2005 |
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COMMISSIONER OF CUSTOMS Vs. COLOURTEX
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December 6, 2005 |
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COMMISSIONER OF CUSTOMS Vs. INDIAN OIL CORPORATION
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June 6, 2005 |
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COMMISSIONER OF CUSTOMS Vs. ESJAPEE IMPEX (P) LTD.
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June 7, 2005 |
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COMMISSIONER OF CUSTOMS Vs. HINDUSTAN LEVER LTD.
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June 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. HICO ENTERPRISES
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November 30, 2005 |
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COMMISSIONER OF CUSTOMS Vs. THAKKAR SHIPPING AGENCY
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November 28, 2005 |
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COMMISSIONER OF CUSTOMS Vs. UMA MERCANTILE PVT. LTD.
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December 27, 2005 |
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COMMISSIONER OF CUSTOMS Vs. RELIANCE INDUSTRIES LTD.
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August 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. JYOTI INDUSTRIES LTD.
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June 28, 2005 |
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COMMISSIONER OF CUSTOMS Vs. L. RAJKUMAR
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September 14, 2005 |
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COMMISSIONER OF CUSTOMS Vs. THERMON HEAT TRACERS LTD.
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June 14, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SHRUSHTI GARMENTS PVT. LTD.
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September 14, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SOFTWARE PVT. LTD.
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September 14, 2005 |
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COMMISSIONER OF CUSTOMS Vs. CHENNAI GASES PVT. LTD.
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December 15, 2005 |
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COMMISSIONER OF CUSTOMS Vs. INDORAMA SYNTHETICS
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December 16, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SIDD LIFE SCIENCES PVT. LTD.
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September 21, 2005 |
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COMMISSIONER OF CUSTOMS Vs. AKASH STONES INDUSTRIES LTD
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August 19, 2005 |
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COMMISSIONER OF CUSTOMS Vs. RELIANCE PETROLEUM LTD
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July 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SHARDA CASTINGS LTD.
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February 10, 2005 |
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COMMISSIONER OF CUSTOMS Vs. PLAZA LAMPS AND TUBES LTD.
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February 17, 2005 |
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COMMISSIONER OF CUSTOMS Vs. TAMIL NADU ELECTRICITY BOARD
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October 31, 2005 |
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COMMISSIONER OF CUSTOMS Vs. CHANDRA AND CO.
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June 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. YASH PHARMA CHEM PVT. LTD.
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July 11, 2005 |
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COMMISSIONER OF CUSTOMS Vs. RISHI ELECTRONICS LTD.
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November 7, 2005 |
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COMMISSIONER OF CUSTOMS Vs. NEXUS TRANSLAM INDUSTRIES
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January 3, 2005 |
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COMMISSIONER OF CUSTOMS Vs. BHARAT SEATS LTD.
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November 2, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SWAN PRESS
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February 17, 2005 |
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COMMISSIONER OF CUSTOMS Vs. SPICE COMMUNICATION LTD.
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February 7, 2005 |
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COMMISSIONER OF CUSTOMS Vs. HABASIT IAKOTA PVT. LTD.
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January 31, 2005 |
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COMMISSIONER OF CUSTOMS Vs. MECNAIR EXPORTS PVT LTD
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November 18, 2005 |
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COMMISSIONER OF CUSTOMS Vs. KEDIA AGGLOMERATED MARBLES LTD
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January 13, 2005 |
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COMMISSIONER OF CUSTOMS Vs. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED
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March 1, 2005 |
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COMMISSIONER OF CUSTOMS Vs. VARDHAMAN METALS
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September 21, 2005 |
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COMMISSIONER OF CUSTOMS Vs. R P SONS
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April 7, 2005 |
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COMMISSIONER OF CUSTOMS Vs. R RAMALINGAM
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March 1, 2005 |
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COMMISSIONER OF CUSTOMS Vs. HARESH GOVINDBHAI PARMAR
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May 27, 2005 |
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COMMISSIONER OF CUSTOMS Vs. DIMPLE OVERSEAS AND SHRI V K GANDHI
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July 15, 2005 |
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COMMISSIONER OF CUSTOMS Vs. PICASSO EXPORTS
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May 25, 2005 |
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COMMISSIONER OF CUSTOMS Vs. S V MAZUMDAR
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July 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. RAJASTHAN TEXCHEM LTD
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June 8, 2005 |
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COMMISSIONER OF CUSTOMS Vs. RECKIT AND COLMAN OF INDIA LTD
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April 7, 2005 |
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COMMISSIONER OF CUSTOMS (EXPORT) Vs. UNITY STEEL LTD.
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June 24, 2005 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. BMC SPINNERS PVT. LTD.
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October 17, 2005 |
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COMMISSIONER OF CUSTOMS (P) Vs. CONTINENTAL PETROLEUM
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October 28, 2005 |
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COMMISSIONER OF CUSTOMS (P) Vs. MAHESH GOENKA
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September 21, 2005 |
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COMMISSIONER OF CUSTOMS (P), W.B. Vs. GOLAK CHANDRA KAMILLA
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September 27, 2005 |
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COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. SRI SANGPUIA
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January 19, 2005 |
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COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. RABINDRA CHANDRA PAUL
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January 17, 2005 |
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COMMISSIONER OF CUSTOMS ACC Vs. INDIA EXTRUSION
|
August 29, 2005 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. TRADE TEK CORPORATION
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March 1, 2005 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. REMOSONS INDUSTRIES LTD
|
April 27, 2005 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. KORES INDIA LTD
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February 18, 2005 |
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COMMISSIONER OF CUSTOMS APPEALS Vs. BARDANWALA PLASTICS
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May 13, 2005 |
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COMMISSIONER OF CUSTOMS EP Vs. AHMEDNAGAR FORGINGS LTD
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May 16, 2005 |
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COMMISSIONER OF CUSTOMS EP Vs. FROST INTERNATIONAL LTD
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June 17, 2005 |
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COMMISSIONER OF CUSTOMS EXPORT Vs. V V F LTD
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August 10, 2005 |
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COMMISSIONER OF CUSTOMS GENERAL Vs. ASHRAF KOTTIKULAM
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April 4, 2005 |
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COMMISSIONER OF CUSTOMS I Vs. KRISHNA FILAMENT LTD
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September 29, 2005 |
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COMMISSIONER OF CUSTOMS IMP Vs. AGGARWAL MARBLES I P LTD
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January 3, 2005 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. URVASHI INTERNATIONAL LTD
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August 16, 2005 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. MEHTA H F PLASTIC PVT LTD
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August 31, 2005 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. GUJARAT ALKALIES AND CHEMICALS
|
March 11, 2005 |
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COMMISSIONER OF CUSTOMS IMPORTS Vs. MOHIT WORLD
|
May 5, 2005 |
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COMMISSIONER OF CUSTOMS P Vs. M M RAIKHANNA
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April 25, 2005 |
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COMMISSIONER OF CUSTOMS PREV Vs. BHAGABATI DEVI GOENKA
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March 11, 2005 |
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COMMISSIONER OF CUSTOMS PREVENTIVE Vs. DEEPAK GANERIWALA PROPRIETOR OF DEEPAK ENTERPRISES
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February 21, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. JAWAHAR CHARLES MATHIAS
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July 5, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. MAINI GRANITES LTD.
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March 28, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. KEMWELL INTERNATIONAL LTD.
|
April 19, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. TTK PRESTIGE LTD.
|
April 27, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. MOTOR INDUSTRIES CO. LTD.
|
August 25, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. SPICE COMMUNICATION
|
August 24, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. LARSEN & TOUBRO LTD.
|
November 28, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. RAFFLES SOFTWARE (P) LTD.
|
May 5, 2005 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. INNOVA POLYPACK PVT. LTD.
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November 24, 2005 |
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COMMISSIONER OF CUSTOMS, BELGAUM Vs. GOKAK MILLS
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December 22, 2005 |
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COMMISSIONER OF CUSTOMS, CHENNAI Vs. IBEX GALLEGHER LTD.
|
April 29, 2005 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. RAJESH CHEMICALS
|
November 11, 2005 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. RAGHAV ENTERPRISES
|
July 28, 2005 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. AKASH TRADING CO.
|
August 18, 2005 |
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COMMISSIONER OF CUSTOMS, GUNTUR Vs. HINDUSTAN TOBACCO CO.
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July 8, 2005 |
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COMMISSIONER OF CUSTOMS, GUNTUR Vs. HINDUSTAN TOBACCO CO.
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June 16, 2005 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. JAY ENGINEERING WORKS LTD.
|
June 22, 2005 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. NAULAKHA REFRIGERATION
|
December 29, 2005 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. RAMANLAL INDUSTRIES
|
July 19, 2005 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. JAYASWALS NECO LTD.
|
June 14, 2005 |
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COMMR OF C EX Vs. R K SWAMY BBDO ADVERTISING PVT LTD
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April 15, 2005 |
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COMMR OF C EX Vs. OLYMPIC SYNTHETIC SACKS PVT LTD
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June 23, 2005 |
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COMMR OF C EX Vs. HINDUSTAN COCA COLA BEVERAGES P LTD
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January 20, 2005 |
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COMMR OF C EX Vs. SHIVSHAKTI TUBES AND INDUSTRIES LTD
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January 19, 2005 |
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COMMR OF C EX Vs. VIDEOCON APPLIANCES LIMITED
|
November 9, 2005 |
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COMMR OF C EX AND CUS Vs. FERRO ALLOYS CORPN LTD
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August 19, 2005 |
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COMMR OF C EX AND CUS Vs. VIMAL DETERGENT CAKES P LTD
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September 13, 2005 |
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COMMR OF C EX AND CUS Vs. CITIZEN TECHNOFAB P LTD
|
August 18, 2005 |
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COMMR OF C EX AND CUS A Vs. MAHAVEER STEEL RE ROLLING MILLS
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August 17, 2005 |
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COMMR OF C EX AND CUSTOMS Vs. NILACHAL CONCRETE PRODUCTS P LTD
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March 4, 2005 |
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COMMR OF C EX AND CUSTOMS Vs. UTTAM STEEL LTD
|
August 10, 2005 |
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COMMR OF CEN EXCISE Vs. PHOTO KINA
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February 10, 2005 |
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COMMR OF CENTRAL EXCISE Vs. SCAN SPONGE IRON LTD
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June 29, 2005 |
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COMMR OF CENTRAL EXCISE Vs. J K CORPORATION LTD
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June 23, 2005 |
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COMMR OF CENTRAL EXCISE Vs. INDIAN ALUMINIUM CO LTD
|
May 25, 2005 |
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COMMR OF CENTRAL EXCISE Vs. COATS OF INDIA LTD
|
September 9, 2005 |
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COMMR OF CUS AND C EX Vs. HAMEED KUNHIPALLY HUSSAINAR
|
April 4, 2005 |
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COMMR OF CUS I Vs. LA CAST METALS AND COMPONENTS PVT LTD
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December 16, 2005 |
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COMMR OF CUS IMPORT Vs. UNIQUE PHARMACEUTICALS LABS
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July 25, 2005 |
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COMMR OF CUSTOMS PREV Vs. MD ABDUL SALAM AND SRI PRAKASH RAJ MOLLAH
|
April 27, 2005 |
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COMMR. OF C. EX. Vs. INDU NISSAN OXO CHEM. INDUS. LTD.
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July 26, 2005 |
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COMMR. OF C. EX. Vs. GONTERMANN PEIPERS (INDIA) LTD.
|
January 3, 2005 |
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COMMR. OF C. EX. Vs. BHARAT SECURITY SERVICES AND WORKERS CONT.
|
June 13, 2005 |
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COMMR. OF C. EX. Vs. COIMBATORE AERO BASED CONTROL
|
September 26, 2005 |
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COMMR. OF C. EX. Vs. ZANDU PHARMACEUTICAL WORKS LTD.
|
October 3, 2005 |
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COMMR. OF C. EX. Vs. LITAKA PHARMA LTD.
|
July 7, 2005 |
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COMMR. OF C. EX. Vs. DAYLIGHT ELECTRONICS PVT. LTD.
|
December 2, 2005 |
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COMMR. OF C. EX. Vs. VIJAYASHREE INSTAPRINT
|
September 1, 2005 |
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COMMR. OF C. EX. & CUS. (APPEALS), CALICUT Vs. MALABAR PLYWOOD WORKS
|
December 2, 2005 |
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COMMR. OF C. EX. & CUS. (APPEALS), COCHIN Vs. SHREUS CONSTRUCTIONS
|
October 5, 2005 |
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COMMR. OF C. EX. (APPEALS), COCHIN Vs. KERALA STATE ELECTRICITY BOARD
|
December 27, 2005 |
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COMMR. OF C. EX. AND CUS. Vs. FORBES GOKAK LTD.
|
October 24, 2005 |
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COMMR. OF C. EX. AND CUS. Vs. PASCHIM CHEMICAL PVT. LTD.
|
October 27, 2005 |
|
COMMR. OF C. EX., BANGALORE Vs. UNIVERSAL INSTRUMENTS MFG. CO. P. LTD.
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November 2, 2005 |
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COMMR. OF C. EX., BANGALORE-I Vs. SEAT METAL COMPONENTS INDIA (P.) LTD.
|
September 28, 2005 |
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COMMR. OF C. EX., BELGAUM Vs. KARNATAKA CONVEYORS & SYSTEMS PVT. LTD.
|
March 14, 2005 |
|
COMMR. OF C. EX., CALICUT/COCHIN Vs. RUBCO SALES INTERNATIONAL P. LTD.
|
November 11, 2005 |
|
COMMR. OF C. EX., HYDERABAD Vs. MONTANA INTERNATIONAL LTD.
|
November 29, 2005 |
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COMMR. OF C. EX., HYDERABAD-I Vs. BPL ENGINEERING LTD.
|
December 5, 2005 |
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COMMR. OF C. EX., HYDERABAD-IV Vs. SREEPATHI PHARMACEUTICALS LTD.
|
October 17, 2005 |
|
COMMR. OF C. EX., HYDERABAD-IV Vs. VIJAYANAND TEXTILE MILLS PVT. LTD.
|
November 16, 2005 |
|
COMMR. OF C. EX., HYDERABAD-IV Vs. JAY ENGINEERING WORKS (UNIT SFII)
|
August 5, 2005 |
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COMMR. OF C. EX., KOLKATA-I Vs. DEYS COLOUR FILM LABORATORY
|
November 24, 2005 |
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COMMR. OF C. EX., MANGALORE Vs. MANJUNATH FOOD & PACKAGING P. LTD.
|
November 23, 2005 |
|
COMMR. OF C. EX., PATNA Vs. HINDUSTAN COCA-COLA BEVERAGE (P) LTD.
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November 25, 2005 |
|
COMMR. OF C. EX., TIRUPATHI Vs. ANDHRA ASBESTOS CORPN. LTD.
|
July 1, 2005 |
|
COMMR. OF C. EX., TIRUPATHI Vs. CAPRICON FOOD PRODUCTS INDIA LTD.
|
November 16, 2005 |
|
COMMR. OF C. EX., TIRUPATI Vs. VENUGOPAL FRUIT PROCESSED INDUSTRIES LTD.
|
December 7, 2005 |
|
COMMR. OF C. EX., VISAKHAPATNAM-I Vs. VAMSADHARA PAPER MILLS LTD.
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February 25, 2005 |
|
COMMR. OF C. EX., VISAKHAPATNAM-II Vs. COASTAL PAPERS LTD.
|
November 11, 2005 |
|
COMMR. OF CENTRAL EXCISE Vs. MR. P.K. SATPATHY AND BIDYASREE
|
December 20, 2005 |
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COMMR. OF CENTRAL EXCISE Vs. KOLONY TEA ESTATE
|
December 21, 2005 |
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COMMR. OF CUS. Vs. UDAY COMPUTERS AIDED MFG. CO. (P)
|
December 19, 2005 |
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COMMR. OF CUS. Vs. SHIMNIT MACHINE TOOLS AND
|
June 17, 2005 |
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COMMR. OF CUS. Vs. INDIAN MRI DIAGNOSTIC AND
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September 26, 2005 |
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COMMR. OF CUS. & C. EX. (A), GUNTUR Vs. KOVVUR CO-OP. SUGAR FACTORY LTD.
|
November 7, 2005 |
|
COMMR. OF CUS. & C. EX., GUNTUR Vs. VIJAYAWADA BOTTLING COMPANY LTD.
|
December 9, 2005 |
|
COMMR. OF CUS. (APPEALS), BANGALORE Vs. GUNASHEELA INSTITUTE OF RESEARCH IN REPRODUCTION
|
November 30, 2005 |
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COMMR. OF CUS. AND C. EX. Vs. BOMBAY BURMAH TRADING CORPN. LTD.
|
August 2, 2005 |
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COMMR. OF CUS., HYDERABAD Vs. BALAJI INDL. & AGRI. CASTINGS PVT. LTD.
|
May 13, 2005 |
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COMMR. OF CUS., VISAKHAPATNAM Vs. SYNERGIES DOORAY AUTOMOTIVE LTD.
|
May 10, 2005 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. CHANDRA MARITIME (P) LTD.
|
January 20, 2005 |
|
COMMR. OF CUSTOMS Vs. LEXMARK INTERNATIONAL (I) PVT.
|
October 5, 2005 |
|
COMMR. OF CUSTOMS & C. EX. (APPEALS), CALICUT Vs. BST LIMITED
|
November 7, 2005 |
|
COMMR. OF CUSTOMS (APPEALS), BANGALORE Vs. ELGITHREAD (INDIA) LTD.
|
December 1, 2005 |
|
COMMR. OF CUSTOMS (IMPORT) Vs. LOREX INTERNATIONAL
|
July 19, 2005 |
|
COMPTEK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
|
COMPTEK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
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March 14, 2005 |
|
CONA INDS. Vs. COMMISSIONER OF CENTRAL EXCISE
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July 15, 2005 |
|
CONTINENTAL COFFEE LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2005 |
|
CONTINENTAL CONTAINERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
CONTROLS & SCHEMATICS LTD. Vs. COMMR. OF CENTRAL EXCISE, HYDERABAD
|
June 14, 2005 |
|
CONTROLS AND SWITCHGEAR Vs. COMMR. OF C. EX.
|
December 9, 2005 |
|
CONTROLS AND SWITCHGEARS CONTRACTORS LTD. Vs. COMMR. OF C. EX.
|
February 1, 2005 |
|
COOKIE MAN FOODS INDIA (P) LTD. Vs. COMMISSIONER OF C. EX.
|
September 27, 2005 |
|
COOL DESSERTS AND SHRI NEERAJ JAIN, PARTNER Vs. CCE
|
January 10, 2005 |
|
COOLINE MANUFACTURERS P. LTD. Vs. CCE
|
January 3, 2005 |
|
CORE EMBALLAGE LTD Vs. COMMISSIONER OF CUSTOMS
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January 6, 2005 |
|
COROMANDEL STEEL LIMITED Vs. COMMISSIONER OF C. EX.
|
October 27, 2005 |
|
CORPORATE ISPAT ALLOYS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
|
COSME REMEDIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 10, 2005 |
|
COSME REMEDIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 4, 2005 |
|
COUNTRY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2005 |
|
CP AQUA CULTURE (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2005 |
|
CRAFT INTERIORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 10, 2005 |
|
CREATIVE DYEING AND PRINTING Vs. CCE
|
August 1, 2005 |
|
CRI PUMPS PVT. LTD. Vs. CC
|
January 11, 2005 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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September 1, 2005 |
|
CROWN DIE-CASTING CO. Vs. COMMR. OF CENTRAL EXCISE
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December 26, 2005 |
|
CROWN STEEL CO. Vs. COMMISSIONER OF CUSTOMS
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October 31, 2005 |
|
CRYSTAL CORPORATION Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
December 5, 2005 |
|
CYBELE HERBAL LABORATORIES (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
November 23, 2005 |
|
CYCLO MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
|
D H PATKAR AND CO Vs. COMMISSIONER OF CUSTOMS G
|
May 9, 2005 |
|
D J MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2005 |
|
D M SHAH AND CO PVT LTD Vs. COMMR OF CUSTOMS
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March 21, 2005 |
|
D P JAIN AND SHRI V S JAIN Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2005 |
|
D P SANGHVI AND SWISS APPARELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
D.R.G. LEATHER CLOTH (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, PATNA
|
February 4, 2005 |
|
DABUR INDIA LTD. Vs. CCE
|
August 8, 2005 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
|
DAFFODILS INTERNATIONAL (P) LTD. Vs. C.C.E.
