|
4R HEALTH CARE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2004 |
|
A DESAI AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2004 |
|
A. SRINIVASAN Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 13, 2004 |
|
A.C. ENTERPRISES Vs. CCE
|
February 11, 2004 |
|
A.C.C. LTD. Vs. CCE
|
November 24, 2004 |
|
A.F. GANI Vs. COMMISSIONER OF CUSTOMS
|
October 19, 2004 |
|
A.K. HAMSA MOHIDEEN Vs. COMMISSIONER OF CUSTOMS
|
May 21, 2004 |
|
A.K. SPINTEX Vs. CCE
|
January 16, 2004 |
|
A.N. SHUKLA Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2004 |
|
A.P. PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
April 20, 2004 |
|
A.P.S. ASSOCIATE PVT. LTD. Vs. CCE
|
December 22, 2004 |
|
A.R. PINHEIRO, M.D. AND Vs. COMMISSIONER OF CUSTOMS, AIR
|
March 11, 2004 |
|
A.R. PLASTICS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
A.S.W.M. SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2004 |
|
AANCHAL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PORT
|
May 6, 2004 |
|
AAR KAY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
AAR VEE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
|
August 24, 2004 |
|
AARTI INDUSTRIES LTD Vs. CCE
|
November 24, 2004 |
|
AARTI STEEL ROLLING MILLS LTD. Vs. CCE
|
June 17, 2004 |
|
AARVEE DENIMS AND EXPORTS LTD. AND Vs. CCE
|
April 7, 2004 |
|
AASU TEXTILES PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
July 2, 2004 |
|
ABACUS COMPUTERS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2004 |
|
ABB LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 18, 2004 |
|
ABBOT HEALTHCARE PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
February 11, 2004 |
|
ABBOTT HEALTHCARE PVT LTD Vs. COMMISSIONER OF CUSTOMS I
|
May 18, 2004 |
|
ABDULLA KOYLOTH Vs. COMMISSIONER OF CUSTOMS GEN
|
December 10, 2004 |
|
ABHIDEEP CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2004 |
|
ABHISHEK AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2004 |
|
ABHISHEK SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
December 1, 2004 |
|
ACCRA PAC INDIA PVT LTD Vs. COMMISSIONER OF CUS AND C EX
|
February 10, 2004 |
|
ACCURATE TRANSFORMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2004 |
|
ACE GLASS CONTAINERS AND P A BADAVE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2004 |
|
ACE TIMEZ Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 14, 2004 |
|
ACME PHARMACEUTICALS AND ICOM Vs. CCE
|
May 12, 2004 |
|
ACMI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
September 10, 2004 |
|
ADANI EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2004 |
|
ADANI EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 2, 2004 |
|
ADANI EXPORTS LTD AND Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 10, 2004 |
|
ADARSH ICE CREAM AND FROZEN FOOD PVT LTD Vs. C C EX
|
April 8, 2004 |
|
ADINATH SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2004 |
|
ADITYA INDUSTRIES AND SHRI M N BISHNOI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2004 |
|
ADITYA STEEL ROLLING MILLS (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2004 |
|
ADLINE SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
June 7, 2004 |
|
ADVANCE MECHANICAL WORKS ADICO SPARES INDIA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 28, 2004 |
|
ADVANCE METAL POWDER Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2004 |
|
ADVANCE METAL POWDER Vs. CCE
|
October 12, 2004 |
|
ADVANCED GRAPHIC SYSTEMS Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
April 2, 2004 |
|
ADVANCED TECHNOLOGY DEVICES Vs. COMMISSIONER OF CUSTOMS
|
May 26, 2004 |
|
AEON CONSTRUCTION PRODUCTS Vs. COMMISSIONER OF C. EX.
|
September 23, 2004 |
|
AEON CONSTRUCTION PRODUCTS Vs. CCE
|
October 28, 2004 |
|
AERO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2004 |
|
AERO INDUSTRIES Vs. CCE
|
June 17, 2004 |
|
AFCONS INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF C EX
|
August 23, 2004 |
|
AFCONS PAULING JOINT VENTURE Vs. CCE
|
January 14, 2004 |
|
AGARWAL AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2004 |
|
AGARWAL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
March 4, 2004 |
|
AGGARWAL AND COMPANY Vs. CC
|
September 30, 2004 |
|
AGGARWAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 2004 |
|
AGRO DUTCH FOODS LTD. Vs. COMMISSIONER OF C. EX.
|
April 15, 2004 |
|
AGV ALFAB LIMITED AND V.K. SHARMA, Vs. CCE
|
November 2, 2004 |
|
AHMED JUNEJA Vs. COMMISSIONER OF CUSTOMS
|
February 19, 2004 |
|
AHMEDNAGAR STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
AIR AND SEA CLEARING FORWARDING PVT LTD Vs. COMMISSIONER OF CUSTOMS GEN
|
July 13, 2004 |
|
AIR CONDITIONER COMPANY OF INDIA Vs. COMMISSIONER OF C. EX.
|
April 1, 2004 |
|
AIR CONDITIONING CORPN. LTD. Vs. COMMR. OF C. EX., VISHAKAPATNAM
|
January 21, 2004 |
|
AIR FREIGHT LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
March 9, 2004 |
|
AIR WORKS ENGG PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 20, 2004 |
|
AIRCELL DIGILINK INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2004 |
|
AIREX VALVES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
AIRLIGHT ELECTRONICS PVT. LTD. Vs. CCE
|
August 18, 2004 |
|
AIRPORT AUTHORITY OF INDIA Vs. CC
|
November 9, 2004 |
|
AIRPORTS AUTHORITY OF INDIA Vs. CC
|
September 28, 2004 |
|
AJANTA WATCH LTD Vs. COMMISSIONER OF CUSTOMS
|
July 30, 2004 |
|
AJAY PAUL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 17, 2004 |
|
AJIT INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2004 |
|
AKAR TOOLS LTD. Vs. CCE
|
February 19, 2004 |
|
AKAY CONES PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
February 9, 2004 |
|
AKOLA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2004 |
|
AKSHAY SPINNING MILLS Vs. CCE
|
June 9, 2004 |
|
AKZO NOBEL COATINGS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
December 2, 2004 |
|
AL YASEEN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
March 16, 2004 |
|
ALANKRUTI LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 28, 2004 |
|
ALBERT DAVID LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 24, 2004 |
|
ALBERT DAVID LTD. AND DR. D.P. Vs. CCE
|
December 28, 2004 |
|
ALBERT DAVID LTD., AHLCON Vs. CCE
|
January 22, 2004 |
|
ALCOBEX METALS LTD. Vs. CCE
|
April 15, 2004 |
|
ALDEC CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
May 14, 2004 |
|
ALEMBIC CHEMICAL WORKS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
February 24, 2004 |
|
ALEMBIC LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 1, 2004 |
|
ALEMBIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2004 |
|
ALEX C. JOSEPH Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 6, 2004 |
|
ALEXO CHEMICALS KESHAVLAL H PATEL AND NATWAR V PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
ALFA ICA I LTD AND SHYAMSUNDER TIKMANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2004 |
|
ALLIED UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2004 |
|
ALOK GUPTA Vs. CC
|
May 4, 2004 |
|
ALPHA FOAM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2004 |
|
ALSA MARINE AND HARVESTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2004 |
|
ALSTOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
ALSTOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2004 |
|
ALWAR LAMPS PVT. LTD. Vs. CCE, JAIPUR
|
January 8, 2004 |
|
ALWARES BATHELO Vs. COMMISSIONER OF CUSTOMS P
|
February 19, 2004 |
|
AMAR LULLA AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2004 |
|
AMARAVATHI SRI VENKATESH PAPER Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2004 |
|
AMBICA SCRAP RECYCLING PVT LTD Vs. CCE
|
October 19, 2004 |
|
AMBIT INFOTECH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
AMBUJA CEMENT EASTERN LTD Vs. COMMR OF CENTRAL EXCISE
|
October 1, 2004 |
|
AMBUJA CEMENT EASTERN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2004 |
|
AMBUJA CEMENT EASTERN LTD. Vs. CCE, RAIPUR
|
August 20, 2004 |
|
AMBUJA INTERMEDIATES LTD Vs. COMMISSIONER OF CENTRAL EXCISE III
|
March 11, 2004 |
|
AMC COOKWARE (P) LTD. Vs. CC
|
March 25, 2004 |
|
AMFORGE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
AMIRALI ALIDIN KUTCHI Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
February 4, 2004 |
|
AMIT AYURVEDIC AND COSMETIC Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2004 |
|
AMITEX SILK MILLS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2004 |
|
AMP INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
August 6, 2004 |
|
AMRIT BOTTLERS PVT. LTD. Vs. CCE
|
July 20, 2004 |
|
AMRIT DYEING AND PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 6, 2004 |
|
AMRITA MOULDING (P) LTD. Vs. COMMISSIONER OF C. EX.
|
April 5, 2004 |
|
AMRITLAL CHEMAUX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2004 |
|
AMRITSAR EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 1, 2004 |
|
AMRITSAR SWADESHI WOOLLEN MILLS Vs. CCE
|
March 17, 2004 |
|
AMRUL MAHALDER Vs. COMMISSIONER OF CUSTOMS PREV
|
November 9, 2004 |
|
AMTEK AUTO LIMITED Vs. CCE
|
December 24, 2004 |
|
AMTREX HITACHI Vs. CC
|
May 21, 2004 |
|
AMTREX HITACHI APPLIANCE LTD AND MAHESH AGARWAL Vs. COMMISSIONER OF CEN EXCISE
|
May 5, 2004 |
|
ANAND DUPLEX LTD. Vs. CCE
|
September 27, 2004 |
|
ANAND FOODS Vs. CCE
|
January 9, 2004 |
|
ANAND STEEL ROLLING WORKS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2004 |
|
ANAND SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 2004 |
|
ANANT SYNTEX LTD. Vs. C.C.E.
|
August 24, 2004 |
|
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
May 6, 2004 |
|
ANDHRA PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
June 21, 2004 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
November 18, 2004 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
|
October 15, 2004 |
|
ANDREW YULE AND CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2004 |
|
ANDREW YULE AND CO. LTD. Vs. CCE
|
May 5, 2004 |
|
ANGADPAL IND P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2004 |
|
ANIL DAMODAR DAGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
ANIL KUMAR KALYANJI VASANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2004 |
|
ANIL PUMPS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
ANIL RUBBER MILLS (P) LTD. Vs. CC
|
August 23, 2004 |
|
ANIL STARCH PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2004 |
|
ANISH KUMAR SPINNING MILLS Vs. COMMISSIONER OF CUSTOMS
|
May 17, 2004 |
|
ANISHA BEGAM Vs. COMMISSIONER OF CUSTOMS
|
February 11, 2004 |
|
ANJALEEM ENTERPRISES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 20, 2004 |
|
ANJANI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
February 20, 2004 |
|
ANKUR TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2004 |
|
ANNAPURNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
July 21, 2004 |
|
ANNAPURNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 5, 2004 |
|
ANNAYAPPA Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 7, 2004 |
|
ANSUN SYSTEM CONSULTING PVT. LTD. Vs. COMMISSIONER OF CUS.
|
November 4, 2004 |
|
ANU FERTILITY AND CONTRACEPTION SERVICES AND RESEARCH INSTITUTE Vs. COMMISSIONER OF CUSTOMS
|
May 24, 2004 |
|
ANURAG ENGG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2004 |
|
APCO INDUSTRIES LTD Vs. C C EX
|
July 9, 2004 |
|
APCOTEX LATTICES LTD AND B V MANJUNATH Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 17, 2004 |
|
APEX AUTO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
October 8, 2004 |
|
APEX CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
APL (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
May 20, 2004 |
|
APOLLO PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2004 |
|
APOLLO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2004 |
|
APOLLO VIKAS STEEL P LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 27, 2004 |
|
AQUAMALL WATER SOLUTIONS LTD. Vs. COMMR. OF C. EX., HYDERABAD-II
|
December 2, 2004 |
|
ARACO CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
October 21, 2004 |
|
ARADHANA INDUSTRIES PVT. LTD. Vs. CCE
|
March 22, 2004 |
|
ARCH PHARMALABS LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 1, 2004 |
|
AREBEE STAR MARITIME AGENCIES Vs. C C EX
|
July 5, 2004 |
|
ARHAM SPINNING MILLS Vs. CCE
|
July 20, 2004 |
|
ARIES COMPONENTS MANUFACTURING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2004 |
|
ARIF Y DIVASLI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 9, 2004 |
|
ARIHANT ARTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
ARIHANT CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2004 |
|
ARJANDAS METALS INDUSTRIES PVT Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2004 |
|
ARJUN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
ARROW COATED PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2004 |
|
ARSHIK HERBAL REMEDIES (INDIA) Vs. COMMISSIONER OF CENTRAL
|
February 13, 2004 |
|
ARTEK IMAGING PVT. LTD. AND ARTEK Vs. CCE
|
August 25, 2004 |
|
ARTSON ENGG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2004 |
|
ARTSON ENGINEERING LIMITED Vs. COMMISSIONER OF C. EX., VISHAKAPATNAM
|
April 27, 2004 |
|
ARUN PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2004 |
|
ARUNA STRAW BOARDS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 18, 2004 |
|
ARVIND CHEMICALS LTD. Vs. CCE
|
August 12, 2004 |
|
ARVIND STEEL AND AGRO INDS. Vs. CCE
|
October 15, 2004 |
|
ARVIVA INDUSTRIES I LTD AND SHRI RAJU AMARNANI Vs. COMMISSIONER OF CEN EXCISE
|
July 9, 2004 |
|
ARYA FILAMENTS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2004 |
|
ARYA VAIDYA PHARMACY (CBE) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
July 2, 2004 |
|
ARYAS DYEING AND PRINTING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 5, 2004 |
|
ASADULLAH KHAN Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
March 10, 2004 |
|
ASARWA MILLS Vs. CCE
|
February 13, 2004 |
|
ASEA BROWN BOVERI LTD. Vs. CCE
|
December 1, 2004 |
|
ASHA AMEE ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
November 22, 2004 |
|
ASHA HANDICRAFTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2004 |
|
ASHIMA DENIMS LIMITED Vs. COMMISSIONER OF CEN EXCISE
|
July 28, 2004 |
|
ASHISH CANS AND CONTAINERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
ASHISH ENTERPRISES AND SHRI H A OZA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2004 |
|
ASHISH METAL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2004 |
|
ASHOK ENTERPRISES Vs. CC
|
November 24, 2004 |
|
ASHOK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 25, 2004 |
|
ASHOK INDIA ENGG WORKS Vs. COMMISSIONER CENTRAL EXCISE
|
October 25, 2004 |
|
ASHOK IRON WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
February 20, 2004 |
|
ASHOK KUMAR B SHAH Vs. COMMISSIONER OF C EX AND CUS
|
June 18, 2004 |
|
ASHOK LEYLAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2004 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2004 |
|
ASHOK POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
May 14, 2004 |
|
ASHOKA TRANSMISSIONS WIRE PVT. Vs. COMMISSIONER OF C. EX.
|
May 12, 2004 |
|
ASHU EXPORTS Vs. CC
|
June 15, 2004 |
|
ASHWANI BHATIA Vs. CC
|
February 6, 2004 |
|
ASHWANI KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2004 |
|
ASHWIN DOSHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2004 |
|
ASHWIN ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
ASIA BROWN BOVERI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2004 |
|
ASIAN ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2004 |
|
ASIAN PAINTS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2004 |
|
ASIAN PAINTS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2004 |
|
ASIAN PAINTS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2004 |
|
ASIAN PEROXIDES LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR
|
October 1, 2004 |
|
ASIANOL LUBRICANTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2004 |
|
ASMACO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
ASOJ SOFT CAPS PVT LTD AND SHRI M P JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2004 |
|
ASOKA SPINTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND ASOKA SPINTEX LTD
|
March 15, 2004 |
|
ASPAIF TEXTILE LAMINATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2004 |
|
ASSAM PETROCHEMICALS LIMITED Vs. COMMISSIONER OF C. EX., SHILLONG
|
February 12, 2004 |
|
ASSISTANT ENGINEER (CIVIL), PCC Vs. CCE
|
December 3, 2004 |
|
ASSOCIATE CEMENT COMPANIES LTD. Vs. CCE
|
October 13, 2004 |
|
ASSOCIATED BROTHERS Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2004 |
|
ASSOCIATED CAPSULES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 21, 2004 |
|
ASSOCIATED CEMENT CO LTD Vs. CCE
|
August 10, 2004 |
|
ASSOCIATED CEMENT CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2004 |
|
ASSOCIATED CEMENT COMPANIES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
June 1, 2004 |
|
ASSOCIATED CEMENT COMPANIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2004 |
|
ASSOCIATED DRUG COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 29, 2004 |
|
ASSOCIATED PIGMENTS LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
January 22, 2004 |
|
ASSOCIATED PLASTICS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
July 12, 2004 |
|
ASSOCIATED SWITCH GEARS AND Vs. CCE
|
August 6, 2004 |
|
ASSOCIATION OF BOPP Vs. DESIGNATED AUTHORITY
|
April 1, 2004 |
|
ASTRA DIAMOND TOOLS CO PVT LTD AND Vs. COMMISSIONER OF CUSTOMS
|
June 4, 2004 |
|
ASTRA DIAMONDS TOOLS PVT LTD AND SHRI DINAKAR ANANT KAMAT Vs. COMMISSIONER OF CUSTOMS
|
December 31, 2004 |
|
ASTRO AUTO ANCILLARIES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
June 25, 2004 |
|
ASTRO OPTICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2004 |
|
ATLANTA Vs. CCE
|
October 27, 2004 |
|
ATLANTA SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 21, 2004 |
|
ATLAS CASTING & METAL IMPREGRATION Vs. COMMR. OF CUS., HYDERABAD
|
October 12, 2004 |
|
ATLAS COPCO I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
ATMA TUBE PRODUCTS Vs. C.C.E.
|
December 20, 2004 |
|
ATMA TUBE PRODUCTS LTD. Vs. CCE
|
August 6, 2004 |
|
ATUL LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2004 |
|
ATUL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
ATUL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 25, 2004 |
|
ATUL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2004 |
|
AUDICHEM I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2004 |
|
AURO SPINNING MILLS Vs. CCE
|
April 15, 2004 |
|
AUTOLITE (INDIA) LTD. Vs. CCE
|
April 16, 2004 |
|
AUTOLOOK INDUSTRIES Vs. CC
|
December 30, 2004 |
|
AUTOMATIC ELECTRIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
AUTOMOBILE CORPORATION OF GOA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2004 |
|
AUXICHEM Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2004 |
|
AVDEL INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
AVIAT CHEMICALS PVT. LTD. Vs. CCE
|
June 7, 2004 |
|
AVIK PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX
|
January 30, 2004 |
|
AVON APPLIANCES Vs. COMMISSIONER OF CUSTOMS
|
June 16, 2004 |
|
AVON UDYOG Vs. CCE
|
September 27, 2004 |
|
AXEL POLYMERS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 9, 2004 |
|
B B ASSOCIATES Vs. COMMISSIONER OF CUSTOMS
|
June 25, 2004 |
|
B NICHLANI INVESTMENT P LTD Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2004 |
|
B U BHAVSAR AND Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2004 |
|
B V JEWELS Vs. COMMISSIONER OF CUSTOMS C S I AIRPORT
|
December 17, 2004 |
|
B.C. TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
March 29, 2004 |
|
B.K. SARAOGI Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2004 |
|
BABCOCK BORSIG ENGG. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2004 |
|
BABOO BANIK Vs. COMMISSIONER OF C EX AND CUS
|
July 22, 2004 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 18, 2004 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2004 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF C EX AND CUS
|
October 6, 2004 |
|
BAJAJ TEMPO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2004 |
|
BAJRANG PRASAD GUPTA Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
March 9, 2004 |
|
BAJRANG WIRE PRODUCTS (INDIA) Vs. COMMR. OF C. EX.
|
October 4, 2004 |
|
BALAI KUNDU Vs. COMMISSIONER OF CUSTOMS P
|
July 1, 2004 |
|
BALAJI AUTOMOBILES Vs. COMMISSIONER OF CUSTOMS
|
May 7, 2004 |
|
BALAJI IMPEX Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 19, 2004 |
|
BALAJI RE ROLLERS Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
July 1, 2004 |
|
BALAJI STEEL PROFILES Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 21, 2004 |
|
BALARVIND CLEARING SERVICE Vs. COMMISSIONER OF CUSTOMS (GEN.)
|
April 6, 2004 |
|
BALKRISHNA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
BALMER LAWRI VAN LEER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2004 |
|
BALMER LAWRIE & CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
August 9, 2004 |
|
BALMER LAWRIE AND CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 2, 2004 |
|
BALRAMPUR CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
November 22, 2004 |
|
BALRAMPUR CHINI MILLS LTD. Vs. CCE
|
July 14, 2004 |
|
BALSARA HYGINE PRODUCTS LTD Vs. CC EX
|
September 15, 2004 |
|
BANASKANTHA DIST. CP. MILK Vs. CCE
|
February 17, 2004 |
|
BANCO ALUMINIUM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2004 |
|
BANGALORE MONOFILAMENT PVT. LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
December 13, 2004 |
|
BANNARI AMMAN SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2004 |
|
BANNER PHARMACAPS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 28, 2004 |
|
BANNER PHARMACAPS (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 11, 2004 |
|
BANSI METAL AND ALLOYS PVT LTD AND D G PATIL AND CO Vs. COMMISSIONER OF CUSTOMS IMPORT JCH
|
January 9, 2004 |
|
BANSILAL M SINGHVI PARTNER OF SHAILESH DYG AND PTG MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 2, 2004 |
|
BANWARI LAL AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2004 |
|
BANYAN CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 20, 2004 |
|
BARBOUR VARDHMAN THREAD LTD. Vs. CC
|
August 30, 2004 |
|
BARODA RAYON CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2004 |
|
BARODA RAYON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2004 |
|
BATA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2004 |
|
BATA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 4, 2004 |
|
BATA INDIA LTD. Vs. CCE
|
May 31, 2004 |
|
BATA STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
BAXTER (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2004 |
|
BAYER DIAGNOSTICS INDIA LTD Vs. COMMISSIONER OF C EX
|
September 15, 2004 |
|
BE OFFICE AUTOMATION AND BHAGWAN Vs. CC
|
June 8, 2004 |
|
BE-OFFICE AUTOMATION Vs. COMMISSIONER OF CUSTOMS
|
April 26, 2004 |
|
BECK AND CO I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
BECK INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2004 |
|
BECKON ELECTRONICS PVT LTD Vs. COMMISSIONER OF C EX
|
February 13, 2004 |
|
BEE AM CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2004 |
|
BEEPEE COATINGS LTD Vs. CC AND CE
|
December 10, 2004 |
|
BEER AUTO STORES Vs. CC
|
April 21, 2004 |
|
BELL GRANITO CERAMIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2004 |
|
BELLARY STEEL & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 6, 2004 |
|
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
November 9, 2004 |
|
BELLE VUE CLINIC Vs. COMMISSIONER OF CUSTOMS
|
December 28, 2004 |
|
BELLISS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
November 4, 2004 |
|
BENGAL HAMMER INDUSTRIES P LTD Vs. CCE
|
November 24, 2004 |
|
BENGAL LAMPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 10, 2004 |
|
BENGAL SAWS AND STEEL PRODUCTS Vs. CCE
|
February 4, 2004 |
|
BENNETT COLEMAN AND CO LTD Vs. COMMISSIONER OF CUSTOMS
|
December 21, 2004 |
|
BENSONS ADVERTISING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2004 |
|
BESIX DABHOL S A Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2004 |
|
BESPASK Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2004 |
|
BEST AND CO. Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2004 |
|
BESTAVISION ELECTRONICS LTD. Vs. C.C. AND C.E.
|
September 23, 2004 |
|
BETUL TYRE AND TUBE (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2004 |
|
BEVCON WAYORS PRIVATE LIMITED Vs. CCE
|
January 28, 2004 |
|
BHACHRAJ SINGH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
December 29, 2004 |
|
BHAGAT EXPORTS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 28, 2004 |
|
BHAGAWATI ELECTRICAL ENTERPRISES Vs. COMMR. OF CUS., HYDERABAD
|
August 12, 2004 |
|
BHAGYANAGAR METALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2004 |
|
BHANDARI ELECTRICALS Vs. CC AND CE
|
December 23, 2004 |
|
BHARAT BIJLEE LTD Vs. COMMISSIONER OF CUSTOMS
|
June 14, 2004 |
|
BHARAT BOX FACTORY LTD. Vs. CCE
|
November 23, 2004 |
|
BHARAT CARBON AND RIBBON MFG. CO. Vs. CCE
|
December 24, 2004 |
|
BHARAT CHEMICALS Vs. CCE
|
March 19, 2004 |
|
BHARAT CONTAINERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2004 |
|
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
July 29, 2004 |
|
BHARAT FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2004 |
|
BHARAT GARMENTS AND TEXTILES P LTD Vs. COMMR OF CUS APPEALS
|
June 24, 2004 |
|
BHARAT GEARS LTD Vs. C C E
|
August 3, 2004 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 24, 2004 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. CCE
|
March 24, 2004 |
|
BHARAT HOSPITAL & INSTITUTE OF ONCOLOGY Vs. CC (IMPORTS), MUMBAI
|
May 10, 2004 |
|
BHARAT LITHO CO. Vs. CCE
|
March 23, 2004 |
|
BHARAT PETROLEUM CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2004 |
|
BHARAT PETROLEUM CORPORATION Vs. CCE
|
March 18, 2004 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2004 |
|
BHARAT PLAST AND SHRI PUSHPENDRA BHANDARI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2004 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. COMMR OF CUS PORT
|
September 28, 2004 |
|
BHARAT STEEL INDUSTRIES Vs. CCE
|
October 6, 2004 |
|
BHARAT STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
BHARATH EARTH MOVERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 16, 2004 |
|
BHARATH STEEL CORPORATION Vs. CC
|
November 4, 2004 |
|
BHARTI CELLULAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2004 |
|
BHARTIYA ISPAT UDYOG MANDIR Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 2004 |
|
BHATAPARA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2004 |
|
BHAVYA APPARELS P LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 14, 2004 |
|
BHAVYA APPARELS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 20, 2004 |
|
BHAWANI SHANKER CASTINGS LTD. Vs. COMMISSIONER OF C. EX.
|
April 1, 2004 |
|
BHAWANI SHANKER CASTINGS LTD. Vs. CCE
|
April 5, 2004 |
|
BHIKUSA PAPERS PVT LTD AND B V KHATRIYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
BHILAI AUXILIARY INDUS. Vs. CCE
|
June 9, 2004 |
|
BHILWARA PROCESSORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2004 |
|
BHILWARA PROCESSORS LTD. Vs. CCE
|
June 10, 2004 |
|
BHILWARA SPINNERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2004 |
|
BHIMA S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2004 |
|
BHOR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2004 |
|
BHOR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
BHORUKA TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 16, 2004 |
|
BHUPENDRA IRON ROLLING MILLS PVT. Vs. CCE
|
February 4, 2004 |
|
BHUPINDER STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2004 |
|
BHUSHAN KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2004 |
|
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 25, 2004 |
|
BIGAPPLE COMPUTERS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
|
July 22, 2004 |
|
BIHAR SPONGE IRON LTD Vs. COMMR OF CENTRAL EXCISE
|
December 15, 2004 |
|
BIHAR STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
October 18, 2004 |
|
BILL METAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2004 |
|
BIMAL KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2004 |
|
BIMAL KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2004 |
|
BINANI METALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2004 |
|
BINDAL TEXTILE MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
BINJUSARIA METAL BOX COMPANY LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
May 18, 2004 |
|
BINNY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 24, 2004 |
|
BIO STAR PHARMA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 2004 |
|
BIOTECH SYNERGY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2004 |
|
BIPIN SILK AND SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
BIRLA COPPER Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2004 |
|
BIRLA COPPER Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 20, 2004 |
|
BIRLA COPPER Vs. CCE
|
October 4, 2004 |
|
BIRLA ERICSSON OPTICALS Vs. DESIGNATED AUTHORITY
|
April 22, 2004 |
|
BIRLA VXL LIMITED Vs. CCE
|
April 2, 2004 |
|
BIRLA VXL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2004 |
|
BIRLA YAMHA WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2004 |
|
BITUMINEX COCHIN (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 1, 2004 |
|
BLOOM DEKOR LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
BLOOMBERG DATA SERVICES I PVT LTD Vs. ADDL DR GEN D R I
|
November 5, 2004 |
|
BLUE STAR LTD Vs. C C EX
|
August 9, 2004 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
September 23, 2004 |
|
BMF BELTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
August 17, 2004 |
|
BOC INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2004 |
|
BOC INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2004 |
|
BOC INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2004 |
|
BOC INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2004 |
|
BOC INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
BOC INDIA LTD Vs. CCE
|
April 20, 2004 |
|
BOMBAY DRUGS AND PHARMAS LTD NOW KNOWN AS STRIDES ACROLAB LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 26, 2004 |
|
BOMBAY DYEING & MFG. CO. LTD. Vs. CCE
|
March 15, 2004 |
|
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF C EX
|
November 18, 2004 |
|
BOMBAY DYEING AND MFG. CO. LTD. Vs. CCE
|
October 4, 2004 |
|
BONGAIGAON REFINERY AND PETROCHEMICALS LTD Vs. CC
|
April 22, 2004 |
|
BOOTLEGGERS ISLAND Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2004 |
|
BORA SARA MACHINES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 12, 2004 |
|
BORAX MORARJI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 2004 |
|
BOVING FOURESS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
July 27, 2004 |
|
BPL DISPLAY DEVICES LTD. Vs. C.C.E.
|
April 1, 2004 |
|
BPL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
May 12, 2004 |
|
BPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
BPL MOBILE CELLULAR LTD. Vs. CCE
|
December 15, 2004 |
|
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMISSIONER OF C. EX., NOIDA
|
February 26, 2004 |
|
BRAR INDUSTRIES Vs. CCE
|
December 24, 2004 |
|
BRIGHT BROTHERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
BRIGHT BROTHERS LTD Vs. C C EX
|
August 6, 2004 |
|
BRIGHT BROTHERS LTD AND MR TUSHAR NAIK Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2004 |
|
BRIGHT GEMS CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2004 |
|
BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD. Vs. CCE
|
August 18, 2004 |
|
BRITANNIA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2004 |
|
BRITCO FOODS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
BRITISH HEALTH PRODUCTS (INDIA) Vs. COMMISSIONER OF C. EX.
|
February 13, 2004 |
|
BROADWAY EXPORTS Vs. CCE
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December 23, 2004 |
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BSL WULFING LTD. Vs. CCE
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December 3, 2004 |
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BUILDO MAT Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
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October 5, 2004 |
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BUND AND CONES PVT. LTD. Vs. CCE
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August 28, 2004 |
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BUNS AND CONES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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August 24, 2004 |
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BUNZL (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
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April 23, 2004 |
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BURNS PHILIP I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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October 4, 2004 |
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BWL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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April 20, 2004 |
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C C Vs. DEV KRUPA SHIP BREAKING
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September 3, 2004 |
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C C E Vs. C K P MANDAL
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November 3, 2004 |
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C C EX Vs. ZUARI ARGO CHEM LTD
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August 20, 2004 |
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C C EX Vs. MAHESH TEXTILES PVT LTD
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June 28, 2004 |
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C C EX Vs. GODREJ AND BOYEE MFG CO LTD
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April 30, 2004 |
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C C EX Vs. VIJAY FIRE PROTECTION SYSTEMS LTD
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April 7, 2004 |
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C C EX Vs. PRITI TEXTILES
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June 11, 2004 |
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C C EX Vs. BHUSHAN PROCESSORS PVT LTD
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June 25, 2004 |
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C C EX Vs. KLINE CHEMICALS P LTD
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July 9, 2004 |
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C C EX Vs. SUDARSHAN CHEMICALS
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June 11, 2004 |
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C C EX Vs. ELEGANT PRODUCT
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May 20, 2004 |
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C C EX Vs. AUSTIN ENGG CO
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July 15, 2004 |
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C C EX Vs. BETA COSMETICS
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August 25, 2004 |
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C C EX Vs. BLUE STAR LTD
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August 20, 2004 |
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C C EX Vs. NOCIL
|
August 20, 2004 |
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C C EX Vs. G T C INDS LTD
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July 16, 2004 |
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C C EXCISE Vs. PLASMAC MFG CO
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March 9, 2004 |
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C C IMPORT Vs. TITEX INDIA PVT LTD
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December 21, 2004 |
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C C PATEL AND ASSOCIATES PVT LTD Vs. ASSISTANT COMMISSIONER SERVICE TAX CELL
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July 22, 2004 |
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C-DAC (ERSTWHILE ELECTRONICS Vs. CCE
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September 29, 2004 |
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C-NET COMMUNICATIONS (I) PVT. Vs. COMMR. OF CUS. (IMPORT)
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May 25, 2004 |
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C.C. AND C.E. Vs. JAYPEE REWA PLANT
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December 1, 2004 |
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C.C. AND C.E. Vs. S. KUMAR SYNFAB LTD.
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December 13, 2004 |
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C.C. EX. Vs. PRITI TEXTILES
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June 11, 2004 |
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C.C. EXCISE Vs. PLASMAC MFG. CO.
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March 9, 2004 |
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C.C.E. Vs. BHASKAR ISPAT PVT. LTD.
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March 22, 2004 |
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C.C.E. Vs. SIDDHARTH TUBES LTD.
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December 2, 2004 |
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C.C.E. Vs. GOYAL M.G. GASES LTD.
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December 6, 2004 |
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C.C.E. Vs. BALU RAM HARNAM DASS STEEL ROLLING
|
February 27, 2004 |
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C.C.E. Vs. HIND POLYMERS
|
February 19, 2004 |
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C.C.E., BANGALORE Vs. PREMIER ELECTRONICS & PREMIER TELECOM
|
August 12, 2004 |
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C.C.E., HYDERABAD Vs. SHEETAL SHIPPING & METAL PROCESSORS LTD.
|
January 21, 2004 |
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C.C.E., HYDERABAD-I Vs. SRI RAJA RAJESHWARA CO.OP. SPINNING MILLS LTD.
|
May 5, 2004 |
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C.C.E., KOLKATA-IV Vs. HINDUSTHAN NATIONAL GLASS & INDUSTRIES LTD.
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August 11, 2004 |
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C.I. LABORATORIES Vs. CCE
|
June 22, 2004 |
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C.I. LABORATORIES Vs. COMMISSIONER OF C. EX., KOLKATA-II
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May 21, 2004 |
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C.K. ANUJAN BHATTATHIRIPAD & SON Vs. COMMISSIONER OF C. EX., CALICUT
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January 23, 2004 |
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C.M. ABDUL RAZAK Vs. COMMISSIONER OF CUSTOMS, COCHIN
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June 14, 2004 |
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C.M. PRINTS PVT. LTD. Vs. C.C.E.
