|
A K ENGG CO Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
|
January 14, 2002 |
|
A. INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 27, 2002 |
|
A.C.C. LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH-I
|
February 5, 2002 |
|
A.D. JAYAVEERAPANDIA NADAR & SONS Vs. CCE
|
September 25, 2002 |
|
A.S. FORGINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2002 |
|
A.V.R. CHEMICALS (P) LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
November 29, 2002 |
|
AAR AAY PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2002 |
|
AAR KAY CONCAST LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
February 18, 2002 |
|
AAR PEE COLOUR HOUSE Vs. CC
|
October 17, 2002 |
|
ABB-ABL LTD. Vs. CCE
|
February 27, 2002 |
|
ABC ROADWAYS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
March 11, 2002 |
|
ABDOS TRADING CO. (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
|
January 28, 2002 |
|
ABDUL RAUF Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
|
February 28, 2002 |
|
ABHISHEK AUTO INDUSTRIES Vs. CC (IMPORT)
|
December 10, 2002 |
|
ABP PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
August 19, 2002 |
|
ACC NIHON CASTINGS LTD Vs. COMMISSIONER OF C EX
|
November 20, 2002 |
|
ACTION CONSTRUCTION EQUIPMENTS (P) LTD. Vs. CCE
|
May 17, 2002 |
|
ADHUNIK FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 2002 |
|
ADI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
April 15, 2002 |
|
ADITYA CEMENT Vs. CCE, JAIPUR
|
January 24, 2002 |
|
ADITYA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
January 21, 2002 |
|
ADITYA PROMOTORS (P) LTD. Vs. CCE
|
March 21, 2002 |
|
ADITYA STEEL INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESHWAR-I
|
August 19, 2002 |
|
ADITYA TEX-O-FAB P. LTD. AND ANR. Vs. CCE, SURAT
|
April 10, 2002 |
|
ADITYA TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2002 |
|
AERO PACK PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
|
January 10, 2002 |
|
AGARWAL POLYPLAST (P) LTD. Vs. CCE
|
February 1, 2002 |
|
AGHA KHAN Vs. COMMISSIONER OF CUSTOMS
|
December 4, 2002 |
|
AGRAWAL STEEL INDUSTRIES Vs. CCE
|
November 15, 2002 |
|
AHIMSA MINES AND MINERALS LTD. Vs. DESIGNATED AUTHORITY
|
March 4, 2002 |
|
AHMEDABAD STEEL CRAFT Vs. COMMISSIONER OF C. EX.
|
September 16, 2002 |
|
AHMEDABAD STEEL CRAFTS LTD. Vs. CCE
|
February 8, 2002 |
|
AIR LIGHT ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2002 |
|
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2002 |
|
AJANTA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
|
February 18, 2002 |
|
AJAY INDUSTRIAL CORPORATION Vs. CCE, MEERUT
|
April 4, 2002 |
|
AJAY KUMAR Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 1, 2002 |
|
AJOYESH CHAKRABORTY Vs. COMMR OF CUSTOMS N E R
|
October 22, 2002 |
|
AKSHAY EXPORTS AND INDS Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2002 |
|
AKSHAY EXPORTS AND INDUS Vs. COMMISSIONER OF CUSTOMS E P
|
November 1, 2002 |
|
AL HAFIZ TRADERS Vs. COMMISSIONER OF CUSTOMS J
|
December 18, 2002 |
|
ALAGAPPA CEMENTS (P) LTD. Vs. CCE
|
September 13, 2002 |
|
ALASKA TYRES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2002 |
|
ALBERT DAVID LTD. Vs. COMMISSIONER OF C. EX.
|
November 28, 2002 |
|
ALBERT DAVID LTD. Vs. CCE
|
October 10, 2002 |
|
ALCOBEX METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2002 |
|
ALFA LAVAL (INDIA) LTD. AND ANR. Vs. CCE
|
February 20, 2002 |
|
ALFA TRANSFORMERS LTD Vs. COMMISSIONER OF C EX CUS BBSR I
|
January 23, 2002 |
|
ALFRED BARG AND CO. Vs. CCE
|
November 28, 2002 |
|
ALLIANCE UDYOG LTD Vs. CCE
|
July 19, 2002 |
|
ALLIED INSTRUMENTS PVT LTD Vs. COMMISSIONER OF CUS & C EX
|
December 24, 2002 |
|
ALMIN EXTRUSION Vs. CCE
|
July 19, 2002 |
|
ALOK FERRO ALLOYS LTD. Vs. CCE
|
December 4, 2002 |
|
ALPINE INDUSTRY LTD. Vs. CCE
|
December 18, 2002 |
|
ALSTHOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-III
|
April 23, 2002 |
|
ALSTOM POWER BOILER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
January 31, 2002 |
|
ALSTOM POWER BOILER LTD. Vs. CCE, BOLPUR
|
April 24, 2002 |
|
ALUFLUORIDE LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
April 17, 2002 |
|
AMAL OFFSET PRODUCTS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 4, 2002 |
|
AMARAVATHY CO-OP. SUGAR MILLS LTD. Vs. CCE, COIMBATORE
|
May 24, 2002 |
|
AMBAJI SYNTEX PVT LTD Vs. COMMISSIONER OF C EX SURAT I
|
January 4, 2002 |
|
AMBUJA CEMENT EASTERN LTD. Vs. CCE AND C, RAIPUR
|
February 12, 2002 |
|
AMPOL (I) PVT. LTD. Vs. CCE
|
August 28, 2002 |
|
AMRIT FOODS CO. LTD. Vs. COMMISSIONER OF C. EX.
|
November 13, 2002 |
|
AMTEK AUTO LTD. Vs. CCE
|
September 6, 2002 |
|
ANALOG & DIGITAL SYSTEMS Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 5, 2002 |
|
ANAND AGARWALA Vs. COMMISSIONER OF CUSTOMS SHILLONG
|
February 4, 2002 |
|
ANANDA TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
April 24, 2002 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. CCE
|
April 23, 2002 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISHAKAPATNAM
|
August 23, 2002 |
|
ANDHRA PRADESH STATE FINANCIAL CORPN. Vs. C.C.E., HYDERABAD
|
August 29, 2002 |
|
ANDRE LABORATORIES PVT LTD Vs. COMMISSIONER OF CUS C EX BARODA
|
January 1, 2002 |
|
ANIL CHEMICALS AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
June 17, 2002 |
|
ANIL KUMAR Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2002 |
|
ANILMMA ASSOCIATES Vs. CCE
|
July 23, 2002 |
|
ANJALEEM ENTERPRISES P LTD Vs. COMMISSIONER OF C EX
|
January 31, 2002 |
|
ANMOL BISCUITS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2002 |
|
ANNAPURNA YARN FABRICS Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
|
May 10, 2002 |
|
ANSHIKA FORGINGS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2002 |
|
ANUSIKA AUTOLITE LTD. Vs. C.C.E.
|
January 29, 2002 |
|
APAR INDUSTRIES LTD. Vs. DESIGNATED AUTHORITY
|
July 8, 2002 |
|
APEX PAPER MILLS (P) LTD. Vs. CCE & C
|
February 8, 2002 |
|
APOLLO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
January 25, 2002 |
|
APOLLO TYRES LTD. Vs. COMMISSIONER OF C. EX.
|
August 2, 2002 |
|
AQUAMALL WATER SOLUTIONS LTD. Vs. COMMISSIONER OF C. EXCISE
|
November 15, 2002 |
|
ARASAN TEXTILE MILLS Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2002 |
|
ARCHANA IMPEX Vs. COMMISSIONER OF CUSTOMS
|
August 9, 2002 |
|
ARCO WHITNEY Vs. COMMISSIONER OF C EX CUS PUNE I
|
January 21, 2002 |
|
AREN CO. Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2002 |
|
ARIGNAR ANNA SUGAR MILLS Vs. CCE
|
October 29, 2002 |
|
ARIGNAR ANNA SUGAR MILLS LTD. Vs. CCE, TRICHY
|
September 24, 2002 |
|
ARORA PRODUCTS Vs. COMMISSIONER OF C. EX.