|
October 27, 2005 |
|
DAIKIN SHRIRAM AIR CONDITIONING Vs. CC
|
March 21, 2005 |
|
DAIMLER CHRYSLER I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
DALMIA CEMENTS (BHARAT) LTD. Vs. CCE
|
June 30, 2005 |
|
DALMIA VINYLS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 19, 2005 |
|
DAMINI PRINTERS (P) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2005 |
|
DANKE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2005 |
|
DATA ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2005 |
|
DATAMATICS INFORMATION TECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
|
DAVANGERE COTTON MILLS Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 1, 2005 |
|
DCM BENETTON INDIA LTD. Vs. CCE
|
January 19, 2005 |
|
DCM ENGINEERING PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
|
DCM SHRIRAM CONSOLIDATED LTD. Vs. CC
|
January 10, 2005 |
|
DECCAN ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 14, 2005 |
|
DECCAN ORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2005 |
|
DECCAN TOBACCO PROCESSORS LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD
|
November 30, 2005 |
|
DECORATIVE LAMINATES (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 30, 2005 |
|
DEENDAYAL DIDWANIA Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2005 |
|
DEENDAYAL DIDWANIA Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
February 9, 2005 |
|
DEENDAYAL MAGASVARGIYA SAHAKARI SOOT GIRNI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
|
DEEP EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
January 28, 2005 |
|
DEEPAK CABLES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 9, 2005 |
|
DEEPAK ENGINEERING (P) LTD. AND Vs. COMMISSIONER OF CENTRAL
|
November 8, 2005 |
|
DEEPAK FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
|
DEEPAK NITRITE LTD Vs. COMMISSIONER OF CUSTOMS ADJ
|
January 13, 2005 |
|
DELCO REMY ELECTRICALS INDIA LTD. Vs. CCE
|
April 8, 2005 |
|
DELL COMPUTER INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 31, 2005 |
|
DELTA ADHESIVE AND CHEMICALS Vs. C.C.E.
|
December 30, 2005 |
|
DELTA SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 21, 2005 |
|
DENSO KIRLOSKAR INDUS. P. LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
July 5, 2005 |
|
DENSO KIRLOSKAR INDUS. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 3, 2005 |
|
DENSO KIRLOSKAR INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
June 29, 2005 |
|
DEVADATTA AGENCY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 14, 2005 |
|
DEVI SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
|
DEVIDAYAL ALUMINIUM INDUSTRIES (P) LTD. Vs. CCE
|
December 7, 2005 |
|
DEVKRUPA SHIP BREAKING Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2005 |
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DHANA EXIM Vs. COMMISSIONER OF CUSTOMS
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August 11, 2005 |
|
DHANESH TEXTILE INDUSTRIES P LTD AND SUKHDEV NARANG Vs. COMMISSIONER OF CEN EXCISE
|
February 17, 2005 |
|
DHAR INDUSTRIES Vs. CCE
|
October 4, 2005 |
|
DHARIWAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
July 14, 2005 |
|
DHILLON KOOL DRINKS AND BEVERAGES Vs. COMMISSIONER OF C. EX.
|
July 7, 2005 |
|
DHIMAN INDUSTRIES STEEL ROLLING Vs. CCE
|
December 13, 2005 |
|
DHIRISH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 9, 2005 |
|
DHIRISH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 31, 2005 |
|
DHL WORLDWIDE EXPRESS AND MODI TELSTRA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 14, 2005 |
|
DHUPAR CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2005 |
|
DIAMBEL N V Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
April 8, 2005 |
|
DIAMOND CEMENTS Vs. CCE
|
February 21, 2005 |
|
DIAMOND MINKS BLANKET LTD. Vs. C.C., NCH, IGI AIRPORT
|
July 26, 2005 |
|
DIASTAR JEWELLERY LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
|
DIGITAL GLOBALSOFT LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 5, 2005 |
|
DIGITAL PRINTS & IMPRESSIONS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
May 17, 2005 |
|
DIMENSIONS OVERSEAS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 24, 2005 |
|
DIMENXON DIAMONDS LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
|
August 30, 2005 |
|
DINA IRON AND STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
|
DINESH INTERNATIONAL LTD. Vs. C.C.E.
|
December 23, 2005 |
|
DINESH KHIMAVAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
DIPAREENA INVESTMENT PVT LTD Vs. COMMISSIONER OF C EX
|
May 9, 2005 |
|
DIPEN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 5, 2005 |
|
DIVGI WARNER PVT LTD Vs. CC
|
February 15, 2005 |
|
DIVJI WARNER PVT LTD Vs. CC
|
February 15, 2005 |
|
DIVYA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
November 24, 2005 |
|
DIWALIBEN MOHANLAL MEHTA CHARITIABLE TRUST AND KAMALA MEHTA CHARITABLE TRUST Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
April 11, 2005 |
|
DME COMPANY (I) PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORTS)
|
September 13, 2005 |
|
DOABA COACH BUILDERS AND ORS. Vs. CCE
|
February 11, 2005 |
|
DODHIA SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
|
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2005 |
|
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 8, 2005 |
|
DOLPHIN LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
|
March 30, 2005 |
|
DOMEBELL INVESTMENT PVT. LTD., Vs. C.C.E.
|
December 19, 2005 |
|
DOMODAR JAGANATH MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2005 |
|
DOON STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
|
DORNIER INDIA MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
|
May 20, 2005 |
|
DOYANG TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
|
DR. LAL PATHLAB PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 21, 2005 |
|
DREDGING AND CONTRACTING Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2005 |
|
DSS MOBILE COMMUNICATION LTD. Vs. ADDL. COMMR. OF C. EX., BANGALORE
|
September 29, 2005 |
|
DUNLOP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2005 |
|
DURA FOAM INDUSTRIES PVT LTD Vs. COMMISSIONER OF C EX
|
May 31, 2005 |
|
DUROFLEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 21, 2005 |
|
DUTRON PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2005 |
|
DUTRON PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
DXN HERBAL MANUFACTURING (INDIA) Vs. CCE
|
June 23, 2005 |
|
DXN HERBAL MFG. (INDIA) PVT. LTD. Vs. COMMR. OF C. EX.
|
December 30, 2005 |
|
DYNAMIC TWISTERS P LTD AND DYNAMIC POLYTEX P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
E. RANGA RAO Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2005 |
|
E.T.A. ENGG. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
August 16, 2005 |
|
EAST INDIA COMMERCIAL CO. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
August 17, 2005 |
|
EASTERN MEDIKIT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
|
EASTERN STEEL INDUSTRIES Vs. CC
|
June 27, 2005 |
|
EASTMAN SPINNING MILLS (P) LTD. Vs. CCE
|
December 19, 2005 |
|
ECLIPSE COMBUSTION PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2005 |
|
ECO PRODUCTS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2005 |
|
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2005 |
|
EICHER TRACTORS LTD., SHRI V.P. Vs. C.C.E.
|
July 12, 2005 |
|
EID PARRY (INDIA) LTD. Vs. CC
|
March 10, 2005 |
|
EIMCO ELECON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
|
EJAZ VALIULLA Vs. COMMISSIONER OF CUSTOMS E D
|
February 7, 2005 |
|
EL O MATIC INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2005 |
|
ELASTIC ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 10, 2005 |
|
ELCA CARBONE LORRAINE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 28, 2005 |
|
ELCOT HITECH TOOL ROOM LTD. Vs. COMMISSIONER OF C. EX.
|
February 1, 2005 |
|
ELDEE VELVETS AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
|
ELECON ENGG CO LTD Vs. CCEX
|
January 14, 2005 |
|
ELECON ENGINEERING CO. LTD. Vs. C.C.E.
|
December 27, 2005 |
|
ELECON ENGINEERING COMPANY LTD. Vs. C.C.E.
|
December 26, 2005 |
|
ELECTRICAL AND ALLIED Vs. CCE
|
December 28, 2005 |
|
ELECTRO GRAPHICS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 26, 2005 |
|
ELECTRONIC CONTROL CORPORATION Vs. COMMISSIONER OF C. EX., COCHIN
|
July 27, 2005 |
|
ELECTRONIC RESEARCH PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
|
July 13, 2005 |
|
ELECTRONIK LAB AND MEHTA EARTHMOVERS Vs. C C P
|
January 6, 2005 |
|
ELECTROPNEUMATICS AND Vs. COMMR. OF C. EX.
|
November 11, 2005 |
|
ELECTROPNEUMATICS AND HYDRAULICS INDIA PVT LTD Vs. CCE
|
August 31, 2005 |
|
ELGI EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2005 |
|
ELITE PLYWOOD INDUSTRIES PVT. Vs. CCE
|
July 4, 2005 |
|
ELLORA MECHANICAL PRODUCTS PVT. Vs. COMMR. OF C. EX.
|
March 23, 2005 |
|
ELLORA TIME LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2005 |
|
EMERSON NETWORK POWER I P LTD Vs. COMMISSIONER OF C EX
|
September 15, 2005 |
|
EMERSON PROCESS MANAGEMENT POWER Vs. CCE
|
September 29, 2005 |
|
EMKAY AUTOMOBILE INDUSTRIES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2005 |
|
EMPEE MARINE PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR
|
August 26, 2005 |
|
EMPIRE DYEING AND BLEACHING WORKS Vs. COMMR. OF C. EX., KOLKATA-III
|
May 24, 2005 |
|
EMPIRE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
EMTICI ENGINEERING LTD. Vs. COMMISSIONER OF C. EX.
|
December 27, 2005 |
|
ENDOSYS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AP
|
July 19, 2005 |
|
ENERGY EQUIPMENT DISTRIBUTORS Vs. COMMISSIONER OF CUSTOMS
|
October 21, 2005 |
|
ENGELHARD ENVIRONMENTAL SYS. Vs. COMMR. OF CUS.
|
March 14, 2005 |
|
ENGINEERING PRODUCTS AND STEERING Vs. COMMISSIONER OF C EX
|
July 7, 2005 |
|
ERBIS ENGINEERING CO. LTD. Vs. CC (AIRPORT)
|
March 16, 2005 |
|
ERICSSON (I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 2005 |
|
ESCORTS LIMITED Vs. CCE
|
April 21, 2005 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2005 |
|
ESCORTS LTD. Vs. CCE
|
July 20, 2005 |
|
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
September 9, 2005 |
|
ESSEL PROPACK LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 21, 2005 |
|
ESSKAY JAY ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2005 |
|
ESTER INDUSTRIES LIMITED Vs. CCE
|
October 26, 2005 |
|
EURO COTSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2005 |
|
EURO RSCG ADVERTISING (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
September 27, 2005 |
|
EVEREADY INDIA TEA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
March 7, 2005 |
|
EVERETT I PVT LTD Vs. COMMISSIONER OF CUSTOMS P
|
March 18, 2005 |
|
EVERGREEN EXIM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
|
EVERSHINE INTERNATIONAL Vs. C.C.
|
July 6, 2005 |
|
EVERSHINE RUBBER INDUSTRIES Vs. COMMISSIONER OF C EX
|
January 5, 2005 |
|
EX. ENGR., M.P. POWER Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2005 |
|
EXCEL INDIA PVT. LTD. AND V.S. Vs. COMMISSIONER OF CUSTOMS
|
September 29, 2005 |
|
EXCEL THREAD INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
June 1, 2005 |
|
EXFIN SHIPPING (INDIA) LIMITED Vs. COMMISSIONER OF CUSTOMS
|
September 28, 2005 |
|
EXIDE INDUSTRIES LTD Vs. CCE
|
May 20, 2005 |
|
EXPANSION FASTNER BOLT I PVT LTD Vs. COMMISSIONER OF C EX
|
March 3, 2005 |
|
EXPRESS HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2005 |
|
EXPRESS TOURS AND TRAVELS PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
|
EXTRUSIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2005 |
|
FAG PRECISION BEARING LTD Vs. COMMISSIONER OF C EX ACC
|
December 8, 2005 |
|
FAIRBANKS MORSE INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
January 11, 2005 |
|
FAIRDEAL ENTERPRISE PRIVATE LTD Vs. COMMISSIONER OF C EX
|
August 5, 2005 |
|
FAIYAZ SHAMIM Vs. CC
|
December 5, 2005 |
|
FALCON TYRES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
December 20, 2005 |
|
FAMOUS TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
|
FARIDA PRIME TANNERY Vs. COMMISSIONER OF CUSTOMS
|
September 28, 2005 |
|
FARWOOD INDUSTRIES (P) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
|
FASCEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2005 |
|
FEATHERLITE PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 1, 2005 |
|
FENNER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
|
FENNER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
FENOPLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
October 6, 2005 |
|
FIAT INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
|
FIAT INDIA P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2005 |
|
FIAT INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
|
FIAT INDIA PVT LTD Vs. COMMISSIONER OF C EX
|
November 9, 2005 |
|
FIBRE FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
|
FIBROTEX PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
|
FILCO TOURS Vs. CCE
|
December 5, 2005 |
|
FINE AUTOMOTIVE AND INDUS. Vs. C.C.E.
|
March 14, 2005 |
|
FINOLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2005 |
|
FIRST FLIGHT COURIERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 20, 2005 |
|
FIRST SECURITIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 2, 2005 |
|
FLEX ENGG. LTD. Vs. CCE
|
November 30, 2005 |
|
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2005 |
|
FLEX INDUSTRIES LTD. Vs. CCE
|
April 12, 2005 |
|
FLEX O PACKAGING AND SHRI B S KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 2005 |
|
FLURO START (P) LTD. Vs. COMMISSIONER OF CENTRAL
|
November 16, 2005 |
|
FMC INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
|
FORBES GOKAK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 5, 2005 |
|
FOTO MEC. COLOR LAB Vs. CCE
|
August 2, 2005 |
|
FREBURZ PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
FREE LOOK OUTDOOR ADVERTISING Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
December 23, 2005 |
|
FREIGHT AG (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 10, 2005 |
|
FRONTIER SHIPPING AGENCIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
|
FRONTIER TRADING Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2005 |
|
FURNANCE AND FOUNDRY EQUIPMENT CO Vs. COMMISSIONER OF C EX
|
February 17, 2005 |
|
FUTURA POLYSTER LTD. Vs. COMMISSIONER OF C. EX.
|
October 28, 2005 |
|
G AND K SHIPPING PVT LTD Vs. COMMISSIONER OF CUSTOMS GENERAL
|
March 30, 2005 |
|
G K W LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2005 |
|
G.K. WINDING WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2005 |
|
G.M. EXPORTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 7, 2005 |
|
G.M. PENS INTERNATIONAL LTD. Vs. COMMR. OF CUS. (SEA-PORT)
|
July 18, 2005 |
|
G.M. TELECOM, BSNL Vs. CCE
|
October 10, 2005 |
|
G.P. PURI Vs. COMMISSIONER OF CUSTOMS
|
September 19, 2005 |
|
GAIL (INDIA) LIMITED Vs. CCE
|
August 10, 2005 |
|
GALAXY GARMENTS Vs. COMMR OF CUS AND CENTRAL EXCISE
|
May 9, 2005 |
|
GALAXY PLASTICS BOMBAY PVT LTD Vs. COMMR OF C EX AND CUS
|
October 21, 2005 |
|
GALAXY SANITARYWARES P LTD Vs. COMMISSIONER OF C EX
|
July 8, 2005 |
|
GALAXY SURFACTANTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2005 |
|
GANAPATHY ENGG. MANUFACTURERS P. Vs. COMMR. OF C. EX. (APPEALS)
|
September 19, 2005 |
|
GANDHI FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
|
GANESH ENTERPRISE Vs. COMMISSIONER OF CUSTOMS P
|
July 15, 2005 |
|
GANGESHWAR LIMITED Vs. CCE
|
December 5, 2005 |
|
GARDEN COTTON YARNS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
|
GARG AND CO. Vs. CC
|
June 17, 2005 |
|
GARG INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2005 |
|
GARG POLYPACK (P) LTD. Vs. C.C.E.
|
December 14, 2005 |
|
GARLON POLYFAB INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
November 3, 2005 |
|
GARMENTS CRAFT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
|
GAURANG GORADIA Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2005 |
|
GAYATRI LABORATORIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
|
GAYATRI LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 8, 2005 |
|
GAYATRI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
|
GE BE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 2, 2005 |
|
GEEKAY SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
August 17, 2005 |
|
GEETA VINAY IMPEX Vs. DESIGNATED AUTHORITY MINISTRY OF
|
December 2, 2005 |
|
GEMINI STEEL TUBES LTD. Vs. COMMISSIONER OF C. EXCISE, BANGALORE
|
September 5, 2005 |
|
GEMPLUS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 30, 2005 |
|
GENERAL FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
July 21, 2005 |
|
GENERAL MOTORS INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 11, 2005 |
|
GENERAL OPTICS (ASIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2005 |
|
GENERAL PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
May 25, 2005 |
|
GENERAL TRADE POINT Vs. CC
|
March 4, 2005 |
|
GENISYS INTEGRATING SYSTEMS (I) PVT. LTD. Vs. CC
|
February 16, 2005 |
|
GEOLOGISTICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2005 |
|
GEONICS I PVT LTD Vs. COMMISSIONER OF CUSTOMS SAHAR ACC
|
June 23, 2005 |
|
GEORGES BEVERAGES INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
|
GERMAN REMEDIES LIMITED Vs. CCE
|
December 27, 2005 |
|
GERMAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2005 |
|
GESTETNER (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 7, 2005 |
|
GHARDA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
|
GHATGE PATIL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
|
GHATGE PATIL INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2005 |
|
GHCL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
|
GHODELA IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2005 |
|
GILLETTE INDIA LTD. AND G.S. Vs. CCE
|
August 10, 2005 |
|
GINI SILK MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2005 |
|
GINVIC STEELS (P) LTD. Vs. CCE
|
January 7, 2005 |
|
GIRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2005 |
|
GIRDHARILAL SUGAR AND ALLIED Vs. CCE
|
August 17, 2005 |
|
GKN SINTER METALS LTD Vs. COMMISSIONER OF C EX
|
July 14, 2005 |
|
GKN SINTER METALS LTD. Vs. CCE
|
November 7, 2005 |
|
GKW LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
November 21, 2005 |
|
GLAND PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 21, 2005 |
|
GLAXO SMITHKLINE Vs. C.C.E.
|
July 6, 2005 |
|
GLENVIEW PLASTIC SYSTEM PVT. LTD. Vs. CCE
|
July 20, 2005 |
|
GLOBAL SPIN WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2005 |
|
GLOBAL SYNTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2005 |
|
GLOBE CONFECTIONERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2005 |
|
GLOBE INTERNATIONAL AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
December 7, 2005 |
|
GLOBE PVT DETECTIVE BUREAU Vs. COMMR OF C EX
|
November 25, 2005 |
|
GLORY CHEMICAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
|
GMM PFAUNDLER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2005 |
|
GNA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2005 |
|
GODAVARI SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
November 9, 2005 |
|
GODREJ AND BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2005 |
|
GODREJ HI CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2005 |
|
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2005 |
|
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
August 22, 2005 |
|
GOLD PLAST Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2005 |
|
GOLDEN PROCESS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2005 |
|
GOOD YEAR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
|
GOODLASS NEROLAC PAINTS LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2005 |
|
GOODYEAR INDIA LIMITED Vs. CCE
|
October 5, 2005 |
|
GOODYEAR SOUTH ASIA TYRE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
GOWTAMI STEEL LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 24, 2005 |
|
GOYAL M G GASES PVT LTD AND MANOJ MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
GOYAL MG GASES P. LTD. Vs. CCE
|
December 13, 2005 |
|
GOYAL MG GASES PVT. LTD. Vs. CCE
|
July 4, 2005 |
|
GOYAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 6, 2005 |
|
GOYAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 2, 2005 |
|
GRANITE INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
|
GRANULES INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
July 26, 2005 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
|
GREAT INDIA MACHINE TOOLS Vs. COMMISSIONER OF C. EX.
|
January 27, 2005 |
|
GREENPLY INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2005 |
|
GREWAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2005 |
|
GRHAM FIRTH STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2005 |
|
GTC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2005 |
|
GTC INDUSTRIES AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 2, 2005 |
|
GTN TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
May 9, 2005 |
|
GUARDIAN PLASTICOTE LTD Vs. COMMR OF CENTRAL EXCISE
|
January 25, 2005 |
|
GUARDIAN RUBBER PRIVATE LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
January 3, 2005 |
|
GUFIC PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
|
GUHRING INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 19, 2005 |
|
GUHRING INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
|
GUJARAT ALKALIES AND CHEMICALS Vs. COMMR. OF C. EX.
|
June 14, 2005 |
|
GUJARAT ALKALIES AND CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 28, 2005 |
|
GUJARAT AMBUJA CEMENT LTD. Vs. COMMR. OF C. EX.
|
March 28, 2005 |
|
GUJARAT AMBUJA CEMENTS LTD AND GAJAMBUJA CEMENT A UNIT OF GUJARAT AMBUJA CEMENTS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 12, 2005 |
|
GUJARAT COMPOSITE LTD Vs. COMMISSIONER OF C EX
|
October 14, 2005 |
|
GUJARAT GODCOIN CERAMICS LTD. Vs. CCE
|
July 8, 2005 |
|
GUJARAT HEAVY CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
|
GUJARAT NARMADA FERTILIZERS CO. Vs. COMMISSIONER OF C. EX.
|
July 12, 2005 |
|
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
|
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 14, 2005 |
|
GUJARAT TEXTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2005 |
|
GUJCHEM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 27, 2005 |
|
GULABCHAND SILK MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
March 8, 2005 |
|
GULSHANLAL F BAHEL Vs. COMMISSIONER OF CUSTOMS P
|
May 20, 2005 |
|
GUNAM TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2005 |
|
GUPTA STEEL Vs. COMMISSIONER OF CUSTOMS
|
July 14, 2005 |
|
GURU NANAK COLD DRINKS Vs. COMMISSIONER OF C. EX.
|
March 17, 2005 |
|
GURUKUL KANGRI PHARMACY Vs. COMMISSIONER OF C. EX.
|
December 21, 2005 |
|
H A MAFATLAL MANAGING DIRECTOR MAFATLAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2005 |
|
H AND R JHONSON (INDIA) LTD. Vs. DESIGNATED AUTHORITY MINISTRY OF FINANCE AND ORS.