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December 24, 2004 |
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C.T. SCAN RESEARCH CENTRE (P) LTD. Vs. COMMR. OF CUS., ICD
|
June 28, 2004 |
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CABLE CORPORATION LTD Vs. C C E
|
August 5, 2004 |
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CADBURY INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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September 24, 2004 |
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CALCOM VISION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 10, 2004 |
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CALCUTTA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
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December 24, 2004 |
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CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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February 6, 2004 |
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CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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October 19, 2004 |
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CAMTECK LABS Vs. COMMISSIONER OF CENTRAL EXCISE
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December 17, 2004 |
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CANARA LIGHTING INDS. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 8, 2004 |
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CANDICO I LTD Vs. C C EX
|
August 6, 2004 |
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CANNON STEELS PVT. LTD. Vs. CC
|
February 4, 2004 |
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CANON STEEL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
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October 18, 2004 |
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CAPITAL FERRO ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
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CAPSULATION SERVICES LTD Vs. COMMISSIONER OF CUSTOMS
|
August 9, 2004 |
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CARBON & CHEMICALS (I) LIMITED Vs. COMMISSIONER OF C. EX., COCHIN
|
June 8, 2004 |
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CARRARA MARBLE AND GRANITE INDS Vs. COMMISSIONER OF CUSTOMS
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July 2, 2004 |
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CARRARA MARBLE AND GRANITE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2004 |
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CC Vs. BURMAN LABORATORIES PVT LTD
|
June 17, 2004 |
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CC Vs. SHASUN DRUGS AND CHEMICALS
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April 28, 2004 |
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CC Vs. COATS VIYELLA INDIA LTD.
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January 23, 2004 |
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CC Vs. DIAMINES AND CHEMICALS LTD
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December 16, 2004 |
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CC Vs. TARARAM PRAJAPATI
|
December 30, 2004 |
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CC Vs. MRS. T.C. SHARMILA
|
March 9, 2004 |
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CC Vs. PEE GEE FABRICS
|
June 8, 2004 |
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CC AND C Vs. GWALIOR CHEMICALS IND LTD.
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January 12, 2004 |
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CC AND CE Vs. VIRAT SHIP BREAKING CORPN
|
January 13, 2004 |
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CC AND CE Vs. DIPEN TOBACCO COMPANY
|
September 16, 2004 |
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CC AND CE Vs. RAIPUR ROTOCAST LTD.
|
November 9, 2004 |
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CC AND CE Vs. S.P. TOBACCO PVT. LTD. AND NAVEEN
|
November 30, 2004 |
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CC AND CE Vs. ENDOLABS LTD.
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April 5, 2004 |
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CC AND CE Vs. HAVELL ELECTRONICS PVT. LTD.
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September 28, 2004 |
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CC AND CE Vs. BAJAJ TEMO LTD.
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October 11, 2004 |
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CC IMPORT Vs. BHAVDEEP METALS INDIA
|
March 5, 2004 |
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CC, ICD Vs. PUSHPSONS BALBRO PVT. LTD.
|
March 9, 2004 |
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CC, TUTICORIN Vs. K.T.V. OIL AND FATS PVT. LTD. AND ANR.
|
August 27, 2004 |
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CCE Vs. SHREEJI COURIER SERVICES
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September 24, 2004 |
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CCE Vs. POLAR INDUSTRIES LTD.
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October 25, 2004 |
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CCE Vs. KAY PROMPT SOFTWARE P. LTD.
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April 27, 2004 |
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CCE Vs. GUPTA RUBBER
|
April 27, 2004 |
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CCE Vs. SUMAN ART PRINTS
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December 1, 2004 |
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CCE Vs. MOLDTEC PLASTICS LIMITED
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April 27, 2004 |
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CCE Vs. RUBY STRIPS (P) LTD.
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November 30, 2004 |
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CCE Vs. MACHINO MONTELL (I) LIMITED
|
April 26, 2004 |
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CCE Vs. CMI METAL RECYCLING (INDIA) PVT.
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February 27, 2004 |
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CCE Vs. MADRAS CEMENTS LTD.
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July 26, 2004 |
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CCE Vs. V.A. TECH ESCHER WYSS FLOVEL LTD.
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July 29, 2004 |
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CCE Vs. KRISHNA SYNTHETICS
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July 29, 2004 |
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CCE Vs. P.A. TIME INDUSTRIES
|
December 3, 2004 |
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CCE Vs. BIRLA CORPORATION LTD., BANSWARA
|
December 3, 2004 |
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CCE Vs. TRISHUL RESEARCH LABORATORIES
|
August 10, 2004 |
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CCE Vs. SIV INDUSTRIES
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February 13, 2004 |
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CCE Vs. DHILLON KOOL DRINK BEVERAGES
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February 16, 2004 |
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CCE Vs. STANDARD NIWAR MILLS
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December 13, 2004 |
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CCE Vs. KRISHNA BOTTLERS PVT. LTD.
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February 12, 2004 |
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CCE Vs. PASUPATI
|
December 10, 2004 |
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CCE Vs. APCOTEX LATTICES LTD.
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February 12, 2004 |
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CCE Vs. GAHOI FOODS PVT. LTD.
|
February 12, 2004 |
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CCE Vs. SUNRISE STRUCTURALS AND
|
December 9, 2004 |
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CCE Vs. BASTI SUGAR MILLS LTD.
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February 11, 2004 |
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CCE Vs. M.R. KRISHNAMURTHY CO-OPERATIVE
|
December 8, 2004 |
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CCE Vs. GWALIOR SUGAR CO. LTD.
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December 7, 2004 |
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CCE Vs. DABUR INDIA LTD.
|
August 2, 2004 |
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CCE Vs. DYNAMITE TECHNOLOGY
|
February 27, 2004 |
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CCE Vs. EAST INDIA UDYOG LTD.
|
May 14, 2004 |
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CCE Vs. SARALEE HOUSEHOLD BODYCARE INDIA
|
February 17, 2004 |
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CCE Vs. VIDYA DECOR P LTD
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March 31, 2004 |
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CCE Vs. BOMBAY DYEING AND MFG CO LTD
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May 11, 2004 |
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CCE Vs. VINOD TOOLS INDIA PVT. LTD.
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January 19, 2004 |
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CCE Vs. ROYAL PROCESSORS (P) LTD.
|
November 8, 2004 |
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CCE Vs. SHREE SYNTHETICS LTD.
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May 27, 2004 |
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CCE Vs. USHA INDIA LTD.
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July 15, 2004 |
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CCE Vs. CHAMPION PACKAGING (P) LTD.
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November 19, 2004 |
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CCE Vs. TAMIL NADU TABACCO CO. LTD.
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January 23, 2004 |
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CCE Vs. JASCH INDUSTRIES LTD.
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February 26, 2004 |
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CCE Vs. ALCON ENGG. INDUSTRIES
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April 21, 2004 |
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CCE Vs. VARNOJ ASSOCIATES
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April 21, 2004 |
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CCE Vs. G.E. POWER CONTROLS (P) LTD.
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January 28, 2004 |
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CCE Vs. NESTLE INDIA LTD.
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April 16, 2004 |
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CCE Vs. MORDI TEXTILES AND PROCESSORS
|
April 16, 2004 |
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CCE Vs. R.S. ELECTRICALS
|
January 21, 2004 |
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CCE Vs. SUPER SALES AGENCIES LTD.
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November 22, 2004 |
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CCE Vs. FIRST FLIGHT COURIERS LTD.
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November 19, 2004 |
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CCE Vs. EVEREST ROLLING MILLS (P) LTD.
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July 15, 2004 |
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CCE Vs. FERTICHEM (INIDA)
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November 24, 2004 |
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CCE Vs. TAMBRAPARANI CONTAINERS (P.)
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July 22, 2004 |
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CCE Vs. SUPERINTENDING ENGINEER, TNSEB
|
November 25, 2004 |
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CCE Vs. BIRLA ERICSSON OPTICAL LTD.
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April 16, 2004 |
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CCE Vs. JOYCO INDIA PVT. LTD.
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November 17, 2004 |
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CCE Vs. MODEOPHARM
|
January 23, 2004 |
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CCE Vs. METRO TYRES LTD.
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April 15, 2004 |
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CCE Vs. DEEPAK FERTILIZERS AND PETRO CORP LTD
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September 21, 2004 |
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CCE Vs. MAHAVIR CASTINGS LTD
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September 14, 2004 |
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CCE Vs. SHIV SHAKTI INDUSTRIES
|
September 3, 2004 |
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CCE Vs. KRISHNA INDS
|
April 28, 2004 |
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CCE Vs. VELCORD TEXTILES
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August 11, 2004 |
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CCE Vs. MEHRA TRADERS
|
February 12, 2004 |
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CCE Vs. HINDUSTHAN ENGG AND INDUSTRIES
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January 29, 2004 |
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CCE Vs. CELLULOSE PRODUCTS OF INDIA LTD
|
August 9, 2004 |
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CCE Vs. PREVAIL CASTINGS
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June 7, 2004 |
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CCE Vs. VENUS ENGG SERVICES
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May 24, 2004 |
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CCE Vs. IOC LTD.
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December 16, 2004 |
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CCE Vs. DEEPAK SPINNERS LTD.
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May 18, 2004 |
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CCE Vs. TOSHI AUTO INDUSTRIES PVT. LTD.
|
December 17, 2004 |
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CCE Vs. HINDUSTAN COCA COLA BEVERAGES
|
August 17, 2004 |
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CCE Vs. NATIONAL STEEL INDS. LTD., SHRI
|
August 17, 2004 |
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CCE Vs. ESCORTS MAHLE LTD. [ALONGWITH
|
December 17, 2004 |
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CCE Vs. NARAYANA INDUSTRIES
|
May 20, 2004 |
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CCE Vs. SREE VAIDVAMBIGAI TEXTILE MILLS
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December 20, 2004 |
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CCE Vs. VIKRAM INDUSTRIES
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May 20, 2004 |
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CCE Vs. JINDAL STEEL AND POWER LTD.
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December 20, 2004 |
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CCE Vs. FAIRDEAL AGRO INDUSTRIES
|
December 20, 2004 |
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CCE Vs. JOHARI DIGITAL HEALTH CARE LTD.
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May 19, 2004 |
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CCE Vs. MALWA INDUSTRIES LTD.
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February 17, 2004 |
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CCE Vs. VOLTAS LTD.
|
August 12, 2004 |
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CCE Vs. WINSOME YARNS LTD.
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February 17, 2004 |
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CCE Vs. S.T.L. EXPORTS LTD.
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March 24, 2004 |
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CCE Vs. HINDUSTAN LEVER LIMITED
|
January 2, 2004 |
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CCE Vs. MANGALORE REFINERY AND PETROCHEMICALS
|
January 2, 2004 |
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CCE Vs. CREATIVE GRAPHICS
|
February 13, 2004 |
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CCE Vs. VIDYUT METALLIC LTD.
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October 28, 2004 |
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CCE Vs. GANPATI TAR UDYOG
|
October 26, 2004 |
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CCE Vs. ARPIT CEMENT (P) LTD.
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March 9, 2004 |
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CCE Vs. PANALFA DONGWAN INDIA LTD.
|
March 9, 2004 |
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CCE Vs. DABUR INDIA LTD.
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September 29, 2004 |
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CCE Vs. KARTHIK MILLS AND C. BALAKRISHNAN
|
September 28, 2004 |
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CCE Vs. EMTEE POLY YARN
|
September 28, 2004 |
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CCE Vs. STAINLESS INDIA LTD.
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September 28, 2004 |
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CCE Vs. NISMA AIRCON INTERNATIONAL LTD.
|
August 20, 2004 |
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CCE Vs. FILTEX INDUS. LTD.
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March 8, 2004 |
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CCE Vs. VIDEO ELECTRONICS LTD.
|
June 3, 2004 |
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CCE Vs. AMBIKA SCREEN WORKS
|
October 1, 2004 |
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CCE Vs. EXPLICIT TRADING AND MARKETING
|
March 10, 2004 |
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CCE Vs. MANALI PETROCHEMICALS LTD.
|
March 10, 2004 |
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CCE Vs. TRIVENI UNDERTAKING
|
October 4, 2004 |
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CCE Vs. SHREE BAIDYANATH AYURVED BHAWAN
|
March 17, 2004 |
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CCE Vs. ASHOKA STEEL INDUSTRIES
|
March 12, 2004 |
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CCE Vs. PUNJAB ALKALIS AND CHEMICALS LTD.
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March 12, 2004 |
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CCE Vs. YAK PAINTS (P) LTD.
|
October 15, 2004 |
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CCE Vs. KOTHARI PRODUCTS LTD.
|
October 13, 2004 |
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CCE Vs. ARORA IRON AND STEEL ROLLING MILLS
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February 25, 2004 |
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CCE Vs. SHAKTIMAN CEMENT PVT. LTD.
|
October 19, 2004 |
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CCE Vs. BHARAT PLASTICS
|
October 21, 2004 |
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CCE Vs. SIDDHARTH TUBES LTD.
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May 25, 2004 |
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CCE Vs. MRF LTD.
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October 20, 2004 |
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CCE Vs. PASUPATI HARYANA WOOLLENS LTD.
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March 26, 2004 |
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CCE Vs. V.A. TECH ESHER WYSS FLOVEL LTD.
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April 5, 2004 |
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CCE Vs. U.T. LTD.
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January 20, 2004 |
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CCE Vs. SANDESH SPRINGS P. LTD.
|
April 12, 2004 |
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CCE Vs. AFCON PAULING JOINT VENTURE
|
November 9, 2004 |
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CCE Vs. BALAJI MILLS LTD.
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January 16, 2004 |
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CCE Vs. KURT-O-JOHN SHOE COMPONENTS
|
January 16, 2004 |
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CCE Vs. ALCOBEX METALS LTD.
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October 11, 2004 |
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CCE Vs. KRAFTECH PRODUCTS INC.
|
October 7, 2004 |
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CCE Vs. TETRA PAK INDIA LTD.
|
October 11, 2004 |
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CCE Vs. KANOHAR ELECTRICALS (P) LTD.
|
October 11, 2004 |
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CCE Vs. BAZPUR CO-OP. SUGAR FACTORY LTD.
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June 11, 2004 |
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CCE Vs. INDIA CEMENTS LTD.
|
October 18, 2004 |
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CCE Vs. GUPTA RUBBER
|
February 25, 2004 |
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CCE Vs. BEE DEE STEEL ROLLING MILLS AND
|
March 23, 2004 |
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CCE Vs. RAM SHIV INDUSTRIES LTD.
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March 24, 2004 |
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CCE Vs. ALVITTAS ELECTRICALS (P) LTD.
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October 14, 2004 |
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CCE Vs. KAPOOR STEELS
|
October 14, 2004 |
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CCE Vs. G.M. LAMINATES PVT. LTD.
|
March 5, 2004 |
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CCE Vs. EID PARRY (I) LTD.
|
December 23, 2004 |
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CCE Vs. SADASHIV ISPAT LTD.
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December 22, 2004 |
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CCE Vs. LARSEN AND TOUBRO LTD.
|
December 22, 2004 |
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CCE Vs. MUZAFFARNAGAR PIPE IND.
|
January 13, 2004 |
|
CCE Vs. MADRAS RUBBER
|
August 25, 2004 |
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CCE Vs. COSMOS FILMS LTD
|
December 1, 2004 |
|
CCE Vs. TATA SSL LTD
|
October 28, 2004 |
|
CCE Vs. TOP DETECTIVE AND SECURITY SERVICES PVT LTD
|
October 28, 2004 |
|
CCE Vs. APR PACKAGING LTD
|
September 28, 2004 |
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CCE Vs. NOBLE DRUG PVT LTD
|
November 16, 2004 |
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CCE Vs. OZONE AYURVEDIC
|
September 20, 2004 |
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CCE AND C Vs. VEGETABLE VITAMIN FOODS CO LTD
|
January 13, 2004 |
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CCE, GHAZIABAD Vs. GOYAL M.G. GASES LTD.
|
November 30, 2004 |
|
CCE, JALANDHAR Vs. KF BELTINGS PVT. LTD. [ALONGWITH
|
December 15, 2004 |
|
CCE, VISAKHAPATNAM Vs. SMITHKLINE BEECHAM CONSUMER HEALTH CARE LTD.
|
January 22, 2004 |
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CCEX Vs. CAPRIHANS INDIA LTD
|
November 2, 2004 |
|
CDC CARBOLIC (I) PVT. LTD. AND C. Vs. CCE
|
April 30, 2004 |
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CEAT LTD Vs. COMMISSIONER OF CUS AND C EX
|
May 20, 2004 |
|
CEAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2004 |
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CEAT LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 10, 2004 |
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CEEKAY DAIKIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2004 |
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CELLULOSE PRODUCTS OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2004 |
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CENTRAL ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 21, 2004 |
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CENTRAL INDIA POLYESTER LIMITED FORMERLY KNOWN AS DCL POLYESTERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2004 |
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CENTURY CARGO FORWARDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2004 |
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CENTURY CEMENT Vs. CCE
|
February 6, 2004 |
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CENTURY CEMENT Vs. COMMISSIONER OF C. EX. AND CUS.
|
October 12, 2004 |
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CENTURY N.F. CASTING Vs. CCE
|
April 2, 2004 |
|
CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2004 |
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CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE
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June 29, 2004 |
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CENTURY RAYON CHEM PLANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
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CENTURY TEXTILES AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2004 |
|
CENTWIN Vs. COMMISSIONER OF CUSTOMS
|
October 12, 2004 |
|
CHADHA METALS Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2004 |
|
CHAITANYA POLYPACK INDUSTRIES Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
October 12, 2004 |
|
CHAITANYA POWER CAPACITORS P. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
November 10, 2004 |
|
CHAMARIA FASHIONS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2004 |
|
CHAMPION PACKAGING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
CHAMUNDA INDS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2004 |
|
CHAMUNDI DIE CAST (P) LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
January 23, 2004 |
|
CHAMUNDI DIE CAST (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 8, 2004 |
|
CHAMUNDI TEXTILES SILK MILLS LTD. Vs. COMMR. OF CUS. (EXPORT)
|
October 21, 2004 |
|
CHANDAN STEEL LTD AND SHRI DILIP C CHANDAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2004 |
|
CHANDOK AUTOMOTIVE MANUFACTURES LTD Vs. COMMISSIONER OF C EX
|
July 23, 2004 |
|
CHANDRA TOBACCO LTD. Vs. CCE
|
November 24, 2004 |
|
CHANDRAVARDAN ORGANICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2004 |
|
CHARMINAR BOTTLING CO. (P) LTD. Vs. CCE
|
December 28, 2004 |
|
CHAROTAR TOBACCO CO AND PATEL C B AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2004 |
|
CHAWALA STEEL ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2004 |
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CHAWLA ENTERPRISES LTD Vs. COMMISSIONER OF CUSTOMS
|
July 12, 2004 |
|
CHAWLA ENTERPRISES PVT. LTD., Vs. CCE AND CROSS APPEALS
|
January 16, 2004 |
|
CHEM FAB ALKALIS LTD. Vs. CCE
|
July 13, 2004 |
|
CHEMBOND CHEMICALS LTD Vs. C C EX
|
July 29, 2004 |
|
CHENNAI PETROLEUM CORPORATION Vs. COMMR. OF C. EX.
|
February 17, 2004 |
|
CHERAN SPINNERS Vs. CCE
|
January 23, 2004 |
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CHETAN FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2004 |
|
CHOICE APPAREL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 25, 2004 |
|
CHOICE APPARELS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 29, 2004 |
|
CHOITHRAM HOSPITAL AND RESEARCH CENTRE Vs. CC
|
September 10, 2004 |
|
CHOKSI HERAEUS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2004 |
|
CHRISTELLE VIOLENE Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2004 |
|
CIPLA LTD. Vs. CCE
|
August 6, 2004 |
|
CLARIANT (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
CLASSIC COMPUTER SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
March 17, 2004 |
|
CLASSIC MARBLE Vs. COMMISSIONER OF CUSTOMS
|
February 25, 2004 |
|
CLASSIC STRIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 2004 |
|
CLASSIQUE ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 30, 2004 |
|
CLEAN FOODS CORPORATION LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
|
October 29, 2004 |
|
CLIPSAL INDUSTRIES INDIA PVT. LTD. Vs. CCE
|
September 8, 2004 |
|
CMS COMPUTERS LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
January 7, 2004 |
|
COAL HANDLERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2004 |
|
COASTAL DIAGNOSTIC SERVICES LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
August 3, 2004 |
|
COCHIN POLYPACK (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 1, 2004 |
|
COCHIN SHIPYARD LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 23, 2004 |
|
COLLECTOR OF C EX AND CUS Vs. MADHUSUDAN CHEMICAL INDUS
|
August 23, 2004 |
|
COLLECTOR OF CENTRAL EXCISE, HYDERABAD Vs. SPADE ELEKTRO (P) LTD.
|
February 11, 2004 |
|
COLLECTOR OF CUSTOMS Vs. GUINDY MACHINE TOOLS LTD.
|
May 26, 2004 |
|
COLOUR CHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
COLOUR MAKERS Vs. CCE
|
March 18, 2004 |
|
COMFORT COOLERS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2004 |
|
COMMERCIAL ENGG. BODY BUILDERS Vs. CCE
|
September 27, 2004 |
|
COMMERCIAL ENGINEERS AND BODY Vs. CC AND CE
|
October 4, 2004 |
|
COMMERCIAL ENGINEERS AND BODY Vs. CCE
|
September 22, 2004 |
|
COMMISSIOENR OF C. EX., HYDERABAD Vs. DR. REDDY?S LABORATORIES LTD.
|
December 17, 2004 |
|
COMMISSIONER OF C EX Vs. DHARIWAL TOBACCO PRODUCTS LTD
|
October 29, 2004 |
|
COMMISSIONER OF C EX Vs. SUNFLAG IRON AND STEEL INDS LTD
|
January 9, 2004 |
|
COMMISSIONER OF C EX Vs. JAGDAMBA POLYMERS LTD
|
March 19, 2004 |
|
COMMISSIONER OF C EX Vs. MAHAVEER ENGINEERING CORPORATION
|
August 20, 2004 |
|
COMMISSIONER OF C EX Vs. MEHTA PHARMACEUTICAL INDUS LTD
|
October 29, 2004 |
|
COMMISSIONER OF C EX Vs. CENTURY PAINTS AND VARNISH WORK
|
February 20, 2004 |
|
COMMISSIONER OF C EX Vs. BHARAT LUB INDUSTRIES P LTD
|
August 10, 2004 |
|
COMMISSIONER OF C EX Vs. RICHARDSON AND CRUDDAS LIMITED
|
May 27, 2004 |
|
COMMISSIONER OF C EX AND CUS Vs. STERLITE INDUSTRIES INDIA LTD
|
September 10, 2004 |
|
COMMISSIONER OF C EX AND CUS Vs. MEHAR SHOES INDUSTRIES
|
June 9, 2004 |
|
COMMISSIONER OF C EX AND CUS Vs. ORIPOL INDUSTRIES LTD
|
September 21, 2004 |
|
COMMISSIONER OF C EX AND CUS Vs. ADARSH INDS LTD
|
January 5, 2004 |
|
COMMISSIONER OF C EX AND CUS Vs. BIRLA TYRES
|
February 11, 2004 |
|
COMMISSIONER OF C. EX Vs. IMPRESS AD-AIDS AND DISPLAYS
|
August 10, 2004 |
|
COMMISSIONER OF C. EX. Vs. KAMLA DIALS AND DEVICES
|
January 15, 2004 |
|
COMMISSIONER OF C. EX. Vs. SOFTALK LAKHOTIA INFOCOM (P) LTD.
|
November 4, 2004 |
|
COMMISSIONER OF C. EX. Vs. V.N. DYERS AND PROCESSORS P. LTD.
|
February 26, 2004 |
|
COMMISSIONER OF C. EX. Vs. JAYCEE COACH BUILDERS LTD.
|
April 6, 2004 |
|
COMMISSIONER OF C. EX. Vs. EID PARRY CONFECTIONERY LTD.
|
October 20, 2004 |
|
COMMISSIONER OF C. EX. Vs. SARDA STEELS INDUSTRIES LTD.
|
May 25, 2004 |
|
COMMISSIONER OF C. EX. Vs. STANDARD PENCIL PVT. LTD.
|
June 17, 2004 |
|
COMMISSIONER OF C. EX. Vs. RAJ LEATHER CLOTH INDUSTRIES (P)
|
October 11, 2004 |
|
COMMISSIONER OF C. EX. Vs. ISHAQ M. GULAM MODERN BIDI FACTORY
|
March 15, 2004 |
|
COMMISSIONER OF C. EX. Vs. K.C. PALANISAMY AND CO.
|
October 8, 2004 |
|
COMMISSIONER OF C. EX. Vs. MOHAN BREWERIES AND DISTILLERIES
|
October 13, 2004 |
|
COMMISSIONER OF C. EX. Vs. RAJALAKSHMI PAPER MILLS LTD.
|
June 15, 2004 |
|
COMMISSIONER OF C. EX. Vs. AGGARWAL IRON INDUSTRIES
|
December 23, 2004 |
|
COMMISSIONER OF C. EX. Vs. BEE DEE STEEL ROLLING MILLS
|
March 8, 2004 |
|
COMMISSIONER OF C. EX. Vs. RAJA RAM CORN PRODUCTS
|
March 9, 2004 |
|
COMMISSIONER OF C. EX. Vs. MODERN INSTRUMENT (P) LTD.
|
October 19, 2004 |
|
COMMISSIONER OF C. EX. Vs. PUNJ STAR INSULATION FIBRE CO.
|
June 18, 2004 |
|
COMMISSIONER OF C. EX. Vs. ELECTROKRAFTS (INDIA) PVT. LTD.
|
June 7, 2004 |
|
COMMISSIONER OF C. EX. Vs. NILKAMAL PLASTICS LTD.
|
May 21, 2004 |
|
COMMISSIONER OF C. EX. Vs. BORDIA SALTS (P) LTD.
|
January 13, 2004 |
|
COMMISSIONER OF C. EX. Vs. ILPEA PARAMOUNT PVT. LTD.
|
August 11, 2004 |
|
COMMISSIONER OF C. EX. Vs. CHEMPLAST SANMAR LTD.
|
December 8, 2004 |
|
COMMISSIONER OF C. EX. Vs. VENTRON CHEMICALS LTD.
|
February 10, 2004 |
|
COMMISSIONER OF C. EX. Vs. INDUSTRIAL ORGANIC CORPN.
|
February 6, 2004 |
|
COMMISSIONER OF C. EX. Vs. CATERPILLAR INDIA PVT. LTD.
|
February 26, 2004 |
|
COMMISSIONER OF C. EX. Vs. RAJ FORGING AND GEARS LTD.
|
July 13, 2004 |
|
COMMISSIONER OF C. EX. Vs. RUNGTA IRRIGATION LTD.
|
January 16, 2004 |
|
COMMISSIONER OF C. EX. Vs. MUNJAL GASES
|
July 7, 2004 |
|
COMMISSIONER OF C. EX. Vs. INTERFIT TECHNO PRODUCTS LTD.
|
November 17, 2004 |
|
COMMISSIONER OF C. EX. Vs. FEEDBACK VENTURES
|
July 15, 2004 |
|
COMMISSIONER OF C. EX. Vs. U.P. STATE SUGAR CORPORATION LTD.
|
April 20, 2004 |
|
COMMISSIONER OF C. EX. Vs. NEW SANDHU METAL WORKS
|
April 21, 2004 |
|
COMMISSIONER OF C. EX. Vs. SHANTINATH SILK INDUSTRIES
|
January 30, 2004 |
|
COMMISSIONER OF C. EX. Vs. VELAVAN SPINNING MILLS
|
February 20, 2004 |
|
COMMISSIONER OF C. EX. Vs. OPTEL TELECOMMUNICATION LTD.
|
December 21, 2004 |
|
COMMISSIONER OF C. EX. Vs. ASSOCIATED CEMENT COMPANIES LTD.
|
December 17, 2004 |
|
COMMISSIONER OF C. EX. Vs. CHANDAN TRADING COMPANY
|
February 19, 2004 |
|
COMMISSIONER OF C. EX. Vs. ROOTS AUTO PRODUCTS (P) LTD.
|
February 17, 2004 |
|
COMMISSIONER OF C. EX. Vs. FOUNTAIN CONSUMER APPLIANCES LTD.
|
June 8, 2004 |
|
COMMISSIONER OF C. EX. Vs. TUFTWEEN PETROCHEMICAL LTD.
|
October 26, 2004 |
|
COMMISSIONER OF C. EX. Vs. WONDERAX LABORATORIES (I) PVT. LTD.
|
September 6, 2004 |
|
COMMISSIONER OF C. EX. Vs. ARCHITECTURE INCORPORATED
|
November 17, 2004 |
|
COMMISSIONER OF C. EX. Vs. MAA KAMAKHYA MARBLES (P) LTD.
|
March 31, 2004 |
|
COMMISSIONER OF C. EX. Vs. SUPREME INDUSTRIES LTD.
|
August 25, 2004 |
|
COMMISSIONER OF C. EX. Vs. RUNGTA IRRIGATION LTD.
|
January 18, 2004 |
|
COMMISSIONER OF C. EX. & CUS., BBSR-II Vs. KALINGA ISPAT UDYOG
|
August 18, 2004 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. KIRLOSKAR ELECTRIC CO. LTD.
|
August 13, 2004 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. BPL SANYO UTILITIES & APPLIANCES
|
January 2, 2004 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. VENLON POLYESTER FILMS LTD.
|
December 16, 2004 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. DYNAMIC ELECTRONICS LTD.
|
December 29, 2004 |
|
COMMISSIONER OF C. EX., BANGALORE-II Vs. BANGALORE TEXTILES (P) LTD.
|
July 6, 2004 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. AKAY COSMETICS (P) LIMITED
|
February 6, 2004 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. COMFIT SANITARY NAPKINS (I) PVT. LTD.
|
September 1, 2004 |
|
COMMISSIONER OF C. EX., BELGAUM Vs. INDUSTRIAL OXYGEN CO. LTD.
|
July 9, 2004 |
|
COMMISSIONER OF C. EX., CALCUTTA-II Vs. SPECTRUM COMMUNICATIONS
|
June 18, 2004 |
|
COMMISSIONER OF C. EX., CALICUT Vs. KERALA STATE ELECTRICITY BOARD
|
December 31, 2004 |
|
COMMISSIONER OF C. EX., COCHIN Vs. ARSHIK HERBAL REMEDIES (INDIA)
|
February 13, 2004 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. CHARMINAR BOTTLING CO. LTD.
|
December 3, 2004 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. HYDERABAD CHEMICAL SUPPLIERS LTD.
|
June 25, 2004 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. MATRIX LABORATORIES LTD.
|
March 23, 2004 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. CHARMINAR NON-WOVENS LTD.
|
November 9, 2004 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. SINGARENI STEEL PVT. LTD.
|
February 20, 2004 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. MYSORE AMMONIA PVT. LTD.
|
June 1, 2004 |
|
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. TECUMSEH PRODUCTS INDIA LTD.
|
November 17, 2004 |
|
COMMISSIONER OF C. EX., MANGALORE Vs. INDIAN OIL CORPORATION LTD.
|
December 16, 2004 |
|
COMMISSIONER OF C. EX., MANGALORE Vs. I.M.C. LTD.
|
January 2, 2004 |
|
COMMISSIONER OF C. EX., MANGALORE Vs. MALABAR OXYGEN PVT. LTD.
|
December 27, 2004 |
|
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. BALAJI ELECTRODES (P) LTD.
|
May 14, 2004 |
|
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. RAJAN VASAVI CEMENTS LTD.
|
October 14, 2004 |
|
COMMISSIONER OF C. EX., VISAKHAPATNAM-I Vs. HINDUSTAN ZINC LTD.
|
October 14, 2004 |
|
COMMISSIONER OF C. EXCISE Vs. HPC ELECTRICALS LTD.
|
April 12, 2004 |
|
COMMISSIONER OF C.EX., COCHIN Vs. PEEJAY RUBBER INDUSTRIES LTD.
|
June 2, 2004 |
|
COMMISSIONER OF C.EX., HYDERABAD Vs. RAVI KRISHNA CASTINGS LTD.
|
June 2, 2004 |
|
COMMISSIONER OF CEN EXCISE Vs. G H SINGHVI
|
March 24, 2004 |
|
COMMISSIONER OF CEN EXCISE Vs. CROMPTON GREAVES LTD
|
August 27, 2004 |
|
COMMISSIONER OF CEN. EXCISE Vs. SHRI G.H. SINGHVI AND ORS.
|
April 10, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. USHA MARTIN LTD.
|
December 13, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. D.S.M. SUGAR MILLS LTD.
|
November 30, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BHILAI ENGG. CORPN. LTD.
|
December 24, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. COATS VIYELLA INDIA LTD.
|
March 10, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NATIONAL PUBLICITY
|
December 27, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SATYAM ENTERPRISES
|
April 1, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ACRYLIC
|
March 31, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JOHARI DIGITAL HEALTH CARE LTD.
|
March 31, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTHI EMBROIDERIES
|
April 1, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUMANGALA STEELS
|
March 31, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AMADALAVALASA CO-OPERATIVE
|
March 31, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ACUFIL MACHINES AND STYLE PACK
|
June 23, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. YENEPOYA VENEERS
|
March 30, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VIJAYA CHEMICALS AND TOILET WORKS
|
March 29, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HALDIRAM INDIA (PVT.) LTD.
|
September 3, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RISHABH VELVELEEN (P) LTD.
|
October 27, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. STERLITE OPTICAL TECHNOLOGIES LTD
|
July 21, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. K V RAO CHHIKNIWALA
|
September 21, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BLUE STAR LIMITED
|
July 20, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LTD
|
June 25, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. METRO STEEL ROLLING MILLS
|
June 7, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAMA MULTITECH LTD
|
July 7, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PRABHAT ZARDA FACTORY I LTD
|
August 19, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ORISSA INDUSTRIES LIMITED
|
October 6, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. COLGATE PALMOLIVE I LTD AND BOEHRINGER MANNHEIM I LTD
|
June 8, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. POLSON LTD
|
July 22, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. APAR LTD
|
September 10, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASHA HANDICRAFTS
|
September 24, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE SILICON I LTD
|
August 27, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD
|
August 19, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. B M K POLYMERS PVT LTD
|
July 16, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PANKIL TEXTILES
|
June 17, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD
|
March 17, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NEOGEN CHEMICALS
|
June 30, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. POONA BOTTLING CO LTD
|
June 29, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ELLORA SERVICES
|
July 12, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BHUSHAN PROCESSORS PVT LTD
|
July 9, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KALYANI SEAMLESS TUBES LTD
|
August 27, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BOMBAY DYEING
|
August 4, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MECO INSTRUMENTS PVT. LTD.
|
May 18, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BLUE STAR SPINNING MILLS LTD.
|
December 16, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JYOTI STRUCTURES LTD.
|
May 19, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD.
|
December 17, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. EUROPA ELECTRONICS
|
December 30, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAHAVEER GASES (P) LTD.
|
December 17, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. UCAL SYSTEMS LTD.
|
February 23, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ON DOT COURIERS AND CARGO LIMITED
|
February 23, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD.
|
February 23, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SAI IRON INDIA LTD
|
September 17, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INCODA
|
June 23, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TOSHNIWAL HOLDING P. LTD.
|
May 21, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NATIONAL METAL
|
August 18, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SONODYNE ELECTRONIC CO P LTD
|
February 10, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJESH AROMATICS P LTD
|
October 12, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. J K GORI AND ASSOCIATES
|
December 2, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. R S ISPAT P LTD
|
February 11, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN COCA COLA BEVERAGES
|
February 10, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. EMPIRE INDUSTRIES LTD
|
June 11, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB WADS (P) LTD.
|
August 11, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RIMJHIM ISPAT LTD.
|
December 15, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ONIDA SAKA LTD.
|
December 16, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
|
May 14, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PREM KHALSA IRON AND STEEL ROLLING
|
August 13, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KCP LIMITED
|
April 22, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JAYPEE ADVERTISERS PVT. LTD.
|
November 22, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JAINSONS ORGANIC (P) LTD.
|
January 29, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VISHNURAM TEXTILES PVT. LTD.
|
November 22, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GOODYEAR INDIA LTD.
|
November 19, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VINTRON ELECTRONICS P. LTD.
|
December 29, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SICGIL INDIA LTD.
|
April 22, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VALAN BEEDI WORKS
|
January 30, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RPG PAGING SERVICES LTD.
|
November 24, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. U.T. LIMITED
|
May 27, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MIL INDUSTRIES LTD.
|
April 22, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BHUTADA CABLE INDUSTRIES
|
February 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAZDAN GROUP
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April 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHAVIR METAL WORKS
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February 3, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FENNER INDIA LTD.
