|
20 MICRONS AND SHRI C S PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2003 |
|
20 MICRONS AND SHRI C.S. PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2003 |
|
3 A ASSOCIATES AND OTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2003 |
|
A R GUPTA Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2003 |
|
A S MOLOOBHOY & SONS Vs. COMMISSIONER OF CUSTOMS ADJ
|
April 29, 2003 |
|
A S MOLOOBHOY AND SONS Vs. COMMISSIONER OF CUSTOMS ADJ
|
July 1, 2003 |
|
A T PATEL AND SWISS GALLERY Vs. COMMISSIONER OF CUSTOMS
|
November 11, 2003 |
|
A.H.T. LOKHANDWALA Vs. COMMISSIONER OF CUSTOMS, C.S.I.
|
April 1, 2003 |
|
A.K. EXPORTERS Vs. COMMISSIONER OF CUSTOMS
|
August 21, 2003 |
|
A.K. JEWELLERS Vs. COMMISSIONER OF CUSTOMS
|
June 16, 2003 |
|
A.K. SOOD Vs. COMMISSIONER OF CUSTOMS (ACU)
|
July 9, 2003 |
|
A.K. SPINTEX LTD. AND SHRI L.P. Vs. CCE
|
August 26, 2003 |
|
A.K. TANTIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2003 |
|
A.M.A. ENTERPRISES Vs. COMMISSIONER OF CUS. AND C. EX.
|
March 20, 2003 |
|
A.N. AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
July 14, 2003 |
|
A.P. STEEL RE-ROLLING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
September 16, 2003 |
|
AAKAR COMMUNICATION AND AAKAR Vs. CCE
|
August 14, 2003 |
|
AARTI DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2003 |
|
AARTI DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
AARVEE DENIMS AND EXPORTS LTD. AND Vs. CCE
|
April 7, 2003 |
|
ABACUS COMPUTERS LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
January 31, 2003 |
|
ABAN LOYD CHILES OFFSHORE LTD Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2003 |
|
ABAN LOYD CHILES OFFSHORE LTD Vs. COMMISSIONER OF CUSTOMS
|
June 25, 2003 |
|
ABB LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
|
December 10, 2003 |
|
ABDUL AZIZ RESHAMWALA Vs. COMMISSIONER OF CUSTOMS
|
May 23, 2003 |
|
ABDUS SALAM BISWAS Vs. COMMISSIONER OF CUSTOMS (P), W.B.
|
November 10, 2003 |
|
ABEE INFO CONSUMABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2003 |
|
ABM STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2003 |
|
ABS INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 11, 2003 |
|
ACC MACHINERY COMPANY LTD Vs. COMMISSIONER OF CEN EXCISE
|
June 12, 2003 |
|
ACCRA PAC INDIA PVT LTD AND SHRI VIKRAM SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2003 |
|
ACCUMAC MACHINE TOOLS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
|
September 29, 2003 |
|
ACE KARGOWAYS PVT. LTD. Vs. COMMR. OF CUS. (SEA-IMPORTS)
|
September 5, 2003 |
|
ACE TIMEZ Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
September 25, 2003 |
|
ACER INDIA LTD. Vs. CCE
|
January 1, 2003 |
|
ACER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY
|
August 29, 2003 |
|
ADAM AND COMPANY Vs. COMMISSIONER OF CUSTOMS
|
December 8, 2003 |
|
ADANI EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2003 |
|
ADDISON AND CO. LTD. Vs. CCE
|
November 21, 2003 |
|
ADDISSEO FRANCE S.A.S. Vs. MINISTRY OF FINANCE & THE
|
June 2, 2003 |
|
ADDITIONAL SUPDT. ENGINEER Vs. CCE
|
July 16, 2003 |
|
ADI SAKTHI FABRICATORS P. LTD. Vs. COMMISSIONER OF C. EX.
|
September 2, 2003 |
|
ADITI FOAMS PVT. LTD. Vs. CCE
|
March 27, 2003 |
|
ADITYA CEMENT Vs. CCE
|
July 4, 2003 |
|
ADITYA TRADING CO. Vs. CCE
|
September 23, 2003 |
|
ADVANCE ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2003 |
|
ADVANCED TECHNOLOGY SERVICES Vs. COMMISSIONER OF C EX
|
January 29, 2003 |
|
ADWAIATH STEELS LTD. Vs. COMMISSIONER OF C. EX.
|
March 19, 2003 |
|
AFCONS PAULING JOINT VENTURE Vs. COMMISSIONER OF C. EX.
|
September 2, 2003 |
|
AGARWAL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
January 30, 2003 |
|
AGNI STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
October 15, 2003 |
|
AGRASEN RE-ROLLERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 4, 2003 |
|
AGRASEN SYNTEX PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 31, 2003 |
|
AGRO IMPEX Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2003 |
|
AHMEDABAD ADVANCE MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
AHMEDABAD STEELCRAFT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2003 |
|
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2003 |
|
AIRPORT AUTHORITY OF INDIA LTD. Vs. CC
|
August 8, 2003 |
|
AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS
|
October 8, 2003 |
|
AJANTA PAPER AND GENERAL PRODUCTS LTD. Vs. CCE
|
October 31, 2003 |
|
AKAI IMPEX LTD Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2003 |
|
AKAI IMPEX LTD AND K L DHINGRA Vs. COMMISSIONER OF CUSTOMS
|
April 21, 2003 |
|
AL HEENA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
AL STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
January 24, 2003 |
|
AL SUFIYAN EXPORTERS AND 5 ORS Vs. COMMISSIONER OF CUSTOMS
|
December 18, 2003 |
|
ALANG SHIP BREAKERS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 13, 2003 |
|
ALANG SHIP BREAKERS LTD. Vs. COMMISSIONER OF C. EX.
|
September 10, 2003 |
|
ALBERT DAVID LIMITED AND SHRI D. Vs. CCE
|
September 1, 2003 |
|
ALBRIGHT AND WILSON CHEMICALS INDIA LTD AND N S SHETTY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2003 |
|
ALBRIGHT MORARJEE AND PANDIT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2003 |
|
ALCO FLEX Vs. CCE
|
September 9, 2003 |
|
ALDOWIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2003 |
|
ALEMBIC CHEMICAL WORKS CO LTD Vs. CCE
|
November 27, 2003 |
|
ALEMBIC CHEMICAL WORKS CO LTD Vs. CCE
|
October 31, 2003 |
|
ALEMBIC CHEMICAL WORKS CO. LTD. Vs. COMMISSIONER OF C. EX.
|
December 15, 2003 |
|
ALEMBIC GLASS INDUSTRIES Vs. CCE
|
September 10, 2003 |
|
ALEX JOSEPH Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 25, 2003 |
|
ALEXCON FOAMCAST LTD Vs. COMMISSIONER OF CUSTOMS
|
May 12, 2003 |
|
ALEXCON FOAMCAST LTD AND KIRAN P DALAL Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2003 |
|
ALF ENGINEERING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2003 |
|
ALFA LAVAL INDIA LTD Vs. COMMISSIONER OF CUS AND C EX
|
March 11, 2003 |
|
ALKYL AMINES CHEMICALS LIMITED Vs. CCE
|
March 4, 2003 |
|
ALKYL AMINES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2003 |
|
ALL INDIA TENNIS ASSOCIATION Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2003 |
|
ALLADA VALLEY TEA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2003 |
|
ALLADIN KHAN Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2003 |
|
ALLIED DYES AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
ALLY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 10, 2003 |
|
ALOK INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
ALOK INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
May 28, 2003 |
|
ALPHA WOVEN LABELS (INDIA) PVT. Vs. COMMISSIONER OF C. EX.
|
August 14, 2003 |
|
ALPINE INDUSTRY LTD. Vs. CCE
|
July 31, 2003 |
|
ALSA MARINE & HARVESTS LTD. Vs. COMM. OF CUS., VISAKHAPATNAM
|
September 5, 2003 |
|
ALSTOM INSTRUMENT TRANSFORMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
June 17, 2003 |
|
ALSTOM LIMITED Vs. COMMISSIONER OF C EX
|
February 17, 2003 |
|
ALSTOM LIMITED Vs. CCE
|
July 7, 2003 |
|
ALSTOM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2003 |
|
ALUMINIUM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 17, 2003 |
|
ALWAR LAMPS PVT. LTD. Vs. CCE
|
November 4, 2003 |
|
AMADEUS INDIA PVT. LTD. Vs. CC (AIR-CARGO)
|
November 12, 2003 |
|
AMALENDU BHATTACHARJEE Vs. COMMISSIONER OF CUSTOMS
|
December 24, 2003 |
|
AMALGAMATION REPCO LTD. Vs. CCE
|
March 27, 2003 |
|
AMAN ENGINEERING WORKS Vs. CCE
|
December 18, 2003 |
|
AMAR ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2003 |
|
AMAR DIAGNOSTIC CENTRE AND Vs. COMMR. OF CUS.
|
August 6, 2003 |
|
AMAR EMBROIDERY Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2003 |
|
AMAR FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2003 |
|
AMARSON WOOLLEN MILLS AND Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2003 |
|
AMBASSADOR INDL. CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2003 |
|
AMBE FASTNERS PVT LTD Vs. CCE
|
November 25, 2003 |
|
AMBICA HYDRAULICS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
June 18, 2003 |
|
AMBICA IMPEX Vs. COMMISSIONER OF CUS., BANGALORE
|
March 7, 2003 |
|
AMBICA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
AMBUJA CEMENT EASTERN LIMITED Vs. COMMISSIONER OF C. EX.
|
December 29, 2003 |
|
AMBUJA CEMENT EASTERN LTD. Vs. CCE
|
April 11, 2003 |
|
AMBUJA CEMENT RAJASTHAN LTD. AND Vs. CCE
|
November 28, 2003 |
|
AMERICAN DRY FRUIT STORES Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2003 |
|
AMEYA CLEARING AGENCY AND SHRI K C SHASHIDHAR Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
October 3, 2003 |
|
AMIT AYURVEDIC AND COSMETIC Vs. COMMR. OF C. EX.
|
November 3, 2003 |
|
AMIT INDUSTRIES Vs. CCE
|
December 30, 2003 |
|
AMIT WEAVING MILLS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2003 |
|
AMIT WEAVING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 1, 2003 |
|
AMITY INTERLINK STEELS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 22, 2003 |
|
AMMAN STEEL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2003 |
|
AMRAPALI INDUSTRIES LIMITED Vs. COMMR. OF C. EX.
|
June 13, 2003 |
|
AMRITSAR BEVERAGES LTD. Vs. COMMISSIONER OF C. EX.
|
May 1, 2003 |
|
AMRITSAR SWADESHI WOOLLEN MILLS Vs. CCE
|
April 22, 2003 |
|
AMRUTBHAI DHUDHABHAI PRAJAPATI Vs. COMMISSIONER OF CUSTOMS
|
November 6, 2003 |
|
ANAND ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2003 |
|
ANAND GOPAL TEA CO DARJEELING PVT LTD Vs. COMMISSIONER OF C EX
|
March 27, 2003 |
|
ANCHOR ADHESIVES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
March 26, 2003 |
|
ANDHRA OXYGEN PVT LTD Vs. COMMISSIONER OF C EX
|
April 11, 2003 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
November 10, 2003 |
|
ANIL CHEMICAL AND INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
ANIL CHEMICALS & INDUS LTD Vs. COMMISSIONER OF C EX
|
March 11, 2003 |
|
ANIL JATIA Vs. CC, (GEN)
|
July 1, 2003 |
|
ANIL KUMAR SAHA Vs. COMMISSIONER OF CUSTOMS PREV
|
June 20, 2003 |
|
ANIL MAHAJAN AND NARESH MITTAL Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2003 |
|
ANIL POLYETHYKNE INDUS PVT LTD Vs. COMMR OF CUS AND C EX
|
March 20, 2003 |
|
ANIL TRADING CO., SHRI DEVI SINGH, Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2003 |
|
ANISUR RAHAMAN Vs. COMMR OF CUS PREV
|
June 30, 2003 |
|
ANJU DEVI Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2003 |
|
ANJU STEELS PVT. LTD. Vs. CCE
|
October 14, 2003 |
|
ANKIT PACKAGING LTD. Vs. CCE
|
December 2, 2003 |
|
ANKLESHWAR METAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2003 |
|
ANKLESHWAR METAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
|
ANNAPURNA DYEING & PRINTING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2003 |
|
ANOKA KOHLI Vs. COMMISSIONER OF CUSTOMS
|
July 25, 2003 |
|
ANTARCTIC INDUSTRIES LTD. Vs. CC
|
October 29, 2003 |
|
ANUP ENGG LTD Vs. COMMISSIONER OF CUS AND C EX
|
July 21, 2003 |
|
APAR LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 20, 2003 |
|
APEX COMPUTERS PVT. LTD. Vs. CC (AIRPORT)
|
November 4, 2003 |
|
APEX LABORATORIES (P) LTD. Vs. COMMISSIONER OF CENTRAL
|
September 9, 2003 |
|
APEX TRADERS Vs. CCE
|
August 21, 2003 |
|
APOLLO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 23, 2003 |
|
APURVA ALUMINIUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2003 |
|
AQUAMALL WATER SOLUTIONS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 10, 2003 |
|
AQUAMALL WATER SOLUTIONS LTD. Vs. CCE
|
January 1, 2003 |
|
AQUAPHARM CHEMICAL CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2003 |
|
AREN ENGINEERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 11, 2003 |
|
ARIES INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
June 23, 2003 |
|
ARIHANT BULLION GEM AND JEWELLERY AND G V MEHTA Vs. COMMISSIONER OF CUSTOMS
|
December 1, 2003 |
|
ARIHANT ELECTRICAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
ARISTO PHARMACEUTICALS LTD AND RATNAKAR K SONAWANE Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
|
ARISTO PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX.
|
February 27, 2003 |
|
AROKIARAJ Vs. COMMISSIONER OF CUS.
|
November 17, 2003 |
|
ARTI STEEL LTD. Vs. COMMISSIONER OF C. EX.
|
May 1, 2003 |
|
ARUNA SUGARS & ENTERPRISES LTD. Vs. CCE
|
March 6, 2003 |
|
ARUNODAY MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2003 |
|
ARUNODAY MILLS LTD Vs. COMMISSIONER OF C EX
|
July 21, 2003 |
|
ARVIND CHEMI SYNTHETICS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 7, 2003 |
|
ARVIND CHEMI SYNTHETICS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
March 26, 2003 |
|
ARVIND CHEMI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 3, 2003 |
|
ARVIND CHEMI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 11, 2003 |
|
ARVIND INTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2003 |
|
ARVIND MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
|
ARVIND MILLS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 17, 2003 |
|
ASARWA MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 5, 2003 |
|
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
January 31, 2003 |
|
ASEA BROWN BOVERI LTD. Vs. CCE
|
November 25, 2003 |
|
ASHA SHIVASANKAR PILLAI Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 24, 2003 |
|
ASHIMA DYECOT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
ASHISH INDUSTRIES Vs. COMMR OF CENTRAL EXCISE
|
January 16, 2003 |
|
ASHOK BAHAL Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
|
November 24, 2003 |
|
ASHOK IRON WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2003 |
|
ASHOK JOSHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
ASHOK KARNAVAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS
|
September 11, 2003 |
|
ASHOK KUMAR JAIN Vs. COMMISSIONER OF CUS PREV
|
February 5, 2003 |
|
ASHOK LEYLAND LTD. Vs. CCE
|
March 25, 2003 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2003 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2003 |
|
ASHOK MANUFACTURING CO. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2003 |
|
ASHOK ORGANIC INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2003 |
|
ASHOK PREMJI PATEL Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2003 |
|
ASHOK SARAF, DIRECTOR AND PROMOD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2003 |
|
ASHOK SILK MILLS Vs. COMMISSIONER OF CEN EXCISE
|
September 17, 2003 |
|
ASHOKA GAMES Vs. COMMISSIONER OF CUSTOMS
|
October 17, 2003 |
|
ASHOKA SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2003 |
|
ASHWINBHAI MOHANLAL POLRA Vs. COMMISSIONER OF CUS
|
December 30, 2003 |
|
ASIA BROWN BOVERI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
ASIA INDUSTRIAL TECHNOLOGIES PVT LTD Vs. COMMR OF CUS
|
February 10, 2003 |
|
ASIAN ANCILLARY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2003 |
|
ASIAN EQUIPMENTS Vs. CCE
|
April 24, 2003 |
|
ASIAN FOUNDATIONS & CONSTR. LTD. Vs. CCE
|
May 14, 2003 |
|
ASIAN PAINTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
November 19, 2003 |
|
ASIAN PAINTS INDIA LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 18, 2003 |
|
ASIAN PAINTS INDIA LTD Vs. COMMISSIONER OF CUS AND C EX
|
July 28, 2003 |
|
ASIAN PEROXIDES LTD. Vs. COMMISSIONER OF CUSTOMS, GUNTUR
|
November 10, 2003 |
|
ASIAN PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2003 |
|
ASIL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2003 |
|
ASLAM ABDUL KADIR KAPADIA S T TEXTURISERS Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 2, 2003 |
|
ASLAM NOOR MOHAMMED Vs. COMMISSIONER OF CUSTOMS
|
December 4, 2003 |
|
ASMACO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2003 |
|
ASPEN CREW Vs. CCE
|
June 11, 2003 |
|
ASSOCIATED CEMENT COMPANIES Vs. CCE
|
December 15, 2003 |
|
ASSOCIATED CEMENT COMPANIES LTD. Vs. COMMR. OF CUSTOMS, KOLKATA
|
September 16, 2003 |
|
ASSOCIATED TRANSRAIL STRUCTURALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2003 |
|
ASSOCIATION OF BOPP Vs. DESIGNATED AUTHORITY
|
April 7, 2003 |
|
ATE ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.
|
September 5, 2003 |
|
ATLAS CYCLES (HARYANA) LTD. Vs. COMMISSIONER OF C. EX.
|
May 2, 2003 |
|
ATMA TUBE PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
ATMET INDUSTRIES AND BHADRESH B JARIWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2003 |
|
ATUL ALUMINIUM INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 11, 2003 |
|
ATUL BHATIA AND ARYAN OVERSEAS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 25, 2003 |
|
ATUL LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 18, 2003 |
|
ATUL R. MAHAJAN AND ESSEM CATALYST Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2003 |
|
AUDCO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2003 |
|
AUDICHEM INDIA LIMITED Vs. CCE
|
July 30, 2003 |
|
AURANGABAD PAPER MILLS LTD. Vs. CCE
|
November 27, 2003 |
|
AUTO HIRE PURCHASE FINANCE CO. Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2003 |
|
AUTOLITE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2003 |
|
AUTOMOTIVE AXLES LTD. Vs. CCE
|
September 11, 2003 |
|
AVA ENGINEERING COMPANY Vs. COMMISSIONER OF C. EX.
|
May 14, 2003 |
|
AVANI PETROCHEM LTD AND SHRI DAKSHAY H THAKKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2003 |
|
AVON UDYOG AND MOHAN LAL Vs. C.C.E.
|
October 15, 2003 |
|
AZAD ENGINEERING WORKS Vs. COMMISSIONER OF C. EX.
|
July 30, 2003 |
|
B ARUN KUMAR AND CO Vs. COMMISSIONER OF CUSTOMS
|
October 10, 2003 |
|
B E BILLIMORIA & CO PVT LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
April 25, 2003 |
|
B E S T Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2003 |
|
B G H EXIM LTD Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2003 |
|
B G H EXIM LTD AND SHRI G C SINGHVI Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2003 |
|
B P C L Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2003 |
|
B P MULANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2003 |
|
B R INDUSTRIAL TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2003 |
|
B R INDUSTRIAL TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
July 1, 2003 |
|
B V JEWELS Vs. COMMISSIONER OF CUS
|
February 14, 2003 |
|
B.G. DHATU UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2003 |
|
B.G. DHATU UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
B.H.E.L. Vs. CCE
|
July 29, 2003 |
|
B.H.E.L. Vs. C.C.E.
|
September 5, 2003 |
|
B.K. KRAFTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2003 |
|
B.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
November 25, 2003 |
|
B.P.C.L. Vs. COMMISSIONER OF C. EX.
|
October 7, 2003 |
|
B.R. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
BABUBHAI TARACHAND JAIN Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2003 |
|
BABUL PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
BACHOOBHAI AND CO AND MOHD YUSUF A MEMON Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2003 |
|
BAJAJ AUTO LTD Vs. CCE
|
September 30, 2003 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF C EX AND CUS
|
March 4, 2003 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
BAJAJ AUTO LTD Vs. CCE
|
November 21, 2003 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
November 6, 2003 |
|
BAJAJ AUTO LTD AND MOTOR INDUSTRIES CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
|
October 15, 2003 |
|
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CUS. & C. EX.
|
January 17, 2003 |
|
BAJAJ TEMPO LTD. Vs. CCE
|
October 31, 2003 |
|
BAKA LIFTEC (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 16, 2003 |
|
BAL KRISHNA TEXTILE LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
July 16, 2003 |
|
BALA KRISHNA PILLAI Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 3, 2003 |
|
BALAJEE HI-TECH ROLLING PVT. LTD. Vs. CCE
|
November 28, 2003 |
|
BALAJI INDUSTRIES AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2003 |
|
BALAJI STEEL ROLLING MILLS PVT. Vs. CCE
|
November 13, 2003 |
|
BALASAHEB L. MANWATHAKAR Vs. COMMR. OF CUS. AND C. EX.
|
February 20, 2003 |
|
BALJIT SINGH KOCHAR Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
November 20, 2003 |
|
BALLARPUR INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
BALLARPUR INDUSTRIES Vs. CCE, NAGPUR
|
February 20, 2003 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF C EX AND CUS
|
July 3, 2003 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
August 22, 2003 |
|
BALLARPUR INDUSTRIES LTD. Vs. CCE
|
November 20, 2003 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
July 28, 2003 |
|
BALMER LAWRIE & CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
BALMER LAWRIE-VAN LEER LTD. Vs. CCE
|
December 8, 2003 |
|
BALRAMPUR CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
August 25, 2003 |
|
BANSAL ISPAT UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2003 |
|
BANSAL MECHANICAL WORKS LTD Vs. COMMISSIONER OF C EX
|
November 6, 2003 |
|
BANTA SINGH KARTAR SINGH IRON & Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
BAPL INDUSTRIES LTD. Vs. CCE
|
November 25, 2003 |
|
BARODA RAYON CORPN LTD Vs. COMMISSIONER OF CUS AND C EX
|
March 11, 2003 |
|
BARRON INTERNATIONAL Vs. COMMISSIONER OF C EX AND CUS
|
March 27, 2003 |
|
BASANT RUBBER FACTORY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2003 |
|
BASSEIN DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2003 |
|
BASUDEV MONDAL Vs. COMMISSIONER OF CUSTOMS P
|
February 5, 2003 |
|
BATA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2003 |
|
BAY TALKITEC PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 20, 2003 |
|
BAYER ABS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 1, 2003 |
|
BAYER ABS LTD Vs. COMMISSIONER OF CUS AND C EX
|
September 15, 2003 |
|
BAYER ABS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2003 |
|
BAYER DIAGNOSTICS Vs. COMMISSIONER OF CUSTOMS
|
November 3, 2003 |
|
BDH INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2003 |
|
BE OFFICE AUTOMATION (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 15, 2003 |
|
BEACON WEIR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
BEAUTY ART DYERS AND CLEANERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
BEC FOODS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2003 |
|
BECHTEL INTERNATIONAL INC Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2003 |
|
BECO CHEMICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 2003 |
|
BEE INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
BEEKAYLON SYNTHETICS Vs. COMMISSIONER OF C. EX.
|
August 13, 2003 |
|
BEETA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2003 |
|
BEETTEE SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2003 |
|
BELL CERAMICS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 6, 2003 |
|
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 22, 2003 |
|
BELLIS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2003 |
|
BELLISS INDIA LTD Vs. COMMR OF CENTRAL EXCISE
|
November 4, 2003 |
|
BELMAKS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 14, 2003 |
|
BENADICT Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
May 20, 2003 |
|
BENGAL CHEM AND PHARMACEUTICALS LTD Vs. COMMR OF C EX
|
February 5, 2003 |
|
BENGAL TOOLS LTD Vs. COMMR OF CUSTOMS
|
January 20, 2003 |
|
BENZO CHEM INDUSTRIES PVT LTD AND M K PATEL Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
March 7, 2003 |
|
BERYL DRUGS LTD. Vs. CCE
|
February 20, 2003 |
|
BESTAVISION ELECTRONICS LTD., Vs. C.C.E.
|
December 22, 2003 |
|
BESTERNA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2003 |
|
BESTERNA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2003 |
|
BESTORNA CHEMICALS, A.R. BALSARA Vs. C.C. EX.
|
April 9, 2003 |
|
BHAGAT EXPORTS Vs. COMMISSIONER OF CUS AND C EX
|
March 21, 2003 |
|
BHAGAVATI BRIGHT BARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
BHAGWAN SHANKERDAS MOORJANI Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2003 |
|
BHAGWANDAS BHERUMAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2003 |
|
BHAI PRADHAN SINGH & SONS Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2003 |
|
BHANSALI ENGG. POLYMERS LTD. Vs. CCE
|
November 27, 2003 |
|
BHANU IRON AND STEEL CO. LTD. Vs. COMMISSIONER OF C. EX.
|
October 6, 2003 |
|
BHARAT AUTOMOTIVE PRESSINGS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2003 |
|
BHARAT B PATEL Vs. CCE
|
October 6, 2003 |
|
BHARAT B PATEL Vs. COMMISSIONER OF CEN EXCISE
|
July 24, 2003 |
|
BHARAT CALCINERS LTD Vs. CCE
|
September 16, 2003 |
|
BHARAT EARTH MOVERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
BHARAT EARTH MOVERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 24, 2003 |
|
BHARAT FORGE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2003 |
|
BHARAT GEARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
|
March 12, 2003 |
|
BHARAT HEAVY ELECTRICAL LTD. Vs. COMMISSIONER OF C. EX.
|
January 7, 2003 |
|
BHARAT HEAVY ELECTRICAL LTD. Vs. CC AND CE
|
June 24, 2003 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2003 |
|
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
February 14, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
August 14, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMR OF C EX
|
July 11, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMR OF CUS
|
May 2, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD AND HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., COCHIN
|
December 11, 2003 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., COCHIN
|
February 10, 2003 |
|
BHARAT SPRING PVT LTD AND JAYPEE FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2003 |
|
BHARAT VIJAY IRON FACTORY AND KRUPAL R KANAKIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
BHARATI MOBINET LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2003 |
|
BHARTI EXPORT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
February 20, 2003 |
|
BHARTI SONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2003 |
|
BHASKAR INDUSTRIAL DEVELOPMENT LTD Vs. CCE
|
June 10, 2003 |
|
BHEL Vs. CCE
|
August 25, 2003 |
|
BHEL Vs. COMMISSIONER OF C. EX.
|
December 9, 2003 |
|
BHIKKAMAL CHHOTELAL Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2003 |
|
BHIKKAMAL CHHOTELAL Vs. COMMISSIONER OF CUS AND C EX
|
June 30, 2003 |
|
BHIKUSA PAPERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2003 |
|
BHIKUSA PAPERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
BHILWARA MELBA DE WITTE LTD. Vs. COMMISSIONER OF C. EX.
|
March 13, 2003 |
|
BHILWARA SPINNERS LIMITED Vs. COMMISSIONER OF CUSTOMS EXPORT
|
September 30, 2003 |
|
BHOLANATH INTERNATIONAL LTD. Vs. CC
|
January 6, 2003 |
|
BHOMIKA INTERNATIONAL LTD. Vs. CC
|
November 25, 2003 |
|
BHOR RUBBER FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2003 |
|
BHOR WAVELOCK INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
BHUDERBHAI G PATEL AND SUNSHINE CERAMICS Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 1, 2003 |
|
BHUPENDRA STEELS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
March 28, 2003 |
|
BHUPINDRA STEELS LTD. Vs. COMMISSIONER OF C. EX.
|
October 20, 2003 |
|
BHUSHAN STEEL AND STRIPS LTD. Vs. COMMISSIONER OF C. EX.
|
July 10, 2003 |
|
BHUWALKA STEEL INDUSTRIES LTD Vs. CCE
|
October 17, 2003 |
|
BHUWALKA STEEL INDUSTRIES LTD AND SHRI SATISH H GANDHI Vs. COMMISSIONER OF CEN EXCISE
|
September 29, 2003 |
|
BIDDLE SAWYER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2003 |
|
BIDHATA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2003 |
|
BIGAPPLE COMPUTER Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
October 9, 2003 |
|
BIHAR STATE EXPORT CORPORATION LIMITED AND SHRI SANT MUKTABAI SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2003 |
|
BILCO ENGG. WORKS AND ANR. Vs. CCE, CHANDIGARH-I
|
February 3, 2003 |
|
BILT CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
December 17, 2003 |
|
BINANI CEMENT LIMITED Vs. COMMISSIONER OF C. EX.
|
April 4, 2003 |
|
BINANI CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 18, 2003 |
|
BIOCHEM PHARM INDS SHRI K N GANDHI AND SHRI S J SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
BIOCHEM SYNERGY LTD Vs. COMMISSIONER OF CUSTOMS
|
January 29, 2003 |
|
BIOGENICS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2003 |
|
BIRLA COPPER LTD Vs. COMMISSIONER OF C EX
|
August 27, 2003 |
|
BIRLA COPPER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2003 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2003 |
|
BIRLA ERICSSON OPTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2003 |
|
BIRLA TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 8, 2003 |
|
BIRLA VXL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2003 |
|
BIRLA VXL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2003 |
|
BLACK & DECKER BAJAJ LTD. Vs. CCE & CUS, PUNE
|
January 15, 2003 |
|
BLUE BLENDS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2003 |
|
BLUE STAR LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 2003 |
|
BLUE STAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2003 |
|
BLUE WORLD CARGO Vs. COMMISSIONER OF CUSTOMS
|
August 19, 2003 |
|
BLUEMONT FIBRES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2003 |
|
BLUEMONT FIBRES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2003 |
|
BMC ELECTROPLAST PVT LTD Vs. COMMISSIONER OF C EX
|
August 20, 2003 |
|
BOC INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
November 3, 2003 |
|
BOC INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2003 |
|
BOC INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2003 |
|
BOC INDIA LTD Vs. CCE
|
August 8, 2003 |
|
BOC INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
BOC INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 25, 2003 |
|
BOMBAY BANGALORE FREIGHT CARRIER Vs. COMMISSIONER OF CUS.
|
May 30, 2003 |
|
BOMBAY BURMAH TRADING CORPN. LTD. Vs. COMMR. OF CUS. AND C. EX.
|
March 21, 2003 |
|
BOMBAY BURMAH TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2003 |
|
BOMBAY DYEING & MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2003 |
|
BOMBAY OXYGEN CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2003 |
|
BOMBAY PROCESSORS AND MR HITENDRA JHAVERI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
BORAX MORARJEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2003 |
|
BOROUGH WELLCOME I LTD Vs. COMMISSIONER OF C EX
|
March 7, 2003 |
|
BPCL Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 15, 2003 |
|
BPL ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
September 11, 2003 |
|
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
November 25, 2003 |
|
BPL LTD. AND BSTL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2003 |
|
BPL SANYO TECHNOLOGIES LTD. Vs. CCE
|
March 3, 2003 |
|
BPL TELECOM (P) LTD. Vs. CCE
|
September 16, 2003 |
|
BPR TEX PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
BRACO ELECTRICALS AND RAMESH SOBHANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2003 |
|
BRAHAMPUTRA PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX.
|
August 19, 2003 |
|
BRAKES INDIA LTD. AND CCE Vs. CCE AND BRAKES INDIA LTD.
|
June 20, 2003 |
|
BRIJMOHAN SHEOKISHAN Vs. CCE
|
January 16, 2003 |
|
BRITISH PRINTING PRESS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2003 |
|
BROTHERS POLY PACK Vs. COMMISSIONER OF C. EX.
|
January 21, 2003 |
|
BULA GHOSH Vs. CC
|
July 4, 2003 |
|
BUREAU VERITAS Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2003 |
|
BUREAU VERITAS Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2003 |
|
BURMAN LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 14, 2003 |
|
BURNS PHILIP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2003 |
|
C C E Vs. TECHNOVA IMAGING SYSTEMS LTD
|
May 6, 2003 |
|
C C E Vs. JAGDAMBA TEXTILE ENGINEERS
|
October 28, 2003 |
|
C C E Vs. MEK ENGINEERING AND CONSTRUCTION I LTD
|
October 7, 2003 |
|
C C E Vs. INDIAN POLYFINS LTD AND SHALU EXORTS
|
October 29, 2003 |
|
C C E Vs. GUJARAT ELECTRICITY BOARD
|
May 1, 2003 |
|
C M SMITH AND SONS Vs. COMMISSIONER OF C EX AND CUS
|
March 19, 2003 |
|
C M TEXTILE AND RAMESH JAIN Vs. COMMISSIONER OF CUSTOMS
|
October 20, 2003 |
|
C.C. Vs. SHRI AMRUTBHAI VASUDEVBHAI PATEL
|
May 6, 2003 |
|
C.C. (IMPORT) Vs. NAV MAHARASHTRA CHAKKAN OIL MILLS
|
December 31, 2003 |
|
C.C.E. Vs. DENSO INDIA LTD.
|
September 5, 2003 |
|
C.C.E. Vs. B.H.E.L.
|
July 18, 2003 |
|
C.C.E. Vs. PANG RUBBER PRODUCTS AND SAMARTHA
|
May 20, 2003 |
|
C.C.E. Vs. MARAL OVERSEAS LTD.
|
December 17, 2003 |
|
C.C.E. Vs. TATA HOLSET LTD.
|
August 22, 2003 |
|
C.C.E. (ADJ.) Vs. DECCAN TOBACCO PROCESSORS LTD.
|
May 13, 2003 |
|
C.J. TEXTURISERS PVT. LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
August 29, 2003 |
|
C.P. CHINNASAMY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
CADBURY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2003 |
|
CADILA HOSPITAL PRODUCTS LTD. Vs. COMMR. OF C. EX.
|
August 29, 2003 |
|
CALCUTTA AHMEDABAD CARRIERS Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2003 |
|
CAMLIN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2003 |
|
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2003 |
|
CANNON STEELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 19, 2003 |
|
CAPARO MARUTI LTD. Vs. CCE
|
March 7, 2003 |
|
CAPITAL CHOWRINGHEE Vs. CCE
|
December 23, 2003 |
|
CAPITAL FERRO ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2003 |
|
CAPITAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
February 4, 2003 |
|
CAPSTAN METERS (INDIA) LIMITED Vs. CCE
|
April 29, 2003 |
|
CAPSTAN SHIPPING AND ESTATES LTD Vs. COMMISSIONER OF CUSTOMS P
|
June 23, 2003 |
|
CARBON EVERFLOW LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2003 |
|
CARBON EVERFLOW LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
CARBON EVERFLOW LTD. Vs. CCE
|
November 3, 2003 |
|
CARBON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2003 |
|
CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX.
|
May 1, 2003 |
|
CARESS BEAUTY CARE PRODUCTS PVT. Vs. COMMR. OF C. EX.
|
November 14, 2003 |
|
CARGO TARPAULIN INDUSTRIES Vs. COMMR. OF C. EX.
|
February 24, 2003 |
|
CARLINE PRESSING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2003 |
|
CARRIER AIRCON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
CARRIER AIRCON LTD. Vs. CC
|
July 15, 2003 |
|
CAST METAL INDUSTRIES PVT LTD Vs. CCE
|
February 17, 2003 |
|
CASTROL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
October 30, 2003 |
|
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
|
CATTLE REMEDIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2003 |
|
CC Vs. SAHIL TRENDS
|
October 7, 2003 |
|
CC Vs. SUVARNA FLOREX LTD.