|
May 19, 2005 |
|
H P C L Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
H.L. PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
H.P.L. SOCOMAC PVT. LTD. Vs. CCE
|
February 14, 2005 |
|
H.V. PRASAD Vs. COMMISSIONER OF CUSTOMS (AIR)
|
September 29, 2005 |
|
HADA TEXTILES INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
|
April 6, 2005 |
|
HALCYON LAB PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2005 |
|
HALDIA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 2005 |
|
HALDIRAM BHUJIAWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
|
HALDYN GLASS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2005 |
|
HANDUM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 8, 2005 |
|
HANIL ERA TEXTILES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2005 |
|
HANIL ERA TEXTILES LTD Vs. CCE
|
June 15, 2005 |
|
HANUMAN VITAMINS FOODS LTD. Vs. COMMISSIONER OF C. EX.
|
June 28, 2005 |
|
HARA INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
August 30, 2005 |
|
HARDCASTLE AND WAUD MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
|
HARDWARE TRADING CORPORATION Vs. COMMR. OF CUS.
|
December 1, 2005 |
|
HARESH B RAGHANI Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
February 16, 2005 |
|
HARI KRISHNA STEEL CORPORATION Vs. CCE
|
November 11, 2005 |
|
HARI SHANKAR AND SONS Vs. COMMISSIONER OF CUSTOMS
|
August 4, 2005 |
|
HARIDAS AGRAWAL AND SONS Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
|
HARIDASS AGGARWAL & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 9, 2005 |
|
HARISH SILK MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 28, 2005 |
|
HARIYANA STEEL CO DELHI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2005 |
|
HARMAN FINOCHEM LTD Vs. COMMISSIONER OF CUSTOMS I
|
March 16, 2005 |
|
HARPAR PHARMACEUTICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
October 6, 2005 |
|
HARRISONS MALAYALAM LTD. Vs. COMMR. OF C. EX (APPEALS), COIMBATORE
|
December 7, 2005 |
|
HARSH SILK MILLS AND SHRI HEMANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2005 |
|
HARVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
|
HARYANA SHEET GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2005 |
|
HAZEL MERCANTILE LTD Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
|
HCL INFOSYSTEM LTD. Vs. CCE
|
May 2, 2005 |
|
HCL LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2005 |
|
HEAT SHRINK TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
|
HEEMA PROCESSORS AND DHARMESHBHAI LAVANGWALA Vs. CCEX
|
January 20, 2005 |
|
HEINZ INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
|
HERBICURE PRIVATE LIMITED Vs. COMMR. OF CENTRAL EXCISE
|
November 25, 2005 |
|
HERO CYCLE LTD. Vs. CC
|
December 5, 2005 |
|
HERO CYCLES LTD. Vs. CCE
|
June 20, 2005 |
|
HETERO LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 7, 2005 |
|
HETRO DRUGS LTD. Vs. CCE
|
August 26, 2005 |
|
HEWLETT PACKARD Vs. CCE
|
May 10, 2005 |
|
HEWLETT PACKARD INDIA LTD., SHRI Vs. CCE
|
June 30, 2005 |
|
HEWLETT PACKARD INDIA P. LTD. Vs. COMMR. OF CUS. (I AND G)
|
July 4, 2005 |
|
HEXACOM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2005 |
|
HI TECH TIMES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
|
HICO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2005 |
|
HILLARI COMPUTER EXPORTS P. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
July 14, 2005 |
|
HIMACHAL FUTURISTIC COMMUNICATIONS LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 8, 2005 |
|
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
June 3, 2005 |
|
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
October 7, 2005 |
|
HIMALAYA DRUG COMPANY & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
January 31, 2005 |
|
HIMALAYAN PIPE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 5, 2005 |
|
HIMATSINGKA SEIDE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 24, 2005 |
|
HIMSON TEXTILES ENGG INDUS P LTD Vs. COMMR OF C EX
|
August 29, 2005 |
|
HIMSON TEXTILES ENGINEERING INDUSTRIES PVT LTD Vs. COMMISIONER OF CENTRAL EXCISE
|
July 25, 2005 |
|
HIND LAMPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
|
HIND SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
|
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2005 |
|
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 27, 2005 |
|
HINDALCO INDUSTRIES LTD. Vs. CCE
|
April 12, 2005 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
|
HINDUSTAN AERONAUTICS LIMITED Vs. COLLECTOR OF CUSTOMS
|
July 30, 2005 |
|
HINDUSTAN APPLIANCES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
|
HINDUSTAN BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2005 |
|
HINDUSTAN CABLES LTD. Vs. C.C.E
|
December 15, 2005 |
|
HINDUSTAN CHEMICALS Vs. CCE
|
February 18, 2005 |
|
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. COMMR OF C EX
|
July 12, 2005 |
|
HINDUSTAN COCO COLA BEVERAGES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
|
HINDUSTAN CONSTRUCTION CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 20, 2005 |
|
HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
|
October 3, 2005 |
|
HINDUSTAN LEVER LIMITED AND SNEH Vs. CCE
|
October 26, 2005 |
|
HINDUSTAN LEVER LTD Vs. CCE
|
March 13, 2005 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2005 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
|
July 1, 2005 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER, CENTRAL EXCISE
|
December 23, 2005 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
|
September 1, 2005 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2005 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
|
HINDUSTAN MOTORS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2005 |
|
HINDUSTAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
|
HINDUSTAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
June 28, 2005 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. CCE
|
March 4, 2005 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
|
February 28, 2005 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
June 16, 2005 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., GUNTUR
|
July 18, 2005 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 16, 2005 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., GUNTUR
|
March 17, 2005 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., GUNTUR
|
April 26, 2005 |
|
HINDUSTAN STRUCTURALS Vs. CCE
|
July 15, 2005 |
|
HINDUSTAN TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2005 |
|
HINDUSTAN ZINC LIMITED Vs. CCE
|
December 20, 2005 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2005 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
|
HINDUSTHAN SEALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2005 |
|
HITENDRA KUMAR U GADECHA Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2005 |
|
HMT LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
October 21, 2005 |
|
HOMA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
|
HOME CARE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
|
HOME CARE (INDIA) PVT. LTD. Vs. CCE
|
August 24, 2005 |
|
HOOGHLY ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
|
HOSUR COIR FOAMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
|
HOTEL MELA PLAZA Vs. CCE
|
January 20, 2005 |
|
HOTLINE CPT LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 27, 2005 |
|
HUKUM AQUA MINERALS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
|
October 7, 2005 |
|
HUTCHISON ESSAR SOUTH LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 6, 2005 |
|
HUTCHISON MAX TELECOM LTD. Vs. COMMISSIONER OF C. EX.
|
December 7, 2005 |
|
HUTCHISON TELECOM LTD. Vs. COMMISSIONER OF C. EX.
|
June 28, 2005 |
|
HVAC SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 12, 2005 |
|
HYD AIR ENGG PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
April 13, 2005 |
|
HYDERABAD ELECTRODES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 22, 2005 |
|
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
May 30, 2005 |
|
HYUNDAI HEAVY INDUSTRIES CO LTD Vs. COMMR OF CUS IMPORT
|
December 22, 2005 |
|
HYUNDAI HEAVY INDUSTRIES CO LTD AND K Y SONG Vs. COMMISSIONER OF CUSTOMS I
|
December 13, 2005 |
|
HYUNDAI UNITECH ELECTRICAL TRANSMISSION LTD Vs. C C E
|
July 12, 2005 |
|
I FLEX SOLUTIONS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2005 |
|
I P C L Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2005 |
|
I.T.C. BHADRACHALAM PAPERBOARDS Vs. C.C. AND C.E.
|
November 29, 2005 |
|
I.T.C. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI
|
August 12, 2005 |
|
I.T.C. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 13, 2005 |
|
I2 TECHNOLOGIES SOFTWARE PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
August 23, 2005 |
|
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 8, 2005 |
|
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
January 17, 2005 |
|
IBP CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 26, 2005 |
|
ICHALKARANJI MACHINE CENTRE PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2005 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2005 |
|
ICOMM TELE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
January 18, 2005 |
|
IMPERIAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 9, 2005 |
|
IN RE: I.G. PETROCHEMICALS LTD. Vs. UNKNOWN
|
December 1, 2005 |
|
INDABRATOR LTD Vs. COMMISSIONER OF C EX
|
September 2, 2005 |
|
INDAG RUBBER LTD. Vs. CCE
|
January 3, 2005 |
|
INDAL HYDRO EXTRUSIONS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
December 7, 2005 |
|
INDER JAISINGHANI AND JAI SINGH WIRES PVT LTD Vs. CCE
|
February 21, 2005 |
|
INDIA CEMENTS Vs. CCE
|
February 17, 2005 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2005 |
|
INDIA CEMENTS LTD. Vs. CCE
|
July 19, 2005 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
December 6, 2005 |
|
INDIA CEMENTS LTD. Vs. CCE
|
July 6, 2005 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2005 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
|
INDIA COLOUR LAB Vs. CCE
|
December 19, 2005 |
|
INDIA CONTAINERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
|
INDIA GLYCOLS LIMITED Vs. CCE
|
August 25, 2005 |
|
INDIA PISTONS LTD. Vs. COMMISSIONER OF C. EX.
|
July 1, 2005 |
|
INDIA PISTONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2005 |
|
INDIA SUGARS AND REFINERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 24, 2005 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CUS. & C. EX., COCHIN
|
February 24, 2005 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 14, 2005 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 6, 2005 |
|
INDIAN FARMER FERTILIZERS CO-OPERATIVE LTD. (IFFCO) Vs. CC
|
April 4, 2005 |
|
INDIAN FARMERS FERTILIZER Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
|
INDIAN INSTITUTE OF PETROLEUM Vs. COMMISSIONER OF C. EX.
|
July 11, 2005 |
|
INDIAN OIL CORPN. LTD. Vs. CCE
|
October 19, 2005 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF C EX
|
June 30, 2005 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 11, 2005 |
|
INDIAN OIL CORPORATION LTD Vs. CCE
|
March 1, 2005 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
November 7, 2005 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
November 23, 2005 |
|
INDIAN ORGANIC CHEMICALS LTD. Vs. CCE
|
June 15, 2005 |
|
INDIAN PETROCHEMICAL CORPN AND INDIAN OIL CORPORATION LTD Vs. C C E
|
April 26, 2005 |
|
INDIAN PETROCHEMICAL CORPN. LTD. Vs. COMMISSIONER OF C. EX.
|
November 11, 2005 |
|
INDIAN PETROCHEMICALS CORPN. Vs. COMMR. OF C. EX.
|
August 23, 2005 |
|
INDIAN PLYWOOD MANUFACTURING CO. Vs. COMMR. OF C. EX.
|
August 29, 2005 |
|
INDIAN RAYON AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
|
INDIAN TELEPHONE INDUS. LTD. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
November 10, 2005 |
|
INDICA CHEMICAL INDUS. (P) LTD. Vs. C.C.E.
|
November 30, 2005 |
|
INDICA CHEMICAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 23, 2005 |
|
INDIRA GANDHI SSG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2005 |
|
INDO COSMESI PVT. LTD. Vs. CC
|
December 7, 2005 |
|
INDO RAMA SYNTHETICS INDIA LTD Vs. COMMISSIONER OF C EX
|
June 6, 2005 |
|
INDO SWISS EMBROIDERY INDS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2005 |
|
INDORAMA SYNTHETICS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2005 |
|
INDSIL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
|
INDUS COATING PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 5, 2005 |
|
INDUS COMMUNICATION Vs. COMMISSIONER OF C. EX.
|
December 5, 2005 |
|
INDUS COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
|
INDUS IND MEDIA COMMUNICATIONS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 9, 2005 |
|
INDUSTRIAL ADHESIVE TAPES INDUSTRIES AND SHRI JAGDISHCHANDRA K AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
|
INDUSTRIAL ARMY Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2005 |
|
INGERSOLL RAND (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 16, 2005 |
|
INMA INTERNATIONAL SECURITY Vs. C.C.E.
|
November 7, 2005 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX. (APPEALS)
|
September 1, 2005 |
|
INSTITUTE OF BANKING PERSONNEL SELECTION Vs. CST
|
September 8, 2005 |
|
INTEGRA HINDUSTAN CONTROL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
February 21, 2005 |
|
INTERACH BUILDING PRODUCTS (P) LTD. Vs. COMMR. OF C. EX.
|
January 17, 2005 |
|
INTERDRIL ASIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2005 |
|
INTERNATIONAL AMUSEMENT LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
December 7, 2005 |
|
INTERNATIONAL CLEARING AND Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
|
INTERNATIONAL COMBUSTION INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2005 |
|
INTERNATIONAL SHIPPING CORPORATION Vs. COMMR. OF CUSTOMS, VIZAG
|
May 13, 2005 |
|
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
|
INTRAPORT INDIA LIMITED Vs. COMMISSIONER OF CUS., IGI
|
December 21, 2005 |
|
INVENTA ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 7, 2005 |
|
IPCL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2005 |
|
IQBAL VALIMOHAMED SORATHIA Vs. COMMISSIONER OF CUS
|
August 22, 2005 |
|
IRCON INTERNATIONAL LIMITED Vs. COMMISSIONER OF C. EX.
|
July 28, 2005 |
|
IRON SCRAP AND PROCESSING WORKS Vs. COMMR OF SERVICE TAX
|
November 14, 2005 |
|
ISI BARS LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
June 10, 2005 |
|
ISIBARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
ISPAT INDS LTD Vs. CCEX
|
March 11, 2005 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
|
ISPAT INDUSTRIES LTD Vs. CCEX
|
August 9, 2005 |
|
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2005 |
|
ISPAT METALLICS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2005 |
|
ISPAT METALLICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2005 |
|
ITC LTD Vs. COMMR OF CUSTOMS
|
June 20, 2005 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2005 |
|
ITEL INDUSTRIES Vs. CCE
|
March 28, 2005 |
|
ITI LIMITED Vs. COMMISSIONER OF C. EXCISE
|
June 2, 2005 |
|
ITI LTD. Vs. CC
|
March 3, 2005 |
|
ITW INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
October 18, 2005 |
|
J AND J ENTERPRISES Vs. CCE
|
March 17, 2005 |
|
J I GANDHI SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
|
J K CEMENT WORKS Vs. COMMISSIONER OF CUSTOMS
|
April 26, 2005 |
|
J K PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2005 |
|
J K STEEL AND ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
J M BAXI AND CO Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2005 |
|
J M INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
June 3, 2005 |
|
J M TEX P LTD Vs. COMMISSIONER OF CUSTOMS E P
|
January 7, 2005 |
|
J R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
|
J S KNITTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 11, 2005 |
|
J. MITRA AND CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2005 |
|
J.C.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
|
J.J. PACKAGERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
J.K. INDUS. LTD. Vs. CCE
|
June 14, 2005 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
|
J.K. PAPER LIMITED Vs. CCE
|
March 16, 2005 |
|
J.K. PHARMA AND SHRI RAMESH PATEL Vs. COMMISSIONER OF CENTRAL
|
June 16, 2005 |
|
J.K. SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
|
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
|
J.V. STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
|
JAGAJOTHI SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2005 |
|
JAGANNATH FERRO CASTING Vs. COMMR OF CENTRAL EXCISE
|
November 7, 2005 |
|
JAGANNATH PREMNATH Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2005 |
|
JAGANNATH STEEL (P) LTD. Vs. CCE
|
December 7, 2005 |
|
JAGANNATH STEEL (P) LTD. Vs. C.C.E
|
December 20, 2005 |
|
JAGDISH MEHTA AND HARESHWAR PACKAGING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
|
JAGDISH SHANKER TRIVEDI Vs. COMMISSIONER OF CUSTOMS
|
July 27, 2005 |
|
JAGDISH TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
|
JAI AMBE TEXTILES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 1, 2005 |
|
JAI BHARAT TANNERS Vs. COMMISSIONER OF CUSTOMS
|
September 21, 2005 |
|
JAI CORPORATION LTD Vs. COMMISSIONER OF CUS AND C EX
|
April 19, 2005 |
|
JAI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
August 31, 2005 |
|
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-IV
|
April 28, 2005 |
|
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 25, 2005 |
|
JAI SHREE AGRO INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2005 |
|
JAIN IRRIGATION SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
|
JAIN PLASPACK (P) LTD., MR. MANOJ Vs. CCE
|
August 3, 2005 |
|
JAIN TRADING CO AND MODI AND MODI ENGINEERING Vs. CCE
|
May 17, 2005 |
|
JAISWAL EQUIPMENTS AND HOLDINGS Vs. COMMR. OF C. EX.
|
March 16, 2005 |
|
JAISWAL STEEL ENTERPRISES PVT. Vs. C.C.E.
|
June 9, 2005 |
|
JALANDHAR Vs. RANJITGARH SALES (P) LTD.
|
December 7, 2005 |
|
JAMSHRI RANJITSINGHJI Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2005 |
|
JANDIAL SHOE FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2005 |
|
JANTAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
|
JASWANT STEEL ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2005 |
|
JASWANT STEEL ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
|
JASWINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
July 26, 2005 |
|
JAY BEE INDUSTRIES AND SPL Vs. CCE
|
August 18, 2005 |
|
JAY GOGA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 3, 2005 |
|
JAY SHREE TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
August 23, 2005 |
|
JAYA DIAGNOSTIC & RESEARCH CENTRE LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
|
November 8, 2005 |
|
JAYASWAL NECO LTD Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2005 |
|
JAYASWALS NECO LTD Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2005 |
|
JAYDEEP SINGH REVUBHA VAGHELA Vs. COMMISSIONER OF CUSTOMS
|
August 12, 2005 |
|
JBM SUGARS LTD. Vs. CCE
|
December 19, 2005 |
|
JCT LTD. Vs. CCE
|
March 13, 2005 |
|
JCT LTD. Vs. CCE
|
April 12, 2005 |
|
JEET RAM ENTERPRISES, HI-TECH Vs. C.C.E.
|
December 2, 2005 |
|
JEM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
|
JER RING GEARS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 15, 2005 |
|
JERRY VARGHESE CONSTRUCTION PVT. Vs. COMMISSIONER OF C. EX.
|
June 23, 2005 |
|
JET SPEED AUDIO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
|
JET SPEED AUDIO PVT. LTD. AND ORS. Vs. CCE, MUMBAI V
|
September 2, 2005 |
|
JHUNJARJI INVESTMENT PVT LTD Vs. COMMISSIONER OF C EX
|
March 4, 2005 |
|
JIFCON TOOLS PVT LTD Vs. COMMISSIONER OF C EX
|
September 12, 2005 |
|
JIND TEXTILES LTD. Vs. CCE
|
September 19, 2005 |
|
JINDAL STEEL AND POWER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2005 |
|
JINDAL STRIPS LTD. Vs. DESIGNATED AUTHORITY
|
March 14, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 15, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 5, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
November 28, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
September 28, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
April 18, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
April 19, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 14, 2005 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 2, 2005 |
|
JINDAL VIJAYANAGAR STEELS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
January 11, 2005 |
|
JINDAL VIJAYNAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
December 6, 2005 |
|
JOCIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
March 30, 2005 |
|
JOG ENGINEERING LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
|
August 4, 2005 |
|
JOHARILAL AGARWALA SALES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
|
April 29, 2005 |
|
JOHARILAL AGARWALA SALES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
|
August 4, 2005 |
|
JOHNSON AND JOHNSON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2005 |
|
JOSHI THOSAR ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2005 |
|
JUBILANT ORGANOSYS LIMITED Vs. COMMISSIONER OF C. EX.
|
August 18, 2005 |
|
JUMBO BAG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
|
JUPITER SEA AND AIR SERVICES Vs. CCE
|
June 15, 2005 |
|
K C D CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2005 |
|
K C D CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
K E M HOSPITAL Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2005 |
|
K G ETANE AND ASSOCIATES Vs. CCEX
|
January 4, 2005 |
|
K K JAIN Vs. COMMISSIONER OF CUSTOMS
|
October 5, 2005 |
|
K. RAM KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
|
K.C. JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
|
K.C.D. CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
May 12, 2005 |
|
K.D. EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2005 |
|
K.G. DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2005 |
|
K.L. STRIPS LTD. Vs. C.C.E.
|
November 29, 2005 |
|
KABADI CHICKNAGUSA & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 26, 2005 |
|
KAGAZ PRINT-N-PACK (INDIA) LTD. Vs. C.C.E.