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January 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AIRTECH PVT. LTD.
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November 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IND. SWIFT LTD.
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February 3, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BSSK LTD.
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April 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PILOT PRODUCTS
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November 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARIHANT COTSYN LTD.
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January 22, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAI MACHINE TOOLS LTD.
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April 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NESTLE INDIA LTD.
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November 17, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HIRA CEMENT
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January 22, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. THANGAM STEELS LTD.
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November 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.K. INDUSTRIES
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January 21, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CAPITAL TRUST LTD.
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November 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
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April 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POLYPLEX CORPN. LTD.
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April 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RANA STEELS
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November 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ESCORTS PISTON LTD.
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April 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARORA PRODUCTS
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April 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAGGAR ALLOYS
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January 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODERN POLYPLEX (P) LTD.
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November 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHITAL INTERNATIONAL
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November 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AGYA AUTO LTD.
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January 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUPTA ENTERPRISES
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November 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UNIPATCH RUBBER LTD.
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November 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. N.M. NAGPAL
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November 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHERAN SPINNERS
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January 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FLEX INDUSTRIES LTD.
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November 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DAKSH STEELS PVT. LTD.
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July 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CAPS AND CAPS (P) LTD.
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February 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARASAN SYNTEX LTD.
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December 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RANBAXY LABORATORY LTD.
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July 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DEWAS METAL SECTION LTD.
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February 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAMAL STEEL ROLLING MILLS
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December 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ZETO ENGG. P. LTD. AND SHRI AMRIK
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February 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GAHOI FOODS PVT. LTD.
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November 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EMSON GEARS LTD.
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December 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASWM SPINNING MILLS
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July 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN GUM AND CHEMICAL LTD.
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February 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VENKATESHWAR ISPAT (P) LTD.
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July 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AARTI STEELS LTD.
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February 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AARTI INTERNATIONAL LTD.
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February 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND LTD. (CEMENT DIV.)
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May 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWARAJ MAZDA LTD.
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December 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHANDARI FOILS
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May 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KESAR ENTERPRISES LTD.
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December 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MILESTONE ORGANIC LTD.
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December 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KISAN ALUMINUM UDYOG
|
May 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FLEX INTERNATIONAL
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December 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DEEPAK POLYSPIN
|
February 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LOHIA STARLINGER LIMITED
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February 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LLOYD INSULATION INDIA
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August 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KADA S.S.K. LTD.
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May 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. G.L. METALICA (P) LTD.
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December 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDODAN INDIA LTD.
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August 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SPIC PHARMACEUTICALS DIVISION
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December 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JEPIKA PAINTS
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December 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAMSON CONTROLS PVT LTD
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April 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN COMPOSITES LTD
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March 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHAJRANG INDUSTRIES
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March 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARMO SYNTHETICS PVT LTD
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April 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIPIN SILK AND SYNTHETICS
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April 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PLAS PACK INDUSTRIES
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May 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUJRAT AMBUJA EXPORTS LTD
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April 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALKRISHNA SYNTHETICS SIYARAM SILK MILLS LTD
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April 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON AND JOHNSON LTD
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April 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAULIKEM PRODUCTS
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March 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ECHJAY INDS LTD
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March 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HITKARI FIBRES LTD
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March 31, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OM ELECTRONIC SYSTEM
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March 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PAN ASIA CORPORATION
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March 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. N R JET ENTERPRISES
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January 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STYLO PACK
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January 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHRIVATI TEXTILES PVT LTD
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February 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J M INDUSTRIES
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March 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUYOG CORPORATION
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March 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIGMA TRANSFORMERS AND ELECTRICALS PVT LTD
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April 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. USV LTD
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March 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRINCE MULTIPLAST PVT LTD
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April 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUDRA STEEL AND ALLOYS LTD
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March 31, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HYVA TRANSPORTATION SYSTEMS PVT LTD
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April 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUKESH SYNTHETICS AND MUKESH H GALAIYA
|
April 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANUPAM ENGINEERS
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March 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAYANK ELECTRO LTD
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April 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARYA SHIP BREAKING CO LTD AND M P STEEL CORPORATION
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April 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TUTON PHARMA
|
January 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHILWARA SPINNERS LTD.
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December 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADHU CRIMPERS PVT LTD
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January 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. N G THAKKAR AND SONS
|
January 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHANSALI BRIGHT BARS PVT LTD
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April 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PERFECT SPINNERS
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January 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WEIZMANN LTD
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January 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUKUND LTD
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February 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WHITE CLIFF TEA AND HINDUSTAN LEVER LTD
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February 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NECO CENTRICAST
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February 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHALAXMI DYEING AND PRINTING I PVT LTD
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February 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALKRISHNAN TEXTILE
|
March 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FLAMEPROOF EQUIPMENTS PVT LTD
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February 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHAIRAVNATH TEXTILE INDS
|
March 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COSMIC DYES AND INTERMEDIATE LTD
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January 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUTUAL INDS LTD
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February 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ATUL INDS
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January 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LLOYDS STEEL INDIA LTD
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February 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAIZE PRODUCTS
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March 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MOMAI BRASS INDUSTRIES
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April 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PERFECT TOOLS
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February 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
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May 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CELLULOSE PRODUCTS OF INDIA LTD
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June 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UNI ABEX ALLOY PRODUCTS LTD
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May 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUKUT PLASTICS PVT LTD
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February 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON GREAVES LTD
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March 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ PLASTICS LTD
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February 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHEMOFARBE INDUSTRIES
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February 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KOHINOOR INDUSTRIES
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March 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VALSON POLYESTER PVT LTD
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January 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HEMAIN INTERMEDIATES P LTD
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January 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAI CORPORATION LTD
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March 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. N D TEXTILES
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January 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SITSON INDIA PVT LTD
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March 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNONICS LTD
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August 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARI VISHNU PACKAGING LTD
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November 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD
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January 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MRF LTD
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February 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALLARPUR INDUSTRIES LTD
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February 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K S H INTERNATIONAL LTD
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January 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHA HANDI CRAFTS
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February 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIP INDUSTRIES LTD
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February 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANNAPURNA PLASTOPACK PVT LTD
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January 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HEMITRONICS EQUIPMENTS AND CONTROLS
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April 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIRLON TEXTILE MILLS LTD
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April 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COSTA AND CO PVT LTD
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May 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRUTI COSMETICS AND LOTUS COSMETICS
|
April 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ACCUPRINT SYSTEMS P LTD
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April 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRAFTECH PRODUCTS INC
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May 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NITYANAND ENGINEERING PVT LTD
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May 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHILPI PRINTS
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May 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DEEPAK FERTILIZERS AND PETROCHEMICALS CORPN
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May 21, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LTD
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May 21, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LIGHT PUBLICATION LTD
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June 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DELTA TRANS CONDUCTORS P LTD
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June 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MOTOR INDUSTRIES CO LTD
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June 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NAZARATH METALS
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June 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. REKHABEN S SHAH
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September 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MEK ENGG AND CONSTRUCTIONS I LTD
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January 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAIBABA SHIP BREAKING CO AND H B SHAH
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June 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. U S V LTD
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March 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHPEE SYSTEMS PVT LTD
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April 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BENTOLL CHEMICAL PRODUCTS LTD
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May 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUKUND CHEMICAL ENGG
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June 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWAN MILLS LTD
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June 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MRF LTD
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March 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANIKGARH CEMENT
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April 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LOREAL INDIA LTD
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January 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TATA MILLS
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May 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HALDYN GLASS LTD
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April 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AREA PETROCHEM
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April 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODERN JEWELLERS
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June 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUKHRIM SYNTHETICS PROCESSORS
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May 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SINTEX INDUSTRIES
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June 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANIAR AND CO
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June 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUTUAL INDUSTRIES LTD
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May 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K T NAGAR
|
May 21, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIEMENS LTD
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August 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARCOY INDUSTRIES
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April 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHESH TEXTILES PRIVATE LTD
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June 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. METROPOLITAN SPRINGS LTD
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July 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GREAT OASIS ENTERPRISES P LTD
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June 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHANDAN STEELS
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May 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VICTOR STEEL INDUSTRIES
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May 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANALI BEAUTY CARE PVT LTD
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June 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELITE INTERIORS
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July 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. G H SINGHVI
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April 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RADHABALLABH SILK MILLS PVT LTD
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February 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GURUKRIPA RESINS PVT LTD
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November 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LTD
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August 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIDEOCON V C R LTD
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November 17, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON AND JOHNSON LTD
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October 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NATIONAL CLOTH PRINTING WORKS
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November 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAPI R C C
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October 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CASTROL INDIA LTD
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November 17, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NRC LTD
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October 21, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ACME ENGG WORKS
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November 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A G S INDUSTRIES
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August 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CROISSANTS ETC
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December 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. R M INDUSTRIES
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December 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HAFA HOISTS AND CRANES
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October 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KUNDAN INDUSTRIES LTD
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November 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NIRMA LTD
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November 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAYGEE FOAM PVT LTD
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October 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAGDAMBA POLYMERS LTD
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November 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. C T M TEXTILE MILLS
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October 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IMPRESSIVE COMPUTER SYSTEMS PVT LTD
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October 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND LIMITED
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October 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAGAR STEEL INDUSTRIES
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October 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIDDHIVINAYAK ENGINEERS
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December 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAURASTRA CHEMICALS LTD
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August 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PINCO TEXTILES
|
December 3, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD
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August 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANISH PRABHAKAR GUPTA
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November 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. D H RAMANI AND CO
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December 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KLASSPAK PVT LTD
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April 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POWER BUILD LTD
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May 31, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MARINE ELECTRICALS LTD
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December 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BLUE BLEND I LTD
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June 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARI VISHNU PACKAGING
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June 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHAH TEXTILES LTD
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May 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J K HELEN CURTIS
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August 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BORASAR MACHINES
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June 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SERVO MED IND PVT LTD
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June 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN PAINTS INDIA LIMITED
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July 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALKRISHNA TEXTILE PVT LTD
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July 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND LTD
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July 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UTTAM STEEL LIMITED
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July 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CYTO PHARMACEUTICALS CO
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July 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WARREN PHARMA PVT LTD
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July 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KHERAJ ELECTRICALS INDUSTRIES
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June 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MATHER AND PLATT I LTD
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July 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AVADH ALLOYS PVT. LTD.
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July 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DOON VALLEY DISTILLERS
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July 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GYPSY ADVERTISING CO.
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June 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NABHA STEELS LTD.
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April 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SOUTHERN AGRIFURANE INDUSTRIES
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July 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE HARIKRUPA INDS.
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April 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NANDAN PETROCHEMICAL LTD.
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August 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIMAL ALLOYS LTD.
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February 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NESTLE INDIA LTD.
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March 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUNDARAM INDUSTRIES
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October 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUMKIT MARBLES P. LTD.
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April 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A.K. SPINTEX
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January 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELECTRONICS AND CONTROL POWER
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January 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DESIGN AUTO SYSTEMS LTD.
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March 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GMP FINISHING MILLS
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October 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TEAM UPD LTD.
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October 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME INDUSTRIES
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October 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT FOAM UDYOG LTD.
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March 22, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ALPS INDUSTRIES LTD.
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October 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STAR ENTERPRISES
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October 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.L. TREHAN
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October 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PANDIAN HOTELS LTD.
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October 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SURYA PACKAGING
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June 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BARNALA PIPES
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October 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PBJ INDUSTRIAL ELECTRONICS LTD.
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June 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SATIA PAPER MILLS
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February 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SABOO CYLINDERS (P) LTD.
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October 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIDDHARTH TUBES LTD.
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March 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PONDS (INDIA) LTD.
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October 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WHIRLPOOL INDIA LTD.
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October 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELECTROLUX KELVINATOR LTD.
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October 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IPCA LABORATORIES
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October 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE SYNTHETICS LTD.
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October 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GOETZE INDIA LTD.
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October 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HABASIT KAKOKA (P) LTD.
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March 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDUSTRIAL OXYGEN CO. LTD.
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March 17, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARCHARAN AND BROTHERS
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March 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIDDARTH TUBES LTD.
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June 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
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March 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE SHYAM FILAMENT
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October 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHERAN SPINNERS
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March 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI ENGINEERING
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October 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAVI INDUSTRIES
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September 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIVEK RE-ROLLING MILLS
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June 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWARAJ MAZDA LTD.
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September 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AIR EXPRESS COURIER SERVICES
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September 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MODI STEEL WIRE MFG. CO.
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March 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHRUTI SYNTHETICS LTD.
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September 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EASTERN ELECTRICALS
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March 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.K. INDUSTRIES P. LTD.
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June 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHASUN CHEMICALS AND DRUGS
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April 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SREE VIJAYARAMA GAJAPATHI
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April 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAMBRAPARANI PAINTS AND
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February 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMADALAVALASA CO-OPERATIVE
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April 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ECHJAY INDS. LTD.
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March 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IVP LTD.
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September 22, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CEMENT CORPORATION OF INDIA LTD.
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February 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD.
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March 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIMBHAOLI SUGAR LTD.
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January 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LALCHAND WADHWANI
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November 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ESS KAY POLYMERS
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January 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SIDDHARTH TUBES LTD.
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April 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ISPAT INDUSTRIES LTD
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July 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. H AND R JOHNSON I LTD
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February 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SOHUM INDUSTRIES PVT LTD
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March 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. GUJARAT STATE FERTILIZERS AND CHEMICALS LTD
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June 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SWADIA BROTHERS ENGG PVT LTD
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January 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SPECTRUM PACKING MFG
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March 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ANGAN PRINTS
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January 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. EXON LABORATORIES LTD
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March 3, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. MODERN PETROFILS LTD
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March 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SARABHAI GLASS INDUSTRIES LTD
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January 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SPAN HEAT TRANSFER EQUIP MFG P LTD
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April 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. BIRLA TYRES
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May 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. KALINGA ISPAT UDYOG
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August 12, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VOLTAS AIR INDUSTRIES LTD
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August 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS APPEAL Vs. MAYANK METALLURGICAL P LTD
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March 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE II Vs. MOULDS AND DIES PVT LTD
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July 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. GARGI ENTERPRISES
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May 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. J.K. INDUSTRIES LTD.
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July 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. MILLIPORE INDIA LTD.
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June 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. SHREE LAKSHMI FOUNDRY
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March 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. RALECTRONICS (P) LTD.
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August 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. ASEA BROWN BOVERI LTD.
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December 16, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. SHIMOGA STEELS LTD.
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May 18, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. NTTF INDUSTRIES LTD.
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March 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. DIVYA CASES
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April 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I Vs. FESTO CONTROLS LTD.
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December 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. SUPER SEALS
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September 28, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III Vs. MONOTYPE INDIA LTD.
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November 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. ABIDEL (I)
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June 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. SREE SAKTHI PAPER MILLS
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August 2, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. REZIYA ALUMINIUM RE-ROLLING MILLS
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June 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. BEST FOODS
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August 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. MAMMA PRODUCTS
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June 22, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH Vs. KETTELLA TEA ESTATE
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June 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ASIA PEROXIDES LTD.
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February 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. K.C.P. LTD.
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December 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. DURGA ROLLING MILLS
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December 1, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. S.S. LAMINATES PVT. LTD.
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May 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ASHBEE SYSTEMS (P) LTD.
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February 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. PULAVARTHY PAPER BOARD (P) LTD.
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February 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ASIAN PEROXIDES LTD.
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December 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. MOHD. SOHAIL
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November 29, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. REDDY?S LABORATORIES
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January 9, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. INDIA CEMENTS LTD.
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December 7, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. KAMINI ISPAT LTD.
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April 8, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SANGHI POLYESTERS
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March 4, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SARAT ELECTRONICS
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February 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. A.P. PAPER MILLS LTD.
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October 15, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VANI FAB ENGG. PVT. LTD.
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October 27, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. NATCO PHARMA LTD.
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November 25, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. BPL ENGG. LTD.
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May 20, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SANGHI THREADS
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February 6, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ITW SIGNODE (INDIA) LTD.
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August 17, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. VIRCHOW DRUGS LTD.
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February 23, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. SURANA STRIPS LTD.
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February 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II Vs. COAT TECH INDUSTRIES
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May 14, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III Vs. ALLWYN AUTO LTD.
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February 5, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, JSR. Vs. RAVI HI-TECH
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February 13, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. CANARA STEEL LTD.
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June 3, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. T.V.S. MOTOR CO.
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April 26, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI Vs. BRILLIANT INDUSTRIES LTD.
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July 30, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. SAGAR CEMENTS LTD.
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October 11, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. NAGARJUNA FERTILIZERS & CHEMICALS LTD.
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February 24, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. NAGARJUNA AGRICHEM LTD.
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February 19, 2004 |
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COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. NAGARJUNA FERTILIZERS & CHEMICALS LTD.
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October 12, 2004 |
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COMMISSIONER OF CERNTAL EXCISE Vs. ORISSA CONCRETE PRODUCT PVT LTD
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February 13, 2004 |
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COMMISSIONER OF CUS AND C EX Vs. RAYMOND LTD
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November 10, 2004 |
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COMMISSIONER OF CUS. (PREV.), WEST BENGAL Vs. OVERLAND AGENCY
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January 23, 2004 |
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COMMISSIONER OF CUS. AND C. EX. Vs. HOD LABORATORIES LTD.
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August 30, 2004 |
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COMMISSIONER OF CUS. AND C. EX. Vs. SOHUM INDUSTRIES PVT. LTD.
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February 10, 2004 |
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COMMISSIONER OF CUS. AND C. EX. Vs. PREM TEXTILE LTD.
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November 30, 2004 |
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COMMISSIONER OF CUS. AND C. EX. Vs. SHREE SYNTHETICS LTD.
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November 9, 2004 |
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COMMISSIONER OF CUS. AND C. EX. Vs. SURYA KIRAN POLYPACK (P) LTD.
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November 25, 2004 |
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COMMISSIONER OF CUS., BANGALORE Vs. INSTRUMENT RESEARCH ASSOCIATES
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April 29, 2004 |
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COMMISSIONER OF CUS., BANGALORE Vs. INTEGRA MICRO SYSTEMS (P) LTD.
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December 7, 2004 |
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COMMISSIONER OF CUS., ICD Vs. HINDUSTAN EVEREST TOOLS LTD.
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December 14, 2004 |
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COMMISSIONER OF CUS., VISAKHAPATNAM Vs. RUCHI SOYA INDUSTRIES LTD.
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November 25, 2004 |
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COMMISSIONER OF CUSTOMS Vs. DELUXE EXPORTS
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July 14, 2004 |
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COMMISSIONER OF CUSTOMS Vs. PAWAN ENTERPRISES
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July 16, 2004 |
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COMMISSIONER OF CUSTOMS Vs. HUSSAIN SHETH SHIP BREAKERS PVT LTD
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August 31, 2004 |
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COMMISSIONER OF CUSTOMS Vs. DANI EXPORTS LTD
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July 14, 2004 |
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COMMISSIONER OF CUSTOMS Vs. H C L LTD
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June 15, 2004 |
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COMMISSIONER OF CUSTOMS Vs. TATA CHEMICALS LTD AND BLA INDUSTRIES LTD
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September 24, 2004 |
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COMMISSIONER OF CUSTOMS Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI
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December 31, 2004 |
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COMMISSIONER OF CUSTOMS Vs. DIMPLE OVERSEAS LTD
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October 21, 2004 |
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COMMISSIONER OF CUSTOMS Vs. VIKRAM ISPAT
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September 10, 2004 |
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COMMISSIONER OF CUSTOMS Vs. ANUSAM KNITTERS (P) LTD.
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March 8, 2004 |
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COMMISSIONER OF CUSTOMS Vs. PANSARI GEMS INTERNATIONAL
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October 15, 2004 |
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COMMISSIONER OF CUSTOMS Vs. S.A. CORPORATION AND BLOSSOM
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October 21, 2004 |
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COMMISSIONER OF CUSTOMS Vs. HOTLINE CPT LTD.
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October 7, 2004 |
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COMMISSIONER OF CUSTOMS Vs. VAZIR POLYMERS LIMITED
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June 8, 2004 |
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COMMISSIONER OF CUSTOMS Vs. PRIYA HOLDINGS PVT. LTD.
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June 11, 2004 |
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COMMISSIONER OF CUSTOMS Vs. K.T.V. OIL MILLS
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December 13, 2004 |
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COMMISSIONER OF CUSTOMS Vs. SUPREME WOOLLEN MILLS
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August 6, 2004 |
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COMMISSIONER OF CUSTOMS Vs. V.K. JAIN AND SONS
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August 6, 2004 |
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COMMISSIONER OF CUSTOMS Vs. SIVARAM ASSOCIATES
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December 7, 2004 |
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COMMISSIONER OF CUSTOMS Vs. ATLAS GRANITES
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July 30, 2004 |
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COMMISSIONER OF CUSTOMS Vs. KIRAN ELECTRONICS
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April 27, 2004 |
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COMMISSIONER OF CUSTOMS Vs. INDIAN WATCH PARTS MFG.
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February 6, 2004 |
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COMMISSIONER OF CUSTOMS Vs. T.C. HEALTHCARE
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February 10, 2004 |
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COMMISSIONER OF CUSTOMS Vs. RAM STEEL ROLLING INDUSTRIES
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March 29, 2004 |
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COMMISSIONER OF CUSTOMS Vs. B ARUNKUMARS INTERNATIONAL LTD
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April 5, 2004 |
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COMMISSIONER OF CUSTOMS Vs. R A SPINNING MILLS P LTD
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April 2, 2004 |
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COMMISSIONER OF CUSTOMS Vs. MAGANLAL R SHAH AND VARSHA SALES CORPORATION
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January 30, 2004 |
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COMMISSIONER OF CUSTOMS Vs. FERTIPLANT ENGG CO P LIMITED
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January 6, 2004 |
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COMMISSIONER OF CUSTOMS Vs. C M B TRANSPORT AGENCIES
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January 1, 2004 |
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COMMISSIONER OF CUSTOMS Vs. HIMSON TEXTILE ENGG INDUSTRIES LTD
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March 9, 2004 |
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COMMISSIONER OF CUSTOMS Vs. GENIUS LEATHERCRAFT PVT LTD
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May 19, 2004 |
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COMMISSIONER OF CUSTOMS Vs. S K CORPORATION
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June 15, 2004 |
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COMMISSIONER OF CUSTOMS Vs. MEERA IMPEX
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February 23, 2004 |
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COMMISSIONER OF CUSTOMS Vs. B NICHLANI INVESTMENT PVT LTD
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February 26, 2004 |
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COMMISSIONER OF CUSTOMS Vs. K C SHAH
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June 3, 2004 |
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COMMISSIONER OF CUSTOMS Vs. RAJ ENTERPRISES AND MUTHREJA AND CO
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March 10, 2004 |
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COMMISSIONER OF CUSTOMS Vs. PGY ASSOCIATES AND
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March 10, 2004 |
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COMMISSIONER OF CUSTOMS Vs. RAJNAV EXPORTS P LTD
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March 15, 2004 |
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COMMISSIONER OF CUSTOMS Vs. AVINKA LEATHERS
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March 16, 2004 |
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COMMISSIONER OF CUSTOMS Vs. R H MARKETING SERVICES
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February 13, 2004 |
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COMMISSIONER OF CUSTOMS Vs. GAURI ENTERPRISES
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February 11, 2004 |
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COMMISSIONER OF CUSTOMS Vs. KORES INDIA LIMITED
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March 8, 2004 |
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COMMISSIONER OF CUSTOMS Vs. RESHMA TRADE LINKS LTD
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June 3, 2004 |
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COMMISSIONER OF CUSTOMS Vs. ESSAR STEEL LTD
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February 17, 2004 |
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COMMISSIONER OF CUSTOMS Vs. VAZIR POLYMERS LIMITED
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June 1, 2004 |
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COMMISSIONER OF CUSTOMS Vs. BIPIN K MEHTA
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April 15, 2004 |
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COMMISSIONER OF CUSTOMS Vs. VINIT INTERNATIONAL
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July 6, 2004 |
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COMMISSIONER OF CUSTOMS Vs. G S F C LTD
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June 16, 2004 |
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COMMISSIONER OF CUSTOMS Vs. VISHAL EXPORTS OVERSEAS LTD.
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November 25, 2004 |
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COMMISSIONER OF CUSTOMS Vs. JAY ENGG. WORKS
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April 23, 2004 |
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COMMISSIONER OF CUSTOMS Vs. SQUARE D TEXTILES EXPORT LTD.
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July 21, 2004 |
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COMMISSIONER OF CUSTOMS Vs. GARG STEEL
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November 24, 2004 |
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COMMISSIONER OF CUSTOMS Vs. DCW LTD.
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July 15, 2004 |
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COMMISSIONER OF CUSTOMS Vs. FORWARD LEATHER CO.
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July 5, 2004 |
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COMMISSIONER OF CUSTOMS Vs. SQUARE D TEXTILES EXPORT LTD.
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July 9, 2004 |
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COMMISSIONER OF CUSTOMS Vs. ORBIT INTERNATIONAL
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January 22, 2004 |
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COMMISSIONER OF CUSTOMS Vs. AUDIL KHURSHID BHAT
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January 23, 2004 |
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COMMISSIONER OF CUSTOMS Vs. PSL PIPE COATES LTD
|
August 27, 2004 |
|
COMMISSIONER OF CUSTOMS Vs. V K STEELS PVT LTD
|
August 19, 2004 |
|
COMMISSIONER OF CUSTOMS Vs. AKASH ENTERPRISES
|
July 23, 2004 |
|
COMMISSIONER OF CUSTOMS Vs. ARMSTRONG WORLD INDS I PVT LTD
|
July 9, 2004 |
|
COMMISSIONER OF CUSTOMS Vs. INDIAN PETROCHEMICALS CORPORATION LTD
|
July 15, 2004 |
|
COMMISSIONER OF CUSTOMS Vs. CHEMET CHEMICALS PVT LTD
|
September 10, 2004 |
|
COMMISSIONER OF CUSTOMS Vs. GLOBE ENTERPRISES
|
October 8, 2004 |
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COMMISSIONER OF CUSTOMS Vs. RES PHOTOVOLTAICS LTD.
|
March 31, 2004 |
|
COMMISSIONER OF CUSTOMS (AIRPORT), KOLKATA Vs. G.V. EXIM PVT. LTD.
|
June 25, 2004 |
|
COMMISSIONER OF CUSTOMS (IMPORT Vs. NATIONAL HEART CENTRE OF
|
December 13, 2004 |
|
COMMISSIONER OF CUSTOMS (PORT - Vs. PAN ELECTRONICS (INDIA) LTD.
|
January 23, 2004 |
|
COMMISSIONER OF CUSTOMS (PORT), CALCUTTA Vs. ROSHNI
|
July 19, 2004 |
|
COMMISSIONER OF CUSTOMS (PREV.), KOLKATA Vs. SWAPAN DEY
|
November 9, 2004 |
|
COMMISSIONER OF CUSTOMS ACC Vs. PROCOL ELECTRONICS INDIA LTD
|
October 29, 2004 |
|
COMMISSIONER OF CUSTOMS ACC Vs. PARO SYNTEX LTD
|
January 12, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MUKUT PLASTICS PVT LTD
|
July 16, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MANOHAR SYNTHETICS PVT LTD
|
July 16, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. VOLTAS LTD
|
September 20, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. REMI PROCESS PLANT AND MACHINERY LTD
|
April 30, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SUDARSHAN TEX PORT P LTD
|
January 21, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD
|
April 22, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. VIDEOCON APPLIANCES LTD
|
June 15, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. JALARAM WOOD CRAFT P LTD
|
May 28, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SILVER PRINTS
|
February 5, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BOBSONS CORPORATION
|
February 11, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. M H DHODIA
|
January 12, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. PEARIM PHARMACEUTICALS PVT LTD
|
January 12, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. INDIAN SEAMLESS METAL TUBES LTD
|
February 10, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. TUNI TEXTILE MILLS LTD
|
January 12, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SWAN BEAUTIES PVT LTD
|
February 10, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. VENUS TAXTILE ENGINEERS
|
February 6, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GRAND FOUNDRY LTD
|
November 2, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SANGHI ORGANISATION
|
October 20, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. RAHUL DYEING AND PRINTING PVT LTD
|
November 3, 2004 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SANT PRODUCT LTD
|
January 22, 2004 |
|
COMMISSIONER OF CUSTOMS APPEALS Vs. CENTURY PULP AND PAPER
|
October 1, 2004 |
|
COMMISSIONER OF CUSTOMS APPEALS AIRPORT Vs. MARVEL GLOVE INDUSTRIES
|
August 23, 2004 |
|
COMMISSIONER OF CUSTOMS EP Vs. NEW INDIA EXPORT
|
March 18, 2004 |
|
COMMISSIONER OF CUSTOMS EP Vs. NITCO TILES LTD
|
January 28, 2004 |
|
COMMISSIONER OF CUSTOMS EXPORT Vs. RASAYANO
|
June 22, 2004 |
|
COMMISSIONER OF CUSTOMS GENERAL Vs. GARIMA GLOBAL ENTERPRISES
|
August 18, 2004 |
|
COMMISSIONER OF CUSTOMS I Vs. ALLIED FIBRES LTD
|
July 30, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. MOHAMMED RAHIMAN
|
July 26, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. DELTA LENS PVT LTD
|
August 11, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. INDO GERMAN LABORATORIES
|
October 12, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. JAIN IRRIGATION SYSTEMS
|
May 17, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. SAHARANPUR ELECTRIC PRESS
|
January 16, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. VIDEOCON APPLIANCES LTD
|
February 10, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. CAPRIHANS INDIA LTD
|
March 12, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. SHASHI DASWANI
|
April 15, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. HARMAN SALES PVT LTD
|
April 21, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORTS Vs. LORD SHIVA OVERSEAS
|
November 30, 2004 |
|
COMMISSIONER OF CUSTOMS IMPORTS Vs. LORD SHIVA OVERSEAS
|
September 10, 2004 |
|
COMMISSIONER OF CUSTOMS P Vs. DINESH RAYSONI AND SHRI AMBALAL B GANI
|
December 17, 2004 |
|
COMMISSIONER OF CUSTOMS PRE Vs. MOHAMMED F SHEIKH AND SHRI MURLI L DHINWANI
|
April 6, 2004 |
|
COMMISSIONER OF CUSTOMS PREV Vs. R K TRADERS INDIA
|
February 20, 2004 |
|
COMMISSIONER OF CUSTOMS PREVENTIVE Vs. RAJENDER SHIP BREAKERS
|
March 26, 2004 |
|
COMMISSIONER OF CUSTOMS PREVENTIVE Vs. RAM VESSEL SCRAP PVT LTD
|
March 26, 2004 |
|
COMMISSIONER OF CUSTOMS PREVENTIVE Vs. GUJARAT SHIP TRADING CORPORATION
|
October 6, 2004 |
|
COMMISSIONER OF CUSTOMS, BANGALORE Vs. KEN AGRITECH PVT. LTD.
|
January 14, 2004 |
|
COMMISSIONER OF CUSTOMS, BANGALORE Vs. KEN AGRITECH PVT. LTD.
|
March 19, 2004 |
|
COMMISSIONER OF CUSTOMS, BANGALORE Vs. INTEGRA MICRO SYSTEMS PVT. LTD.
|
April 23, 2004 |
|
COMMISSIONER OF CUSTOMS, COCHIN Vs. AFZAL AGENCY
|
September 20, 2004 |
|
COMMISSIONER OF CUSTOMS, COCHIN Vs. RUSHAB PLASTICS
|
August 17, 2004 |
|
COMMISSIONER OF CUSTOMS, GUNTUR Vs. HINDUSTAN TOBACCO CO.
|
February 26, 2004 |
|
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. LAMPEX ELECTRONICS PVT. LTD.
|
June 10, 2004 |
|
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. GOEL ENTERPRISES
|
November 19, 2004 |
|
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. SJK STEEL CORPORATION
|
February 5, 2004 |
|
COMMISSIONER OF CUSTOMS, ICD Vs. CYBER EXPRESS PVT. LTD.
|
August 2, 2004 |
|
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. FLASH FORGE PVT. LTD.
|
May 25, 2004 |
|
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. SREE NAKODA IMPEX
|
February 4, 2004 |
|
COMMISSIONER OF CUSTOMS, W.B. Vs. LMJ INTERNATIONAL LTD.
|
July 1, 2004 |
|
COMMR OF C EX Vs. AIR CONTROL AND CHEM ENGG CO LTD
|
September 15, 2004 |
|
COMMR OF C EX Vs. GODREJ AND BOYCE MFG COMPANY LTD
|
July 30, 2004 |
|
COMMR OF CUSTOMS PREV Vs. GAZEBO INDUSTRIES LTD
|
April 20, 2004 |
|
COMMR. OF C. EX. Vs. ISHAAN RESEARCH LABORATORIES P.
|
June 9, 2004 |
|
COMMR. OF C. EX. Vs. HINDUSTAN PHARMACEUTICALS LTD.
|
March 25, 2004 |
|
COMMR. OF C. EX. Vs. LAKSHMI CARD CLOTHING MFG. CO.
|
June 1, 2004 |
|
COMMR. OF C. EX. Vs. DEEPAK IRON AND STEEL ROLLING
|
June 4, 2004 |
|
COMMR. OF C. EX. Vs. UPPER INDIA STEEL MFG. AND ENGG.
|
March 11, 2004 |
|
COMMR. OF C. EX. Vs. INTERNATIONAL PUMPS AND PROJECTS
|
March 5, 2004 |
|
COMMR. OF C. EX. Vs. PREMIER INSTRUMENTS AND CONTROLS
|
August 30, 2004 |
|
COMMR. OF C. EX. Vs. HINDUSTAN STEEL WORKS
|
August 5, 2004 |
|
COMMR. OF C. EX. Vs. SHIVALIK AGRO POLY PRODUCTS LTD.
|
July 29, 2004 |
|
COMMR. OF C. EX. Vs. HARYANA VIDYUT PARSARAN NIGAM
|
January 16, 2004 |
|
COMMR. OF C. EX. Vs. SHRI RAM HONDA POWER EQUIPMENTS
|
January 21, 2004 |
|
COMMR. OF C. EX. & CUS., BBSR-I Vs. NILACHAL CONCRETE PRODUCTS (P) LTD.