|
March 7, 2003 |
|
CC Vs. ANDHRA PRADESH PAPER MILLS LTD.
|
March 11, 2003 |
|
CC Vs. S.P. APPARELS
|
October 14, 2003 |
|
CC Vs. SUVARNA FLOREX LTD.
|
February 26, 2003 |
|
CC Vs. DEEP ENTERPRISES
|
January 22, 2003 |
|
CC Vs. VIKRANT TYRES
|
September 25, 2003 |
|
CC Vs. R.K. INTERNATIONAL
|
June 25, 2003 |
|
CC Vs. BLOSSOMS BIO-TECH. LTD.
|
April 22, 2003 |
|
CC Vs. SHRI ASHUTOSH DUBEY, BALAJI
|
November 11, 2003 |
|
CC Vs. HITKARI POTTERIES LTD
|
August 28, 2003 |
|
CC Vs. LOTUS CHOCOLATE CO. LTD.
|
March 11, 2003 |
|
CC Vs. HINDUSTAN MOTORS LTD.
|
June 30, 2003 |
|
CC & CE Vs. CLARITY ENTERPRISES
|
March 4, 2003 |
|
CC (AIRPORT) Vs. SHASUN CHEMICALS & DRUGS LTD.
|
March 11, 2003 |
|
CC AND CE Vs. S AND H GEARS LTD.
|
September 26, 2003 |
|
CC EX Vs. ELECTRO APPLIANCES
|
October 28, 2003 |
|
CC IMPORT Vs. VIPOR CHEMICALS PVT LTD
|
October 30, 2003 |
|
CC P Vs. RATAN KR SAHA
|
November 24, 2003 |
|
CC P Vs. RAJESH KR JAISWAL
|
November 24, 2003 |
|
CCE Vs. NAMDUNG TEA ESTATE
|
August 4, 2003 |
|
CCE Vs. SAHARIA KRISHI VAN PRATHISTAN
|
August 4, 2003 |
|
CCE Vs. LARSEN AND TOUBRO LTD
|
October 31, 2003 |
|
CCE Vs. JET SPEED AUDIO PVT LTD
|
November 17, 2003 |
|
CCE Vs. INDUSTRIAL OXYGEN CO. LTD.
|
July 11, 2003 |
|
CCE Vs. GHARDA CHEMICALS LTD.
|
April 1, 2003 |
|
CCE Vs. ANAND FOODS LTD.
|
March 18, 2003 |
|
CCE Vs. D C POLYSTER P LTD
|
December 3, 2003 |
|
CCE Vs. B.T. STEEL LTD.
|
August 12, 2003 |
|
CCE Vs. PRATAP RAJASTHAN SPL. STEEL LTD.
|
June 30, 2003 |
|
CCE Vs. TRIMURTI METAL INDUSTRIES, VIPIN
|
October 16, 2003 |
|
CCE Vs. VAM ORGANIC CHEMICALS LTD.
|
December 15, 2003 |
|
CCE Vs. SIVA PECTIN LTD.
|
October 17, 2003 |
|
CCE Vs. PYRAMID SOFTWARE & TECH.
|
March 15, 2003 |
|
CCE Vs. SHREYANS IND. LTD.
|
June 17, 2003 |
|
CCE Vs. ADITYA CEMENT
|
June 18, 2003 |
|
CCE Vs. DALMIA CEMENTS LTD.
|
June 18, 2003 |
|
CCE Vs. BOC (INDIA) PVT. LTD.
|
December 17, 2003 |
|
CCE Vs. GRASIM CEMENT
|
October 20, 2003 |
|
CCE Vs. SAIL
|
January 15, 2003 |
|
CCE Vs. SUGANDHA INDUS PVT LTD
|
July 4, 2003 |
|
CCE Vs. PAMWI TISSUES LTD.
|
June 26, 2003 |
|
CCE Vs. DIAMOND WIRE INDUSTRIES
|
November 7, 2003 |
|
CCE Vs. MAHAVIR ISPAT
|
September 10, 2003 |
|
CCE Vs. RAN CHEMICLAS PVT. LTD.
|
September 10, 2003 |
|
CCE Vs. PYCOM INDUSTRIES
|
November 18, 2003 |
|
CCE Vs. MOON BEVERAGE LTD.
|
March 26, 2003 |
|
CCE Vs. ARVIND STEEL AND AGRO INDUSTRIES
|
September 11, 2003 |
|
CCE Vs. J.M. PLASTICS (P) LTD.
|
November 13, 2003 |
|
CCE Vs. ASIA TEXTILES ZENITH WEAVES LTD.
|
January 23, 2003 |
|
CCE Vs. GULJAG INDUSTRIES LTD.
|
September 26, 2003 |
|
CCE Vs. GURU EXPORTS
|
March 6, 2003 |
|
CCE Vs. COATS VIYELLA INDIA LTD.
|
July 17, 2003 |
|
CCE Vs. KRISHNA ULTRAMARINE AND CHEMICALS P. LTD.
|
March 5, 2003 |
|
CCE Vs. FINE INDUS.
|
September 24, 2003 |
|
CCE Vs. SUNFLAG IRON & STEEL CO. LTD.
|
July 4, 2003 |
|
CCE Vs. MEHROTRA ENGG. WORKS
|
March 24, 2003 |
|
CCE Vs. LLOYDS METALS AND ENGG. LTD. AND
|
July 15, 2003 |
|
CCE Vs. PARASRAMPURIA SYNTHETICS LTD.
|
February 11, 2003 |
|
CCE Vs. BHAWANI SHANKER CASTING LTD.
|
July 16, 2003 |
|
CCE Vs. OWNES BROCKWAY (I) LTD.
|
October 29, 2003 |
|
CCE Vs. BLUE BLENDS INDIA LTD.
|
May 8, 2003 |
|
CCE Vs. GAJRA BEVEL GEARS LIMITED
|
December 6, 2003 |
|
CCE Vs. JAMNA AUTO INDUSTRIES LTD.
|
December 5, 2003 |
|
CCE Vs. CONTINENTAL CASTING LTD.
|
July 28, 2003 |
|
CCE Vs. SURYA ROSHINI LTD.
|
October 8, 2003 |
|
CCE Vs. ISH ROLLING MILLS
|
October 8, 2003 |
|
CCE Vs. PATWARI UDYOG LTD. AND BALMUKUND
|
December 5, 2003 |
|
CCE Vs. JAGDAMBEY CASTINGS LTD.
|
August 4, 2003 |
|
CCE Vs. H.E.G. LTD.
|
December 11, 2003 |
|
CCE Vs. PACE MARKETING SPECIALITIES LTD.
|
December 11, 2003 |
|
CCE Vs. GENUS OVERSEAS ELECTRONICS LTD.
|
March 10, 2003 |
|
CCE Vs. MARVEL VINYLS LTD.
|
December 11, 2003 |
|
CCE Vs. Q MAX TEST EQUIPMENT PVT. LTD.
|
March 11, 2003 |
|
CCE Vs. TWENTY FIRST CENTURY STEELS LTD.
|
August 5, 2003 |
|
CCE Vs. H.S. INDUS CO.
|
October 13, 2003 |
|
CCE Vs. DWARIKADHISH SPINNERS LTD.
|
October 13, 2003 |
|
CCE Vs. COATS VIYELLA (I) LTD.
|
May 30, 2003 |
|
CCE Vs. KEW INDUSTRIES LTD.
|
June 2, 2003 |
|
CCE Vs. LIPI DATA SYSTEMS LTD.
|
June 3, 2003 |
|
CCE Vs. DABUR INDIA LTD.
|
February 28, 2003 |
|
CCE Vs. SHAINI HAIR PRODUCTS
|
November 28, 2003 |
|
CCE Vs. NESTLE INDIA LTD.
|
October 4, 2003 |
|
CCE Vs. AMBAY INDUS.
|
December 2, 2003 |
|
CCE Vs. KAUSHAL STEEL ROLLING MILLS,
|
December 2, 2003 |
|
CCE Vs. TRANSENERGY LTD.
|
December 1, 2003 |
|
CCE Vs. KLITCH CO. (PHARMA) PVT. LTD.
|
February 26, 2003 |
|
CCE Vs. UPPER INDIA STEEL MFG. AND ENGG.
|
October 6, 2003 |
|
CCE Vs. ORIPOL INDUSTRIES, UTKAL
|
May 22, 2003 |
|
CCE Vs. ASSOCIATED CEMENT COMPANY LTD.
|
July 18, 2003 |
|
CCE Vs. SURYA ROSHNI LTD.
|
February 18, 2003 |
|
CCE Vs. MAHALAKSHMI SUGAR MILLS LTD.
|
July 22, 2003 |
|
CCE Vs. PEPSI FOODS LTD.
|
October 29, 2003 |
|
CCE Vs. LARSEN AND TOUBRO (ECC) LTD.
|
October 1, 2003 |
|
CCE Vs. DEVI POLYMERS (P) LTD.
|
September 19, 2003 |
|
CCE Vs. T.P.S. MFG. AND CONSTRUCTION CO. (P) LTD.
|
September 9, 2003 |
|
CCE Vs. SUMANGALA SPINNING MILLS LTD.
|
November 21, 2003 |
|
CCE Vs. MINWOOL ROCK FIBRES LTD.
|
December 18, 2003 |
|
CCE Vs. SHIVALIK AGRO POLY PRODUCTS
|
September 16, 2003 |
|
CCE Vs. GOLD STAR CEMENTS LTD.
|
September 5, 2003 |
|
CCE Vs. SAM INDUSTRIAL PUMPS CO. PVT. LTD.
|
September 3, 2003 |
|
CCE Vs. DABUR INDIA LTD.
|
November 3, 2003 |
|
CCE Vs. KOTHARI SUGARS & CHEMICALS LTD.
|
January 8, 2003 |
|
CCE Vs. FENNER (INDIA) LTD.
|
April 24, 2003 |
|
CCE Vs. SCIENTIFIC SALES & SCIENTIFIC
|
January 6, 2003 |
|
CCE Vs. SASIDHARA DYERS
|
April 4, 2003 |
|
CCE Vs. FENNER (INDIA) LTD.
|
January 8, 2003 |
|
CCE Vs. T. SRINIVAS AND CO.
|
December 19, 2003 |
|
CCE Vs. NALANDA SPINNERS
|
April 21, 2003 |
|
CCE Vs. ROCKWOOL INDUSTRIES
|
August 28, 2003 |
|
CCE Vs. NECO CASTING LTD.
|
September 18, 2003 |
|
CCE Vs. TVS SRICHAKRA LTD.
|
July 9, 2003 |
|
CCE Vs. MAMTA AND CO.
|
November 12, 2003 |
|
CCE Vs. ELLARGI & CO.
|
January 9, 2003 |
|
CCE Vs. STEEL STRIPS AND WHEELS LTD.
|
September 9, 2003 |
|
CCE Vs. SNOWMAN FORZEN FOODS LTD.
|
September 9, 2003 |
|
CCE Vs. RELIANCE INDUSTRIES LTD
|
December 3, 2003 |
|
CCE AND C Vs. MAHARASHTRA OIL INDS. LTD.
|
November 25, 2003 |
|
CCE AND C Vs. ORISSA SYNTHETICS
|
August 8, 2003 |
|
CCE, CHANDIGARH Vs. HANSA METALLIC LIMITED
|
March 20, 2003 |
|
CCE, CHANDIGARH-II Vs. VEE KAY FIBRES LTD. AND ORS.
|
March 21, 2003 |
|
CCE, CHANDIGARH-II Vs. NESTLE INDIA LTD.
|
March 7, 2003 |
|
CCE, JAIPUR-II Vs. BHILWARA MELBA DE WITTE LTD.
|
January 31, 2003 |
|
CCE, PATNA Vs. SINGHANIA RE-ROLLING MILLS PVT. LTD.
|
April 24, 2003 |
|
CCE, TRICHY Vs. TRICHY DISTILLERIES AND CHEMICALS LTD.
|
January 9, 2003 |
|
CDR DIAGNOSTIC CLINIC Vs. COMMISSIONER OF CUSTOMS
|
October 22, 2003 |
|
CEAT LTD Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2003 |
|
CEAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 6, 2003 |
|
CEAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2003 |
|
CEAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2003 |
|
CEAT LTD. Vs. COMMISSIONER OF CUSTOMS (ACC)
|
October 28, 2003 |
|
CEAT LTD. Vs. CCE
|
July 1, 2003 |
|
CEETA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 21, 2003 |
|
CELLO HOUSEHOLD APPLIANCES LTD. AND ANR. Vs. CCE
|
September 12, 2003 |
|
CELLO PLASTOTECH Vs. COMMISSIONER OF C. EX.
|
October 16, 2003 |
|
CELLULOSE PRODUCTS OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 31, 2003 |
|
CENTAUR SILK MILLS Vs. COMMISSIONER OF CUSTOMS ADJ
|
April 11, 2003 |
|
CENTRAL ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2003 |
|
CENTRAL INDIA POLYESTERS LIMITED Vs. COMMISSIONER OF CUSTOMS (EP)
|
October 10, 2003 |
|
CENTRAL INDIA POLYESTERS LIMITED Vs. COMMISSIONER OF CUSTOMS EP
|
September 30, 2003 |
|
CENTURY ENKA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2003 |
|
CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2003 |
|
CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2003 |
|
CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2003 |
|
CETEX PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2003 |
|
CHAITANYA PLASTICS Vs. COMMISSIONER OF C EX
|
June 30, 2003 |
|
CHALTHAN VIBHAG UDYOG SAHAKARI MANDLI LTD Vs. CCE
|
May 2, 2003 |
|
CHAMBAL FERTILISERS & CHEMICALS LTD. Vs. CC (IMPORT)
|
April 9, 2003 |
|
CHAMUNDA JEWELLERS Vs. COMMISSIONER OF CUSTOMS ADJ
|
March 27, 2003 |
|
CHANAKYA PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
CHANDAN CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
CHANDRA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
September 12, 2003 |
|
CHANDRAKANT HARILAL VARIA Vs. COMMISSIONER OF CUSTOMS
|
November 17, 2003 |
|
CHARIOT CEMENT COMPANY Vs. CC AND CE
|
January 14, 2003 |
|
CHAWLA HIGHWAY CARRIERS, SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2003 |
|
CHAYA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
June 27, 2003 |
|
CHAYAGRAPHICS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 8, 2003 |
|
CHEMCROWN (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2003 |
|
CHEMDYE MANUFACTURING CO. (P) Vs. CCE
|
October 7, 2003 |
|
CHEMPLAST SANMAR LTD. Vs. CCE
|
July 17, 2003 |
|
CHEMPLAST SANMAR LTD. Vs. CCE
|
June 18, 2003 |
|
CHEMSPEC CHEMICALS PVT LTD Vs. COMMISSIONER OF C EX
|
April 1, 2003 |
|
CHENNAI TELEPHONES (BSNL) Vs. CCE
|
December 19, 2003 |
|
CHENNAI TELEPHONES (BSNL) Vs. COMMISSIONER OF C. EX.
|
October 15, 2003 |
|
CHENNAI TELEPHONES, BSNL Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2003 |
|
CHETAK ENTERPRISES AND SHRI RASHID Y SHAIKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 2003 |
|
CHHAGANLAL SHARMA & C.H. HERBS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2003 |
|
CHHEL BIHARI MAHESWARI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2003 |
|
CHICAGO PENUMATIC INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 4, 2003 |
|
CHICAGO PNEUMATIC INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2003 |
|
CHICAGO PNEUMATIC INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2003 |
|
CHIEF ENGINEER GROUND WATER DEPARTMENT Vs. COMMISSIONER OF CUSTOMS SWC
|
October 13, 2003 |
|
CHINTTAPURNI ENGINEERING Vs. COMMISSIONER OF C. EX.
|
October 29, 2003 |
|
CHINTTPURNI ENGINEERING WORKS Vs. COMMR. OF C. EX.
|
February 14, 2003 |
|
CHIRIPAL TWISITING & SIZING LTD Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2003 |
|
CHLOCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
CHOUDHARANA STEEL (P) LTD. Vs. CCE
|
February 25, 2003 |
|
CIMMCO BIRLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2003 |
|
CIMMCO BIRLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
CINELAMP Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2003 |
|
CISCO SYSTEMS (INDIA) P. LTD. Vs. COMMISSIONER OF C. EX.
|
December 17, 2003 |
|
CLARIANT INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
COASTAL DIAGNOSTIC SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2003 |
|
COATES OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2003 |
|
COLGATE PALMOLIVE INDIA LTD Vs. COMMISSIONER OF C EX
|
December 17, 2003 |
|
COLGATE PALMOLIVE INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2003 |
|
COLGATE PAMOLIVE I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
COLGATE PAMOLIVE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2003 |
|
COLLECTOR OF C EX Vs. INDIAN RAYON AND INDUSTRIES LTD
|
April 1, 2003 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OIL CORPN. LTD.
|
June 17, 2003 |
|
COLOUR CHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2003 |
|
COLOUR CHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2003 |
|
COLUMBIA ELECTRONICS LTD. AND Vs. CCE
|
January 10, 2003 |
|
COMFORT COOLERS I PVT LTD Vs. COMMISSIONER OF C EX
|
January 31, 2003 |
|
COMMISSIONER CENTRAL EXCISE Vs. BOMBAY NEON SIGNS AND SIGN CRAFTS
|
November 14, 2003 |
|
COMMISSIONER OF C EX Vs. THERMOSHELL INDUSTRIES
|
April 12, 2003 |
|
COMMISSIONER OF C EX Vs. SHETHIA AUDIO VIDEO PVT LTD
|
February 25, 2003 |
|
COMMISSIONER OF C EX Vs. PANG RUBBER PRODUCTS
|
June 17, 2003 |
|
COMMISSIONER OF C EX Vs. IDEAL SHEET METAL
|
July 23, 2003 |
|
COMMISSIONER OF C EX Vs. AKASH POLYESTER PVT LTD
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March 24, 2003 |
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COMMISSIONER OF C EX Vs. TOSHNIWAL INSTRUMENTS
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September 1, 2003 |
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COMMISSIONER OF C EX Vs. BADRINARAYAN SILK MILLS
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August 29, 2003 |
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COMMISSIONER OF C EX Vs. BORSAD TOBACCO CO PVT LTD
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October 29, 2003 |
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COMMISSIONER OF C EX Vs. MADHERA CHEMICALS P LTD
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April 9, 2003 |
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COMMISSIONER OF C EX Vs. SHIV VELVET MFG CO
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July 29, 2003 |
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COMMISSIONER OF C EX Vs. UNILAB CHEMICALS & PHARM LTD
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March 27, 2003 |
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COMMISSIONER OF C EX Vs. ZANDU PHARMACEUTICAL WORKS LTD
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June 18, 2003 |
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COMMISSIONER OF C EX Vs. UNITED ESTERS AND NITROCHEM LTD
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March 4, 2003 |
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COMMISSIONER OF C EX Vs. GRAUER AND WEIL INDIA LTD
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June 10, 2003 |
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COMMISSIONER OF C EX Vs. CHARISHMA COSMETICS PVT LTD
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May 30, 2003 |
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COMMISSIONER OF C EX Vs. PINKU INDUSTRIES
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April 8, 2003 |
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COMMISSIONER OF C EX Vs. AROFINE CHEMICAL INDUSTRIES
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March 12, 2003 |
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COMMISSIONER OF C EX Vs. TYAZHPROMEXPORT
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July 10, 2003 |
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COMMISSIONER OF C EX Vs. U I C WIRES LTD
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September 16, 2003 |
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COMMISSIONER OF C EX Vs. ASEA BROWN BOVERI LTD
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July 9, 2003 |
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COMMISSIONER OF C EX Vs. TECHNO FAB MANUFACTURING LTD
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September 15, 2003 |
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COMMISSIONER OF C EX Vs. INDIA FIBRE BAG MFG CO
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September 29, 2003 |
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COMMISSIONER OF C EX Vs. GILOORAM GOURISHANKAR
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November 24, 2003 |
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COMMISSIONER OF C EX Vs. RAUNAQ INTERNATIONAL LTD
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November 14, 2003 |
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COMMISSIONER OF C EX Vs. LUCKY BISCUIT CO
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September 19, 2003 |
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COMMISSIONER OF C EX Vs. ANDAMAN TIMBER INDUSTRIES
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September 17, 2003 |
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COMMISSIONER OF C EX Vs. STANDARD INDUSTRIES LTD
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June 23, 2003 |
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COMMISSIONER OF C EX Vs. NAROTTAM UDYOG P LTD
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July 11, 2003 |
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COMMISSIONER OF C EX Vs. LARSEN AND TOUBRO LTD
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December 11, 2003 |
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COMMISSIONER OF C EX Vs. RELIANCE INDUSTRIES LTD
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December 11, 2003 |
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COMMISSIONER OF C EX AND CUS Vs. CHARIOT CEMENT CO
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September 17, 2003 |
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COMMISSIONER OF C EX AND CUS Vs. REXON STRIPS LTD
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March 26, 2003 |
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COMMISSIONER OF C EX AND CUS Vs. SURAJ TEXTILES
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November 25, 2003 |
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COMMISSIONER OF C EX AND CUS Vs. UNITED SPRING MFG CO
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January 15, 2003 |
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COMMISSIONER OF C EX AND CUS Vs. CALAMA INDUSTRIES LTD
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March 25, 2003 |
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COMMISSIONER OF C EX AND CUSTOMS Vs. BESTA COSMETICS LTD
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January 24, 2003 |
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COMMISSIONER OF C. EX. Vs. PRAKASH GRAMODYOG SAMITI
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August 6, 2003 |
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COMMISSIONER OF C. EX. Vs. DHILLON KOOL DRINKS AND BEVERAGES
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December 15, 2003 |
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COMMISSIONER OF C. EX. Vs. BHUSHAN STEEL AND STRIPS LTD.
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June 19, 2003 |
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COMMISSIONER OF C. EX. Vs. ASIA WOVEN SACKS PVT. LTD.
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October 16, 2003 |
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COMMISSIONER OF C. EX. Vs. C.M. RE-ROLLERS AND FABRICATORS
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December 12, 2003 |
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COMMISSIONER OF C. EX. Vs. SERVALL ENGINEERING INDUSTRIES
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October 15, 2003 |
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COMMISSIONER OF C. EX. Vs. JINDAL EXPORTS LTD.
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July 1, 2003 |
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COMMISSIONER OF C. EX. Vs. NEOLI SUGAR FACTORY
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January 15, 2003 |
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COMMISSIONER OF C. EX. Vs. MURUGAN ENTERPRISES
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July 3, 2003 |
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COMMISSIONER OF C. EX. Vs. RANE ENGINE VALVES LTD.
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May 2, 2003 |
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COMMISSIONER OF C. EX. Vs. HINDUSTAN LEVER LTD.
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September 10, 2003 |
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COMMISSIONER OF C. EX. Vs. TIKI TAR INDUSTRIES
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January 2, 2003 |
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COMMISSIONER OF C. EX. Vs. NPI PACKAGING (P) LTD.
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September 3, 2003 |
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COMMISSIONER OF C. EX. Vs. FENNER (INDIA) LTD.
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April 22, 2003 |
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COMMISSIONER OF C. EX. Vs. ARPIT MARBLES (P) LTD.
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January 1, 2003 |
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COMMISSIONER OF C. EX. Vs. QUALITY HERBAL PVT. LTD.
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January 2, 2003 |
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COMMISSIONER OF C. EX. Vs. PRANEET (WTR) INDIA (P) LTD.
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September 8, 2003 |
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COMMISSIONER OF C. EX. Vs. STYRODYNC PACKAGING (P) LTD.
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April 23, 2003 |
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COMMISSIONER OF C. EX. Vs. VANITHAMANI CHEMICALS (P) LTD.
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November 12, 2003 |
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COMMISSIONER OF C. EX. Vs. NEV INTEL FOOD MACHINES PVT. LTD.
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November 17, 2003 |
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COMMISSIONER OF C. EX. Vs. DIAMOND PLYWOOD INDUSTRIES
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May 12, 2003 |
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COMMISSIONER OF C. EX. Vs. INDUSTRIAL CABLES LTD.
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August 28, 2003 |
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COMMISSIONER OF C. EX. Vs. BHARAT ALUMINIUM CO. LTD.
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July 4, 2003 |
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COMMISSIONER OF C. EX. Vs. MAJESTIC AUTO LTD.
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January 21, 2003 |
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COMMISSIONER OF C. EX. Vs. ICPA HEALTH PRODUCTS PVT. LTD.
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January 22, 2003 |
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COMMISSIONER OF C. EX. Vs. BHUSHAN STEELS AND STRIPS LTD.
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June 5, 2003 |
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COMMISSIONER OF C. EX. Vs. PONJESTLY FILAMENT (P) LTD.
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March 4, 2003 |
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COMMISSIONER OF C. EX. Vs. BHUSHAN INDUSTRIES LTD.
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June 4, 2003 |
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COMMISSIONER OF C. EX. Vs. COATS VIYELLA (INDIA) LTD.
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June 3, 2003 |
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COMMISSIONER OF C. EX. Vs. MUKESH INDUSTRIES LTD.
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August 4, 2003 |
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COMMISSIONER OF C. EX. Vs. PEE GEE PHARMA
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March 5, 2003 |
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COMMISSIONER OF C. EX. Vs. SWISSEN INTERSPACE LIMITED
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July 31, 2003 |
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COMMISSIONER OF C. EX. Vs. MATSUSHITA T.V. AND AUDIO (I) LTD.
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August 5, 2003 |
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COMMISSIONER OF C. EX. Vs. AQUAMALL WATER SOLUTION LTD.
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December 10, 2003 |
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COMMISSIONER OF C. EX. Vs. AVANTI LPG INDIA LTD.
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December 10, 2003 |
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COMMISSIONER OF C. EX. Vs. R. GOPALAKRISHNAN AND SONS
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June 11, 2003 |
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COMMISSIONER OF C. EX. Vs. PUNJSTAR INSULATION FIBRE CO.
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October 6, 2003 |
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COMMISSIONER OF C. EX. Vs. PLAZA CABLES INDUSTRIES LTD.
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February 25, 2003 |
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COMMISSIONER OF C. EX. Vs. OZONE AYURVEDICS
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July 23, 2003 |
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COMMISSIONER OF C. EX. Vs. ANAMED INSTRUMENTS P. LTD.
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February 17, 2003 |
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COMMISSIONER OF C. EX. Vs. SADA SHIV CASTINGS LTD.
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October 1, 2003 |
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COMMISSIONER OF C. EX. Vs. HINDUSTAN PHARMACEUTICALS LTD.
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November 19, 2003 |
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COMMISSIONER OF C. EX. Vs. OCEANIC COOLING TOWERS (P) LTD.
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May 21, 2003 |
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COMMISSIONER OF C. EX. Vs. NAV BHARAT ENGG.
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July 16, 2003 |
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COMMISSIONER OF C. EX. Vs. KNITWELL INDIA PVT. LTD.
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August 28, 2003 |
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COMMISSIONER OF C. EX. Vs. GHANSHYAM METAL INDUS.
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November 19, 2003 |
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COMMISSIONER OF C. EX. Vs. JAM SHRI RANJIT SINGHJI SPG. AND
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July 8, 2003 |
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COMMISSIONER OF C. EX. AND CUS. Vs. V.V.F. LTD.
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July 23, 2003 |
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COMMISSIONER OF C. EX. AND CUS. Vs. GANPATY ALLOYS AND STEEL PVT. LTD.
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December 18, 2003 |
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COMMISSIONER OF C. EX. AND CUS. Vs. OM TEXTILE
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December 17, 2003 |
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COMMISSIONER OF C. EX., BANGALORE Vs. ITC FILTRONS LTD.
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March 7, 2003 |
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COMMISSIONER OF C. EX., BANGALORE Vs. LIGHT METAL EXTRUSIONS LTD.
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July 3, 2003 |
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COMMISSIONER OF C. EX., BANGALORE Vs. BATLIBOI & COMPANY LTD.
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December 18, 2003 |
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COMMISSIONER OF C. EX., BELGAUM Vs. JINDAL PRAXAIR OXYGEN CO. (P) LTD.
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August 19, 2003 |
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COMMISSIONER OF C. EX., BELGAUM Vs. SANDUR MANGANESE & IRON ORES LTD.
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April 23, 2003 |
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COMMISSIONER OF C. EX., BHUBANESWAR-II Vs. HINDUSTAN ZINC LTD.
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September 26, 2003 |
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COMMISSIONER OF C. EX., BOLPUR Vs. DURGAPUR PROJECTS LTD.
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September 15, 2003 |
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COMMISSIONER OF C. EX., CALICUT Vs. COMMONWEALTH TRUST (INDIA) LTD.
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September 22, 2003 |
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COMMISSIONER OF C. EX., CHENNAI Vs. DOLLAR CO. PVT. LTD.
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July 4, 2003 |
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COMMISSIONER OF C. EX., COCHIN Vs. KERALA RUBBER & RECLAIMS LTD.
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January 23, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. NAVA BHARAT FERRO ALLOYS LTD.
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February 18, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SAB-NIFE POWER SYSTEMS LTD.
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August 22, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SANNIHITA ELECTRONICS LTD.
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July 16, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. SANGHI TEXTILE PROCESSORS
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January 3, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. TUBE INVESTMENTS OF INDIA LTD.
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December 19, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. BINJU METALS & ALLOYS (P) LTD.
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November 10, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD-II Vs. KUBER SILK MILLS (P) LTD.
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January 1, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD-III Vs. GODAVARI EXPLOSIVES LTD.
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January 1, 2003 |
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COMMISSIONER OF C. EX., HYDERABAD-III Vs. SANGHI POLYESTERS LIMITED
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January 3, 2003 |
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COMMISSIONER OF C. EX., KOCHI Vs. PEARL FOOD PRODUCTS LTD.
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September 16, 2003 |
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COMMISSIONER OF C. EX., PATNA Vs. TRISHUL ELECTROCASTINGS PVT. LTD.
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September 18, 2003 |
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COMMISSIONER OF C. EX., SHILLONG Vs. SHREE NAROTTAM UDYOG (P) LTD.
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July 11, 2003 |
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COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. NAGARJUNA AGRICHEM LTD.
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January 10, 2003 |
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COMMISSIONER OF CEN EXCISE Vs. TOPLAND EXPORT OVERSEAS ENGINEERS
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September 17, 2003 |
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COMMISSIONER OF CEN EXCISE Vs. TOSHNIWAL INSTRUMENTS
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August 22, 2003 |
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COMMISSIONER OF CEN EXCISE Vs. TELCO LTD
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August 28, 2003 |
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COMMISSIONER OF CEN EXCISE Vs. VAC MET CORPORATION PVT LTD AND VINSTAR SEQUINS PVT LTD
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May 9, 2003 |
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COMMISSIONER OF CEN EXCISE Vs. HALDYN GLASS LTD
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May 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHARISHMA COSMETICS PVT LTD AND J K HELEN CURTIS LTD
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May 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHENDRA INDUSTRIES
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May 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INARCO LTD
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June 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RICHARDSON & CRUDDAS 1972 LTD
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January 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DECO CERAMICS INDUSTRIES
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July 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BABU TEXTILE INDUSTRIES
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July 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEARLING PIGMENTS & CHEMICALS
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July 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAVALGAON SUGAR FARM
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May 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J K HELEN CURTIS
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May 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GAURI SYNTHETICS
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July 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHRISTINE HODEN I PVT LTD
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January 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DECO CERAMICS INDUSTRIES
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July 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. I G P LTD
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May 20, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AUTOFIL MACHINE CO
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May 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. D P WIRE PRODUCTS
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August 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIPIN SILK & SYNTHETICS
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July 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GARDEN SILK MILLS LIMITED
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July 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA CYLINDER LTD
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July 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. USHA MARTIN INDUSTRIES
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August 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TELCO LTD
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September 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CERAFIL
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September 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MKB ASIA PVT LTD
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September 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. I T C
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September 16, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RABINDRA DAS
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September 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DORRIA TEA ESTATE
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January 15, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PENSOL INDUSTRIES LTD
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June 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NICCO CORPN LTD
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February 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SARASWATI SUPPLY CO
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August 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ORISSA SYNTHETICS
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August 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASSOCIATED CERAMICS LTD
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August 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAYBEE MANTEX LTD
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October 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GOPI SYNTHETICS LTD
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November 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DHANLAXMI PAPER MILLS
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October 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ABBOT LABORATORIES
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August 26, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. I O C LTD
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December 15, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUKUND STEEL RE ROLLING MILLS P LTD
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November 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VISHAL ROLLING MILLS P LTD
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November 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT FERROUS PVT LTD
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November 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAYANTI INDUSTRIES AND SH YADUNATH RAI DRIVER
|
November 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN RAYON AND INDUSTRIES LTD UNIT: JAYASHREE TEXTILES
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September 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TAPTI INDUSTRIAL ENGINEERS
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May 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODAVARI DUDHANA SAHAKARI SAKHAR KARKHANA LTD
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April 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHRISHTI IMPEX PVT LTD
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May 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALLARPUR INDS LTD
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May 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. F G P LTD
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March 31, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. QUALITY STEELS & FORGINGS LTD
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June 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD INDUSTRIES LIMITED AND THE KHATAU MAKANJI SPINNING WEAVING COMPANY LIMITED
|
June 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. D P WIRE PRODUCTS
|
August 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AVIS MACHINE PVT LTD
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September 4, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WELSET EXTRUTIONISTS
|
September 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KALPATARU INDUSTRIES
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October 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. N R C LTD
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September 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ INDUSTRIES
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September 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODAVARI MANAR S S K LTD
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September 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K K NAG LTD
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September 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAGDUMBA TEXTILE ENGINEER
|
September 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT FORGING LTD
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October 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEELCO GUJARAT LTD
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August 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PEARL POLYMERS LIMITED
|
October 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NARMADA CEMENT CO LTD
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December 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SRINIVAS CHEM INDS
|
October 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GAYATRI CONTROLS
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August 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UNION QUALITY PLASTICS PVT LTD
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April 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANMADE SPINNERS I LTD
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May 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CIPLA LTD
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October 16, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WELDING RODS PVT LTD
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December 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ROSEMOUNT INDIA LTD
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December 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ADVENT PHARMA P LTD
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October 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FIRE EQUIPMENT PVT LTD
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September 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAYUR CHEMICALS
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December 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRATISTHAN ALLOYS CASTINGS P LTD
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December 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALLARPUR INDS LTD
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December 31, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EPC IRRIGATION LTD
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December 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRIPLON SYNTHETICS PVT LTD
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December 31, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VENKATESHWARA RE ROLLING MILLS
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December 31, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARLABS LTD
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September 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KHEDUT OILCAKE INDS
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December 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CADILA VETERINARY CO
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July 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAC LABORATORIES LTD
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September 4, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MORAKHIA METALS PVT LTD
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April 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TEXCHEM CORPORATION AND MEDICO LABS
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October 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PARAS TRADING CO
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March 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PEAK CRIMPERS
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October 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD
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December 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TIRUPATI WEAVES PVT LTD
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November 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GLOBE AUTO AGENCY
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August 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SURESH SYNTHETICS
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September 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARDCASTLE AND WAUD LTD
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August 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BOC INDIA PVT LTD
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October 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SWAMI CHEMICALS
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October 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UJAGAR TEXTILE INDS P LTD
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December 10, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LLOYDS METALS AND ENGINEERING LTD
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October 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASIA TEXTILES AND ZENITH WEAVES LTD
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June 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GANESH AGRO STEEL INDUSTRIES
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October 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREEJI CONCAST LTD
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August 6, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BRIGHT INSULATED WIRES
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November 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SRINIVAS CHEM INDS
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October 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LLOYDS METALS AND ENGINEERING LTD
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October 6, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K K NAG LTD
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September 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NRC LTD
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December 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ALFA POLYFILM AND JUGAL K AGARWAL
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December 4, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAVYA PROCESSORS
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December 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ELECOAT PAINTS PVT LTD
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December 10, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TEXPLAST ENGINEERS LTD
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October 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TRINETRA TEXTURISERS PVT LTD
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December 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. YARK PRINTS
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December 10, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI TEXTILES PVT LTD
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October 16, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PEPSICO INDIA HOLDINGS LTD
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December 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODREJ AND BOYCE MFG CO LTD
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December 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHON CERAMICS PVT LTD
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December 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PROCTER AND GAMBLE I LTD
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December 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARINAGAR SUGAR MILLS LTD
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September 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TOYOTO CHEMICALS INDS
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December 4, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. R H FOUNDERS AND ENGINEERS AND MARVELLOUS METALS PVT LTD
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September 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VENKATESH STEELS PVT LTD
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September 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. UJAGAR TEXTILE INDS P LTD
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December 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ADVANI OERLIKON LTD
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October 16, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD
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October 15, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KALPANA INDUSTRIES
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December 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VAM ORGANICS AND CHEMICAL LTD.