|
July 23, 2002 |
|
ARTOS BREWERIES LTD. Vs. COMMISSIONER OF C. EX., VISHAKHAPATNAM
|
August 14, 2002 |
|
ARUN PRESTRESSED CONCRETE PRODUCTS P. LTD. Vs. CCE, BANGALORE
|
April 23, 2002 |
|
ARVIND CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
September 26, 2002 |
|
ARVIND KR. SINGH Vs. COMMR. OF CUS. (P.), WEST BENGAL
|
August 2, 2002 |
|
ARVIND MILLS LTD. Vs. CCE
|
November 18, 2002 |
|
ARVIND REFRACTORIES PVT. LTD. Vs. CCE, JAIPUR-I
|
March 18, 2002 |
|
ARVIND SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 2002 |
|
ARYAN FINE LAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 20, 2002 |
|
ASCO (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 11, 2002 |
|
ASEA BROWN BOVERI LTD Vs. COMMISSIONER OF C EX
|
October 28, 2002 |
|
ASEA BROWN BOVERI LTD Vs. COMMISSIONER OF C EX VISAKHAPATNAM
|
January 31, 2002 |
|
ASEA BROWN BOVERI LTD. Vs. CCE & C, VADODARA
|
July 1, 2002 |
|
ASEA BROWN BOVERY LTD. Vs. CCE
|
February 22, 2002 |
|
ASHA ADVERTISING AND MARKETING CO P LTD Vs. CC PORT
|
March 11, 2002 |
|
ASHA PAVRO ELECTRONICS PVT LTD Vs. COMMR OF C EX MUMBAI III
|
January 22, 2002 |
|
ASHEREP KUNNUMEL Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 5, 2002 |
|
ASHIK WOOLENS MILLS LTD Vs. COMMR OF CUS AND C EX
|
September 27, 2002 |
|
ASHIMA DENIMS Vs. COMMISSIONER OF CUSTOMS C EX AHMEDABAD I
|
January 4, 2002 |
|
ASHIMA DYECOT LTD. AND ORS. Vs. CCE, AHMEDABAD-I
|
July 23, 2002 |
|
ASHISH & CO Vs. COMMISSIONER OF CUSTOMS
|
September 3, 2002 |
|
ASHISH ENTERPRISES Vs. COMMISSIONER OF C EX CUS
|
June 12, 2002 |
|
ASHOK ARC Vs. COMMISSIONER OF C EX
|
April 30, 2002 |
|
ASHOK BROTHERS AND ASHOK ORGANICS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2002 |
|
ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS
|
October 30, 2002 |
|
ASHOK KUMAR GUPTA Vs. CCE
|
October 30, 2002 |
|
ASHOK KUMAR GUPTA Vs. CC
|
November 14, 2002 |
|
ASHOK LAYLAND Vs. CCE
|
September 11, 2002 |
|
ASHOK LEYLAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
March 26, 2002 |
|
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2002 |
|
ASHOK LEYLAND LTD. Vs. CCE, JAIPUR
|
July 23, 2002 |
|
ASHOK LEYLAND LTD. Vs. CCE
|
May 3, 2002 |
|
ASHOK LEYLAND LTD. Vs. CCE
|
October 11, 2002 |
|
ASHOK S KHATOR AND KHATOR FIBRES & FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 2002 |
|
ASHRAF P NATHANI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
|
February 12, 2002 |
|
ASIA PACIFIC MARBLES PVT LTD Vs. CC
|
August 7, 2002 |
|
ASIA TEA ENTERPRISES Vs. CCE
|
September 11, 2002 |
|
ASIAN ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 28, 2002 |
|
ASIAN CABLES AND IND. LTD. AND ORS. Vs. CCE
|
May 17, 2002 |
|
ASIAN CONTAINERS Vs. COMMISSIONER OF C EX AND CUS
|
March 26, 2002 |
|
ASIAN PEROXIDE LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
|
September 6, 2002 |
|
ASMACO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
November 21, 2002 |
|
ASSEMBLY OF GOD HOSPITAL RESEARCH CENTRE Vs. CC AIRPORT KOLKATA
|
January 14, 2002 |
|
ASSOCIATED BEARING CORPN. Vs. COMMISSIONER OF CUSTOMS, NEW
|
March 7, 2002 |
|
ASSOCIATED STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
March 13, 2002 |
|
ASSOCIATED SWITCHGEAR (P) LTD. Vs. CCE
|
October 25, 2002 |
|
ATUL CHEMICAL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 2002 |
|
ATUL ELECTRO FORMERS PVT LTD Vs. COMMISSIONER OF C EX & CUS
|
August 29, 2002 |
|
ATUL LTD. Vs. CCE, SURAT-II
|
May 14, 2002 |
|
ATUL PRODUCTS LTD. Vs. CCE
|
November 1, 2002 |
|
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
July 18, 2002 |
|
AUTO & HARDWARE ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2002 |
|
AUTO IGNITION LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
April 11, 2002 |
|
AUTOLITE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2002 |
|
AUTOLITE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
February 4, 2002 |
|
AUTOMOBILE CORPORATION OF GOA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2002 |
|
AUTOMOTIVE AXLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 1, 2002 |
|
AWARD ELECTRONICS Vs. CC
|
December 11, 2002 |
|
AWDHOOT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 2002 |
|
B M POWER CABLES PVT LTD Vs. COMMISSIONER OF C EX CUS
|
April 15, 2002 |
|
B N EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT
|
February 18, 2002 |
|
B.K. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2002 |
|
B.M. AUTO INDIA Vs. CCE
|
April 15, 2002 |
|
B.M. THAKKAR & CO. LTD. Vs. CCE, SURAT-II
|
April 10, 2002 |
|
B.S. CASTING AND ENGG. PVT. LTD. Vs. CCE, AURANGABAD
|
March 8, 2002 |
|
BABUL BIOMEDICALS PVT. LTD. Vs. CC
|
November 18, 2002 |
|
BAIDYANATH AYURVED BHAWAN LTD. Vs. CCE
|
February 6, 2002 |
|
BAJAJ ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2002 |
|
BAJAJ HEALTH & NUTRITION Vs. COMMISSIONER OF CUSTOMS
|
December 11, 2002 |
|
BAJAJ HINDUSTAN LIMITED Vs. COMMISSIONER OF C. EX.
|
July 2, 2002 |
|
BAJAJ OIL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
|
February 26, 2002 |
|
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
February 27, 2002 |
|
BALAJEE INGOT INDIA PRIVATE LTD Vs. COMMISSIONER OF C EX
|
April 4, 2002 |
|
BALAJI RE ROLLERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2002 |
|
BALBIR STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 27, 2002 |
|
BALLARPUR INDS LTD Vs. CCEX
|
March 18, 2002 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE BBSR I
|
January 8, 2002 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
July 3, 2002 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
July 23, 2002 |
|
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 24, 2002 |
|
BALMER LAWRIE VAN LEER LTD Vs. CC
|
August 5, 2002 |
|
BANARSI MARBLE STONES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 11, 2002 |
|
BANMORE CABLES & CONDUCTORS Vs. COMMISSIONER OF C. EX.
|
July 19, 2002 |
|
BANPHOOL AYURVED BHAWAN (P) LTD. Vs. CCE, PATNA
|
February 22, 2002 |
|
BANSAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
June 18, 2002 |
|
BARAUNI CARBONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2002 |
|
BARON INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2002 |
|
BARON INTERNATIONAL LTD Vs. COMMR OF CUS C EX VADODARA
|
February 7, 2002 |
|
BARTRONICS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
July 25, 2002 |
|
BASUDEV DAS Vs. COMMISSIONER OF CUSTOMS SHILLONG
|
February 25, 2002 |
|
BATA INDIA LTD Vs. CCE
|
February 4, 2002 |
|
BAYER DIAGNOSTICS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2002 |
|
BAYSHORE GLASS TRADING PVT. LTD. Vs. COMMISSIONER OF CUS., KOLKATA
|
July 3, 2002 |
|
BBS PENS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 1, 2002 |
|
BEE KAY ENGG. AND CASTING LTD. Vs. COMMISSIONER OF C. EX.
|
April 30, 2002 |
|
BELL CERAMICS LTD Vs. COMMISSIONER OF CUS & C EXCISE
|
September 27, 2002 |
|
BENADICT Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
August 16, 2002 |
|
BENGAL CYLINDER & CONTAINERS P LTD Vs. CCE
|
October 11, 2002 |
|
BENGAL CYLINDER & CONTAINERS PVT LTD Vs. COMMISSIONER OF C EX BOLPUR
|
August 21, 2002 |
|
BENGAL HAMMER INDUSTRIES (PVT.) LTD. Vs. COMMR. OF C. EX., KOLKATA-I
|
January 14, 2002 |
|
BENGAL PIPE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II
|
February 6, 2002 |
|
BENTEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2002 |
|
BERG TRADING LTD Vs. COMMISSIONER OF CUSTOMS SHEVA
|
January 16, 2002 |
|
BESCO Vs. CCE
|
January 31, 2002 |
|
BETTS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 11, 2002 |
|
BEVIT PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS C EX
|
May 28, 2002 |
|
BHABESH CHANDRA MONDAL Vs. COMMR OF CUS PREV WEST BENGAL
|
January 8, 2002 |
|
BHAGWANDAS METALS LTD. Vs. CCE
|
November 15, 2002 |
|
BHAIRAV PRINTERS Vs. COMMISSIONER OF CUSTOMS I
|
February 26, 2002 |
|
BHANSALI ENGG. POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2002 |
|
BHARAT AGRI. IMPLEMENTS & RE-ROLLING MILLS Vs. C.C.E., JAIPUR-II
|
May 14, 2002 |
|
BHARAT ALUMINIUM CO. LTD. Vs. CCE
|
February 21, 2002 |
|
BHARAT ALUMINIUM COMPANY LTD. Vs. CCE, RAIPUR
|
April 19, 2002 |
|
BHARAT BOX FACTORY Vs. CC, SHEVA
|
May 16, 2002 |
|
BHARAT CALCINERS LTD. Vs. CCE, SHILLONG
|
July 4, 2002 |
|
BHARAT CHUDASAMA Vs. COMMISSIONER OF CUSTOMS ADJ MUMBAI
|
February 28, 2002 |
|
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 11, 2002 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
January 31, 2002 |
|
BHARAT INDL. WORKS (P) LTD. Vs. CCE
|
November 5, 2002 |
|
BHARAT PAINTS & CHEMICALS INDUS Vs. COMMISSIONER OF C EX
|
May 23, 2002 |
|
BHARAT PETROLEUM CORPORATION Vs. CCE
|
October 4, 2002 |
|
BHARAT PETROLEUM CORPORATION Vs. COMMR. OF CUS., VISAKHAPATNAM
|
April 19, 2002 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMR OF C EX
|
December 16, 2002 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMR OF C EX
|
October 30, 2002 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., COCHIN
|
February 14, 2002 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., CALCUTTA
|
February 25, 2002 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
September 25, 2002 |
|
BHARAT PLASTICS Vs. CC, KANDLA
|
May 10, 2002 |
|
BHARAT PUMPS & COMPRESSORS LTD. Vs. COMMR. OF C. EX., ALLAHABAD
|
March 26, 2002 |
|
BHARAT PUMPS AND COMPRESSORS LTD. Vs. CCE, ALLAHABAD
|
June 5, 2002 |
|
BHARAT ROLL INDUS. (P) LTD. Vs. CCE
|
February 5, 2002 |
|
BHARAT STEEL AND Vs. CCE
|
October 30, 2002 |
|
BHARAT VIJAY IRON FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 2002 |
|
BHARAT WAGON ENGG CO LTD Vs. COMMISSIONER OF C EX
|
June 26, 2002 |
|
BHARAT WIRE INDUSTRIES Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
May 16, 2002 |
|
BHARGAVAN BIJU Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
April 5, 2002 |
|
BHARTI SYSTEL LTD. Vs. CCE
|
March 7, 2002 |
|
BHASKAR INDUSTRIAL DEVELOPMENT Vs. CCE
|
October 22, 2002 |
|
BHATIA FILM SALES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
January 28, 2002 |
|
BHAVANI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2002 |
|
BHAVANI TEXTILES PROCESSORS (P) LTD. Vs. CCE, CBE.