|
October 5, 2004 |
|
COMMR. OF C. EX., BANGALORE Vs. PRAGATI GLYOXAL (P) LTD., MYSORE
|
April 12, 2004 |
|
COMMR. OF C. EX., BANGALORE Vs. PERRY POLYMERS PVT. LTD.
|
February 6, 2004 |
|
COMMR. OF C. EX., BANGALORE Vs. PROCESS TECHNIQUE ELECTRONICS (P) LTD.
|
May 7, 2004 |
|
COMMR. OF C. EX., BANGALORE Vs. VAIGAI THREAD PROCESSORS LTD.
|
March 30, 2004 |
|
COMMR. OF C. EX., COCHIN Vs. CHAKOLAS SPINNING & WEAVING MILLS LTD.
|
October 14, 2004 |
|
COMMR. OF C. EX., HYDERABAD Vs. SOUTHERN ASBESTOS INDUSTRIES
|
February 19, 2004 |
|
COMMR. OF C. EX., HYDERABAD-I Vs. SATHAVAHAN STEELS & ALLOYS (P) LTD.
|
February 16, 2004 |
|
COMMR. OF C. EX., HYDERABAD-III Vs. SWASTIK VEGETABLE OIL PRODUCTS LTD.
|
March 8, 2004 |
|
COMMR. OF C. EX., VISAKHAPATNAM Vs. VIJAY PRESTRESSED PRODUCTS (P) LTD.
|
January 27, 2004 |
|
COMMR. OF CUS. AND C. EX. Vs. GAJRA GEARS LTD.
|
May 18, 2004 |
|
COMMR. OF CUS., BANGALORE Vs. GURU ELECTRONICS SINGAPORE (P) LTD.
|
January 30, 2004 |
|
COMMR. OF CUS., VISAKHAPATNAM Vs. SUNSHINE PULP & PAPERS PVT. LTD.
|
January 30, 2004 |
|
COMMR. OF CUSTOMS AND CENTRAL Vs. ENDOLABS LTD.
|
March 5, 2004 |
|
COMPUTER ZONE Vs. COMMISSIONER OF CUSTOMS
|
March 5, 2004 |
|
CONCEPT PHARMA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
January 29, 2004 |
|
CONCEPT PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2004 |
|
CONFIDENT DENTAL EQUIPMENT LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 24, 2004 |
|
CONFIDENT DENTAL EQUIPMENT PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
|
December 16, 2004 |
|
CONIC ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 13, 2004 |
|
CONSUMERS PLASTICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2004 |
|
CONTEMPORARY PACKAGING TECHNOLOGIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 5, 2004 |
|
CONTINENTAL ADVERTISING SERVICES Vs. COMMR OF C EX
|
July 5, 2004 |
|
COOL DESSERTS AND SHRI NEERAJ Vs. CCE
|
October 27, 2004 |
|
CORE HEALTHCARE LTD Vs. CCE
|
November 25, 2004 |
|
COROMANDEL BATHWARE LTD. Vs. CC
|
August 27, 2004 |
|
CORONATION SPINNING INDIA Vs. COMMISSIONER OF CUSTOMS
|
June 7, 2004 |
|
CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
January 5, 2004 |
|
CORPORATION OF CHENNAI Vs. CCE
|
December 15, 2004 |
|
CORVINE CHEMICALS AND Vs. CCE
|
April 27, 2004 |
|
COSBOARD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-I
|
October 27, 2004 |
|
COSMO FILMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2004 |
|
COTMAC ELECTRONICS (P) LTD. Vs. CCE
|
June 8, 2004 |
|
CPG TEXTILES Vs. CCE
|
June 8, 2004 |
|
CRAFT PAC CONTAINERS (P) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2004 |
|
CREATIVE CASTINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2004 |
|
CREATIVE MICRO SYSTEMS Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
July 23, 2004 |
|
CREATIVE PRODUCTS P LTD Vs. COMMR OF CENTRAL EXCISE
|
August 31, 2004 |
|
CREATIVE PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2004 |
|
CROMPTON GREAVES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2004 |
|
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2004 |
|
CROMPTON GREAVES LTD AND S N ATKALIKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
CROP CARE PESTICIDES Vs. CCE
|
May 4, 2004 |
|
CROP HEALTH PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
January 27, 2004 |
|
CROSSLINK SHIP BREAKERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 29, 2004 |
|
CROWN SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
August 15, 2004 |
|
CRYSTAL CABS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 16, 2004 |
|
CRYSTAL SPRINGS PVT LTD Vs. CCE
|
April 22, 2004 |
|
CRYSTALS CABS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
February 19, 2004 |
|
CYMEX TIME LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 8, 2004 |
|
CYNAMID AGRO LTD. Vs. CCE (ADJ)
|
August 2, 2004 |
|
D K POLYN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2004 |
|
D. ANKINEEDU CHOWDRY Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2004 |
|
D. RAJKUMAR Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
October 13, 2004 |
|
D.B.S. INDUSTRIES Vs. C.C.E.
|
April 2, 2004 |
|
D.D. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2004 |
|
D.N. STEEL Vs. CCE
|
December 29, 2004 |
|
D.P. BANSAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2004 |
|
D.P. EXPORTS Vs. CCE
|
December 23, 2004 |
|
DAB EXPORTS Vs. CC AND CCE
|
March 25, 2004 |
|
DABHOL POWER COMPANY Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2004 |
|
DABUR INDIA LTD. Vs. CCE
|
April 5, 2004 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2004 |
|
DABUR INDIA LTD. Vs. CCE
|
February 19, 2004 |
|
DALMIA BISCUITS PVT. LTD. Vs. CCE
|
October 7, 2004 |
|
DALMIA CEMENT (BHARAT) LTD. Vs. CCE
|
September 29, 2004 |
|
DAMNET CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2004 |
|
DANGI FINANCIAL AND MANAGEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2004 |
|
DANZONG CARGO MOVERS Vs. COMMISSIONER OF CUS PREV
|
November 4, 2004 |
|
DARSHAN PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
DARSHAN VANASPATI Vs. CCE
|
December 15, 2004 |
|
DATAR SWITCHGEAR LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 11, 2004 |
|
DATAR SWITCHGEAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
DAULAT RAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2004 |
|
DAVINDER EXPORTS AND Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2004 |
|
DAVINDER EXPORTS AND R R APPARELS Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2004 |
|
DAYLIGHT PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2004 |
|
DCM SHRIRAM CONSOLIDATED LTD. Vs. CC, MUMBAI
|
August 16, 2004 |
|
DCW LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2004 |
|
DE NOCIL CORP PROTECTION LIMITED Vs. COMMISSIONER OF CUSTOMS
|
January 1, 2004 |
|
DEAR IMPEX Vs. COMMISSIONER OF CUSTOMS
|
March 1, 2004 |
|
DECENT FOODS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2004 |
|
DECO MICA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 26, 2004 |
|
DECOSTYLE TECHNICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
October 26, 2004 |
|
DECRON SYNTHETICS P LTD EMTEE POLY YARN LTD AND C T JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2004 |
|
DEE DEVELOPMENT ENGINEERS LTD. Vs. CCE
|
July 30, 2004 |
|
DEE PEARLS (I) PVT. LTD. Vs. CC, ICD
|
January 15, 2004 |
|
DEEPAK DESAI SAMARTH SHIPPING SERVICE Vs. COMMISSIONER OF CUSTOMS
|
February 23, 2004 |
|
DEEPAK EXPORT Vs. COMMISSIONER OF CUSTOMS EXPORT
|
August 20, 2004 |
|
DEEPAK FERTILISERS AND PETROCHEMICALS CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
DEEPAK POLYSPIN Vs. CCE
|
February 19, 2004 |
|
DEKON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
DELPHI AUTOMOTIVE SYSTEMS (P) Vs. COMMISSIONER OF C. EX.
|
February 6, 2004 |
|
DELTA AIR LINES INC Vs. COMMISSIONER OF CUSTOMS AIR CARGO
|
September 2, 2004 |
|
DELTON CABLE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2004 |
|
DEMPO ENGINEERING WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
DENCAP ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GOA
|
September 28, 2004 |
|
DESIGN CLASSICS EXPORTS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2004 |
|
DEV ASHISH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2004 |
|
DEVAN AUTO ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2004 |
|
DEVANG R VORA Vs. CC
|
April 16, 2004 |
|
DEVI FOAM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
DEWAN RECLAIM RUBBER Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2004 |
|
DEWAN RUBBER INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2004 |
|
DGP HINODAY INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2004 |
|
DGP WINDSOR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2004 |
|
DHANANJAY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2004 |
|
DHANERA STEEL AND ENGINEERING CO LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
March 11, 2004 |
|
DHANLAXMI GARMENTS PVT LTD AND SANJAY B GOYAL Vs. COMMISSIONER OF CEN EXCISE
|
March 18, 2004 |
|
DHANUKA LABORATORIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 21, 2004 |
|
DHAR CEMENT LTD. Vs. CCE
|
December 28, 2004 |
|
DHARAMPAL BROS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2004 |
|
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2004 |
|
DHARAMSI MORARJI CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C EX
|
February 17, 2004 |
|
DHARIWAL INDS LTD Vs. C C EX
|
July 7, 2004 |
|
DHARIWAL INDUSTRIES AND 16 ORS Vs. COMMISSIONER PREV OF CENTRAL EXCISE
|
May 28, 2004 |
|
DHARMASI MORARJI CHEMICAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2004 |
|
DHARMENDRA P SANGHVI AND SWISS APPARELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
DHAWANI FASHIONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 2, 2004 |
|
DHILLON KOOL DRINKS AND BEVERAGES Vs. COMMR. OF C. EX.
|
July 2, 2004 |
|
DHILLON KOOL DRINKS AND BEVERAGES Vs. COMMISSIONER OF C. EX.
|
July 26, 2004 |
|
DHILLON KOOL DRINKS AND BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2004 |
|
DHIMAN INDUSTRIES Vs. CCE
|
November 25, 2004 |
|
DHIRUBHAI M SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2004 |
|
DHOOTAPAPESHWAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2004 |
|
DIAMANT BOART PETROLEUM INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 30, 2004 |
|
DIAMOND BISCUIT CO AND SHRI GOPE ARTWANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
DIAMOND CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2004 |
|
DIAMOND CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2004 |
|
DIAMOND CEMENTS Vs. CCE
|
October 29, 2004 |
|
DIAMOND CRUCIBLES CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2004 |
|
DIAMOND TOOLS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 3, 2004 |
|
DILIP CHANDULAL SHAH AND SHRI NARESH RAICHURA Vs. CC
|
June 22, 2004 |
|
DILIP CHHABRIA DESIGN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2004 |
|
DILIP GUM INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2004 |
|
DILIP R SHAH AND MERCURY ANTIBIOTICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 25, 2004 |
|
DIMENSION OVERSEAS PVT. LTD. Vs. C.C., ICD
|
June 14, 2004 |
|
DINESH CHAJJER Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 20, 2004 |
|
DINESH POUCHES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
DINESH SHANTILAL BHATT Vs. COMMISSIONER OF CUSTOMS
|
April 6, 2004 |
|
DINSHAWS DAIRY FOODS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2004 |
|
DIPAS ENGINEERING Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2004 |
|
DISHTI INDS. LTD. Vs. CCE
|
August 13, 2004 |
|
DIXON UTILITIES AND EXPORTS LTD. Vs. CCE
|
October 18, 2004 |
|
DIXON UTLITIES AND EXPORTS LTD. Vs. CCE
|
October 21, 2004 |
|
DNYANESHWAR SSK LTD Vs. COMMISSIONER OF C EX
|
February 26, 2004 |
|
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
November 24, 2004 |
|
DODSAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
June 24, 2004 |
|
DOLLAR AND COMPANY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2004 |
|
DOLPHIN IMPRESSIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2004 |
|
DOLPHIN LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
|
December 23, 2004 |
|
DOMINION PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 6, 2004 |
|
DR. BECK AND CO. (I) LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
December 29, 2004 |
|
DR. BECK AND CO. (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
DR. REDDY?S LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
February 16, 2004 |
|
DR. SARVJEET KAUR Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
DR. V.V. PATIL AND S.S.K. LTD. Vs. CCE
|
November 23, 2004 |
|
DRAGON SHIPPING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2004 |
|
DSL SOFTWARE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 29, 2004 |
|
DSM ANTI-INFECTIVES INDIA (PVT.) Vs. COMMR. OF C. EX.
|
June 3, 2004 |
|
DSM ANTI-INFECTIVES INDIA (PVT.) Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2004 |
|
DUNLOP INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2004 |
|
DUPEN LABORATORIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
DUROFLEX LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
October 25, 2004 |
|
DUTRON PLASTICS LTD AND NIPPON POLYMERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2004 |
|
DYNAMIC ELECTRICALS Vs. CCE
|
October 15, 2004 |
|
E MERCK INDIA LTD RAIDAD AND E MERCK INDIA LTD GOA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
January 1, 2004 |
|
E U MEDICAMENTS Vs. C C EX
|
May 7, 2004 |
|
E.I. DU PONT INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
EAST INDIA COMMERCIAL CO. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
October 12, 2004 |
|
EASTERN GRANITES LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR
|
April 27, 2004 |
|
EASTERN INDIA CEMENT PVT LTD Vs. COMMISSIONER OF C EX
|
December 20, 2004 |
|
EASTERN TAR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
April 23, 2004 |
|
EASTWEST FREIGHT CARRIERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2004 |
|
EBG INDIA PVT LTD Vs. COMMISSIONER OF CUS AND C EX
|
December 24, 2004 |
|
ECHJAY FORGING LTD AND SHRI S M DOSHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
EICHER LIMITED Vs. CCE
|
August 10, 2004 |
|
EICHER TRACTORS Vs. CCE
|
May 14, 2004 |
|
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2004 |
|
EID PARRY (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2004 |
|
EKTA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2004 |
|
EL FORGE LIMITED Vs. CCE
|
June 11, 2004 |
|
ELECON ENGG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2004 |
|
ELECON ENGINEERING CO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 6, 2004 |
|
ELECTRO APPLIANCES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
ELECTROLUX KELVINATOR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2004 |
|
ELECTROLUX KELVINATOR LTD. Vs. CCE
|
May 14, 2004 |
|
ELECTRONIC RESEARCH LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 26, 2004 |
|
ELECTRONICS COPRN. OF INDIA LTD. Vs. COMMR. OF CUS., HYDERABAD-II
|
December 2, 2004 |
|
ELECTRONICS CORPN. OF INDIA LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
March 4, 2004 |
|
ELECTROPNEUMATICS AND HYDRAULICS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2004 |
|
ELEKTRO KOOL INDUSTRIES Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
February 11, 2004 |
|
ELEPHANTA OIL AND VANASPATI INDS LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
May 25, 2004 |
|
ELLORA MECHANICAL PRODUCTS PVT. Vs. COMMISSIONER OF C. EX.
|
December 6, 2004 |
|
ELOFIC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 17, 2004 |
|
ELSON PACKAGING INDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2004 |
|
ELTEX SUPER CASTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 2004 |
|
EMA INDIA LTD. Vs. CCE
|
November 22, 2004 |
|
EMAMI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2004 |
|
EMERSON NETWORK POWER INDIA P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
EMPIRE DIGITAL PRINTS Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 30, 2004 |
|
EMPIRE INDUS LTD Vs. COMMISSIONER CENTRAL EXCISE
|
March 25, 2004 |
|
ENFIELD INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
January 20, 2004 |
|
ERGO AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2004 |
|
ERICSSON INDIA PVT. LTD., MR. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 11, 2004 |
|
EROS PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE-II, BANGALORE
|
August 31, 2004 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2004 |
|
ESDEE PAINTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
ESSAR OIL LIMITED Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2004 |
|
ESSAR OIL LTD Vs. CC
|
December 1, 2004 |
|
ESSAR OIL LTD Vs. COMMISSIONER OF CUSTOMS
|
December 1, 2004 |
|
ESSAR STEEL LTD Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2004 |
|
ESSAR STEEL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 17, 2004 |
|
ESSAR STEEL LTD. Vs. COMMISSIONER OF C. EX.
|
August 16, 2004 |
|
ESSEL PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2004 |
|
ESSEL PROPACK LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2004 |
|
ESSEL PROPACK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 12, 2004 |
|
ESSKAY JAY ISPAT LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
June 18, 2004 |
|
ESSKAY JAY ISPAT LTD Vs. COMMISSIONER OF CUS AND C EX
|
February 11, 2004 |
|
ESWAR EXPORTS HOUSE Vs. COMMISSIONER OF CUSTOMS
|
December 27, 2004 |
|
ETA ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2004 |
|
ETA ENGINEERING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2004 |
|
ETK SOFTECH (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 26, 2004 |
|
EUREKA FORBES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 26, 2004 |
|
EURO COTSPIN LTD., SHRI RAJEEV Vs. CCE
|
July 15, 2004 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2004 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
May 11, 2004 |
|
EVEREADY INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 25, 2004 |
|
EVEREST ELECTRONICS P LTD Vs. COMMISSIONER OF CUSTOMS
|
May 7, 2004 |
|
EVERGREEN EXIM P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
EVERGREEN PLYWOOD INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
August 10, 2004 |
|
EVERSHINE CERA PVT LTD AND CHAMANBHAI POPATBHAI SARODIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
EXCEL CORRUGATED BOXES (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
December 2, 2004 |
|
EXCEL INDIA PVT LTD AND V S PARTHIBAN Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2004 |
|
EXECUTIVE ENGINEER Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2004 |
|
EXECUTIVE ENGINEER TUBEWELL Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 2004 |
|
EXECUTIVE ENGINEER, FABRICATION Vs. CCE
|
July 6, 2004 |
|
EXECUTIVE ENGINEER, MPSEB Vs. CCE
|
December 13, 2004 |
|
EXIDE INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2004 |
|
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
January 28, 2004 |
|
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2004 |
|
EXIM INDIA OIL COMPANY LTD Vs. COMMISSIONER OF CUS PORT
|
January 30, 2004 |
|
EXON LABORATORIES P LTD AND SHRI NITIN BUND Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2004 |
|
EXPORT TRADE CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2004 |
|
EXPRESS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2004 |
|
EXTRUSIONS LTD AND SHRI DINESH R LAHOTI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2004 |
|
EXXON LUBRICANTS PVT LTD AND NANDAN PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2004 |
|
FAIRFIELD ATLAS LTD Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2004 |
|
FARGO MARINE CO. LTD. Vs. CC (SEAPORT)
|
March 5, 2004 |
|
FARIDKOD COOPERATIVE SUGAR MILLS Vs. CCE
|
May 17, 2004 |
|
FAXTEL SYSTEM (INDIA) PVT. LTD. Vs. CC
|
May 17, 2004 |
|
FEATURE HOME PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2004 |
|
FENNER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2004 |
|
FESTO MEASURE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
May 13, 2004 |
|
FINESSE ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2004 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2004 |
|
FINOLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2004 |
|
FIRMA CHEMICZNA DWORY S.A. Vs. MINISTRY OF FINANCE, DESIGNATED
|
January 16, 2004 |
|
FIRST FLIGHT COURIERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 19, 2004 |
|
FIRST GARMENT MFG. CO. (I) PVT. Vs. COMMISSIONER OF C. EX.
|
October 15, 2004 |
|
FITRITE PACKERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2004 |
|
FLEX ENGINEERING LTD. AND FLEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2004 |
|
FLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2004 |
|
FLEXOPLAST ABRESIVES I LTD Vs. COMMISSIONER APPEALS CENTRAL EXCISE AND CUSTOMS
|
March 30, 2004 |
|
FLORIDA ELECTRICAL INDUSTRIES Vs. COMMR. OF C. EX.
|
March 25, 2004 |
|
FLYINGMAN AIR COURIER PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 17, 2004 |
|
FOAM TEX INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2004 |
|
FORANCO Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2004 |
|
FORBES GOKAK LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
December 10, 2004 |
|
FORBES PATVOLK Vs. COMMISSIONER OF CUSTOMS
|
February 18, 2004 |
|
FOREVER LIVING HEALTH NUTRITION AND BEAUTICARE PRODUCTS PVT LTD Vs. CC
|
January 8, 2004 |
|
FOSROC CHEMICALS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
May 7, 2004 |
|
FRIENDS AUTO (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2004 |
|
FRIENDS CUTTER Vs. CCE
|
March 5, 2004 |
|
FRIENDS DYERS AND PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
FUNSKOOL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
FURN PLASTIC INDUSTRIES LTD Vs. COMMISSIONER APPEALS CUSTOMS AND CENTRAL EXCISE
|
July 13, 2004 |
|
FUTURA FIBRES AND FUTURA POLYMERS Vs. CCE
|
November 18, 2004 |
|
FUTURA SURGICARE PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
June 17, 2004 |
|
G B GADRE AND CO AND VIJAYDEEP INDUSTRIES Vs. CCE
|
November 19, 2004 |
|
G C INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 27, 2004 |
|
G. EXPORTERS Vs. ADDITIONAL COMMISSIONER OF CUS., BANGALORE
|
November 30, 2004 |
|
G. EXPORTERS Vs. ADDL. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 2, 2004 |
|
G. JAYACHANDRAN Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2004 |
|
G.D. INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
G.D. MISHERDHATU LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 4, 2004 |
|
G.D. STEEL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
G.K. MERCANTILE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2004 |
|
G.M. ENTERPRISES Vs. CCE
|
September 27, 2004 |
|
G.R. BATRA Vs. COMMISSIONER OF CUSTOMS
|
May 20, 2004 |
|
G.S. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
G.S. RADIATORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2004 |
|
G.S.B. FORGE (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 3, 2004 |
|
G.T. CARGO FITTINGS INDIA (P) LTD. Vs. CC
|
August 3, 2004 |
|
G.V.S. EXPORTS (I) (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
April 21, 2004 |
|
GABRIAL INDIA LTD. Vs. CCE
|
March 5, 2004 |
|
GAHOI FOODS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2004 |
|
GAIL (INDIA) LTD. Vs. CCE
|
May 13, 2004 |
|
GAIL (INDIA) LTD. Vs. CCE
|
September 23, 2004 |
|
GAIL INDIA LTD. Vs. CCE
|
November 2, 2004 |
|
GALAXY CLOCKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2004 |
|
GALAXY EARTH MOVER PVT. LTD. Vs. CC, ICD
|
May 21, 2004 |
|
GANDHINGLAJ TALUKA SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2004 |
|
GANESH INTERNATIONAL AND KHUSHI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
January 1, 2004 |
|
GANESH INTERNATIONAL AND KHUSHI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2004 |
|
GANGA ELECTROCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2004 |
|
GANGANAGAR SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2004 |
|
GANGAPUR SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2004 |
|
GANJI MALLAIAH Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2004 |
|
GARDEN SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2004 |
|
GARG CASTEELS P. LTD., SHRI ARUN Vs. CCE
|
June 23, 2004 |
|
GARHA CONTAINERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2004 |
|
GARIMA ENTERPRISES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2004 |
|
GARLON POLYFAB INDUSTRIES LTD. Vs. CCE
|
February 24, 2004 |
|
GASSIN PIERRE PVT LTD Vs. CC
|
April 26, 2004 |
|
GAURAV SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS EXPORT
|
June 4, 2004 |
|
GAUTAM DIAGNOSTIC CENTRE AND M J GANDHI Vs. COMMISSIONER OF CUSTOM
|
August 20, 2004 |
|
GAUTHAM TINCANS AND OTHER METAL Vs. COMMISSIONER OF C. EXCISE
|
May 5, 2004 |
|
GAYA ALUMINIUM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2004 |
|
GCL SHIPPING AGENCIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2004 |
|
GCL SHIPPING AGENCIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 20, 2004 |
|
GE INDIA TECHNOLOGY CENTRE PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
February 4, 2004 |
|
GEE GEE GRANITES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2004 |
|
GEE KAY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
|
July 9, 2004 |
|
GENERAL ELECTRONICS OF HARYANA Vs. C.C.E.
|
April 1, 2004 |
|
GENERAL MANAGER (TELECOM), BSNL Vs. COMMISSIONER OF C. EX.
|
September 27, 2004 |
|
GENERAL OPTICS (ASIA) LTD. Vs. CCE
|
March 26, 2004 |
|
GENESIS INSTRUMENTS COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
February 23, 2004 |
|
GENUINE SPARES (INDIA) Vs. CC
|
October 28, 2004 |
|
GEPACH INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 29, 2004 |
|
GERMAN REMEDIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2004 |
|
GHANSHYAM DYG AND PTG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2004 |
|
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2004 |
|
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2004 |
|
GHAZIABAD ORGANICS LTD. Vs. COMMISSIONER OF C. EX.
|
October 28, 2004 |
|
GHAZIABAD SHIP BREAKERS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2004 |
|
GILARD ELECTRONICS P. LTD. Vs. CCE
|
July 22, 2004 |
|
GILLETE INDIA LTD. Vs. CCE
|
February 5, 2004 |
|
GILLETTE INDIA LTD. Vs. CCE
|
February 9, 2004 |
|
GIRIRAJ HOLDINGS P LTD AND UNION GENERAL CO LTD Vs. COMMISSIONER OF CUSTOMS
|
January 13, 2004 |
|
GIRISH ELECTRICALS INDS Vs. CCE
|
March 8, 2004 |
|
GIRNAR IMPEX LTD. AND SIRI AMAR Vs. CC
|
May 12, 2004 |
|
GLAXO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
GLAXO SMITHKLINE CONSUMER Vs. CCE
|
February 13, 2004 |
|
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
GLENCORE INDIA PVT LTD AND GLENCORE GRAIN ROTTERDAM B V Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2004 |
|
GLOBAL SOFTWARE LTD. Vs. COMMISSIONER OF C. EX.
|
July 23, 2004 |
|
GLOBE ENTERTAINMENTS ORSON VIDEO PVT LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
December 10, 2004 |
|
GLOBE TRANSPORT CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
April 5, 2004 |
|
GOA INDUSTRIAL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
GOAL PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2004 |
|
GOBALD TEXTILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2004 |
|
GOBIND GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJUDICATION
|
May 10, 2004 |
|
GODAVARI EXPLOSIVES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
March 4, 2004 |
|
GODREJ AND BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
GODREJ CONSUMER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2004 |
|
GODREJ FOODS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 29, 2004 |
|
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2004 |
|
GODREJ PACIFIC TECHNOLOGY LTD Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2004 |
|
GODREJ SOAPS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2004 |
|
GODREJ SOAPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2004 |
|
GOEL PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS ACC
|
September 10, 2004 |
|
GOENKA INDUSTRIES Vs. CC, NHAVA SHEVA
|
March 25, 2004 |
|
GOETZE (INDIA) LIMITED Vs. CCE
|
June 28, 2004 |
|
GOETZE (INDIA) LTD. Vs. C.C.E.
|
April 16, 2004 |
|
GOKAK VADODARA SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2004 |
|
GOKULAM SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2004 |
|
GOMACO (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 9, 2004 |
|
GONTERMANN PIPERS I LTD Vs. CC PORT
|
April 21, 2004 |
|
GOODYEAR SOUTH ASIA TYRES PVT. Vs. COMMISSIONER OF CUSTOMS
|
August 4, 2004 |
|
GOPAL DYING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2004 |
|
GOPAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2004 |
|
GOPALA POLYPLAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2004 |
|
GOPINATH CHEM TECH LTD AND SHRI B M SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2004 |
|
GORAMAL HARIRAM LTD. Vs. CCE
|
August 18, 2004 |
|
GORDHANDAS DESAI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2004 |
|
GOURI SHANKAR INDUSTRIES Vs. COMMISSIONER OF C EX
|
June 9, 2004 |
|
GOVIND PUROHIT Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 20, 2004 |
|
GOWTAMI STEELS LIMITED Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
|
April 13, 2004 |
|
GOYAL M.G. GASES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 1, 2004 |
|
GRADUATE AGRO AND MECHANICAL Vs. CCE
|
June 22, 2004 |
|
GRADUATE ENGINEERS AND Vs. C.C.E.
|
August 12, 2004 |
|
GRANT MEDICAL FOUNDATION Vs. COMMISSIONER OF CUSTOMS
|
August 13, 2004 |
|
GRASIM INDUSTRIES LTD. Vs. CCE
|
January 30, 2004 |
|
GRASIM INDUSTRIES LTD. Vs. CCE
|
June 8, 2004 |
|
GRASIM INDUSTRIES LTD. Vs. CCE
|
March 12, 2004 |
|
GRASIM INDUSTRIES LTD. Vs. CCE
|
June 14, 2004 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 16, 2004 |
|
GRAVER AND WEIL I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
GREEN VIEW ENTERPRISES Vs. COMMR OF CUSTOMS
|
April 20, 2004 |
|
GRIPP SYSTEMS LTD AND SHRI N I PARIKH Vs. COMMISSIONER OF CEN EXCISE
|
June 22, 2004 |
|
GROZ BACKERT ASIA LTD. Vs. CCE
|
September 22, 2004 |
|
GSC TOUGHENED GLASS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 16, 2004 |
|
GTC INDUSTRIES LTD. Vs. CCE
|
June 9, 2004 |
|
GUHRING INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (SEA PORT), CHENNAI
|
May 12, 2004 |
|
GUJARAT ALKALIES AND CHEMICALS LTD AND U M MANE Vs. COMMISSIONER OF CEN EXCISE
|
May 19, 2004 |
|
GUJARAT ALUMINIUM EXTRUSION PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 19, 2004 |
|
GUJARAT AMBUJA EXPORTS LTD. Vs. CCE
|
December 10, 2004 |
|
GUJARAT CARBON AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
GUJARAT CHEMICAL PORT TERMINAL CO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 31, 2004 |
|
GUJARAT FASHIONS 100% EOU Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
March 4, 2004 |
|
GUJARAT GLASS LTD AND MAHADEV PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2004 |
|
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2004 |
|
GUJARAT SIDHEE CEMENT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2004 |
|
GUJARAT STATE FERTILIZERS AND Vs. COMMR. OF C. EX.
|
January 20, 2004 |
|
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS
|
September 3, 2004 |
|
GUJARAT SUPREME PLASTIC PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 11, 2004 |
|
GUJRAL AIRCON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2004 |
|
GUJRAT NARMADA FERTILIZERS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2004 |
|
GULF OIL CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2004 |
|
GULF OIL CORPORATION LTD Vs. COMMNR OF CENTRAL EXCISE
|
July 28, 2004 |
|
GULF OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2004 |
|
GULF PAINTS CORPORATION Vs. CCE
|
September 20, 2004 |
|
GULSHAN PRINTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
GUNAVANTRAI SETH Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, BBSR-I
|
September 28, 2004 |
|
GUNNAM SUBBARAO INVESTMENTS PVT. Vs. CCE
|
May 21, 2004 |
|
GUPTA PIGMENTS AND CHEMICALS LTD. Vs. CCE
|
June 1, 2004 |
|
GUPTA SPINNING MILLS Vs. CCE
|
February 20, 2004 |
|
GUR CHARAN DAS Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2004 |
|
GURIND SALES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 2004 |
|
GURUKRIPA RESINS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2004 |
|
GVK INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
|
December 1, 2004 |
|
H P DAGHA AND CO Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2004 |
|
H S ARORA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2004 |
|
H S ZAVERI Vs. COMMISSIONER OF CUSTOMS I
|
June 7, 2004 |
|
H.M.T. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 2004 |
|
H.R. PRODUCTS PVT. LTD. Vs. CCE
|
January 30, 2004 |
|
HABASIT IAKOKA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
HAGEL CAPSULE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2004 |
|
HAJEE TEXTURISING PVT LTD Vs. CC AND CE
|
December 10, 2004 |
|
HALDIA PETROCHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2004 |
|
HALDYN GLASS GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2004 |
|
HAMSONS STEELS & ALLOYS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-II
|
March 18, 2004 |
|
HANIL ERA TEXTILE LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 2, 2004 |
|
HANKHUL PACKWEL INDUSTRIES Vs. CCE
|
October 4, 2004 |
|
HARDCASTLE AND WAUD MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
HARI KEWAL VANASPATI MILLS Vs. CCE
|
June 17, 2004 |
|
HARISH ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2004 |
|
HARISH ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2004 |
|
HARISH INDUSTRIAL ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2004 |
|
HARIYANA METALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 1, 2004 |
|
HARMIRPUR ALLOYS PVT. LTD. Vs. CCE
|
December 16, 2004 |
|
HARYANA STEEL AND ALLOYS LTD. Vs. CCE
|
March 19, 2004 |
|
HARYANA VIDYUT PRASARAN NIGAM Vs. COMMISSIONER OF C. EX.
|
January 23, 2004 |
|
HARYANA WIRE PRODUCTS Vs. CCE
|
June 14, 2004 |
|
HAST SHILP Vs. CCE
|
June 25, 2004 |
|
HAVELL ELECTRONICS PVT. LTD. Vs. CCE
|
October 26, 2004 |
|
HAVER STANDARD INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 17, 2004 |
|
HAWKINS COOKERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2004 |
|
HAWKINS COOKERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE A
|
February 20, 2004 |
|
HBL NIFE POWER SYSTEMS P LTD Vs. COMMISSIONER OF CUSTOMS
|
March 15, 2004 |
|
HCL INFO SYSTEMS LTD. Vs. CCE
|
April 21, 2004 |
|
HEG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2004 |
|
HEMANI INTERMEDIATES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 21, 2004 |
|
HEMSON TEXTILE PROCESSORS AND PRAKASH PAREKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
HERCULES HOISTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2004 |
|
HERDILLIA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2004 |
|
HERITAGE MARBLE PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
October 27, 2004 |
|
HERO CYCLES LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2004 |
|
HERO CYCLES LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 16, 2004 |
|
HERREN DRUGS & PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
November 18, 2004 |
|
HETERO DRUGS LTD. Vs. COMMISSIONER OF C. EX. & CUS., HYDERABAD
|
January 30, 2004 |
|
HEWLETT PACKARD INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2004 |
|
HGI AUTOMOTIVES (P) LTD. AND Vs. CCE
|
February 19, 2004 |
|
HI-TECH COMPUTERS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 3, 2004 |
|
HICO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2004 |
|
HICO PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2004 |
|
HILTON TOBACCOS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
December 27, 2004 |
|
HIMACHAL FUTURISTIC COMMUNICATION LTD. Vs. DESIGNATED AUTHORITY
|
February 12, 2004 |
|
HIMADRI HEALTH CARE P LTD Vs. COMMISSIONER OF C EX
|
February 17, 2004 |
|
HIMALAYA DRUG COMPANY Vs. CCE
|
January 23, 2004 |
|
HIMALYAN VEGI FRUITS LTD. Vs. COMMISSIONER OF C. EX.