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June 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHAKTI ZARDA FACTORY
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March 20, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAHUL RUBBER (P) LTD.
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December 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE PRITHVI ROLLING MILLS (P)
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June 20, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA SUGARS AND REFINERIES LTD.
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October 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN PAINTS (INDIA) LTD.
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December 16, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.S.C. SHOES LTD.
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March 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SREE ARAVINDH STEEL (P) LTD.
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June 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LIPI DATA SYSTEM LIMITED
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June 17, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. IRON FACTORY
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August 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREE SAINATH FABRICS INDS. LTD.
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August 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TEG MASARADO LTD.
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July 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUTEX YARN PVT. LTD.
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August 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EURO COTSPIN LTD.
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November 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KUMAR STEELS
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July 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MECO INSTRUMENTS PVT. LTD.
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January 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DENSO INDIA LIMITED
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September 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TUBE PRODUCTS INCORPORATE
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November 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHIRBAD ENTERPRISES LTD
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June 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TISCO TUBE DIVISION
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March 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KORES INDIA LTD
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July 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL TEXOFAB LTD
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May 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KORES INDIA LTD
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June 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VADILAL EMBROIDERY UNIT
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April 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRUPP INDUSTRIES I PVT LTD
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May 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HIVOLTRANS ELECTRICALS PVT LTD
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June 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COSMOS DECORATIVE EQUIPMENTS PVT LTD
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May 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DETCO TEXTILES PVT LTD AND 13 ORS
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June 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DEOGIRI TEXTILE MILLS LTD
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September 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIPIN SILK AND SYNTHETICS
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July 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NICHOLAS LAB INDIA LTD
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August 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TISCO
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January 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KOOM SONG TEA ESTATE
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April 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RANE BRAKE LININGS LTD.
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September 15, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VARCO SARA INDIA (P) LTD.
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September 16, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. 20 MICRONS LTD.
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May 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AMERICAN REMEDIES LTD.
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May 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PANAM CASTINGS (P) LTD.
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May 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GALAXY INDO FAB. LTD.
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February 26, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SURYA ROSHNI LTD.
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May 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DUNLOP INDIA LTD.
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July 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OSWAL FATS AND OILS
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October 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL STRIPS LIMITED
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December 4, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. D.S.M. LTD.
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May 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. D.C. POLYESTER PVT. LTD.
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November 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SRI RAMTIRTH INTERNATIONAL
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July 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BOC INDIA LTD.
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November 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INTERFIT TECHNO P. LTD.
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May 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAS ONE SECURITIES
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February 20, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRISMA POLYFABS (PVT.) LTD.
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May 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SANTOSHI STEELS P. LTD.
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November 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAXXON INDIA LIMITED
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May 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STAR PAPER MILLS LTD.
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September 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S.S.P.E. COTTON MILLS P. LTD.
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November 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUNJAL GASES
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February 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHASKAR ISPAT (P) LTD.
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December 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NARMADA SUGAR LTD.
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March 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TEG MASRADO LTD.
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August 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PAN ASIA CORPORATION
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August 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SESHASAYEE PAPER & BOARD LTD.
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March 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SPINTECH INC.
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October 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PARABOLIC DRUGS LTD.
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December 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LIMITED
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June 6, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GABRIEL INDIA LTD.
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June 6, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. H.L. OBERAI
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December 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PILLAR INDUCTION (I) PVT. LTD.
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March 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WIMPY ELECTRONICS (P) LTD.
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March 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TI METAL SECTIONS
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October 10, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STERLITE (INDIA) LTD.
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August 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDORE STEEL AND IRON MILLS LTD.
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July 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COIMBATORE MURUGAN MILLS
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March 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS DIAMOND TOOLS
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March 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAI BHARAT INDUSTRIES
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October 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LTD.
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June 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHAWANI SHANKAR CASTINGS LTD.
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June 6, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN PAINTS (INDIA) LTD.
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August 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAIN INDUSTRIES
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May 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ORIPOL INDUSTRIES
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May 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. COLOUR CHEM LTD.
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May 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KANAM FOAM INDUSTRIES
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November 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A. INFRASTRUCTURE LTD.
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May 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GULJAG INDUSTRIES LTD.
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July 16, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RATLAM STRAW BOARD MILLS
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May 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KAFILA FORGE LIMITED
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November 20, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KASTURI SUGAR MILLS
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February 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. U.P. ASBESTOS LTD.
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February 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUN PHARMACEUTICALS
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September 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KSB PUMPS LTD.
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January 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ATE ENTERPRISES LTD.
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May 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EASWARAN & SONS ENGG. LTD.
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March 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HCL OFFICE AUTOMATION
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May 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. R.C. INDUSTRIES
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January 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NICE STEEL INDUSTRIES
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November 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SOLIDAIRE INDIA LTD.
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January 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J.K. INDUSTRIES LTD.
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November 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. R.M. STEELS (P) LTD.
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July 4, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAFEX FIRE SYSTEMS
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January 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HVR ALLOYS AND STEEL LTD.
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April 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL STEEL AND POWER LTD.
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September 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NORTH STREET COOLING TOWER (P)
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April 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VENUS INDUSTRIES
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December 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. S AND P THREADS (I) LTD.
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September 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. I.T.C. LTD.
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March 26, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LAKSHMI MILLS CO. LTD.
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January 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TRINITY PLASTIC
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January 6, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. REXIN SEA INDIA LTD.
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April 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SPIC LTD.
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April 4, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
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October 27, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN CHEMICAL WORKS
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April 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GRAUER AND WEIL (I) LTD.
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April 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K.C.P. LTD.
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May 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAJKAMAL PLASTICS
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January 20, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAIN PRODUCTS
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December 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OSWAL OVERSEAS LTD.
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November 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ADVANCE STEEL TUBES LTD.
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November 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS SUSPENSIONS LTD.
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July 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MARVEL VINYLS LTD.
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May 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SUPER SPRINGS (P) LTD.
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April 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO LTD.
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December 18, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
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June 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODFREY PHILIPS I LTD
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July 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALKRISHNA TYRES
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November 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POWERICA LTD
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September 26, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA INSECTICIDES LTD
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January 14, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KRUPP INDUSTRIES I PVT LTD
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March 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GODFREY PHILIPS I LTD
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July 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LLOYDS METALS & ENGINEERING LTD
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May 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DCL POLYESTERS LTD
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April 30, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GENERAL PHARMA LTD
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September 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. F F C AROMA PVT LTD
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March 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MORAKHIA METALS PVT LTD
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March 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. AUTOFIL MACHINE CO
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April 29, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEELAGE INDUSTRIES LTD
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May 7, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VICCO LABORATORIES
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February 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RISHI STEEL & ALLOYS PVT LTD
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May 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CUMMINS INDIA LTD
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March 20, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MUSTAN TAHERBHAI
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February 26, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN COMPOSITE
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April 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OMKAR TEXTILE LTD
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April 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. STEELAGE INDUSTRIES LTD
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May 12, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CUMMINS INDIA LTD
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May 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. F G P LTD
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July 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GLOBE AUTO AGENCY
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July 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MPI ETHICAL PVT LTD
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July 21, 2003 |
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COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. BIL METAL WORKS
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June 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. ROSALEE PAINTS P LTD
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June 2, 2003 |
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COMMISSIONER OF CENTRAL EXCISE & CUSTOMS APPEALS Vs. PRATIBHA SYNTEX LTD
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March 28, 2003 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. RELIANCE INDUSTRIES LTD
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October 15, 2003 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. PRAGATI GLASS WORKS PVT LTD
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November 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. GLASTRONIX
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December 19, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. VIKRANT TYRES LTD.
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February 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. N.A. JAYARAM
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March 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. DIE CRAFTS
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April 11, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I Vs. MULDER (INDIA) PVT. LTD.
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September 24, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. KIRLOSKAR FERROUS INDUSTRIES LTD.
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September 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. BPL TELECOM LTD.
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January 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, CALICUT Vs. STEEL COMPLEX LTD.
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September 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. GEO ENGINEERING WORKS
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September 22, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH Vs. TARA TEA ESTATE
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November 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. COMPUTER CONNECTION
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April 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. VIRAT CRANE INDUSTRIES LTD.
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March 13, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. SOLIDUR PLASTICS LTD.
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January 3, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. RESOURCE COMMUNICATION PVT. LTD.
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January 1, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. CUBEX TUBINGS LTD.
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October 10, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. K.L.J. PLASTICS LTD.
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December 8, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, KOCHI Vs. POWER CONTROLS LTD.
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December 9, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, KOCHI Vs. H.M.T. LTD.
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September 23, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. L.P. SHENOY
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February 25, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. KRISHNAPUR MUTT
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August 5, 2003 |
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COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. MYSORE PAPER MILLS LTD.
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May 21, 2003 |
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COMMISSIONER OF CENTRAL EXICE Vs. SHRISHTI IMPEX PVT LTD
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June 30, 2003 |
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COMMISSIONER OF CUS Vs. VIKING INTEGRATION PROJECTS P LTD
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April 3, 2003 |
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COMMISSIONER OF CUS AND C EX Vs. PHARMACOM REMEDIES P LTD
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April 25, 2003 |
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COMMISSIONER OF CUS AND C EX Vs. UNICHEM LABORATORIES LTD
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February 27, 2003 |
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COMMISSIONER OF CUS AND C EX Vs. HARIGANGA ALLOYS AND STEELS LTD
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January 16, 2003 |
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COMMISSIONER OF CUS AND C EX Vs. RESHAM SINGH AND CO P LTD
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May 13, 2003 |
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COMMISSIONER OF CUS AND C EX Vs. VINUBHAI STEEL CO PVT LTD
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February 3, 2003 |
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COMMISSIONER OF CUS P Vs. K G PLASTIC INDUSTRIES PVT LTD
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September 19, 2003 |
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COMMISSIONER OF CUS. & C. EX., KOZHIKODE Vs. ALI MOHAMMED P.P.
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December 11, 2003 |
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COMMISSIONER OF CUS. AND C. EX. Vs. MANOJ CONSTRUCTION LTD.
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July 17, 2003 |
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COMMISSIONER OF CUS. AND C. EX. Vs. DHANLAXMI MILLS
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November 17, 2003 |
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COMMISSIONER OF CUS. AND C. EX. Vs. SHREE SYNTHETICS LTD.
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January 15, 2003 |
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COMMISSIONER OF CUSTOMS Vs. BALDEV SINGH
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May 1, 2003 |
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COMMISSIONER OF CUSTOMS Vs. SPECIAL STEELS LTD AND INDIAN CARD CLOTHING CO LTD
|
September 24, 2003 |
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COMMISSIONER OF CUSTOMS Vs. A Q SAYYED
|
September 4, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HARISH EXPORTS
|
October 24, 2003 |
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COMMISSIONER OF CUSTOMS Vs. LOCTITE INDIA PVT LTD
|
April 8, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HATCO INDUSTRIES
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May 22, 2003 |
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COMMISSIONER OF CUSTOMS Vs. MAHENDRA PATNI M D CEEAN INTERNATIONAL
|
November 4, 2003 |
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COMMISSIONER OF CUSTOMS Vs. SWAPNIL G SHAH
|
June 13, 2003 |
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COMMISSIONER OF CUSTOMS Vs. CHARISMA COSMETICS PVT LTD
|
July 14, 2003 |
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COMMISSIONER OF CUSTOMS Vs. BHAGWANDAS BHARUMAL AND CO
|
July 23, 2003 |
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COMMISSIONER OF CUSTOMS Vs. GAMMON INDIA LTD
|
April 4, 2003 |
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COMMISSIONER OF CUSTOMS Vs. STP LTD
|
August 8, 2003 |
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COMMISSIONER OF CUSTOMS Vs. A Q SAYYED
|
September 2, 2003 |
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COMMISSIONER OF CUSTOMS Vs. MAHAVIR ALUMINIUM LTD
|
May 12, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HEWLETT PACKARD I LTD
|
June 11, 2003 |
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COMMISSIONER OF CUSTOMS Vs. PACIFIC EXPORT
|
March 7, 2003 |
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COMMISSIONER OF CUSTOMS Vs. JAYSONS HARD METALS PVT LTD
|
April 8, 2003 |
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COMMISSIONER OF CUSTOMS Vs. DLINE INDIA PVT LTD
|
April 24, 2003 |
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COMMISSIONER OF CUSTOMS Vs. WESTERN INDIA SHIPYARD LTD
|
March 11, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HEWLETT PACKARD I LTD
|
June 6, 2003 |
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COMMISSIONER OF CUSTOMS Vs. GALAXY ENTERTAINMENT
|
May 23, 2003 |
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COMMISSIONER OF CUSTOMS Vs. GURU ASHISH SHIP BREAKERS
|
July 24, 2003 |
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COMMISSIONER OF CUSTOMS Vs. GUJARAT POLYSTER
|
April 1, 2003 |
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COMMISSIONER OF CUSTOMS Vs. H B L NIFE POWER SYSTEMS PVT LTD
|
September 26, 2003 |
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COMMISSIONER OF CUSTOMS Vs. SIRGIROH R KHAN AND SONS
|
July 23, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HITKARI POTTERIES LTD
|
August 28, 2003 |
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COMMISSIONER OF CUSTOMS Vs. TRIVENI INDUSTRIES
|
September 29, 2003 |
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COMMISSIONER OF CUSTOMS Vs. MIHIR ENTERPRISES
|
July 1, 2003 |
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COMMISSIONER OF CUSTOMS Vs. TIPCO POLYMERS LTD
|
October 14, 2003 |
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COMMISSIONER OF CUSTOMS Vs. T C HEALTHCARE PVT LTD
|
November 17, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HAIDERY TINS
|
December 2, 2003 |
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COMMISSIONER OF CUSTOMS Vs. ESSAR PROJECTS LTD
|
November 13, 2003 |
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COMMISSIONER OF CUSTOMS Vs. A R ENTERPRISES LTD
|
November 10, 2003 |
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COMMISSIONER OF CUSTOMS Vs. VARDHAMAN SPECIAL STEELS
|
November 18, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HAIDERY TINS
|
November 17, 2003 |
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COMMISSIONER OF CUSTOMS Vs. HOTEL LEELA VENTURE LTD
|
September 9, 2003 |
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COMMISSIONER OF CUSTOMS Vs. STP LTD
|
August 26, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. BHAWANA EXPORTS
|
September 18, 2003 |
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COMMISSIONER OF CUSTOMS Vs. LAKHUBHAI G MER
|
October 31, 2003 |
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COMMISSIONER OF CUSTOMS Vs. J T PAREKH AND CO AND SHRI DILIP I PAREKH
|
October 31, 2003 |
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COMMISSIONER OF CUSTOMS Vs. PEEMA RAM AND ORS.
|
April 24, 2003 |
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COMMISSIONER OF CUSTOMS Vs. MAHINDRA ENGINEERING AND CHEMICAL PRODUCTS LTD
|
December 18, 2003 |
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COMMISSIONER OF CUSTOMS Vs. MUSHTAQ ABDUL RAZAK KHILJI AND SHRI HEMARAM ASAJI PUROHIT
|
December 22, 2003 |
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COMMISSIONER OF CUSTOMS Vs. R P GANGWAL
|
November 6, 2003 |
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COMMISSIONER OF CUSTOMS Vs. SAVRINBHAI B SHAH
|
December 31, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. VINAYBHAI R PATEL
|
October 31, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. BETA SECURITIES LTD
|
July 4, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. D.K. GROUP OF INDUSTRIES
|
December 12, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. S.C.M. INTERNATIONAL
|
June 30, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. SCM CREATIONS
|
August 21, 2003 |
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COMMISSIONER OF CUSTOMS Vs. SUNNY IMPORTS PVT. LTD.
|
August 25, 2003 |
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COMMISSIONER OF CUSTOMS Vs. AKSA POLY BAGS LTD.
|
August 22, 2003 |
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COMMISSIONER OF CUSTOMS Vs. ARISTO INDUSTRIES
|
September 23, 2003 |
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COMMISSIONER OF CUSTOMS Vs. GANGARAM P. KERKAR
|
September 23, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. R.R. TRADING PVT. LTD.
|
May 22, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. SHAKTHI TRADING CO. EXCISE
|
March 6, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. MX SOFTWARE SERVICES LTD.
|
December 8, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. NOVELTY EXPORTS
|
March 9, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. LAKSHMI MACHINE WORKS LTD.
|
June 12, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. ALOK OVERSEAS
|
December 23, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. JAGDISH PRASHAD SONI
|
May 26, 2003 |
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COMMISSIONER OF CUSTOMS Vs. BHAWANI ROLLER FLOUR MILLS
|
June 3, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. MITTULAL LALAH AND SONS
|
October 8, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. PERFECT LATEX PVT. LTD.
|
October 7, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. MAGNA CORPRO CHEM (I) PVT. LTD.
|
February 27, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. M.B.I. CHEMICALS
|
June 27, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. CHARISMA COSMETICS PVT LTD
|
May 5, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. CHARISMA COSMETICS PVT LTD
|
April 29, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. ATAM MANOHAR SHIP BREAKERS PVT LTD
|
June 18, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. DUJODWALA INDUSTRIES
|
January 22, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. N R B BEARING LTD
|
April 8, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. HIND INDUSTRIAL & MERCANTILE CORPORATION PVT LTD
|
April 28, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. AMRUTBHAI VASUDEVBHAI PATEL
|
May 9, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. J B ENTERPRISES
|
April 30, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. GASLAXY ENTERTAINMENT
|
February 27, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. ICONPAPER
|
March 4, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. AROMA INTERNATIONAL
|
March 19, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. BHARAT COMMERCIAL CO
|
May 12, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. MAHAVIR ALUMINIUM LTD
|
January 16, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. VIRAT ENTERPRISES
|
March 24, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. P.K. SARAWGI
|
April 3, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. KOTHARI POCHES LTD.
|
November 11, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. FORWARD LEATHER COMPANY
|
May 2, 2003 |
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COMMISSIONER OF CUSTOMS Vs. FRICK INDIA LTD.
|
April 16, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. ETERNIT EVEREST LTD.
|
April 9, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. TOKYO INDUSTRIES
|
June 25, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. JAN DE NUL N.V.
|
April 11, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. HOZUR INSTRUMENTS P. LTD.
|
October 28, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. ETERNIT EVEREST LTD.
|
April 29, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. MYSORE INDUSTRIAL PLASTIC CO.
|
January 22, 2003 |
|
COMMISSIONER OF CUSTOMS Vs. HARGOVIND EXPORT
|
May 5, 2003 |
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COMMISSIONER OF CUSTOMS & CENTRAL Vs. DATAR SWITCHGEAR LIMITED
|
April 28, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL Vs. MARS PRINT-N-PACK INDUSTRIES
|
April 11, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL Vs. LANS METALS PVT. LTD.
|
April 4, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL Vs. GODREJ & BOYCE MFG. CO. LTD.
|
April 1, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL Vs. GUJARAT CRAFT INDS. LTD.
|
April 1, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. DCL POLYESTER LTD
|
May 30, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. STADFAST PAPER MILLS PVT LTD
|
June 2, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. SARASWATI STEEL INDUSTRIES
|
May 2, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. UNITED PHOSPHORUS LIMITED
|
May 28, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. RESHAM SINGH & CO P LTD
|
May 5, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. UNITED PHOSPHORUS LIMITED
|
August 13, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. B G SHIRKE CONSTRUCTION TECHNOLOGY LTD
|
May 12, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. SPECIAL PRINTS LTD
|
April 8, 2003 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. PHARMACOM REMEDIES P LTD
|
April 1, 2003 |
|
COMMISSIONER OF CUSTOMS (P) Vs. GANPAT SINGH JODHA
|
July 22, 2003 |
|
COMMISSIONER OF CUSTOMS ACC Vs. KANTILAL MANILAL AND CO LTD
|
March 4, 2003 |
|
COMMISSIONER OF CUSTOMS AND Vs. PROCTOR AND GAMBLE HOME PRODUCTS
|
November 19, 2003 |
|
COMMISSIONER OF CUSTOMS AND Vs. VIKRAM SUPER CEMENT
|
September 9, 2003 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SWASTIK DYEING AND BLEACHING FACTORY
|
December 30, 2003 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. TOSHNIWAL INSTRUMENTS BOMBAY LTD
|
September 4, 2003 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. DATAR SWITCHGEAR LTD
|
June 11, 2003 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. DUROWIRES P LTD
|
December 18, 2003 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. JAIN IRRIGATION SYSTEM LTD
|
September 16, 2003 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MARMO TEXTURISERS MARMO TEXTURISERS P LTD
|
July 22, 2003 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MODERN PETROFILS LTD
|
October 10, 2003 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GARDEN SILK MILLS LTD
|
September 2, 2003 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MODERN PETROFILS
|
October 13, 2003 |
|
COMMISSIONER OF CUSTOMS CENTRAL EXCISE Vs. MEHRATEX INDIA LTD
|
April 8, 2003 |
|
COMMISSIONER OF CUSTOMS EP Vs. DESIGN POINT
|
July 21, 2003 |
|
COMMISSIONER OF CUSTOMS EP Vs. DESIGN POINT
|
July 18, 2003 |
|
COMMISSIONER OF CUSTOMS EXPORT Vs. BLUE CHIP IMPEX P LTD
|
December 31, 2003 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. MAHARASHTRA ENTERPRISES
|
June 6, 2003 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. VOLTAS LTD
|
August 29, 2003 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. UNIVERSAL CABLES LIMITED
|
September 24, 2003 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. ASIA PACIFIC MARBLES P LTD
|
November 14, 2003 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. VIPOR CHEMICALS PVT LTD
|
November 27, 2003 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. GANGARAM P KERKAR
|
September 12, 2003 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. GANGARAM P KERKAR
|
September 26, 2003 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. BALSARA EXTRUSIONS PVT LTD
|
November 12, 2003 |
|
COMMISSIONER OF CUSTOMS IMPORT Vs. JAI MATA INTERNATIONAL
|
May 19, 2003 |
|
COMMISSIONER OF CUSTOMS IMPORT ACC Vs. VIKAS CORPORATION
|
October 13, 2003 |
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COMMISSIONER OF CUSTOMS P Vs. NATIONAL RADIO PRODUCT
|
March 12, 2003 |
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COMMISSIONER OF CUSTOMS PORT Vs. EMAMI LTD
|
December 17, 2003 |
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COMMISSIONER OF CUSTOMS PREV Vs. SURENDRA KUMAR OSWAL
|
August 7, 2003 |
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COMMISSIONER OF CUSTOMS PREV Vs. MONORANJAN BANIK
|
November 25, 2003 |
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COMMISSIONER OF CUSTOMS PREV Vs. YUSUF MOMEEN
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October 29, 2003 |
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COMMISSIONER OF CUSTOMS PREV Vs. SANJAY BADGAMIA
|
December 5, 2003 |
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COMMISSIONER OF CUSTOMS PREVENTIVE Vs. NOVELTY EXPORTS
|
November 4, 2003 |
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COMMISSIONER OF CUSTOMS PREVENTIVE Vs. M M K JEWELLERS
|
November 14, 2003 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. INFOSYS TECHNOLOGIES LTD.
|
March 12, 2003 |
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COMMISSIONER OF CUSTOMS, CHENNAI Vs. VXL INSTRUMENTS LIMITED
|
December 12, 2003 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. O.E.N. INDIA LTD.
|
January 21, 2003 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. A.V.V. & COMPANY
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January 21, 2003 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. JAYANT R. PATEL
|
January 31, 2003 |
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COMMISSIONER OF CUSTOMS, ICD Vs. GOEL OFFSET PRINTERS
|
June 12, 2003 |
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COMMISSIONER OF CUSTOMS, ICD Vs. KEIHIN PENALFA LTD.
|
March 13, 2003 |
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COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. ORISSA INDUSTRIES
|
June 4, 2003 |
|
COMMR OF C EX Vs. NICCO CORPORATION LTD TELELINK DIV
|
June 10, 2003 |
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COMMR OF C EX Vs. MAHARASHTRA INSECTICIDES LTD
|
January 21, 2003 |
|
COMMR OF C EX Vs. ASSAM POLYESTER CO OPERATIVE SOCIETY LTD
|
February 19, 2003 |
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COMMR OF C EX AND CUS Vs. ABS INDIA LTD
|
February 28, 2003 |
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COMMR OF C EX AND CUS Vs. RELIANCE INDUSTRIES LTD
|
October 16, 2003 |
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COMMR OF C EX AND CUS Vs. MADHUSUDAN TEXTURISERS PVT LTD
|
September 23, 2003 |
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COMMR OF C EX AND CUS APPEALS Vs. PREETI PROCESSORS PVT LTD
|
March 26, 2003 |
|
COMMR OF CEN EXCISE Vs. GARWARE POLYSTER LTD
|
December 22, 2003 |
|
COMMR OF CENTRAL EXCISE Vs. MECHANO PAPER MACHINES LTD
|
November 4, 2003 |
|
COMMR OF CENTRAL EXCISE Vs. BIRLA TYRES
|
November 4, 2003 |
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COMMR OF CENTRAL EXCISE Vs. GRAPHITE INDIA LTD COKE DIVISION
|
September 18, 2003 |
|
COMMR OF CENTRAL EXCISE Vs. POLYCHEM LTD
|
March 19, 2003 |
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COMMR OF CENTRAL EXCISE Vs. NITIN ELECTRONICS CORN
|
April 11, 2003 |
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COMMR OF CENTRAL EXCISE AND CUSTOMS Vs. ORISSA SYNTHETICS
|
December 17, 2003 |
|
COMMR OF CUS Vs. HIND INDUSTRIAL AND MERCANTILE CORPN PVT LTD
|
May 5, 2003 |
|
COMMR OF CUS & C EX Vs. NATIONAL LEATHER CLOTH MFG CO
|
March 27, 2003 |
|
COMMR OF CUS AND C EX Vs. UNIQUE PHARMACEUTICALS LAB
|
March 26, 2003 |
|
COMMR OF CUS AND C EX Vs. RATNAMANI METALS AND TUBES LTD
|
March 6, 2003 |
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COMMR OF CUS APPEALS Vs. COSPER IMPEX PVT LTD
|
January 17, 2003 |
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COMMR OF CUS PREV Vs. SURENDRA KUMAR OSWAL
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August 7, 2003 |
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COMMR. OF C. EX. Vs. KAYEM SYNTHETICS PVT. LTD.
|
August 13, 2003 |
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COMMR. OF C. EX. Vs. PUMA AYURVEDIC HERBAL PVT. LTD.
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March 28, 2003 |
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COMMR. OF C. EX. Vs. SURINDRA STEEL TRADERS
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August 21, 2003 |
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COMMR. OF C. EX. Vs. SPEEDWAY RUBBER FACTORY
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January 16, 2003 |
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COMMR. OF C. EX. Vs. HARYANA MALLEABLE AND ALLOY
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January 15, 2003 |
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COMMR. OF C. EX. Vs. SUDARSHANAM SPINNING MILLS LTD.
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November 4, 2003 |
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COMMR. OF C. EX. Vs. RAMCO CONFECTIONERY (P) LTD.
|
September 11, 2003 |
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COMMR. OF C. EX. Vs. PASHUPATI SPINNING AND WEAVING
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November 5, 2003 |
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COMMR. OF C. EX. Vs. MEGATECH CONTROLS LTD.
|
January 1, 2003 |
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COMMR. OF C. EX. Vs. PRAGATI AROMA OIL DISTILLERS (P)
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April 2, 2003 |
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COMMR. OF C. EX. Vs. SCIENTIFIC COMPOUNDS AND
|
March 5, 2003 |
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COMMR. OF C. EX. Vs. SANGAMITRA COTTON MILLS (P) LTD.
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November 28, 2003 |
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COMMR. OF C. EX. Vs. SUPREME FIRE WORKS FACTORY
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November 27, 2003 |
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COMMR. OF C. EX. Vs. WELCURE DRUGS AND
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May 28, 2003 |
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COMMR. OF C. EX. Vs. MARUTHAM TEXTILES (P) LTD.
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February 28, 2003 |
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COMMR. OF C. EX. Vs. SHREE BAIDYANATH AYURVED BHAVAN
|
July 17, 2003 |
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COMMR. OF C. EX. AND CUS. Vs. NICHOLAS PIRAMAL INDIA LTD.
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May 5, 2003 |
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COMMR. OF C. EX., COCHIN Vs. KERALA STATE CASHEW DEVELOPMENT CORPN. LTD.
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May 6, 2003 |
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COMMR. OF C. EX., COCHIN Vs. KERALA AGRO MACHINERY CORPORATION LTD.
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November 28, 2003 |
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COMMR. OF C. EX., HYDERABAD-III Vs. ELECTRONICS CORP. OF INDIA LTD.
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March 28, 2003 |
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COMMR. OF C. EX., KOLKATA-III Vs. INTERNATIONAL FERRITES LTD.
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September 15, 2003 |
|
COMMR. OF CUS. & C. EX. Vs. VADILAL INDUSTRIES LTD.
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March 6, 2003 |
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COMMR. OF CUS. (PREV.) Vs. DHIRAJBHAI RAMJIBHAI TANDEL
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June 23, 2003 |
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COMMR. OF CUS. (SEA PORT) Vs. TAMILNADU ELECTRICITY BOARD
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September 3, 2003 |
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COMMR. OF CUS., VISAKHAPATNAM Vs. SIRI AQUA FARMS AND EXPORTS (P) LTD.
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August 28, 2003 |
|
COMMR. OF CUSTOMS, AIR CARGO UNIT Vs. MARUTI UDYOG LTD.
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May 1, 2003 |
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COMPACK PVT LTD Vs. COMMISSIONER OF C EX
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March 5, 2003 |
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COMPOSITE INVESTMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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May 30, 2003 |
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COMPTECH ELECTRONICS PVT. LTD. Vs. CC
|
September 9, 2003 |
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COMPUTILITY COMPUTERS SYSTEMS LTD Vs. COMMISSIONER OF CUSTOMS
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September 11, 2003 |
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COMTECK LABORATORIES Vs. COMMISSIONER OF C EX
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July 28, 2003 |
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COMTECK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
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July 16, 2003 |
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CONCORDE OVERSEAS PRIVATE LTD. Vs. COMMR. OF CUS., ICD
|
May 29, 2003 |
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CONCRETE PRODUCTS AND Vs. COMMISSIONER OF C. EX.
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September 1, 2003 |
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CONNAUGHT PLAZA RESTAURANT (P) LTD. Vs. COMMR. OF C. EX.
|
January 29, 2003 |
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CONTEMPERORY PACKAGING Vs. C.C.E.
|
May 29, 2003 |
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CONTINENTAL CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS
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January 28, 2003 |
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CONTINENTAL CHEMICALS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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May 2, 2003 |
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COOLADE BEVERAGES LTD. Vs. COMMISSIONER OF C. EX.