|
May 28, 2002 |
|
BHIWANI TEXTILE MILLS Vs. COMMISSIONER OF C. EX.
|
September 5, 2002 |
|
BHOGILAL MEHTA Vs. COMMISSIONER OF CUSTOMS P
|
August 14, 2002 |
|
BHOPAL ENGINEERING Vs. COMMISSIONER OF C. EX.
|
March 20, 2002 |
|
BHOPAL WIRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2002 |
|
BHOR STEEL GRIP TAPES LTD Vs. COMMISSIONER OF C EX PUNE II
|
February 14, 2002 |
|
BHOR WAVELOCK INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 2002 |
|
BHUPENDRA STEELS (P) LTD. Vs. COMMISSIONER OF C. EX., DELHI-I
|
May 14, 2002 |
|
BHUSHAN STEEL & STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 2002 |
|
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EXCISE
|
November 18, 2002 |
|
BIHAR CAUSTIC & CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2002 |
|
BIJOY SHARMA Vs. COMMISSIONER OF CUSTOMS
|
May 3, 2002 |
|
BINANI CEMENT LIMITED Vs. CCE, JAIPUR
|
April 4, 2002 |
|
BINANI CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
|
February 20, 2002 |
|
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
May 30, 2002 |
|
BINDAWALA ELECTRICAL INDUSTRIES LTD Vs. COMMR OF C EX
|
March 22, 2002 |
|
BINJRAJKA STEEL TUBES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
October 11, 2002 |
|
BIPLAB RAKSHIT Vs. COMMISSIONER OF CUSTOMS SHILLONG
|
February 12, 2002 |
|
BIRLA 3M LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 18, 2002 |
|
BIRLA CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 1, 2002 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
August 12, 2002 |
|
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2002 |
|
BIRLA TYRES Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESWAR-I
|
March 14, 2002 |
|
BIRLA VXL LIMITED Vs. COMMISSIONER OF C. EX.
|
December 11, 2002 |
|
BIRLA VXL LTD Vs. COMMISSIONER OF C EX CUS
|
February 4, 2002 |
|
BIRLA VXL LTD. Vs. COMMISSIONER OF C. EX.
|
September 11, 2002 |
|
BISHENDAS IRON WORKS Vs. CCE
|
July 17, 2002 |
|
BISWAJIT PAUL Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2002 |
|
BLUE MAX SPORTS WEAR Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
April 23, 2002 |
|
BLUE STAR LTD Vs. COMMISSIONER OF CUSTOMS SAHAR AIRPORT MUMBAI
|
March 28, 2002 |
|
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
May 13, 2002 |
|
BMP TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
January 28, 2002 |
|
BOC I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 2002 |
|
BOC INDIA LIMITED Vs. COMMR OF C EX
|
April 22, 2002 |
|
BOC INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 2002 |
|
BOC INDIA LTD Vs. COMMISSIONER OF C EX CUS
|
February 18, 2002 |
|
BODDULARI GRAPHICS Vs. COMMISSIONER OF CUSTOMS
|
September 6, 2002 |
|
BOMBAY DYEING & MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2002 |
|
BOMBAY DYING AND MFG CO LTD Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
|
February 14, 2002 |
|
BOMBAY FORGING LTD. Vs. CCE
|
October 28, 2002 |
|
BOMBAY METAL INDUSTRIES Vs. CCE
|
June 7, 2002 |
|
BOND CHEM (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-III
|
January 29, 2002 |
|
BONENZO ENGG. & CHEMICAL (P) LTD. Vs. COMMR. OF C. EX.
|
October 25, 2002 |
|
BORG INSTRUMENTATION PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI-I
|
May 22, 2002 |
|
BOSTON SCIENTIFIC INTERNATIONAL Vs. COMMR. OF CUS.
|
August 22, 2002 |
|
BPL ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 29, 2002 |
|
BPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
March 1, 2002 |
|
BPL SANYO TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUS., MADRAS
|
September 6, 2002 |
|
BPL TELECOM LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 8, 2002 |
|
BPL TELECOM PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
December 4, 2002 |
|
BRIGHT BROTHERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 28, 2002 |
|
BRIGHTMAN INDUSTRIES Vs. COMMR OF C EX
|
July 19, 2002 |
|
BRINDAVAN ALLOYS LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 15, 2002 |
|
BRIPANIL INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 7, 2002 |
|
BROOKS INTERNATIONAL Vs. CC, ICD, TUGHLAKABAD, NEW DELHI
|
February 6, 2002 |
|
BULLWORKER ENTERPRISES Vs. COMMISSIONER OF C EX MUMBAI IV
|
February 26, 2002 |
|
BURDWAN IRON & STEEL CO. (P) LTD. Vs. COMMR. OF C. EX., BOLPUR
|
August 20, 2002 |
|
BURMAN LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX., INDORE
|
March 11, 2002 |
|
BUSSA OVERSEAS AND PROPERTIES LTD Vs. CC IMPORT
|
March 7, 2002 |
|
BWL LTD. Vs. COMMISSIONER OF C. EX.
|
July 29, 2002 |
|
BYAHUT TEA COMPANY Vs. COMMISSIONER OF CUSTOMS, PATNA
|
August 20, 2002 |
|
C C E CUS AURANGABAD Vs. NASIK SAHAKARI SAKHAR KARKHANA LTD
|
February 15, 2002 |
|
C D STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2002 |
|
C.C.E. Vs. J.K. TEXTILES
|
January 29, 2002 |
|
C.C.E., MANGALORE Vs. MANGALORE REFINERY & PETROCHEMICALS LTD.
|
May 1, 2002 |
|
C.D. ZARDA WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 15, 2002 |
|
C.V. STEELS LTD. Vs. CCE
|
October 24, 2002 |
|
CABLE CORPORATION OF INDIA LTD Vs. COMMISSIONER OF C EX MUMBAI V
|
April 16, 2002 |
|
CADBURY INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
June 12, 2002 |
|
CADILAC TEXTILES LTD Vs. COMMISSIONER OF C EX CUS SURAT I
|
January 2, 2002 |
|
CALCHEM INDS I LTD Vs. COMMISSIONER OF C EX
|
August 7, 2002 |
|
CALCOM ELECTRONICS Vs. COMMR. OF C. EX.
|
September 26, 2002 |
|
CALCOM VISION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
|
March 15, 2002 |
|
CALCUTTA COURIER SERVICE Vs. COMMISSIONER OF C EX
|
February 7, 2002 |
|
CALCUTTA HIRE PURCHASE LTD Vs. CCE
|
April 4, 2002 |
|
CAMPHOR & ALLIED PRODUCTS LTD. Vs. CCE
|
January 28, 2002 |
|
CANNON STEEL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 4, 2002 |
|
CANON INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
|
April 26, 2002 |
|
CAPRIHANS INDIA LTD Vs. COMMR OF C EX & CUS
|
February 20, 2002 |
|
CAPRIHANS INDIA LTD Vs. COMMISSIONER OF C EX
|
December 5, 2002 |
|
CAPRIHANS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2002 |
|
CAPRIHANS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
November 20, 2002 |
|
CARBON & CHEMICALS INDIA LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
February 12, 2002 |
|
CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX.