|
April 7, 2004 |
|
HIND AGRO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2004 |
|
HIND NIPPON RURAL INDUS. (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 27, 2004 |
|
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
September 20, 2004 |
|
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2004 |
|
HINDON RIVER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2004 |
|
HINDUSTAN AEGIS LPG BOTTLING CO Vs. COMMISSIONER OF CEN EXCISE
|
December 29, 2004 |
|
HINDUSTAN AEGIS LPG BOTTLING CO LTD Vs. CCE
|
August 10, 2004 |
|
HINDUSTAN AERONAUTICS LTD. Vs. COLLECTOR OF CUSTOMS, MADRAS
|
November 3, 2004 |
|
HINDUSTAN BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
HINDUSTAN BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
HINDUSTAN CIBA GEIGY LTD Vs. C C EX
|
May 18, 2004 |
|
HINDUSTAN CO-COLA BEVERAGES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
December 24, 2004 |
|
HINDUSTAN COCA COLA BEVERAGES (P) Vs. COMMISSIONER OF CENTRAL
|
October 21, 2004 |
|
HINDUSTAN COCA-COLA BEVERAGES P. LTD. Vs. CCE
|
November 3, 2004 |
|
HINDUSTAN COMPOSITE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
HINDUSTAN COPPER LTD. Vs. CCE
|
December 31, 2004 |
|
HINDUSTAN FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2004 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2004 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2004 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2004 |
|
HINDUSTAN LEVER LTD. Vs. CCE
|
November 19, 2004 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 16, 2004 |
|
HINDUSTAN LEVER LTD. Vs. CCE
|
December 27, 2004 |
|
HINDUSTAN LEVER LTD. Vs. CCE
|
October 5, 2004 |
|
HINDUSTAN MINERALS PRODUCTS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2004 |
|
HINDUSTAN MOTORS LTD. Vs. CC (SEA)
|
December 20, 2004 |
|
HINDUSTAN NEWSPRINT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
April 23, 2004 |
|
HINDUSTAN PENCILS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2004 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
October 5, 2004 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. C.C.E., VISAKHAPATNAM
|
September 28, 2004 |
|
HINDUSTAN PLATINUM PVT LTD AND SHRI SHASHIKANT CHOKSI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2004 |
|
HINDUSTAN PROCESSORS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2004 |
|
HINDUSTAN RIMMER Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2004 |
|
HINDUSTAN UDYOG Vs. CCE
|
June 11, 2004 |
|
HINDUSTAN ZINC LIMITED Vs. CCE
|
February 16, 2004 |
|
HINDUSTAN ZINC LTD Vs. COMMISSIONER OF CUSTOMS
|
January 8, 2004 |
|
HINDUSTAN ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2004 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2004 |
|
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR
|
October 28, 2004 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2004 |
|
HINDUSTAN ZINC LTD. Vs. C.C.E.
|
January 30, 2004 |
|
HINDUSTAN ZINC LTD. Vs. CCE AND C
|
September 23, 2004 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAK
|
April 8, 2004 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
September 22, 2004 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
October 6, 2004 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
July 12, 2004 |
|
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
October 19, 2004 |
|
HITKARI FIBRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2004 |
|
HITKARI FIBRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2004 |
|
HITKARI FIBRES LTD. Vs. CCE
|
December 15, 2004 |
|
HIVOLTRANS ELECTRICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2004 |
|
HMG PACKAGINGS PVT LTD AND AVINASH GOEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2004 |
|
HO SEONG PARK Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2004 |
|
HONDA SIEL POWER PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
March 15, 2004 |
|
HORIZON INDUSTRIAL PRODUCTS PVT. Vs. CC (ICD)
|
January 30, 2004 |
|
HOSPET FOODS PVT. LTD. Vs. CCE
|
August 6, 2004 |
|
HOTLINE CPT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2004 |
|
HOTLINE WITTIS DISPLAY DEVICES Vs. CCE
|
August 25, 2004 |
|
HRISHIKESH INDUSTRIAL FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
HUKUM CHAND JUTE AND INDS. LTD. Vs. COMMISSIONER OF C. EX.
|
October 20, 2004 |
|
HUMPHREY AND COLMAN HEALTH Vs. CCE
|
January 29, 2004 |
|
HY-GRADE PELLETS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 24, 2004 |
|
HYDERABAD DECCAN CIGARETTE FACTORY P. LTD. Vs. C.C.E., HYDERABAD
|
January 9, 2004 |
|
HYDRAULICS PVT. LTD. Vs. CCE
|
February 20, 2004 |
|
HYGIENE PVT. LTD. Vs. C.C.E.
|
January 21, 2004 |
|
HYUNDAI UNITECH ELECTRICAL TRANSMISSION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2004 |
|
I C I I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2004 |
|
I F B INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2004 |
|
I O C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2004 |
|
I S P L INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
I T D C LTD Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2004 |
|
I.B.P. CO. LTD. Vs. CCE
|
November 18, 2004 |
|
I.T.C. BHADRACHALAM PAPERBOARDS LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
September 6, 2004 |
|
I.T.C. LTD. Vs. CCE
|
July 2, 2004 |
|
I.T.I. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
IBM GLOBAL SERVICES INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
July 2, 2004 |
|
IBRAHIM MOHAMMED EL HAWARY Vs. COMMISSIONER OF CUSTOMS
|
January 19, 2004 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
ICI INDIA LTD Vs. CCE
|
September 30, 2004 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2004 |
|
IDCOL KALINGA IRON WORKS LTD Vs. COMMISSIONER OF C EX
|
August 11, 2004 |
|
IDCOL ROLLING MILL Vs. COMMR CENTRAL EXCISE
|
July 1, 2004 |
|
IFTEX OIL AND CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 2, 2004 |
|
ILJIN AUTOMOTIVE PVT. LTD. Vs. CCE
|
February 13, 2004 |
|
IMAGE PRINT 'O' PACK Vs. COMMISSIONER OF CUSTOMS
|
June 9, 2004 |
|
IMP POWER LTD Vs. COMMISSIONER OF CUSTOMS
|
December 2, 2004 |
|
IMP POWER LTD AND Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 22, 2004 |
|
IMPERIAL TRADING LIC Vs. COMMISSIONER OF CUSTOMS IMPORT
|
August 11, 2004 |
|
IMPERIAL TRADING LLC Vs. COMMISSIONER OF CUSTOMS IMPORT
|
December 2, 2004 |
|
INCOWAX PRIVATE LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
July 12, 2004 |
|
INDAPUR SSK LTD. Vs. CCE
|
December 15, 2004 |
|
INDIA CEMENTS LTD. Vs. CCE
|
December 3, 2004 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2004 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 2, 2004 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
November 8, 2004 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2004 |
|
INDIA FABRICATORS Vs. CCE
|
December 3, 2004 |
|
INDIA FORGE AND DROP STAMPINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
INDIA GLLYCOLS LTD. AND SHRI V.M. Vs. CCE
|
April 27, 2004 |
|
INDIA JAPAN LIGHTING LTD. Vs. CCE
|
June 8, 2004 |
|
INDIA MEDTRONIC PVT. LTD. Vs. CC
|
April 22, 2004 |
|
INDIA UNITED MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2004 |
|
INDIAN AIRLINES Vs. COMMISSIONER OF CUSTOMS, COCHIN/BANGALORE
|
December 20, 2004 |
|
INDIAN AIRLINES LIMITED Vs. COMMISSIONER OF CUS., BANGALORE/COCHIN
|
May 7, 2004 |
|
INDIAN AIRLINES LTD Vs. COMMISSIONER OF CENTRAL ACC
|
May 14, 2004 |
|
INDIAN ALUMINIUM CO. LTD. Vs. CCE
|
April 21, 2004 |
|
INDIAN ALUMINIUM COMPANY LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
December 20, 2004 |
|
INDIAN COFFEE AND TEA DISTRIBUTING CO. LTD. Vs. CCE
|
February 12, 2004 |
|
INDIAN EQUIPMENT CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
INDIAN FARMERS FERTILISER CORPORATIVE LTD Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX
|
September 23, 2004 |
|
INDIAN FARMERS FERTILIZERS CO OPERATIVE LTD Vs. COMMISSIONER OF CUSTOMS APPEALS
|
June 29, 2004 |
|
INDIAN HUME PIPE CO LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 23, 2004 |
|
INDIAN LEAD LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
INDIAN OIL CORPN Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2004 |
|
INDIAN OIL CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I
|
January 20, 2004 |
|
INDIAN OIL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
January 30, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. COMMR OF C EX AND CUS
|
January 27, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
September 9, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 26, 2004 |
|
INDIAN OIL CORPORATION LTD. Vs. CCE
|
June 15, 2004 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
November 2, 2004 |
|
INDIAN PETROCHEMICALS CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2004 |
|
INDIAN PETROCHEMICALS CORPN LTD AND SHRI R R MIRCHANDANI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 20, 2004 |
|
INDIAN PETROCHEMICALS CORPN. Vs. COMMR. OF C. EX. AND CUS.
|
January 23, 2004 |
|
INDIAN PETROCHEMICALS CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 18, 2004 |
|
INDIAN PLASTICS AND LAMINATES Vs. COMMR. OF C. EX.
|
April 1, 2004 |
|
INDIAN RAILWAYS (WHEEL AND AXLE Vs. CCE
|
August 6, 2004 |
|
INDIAN SMELTING AND REFINING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2004 |
|
INDIAN SPINNERS ASSOCIATION Vs. DESIGNATED AUTHORITY
|
June 30, 2004 |
|
INDIAN STRIPS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 13, 2004 |
|
INDIAN STRIPS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 25, 2004 |
|
INDIAN SUGAR AND GENERAL ENGG. Vs. CCE
|
January 13, 2004 |
|
INDIAN TELEPHONE INDUSTRIES Vs. COMMISSIONER OF C. EX., COCHIN
|
August 12, 2004 |
|
INDIAN TELEPHONE INDUSTRIES LTD. Vs. CC
|
December 9, 2004 |
|
INDIAN TUBE MILLS AND METAL Vs. CCE
|
May 18, 2004 |
|
INDIANA CHEM PORT Vs. CCE
|
September 16, 2004 |
|
INDIGO Vs. COMMISSIONER OF CUSTOMS GENERAL
|
December 14, 2004 |
|
INDITAL TINTORIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2004 |
|
INDO BEROLINA INDUSTRIES PVT LTD AND IBI CHEMATUR ENGG AND CONSULTANCY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2004 |
|
INDO BRITISH GARMENTS PVT. LTD. Vs. C.C.E.
|
March 31, 2004 |
|
INDO GULF CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
December 31, 2004 |
|
INDO RAMA SYNTHETICS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2004 |
|
INDOCOM PROJECTS EQUIPMENTS LTD. Vs. COMMR. OF C. EX.
|
November 11, 2004 |
|
INDORE WIRE COMPANY LTD. Vs. CCE
|
March 12, 2004 |
|
INDOWIND ENERGY LTD. Vs. CC (SEA PORT-IMPORT)
|
October 26, 2004 |
|
INDOWORTH INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2004 |
|
INDOWORTH INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2004 |
|
INDOWORTH INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2004 |
|
INDU AUTOMOBILES Vs. CCE
|
April 19, 2004 |
|
INDU NISSAN OXO CHEMICAL INDS LTD AND N I BHUVA Vs. COMMISSIONER OF CEN EXCISE
|
November 18, 2004 |
|
INDUCTO STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2004 |
|
INDUS ENGINEERING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
INGERSOLL RAND I LTD Vs. C C
|
July 26, 2004 |
|
INMA INTERNATIONAL SECURITY Vs. CCE
|
November 17, 2004 |
|
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2004 |
|
INOX AIR PRODUCTS LTD. Vs. CCE
|
July 23, 2004 |
|
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 26, 2004 |
|
INOX AIR PRODUCTS LTD. Vs. CCE
|
September 27, 2004 |
|
INSTRUMENTAL RESEARCH ASSOCIATES P. LTD. Vs. C.C.E., BANGALORE
|
August 27, 2004 |
|
INSTRUMENTATION ENGINEERS P. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
February 6, 2004 |
|
INSULATORS AND ELECTRICALS CO. Vs. CCE
|
September 9, 2004 |
|
INTEGRAL POWER PACKS Vs. CCE
|
February 13, 2004 |
|
INTERBRIGHT APPLIANCE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 25, 2004 |
|
INTERNATIONAL CARGO AGENTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 23, 2004 |
|
INTERNATIONAL CLEARING AND Vs. COMMR. OF C. EX.
|
July 28, 2004 |
|
INTERNATIONAL CONVEYORS LTD. Vs. CCE AND C
|
September 6, 2004 |
|
INTERNATIONAL FIBRE GLASS PRODUCTS (P) LTD. Vs. C.C.E., BANGALORE
|
February 27, 2004 |
|
INTERNATIONAL TRACTORS LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 2, 2004 |
|
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
INTERVET LABORATORIES LTD Vs. CCE
|
February 25, 2004 |
|
INTRON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2004 |
|
IPCA LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2004 |
|
IPCL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2004 |
|
IPCL LTD Vs. CCE
|
September 16, 2004 |
|
IQUIRA INC Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
May 28, 2004 |
|
IRONY CLOTHING PVT LTD AND SHRI VENKATESH YEDIDHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2004 |
|
ISMAIL MOHD AND SONS AND A R M FAIYAZ Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2004 |
|
ISPAT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2004 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2004 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
February 12, 2004 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
March 17, 2004 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2004 |
|
ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2004 |
|
ISPAT METALLICS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2004 |
|
ISPAT METALLICS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2004 |
|
ITALIA CERAMICS LTD Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2004 |
|
ITC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 29, 2004 |
|
ITC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
June 10, 2004 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 27, 2004 |
|
ITC LTD. Vs. CCE
|
February 17, 2004 |
|
ITEL INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., CALICUT
|
July 27, 2004 |
|
ITI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
|
February 24, 2004 |
|
ITI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 25, 2004 |
|
ITI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 11, 2004 |
|
IVP LTD Vs. CCE
|
August 12, 2004 |
|
IVRCL INFRASTRUCTURE AND Vs. C.C.E.
|
March 9, 2004 |
|
IVRCL INFRASTRUCTURES AND Vs. CC (SEA)
|
February 25, 2004 |
|
IVRCL INFRASTRUCTURES AND Vs. CC
|
July 5, 2004 |
|
J K IMPORTS Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2004 |
|
J M PERFUMERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2004 |
|
J M PERFUMERY UNIT II Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 8, 2004 |
|
J R FABRICATORS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 29, 2004 |
|
J. TEX POLY PRODUCTS Vs. COMMISSIONER OF CUSTOMS
|
November 16, 2004 |
|
J.B. FASHIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2004 |
|
J.C.T. ELECTRONICS LTD. Vs. CCE
|
May 21, 2004 |
|
J.C.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2004 |
|
J.J. FOAMS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2004 |
|
J.K. CEMENT WORKS Vs. CCE
|
October 15, 2004 |
|
J.K. IMPORTS Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2004 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2004 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2004 |
|
J.M. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2004 |
|
J.M.G. STEEL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
March 18, 2004 |
|
J.M.G. STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
February 13, 2004 |
|
J.N. ENTERPRISES Vs. CC
|
July 5, 2004 |
|
J.S. GUPTA AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2004 |
|
JAGADAMBA LAMPS P LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 11, 2004 |
|
JAGATPAL PREM CHAND LTD. Vs. CCE
|
October 1, 2004 |
|
JAGRITI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2004 |
|
JAGSONPAL PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX.
|
May 24, 2004 |
|
JAI BHARAT METAL INDUSTRIES Vs. COMMISSIONER OF CUS. AND C. EX.
|
October 7, 2004 |
|
JAI FORGINGS AND STAMPINGS PVT. Vs. COMMR. OF C. EX.
|
November 18, 2004 |
|
JAI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
May 18, 2004 |
|
JAI JAGADHAMBIGA TEXTILE MILLS Vs. COMMR. OF C. EX.
|
June 4, 2004 |
|
JAI PARABOLIC SPRINGS LTD. AND Vs. CCE
|
February 11, 2004 |
|
JAI SAI UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2004 |
|
JAIN CARBIDE AND CHEMICALS LTD. Vs. CCE
|
February 20, 2004 |
|
JAISINGH JHAVERI Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
October 6, 2004 |
|
JAL PAC INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 11, 2004 |
|
JAMSHEDPUR ENGG AND MACHINE MFG CO Vs. COMMR OF C EX
|
February 20, 2004 |
|
JASCH INDUS. LTD. Vs. CCE
|
November 17, 2004 |
|
JASCH PLASTIC (INDIA) Vs. CCE
|
November 30, 2004 |
|
JASMINE INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C. EX.
|
March 11, 2004 |
|
JAVS ENGINEERING INDIA LTD Vs. COMMISSIONER OF CUS AND C EX
|
June 1, 2004 |
|
JAY BHARAT FABRICS MILLS LTD. Vs. CCE
|
February 20, 2004 |
|
JAY IRON AND STEEL INDS. PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 15, 2004 |
|
JAY JAGDISH SUGAR Vs. CCE
|
March 5, 2004 |
|
JAY MONOFILAMENTS PVT LTD Vs. CCE
|
January 8, 2004 |
|
JAY USHIN LTD. Vs. CC (IMPORT), CHENNAI
|
December 9, 2004 |
|
JAY VEE EXPORTS Vs. COMMISSIONER OF CUSTOMS E
|
March 9, 2004 |
|
JAYANT AGRO ORGANICS LTD. Vs. CCE
|
January 13, 2004 |
|
JAYANT EXTRACTION INDUS LTD Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2004 |
|
JAYANT MOHANLAL DOSHI Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2004 |
|
JAYANTA GLASS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
JAYANTA GLASS LTD. Vs. CCE
|
April 22, 2004 |
|
JAYANTILAL H JAIN Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
April 19, 2004 |
|
JAYASWALS NECO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
JAYKISAN MANUFACTURING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2004 |
|
JAYKRISHNA BALA AND SHREE TRANSPORT CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2004 |
|
JAYPEE BELA PLANT Vs. CCE
|
December 14, 2004 |
|
JAYSHREE POWER VOLT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
JAYSHREEBEN M PATEL Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2004 |
|
JAYSYNTH DYESTUFF INDIA LTD AND D K AGARWAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 3, 2004 |
|
JBM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2004 |
|
JCT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
JCT LTD. Vs. C.C.E.
|
October 13, 2004 |
|
JCT LTD. Vs. CCE
|
December 14, 2004 |
|
JCT LTD. Vs. CCE
|
July 22, 2004 |
|
JEE KARYALAYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
JELLALPORE TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2004 |
|
JENSION AND NICHOLSON I LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2004 |
|
JENSON AND NICHOLSON INDIA LTD Vs. CCE
|
January 21, 2004 |
|
JET AIRWAYS I LTD Vs. COMMISSIONER OF CUSTOMS
|
November 30, 2004 |
|
JETEX CARBURETTORS PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2004 |
|
JHAVERI POLYMERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2004 |
|
JHAVERI POLYMERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2004 |
|
JHOONJHUNWALA VANASPATI LTD. Vs. C.C.E.
|
February 16, 2004 |
|
JIL PLASTICS Vs. CCE
|
January 29, 2004 |
|
JINDAL DRUGS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 13, 2004 |
|
JINDAL ELECTRIC AND MACHINERY Vs. COMMR. OF C. EX.
|
January 28, 2004 |
|
JINDAL PHOTO FILMS LTD. AND Vs. CC
|
April 21, 2004 |
|
JINDAL POLYESTER LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 5, 2004 |
|
JINDAL POLYESTER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2004 |
|
JINDAL POLYESTER LTD. Vs. CCE
|
October 1, 2004 |
|
JINDAL POLYESTER LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 5, 2004 |
|
JINDAL PRAXAIR OXYGEN CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
February 10, 2004 |
|
JINDAL ROLLING MILLS LTD. Vs. CCE
|
November 1, 2004 |
|
JINDAL STAINLESS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2004 |
|
JINDAL STEEL FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2004 |
|
JINDAL STRIPS LTD. Vs. CCE
|
April 20, 2004 |
|
JINDAL STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2004 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMR. OF CUS., MANGALORE
|
May 25, 2004 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
July 27, 2004 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
|
October 18, 2004 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
October 26, 2004 |
|
JINDAL VIJAYNAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
June 18, 2004 |
|
JIVARAJ MEHTA SMARAK HEALTH AND FOUNDATION AND MEDICAL CENTRE Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX
|
April 28, 2004 |
|
JIVARAJ MEHTA SMARAK HEALTH FOUNDATION AND MEDICAL CENTRE Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2004 |
|
JKM DAERIM AUTOMOTIVE LTD. Vs. CC
|
January 23, 2004 |
|
JOAQUIM ALEMAO Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2004 |
|
JOE FELIX DSOUZA Vs. COMMISSIONER OF CUSTOMS ADJUDICATION I
|
March 25, 2004 |
|
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2004 |
|
JOHNSON AND JOHNSON LTD Vs. COMMISSIONER OF CUSTOMS
|
January 2, 2004 |
|
JOHNSON CONTROLS PVT. LTD. Vs. CC AIR CARGO
|
June 9, 2004 |
|
JOITKUMAR B JAIN Vs. COMMISSIONER OF CUSTOMS P
|
December 3, 2004 |
|
JOITKUMAR B JAIN Vs. COMMISSIONER OF CUSTOMS P
|
June 10, 2004 |
|
JOLLY ELECTRICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2004 |
|
JOSE TYRERUB INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
August 27, 2004 |
|
JUBILANT ORGANOSYS LTD. Vs. CCE
|
May 14, 2004 |
|
JUPITER SEA AND AIR SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2004 |
|
JVS FOODS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2004 |
|
JYOTI CEMENT SPUN PIPE WORKS Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 13, 2004 |
|
JYOTI STRUCTURES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 4, 2004 |
|
JYOTI WIRE INDUSTRIES LTD Vs. COMMISSIONER OF CUS AND C EX
|
January 20, 2004 |
|
K D BHATIA DYG AND PKG MILLS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2004 |
|
K PRASHANT ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2004 |
|
K R C D I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2004 |
|
K-THREE ELECTRONICS PVT. LTD. Vs. CCE
|
August 5, 2004 |
|
K. KAMALA BAI Vs. COMMISSIONER OF CUS. AND C. EX.
|
December 27, 2004 |
|
K. NARENDRA BABU Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2004 |
|
K.B. ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
January 22, 2004 |
|
K.C.P. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 4, 2004 |
|
K.C.P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
December 1, 2004 |
|
K.C.P. LTD. (CEMENT UNIT) Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2004 |
|
K.D. EXPORTS AND PRASAD Vs. CC
|
October 29, 2004 |
|
K.L. CONCAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2004 |
|
K.L. TAMBI AND CO. Vs. COMMISSIONER OF CUSTOMS
|
October 15, 2004 |
|
K.M. SUGAR MILLS LTD. Vs. CCE
|
December 2, 2004 |
|
KABRA DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
KABUL TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2004 |
|
KABUL TEXTILES Vs. CCE, GOA
|
August 13, 2004 |
|
KADAK INDIA LTD. Vs. CCE
|
December 28, 2004 |
|
KADARBHAI J VORA Vs. COMMISSIONER OF CUSTOMS
|
March 23, 2004 |
|
KAILASH AUTO BUILDERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 20, 2004 |
|
KAIRA CAN COMPANY LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 27, 2004 |
|
KAJARIA CERAMICS LTD. AND SURAYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 2004 |
|
KAKDA IMPEX I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
KAKDA ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2004 |
|
KAKKAR COMPLEX STEELS (P) LTD. Vs. CCE
|
November 30, 2004 |
|
KALITARA WERK ZENG MECHINEN Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 27, 2004 |
|
KALPESH JAIN Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
March 22, 2004 |
|
KALYANI FOODS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
KALYANI STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
KAMAKSHI PAPERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2004 |
|
KAMAL KACHOLIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2004 |
|
KAMAL KANAIYALAL LOHIA Vs. COMMISSIONER OF CUSTOMS
|
March 9, 2004 |
|
KAMAL KUMAR, SHRI MANGAL SINGH AND Vs. CCE
|
November 22, 2004 |
|
KAMAR CHEMICALS AND INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2004 |
|
KAMDHENU ISPAT LIMITED Vs. CCE
|
January 28, 2004 |
|
KAMFIN PAINTS (INDIA) LTD. Vs. CCE
|
May 31, 2004 |
|
KAMPER CONCAST LTD Vs. CCE
|
October 14, 2004 |
|
KANCHAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2004 |
|
KANCHAN PROCESSORS (P) LTD. Vs. C.C.E.
|
February 24, 2004 |
|
KANDAGIRI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
July 28, 2004 |
|
KANISHK STEEL INDUSTRIES LTD. Vs. CCE
|
June 7, 2004 |
|
KANODIA TECHNOPLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2004 |
|
KANOHAR ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX.
|
October 28, 2004 |
|
KANORIA CHEMICALS AND INDUSTRIES Vs. CCE
|
March 17, 2004 |
|
KANUNGA FERROMET PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2004 |
|
KAPARDI STRAW BOARDS Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
April 13, 2004 |
|
KAPILANSH DHATU UDYOG P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2004 |
|
KAPOOR MACHINERY STORES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2004 |
|
KAPOOR MACHINERY STORES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
KAPOOR MACHINERY STORES AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2004 |
|
KAPSON POLYCOATS (I) PVT. LTD. Vs. CC, ICD, TKD
|
October 1, 2004 |
|
KAPSONS INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
|
October 7, 2004 |
|
KARGWAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2004 |
|
KARN. CEMENT PIPE FACT. INDUS. Vs. CCE
|
January 29, 2004 |
|
KARNATAKA CHEMICAL INDUS. COPRN. LTD. Vs. COMMR. OF CUS., COCHIN
|
December 14, 2004 |
|
KARNATAKA GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2004 |
|
KARNATAKA GOVT. INSURANCE DEPTT. Vs. COMMR. OF C. EX., BANGALORE
|
May 25, 2004 |
|
KARNATAKA PETROSYNTHESIS Vs. COMMISSIONER OF CUSTOMS
|
May 19, 2004 |
|
KARNATAKA SYNTHETICS PROCESORS EXPORT PVT LTD Vs. COMMISSIONER OF CUSTOMS E P
|
August 6, 2004 |
|
KARORI ENGG. WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2004 |
|
KASHYAP FABRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
KASTURILAL HARICHAND OHRI AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2004 |
|
KATRALA PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
November 10, 2004 |
|
KATTAPANI IBRAHIM KENJAM Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
May 5, 2004 |
|
KATYANI FOODS AND BEVERAGES (P) Vs. CCE
|
April 21, 2004 |
|
KAVIT P.U. FOAM INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 22, 2004 |
|
KAY CEE ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2004 |
|
KAYEN PRINT PROCESS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 19, 2004 |
|
KCP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
March 4, 2004 |
|
KCP SUGAR & INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
January 23, 2004 |
|
KCP SUGAR AND INDUS. CORPN. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
January 12, 2004 |
|
KEDIA OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
November 2, 2004 |
|
KELLOGG INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2004 |
|
KELVINATOR OF INDIA Vs. CCE
|
March 8, 2004 |
|
KELVINATOR OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2004 |
|
KERALA STATE ELECTRONICS DEV. CORPN. LTD. Vs. COMMR. OF C. EX., COCHIN
|
May 26, 2004 |
|
KERALA STATE ELECTRONICS DEVT. Vs. CC
|
December 8, 2004 |
|
KERALA STATE EX-SERVICE LEAGUE Vs. C.C.E.
|
August 19, 2004 |
|
KESHAN CORPORATION Vs. COMMISSIONER OF CUSTOMS PORT
|
July 1, 2004 |
|
KESHAVLAL NARANJI Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2004 |
|
KESORAM CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 2, 2004 |
|
KETAN CONSTRUCTION LIMITED Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2004 |
|
KEVIN INFOTECH (P) LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
January 28, 2004 |
|
KHAITAN ELECTRICALS LTD Vs. CCE
|
October 6, 2004 |
|
KHAITAN ELECTRICALS LTD. Vs. CCE
|
October 29, 2004 |
|
KHAN CARPETS Vs. COMMISSIONER OF CUSTOMS
|
April 16, 2004 |
|
KHETAN BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2004 |
|
KHURANA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
June 4, 2004 |
|
KILITCH CO PHARMA LTD AND KILITCH DRUGS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
KIMBERLY CLARK LEVER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2004 |
|
KINETIC ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2004 |
|
KINJAL ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
March 25, 2004 |
|
KINJAL ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2004 |
|
KIRAN BISCUITS & FOODS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 16, 2004 |
|
KIRAN INDUSTRIES AND SHRI MANOJ A P GAUTAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2004 |
|
KIRAN PROCESSORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2004 |
|
KIRAN SAGARMAL JAIN Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
August 17, 2004 |
|
KIRIT PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
KIRLOSKAR BROTHER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2004 |
|
KIRLOSKAR OIL ENGINES Vs. C C E
|
August 5, 2004 |
|
KIRLOSKAR OIL ENGINES LTD Vs. COMMISSIONER OF CUSTOMS
|
August 13, 2004 |
|
KIRLOSKAR PNEUMATIC CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2004 |
|
KIRTI MAGANLAL AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2004 |
|
KISAN SAHAKARI CHINI MILLS LTD. Vs. CCE
|
December 23, 2004 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
October 11, 2004 |
|
KISHAN LAL SHARMA Vs. COMMISSIONER OF CUSTOMS E P
|
March 5, 2004 |
|
KISHEN CHAND AND SONS Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2004 |
|
KISHOR PUMPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2004 |
|
KISHORE PUMPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2004 |
|
KISHORE S HINGOLE Vs. COMMISSIONER OF CUSTOMS
|
May 19, 2004 |
|
KITPLY INDUSTRIES Vs. CCE
|
February 6, 2004 |
|
KITPLY INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2004 |
|
KLEEN-RITE ENTERPRISES Vs. CCE
|
March 17, 2004 |
|
KLJ PLASTICIZERS Vs. CCE
|
April 20, 2004 |
|
KMS CARGO PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT
|
December 30, 2004 |
|
KOATEX INFRASTRUCTURE LTD. Vs. CC
|
April 2, 2004 |
|
KOBE STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2004 |
|
KOHINOOR TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2004 |
|
KOKAN SYNTHETICS AND CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
KONARK FERROUS AND CEMENT PVT LTD Vs. COMMR OF C EX AND CUS
|
June 17, 2004 |
|
KONIA TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
June 23, 2004 |
|
KORES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 20, 2004 |
|
KORES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
September 27, 2004 |
|
KORES I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2004 |
|
KOTHARI POUCHES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2004 |
|
KOTHARI PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2004 |
|
KOTHARI SUGARS AND CHEMICALS LTD. Vs. CCE
|
December 28, 2004 |
|
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
December 23, 2004 |
|
KRAFTECH PRODUCTS INC Vs. C C EX
|
July 29, 2004 |
|
KRAPS CHEM PVT LTD AND R P GUPTA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 6, 2004 |
|
KRCD INDIA PVT LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 22, 2004 |
|
KRIPAL DRINKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2004 |
|
KRIPLON SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2004 |
|
KRISHAK BHARATI CO OP LTD Vs. CCE
|
August 18, 2004 |
|
KRISHNA MOHAN BEVERAGES AND Vs. CCE
|
February 12, 2004 |
|
KRISHNA ULTRAMARINE AND CHEM. Vs. COMMR. OF C. EX.
|
March 1, 2004 |
|
KRUPA PHARMACEUTICALS AND GOPAL Vs. CCE
|
March 26, 2004 |
|
KRYPTON NEW CHEMI INDS LTD Vs. COMMISSIONER OF C EX
|
May 31, 2004 |
|
KSB PUMPS LTD Vs. C C EX
|
September 3, 2004 |
|
KSH INTERNATIONAL PVT LTD Vs. COMMISSIONER OF C EX
|
April 22, 2004 |
|
KUBER TOBACCO PRODUCTS PVT. LTD. Vs. CCE
|
March 29, 2004 |
|
KUKIL DAS Vs. COMMISSIONER OF CUSTOMS, PATNA
|
June 8, 2004 |
|
KUMBHI KASARI SSK LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
|
July 15, 2004 |
|
KUNAL TRAVELS (CARGO) Vs. COMMISSIONER OF CUSTOMS
|
October 12, 2004 |
|
KUNDAN INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2004 |
|
KUNDAN RICE MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 25, 2004 |
|
KUWAIT AIRWAYS CORPN Vs. CCEX
|
September 29, 2004 |
|
KUWER INDUSTRIES LTD. AND SHRI Vs. CCE
|
December 16, 2004 |
|
L & T KOMATSU LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
December 10, 2004 |
|
L E INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AIR CARGO
|
December 17, 2004 |
|
L.G. ELECTRONICS INDIA LTD. Vs. CCE
|
December 23, 2004 |
|
L.H. SUGAR FACTORIES LTD. Vs. CCE
|
January 1, 2004 |
|
L.M. GLASFIBRE (INDIA) PVT. LTD. Vs. CC
|
May 14, 2004 |
|
L.S.R. ISPAT LTD. Vs. CCE
|
March 5, 2004 |
|
L.T. KARLE & CO. Vs. COMMISSIONER OF CUSTOMS, TRICHY
|
June 15, 2004 |
|
LA-BEL LAMINATES LTD. Vs. CCE
|
August 31, 2004 |
|
LABDHISHREE SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2004 |
|
LADY AMPTHIL NURSES INSTITUTE AND Vs. COMMISSIONER OF CUSTOMS
|
August 9, 2004 |
|
LAKHANPAL NATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2004 |
|
LAKME LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2004 |
|
LAKME LTD. Vs. CCE, MUMBAI-II
|
June 2, 2004 |
|
LAKSHMI BLEACHERS Vs. CCE
|
September 24, 2004 |
|
LAKSHMI CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2004 |
|
LAKSHMI CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2004 |
|
LAKSHMI MACHINE WORKS Vs. CCE
|
November 3, 2004 |
|
LAKSHMI MACHINE WORKS Vs. COMMISSIONER OF C. EX.