|
November 30, 2005 |
|
KAILASH AUTO BUILDERS LTD. Vs. CCE
|
January 19, 2005 |
|
KAILASH RAJPUT Vs. COMMR OF CUS SAHAR AIRPORT
|
September 21, 2005 |
|
KAILASH SOAP PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
December 21, 2005 |
|
KAKDA IMPEX INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
|
KALPATARU POWER TRANSMISSION Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
|
KALYAN AGRO INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 18, 2005 |
|
KALYANI BRAKES LTD Vs. COMMISSIONER OF C EX AND CUS
|
April 28, 2005 |
|
KALYANI FERROUS INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 15, 2005 |
|
KALYANI SHARP INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
|
KAMALA MEHTA CHARITABLE TRUST Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
October 14, 2005 |
|
KANCHAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2005 |
|
KANORIA CHEMICALS AND INDS. LTD. Vs. CCE
|
September 8, 2005 |
|
KANORIA CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
|
KANPUR DETERGENTS AND CHEMICALS Vs. CCE
|
August 16, 2005 |
|
KAPPAC PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2005 |
|
KARAM CHAND THAPAR & BROS. (C.S.) LTD. Vs. COMMR. OF C. EX. & CUS., RANCHI
|
August 18, 2005 |
|
KARAM CHAND THAPAR & BROS. (CS) LTD. Vs. COMMISSIONER OF C. EX., RANCHI
|
March 23, 2005 |
|
KARAMVEER ELECTRONICS LTD. Vs. COMMISSIONER OF C. EXCISE
|
October 4, 2005 |
|
KARBALA TRUST Vs. COMMR. OF C. EX., TRIVANDRUM
|
November 11, 2005 |
|
KARIM ISSA KHER Vs. COMMISSIONER OF CUSTOMS P
|
January 3, 2005 |
|
KARNATAKA ANTIBIOTICS & PHARMA. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
January 6, 2005 |
|
KARNATAKA CEMENT PIPES FACTORY Vs. COMMR. OF C. EX., BELGAUM
|
October 20, 2005 |
|
KARNATAKA SOAPS & DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
August 24, 2005 |
|
KARNATAKA SOAPS & DETERGENTS LTD. Vs. C.C.E., MYSORE/BANGALORE
|
June 1, 2005 |
|
KARNATAKA SOAPS & DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE-III
|
April 12, 2005 |
|
KARNATAKA STATE AGRO CORPN. PRODUCTS LTD. Vs. C.C.E., BANGALORE
|
July 4, 2005 |
|
KARTIK DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
|
KARWA EXPORT PVT. LTD. Vs. COMMR. OF CUS. AND C. EX.
|
August 18, 2005 |
|
KATRALA PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
|
February 28, 2005 |
|
KAY BEE ALUM PVT. LTD. Vs. CCE
|
December 16, 2005 |
|
KCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
July 8, 2005 |
|
KEDARNATH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 7, 2005 |
|
KEDIA OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
November 24, 2005 |
|
KEDIA VANASPATI LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
August 5, 2005 |
|
KEERTHI PVC PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 25, 2005 |
|
KELLOGG INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2005 |
|
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
February 16, 2005 |
|
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 8, 2005 |
|
KERALA ELECTRICAL & ALLIED ENGG. CO. LTD. Vs. C.C.E., TRIVANDRUM
|
July 22, 2005 |
|
KERALA HORTICULTURE DEVELOPMENT PROGRAMME Vs. CC, COCHIN
|
February 24, 2005 |
|
KERALA STATE ELECTRICITY BOARD Vs. C.C.E., THIRUVANANTHAPURAM
|
February 23, 2005 |
|
KERALA STATE ELECTRONICS DEVT. CORPN. LTD. Vs. CCE
|
January 19, 2005 |
|
KERALA STATE SCIENCE & TECHNOLOGY MUSEUM Vs. COMMR. OF CUS., KOCHI
|
June 14, 2005 |
|
KERSI KAPADIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
|
KESORAM CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
January 6, 2005 |
|
KEVEEYAM COMPANY Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 21, 2005 |
|
KEVIN INTOTECH PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
October 4, 2005 |
|
KEYA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
December 28, 2005 |
|
KHANDELWAL CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
|
KHATAU MAKANJI SPINNING AND Vs. COMMISSIONER OF CENTRAL
|
June 3, 2005 |
|
KHATEMA FIBRES LTD. Vs. COMMR. OF CUS., ICD
|
July 5, 2005 |
|
KHURANA PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 17, 2005 |
|
KHUSHAL FERTILIZER (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
|
KILBURN ENGG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
|
KILBURN ENGG. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2005 |
|
KINETIC MOTOR CO. LTD. Vs. CCE
|
October 18, 2005 |
|
KIRAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 7, 2005 |
|
KIRLOSKAR BROS LTD Vs. COMMISSIONER OF CUSTOMS I
|
January 31, 2005 |
|
KIRLOSKAR BROTHERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2005 |
|
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 25, 2005 |
|
KIRLOSKAR FERROUS INDUS. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
July 20, 2005 |
|
KIRTI TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. CCE
|
March 4, 2005 |
|
KISAN SAHKARI CHINNI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 2, 2005 |
|
KISHORE KUMAR Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 11, 2005 |
|
KITCHEN GRACE Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2005 |
|
KLIN-O-PACK Vs. CCE
|
July 12, 2005 |
|
KLRF TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
KOCH RAJES C.D. INDUSTRIES PVT. Vs. COMMISSIONER OF C. EX.
|
July 21, 2005 |
|
KODAK INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2005 |
|
KOELEMAN INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 26, 2005 |
|
KOHINOOR TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
|
KOLETY GUM INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
|
KOMAL STRAW BOARD AND MILL BOARD INDS. Vs. COMMR. OF C. EX.
|
February 21, 2005 |
|
KONIA TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2005 |
|
KOPARAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2005 |
|
KOPRAN LIMITED AND SHRI N. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
|
KOPRAN LTD Vs. CCE
|
April 5, 2005 |
|
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2005 |
|
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2005 |
|
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS
|
May 26, 2005 |
|
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS
|
September 15, 2005 |
|
KOTHARI PHYTO CHEMICALS Vs. COMMISSIONER OF C. EX.
|
November 7, 2005 |
|
KOTHARI PHYTOCHEMICALS Vs. COMMR. OF C. EX.
|
March 11, 2005 |
|
KOTHARI SHAH TEXTURISERS P. LTD. Vs. CCE
|
November 11, 2005 |
|
KOTHARI SUGARS AND CHEMICALS Vs. DESIGNATED AUTHORITY
|
August 4, 2005 |
|
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
|
KOZY SILKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
|
August 26, 2005 |
|
KRANTI SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
KRIPA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 4, 2005 |
|
KRIPA SHANKAR SRIVASTAVA AND SINGH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS PREV
|
January 4, 2005 |
|
KRISHNA INDUSTRIAL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
February 9, 2005 |
|
KRISHNA STEEL INDUS LTD Vs. COMMISSIONER OF C EX
|
August 16, 2005 |
|
KUBER (INTERNATIONAL) Vs. CCE
|
July 1, 2005 |
|
KUKAR SONS (INDO-FRENCH) EXPORTS Vs. COMMR. OF CUS.
|
August 17, 2005 |
|
KULCIP MEDICINES (P) LTD. Vs. CCE
|
June 29, 2005 |
|
KULDIP SINGH GILL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
|
KUMAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
October 4, 2005 |
|
KUMARAN IMPLEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 22, 2005 |
|
KUNAL TRAVELS (CARGO) Vs. COMMISSIONER OF CUS. (IMPORT)
|
June 7, 2005 |
|
KUNDALIA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
|
KUNDAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
August 24, 2005 |
|
KUNDIL ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
|
KUNJOOS FINE FOODS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 17, 2005 |
|
KURESH LAILA Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2005 |
|
KUSUM ALLOYS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 9, 2005 |
|
KUSUM ELECTRICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
May 25, 2005 |
|
KUSUMGAR FINSTOCKS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
|
KWALITY BISCUITS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
December 2, 2005 |
|
L AND T KOMATSU LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2005 |
|
L AND T LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2005 |
|
L D TEXTILES INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 8, 2005 |
|
L.D. TEXTILE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
October 18, 2005 |
|
L.G. POLYMERS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
November 23, 2005 |
|
L.H. SUGAR FACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 2005 |
|
LA GRANDE PROJECTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2005 |
|
LA GRANDE PROJECTS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
|
LABORATORIES DAFFODIL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
|
LAKHANPAL NATIONAL LTD. Vs. COMMR. OF C. EX.
|
August 29, 2005 |
|
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. COMMR. OF C. EX.
|
November 25, 2005 |
|
LAKSHMI CEMENT Vs. C.C.E.
|
July 6, 2005 |
|
LAKSHMI MACHINE WORKS LTD. Vs. CC, CHENNAI
|
June 10, 2005 |
|
LAKSHMI MACHINE WORKS LTD. Vs. CCE
|
February 14, 2005 |
|
LAKSHMI PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
|
LAKSHMI PRECISION TOOLS LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2005 |
|
LAKSHMI SPINNERS(P) LTD. Vs. CCE
|
March 14, 2005 |
|
LAKSHMI WIRE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2005 |
|
LAKSMI MACHINE WORKS Vs. CCE
|
January 25, 2005 |
|
LAL MINING ENGG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2005 |
|
LAN ESENDA LTD AND ANUP SAXENA Vs. COMMISSIONER OF CUSTOMS
|
April 26, 2005 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 28, 2005 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
August 4, 2005 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2005 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2005 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
|
LAV KUSH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2005 |
|
LAXMI COLOR PVT. LTD. Vs. CCE
|
February 7, 2005 |
|
LE DESIGNCO Vs. COMMISSIONER OF CUSTOMS
|
October 13, 2005 |
|
LEADER ELECTRICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 10, 2005 |
|
LEADER VALVES LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2005 |
|
LINCOLN HELIOS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE (STC)
|
September 26, 2005 |
|
LINCOLN HELIOS (INDIA) LTD. Vs. COMMR. OF C. EX. (APPEALS)
|
October 21, 2005 |
|
LINEAR TECHNOLOGIES INDIA PVT. LTD. Vs. DESIGNATED AUTHORITY
|
July 22, 2005 |
|
LIPI MARKETING Vs. CC, (SEA)
|
March 7, 2005 |
|
LIQUIDATOR GOVT OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2005 |
|
LKP MERCHANT FINANCING LTD Vs. CC
|
September 28, 2005 |
|
LLOYDS METALS AND ENGINEERS LTD Vs. COMMISSIONER OF C EX
|
June 6, 2005 |
|
LLOYDS STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2005 |
|
LLOYDS STEEL INDUSTRIES Vs. CCE
|
August 17, 2005 |
|
LLOYDS STEEL INDUSTRIES LTD AND M L AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2005 |
|
LMJ INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
July 12, 2005 |
|
LMP GUJARAT AGRO EXPORT LTD Vs. COMMISSIONER OF CEN EXCISE
|
May 24, 2005 |
|
LOCKWOOD INDUSTRIAL AND Vs. COMMISSIONER OF C. EX.
|
September 22, 2005 |
|
LODHIA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2005 |
|
LOHIA BRASS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 13, 2005 |
|
LOK NATH PRASAD GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2005 |
|
LOKHANDWALA HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
|
LORD VISHWAKARMA HEAT EXCHANGERS Vs. COMMR. OF C. EX.
|
June 27, 2005 |
|
LOVELY FOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
November 14, 2005 |
|
LUBRICARE RELAYS PVT. LTD. AND Vs. CCE
|
November 7, 2005 |
|
LUBRIZOL (INDIA) PVT. LTD. Vs. DESIGNATED AUTHORITY
|
July 28, 2005 |
|
LUCAS TVS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2005 |
|
LUCKY EXPORTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 13, 2005 |
|
LUFTHANSA CARGO INDIA Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 16, 2005 |
|
LUMAN AUTO LIGHT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2005 |
|
M AND B FOOTWEAR (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
M J DOSHI Vs. COMMISSIONER OF CUSTOMS IMPORT
|
November 11, 2005 |
|
M J PHARMACEUTICALS Vs. CCE
|
May 11, 2005 |
|
M N SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2005 |
|
M. MADHURI Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 9, 2005 |
|
M. RAMACHANDRA RAO Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
February 10, 2005 |
|
M.B. ENTERPRISE Vs. COMMISSIONER OF CUSTOMS
|
September 21, 2005 |
|
M.F. TOOLS AND ENGINEERING (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
M.G. ELECTRONICS Vs. CCE
|
June 27, 2005 |
|
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX.
|
December 30, 2005 |
|
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 30, 2005 |
|
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2005 |
|
M.N.A. MOHAMED SULTAN AND SONS Vs. COMMISSIONER OF C. EX.
|
June 28, 2005 |
|
M.S. METAL CO. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 13, 2005 |
|
M.S. RAMAIAH MEDICAL TEACHING HOSPITAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 25, 2005 |
|
MAA KARNI TRADERS Vs. COMMISSIONER OF CUSTOMS, PATNA
|
April 29, 2005 |
|
MACO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 16, 2005 |
|
MADANAPALLE SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
June 1, 2005 |
|
MADHUKAR SSK LTD AND D H BAROLE Vs. CCE
|
June 2, 2005 |
|
MADHUSUDAN INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
|
MADHYA BHARAT PAPERS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
December 21, 2005 |
|
MADRAS ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2005 |
|
MADRAS ALUMINIUM COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
|
MADRAS CEMENTS LTD. Vs. CCE
|
December 7, 2005 |
|
MADRAS CEMENTS LTD. Vs. CCE, MADURAI
|
March 9, 2005 |
|
MADRAS CEMENTS LTD. Vs. CCE
|
December 2, 2005 |
|
MADRAS REFINERIES LTD., CHENNAI PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2005 |
|
MADRAS SPINNERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 25, 2005 |
|
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI
|
August 5, 2005 |
|
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2005 |
|
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI
|
July 11, 2005 |
|
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
June 3, 2005 |
|
MAESTRO MOTORS LTD. Vs. C.C.
|
November 17, 2005 |
|
MAG FINISHERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 2, 2005 |
|
MAGNA ELECTRO CASTINGS LTD. Vs. COMMISSIONER OF C. EX.
|
June 9, 2005 |
|
MAGNA LABORATORIES GUJARAT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2005 |
|
MAGNAM PAPER LTD. Vs. CCE
|
March 18, 2005 |
|
MAGNET INDUSTRIES CAL P LTD Vs. COMMISSIONER OF C EX
|
November 8, 2005 |
|
MAGUS METALS (P) LTD. Vs. COMMISSIONER OF CUS., HYDERABAD/CHENNAI
|
April 4, 2005 |
|
MAGUS METALS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
February 25, 2005 |
|
MAHA GUJARAT IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2005 |
|
MAHABIR STEEL ROLLING MILLS Vs. CCE
|
June 7, 2005 |
|
MAHABIR STEELS TUBES Vs. CCE
|
July 28, 2005 |
|
MAHALAKSHMI JEWELLERY LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 25, 2005 |
|
MAHAPRAVU MOULDING WORKS Vs. COMMISSIONER OF C EX
|
November 9, 2005 |
|
MAHARASHTRA DISTILLERIES LTD. Vs. COMMISSIONER OF CUS.
|
September 15, 2005 |
|
MAHARASHTRA STATE ELECTRICITY Vs. COMMR. OF C. EX.
|
August 31, 2005 |
|
MAHARSHI ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
November 18, 2005 |
|
MAHARSHI COMMERCE LTD. Vs. COMMR. OF C. EX., BANGALORE
|
October 3, 2005 |
|
MAHATMA GANDHI INSTITUTE OF TECH. Vs. COMMR. OF CUS., HYDERABAD
|
January 12, 2005 |
|
MAHAVIR VANASPATI COMPANY Vs. CCE
|
June 2, 2005 |
|
MAHENDRA H PATEL Vs. COMMISSIONER OF CUSTOMS
|
June 13, 2005 |
|
MAHESHARI UDYOG Vs. COMMR. OF CENTRAL EXCISE
|
December 21, 2005 |
|
MAHESWARI DYE CHEM. AND ORS. Vs. CCE
|
May 20, 2005 |
|
MAHINDRA AND MAHINDRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
MAHINDRA AND MAHINDRA LTD Vs. CCE
|
March 30, 2005 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
October 5, 2005 |
|
MAHINDRA AND MAHINDRA LTD Vs. CCEX
|
January 19, 2005 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CEN EXCISE
|
January 12, 2005 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
|
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
|
July 11, 2005 |
|
MAHINDRA AND MAHINDRA LTD. Vs. CCE [ALONGWITH APPEAL NO.
|
November 18, 2005 |
|
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
|
November 22, 2005 |
|
MAHINDRA UGINE STEEL CO. LTD. Vs. COMMISSIONER OF CUSTOMS, AIRPORT
|
July 7, 2005 |
|
MAHRISHI ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
October 26, 2005 |
|
MAINI INDUSTRIAL CONSULTANTS Vs. COMMR. OF C. EX., BANGALORE
|
October 13, 2005 |
|
MAJESTIC AUTO LTD. Vs. C.C.E.
|
November 17, 2005 |
|
MAJESTIC AUTO LTD. AND SHRI PANKAJ MUNAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
|
MALABAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 19, 2005 |
|
MALANAD CO-OPERATIVE TEA FACTORY Vs. COMMISSIONER OF C. EX., COCHIN
|
February 23, 2005 |
|
MALHOTRA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
October 14, 2005 |
|
MALLIKA SAREE PROCESSING Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
|
October 18, 2005 |
|
MALWA FASTNERS PVT. LTD. Vs. CCE
|
March 10, 2005 |
|
MALWA FASTNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 13, 2005 |
|
MAN INDUSTRIES I LIMITED Vs. COMMISSIONER OF CUSTOMS
|
February 14, 2005 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF CUS., MANGALORE
|
February 14, 2005 |
|
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. COMMR. OF CUS., CHENNAI
|
May 6, 2005 |
|
MANIYAR PLAST LTD AND SREEKANT S MANIYAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
|
MANJARA SHETKARI S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2005 |
|
MANMOHAN GUPTA AND ACTIS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
July 7, 2005 |
|
MANMOHAN GUPTA AND ACTIS TECHNOLOGIES P LTD Vs. COMMISSIONER OF CUSTOMS IMPORT AIR CORGO COMPLEX
|
February 23, 2005 |
|
MANOHAR DEEPCHAND PUNJABI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 19, 2005 |
|
MANSURPUR SUGAR MILLS LTD. Vs. CCE
|
August 9, 2005 |
|
MARATHWADA CANCER HOSPITAL Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
March 16, 2005 |
|
MARIGOLD COATINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
|
MARINA SHOES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 27, 2005 |
|
MARQUE IMPEX Vs. COMMISSIONER OF CUSTOMS (EXP.)
|
July 15, 2005 |
|
MARSHALL RADIO Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 6, 2005 |
|
MARSHIL EXPORTS Vs. CC APPEALS
|
July 22, 2005 |
|
MARTIN AND HARRIS LABORATORIES Vs. COMMISSIONER OF C. EX.
|
March 17, 2005 |
|
MARUTHI DETECTIVE & SECURITY AGENCY Vs. COMMR. OF C. EX., BELGAUM
|
December 2, 2005 |
|
MARUTI COTTEX LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 1, 2005 |
|
MARUTI TRANSPORT AND ORS. Vs. CCE
|
May 16, 2005 |
|
MARUTI UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
|
MARVELOUS CREATIONS Vs. C.C.
|
December 5, 2005 |
|
MASTUSHITA TV. AND AUDIO INDIA LTD. Vs. CCE
|
March 2, 2005 |
|
MATHBROS ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2005 |
|
MATIGARA ROLLING MILLS P LIMITED Vs. COMMISSIONER OF C EX
|
March 3, 2005 |
|
MATSA SECURITY SERVICES I P LTD Vs. COMMISSIONER OF C EX
|
November 25, 2005 |
|
MATTEL TOYS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 15, 2005 |
|
MAU-AIMA SAHAKARI KATAI MILLS Vs. COMMR. OF C. EX.
|
September 22, 2005 |
|
MAX INDIA LTD. (MAXMET DIVISION) Vs. COMMISSIONER OF C. EX.
|
August 16, 2005 |
|
MAYURAKSHI COTTON MILLS 1990 LTD Vs. COMMR OF CENTRAL EXCISE
|
November 9, 2005 |
|
MCDOWELL AND CO. LTD. Vs. CCE
|
June 20, 2005 |
|
MCNALLY BHARAT ENGG CO LTD Vs. COMMR OF CENTRAL EXCISE
|
May 31, 2005 |
|
MCNALLY BHARAT ENGINEERING CO. LTD. Vs. COMMR. OF C. EX., GUNTUR
|
September 8, 2005 |
|
MD ATAUR RAHAMAN Vs. COMMISSIONER OF CUSTOMS PREV
|
February 11, 2005 |
|
MEDICO PACKERS PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
|
MEDLEY PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
|
MEDOPHARM Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
|
MEDOPHARM Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
|
MEDOPHARMA Vs. CC
|
June 9, 2005 |
|
MEDREICH STERILAB LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 25, 2005 |
|
MEENAKSHI VILASA COMPANY (P) LTD. Vs. COMMR. OF C. EX.
|
March 9, 2005 |
|
MEGABYTES INTERNATIONAL PTE. Vs. COMMR. OF CUS.
|
June 15, 2005 |
|
MEGHA SILK MILLS, MARVEL FASHION, Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2005 |
|
MEHTA PHARMACEUTICALS P. LTD. Vs. COMMISSIONER OF C. EX.
|
June 15, 2005 |
|
MEHUL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
|
MERCANTILE AND INDUS DEVELOPMENT CO LTD Vs. COMMR OF C EX
|
July 25, 2005 |
|
MESH TRANS GEARS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 7, 2005 |
|
MET TRADE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
|
METAL PLAST EXIM (INDIA) PVT. LTD. AND ANSA POLYMERS LTD. Vs. CC
|
February 9, 2005 |
|
METHODS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 28, 2005 |
|
METRO AND METRO Vs. CC
|
November 29, 2005 |
|
METROPOLIS LABORATORY Vs. COMMISSIONER OF CUSTOMS APPEALS AIR PORT
|
January 10, 2005 |
|
METZELER AUTOMOTIVE PROFILES Vs. CCE
|
March 22, 2005 |
|
MICROLAND Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 8, 2005 |
|
MICROPURE PARENTERALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
|
MIDEAST INTEGRATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2005 |
|
MILTON POLYPLAS I PVT LTD Vs. COMMR OF C EX
|
August 9, 2005 |
|
MINEX METALLURGICAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
MINMA ELECTRONICS P LTD AND SHRI R M NICHANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
|
MIRA SILK MILLS AND SURESH CHAND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
|
MIRAJ PRODUCTS PVT. LTD. Vs. C.C.E.