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August 21, 2003 |
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COOLADE BEVERAGES LTD., GOLDEN Vs. CCE
|
June 4, 2003 |
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COOLWELL AUTOMOBILES ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
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April 10, 2003 |
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CORDA INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
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December 11, 2003 |
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COSCO BLOOSOMS PVT. LTD. Vs. CC
|
November 19, 2003 |
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COSCO BLOSSOMS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
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COSME REMEDIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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August 12, 2003 |
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COSMIC TEXTILES P LTD Vs. COMMISSIONER APPEALS CENTRAL EXCISE AND CUSTOMS
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December 17, 2003 |
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COSMIC TEXTILES P LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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December 5, 2003 |
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COSTA & CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2003 |
|
COTEKAR ELECTRONICS Vs. COMMISSIONER OF C. EX., CALICUT
|
July 30, 2003 |
|
CRAFT STUDIO Vs. COMMISSIONER OF C. EX.
|
July 21, 2003 |
|
CREATIVE DYEING AND PRINTING Vs. COMMISSIONER OF C. EX.
|
July 30, 2003 |
|
CREATIVE ENTERPRISES Vs. CCE
|
October 28, 2003 |
|
CRESCENT FOODS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 23, 2003 |
|
CRISTOPIA ENERGY SYSTEMS (I) PVT. Vs. CCE
|
June 25, 2003 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2003 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2003 |
|
CROSSLINK SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS
|
November 14, 2003 |
|
CTR MANUFACTURING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
CUT METAL CORPN Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
CYMEX TIME LIMITED Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2003 |
|
CYMEX TIME LTD Vs. COMMISSIONER OF CUSTOMS
|
June 19, 2003 |
|
CYMEX TIME LTD Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2003 |
|
D C POLYESTER LTD AND VIRENDRA PROCESSORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
D N GHADGE Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
D PRITHVIRAJ & CO Vs. COMMISSIONER OF C EX & CUSTOMS
|
January 20, 2003 |
|
D.A.B. EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2003 |
|
D.R. POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS, ICD
|
December 22, 2003 |
|
D.S. METALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2003 |
|
D.V. DEO Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
September 15, 2003 |
|
DABSONS ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2003 |
|
DABUR INDIA LTD. Vs. CCE
|
October 10, 2003 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
July 17, 2003 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2003 |
|
DADA ASSOCIATES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 15, 2003 |
|
DAELIM INDUSTRIAL CO. Vs. CCE
|
June 4, 2003 |
|
DAELIM INDUSTRIAL CO. Vs. CCE
|
June 5, 2003 |
|
DAEWOO MOTORS (I) LTD. Vs. COMMISSIONER OF C. EX. (APPEALS)
|
April 10, 2003 |
|
DAKLE REINFORCED PLASTIC (P) LTD. Vs. COMMISSIONER OF C. EX.
|
May 6, 2003 |
|
DAKSH STEELS PVT. LTD. Vs. CCE
|
October 16, 2003 |
|
DANKE ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
February 14, 2003 |
|
DARSHAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
DATA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2003 |
|
DAWAR RADIOS Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2003 |
|
DAYA ENGG. WORKS (SLEEPER) LTD. Vs. CCE
|
October 17, 2003 |
|
DAYA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2003 |
|
DAYLON CRIMPERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2003 |
|
DCM ENGINEERING PRODUCTS Vs. COMMISSIONER OF CUSTOMS
|
March 7, 2003 |
|
DCM TOOLS AND DIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
|
DCW LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2003 |
|
DE NOCIL CROP PROTECTION PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
DECCAN INDUSTRIAL PRODUCTS PVT. Vs. COMMR. OF CUS.
|
August 27, 2003 |
|
DECCAN TOBACCO PROCESSORS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 26, 2003 |
|
DEE PEARLS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 16, 2003 |
|
DEE PHARMA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2003 |
|
DEEK PRINTERS AND GURANGBHAI THAKORE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2003 |
|
DEKON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
DELHI DYING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
DELPHI AUTOMOTIVE SYSTEMS Vs. COMMISSIONER OF C. EX.
|
October 14, 2003 |
|
DELTA PLASTICS AND SHRI R A KHAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2003 |
|
DEMOSHA CHEMICALS LIMITED Vs. CCE
|
July 8, 2003 |
|
DEMOSHA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2003 |
|
DEMOSHA CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
August 1, 2003 |
|
DENSO KIRLOSKAR INDUS. PVT. LTD. Vs. COMMR. OF CUS. (APPEALS), CHENNAI
|
August 22, 2003 |
|
DESIGN POINT Vs. COMMISSIONER OF CUSTOMS (EP), AIR
|
April 29, 2003 |
|
DETERGENTS INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 9, 2003 |
|
DETERGENTS INDIA LTD., SHAW Vs. CCE AND DETERGENTS INDIA LTD.
|
April 22, 2003 |
|
DEVANG R VORA AND K D BHATT Vs. COMMISSIONER OF CUSTOMS
|
July 24, 2003 |
|
DEVARSONS CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2003 |
|
DEVI AUTOMOBILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2003 |
|
DEVIKA TRADING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2003 |
|
DGP HINODAY INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
DGP WINDSOR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2003 |
|
DHAIRYASHIL KAPSE PATIL Vs. COMMISSIONER OF C EX
|
October 30, 2003 |
|
DHANAJAY N KHALWADEKAR Vs. COMMR OF CUS PREV
|
July 1, 2003 |
|
DHANESH TEXTILE INDUSTRIES PVT LTD AND SUKHDEV NARANG Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2003 |
|
DHANLAXMI GARMENTS PVT LTD AND SANJAY BHAGWANDAS GOYAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 15, 2003 |
|
DHANSHREE AGRO POLY PRODUCTS Vs. COMMISSIONER OF C. EX.
|
June 30, 2003 |
|
DHANU YADAV Vs. COMMISSIONER OF CUSTOMS
|
April 2, 2003 |
|
DHARA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
January 2, 2003 |
|
DHARAMPAL PREMCHAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
DHARAMPAL SATYAPAL LTD. Vs. CCE
|
March 20, 2003 |
|
DHARMSI MORARJI CHEMICAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2003 |
|
DHARNENDRA INDS LTD Vs. COMMISSIONER OF CEN EXCISE
|
November 21, 2003 |
|
DHILLON AGENCY AND SALES P LTD Vs. COMMR OF CUSTOMS
|
March 12, 2003 |
|
DHILLON KOOL DRINKS AND BEVERAGES Vs. C.C.E.
|
October 17, 2003 |
|
DHILLON KOOL DRINKS AND BEVERAGES Vs. COMMISSIONER OF C. EX.
|
July 15, 2003 |
|
DIAMOND CEMENTS Vs. CCE
|
February 13, 2003 |
|
DIAMOND OVERSEAS Vs. COMMISSIONER OF CUSTOMS PORT
|
November 5, 2003 |
|
DIANILINS ORGANICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
DIARY DEN (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2003 |
|
DIASCANS INDIA LIMITED Vs. COMMR OF CUSTOMS
|
June 11, 2003 |
|
DIGITAL SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2003 |
|
DILIP A GOPLANI Vs. COMMISSIONER OF CUSTOMS
|
May 7, 2003 |
|
DILIP A GOPLANI Vs. COMMISSIONER OF CUSTOMS
|
May 13, 2003 |
|
DILIP ANAND SAKPAL Vs. COMMISSIONER OF CUSTOMS
|
February 10, 2003 |
|
DINA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX
|
October 30, 2003 |
|
DINA METALS LTD. & DINA MAHABIR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2003 |
|
DINESH MILLS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2003 |
|
DIPEN ENTERPRISES Vs. CC
|
December 9, 2003 |
|
DIVYESH SHAH Vs. COMMISSIONER OF CUSTOMS ADJ
|
June 3, 2003 |
|
DMELLO & CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2003 |
|
DMS CORPORATION Vs. CC, KOLKATA
|
August 5, 2003 |
|
DO BEST INFOWAY Vs. CCE
|
July 24, 2003 |
|
DOABA ALLOYS CASTING (P) LTD. Vs. COMMISSIONER OF C. EX.
|
January 8, 2003 |
|
DOIWALA SUGAR CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2003 |
|
DORA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2003 |
|
DOW CHEMICAL CO. Vs. DESIGNATED AUTHORITY, MINISTRY OF FINANCE
|
October 13, 2003 |
|
DPK ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 1, 2003 |
|
DRESTER TOOLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2003 |
|
DRUNKEY EXPORTS P LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
December 23, 2003 |
|
DSM ANTI-INFECTIVE INDIA (P.) Vs. COMMISSIONER OF C. EX.
|
November 19, 2003 |
|
DUDHAGANGA VEDGANGA SSK LTD Vs. COMMISSIONER OF C EX
|
May 12, 2003 |
|
DUJODWALA INDUSTRIES Vs. CCE
|
April 1, 2003 |
|
DURACELL (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2003 |
|
DYANAMIC ENGINEERS Vs. CCE
|
October 10, 2003 |
|
DYE STUFF MANUFACTURERS Vs. GOVT. OF INDIA (MINISTRY OF
|
September 12, 2003 |
|
DYNA LAMPS AND GLASS WORKS LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2003 |
|
DYNATECH PACKAGING PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 24, 2003 |
|
E. MERCK (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2003 |
|
E.V. MATHAI & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 26, 2003 |
|
EAGLE FLASK INDUSTRIES LTD Vs. COMMISSIONER OF C EX AND CUS
|
April 9, 2003 |
|
EAGLE FLASK INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2003 |
|
EASTERN ROAD CARRIERS LTD Vs. COMMISSIONER OF CUSTOMS P
|
November 18, 2003 |
|
EASTERN RUG MANUFACTURERS Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2003 |
|
ECE INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
July 18, 2003 |
|
EICHER CONSULTANCY SERVICES LTD Vs. COMMISSIONER OF APPEALS CENTRAL EXCISE
|
June 2, 2003 |
|
EICHER CONSULTANCY SERVICES LTD Vs. CCE
|
June 2, 2003 |
|
EICHER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2003 |
|
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2003 |
|
EID PARRY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 2003 |
|
EID PARRY (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
EID PARRY INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
February 25, 2003 |
|
EID PARRY INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
EIMCO ELECON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 5, 2003 |
|
ELDER PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
March 28, 2003 |
|
ELECON ENGG CO LTD Vs. CCE
|
October 30, 2003 |
|
ELECTROLUX KELVINATOR LTD. Vs. CCE
|
November 12, 2003 |
|
ELECTROLUX KELVINATOR LTD. Vs. C.C.E.
|
September 10, 2003 |
|
ELECTRONIC RESEARCH LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 4, 2003 |
|
ELECTRONICS RESEARCH & Vs. CCE
|
January 22, 2003 |
|
ELECTROSTEEL CASTINGS LTD Vs. CCE
|
November 10, 2003 |
|
ELECTROTEKNICA SWITCHGEARS PVT LTD Vs. COMMR OF C EX
|
March 24, 2003 |
|
ELEMEC INDUSTRIES, SHREE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2003 |
|
ELEX INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
September 1, 2003 |
|
ELEX KNITTING MACHINERY CO. Vs. COMMISSIONER OF C. EX.
|
September 1, 2003 |
|
EM ESS ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2003 |
|
EMAMI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2003 |
|
EMCEE CROWNS Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 25, 2003 |
|
EMCO LENZE PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 22, 2003 |
|
EMI TRANSMISSION LTD AND S K SADANAND SHETTY Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2003 |
|
EMMELLEN BIOTECH Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
EMMES METAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
EMMES METALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2003 |
|
EMMSONS INTERNATIONAL LIMITED Vs. COMMISSIONER OF CUSTOMS
|
September 29, 2003 |
|
ENCEE DYING AND PRINTING WORKS LTD Vs. CCE
|
October 20, 2003 |
|
ENGEE INDUSTRIAL SERVICES PVT LTD AND VINOD GOYAL Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2003 |
|
ENGINEERING ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 17, 2003 |
|
ENGLISH INDIAN CLAY LTD. Vs. COMMISSIONER OF C. EX.
|
October 1, 2003 |
|
ENGSER INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
September 22, 2003 |
|
ENVA CHEM INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
October 28, 2003 |
|
ENVAIR ELECTRODYNE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2003 |
|
ENVAIR ELECTRODYNE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
EPCOS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 11, 2003 |
|
ERI TECH LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2003 |
|
ERNAKULAM REG. CO-OP. MILK PRODUCTS UNION LTD. Vs. C.C.E., COCHIN
|
September 17, 2003 |
|
ERRAND ELECTRONIC INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2003 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2003 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
ESKAY NARROW FABRICS P LTD Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2003 |
|
ESKAY NARROW FABRICS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2003 |
|
ESS ESS METALS ENTERPRISES Vs. CCE
|
October 6, 2003 |
|
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2003 |
|
ESSAR STEEL LTD Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2003 |
|
ESSAR STEEL LTD Vs. COMMISSIONER OF CUSTOMS
|
December 29, 2003 |
|
ESSAR STEEL LTD Vs. COMMISSIONER OF CUSTOMS
|
December 22, 2003 |
|
ESSAR STEEL LTD. Vs. COMMISSIONER OF CENTRAL
|
June 19, 2003 |
|
ESSAR STEELS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2003 |
|
ESSAR STEELS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2003 |
|
ESSEL PACKAGING LTD. Vs. CCE
|
January 30, 2003 |
|
ESSEL PROPACK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 25, 2003 |
|
ESSENJAY MARKETING PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
October 6, 2003 |
|
ESSKAY STEEL ROLLING MILLS AND SHRI P S SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2003 |
|
EUPHARA LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
April 29, 2003 |
|
EUPHARMA LABORTORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
EURO COTSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2003 |
|
EURO COTSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
EUROTEX INDUSTRIES AND EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
EVERGREEN EXIM P LTD AND TWO ORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 2003 |
|
EVERGREEN SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 17, 2003 |
|
EVERSHINE CERA PVT LTD AND CHAMANLAL P SARODIA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 8, 2003 |
|
EXCEL GLASSES LTD. Vs. COMMISSIONER OF CUSTOMS, TRICHY
|
September 17, 2003 |
|
EXCELSIOR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2003 |
|
EXECUTIVE ENGG. (POLE CASTING), K.S.E.B. Vs. COMMR. OF C. EX., COCHIN
|
September 25, 2003 |
|
EXECUTIVE ENGINEER IRRIGATION DEPARTMENT Vs. COMMISSIONER CENTRAL EXCISE
|
June 24, 2003 |
|
EXECUTIVE ENGINEER, CENTRAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
EXIDE INDUSTRIES Vs. MINISTRY OF FINANCE, DESIGNATED
|
November 21, 2003 |
|
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
|
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2003 |
|
EXIDE INDUSTRIES LTD. Vs. DESIGNATED AUTHORITY
|
June 3, 2003 |
|
EXIMIOUS VENTURES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2003 |
|
EXTRUSIONS 1985 PVT LTD Vs. COMMISSIONER OF C EX
|
April 25, 2003 |
|
F.A. CHASMAWALA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AIR
|
January 28, 2003 |
|
FAG BEARINGS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
December 11, 2003 |
|
FAIR EXPORTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 23, 2003 |
|
FAIRDEAL ENGINEERING Vs. COMMISSIONER OF C. EX.
|
July 29, 2003 |
|
FAIZAN TEXTURISING Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2003 |
|
FALCON MARINE EXPORTS LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
December 12, 2003 |
|
FARIDABAD METAL UDYOG PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 21, 2003 |
|
FATHIMA PANELS Vs. COMMR. OF C. EX., MANGALORE
|
February 14, 2003 |
|
FAVOURITE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2003 |
|
FAVOURITE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2003 |
|
FAVOURITE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 2, 2003 |
|
FAXTEL SYSTEMS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 9, 2003 |
|
FENNER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2003 |
|
FERROUS FORGINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 24, 2003 |
|
FERTILISERS & CHEM. TRAVANCORE LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
February 10, 2003 |
|
FIAT INDIA P LTD AND PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CEN EXCISE
|
November 21, 2003 |
|
FILAMENT INDIA AND K.G. BAJORIA, Vs. CCE, JAIPUR [ALONGWITH APPEAL
|
June 3, 2003 |
|
FIMAKEM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
FINACORD CHEMICALS P LTD Vs. COMMISSIONER OF CUSTOMS
|
September 8, 2003 |
|
FINECORE CABLES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 24, 2003 |
|
FINOLEX CABLES LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 5, 2003 |
|
FINOLEX CABLES LTD Vs. COMMISSIONER OF CUSTOMS AND C EX
|
February 20, 2003 |
|
FINOLEX INDS LTD Vs. CCE
|
October 24, 2003 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2003 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
FINOLEX INDUSTRIES LTD AND LARSEN & TOUBRO LTD Vs. COMMISSIONER OF CUSTOMS
|
May 21, 2003 |
|
FINOLEX INDUSTRIES LTD AND LARSEN & TOUBRO LTD Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2003 |
|
FINOLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2003 |
|
FLEX CHEMICALS LTD. Vs. CCE
|
September 8, 2003 |
|
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2003 |
|
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2003 |
|
FLEXOPLAST ABRASIVES I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
FLISTEX MAGNETICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2003 |
|
FLORA CONTINENTAL LTD. Vs. CCE
|
October 21, 2003 |
|
FLORA WALL COVERING LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
May 23, 2003 |
|
FLUIDTECH BOILERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 8, 2003 |
|
FORBES GOKAK LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
July 11, 2003 |
|
FRESH LABS Vs. COMMISSIONER OF CUSTOMS ADJUDICATION
|
August 19, 2003 |
|
FRESH LABS Vs. COMMISSIONER OF CUSTOMS ADJ
|
August 21, 2003 |
|
FRICK INDIA LTD. Vs. C.C.E.
|
August 26, 2003 |
|
FRIENDS WIRE INDUSTRIES Vs. CCE
|
February 25, 2003 |
|
FRISTAM PUMPS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2003 |
|
FRONTIER TRADING Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2003 |
|
FUTURA POLYMERS Vs. CCE
|
October 20, 2003 |
|
G IOANNIS Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2003 |
|
G K W LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2003 |
|
G P MANGLANI FOODS P LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
January 2, 2003 |
|
G S L Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2003 |
|
G T C INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
November 8, 2003 |
|
G V EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
June 16, 2003 |
|
G.K.N. DRIVE SHAFTS INDS. LTD. Vs. CCE
|
November 17, 2003 |
|
G.M. (FIN.), BHARAT ALUMINIUM Vs. CCE
|
September 30, 2003 |
|
G.M. PENS (INTERNATIONAL) PVT. Vs. CC
|
January 30, 2003 |
|
G.M. TELECOM BSNL Vs. CCE
|
June 2, 2003 |
|
G.P. JAISWAL, Vs. CC
|
November 12, 2003 |
|
G.T.C. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
February 3, 2003 |
|
G.V.G. PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
October 8, 2003 |
|
GAGAN SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2003 |
|
GAIL Vs. CCE
|
July 2, 2003 |
|
GAJROULA SPINNING MILLS Vs. COMMISSIONER OF CUS. & C. EX.
|
January 10, 2003 |
|
GALAXY AGRICO EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2003 |
|
GAMMA RAYS TRANSMISSION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2003 |
|
GANESH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS IMPORT
|
September 26, 2003 |
|
GANESH INTERNATIONAL AND GAUTAM OVERSEAS Vs. COMMISSIONER OF CUSTOMS IMPORT
|
August 5, 2003 |
|
GANESH SHRESHTHA Vs. COMMISSIONER OF CUSTOMS
|
August 14, 2003 |
|
GANESH STEEL RE ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2003 |
|
GANESH STEEL RE ROLLING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2003 |
|
GANGA ELECTROCAST LTD Vs. COMMISSIONER OF C EX
|
March 25, 2003 |
|
GANGAPUR S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2003 |
|
GANGAPUR S S K LTD Vs. COMMISSIONER OF C EX
|
September 30, 2003 |
|
GANPATHI OVERSEAS AND SURESH CHANDRA SHARMA Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2003 |
|
GARDEN SILK MILLS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 12, 2003 |
|
GARHA GEARS LIMITED Vs. CCE
|
November 13, 2003 |
|
GARLON POLY FAB INDUS. LTD. Vs. COMMISSIONER OF C. EX.
|
May 1, 2003 |
|
GARWARE POLYESTER LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 13, 2003 |
|
GAS AUTHORITY OF INDIA LTD. Vs. COMMR. OF C. EX.
|
July 3, 2003 |
|
GAS AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 13, 2003 |
|
GAUR IMPEX Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2003 |
|
GAURAV ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2003 |
|
GAURI FASHIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2003 |
|
GAUTAM DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2003 |
|
GAUTAM PETROCHEM INDUSTRIES P LTD AND MAHENDRA CHOPRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2003 |
|
GAUVAV MERCANTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2003 |
|
GEETHA PREMRAJ Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 17, 2003 |
|
GEM NUTS AND PRODUCE EXPORTS CO PVT LTD Vs. COMMR OF CUS
|
June 9, 2003 |
|
GEM PETRO CHEMICALS & ANR. Vs. CCE, GUNTUR
|
July 17, 2003 |
|
GEN. ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2003 |
|
GENERAL MANAGER (TELECOM) Vs. CCE
|
June 10, 2003 |
|
GENERAL MECHANICAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
GENERAL TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
May 14, 2003 |
|
GENESIS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2003 |
|
GENO PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2003 |
|
GENO PHARMACEUTICALS LTD Vs. COMMISSIONER OF C EX
|
April 4, 2003 |
|
GENUINE SPARES (INDIA) Vs. COMMISSIONER OF CUSTOMS
|
May 22, 2003 |
|
GERMAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
GERMAN REMEDIES LTD. Vs. CCE
|
June 10, 2003 |
|
GERMAN REMEDIES LTD. Vs. COMMR. OF C. EXCISE
|
February 15, 2003 |
|
GERMAN REMEDIES LTD. Vs. CCE
|
December 30, 2003 |
|
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2003 |
|
GHATAPRABHA SAHAKARI SAKKARE KARKHANE NIYAMIT Vs. C.C.E., BELGAUM
|
October 16, 2003 |
|
GHATGE PATIL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2003 |
|
GHAZIABAD FORGINGS P. LTD. Vs. CCE, GHAZIABAD
|
March 10, 2003 |
|
GHODAVAT PAN MASALA PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2003 |
|
GILARD RADIO PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 24, 2003 |
|
GINNI INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2003 |
|
GINNY INTERNATIONAL LIMITED Vs. CCE
|
March 5, 2003 |
|
GIRDHARI DUBEY Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2003 |
|
GIRDHARI GANESHNARYAN MALPANI CENTURY DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 14, 2003 |
|
GKN SINTER METALS LTD AND S J MULYE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2003 |
|
GLASS EQUIPMENT (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
August 22, 2003 |
|
GLAXO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2003 |
|
GLAXO SMITH KLINE PHARMACEUTICALS LTD AND Y G BHATT Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
June 24, 2003 |
|
GLENCORE INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 12, 2003 |
|
GLOBAL SYNTEX (BHL) LTD. Vs. CCE
|
August 26, 2003 |
|
GLOBE TRADERS Vs. COMMISSIONER OF CUSTOMS
|
December 15, 2003 |
|
GMMCO LTD. Vs. CC
|
March 7, 2003 |
|
GOBIND GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJ
|
December 22, 2003 |
|
GODAVARI DUDHNA SAHAKARI SAKHAR KARKHANA LTD. Vs. CCE AND C
|
November 21, 2003 |
|
GODFREY PHILIPS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2003 |
|
GODFREY PHILLIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2003 |
|
GODREJ & BOYACE MFG CO LTD AND H B GHADIALLY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2003 |
|
GODREJ & BOYCE MFG CO LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
April 22, 2003 |
|
GODREJ & BOYCE MFG CO LTD Vs. COMMISSIONER OF C EX
|
June 12, 2003 |
|
GODREJ & BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2003 |
|
GODREJ & BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2003 |
|
GODREJ AND BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2003 |
|
GODREJ GE APPLIANCES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 12, 2003 |
|
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2003 |
|
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2003 |
|
GODREJ PACIFIC TECHNOLOGY LTD Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2003 |
|
GOENKA TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 31, 2003 |
|
GOENKA VENEERS PVT LTD Vs. COMMR OF CUS AND C EX
|
May 1, 2003 |
|
GOENKA VENEERS PVT LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
April 29, 2003 |
|
GOENKA WOOLLEN LTD Vs. COMMISSIONER OF CUS AND C EX
|
July 8, 2003 |
|
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 5, 2003 |
|
GOKUL INDALIA Vs. COMMR OF CUSTOMS PREV
|
February 5, 2003 |
|
GOKUL REFOILS AND SOLVENT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 26, 2003 |
|
GOLD PLAST Vs. COMMISSIONER OF C. EX.
|
April 22, 2003 |
|
GOLD SEAL ENGG PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
July 1, 2003 |
|
GOLD SEAL ENGG PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2003 |
|
GOLDEN CHEMICALS PVT LTD Vs. COMMISSIONER OF C EX
|
October 6, 2003 |
|
GOLDEN CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
GOLDEN IRON AND STEEL FORGINGS Vs. CC
|
February 5, 2003 |
|
GOLDEN POLYMEX INDIA LTD Vs. CCE
|
April 25, 2003 |
|
GONEKA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2003 |
|
GOOD PACK AND K K KORGAONKAR Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 10, 2003 |
|
GOOD YEAR (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2003 |
|
GOODWILL ELECTRONICS AND ARIHANT ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2003 |
|
GOPI CHAND AND COMPANY Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2003 |
|
GOPI KRISHNA PROCESSORS Vs. CCE
|
September 15, 2003 |
|
GORAMAL HARI RAM LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2003 |
|
GOVARDHAN DAS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
September 17, 2003 |
|
GOVERDHAN CREATION Vs. COMMISSIONER OF CUSTOMS
|
December 9, 2003 |
|
GOVIND PRINTING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2003 |
|
GOYAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2003 |
|
GR STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
August 27, 2003 |
|
GRASIM IND. (CHEMICAL DIVN.) Vs. COMMISSIONER OF C. EX.
|
February 17, 2003 |
|
GRASIM INDUSTRIES Vs. CCE
|
October 7, 2003 |
|
GRASIM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2003 |
|
GRASIM INDUSTRIES Vs. CCE, INDORE
|
December 10, 2003 |
|
GRASIM INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
November 14, 2003 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
April 1, 2003 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2003 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2003 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
April 7, 2003 |
|
GREENWAYS SHIPPING AGENCIES PVT LTD AND Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2003 |
|
GREY IRON FOUNDRY Vs. COMMISSIONER OF C. EX.
|
January 6, 2003 |
|
GRINDWELL NORTON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2003 |
|
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2003 |
|
GTC INDUSTRIES LTD. Vs. CCE
|
October 10, 2003 |
|
GUARDIAN CONTROLS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 23, 2003 |
|
GUFIC HEALTHCARE LTD AND SHRI K N SANGHAVI Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
April 9, 2003 |
|
GUIDE VALVE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 21, 2003 |
|
GUJARAT ALKALIES AND CHEMICALS LTD Vs. CCE
|
December 11, 2003 |
|
GUJARAT AMBUJA CEMENT LTD. Vs. CCE
|
November 4, 2003 |
|
GUJARAT AMBUJA CEMENTS LTD. Vs. CCE
|
October 3, 2003 |
|
GUJARAT AMBUJA CEMENTS LTD. Vs. CCE
|
July 17, 2003 |
|
GUJARAT CANCER & RESEARCH INSTITUTE Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2003 |
|
GUJARAT CONTAINERS LTD Vs. CCE
|
July 11, 2003 |
|
GUJARAT CONTAINERS LTD SAGAR SPRINGS PVT LTD SONAMA AROMATICS PVT LTD AND ROSALEE COLOURS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
GUJARAT CUP COMPANY Vs. CCE
|
October 16, 2003 |
|
GUJARAT DYESTUFF INDUSTRIES Vs. CC AND CE
|
October 10, 2003 |
|
GUJARAT ELECTROMELT LTD Vs. C C E
|
October 29, 2003 |
|
GUJARAT ELECTROMELT LTD. Vs. CCE
|
November 25, 2003 |
|
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
May 6, 2003 |
|
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CUS.
|
October 30, 2003 |
|
GUJARAT PERSTORP ELECTRONICS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 1, 2003 |
|
GUJARAT PERSTORP ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2003 |
|
GUJARAT RAFFIA INDUSTRIES LTD. Vs. COMMR. OF C. EX.
|
January 14, 2003 |
|
GUJARAT RAFFIA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
November 27, 2003 |
|
GUJARAT RAFFIA INDUSTRIES LTD. Vs. CCE
|
November 21, 2003 |
|
GUJARAT RESEARCH & MEDICAL Vs. C.C. (IMPORT)
|
March 3, 2003 |
|
GUJARAT STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 8, 2003 |
|
GUJARAT TRACTOR CORPORATION LTD. Vs. COMMR. OF C. EX. AND CUS. (APPEALS)
|
May 27, 2003 |
|
GUJCHEM DISTILLERS INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 1, 2003 |
|
GULF AIRWAYS AND AIR INDIA LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
November 21, 2003 |
|
GULJAG INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2003 |
|
GUPTA TEXTILE INDUSTRIES LTD AND ANIL KUMAR SINGHAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 7, 2003 |
|
GURJARI BUILDING MATERIALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2003 |
|
GURU NANAK COLD DRINKS Vs. COMMISSIONER OF C. EX.
|
October 24, 2003 |
|
GURUVAYURAPPAN SECURITY BUREAU Vs. COMMISSIONER OF C. EX.
|
May 26, 2003 |
|
GWALIOR HOSPITAL AND EDUCATIONAL Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2003 |
|
H & R JOHNSON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2003 |
|
H H PATEL AND CO Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 28, 2003 |
|
H P C L Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2003 |
|
H R PATEL Vs. COMMISSIONER OF CUSTOMS
|
July 10, 2003 |
|
H R PATEL AND BRIAN KEITH KREJCI Vs. COMMISSIONER OF CUSTOMS
|
June 25, 2003 |
|
H.C.I. COMNET SYSTEMS AND Vs. COMMR. OF CUS.
|
August 6, 2003 |
|
H.E.G. LTD. Vs. CCE, BHOPAL
|
March 6, 2003 |
|
H.J. PATIL SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2003 |
|
H.M.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
H.P.L. CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2003 |
|
HADA TEXTILES INDUSTRIES LTD Vs. CCE
|
February 19, 2003 |
|
HAJOORI AND SONS Vs. CC EX
|
December 12, 2003 |
|
HANIL ERA TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2003 |
|
HANSAFLON PLASTOCHEM LTD. Vs. COMMISSIONER OF C. EX.
|
February 10, 2003 |
|
HAR BHAGWANDAS WADHWA AND RAJENDRA NANDA Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2003 |
|
HARDCASTLE RESTAURANTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2003 |
|
HARDCASTLE RESTAURANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 15, 2003 |
|
HARDIK INDUSTRIAL CORPORATION Vs. CC
|
July 1, 2003 |
|
HARDIK INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2003 |
|
HAREN TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2003 |
|
HARESH KUMAR P SHETH Vs. COMMISSIONER OF CUSTOMS
|
October 6, 2003 |
|
HARI CHAND SHRI GOPAL, GOPAL ZARDA Vs. CCE
|
July 7, 2003 |
|
HARI LEELA PROCESS HOUSE Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
HARI PRAKASH SINGH Vs. CC
|
May 23, 2003 |
|
HARI VISHNU PACKAGING LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 1, 2003 |
|
HARICHAND KIDARNATH KHANNA AND Vs. CCE
|
August 7, 2003 |
|
HARINDER PAL SINGH SHERGILL Vs. COMMISSIONER OF CUSTOMS
|
June 2, 2003 |
|
HARINDER SINGH Vs. COMMISSIONER OF CUSTOMS
|
October 17, 2003 |
|
HARISH CHEMICAL ENGG INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
HARISH G DAWDA Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2003 |
|
HARITA GRAMMER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2003 |
|
HARSHVARDHAN EXPORTS AND R C AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
HARSHVARDHAN EXPORTS AND SHRI R C AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
HARSIDDHI PIPES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 4, 2003 |
|
HARYANA INDUSTRIAL SECURITY Vs. COMMISSIONER OF C. EX.
|
August 19, 2003 |
|
HARYANA SHEET GLASS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
HARYANA STEEL CO Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
April 21, 2003 |
|
HARYANA TEXTILE CORPN. LTD. Vs. COMMISSIONER OF C. EX.
|
March 3, 2003 |
|
HARYANA VIDYUT PARSARAN NIGAM Vs. COMMISSIONER OF C. EX.
|
December 4, 2003 |
|
HATIM DIELECTRICS PVT LTD Vs. COMMISSIONER OF C EX
|
September 19, 2003 |
|
HAVELLS INDIA LTD. Vs. CCE
|
June 9, 2003 |
|
HAVELLS INDIA LTD. Vs. CCE
|
September 6, 2003 |
|
HAWKINS COOKERS LTD. Vs. CCE
|
November 17, 2003 |
|
HAYAGRIV INDUSTRIES LTD Vs. COMMR OF CUS AND C EX
|
April 8, 2003 |
|
HBL NIFE POWER SYSTEM LTD Vs. COMMISSIONER OF CUSTOMS
|
May 22, 2003 |
|
HBL NIFE POWER SYSTEM LTD Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2003 |
|
HBL NIFE POWER SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2003 |
|
HEADWAY LITHOGRAPHIC CO Vs. CCE
|
January 14, 2003 |
|
HELLO MINERAL WATER P. LTD. Vs. COMMISSIONER OF C. EX.
|
October 1, 2003 |
|
HELLOW MINERAL WATER (P) LIMITED Vs. CCE
|
November 7, 2003 |
|
HEMANT BHAI R. PATEL Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2003 |
|
HEMANT SURGICALS LTD Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2003 |
|
HEMKUNT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2003 |
|
HEMTEX SYNTETICS PVT LTD Vs. CCE
|
July 24, 2003 |
|
HEMTEX SYNTHETICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2003 |
|
HERO CYCLES LTD. Vs. CCE
|
November 7, 2003 |
|
HETERO DRUGS LTD. Vs. COMMISSIONER OF CUSTOMS, AIRPORT, CHENNAI
|
December 12, 2003 |
|
HEWLETT PACKARD INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 9, 2003 |
|
HEXACOM (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
HGI AUTOMOTIVES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
September 5, 2003 |
|
HI-LINE PENS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2003 |
|
HI-TECH CARBON Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2003 |
|
HI-TECH IMPEX. & PUNEET KUMAR, Vs. CC
|
March 4, 2003 |
|
HICO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2003 |
|
HIM ELECTRONICS TRADERS Vs. COMMR. OF CUSTOMS
|
January 14, 2003 |
|
HIMACHAL FINE BLANKS Vs. COMMISSIONER OF C. EX.
|
May 23, 2003 |
|
HIMACHAL OXYGEN (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
HIMACHAL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 6, 2003 |
|
HIMALAYA INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
July 3, 2003 |
|
HIMALAYAN PIPE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
February 17, 2003 |
|
HIMALAYAN PLASTICS LTD. Vs. COMMISSIONER OF C. EX.
|
January 9, 2003 |
|
HIMALYA INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
May 22, 2003 |
|
HIMANSHU GARMENTS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2003 |
|
HIMLA HOSIERY MNFG. DYEING AND Vs. CCE
|
September 25, 2003 |
|
HIMMAT SINGH GANG Vs. COMMISSIONER OF CUSTOMS
|
August 29, 2003 |
|
HINDALCO INDUSTRIES LTD. Vs. CCE
|
March 13, 2003 |
|
HINDON RIVER MILLS LTD. Vs. CCE
|
October 17, 2003 |
|
HINDUSTAN AEGIS LPG BOTTLING CO LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
June 30, 2003 |
|
HINDUSTAN CIBA GEIGY LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 12, 2003 |
|
HINDUSTAN COCA COLA BEVERAGE PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 20, 2003 |
|
HINDUSTAN COCA COLA BEVERAGES Vs. COMMR. OF C. EX.
|
October 8, 2003 |
|
HINDUSTAN COCA COLA BEVERAGES P. LTD. Vs. COMMR. OF C. EX.
|
December 12, 2003 |
|
HINDUSTAN COCA-COLA BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2003 |
|
HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
HINDUSTAN GAS AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 11, 2003 |
|
HINDUSTAN GENERAL INDUS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2003 |
|
HINDUSTAN GUM AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
HINDUSTAN HEAVY CHEMICALS Vs. COMMISSIONER OF C EX
|
April 23, 2003 |
|
HINDUSTAN LEVER LIMITED Vs. CCE
|
October 23, 2003 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 11, 2003 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 29, 2003 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CUSTOMS
|
December 11, 2003 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CUSTOMS
|
January 9, 2003 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2003 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 15, 2003 |
|
HINDUSTAN LEVER LTD. Vs. COMMR. OF C. EX.
|
February 27, 2003 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2003 |
|
HINDUSTAN LEVER LTD. Vs. CCE, CHANDIGARH
|
February 14, 2003 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 17, 2003 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
January 20, 2003 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
August 22, 2003 |
|
HINDUSTAN LIVER LTD. Vs. CCE AND C
|
November 11, 2003 |
|
HINDUSTAN MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2003 |
|
HINDUSTAN MOTORS LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 23, 2003 |
|
HINDUSTAN PETROLEUM CORPN LTD Vs. COMMR OF CUS AND C EX
|
February 28, 2003 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
June 16, 2003 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF CUS.
|
April 24, 2003 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2003 |
|
HINDUSTAN POWER INSTRUMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2003 |
|
HINDUSTAN PRODUCTS Vs. CCE
|
September 24, 2003 |
|
HINDUSTAN SANITARYWARE & INDUS. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
November 28, 2003 |
|
HINDUSTAN SANITARYWARE & INDUSTRIES LTD. Vs. COMMR. OF CUS., KOLKATA
|
November 25, 2003 |
|
HINDUSTAN SHEET & METAL WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
April 3, 2003 |
|
HINDUSTAN SPG & WEAVING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2003 |
|
HINDUSTAN TRADING CORP Vs. CCE
|
December 17, 2003 |
|
HINDUSTAN ZINC LIMITED Vs. CCE
|
February 28, 2003 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2003 |
|
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR
|
April 3, 2003 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2003 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
October 10, 2003 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2003 |
|
HINDUSTAN ZINC. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2003 |
|
HINDUSTHAN MOTORS LTD Vs. COMMISSIONER OF C EX
|
March 11, 2003 |
|
HIREN ALUMINIUM LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2003 |
|
HIRUSHA ENTERPRISES Vs. CCE
|
November 25, 2003 |
|
HIS AUTOMOTIVES LTD. Vs. COMMISSIONER OF C. EX.
|
July 11, 2003 |
|
HISSAR MEDICAL DIAGNOSTIC AND Vs. C.C.
|
November 18, 2003 |
|
HITECHI JEWELLERY INDS LTD Vs. COMMISSIONER OF CUSTOMS EP
|
July 7, 2003 |
|
HIVOLTRANS ELECTRICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 27, 2003 |
|
HMP ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2003 |
|
HOECHST MARION ROUSSEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2003 |
|
HOECHST SCHERING AGREVO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2003 |
|
HOERBIGER INDIA PVT. LTD. Vs. CC
|
June 6, 2003 |
|
HOGANAS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
HOGANAS INDIA LTD AND R V NAIK Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2003 |
|
HOLOSTICK INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
December 19, 2003 |
|
HONDA SIEL CARS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
HONGO INDIA (P) LTD. Vs. COMMISSIONER OF C. EX.