|
October 25, 2002 |
|
CARRIER AIRCON LTD. Vs. COMMISSIONER OF C. EX.
|
September 12, 2002 |
|
CARRIER AIRCON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI-III
|
May 17, 2002 |
|
CARRIER AIRCON LTD. Vs. CC
|
April 23, 2002 |
|
CARYAIRE EQUIPMENT INDIA PVT. Vs. COMMR. OF CUS.
|
October 16, 2002 |
|
CAST METAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF C EX
|
December 19, 2002 |
|
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2002 |
|
CASTROL INDIA LTD Vs. CCE
|
June 18, 2002 |
|
CASTROL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2002 |
|
CC Vs. SUPER BOOK HOUSE
|
November 22, 2002 |
|
CC Vs. PANCHMAHAL STEEL LTD.
|
November 22, 2002 |
|
CC Vs. BALUMAL SONS
|
November 20, 2002 |
|
CC Vs. SHAKEEL AHMAD
|
September 6, 2002 |
|
CC Vs. MOTOR INDUSTRIES CO.
|
October 1, 2002 |
|
CC Vs. ASHISH INTERNATIONAL (P) LTD.
|
September 29, 2002 |
|
CC Vs. JOHN CRANE SEALOL INDIA LTD. AND
|
March 18, 2002 |
|
CC Vs. BALAJI STEEL ENTERPRISES
|
August 26, 2002 |
|
CC Vs. SHAILESH DAMODIA
|
August 27, 2002 |
|
CC Vs. KURLON LTD.
|
July 19, 2002 |
|
CC Vs. NU MECH CORPN
|
August 14, 2002 |
|
CC Vs. VARDHMAN ACRYLIC LTD
|
January 23, 2002 |
|
CC Vs. INGERSOLL RAND I LTD
|
October 21, 2002 |
|
CC Vs. DILIP KUMAR AND CO.
|
March 8, 2002 |
|
CC Vs. R.K. INDUSTRIES
|
July 3, 2002 |
|
CC Vs. COMFOAMS LTD.
|
April 30, 2002 |
|
CC Vs. K.R. STEEL UNION LTD.
|
May 14, 2002 |
|
CC Vs. ANIL SRIVASTAVA
|
October 8, 2002 |
|
CC Vs. LAKSHMI MACHINE WORKS LTD.
|
October 22, 2002 |
|
CC Vs. INDIAN ORGANIC CHEMICALS LTD.
|
January 30, 2002 |
|
CC & CE, AURANGABAD Vs. MAHINDRA UDYOG PVT. LTD.
|
March 8, 2002 |
|
CC & CE, AURANGABAD Vs. SAW PIPES LTD.
|
April 11, 2002 |
|
CC & CE, KANPUR Vs. FIROZABAD GLASS INDUSTRIES
|
June 11, 2002 |
|
CC & CE, NAGPUR Vs. INDO RAMA SYNTHETICS (INDIA) LTD.
|
August 8, 2002 |
|
CC & CE, VADODARA Vs. G.E. PLASTICS INDIA LTD.
|
June 19, 2002 |
|
CC (ACU) Vs. SHRIRAM PISTONS & RINGS LTD.
|
September 2, 2002 |
|
CC (ACU) Vs. MAGNUM SOLUTION P. LTD.
|
May 21, 2002 |
|
CC (IMPORT) Vs. AVERY INDIA LTD.
|
April 11, 2002 |
|
CC (PREV.) Vs. PROMOD KR. JHUNJHUNWALA AND ANR.
|
April 24, 2002 |
|
CC P Vs. SWAPAN KR DEBNATH
|
March 1, 2002 |
|
CC(ACU) Vs. URI CIVIL CONTRACTORS
|
December 13, 2002 |
|
CC, NHAVA SHEVA Vs. BADSHAH STORES
|
September 6, 2002 |
|
CC, NHAVA SHEVA Vs. OMEGA INTERNATIONAL
|
September 19, 2002 |
|
CC, NHAVA SHEVA Vs. DIMPLE OVERSEAS LTD.
|
March 8, 2002 |
|
CCE Vs. P.C. LABORATORIES PVT. LTD.
|
February 12, 2002 |
|
CCE Vs. KALSON AUTOMOTIVE P. LTD.
|
June 5, 2002 |
|
CCE Vs. NIRANJAN PLASTICS
|
November 2, 2002 |
|
CCE Vs. HARBANS RAM BHAGWAN DAS AYURVEDIC
|
October 8, 2002 |
|
CCE Vs. BHABANI PIGMENTS PVT. LTD.
|
April 16, 2002 |
|
CCE Vs. ANU AUTO INDUSTRIES PVT. LTD.
|
June 6, 2002 |
|
CCE Vs. AVON BEAUTY PRODUCTS (I) PVT. LTD.
|
August 14, 2002 |
|
CCE Vs. PRATAP SINGH AND KAMACHI GRANITES (P) LTD.
|
August 5, 2002 |
|
CCE Vs. GREAVES LTD.
|
April 23, 2002 |
|
CCE Vs. K.U. SUDALAMUTHU AND CO. (P) LTD.
|
May 16, 2002 |
|
CCE Vs. INDIA CEMENTS LTD AND BANNARI AMMAN SPNG. MILLS LTD.
|
April 16, 2002 |
|
CCE Vs. SUVARNA FLOREX LTD.
|
April 23, 2002 |
|
CCE Vs. SHAW WALLACE GELATINE LTD.
|
October 16, 2002 |
|
CCE Vs. ACE AUTO CO. PVT. LTD.
|
October 10, 2002 |
|
CCE Vs. GREAVES LIMITED
|
October 10, 2002 |
|
CCE Vs. G.M. ENGG. WORKS
|
October 22, 2002 |
|
CCE Vs. INDUSTRIAL OXYGEN CO. LTD.
|
October 18, 2002 |
|
CCE Vs. CARBORANBUM UNIVERSAL LTD.
|
November 14, 2002 |
|
CCE Vs. THIRU AROORAN SUGARS LTD.
|
November 20, 2002 |
|
CCE Vs. STARWIRE (I) LTD. AND ANR.
|
November 7, 2002 |
|
CCE Vs. BALAGHAT STEEL (P) LTD.
|
October 8, 2002 |
|
CCE Vs. DEV FOAM PVT. LTD.
|
October 9, 2002 |
|
CCE Vs. BHUSAN STEEL & STRIPS LTD.
|
September 11, 2002 |
|
CCE Vs. KITPLY IND. LTD.
|
October 3, 2002 |
|
CCE Vs. SUNIL INDUSTRIES
|
May 14, 2002 |
|
CCE Vs. ZANDU PHARMACEUTICAL WORKS LTD.
|
March 28, 2002 |
|
CCE Vs. ALCO INDUSTRIES
|
March 26, 2002 |
|
CCE Vs. N.C. INDUSTRIES
|
March 21, 2002 |
|
CCE Vs. COMET TAPES PVT. LTD.
|
January 9, 2002 |
|
CCE Vs. SPIC LTD.
|
February 25, 2002 |
|
CCE Vs. GEA ENERGY SYSTEMS (P) LTD.
|
March 14, 2002 |
|
CCE Vs. GREAVES LTD.
|
February 12, 2002 |
|
CCE Vs. LAKSHMI AUTOMATIC LOOM WORKS
|
February 26, 2002 |
|
CCE Vs. KONE ELEVATORS INDIA LTD.
|
February 19, 2002 |
|
CCE Vs. SPIC LTD.
|
April 3, 2002 |
|
CCE Vs. INDCHEM ELECTRONICS LTD.
|
February 12, 2002 |
|
CCE Vs. GUJARAT AMBUJA CEMENT LTD.
|
March 5, 2002 |
|
CCE Vs. GRASIM INDUSTRIES LTD.
|
February 13, 2002 |
|
CCE Vs. VIDEOCON APPLIANCES LTD.
|
January 23, 2002 |
|
CCE Vs. AUTO STEEL & RUBBER INDUSTRIES
|
January 8, 2002 |
|
CCE Vs. FLEX INDUSTRIES LTD.
|
January 31, 2002 |
|
CCE Vs. HINDUSTAN NATIONAL GLASS & INDUSTRIES LTD.
|
January 16, 2002 |
|
CCE Vs. VARDHMAN SPECIAL STEELS
|
February 1, 2002 |
|
CCE Vs. BHILWARA SPINNERS LTD.
|
March 6, 2002 |
|
CCE Vs. AROMEN ENGG. CO. P. LTD.
|
January 25, 2002 |
|
CCE Vs. GONTERMANN PEIPERS (I) LTD.
|
February 18, 2002 |
|
CCE Vs. DHARANI SUGARS AND CHEMICALS
|
January 2, 2002 |
|
CCE Vs. ABT INDUSTRIES LTD.
|
January 1, 2002 |
|
CCE Vs. DALMIA CEMENTS (B) LTD.
|
January 1, 2002 |
|
CCE Vs. HARYANA SHEET GLASS LTD.
|
March 11, 2002 |
|
CCE Vs. IPF VIKRAM INDIA LTD.
|
March 7, 2002 |
|
CCE Vs. S.R. FOILS LTD.
|
March 8, 2002 |
|
CCE Vs. INTERFACE ELECTRONICS PVT. LTD.