|
November 25, 2005 |
|
MISUKI EXPORTS PVT. LTD. Vs. COMMR. OF CUS. (EXPORTS-SEAPORT)
|
October 18, 2005 |
|
MITRA STEEL AND ALLOYS PVT. LTD. Vs. CCE
|
August 12, 2005 |
|
MITSUBA SICAL INDIA LTD. Vs. CC
|
August 12, 2005 |
|
MITTAL TEXO FAB PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
|
MNS EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 8, 2005 |
|
MODELLA STEEL AND ALLOYS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2005 |
|
MODERN COMMUNICATION AND Vs. C.C.E.
|
June 2, 2005 |
|
MODERN DENIM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2005 |
|
MODERN ENGG WORKS AND R A FURTADO Vs. CCE
|
January 10, 2005 |
|
MODERN INDUSTRIAL ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
July 18, 2005 |
|
MODI ALKALIES AND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
April 12, 2005 |
|
MODI INDUSTRIES AND NILESH DINESH MODI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 4, 2005 |
|
MODI TYRE FACTORY Vs. CCE
|
July 4, 2005 |
|
MODI XEROX FINANCIAL SERVICES LTD. Vs. CCE
|
March 3, 2005 |
|
MODIPON FIBRES LTD. Vs. COMMISSIONER OF CUSTOMS, NCH
|
October 31, 2005 |
|
MODISON LIMITED Vs. CCE
|
November 8, 2005 |
|
MODREN INDUSTRIES Vs. CCE
|
March 31, 2005 |
|
MOHAMMED ASLAM KAPADIA Vs. COMMISSIONER OF CUSTOMS ADJUDICATION
|
May 19, 2005 |
|
MOHAMMED YASEEN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 21, 2005 |
|
MOHAN ALUMINIUM (P) LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
October 21, 2005 |
|
MOHD. GUJNABI Vs. CC
|
March 16, 2005 |
|
MOHIT LAMBA Vs. COMMISSIONER OF CUSTOMS IMPORT
|
January 19, 2005 |
|
MOIZ TAYEBALI LOKHANDWALA Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2005 |
|
MOLEX (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 8, 2005 |
|
MONARCH (I) PVT. LTD. Vs. COMMISSIONER OF C. EXCISE, KOLKATA-V
|
September 5, 2005 |
|
MONSANTO MANUFACTURERS PVT. LTD. Vs. COMMR. OF C. EX.
|
September 7, 2005 |
|
MONTRONIX INC. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 15, 2005 |
|
MORARJEE GOCULDAS SPG AND WVG CO LTD Vs. COMMR OF CUS
|
June 13, 2005 |
|
MORARJEE GOCULDAS SPG. AND WVG. MILLS CO. LTD. Vs. CCE
|
October 26, 2005 |
|
MORARJI GOKULDAS SPG AND WVG MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
February 15, 2005 |
|
MOSER BAER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2005 |
|
MOTHER DAIRY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2005 |
|
MOTHER LAND LABORATORIES Vs. COMMISSIONER OF C. EX.
|
January 6, 2005 |
|
MOTHERSON PUDENZ WICKMANN LTD. Vs. COMMISSIONER OF C. EX.
|
December 30, 2005 |
|
MOTHERSON PUDENZ WICKMANN LTD. Vs. COMMISSIONER OF C. EX.
|
September 21, 2005 |
|
MOTHERSON SUMI SYSTEM LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 6, 2005 |
|
MOTI BISCUITS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
|
MOTI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2005 |
|
MOTI SINGH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 25, 2005 |
|
MOTILAL NEHRU NATIONAL INSTITUTE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2005 |
|
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
June 17, 2005 |
|
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF C. EX.
|
October 25, 2005 |
|
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
September 1, 2005 |
|
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 15, 2005 |
|
MR. SANJEEV MALIK, DIRECTOR, MR. Vs. CCE
|
December 13, 2005 |
|
MRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
MSE TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
June 7, 2005 |
|
MSEB POLE FACTORY Vs. COMMISSIONER OF C EX
|
May 9, 2005 |
|
MTV NETWORKS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 25, 2005 |
|
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
August 5, 2005 |
|
MUKESH DYE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
MUKESH K. AGGARWAL Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2005 |
|
MUKUL MEHTA Vs. COMMISSIONER OF CUSTOMS
|
September 30, 2005 |
|
MULTIMEDIA FRONTIERS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
|
MURKUMBI MANUFACTURING Vs. COMMISSIONER OF C. EX., BELGAUM
|
January 25, 2005 |
|
MURLI AGRO PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2005 |
|
MUSLIM EDUCATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
|
MYSORE CALCIDES AND CHEMICALS Vs. COMMR. OF C. EX.
|
October 4, 2005 |
|
MYSORE PAPER MILLS LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
|
MYSORE SALES INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 10, 2005 |
|
N D METAL INDUSTRIES LTD AND RAJESHWARI COPPER PRODUCTS Vs. COMMISSIONER OF CUSTOMS JCH
|
January 13, 2005 |
|
N R AGARWAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 25, 2005 |
|
N.I. SYSTEMS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 24, 2005 |
|
N.K. ENTERPRISES AND VENKATESH Vs. CC
|
March 24, 2005 |
|
NAGA LIMITED Vs. CCE
|
February 14, 2005 |
|
NAGARJUNA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 3, 2005 |
|
NAGPUR TRANSWELL POWER PVT LTD Vs. COMMISSIONER OF C EX
|
September 26, 2005 |
|
NAHAR SPINNING MILLS LTD. Vs. C.C.E.
|
March 16, 2005 |
|
NAHAR SPINNING MILLS LTD. Vs. CCE
|
July 12, 2005 |
|
NAIR COAL SERVICES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
NAMDANG TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
|
NAND KISHORE Vs. COMMR. OF CUSTOMS
|
December 27, 2005 |
|
NARAYAN CHANDRA KAR Vs. COMMISSIONER OF CUSTOMS, SHILLONG
|
January 20, 2005 |
|
NARAYAN KRISHNA SPINNERS LTD. Vs. CCE
|
July 8, 2005 |
|
NARENDRA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
|
NARESH KUMAR GOEL Vs. COMMISSIONER OF CUSTOMS
|
September 8, 2005 |
|
NARIMAN POINT CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 20, 2005 |
|
NARINDER NAGPAL AND JATINDER NAGPAL Vs. COMMISSIONER OF CUSTOMS APPEALS
|
January 17, 2005 |
|
NARMADA MACPLAST DRIP IRRIGATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
NATCO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 16, 2005 |
|
NATIONAL ALUMINIUM LTD. Vs. C.C.E., BHUBANESWAR -I
|
March 4, 2005 |
|
NATIONAL CEMENT CORPORATION Vs. CCE
|
March 11, 2005 |
|
NATIONAL FERTILIZERS LTD. Vs. CCE
|
August 1, 2005 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COMMISSIONER OF C EX
|
October 18, 2005 |
|
NATIONAL ORGANIC CHEMICAL INDIA LTD Vs. COMMR OF CUS
|
March 28, 2005 |
|
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2005 |
|
NATIONAL PEROXIDE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2005 |
|
NATIONAL STEELS Vs. C.C.E.
|
November 28, 2005 |
|
NATIONAL TOUCH AND TUBES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2005 |
|
NATWAR PARIKH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2005 |
|
NAVBHARAT EXPLOSIVE CO. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
April 11, 2005 |
|
NAVKAR WIRES PVT. LTD. Vs. COMMR. OF C. EX. AND CUS.
|
September 29, 2005 |
|
NAZERATH METALS AND METAL LINK Vs. COMMISSIONER OF CUSTOMS
|
March 31, 2005 |
|
NCC BLUE WATER PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
September 27, 2005 |
|
NCL INDS LTD AND CC Vs. CC AND NCL INDS LTD
|
March 24, 2005 |
|
NEER EXTRUSIONS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
|
NEHA INERCONTINENTAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 8, 2005 |
|
NEHA INTERNATIONAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
|
NELTON INDIA Vs. COMMISSIONER OF C EX AND CUS
|
November 23, 2005 |
|
NEON LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2005 |
|
NEPTUNE EQUIPMENTS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
|
October 21, 2005 |
|
NEPTUNE TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 4, 2005 |
|
NEW ERA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2005 |
|
NEW INDUSTRIAL SECURITY FORCE Vs. CCE
|
September 27, 2005 |
|
NEW SHARROCK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
|
NEW SHORROCK MILLS Vs. COMMISSIONER OF C EX AND CUS
|
June 3, 2005 |
|
NEW SHORROCK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
|
NEXT FASHION CREATORS PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
September 6, 2005 |
|
NEXUS COMPUTERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 18, 2005 |
|
NEYCER INDIA LTD. Vs. CCE
|
March 1, 2005 |
|
NICE PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
|
NIDHI POLYESTER LTD. Vs. COMMISSIONER OF C. EX.
|
September 19, 2005 |
|
NIGHAR FASHIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2005 |
|
NIKHARKA DYG. AND PTG. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
|
NILKAMAL PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
|
NILON MACHINE TOOLS Vs. COMMISSIONER OF CUS. AND C. EX.
|
July 25, 2005 |
|
NIPPON POLYMERS P. LTD. AND DUTRON Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
|
NIRLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
|
NIRMA ARCHITECTS AND VALUERS Vs. CCE
|
October 25, 2005 |
|
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2005 |
|
NITCO TILES LTD. Vs. DESIGNATED AUTHORITY
|
November 25, 2005 |
|
NITCO TILES LTD. Vs. DESIGNATED AUTHORITY, MINISTRY
|
December 9, 2005 |
|
NITINBHAI J PATEL AND P P PATEL AND CO Vs. COMMISSIONER OF CEN EXCISE
|
May 5, 2005 |
|
NIZAM SUGARS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
December 12, 2005 |
|
NMS BABU Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
October 25, 2005 |
|
NOBLE ASSET CO LTD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
August 19, 2005 |
|
NOBLE DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 18, 2005 |
|
NOEL AGRITECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
November 11, 2005 |
|
NOIDA MEDICARE CENTRE LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
|
NOKIA INDIA P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2005 |
|
NORTH EAST PURE DRINKS PVT LTD Vs. CCE
|
January 17, 2005 |
|
NORTH EAST PURE DRINKS PVT LTD Vs. COMMISSIONER OF C EX
|
January 19, 2005 |
|
NORTH EASTERN TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, GUWAHATI
|
January 18, 2005 |
|
NORTHERN PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 30, 2005 |
|
NORTHERN RAILWAYS MECHANICAL WORKS Vs. C.C.E.
|
February 21, 2005 |
|
NOVACARE DRUG SPECIALITIES P. Vs. COMMISSIONER OF C. EX.
|
August 19, 2005 |
|
NOVEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
June 20, 2005 |
|
NOVELL SOFTWARE DEVELOPMENT (I) LTD. Vs. COMMISSIONER OF CUS., BANG.
|
September 28, 2005 |
|
NOWROSJEE WADIA AND SONS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 14, 2005 |
|
NRB BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2005 |
|
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
|
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2005 |
|
NRC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
NUTRINE SWEETS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
June 30, 2005 |
|
OBOI LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
|
OEN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
March 21, 2005 |
|
OFFICE DEVICES, KOLKATA AND Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
|
OK PLAY INDIA LTD. Vs. CCE
|
March 16, 2005 |
|
OLYMPIC ZIPPER LTD. Vs. COMMISSIONER OF CUSTOMS AND C. EX.
|
November 30, 2005 |
|
OM TEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
OMEGA PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2005 |
|
ONKAR TRAVELS (P.) LTD. Vs. COMMISSIONER OF C. EX.
|
November 29, 2005 |
|
OPTEL TELECOMMUNICATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2005 |
|
ORIENT PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2005 |
|
ORIENT PRESS LTD. Vs. CCE
|
December 2, 2005 |
|
ORIENTAL INSURANCE CO. LTD. Vs. COMMISSIONER OF C. EX.
|
February 11, 2005 |
|
ORION INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2005 |
|
ORION SYSTEMS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 30, 2005 |
|
OSMAN JUSAB JASRAYA AND ABDUL RAJAK OSMAN JASRAYA Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2005 |
|
OSWAL PAPER AND ALLIED INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
June 20, 2005 |
|
OUDH SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
|
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOM PREV
|
May 4, 2005 |
|
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
October 4, 2005 |
|
OVERSEAS TRADING CORPN. Vs. COMMISSIONER OF CUSTOMS
|
August 24, 2005 |
|
OVERSEAS TRADING CORPORATION AND Vs. CC
|
August 3, 2005 |
|
OWEN BROCKWAY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2005 |
|
P & G HYGIENE & HEALTH CARE LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
October 7, 2005 |
|
P K BISWAL Vs. COMMISSIONER OF CUSTOMS
|
March 30, 2005 |
|
P R TRIVEDI S C SONI AND V B PATEL Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2005 |
|
P.C.C. POLEFACTORY MPEB Vs. CCE
|
November 30, 2005 |
|
P.G.R. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2005 |
|
P.V. MALHOTRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
P.V. UKKRU INTERNATIONAL TRADE Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 21, 2005 |
|
PACIFIC EXPORT Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
|
PACK POINT Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2005 |
|
PACKARD INDUSTRIES Vs. COMMISSIONER OF C. EX., COCHIN
|
November 7, 2005 |
|
PADMAVATHY PANEL BOARDS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 11, 2005 |
|
PADMINI POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2005 |
|
PAHARPUR COOLING TOWERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2005 |
|
PAHARPUR-3P Vs. CCE
|
June 16, 2005 |
|
PAITHAN SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
PALAK LASER VIDEO CLUB Vs. COMMISSIONER OF CUSTOMS
|
March 30, 2005 |
|
PALANI ANDAVAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
|
PALLIPALAYAM SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
|
April 13, 2005 |
|
PAM PHARMA AND ALLIED MACHINERY Vs. COMMR. OF C. EX.
|
September 13, 2005 |
|
PANALPINA WORLD TRANSPORT (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
December 9, 2005 |
|
PANETRICAL ENGG Vs. CCE
|
March 11, 2005 |
|
PANIKULAM ELECTRONIC SYSTEM Vs. COMMISSIONER OF C. EX., COCHIN
|
September 8, 2005 |
|
PANIKULAM ELECTRONIC SYSTEMS Vs. CCE
|
February 28, 2005 |
|
PANKAJ KUMAR DAGARIA Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2005 |
|
PANKAJ STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
PANKAJAKASTHURI HERBALS INDIA (P) LTD. Vs. C.C.E., THIRUVANANTHAPURAM
|
August 17, 2005 |
|
PAPER PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
|
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
|
PARABOLIC DRUGS LTD. Vs. CCE
|
December 26, 2005 |
|
PARAG SHETH Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2005 |
|
PARAGON PRINTERS Vs. CCE
|
August 29, 2005 |
|
PARAGON STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
August 31, 2005 |
|
PARANJAPE AUTO CAST PVT. LTD. Vs. CCE
|
February 2, 2005 |
|
PARAS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
December 21, 2005 |
|
PARESH BHANAJI NANDA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
April 8, 2005 |
|
PARK IMPEX INC. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 7, 2005 |
|
PARK NONWOVEN PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2005 |
|
PARLE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 17, 2005 |
|
PARO FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 25, 2005 |
|
PARUL CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
September 30, 2005 |
|
PARVATHI TIME CENTRE Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
|
PASHUPATI FABRICS LIMITED Vs. COMMISSIONER OF C. EX.
|
March 16, 2005 |
|
PASONDIA STEEL PROFILES LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
|
PATALIPUTRA STEEL P LTD Vs. COMMR OF C EX AND CUS
|
January 5, 2005 |
|
PATEL AMBALAL HARGOVANLAL AND CO Vs. COMMISSIONER OF C EX
|
April 7, 2005 |
|
PATRIOT FREIGHT LOGISTICS SYSTEM Vs. COMMR. OF CUS. (EXPORTS)
|
March 8, 2005 |
|
PATRON (INDIA) ENTERPRISES Vs. COMMISSIONER OF C. EX., PATNA
|
November 23, 2005 |
|
PATVOLK DIVISION OF FORBES GOKAK LTD AND V S N L Vs. COMMISSIONER OF CUSTOMS
|
February 28, 2005 |
|
PAUL ABRAO AGENCIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
June 13, 2005 |
|
PAULSON POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
PAWAN CARGO FORWARDERS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 13, 2005 |
|
PDM IMPEX Vs. COMMISSIONER OF CUSTOMS P
|
April 28, 2005 |
|
PEARL SOAP CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
|
PEDDER ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
|
PEE VEE TEXTILE LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 14, 2005 |
|
PEEKAY STEEL CASTINGS (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., CALICUT
|
February 25, 2005 |
|
PEEKAY STEEL CASTINGS (P) LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
May 18, 2005 |
|
PENGUIN ELECTRONICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2005 |
|
PENINSULA POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 23, 2005 |
|
PENNAR INDUSTRIES LTD AND MR CH ANANTHA REDDY Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
|
PENNAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
April 20, 2005 |
|
PENNZOIL QUAKAR STATE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
|
PENTA DAWHA AUTO PARTS LTD. Vs. COMMISSIONER OF C. EX.
|
March 23, 2005 |
|
PEPPERL + FUCHS (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 30, 2005 |
|
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONR OF CENTRAL EXCISE
|
May 12, 2005 |
|
PEPSICO INDIA HOLDINGS PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
September 8, 2005 |
|
PERFECT CHEMICAL WARES Vs. C.C.E.
|
December 9, 2005 |
|
PERFECT THREAD MILLS LTD. AND S.P. Vs. CCE
|
March 28, 2005 |
|
PET PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
|
PETERPLAST SYNTHETICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2005 |
|
PETROFAC INTERNATIONAL LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), COCHIN
|
October 5, 2005 |
|
PFIZER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
|
PHARMACIA INDIA PVT. LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 27, 2005 |
|
PHENOWELD POLYMER PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2005 |
|
PHILIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
|
PHILLIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2005 |
|
PHOEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2005 |
|
PHOENIX INTERNATIONAL LTD. Vs. CCE
|
March 30, 2005 |
|
PHOENIX INTERNATIONAL LTD. Vs. CC
|
March 18, 2005 |
|
PHONIX APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 18, 2005 |
|
PICASSO OVERSEAS Vs. CCE ADJUDICATION
|
April 19, 2005 |
|
PICCASO HOME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
|
PILLAR INDUCTION INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
|
PIONEER ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2005 |
|
PIONEER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
|
PIONEER PROFILES INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
|
PIRAMAL SPG. AND WVG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2005 |
|
PITTI LAMINATIONS LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
April 11, 2005 |
|
PLASTIC DUNIYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2005 |
|
PLASTO FLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2005 |
|
PNP CASTINGS (P) LTD. Vs. CCE
|
August 12, 2005 |
|
POLAR FAN INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
January 6, 2005 |
|
POLYCAB CABLES PVT LTD Vs. CCE
|
June 6, 2005 |
|
POLYSPIN LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
|
POND S (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2005 |
|
PONNI SUGARS AND CHEMICALS LTD. Vs. CCE
|
June 16, 2005 |
|
POOJA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2005 |
|
POOJA TEX PRINTS P LTD AND SHRI MAHENDRA KUMAR AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2005 |
|
POPULAR GASES Vs. COMMISSIONER OF C. EX., CALICUT
|
August 29, 2005 |
|
PRABHA D. KANNAN Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
December 13, 2005 |
|
PRABHAT PLASTIC INDUSTRIES Vs. CCE
|
April 29, 2005 |
|
PRACHI POLY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
|
PRADEEP BAHUBHAI BHANUSHALI Vs. COLLECTOR OF CUSTOMS
|
February 28, 2005 |
|
PRADEEP DRUG CO. LTD. Vs. COMMISSIONER OF C. EX.
|
August 24, 2005 |
|
PRADEEP SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
July 15, 2005 |
|
PRAGATI CONCRETE UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2005 |
|
PRAGNYA SOFTWARE SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 28, 2005 |
|
PRAKASH B BAGRECHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
|
PRAKASH B. BAGRECHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
|
PRAKASH DISTILLERY AND CHEM CO PVT LTD Vs. COMMR OF C EX
|
February 16, 2005 |
|
PRAKASH SPINNING MILLS Vs. COMMISSIONER OF C. EX.