|
April 30, 2004 |
|
LAKSHMI PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
December 14, 2004 |
|
LAKSHMI VILAS BANK LIMITED Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2004 |
|
LALCHAND BHIMRAJ Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2004 |
|
LALITHA CHEM INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2004 |
|
LALITHA CHEM INDUSTRIES PVT LTD Vs. COMMISSIONER OF C EX
|
May 10, 2004 |
|
LALLUBHAI AMICHAND LTD Vs. COMMR OF CENTRAL EXCISE
|
August 31, 2004 |
|
LANCO KONDAPALLI POWER PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
October 18, 2004 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CUS AND C EX
|
October 29, 2004 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 11, 2004 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2004 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2004 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2004 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
November 24, 2004 |
|
LAUREL WIRES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS
|
November 3, 2004 |
|
LAXMI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2004 |
|
LAXMI IRON AND STEEL RE-ROLLING Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 2004 |
|
LAXMI ORGANIC INDUS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
LEADER ENGG. WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
LEADER VALVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
LIBERTY PHASPHATE LTD AND SHRI SHAKIL Z MEMON Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2004 |
|
LILACHAND R SOLANKI AND SHRI SHEKHAR VASANT GODAMBE Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
April 29, 2004 |
|
LIME CHEMICALS LTD. Vs. CCE
|
October 19, 2004 |
|
LINC PEN AND PLASTICS LTD Vs. COMMISSIONER OF CUSTOMS
|
February 17, 2004 |
|
LIPI MARKETING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2004 |
|
LIPY LISY PHARMACEUTICALS P. LTD. Vs. CCE
|
April 16, 2004 |
|
LKP MERCHANT FINANCING LTD Vs. COMMISSIONER OF CUSTOMS P
|
November 25, 2004 |
|
LLOYD INSULATIONS INDIA LTD Vs. COMMISSIONER OF CEN EXCISE
|
March 9, 2004 |
|
LLOYDS INSULATION INDIA LTD Vs. COMMISSIONER OF CUSTOMS SAHAR AIRPORT
|
January 23, 2004 |
|
LLOYDS INSULATIONS INDIA LTD Vs. COMMISSIONER OF CUSTOMS SAHAR AIRPORT
|
January 23, 2004 |
|
LLOYDS STEEL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2004 |
|
LOHIA BRASS P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 14, 2004 |
|
LOKHANDWALA HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2004 |
|
LOREAL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2004 |
|
LOYAL SUPER FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2004 |
|
LUCAS INDIAN SERVICE LTD. Vs. CCE
|
November 18, 2004 |
|
LUCAS TVS LTD. Vs. CC
|
August 5, 2004 |
|
LUMBINI BEVERAGES PVT LTD Vs. CCE
|
August 25, 2004 |
|
LUMBINI BEVERAGES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2004 |
|
M A SHAIKH ABOOBUCKER Vs. COMMISSIONER OF CUSTOMS P
|
February 9, 2004 |
|
M AND B FOOTWEAR PVT. LTD. Vs. CCE
|
January 29, 2004 |
|
M C AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2004 |
|
M D SADRANI Vs. COMMISSIONER OF CUSTOMS GENERAL
|
January 19, 2004 |
|
M DUTTA AGENCY Vs. COMMR OF CUS ADMN AND AIRPORT
|
January 23, 2004 |
|
M K DYEING Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
M K P FASHIONS Vs. COMMISSIONER OF CUSTOMS PORT
|
August 6, 2004 |
|
M P VENEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2004 |
|
M. RAMACHANDRAN Vs. COMMISSIONER OF CUSTOMS
|
June 4, 2004 |
|
M. VEERABADHRAN Vs. CCE AND RAVI KUMAR AND CO.
|
October 8, 2004 |
|
M.H. TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2004 |
|
M.K. LAMINATES Vs. CCE
|
May 5, 2004 |
|
M.R.F. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 17, 2004 |
|
M.S. SHOES EAST LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 28, 2004 |
|
M.T.R. FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 13, 2004 |
|
M.V. MARKETING AND SUPPLIES Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
October 8, 2004 |
|
MA CORE Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
MAC & MEGHA AGRO EQUIPMENTS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
June 23, 2004 |
|
MAC LABORATORIES LTD AND U S V LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2004 |
|
MACHINO MONTELL (I) LTD. Vs. CCE
|
February 6, 2004 |
|
MACLEODS PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF C EX
|
June 4, 2004 |
|
MACLEODS PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX.
|
April 22, 2004 |
|
MACNAIR EXPORTS PVT LTD AND H R BHATT Vs. COMMISSIONER OF CUSTOMS
|
April 16, 2004 |
|
MADHVA TEXTILES PROCESSORS P LTD Vs. CCE
|
January 20, 2004 |
|
MADRAS ALUMINIUM COMPANY Vs. CCE
|
February 24, 2004 |
|
MAESTRO MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2004 |
|
MAESTRO MOTORS LTD. Vs. CCE
|
July 29, 2004 |
|
MAESTRO MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
MAFATLAL BURLINGTON INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 29, 2004 |
|
MAFATLAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 2004 |
|
MAFATTAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2004 |
|
MAGANLAL MOHANLAL JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2004 |
|
MAHADIK PETROLEUM LTD Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2004 |
|
MAHAK COSMETICS AND CREDIT I LTD Vs. COMMR OF C EX AND CUS
|
January 14, 2004 |
|
MAHALAKSHMI SUGAR MILLS CO. LTD. Vs. COMMISSIONER OF C. EX.
|
December 2, 2004 |
|
MAHALAKSHMI SUGAR MILLS CO. LTD. Vs. CCE
|
December 23, 2004 |
|
MAHALAXMI INTERNATIONAL EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2004 |
|
MAHALAXMI INTERNATIONAL EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2004 |
|
MAHARAJA AGARSEN IRON FOUNDRY Vs. COMMISSIONER OF C. EX.
|
April 16, 2004 |
|
MAHARAJA PROCESSORS Vs. CCE
|
December 22, 2004 |
|
MAHARAJA SATHYAM SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2004 |
|
MAHARASHTRA SEAMLESS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2004 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2004 |
|
MAHARSHI COMMERCE LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 5, 2004 |
|
MAHAVIR GENERICS Vs. CCE
|
April 27, 2004 |
|
MAHAVIR SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
June 16, 2004 |
|
MAHENDRA KUMRA KATE Vs. COMMISSIONER OF CUSTOMS
|
October 15, 2004 |
|
MAHENDRA STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2004 |
|
MAHESH B PATEL AND MANISHA FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2004 |
|
MAHESH TEXTURISERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 14, 2004 |
|
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. CCE
|
March 17, 2004 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2004 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 1, 2004 |
|
MAHINDRA AND MAHINDRA LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
MAIHAR CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2004 |
|
MAITHAN CERAMIC LTD Vs. CCE AND CUSTOMS
|
October 6, 2004 |
|
MAIZE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
MAIZE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2004 |
|
MAIZE PRODUCTS AND ANIL STARCH PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2004 |
|
MAJESTIC AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2004 |
|
MAJESTIC AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2004 |
|
MALABAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 17, 2004 |
|
MALAYSIA ARCADE AGENCIES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 13, 2004 |
|
MALIK AND CO Vs. C C EX
|
June 18, 2004 |
|
MALOUT COOPERATIVE SPG. MILLS Vs. CCE
|
September 27, 2004 |
|
MALWA COTTON SPG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
February 25, 2004 |
|
MALWA INDUSTRIES LTD. Vs. CCE
|
September 20, 2004 |
|
MAN STRUCTURALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
MANDHANA DYEING AND PURSHOTAM C MANDANA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2004 |
|
MANEKSHA PHARMACHEM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2004 |
|
MANGALAM FABRICATIONS Vs. COMMISSIONER OF CUSTOMS
|
May 11, 2004 |
|
MANGALAM LUBRICANTS PVT LTD Vs. COMMISSIONER OF CUS
|
January 5, 2004 |
|
MANGALAM TIMBER PRODUCTS LTD AND R N TIBREWAL Vs. CCE
|
May 10, 2004 |
|
MANGLAM CEMENT LTD. Vs. CCE
|
January 27, 2004 |
|
MANIAR AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2004 |
|
MANIK MACHINERY MANUFACTURERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2004 |
|
MANILA PROCESSORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
MANIYAR PLAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 20, 2004 |
|
MANIYAR PLAST LIMITED AND SREEKANT S MANIYAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
MANIYAR PLAST LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 3, 2004 |
|
MANIYAR PLAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2004 |
|
MANIYAR PLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2004 |
|
MANMADE SPINNERS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2004 |
|
MANOHAR LAL HIRA LAL LTD. Vs. CCE
|
August 2, 2004 |
|
MANOJ KUMAR SARANGI AND SHRI NILESH M AIYA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
September 6, 2004 |
|
MANOJ PROCESSORS Vs. CCE
|
August 10, 2004 |
|
MANOJ PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2004 |
|
MANU TILING COMPANY P. LTD. Vs. CCE
|
February 25, 2004 |
|
MARAKHIA METAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2004 |
|
MARC PHARMACEUTICALS Vs. COMMISSIONER OF C. EX.
|
October 13, 2004 |
|
MARDIA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2004 |
|
MARDIA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2004 |
|
MARGRA INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
June 29, 2004 |
|
MARIGOLD COATINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2004 |
|
MARINELINES SHIP BREAKERS (P) Vs. COMMISSIONER OF CUS.
|
November 16, 2004 |
|
MARIS SPINNERS LTD. Vs. CCE
|
April 30, 2004 |
|
MARIS SPINNERS LTD. Vs. CCE
|
March 17, 2004 |
|
MARK AUTO INDUSTRIES LTD., MARUTI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
MARKAS ENGG P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
MARMAGOA STEEL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 11, 2004 |
|
MARSHAL TRADING CO Vs. CCE
|
August 10, 2004 |
|
MARUTI COTTEX LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
December 10, 2004 |
|
MARUTI UDYOG LIMITED Vs. CCE
|
April 16, 2004 |
|
MARUTI UDYOG LTD. Vs. CCE
|
December 14, 2004 |
|
MARUTI UDYOG LTD. Vs. CCE
|
March 1, 2004 |
|
MARUTI UDYOG LTD. Vs. CCE
|
January 16, 2004 |
|
MARUTI UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2004 |
|
MARVEL COPIER SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2004 |
|
MASSE MARKETING (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 7, 2004 |
|
MATHER AND PLATT I LT Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2004 |
|
MATSUSHITA LAKHANPAL BATTERY (I) Vs. CCE
|
February 10, 2004 |
|
MATSUSHITA TELEVISION AND AUDIO Vs. CCE
|
February 20, 2004 |
|
MAURIA UDYOG LTD. Vs. CCE
|
October 27, 2004 |
|
MAYFAIR Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
MAZDA INDUSTRIAL CHEMICAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2004 |
|
MAZDA INDUSTRIAL CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2004 |
|
MCDOWELL & COMPANY LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
August 10, 2004 |
|
MCDOWELL & COMPANY LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
December 13, 2004 |
|
MCNALLY BHARAT ENGG. CO. LTD. Vs. CCE
|
January 13, 2004 |
|
MD KADER HOSSAIN Vs. COMMISSIONER OF CUSTOMS P
|
April 27, 2004 |
|
MD LATIBUR RAHAMAN Vs. COMMR OF CUS PREV
|
February 12, 2004 |
|
MECHANO GRAPHIC MACHINES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 21, 2004 |
|
MECHELEC STEEL PRODUCTS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 22, 2004 |
|
MECK LUBRICANTS AND PETROCHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
MEDINOVA DIAGNOSTIC SERVICES Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2004 |
|
MEDLEY PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 3, 2004 |
|
MEDPRO PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 19, 2004 |
|
MEGA OVERSEAS Vs. CC
|
July 28, 2004 |
|
MEGHA INSULATIONS PVT LTD Vs. CC AND CCE
|
December 22, 2004 |
|
MEHROTRA ENGG WORKS PVT LTD Vs. COMMISSIONER OF C EX
|
March 9, 2004 |
|
MEHSANA DISTRICT COOPERATIVE Vs. C.C.E.
|
February 3, 2004 |
|
MEIRS PHARMA (INDIA) PVT. LTD. Vs. CC
|
March 19, 2004 |
|
MERCEDES BENZ INDIA LTD Vs. COMMISSIONER OF CUSTOMS APPEALS
|
November 19, 2004 |
|
MERIND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
METCHEM METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2004 |
|
METCOT INDIA PRIVATE LTD. Vs. COMMISSIONER OF C. EX.
|
December 15, 2004 |
|
METHODEX SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 4, 2004 |
|
METHODEX SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2004 |
|
METTACO ENGG. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 29, 2004 |
|
METZELER AUTOMOTIVE PROFILE INDIA (P) LTD. Vs. C.C.E.
|
May 6, 2004 |
|
MICRO FORGE I P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2004 |
|
MICROCHIP COMPUTERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2004 |
|
MICROLAND LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 1, 2004 |
|
MICROMECHANICS P LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS
|
May 18, 2004 |
|
MICROPURE PARENTRALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
MIHIR ENGINEERS LTD. Vs. CCE
|
March 23, 2004 |
|
MIKROFLO FILTERS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 4, 2004 |
|
MILTAN POLYPLAST PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2004 |
|
MILTON POLYPLAS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2004 |
|
MIPCO SEAMLESS RINGS GUJ LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 31, 2004 |
|
MIRC ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2004 |
|
MISTUKOSHI THEWMOWARES Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
June 15, 2004 |
|
MODERN DENIM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2004 |
|
MODERN FOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
May 27, 2004 |
|
MODERN PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
September 1, 2004 |
|
MODERN SUITING Vs. COMMISSIONER OF CUSTOMS
|
June 25, 2004 |
|
MODERN TEXTILES RAYON AND SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2004 |
|
MODERN WOOLLEN MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2004 |
|
MODEST MARITIME SERVICES PVT LTD AND Vs. COMMISSIONER OF CUSTOMS P
|
January 12, 2004 |
|
MODI ARC ELECTRODES CO. Vs. CCE
|
September 20, 2004 |
|
MODIPON FIBRE CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2004 |
|
MODIPON FIBRES CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 16, 2004 |
|
MODIPON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
MOGAVEERA VYAVASTHAPAKA MANDALI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2004 |
|
MOHAN BREWERIES AND DISTILLERIES Vs. COMMR. OF C. EX.
|
July 29, 2004 |
|
MOHAN BREWERIES AND DISTILLERIES LTD. Vs. COMMISSIONER OF C. EX.
|
December 6, 2004 |
|
MOHAN SALES (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2004 |
|
MOHAN SALES (INDIA) Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2004 |
|
MOHAN STEELS LTD. Vs. CCE
|
July 29, 2004 |
|
MOHD IDRIS Vs. COMMISSIONER OF CUSTOMS
|
May 14, 2004 |
|
MOHD IRFAN SHIEKH AND SHRI A A SIDDIQUE Vs. COMMISSIONER OF CUSTOMS
|
December 29, 2004 |
|
MOHD. AZEEM Vs. CC (AIRPORT)
|
December 6, 2004 |
|
MOHINDRA UDYOG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 2004 |
|
MOLOK BOLOKY Vs. COMMISSIONER OF CUSTOMS
|
August 19, 2004 |
|
MONITEX DYE PRINTS Vs. CCE
|
April 27, 2004 |
|
MONITEX DYE PRINTS Vs. CCE
|
February 4, 2004 |
|
MOOL CHAND STEELS PVT. LTD. Vs. CCE
|
November 24, 2004 |
|
MORARJEE GOCULDAS SPG AND WVG CO LTD Vs. COMMR OF C EX
|
September 10, 2004 |
|
MORARJEE GOCULDAS SPG WVG CO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 1, 2004 |
|
MORARJEE GOCULDAS SPINNING AND WEAVING COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2004 |
|
MORARJEE GOKULDAS SPG AND WEAVING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2004 |
|
MORARJEE GOKULDAS SPG AND WVG CO LTD Vs. C C E
|
May 24, 2004 |
|
MORARJI GOKULDAS SPG AND WVG MILLS LTD Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS
|
July 21, 2004 |
|
MORAYA GLOBAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
MOTOR INDUSTRIES CO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 29, 2004 |
|
MOTOR INDUSTRIES CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 12, 2004 |
|
MOUNT EVEREST MINERAL WATER LTD. Vs. C.C.E.
|
February 3, 2004 |
|
MOVILEX IRRIGATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2004 |
|
MRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 8, 2004 |
|
MRF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
MRF LTD. Vs. CCE
|
January 13, 2004 |
|
MRS. SIMA KHATIB Vs. CC
|
January 2, 2004 |
|
MUDRA OFFSET Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 30, 2004 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2004 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2004 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2004 |
|
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
November 4, 2004 |
|
MUKAT PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 2004 |
|
MUKESH MARBLES AND MINERALS LTD Vs. COMMR OF C EX APPEALS
|
August 6, 2004 |
|
MUKUT PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2004 |
|
MULTI FLEX LAMI PRINT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2004 |
|
MULTIFLEX LAMI PRINTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2004 |
|
MULTILINE CIRCUITS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2004 |
|
MULTITRADE OVERSEAS Vs. COMMISSIONER OF CUSTOMS AND C. EX.
|
July 26, 2004 |
|
MUMAL MARBLES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2004 |
|
MUNICIPAL CORPORATION Vs. COMMISSIONER OF C. EX.
|
March 31, 2004 |
|
MUNJANI BROTHERS Vs. COMMISSIONER OF CUSTOMS
|
February 1, 2004 |
|
MUNJANI BROTHERS Vs. CC
|
August 13, 2004 |
|
MUNNA GIFT CENTRE Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
April 27, 2004 |
|
MUTHOOT APT CERAMICS LIMITED Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 6, 2004 |
|
MYSORE SILK INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 24, 2004 |
|
MYTRI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2004 |
|
N H H TEXTILE PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2004 |
|
N M WADIA INSTITUTE OF CARDIOLOGY Vs. STATE
|
February 9, 2004 |
|
N R B BEARINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
N. RAMANJANEYULU & BROS. Vs. CCE
|
April 29, 2004 |
|
N. RAMANJANEYULU AND BROS. Vs. COMMISSIONER OF C. EX.
|
September 29, 2004 |
|
N.C.L. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
August 24, 2004 |
|
N.S. CHENGALVARAYAN Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2004 |
|
NACHIKETA PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 6, 2004 |
|
NAGARJUNA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 23, 2004 |
|
NAGPAL ELECTRIC AND RADIO COMPANY Vs. C.C.E.
|
October 13, 2004 |
|
NAHAR FIBRES Vs. CCE
|
September 27, 2004 |
|
NAHAR INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2004 |
|
NAHAR SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2004 |
|
NANDAN SYNTHETICS PVT LTD AND RAM NAYAN PAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 2004 |
|
NANDI SAHAKARI SAKKARE KARKHANE NIYAMIT Vs. C.C.E., BELGAUM
|
February 27, 2004 |
|
NANDLAL KISHANDAS KHEMANI Vs. C C IMP
|
May 28, 2004 |
|
NANDLAL KISHANDAS KHEMANI Vs. COMMISSIONER OF CUS ADJ
|
January 14, 2004 |
|
NARAYAN DAS Vs. COMMISSIONER OF CUSTOMS
|
September 28, 2004 |
|
NARAYANI STEEL (P) LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
February 23, 2004 |
|
NARENDRA INDUSTRIAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2004 |
|
NARESH N KUMBADIA Vs. COMMISSIONER OF CUS AND C EX
|
May 18, 2004 |
|
NARINDER ENGINEERING WORKS Vs. CCE
|
May 7, 2004 |
|
NARMADA CHEMATUR Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 16, 2004 |
|
NARMADA CHEMATUR PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
NARMADA CHEMATUR PETROCHEMICALS LTD Vs. COMMISSIONER OF CEN EXCISE
|
March 19, 2004 |
|
NARMADA PAINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2004 |
|
NARMADA PLASTICS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
January 16, 2004 |
|
NATIONAL ALUMINIUM CO LTD Vs. COMMISSIONER OF C EX AND CUS
|
September 28, 2004 |
|
NATIONAL ALUMINIUM COMPANY LTD. Vs. CCE
|
April 21, 2004 |
|
NATIONAL CABLES INDUS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2004 |
|
NATIONAL CABLES INDUS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
NATIONAL ENGG. INDUSTRIES Vs. CCE
|
December 20, 2004 |
|
NATIONAL FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX.
|
December 15, 2004 |
|
NATIONAL FLASK INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2004 |
|
NATIONAL HYDROELECTRIC POWER CORPN. LTD. Vs. COMMR. OF CUS., KOLKATA
|
June 10, 2004 |
|
NATIONAL INFORMATION Vs. C.C.E.
|
October 25, 2004 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
NATIONAL LEATHER CLOTH MFG. CO. Vs. CC & CE
|
January 23, 2004 |
|
NATIONAL LEATHER CLOTH MFT CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
NATIONAL LEATHER CLOTHES MFG CO Vs. COMMISSIONER OF CEN EXCISE
|
April 8, 2004 |
|
NATIONAL METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2004 |
|
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
June 22, 2004 |
|
NATIONAL ORGANIC CHEMICALS Vs. C C EX
|
July 9, 2004 |
|
NATIONAL PEROXIDE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2004 |
|
NATIONAL RUBBER CORPORATION Vs. COMMISSIONER OF C. EX.
|
October 12, 2004 |
|
NATIONAL TORCH AND TUBES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2004 |
|
NATRAJ ENGINEERS (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., PATNA
|
December 17, 2004 |
|
NAV BHARAT PAPER P. LTD. Vs. COMMISSIONER OF C. EX.
|
January 23, 2004 |
|
NAV BHARAT STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2004 |
|
NAV BHARAT UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
NAV KIRAN PACKERS PVT LTD Vs. CCE
|
August 6, 2004 |
|
NAVA BHARAT FERRO ALLOYS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 24, 2004 |
|
NAVDEEP ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
NAVEED AHMED KHAN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
December 7, 2004 |
|
NAVIN SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2004 |
|
NAVINON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2004 |
|
NAVJIVAN SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2004 |
|
NAXPAR LABORATORIES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 6, 2004 |
|
NAZIR UR RAHMAN AND RIAZ UR RAHMAN Vs. COMMISSIONER OF CUSTOMS CHHATRAPATI SHIVAJI INTERNATIONAL AIRPORT
|
June 14, 2004 |
|
NCC BLUEWATER PRODUCTS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
December 27, 2004 |
|
NCL SECOLAR LTD. Vs. COMMISSIONER OF C. EX. & CUS., HYDERABAD
|
October 11, 2004 |
|
NEBULA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2004 |
|
NEEDLE ROLLER BEARING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2004 |
|
NEELAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 9, 2004 |
|
NEELAM MICRO ELECTRONICS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 31, 2004 |
|
NEG MICON (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 13, 2004 |
|
NEMINATH FABRICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 12, 2004 |
|
NEO SACKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2004 |
|
NEPTUNE STEEL PROCESSORS Vs. COMMISSIONER OF CUSTOMS
|
November 2, 2004 |
|
NESTLE INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2004 |
|
NESTLE INDIA LIMITED Vs. CCE
|
May 27, 2004 |
|
NESTLE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2004 |
|
NESTLE INDIA LTD. Vs. CCE
|
July 29, 2004 |
|
NESTLE INDIA LTD. Vs. CCE
|
May 24, 2004 |
|
NESTLE INDIA LTD. Vs. CCE
|
February 25, 2004 |
|
NESTLE INDIA LTD. Vs. CCE
|
June 1, 2004 |
|
NEW COOL WELL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
September 10, 2004 |
|
NEW KISHAN CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2004 |
|
NEW KISHAN CEMENT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2004 |
|
NEW SWADESHI SUGAR MILLS Vs. CCE
|
November 22, 2004 |
|
NEW THEMO FABRICATORS Vs. CC AND CE
|
March 19, 2004 |
|
NEYCER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2004 |
|
NEYVELI LIGNITE CORPN. LTD. Vs. COMMISSIONER OF C. EX.
|
June 22, 2004 |
|
NEZONE TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2004 |
|
NICHOLAS DSOUZA GARAGE AND SELIN DSOUZA GEORGE Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2004 |
|
NICHOLAS PIRAMAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2004 |
|
NICHOLAS PIRAMAL I LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
August 2, 2004 |
|
NICHOLAS PIRAMAL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2004 |
|
NICHOLAS PIRAMAL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
NICHROME METAL WORKS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 25, 2004 |
|
NIKHIL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 24, 2004 |
|
NIRANJAN R SADADIWALA AND LAMA PRINTS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 3, 2004 |
|
NIRLON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 1, 2004 |
|
NIRLON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2004 |
|
NIRMA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2004 |
|
NIRMA LTD. Vs. CCE
|
March 18, 2004 |
|
NIRMAL METAL FABRICATORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
NIRMAL METAL FABRICATORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
NIRMALA DYECHEM AND NARESH B NAIK Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2004 |
|
NIRMAN TEXTURISING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2004 |
|
NISHILAND PARK LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 5, 2004 |
|
NITA DYEING AND PTG WORKS AND H R BACHKANIWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2004 |
|
NITIN N SINGAPURI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 28, 2004 |
|
NOIDA INDUSTRIAL BELTINGS Vs. CCE
|
March 10, 2004 |
|
NORRIS MEDICINES LTD AND N J PATIL Vs. C C EX
|
May 25, 2004 |
|
NORTHERN PLASTICS LTD. Vs. CC
|
March 9, 2004 |
|
NOVA PETROCHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2004 |
|
NOVARTIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2004 |
|
NOVARTIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
NOVELTY EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2004 |
|
NRB BEARINGS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 13, 2004 |
|
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2004 |
|
NTB INTERNATIONAL P LTD Vs. COMMISSIONER OF CUSTOMS
|
July 23, 2004 |
|
NUGAS TECHNOLOGIES INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2004 |
|
NUGAS TECHNOLOGIES INDIA (P) LTD. Vs. COMMISSIONER OF C. EX.
|
December 15, 2004 |
|
NUTECH POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2004 |
|
NUTRINE SWEETS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
September 21, 2004 |
|
NUVODAYA CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
O N G C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
O.K. PLAY (I) LTD. Vs. COMMISSIONER OF C. EX.
|
June 28, 2004 |
|
OEN INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
July 30, 2004 |
|
OFFICE TEC INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2004 |
|
OIKOS Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 20, 2004 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2004 |
|
OLEOFINE ORGANICS (INDIA) PVT. Vs. COMMISSIONER OF CUS.
|
March 18, 2004 |
|
OLYMPIC PETRO PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
OLYMPIC SYNTHETIC SACKS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2004 |
|
OM METALS AND MINERALS LIMITED Vs. CCE
|
May 7, 2004 |
|
OM PRAKASH JAYAPRAKASH AND CO. Vs. CCE
|
July 6, 2004 |
|
OM PRAKASH MEHRA AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2004 |
|
OMEGA PETRO PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
November 9, 2004 |
|
OMEGA SHIPPING AGENCIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 24, 2004 |
|
OMI TEXTILE Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 24, 2004 |
|
OPEL ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2004 |
|
OPTEL TELECOMMUNICATIONS LTD. Vs. COMMISSIONER OF C. EX.
|
November 9, 2004 |
|
ORBIT PHARMA LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
ORDNANCE FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
ORIENT CERLANE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2004 |
|
ORIENT PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
ORIENT STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
ORIENTAL AROMATICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
ORIENTAL CARBON AND CHEMICALS, Vs. CCE
|
October 19, 2004 |
|
ORIENTAL SCIENCE APPARATUS Vs. CCE
|
November 8, 2004 |
|
ORIENTAL VENEERS PRODUCTS LTD AND VALI N MITHIBORWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2004 |
|
ORISSA INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
July 23, 2004 |
|
ORISSA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
November 1, 2004 |
|
OSIL STEEL WORKS Vs. CCE
|
November 8, 2004 |
|
OSWAL CHEMICALS AND FERTILIZERS Vs. COMMISSIONER OF C. EX.
|
May 24, 2004 |
|
OSWAL PETROCHEMICAL Vs. CCE
|
November 9, 2004 |
|
OSWAL WOOLLEN MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
November 19, 2004 |
|
OTIS ELEVATOR COMPANY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2004 |
|
OTIS ELEVATORS CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
OTTO BILZ (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
October 6, 2004 |
|
OUDH SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2004 |
|
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B., KOLKATA
|
February 20, 2004 |
|
OVERSEAS ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2004 |
|
OVERSEAS POLYMERS LTD AND JAGRITI PLASTICS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 17, 2004 |
|
P AND B CREATIVE MARKETING Vs. CC
|
January 30, 2004 |
|
P C AGARWAL Vs. COLLECTOR OF CUSTOMS PREV
|
March 31, 2004 |
|
P D VELVET AND FUR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2004 |
|
P K INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
April 21, 2004 |
|
P V RAO Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2004 |
|
P V SANGHVI Vs. C C EX
|
May 27, 2004 |
|
P.K.P.N. SPINNING MILLS PVT. LTD. Vs. CCE, SALEM
|
July 22, 2004 |
|
P.L. AGRO TECHNOLOGIES Vs. COMMISSIONER OF C. EX.
|
October 26, 2004 |
|
P.M. TELELINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 14, 2004 |
|
P.M. YUSUF Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
August 17, 2004 |
|
P.R. PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2004 |
|
P.V. SHANMUGAM Vs. COMMISSIONER OF CUSTOMS
|
April 2, 2004 |
|
PAB (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2004 |
|
PACKER SEA FOODS Vs. COMMISSIONER OF CUSTOMS
|
December 14, 2004 |
|
PACL INDIA LIMITED Vs. CCE
|
March 29, 2004 |
|
PADELA TEXTURISERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2004 |
|
PADHMAM HERBAL CARE (P) LTD. Vs. CCE
|
March 19, 2004 |
|
PADMAVATHI METALS AND ALLOYS PVT. Vs. CCE
|
September 27, 2004 |
|
PAHARPUR 3P Vs. COMMR OF CENTRAL EXCISE
|
January 28, 2004 |
|
PAHARPUR COOLING TOWERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 16, 2004 |
|
PAHARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
PAL PEUGEOT LIMITED Vs. COMMISSIONER OF CUS AND C EX
|
December 29, 2004 |
|
PALANI ANDAVAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2004 |
|
PALL PHARMALAB FILTERATION PVT. Vs. CC
|
September 29, 2004 |
|
PALLIPALAYAM SPINNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 30, 2004 |
|
PALS TRADING CO. LTD. AND Vs. CC
|
November 2, 2004 |
|
PAM PHARMA AND ALLIED MACHINERY CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
PAMI METAL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2004 |
|
PANACEA BIOTEC LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 12, 2004 |
|
PANAMA CHEMICAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2004 |
|
PANCHAMAHAL STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2004 |
|
PANCHHI PRINTS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 27, 2004 |
|
PANCHMAL PLASTICS LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
April 28, 2004 |
|
PANJON LIMITED Vs. CCE
|
December 16, 2004 |
|
PANKAJ STEEL CORPORATION Vs. COMMISSIONER OF C. EX.
|
February 25, 2004 |
|
PANYAM CEMENTS & MINERAL INDUS. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
May 7, 2004 |
|
PANYAM CEMENTS & MINERAL INDUS. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
July 2, 2004 |
|
PANYAM CEMENTS & MINERALS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
June 1, 2004 |
|
PARADEEP PHOSPHATE LIMITED Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
April 23, 2004 |
|
PARADISE PLASTICS ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
PARAKH FOODS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2004 |
|
PARAMOUNT FABRICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
PARAMOUNT ROLLING MILLS AND M Z VASHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2004 |
|
PARANJAPE METAL SHAPERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
PARAS LAMINATES P. LTD. Vs. CCE
|
August 12, 2004 |
|
PARAS WIRE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2004 |
|
PARASRAMPURIA INTERNATIONAL Vs. CCE
|
July 23, 2004 |
|
PARASRAMPURIA SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
PARASRAMPURIA SYNTHETICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 12, 2004 |
|
PARBAT B PATEL AND NARSI D PATEL Vs. COMMISSIONER OF CUSTOMS PREV
|
May 17, 2004 |
|
PARENTAL DRUGS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2004 |
|
PARESHKUMAR HIRJI BHADRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2004 |
|
PARISHUDH MACHINES P. LTD. Vs. COMMISSIONER OF C. EX.
|
May 17, 2004 |
|
PARKE DAVIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2004 |
|
PARKINS TEXTILES (P) LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
|
October 19, 2004 |
|
PARLE SOFT DRINKS (P) LTD. Vs. CCE
|
June 8, 2004 |
|
PARRY CONFECTIONERY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2004 |
|
PARSHURAM STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2004 |
|
PARTH EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2004 |
|
PASHUPATI ACRYLICS LTD. Vs. CCE
|
February 11, 2004 |
|
PASUPATI PRINTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2004 |
|
PASWARA PAPERS LTD. Vs. CCE
|
June 3, 2004 |
|
PATEL WIDECOM INDIA LTD. Vs. COMMR. OF CUS. (ICD)
|
May 14, 2004 |
|
PATODIA SYNTEX LTD Vs. COMMISSIONER OF CUSTOMS
|
February 17, 2004 |
|
PATTERNS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 1, 2004 |
|
PAWAN FOAM PRODUCTS (P) LTD. Vs. CC
|
February 24, 2004 |
|
PCL OIL AND SOLVENTS LTD AND SHRI VIJAY KATYAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2004 |
|
PCS INDUSTRIES Vs. C C
|
August 3, 2004 |
|
PEARL POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2004 |
|
PEBCO MOTORS LTD Vs. CCE
|
June 29, 2004 |
|
PEEKAY RO-ROLLING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2004 |
|
PENTA MEDIA GRAPHICS LTD. Vs. CCE
|
March 5, 2004 |
|
PEPSI FOODS (P) LTD. Vs. CCE
|
November 16, 2004 |
|
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2004 |
|
PEPSICO INDIA HOLDINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2004 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. CCE
|
March 9, 2004 |
|
PEPSU STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX.
|
February 25, 2004 |
|
PERAMBALUR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
July 19, 2004 |
|
PERFECT CIRCLE VICTOR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2004 |
|
PERFECT MECHANICAL INDUSTRIES Vs. CCE
|
April 5, 2004 |
|
PERFECT MECHANICAL INDUSTRIES Vs. COMMR. OF C. EX.
|
March 5, 2004 |
|
PEST CONTROLS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2004 |
|
PETHE BRAKE MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
PETROFAC INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
January 9, 2004 |
|
PFIZER LIMITED Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
|
July 30, 2004 |
|
PHARMA IMPEX LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
|
October 12, 2004 |
|
PHARMA MEDICO INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 19, 2004 |
|
PHARMASIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 16, 2004 |
|
PHENOWELD POLYMER P LTD Vs. C C EX
|
June 11, 2004 |
|
PHILIPS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2004 |
|
PHILIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2004 |
|
PHILLIPS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2004 |
|
PHOENIX INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 22, 2004 |
|
PHOENIX LAMPS INDIA LTD. Vs. CCE
|
October 14, 2004 |
|
PIAGGIO GREAVES VEHICLES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2004 |
|
PICASSO EXPORTS Vs. COMMISSIONER OF CUSTOMS ACC
|
March 19, 2004 |
|
PICKS MEDICAL SYSTEM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2004 |
|
PIDILITE INDUSTRIES LTD Vs. CC IMPORTS
|
August 27, 2004 |
|
PIERRE COLSUN INC. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 18, 2004 |
|
PIGMENTS AND CHEMICALS INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2004 |
|
PILLAR INDUCTIONS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2004 |
|
PILOT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
PINK CITY GEM TECHNOLOGIES Vs. COMMISSIONER OF CUSTOMS
|
October 15, 2004 |
|
PINKLINE EXIM P. LTD. AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2004 |
|
PINKLINE EXIM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2004 |
|
PIONEER BUSINESS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 25, 2004 |
|
PIONEER EMBROIDERIES LTD Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2004 |
|
PIONEER IMEX Vs. COMMISSIONER OF CUSTOMS PORT
|
June 11, 2004 |
|
PIONEER SYNTHETICS AND MADAN MOHAN PAWAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2004 |
|
PIPAL SINGH Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2004 |
|
PKPN SPINNING MILLS PVT. LTD. Vs. CCE
|
July 27, 2004 |
|
PLANET SPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 15, 2004 |
|
PLAS PACK INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 10, 2004 |
|
PLASTIC WEAVE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2004 |
|
PLASTIPEEL CHEMICALS AND PLASTICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2004 |
|
PLASTRULON PROCESSORS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 23, 2004 |
|
PLASTRULON PROCESSORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 2004 |
|
PLUTO PLASTICS PVT LTD AND SHRI NITIN MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2004 |
|
PLYBOARD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2004 |
|
PML INDUSTRIES LTD. Vs. CCE
|
June 18, 2004 |
|
PNP POLYTEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2004 |
|
PODDAR PIGMENTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2004 |
|
POINTEC WRITING INSTRUMENTS PVT. LTD. Vs. COMMR. OF CUS., COCHIN
|
June 18, 2004 |
|
POL SECURITIES LTD. Vs. CC
|
May 11, 2004 |
|
POLAR MARMO AGGLOMERATES LTD. Vs. CCE, JAIPUR
|
August 25, 2004 |
|
POLYGLASS ACRYLIC MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2004 |
|
POLYNOVA CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
September 10, 2004 |
|
POLYNOVA INDS LTD Vs. C C EX
|
June 17, 2004 |
|
PONDS INDIA LTD. Vs. CCE
|
January 21, 2004 |
|
POONA ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2004 |
|
POPULAR RUBBER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2004 |
|
PORTLAND CEMENT (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
POWER BUILD LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2004 |
|
POYSHA INDUSTRIAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2004 |
|
PRABHAS MONDAL Vs. CC PREV
|
May 11, 2004 |
|
PRABHAT ZARDA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2004 |
|
PRABHAT ZARDA FACTORY (P.) LTD. Vs. CCE, DELHI-I
|
May 31, 2004 |
|
PRACHAR COMMUNICATIONS LTD. Vs. COMMISSIONER OF C. EX.