|
January 21, 2003 |
|
HOOGHLY ISPAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2003 |
|
HOOGLY MILLS PROJECT LTD Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2003 |
|
HOTLINE CPT LTD. Vs. CC
|
May 7, 2003 |
|
HOTLINE WITTIS DISPLAY DEVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
HPL CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2003 |
|
HUSSEIN KAROLIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2003 |
|
HY-GRADE PELLETS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 24, 2003 |
|
HYDERABAD CYLINDERS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 22, 2003 |
|
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 26, 2003 |
|
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 10, 2003 |
|
HYDRAULICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2003 |
|
I C I I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2003 |
|
I G E INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
September 30, 2003 |
|
I O C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
I.T.I. LTD. Vs. CC
|
September 24, 2003 |
|
I.T.I. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 22, 2003 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2003 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2003 |
|
IDCOL CEMENT LIMITED Vs. CCE AND C
|
July 2, 2003 |
|
IDUMBAN KNITTERS Vs. CC
|
July 23, 2003 |
|
IGP ENGINEERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 24, 2003 |
|
ILAXI TEXTILES IND P LTD Vs. CCE
|
December 11, 2003 |
|
IMP POWER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2003 |
|
IMPERIAL AUTO STORE Vs. COMMISSIONER OF C. EX.
|
May 9, 2003 |
|
IMPEX TRADING CO. Vs. COMMISSIONER OF CUSTOMS (I)
|
October 10, 2003 |
|
IMRAN HILL ARTS Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2003 |
|
IMTIYAZ IQBAL POTHIAWALA Vs. COMMISSIONER OF CUSTOMS
|
October 15, 2003 |
|
IND-SWIFT LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 25, 2003 |
|
INDIA CEMENTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2003 |
|
INDIA CEMENTS LTD. Vs. CCE [ALONGWITH APPEAL NO.
|
April 11, 2003 |
|
INDIA FOILS LTD ERSTWHILE LIGHT METAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2003 |
|
INDIA GELATINE AND CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
INDIA JUTE & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
|
September 18, 2003 |
|
INDIA POLY FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2003 |
|
INDIA ROSIN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
October 22, 2003 |
|
INDIA TRADE PROMOTION ORGANISATION Vs. CCE
|
November 12, 2003 |
|
INDIAN AIRLINES Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
March 4, 2003 |
|
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2003 |
|
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF C EX
|
November 14, 2003 |
|
INDIAN ALUMINIUM COMPANY LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
May 9, 2003 |
|
INDIAN CHAIN (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
|
November 25, 2003 |
|
INDIAN FARMERS FERTILIZERS CO LTD Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2003 |
|
INDIAN FARMERS FERTILIZERS CO LTD Vs. COMMR OF CUS
|
July 2, 2003 |
|
INDIAN HUME PIPES CO. LTD. Vs. CCE
|
July 29, 2003 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. COMMR OF C EX
|
December 23, 2003 |
|
INDIAN MRI DIAGNOSTIC AND Vs. COMMR. OF CUS.
|
August 5, 2003 |
|
INDIAN OIL CORPN LTD Vs. CCE
|
November 4, 2003 |
|
INDIAN OIL CORPN. LTD. Vs. COMMISSIONER OF C. EX.
|
January 27, 2003 |
|
INDIAN OIL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2003 |
|
INDIAN OIL CORPORATION Vs. COMMISSIONER OF C EX
|
September 18, 2003 |
|
INDIAN OIL CORPORATION LTD Vs. CCE
|
February 18, 2003 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF C EX
|
December 17, 2003 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
April 24, 2003 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2003 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
August 19, 2003 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUS. & C. EX., COCHIN
|
September 23, 2003 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
August 8, 2003 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2003 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
April 28, 2003 |
|
INDIAN OIL CORPORATION LTD. Vs. CCE
|
November 17, 2003 |
|
INDIAN ORGANIC CHEMICALS Vs. COMMISSIONER OF CUSTOMS
|
May 30, 2003 |
|
INDIAN PETRO CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2003 |
|
INDIAN PETROCHEMICALS CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
February 18, 2003 |
|
INDIAN PETROCHEMICALS CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2003 |
|
INDIAN POLYPIPES Vs. CCE
|
March 25, 2003 |
|
INDIAN POTASH LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
June 27, 2003 |
|
INDIAN REFRIGERATION INDUSTRIES Vs. COMMR. OF C. EX.
|
January 30, 2003 |
|
INDIAN SEAMLESS METAL AND TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2003 |
|
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF C EX
|
November 17, 2003 |
|
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2003 |
|
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
|
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
May 9, 2003 |
|
INDIAN SMELTING AND REFINING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2003 |
|
INDIAN THERMOPLASTICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 9, 2003 |
|
INDIAN THERMOPLASTICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2003 |
|
INDIAN TONERS AND DEVELOPERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2003 |
|
INDIAN VALVE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
|
INDIAN WIRE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
INDIRA GANDHI S S G LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2003 |
|
INDO ASAHI GLASS CO LTD Vs. COMMISSIONER OF CUSTOMS
|
September 19, 2003 |
|
INDO EXPORT HOUSE, SHAHANA ALI, Vs. C.C.E.
|
December 9, 2003 |
|
INDO RAMA SYNTHETICS I LTD Vs. COMMISSIONER OF C EX
|
February 17, 2003 |
|
INDORAMA SYNTHETICS I LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 30, 2003 |
|
INDORAMA SYNTHETICS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
INDOWORTH INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2003 |
|
INDUCTO STEEL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 9, 2003 |
|
INDUSTRIAL CHEMICAL AND MANOMERS Vs. COMMISSIONER OF C. EX.
|
March 7, 2003 |
|
INDUSTRIAL CHEMICAL WORKS Vs. COMMISSIONER OF C EX
|
July 29, 2003 |
|
INDUSTRIAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2003 |
|
INDUSTRIAL MINERALS Vs. CCE
|
October 31, 2003 |
|
INDUSTRIAL MINERALS AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
INDUSTRIAL TUBES MFRS PVT LTD Vs. COMMISSIONER OF C EX
|
January 21, 2003 |
|
INFAR (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2003 |
|
INTEC CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2003 |
|
INTELECOM LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
November 11, 2003 |
|
INTERARCH BUILDING PRODUCTS LTD. Vs. CCE
|
January 9, 2003 |
|
INTERFACE COMMUNICATION PVT LTD Vs. CCE
|
August 7, 2003 |
|
INTERFACE CONNECTRONICS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
November 7, 2003 |
|
INTERMARK SHIPPING AGENCIES PVT LTD AND N W LALWANI Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2003 |
|
INTERNATIONAL COMPUTER RIBBON Vs. COMMR. OF C. EX.
|
December 2, 2003 |
|
INTERNATIONAL CONVEYORS LTD Vs. COMMISSIONER OF CEN EXCISE
|
November 18, 2003 |
|
INTERNATIONAL TOBACCO CO. LTD. Vs. CCE
|
October 29, 2003 |
|
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2003 |
|
INVESTMENT & PRECISION CASTING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
INYS MEDICAL RESEARCH SOCIETY Vs. COMMISSIONER OF CUS., BANGALORE
|
February 20, 2003 |
|
IOC LTD. Vs. CCE
|
October 17, 2003 |
|
ION EXCHANGE LTD. Vs. CCE
|
March 27, 2003 |
|
IRCON INTERNATIONAL LTD. Vs. CC
|
August 28, 2003 |
|
IRON SCRAP AND PROCESSING WORKS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2003 |
|
ISINOX STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2003 |
|
ISPAT ALLOYS LTD Vs. COMMISSIONER OF C EX AND CUS
|
December 15, 2003 |
|
ISPAT ALLOYS LTD Vs. CCE AND C
|
August 8, 2003 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 6, 2003 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
ISPAT INDUSTRIES LTD. Vs. CCE
|
September 22, 2003 |
|
ITALIA CERAMICS LTD Vs. COMMISSIONER OF CUSTOMS
|
October 20, 2003 |
|
ITC BHADRACHALAM PAPER BOARDS LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
February 28, 2003 |
|
ITC LIMITED Vs. CCE
|
December 18, 2003 |
|
ITEL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 10, 2003 |
|
J D JONES AND CO PVT LTD Vs. COMMISSIONER OF C EX
|
March 24, 2003 |
|
J I GANDHI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
J K ANSELL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 3, 2003 |
|
J K B M LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2003 |
|
J K CORPORATION LTD Vs. COMMR OF C EX AND CUS
|
January 28, 2003 |
|
J K PHARMA Vs. COMMISSIONER OF CUSTOMS IMPORT
|
May 26, 2003 |
|
J M BAXI AND CO Vs. COMMISSIONER OF CUSTOMS
|
September 22, 2003 |
|
J. J. FOAM PVT. LTD. Vs. C.C.E.
|
December 9, 2003 |
|
J. PRASAD POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2003 |
|
J.B. PROMOTERS Vs. COMMISSIONER OF CUSTOMS
|
December 4, 2003 |
|
J.C.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2003 |
|
J.K. CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2003 |
|
J.K. CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
|
J.K. INDUSTRIES LTD. Vs. CCE
|
June 3, 2003 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 2003 |
|
J.K. PAPER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
J.K. PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2003 |
|
J.K. SYNTHETICS Vs. COMMISSIONER OF CUSTOMS
|
January 14, 2003 |
|
J.K. SYNTHETICS LTD. Vs. CCE
|
March 27, 2003 |
|
J.K. SYNTHETICS LTD. Vs. CCE
|
May 23, 2003 |
|
J.M. INDUSTRIES Vs. CC
|
October 13, 2003 |
|
J.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
April 24, 2003 |
|
J.M. INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
April 25, 2003 |
|
J.R. ALLOYS CASTINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 29, 2003 |
|
JAFAR ANSARI Vs. CC PREV
|
August 8, 2003 |
|
JAG PRAKASH SYNTHETICS Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
June 18, 2003 |
|
JAG PRAKASH SYNTHETICS Vs. COMMISSIONER OF CUS AND C EX
|
July 21, 2003 |
|
JAGDAMBA PETROLEUM P. LTD. Vs. CCE
|
October 7, 2003 |
|
JAGDAMBEY CONCAST PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 18, 2003 |
|
JAGDISH GLASS WORKS Vs. CCE
|
October 13, 2003 |
|
JAGSON INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2003 |
|
JAI BHARAT STEEL COMPANY Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2003 |
|
JAI BHARAT STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 24, 2003 |
|
JAI BHAWANI METAL INDUSTRIES AND SHRI R R KOTHARI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
JAI BHAWANI STEEL ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
August 21, 2003 |
|
JAI JAWAN JAI KISAN SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2003 |
|
JAIN CARBIDE AND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
October 8, 2003 |
|
JAIN COMMERCIAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2003 |
|
JAIN MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2003 |
|
JAIN MANUFACTURES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
JAIN RAFFIA INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2003 |
|
JAISWAL ENGG. WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2003 |
|
JAL HI POWER PETRO CHEM LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 23, 2003 |
|
JAL LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
|
July 25, 2003 |
|
JAMES MACKINTOSH AND CO PVT LTD AND P AND O INDIAN AGENCIES P LTD Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2003 |
|
JAMMU CASTINGS (P) LTD. Vs. CCE
|
January 1, 2003 |
|
JANATA RUBBER & ENGG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2003 |
|
JANGRA ENGINEERING WORKS, LALIT Vs. CCE
|
December 15, 2003 |
|
JANKI PROCESSORS AND ORS. Vs. CCE, JAIPUR
|
September 10, 2003 |
|
JANKI PROCESSORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2003 |
|
JASLOK HOSPITAL & RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
May 12, 2003 |
|
JASLOK HOSPITAL AND RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2003 |
|
JASS KANN INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
May 13, 2003 |
|
JAWA PHARMACEUTICALS (I) PVT. Vs. COMMR. OF C. EX.
|
August 28, 2003 |
|
JAY BHARAT MARUTI LTD. Vs. COMMISSIONER OF C. EX.
|
January 13, 2003 |
|
JAY BHAWANI METAL INDUSTRIES AND RAMESHBHAI R KOTHARI Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2003 |
|
JAY ENGG. WORKS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 28, 2003 |
|
JAY ENGINEERING WORKS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
July 25, 2003 |
|
JAY KAY EXPORTS AND INDUSTRIES Vs. COMMISSIONER OF CUS PORT
|
July 3, 2003 |
|
JAY MONOFILAMENTS PVT LTD AND PANKAJ RUNGTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2003 |
|
JAY YUHSHIN LTD. Vs. CCE
|
September 2, 2003 |
|
JAYA BISCUITS INDUSTRIES Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 19, 2003 |
|
JAYA NURSING HOME AND CHILD'S Vs. CC
|
August 7, 2003 |
|
JAYANT AGRO ORGANICS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 2, 2003 |
|
JAYANT AGRO ORGANICS LTD Vs. CC AND CE
|
September 4, 2003 |
|
JAYANT GLASS INDS. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2003 |
|
JAYANT OIL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 2003 |
|
JAYANTI METALS AND ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2003 |
|
JAYASWALA NECO LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2003 |
|
JAYASWALS NECO LTD Vs. COMMISSIONER OF C EX
|
December 26, 2003 |
|
JAYASWALS NECO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2003 |
|
JAYASWALS NECO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
JAYBEE LAMINATION LTD. Vs. COMMISSIONER OF C. EX.
|
July 28, 2003 |
|
JAYBEE LAMINATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2003 |
|
JAYCO INDIA PVT. LTD. Vs. CCE
|
July 29, 2003 |
|
JAYPEE BELA PLANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2003 |
|
JAYPEE REWA PLANT Vs. CCE
|
March 10, 2003 |
|
JAYSHREE PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2003 |
|
JAYSHREE TIMBER PRODUCTS UNIT II Vs. COMMR OF CENTRAL EXCISE
|
November 4, 2003 |
|
JAYSYNTH DYECHEM LTD Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2003 |
|
JCT LIMITED Vs. CCE
|
November 6, 2003 |
|
JCT LTD. Vs. CCE
|
April 1, 2003 |
|
JEKAY ROLLING MILL PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
September 17, 2003 |
|
JEKUMA TOOLS AND GAUGES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2003 |
|
JEWEL PAPERS P LTD Vs. C C E
|
October 27, 2003 |
|
JHOONJHUNWALA VANASPATI LTD. Vs. COMMISSIONER OF C. EX.
|
May 1, 2003 |
|
JINDAL ELECTRICALS & JINDAL Vs. CCE
|
March 20, 2003 |
|
JINDAL ELECTRO CASTINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
JINDAL ELECTRO CASTINGS PVT. LTD. Vs. COMMR. OF C. EX.
|
August 27, 2003 |
|
JINDAL IRON AND STEEL CO. LTD. Vs. CCE
|
November 3, 2003 |
|
JINDAL IRON AND STEEL COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2003 |
|
JINDAL METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2003 |
|
JINDAL STRIPS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2003 |
|
JINDAL VIJAYANAGAR STEELS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 22, 2003 |
|
JINDAL WOOLTEX INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
May 12, 2003 |
|
JITENDER BOTHRA Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2003 |
|
JITENDRA PAWAR Vs. COMMISSIONER OF CUSTOMS
|
April 8, 2003 |
|
JOHN BARRETTO Vs. COMMR OF CUSTOMS
|
March 5, 2003 |
|
JOHNSON & JOHNSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2003 |
|
JOHNSON & JOHNSON LTD Vs. COMMISSIONER OF C EX
|
June 17, 2003 |
|
JOHNSON AND JOHNSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2003 |
|
JOHNSON AND JOHNSON LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 9, 2003 |
|
JOY FOAM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
JYOTI LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
|
December 31, 2003 |
|
JYOTI STRUCTURES LTD Vs. COMMISSIONER OF CUS AND C EX
|
July 8, 2003 |
|
JYOTI STRUCTURES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 30, 2003 |
|
JYOTI STRUCTURES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2003 |
|
JYOTI WIRES INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
K B H B AHMED Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
K C JAIN DINESH JAIN GIRISH TEXTILE INDUSTRIES AND PRATAP LALCHAND A Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2003 |
|
K M C CONSTRUCTION LTD Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2003 |
|
K R STEEL UNION LTD Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2003 |
|
K. LAMINATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2003 |
|
K.C. AUGUSTINE Vs. COMMISSIONER OF CUSTOMS
|
November 10, 2003 |
|
K.C. BEARING CO. AND KISHAN CHAND Vs. COMMISSIONER OF CUSTOMS
|
November 7, 2003 |
|
K.C. VERMA AND CO. Vs. COMMR. OF CUSTOMS
|
February 26, 2003 |
|
K.C.P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 2003 |
|
K.G. KHOSLA COMPRESSORS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 26, 2003 |
|
K.L. ALAGU MURUGAPPAN Vs. COMMISSIONER OF CUSTOMS
|
August 25, 2003 |
|
K.M. SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
K.S. TOBACCO CO. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 7, 2003 |
|
K.V. IMPEX Vs. CC, ICD
|
August 18, 2003 |
|
KAATYAYINI EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
KAATYAYINI EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
KAILASH CHAND JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
KAILASH ENTERPRISES Vs. CC
|
March 6, 2003 |
|
KAKATIYA CEMENTS LTD. Vs. COLLECTOR OF CENTRAL EXCISE, HYDERABAD
|
August 27, 2003 |
|
KAKSONS TRADEWAYS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 16, 2003 |
|
KALON ENGINEERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 20, 2003 |
|
KALPATARU INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2003 |
|
KALPATARU INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2003 |
|
KALPATARU STEEL Vs. COMMISSIONER OF CUSTOMS I
|
August 25, 2003 |
|
KALPAVRUKSH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
March 20, 2003 |
|
KALYANI BRAKES LTD Vs. COMMISSIONER OF C EX
|
July 7, 2003 |
|
KALYANI BRAKES LTD AND S B KULKARNI Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2003 |
|
KALYANI SHARP INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS.
|
April 9, 2003 |
|
KAMAL TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 7, 2003 |
|
KAMAR CHEMICALS & INDUSTRIES LTD. Vs. CCE
|
January 31, 2003 |
|
KAMDHENU GRAMODYOG DETERGENT UNIT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
KAMINENI HOSPITALS LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 16, 2003 |
|
KAMLESH MEHTA Vs. COMMISSIONER OF CUSTOMS
|
May 6, 2003 |
|
KAMPER CONCAST LTD AND JMD ALLOYS LTD Vs. CCE
|
July 7, 2003 |
|
KAMRA BOTTLING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2003 |
|
KANDLA CLEARING AGENCY PVT. LTD. Vs. COMMISSIONER OF CUS.
|
September 17, 2003 |
|
KANHAIYALAL & CO Vs. COMMISSIONER OF CUSTOMS
|
May 19, 2003 |
|
KANHAIYALAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
August 1, 2003 |
|
KANHAIYALAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2003 |
|
KANHAIYALAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
May 19, 2003 |
|
KANHAIYALAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
October 16, 2003 |
|
KANTILAL B KOTHARI Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2003 |
|
KANTILAL MANILAL & CO LTD Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2003 |
|
KAPADIA BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2003 |
|
KARE LABS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2003 |
|
KARNATAKA GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2003 |
|
KARNI BOARDS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
August 29, 2003 |
|
KARUNYA MATHA SOCIAL CENTRE Vs. COMMISSIONER OF C. EX., COCHIN
|
December 19, 2003 |
|
KATHURIA PORTFOLIOS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2003 |
|
KATKI GURAKHU KARYALAYA Vs. ADDITIONAL COMMR OF C EX
|
September 17, 2003 |
|
KAUSALYA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
December 3, 2003 |
|
KAWA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
June 23, 2003 |
|
KAYAN UDYOG LTD Vs. COMMISSIONER OF C EX
|
March 28, 2003 |
|
KAYAN UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
November 12, 2003 |
|
KCP LTD. Vs. COMMISSIONER CENTRAL EXCISE
|
March 27, 2003 |
|
KEJRIWAL SILK MILLS PVT LTD Vs. COMMISSIONER OF CUSTOMS ADJ
|
October 7, 2003 |
|
KELTRON Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
December 4, 2003 |
|
KELVINATOR OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2003 |
|
KEMFIN CHEMICALS (P) LTD. Vs. CCE
|
April 16, 2003 |
|
KEMP AND CO LTD Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2003 |
|
KENMORE VIKAS (INDIA) PVT. LTD. Vs. COMMR. OF C. EX.
|
September 25, 2003 |
|
KERALA STATE ELECTRONIC DEV. CORPN. Vs. COMMR. OF C. EX., COCHIN
|
November 21, 2003 |
|
KERAMOS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 2003 |
|
KESAR ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.
|
March 5, 2003 |
|
KESHAV KUMAR THARAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2003 |
|
KESHAV NILU STEELS (P) LTD. Vs. CCE
|
August 25, 2003 |
|
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
KESORAM TEXTILE MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2003 |
|
KEVENTER AGRO LTD Vs. COMMR OF CENTRAL EXCISE
|
January 16, 2003 |
|
KEVIN ENGG PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2003 |
|
KEY LOCKS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2003 |
|
KEYMER BAGSHAWE MFG. CO. (P) LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
August 19, 2003 |
|
KHAN CARPETS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
May 20, 2003 |
|
KHANDELWAL CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2003 |
|
KHANDESH EXTRACTION LTD Vs. COMMISSIONER OF C EX
|
July 28, 2003 |
|
KHANDESH PIPE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2003 |
|
KIMBERLY CLARK LEVER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
KIMBERLY CLARK LEVER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2003 |
|
KINETIC ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
KINETIC ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2003 |
|
KINETIC MOTOR COMPANY LTD. Vs. COMMISSIONER OF C. EX.
|
February 14, 2003 |
|
KINOTONE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2003 |
|
KIRIT PRABHUDAS FIFADRA Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2003 |
|
KIRLOSKAR BROTHERS LTD Vs. COMMISSIONER OF C EX
|
October 31, 2003 |
|
KIRLOSKAR OIL ENGINES LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
May 19, 2003 |
|
KIRLOSKAR OIL ENGINES LTD Vs. CCE AND C
|
July 8, 2003 |
|
KIRLOSKAR PNEUMATIC CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 14, 2003 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
December 19, 2003 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. CCE
|
October 13, 2003 |
|
KNOLL PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2003 |
|
KOBIAN ECS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2003 |
|
KOBIAN ECS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 4, 2003 |
|
KOCHI REFINERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
September 15, 2003 |
|
KOLETY GUM INDUSTRIES Vs. COMMISSIONER OF CEN EXCISE
|
November 10, 2003 |
|
KOLHAPUR STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
KOLHAPUR STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2003 |
|
KOLUTHARA EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
|
September 16, 2003 |
|
KONKAN KEMISTAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
KONKAN SYNTHETICS FIBRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2003 |
|
KOPARGAON SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 14, 2003 |
|
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2003 |
|
KOPRAN LTD S R PETTY AND SELLAPPAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2003 |
|
KOREA KUMHO PETROCHEMICAL CO. Vs. DESIGNATED AUTHORITY
|
June 13, 2003 |
|
KORES INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 14, 2003 |
|
KORES INDIA. LTD., ECONOPRINT Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2003 |
|
KORON BUSINESS SYSTEMS LTD., G.R. Vs. COMMISSIONER OF CUSTOMS, ACC
|
May 2, 2003 |
|
KOTHARI POUCHES LIMITED Vs. C.C.E.
|
July 3, 2003 |
|
KOTHARI PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2003 |
|
KOTHARI PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2003 |
|
KOTHI STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2003 |
|
KRAPS CHEM PVT LTD Vs. COMMISSIONER OF CUS AND C EX
|
September 24, 2003 |
|
KRAPS CHEM PVT LTD AND R P GUPTA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 18, 2003 |
|
KRIPA SCIENTIFIC AND INDUSTRIAL Vs. COMMR. OF C. EX.
|
July 22, 2003 |
|
KRIPAL SPRINGS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2003 |
|
KRISHAK BHARTI COOPERATIVE LTD. Vs. COMMISSIONER OF C. EX.
|
April 30, 2003 |
|
KRISHNA EXPORT CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2003 |
|
KRISHNA EXPORT CORPORATION Vs. COMMR OF CUSTOMS
|
January 6, 2003 |
|
KRISHNA EXPORT CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
March 13, 2003 |
|
KRISHNA FABRICATIONS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 5, 2003 |
|
KRISHNA MARUTI Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2003 |
|
KRISHNA POLYESTER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2003 |
|
KRISHNA SILK MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
July 23, 2003 |
|
KRISHNA SILK MILLS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 1, 2003 |
|
KRISHNA STEEL INDUSTRIES Vs. COMMISSIONER OF CUS AND C EX
|
April 9, 2003 |
|
KRISHNA SULPHITE PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2003 |
|
KRISHNA TEXTILES INDUSTRIES AND Vs. COMMISSIONER OF CUSTOMS
|
November 4, 2003 |
|
KRISHNA TRIMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2003 |
|
KRISHNAPPA SILK FACTORY Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
November 19, 2003 |
|
KRONE TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2003 |
|
KRUPA POLY FILMS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 1, 2003 |
|
KSB PUMPS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2003 |
|
KULBHUSHAN JAIN Vs. COMMISSIONER OF CUSTOMS
|
January 8, 2003 |
|
KUNAL TRAVELS Vs. COMMISSIONER OF C. EX.
|
June 5, 2003 |
|
KUNDAN INDUS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2003 |
|
KUNJ BIHARI LAL RADHEY SHYAM Vs. C.C.E.
|
December 8, 2003 |
|
KUNTAL DEB Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2003 |
|
KURT O' JOHN SHOE COMPONENTS (I) Vs. CCE
|
October 8, 2003 |
|
KURT-O-JOHN SHOE COMPONENTS Vs. CCE
|
July 28, 2003 |
|
KURT-O-JOHN SHOE COMPONENTS (I) Vs. COMMR. OF C. EX. & CUS.
|
January 1, 2003 |
|
KUSUM ALLOYS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 25, 2003 |
|
KWALITY FUN FOODS AND RESTAURANT Vs. CCE
|
November 18, 2003 |
|
KWALITY SILK MILLS Vs. COMMISSIONER OF CUSTOMS AND C EX
|
March 26, 2003 |
|
L.D. INDUSTRIES Vs. CCE
|
August 29, 2003 |
|
L.G. ELECTRONICS INDIA LTD. Vs. CCE, NOIDA
|
November 19, 2003 |
|
L.M.L. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 31, 2003 |
|
L.M.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2003 |
|
LA MANSION GRANITES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 10, 2003 |
|
LACURE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
May 2, 2003 |
|
LAKHANPAL NATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2003 |
|
LAKHANPAL NATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2003 |
|
LAKHI NATH RAI Vs. CC
|
March 27, 2003 |
|
LAKME LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2003 |
|
LAKSHMI MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2003 |
|
LAKSHMI PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
July 29, 2003 |
|
LAKSHMI POLYPACKS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2003 |
|
LAL INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2003 |
|
LALLUBHAI AMICHAND LTD Vs. COMMISSIONER OF CEN EXCISE
|
May 1, 2003 |
|
LANDING AND SHIPPING AGENCY Vs. COMMISSIONER OF CUS ADMN
|
September 19, 2003 |
|
LARSEN & TOUBRO LIMITED Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 11, 2003 |
|
LARSEN & TOUBRO LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 9, 2003 |
|
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2003 |
|
LARSEN AND TOUBRO LIMITED Vs. CC AND CE
|
July 22, 2003 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2003 |
|
LARSEN AND TOUBRO LTD. Vs. COMMR. OF CUS. AND C. EX.
|
March 20, 2003 |
|
LARSEN AND TOUBRO LTD. Vs. CCE
|
November 20, 2003 |
|
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 2003 |
|
LARSON AND TOUBRO Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2003 |
|
LAVINO KAPUR COTTONS PVT LTD AND VIKRAM KAPUR Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2003 |
|
LAXBRO MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
LAXMI AIR CONTROL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2003 |
|
LAXMI ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2003 |
|
LAXMI BOARD & PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2003 |
|
LAXMI EXPORTS, SHRI ASHOK KUMAR Vs. CC, ICD
|
July 15, 2003 |
|
LAXMI NARAYAN SOMANI Vs. CC
|
January 31, 2003 |
|
LAXMI NETS AND FABRICS Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2003 |
|
LAXMILAL CHUNILAL MEHTA Vs. COMMISSIONER OF CUSTOMS
|
November 10, 2003 |
|
LEELA SCOTTISH LACE LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
|
January 3, 2003 |
|
LEELA SCOTTISH LACE LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 10, 2003 |
|
LENZOHM ELECTRICAL ENGG CO PVT LTD Vs. COMMR OF C EX
|
June 18, 2003 |
|
LENZOHM ELECTRICAL ENGINEERING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
LIAQUAT ALI HAMEED Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2003 |
|
LIME CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
LINC PEN & PLASTIC LTD Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2003 |
|
LINCOLN PARENTARALS LTD. Vs. COMMR. OF C. EX.
|
February 5, 2003 |
|
LLOYDS METAL AND ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2003 |
|
LLOYDS METAL ENGINEERING LTD AND PANKAJ DESAI Vs. COMMISSIONER OF CEN EXCISE
|
November 13, 2003 |
|
LLOYDS METALS AND ENGG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2003 |
|
LLOYDS METALS AND ENGINEERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2003 |
|
LLOYDS METALS AND ENGINEERS LTD Vs. ADDL COMMISSIONER OF CEN EXCISE
|
August 22, 2003 |
|
LLOYDS METALS AND ENGINEERS LTD. Vs. ACCE
|
August 29, 2003 |
|
LLOYDS STEEL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND LLOYDS METAL ENGG LTD
|
April 10, 2003 |
|
LLOYDS STEEL INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 17, 2003 |
|
LLOYDS STEEL INDUSTRIES LTD. Vs. CCE, NAGPUR
|
February 20, 2003 |
|
LLOYDS STEELS INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
LLOYED STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2003 |
|
LML LTD. Vs. COMMISSIONER OF C. EX.
|
January 7, 2003 |
|
LML LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2003 |
|
LOCTITE INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2003 |
|
LOKNATH SINGH Vs. COMMISSIONER OF CUS PREV
|
April 1, 2003 |
|
LONA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
October 22, 2003 |
|
LSL METAL (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2003 |
|
LUCKY DYEING MILLS P LTD AND ONIBHAI ISMAILBHAI BALUWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
LUCKY EXPORTS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 10, 2003 |
|
LUDHIANA WOLLEN & SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2003 |
|
LUDHIANA WOOLEN AND SILK PVT LTD AND ANNAPURNA DYEING AND PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2003 |
|
LUMBINI BEVERAGES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
October 1, 2003 |
|
LYKA LABS LTD Vs. COMMISSIONER OF CEN EXCISE & CUSTOMS
|
May 1, 2003 |
|
M A SHAIKH ABOOBAKAR Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
November 13, 2003 |
|
M AMBALAL & CO Vs. COMMISSIONER OF CUSTOMS
|
April 30, 2003 |
|
M D S SWITCHGEAR LTD Vs. COMMR OF C EX AND CUS APPEALS
|
February 25, 2003 |
|
M D SADRANI Vs. COMMISSIONER OF CUSTOMS GEN
|
October 14, 2003 |
|
M V GOPINATHAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 2003 |
|
M V GOPINATHAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
|
M.D. KEDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
M.K. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2003 |
|
M.K. PETRO PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2003 |
|
M.O. ENGG. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2003 |
|
M.P. AGRO (INDIA) INDUSTRIES Vs. CCE
|
September 9, 2003 |
|
M.R. TOBACCO (P) LTD. Vs. CCE
|
June 5, 2003 |
|
M.R.F. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2003 |
|
MA SHERAWALI IMPEX Vs. COMMISSIONER OF CUSTOMS PORT
|
June 10, 2003 |
|
MA SHERAWALI IMPEX Vs. COMMISSIONER OF CUSTOMS PORT
|
July 2, 2003 |
|
MACLEAODS PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2003 |
|
MADHUCON BINA PURI J V Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2003 |
|
MADHUKAR SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2003 |
|
MADHUMILAN SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2003 |
|
MADRAS CEMENTS LTD. Vs. CCE
|
May 12, 2003 |
|
MADRAS CEMENTS LTD. Vs. CCE
|
December 12, 2003 |
|
MADURA COATS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2003 |
|
MADURA COATS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 2003 |
|
MADURA COATS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2003 |
|
MADURA COATS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2003 |
|
MAFATLAL INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUSTOMS
|
March 12, 2003 |
|
MAGNET USERS ASSOCIATION Vs. MINISTRY OF FINANCE DESIGNATED
|
September 12, 2003 |
|
MAGNET USERS ASSOCIATION Vs. DESIGNATED AUTHORITY
|
August 11, 2003 |
|
MAGNUM AUTOMOTIVE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 28, 2003 |
|
MAGNUM PAPERS LTD. Vs. COMMISSIONER OF C. EX.
|
May 21, 2003 |
|
MAHABIR INDUSTRIES RMD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2003 |
|
MAHABIR STEEL TUBES Vs. COMMR. OF C. EX.
|
January 7, 2003 |
|
MAHADEV PACKAGING PVT. LTD. Vs. CCE
|
December 29, 2003 |
|
MAHAJAN PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2003 |
|
MAHALAXMI TUBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
July 8, 2003 |
|
MAHARAJA SHREE UMAID MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
October 1, 2003 |
|
MAHARASHTRA AGRO INDS LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 12, 2003 |
|
MAHARASHTRA INSECTICIDES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
January 29, 2003 |
|
MAHARASHTRA MAGNET WIRE Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2003 |
|
MAHARASHTRA METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2003 |
|
MAHARASHTRA POLYBUTONES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
MAHARSHI COMMERCE LTD. Vs. C.C.E., HYDERABAD-III
|
January 3, 2003 |
|
MAHAVIR CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2003 |
|
MAHAVIR CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
May 23, 2003 |
|
MAHAVIR INDUSTRIES Vs. COMMISSIONER OF CUS AND C EX
|
July 28, 2003 |
|
MAHAVIR INDUSTRIES Vs. C C E
|
October 29, 2003 |
|
MAHAVIR INDUSTRIES Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 18, 2003 |
|
MAHAVIR ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2003 |
|
MAHAVIR MEDICAL RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS ACC
|
December 16, 2003 |
|
MAHENDRA STEEL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
July 24, 2003 |
|
MAHENDRABHAI H PATEL Vs. COMMISSIONER OF CUSTOMS
|
November 17, 2003 |
|
MAHESHWARI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2003 |
|
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COMMR OF C EX
|
April 1, 2003 |
|
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2003 |
|
MAHINDRA & MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2003 |
|
MAHINDRA & MAHINDRA LTD. Vs. COMMR. OF CUS. & C. EX.
|
March 21, 2003 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
July 28, 2003 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
December 31, 2003 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 10, 2003 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2003 |
|
MAHINDRA SONA LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
May 20, 2003 |
|
MAHINDRA UGINE STEEL CO LTD Vs. COMMISSIONER OF C EX
|
September 2, 2003 |
|
MAHINDRA UGINE STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2003 |
|
MAHINDRA UGINE STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2003 |
|
MAHINDRA UGINE STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
MAIHAR CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 2003 |
|
MAITHAN CERAMIC LTD. Vs. CCE
|
October 1, 2003 |
|
MAJESTIC AUTO LTD. Vs. CCE
|
June 3, 2003 |
|
MAJESTIC AUTO LTD. Vs. CCE, GHAZIABAD
|
December 30, 2003 |
|
MALABAD CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
MALABAR DYEING AND FINISHING MILLS LTD. Vs. COMMR. OF C. EX., COCHIN
|
September 17, 2003 |
|
MALEGAON SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
July 8, 2003 |
|
MALHOTRA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2003 |
|
MALIK AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2003 |
|
MALTI ARTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
MAMTA FASHIONS Vs. COMMISSIONER OF CUSTOMS P
|
October 30, 2003 |
|
MAN INDUSTRIES (INDIA) LTD. AND Vs. CCE
|
December 22, 2003 |
|
MANALI PETROCHEMICALS LTD. Vs. CCE
|
December 16, 2003 |
|
MANDO BRAKE SYSTEMS INDIA LTD. Vs. CC
|
September 3, 2003 |
|
MANDOVI METALS PVT. LTD. Vs. CCE
|
October 13, 2003 |
|
MANEESH PHARMACEUTICALS P LTD Vs. COMMISSIONER OF C EX
|
October 17, 2003 |
|
MANGALA ISPAT (JAIPUR) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2003 |
|
MANGALORE REFINERY AND PETROL Vs. C.C.