|
June 27, 2005 |
|
PRAKASH TEXTILES GUJ LTD Vs. CCEX
|
March 24, 2005 |
|
PRATAP RAJASTHAN SPL STEEL Vs. CCE
|
August 12, 2005 |
|
PRATAP SINGH AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
|
PRAXAIR INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EX
|
January 16, 2005 |
|
PRAXAIR INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
January 6, 2005 |
|
PRECISION RUBBER INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
|
PRECISION STAMPING Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
|
PRECOT MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
March 18, 2005 |
|
PRECOT MILLS LTD. Vs. CCE, COIMBATORE
|
August 31, 2005 |
|
PREET SECURITY SERVICE Vs. C AND CCE
|
November 7, 2005 |
|
PREM HEAVY ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2005 |
|
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
|
PREMIER INSTRUMENTS & CONTROLS Vs. CCE
|
March 10, 2005 |
|
PREMIER INSTRUMENTS AND CONTROLS Vs. COMMR. OF CENTRAL EXCISE
|
March 11, 2005 |
|
PREMIER INSTRUMENTS AND CONTROLS Vs. COMMR. OF C. EX.
|
September 8, 2005 |
|
PREMIER IRRIGATION EQUIPMENT Vs. COMMR. OF C. EX.
|
March 9, 2005 |
|
PREMIER MUSHROOM FARMS Vs. CCE
|
March 10, 2005 |
|
PRESS FAB PRECISION COMPONENTS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 2, 2005 |
|
PRESTIGE PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, TRIVANDRUM
|
February 22, 2005 |
|
PRIDE FORAMER Vs. COMMISSIONER OF CUSTOMS
|
September 5, 2005 |
|
PRIME FORWARDERS Vs. COMMISSIONER OF CUSTOMS
|
December 14, 2005 |
|
PRIME POLY WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
PRINCE GUTKA LTD. Vs. CCE
|
March 4, 2005 |
|
PRISM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2005 |
|
PRISM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
|
PRITAM SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2005 |
|
PRIYADARSHINI FABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
PRIYADARSHINI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX.
|
August 12, 2005 |
|
PRIYANKA OVERSEAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2005 |
|
PROCESS PUMPS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 1, 2005 |
|
PROCTER & GAMBLE HYGIENE & HEALTH CARE LTD. Vs. CCE, HYDERABAD
|
April 11, 2005 |
|
PROCTER AND GAMBLE HYGINE AND Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2005 |
|
PROCTOR AND GAMBLE AND SHRI ASHISH SURVE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
|
PROFITEX PVT LTD AND M S SUNDARAM Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 17, 2005 |
|
PROTEC LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 28, 2005 |
|
PROTECH APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
February 22, 2005 |
|
PSI DATA SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 9, 2005 |
|
PSL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2005 |
|
PSL LTD AND SHRI F S NEGI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2005 |
|
PSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2005 |
|
PT POLY SINDA EKA PARKASA Vs. DESIGNATED AUTHORITY/MINISTRY
|
June 14, 2005 |
|
PT POLYSINDO EKA PARKASA Vs. DESIGNATED AUTHORITY
|
March 28, 2005 |
|
PUDUMJEE PULP AND PAPER MILLS AND S R PRABHUNE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
|
PUDUMJEE PULP AND PAPER MILLS LTD. Vs. COMMR. OF C. EX.
|
November 22, 2005 |
|
PUNJAB ALKALIES AND CHEMICALS Vs. CCE
|
August 4, 2005 |
|
PUNJAB CHEMI-PLANTS LTD., AVON Vs. C.C.E.
|
December 26, 2005 |
|
PUNJAB COMMUNICATION LTD. Vs. COMMISSIONER OF C. EX.
|
December 19, 2005 |
|
PUNJAB GENERAL MANUFACTURING Vs. CCE
|
August 11, 2005 |
|
PURE DRINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2005 |
|
PURLE NAGESHWARA RAO Vs. COMMISSIONER OF C. EX., GUNTUR
|
October 7, 2005 |
|
PUROSHATTAM C THACKER Vs. CC KANDLA AND CC MUMBAI
|
April 8, 2005 |
|
PUSHPAMAN FORGINGS Vs. CCE
|
May 3, 2005 |
|
PUSHPAMAN FORGINGS Vs. CCE
|
July 8, 2005 |
|
QUALITY SPRING AND ENGINEERING CO NOW QUALITY SPRING AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2005 |
|
R B AGARWALLA AND CO PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
November 9, 2005 |
|
R I GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2005 |
|
R K PATEL AND CO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 8, 2005 |
|
R K PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2005 |
|
R S R MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
|
R. STAHL PVT. LTD. Vs. CC
|
March 10, 2005 |
|
R.B. JODHAMAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
|
R.C. PROJECTS & SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 6, 2005 |
|
R.C.F. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 12, 2005 |
|
R.G. PLASTICS & PACKAGING (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-I/IV
|
February 18, 2005 |
|
R.M. DHARIWAL (HUF) Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2005 |
|
R.N. LAL & BROTHERS Vs. COMMR. OF CUS. (PREV.), WB, KOLKATA
|
October 6, 2005 |
|
R.P.G. LIFE SCIENCES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2005 |
|
R.S. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2005 |
|
RAAM TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
May 19, 2005 |
|
RACAL SURVEY OVERSEAS LTD Vs. COMMISSIONER OF CUS IMPORT
|
May 20, 2005 |
|
RADHESHYAM KANORIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
|
RADHEY SHYAM RATANLAL AND AJAY Vs. CC
|
July 12, 2005 |
|
RAFIQUE MALLICK Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
|
RAGHUVAR (INDIA) LTD. Vs. CCE
|
December 6, 2005 |
|
RAJ AND SAN DEEPS LIMITED Vs. CCE
|
March 7, 2005 |
|
RAJ ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2005 |
|
RAJ KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS PREV
|
April 12, 2005 |
|
RAJA FORGINGS AND GEARS (P) LTD. Vs. CCE
|
June 13, 2005 |
|
RAJA RAJESHWARI INTL. POLYMERS (P) LTD. Vs. C.C.E., BANGALORE-III
|
January 20, 2005 |
|
RAJALAKSHMI TEXTILE PROCESSORS Vs. COMMISSIONER OF C. EX.
|
July 11, 2005 |
|
RAJAN VIRJI AND SONS Vs. COMMISSIONER OF CUSTOMS GENERAL
|
August 23, 2005 |
|
RAJAPALAYAM CEMENT AND CHEMICALS LTD. Vs. CCE
|
April 6, 2005 |
|
RAJASHREE CEMENT Vs. CCE
|
March 31, 2005 |
|
RAJASHREE PACKAGERS Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
August 16, 2005 |
|
RAJASTHAN FOILS PVT. LTD. Vs. C.C.E.
|
December 29, 2005 |
|
RAJASTHAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2005 |
|
RAJDHANI SEEDS CORPORATION Vs. COMMR. OF CUS.
|
December 22, 2005 |
|
RAJENDRA KUMAR MOHTA Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
|
RAJESH GADE Vs. COMMISSIONER OF CUSTOMS ADJ
|
May 20, 2005 |
|
RAJESH INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 7, 2005 |
|
RAJESH KRISHNA KUMAR VADKE Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2005 |
|
RAJESH KUMAR SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
June 21, 2005 |
|
RAJMAHAL HOTEL Vs. COMMISSIONER OF CENTRAL EXICSE
|
September 20, 2005 |
|
RAJU FABRICS AND SHRI SANJAY B GOYAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
|
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2005 |
|
RALLIS INDIA LTD Vs. C C EX
|
January 10, 2005 |
|
RALLIWOLF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
|
RAM AVATAR RATHI Vs. COMMISSIONER OF CUSTOMS, SHILLONG
|
January 18, 2005 |
|
RAM KARAN MAHTO Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2005 |
|
RAM KRISHNA TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 12, 2005 |
|
RAM POLYFIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
November 14, 2005 |
|
RAM S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
|
RAM VESSEL SCRAP PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
|
RAMA NEWSPRINT AND PAPERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
|
RAMACHANDRA ART SILK YARN TRADING Vs. CC (IMPORTS)
|
October 11, 2005 |
|
RAMAYAN IMPEX Vs. COMMISSIONER OF CUSTOMS
|
August 31, 2005 |
|
RAMCHANDRA CARPET PALACE Vs. COMMISSIONER OF CUSTOMS P
|
September 20, 2005 |
|
RAMCO GRANITES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 3, 2005 |
|
RAMCO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 18, 2005 |
|
RAMESH HARIDAS ASHAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2005 |
|
RAMESH KUMAR BANSAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2005 |
|
RAMESHKUMAR RAJESHKUMAR AND CO AND RAJENDRA KUMAR CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
|
RAMKUMAR MILLS PRIVATE LTD. Vs. C.C.E.
|
January 31, 2005 |
|
RAMMAICA (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
|
RAMPLY (INDIA) LTD. Vs. CCE
|
July 26, 2005 |
|
RAMPUR ENGINEERING CO. LTD. Vs. CCE
|
September 15, 2005 |
|
RANA UDYOG PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
March 18, 2005 |
|
RANE BRAKE LININGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
|
RANE NASTECH LTD. Vs. CC
|
March 10, 2005 |
|
RANE NSK STEERING SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2005 |
|
RANI PLASTIC PIPES INDUSTRIES Vs. CCE
|
June 1, 2005 |
|
RANISATI PROCESSORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
|
RAO INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 5, 2005 |
|
RAO INSULATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 31, 2005 |
|
RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. COMMR OF C EX
|
November 9, 2005 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. CCE
|
May 5, 2005 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
July 5, 2005 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 25, 2005 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
August 3, 2005 |
|
RASHTROUDYOG LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
February 17, 2005 |
|
RASILABEN H. RATHOD Vs. COMMR. OF CUS. (PREV.)
|
September 30, 2005 |
|
RASOI LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-VII
|
September 20, 2005 |
|
RATHI ISPAT LTD. Vs. C.C.E.
|
December 12, 2005 |
|
RATHI ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
|
RATINDER PAL SINGH BHATIA Vs. COMMISSIONER OF CUSTOMS
|
July 4, 2005 |
|
RAVI DIVECHA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 25, 2005 |
|
RAVI TIMBER AND ALLIED PRODUCTS PVT LTD Vs. COMMR OF CENTRAL EXCISE
|
November 9, 2005 |
|
RAYALASEEMA PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
|
December 7, 2005 |
|
RAYMOND LIMITED Vs. CCE
|
November 11, 2005 |
|
RAYMOND LIMITED Vs. COMMISSIONER OF CEN EXCISE
|
March 23, 2005 |
|
RAYMOND LIMITED Vs. CCE AND C
|
May 10, 2005 |
|
RAYMOND LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 8, 2005 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
|
RAYMOND LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 4, 2005 |
|
RAYMOND LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
June 20, 2005 |
|
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
|
RAYMOND LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2005 |
|
RDG SYSTEM & SOFTWARE (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
May 19, 2005 |
|
REAL FOOD PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 4, 2005 |
|
RECKITT & COLMAN OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 7, 2005 |
|
RECRON SYNTHETICS LTD. Vs. CCE
|
March 30, 2005 |
|
REHAN EXPORT AND SAHRAN K MULLA Vs. COMMISSIONER OF CUSTOMS APPEALS
|
May 20, 2005 |
|
REKHA OVERSEAS Vs. COMMISSIONER OF CUSTOMS
|
August 8, 2005 |
|
RELIANCE ESTATE AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
October 31, 2005 |
|
RELIANCE INDUSTRIES LTD. Vs. CCE
|
September 9, 2005 |
|
REMIDEX PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 1, 2005 |
|
RESHA WIRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 1, 2005 |
|
REX ADVERTISERS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 29, 2005 |
|
REXELLO CASTORS PVT LTD Vs. COMMISSIONER OF C EX
|
November 2, 2005 |
|
RIGA SUGAR CO. LTD. Vs. COMMR. OF C. EX. & CUS., PATNA
|
December 27, 2005 |
|
RINKLE FLORAL CREATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 21, 2005 |
|
RIOBEN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 29, 2005 |
|
RISHI ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 28, 2005 |
|
RISHI POLYMACH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 21, 2005 |
|
RITESH TRADE FIN LTD Vs. COMMR OF CENTRAL EXCISE
|
May 17, 2005 |
|
RITTAL INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 16, 2005 |
|
RIVAA TEXTILE INDS. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
|
December 20, 2005 |
|
ROCKET ENGINEERING CORPORATION Vs. COMMISSIONER OF C. EX.
|
June 8, 2005 |
|
ROCKWOOL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 24, 2005 |
|
ROLEX INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 13, 2005 |
|
ROLLATAINERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
|
ROMA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2005 |
|
RONUK MANUFACTURING COMPANY Vs. COMMISSIONER OF C. EX.
|
June 7, 2005 |
|
ROOFIT INDUSTRIES LTD. Vs. CCE
|
February 25, 2005 |
|
ROOP RUBBER MILLS PVT. LTD. Vs. CCE
|
June 9, 2005 |
|
ROOTS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
|
ROSA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
|
ROYALE IMPEX Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2005 |
|
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 17, 2005 |
|
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 13, 2005 |
|
RUBY MILLS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 22, 2005 |
|
RUCHI HEALTH FOODS LTD. Vs. CCE
|
September 19, 2005 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
August 4, 2005 |
|
RUPA AND CO. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
|
RUSS PRECISION PRODUCTS Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 11, 2005 |
|
S & S INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
|
February 22, 2005 |
|
S A S INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 21, 2005 |
|
S AND S EXPORTS INC. Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2005 |
|
S K RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2005 |
|
S R ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2005 |
|
S R SPRINGS PVT LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
November 9, 2005 |
|
S V M CS INLAKS AND BUDHRANI HOSPITAL AND PROPOSED RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2005 |
|
S. DURAIAPPA Vs. CC
|
September 13, 2005 |
|
S. SURYA FOOD AND AGRO LTD. Vs. COMMISSIONER OF C. EX.
|
October 17, 2005 |
|
S.A. IVY PUMPS (P) LTD. Vs. CCE
|
February 25, 2005 |
|
S.B. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
December 20, 2005 |
|
S.B. PACKAGING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2005 |
|
S.B. PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2005 |
|
S.J.K. STEEL PLANT LTD. Vs. COMMISSIONER OF CUSTOMS, TIRUPATHI
|
July 27, 2005 |
|
S.M. TELESYS LTD. Vs. C.C.E.
|
October 13, 2005 |
|
S.M.M. STEEL RE-ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
August 30, 2005 |
|
S.M.R. COTTON MILLS (P) LTD. Vs. CCE
|
June 27, 2005 |
|
S.N. RAMASUBBIAH Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
October 20, 2005 |
|
S.R. PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2005 |
|
S.R.F. LTD. Vs. CCE
|
April 6, 2005 |
|
S.S. ALLOYS PRODUCTS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2005 |
|
S.S. PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2005 |
|
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
|
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 7, 2005 |
|
S.V. SETHURAJ, PROPRIETOR Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2005 |
|
SAAHIL TRENDS Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
January 31, 2005 |
|
SAF YEAST CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2005 |
|
SAFEX EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2005 |
|
SAGAR IMPEX Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
June 13, 2005 |
|
SAGAR TWISTERS Vs. CCE
|
May 6, 2005 |
|
SAGARIKA ACOUSTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2005 |
|
SAHARA INDIA TV NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
|
SAI ADITYA HOTELS & SUPER MARKETS (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 8, 2005 |
|
SAI FREIGHT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
December 5, 2005 |
|
SAI SULPHONATES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
August 5, 2005 |
|
SAIBABA SURFACTANT P. LTD., SHRI Vs. CCE
|
December 14, 2005 |
|
SAIFUDDIN ABDUL KADIR COLOMBOWALA Vs. COMMISSIONER OF CUSTOMS IMPORT
|
February 7, 2005 |
|
SAIL Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2005 |
|
SAIL Vs. COMMR. OF CUSTOMS
|
December 20, 2005 |
|
SAINATH CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2005 |
|
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
|
SALEM CO-OPERATIVE SUGAR MILLS Vs. COMMR. OF C. EX.
|
September 13, 2005 |
|
SALEM STARCH AND MANUFACTURERS' Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
|
SALVI CHEMICALS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2005 |
|
SAMANTA ORGANICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2005 |
|
SAME ENGINES INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 4, 2005 |
|
SAMSARA SHIPPING (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 17, 2005 |
|
SAMSON RUBBER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2005 |
|
SAMSUNG ELECTRONICS CO. LIMITED AND SAMSUNG INDIA ELECTRONICS LTD. Vs. CCE
|
April 12, 2005 |
|
SAMTEL COLOUR LTD. Vs. CCE
|
April 25, 2005 |
|
SANDUR LAMINATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 19, 2005 |
|
SANGAM STRUCTURALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2005 |
|
SANGAMITRA SERVICES AGENCY Vs. COMMR. OF C. EX.
|
November 28, 2005 |
|
SANGANERIA CO P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
|
SANGHI INDUSTRIES LTD. Vs. C.C. (EXPORTS PROMOTION), MUMBAI
|
November 25, 2005 |
|
SANGHI ORGANIZATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
|
SANGHI POLYESTERS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 12, 2005 |
|
SANGHI SPINNERS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI-II
|
February 14, 2005 |
|
SANGKO PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
|
SANJAY FOUNDERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2005 |
|
SANJAY ZARDA FACTORY Vs. CCE
|
January 31, 2005 |
|
SANJEEV WOOLLEN MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2005 |
|
SANJEEV WOOLLEN MILLS AND ORS. Vs. COMMISSIONER OF CUSTOMS
|
October 6, 2005 |
|
SANJU SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2005 |
|
SANKET FOOD PRODUCT PVT. LTD. AND Vs. CCE
|
July 22, 2005 |
|
SANKET FOOD PRODUCTS PVT. LTD. AND Vs. C.C.E.
|
July 4, 2005 |
|
SANOBAR TRAVELS Vs. COMMISSIONER OF C EX APPEALS
|
December 21, 2005 |
|
SANT VALVES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
July 25, 2005 |
|
SANTOGEN SILK MILLS Vs. COMMISSIONER OF C EX AND CUS
|
October 28, 2005 |
|
SAP INDIA SYSTEM, APPLICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2005 |
|
SAP INDIA SYSTEMS APPLICATIONS Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 2, 2005 |
|
SAPTHAGIRI CEMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 12, 2005 |
|
SARASWATI ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 2005 |
|
SARIKA PAINTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2005 |
|
SAROJ METAL WORKS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
|
SARVANA ALLOY STEELS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 26, 2005 |
|
SARVODAYA ADVERTISING AGENCY Vs. COMMISSIONER OF C. EX.
|
October 31, 2005 |
|
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 18, 2005 |
|
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 27, 2005 |
|
SARYA SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
|
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2005 |
|
SATPUSHP STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2005 |
|
SATYENDER SINGH Vs. COMMISSIONER OF CUSTOMS, ICD
|
November 14, 2005 |
|
SAWANT FOOD PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2005 |
|
SAYEED AHAMED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 3, 2005 |
|
SCHENCK JENSON AND NICHOLSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2005 |
|
SCHLAFHORST ENGG I LTD Vs. COMMISSIONER OF CUSTOMS APPEALS
|
March 9, 2005 |
|
SCHLUMBERGER ASIA SERVICES LTD Vs. COMMR OF CUSTOMS ADJ
|
September 9, 2005 |
|
SCORPIO ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EXCISE
|
June 24, 2005 |
|
SEAGRAM MANUFACTURING LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 29, 2005 |
|
SEAGULL COOLING PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 12, 2005 |
|
SEAHORSE INDUSTRIES LTD AND ANR. Vs. CCE
|
January 12, 2005 |
|
SEBASTIAN CHOKKATTU Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
June 14, 2005 |
|
SEBASTIAN CHOKKATTU Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 31, 2005 |
|
SECURITY AND PERSONNEL SERVICES Vs. COMMR. OF C. EX.
|
December 13, 2005 |
|
SECURITY AND PROTECTIVE Vs. COMMR. OF C. EX.
|
November 30, 2005 |
|
SEGU MOHAMMED HANAS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 28, 2005 |
|
SEIKO BRUSHWARE (INDIA) Vs. CC
|
February 22, 2005 |
|
SENIOR EXECUTIVE ENGINEER, Vs. CCE
|
September 29, 2005 |
|
SENTHIL ENGINEERING CO. Vs. CCE
|
March 7, 2005 |
|
SERENE LABS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2005 |
|
SESHASAYEE PAPER AND BOARDS LTD. Vs. CCE
|
April 27, 2005 |
|
SEVEN SEAS CARPET Vs. COMMISSIONER OF CUSTOMS
|
December 13, 2005 |
|
SH. HARI SHANKAR AND SH. VIJAI Vs. CC
|
June 7, 2005 |
|
SH. T.V. SHANMUGAM Vs. COMMISSIONER OF CUSTOMS
|
December 30, 2005 |
|
SHAFIQUR REHAMAN Vs. CCE
|
February 2, 2005 |
|
SHAH STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2005 |
|
SHAIKH MOHAMMED AZAM Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
August 22, 2005 |
|
SHALAKA V RANE Vs. COMMISSIONER OF CUSTOMS
|
August 10, 2005 |
|
SHALIMAR PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
May 9, 2005 |
|
SHANGRILA LATEX INDUSTRIES PVT LTD AND SHRI SANJAY MUNSHI Vs. CCE
|
October 21, 2005 |
|
SHANKER LAL SOMANI Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2005 |
|
SHANTI AUTO (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 2, 2005 |
|
SHARAD CHANDRA Vs. CC
|
October 28, 2005 |
|
SHARDA FORGINGS AND STAMPING P. Vs. COMMISSIONER OF C. EX.