|
March 10, 2004 |
|
PRACHI INDUSTRIES Vs. CCE
|
February 5, 2004 |
|
PRADIP L MEHTA Vs. COMMISSIONER OF CUSTOMS P
|
August 12, 2004 |
|
PRAGATHI CONCRETE PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
December 27, 2004 |
|
PRAGATI ASSOCIATES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 2, 2004 |
|
PRAGATI METALS PVT. LTD., MAMTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2004 |
|
PRAGATI SILICONES LTD. Vs. CCE
|
August 11, 2004 |
|
PRAGNESH JAIN Vs. COMMISSIONER OF CUSTOMS
|
November 25, 2004 |
|
PRAKASH CHHARIA Vs. COMMISSIONER OF CUSTOMS PORT
|
August 23, 2004 |
|
PRAKASH CHHARIA Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
July 14, 2004 |
|
PRAKASH INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2004 |
|
PRAKASH INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2004 |
|
PRAKASH TEXTILES GUJ LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2004 |
|
PRAKASH TEXTILES GUJ LTD Vs. CCE
|
February 23, 2004 |
|
PRAKRITEEK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 1, 2004 |
|
PRASAD ENTERPRISE Vs. CC
|
November 2, 2004 |
|
PRASAD ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2004 |
|
PRATAPPUR SUGAR INDUSTRIES LTD. Vs. CCE
|
May 24, 2004 |
|
PRATIBHA INDUSTRIES LTD Vs. J V GOKAL AND COMPANY
|
September 10, 2004 |
|
PRAXAIR INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
September 24, 2004 |
|
PRAYAG POLYTECH P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 2004 |
|
PRECISION PROCESSORS INDIA P LTD Vs. COMMR OF CUSTOMS FEPZ
|
December 21, 2004 |
|
PRECISION TOOLING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 6, 2004 |
|
PRECITEX RUBBER INDUSTRIES P LTD Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
|
March 12, 2004 |
|
PRECOT MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 8, 2004 |
|
PREET SECURITY SERVICES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 12, 2004 |
|
PREM CHAND SONI Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2004 |
|
PREM PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2004 |
|
PREM PRAKASH Vs. COMMISSIONER OF CUSTOMS P
|
May 24, 2004 |
|
PREM RAJ SONI Vs. COMMISSIONER OF CUSTOMS
|
November 23, 2004 |
|
PREMIER ART SILK PROCESSORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2004 |
|
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 30, 2004 |
|
PREMIER HEAVY ENGINEERING CORPORATION AND FOUNDRY AGRICULTURE AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
PREMIER INSTRUMENTS AND CONTROLS Vs. CCE
|
December 17, 2004 |
|
PREMIER MUSHROOM FARMS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 29, 2004 |
|
PREMIER PERFUMERY WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
December 6, 2004 |
|
PREMIER POLYSACKS (P) LTD. AND Vs. CCE
|
June 8, 2004 |
|
PREMIUM MOULDINGS AND PRESSING Vs. CCE
|
March 26, 2004 |
|
PREMIUM PACKAGING P. LTD., SHRI Vs. CCE
|
December 16, 2004 |
|
PRESS COMP INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
August 20, 2004 |
|
PRESSURE SENSITIVE SYSTEMS I LTD Vs. COMMISSIONER OF C EX
|
May 26, 2004 |
|
PRIMA ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
PRIME FURNISHING PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 3, 2004 |
|
PRIME FURNISHINGS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 3, 2004 |
|
PRISM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2004 |
|
PROCESS PUMPS (INDIA) P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
July 16, 2004 |
|
PROCTER AND GAMBLE INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
April 22, 2004 |
|
PRODELIN INDIA P. LTD. Vs. CCE
|
December 20, 2004 |
|
PROTECH APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
April 21, 2004 |
|
PSI DATA SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
April 26, 2004 |
|
PUDUMJEE AGRO INDS LTD Vs. COMMISSIONER OF CE AND CUSTOMS
|
September 29, 2004 |
|
PUJA POLY PLASTIC PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
May 11, 2004 |
|
PUNEET RESINS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 12, 2004 |
|
PUNEET RESINS LTD. Vs. DESIGNATED AUTHORITY
|
July 1, 2004 |
|
PUNJAB ALKALIES AND CHEMICALS Vs. COMMISSIONER OF C. EX.
|
October 19, 2004 |
|
PUNJAB ALKALIES AND CHEMICALS Vs. COMMISSIONER OF C. EX.
|
October 27, 2004 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. COMMISSIONER OF C. EX.
|
May 12, 2004 |
|
PURE RICE (I) LTD. Vs. C.C.
|
December 29, 2004 |
|
PURNA SSK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 29, 2004 |
|
PUROLATOR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2004 |
|
PURVI FABRICS AND TEXTURISE (P) Vs. COMMISSIONER OF C. EX.
|
July 16, 2004 |
|
PUSHPAM CERAMICS AND PEDDAR AND PEDDAR TILES LTD Vs. COMMISSIONER OF CENTRAL EXCISEE
|
May 6, 2004 |
|
PUSHPANJALI FLORICULTURE LTD Vs. COMMISSIONER OF CUSTOMS
|
September 21, 2004 |
|
PUSHPIT STEELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 26, 2004 |
|
QAZI SHABBIR MUSTAFA AND Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2004 |
|
QUANTUM HI-TECH MERCHANDISING Vs. C.C.
|
April 23, 2004 |
|
R B BAHUTULE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
February 6, 2004 |
|
R C F LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2004 |
|
R H ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 20, 2004 |
|
R K METAFAB ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
R K METAL AND PLASTIC PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2004 |
|
R K PATEL AND CO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 13, 2004 |
|
R K PATEL AND COMPANY TOBACCO MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
R K SYNTHETICS AND FIBRES LTD Vs. COMMISSIONER OF CUSTOMS
|
June 25, 2004 |
|
R L MAKHIJA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2004 |
|
R S INDUSTRIES Vs. CC EX
|
August 6, 2004 |
|
R. PADMANABHAN Vs. COMMISSIONER OF CUSTOMS
|
June 1, 2004 |
|
R.B.N.S. SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
R.C.S. VANASPATI INDUSTRIES LTD. Vs. CCE
|
October 1, 2004 |
|
R.K. HERBALS PVT. LTD. Vs. CCE
|
February 25, 2004 |
|
R.K. ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2004 |
|
R.K. ISPAT UDYOG Vs. CCE
|
June 15, 2004 |
|
R.K. ISPAT UDYOG AND SHRI N.N. Vs. CCE
|
June 1, 2004 |
|
R.S. ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 23, 2004 |
|
R.S. ENGINEERING WORKS Vs. CC
|
December 21, 2004 |
|
R.S. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
August 2, 2004 |
|
RACHITECH ENGINEERS P. LTD. Vs. CCE
|
March 25, 2004 |
|
RADHAVALLABH SILK MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
RADHESHYAM GUPTA Vs. CCE
|
April 23, 2004 |
|
RADHESHYAM KANORIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
RADIANT ACRYLIC Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2004 |
|
RADIANT ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2004 |
|
RADNICK-V-EXPORTS Vs. COMMISSIONER OF CUSTOMS (ICD), TKD, NEW DELHI
|
September 6, 2004 |
|
RADO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
August 31, 2004 |
|
RAFIK MANSURI Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2004 |
|
RAGHUVIR SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2004 |
|
RAGUNATH RAMCHANDRA SHANBHAG AND ASIA FOUNDATIONS AND CONSTRUCTIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2004 |
|
RAGUNATH RAMCHANDRA SHANBHAG ASIA FOUNDATIONS AND CONSTRUCTIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 10, 2004 |
|
RAHUL AUTOTECH Vs. CCE
|
May 11, 2004 |
|
RAHUL METALS Vs. COMMISSIONER OF CENTRAL EXCISE ADJUDICATION
|
May 17, 2004 |
|
RAHUL METALS AND AMAR TUBES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
RAI METAL WORKS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 5, 2004 |
|
RAIGAD SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2004 |
|
RAINBOW INK AND VARNISH MFG CO LTD Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2004 |
|
RAJ PETROLEUM PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2004 |
|
RAJ RATAN CASTINGS (P) LTD. Vs. CCE
|
February 9, 2004 |
|
RAJA CHAP KHAINI Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
RAJA RAJESHAWARI INTERNATIONAL POLYMERS (P) LTD Vs. C.C.E.
|
June 11, 2004 |
|
RAJA RAM CORN. PRODUCTS Vs. CCE
|
March 9, 2004 |
|
RAJANI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 2004 |
|
RAJASTHAN DRUGS AND Vs. COMMR. OF C. EX.
|
December 30, 2004 |
|
RAJASTHAN ELECTRONICS AND Vs. CCE
|
July 26, 2004 |
|
RAJASTHAN SPINNING AND WEAVING Vs. COMMR. OF C. EX.
|
August 27, 2004 |
|
RAJASTHAN TEXTILE MILLS Vs. COMMISSIONER OF CUSTOMS
|
January 2, 2004 |
|
RAJDOOT PAINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2004 |
|
RAJEEV SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS
|
December 21, 2004 |
|
RAJENDRA ELECTRICAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
RAJENDRA JAGANNATH PAREKH AND AJAY SHASHIKANT PAREKH Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2004 |
|
RAJENDRA KUMAR MOHTA Vs. COMMR OF CUSTOMS
|
May 7, 2004 |
|
RAJENDRA MECHANICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
September 27, 2004 |
|
RAJENDRA ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2004 |
|
RAJESH CASTING PVT LTD AND DODANI STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2004 |
|
RAJESH COOKERS P LTD AND SHRI BHAVARLAL H PARMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2004 |
|
RAJESH KR SAH Vs. COMMISSIONER OF CUSTOMS P
|
March 12, 2004 |
|
RAJESH RIVET INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2004 |
|
RAJESWARI ENTERPRISES (CONSTRUCTIONS) PVT. LTD. Vs. C.C.E.
|
September 13, 2004 |
|
RAJKUMAR FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
RAJPUTANA STEEL CASTINGS P LTD AND SHRI O P AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 30, 2004 |
|
RAJSHREE SUGARS AND CHEMICALS Vs. CC
|
November 25, 2004 |
|
RAJU FABRICS Vs. COMMISSIONER OF CUSTOMS
|
January 8, 2004 |
|
RAJWANI SYNTHETICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2004 |
|
RAKESH MEHTA Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
August 11, 2004 |
|
RAM MOHAN AND SONS Vs. CC
|
July 27, 2004 |
|
RAM STEEL AND ROLLING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2004 |
|
RAMA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2004 |
|
RAMA SHYAMA PAPERS LTD. Vs. COMMISSIONER OF C. EX.
|
February 25, 2004 |
|
RAMA TEX PROCESS HOUSE PVT. LTD. Vs. CCE
|
December 3, 2004 |
|
RAMA VISION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
RAMA VISION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2004 |
|
RAMA VISION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 26, 2004 |
|
RAMANA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
July 27, 2004 |
|
RAMANAND GUPTA Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
|
July 20, 2004 |
|
RAMANUJAM CHEMICALS AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 16, 2004 |
|
RAMESH HEGDE Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 28, 2004 |
|
RAMESH HEGDE Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 1, 2004 |
|
RAMJI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 15, 2004 |
|
RAMKUMAR MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL
|
November 10, 2004 |
|
RAMKUMAR MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 26, 2004 |
|
RANA UDYOG Vs. CCE
|
January 29, 2004 |
|
RANBAXY LABORATORIES P. LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2004 |
|
RANE ENGINE VALVES LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
|
February 7, 2004 |
|
RANGOLI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
RANISATI EXPORT PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
December 6, 2004 |
|
RANJAN GROVER Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
RANJEET SANGHVI Vs. COMMISSIONER OF CUSTOMS ADJ
|
March 24, 2004 |
|
RAO INSULATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
June 15, 2004 |
|
RAPCO Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2004 |
|
RASHTRIYA ISPAT NIGAM LIMITED Vs. COMMR. OF CUS., VISAKHAPATNAM
|
May 12, 2004 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
December 16, 2004 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
July 30, 2004 |
|
RASHTRIYA METAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
August 13, 2004 |
|
RASHTRIYA METAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2004 |
|
RASMI WAX COATED PAPER AND Vs. CCE
|
May 11, 2004 |
|
RASTRAUDHYOG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
RATHI SUPER STEEL LTD. Vs. CCE
|
March 25, 2004 |
|
RATHI SUPER STEELS LTD. Vs. CCE
|
February 4, 2004 |
|
RATILAL HEMRAJ AND SHRI Y KERANI Vs. C C
|
September 10, 2004 |
|
RATNA PLASTIC (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 15, 2004 |
|
RATNAMANI METAL OF TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
RATNAMANI METALS AND TUBLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
RAVI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
RAVI EXPORTS LTD Vs. CCE
|
January 9, 2004 |
|
RAVI ORGANICS LTD. Vs. CCE
|
November 30, 2004 |
|
RAVI PAINTS AND CHEMICALS Vs. CC
|
May 21, 2004 |
|
RAVI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2004 |
|
RAVINDRAN RAJ Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2004 |
|
RAVIRAJ RE ROLLS PVT LTD AND KISHOR R AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 4, 2004 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2004 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2004 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2004 |
|
RAYMOND LTD. Vs. CCE, INDORE
|
April 27, 2004 |
|
RECRON SYNTHETICS LTD. Vs. CCE
|
February 11, 2004 |
|
RED CLUB FLAVOURS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 29, 2004 |
|
REDDY LABORATORIES LTD. Vs. CCE
|
July 23, 2004 |
|
REGENCY CERAMICS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
November 8, 2004 |
|
RELIABLE POLY FIB I LTD Vs. COMMISSIONER OF CUSTOMS AND C EX
|
April 28, 2004 |
|
RELIABLE SAFETY GLASS, SHRI Vs. CCE
|
June 1, 2004 |
|
RELIANCE CELLULOSE PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2004 |
|
RELIANCE ESTATE AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2004 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONERS OF CUSTOMS PREV
|
May 24, 2004 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE AHMEDABAD AND COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI
|
May 21, 2004 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2004 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2004 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
November 19, 2004 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2004 |
|
RELIANCE TELECOM LTD. Vs. CC
|
June 17, 2004 |
|
RELIANCE TELECOM LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 8, 2004 |
|
RELISH PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2004 |
|
RELISH PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2004 |
|
REMIDEX PHARMA (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
December 1, 2004 |
|
REMINGTON RAND (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 18, 2004 |
|
RENUKA CEMENT LTD. Vs. CCE
|
December 10, 2004 |
|
REPPAL TRADERS Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2004 |
|
RESHA WIRES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 25, 2004 |
|
RESISTOFLEX DYNAMICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
REX PRINTING PRESS Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
December 15, 2004 |
|
RHINO MACHINES PVT LTD Vs. COMMISSIONER OF C EX
|
December 17, 2004 |
|
RICHARDSON AND CRUDDAS (1972) Vs. CCE
|
February 13, 2004 |
|
RINA DYEING AND PRINTING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2004 |
|
RINKOO PROCESSORS LTD Vs. COMMISSIONER OF CEN EXCISE
|
March 29, 2004 |
|
RINKOO PROCESSORS P LTD AND MAN MOHAN GARG Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2004 |
|
RISHI ELECTRONICS LTD. Vs. CC
|
March 31, 2004 |
|
RITTAL INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 11, 2004 |
|
RITTAL INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 2004 |
|
ROACH PATRICK Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2004 |
|
ROBERT BOSCH INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 2, 2004 |
|
ROCHEES IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2004 |
|
ROCHI RAM AND SONS Vs. CCE
|
January 19, 2004 |
|
ROHA DYECHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
ROHINI PLASTO PACK Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
June 25, 2004 |
|
ROLCON ENGINEERING CO. LTD. Vs. CCE
|
December 24, 2004 |
|
ROLEX PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
August 23, 2004 |
|
ROLLATAINERS LTD. Vs. CCE
|
May 26, 2004 |
|
ROLLS ROYCE INDUSTRIAL POWER (I) LTD. Vs. CCE
|
June 9, 2004 |
|
ROLMOR CHAINS Vs. CCE
|
January 20, 2004 |
|
ROMA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2004 |
|
RONALD PHARMACEUTICALS PVT LTD Vs. COMMR OF C EX
|
December 14, 2004 |
|
RONUK MANUFACTURING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
ROOFIT INDUSTRIES LTD. Vs. CC AND CE
|
March 5, 2004 |
|
ROOTS MULTICLEAN LTD. Vs. COMMISSIONER OF C. EX.
|
July 26, 2004 |
|
ROOTS MULTICLEAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 27, 2004 |
|
ROOTS MULTICLEAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2004 |
|
ROPLAS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
ROTOMAC ELECTRICALS PVT. LTD. Vs. CCE
|
December 24, 2004 |
|
ROTOMATIC CONTAINERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2004 |
|
ROYAL OIL FIELD PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2004 |
|
RSRM SPINNING AND WEAVING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2004 |
|
RUBY IMPEX Vs. COMMISSIONER OF C. EX.
|
July 16, 2004 |
|
RUBY MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2004 |
|
RUCHA PROCESSORS PVT LTD AND EIGHT 8 ORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2004 |
|
RUCHI INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
March 31, 2004 |
|
RUCHI INFRASTRUCTURE LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
February 27, 2004 |
|
RUKMINI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 27, 2004 |
|
RUNGTA IRRIGATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2004 |
|
RUSI REMEDIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
S AND H GEARS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2004 |
|
S B J VAN COMPOUNDERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
S C ENVIRO AGRO INDIA P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2004 |
|
S C SHAH AND CO INDIA Vs. COMMISSIONER OF CUSTOMS
|
May 21, 2004 |
|
S H MUMTAZUDDIN Vs. COMMR OF CENTRAL EXCISE
|
November 3, 2004 |
|
S J METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2004 |
|
S J N AUTO INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
S JAIN Vs. COMMISSIONER OF CUSTOMS
|
January 21, 2004 |
|
S K F INDIA LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
December 22, 2004 |
|
S M DYECHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2004 |
|
S P GARG Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 2004 |
|
S. RAJAJI Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2004 |
|
S. SHASHI CHANDRA GUPTA Vs. COMMISSIONER OF CUS. AND C. EX.
|
May 28, 2004 |
|
S.G. INTERNATIONAL (P) LTD. Vs. CC
|
May 12, 2004 |
|
S.K. GIRI Vs. COMMISSIONER OF CUSTOMS, PATNA
|
December 13, 2004 |
|
S.K. INDUSTRIES Vs. C.C.E.
|
January 21, 2004 |
|
S.K. LAKSHMANAN, PARTNER Vs. CCE
|
July 12, 2004 |
|
S.M.M. STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 17, 2004 |
|
S.M.M. STEEL REROLLING MILLS PRIVATE LTD. Vs. COMMR. OF C. EX., COCHIN
|
May 25, 2004 |
|
S.P. PACKAGINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2004 |
|
S.P. TOBACCO PRODUCTS PVT. LTD. Vs. CCE
|
July 14, 2004 |
|
S.P. TOOLS AND PROCESSORS PVT. Vs. CCE
|
March 18, 2004 |
|
S.R. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2004 |
|
S.R. TISSUES P. LTD. Vs. CCE
|
February 19, 2004 |
|
S.S. STEELS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
August 12, 2004 |
|
S.S.V. BHADRA SHIPPING AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2004 |
|
SABARI EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 13, 2004 |
|
SACHIN A. MEHTA Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
|
April 19, 2004 |
|
SACHIN MITTAL Vs. COMMR OF CUSTOMS PREV
|
October 7, 2004 |
|
SAFECHEM INDUSTRIES Vs. COMMR OF CENTRAL EXCISE
|
July 2, 2004 |
|
SAFEX FIRE SERVICES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
SAGAR AUTO WORKS Vs. COMMISSIONER OF CUSTOMS
|
October 8, 2004 |
|
SAH POLYMERS LTD. Vs. CCE
|
November 3, 2004 |
|
SAHARA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2004 |
|
SAHIRA GARMENTS Vs. COMMISSIONER OF CUSTOMS
|
October 6, 2004 |
|
SAHNEY KIRKWOOD PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
SAI BOTTLING CO. P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 2004 |
|
SAI DATTA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
September 29, 2004 |
|
SAI KRUPA DYE AND PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2004 |
|
SAI LAKSHMI INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2004 |
|
SAI SHAKTI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
April 21, 2004 |
|
SAI SHIPPING AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2004 |
|
SAIL Vs. CCEX
|
November 3, 2004 |
|
SAIL Vs. CCE
|
June 11, 2004 |
|
SAINA INDUSTRIES AND SUNIL SAKHARE Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2004 |
|
SAINATH FABRICS INDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
SAJAWAT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 24, 2004 |
|
SALASAR FORTUNE MARKETING I LTD Vs. COMMISSIONER OF CUSTOMS
|
January 21, 2004 |
|
SALIM MOHD KHAN Vs. COMMISSIONER OF CUSTOMS ADJ
|
March 26, 2004 |
|
SAMANJAS UDYOG AND DHIRAJLAL CHANDRESHA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 11, 2004 |
|
SAME ENGINES INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2004 |
|
SAMPRE NUTRITIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 16, 2004 |
|
SAMSONITE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2004 |
|
SAMTEL ELECTRON DEVICES LTD. Vs. CCE
|
December 16, 2004 |
|
SANDHYA SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
November 10, 2004 |
|
SANDUR MANGANESE & IRON ORES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
April 6, 2004 |
|
SANGAM ORGANICS AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2004 |
|
SANGAM PROCESSORS (BHILWARA) Vs. CCE
|
February 10, 2004 |
|
SANGHI FILAMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 8, 2004 |
|
SANGHI SPINNERS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
November 24, 2004 |
|
SANGHVI WOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2004 |
|
SANJAY GUPTA Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
June 24, 2004 |
|
SANJAY INSECTICIDES PVT LTD Vs. CCE
|
November 4, 2004 |
|
SANJAY KAPOOR AND BIJOUX IMPEX Vs. COMMISSIONER OF CUSTOMS IMPORT
|
July 12, 2004 |
|
SANJEEV AGRAWAL Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2004 |
|
SANJIVANI TAKLI SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 2004 |
|
SANTHOSH PHARMACY Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
August 6, 2004 |
|
SAP INDIA SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 12, 2004 |
|
SAPHIRE CAPSULES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
SAPPHIRE (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2004 |
|
SARABHAI AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2004 |
|
SARASWATI ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2004 |
|
SARAYA DISTILLARY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2004 |
|
SARAYA DISTILLERY Vs. CCE
|
March 25, 2004 |
|
SARDAR ASSOCIATES LTD. Vs. CCE
|
February 12, 2004 |
|
SARGODHA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
SARITA SOFTWARE AND IND. LTD. Vs. CCE
|
October 5, 2004 |
|
SARITA STEEL & INDUSTRIES LIMITED Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
|
June 2, 2004 |
|
SARLA POLYESTER LIMITES AND KRISHNA JHUNJHUNWALA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 16, 2004 |
|
SAROJ CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
October 12, 2004 |
|
SAROJ TEXTILES LTD. Vs. CCE
|
April 27, 2004 |
|
SARPIN PHARMACAL Vs. CCE
|
February 24, 2004 |
|
SARTHI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
SARVESH REFRACTORY PVT. LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
|
October 12, 2004 |
|
SARVESHWAR TEXTURISERS AND SHRI DHIRUBHAI NAGJIBHAI PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2004 |
|
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 14, 2004 |
|
SARWOTTAM ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
February 19, 2004 |
|
SATYADEV CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2004 |
|
SATYAM TECHNOCAST AND PRINCE TIME Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2004 |
|
SATYENDRA M SAWANT Vs. COMMISSIONER OF CUSTOMS ADJUDICATION
|
November 25, 2004 |
|
SAURABH GASES Vs. CCE
|
December 9, 2004 |
|
SAVEAIR INDIA LTD. Vs. C.C.E.
|
August 12, 2004 |
|
SAVILL PHARMA LABS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
SAVITA CHEMICALS LTD AND SATISH TALWAR Vs. CC AND CE
|
November 19, 2004 |
|
SAVITA CHEMICALS LTD AND SHRI SATISH TALWAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2004 |
|
SAYYED MOHD ABSARUL HAQUE Vs. COMMISSIONER OF C EX
|
March 22, 2004 |
|
SAYYED YAHYA GHOLAMY Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2004 |
|
SBL PVT. LTD. AND SHRI RAJESH GUPTA Vs. CCE
|
May 28, 2004 |
|
SCALEMASTER ADLAM PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
February 12, 2004 |
|
SCANTRANS INDIA PVT. LTD. Vs. CC (SEA)
|
March 29, 2004 |
|
SCHENCK JENSON AND NICHOLSON LTD Vs. COMMISSIONER OF C EX
|
February 18, 2004 |
|
SCHENECTADY SPECIALITIES ASIA LTD Vs. COMMR OF CUS AND C EX
|
December 16, 2004 |
|
SCITECH CORPORATION AND MR K N PETIGARA Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2004 |
|
SEAGULL THREAD INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 19, 2004 |
|
SEAKING MARINE SERVICES Vs. COMMISSIONER OF CUS. (PREV.)
|
June 1, 2004 |
|
SEAL JET INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2004 |
|
SEALINK NAVIGATIN S A Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2004 |
|
SEAM ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2004 |
|
SEBA INTERNATIONAL Vs. CC
|
February 9, 2004 |
|
SECRETARY, COUNCIL OF SCIENCE AND TECHNOLOGY Vs. C.C., KOLKATA
|
June 1, 2004 |
|
SECURE METERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2004 |
|
SECURIPAX INDIA PVT. LTD. Vs. CCE
|
March 9, 2004 |
|
SEKSARIA BISWAN SUGAR FACTORY (P) Vs. COMMR. OF C. EX.
|
September 28, 2004 |
|
SELECTION ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
December 27, 2004 |
|
SEMAC PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 19, 2004 |
|
SENAPATHY WHITELEY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2004 |
|
SENIOR TERMINAL MANAGER, INDIAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 27, 2004 |
|
SENSOTHERM INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2004 |
|
SERENE LABS Vs. C C EX
|
June 18, 2004 |
|
SERVESHAM CONSTRUCTION LTD. AND Vs. CCE
|
May 18, 2004 |
|
SESHASAYEE PAPER AND PAPER BOARDS Vs. COLLECTOR OF CENTRAL EXCISE
|
September 24, 2004 |
|
SESHSAYI FOODS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
July 2, 2004 |
|
SETH ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 2004 |
|
SETWIN SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS (SEA
|
March 10, 2004 |
|
SEVA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2004 |
|
SEVANA ELECTRICAL APPLIANCES PVT. LTD. Vs. COMMR. OF C. EX., COCHIN
|
September 22, 2004 |
|
SEVEN SEAS CORPN Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2004 |
|
SH. KAMAL CHANDRAVADAN SHAH AND Vs. C.C.E.
|
January 22, 2004 |
|
SHABNAM SYNTHETICS AND SHRI RAFIA IBRAHIM MANON Vs. COMMISSIONER OF CUSTOMS
|
December 14, 2004 |
|
SHAH AND MEHTA AND MUKESH K SHAH Vs. COMMISSIONER OF CUSTOMS
|
December 20, 2004 |
|
SHAHU CHHATRAPATI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
SHAKSHAMBANA SILK EXPORTS (P) LTD. Vs. C.C. (AIRPORT), CHENNAI
|
March 26, 2004 |
|
SHAKTHI CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2004 |
|
SHAKUMBARI SUGAR AND ALLIED INDS. Vs. COMMISSIONER OF C. EX.
|
May 25, 2004 |
|
SHAM AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
SHAMVIK GLASSTECH LTD Vs. C C EX
|
August 20, 2004 |
|
SHANKAR BIDI WORKS Vs. COMMISSIONER OF C EX
|
August 31, 2004 |
|
SHANKAR CONDUCTORS Vs. COMMISSIONER OF C. EX. & CUS., RANCHI
|
August 12, 2004 |
|
SHANTILAL M JAIN AND SHRI PRAKASH R JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2004 |
|
SHAPER CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
SHARAD KUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
February 20, 2004 |
|
SHARADHA FORGE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
SHARDA CRIMPERS AND JATIN CHANDRAKANT GANDHI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 29, 2004 |
|
SHARDA FORGING AND STAMPINGS (P) Vs. COMMR. OF C. EX.
|
January 14, 2004 |
|
SHARDA ISPAT LTD Vs. COMMISSIONER CENTRAL EXCISE
|
January 7, 2004 |
|
SHARDA SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2004 |
|
SHARIKA INTERNATIONAL Vs. CC, (AIRCARGO)
|
May 12, 2004 |
|
SHARP INDUSTRIES LTD Vs. C C EX
|
July 14, 2004 |
|
SHARPMEX ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2004 |
|
SHAYONA PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
SHEELA FOAM (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2004 |
|
SHEELA FOAM (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 29, 2004 |
|
SHEFFIELD APPLIANCES LIMITED Vs. CCE
|
July 13, 2004 |
|
SHETH SHIP BREAKING CORPN Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2004 |
|
SHETRON LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
March 1, 2004 |
|
SHIEL ICE AND CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
SHILPA PRINTING PRESS AND DESHBANDHU AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 6, 2004 |
|
SHILPA SHARES AND SECURITIES Vs. CCE
|
December 27, 2004 |
|
SHIPPING AND CLEARING AGENTS PVT LTD Vs. C C ADMN/ESTT
|
March 12, 2004 |
|
SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
September 28, 2004 |
|
SHITALA PRASAD SHARMA AND MANOJ SHARMA Vs. CCE
|
December 30, 2004 |
|
SHIV CORPORATION Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
July 23, 2004 |
|
SHIV OM SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 19, 2004 |
|
SHIV SHAKTI FABRICS Vs. COMMISSIONER OF CUSTOMS G
|
May 6, 2004 |
|
SHIV SHAKTI TEXTILE INDUSTRIES Vs. CCE-II/III
|
December 20, 2004 |
|
SHIVA INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
June 1, 2004 |
|
SHIVA STEEL ROLLING MILLS Vs. CCE
|
August 17, 2004 |
|
SHIVA STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
November 5, 2004 |
|
SHIVAGRICO IMPLEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2004 |
|
SHIVALAYA TRADING CORPN. Vs. COMMISSIONER OF CUSTOMS
|
June 15, 2004 |
|
SHIVALIK PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2004 |
|
SHIVAM ROLLING MILLS P LTD Vs. CCE
|
June 2, 2004 |
|
SHIVANATH BHOJANE AND SONS Vs. COMMISSIONER OF CUSTOMS GENERAL
|
May 26, 2004 |
|
SHIVAYA LAMINATIONS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
February 17, 2004 |
|
SHIVKUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS PREV
|
July 7, 2004 |
|
SHIVSHANKAR PLYWOOD IND LTD Vs. COMMR OF CUS AND C EX
|
November 9, 2004 |
|
SHIVSHANKAR PLYWOOD IND PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2004 |
|
SHIVSHANKAR PLYWOOD INDS PVT LTD AND SHIVAM PLY N WOOD P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2004 |
|
SHON CERAMICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 5, 2004 |
|
SHOWPLA (DELHI) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
SHOWPLA (DELHI) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2004 |
|
SHRAVASTI KISAN SAHKARI CHINNI Vs. CCE
|
June 8, 2004 |
|
SHREE AMBICA STEEL INDUSTRIES Vs. CCE
|
October 12, 2004 |
|
SHREE BAIDYANAT AYURVED BHAWAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
SHREE BAIDYANATH AYURVED BHAVAN Vs. C.C.E.
|
February 5, 2004 |
|
SHREE GANESH INTERNATIONAL Vs. CCE
|
February 16, 2004 |
|
SHREE GANESH INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
October 11, 2004 |
|
SHREE KRISHNA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 2004 |
|
SHREEJI CT SCAN CENTRE PVT. LTD. Vs. CC
|
October 11, 2004 |
|
SHREENATH PLASTOPACK PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
SHREEWOOD PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 4, 2004 |
|
SHREYANS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2004 |
|
SHREYANS INDUSTRIES LTD. Vs. CCE
|
April 26, 2004 |
|
SHRI AROKIARAJ Vs. COMMISSIONER OF CUSTOMS
|
April 12, 2004 |
|
SHRI GANESH ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 13, 2004 |
|
SHRI SHAMBHU NATH AND SHRI LAL Vs. CC
|
December 3, 2004 |
|
SHRIRAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2004 |
|
SHRIRAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2004 |
|
SHRIRAM PISTONS AND RINGS LTD. Vs. COMMISSIONER OF C. EX.
|
May 19, 2004 |
|
SHROFF TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2004 |
|
SHROFF TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2004 |
|
SIACHEN INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2004 |
|
SICPA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2004 |
|
SIDDHARTH WARP N DRAW LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2004 |
|
SIDDHARTHA MARKETING SERVICES Vs. COMMISSIONER OF C. EX.
|
October 7, 2004 |
|
SIDDHARTHA TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 2004 |
|
SIDDHI VINAYAK STEEL Vs. COMMISSIONER OF CUSTOMS
|
February 23, 2004 |
|
SIDHARTH PETRO PRODUCTS LTD. Vs. CCE
|
May 4, 2004 |
|
SIDHARTH PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2004 |
|
SIEMENS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 6, 2004 |
|
SIEMENS NIXDORF INFORMATION SYSTEM LTD Vs. COMMR OF C EX
|
January 12, 2004 |
|
SIGGIL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2004 |
|
SIGMA CORPORATION (I) LTD. Vs. CCE
|
January 16, 2004 |
|
SILK CITY PETROFILS CO LTD Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2004 |
|
SILVERCHEM INDUSTRIES BOMBAY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
SILVERCHEM INDUSTRIES PILOT COOKING GAS P LTD AND SAMIR AHMED SHAIKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2004 |
|
SIMCO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2004 |
|
SIMPLEX CONCRETE PILES INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 15, 2004 |
|
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2004 |
|
SIMPLEX MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
SINTEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2004 |
|
SIPANI AUTOMOBILES LTD. Vs. CC (APPEALS)
|
April 8, 2004 |
|
SISIR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2004 |
|
SIV INDUSTRIES LTD. Vs. CCE
|
September 22, 2004 |
|
SIYARCO INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
November 19, 2004 |
|
SKD COMMERCIAL Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2004 |
|
SMITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS GEN
|
February 12, 2004 |
|
SMITHKLINE BEECHAM ASIA LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
February 27, 2004 |
|
SNEH ENTERPRISES Vs. CC
|
October 7, 2004 |
|
SNEH SILICATE INDS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2004 |
|
SOLARIS BIO CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2004 |
|
SOLARIS CHEMTECH LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
|
September 20, 2004 |
|
SOLLY PERUMAL Vs. CCE
|
May 11, 2004 |
|
SOM FLAVOURS PVT. LTD. Vs. CCE
|
May 17, 2004 |
|
SOMESHWARA CEMENTS & CHEMICALS LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
July 7, 2004 |
|
SONI IMPEX Vs. COMMISSIONER OF CUSTOMS PORT
|
November 8, 2004 |
|
SONIC BIOCHEM EXTRACTION (P) LTD. Vs. COMMISSIONER OF C. EX.