|
January 29, 2003 |
|
MANGLAM CEMENT LTD. Vs. CCE
|
August 5, 2003 |
|
MANIAR AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2003 |
|
MANIK INDUSTRIAL ENGG LTD Vs. CCE
|
October 14, 2003 |
|
MANIK INDUSTRIAL ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2003 |
|
MANIK MACHINERY MAFS PVT LTD Vs. COMMISSIONER OF C EX
|
September 10, 2003 |
|
MANIK RADIATORS PVT LTD Vs. COMMISSIONER OF C EX
|
January 30, 2003 |
|
MANIKGARH CEMENT Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 24, 2003 |
|
MANIKGARH CEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2003 |
|
MANIKGARH CEMENT LTD. Vs. CCE
|
October 29, 2003 |
|
MANIKYA PLASTICHEM (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
April 25, 2003 |
|
MANIKYA PLASTICHEM PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
April 8, 2003 |
|
MANIKYA PLASTICHEM PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 5, 2003 |
|
MANIPAL PRINTERS AND PUBLISHERS LTD. Vs. COMMR. OF CUS., COCHIN
|
December 30, 2003 |
|
MANISH RICHARIYA Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2003 |
|
MANOJ MITTAL Vs. COMMISSIONER OF CUSTOMS
|
September 24, 2003 |
|
MANOJ SURGICAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
March 25, 2003 |
|
MARAL OVERSEAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 30, 2003 |
|
MARBLE ART Vs. COMMISSIONER OF CUSTOMS, ICD
|
July 3, 2003 |
|
MARDIA CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 15, 2003 |
|
MARDIA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2003 |
|
MARDIA CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 24, 2003 |
|
MARDIA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2003 |
|
MARDIA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2003 |
|
MARDIA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2003 |
|
MARDIA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2003 |
|
MARINE SAFETY PRODUCTS Vs. COMMISSIONER OF CUSTOMS
|
May 7, 2003 |
|
MARK AUTO INDUSTRIES Vs. COMMR. OF C. EX.
|
February 28, 2003 |
|
MARK AUTO INDUSTRIES Vs. COMMISSIONER OF C. EXCISE
|
March 3, 2003 |
|
MARK AUTO INDUSTRIES LTD. Vs. C.C.
|
June 13, 2003 |
|
MARK PHARMACEUTICALS Vs. CCE
|
October 20, 2003 |
|
MARK-LAMB COLLOR PLUS LTD. Vs. CCE
|
September 4, 2003 |
|
MARMO ABRASIVES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 2003 |
|
MARMO ABRASIVES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2003 |
|
MARUTI UDYOG LTD. Vs. CCE
|
December 19, 2003 |
|
MARUTI UDYOG LTD. Vs. CCE
|
October 24, 2003 |
|
MARUTI UDYOG LTD. AND AGRO ENGG. WORKS Vs. CCE
|
October 27, 2003 |
|
MARVEL OVERSEAS LTD. Vs. CCE
|
October 8, 2003 |
|
MARVEL VINYLS LTD. Vs. CCE
|
August 11, 2003 |
|
MARWON AUDIO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2003 |
|
MATHER AND PLATT I LTD Vs. COMMISSIONER OF C EX
|
March 1, 2003 |
|
MATSYAFED Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
September 23, 2003 |
|
MATTEL TOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
|
March 26, 2003 |
|
MAXIM MEDICAMENTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2003 |
|
MAXMANN BUSINESS MACHINES P LTD Vs. COMMR OF CUS AND C EX
|
February 4, 2003 |
|
MAXTONE ELECTRONICS PVT LTD Vs. COMMISSIONER OF C EX
|
July 8, 2003 |
|
MAXTONE ELECTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 2, 2003 |
|
MAYA RASAYAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2003 |
|
MAYUR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2003 |
|
MAYUR STEEL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2003 |
|
MAYUR VALUE CO. Vs. COMMISSIONER OF C. EX.
|
October 16, 2003 |
|
MCNALLY BHARAT ENGG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 2003 |
|
MD GAUHAR ALI Vs. COMMISSIONER OF CUSTOMS
|
November 24, 2003 |
|
MD. ZABIULLAH Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2003 |
|
MEDICAMEN BIOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2003 |
|
MEDINEX LABORATORIES PVT LTD Vs. COMMISSIONER OF C EX
|
March 27, 2003 |
|
MEDISPAN LTD. Vs. CCE
|
November 25, 2003 |
|
MEDLEY PHARMACEUTICALS LTD Vs. COMMISSIONER OF CEN EXCISE
|
October 14, 2003 |
|
MEDOPHARM Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2003 |
|
MEENA POLYSACKS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 23, 2003 |
|
MEERA CHEMICO INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 1, 2003 |
|
MEERA SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2003 |
|
MEHTA PHARMACEUTICALS Vs. COMMISSIONER OF CUS AND C EX
|
April 4, 2003 |
|
MEHTA TRADING HOUSE PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 3, 2003 |
|
MEK SLOTTED ANGLES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
MEK SLOTTED ANGLES INDIA LTD AND SABIR LOKHANDWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
METADUST IND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2003 |
|
METAFORGE ENGG. CORPN. Vs. COMMISSIONER OF C. EX.
|
September 4, 2003 |
|
METAL KING Vs. COMMISSIONER OF CUSTOMS I
|
October 1, 2003 |
|
METAL STRIPS Vs. CCE
|
February 19, 2003 |
|
METAL TUBES AND ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
METHODEX SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2003 |
|
METRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 5, 2003 |
|
METZELLER AUTOMOTIVE PROFILES Vs. CCE
|
December 24, 2003 |
|
MEYER ORGANICS LTD AND S N NARKAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2003 |
|
MICRO ENGINEERS Vs. COMMISSIONER OF CUSTOMS
|
March 24, 2003 |
|
MICRO MELT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2003 |
|
MIDAS CARE PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2003 |
|
MIDI EXTRUSIONS LTD. Vs. CCE
|
February 18, 2003 |
|
MIKROFLO FILTERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2003 |
|
MIL INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 3, 2003 |
|
MILTECH INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
MILTEX LAMINATES PVT LTD Vs. COMMISSIONER OF C EX
|
May 5, 2003 |
|
MILTEX LAMINATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2003 |
|
MILTON LAMINATES LTD. Vs. C.C.
|
June 13, 2003 |
|
MILTON PLASTICS LTD Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2003 |
|
MINDA INDUSTRIES LTD. Vs. CCE
|
July 28, 2003 |
|
MINDA WIRES LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 10, 2003 |
|
MINE AID PRODUCTS Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 13, 2003 |
|
MINE AID PRODUCTS Vs. COMMISSIONER OF CUS AND C EX
|
July 8, 2003 |
|
MINERALS TRADING CORPORATION Vs. CCE
|
February 5, 2003 |
|
MIRA SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2003 |
|
MIRA SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2003 |
|
MIRA SILK MILLS Vs. COMMISSIONER OF C. EX.
|
March 10, 2003 |
|
MIRAJ ELECTRICAL & MECHANICAL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 2003 |
|
MIRALKA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2003 |
|
MISHRA AND MISHRA AGENCIES ENTERPRISES Vs. CC P AND CC ADMN
|
August 27, 2003 |
|
MITEXCO Vs. COMMISSIONER OF CUSTOMS E P
|
March 13, 2003 |
|
MITHUSHA VESSELS AND ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2003 |
|
MMK JEWELLERS Vs. COMMISSIONER OF CUSTOMS
|
June 19, 2003 |
|
MMK JEWELLERS Vs. COMMISSIONER OF CUSTOMS
|
June 20, 2003 |
|
MODERN DENIM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2003 |
|
MODERN DENIM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
MODERN DENIM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2003 |
|
MODERN INSULATORS Vs. CCE
|
September 30, 2003 |
|
MODERN SUITINGS Vs. CC
|
December 3, 2003 |
|
MODERN SYNTEX (I) LTD. Vs. CCE
|
November 11, 2003 |
|
MODERN THREADS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2003 |
|
MODERN WIRE PRODUCTS Vs. COMMISSIONER OF C. EX.
|
September 16, 2003 |
|
MODERNOVA PLASTYLES P LTD AND MIRC ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2003 |
|
MODERNOVA PLASTYLES PVT. LTD. AND Vs. CCE
|
December 1, 2003 |
|
MODESTO CORPN. Vs. CC
|
June 27, 2003 |
|
MODI AND MODI ENGINEERS AND JAIN TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2003 |
|
MODIPON FIBRES COMPANY Vs. COMMISSIONER OF C. EX.
|
October 13, 2003 |
|
MODIPON LIMITED Vs. CCE
|
December 9, 2003 |
|
MOGORA COSMIC PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 18, 2003 |
|
MOHAMAD NASEER Vs. COMMISSIONER OF CUSTOMS P
|
May 26, 2003 |
|
MOHAMMED HANEEFA SHANAVAS Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 9, 2003 |
|
MOHAN CRYSTAL GLASS WORKS Vs. CCE
|
May 7, 2003 |
|
MOHAN CRYSTAL GLASS WORKS Vs. CCE
|
July 5, 2003 |
|
MOHAN FERRO ALLOYS LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 2003 |
|
MOHAN ROCKY SPRINGWATER BREWERIES LTD Vs. COMMR OF C EX
|
September 22, 2003 |
|
MOHAN ROCKY SPRINGWATER BREWERIES LTD AND SKOL BREWERIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
MOHAN SALES (INDIA) Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2003 |
|
MOHAN SALES (INDIA) Vs. COMMISSIONER OF CUSTOMS, ICD
|
September 1, 2003 |
|
MOHAN WOOLLEN MILLS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
August 27, 2003 |
|
MOHD. ZAHEER AHMED Vs. COMMISSIONER OF CUSTOMS
|
January 27, 2003 |
|
MOHIT STEEL INDS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 10, 2003 |
|
MONA PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2003 |
|
MONA PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2003 |
|
MONITEX DYE PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2003 |
|
MONITEX DYE PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 2003 |
|
MONSANTO MANUFACTURERS PVT. LTD. Vs. CCE
|
January 8, 2003 |
|
MONTAGE CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
July 3, 2003 |
|
MONTAGE CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2003 |
|
MOON BEVERAGES LTD. AND SACHINDRA Vs. CCE
|
June 4, 2003 |
|
MOONTEX DYEING & PRINTING WORKS Vs. COMMISSIONER OF C EX
|
May 9, 2003 |
|
MOONTEX DYEING & PRINTING WORKS AND MANHARILAL R BACHKANIWALA PARTNER Vs. C C E
|
May 6, 2003 |
|
MORARJEE BREMBANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
MORARJEE BREMBANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2003 |
|
MORARJEE BREMBANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2003 |
|
MORARJEE BREMBANA LTD. Vs. COMMR. OF C. EX.
|
February 14, 2003 |
|
MORARJEE GOCULDAS SPG Vs. COMMISSIONER OF C EX
|
March 27, 2003 |
|
MORARJEE GOCULDAS SPG AND WVG CO LTD Vs. COMMR OF C EX
|
March 10, 2003 |
|
MORGAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 20, 2003 |
|
MOTOR INDUSTRIES CO. LTD. Vs. CCE
|
February 4, 2003 |
|
MOTOR INDUSTRIES CO. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
February 7, 2003 |
|
MOTOR INDUSTRIES CO. LTD. Vs. COMMISSIONER OF C. EX.
|
May 5, 2003 |
|
MOTOR INDUSTRIES CO. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 22, 2003 |
|
MOUNT EVEREST MINERAL WATER LTD. Vs. COMMR. OF C. EX.
|
June 16, 2003 |
|
MPI ETHICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2003 |
|
MR. MOHD. IDRIS Vs. COMMISSIONER OF CUSTOMS (ADJ.)
|
April 30, 2003 |
|
MRF LTD. Vs. CCE
|
February 28, 2003 |
|
MRK AROMA Vs. COMMISSIONER OF CUSTOMS
|
December 2, 2003 |
|
MTZ (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
MUCHIPARA CONSUMERS CO OPERATIVE STORES LTD Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2003 |
|
MUDRA MARKFIN P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2003 |
|
MUKAND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 2003 |
|
MUKTA ARTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2003 |
|
MUKUL ENGINEERING WORKS AND NIYAR AHMED SIDDIQUI Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2003 |
|
MUKUND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2003 |
|
MULJI NARSHI SHAH Vs. COMMISSIONER OF CUSTOMS
|
May 1, 2003 |
|
MULJIBHAI PATEL SOCIETY FOR RESEARCH IN NEPHROUROLOGY Vs. C C
|
January 30, 2003 |
|
MULLAJI PRINTS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2003 |
|
MULTI ARC INDIA LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
April 10, 2003 |
|
MULTI ARC INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2003 |
|
MULTI ORGANICS LTD Vs. COMMISSIONER OF C EX APPEALS
|
March 11, 2003 |
|
MULTIMEDIA FRONTIERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2003 |
|
MULTIMEDIA FRONTIERS LTD Vs. COMMISSIONER OF C EX
|
May 20, 2003 |
|
MUNESHWAR PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 2003 |
|
MUNIA CREATION Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2003 |
|
MUNIAS CREATION Vs. COMMISSIONER OF CUSTOMS
|
June 10, 2003 |
|
MUNNA Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2003 |
|
MURARKA CABLES & CONDUCTORS LTD Vs. COMMISSIONER OF CUSTOMS
|
June 23, 2003 |
|
MURARKA CABLES AND CONDUCTORS LTD Vs. COMMISSIONER OF CUS
|
July 25, 2003 |
|
MUSTAN TEHERBHAI Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2003 |
|
MUTUAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2003 |
|
MUTUAL MECAPLAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2003 |
|
MYSORE CEMENTS LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 24, 2003 |
|
N H B BEARING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2003 |
|
N R C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2003 |
|
N R C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2003 |
|
N.K. CHEMICALS INDUSTRIES Vs. CCE
|
April 11, 2003 |
|
N.K. CHEMICALS INDUSTRIES Vs. CCE
|
November 4, 2003 |
|
N.R. AGARWAL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
February 26, 2003 |
|
N.R.C. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2003 |
|
NABROS PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2003 |
|
NAGREEKA EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
NAHAR INDUSTRIAL ENTERPRISES Vs. COMMR. OF C. EX.
|
February 27, 2003 |
|
NAHAR SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2003 |
|
NAKODA TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
May 21, 2003 |
|
NAMASKAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
September 5, 2003 |
|
NAMASTE EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 28, 2003 |
|
NANDEVI FOOT CARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2003 |
|
NANDLAL KISHANDAS KHEMANI Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2003 |
|
NANHE MAL EXPORT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2003 |
|
NARAN LALA METAL WORKS LTD Vs. COMMISSIONER OF C EX
|
February 14, 2003 |
|
NARAN LALA METAL WORKS LTD. Vs. COMMISSIONER OF C. EX.
|
February 14, 2003 |
|
NARANG SCIENTIFIC WORKS PVT. LTD. Vs. COMMR. OF C. EX.
|
February 20, 2003 |
|
NARAYANI TEXTILES PVT. LTD. Vs. CCE
|
October 9, 2003 |
|
NARENDRA AND CO. Vs. CCE
|
July 11, 2003 |
|
NARESH SUKHWANI Vs. COMMISSIONER OF CUSTOMS ADJ
|
January 15, 2003 |
|
NARMADA CHEMATURE PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2003 |
|
NATARAJ CERAMIC AND CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 29, 2003 |
|
NATH SOOT GOLA FACTORY Vs. CCE
|
September 5, 2003 |
|
NATIONAL AGRO CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2003 |
|
NATIONAL ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 11, 2003 |
|
NATIONAL DAIRY DEVELOPMENT BOARD Vs. COMMISSIONER OF CUSTOMS
|
June 5, 2003 |
|
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. CCE
|
March 13, 2003 |
|
NATIONAL FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX.
|
November 21, 2003 |
|
NATIONAL FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX.
|
September 29, 2003 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2003 |
|
NATIONAL ORGANIC CHEMICAL IND LTD Vs. COMMR OF C EX
|
January 23, 2003 |
|
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. CCE
|
July 3, 2003 |
|
NATIONAL PLASTICS I LTD SHRI PARESH V PAREKH AND SHRI RANJODH JAISWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 2003 |
|
NATIONAL STEEL INDUS. LTD. Vs. COMMISSIONER OF C. EX.
|
February 13, 2003 |
|
NATIONAL WINDER Vs. COLLECTOR OF CENTRAL EXCISE
|
August 27, 2003 |
|
NATURENCE RESEARCH LAB (P) LTD. Vs. COMMR. OF C. EX.
|
January 31, 2003 |
|
NAVA BHARAT FERRO ALLOYS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 26, 2003 |
|
NAVA BHARAT FERRO ALLOYS LTD. Vs. CCE
|
October 27, 2003 |
|
NAVELE RAYONS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 31, 2003 |
|
NAVINCHANDRA & CO. Vs. COMMISSIONER OF CUSTOMS/ACC
|
April 24, 2003 |
|
NAVPAD TEXTILE INDUSTRIES LTD AND KETAN M SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2003 |
|
NAVYUG PROCESSORS (P) LTD., SHRI Vs. CCE
|
April 2, 2003 |
|
NAYANA S DOSHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 2003 |
|
NAZIR UR RAHMAN AND RIAZ UR RAHMAN Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
November 18, 2003 |
|
NCL INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-III
|
June 16, 2003 |
|
NEER SHREE CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2003 |
|
NEESHA PLAST INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
August 29, 2003 |
|
NELTON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2003 |
|
NEPC INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
January 10, 2003 |
|
NEPTUNE CARGO MOVERS PVT. LTD. Vs. COMMR. OF CUS., SEA PORT
|
August 19, 2003 |
|
NESTLE INDIA LTD Vs. CCE
|
November 14, 2003 |
|
NESTLE INDIA LTD. Vs. CCE, LUDHIANA
|
December 11, 2003 |
|
NETLON INDIA Vs. COMMISSIONER OF CUS AND C EX
|
January 21, 2003 |
|
NEW COOL WELL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
November 19, 2003 |
|
NEW ERA FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2003 |
|
NEW INDIA DYEING AND FINISHING Vs. CCE
|
November 13, 2003 |
|
NEW INDIA ELECTRICAL INDL. CO. (P) Vs. COMMR. OF C. EX.
|
August 29, 2003 |
|
NEW NIRMAL INDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
NEW RESHMA DYG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2003 |
|
NEWTON ENGG. AND CONSTRUCTION Vs. CCE
|
October 28, 2003 |
|
NEWTON ENGG. AND CONSTRUCTION CO. Vs. COMMISSIONER OF C. EX.
|
September 3, 2003 |
|
NEZONE TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2003 |
|
NICHOLAS PIRAMAL I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
NICHOLAS PIRAMAL I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2003 |
|
NICHOLAS PIRAMAL I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2003 |
|
NICHOLAS PIRAMAL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2003 |
|
NICHOLAS PIRAMAL INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
January 8, 2003 |
|
NIKKO PNEUMATICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
NIKUNJ EXIM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS IMPORT
|
April 1, 2003 |
|
NILESH TEXTILES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 2003 |
|
NILKAMAL PLASTICS LTD. Vs. CC & CE, AURANGABAD
|
January 29, 2003 |
|
NILKAMAL PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
March 7, 2003 |
|
NINA CHAKA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 20, 2003 |
|
NIPA TRADERS Vs. COMMISSIONER OF CUSTOMS
|
November 7, 2003 |
|
NIPHA STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2003 |
|
NIPHAD SAHAKARI SAKHAR KARKHANA LTD Vs. C C E
|
March 7, 2003 |
|
NIRAJ PETRO CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 11, 2003 |
|
NIRLON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2003 |
|
NIRLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2003 |
|
NIRMA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2003 |
|
NIRMA LTD Vs. COMMISSIONER OF C EX AND CUS
|
September 4, 2003 |
|
NIRMALA DYECHEM AND SHRI NARESH B NAIK Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
NIRMALA MITRA Vs. COMMISSIONER OF CUSTOMS
|
July 4, 2003 |
|
NIRULA AND CO. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2003 |
|
NIRULA AND COMPANY PVT. LTD. Vs. CCE
|
November 19, 2003 |
|
NISA INDUSTRIAL SERVICE PVT LTD Vs. COMMISSIONER OF C EXCISE
|
July 23, 2003 |
|
NITCO TILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2003 |
|
NITEE TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS (SEA)
|
March 4, 2003 |
|
NITHIN SPINNERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 18, 2003 |
|
NITIN SPINNERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
NITYANAND STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2003 |
|
NIWAS SPINNING MILLS LTD Vs. COMMISSIONER OF C EX
|
July 1, 2003 |
|
NIWAS SPINNING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
NIZAM SUGARS LTD. Vs. CCE
|
December 5, 2003 |
|
NOBLE PLASTIC MOULDS Vs. CCE
|
January 2, 2003 |
|
NOBLE PLASTIC MOULDS Vs. CCE
|
April 3, 2003 |
|
NOIDA INDUSTRIAL BELTINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2003 |
|
NORMA ELECTRONICS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
November 6, 2003 |
|
NORTHERN INDIA STEEL ROLLING Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2003 |
|
NOVELL SOFTWARE DEVP. (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
November 10, 2003 |
|
NOVOZYMES SOUTH ASIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
July 3, 2003 |
|
NOWROSJEE WADIA AND SONS LTD Vs. COMMR OF C EX
|
March 12, 2003 |
|
NRB BEARINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2003 |
|
NRC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2003 |
|
NRC LIMITED Vs. CCE
|
November 19, 2003 |
|
NRC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
NU TECH PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2003 |
|
NUCHEMO PLAST, SHRI PUSHPAK Vs. CC
|
May 6, 2003 |
|
NUSLI DAVAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2003 |
|
NUTAN CHEMICALS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
April 7, 2003 |
|
O.N.G.C. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2003 |
|
O.P. STEELS LTD. Vs. CCE
|
September 22, 2003 |
|
OBLUM ELECTRICALS INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
January 3, 2003 |
|
OCP INDIA PRIVATE LIMITED Vs. COMMR OF C EX AND CUS
|
March 24, 2003 |
|
OCP INDIA PRIVATE LTD Vs. COMMISSIONER OF C EX AND CUS
|
July 11, 2003 |
|
OCP INDIA PVT LTD Vs. CCE
|
July 2, 2003 |
|
OGILVY & MATHER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 25, 2003 |
|
OIL AND NATURAL GAS COMMISSION Vs. COMMISSIONER OF C. EX.
|
May 20, 2003 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. COMMR OF C EX
|
June 27, 2003 |
|
OIL NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2003 |
|
OJASWI MARBLE AND GRANITE PVT. Vs. COMMISSIONER OF C. EX.
|
January 29, 2003 |
|
OM PETRO CHEMICALS LTD. Vs. CC (ICD)
|
December 15, 2003 |
|
OMEGA BRIGHT STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 22, 2003 |
|
OMEGA TRADING & EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2003 |
|
OMNI COMMERCE Vs. CC
|
July 18, 2003 |
|
ON TIME COURIERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 21, 2003 |
|
OPAL FABRICS Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
|
August 27, 2003 |
|
OPAL FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 3, 2003 |
|
OPAL FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2003 |
|
OPUS ASIA TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF CUS. (SEA)
|
November 11, 2003 |
|
ORDNANCE FACTORY Vs. CCE
|
October 16, 2003 |
|
OREX PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 22, 2003 |
|
ORGANO CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2003 |
|
ORIENT ARTS & CRAFTS Vs. COMMR OF CUS PREV
|
March 27, 2003 |
|
ORIENT CERWOOL LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 10, 2003 |
|
ORIENT NITRATE P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 2003 |
|
ORIENT STEEL & INDUS. LTD. Vs. CCE
|
May 27, 2003 |
|
ORIENTAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2003 |
|
ORION CONMERX PVT. LTD. Vs. COMMISSIONER OF CUS.
|
January 31, 2003 |
|
ORISSA INDUSTRIES LIMITED Vs. COMMISSIONER OF C EX
|
April 24, 2003 |
|
OSWAL CHEMICALS AND FERTILISERS Vs. CCE
|
November 20, 2003 |
|
OSWAL FATS & OILS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2003 |
|
OSWAL SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2003 |
|
OSWAL SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
OSWAL YARNS Vs. CCE
|
February 25, 2003 |
|
OTIS ELEVATOR CO I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2003 |
|
OTIS ELEVATOR CO I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
OTIS ELEVATOR CO INDIA LTD Vs. COMMISSIONER OF C EX
|
October 31, 2003 |
|
OTIS ELEVATOR CO. (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
August 18, 2003 |
|
OTIS ELEVATOR COMPANY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2003 |
|
OVERLAND AGENCY Vs. COMMISSIONER OF CUSTOMS PREV
|
December 26, 2003 |
|
OVERSEAS SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2003 |
|
OVERSEAS TRADING CORPN Vs. COMMISSIONER OF CUSTOMS
|
October 20, 2003 |
|
P AND B LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2003 |
|
P AND O NEDLLOYED INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
November 11, 2003 |
|
P AND O NEDLLOYED INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 24, 2003 |
|
P CHARIA Vs. COMMISSIONER OF CUSTOMS
|
June 26, 2003 |
|
P M P AUTO LTD Vs. COMMISSIONER OF C EX
|
May 6, 2003 |
|
P M P AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2003 |
|
P T STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
P. NATARAJAN, PROP. JOTHI PRABHA Vs. CCE
|
September 30, 2003 |
|
P.D. TANGRI Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
September 4, 2003 |
|
P.D. TULSIYAN AND SONS Vs. CCE
|
December 22, 2003 |
|
P.J. MARGO PVT. LTD. Vs. CCE
|
April 25, 2003 |
|
P.K. INDUSTRIES, MANOJ Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2003 |
|
P.P. PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 18, 2003 |
|
P.T. RATI RAM ENGG. WORKS Vs. COMMISSIONER OF C. EX.
|
January 28, 2003 |
|
P.T.C. INDUSTRIES LTD. Vs. CCE
|
July 31, 2003 |
|
PAC SYSTEMS PVT LTD Vs. COMMR OF CUSTOMS
|
January 6, 2003 |
|
PACE MARKETING SPECIALITIES LTD. Vs. COMMISSIONER OF C. EX.
|
January 10, 2003 |
|
PACE MARKETING SPECIALITIES LTD. Vs. COMMR. OF C. EX.
|
August 6, 2003 |
|
PACE MARKETING SPECIALITIES LTD. Vs. CCE
|
November 18, 2003 |
|
PACE MARKETING SPECIALTIES LTD. Vs. CCE
|
October 17, 2003 |
|
PADMA GROUP OF INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2003 |
|
PADMINI POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
|
October 9, 2003 |
|
PAHARPUR 3P Vs. COMMISSIONER OF CUS AND C EX
|
November 11, 2003 |
|
PAL PEUGEOT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2003 |
|
PALOD MACHINES LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 7, 2003 |
|
PAM PHARMA AND ALLIED MACHINERY CO LTD Vs. COMMR OF C EX
|
June 30, 2003 |
|
PANACEA BIOTEC LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 21, 2003 |
|
PANALFA DONGWON INDIA LTD. Vs. CC
|
June 6, 2003 |
|
PANCHAL AND PANCHAL MECHANICAL ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2003 |
|
PANCHMAHAL STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2003 |
|
PANKAJ JAGDA Vs. COMMISSIONER OF CUSTOMS
|
November 11, 2003 |
|
PANKAJ NARAMS HERBAL REMEDIES P LTD Vs. COMMR OF C EX
|
July 9, 2003 |
|
PANKAJ TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
April 30, 2003 |
|
PANTEX GEEBEE FLUID POWER LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
January 24, 2003 |
|
PAPER PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2003 |
|
PARADISE PLASTIC ENTERPRISES Vs. CCE
|
December 18, 2003 |
|
PARAG SHETH Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2003 |
|
PARAGON PRINTERS Vs. C.C.E., HYDERABAD
|
October 7, 2003 |
|
PARAMITA MAHAPATRA Vs. CC
|
September 16, 2003 |
|
PARAS FAB INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
January 7, 2003 |
|
PARAS SHIP BREAKERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
PARAS WAREHOUSING CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
June 25, 2003 |
|
PARAS WAREHOUSING CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
February 20, 2003 |
|
PARASNATH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
August 27, 2003 |
|
PARDA STEEL PVT. LTD. Vs. INDORE
|
October 1, 2003 |
|
PAREKH PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2003 |
|
PAREKH PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2003 |
|
PAREKH PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2003 |
|
PARIKSHIT PLASTIC PRODUCTS Vs. CCE
|
October 31, 2003 |
|
PARKA IMPEX Vs. COMMISSIONER OF CUSTOMS PORT
|
November 6, 2003 |
|
PARKE DAVIS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2003 |
|
PARKE DAVIS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2003 |
|
PARLE BISCUITS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2003 |
|
PARLE BISLERI PVT LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 29, 2003 |
|
PARLE PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2003 |
|
PARO FOODS PRODUCTS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 11, 2003 |
|
PARSHURAM FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 11, 2003 |
|
PARUL CHEMICALS LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 10, 2003 |
|
PARVEEN KR. SARAOGI AND RUSTAM ALI Vs. CC
|
January 2, 2003 |
|
PASUPATI TRADERS Vs. COMMISSIONER OF CUS. (IMPORT)
|
March 11, 2003 |
|
PATEL FIELD MARSHAL INDUSTRIES AND SWATI ENTERPRISES Vs. CCE
|
July 23, 2003 |
|
PATEL FIELD MARSHAL INDUSTRIES AND SWATI ENTERPRISES Vs. CCE
|
July 21, 2003 |
|
PATLIPUTRA STEELS PVT LTD Vs. COMMISSIONER OF C EX
|
January 13, 2003 |
|
PAWAN ENGG. WORKS Vs. COMMISSIONER OF C. EX.
|
January 23, 2003 |
|
PAWAN KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2003 |
|
PCM CEMENT CONCRETE PVT LTD Vs. COMMISSIONER OF C EX
|
April 23, 2003 |
|
PCP CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 31, 2003 |
|
PCP CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2003 |
|
PCS INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2003 |
|
PEACOCK INDUSTRIES LTD Vs. COMMISSIONER OF CUS EP
|
October 6, 2003 |
|
PEARL BEVERAGES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
PEARLESS PACK LTD. Vs. C.C.
|
June 4, 2003 |
|
PEDDINGTON CHEMICAL INDUSTRIES INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2003 |
|
PEPSI FOOD PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
PEPSICO INDIA HOLDINGS (P) LTD. Vs. CCE
|
August 1, 2003 |
|
PEPSICO INDIA HOLDINGS LTD. Vs. CCE
|
May 23, 2003 |
|
PEPSICO INDIA HOLDINGS PVT LTD Vs. CCE
|
September 16, 2003 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. CCE
|
September 26, 2003 |
|
PERFECT CIRCLE INDIA LTD Vs. COMMISSIONER OF C EX
|
September 15, 2003 |
|
PERFECT FORGING & FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE/CUSTOMS
|
April 7, 2003 |
|
PERFECT SPRINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2003 |
|
PFIZER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2003 |
|
PFIZER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2003 |
|
PGO PROCESSORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2003 |
|
PHARMAPACK PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2003 |
|
PHIL CORPORATION LIMITED Vs. COMMISSIONER OF CUSTOMS
|
August 8, 2003 |
|
PHILCO HOME APPLIANCES (P) LTD. Vs. CCE
|
January 6, 2003 |
|
PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
September 18, 2003 |
|
PHILIPS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2003 |
|
PHILIPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2003 |
|
PHILIPS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2003 |
|
PHILS HEAVY ENGG PVT LTD Vs. COMMISSIONER OF CEN EXCISE
|
July 21, 2003 |
|
PICASSO HOME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2003 |
|
PICHAI RAKCHUE Vs. COMMISSIONER OF CUSTOMS
|
July 29, 2003 |
|
PICHAI RAKCHUE AND P KUMAR Vs. COMMISSIONER OF CUSTOMS
|
July 8, 2003 |
|
PICK PACK FLAVOURS Vs. CCE
|
November 3, 2003 |
|
PIONEER ALLOY CASTING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
PIONEER ENTERPRISES Vs. CCE
|
March 7, 2003 |
|
PIONEER FURNACES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2003 |
|
PIRAMAL SPINNING AND WEAVING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2003 |
|
PITAMBER COATED PAPER LTD. Vs. CCE
|
January 9, 2003 |
|
PITAMBER COATED PAPER LTD. Vs. CCE
|
September 1, 2003 |
|
PIYUSH D SHAH AND PRAKASH D SHAH Vs. COMMISSIONER OF CUSTOMS ADJUDICATION
|
December 3, 2003 |
|
PLASOPAN ENGINEERS (INDIA) PVT. Vs. COMMISSIONER OF C. EX.
|
April 25, 2003 |
|
PLASTO CRAFT INDUSTRIES Vs. CCE
|
August 18, 2003 |
|
PLASTVEL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
November 17, 2003 |
|
PLASTVOLTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
PLASTVOLTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2003 |
|
PLETHICO PHARMACEUTICALS & Vs. CCE
|
March 20, 2003 |
|
PODDAR INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C EX
|
September 30, 2003 |
|
PODDAR PIGMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
POLAR FORGING AND TOOL LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 9, 2003 |
|
POLAR INDUSTRIES Vs. CCE
|
December 10, 2003 |
|
POLAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2003 |
|
POLAR MARMO AGGLOMERATES LTD. Vs. COMMISSIONER OF CUS.
|
May 29, 2003 |
|
POLY PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2003 |
|
POLY RESINS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2003 |
|
POLYINKS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 26, 2003 |
|
POLYMECH PLAST MACHINES LTD Vs. COMMR OF CUS & C EX
|
March 19, 2003 |
|
PONDYAN HOTELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2003 |
|
POOJA CIRCULAR SAW AND RAJESH P SONI Vs. COMMISSIONER OF CUSTOMS
|
September 30, 2003 |
|
POOJA STEEL AND AGRICULTURE INDUSTRY Vs. C C E
|
October 29, 2003 |
|
POOJA TEX PRINTS PVT LTD AND MAHENDRA HARNATH RAI AGARWAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 31, 2003 |
|
POONAM SPARK P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2003 |
|
POWER BUILD LTD Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2003 |
|
POWER BUILD LTD Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2003 |
|
PRADEEP MAHAJAN Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
PRADEEP RATHOD AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 8, 2003 |
|
PRAFFUL INDUS. P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2003 |
|
PRAGA TOOLS LTD Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
PRAKASH COTTON MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
PRAKASH COTTON MILLS LTD Vs. CCE
|
October 15, 2003 |
|
PRANAV VIKAS INDIAN LTD. AND ANR. Vs. CCE
|
January 8, 2003 |
|
PRANAV VIKAS INDIAN LTD. AND ANR. Vs. CCE
|
August 1, 2003 |
|
PRASHANT GLASS WORKS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2003 |
|
PRASHANT INDIA LIMITED AND JAGJIVAN SHAMJI GONDALIA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 7, 2003 |
|
PRASIDDHA TRADING CORPORATION Vs. COMMR. OF CUS.