|
December 11, 2002 |
|
CCE Vs. RELIANCE CHEMOTEX IND. LTD.
|
July 4, 2002 |
|
CCE Vs. ETERNIT EVEREST LIMITED
|
July 30, 2002 |
|
CCE Vs. AKAL SPRINGS LTD.
|
July 1, 2002 |
|
CCE Vs. BHARTI TELECOM LTD.
|
December 9, 2002 |
|
CCE Vs. GUJARAT TELEPHONE CABLES LTD
|
May 23, 2002 |
|
CCE Vs. RAPTOKOS BRETT AND COMPANY
|
April 11, 2002 |
|
CCE Vs. INTERNATIONAL HEALTH CARE PRODUCTS LTD
|
February 27, 2002 |
|
CCE Vs. PARLE BEVERAGES LTD
|
March 7, 2002 |
|
CCE Vs. HINDUSTAN PLATINUM LTD
|
April 11, 2002 |
|
CCE Vs. SHASUN DRUGS & CHEMICALS LTD.
|
December 13, 2002 |
|
CCE Vs. CHEMPLAST INDIA LTD.
|
April 18, 2002 |
|
CCE Vs. MONNET INDUSTRIES LTD.
|
September 4, 2002 |
|
CCE Vs. KALSI STEEL
|
September 2, 2002 |
|
CCE Vs. SPIC LTD.
|
July 19, 2002 |
|
CCE Vs. BANSAL HIGH CARBON P. LTD. AND
|
September 10, 2002 |
|
CCE Vs. KOTHARI INDUSTRIAL CORPORATION
|
September 9, 2002 |
|
CCE Vs. PUNJAB CONCAST
|
September 5, 2002 |
|
CCE Vs. SIV INDUSTRIES LTD.
|
September 5, 2002 |
|
CCE Vs. BHASKAR INDUSTRIES LTD.
|
August 23, 2002 |
|
CCE Vs. THERMOTECH LTD.
|
August 23, 2002 |
|
CCE Vs. ROCKMAN CYCLE INDUS. LTD.
|
July 18, 2002 |
|
CCE Vs. MANGLA ISPAT LTD.
|
August 22, 2002 |
|
CCE Vs. SYNCOM FORMULATION (I) LTD.
|
August 23, 2002 |
|
CCE Vs. VAITHILINGAM SPINNING MILLS PVT.
|
March 15, 2002 |
|
CCE Vs. AUTOMOTIVE COACHES AND
|
August 22, 2002 |
|
CCE Vs. SCHABLONA INDIA LTD.
|
March 14, 2002 |
|
CCE Vs. INDIAN ADDITIVES LTD.
|
October 29, 2002 |
|
CCE Vs. BHARAJ ENGG. INDUSTRIAL
|
October 29, 2002 |
|
CCE Vs. GOOD LUCK STEEL TUBES LTD.
|
October 3, 2002 |
|
CCE Vs. METAL POWDER CO. LTD.
|
September 24, 2002 |
|
CCE Vs. SUPER RUBBER WORKS
|
September 20, 2002 |
|
CCE Vs. SURYA ROSHNI LTD.
|
September 19, 2002 |
|
CCE Vs. BOMBAY DYEING & MFG CO LTD
|
December 18, 2002 |
|
CCE Vs. RAY BAN SUN OPTICS INDIA LTD.
|
December 26, 2002 |
|
CCE Vs. BRAKES INDIA LTD.
|
December 26, 2002 |
|
CCE Vs. INDIAN TELEPHONE INDUSTRIES LTD.
|
December 24, 2002 |
|
CCE Vs. DHANAVILAS (MADRAS) SNUFF CO.
|
November 12, 2002 |
|
CCE Vs. SUNDARAM INDUSTRIES LTD.
|
November 7, 2002 |
|
CCE Vs. MUTHUVEL LORRY BODY
|
March 21, 2002 |
|
CCE Vs. SIMPSON AND CO. LTD.
|
December 26, 2002 |
|
CCE Vs. MAHINDRA AND MAHINDRA LTD.
|
November 28, 2002 |
|
CCE Vs. TAMIL NADU PETROPRODUCTS
|
November 28, 2002 |
|
CCE Vs. T.T.K. PHARMA LTD.
|
June 12, 2002 |
|
CCE Vs. ASHIMA DENIMS
|
November 27, 2002 |
|
CCE Vs. AKB PAPER MILLS PLANT SUPPLIERS
|
December 3, 2002 |
|
CCE Vs. SPIC LTD.
|
November 29, 2002 |
|
CCE Vs. LAXMI PRINTING CO.
|
February 27, 2002 |
|
CCE & C Vs. SOUTHERN PETRO CHEMICALS INDS. CORPN. LTD.
|
October 1, 2002 |
|
CCE & C, AURANGABAD Vs. CHETAN FOUNDRIES LTD.
|
August 5, 2002 |
|
CCE & C, PUNE-I Vs. VOLTAS LTD.
|
September 16, 2002 |
|
CCE & C, PUNE-I Vs. SURYA ENGINEERS
|
March 4, 2002 |
|
CCE & C, PUNE-I Vs. ELECTRONICA PLASTIC MACHINES PVT. LTD.
|
June 28, 2002 |
|
CCE C AHMEDABAD Vs. AHMEDABAD PACKAGING INDUSTRIES PVT LTD
|
February 11, 2002 |
|
CCE, AHMEDABAD Vs. VADILAL INDUSTRIES LTD.
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August 19, 2002 |
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CCE, AHMEDABAD Vs. CADITRONICS PVT. LTD.
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August 21, 2002 |
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CCE, AHMEDABAD Vs. OMKAR TEXTILES AND ORS.
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February 5, 2002 |
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CCE, AURANGABAD Vs. SUDAL INDUSTRIES LTD.
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June 18, 2002 |
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CCE, AURANGABAD Vs. EVEREST KANTA CYLINDER LTD.
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May 18, 2002 |
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CCE, AURANGABAD Vs. NARSING GIRIJEE MILLS
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February 27, 2002 |
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CCE, AURANGABAD Vs. BUSINESS COMBINE LTD.
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March 8, 2002 |
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CCE, BHOPAL Vs. SATYAM FABRICATOR
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April 4, 2002 |
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CCE, CHANDIGARH Vs. AMAR ENTERPRISES
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April 4, 2002 |
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CCE, CHANDIGARH Vs. KANDHARI BEVERAGES
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January 2, 2002 |
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CCE, CHANDIGARH Vs. MODI SALES
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April 15, 2002 |
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CCE, CHANDIGARH Vs. DOABA STEEL ROLLING MILLS
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January 1, 2002 |
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CCE, CHANDIGARH Vs. SHIVALIK WOOLLEN MILLS
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February 12, 2002 |
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CCE, CHANDIGARH Vs. MONTARI INDUSTRIES LTD.
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December 16, 2002 |
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CCE, CHANDIGARH-I Vs. ATUL FASTNERS
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February 22, 2002 |
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CCE, CHANDIGARH-I Vs. ARTI STEELS LTD.
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April 22, 2002 |
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CCE, CHANDIGARH-I Vs. MODI OIL AND GENERAL MILLS
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April 16, 2002 |
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CCE, CHANDIGARH-II Vs. MUKHERIAN PAPER
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February 4, 2002 |
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CCE, COIMBATORE Vs. SONA RAJENDRA SPINNERS
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March 13, 2002 |
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CCE, COIMBATORE Vs. TAMARAI MILLS LTD.
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April 5, 2002 |
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CCE, COIMBATORE Vs. SRI KRISHNA STEELS
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February 12, 2002 |
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CCE, INDORE Vs. PRIMA DESIGN CHEM PVT. LTD.
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February 20, 2002 |
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CCE, JAIPUR Vs. RS INDUSTRIES LTD.
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February 12, 2002 |
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CCE, KANPUR Vs. A.V.S. ROTOPACK (P) LTD.
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August 26, 2002 |
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CCE, MADURAI Vs. VIJAYARAJAN TEXTILES LTD.
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January 30, 2002 |
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CCE, MANGALORE Vs. MANGALORE REFINARY & PETROCHEMICALS LTD.
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October 30, 2002 |
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CCE, MEERUT Vs. BPL DISPLAY DEVICES LTD.
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July 23, 2002 |
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CCE, MEERUT-II Vs. J.C.L. INTERNATIONAL
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May 1, 2002 |
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CCE, NOIDA Vs. DELPHI AUTOMOTIVE SYSTEM (P) LTD.
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June 3, 2002 |
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CCE, NOIDA Vs. CENTURY LAMINATING CO. LTD.
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May 30, 2002 |
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CCE, NOIDA Vs. KHATIMA FIBRES LTD.
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July 24, 2002 |
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CCE, PUNE Vs. ACHYUT CONTROLS AND SYSTEMS
|
March 11, 2002 |
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CCE, PUNE Vs. NICHROME METAL WORKS P. LTD.
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May 18, 2002 |
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CCE, PUNE-I Vs. ULTRASEAL (I) P. LTD.
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October 31, 2002 |
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CCE, RAIPUR Vs. MONNET ISPAT LTD.
|
January 16, 2002 |
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CCE, RAIPUR Vs. MAIHAR CEMENT
|
April 26, 2002 |
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CCE, RAJKOT Vs. MEHTA CHEM. INDS.