|
November 28, 2005 |
|
SHARDA TEXTILE MILLS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
|
SHEELA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
|
SHEELA FOAM PVT. LTD. Vs. CCE
|
March 18, 2005 |
|
SHEKHAR MEHTA AND JEWEL TECH INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AIR PORT
|
January 12, 2005 |
|
SHELLYA PLASTICS INDUS. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 4, 2005 |
|
SHERWANI INDUSTRIAL SYNDICATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2005 |
|
SHETALA AGENCIES PVT. LTD. Vs. COMMISSIONER OF CUS.
|
September 23, 2005 |
|
SHILP GRAVURES LTD. Vs. CC, MUMBAI
|
July 13, 2005 |
|
SHILPA SHARES AND SECURITIES Vs. CCE
|
April 18, 2005 |
|
SHIMNIT INFRASTRUCTURES LTD AND MAXELL RECORDING MEDIA ENERGY I PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 7, 2005 |
|
SHIMNIT INFRASTRUCTURES LTD AND MAXELL RECORDING MEDIA ENERGY I PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2005 |
|
SHIRPUR SHETKARI SSK LTD Vs. COMMISSIONER OF C EX
|
July 21, 2005 |
|
SHITAL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2005 |
|
SHIVA ALLOYS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, ICD
|
December 13, 2005 |
|
SHIVA ANALYTICALS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
June 22, 2005 |
|
SHIVA STEEL ROLLING MILLS Vs. COMMISSIONER OF C EX
|
January 7, 2005 |
|
SHIVAGRICO IMPLEMENTS LIMITED Vs. CCE
|
December 12, 2005 |
|
SHIVKRIPA ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
SHIVRATAN ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
SHREE AMBIKA SUGARS LTD. Vs. CCE
|
April 6, 2005 |
|
SHREE GANESH AGENCIES Vs. CC
|
June 9, 2005 |
|
SHREE GANESHAM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 19, 2005 |
|
SHREE KRISHNA MINERALS Vs. COMMR. OF C. EX., HYDERABAD-I
|
July 8, 2005 |
|
SHREE PRAKASH TEXTILES (GUJ.) Vs. CCEX.
|
March 24, 2005 |
|
SHREE RAJASTHAN SYNTEX LIMITED Vs. CCE
|
March 30, 2005 |
|
SHREE SAGARMATHA DISTRIBUTORS (P) LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 4, 2005 |
|
SHREE VENKATESH STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2005 |
|
SHREENATH ORGOCHEM PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 26, 2005 |
|
SHREYANS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
May 4, 2005 |
|
SHRI ASHISH GUPTA Vs. CCE
|
December 9, 2005 |
|
SHRI BAJRANG ISPAT AND PLYWOOD Vs. COMMR. OF C. EX.
|
August 17, 2005 |
|
SHRI DALIP KUMAR JAISWAL Vs. C.C.E.
|
October 27, 2005 |
|
SHRI DENISH MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
|
SHRI IMTIYAZ IQBAL POTHIAWALA AND Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2005 |
|
SHRI KANHAIYA LAL PURSWANI, SHRI Vs. CC
|
June 14, 2005 |
|
SHRI MOTILAL @ MOHANLAL KHATRI, Vs. CC
|
June 14, 2005 |
|
SHRI P. RAMASAMY AND SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2005 |
|
SHRI PAWAN KUMAR SHARMA AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
June 15, 2005 |
|
SHRI PRAVIN V. GADA AND SHRI Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2005 |
|
SHRI RAJESH HARILAL GANDHI AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
|
SHRI RAM RUBBER PRODUCTS Vs. COMMR. OF CENTRAL EXCISE
|
November 22, 2005 |
|
SHRI RAM SARAN MUKESH KUMAR, SHRI Vs. CC
|
October 24, 2005 |
|
SHRI RAVI JAGOTA, MANAGING Vs. CC
|
December 5, 2005 |
|
SHRI SATHYAPAL REDDY, PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2005 |
|
SHRI SATISH GUPTA, DIRECTOR AND Vs. CC
|
November 21, 2005 |
|
SHRI SHAKTI LPG LIMITED Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
|
February 21, 2005 |
|
SHRI SHAMBHU GOYAL Vs. C.C.E.
|
October 25, 2005 |
|
SHRI SUDHANSHU MITTAL, CHIRAG Vs. CCE
|
September 19, 2005 |
|
SHRI SUKHVINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2005 |
|
SHRI T.S. KAMALAKANNAN, Vs. COMMISSIONER OF CUSTOMS
|
December 13, 2005 |
|
SHRI TEJ KARAN SETHIA Vs. CC
|
December 5, 2005 |
|
SHRI VIJAY HEMANDAS JAVA Vs. CC (AIRPORT)
|
September 9, 2005 |
|
SHRIRAM METALS AND ALLOYS PVT. Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
|
SHUBH TIMB STEEL LIMITED Vs. CCE
|
September 14, 2005 |
|
SHYAM AFINWALE Vs. COMMISSIONER OF CUSTOMS
|
October 26, 2005 |
|
SHYAM FORGINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
|
SIDDAGANGA CEMENTS (P) LTD. Vs. COMMISSIONER OF C. EXCISE
|
June 7, 2005 |
|
SIDDHARTHA TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2005 |
|
SIDDHO MAL PAPER CONVERSION CO. Vs. COMMR. OF C. EX.
|
April 20, 2005 |
|
SIDHARTHA METAL COATING LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 11, 2005 |
|
SIDHMUKH FLEXIBLE PACKAGING (P) LTD. Vs. CCE
|
April 11, 2005 |
|
SIEGIL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2005 |
|
SIEMENS LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
July 5, 2005 |
|
SIEMENS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 6, 2005 |
|
SIGMA ALDRICH FOREIGN HOLDING CO. Vs. COMMR. OF CUS., BANGALORE
|
July 28, 2005 |
|
SILCO AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
October 4, 2005 |
|
SILICATE INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2005 |
|
SILTAP CHEMICALS Vs. CCE, VADODARA
|
June 14, 2005 |
|
SILVASA INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
SILVASSA WOODEN DRUMS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
SILVER WING INVESTMENT AND TRADING CO P LTD Vs. CC IMPORT
|
August 19, 2005 |
|
SIMAC GROUP (INDIA) PVT. LTD. Vs. CCE
|
February 2, 2005 |
|
SIMBHAOLI SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
|
SIMPLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
|
SIMPLEX INDUSTRIES LTD. Vs. CCE
|
December 6, 2005 |
|
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2005 |
|
SIMPLEX MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2005 |
|
SIMPLEX MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
|
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 6, 2005 |
|
SINGAM MARK AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2005 |
|
SINGH SCRAP PROCESSING PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
June 21, 2005 |
|
SINGH SCRAP PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
|
SIPOREX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2005 |
|
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 3, 2005 |
|
SIVA HYGENIC PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 8, 2005 |
|
SIVAMANI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2005 |
|
SJK STEEL CORPORATION LTD. Vs. C.C. & C.E. (APPEALS), HYDERABAD
|
December 8, 2005 |
|
SKM EGG PRODUCTS EXPORT (INDIA) Vs. COMMR. OF C. EX.
|
September 14, 2005 |
|
SLOVAK INDIA TRADING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 9, 2005 |
|
SMI ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
|
SMZS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
|
SNEH SILICATE INDS. LTD. Vs. CCE
|
June 14, 2005 |
|
SOFTESULE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 19, 2005 |
|
SOFTWARE TECHNOLOGY PARK Vs. COMMISSIONER OF C. EX., TRIVANDRUM
|
April 18, 2005 |
|
SOGO COMPUTERS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 1, 2005 |
|
SOMAIYA SHIPPING CLEARING PVT. LTD., SHRIKANT SOMAIYA, SUNDAY EXPORTS AND R.I. GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
|
SOMESH PAPER TUBES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 14, 2005 |
|
SOMESHWARA CEMENTS & CHEM. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
March 24, 2005 |
|
SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
|
SONALKAR MACHINE MFG. CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 8, 2005 |
|
SONI IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
September 27, 2005 |
|
SONY IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
September 5, 2005 |
|
SONY MUSIC ENTERTAINMENT PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
September 2, 2005 |
|
SOUTHERN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 23, 2005 |
|
SOUTHERN PRESSURE CASTINGS Vs. COMMISSIONER OF C. EX.
|
June 27, 2005 |
|
SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF C. EX., TRIVANDRUM
|
October 14, 2005 |
|
SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 22, 2005 |
|
SOUTHERN SALES & SERVICES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 26, 2005 |
|
SPACE TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
SPBL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2005 |
|
SPEB ADHESIVES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2005 |
|
SPEEDFAM INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
September 13, 2005 |
|
SPIC AND SPAN SECURITY AND ALLIED SERVICE (I) P. LTD. Vs. C.C.E.
|
April 27, 2005 |
|
SPIC ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2005 |
|
SPIC-SMO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2005 |
|
SPICE TELECOM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 20, 2005 |
|
SPREAD COATING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2005 |
|
SPRING MERCHANDISERS Vs. COMMR OF CUS IMPORT
|
September 13, 2005 |
|
SPS STEEL ROLLING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2005 |
|
SREE ANANTA KUMAR MILLS LTD. Vs. CCE
|
December 5, 2005 |
|
SREE GANESAR TEXTILE MILLS LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
August 8, 2005 |
|
SREE KUMAR TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 15, 2005 |
|
SREE RAMAKRISHNA CATTLE FEED Vs. CCE
|
August 12, 2005 |
|
SREENIDHI POLYMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 7, 2005 |
|
SREENIDHI POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
February 25, 2005 |
|
SREEVATSA TUBES PVT. LTD. Vs. CCE
|
May 3, 2005 |
|
SRF LTD. Vs. CCE
|
February 15, 2005 |
|
SRF LTD. Vs. CCE
|
July 11, 2005 |
|
SRI ANJANEYA COTTON MILLS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 5, 2005 |
|
SRI GANESH PRASAD Vs. COMMR OF CUSTOMS
|
June 29, 2005 |
|
SRI KALAIVANI SPINNERS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
June 2, 2005 |
|
SRI LAXMI STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 17, 2005 |
|
SRI MATHAVALAKSHIMI MILLS LTD. Vs. CCE
|
December 6, 2005 |
|
SRI MULAM CLUB Vs. COMMISSIONER OF C. EX., THIRUVANTHAPURAM
|
May 11, 2005 |
|
SRI PAPPU KUMAR Vs. COMMR. OF CUSTOMS
|
December 21, 2005 |
|
SRI PRAVEEN GARG Vs. COMMR OF CUSTOMS PREV
|
November 22, 2005 |
|
SRI RABI DUTTA Vs. COMMISSIONER OF CUSTOMS PREV
|
December 30, 2005 |
|
SRI RAM NIWAS SINGH AND SRI SANJEEV Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2005 |
|
SRI RAMA STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
November 17, 2005 |
|
SRI RAMDAS MOTOR TRANSPORT LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
March 24, 2005 |
|
SRI SANJAY KUMAR Vs. COMMR. OF CUSTOMS
|
June 29, 2005 |
|
SRI SANJAY KUMAR Vs. COMMR. OF CUSTOMS
|
September 27, 2005 |
|
SRI SAYEE AGENCIES Vs. CCE
|
July 18, 2005 |
|
SRI SELVAKUMAR TEXTILES Vs. COMMISSIONER OF C. EX.
|
June 22, 2005 |
|
SRI VENKATESH ENTERPRISES Vs. CC
|
March 1, 2005 |
|
SRI VENKATESWARA CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2005 |
|
SRI VISHAAKA FABRICS Vs. COMMISSIONER OF C. EX.
|
December 27, 2005 |
|
SRI. VISHNU PROCESS Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 23, 2005 |
|
SRIDHAR PAINTS CO. P. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
|
November 30, 2005 |
|
SRIGANGANAGAR BOTTLING CO. Vs. CC
|
August 1, 2005 |
|
SRIKANTH SACHETS (P) LTD. Vs. CCE
|
January 6, 2005 |
|
SRINIVASA STEEL ROLLING MILLS Vs. COMMR. OF C. EX.
|
August 23, 2005 |
|
SRM SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2005 |
|
ST-CMS ELECTRIC CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 10, 2005 |
|
STAK CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
|
STANDARD DRUMS AND BARREL L PATEL A M PATEL AND G PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2005 |
|
STANDARD INDUSTRIES Vs. CCE
|
August 24, 2005 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2005 |
|
STANDARD INDUSTRIES LTD Vs. CCEX
|
December 21, 2005 |
|
STANDARD ISPAT LTD Vs. COMMR OF CENTRAL EXCISE
|
April 19, 2005 |
|
STANDARD PENCILS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 5, 2005 |
|
STANDARD RADIATOR PVT LTD Vs. COMMISSIONER OF C EX
|
June 17, 2005 |
|
STANLEY INDUS. (INDIA) LTD. AND Vs. C.C.
|
November 28, 2005 |
|
STANLUBES AND SPECIALITIES INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
|
STAR DRUGS AND RESEARCH LABS LTD. Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
|
STATE BANK OF INDIA Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
November 29, 2005 |
|
STEEL AND FENCE CORPORATION Vs. COMMR. OF CENTRAL EXCISE
|
December 21, 2005 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2005 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., MYSORE
|
October 4, 2005 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
March 4, 2005 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. CCE
|
November 29, 2005 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
|
January 18, 2005 |
|
STEELCO GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
|
STEELCO GUJARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2005 |
|
STELFAST INDIA P. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 19, 2005 |
|
STERICAT GUTSTRINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2005 |
|
STERLITE INDS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
|
STERLITE INDUSTRIES (I) LTD. Vs. COMMISSIONER OF C. EX.
|
November 30, 2005 |
|
STERLITE INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
|
STERLITE INDUSTRIES INDIA LTD Vs. CCE
|
January 14, 2005 |
|
STERLITE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2005 |
|
STERLITE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2005 |
|
STERLITE INDUSTRIES LTD. Vs. CCE
|
July 4, 2005 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 17, 2005 |
|
STI PRODUCTS INDIA LTD. Vs. CCE
|
June 23, 2005 |
|
STRATEGEM MEDIA PVT LTD Vs. COMMISSIONER OF C EX
|
December 6, 2005 |
|
STUDIOLINE INTERIOR SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
November 25, 2005 |
|
STUMPP SCHEULE & SOMAPPA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 6, 2005 |
|
STUMPP SCHEULE & SOMAPPA LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
March 17, 2005 |
|
STUMPP, SCHUELE & SOMAPPA LTD. Vs. COMMR. OF CUS. (EXPORTS), CHENNAI
|
August 1, 2005 |
|
STYLEMAN Vs. COMMISSIONER OF CUSTOMS
|
December 29, 2005 |
|
SU VI PHARMACEUTICALS AND CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
July 6, 2005 |
|
SUBHASH PROJECTS AND MARKETING LTD. Vs. COMMR. OF C. EX., BANGALORE
|
December 7, 2005 |
|
SUCHITA STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2005 |
|
SUDARSANAM SPINNING MILLS Vs. COMMISSIONER OF C. EX.
|
December 2, 2005 |
|
SUDARSHAN STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
|
SUDHIR ENGINEERING COMPANY Vs. CCE
|
May 6, 2005 |
|
SUESSEN ASIA LTD Vs. COMMISSIONER OF CUS
|
September 21, 2005 |
|
SUHITA ETHNIC MARKETING SERVICES Vs. COMMR. OF C. EX.
|
June 20, 2005 |
|
SUHRID DEY Vs. COMMISSIONER OF CUSTOMS PREV
|
March 3, 2005 |
|
SUJANA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
August 30, 2005 |
|
SUJAYA PIPES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
February 24, 2005 |
|
SUKINDA CHROMITE MINES OF TISCO LTD. Vs. COMMR. OF C. EX., BUBANESWAR-I
|
December 23, 2005 |
|
SULOCHANA COTTON SPINNING MILLS Vs. COMMR. OF C. EX.
|
November 24, 2005 |
|
SUMIT ZARDA PVT. LTD. Vs. CCE
|
February 21, 2005 |
|
SUMITOMO ELECTRIC HARDMETAL Vs. CC
|
December 12, 2005 |
|
SUN FOOD TECH Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2005 |
|
SUN PHARMACEUTICALS INDUSTRIES LTD. Vs. CCE
|
May 24, 2005 |
|
SUNBEL ALLOYS COMPANY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2005 |
|
SUNDARAM BRAKE LININGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2005 |
|
SUNDARAM TEXTILES LTD. Vs. COMMISSIONER OF C. EX.
|
November 25, 2005 |
|
SUNDEEP AURORA Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
|
July 18, 2005 |
|
SUNDEK INDIA LTD. Vs. CC
|
July 5, 2005 |
|
SUNDER ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 8, 2005 |
|
SUNDER STEELS LTD. Vs. COMMISSIONER OF C. EXCISE
|
October 10, 2005 |
|
SUNFLAG IRON AND STEEL CO. LTD. Vs. CCE
|
July 5, 2005 |
|
SUNIL KUMAR SHAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
May 2, 2005 |
|
SUNINT AUTO PVT. LTD. Vs. CC
|
February 17, 2005 |
|
SUNITA IMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
|
December 19, 2005 |
|
SUNLAND METAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2005 |
|
SUNNY TEXTILES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 13, 2005 |
|
SUNPAC INDIA PVT. LTD. Vs. CCE
|
December 16, 2005 |
|
SUNRISE ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2005 |
|
SUPARNA CHEMICAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2005 |
|
SUPER POLYPLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2005 |
|
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
May 9, 2005 |
|
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
March 28, 2005 |
|
SUPER STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2005 |
|
SUPERPACK Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2005 |
|
SUPRABHA PROTECTIVE PRODUCTS Vs. COMMISSIONER OF C. EX.
|
November 8, 2005 |
|
SUPRABHA PROTECTIVE PRODUCTS P LTD Vs. COMMISSIONER OF C EX
|
November 23, 2005 |
|
SUPRAJITH ENGINEERING INDS. AND ANR. Vs. CCE
|
April 7, 2005 |
|
SUPREME ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2005 |
|
SUPREME INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2005 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2005 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 26, 2005 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2005 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2005 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
SUPREME MARBLE AND GRANITES LTD. Vs. CCE
|
November 14, 2005 |
|
SUPREME PETROLEUM AND PRAKASH G. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
SURANA STEELS LIMITED Vs. COMMISSIONER OF CENTRAL
|
November 24, 2005 |
|
SURENDRA SPRING P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2005 |
|
SURESH G KEWALRAMANI AND JAISU SHIPPING CO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2005 |
|
SURI AND CO. Vs. CCE
|
August 15, 2005 |
|
SURYA FINVEST P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
|
SURYA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 23, 2005 |
|
SURYA PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2005 |
|
SURYALAKSHMI COTTON MILLS LTD Vs. COMMISSIONER OF C EX
|
September 20, 2005 |
|
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
|
June 6, 2005 |
|
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMR. OF CUS. & C. EX., BHOPAL
|
August 24, 2005 |
|
SUSHIL MALIK Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2005 |
|
SUTHAM NYLOCOTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2005 |
|
SUVARNA AQUA FARM & EXPORTS LTD. Vs. COMMISSIONER OF CUS., GUNTUR
|
May 6, 2005 |
|
SUZUKI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2005 |
|
SWADESHI POLYTEX LTD. Vs. CCE
|
January 10, 2005 |
|
SWAJIT ENGINEERING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2005 |
|
SWARAJ MAZDA LTD. Vs. CCE
|
February 7, 2005 |
|
SWELORE ENGG. PVT. LTD. Vs. C.C.E.
|
October 24, 2005 |
|
SYED IBRAHIM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 4, 2005 |
|
SYNTHETIC POLYMERS Vs. COMMISSIONER OF CUSTOMS
|
June 8, 2005 |
|
SYSTEMATIC STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
T. HARI BALAKRISHNAN Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
September 8, 2005 |
|
T. SUMEDHA Vs. COMMISSIONER OF CUSTOMS, TIRUPATHI
|
December 29, 2005 |
|
T.N. CO-OP. MILK PRODUCER'S Vs. CCE
|
December 27, 2005 |
|
T.P. RAJMOHAN Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2005 |
|
T.P.I. INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
|
T.T.K. HEALTHCARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
|
T.T.K. PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2005 |
|
T.T.K.-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2005 |
|
TAB INDIA GRANITES P. LTD. Vs. COMMISSIONER OF C. EX.
|
December 30, 2005 |
|
TABLETS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 19, 2005 |
|
TAFE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2005 |
|
TAHER ALI INDUS. & PROJECTS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
September 6, 2005 |
|
TAJ LANDS END PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2005 |
|
TAL MANUFACTURING SOLUTIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2005 |
|
TALASH PLASTOPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 23, 2005 |
|
TALFORGE PVT. LTD. Vs. CCE
|
December 6, 2005 |
|
TAMARAI MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2005 |
|
TAMBRAPARANI COATINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2005 |
|
TAMIL NADU NEWSPRINT AND PAPERS Vs. COMMR. OF C. EX.
|
November 30, 2005 |
|
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. CCE
|
February 16, 2005 |
|
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2005 |
|
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 2005 |
|
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
June 29, 2005 |
|
TAMIL NADU TRDE PROMOTION Vs. CCE
|
March 4, 2005 |
|
TAMIL TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2005 |
|
TAMILNADU HOSPITAL LTD. AND EAST COAST HOSPITALS LTD. Vs. CC
|
January 28, 2005 |
|
TAMILNADU NEWSPRINT AND PAPERS Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
|
TAN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2005 |
|
TANIR BAVI POWER COMPANY PVT. LTD. Vs. CC
|
March 29, 2005 |
|
TANMED PHARMACEUTICALS Vs. COMMISSIONER OF C. EX.