|
April 2, 2004 |
|
SONIC BIOCHEM EXTRACTION (P) LTD. Vs. COMMISSIONER OF C. EX.
|
April 8, 2004 |
|
SONIC ELECTROCHEM LTD. Vs. CCE
|
March 5, 2004 |
|
SONIC ELECTROCHEM LTD. Vs. CCE
|
February 26, 2004 |
|
SONODYNE ELECTRONICS CO PVT LTD Vs. COMMR OF C EX
|
May 11, 2004 |
|
SOOSREE PLASTIC INDUSTRIES P LTD Vs. COMMISSIONER OF C EX
|
July 16, 2004 |
|
SOTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2004 |
|
SOUND TRACKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2004 |
|
SOUTH INDIA CEMENTS LTD. Vs. CCE
|
February 13, 2004 |
|
SOUTH INDIA RESEARCH INSTITUTE Vs. CCE
|
October 1, 2004 |
|
SOUTHERN IRON AND STEEL CO. LTD. Vs. CCE
|
February 20, 2004 |
|
SOUTHERN POWER EQUIPMENT CO. PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
December 15, 2004 |
|
SOVEREIGN PRINTERY Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
December 31, 2004 |
|
SPA COMPUTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 17, 2004 |
|
SPA PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2004 |
|
SPA PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
October 7, 2004 |
|
SPACE AGE INDUSTRIAL PROJECTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2004 |
|
SPBL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2004 |
|
SPECIAL MACHINES Vs. CCE
|
April 28, 2004 |
|
SPECIALITY POLYMERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 22, 2004 |
|
SPECTRUM POWER GENERATION LTD. Vs. CCE
|
August 26, 2004 |
|
SPIC ELECTRONIC AND SYSTEM LTD. Vs. CCE
|
March 31, 2004 |
|
SPICE COMMUNICATIONS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
April 16, 2004 |
|
SPICER INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2004 |
|
SPL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2004 |
|
SPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
SPORTS AND LEISURE APPAREL LTD. Vs. COMMISSIONER OF C. EX.
|
November 11, 2004 |
|
SR. EX. ENGR, PUNJAB STATE ELECTRICITY Vs. CCE
|
November 18, 2004 |
|
SREE AMBAL EXPO LTD. Vs. CC
|
October 14, 2004 |
|
SREE GANESAR TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 9, 2004 |
|
SREE KUMAR TEXTILES PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2004 |
|
SREE NIRMAL SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2004 |
|
SRI BHAVANI CASTINGS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
September 29, 2004 |
|
SRI MAHALAKSHMI FLOUR MILLS Vs. COMMR. OF CUS., CHENNAI
|
February 20, 2004 |
|
SRI PARASAKTHI FIRE WORKS Vs. COMMISSIONER OF C. EX.
|
August 18, 2004 |
|
SRI RAMA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2004 |
|
SRI SAMBHU SAH Vs. COMMISSIONER OF CUSTOMS
|
December 13, 2004 |
|
SRI SARVARAYA SUGARS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
July 13, 2004 |
|
SRI SARVARAYA SUGARS LTD. Vs. CCE
|
March 9, 2004 |
|
SRI SHANMUGA BLEACHING WORKS Vs. COMMISSIONER OF C. EX.
|
December 27, 2004 |
|
SRI SHANMUGAVEL MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 20, 2004 |
|
SRI VENKATESA PAPER AND BOARD LTD. Vs. COMMISSIONER OF C. EX.
|
June 2, 2004 |
|
SRIDHARAN DIAMOND Vs. COMMISSIONER OF CUSTOMS
|
June 7, 2004 |
|
SRIKANTH SACHETS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
October 19, 2004 |
|
SRINI PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 25, 2004 |
|
SRUSHTI PHARMACEUTICALS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE-II
|
July 23, 2004 |
|
SRV AUTOMATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2004 |
|
SSS WOOD INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 11, 2004 |
|
STAHL INDIA PVT. LTD. Vs. CC
|
November 25, 2004 |
|
STAINLESS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 2004 |
|
STANDARD BATTERIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2004 |
|
STANDARD CHROME LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2004 |
|
STANDARD ELECTRICALS LIMITED Vs. CCE
|
December 23, 2004 |
|
STANDARD GARMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
STANDARD INDS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
STANDARD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 23, 2004 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2004 |
|
STANDARD METAL WORKS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2004 |
|
STANDARD MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2004 |
|
STAR AUTO AIRCON Vs. COMMISSIONER OF CUSTOMS
|
June 2, 2004 |
|
STAR DRUGS AND RESEARCH LABS LTD. Vs. CCE
|
October 27, 2004 |
|
STAR FORGING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2004 |
|
STAR INSULATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
STAR PAPER MILLS LTD. Vs. CCE
|
January 23, 2004 |
|
STAR PISTONS PVT. LTD. Vs. CCE
|
October 25, 2004 |
|
STAR WIRE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2004 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2004 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. CCE
|
September 22, 2004 |
|
STEEL INDUSTRIES OF HINDUSTAN Vs. CCE
|
June 29, 2004 |
|
STEEL SHAPE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2004 |
|
STEEL STRIPS LTD. Vs. CCE
|
April 3, 2004 |
|
STEELCO GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
STERICAT GUTSTRINGS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 27, 2004 |
|
STERLING AGRO PRODUCT PROCESSING PVT. LTD. Vs. C.C., BANGALORE
|
October 13, 2004 |
|
STERLITE INDUSTRIES (INDIA) LTD. Vs. CCE, TIRUNELVELI AND CCE, MADURAI
|
April 12, 2004 |
|
STERLITE INDUSTRIES I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2004 |
|
STERLITE INDUSTRIES I LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 19, 2004 |
|
STERLITE INDUSTRIES I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2004 |
|
STERLITE INDUSTRIES I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2004 |
|
STERLITE INDUSTRIES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 2004 |
|
STERLITE INDUSTRIES INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
January 19, 2004 |
|
STERLITE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2004 |
|
STERLITE LIGHTING LIMITED Vs. COMMISSIONER OF CUSTOMS
|
August 19, 2004 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. C C AND C EX
|
November 2, 2004 |
|
STI INDIA LTD. Vs. CCE
|
April 21, 2004 |
|
STONEMANN MARBLE INDS Vs. COMMISSIONER OF CUSTOMS
|
April 13, 2004 |
|
STOVEC INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
STRANTECH Vs. CC
|
September 30, 2004 |
|
STUDIO PRINTALL (NEW DELHI) PVT. Vs. COMMISSIONER OF C. EX.
|
July 2, 2004 |
|
SU VI PHARMACEUTICALS AND CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2004 |
|
SUCCESS ENGG R K EXPORT MORE INTERNATIONAL M K EXPORT A MORE C JIVRAM JOSHI AND SONS AND SUNIL CHOUDHARY Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2004 |
|
SUDARSHAN CHEMICAL INDUSTRIES LTD Vs. CCE
|
January 2, 2004 |
|
SUDITI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2004 |
|
SUFAL DUTTA Vs. COMMISSIONER OF CUSTOMS PREV
|
March 17, 2004 |
|
SUGAM PLAST P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 2004 |
|
SUMER CHAND JAIN Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2004 |
|
SUMMERKING ELECTRICALS (P) LTD. Vs. CCE
|
June 3, 2004 |
|
SUN DYE-CHEM Vs. CCE
|
February 17, 2004 |
|
SUN PHARMACEUTICAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 2004 |
|
SUN PHARMACEUTICALS IND LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 23, 2004 |
|
SUN-SHIP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I
|
January 22, 2004 |
|
SUNCO RUBBER LTD. AND ORS. Vs. CCE
|
March 5, 2004 |
|
SUNDARAGANAPTHY SPINNING MILLS Vs. CCE
|
January 20, 2004 |
|
SUNDARAM FINANCE LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 19, 2004 |
|
SUNFLEX AUTO PARTS Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
May 26, 2004 |
|
SUNIL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2004 |
|
SUNIL RAPHAEL THEKKAN Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
May 11, 2004 |
|
SUNRISE SOAPS AND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
May 24, 2004 |
|
SUNRISE STRUCTURALS AND ENGG. Vs. CCE
|
August 27, 2004 |
|
SUNSHINE AUTOMOTIVE Vs. COMMISSIONER OF CUSTOMS
|
July 23, 2004 |
|
SUNSHINE EXPORTS PVT. LTD. Vs. CCE
|
March 16, 2004 |
|
SUNSUI INDIA LTD. Vs. CCE
|
December 20, 2004 |
|
SUNSUI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2004 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 2004 |
|
SUPER FORGINGS AND STEELS LTD Vs. CCE
|
December 17, 2004 |
|
SUPER GEARS (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2004 |
|
SUPER PLATECK PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 8, 2004 |
|
SUPER TAX LABELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 17, 2004 |
|
SUPER TEX LABELS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 27, 2004 |
|
SUPER TRADING CO. Vs. CCE
|
March 12, 2004 |
|
SUPERCOATS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2004 |
|
SUPERCOLD REFRIGERATION SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., COCHIN
|
November 17, 2004 |
|
SUPERFINE OVERSEAS AND FALCON IMPEX Vs. C C
|
August 20, 2004 |
|
SUPERFLO PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 27, 2004 |
|
SUPREME INDUSTRIES Vs. COMMISSIONER OF CEN EXCISE
|
April 19, 2004 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2004 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2004 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2004 |
|
SUPRIYA PHARMA LTD. Vs. CCE
|
May 12, 2004 |
|
SURAJ BHAN SYNTHETICS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
|
May 14, 2004 |
|
SURENDRA ENGINEERING CORPN Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2004 |
|
SURESH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2004 |
|
SURESH G KEWALRAMANI Vs. COMMISSIONER OF CUSTOMS
|
February 4, 2004 |
|
SURESH JHUNJHUNWALA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUS
|
September 17, 2004 |
|
SURESH KUMAR RAISONI Vs. COMMISSIONER OF CUSTOMS
|
February 4, 2004 |
|
SURESH SHAH Vs. COMMISSIONER OF CEN EXCISE
|
January 13, 2004 |
|
SURESH SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
SURRENDRA OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
February 27, 2004 |
|
SURYA INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C. EX.
|
December 17, 2004 |
|
SURYA PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2004 |
|
SURYA PRABHA MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
October 11, 2004 |
|
SURYA ROSHNI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2004 |
|
SURYALAKSHMI COTTON TEXTILE MILLS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
April 19, 2004 |
|
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
|
March 9, 2004 |
|
SUSANGAT ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
SUSANGAT ENGINEERING WORKS Vs. COMMSSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
SUSHANT AGRAWAL Vs. COMMISSIONER OF CUSTOMS
|
December 21, 2004 |
|
SUTHAM NYLOCOTSE Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2004 |
|
SUVARNA FIBROTECH PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 2004 |
|
SUVIDHA ENGINEERS (INDIA) LTD. Vs. CCE
|
March 5, 2004 |
|
SVICTOR MULTICORE SOLDER PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
July 13, 2004 |
|
SWADESHI POLYTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2004 |
|
SWARAJ TECHNO ENGG. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2004 |
|
SWARN FABRICS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 5, 2004 |
|
SWAROOP THERMOPACK PVT. LTD. AND Vs. CCE
|
November 22, 2004 |
|
SWARUP CASTINGS PVT. LTD. Vs. COMMISSIONER, CENTRAL EXCISE
|
September 27, 2004 |
|
SWASTIK CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2004 |
|
SWASTIK INDL. POWER LINES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
December 24, 2004 |
|
SWATI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
SYNERGY INFO SERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
SYNTHETIC MOULDES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
August 24, 2004 |
|
SYSTRONICS LTD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
March 22, 2004 |
|
T D BHATIA PROPRIETOR ANOOP ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 21, 2004 |
|
T. MANOHAR Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
December 30, 2004 |
|
T.N.S.S. STEELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 29, 2004 |
|
TAITO WATCH MANUFACTURING INDS. Vs. COMMISSIONER OF CUS.
|
August 24, 2004 |
|
TALASH PLASTOPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
August 27, 2004 |
|
TALBROS AUTOMOTIVE COMPONENTS Vs. COMMR. OF C. EX.
|
October 8, 2004 |
|
TALBROS AUTOMOTIVE COMPONENTS Vs. CCE
|
April 12, 2004 |
|
TALWAR BROTHERS P LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
January 20, 2004 |
|
TANEJA AEROSPACE & AVIATION LIMITED Vs. COMMISSIONER OF CUS., CHENNAI
|
April 5, 2004 |
|
TANNA ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
TANSI STRUCTURALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2004 |
|
TAPSYA STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 2004 |
|
TARAJYOT POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
April 27, 2004 |
|
TARGET MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
TATA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2004 |
|
TATA COFFEE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
April 19, 2004 |
|
TATA IRON & STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
September 27, 2004 |
|
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
May 21, 2004 |
|
TATA IRON AND STEEL CO LTD Vs. COMMR OF CUSTOMS
|
June 22, 2004 |
|
TATA JOHNSON CONTROLS AUTOMOTIVE Vs. COMMISSIONER OF CUSTOMS
|
March 5, 2004 |
|
TATA LIEBERT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2004 |
|
TATA MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2004 |
|
TATA MOTORS LTD. Vs. CCE, JAMSHEDPUR
|
July 19, 2004 |
|
TATA TELESERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 13, 2004 |
|
TATA TELESERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 15, 2004 |
|
TATA YUTAKA AUTOCOMP LTD Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2004 |
|
TAURUS NOVELTIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 13, 2004 |
|
TAVIN FASHIONS Vs. CC
|
August 27, 2004 |
|
TECHNO PRINTS INDIA LTD AND ONE ORS AND SHRI KAMAL MAKHARIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2004 |
|
TECHNO SPIN PVT. LTD. Vs. CCE
|
January 30, 2004 |
|
TECHNOVA IMAGING SYSTEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2004 |
|
TECUMSEH PRODUCTS INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
August 17, 2004 |
|
TECUMSEH PRODUCTS INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 10, 2004 |
|
TECUMSEH PRODUCTS INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 30, 2004 |
|
TECUMSEH PRODUCTS INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
October 1, 2004 |
|
TECUMSEH PRODUCTS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 21, 2004 |
|
TEKFRENS ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2004 |
|
TELCO Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
TELCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2004 |
|
TELCO LTD. Vs. CCE, JAMSHEDPUR
|
November 16, 2004 |
|
TERNA SHETKARI SSK LTD Vs. COMMISSIONER OF CUS AND C EX
|
February 5, 2004 |
|
TETRAPACK INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 8, 2004 |
|
TEXMACO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2004 |
|
TEXPLAS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2004 |
|
TEXPORT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 23, 2004 |
|
THEJO ENGINEERING SERVICES PVT. Vs. COMMISSIONER OF C. EX.
|
May 26, 2004 |
|
THEMIS PHARM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2004 |
|
THIRD MEMBER ON REFERENCE : JUSTICE K.K. USHA, PRESIDENT
MAJORITY ORDER PER : DR. S.L. PEERAN, MEMBER (J) AND SHRI K.C. MAMGAIN, MEMBER (T)
BPL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
July 23, 2004 |
|
THIRU AROORAN SUGARS LTD. Vs. COMMISSIONER OF C. EX.
|
October 1, 2004 |
|
THIRVEN STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
|
October 15, 2004 |
|
THOMSON CONSUMER ELECTRONICS INDIA P. LTD. Vs. CC, CHENNAI
|
June 29, 2004 |
|
THREADS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
THREE N. PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2004 |
|
TIDO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2004 |
|
TIGER UMBRELLA INDS Vs. COMMISSIONER OF CUSTOMS
|
February 12, 2004 |
|
TIGRI FABRICATION CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 2004 |
|
TIME MASTERS Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2004 |
|
TIMEX WATCHES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 2004 |
|
TIMKEN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
January 23, 2004 |
|
TIRUMALA ALLOYS AND CASTINGS PVT. Vs. COMMR. OF C. EX.
|
November 8, 2004 |
|
TIRUMALA BEARINGS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 16, 2004 |
|
TIRUPATHI SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2004 |
|
TIRUPATI CIGARETTES LTD. Vs. CCE
|
December 20, 2004 |
|
TIRUPATI JUTE INDUSTRIES (P) LTD. Vs. CCE
|
November 18, 2004 |
|
TIRUPATI STEEL AND SARDAR STEEL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 23, 2004 |
|
TISCO LTD Vs. CCE
|
December 24, 2004 |
|
TISCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
February 13, 2004 |
|
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 4, 2004 |
|
TOOLTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
TOPTEK HARDWARES P. LTD. Vs. COMMISSIONER OF C. EX.
|
October 15, 2004 |
|
TOWER STEELS (I) LTD. Vs. CC
|
September 10, 2004 |
|
TOYOTA KIRLOSKAR MOTORS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 30, 2004 |
|
TRAC AIR CONDITIONING SYSTEMS LTD. Vs. COMMR. OF C. EX., BANGALORE
|
November 2, 2004 |
|
TRACO CABLE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 8, 2004 |
|
TRACON INDIA Vs. COMMISSIONER OF CUSTOMS
|
February 25, 2004 |
|
TRACTORS & FARM EQUIPMENT LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
March 26, 2004 |
|
TRACTORS AND FARM EQUIPMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2004 |
|
TRANSPADE ENGINEERS (P) LTD. Vs. COMMR. OF C. EX. & CUS., BANGALORE
|
October 14, 2004 |
|
TRANSWEIGH INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2004 |
|
TRILUX ELECTRIC PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 3, 2004 |
|
TRIMURTHI DIAGNOSTIC P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2004 |
|
TRINITY ELECTRIC SYNDICATE PVT LTD AND NITIN KHAMBHATI Vs. COMMISSIONER OF CUSTOMS APPEALS
|
September 10, 2004 |
|
TRIPTI WIRES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2004 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 17, 2004 |
|
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. COMMR. OF C. EX., BANGALORE
|
June 25, 2004 |
|
TRIVENI GLASS LIMITED Vs. CCE
|
February 23, 2004 |
|
TTK HEALTHCARE LTD Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2004 |
|
TULSI ALLOYS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 11, 2004 |
|
TUNI TEXTILE MILLS LTD AND NARENDRA SUREKHA Vs. COMMISSIONER OF EXCISE
|
July 21, 2004 |
|
TURBOTECH PRECISION ENGINEERING PVT. LTD. Vs. CCE, BANGALORE
|
November 22, 2004 |
|
TVS ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 6, 2004 |
|
TWENTY FIRST CENTURY BUILDERS Vs. COMMISSIONER OF CUS.
|
August 30, 2004 |
|
TWO BROTHERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 2004 |
|
TYROLIT SAK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 2004 |
|
U T LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
U. ABDUL SAMAD @ SAMAD Vs. CC
|
November 19, 2004 |
|
U.G. SUGARS AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 2004 |
|
U.K. PAINTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2004 |
|
U.P. CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX.
|
March 23, 2004 |
|
U.P. TWIGA FIBERGLASS LTD. Vs. CCE
|
March 4, 2004 |
|
U.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
|
October 28, 2004 |
|
UBIQUE METAMED PVT LTD Vs. CCE
|
November 9, 2004 |
|
UGAR SUGAR WORKS LTD. Vs. COMMISSIONER OF C. EXCISE
|
May 5, 2004 |
|
UJAGAR TEXTILE INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2004 |
|
UJALA DYEING AND PRINTING MILLS PVT LTD Vs. CCE
|
January 9, 2004 |
|
UJALA DYEING AND PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 9, 2004 |
|
ULTRA FINE FILLERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2004 |
|
ULTRA REFRIGERATORS PVT. LTD. Vs. CCE
|
April 16, 2004 |
|
UMA PRINTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2004 |
|
UMA SAND AND RESINS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 29, 2004 |
|
UMS RADIO FACTORY LTD. Vs. COMMISSIONER OF C. EX.
|
November 16, 2004 |
|
UNI ABEX ALLOY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2004 |
|
UNI ABEX ALLOY PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2004 |
|
UNI DERITEND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2004 |
|
UNI DERITEND LTD. Vs. CCE
|
December 14, 2004 |
|
UNI SANKYO LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
March 23, 2004 |
|
UNICURE REMEDIES PVT., SHRI Vs. CCE
|
August 27, 2004 |
|
UNIK TRADERS Vs. COMMISSIONER OF CUSTOMS
|
October 5, 2004 |
|
UNIMED TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2004 |
|
UNIMETAL ALLOYS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
February 26, 2004 |
|
UNION METALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2004 |
|
UNIPRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2004 |
|
UNIQUE INDUS HANDLERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2004 |
|
UNISTAR POLYMERS PVT. LTD. AND Vs. CCE
|
February 20, 2004 |
|
UNITECH PREFAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2004 |
|
UNITED BUSINESS MACHINES Vs. COMMISSIONER OF CUSTOMS
|
December 2, 2004 |
|
UNITED PHOSPHORUS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD AND D M NATERWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2004 |
|
UNIWORD TELECOM LTD. Vs. CCE
|
September 13, 2004 |
|
UNIWORTH TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2004 |
|
UPKAR INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2004 |
|
UPPER DOAB SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 2004 |
|
UPPER GANGES SUGAR AND INDUSTRIES LTD. Vs. CCE
|
September 13, 2004 |
|
URASTAN METAL INDUSTRIES PVT. Vs. CCE
|
June 18, 2004 |
|
URBAN IMPROVEMENT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2004 |
|
URVESH PSYLLIUM INDUSTRIES LTD Vs. COMMR OF CUS IMPORTS
|
November 29, 2004 |
|
USHA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2004 |
|
UTKAL ALLOYS (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
February 13, 2004 |
|
UTPAL MONDAL Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2004 |
|
UTTAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2004 |
|
UTTAMCHAND SUNDERLAL Vs. COMMISSIONER OF CUSTOMS
|
October 7, 2004 |
|
V I P INDUSTRIES LTD Vs. CC
|
May 21, 2004 |
|
V RAGHAVAN Vs. COMMISSIONER OF CUSTOMS
|
July 30, 2004 |
|
V. MADHU Vs. CCE
|
September 22, 2004 |
|
V. MADHU @ CV MAATHESH, Vs. CCE
|
April 2, 2004 |
|
V. MUNIYANDI Vs. COMMISSIONER OF CUSTOMS
|
March 5, 2004 |
|
V.B. BAKERY Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 16, 2004 |
|
V.K. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2004 |
|
V.K. SINGH Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-II
|
November 17, 2004 |
|
V.N. DYERS AND PROCESSORS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 2004 |
|
V.S. BENGANI & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
July 8, 2004 |
|
V.S. PALANISAMY COMPANY Vs. COMMISSIONER OF CUSTOMS
|
November 18, 2004 |
|
V.S.M. INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2004 |
|
VA TECH ESCHER WYSS FLOVEL LTD. Vs. COMMR. OF C. EX.
|
February 13, 2004 |
|
VADEHRA FURNISHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 17, 2004 |
|
VADEHRA LUMINARIES Vs. CCE
|
January 27, 2004 |
|
VADILAL DAIRY INTERNATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
VADILAL GASES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 16, 2004 |
|
VAISHALI SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2004 |
|
VAKHARIA DYG AND FIN WORKS Vs. CCEX
|
December 8, 2004 |
|
VAKHARIA TRADERS AND SHRI BIREN H VAKHARIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2004 |
|
VAKHARIA VALKAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 2004 |
|
VAMSHI RUBBER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
May 28, 2004 |
|
VAN TEX LTD. Vs. CCE
|
March 26, 2004 |
|
VANDANA ART PRINTS P LTD AND 4 ORS Vs. COMMISSIONER OF CEN EXCISE
|
May 19, 2004 |
|
VARANASI BOTTLING CO. PVT. LTD. Vs. CCE
|
February 4, 2004 |
|
VARDHMAN CABLES AND CONDUCTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2004 |
|
VARDHMAN CABLES AND CONDUCTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 2004 |
|
VARDHMAN POLYTEX LTD. Vs. CCE
|
January 29, 2004 |
|
VARDHMAN SPECIAL STEELS Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2004 |
|
VARIETY BOOK DEPOT Vs. COMMISSIONER OF CUSTOMS
|
April 27, 2004 |
|
VARSHA ENGINEERING AND SHRI JAI MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 2004 |
|
VARUN ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2004 |
|
VASHISHTI DETERGENTS LTD Vs. CCE
|
March 18, 2004 |
|
VASUNDHARA CONTAINERS AND PIPES Vs. C.C.E.
|
March 15, 2004 |
|
VASUNDHARA CONTAINERS AND PIPES PVT LTD Vs. CCE
|
May 12, 2004 |
|
VASUNDHRA CONTAINERS AND PIPES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 2, 2004 |
|
VAZIR POLYMERS LTD AND SHRI AMRIT D JAIN Vs. COMMISSIONER OF CUSTOMS
|
November 30, 2004 |
|
VEENUTEX DYEING AND PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2004 |
|
VEER VIJAY SILK MILLS AND A S SHAH Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 30, 2004 |
|
VENKATESWARA HOSPITALS Vs. CC
|
October 8, 2004 |
|
VENLON POLYESTER FILM LIMITED Vs. COMMISSIONER OF C. EX., VALSAD, VAPI
|
February 18, 2004 |
|
VENLON POLYESTER FILM LTD. AND Vs. COMMISSIONER OF CENTRAL
|
April 8, 2004 |
|
VENUS OPTICS Vs. CC
|
December 8, 2004 |
|
VERA LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
July 16, 2004 |
|
VERA LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
November 5, 2004 |
|
VESTERGARD FRANDSEN (I) PVT. LTD. Vs. CC (ICD)
|
April 28, 2004 |
|
VETCARE ALLTECH PVT. LTD. Vs. CC
|
August 18, 2004 |
|
VETCARE ORGANICS P. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 23, 2004 |
|
VETRI IMPEX Vs. COMMISSIONER OF CUSTOMS
|
May 18, 2004 |
|
VETRIL ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2004 |
|
VICCO PRODUCTS BOMBAY LTD Vs. COMMISSIONER OF C EX
|
January 6, 2004 |
|
VICTORIA CREATIONS Vs. COMMISSIONER OF CUSTOMS
|
June 8, 2004 |
|
VIDEOCON INTERNATIONAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2004 |
|
VIDYUT K SHROFF Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
September 14, 2004 |
|
VIDYUT METALLICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 2004 |
|
VIDYUT METALLICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2004 |
|
VIJAY ANAND FABRICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
May 7, 2004 |
|
VIJAY DEEP FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2004 |
|
VIJAY INDER PLASTICS Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2004 |
|
VIJAY K JAIRATH AND CO Vs. CC
|
August 4, 2004 |
|
VIJAY SILK HOUSE PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 28, 2004 |
|
VIJAY TANK AND VESSELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2004 |
|
VIJAYA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
September 22, 2004 |
|
VIJAYANAND ROADLINES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2004 |
|
VIKAS LAMINATERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2004 |
|
VIKASH CHANDRA Vs. COMMISSIONER OF CUSTOMS (SEA)
|
October 13, 2004 |
|
VIKRAM ISPAT Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2004 |
|
VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 27, 2004 |
|
VIKRAM ISPAT Vs. COMMISSIONER OF CUSTOMS
|
August 19, 2004 |
|
VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2004 |
|
VIKRAM PLASTICIZER INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2004 |
|
VIKRANT TYRES LTD Vs. CCE
|
April 28, 2004 |
|
VIKRANT TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
|
July 5, 2004 |
|
VIMAL TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2004 |
|
VIMLA RAMESH SHAH AND MAHAVIR CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
June 29, 2004 |
|
VINAY SINGH KUSHWAHA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
May 31, 2004 |
|
VINAYAK ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 16, 2004 |
|
VINAYAKA ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2004 |
|
VINAYAKA MOSQUITO COIL MANUFACTURING CO. Vs. C.C.E., BANGALORE
|
August 5, 2004 |
|
VINDHYA TELELINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2004 |
|
VINIR ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 26, 2004 |
|
VINOD ARORA Vs. COMMISSIONER OF CUSTOMS
|
October 7, 2004 |
|
VINUBHAI STEEL CO PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 8, 2004 |
|
VINUBHAI STEEL CO PVT LTD Vs. C C EX
|
March 26, 2004 |
|
VIP INDUSTRIES LTD Vs. C C E
|
August 3, 2004 |
|
VIPOR CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 27, 2004 |
|
VIRAJ ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
VIRAJ ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2004 |
|
VIRAJ IMPEX LTD. Vs. CC
|
September 10, 2004 |
|
VIRCHOW LABORATORIES LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD
|
May 7, 2004 |
|
VIRDY BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2004 |
|
VISAKHAPATNAM STEEL PLANT Vs. CCE
|
November 29, 2004 |
|
VISAKHAPATNAM STEEL PLANT Vs. CCE
|
January 2, 2004 |
|
VISEN FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 2004 |
|
VISEN FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2004 |
|
VISHAL EXPORTS OVERSEAS LTD Vs. COMMISSIONER OF C EX
|
December 17, 2004 |
|
VISHNULAKSHMI MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
October 26, 2004 |
|
VISHWA PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
VISHWA PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2004 |
|
VISHWANATH SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS GENERAL
|
January 9, 2004 |
|
VISION TECHNOLOGY INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 28, 2004 |
|
VISION TRADE LINKS Vs. CC
|
April 27, 2004 |
|
VISTAS SHIPPING SERVICES PVT. Vs. COMMISSIONER OF CUSTOMS (SEA)
|
February 11, 2004 |
|
VITTAL UTEKAR Vs. COMMISSIONER OF CUSTOMS
|
January 5, 2004 |
|
VIVA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2004 |
|
VIVAL LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 2004 |
|
VIVEK JOSHI Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
August 2, 2004 |
|
VIVEK JOSHI SOHEL KAZANI RAMAN BALASUBRAMANIAN AND SUMAN PAPERS AND BOARDS LTD Vs. COMMISSIONER OF CUSTOMS IMP
|
March 10, 2004 |
|
VIVEKANAND SILICATE INDUSTRIES Vs. COMMR OF C EX AND CUS
|
March 22, 2004 |
|
VOLTARC INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
May 5, 2004 |
|
VOLTAS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 2004 |
|
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2004 |
|
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2004 |
|
VOLTAS LTD Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2004 |
|
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2004 |
|
VOLTAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2004 |
|
VOLTAS LTD. Vs. CCE
|
January 16, 2004 |
|
VOLVO INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
October 28, 2004 |
|
VOLVO INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2004 |
|
VRINDAVAN CARPETS Vs. COMMISSIONER OF CUSTOMS PREV
|
January 13, 2004 |
|
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 30, 2004 |
|
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
September 28, 2004 |
|
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 23, 2004 |
|
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
|
October 15, 2004 |
|
VST TILLERS TRACTORS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 13, 2004 |
|
VVF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2004 |
|
W B HANDLOOM POWER DEV CORP Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2004 |
|
WADCO PACKAGING PVT LTD AND SHRI VIJAY K PHADNIS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2004 |
|
WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2004 |
|
WARNER LAMBERT INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 10, 2004 |
|
WARNER LAMBERT INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 3, 2004 |
|
WARREN LABORATORIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 2004 |
|
WATERBASE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III
|
March 9, 2004 |
|
WE ARE JEWELLERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 14, 2004 |
|
WEIZMANN LTD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
December 29, 2004 |
|
WELCOME GROUP PARK SHERATON HOTEL Vs. CC
|
January 22, 2004 |
|
WELLDEEP METAL INDIA CHAMUNDI INTERNATIONAL AND RAJPUTANA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
April 30, 2004 |
|
WEST COAST PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 9, 2004 |
|
WEST INDIA STEEL CO. LTD. Vs. CCE
|
November 4, 2004 |
|
WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
March 18, 2004 |
|
WESTERN METAL CAPS LTD KNOWN AS PRAYAS CASTING LTD AND SHRI V B NAIK Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2004 |
|
WESTLAKE PACKAGING INNOVATIONS PVT. LTD. Vs. C.C.E., HYDERABAD
|
March 4, 2004 |
|
WHALE STATIONERY PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
|
February 19, 2004 |
|
WIN LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2004 |
|
WINDSOR METAL INDUSTRIES Vs. CCE
|
August 19, 2004 |
|
WINSOME SPINNERS Vs. CCE
|
November 9, 2004 |
|
WINSOME YARNS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2004 |
|
WIPRO GE MEDICAL SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
June 15, 2004 |
|
WIPRO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 31, 2004 |
|
WIPRO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2004 |
|
WIPRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2004 |
|
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 18, 2004 |
|
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 4, 2004 |
|
WOCKARDT HOSPITAL AND HEART INSTITUTE Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2004 |
|
WOODMAC BOMBAY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2004 |
|
WOOLWAYS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2004 |
|
WORKWELL ENGG CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2004 |
|
WORLDWIDE HORTICULTURE LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2004 |
|
WRIGHTS PULLS AND LIFTS Vs. C C
|
August 20, 2004 |
|
WYETH LEDERLE LTD Vs. COMMISSIONER OF CUSTOMS
|
July 14, 2004 |
|
Y N SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 2004 |
|
YASHWANT PROCESS WORKS Vs. COMMISSIONER OF C. EX.
|
January 21, 2004 |
|
YEAST ALCO ENZYMES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2004 |
|
YOGESH ASSOCIATES AND J M ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2004 |
|
YOGEY DIAMOND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
April 30, 2004 |
|
YOKOGAWA BLUE STAR LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
May 19, 2004 |
|
YORK EXPORTS Vs. COMMISSIONER OF CUSTOMS EXPORTS
|
May 11, 2004 |
|
YORK REFRIGERATION INDIA LTD Vs. CCE
|
August 4, 2004 |
|
ZAHEER ABBAS OBAID Vs. CC
|
May 11, 2004 |
|
ZAKARIYA STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 20, 2004 |
|
ZANDU PHARMACEUTICAL WORKS LTD. Vs. CCE, SURAT-II
|
May 26, 2004 |
|
ZANDU PHARMACEUTICALS Vs. COMMISSIONER OF C EX
|
August 11, 2004 |
|
ZEE TELEFILMS AND STAR INDIA Vs. COMMR. OF C. EX.
|
June 23, 2004 |
|
ZEE TELEFILMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 2004 |
|
ZEE TELEFILMS LTD. AND STAR INDIA PVT. LTD. Vs. CCE
|
March 11, 2004 |
|
ZENITH COMPUTERS LTD Vs. C C
|
August 20, 2004 |
|
ZENITH PROCESSING MILLS AND CENTURY DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2004 |
|
ZUARI CEMENT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
|
July 16, 2004 |
|
ZULASH CLEARING AND SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2004 |
|
ZURAI CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 20, 2004 |
|
ZYG PHARMA LTD. Vs. CCE
|
February 4, 2004 |