|
December 2, 2003 |
|
PRAVARA MEDICAL TRUST Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2003 |
|
PRAVIN METAL WORKS Vs. COMMISSIONER OF CEN EXCISE
|
October 29, 2003 |
|
PRAVINCHANDRA C SHAH Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2003 |
|
PREM SAGAR AGGARWAL, SHRI Vs. CC
|
February 26, 2003 |
|
PREMIER ARYCO INDIA LTD. Vs. CCE
|
May 6, 2003 |
|
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 17, 2003 |
|
PREMIER ENGG. ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2003 |
|
PREMIER EXPLOSIVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2003 |
|
PREMIER FOUNDERS AND ENGINEERS Vs. CCE
|
November 27, 2003 |
|
PREMIER GLASS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
PREMIER POLY SACKS P. LTD. AND POLY Vs. CCE
|
December 15, 2003 |
|
PREMIER PRINTERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 17, 2003 |
|
PREMPREET TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2003 |
|
PREMRAJ INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2003 |
|
PRERNA CABLES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2003 |
|
PRERNA SYNTEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
PRESSURE SENSITIVE SYSTEMS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2003 |
|
PRESTIGE HM POLYCONTAINER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2003 |
|
PRIMA CONTROLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
PRIMELLA SANITARY PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
PRINCE MULTIPLAST PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
March 11, 2003 |
|
PRINCIPAL G.M., BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2003 |
|
PRISM CEMENT LTD. Vs. CCE
|
June 17, 2003 |
|
PRIYA BLUE IND. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2003 |
|
PRIYADARSHINI CEMENTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 17, 2003 |
|
PROCYON TRADING & INVESTMENT PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2003 |
|
PROGRESSIVE STEEL PROCESSORS Vs. CCE
|
December 19, 2003 |
|
PROGRESSIVE THERMAL CONTROLS Vs. COMMR. OF C. EX.
|
August 5, 2003 |
|
PROJECT TECHNOLOGISTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2003 |
|
PROTECH APPLIANCES PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
September 22, 2003 |
|
PROTECTION MANUFACTURERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BBSR-I
|
November 13, 2003 |
|
PRS PERMACEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
PRUDENTIAL PHARMA. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
May 13, 2003 |
|
PSA SICAL TERMINALS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 25, 2003 |
|
PSA SICAL TERMINALS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 12, 2003 |
|
PSL HOLDINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2003 |
|
PSL HOLDINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2003 |
|
PSL INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2003 |
|
PSL INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 25, 2003 |
|
PUBLIC HEALTH CARE Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2003 |
|
PUDMJEE PUL AND PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2003 |
|
PUDUMJEE PULP AND PAPER MILLS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 24, 2003 |
|
PUJA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2003 |
|
PUJA INDUCTOMET PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
March 20, 2003 |
|
PUKHRAJ NIHALCHAND JAIN Vs. COMMISSIONER OF CUSTOMS
|
March 6, 2003 |
|
PUNEET RESINS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 9, 2003 |
|
PUNJAB GENERAL MFG. WORKS Vs. COMMISSIONER OF C. EX.
|
July 2, 2003 |
|
PUNJAB GENERAL MFG. WORKS Vs. COMMISSIONER OF C. EX.
|
August 29, 2003 |
|
PUNJAB LAMINATES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 26, 2003 |
|
PUNJAB STATE SPORTS COUNCIL Vs. COMMISSIONER OF CUSTOMS
|
July 22, 2003 |
|
PURE HELIUM INDIA LTD Vs. COMMISSIONER OF CEN EXCISE
|
November 4, 2003 |
|
PURE HELIUM INDIA PVT LTD Vs. COMMISSIONER OF C EX
|
March 10, 2003 |
|
PURE TRADING LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 21, 2003 |
|
PURISONS ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 16, 2003 |
|
PURNA SAHAKARI SAKHAR KARKHANA LTD Vs. CCE AND C
|
September 15, 2003 |
|
PUROMATIC FILTERS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 21, 2003 |
|
PURSHOTAM C THACKAR Vs. COMMISSIONER OF CUSTOMS
|
October 6, 2003 |
|
PURVI BHARAT STEELS LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
|
December 22, 2003 |
|
PUSHPAM CERAMICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
PUTHNIBARI TEA ESTATE Vs. CCE, BOLPUR
|
March 28, 2003 |
|
PYARELAL RAMESHWAR PRASAD Vs. COMMISSIONER OF C. EX.
|
December 12, 2003 |
|
QUILON METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2003 |
|
R K INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
R K PATEL TOBACCO TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2003 |
|
R M SINHA AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2003 |
|
R R INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
June 17, 2003 |
|
R R TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2003 |
|
R S ENTERPRISES Vs. COMMR OF CENTRAL EXCISE
|
December 22, 2003 |
|
R S PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
May 6, 2003 |
|
R S PETROCHEMICALS LTD Vs. COMMR OF CEN EX AND CUSTOMS
|
July 7, 2003 |
|
R TEX Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 8, 2003 |
|
R. BALAKRISHNAN Vs. COMMISSIONER OF CUS. & C. EX.
|
February 21, 2003 |
|
R.C. ENGG. WORKS (P) LTD. Vs. CCE
|
September 26, 2003 |
|
R.D. ELECTRONICS PVT. LTD. Vs. CCE
|
June 4, 2003 |
|
R.D. EXTRUSIONS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 17, 2003 |
|
R.G.L. CONVERTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 13, 2003 |
|
R.H.L. PROFILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2003 |
|
R.K. AHUJA Vs. COMMISSIONER OF CUS. (GENERAL)
|
August 6, 2003 |
|
R.K. ELECTROMECH Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2003 |
|
R.K. MACHINE TOOLS LTD. Vs. C.C.E.
|
October 1, 2003 |
|
R.M. ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
March 20, 2003 |
|
R.P.G. CABLES LTD. Vs. COMMISSIONER OF C. EX.
|
February 25, 2003 |
|
R.V. STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2003 |
|
RADHA V COMPANY Vs. COMMISSIONER OF CUSTOMS
|
July 14, 2003 |
|
RADHA V COMPANY Vs. COMMISSIONER OF CUSTOMS
|
July 28, 2003 |
|
RADHAMONI EXPORTS Vs. COMMISSIONER OF CUSTOMS P
|
March 24, 2003 |
|
RADHESHYAM SINGHAL AGGARWAL Vs. COMMR OF CUS PREV
|
March 11, 2003 |
|
RADIANT CABLES Vs. COMMISSIONER OF CUSTOMS
|
May 23, 2003 |
|
RAFIK MANSURI Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 4, 2003 |
|
RAFIQ BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
March 28, 2003 |
|
RAIGAD S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2003 |
|
RAIPUR FERRO ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2003 |
|
RAJ CEMENT Vs. CCE
|
May 22, 2003 |
|
RAJ RUBBER INDUSTRIES Vs. CCE
|
March 3, 2003 |
|
RAJA INDUSTRIES Vs. COMMISSIONER OF CUS AND C EX
|
April 22, 2003 |
|
RAJA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
March 24, 2003 |
|
RAJASHREE CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
March 19, 2003 |
|
RAJASHREE CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
May 13, 2003 |
|
RAJASTHAN ELECTRONICS AND Vs. COMMR. OF C.EX.
|
July 29, 2003 |
|
RAJASTHAN PETRO SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
RAJASTHAN SYNTHETIC INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
June 20, 2003 |
|
RAJASTHAN SYNTHETIC INDUSTRIES Vs. CCE
|
September 12, 2003 |
|
RAJASTHAN WIRE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
|
March 12, 2003 |
|
RAJENDER KUMAR Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2003 |
|
RAJENDRA PRASAD JAISWAL Vs. COMMISSIONER OF CUSTOMS
|
March 4, 2003 |
|
RAJESH KUMAR SONI AND SHRI KRISHNA Vs. CC
|
July 30, 2003 |
|
RAJGURU CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2003 |
|
RAJHANS REFRACTORIES (P) LTD. Vs. CCE
|
June 10, 2003 |
|
RAJPUROHIT GMP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2003 |
|
RAJPUROHIT GMP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2003 |
|
RAJU FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
June 25, 2003 |
|
RAKESH G AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2003 |
|
RAKESH KAPOOR CARGO HELPERS Vs. COMMISSIONER OF CUSTOMS
|
June 12, 2003 |
|
RAKESH KUMAR Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2003 |
|
RALLIS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
June 13, 2003 |
|
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2003 |
|
RALSON (INDIA) LTD., METRO TYRES Vs. CCE
|
June 19, 2003 |
|
RALSON CARBON BLACK LTD. Vs. COMMR. OF C. EX.
|
March 20, 2003 |
|
RAM ABATAR SONAR Vs. COMMR OF CUSTOMS
|
July 3, 2003 |
|
RAM AVTAR GOEL Vs. CC
|
February 11, 2003 |
|
RAM KHAZANA ELECTRONIC Vs. COMMISSIONER OF CUSTOMS, AIR
|
May 14, 2003 |
|
RAM KUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
February 20, 2003 |
|
RAM LUBHAYA Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2003 |
|
RAM NARESH Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
RAM PAMNANI Vs. COMMISSIONER OF CUSTOMS
|
April 8, 2003 |
|
RAM S S K LTD AND MAHATMA S S K LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 17, 2003 |
|
RAMA NEWSPRINT AND PAPERS LTD Vs. COMMISSIONER OF C EX
|
April 1, 2003 |
|
RAMA VISION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2003 |
|
RAMAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
June 24, 2003 |
|
RAMAN ISPAT (P) LTD. Vs. CCE
|
September 12, 2003 |
|
RAMAN ISPAT PVT. LTD. Vs. CCE, MEERUT-I
|
February 14, 2003 |
|
RAMCHANDRA K KOLI Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2003 |
|
RAMCO STEEL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2003 |
|
RAMCO STEEL P. LTD. Vs. CCE, NEW DELHI
|
January 21, 2003 |
|
RAMLALA SAHKARI CHINI MILLS LTD. Vs. COMMR. OF C. EX.
|
March 27, 2003 |
|
RAMNARAIN AND CO Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2003 |
|
RAMNARAIN AND CO AND ASHOKKUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
July 11, 2003 |
|
RANBAXY LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
|
July 9, 2003 |
|
RANBAXY LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2003 |
|
RANE TRW STEERING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
|
January 27, 2003 |
|
RANE TRW STEERING SYSTEMS LTD. Vs. CCE
|
December 19, 2003 |
|
RANGOLI CERAMICS LTD. Vs. COMMISSIONER OF C. EX.
|
February 18, 2003 |
|
RANJIT SINGH Vs. CC
|
September 9, 2003 |
|
RANJIT SINGH Vs. COMMISSIONER OF CUSTOMS
|
January 30, 2003 |
|
RAPICUT CARBIDES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 2003 |
|
RAPSI ENGINEERING LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 31, 2003 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
August 21, 2003 |
|
RASHTRIYA METAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2003 |
|
RASI REFRACTORIES Vs. CCE
|
January 2, 2003 |
|
RASILABEN H RATHOD Vs. COMMISSIONER OF CUSTOMS
|
May 30, 2003 |
|
RASILABEN H RATHOD Vs. COMMISSIONER OF CUSTOMS
|
June 5, 2003 |
|
RASTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
December 19, 2003 |
|
RATANGIRI TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2003 |
|
RATANMANI METALS AND TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2003 |
|
RATHI RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
June 23, 2003 |
|
RATHI SUPER STEEL LTD. Vs. CCE
|
May 26, 2003 |
|
RATHI SUPER STEELS LTD. Vs. CCE
|
October 29, 2003 |
|
RATIONAL BUSINESS CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
RATNAMANI METAL & TUBES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2003 |
|
RATNAMANI METALS & TUBES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 28, 2003 |
|
RATNAMANI METALS AND TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2003 |
|
RAVI STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
RAVINDER KHURANA Vs. COMMISSIONER OF CUSTOMS (GEN.)
|
January 24, 2003 |
|
RAYMOND LIMITED Vs. COMMISSIONER OF CUS AND C EX
|
February 20, 2003 |
|
RECKITT & COLMAN OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 13, 2003 |
|
RECON LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
September 18, 2003 |
|
RECRON SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2003 |
|
RED LAND TEA FACTORY Vs. COMMISSIONER OF C. EX., KOCHI
|
September 23, 2003 |
|
REFNOL RESINS AND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
April 30, 2003 |
|
REGAL CRIMPTEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2003 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2003 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 25, 2003 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
RENOWNED AUTO PRODUCTS MFRS. LTD. Vs. COMMISSIONER OF C. EX.
|
May 2, 2003 |
|
REX ARTS CASTORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2003 |
|
RHODA TEXTILE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2003 |
|
RHODE TEXTILE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2003 |
|
RHONE POULENC INDIA LTD Vs. COMMR OF CUS ACC
|
February 20, 2003 |
|
RICHARDSON AND CRUDDAS (1972) Vs. C.C.E.
|
October 20, 2003 |
|
RICO AUTO INDUSTRIES LIMITED Vs. COMMR. OF C. EX.
|
February 25, 2003 |
|
RIFOX EQUIPMENT PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2003 |
|
RISHABH DYEING AND PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2003 |
|
RISHABH INSTRUMENTS PVT LTD Vs. COMMISSIONER OF CEN EXCISE
|
November 10, 2003 |
|
RIVAA TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 22, 2003 |
|
ROCHEM SEPARATION SYSTEMS I PVT LTD Vs. COMMR OF C EX
|
November 2, 2003 |
|
ROCHEM SEPARATION SYSTEMS I PVT LTD AND KAMLESHKUMAR GOEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2003 |
|
ROCHI RAM & SONS, SHRI VINOD ARORA Vs. CCE
|
March 12, 2003 |
|
ROHA DYECHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2003 |
|
ROHIT PULP & PAPER MILLS LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 26, 2003 |
|
ROLLWIN ENGINEERING COMPANY Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 9, 2003 |
|
RONAK DYEING LTD AND INDIAN PETROCHEMICALS CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2003 |
|
RONAK DYEING LTD. Vs. CCE
|
December 8, 2003 |
|
ROOTS INDUSTRIES LTD. Vs. CCE
|
December 5, 2003 |
|
ROSANA TOOLS AND SHRI PAUL DSOUZA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2003 |
|
ROTRON INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 13, 2003 |
|
ROYAL ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
July 22, 2003 |
|
ROYAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
June 23, 2003 |
|
RPG CABLES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 26, 2003 |
|
RPG LIFE SCIENCES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2003 |
|
RUBBER PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 2003 |
|
RUBY CHLORATES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2003 |
|
RUBY MILLS LTD Vs. COMMISSIONER OF CUSTOMS
|
April 8, 2003 |
|
RUIA AQUACULTURE FARMS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 24, 2003 |
|
S AND H GEARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2003 |
|
S AND H GEARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2003 |
|
S C BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
S C BROTHERS AND SHRI K D SANGHVI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2003 |
|
S H KASAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2003 |
|
S JAMNADAS AND CO Vs. COMMISSIONER OF CUSTOMS
|
August 27, 2003 |
|
S K CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2003 |
|
S K INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
June 13, 2003 |
|
S KANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 7, 2003 |
|
S KUMARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 2003 |
|
S KUMARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2003 |
|
S N S OVERSEAS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 4, 2003 |
|
S NARENDRA KUMAR AND CO Vs. COMMISSIONER OF C EX
|
March 7, 2003 |
|
S RAJENDRA AND COMPANY AND SANJAY KUMAR LOKHANDE Vs. COMMISSIONER OF CUSTOMS ACC
|
November 18, 2003 |
|
S S SACHDEV Vs. COMMISSIONER OF CUSTOMS
|
October 24, 2003 |
|
S S SHAH Vs. COMMISSIONER OF CUSTOMS
|
June 19, 2003 |
|
S V INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PORT
|
November 3, 2003 |
|
S Y EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
May 2, 2003 |
|
S. KUMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2003 |
|
S. KUMARS LTD. Vs. CCE
|
February 27, 2003 |
|
S.A. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
S.A. KAREEM Vs. COLLECTOR OF CENTRAL EXCISE
|
October 28, 2003 |
|
S.D. TECHNICAL SERVICE Vs. CC
|
May 28, 2003 |
|
S.J. ANTHONY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2003 |
|
S.K. ENTERPRISES AND SH. KRISHAN Vs. C.C.E.
|
December 26, 2003 |
|
S.N.S. DIAGNOSTICS LTD. Vs. CC (A.C. COMPLEX)
|
February 3, 2003 |
|
S.P. PACKAGINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2003 |
|
S.R. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2003 |
|
S.R. SUNIL AND CO. Vs. COMMISSIONER OF CUSTOMS (SEA)
|
July 24, 2003 |
|
S.S. LAMINATES (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
November 21, 2003 |
|
S.S. POLY PRINTERS AND JINDAL Vs. CCE
|
November 18, 2003 |
|
S.S.P. INTERNATIONAL Vs. COMMR. OF CUS.
|
August 4, 2003 |
|
S.S.V. BHADRA SHIPPING AGENCIES Vs. COMMISSIONER OF CUS. (SEA)
|
March 7, 2003 |
|
S.S.V. BHADRA SHIPPING AGENCIES Vs. CC
|
December 11, 2003 |
|
S.T.L. EXPORTS LTD. Vs. C.C.
|
October 13, 2003 |
|
S.T.L. EXPORTS LTD. Vs. CCE
|
March 14, 2003 |
|
S.V. ELECTRICALS LTD. Vs. CCE
|
March 28, 2003 |
|
S.V. ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX.
|
March 26, 2003 |
|
S.V. ELECTRICALS LTD. Vs. CCE
|
March 3, 2003 |
|
S.V. ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 7, 2003 |
|
S?THREE GRAPHICS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
December 19, 2003 |
|
SABARI EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (SEA)
|
July 25, 2003 |
|
SABOO ISPAT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 2003 |
|
SABRI EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2003 |
|
SADASIVAM Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
December 18, 2003 |
|
SADBHAVANA Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2003 |
|
SADHU VASWANI MEDICAL COMPLEX INLAKS & BUDHRANI HOSPITAL & PROPOSED RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS IMPORT ACC
|
June 24, 2003 |
|
SAGAR AUTO WORKS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
October 9, 2003 |
|
SAHELI SYNTHETICS PVT LTD Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
|
August 27, 2003 |
|
SAI ASHISH DYEING & PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
July 8, 2003 |
|
SAI ASHISH DYG AND PTG MILLS PVT LTD Vs. COMMR OF C EX AND CUS
|
July 28, 2003 |
|
SAI KRIPA EXIM (P) LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
April 25, 2003 |
|
SAI SHANT DIE CASTING INDUSTRIES Vs. COMMR OF CUS AND C EX
|
April 3, 2003 |
|
SAIL Vs. CCEX
|
January 20, 2003 |
|
SAIL Vs. CCE
|
June 10, 2003 |
|
SAIL ALLOYS STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2003 |
|
SAIL D S P Vs. CCE
|
March 21, 2003 |
|
SAINSONS PAPER INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2003 |
|
SAJMAN SHEIKH Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2003 |
|
SAKET PVC PIPES INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., PATNA
|
September 15, 2003 |
|
SAKET STEELS LTD. Vs. COMMISSIONER OF C. EX.
|
January 16, 2003 |
|
SAKTHI TAPES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
SALASAR FORTUNE MARKETING I LTD SHRI VINOD KUMAR SHARMA AND PET PLASTIC LTD Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2003 |
|
SALORA INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
April 1, 2003 |
|
SAM SPINTEX LTD. AND SH. ARVIND A. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 2003 |
|
SAMARAT EXPORTERS & IMPORTERS Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
September 15, 2003 |
|
SAMARTH INDUSTRIES Vs. CCE, BELGAUM
|
December 8, 2003 |
|
SAMARTH KNITTERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
SAMARTHA RUBBER PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2003 |
|
SAMIR KUMAR Vs. COMMISSIONER OF CUS PREV
|
June 18, 2003 |
|
SAMIR SAHA Vs. COMMISSIONER OF CUSTOMS PREV
|
December 15, 2003 |
|
SAMPURNA GRAPHICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 26, 2003 |
|
SAMSUNG INDIA ELECTRONICS LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2003 |
|
SAMTEL COLOUR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2003 |
|
SAMTEL ELECTRON DEVICES LTD. Vs. COMMISSIONER OF C. EX.
|
September 8, 2003 |
|
SANCO PLASTICS PVT. LTD. Vs. CCE
|
November 14, 2003 |
|
SANDVIK ASIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
SANDVIK ASIA LTD Vs. COMMISSIONER OF C EX
|
March 11, 2003 |
|
SANDVIK ASIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
SANGAM SOLVENT EXTRACTS LTD. Vs. COMMR. OF C. EX., BANGALORE
|
June 26, 2003 |
|
SANGEMERMER INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 9, 2003 |
|
SANGHI POLYESTERS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
May 19, 2003 |
|
SANGKO PHARMACEUTICALS AND CROSSLANDS RESEARCH LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2003 |
|
SANJARI TWISTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 2003 |
|
SANJAY FORWARDERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2003 |
|
SANJAY INDL CORPN Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
SANJAY V. MODI AND AJANTA Vs. CCE
|
November 6, 2003 |
|
SANJEEV JAIN Vs. COMMISSIONER OF CUSTOMS
|
October 30, 2003 |
|
SANJEEV WOLLEN MILLS Vs. COMMISSIONER OF CUSTOMS
|
September 4, 2003 |
|
SANJIVANI TAKLI SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2003 |
|
SANJOO PRINTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 2003 |
|
SANJU SILK MILLS P LTD Vs. COMMISSIONER OF C EX
|
October 31, 2003 |
|
SANKALP FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
SANKESHWAR HOSIERY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
|
SANKET FOOD PRODUCTS P. LTD. Vs. COMMISSIONER OF C. EX.
|
July 3, 2003 |
|
SANKET FOOD PRODUCTS PVT. LTD. AND Vs. CCE
|
June 18, 2003 |
|
SANSA AUTO ENGG CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 2003 |
|
SANTOGEN SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2003 |
|
SANTOGEN SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 1, 2003 |
|
SANTOSH OVERSEAS AND SURESH KUMAR ADUKIA Vs. COMMISSIONER OF CUSTOMS
|
July 15, 2003 |
|
SANTOSH OVERSEAS AND SURESH KUMAR ADUKIA Vs. COMMISSIONER OF CUSTOMS
|
July 23, 2003 |
|
SANTOSH TIN MANUFACTURING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2003 |
|
SANWAR LAL AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
October 27, 2003 |
|
SARABHAI CHEMICALS PVT LTD Vs. CCE
|
October 27, 2003 |
|
SARAF FABRICS LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
July 9, 2003 |
|
SARAF FABRICS LTD AND SHRI SAVERMAL SARAF Vs. COMMISSIONER OF CUSTOMS PREV
|
June 25, 2003 |
|
SARASWATI REPOWERING WORKS Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2003 |
|
SARDAR METAL INDUSTRIES Vs. COMMR. OF C. EX.
|
February 20, 2003 |
|
SARMANGAL SYNTHETICS LTD. Vs. CCE
|
December 12, 2003 |
|
SARP CONSUMER MARKETING P LTD Vs. CC
|
October 30, 2003 |
|
SARTI ISPAT UDYOG, SHRI SOHAN LAL Vs. CCE
|
April 23, 2003 |
|
SARVODAYA LAB Vs. COMMISSIONER OF CUSTOMS
|
October 23, 2003 |
|
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 3, 2003 |
|
SATHAVAHANA ISPAT LTD. Vs. CC
|
March 4, 2003 |
|
SATIA WOLLENS PVT. LTD. Vs. CCE
|
December 9, 2003 |
|
SATIDHAM INDS LTD Vs. COMMISSIONER OF CUS AND C EX
|
January 2, 2003 |
|
SATIDHAM INDUSTRIES LTD Vs. COMMISSIONER OF CUS AND C EX
|
July 28, 2003 |
|
SATIDHAM INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 9, 2003 |
|
SATPUTE TAPI PARISAR SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2003 |
|
SATURN NON WOVEN LTD Vs. COMMISSIONER OF CUS AND C EX
|
March 12, 2003 |
|
SATURN NON WOVEN LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2003 |
|
SAUMIL IMPEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2003 |
|
SAVITA ORGANIC CHEMICALS LTD. Vs. CCE
|
October 15, 2003 |
|
SAWHNEY EXPORT HOUSES Vs. COMMR. OF CUSTOMS
|
February 4, 2003 |
|
SCHLUMBER ASIA SERVICES LTD AND SHRI SUDHIR PAI Vs. COMMISSIONER OF CUSTOMS IMPORT
|
April 8, 2003 |
|
SCHON PLASTICS P LTD Vs. CCE
|
October 20, 2003 |
|
SCIENTIFIC SALES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
SEA GOLD AQUA FARMS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
October 14, 2003 |
|
SEAGRAM MANUFACTURING LTD. Vs. CC
|
March 25, 2003 |
|
SEARCH CHEM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2003 |
|
SEARCH CHEM INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
May 2, 2003 |
|
SEARLE (INDIA) LTD. Vs. CCE
|
November 25, 2003 |
|
SEARLE INDIA LTD Vs. CCE
|
October 28, 2003 |
|
SECURE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2003 |
|
SECURE METERS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 12, 2003 |
|
SECURE METERS LTD Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2003 |
|
SECURE METERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 4, 2003 |
|
SEIKO PLAST Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2003 |
|
SEKHSARIA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2003 |
|
SEN AND PANDIT POWER ELECTRONICS LTD Vs. COMMR OF C EX
|
March 24, 2003 |
|
SERENE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2003 |
|
SERENE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 30, 2003 |
|
SETWIN SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
November 14, 2003 |
|
SETWIN SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
|
October 27, 2003 |
|
SEVA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS ADJ
|
March 17, 2003 |
|
SEWAK PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2003 |
|
SHAHI CONTAINERS PATWOLK Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
September 5, 2003 |
|
SHAHNAZ AYURVEDICS Vs. COMMISSIONER OF CENTRAL EXCISE,
|
May 14, 2003 |
|
SHAIKH AND PANDIT Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2003 |
|
SHAIKH AZIZUR RAHIMAN Vs. COMMISSIONER OF CUSTOMS
|
November 12, 2003 |
|
SHAKTI BEVERAGES LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 26, 2003 |
|
SHAKTI ENTERPRISE Vs. COMMISSIONER OF CUSTOMS
|
October 17, 2003 |
|
SHAKTI PLASTIC AND RUBBER WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2003 |
|
SHAKTI PLASTIC AND RUBBER WORKS Vs. COMMR OF C EX
|
September 1, 2003 |
|
SHAKTIMAN CEMENT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2003 |
|
SHALIMAR ISPAT UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2003 |
|
SHAMAN MARKETING RESEARCH ASSOCIATES Vs. COMMR OF C EX
|
January 3, 2003 |
|
SHAMIM AKHTAR WARSHI Vs. COMMISSIONER OF CUS PREV
|
June 30, 2003 |
|
SHAMLI DISTILLERY AND CHEMICAL Vs. COMMISSIONER OF C. EX.
|
June 3, 2003 |
|
SHAMVIK GLASSTECH LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2003 |
|
SHARDA CRIMPERS AND JATIN CHANDRAKANT GANDHI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 8, 2003 |
|
SHARDA POLY PRINT N-PACK (P) LTD. Vs. COMMISSIONER OF C. EX.
|
August 18, 2003 |
|
SHARDA SYNTHETICS LTD. AND Vs. CCE, MUMBAI-III AND CCE,
|
June 18, 2003 |
|
SHARMA COMMERCIAL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2003 |
|
SHASHIKANT HARISHCHANDRA MHATRE Vs. COMMISSIONER OF CUSTOMS
|
December 5, 2003 |
|
SHASUN CHEMICALS AND DRUGS LTD. Vs. COMMISSIONER OF C. EX.
|
September 1, 2003 |
|
SHASUN PHARMA LTD. Vs. CCE
|
August 26, 2003 |
|
SHAW WALLACE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2003 |
|
SHAYONA PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
SHEELA FOAM PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 10, 2003 |
|
SHEELA FOAM PVT. LTD. Vs. COMMR. OF C. EX.
|
May 1, 2003 |
|
SHEELA FOAM PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 12, 2003 |
|
SHEELA FOAM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2003 |
|
SHEEN PETROCHEMICALS Vs. COMMISSIONER OF CEN EXCISE
|
November 21, 2003 |
|
SHEFFIELD APPLIANCES, POLAR Vs. CCE
|
March 5, 2003 |
|
SHENYANG MATSUSHITA STORAGE Vs. DESIGNATED AUTHORITY
|
May 30, 2003 |
|
SHERWANI INDUSTRIAL SYNDICATE Vs. CCE
|
September 9, 2003 |
|
SHILPA REROLLERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 2003 |
|
SHIV MARINE IND PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2003 |
|
SHIV MARINE INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 30, 2003 |
|
SHIV MARINE INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
|
SHIV SHANKAR SONI Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2003 |
|
SHIVA BHARATH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2003 |
|
SHIVA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 10, 2003 |
|
SHIVA ESSENTIAL OILS AND Vs. CCE
|
November 5, 2003 |
|
SHIVA PRAKASH ARADHYA Vs. COMMISSIONER OF CUS., BANGALORE
|
January 3, 2003 |
|
SHIVAM EXPORT 100% EOU Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 5, 2003 |
|
SHIVNATH RAI HARNARAIN I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
SHIVNATH RAI HARNARAIN INDIA LTD AND SHRI DNYANESHWAR SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2003 |
|
SHIVOM PLY N WOOD PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 17, 2003 |
|
SHIVRATI TEXTILES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2003 |
|
SHREE BALAJI TRADE OVERSEAS Vs. CC, (GEN)
|
June 25, 2003 |
|
SHREE CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
SHREE CHALTHAN VIBHAG UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 2003 |
|
SHREE ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
November 28, 2003 |
|
SHREE JAGADAMBA POLYMERS LTD. Vs. COMMR. OF C. EX.
|
March 20, 2003 |
|
SHREE MAHAVIR INDUSTRIES Vs. C.C.E.
|
December 11, 2003 |
|
SHREE SHYAM FILAMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2003 |
|
SHREEJI METAL WORKS Vs. COMMISSIONER OF CEN EXCISE
|
May 1, 2003 |
|
SHREEM CAPACITORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
SHREEWOOD PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
June 18, 2003 |
|
SHRI DINESH MILLS LTD. Vs. COMMISSIONER OF C. EX. (APPEALS)
|
July 8, 2003 |
|
SHRI KAVITHAPRIYA EXPORTS Vs. COMMR. OF CUS.
|
January 28, 2003 |
|
SHRI MAHAVIR IRON INDUSTRIES (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2003 |
|
SHRI RAM RAYONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2003 |
|
SHRI SUSHIL HALWAI, DIRECTOR PROMISING ESTATES & TRADERS (P) LTD. Vs. CC
|
August 11, 2003 |
|
SHRIFABS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2003 |
|
SHRIGONDA SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2003 |
|
SHRINIWAS SYNTHETIC PACKERS PVT. Vs. CCE
|
September 23, 2003 |
|
SHRIRAM PISTONS AND RINGS LTD. Vs. CCE
|
October 9, 2003 |
|
SHV ENERGY NORTHWEST INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
September 5, 2003 |
|
SHYAM ANTENNA ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX.
|
October 9, 2003 |
|
SHYAM BIHANI Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2003 |
|
SHYAM BIHANI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 30, 2003 |
|
SHYAM FERROUS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
January 20, 2003 |
|
SHYAMSUNDER GHANIRAM CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 2003 |
|
SIDDAGANGA CEMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 30, 2003 |
|
SIDDHARTHA TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 2003 |
|
SIDDHI POLYMER (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 2, 2003 |
|
SIDHESHWAR SSK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
August 4, 2003 |
|
SIDHVAN YARNS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2003 |
|
SIDWAL REFRIGERATION INDUSTRIES Vs. CCE
|
February 21, 2003 |
|
SIEMAG INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2003 |
|
SIEMENS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2003 |
|
SILICON CORTEC Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2003 |
|
SILVERCHEM INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2003 |
|
SILVERLINE TELECOM (P) LTD. Vs. CCE
|
June 25, 2003 |
|
SILVO LIACAL CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2003 |
|
SILWESTER TEXTILES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 21, 2003 |
|
SILWESTER TEXTILES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
SIMALIN CHEMICAL INDUSTRIES Vs. DESIGNATED AUTHORITY
|
June 6, 2003 |
|
SIMALIN CHEMICAL INDUSTRIES & ORS. Vs. MINISTRY OF FINANCE DESIGNATED AUTHORITY
|
July 31, 2003 |
|
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2003 |
|
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CUS AND C EX
|
July 4, 2003 |
|
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2003 |
|
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 2003 |
|
SIMPLEX MILLS CO. LTD. Vs. CC & CE, NAGPUR
|
February 27, 2003 |
|
SINGARENI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
November 21, 2003 |
|
SIR HURKISONDAS NURROTUMDAS HOSPITAL & RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
March 5, 2003 |
|
SIR HURKISONDAS NURROTUMDAS HOSPITAL AND RESEARCH CENTRE Vs. C C
|
March 28, 2003 |
|
SIRE TEXTILE PVT LTD AND SHRI V O SHARMA DIRECTOR OF SIRE TEXTILE PVT LTD Vs. CCE
|
October 30, 2003 |
|
SIROCCO PRESSING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 2003 |
|
SISIR DEV Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2003 |
|
SITA RAM PRASAD Vs. COMMISSIONER OF CUSTOMS
|
November 12, 2003 |
|
SITARA CEMENT (PVT.) LIMITED Vs. CCE
|
August 12, 2003 |
|
SITAX SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
March 27, 2003 |
|
SKF BEARINGS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2003 |
|
SKIN TOUCH INTERNATIONAL AND SHRI Vs. CC
|
September 4, 2003 |
|
SKM FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2003 |
|
SKOL BREWERIES LTD Vs. COMMISSIONER OF C EX
|
January 17, 2003 |
|
SKY INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 2003 |
|
SKYWAYS Vs. COMMISSIONER OF CUSTOMS (GEN.)
|
October 16, 2003 |
|
SKYWAYS APPAREL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2003 |
|
SMART RUBBER INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
September 25, 2003 |
|
SMITHA SHETTY Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
June 27, 2003 |
|
SMITHKLINE BEECHAM CONSUMER Vs. CCE
|
January 17, 2003 |
|
SMRUTI POTTERY WORKS AND SUNRISE Vs. COMMISSIONER OF CUSTOMS
|
November 6, 2003 |
|
SNOW VIEW TEA CO PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2003 |
|
SOHAN LAL PRALADRAJ AGENCIES Vs. COMMISSIONER OF C EX AND CUS
|
March 28, 2003 |
|
SOMAIYA ORGANICS (I) LTD. Vs. COMMISSIONER OF C. EX.
|
May 22, 2003 |
|
SOMANI IRON AND STEELS LTD. AND Vs. CCE
|
July 22, 2003 |
|
SONA WINDING WIRES Vs. COMMISSIONER OF C. EX.