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July 19, 2002 |
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CCE, SURAT Vs. JAI BHAVANI METAL CO. AND ORS.
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May 22, 2002 |
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CCE, SURAT-II Vs. NARMADA FABRICS PVT. LTD. AND ORS.
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February 28, 2002 |
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CCE, TRICHY Vs. HINDUSTAN LEVER LTD.
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December 11, 2002 |
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CCE, TRICHY Vs. DALMIA CEMENT LTD.
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July 8, 2002 |
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CCE, TRICHY Vs. EID PARRY LTD.
|
March 15, 2002 |
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CCE, TRICHY AND ANR. Vs. TANFAC INDUSTRIES LTD. AND ANR.
|
March 14, 2002 |
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CENTRAL PULP MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2002 |
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CENTRAL WAREHOUSING CORPN Vs. COMMR OF CUS PREV
|
June 19, 2002 |
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CENTURY PLYBOARDS (INDIA) LTD. Vs. CCE
|
February 21, 2002 |
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CETHAR VESSELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2002 |
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CETHAR VESSELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
January 28, 2002 |
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CHAITANYA PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2002 |
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CHAMBAL FERTILISERS & CHEMICALS Vs. CC (IMPORT)
|
December 20, 2002 |
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CHEMICO ENTERPRISES Vs. COMMISSIONER OF C. EX., KOLKATA-II
|
July 17, 2002 |
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CHEMINOR DRUGS LTD. Vs. COMMISSIONER OF C. EX., VISHAKAPATNAM
|
December 5, 2002 |
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CHEMOPULP TISSUES LTD. Vs. CCE, MEERUT
|
April 9, 2002 |
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CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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October 21, 2002 |
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CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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March 14, 2002 |
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CHENAB TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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April 5, 2002 |
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CHENNIMALAI YARNS (P) LTD. Vs. CCE, TRICHY
|
November 7, 2002 |
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CHETAK ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
|
October 31, 2002 |
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CHIEF G M CALCUTTA TELEPHONES Vs. COMMR OF C EX
|
December 11, 2002 |
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CHINNI ENGG. WORKS Vs. CCE, ALLAHABAD
|
August 8, 2002 |
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CHITRITA VIRNAVE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 2002 |
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CHITTOR POLYFAB (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2002 |
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CHOKSI TUBE CO. LTD. Vs. COMMISSIONER OF C. EX.
|
November 26, 2002 |
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CHOKSI TUBES CO. LTD. Vs. COMMISSIONER OF C. EX.
|
September 10, 2002 |
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CHOPRA ELECTRICALS Vs. CCE
|
May 3, 2002 |
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CHOUDHARY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
June 12, 2002 |
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CHOWGULE BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2002 |
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CINCINATI MILACRON LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
March 6, 2002 |
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CINCINNATI MILACRON LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 29, 2002 |
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CIPLA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 31, 2002 |
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CIPLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 15, 2002 |
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CLIMAX SYNTHETICS (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX.
|
March 8, 2002 |
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CLUTCH AUTO LTD. Vs. CCE
|
February 20, 2002 |
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CMI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
|
May 14, 2002 |
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CMI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 28, 2002 |
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COATES OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
October 22, 2002 |
|
COLLECTOR OF C EX Vs. JOHNSTON PUMPS INDIA LTD
|
January 30, 2002 |
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COLLECTOR OF C EX JAMSHEDPUR Vs. HINDUSTAN COPPER LIMITED
|
April 19, 2002 |
|
COLT CABLES PVT. LTD. Vs. CCE
|
March 6, 2002 |
|
COLUMBIA ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., INDORE
|
March 26, 2002 |
|
COMMERCIAL STEEL ENGG. Vs. CCE
|
August 22, 2002 |
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COMMISSIONER CUSTOMS & CENTRAL Vs. SITA SARAN SHARMA
|
November 1, 2002 |
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COMMISSIONER OF C EX Vs. S N TRADERS
|
October 28, 2002 |
|
COMMISSIONER OF C EX Vs. RELIANCE INDUSTRIES LTD
|
December 4, 2002 |
|
COMMISSIONER OF C EX Vs. BEMCEE LTD
|
October 1, 2002 |
|
COMMISSIONER OF C EX Vs. RAZDAN GROUP
|
December 20, 2002 |
|
COMMISSIONER OF C EX Vs. JOSEPH ENGINEERING WORKS
|
December 18, 2002 |
|
COMMISSIONER OF C EX Vs. PHILIPS CARBON BLACKS LTD
|
September 19, 2002 |
|
COMMISSIONER OF C EX Vs. KASAT PAPER & PAPER PULP LTD
|
December 20, 2002 |
|
COMMISSIONER OF C EX Vs. AAREM ENTERPRISES
|
June 28, 2002 |
|
COMMISSIONER OF C EX Vs. MUKUND LTD
|
October 16, 2002 |
|
COMMISSIONER OF C EX Vs. KESORAM RAYON
|
June 25, 2002 |
|
COMMISSIONER OF C EX Vs. ASSAM CARBON PRODUCTS LTD
|
December 17, 2002 |
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COMMISSIONER OF C EX Vs. JAMSHEDPUR BEVERAGES
|
August 12, 2002 |
|
COMMISSIONER OF C EX Vs. ICI INDIA LTD
|
July 4, 2002 |
|
COMMISSIONER OF C EX Vs. NATIONAL LEATHER CLOTH MFG CO
|
June 28, 2002 |
|
COMMISSIONER OF C EX & CUS Vs. WAZIR STEEL INDUSTRIES
|
August 12, 2002 |
|
COMMISSIONER OF C EX AHMEDABAD Vs. YOTANA WOOD FAB P LTD
|
February 22, 2002 |
|
COMMISSIONER OF C EX AND CUS Vs. WHITE EN ALL PRODUCTS
|
November 8, 2002 |
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COMMISSIONER OF C EX AURANGABAD Vs. NATH PULP PAPER MILLS LTD
|
January 22, 2002 |
|
COMMISSIONER OF C EX CUS Vs. TATA CHEMICALS LTD
|
February 21, 2002 |
|
COMMISSIONER OF C EX CUS AURANGABAD Vs. ACROW INDIA LTD
|
February 4, 2002 |
|
COMMISSIONER OF C EX CUS BBSR II Vs. INDIAN ALUMINIUM CO LTD
|
March 21, 2002 |
|
COMMISSIONER OF C EX CUS MUMBAI VII Vs. MAHALAXMI SEAMLESS LTD
|
January 23, 2002 |
|
COMMISSIONER OF C EX CUS PUNE Vs. ELEMEC INDUSTRIES
|
February 22, 2002 |
|
COMMISSIONER OF C EX CUS SURAT II Vs. RADHEY TEXTILES
|
January 16, 2002 |
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COMMISSIONER OF C EX CUS SURAT II Vs. JYOTI PLASTIC WORKS PVT LTD
|
February 1, 2002 |
|
COMMISSIONER OF C EX MUMBAI Vs. HAGEL CAPSULE INDUSTRIES LTD
|
February 21, 2002 |
|
COMMISSIONER OF C EX MUMBAI I Vs. INDOCO REMEDIES PVT LTD
|
February 1, 2002 |
|
COMMISSIONER OF C EX MUMBAI I Vs. ZENITH CANS CONTAINERS
|
January 10, 2002 |
|
COMMISSIONER OF C EX MUMBAI II Vs. PREMCO GLOBAL LTD
|
February 22, 2002 |
|
COMMISSIONER OF C EX NAGPUR Vs. ABHIDEEP CHEMICALS PVT LTD
|
February 21, 2002 |
|
COMMISSIONER OF C EX SURAT I Vs. LAXMI VISHNU DYE CHEM
|
January 18, 2002 |
|
COMMISSIONER OF C. EX. Vs. SCIENTIFIC MES TECHNIK LTD.
|
May 17, 2002 |
|
COMMISSIONER OF C. EX. Vs. CROMPTON GREAVES LTD.
|
April 15, 2002 |
|
COMMISSIONER OF C. EX. Vs. ADDISON AND CO. LTD.
|
February 5, 2002 |
|
COMMISSIONER OF C. EX. Vs. KHASA DISTILLERY CO.
|
January 8, 2002 |
|
COMMISSIONER OF C. EX. Vs. VARDHMAN SPECIAL STEELS
|
February 25, 2002 |
|
COMMISSIONER OF C. EX. Vs. DEVI SPINNING MILLS LTD.
|
May 28, 2002 |
|
COMMISSIONER OF C. EX. Vs. MEGATECH CONTROL PVT. LTD.
|
May 29, 2002 |
|
COMMISSIONER OF C. EX. Vs. SHITAL INTERNATIONAL
|
August 21, 2002 |
|
COMMISSIONER OF C. EX. Vs. MALWA COTTON SPG. MILLS LTD.
|
August 27, 2002 |
|
COMMISSIONER OF C. EX. Vs. SUNDRAM FASTNERS LTD.
|
March 14, 2002 |
|
COMMISSIONER OF C. EX. Vs. STANDARD SYNTHETIFS
|
December 17, 2002 |
|
COMMISSIONER OF C. EX. Vs. BHASKAR INDUSTRIES LTD.