|
August 11, 2005 |
|
TAPI TEXTILES PVT LTD AND SHRI KAMAL LALCHAND CHUG Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2005 |
|
TARAPUR COATINGS AND ADHESIVES LTD Vs. COMMISSIONER OF C EX
|
July 11, 2005 |
|
TARINI POLYTEX P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2005 |
|
TATA ADVANCED MATERIALS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
May 20, 2005 |
|
TATA COFFEE LTD. Vs. COMMISSIONER OF CENTRAL
|
June 21, 2005 |
|
TATA CONSULTANCY SERVICES Vs. COMMISSIONER OF CUS. (AIRPORT)
|
December 15, 2005 |
|
TATA ELECTRONIC DEVELOPMENT Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 13, 2005 |
|
TATA ENGINEERING AND LOCOMOTIVE Vs. COMMR. OF C. EX.
|
March 21, 2005 |
|
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. COMMR OF C EX
|
September 28, 2005 |
|
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2005 |
|
TATA IRON AND STEEL CO. LTD., DR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2005 |
|
TATA JOHNSON CONTROLS AUTOMATIVE Vs. COMMR. OF C. EX.
|
December 23, 2005 |
|
TATA MOTORS LTD Vs. COMMR OF CUSTOMS AND CENTRAL EXCISE
|
November 10, 2005 |
|
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2005 |
|
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2005 |
|
TATA MOTORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
|
TATA REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
|
August 4, 2005 |
|
TATA RYERSON LTD. Vs. COMMR. OF CENTRAL EXCISE
|
November 25, 2005 |
|
TATA SSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2005 |
|
TATA STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 24, 2005 |
|
TATA TEA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 6, 2005 |
|
TCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
|
TECHNI BHARATHI LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
February 23, 2005 |
|
TECHNOCRAT SYSTEM Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2005 |
|
TECUMSEH PRODUCTS INDIA (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-IV
|
June 23, 2005 |
|
TEHRI PULP AND PAPER LTD. Vs. COMMISSIONER OF C. EX.
|
August 29, 2005 |
|
TEJO ENGINEERING SERVICES PVT. Vs. COMMISSIONER OF C. EX.
|
March 22, 2005 |
|
TELCO LTD. Vs. CCE
|
July 6, 2005 |
|
TELCO LTD. Vs. CCE
|
April 29, 2005 |
|
TELEPHONE CABLES LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2005 |
|
TETRA PAK I LTD AND SHRI KUMAR IYER Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2005 |
|
TEXAS INSTRUMENTS INDIA PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
September 6, 2005 |
|
TEXCOMASH EXPORT Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2005 |
|
TEXMO INDUSTRIES Vs. CCE
|
March 7, 2005 |
|
TEXPHOS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2005 |
|
TFL QUINN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
|
July 4, 2005 |
|
THANDAVA CO-OPERATIVE SUGARS LTD. Vs. C.C.E., VISAKHAPATNAM
|
December 2, 2005 |
|
THE ASSOCIATED CEMENT COMPANIES LTD. Vs. C.C.E.
|
January 5, 2005 |
|
THERMOFLEX CABLE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2005 |
|
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT Vs. K.G. DENIM LTD.
|
July 26, 2005 |
|
THIRU AROORAN SUGARS LTD. Vs. CCE
|
June 20, 2005 |
|
THYSSENKRUPP INDUSTRIES INDIA PVT. LTD. Vs. CCE, VISAKHAPATNAM
|
August 4, 2005 |
|
TIGRANIA METAL AND STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 26, 2005 |
|
TIJIYA PVT LTD Vs. CCE
|
January 7, 2005 |
|
TIK-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 2, 2005 |
|
TIKI TAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 18, 2005 |
|
TIMES INTERNATIONALS Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
July 29, 2005 |
|
TIP TOP PLASTIC INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 27, 2005 |
|
TIPS INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 18, 2005 |
|
TIRUPATI CIGARETTES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2005 |
|
TIRUPUR COTTON SPINNING AND WEAVING MILLS LTD. Vs. CCE
|
April 25, 2005 |
|
TIT TEXTILES LTD. Vs. CCE
|
February 10, 2005 |
|
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
September 1, 2005 |
|
TITAWI SUGAR COMPLEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2005 |
|
TODI RUBBER INDUSTRIES P LTD Vs. COMMISSIONER OF C EX
|
February 4, 2005 |
|
TOGETHER TEXTILE MILLS INDIA P. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 2005 |
|
TOPAIM PROPERTIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 20, 2005 |
|
TORSION PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
July 21, 2005 |
|
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
|
February 28, 2005 |
|
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
|
March 30, 2005 |
|
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. CC
|
December 7, 2005 |
|
TOYOTA KIRLOSKAR MOTORS PVT. LTD. Vs. CCE
|
June 22, 2005 |
|
TRAC AIR CONDITIONING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANG.-II
|
September 1, 2005 |
|
TRACTOR AND FARM EQUIP. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
February 4, 2005 |
|
TRADEWELL PRODUCTS CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2005 |
|
TRANS (INDIA) SHIPPING PVT. LTD. Vs. COMMR. OF C. EX.
|
June 16, 2005 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF CUS., COCHIN
|
May 3, 2005 |
|
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX., COCHIN
|
May 12, 2005 |
|
TRANSPORT AND JAYKISHAN BALA Vs. CCEX
|
March 16, 2005 |
|
TRANSPORT SOLUTION GROUP Vs. COMMISSIONER OF C EX
|
November 25, 2005 |
|
TRANSWEIGH I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
|
TRF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
|
TRICHY DISTILLERIES AND CHEMICALS LTD. Vs. CCE
|
May 4, 2005 |
|
TRICHY STEEL ROLLING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2005 |
|
TRICO PROCESS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
|
TRINI IMPEX Vs. CCEX
|
February 10, 2005 |
|
TRINITY FORWARDERS Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2005 |
|
TRIPATHI RUBBER INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
September 14, 2005 |
|
TRITON COMMUNICATION PVT LTD Vs. COMMISSIONER OF C EX
|
July 12, 2005 |
|
TRIVENI ENGG. AND INDUS. LTD. Vs. CCE
|
March 17, 2005 |
|
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 13, 2005 |
|
TRIVENI GLASS LIMITED Vs. CCE
|
June 17, 2005 |
|
TRIVENI GLASS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2005 |
|
TRUPATI STRUCTURALS LTD. Vs. CCE
|
December 22, 2005 |
|
TRUWOODS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 14, 2005 |
|
TRUWOODS PVT. LTD. AND SHRI SANJIV AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2005 |
|
TTK PRESTIGE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 4, 2005 |
|
TTK TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2005 |
|
TUFTWEEN PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2005 |
|
TULSI CLEARING AND FORWARDING PVT LTD Vs. COMMR OF CUS GEN
|
December 20, 2005 |
|
TULSYAN NEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 4, 2005 |
|
TUMKUR DIST. CO-OP. MILK PRODUCERS SOCIETIES UNION LTD. Vs. CCE, BANGALORE-I
|
November 22, 2005 |
|
TURBO ENERGY LTD. Vs. CCE
|
May 3, 2005 |
|
TVS ELECTRONICS LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 25, 2005 |
|
TYCO SUBMARINE SYSTEMS LTD AND V S N L Vs. COMMISSIONER OF CUSTOMS
|
February 28, 2005 |
|
U S ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
|
December 30, 2005 |
|
U.P. TWIGA FIBERGLASS LTD. Vs. CCE
|
February 14, 2005 |
|
UDAAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2005 |
|
UDYAM POLY PLAST PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2005 |
|
ULTRA TECH CEMCO LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 5, 2005 |
|
ULTRAPACK Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 1, 2005 |
|
UMAJI OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2005 |
|
UNI DERITEND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2005 |
|
UNI DERITEND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2005 |
|
UNI PRODUCTS (I) LTD. Vs. CCE
|
September 30, 2005 |
|
UNIK TRADERS Vs. CHIEF COMMISSIONER OF CUSTOMS, CHENNAI
|
January 12, 2005 |
|
UNIMARK REMEDIES LTD Vs. COMMSSIONER OF CENTRAL EXCISE
|
June 13, 2005 |
|
UNIMIN INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 28, 2005 |
|
UNIPON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2005 |
|
UNISON ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2005 |
|
UNISON METAL LTD. Vs. CCE
|
September 5, 2005 |
|
UNITED COURIER Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2005 |
|
UNITED METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
UNITED TELECOM LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 13, 2005 |
|
UNITRON LIMITED Vs. CCE
|
January 13, 2005 |
|
UNITY INDUSTRIES, SONIC, SOTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2005 |
|
UNITY PAINTS AND CHEMICAL CO P LTD Vs. C C EX
|
December 30, 2005 |
|
UNIVERSAL ABRASIVES AND MINERALS Vs. COMMR. OF CUS.
|
October 26, 2005 |
|
UNIVERSAL DYEING AND PRINTING Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2005 |
|
UNIVERSAL FERRO & ALLIED CHEMICALS LTD. Vs. COMMR. OF C. EX.
|
October 21, 2005 |
|
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD. Vs. COMMR. OF C. EX.
|
January 18, 2005 |
|
UNIVERSAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2005 |
|
UNROYAL TEXTILES INDUSTRIES LTD. Vs. C.C. (AIR CARGO)
|
February 24, 2005 |
|
UPASENA AMARASURYA Vs. CC
|
March 4, 2005 |
|
UPENDRA SONI AND SHRI BAL KRISHAN Vs. CC
|
June 14, 2005 |
|
URALS HEAVY MACHINE BUILDING Vs. DESIGNATED AUTHORITY/MINISTRY
|
August 12, 2005 |
|
USHA BRECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2005 |
|
USHA RE ROLLING MILLS PVT LTD AND P T PATEL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 13, 2005 |
|
USHMA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2005 |
|
USV LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2005 |
|
USV LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2005 |
|
UTILITY ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 1, 2005 |
|
UTKAL ALLOYS P LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
April 28, 2005 |
|
UTTAM STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2005 |
|
V I PATIL AND ESSEL PROPACK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 28, 2005 |
|
V L CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS APPEALS
|
May 17, 2005 |
|
V M PRINTS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 28, 2005 |
|
V M S EXPORTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2005 |
|
V T DOLWANI Vs. CCEX
|
May 17, 2005 |
|
V. GOVINDARAJ Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 2005 |
|
V.B. BHATIA AND CO. Vs. COMMISSIONER OF CUS. (GENERAL)
|
September 30, 2005 |
|
V.B. INFORMATION SYSTEMS Vs. CCE
|
June 15, 2005 |
|
V.G. PAPER AND BOARDS LTD. Vs. CCE
|
March 18, 2005 |
|
V.S. INDUSTRIES Vs. CCE
|
June 10, 2005 |
|
VAKIL DODHAI THAKUR Vs. COMMISSIONER OF CUSTOMS P
|
August 9, 2005 |
|
VALSON DYEING BLEACHING AND PRINTING WORKS Vs. COMMR OF C EX
|
October 24, 2005 |
|
VALSON SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2005 |
|
VAM ORGANIC CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
August 1, 2005 |
|
VAMAN PHARMA PRIVATE LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
November 22, 2005 |
|
VANATI ORGANICS LTD Vs. COMMISSIONER OF C EX
|
July 18, 2005 |
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VANDANA DYEING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2005 |
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VARANASI CHAIN INDUSTRIES AND Vs. CCE
|
November 29, 2005 |
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VARDHMAN ACRYLICS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
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October 25, 2005 |
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VARDHMAN SPINNING AND GENERAL Vs. COMMR. OF C. EX. (APPEALS)
|
August 4, 2005 |
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VASANT AJMERA Vs. COMMISSIONER OF CUSTOMS PREV
|
July 12, 2005 |
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VASANTHA PLASTICS Vs. CCE
|
January 19, 2005 |
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VASAVADATTA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
November 28, 2005 |
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VASAVADATTA CEMENT Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
|
November 25, 2005 |
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VAZIR POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2005 |
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VBC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
February 14, 2005 |
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VBC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
August 24, 2005 |
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VDO INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 29, 2005 |
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VECRON INDUS LTD Vs. COMMISSIONER OF CUS IMPORTS
|
September 21, 2005 |
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VEEJAY LAKSHMI ENGG. WORKS LTD. Vs. COMMISSIONER OF C. EX.
|
June 21, 2005 |
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VELMURUGAN ENGINEERING Vs. COMMISSIONER OF C. EX.
|
March 11, 2005 |
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VENKATARAYA POWER LTD. Vs. COMMISSIONER OF CUS. (APPEALS), MUMBAI
|
February 23, 2005 |
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VENKATESHWARA ESSENCE & CHEMICALS (P) LTD. Vs. C.C.E., BANGALORE
|
October 6, 2005 |
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VENKATESHWARA SILK MILLS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 20, 2005 |
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VENKATESWARA CANS PVT LTD Vs. CCE
|
July 11, 2005 |
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VENUS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2005 |
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VENUS REMEDIES LTD. Vs. CCE
|
November 30, 2005 |
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VERIFONE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 8, 2005 |
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VIACOM ELECTRONICS PVT. LTD. Vs. C.C.E.
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December 20, 2005 |
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VIBHUTHI EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
July 20, 2005 |
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VICTORY PRESS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 13, 2005 |
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VIDARBHA VENEER INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 5, 2005 |
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VIDEOCON INTERNATIONAL LTD AND SHRI V N RAMACHANDRAN Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
March 10, 2005 |
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VIDYA LAMINATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2005 |
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VIDYALAKSHMI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2005 |
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VIDYUT UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2005 |
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VIGNESH ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2005 |
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VIJAY PROFILE CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2005 |
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VIJAY TRADERS Vs. CC
|
March 15, 2005 |
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VIJAYA CONSULTANTS Vs. COMMR. (APPEALS) OF C. EX. & CUS., GUNTUR
|
November 25, 2005 |
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VIJAYANAND ROADLINES LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 10, 2005 |
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VIJAYJYOT SEATS PVT LTD Vs. CCEX AND CUS
|
February 8, 2005 |
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VIJIROM CHEM. PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
August 18, 2005 |
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VIJYAJYOT SEATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2005 |
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VIKAS AUTOMATIC FASTENERS PVT LTD Vs. COMMISSIONER OF C EX
|
July 4, 2005 |
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VIKAS SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2005 |
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VIKAS SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2005 |
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VIKASH TUBES AND METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2005 |
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VIKASWOOD WORKS Vs. COMMISSIONER OF CUSTOMS
|
December 5, 2005 |
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VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 6, 2005 |
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VIKRANT TYRES LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2005 |
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VIMAL KUMAR DHALL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2005 |
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VIMLA WOOD CRAFT P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2005 |
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VINAR SYSTEM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2005 |
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VINAR SYSTEM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
May 31, 2005 |
|
VINAY EXPORTS Vs. COMMISSIONER OF CUSTOMS PREV
|
January 7, 2005 |
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VINAY SINGH KUSHWAHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2005 |
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VINAYAGA BODY BUILDING Vs. COMMR. OF C. EX.
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September 22, 2005 |
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VINAYAK ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE-III
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December 20, 2005 |
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VINDHYA CAST COATERS LTD Vs. CCE
|
March 30, 2005 |
|
VINDHYA STEELS Vs. COMMR. OF CENTRAL EXCISE
|
October 4, 2005 |
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VINITEC ELECTRONICS (P) LTD. Vs. C.C.E.
|
December 1, 2005 |
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VINOD KUMAR DUGAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2005 |
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VIP INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS E P
|
August 4, 2005 |
|
VIP INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2005 |
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VIPRAS CASTING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2005 |
|
VIPUL A SHAH Vs. COMMISSIONER OF CUSTOMS P
|
May 11, 2005 |
|
VIRMATIBEN RAJANIKAND SHAH Vs. COMMISSIONER OF C EX
|
September 8, 2005 |
|
VISHAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2005 |
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VISHNU SUGAR MILLS LTD. Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, PATNA
|
November 25, 2005 |
|
VISHNU TRADERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2005 |
|
VISHWAKARMA ALLOYS LTD. Vs. CCE, LUDHIANA
|
April 28, 2005 |
|
VISTEON AUTOMOTIVE SYSTEMS INDIA Vs. COMMR. OF C. EX.
|
December 26, 2005 |
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VISWANADHA INSTITUTE OF TECH. OF Vs. COMMR. OF CUS., ICD
|
December 15, 2005 |
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VITA SOAPS AND SPECIALITIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 9, 2005 |
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VIVEK BULB INDUSTRIES PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
August 17, 2005 |
|
VIVHUTI EXPORTS Vs. CC
|
July 19, 2005 |
|
VIVIDH TRADERS Vs. COMMISSIONER OF CUSTOMS
|
June 16, 2005 |
|
VIZAG SHIPPING & METAL PROCESSORS LTD. Vs. C.C., VISAKHAPATNAM
|
July 12, 2005 |
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VOLANT TEXTILE MILLS LTD Vs. CCE
|
September 22, 2005 |
|
VOLTAS LIMITED Vs. CCE
|
August 1, 2005 |
|
VOLTAS LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), HYDERABAD
|
October 7, 2005 |
|
VOLTAS LTD. Vs. COMMISSIONER OF C. EX.
|
December 28, 2005 |
|
VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 28, 2005 |
|
VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 8, 2005 |
|
VOLTAS LTD. Vs. CCE
|
September 20, 2005 |
|
VOLVO INDIA LIMITED Vs. CCE
|
January 4, 2005 |
|
VOLVO INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 17, 2005 |
|
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
January 27, 2005 |
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VST TILLERS & TRACTORS LTD. Vs. COMMR. OF C. EX., BANGALORE
|
May 9, 2005 |
|
VULCAN INDUSTRIAL ENGG. CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2005 |
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VXL INSTRUMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 11, 2005 |
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WADHWA INFRACORE STEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2005 |
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WALIA ENGG ASSOCIATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2005 |
|
WAMAN INDUSTRIAL CHEMICALS LTD AND Vs. CCE
|
July 8, 2005 |
|
WARTSILA INDIA LTD Vs. CC
|
August 3, 2005 |
|
WATERBASE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 16, 2005 |
|
WATERBASE LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
|
December 1, 2005 |
|
WEIKFIELD PRODUCTS CO I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2005 |
|
WEIZMANN LTD. AND COX AND KINGS TRAVELS AND FINANCE LTD. Vs. CC (P)
|
August 12, 2005 |
|
WELCOME HOTEL Vs. COMMISSIONER OF CUS AND C EX
|
October 28, 2005 |
|
WELLBERT PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
March 3, 2005 |
|
WELSPUN GUJARAT STATE ROHRAN LTD. Vs. COMMR. OF C. EX.
|
August 5, 2005 |
|
WEP PERIPHERALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 11, 2005 |
|
WEST COAST PAPER MILLS LTD. Vs. COMMR. OF C. EX., BANGALORE/MANGALORE
|
July 6, 2005 |
|
WESTERN COALFIELDS LTD. Vs. CCE
|
August 8, 2005 |
|
WHEEL & AXLE PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
March 18, 2005 |
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WHIRLPOOL OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
September 22, 2005 |
|
WHIRLPOOL OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2005 |
|
WIDIA (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 9, 2005 |
|
WILWAY FORT INDIAN LTD. Vs. CCE
|
February 3, 2005 |
|
WIN PIPES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 14, 2005 |
|
WINTECH INC. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2005 |
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WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
|
September 30, 2005 |
|
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
July 14, 2005 |
|
WIPRO GE MEDICAL SYSTEMS LTD. Vs. CC
|
June 21, 2005 |
|
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
May 17, 2005 |
|
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2005 |
|
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 26, 2005 |
|
WOMAN INDUSTRIAL CHEMICALS LTD. Vs. CCE, MUMBAI-VII
|
July 28, 2005 |
|
WOODMEN INDUSTRIES LTD Vs. CCE
|
May 17, 2005 |
|
WOOL WORTH INDIA LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
July 14, 2005 |
|
XPRO INDIA LIMITED Vs. CC IMPORT NCH
|
August 31, 2005 |
|
YALE INTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2005 |
|
YAMAHA MOTORS (INDIA) PVT. LIMITED Vs. CCE
|
April 12, 2005 |
|
YAMUNA PRASAD SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 18, 2005 |
|
YANGIR SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
June 8, 2005 |
|
YASH METALICS P LTD Vs. CCEX
|
January 13, 2005 |
|
YES GARMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2005 |
|
YOGESH ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2005 |
|
YOJANA COURIERS (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., TRIVANDRUM
|
July 27, 2005 |
|
YOKOGAWA BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
January 31, 2005 |
|
YOKOGAWA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
|
March 31, 2005 |
|
ZAKARIA STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 5, 2005 |
|
ZAKI ANWAR Vs. COMMISSIONER OF CUSTOMS
|
October 20, 2005 |
|
ZANDU PHARMACEUTICALS WORKS LTD. Vs. CCE, THANE
|
April 5, 2005 |
|
ZEE TELEFILMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2005 |
|
ZENITH LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 13, 2005 |
|
ZENITH TINS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2005 |
|
ZINAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
September 30, 2005 |
|
ZUARI CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
November 28, 2005 |