|
June 9, 2003 |
|
SONY MUSIC ENTERTAINMENT I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2003 |
|
SONY MUSIC ENTERTAINMENT I PVT LTD Vs. COMMR OF C EX
|
July 4, 2003 |
|
SONY MUSIC ENTERTAINMENT INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2003 |
|
SONY MUSIC ENTERTAINMENT INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2003 |
|
SONY MUSIC ENTERTAINMENT INDIA PVT LTD Vs. COMMISSIONER OF CEN EXCISE
|
July 29, 2003 |
|
SOPHISTICATED MARBLE AND GRANITE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
December 18, 2003 |
|
SOUTH ASIA TYRES LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
June 10, 2003 |
|
SOUTH ASIA TYRES LTD Vs. COMMR OF CUS AND C EX
|
June 13, 2003 |
|
SOUTH INDIA CARBONIC GAS INDUS. Vs. CCE
|
June 17, 2003 |
|
SOUTH INDIA CEMENTS LIMITED Vs. COMMISSIONER OF CUSTOMS, BELGAUM
|
December 19, 2003 |
|
SOUTH INDIA CORPORATION AGENCIES Vs. COMMISSIONER OF CUSTOMS, SEA
|
December 12, 2003 |
|
SOUTH INDIA RESEARCH INSTITUTE Vs. COMMISSIONER OF C. EX., GUNTUR
|
October 8, 2003 |
|
SOUTH INDIAN SHIPPING AND EXPORT Vs. COMMISSIONER OF CUS.
|
September 8, 2003 |
|
SOUTHERN AGRIFURANE INDUSTRIES Vs. COMMR. OF C. EX.
|
September 9, 2003 |
|
SOUTHERN GAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
September 29, 2003 |
|
SPECIAL PRINTS LIMITED Vs. CCE
|
December 18, 2003 |
|
SPECIAL PRINTS LIMITED Vs. CCE
|
July 21, 2003 |
|
SPECIAL PRINTS LTD Vs. COMMISSIONER OF CEN EXCISE
|
July 14, 2003 |
|
SPECIAL TOOLS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2003 |
|
SPECK SYSTEMS LIMITED Vs. CCE
|
November 18, 2003 |
|
SPECO INDUSTRIAL CORPN. Vs. COMMISSIONER OF CUSTOMS
|
July 22, 2003 |
|
SPECT VISION Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 5, 2003 |
|
SPEEDCRAFTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2003 |
|
SPICA ELASTIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 2003 |
|
SPL INDUSTRIES LTD., SHRI H.R. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2003 |
|
SPREAD COATINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2003 |
|
SPS METAL CAST AND ALLOYS LIMITED Vs. COMMISSIONER OF CUSTOMS PORT
|
November 4, 2003 |
|
SQUARE D TEXTILES EXPORTS LTD. Vs. CC
|
March 11, 2003 |
|
SREE AMBAL EXPO INC. Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2003 |
|
SREE ANDAL & CO. Vs. COMMISSIONER OF C. EX.
|
February 28, 2003 |
|
SRF LTD. Vs. CCE
|
July 10, 2003 |
|
SRF LTD. Vs. CC
|
July 4, 2003 |
|
SRF LTD. Vs. CCE
|
August 21, 2003 |
|
SRF LTD. Vs. CCE
|
December 16, 2003 |
|
SRF LTD. Vs. CC
|
May 2, 2003 |
|
SRF LTD., CHEMPLAST SANMAR LTD. Vs. CCE
|
May 28, 2003 |
|
SRI AYYAPPAN SILICATE AND Vs. CCE
|
December 23, 2003 |
|
SRI CHINNAMMAN ENGINEERING WORKS Vs. COMMR. OF CUS.
|
January 24, 2003 |
|
SRI DURGA TRADERS, JUBILEE Vs. COMMISSIONER OF CUSTOMS
|
December 24, 2003 |
|
SRI JAYAVILAS SUBBURAJ THIRUMANA Vs. COMMISSIONER OF C. EX.
|
January 20, 2003 |
|
SRI SARVARAYA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2003 |
|
SRI SIVAKAAMI MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2003 |
|
SRI VENKATESWARA CANS PVT LTD AND MUKESH D SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2003 |
|
SRI VENTAKESWARA CANS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2003 |
|
SRI VIVEKANANDA INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
August 26, 2003 |
|
SRIGANGANAGAR BOTTLING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
|
SRIRAM DRINKS (P) LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-I
|
February 18, 2003 |
|
SRIYANSH KNITTERS Vs. CC
|
September 5, 2003 |
|
STANDARD ALKALIES LTD AND SHRI P K VENKATESH Vs. COMMISSIONER OF CEN EXCISE
|
November 10, 2003 |
|
STANDARD BATTERIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
STANDARD CHARTERED BANK Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2003 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2003 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 2003 |
|
STANDARD INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2003 |
|
STANDARD INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2003 |
|
STANDARD ORGANICS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
|
September 17, 2003 |
|
STANDARD POLY SEALS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
May 26, 2003 |
|
STAR INDUSTRIAL AND TEXTILE ENTERPRISES LTD Vs. COMMR OF C EX
|
May 23, 2003 |
|
STAR OXOCHEM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 2003 |
|
STARWIRE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 12, 2003 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 28, 2003 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUS.
|
January 20, 2003 |
|
STEEL CITY BEVERAGES LTD Vs. COMMISSIONER OF C EX
|
November 3, 2003 |
|
STEEL COMPLEX LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
|
October 30, 2003 |
|
STEEL COMPLEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
September 17, 2003 |
|
STEEL PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
|
STEEL TUBES OF INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2003 |
|
STEEL TUBES OF INDIA LTD. Vs. CCE
|
October 20, 2003 |
|
STEELCO GUJARAT LTD Vs. COMMR OF CUS AND C EX APPEALS
|
January 16, 2003 |
|
STERLING COACH BUILDERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
STERLITE INDUSTRIES I LTD Vs. COMMISSIONER OF CUS AND C EX
|
September 30, 2003 |
|
STERLITE INDUSTRIES INDIA LTD. Vs. CC
|
September 23, 2003 |
|
STERLITE INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
October 10, 2003 |
|
STERLITE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES Vs. COMMR. OF C. EX.
|
July 1, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
|
October 10, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. CCE
|
October 28, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF C EX
|
November 7, 2003 |
|
STERLITE OPTICAL TECHNOLOGIES LTD AND SHRI NARENDRA DESHPANDE Vs. COMMISSIONER OF CEN EXCISE
|
May 9, 2003 |
|
STERLITE OPTICALS TECHNOLOGIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
December 19, 2003 |
|
STONE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
STONEMANN MARBLE MUKESH SHAH AND SATYAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 14, 2003 |
|
SU RAJ DIAMONDS INDIA LTD AND JATIN MEHTA Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
November 10, 2003 |
|
SUBROS LTD. Vs. C.C.E.
|
November 19, 2003 |
|
SUBROS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2003 |
|
SUDAL INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 11, 2003 |
|
SUDARSHAN TEX PORT PVT LTD Vs. COMMISSIONER OF C EX
|
July 23, 2003 |
|
SUDARSHAN TEX PORT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
SUDHANGSU SEKHAR GHOSH Vs. COMMISSIONER OF CUSTOMS (P), WEST BENGAL
|
November 17, 2003 |
|
SUDHIR ENGINEERING CO. Vs. CCE
|
November 24, 2003 |
|
SUDITI INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS A C C
|
September 5, 2003 |
|
SUFAL DUTTA Vs. COMMISSIONER OF CUSTOMS PREV
|
June 12, 2003 |
|
SUITI EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 2003 |
|
SUITY EXPORTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
July 9, 2003 |
|
SUJALA EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 2003 |
|
SUJALA EXPORTS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 30, 2003 |
|
SUJATA MEHTA, KRITESH MEHTA, SMT. Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2003 |
|
SUKDEV CHAKRABORTY Vs. CC PREV
|
August 6, 2003 |
|
SULAKI CHEMICALS PVT LTD AND SHRI LAXMAN ABHAJI SURVE Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
SULAX CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
January 7, 2003 |
|
SULTANIA OVERSEAS INDIA Vs. COMMISSIONER OF CUSTOMS PORT
|
June 23, 2003 |
|
SUMEET INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2003 |
|
SUMILON TEX PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
November 10, 2003 |
|
SUMMERKING ELECTRICALS PVT. LTD. Vs. CCE, GHAZIABAD
|
September 22, 2003 |
|
SUN EXPORT PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2003 |
|
SUN EXPORT PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 22, 2003 |
|
SUN EXPORT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2003 |
|
SUN INDUSTRIES LTD AND AJAY PADIA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 4, 2003 |
|
SUN PHARMACEUTICALS INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS EXPORTS
|
August 26, 2003 |
|
SUN VACCUM FORMERS PVT. LTD. Vs. CCE
|
September 23, 2003 |
|
SUNCITY THREADS LTD. Vs. C.C.E.
|
July 29, 2003 |
|
SUNDARAM FINANCE LTD. Vs. CC
|
July 18, 2003 |
|
SUNDERLAL Vs. COMMISSIONER OF CUSTOMS PREV
|
December 23, 2003 |
|
SUNIL STEELS, SMT. CHANDRA DEVI Vs. CCE
|
February 20, 2003 |
|
SUNITIDEVI SINGHANIA HOSPITAL & MEDICAL RESEARCH CENTRE Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2003 |
|
SUNLAC PAINTS PVT. LTD. Vs. CCE
|
April 30, 2003 |
|
SUNNY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 6, 2003 |
|
SUNRISE IMPEX Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 24, 2003 |
|
SUNRISE STRUCTURALS & ENGG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 5, 2003 |
|
SUNRISE ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2003 |
|
SUNSUI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2003 |
|
SUPER ALLOYS AND METALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 10, 2003 |
|
SUPER ASSOCIATES AND SUPERFIL Vs. CCE
|
July 18, 2003 |
|
SUPER CASSETTES INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
March 12, 2003 |
|
SUPER CASSETTES INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
May 23, 2003 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. CCE
|
September 8, 2003 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 19, 2003 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2003 |
|
SUPER CHEMICAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
May 30, 2003 |
|
SUPER SECURITY SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 2003 |
|
SUPER SYNCOTEX (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2003 |
|
SUPER SYNCOTEX (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
June 9, 2003 |
|
SUPERFIL PRODUCTS LTD. Vs. CCE
|
November 5, 2003 |
|
SUPERINTENDING ENGINEER, Vs. COMMR. OF C. EX.
|
November 18, 2003 |
|
SUPRAJITH CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
April 10, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
June 18, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CEN EXCISE
|
June 12, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 3, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2003 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
March 13, 2003 |
|
SUPREME INDUSTRIES LTD. Vs. CCE
|
September 9, 2003 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 9, 2003 |
|
SUPREME INDUSTRIES LTD. Vs. CCE
|
July 21, 2003 |
|
SUPREME VINYL FILMS LTD. Vs. COMMISSIONER OF C. EX.
|
March 28, 2003 |
|
SURABHI STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 17, 2003 |
|
SURAJ LAMPS AND INDUSTRIES PVT. Vs. COMMISSIONER OF C. EX.
|
October 21, 2003 |
|
SURAJ PRAKASH J JINDAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
SURAJ STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX.
|
October 27, 2003 |
|
SURAT BEVERAGES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2003 |
|
SURAT BEVERAGES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2003 |
|
SURESH KUMAR NYOLYWALA Vs. COMMR OF CUS PREV
|
September 23, 2003 |
|
SURESH M. JUMANI Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2003 |
|
SURESH SYNTHETICS Vs. COMMISSIONER OF C. EX.
|
March 11, 2003 |
|
SURIE ENGG. WORKS Vs. CCE
|
September 19, 2003 |
|
SURINDRA ENGG. CO. LTD. Vs. COMMISSIONER OF C. EX.
|
August 5, 2003 |
|
SURINDRA ENGG. CO. LTD. Vs. COMMISSIONER OF C. EX.
|
May 8, 2003 |
|
SURINDRA STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX.
|
January 15, 2003 |
|
SURYA CABLES Vs. COMMISSIONER OF CUSTOMS
|
December 18, 2003 |
|
SURYA FOOD & AGRO LIMITED Vs. CCE
|
July 14, 2003 |
|
SURYA PLASTICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 31, 2003 |
|
SURYA POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2003 |
|
SURYA ROSHNI LTD. Vs. CCE
|
September 12, 2003 |
|
SURYA UDYOG LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
|
December 5, 2003 |
|
SURYOVONICS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
January 21, 2003 |
|
SUSHIL HALWAI Vs. COMMISSIONER OF CUSTOMS
|
November 14, 2003 |
|
SUSHIL PARAKH Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
|
October 1, 2003 |
|
SUSHILA STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
SUTHAM NYLOCOTS Vs. CCE
|
March 11, 2003 |
|
SUYOG CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
July 3, 2003 |
|
SUZ DENT INDIA PVT LTD Vs. CC EX
|
October 28, 2003 |
|
SWADESHI DETERGENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2003 |
|
SWASTIK CHEMICAL INDUSTRIES Vs. COMMR OF CUSTOMS AND C EX
|
April 3, 2003 |
|
SWASTIK FRAGRANCES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2003 |
|
SWEN AGENCIES PVT. LTD. Vs. CC, TUTICORIN AND CC, (SEA)
|
March 7, 2003 |
|
SYED MUSTHAPA AND N. SELVAM Vs. CC
|
April 9, 2003 |
|
SYNDET INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2003 |
|
SYNDICATE SHIPPING SERVICES PVT. Vs. COMMISSIONER OF CUSTOMS
|
March 4, 2003 |
|
SYNTEX CORPORATION PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 15, 2003 |
|
T E L C O LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2003 |
|
T E L C O LTD Vs. COMMISSIONER OF CUSTOMS
|
October 6, 2003 |
|
T K WARANA SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2003 |
|
T K WARNA SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2003 |
|
T.V. SUNDARAM IYENGAR Vs. COMMISSIONER OF CUSTOMS
|
March 7, 2003 |
|
TAJ FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2003 |
|
TALBROS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2003 |
|
TALENT ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 2003 |
|
TAMILNADU PETROPRODUCTS LTD. Vs. CCE
|
September 23, 2003 |
|
TAMILNADU TELECOMMUNICATIONS LTD. Vs. CCE
|
October 31, 2003 |
|
TANNA KNITTING Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2003 |
|
TARA CHAND SHIVAL Vs. CCE
|
May 28, 2003 |
|
TARA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2003 |
|
TARACHAND SHIVAL Vs. CCE
|
December 5, 2003 |
|
TARAJYOT ENTERPRISES P LTD Vs. COMMR OF CENTRAL EXCISE
|
August 28, 2003 |
|
TARAPUR COATING AND ADHESIVES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 27, 2003 |
|
TATA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
August 13, 2003 |
|
TATA CONSULTANCY SERVICES Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2003 |
|
TATA CONSULTANCY SERVICES Vs. COMMISSIONER OF CUSTOMS
|
April 9, 2003 |
|
TATA CONSULTANCY SERVICES Vs. COMMISSIONER OF CUSTOMS
|
June 30, 2003 |
|
TATA ENGG. AND LOCOMOTIVE CO. LTD. Vs. CCE
|
September 19, 2003 |
|
TATA ENGINEERING & LOCOMOTIVE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2003 |
|
TATA ENGINEERING & LOCOMOTIVE CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 2003 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. C C E
|
May 14, 2003 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
TATA INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2003 |
|
TATA IRON & STEEL COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2003 |
|
TATA IRON AND STEEL CO LTD Vs. CCE AND C
|
June 10, 2003 |
|
TATA IRON AND STEEL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2003 |
|
TATA S S L LTD Vs. COMMISSIONER OF CEN EXCISE
|
April 10, 2003 |
|
TATA SSL LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 28, 2003 |
|
TATA TEA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2003 |
|
TATA TEA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2003 |
|
TATA TEA LTD. Vs. CCE
|
March 21, 2003 |
|
TATA TEA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 18, 2003 |
|
TATA TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 13, 2003 |
|
TECHNO ENGINEERING AND RUBBER INDS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2003 |
|
TECHNO MARKETING Vs. COMMISSIONER OF CUSTOMS
|
November 18, 2003 |
|
TECHSER Vs. CCE
|
December 17, 2003 |
|
TECUMSEH PRODUCTS INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS EXPORT
|
June 5, 2003 |
|
TECUMSEH PRODUCTS INDIA LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
August 29, 2003 |
|
TEEJAY CORPORATION Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 16, 2003 |
|
TELCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2003 |
|
TELCO LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 8, 2003 |
|
TELCO LTD Vs. COMMISSIONER OF CUSTOMS
|
September 1, 2003 |
|
TELCO LTD Vs. CC
|
August 22, 2003 |
|
TELETUBES ELECTRONICS LTD. Vs. CCE
|
October 6, 2003 |
|
TELEVISION AND COMPONENTS Vs. COMMISSIONER OF C EX
|
September 4, 2003 |
|
TELEVISION AND COMPONENTS AND SHRI J S JHAVERI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2003 |
|
TERNA SHETKARI SAHAKARI SAKHAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2003 |
|
TERNA SSK LTD Vs. COMMISSIONER OF CEN EXCISE
|
September 26, 2003 |
|
TETRA PACK INDIA LTD Vs. COMMISSIONER OF CEN EXCISE
|
December 22, 2003 |
|
TETRA PAK INDIA LTD Vs. COMMISSIONER OF CUS AND C EX
|
October 7, 2003 |
|
TEXNOMAC TRADERS Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2003 |
|
THANGAM STEEL LTD. Vs. DEPUTY COMMISSIONER OF
|
August 25, 2003 |
|
THAWARDAS WADHUMAL AND MR DEEPAK PAREKH Vs. COMMISSIONER OF CUSTOMS GEN
|
November 25, 2003 |
|
THE COMMISSIONER OF CENTRAL EXCISE Vs. KALPATARU INDUSTRIES
|
February 17, 2003 |
|
THEMIS PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 26, 2003 |
|
THERMAX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 4, 2003 |
|
THERMAX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2003 |
|
THERMOFORMING INDUSTRIES Vs. COMMISSIONER OF C EX
|
March 27, 2003 |
|
THIRD MEMBER ON REFERENCE : SHRI C.N.B. NAIR, MEMBER (T)
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. VIKRANT TYRES LTD.
|
November 21, 2003 |
|
THIRD MEMBER ON REFERENCE : SHRI JEET RAM KAIT, MEMBER (T)
COLGATE PALMOLIVE (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, PATNA
|
June 17, 2003 |
|
THIRD MEMBER ON REFERENCE : SHRI S.S. SEKHON, MEMBER (T)
CHARIOT CEMENT COMPANY Vs. COMMR. OF CUSTOMS & C. EX., BBSR-II
|
January 14, 2003 |
|
THIRD MEMBER ON REFERENCE : SHRI V.K. AGRAWAL, MEMBER (T)
J.K. CORPORATION LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-I
|
January 28, 2003 |
|
THIRUMALAI CHEMICALS Vs. COMMISSIONER OF CUSTOMS
|
May 26, 2003 |
|
THIRUMURUGAN TEXTILES (P) LTD. Vs. CCE
|
December 22, 2003 |
|
THOMAS BAKER CHEMICAL LTD AND CHEM IMPEX I LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
June 27, 2003 |
|
THOMSON CONSUMER ELECTRONICS Vs. C.C.
|
October 28, 2003 |
|
TIDE WATER OIL CO. (INDIA) Vs. COMMISSIONER OF C. EX.
|
July 21, 2003 |
|
TIGRANIA METAL AND STEEL INDUSTRIES AND NARESH K GUPTA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
September 18, 2003 |
|
TIJIYA STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
TILRODE CHEM Vs. CCE
|
May 9, 2003 |
|
TIMEX WATCHES LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2003 |
|
TIP TOP FURNITURE INDUS. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
December 4, 2003 |
|
TIRUPATI CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2003 |
|
TIRUPATI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2003 |
|
TIRUPATI UDYOG LTD., BHARAT Vs. CCE
|
December 10, 2003 |
|
TISCO Vs. COMMR OF CENTRAL EXCISE
|
November 12, 2003 |
|
TISCO LTD Vs. CCE
|
January 15, 2003 |
|
TITAN INDUSTRIES LTD. Vs. CCE
|
September 11, 2003 |
|
TODI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2003 |
|
TORRENT PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 2003 |
|
TORRENT PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2003 |
|
TORRENT PHARMACEUTICALS LTD. Vs. CCE, AHMEDABAD
|
November 11, 2003 |
|
TOUCH STONE MINING Vs. COMMISSIONER OF CUSTOMS
|
October 8, 2003 |
|
TOUGHALT INDIA Vs. COMMISSIONER OF CEN EXCISE
|
March 11, 2003 |
|
TRACO CABLE CO. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
September 18, 2003 |
|
TRACO CABLE COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2003 |
|
TRACTORS AND FARM EQUIPMENT LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 10, 2003 |
|
TRACTORS AND FARM EQUIPMENT LTD. Vs. CCE
|
September 9, 2003 |
|
TRAMSMARINE CORPN. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
September 15, 2003 |
|
TRANS SHIPPING SERVICE Vs. COMMISSIONER OF CUSTOMS
|
November 14, 2003 |
|
TRANSCAB INTERNATIONAL Vs. COMMISSIONER OF C. EX.
|
September 1, 2003 |
|
TRANSCAB INTERNATIONAL Vs. COMMISSIONER OF C EX
|
February 11, 2003 |
|
TRANSTAMP INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
February 13, 2003 |
|
TRANSTAMP INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS & C EX
|
April 24, 2003 |
|
TREND PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
|
TRF LTD Vs. COMMR OF CENTRAL EXCISE
|
January 20, 2003 |
|
TRIMURTEE FERTILIZERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2003 |
|
TRIMURTHI ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
TRINITY ENGINEERS LTD Vs. COMMISSIONER OF C EX
|
April 8, 2003 |
|
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
February 3, 2003 |
|
TRIVENI GLASS LIMITED Vs. CCE
|
July 15, 2003 |
|
TROIKAA LABORATORIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 8, 2003 |
|
TROJAN JEWELLERY AND SHAMEER SHAH Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2003 |
|
TUBES & STRUCTURALS Vs. CCE
|
February 18, 2003 |
|
TULLOW INDIA OPERATIONS LTD AND THE OIL AND NATURAL GAS COMMISSION LTD Vs. COMMISSIONER OF CUSTOMS
|
December 8, 2003 |
|
TULLOW INDIA OPERATIONS LTD. AND Vs. COMMISSIONER OF CUSTOMS
|
December 9, 2003 |
|
TULSI DAS AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
September 2, 2003 |
|
TVS SUZUKI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
TWENTY FIRST CENTURY PRINTERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2003 |
|
TWO BROTHERS FILAMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
U.P. STATE IRRIGATION WORKSHOP Vs. CCE
|
September 10, 2003 |
|
U.P. STATE SUGAR CORPORATION Vs. CCE
|
November 24, 2003 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX.
|
August 4, 2003 |
|
U.T. LTD. Vs. CCE
|
May 28, 2003 |
|
ULTRA FLAX (P) LTD. AND SHRI RAJEEV Vs. CCE
|
December 17, 2003 |
|
ULTRA TEK DEVICES LTD Vs. COMMISSIONER OF CUSTOMS
|
July 7, 2003 |
|
ULTRA TEK DEVICES LTD Vs. COMMISSIONER OF CUSTOMS
|
May 6, 2003 |
|
UNI ABEX ALLOY PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2003 |
|
UNI DERITEND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2003 |
|
UNIMODE CALAZATURA LIMITED Vs. COMMISSIONER OF C. EX.
|
May 21, 2003 |
|
UNIMODE CALZATURA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2003 |
|
UNION ENTERPRISES Vs. CCE
|
September 18, 2003 |
|
UNIQUE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2003 |
|
UNITECH PREFAB LTD Vs. COMMISSIONER OF C EX
|
September 26, 2003 |
|
UNITED METAL AND STEELS P LTD Vs. COMMISSIONER OF C EX AND CUS
|
March 21, 2003 |
|
UNITED METAL PRINTERS LTD. Vs. CCE
|
August 28, 2003 |
|
UNITED PHOSPHORUS LTD. Vs. CCE
|
December 12, 2003 |
|
UNITED TRADERS INDIA Vs. CC
|
March 7, 2003 |
|
UNITED VENEER MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 26, 2003 |
|
UNIVERSAL CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 2003 |
|
UNIVERSAL DYG & PTG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2003 |
|
UNIVERSAL DYG AND PTG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2003 |
|
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD AND D M NATERWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 2003 |
|
UNIVERSAL FLEXIBLES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
August 8, 2003 |
|
UNIVERSAL GLASS Vs. CCE
|
November 20, 2003 |
|
UNIWORTH TEXTILES LTD Vs. COMMISSIONER CUSTOMS OF CENTRAL EXCISE
|
September 1, 2003 |
|
UP STATE BRIDGE CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2003 |
|
UP TWIGS FIBERGLASS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 9, 2003 |
|
USHA ELECTRONICS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2003 |
|
USHA ELECTRONICS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2003 |
|
USHA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
September 18, 2003 |
|
USHA ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2003 |
|
USHA ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 2003 |
|
UTKAL AGRO INDUSTRIES PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
January 30, 2003 |
|
UTKAL AGRO INDUSTRIES PVT LTD Vs. CCE & C
|
January 30, 2003 |
|
UTKAL GALVANIZERS LTD Vs. COMMISSIONER OF C EX AND CUS
|
July 2, 2003 |
|
UTTAM IMPEX Vs. COMMISSIONER OF CUSTOMS
|
May 8, 2003 |
|
UTTAM KUMAR BISWAS Vs. COMMISSIONER OF CUSTOMS
|
August 25, 2003 |
|
V AND R AUTO GAUGES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
April 29, 2003 |
|
V RAMA RAO Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2003 |
|
V RAMA RAO Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2003 |
|
V VIDYASAGAR Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2003 |
|
V VIDYASAGAR AND JAYAKRISHNA ALUMINIUM LTD Vs. COMMISSIONER OF CUSTOMS
|
October 30, 2003 |
|
V. LAKSHMIPATHY Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
January 21, 2003 |
|
V.D. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
June 9, 2003 |
|
V.K. JAIN AND SONS Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2003 |
|
V.K. SINGH Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
November 28, 2003 |
|
V.S.T. PRECISION COMPONENTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
|
August 1, 2003 |
|
VADA TIMBER INDUSTRIES PVT LTD Vs. CCE
|
April 10, 2003 |
|
VADILAL DAIRY INTERNATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 2003 |
|
VAIDYA NANDRAM GIGRAJ CHAMRIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2003 |
|
VAKHARIA TRADERS AND BIREN VAKHARIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2003 |
|
VALLABH ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 2003 |
|
VAM ORGANIC CHEMICALS LTD. Vs. CCE, NOIDA
|
January 1, 2003 |
|
VANASTHALI TEXTILES INDS. LTD. Vs. COMMISSIONER OF C. EX.
|
January 15, 2003 |
|
VANDANA DYEING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 28, 2003 |
|
VANDANA DYEING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2003 |
|
VARALAKSHMI PLASTICS Vs. COMMISSIONER OF C. EX.
|
September 11, 2003 |
|
VARDHA AGRO PROCESSORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 10, 2003 |
|
VARDHAMAN INDUSTRIES AND ORS. Vs. CCE, DELHI
|
October 31, 2003 |
|
VARDHMAN SPECIAL STEELS Vs. COMMISSIONER OF C. EX.
|
November 20, 2003 |
|
VARSHA PLASTIC PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2003 |
|
VARSHA PLASTICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 8, 2003 |
|
VARUN FABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2003 |
|
VASANT SAHAKARI S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2003 |
|
VASAVADATTA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
March 26, 2003 |
|
VASAVI INDUSTRIES LTD. Vs. CCE
|
September 10, 2003 |
|
VASAVI WIRES AND NAIL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2003 |
|
VAZIR POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2003 |
|
VBC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
July 11, 2003 |
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VEENU AGENCY Vs. COMMISSIONER OF CUSTOMS
|
June 13, 2003 |
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VEER BAHADUR PRODUCTS Vs. CCE
|
September 9, 2003 |
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VENKATESHWARA ESSENCE & CHEMICALS (P) LTD. Vs. C.C.E., BANGALORE
|
August 22, 2003 |
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VENKATESHWARA IND AND CHANDRAKANT B SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2003 |
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VENMITRA SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 2003 |
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VENTRON POLYMERS LIMITED AND VENTRON CHEMICALS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
October 7, 2003 |
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VENUS INDUSTRIES Vs. C.C.E.
|
December 2, 2003 |
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VERA LABORATORIES LIMITED Vs. CCE
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November 18, 2003 |
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VIACOM ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2003 |
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VIACOM ELECTRONICS PVT LTD Vs. COMMISSIONER OF CUS
|
June 18, 2003 |
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VIACOM ELECTRONICS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2003 |
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VIDEOCON APPLIANCES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 1, 2003 |
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VIDEOCON APPLIANCES LTD Vs. COMMISSIONER OF C EX
|
January 3, 2003 |
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VIDEOCON INTERNATIONAL AND VIDEOCON VCR LTD Vs. COMMISSIONER OF CUSTOMS
|
September 23, 2003 |
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VIDEOCON INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
November 13, 2003 |
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VIJAI INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
September 9, 2003 |
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VIJAY ANKUSH TAMHANEKAR Vs. COMMISSIONER OF CUSTOMS
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March 27, 2003 |
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VIJAY BAJAJ Vs. COMMISSIONER OF CUSTOMS
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July 17, 2003 |
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VIJAY KUMAR CHETLANI Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2003 |
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VIJAY KUMAR GANDHI Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
|
January 24, 2003 |
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VIJAY SOLVEX LTD. Vs. C.C.E.
|
August 4, 2003 |
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VIJAY TANKS & VESSELS Vs. CCE
|
June 10, 2003 |
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VIKAS CHANDRA Vs. COMMISSIONER OF CUSTOMS
|
September 9, 2003 |
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VIKAS COSMETIC PRODUCTS PVT LTD Vs. CCE & C
|
January 20, 2003 |
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VIKAS FORGING PVT. LTD. Vs. CCE
|
October 10, 2003 |
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VIKAS ROAD CARRIERS Vs. COMMISSIONER OF CUSTOMS
|
November 24, 2003 |
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VIKKI CASTINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 2003 |
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VIKRAM DETERGENTS PRIVATE LIMITED Vs. CCE
|
September 25, 2003 |
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VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 2003 |
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VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 2003 |
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VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2003 |
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VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
August 29, 2003 |
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VIKRAM SUPER CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 2003 |
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VIKRANT TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2003 |
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VIKRANT TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 23, 2003 |
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VIKRANT TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 28, 2003 |
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VIKRANT TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
|
July 28, 2003 |
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VIMAL MOULDERS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2003 |
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VIMAL MOULDERS (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
June 17, 2003 |
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VIMLA R. SHAH Vs. COMMISSIONER OF CUSTOMS
|
December 9, 2003 |
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VIMLESH KUMAR NEEMA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
November 14, 2003 |
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VINAR SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2003 |
|
VINAY KUMAR BAID Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 10, 2003 |
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VINAYAK INDUSTRIES Vs. COMMISSIONER APPEALS CENTRAL EXCISE & CUSTOMS
|
March 10, 2003 |
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VINOD GOYAL Vs. COMMISSIONER OF CUSTOMS
|
June 26, 2003 |
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VINYL CHEMICALS PRIVATE LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 28, 2003 |
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VIPIN ENTERPRISES AND SHRI DINESH GOEL Vs. COMMISSIONER OF CUSTOMS E P
|
November 17, 2003 |
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VIPIN KUMAR Vs. COMMISSIONER OF CUSTOMS
|
January 24, 2003 |
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VIPOR CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2003 |
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VIPOR CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2003 |
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VIR RUBBER PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 6, 2003 |
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VIRAJ ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 2003 |
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VIRAMA LAMINATES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2003 |
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VIRAT ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2003 |
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VIRAT ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2003 |
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VIRLON TEXTILE MILLS LTD AND PUSHPA INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2003 |
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VISAKHAPATNAM STEEL PLANT Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
January 17, 2003 |
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VISHAKHA PHARMA LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 2003 |
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VISHAL EXPORTS OVERSEAS LIMITED Vs. C.C.
|
August 29, 2003 |
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VISHESH DHATU INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 2003 |
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VISHNUBHAI P PATEL Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2003 |
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VITAN KUMAR Vs. COMMISSIONER OF CUSTOMS
|
June 6, 2003 |
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VITTHAL DYEING AND PRINTING MILLS RAINBOW DYEING AND Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 3, 2003 |
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VIVA ELECTRONICS Vs. COMMR. OF CUS. (IGI AIRPORT)
|
January 14, 2003 |
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VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2003 |
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VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE/CUSTOMS
|
April 9, 2003 |
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VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2003 |
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VOLTAS LTD Vs. COMMISSIONER OF C EX
|
May 23, 2003 |
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VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE/CUSTOMS
|
July 3, 2003 |
|
VORIN LABORATORIES LTD. Vs. CC
|
December 19, 2003 |
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VRIJESH CORPORATION Vs. COMMISSIONER OF CUSTOMS ACC
|
October 27, 2003 |
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VST TILLERS TRACTORS LTD. Vs. COMMISSIONER OF C. EX.
|
April 11, 2003 |
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WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
June 19, 2003 |
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WARYAM STEEL CASTINGS LTD. Vs. COMMR. OF C. EX.
|
January 17, 2003 |
|
WAVIN INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2003 |
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WEARWELL TYRE & TUBE IND. Vs. CCE
|
February 18, 2003 |
|
WEST COAST DIESELS PVT LTD Vs. CCE
|
October 23, 2003 |
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WESTERN COAL FIELDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2003 |
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WESTERN HATCHERIES LTD. Vs. COMMISSIONER OF CUS. (APPEALS)
|
January 22, 2003 |
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WESTERN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
September 17, 2003 |
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WESTERN MINIFORGE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
WESTERN MINIFORGE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2003 |
|
WESTERN TRADING Vs. COMMISSIONER OF C EX ADJ
|
February 20, 2003 |
|
WHEEL & AXLE PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
|
August 4, 2003 |
|
WHIRLPOOL OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 21, 2003 |
|
WHIRLPOOL OF INDIA LTD. Vs. CCE
|
July 21, 2003 |
|
WHIRLPOOL OF INDIA LTD. Vs. CCE
|
August 26, 2003 |
|
WHIRLPOOL OF INDIA LTD. Vs. CCE
|
March 24, 2003 |
|
WHITE SILCO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 2003 |
|
WHITE SILCO PVT LTD Vs. COMMISSIONER OF C EX
|
June 10, 2003 |
|
WIMCO LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
July 7, 2003 |
|
WINDALS AUTO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2003 |
|
WOCKHARDT LIFE SCIENCES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2003 |
|
WOCKHARDT LTD Vs. COMMISSIONER OF CUS AND C EX
|
April 10, 2003 |
|
WOOD AND WOOD PRODUCTS Vs. COMMR OF CENTRAL EXCISE
|
March 26, 2003 |
|
WOODMEN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 18, 2003 |
|
Y K DOSHI Vs. COMMISSIONER OF CUSTOMS
|
February 19, 2003 |
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YAK PAINTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2003 |
|
YAKUB BACHOO RUKMANI AND TALAB Vs. COMMISSIONER OF CUSTOMS & CENTRAL
|
May 20, 2003 |
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YATAN PHARMACEUTICAL PVT. LTD. Vs. COMMR. OF CUS. & C. EX.
|
January 15, 2003 |
|
YOUNG STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2003 |
|
YOUNGMAN WOOLLEN MILLS LTD. Vs. CCE
|
November 21, 2003 |
|
YUVRAJ CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2003 |
|
ZANDU PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2003 |
|
ZENITH CREDIT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 22, 2003 |
|
ZENITH DRUGS AND ALLIED AGENCIES Vs. COMMR OF CUSTOMS NER
|
April 11, 2003 |
|
ZENITH WEAVES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2003 |
|
ZUARI AGRO CHEMICALS LTD. Vs. COMMISSIONER OF CUS., AIRPORT
|
June 23, 2003 |
|
ZUHYDE INTELLIGENT COMPUTER PRODUCTS P. LTD. Vs. C.C., COCHIN
|
August 8, 2003 |