|
September 5, 2002 |
|
COMMISSIONER OF C. EX. Vs. LAKSHMI MILLS CO. LTD.
|
September 20, 2002 |
|
COMMISSIONER OF C. EX. Vs. PUNJAB FIBRES LTD.
|
July 24, 2002 |
|
COMMISSIONER OF C. EX. Vs. JAGSONPAL PHARMACEUTICALS LTD.
|
September 19, 2002 |
|
COMMISSIONER OF C. EX. Vs. MEWAR BARTAN NIRMAN UDYOG
|
September 11, 2002 |
|
COMMISSIONER OF C. EX. Vs. SURYA ROSHNI LTD.
|
September 6, 2002 |
|
COMMISSIONER OF C. EX. Vs. SRI GANGA STEEL ENTERPRISES
|
October 1, 2002 |
|
COMMISSIONER OF C. EX. Vs. BHILWARA PROCESSORS LTD.
|
September 30, 2002 |
|
COMMISSIONER OF C. EX. Vs. RASIK POLYFLEXIL PVT. LTD.
|
September 26, 2002 |
|
COMMISSIONER OF C. EX. Vs. PUNJ BROTHERS LTD.
|
November 5, 2002 |
|
COMMISSIONER OF C. EX. Vs. MANISH ENGINEERING CORPORATION
|
November 18, 2002 |
|
COMMISSIONER OF C. EX. Vs. RUBICON STEELS
|
June 13, 2002 |
|
COMMISSIONER OF C. EX. Vs. G.M. RE-ROLLERS
|
November 25, 2002 |
|
COMMISSIONER OF C. EX. Vs. NESTLE (I) LTD.
|
November 26, 2002 |
|
COMMISSIONER OF C. EX. Vs. CHANDHOK TEXTILES (P) LTD.
|
November 25, 2002 |
|
COMMISSIONER OF C. EX. Vs. SHASUN CHEMICALS & DRUGS LTD.
|
March 26, 2002 |
|
COMMISSIONER OF C. EX. Vs. MANISHA INTERNATIONAL P. LTD.
|
December 3, 2002 |
|
COMMISSIONER OF C. EX. Vs. HCL INFOSYSTEMS LTD.
|
December 4, 2002 |
|
COMMISSIONER OF C. EX. Vs. PANNA SYNTHETICS
|
February 27, 2002 |
|
COMMISSIONER OF C. EX. Vs. AMARJOTHI GRANITES INDIA (P) LTD.
|
June 24, 2002 |
|
COMMISSIONER OF C. EX. Vs. MUKERIAN PAPER MILLS
|
June 20, 2002 |
|
COMMISSIONER OF C. EX. Vs. LAKSHMI PRECISION TOOLS LTD.
|
February 28, 2002 |
|
COMMISSIONER OF C. EX. Vs. JCT LTD.
|
December 10, 2002 |
|
COMMISSIONER OF C. EX. Vs. ALANKAR SALES CORPN.
|
July 1, 2002 |
|
COMMISSIONER OF C. EX. Vs. GUHA INDUSTRIES LTD.
|
July 30, 2002 |
|
COMMISSIONER OF C. EX. Vs. ASHOK IRON & STEEL FABRICATORS
|
January 7, 2002 |
|
COMMISSIONER OF C. EX. Vs. WOOLTEX INDUSTRIES
|
July 5, 2002 |
|
COMMISSIONER OF C. EX. Vs. MAHAVIR ALUMINIUM LTD.
|
July 11, 2002 |
|
COMMISSIONER OF C. EX. Vs. SREE UMA PARAMESWARI MILLS LTD.
|
March 13, 2002 |
|
COMMISSIONER OF C. EX. Vs. ELGI ULTRA INDUSTRIES
|
July 12, 2002 |
|
COMMISSIONER OF C. EX. Vs. PARRYS CONFECTIONERY LTD.
|
May 30, 2002 |
|
COMMISSIONER OF C. EX. Vs. HARITHA GRAMMAR LTD.
|
June 4, 2002 |
|
COMMISSIONER OF C. EX. & CUS. Vs. A.K. PATEL & CO.
|
November 13, 2002 |
|
COMMISSIONER OF C. EX. & CUS., BELGAUM Vs. VISHAL COTSPIN LTD.
|
January 15, 2002 |
|
COMMISSIONER OF C. EX., Vs. BHAWANI STEEL ROLLING MILLS
|
March 19, 2002 |
|
COMMISSIONER OF C. EX., Vs. SAMRAT STEEL INDUSTRIES
|
March 11, 2002 |
|
COMMISSIONER OF C. EX., Vs. DEEPAK STEEL INDUSTRIES
|
March 4, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. ASTRA IDL LTD.
|
January 15, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. ANDHRA STEEL CORPORATION LTD.
|
June 14, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. WIPRO LTD. (INFOTECH GROUP)
|
February 1, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. MINERVA MILLS
|
January 8, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE-I Vs. SUDHIR PAPERS (P) LTD.
|
April 23, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE-II Vs. BPL LTD.
|
January 25, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE-II Vs. MYSORE CEMENTS LTD.
|
January 11, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE-II Vs. MARUTI EMBRODERIES
|
September 27, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE-III Vs. LAMINA INTERNATIONAL
|
August 9, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE-III Vs. WIPRO LIMITED
|
January 30, 2002 |
|
COMMISSIONER OF C. EX., BANGALORE-III Vs. NESTLE INDIA LTD.
|
August 2, 2002 |
|
COMMISSIONER OF C. EX., CHANDIGARH Vs. STANDARD TAPULIN INDUSTRIES
|
June 7, 2002 |
|
COMMISSIONER OF C. EX., CHENNAI-III Vs. CONSUL CONSOLIDATED P. LTD.
|
January 1, 2002 |
|
COMMISSIONER OF C. EX., COCHIN Vs. TAPIOCA PRODUCTS
|
February 22, 2002 |
|
COMMISSIONER OF C. EX., COCHIN Vs. BPL SYSTEMS & PROJECTS
|
March 1, 2002 |
|
COMMISSIONER OF C. EX., COCHIN Vs. WESTERN INDIA PLYWOODS LTD.
|
June 28, 2002 |
|
COMMISSIONER OF C. EX., COCHIN Vs. INDIAN TELEPHONE INDUSTRIES
|
March 5, 2002 |
|
COMMISSIONER OF C. EX., DELHI-II Vs. SKYTONE ELECTRICALS (INDIA)
|
February 5, 2002 |
|
COMMISSIONER OF C. EX., GUNTUR Vs. BALAJI STEEL CORPORATION LTD.
|
August 6, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. ROCKWOOL (INDIA) PVT. LTD.
|
April 5, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. SIRI SRI PLASTICS (P) LTD.
|
July 5, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. ROCKWOOL (INDIA) LTD.
|
August 30, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. PIONEER STEEL RE-ROLLING MILLS
|
June 3, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. ITC BHADRACHALAM PAPER BOARDS
|
December 31, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. QUALICARE PHARMACEUTICALS (P) LTD.
|
September 19, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. DECCAN CEMENTS LTD.
|
June 21, 2002 |
|
COMMISSIONER OF C. EX., HYDERABAD Vs. STANGEN IMMUNO DIAGNOSTICS
|
December 31, 2002 |
|
COMMISSIONER OF C. EX., JAIPUR Vs. K.E.C. INTERNATIONAL LTD.
|
March 22, 2002 |
|
COMMISSIONER OF C. EX., KANPUR Vs. AMBIKA ENGINEERS
|
February 1, 2002 |
|
COMMISSIONER OF C. EX., LUCKNOW Vs. TIEMAC SNACK FOOD PVT. LTD.
|
March 18, 2002 |
|
COMMISSIONER OF C. EX., MANGALORE Vs. MADHURA POLYMERS (P) LTD.
|
April 30, 2002 |
|
COMMISSIONER OF C. EX., NEW DELHI Vs. BLOOM PRODUCTS (INDIA) PVT. LTD.
|
April 5, 2002 |
|
COMMISSIONER OF C. EX., SHILLONG Vs. HAPJAN TEA ESTATE
|
August 13, 2002 |
|
COMMISSIONER OF C. EX., SHILLONG Vs. MONABARI TEA ESTATE
|
October 31, 2002 |
|
COMMISSIONER OF C. EX., VADODARA Vs. ADARSH RE-ROLLING MILLS
|
July 9, 2002 |
|
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. SRI SARVARAYA SUGARS LTD.
|
April 16, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PASUPATI ACRYLON LTD.
|
January 22, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MANJU CHEMICALS
|
April 15, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJASTHAN BREWERIES LTD.
|
May 2, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PATIALA DISTILLERS AND MANUFACTURERS LTD.
|
January 25, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TANFAC INDUSTRIES LTD.
|
December 31, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN SUITINGS
|
October 10, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. WELMECH ENGINEERING (P) LTD.
|
October 10, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BINNY LTD.
|
May 17, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GINNI FILAMENTS LTD.
|
October 7, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DIANILINS ORGANICS LTD
|
November 15, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SURESH ENGG WORKS
|
October 18, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CAMLIN LTD
|
April 30, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LA OPALA RG LTD
|
August 12, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SWIL LTD
|
October 18, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ORIENT BEVERAGES LTD
|
November 22, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GRAUER & WEIL INDIA LTD
|
April 9, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SALZER CONTROLS LTD.
|
July 8, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. THIO PHARMA
|
July 9, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAM ELECTRICALS
|
July 2, 2002 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. I.T.L. INDUS. LTD.
|
July 2, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PEPSI FOODS LTD.
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December 11, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KALYANI SHARP INDIA LTD
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November 2, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARK LABORATORIES
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September 3, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SPECIAL PRINTS LTD
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April 30, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PHARMA CAP AND HARNESS WIRE SYSTEMS P LTD
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June 14, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. B & C MILLS LTD.
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June 4, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. METAL POWDER CO. LTD.
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October 1, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAVI CABLE INDUSTRIES
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March 19, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAGHUNATH INTERNATIONAL LTD.
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October 24, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SETHIA FOODS
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October 24, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FINE INDUSTRIES
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October 22, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PADMINI POLYMERS
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September 12, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TYAGI AND SONS PVT. LTD.
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September 18, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LTD.
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September 23, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. POWER TECH INDUSTRIES
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December 18, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FLUID THERM TECHNOLOGY P. LTD. AND
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September 5, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ADITI FOAMS (P) LTD.
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September 4, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VIKRAM CEMENT
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August 20, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GURDASPUR DISTILLERY
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March 15, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. LUCKY PLAST LTD.
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October 21, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIHAR TUBES LTD.
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December 16, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GOODLASS NEROLAC PAINTS LTD.
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October 18, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MULTANI PHARMACEUTICALS LTD.
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August 27, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAJESTIC AUTO LTD.
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March 15, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA CORPORATION LTD.
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August 22, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHORE STEEL GRIPTAPES LTD
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October 31, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PANCHMAHAL STEEL LTD
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January 2, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PARAS TRADING CO
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October 30, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDCHEM ELECTRONICS
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September 20, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ROLLATAINERS LTD.
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October 31, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. NEELKANTH POLYMERS
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November 11, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. DIDAR STEEL COMPLEX P. LTD.
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December 19, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAMVELL SPINNING MILLS AND ROLAB
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October 28, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. J.M.J. CHEMICALS
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July 26, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAY CEE COACH BUILDERS LTD.
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November 14, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JKON ENGG. (P) LTD.
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November 14, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. VISHWA ORGANICS P. LTD.
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November 15, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KESAR ENTERPRISES LTD.
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November 15, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHAW WALLACE GELANTINES LTD.
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November 20, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ACC MACHINERY CO. LTD.
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February 28, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANAND THREADS
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December 27, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAJ CEMENT
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June 10, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MECO TRONICS (P) LTD.
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June 7, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TARGET MARKETING
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June 10, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND LTD.
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November 26, 2002 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ROOF SEAL (MADRAS) LTD.
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July 30, 2002 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. POWERICA LTD
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August 23, 2002 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. KRYSTAL POLYFAB LTD
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November 13, 2002 |
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COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. EPC IRRIGATION
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January 9, 2002 |
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COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. CEAT LTD
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February 6, 2002 |
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COMMISSIONER OF CENTRAL EXCISE PUNE I Vs. TELCO LTD
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February 26, 2002 |
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COMMISSIONER OF CENTRAL EXCISE PUNE I Vs. WEIKFIELD AGRO PRODUCTS
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January 3, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, Vs. SURYA ROSHNI
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March 8, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, Vs. POLYMER PAPERS LTD.
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March 6, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, Vs. OSWAL PETROCHEMICALS LTD.
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March 7, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. ITC LIMITED
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September 27, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. NESTLE INDIA LTD.
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April 26, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I Vs. AMITRONICS (P) LTD.
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January 9, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. PCC POLE FACTORY
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May 2, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. PRACHI INDUSTRIES
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January 4, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TRAVANCORE CEMENTS LTD.
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June 6, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, COIMBATORE Vs. BATLIBAI & CO.
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January 15, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. ICS SYSTEMS PVT. LTD.
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April 3, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. MADRAS CEMENTS LTD.
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June 6, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. VIJAYA FERROLLOYS
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October 24, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. VOLTAS LTD.
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August 7, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ELGI TYRE & TREAD LTD.
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November 5, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. ROCKWELL INDUSTRIES LTD.
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February 8, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. MOLDTEK PLASTICS LTD.
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April 11, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. PURE PHARMA LTD.
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April 9, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SAHARIA WIRE INDUSTRIES
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January 31, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I Vs. INSTRUMENTATION LTD.
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January 4, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, KANPUR-I Vs. KOTHARI PRODUCTS
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April 22, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, NEW DELHI Vs. SHALAKS CHEMICALS
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January 4, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. NOVA IRON & STEEL LTD.
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January 29, 2002 |
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COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. DIAMOND TILES LTD.
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January 31, 2002 |
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COMMISSIONER OF CUS Vs. DHARAMSI MORARJI CHEMICALS LTD
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February 27, 2002 |
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COMMISSIONER OF CUS Vs. IMPEX CLEARING AND SHIPPING AGENCY
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May 13, 2002 |
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COMMISSIONER OF CUS Vs. PADMA NUTRIENTS PVT LTD
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December 11, 2002 |
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COMMISSIONER OF CUS Vs. SAMPAT INDUSTRIAL & CONS CO
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June 28, 2002 |
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COMMISSIONER OF CUS AIRPORT Vs. PHILIP FERNANDES
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June 21, 2002 |
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COMMISSIONER OF CUS EP Vs. VIRENDRA KANSHIRAM GANDHI
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November 12, 2002 |
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COMMISSIONER OF CUS. Vs. TRICHY DISTILLERIES & CHEMICALS
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October 8, 2002 |
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COMMISSIONER OF CUS. Vs. BACHMANN INDUSTRIES INDIA LTD.
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September 18, 2002 |
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COMMISSIONER OF CUS. & C. EX., COCHIN Vs. TATA KELTRON LTD.
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July 26, 2002 |
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COMMISSIONER OF CUS. & C. EX., MANGALORE Vs. LAMINA FOUNDRIES LTD.
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May 9, 2002 |
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COMMISSIONER OF CUS., CHENNAI Vs. RANIPET LEATHER FINISHING (P) LTD.
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January 28, 2002 |
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COMMISSIONER OF CUSTOMS Vs. RANKA ENTERPRISES
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November 18, 2002 |
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COMMISSIONER OF CUSTOMS Vs. CONTINENTAL EXPORTERS
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May 31, 2002 |
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COMMISSIONER OF CUSTOMS Vs. ITI LTD.
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March 18, 2002 |
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COMMISSIONER OF CUSTOMS Vs. ATAM MANOHAR SHIP BREAKERS PVT LTD
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October 14, 2002 |
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COMMISSIONER OF CUSTOMS Vs. DIPEN ENTERPRISES
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October 22, 2002 |
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COMMISSIONER OF CUSTOMS Vs. CARBON EVERFLOW LTD
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November 22, 2002 |
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COMMISSIONER OF CUSTOMS Vs. FOSROC CHEM I LTD
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November 13, 2002 |
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COMMISSIONER OF CUSTOMS Vs. BEAT ALL SPORTS
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December 18, 2002 |
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COMMISSIONER OF CUSTOMS Vs. SINGH ENTERPRISES
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November 7, 2002 |
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COMMISSIONER OF CUSTOMS Vs. GURU ASHISH SHIP BREAKERS
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October 29, 2002 |
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COMMISSIONER OF CUSTOMS Vs. RADHA TEXTILES AND RADHA YARN P LTD
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April 10, 2002 |
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COMMISSIONER OF CUSTOMS Vs. RIVERA INTERNATIONAL
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September 17, 2002 |
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COMMISSIONER OF CUSTOMS Vs. KONE ELEVATOR INDIA LTD.
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September 9, 2002 |
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COMMISSIONER OF CUSTOMS Vs. HIGHLAND KNITWEAR
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September 16, 2002 |
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COMMISSIONER OF CUSTOMS Vs. SHIV MARINE INDUSTRIES
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October 30, 2002 |
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COMMISSIONER OF CUSTOMS Vs. SAI SALES CORPORATION
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October 9, 2002 |
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COMMISSIONER OF CUSTOMS Vs. NYK BEARINGS LTD
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September 16, 2002 |
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COMMISSIONER OF CUSTOMS Vs. ESSAR OIL LTD
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October 28, 2002 |
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COMMISSIONER OF CUSTOMS Vs. MAHESH INDIA
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February 8, 2002 |
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COMMISSIONER OF CUSTOMS Vs. MATTEL TOYS I LTD
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February 22, 2002 |
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COMMISSIONER OF CUSTOMS Vs. JUPITER EXPORTS
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September 12, 2002 |
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COMMISSIONER OF CUSTOMS Vs. EMIL CORPORATION
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February 21, 2002 |
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COMMISSIONER OF CUSTOMS Vs. KORES INDIA LTD
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June 10, 2002 |
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COMMISSIONER OF CUSTOMS Vs. M VASI
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November 12, 2002 |
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COMMISSIONER OF CUSTOMS Vs. ELECTROTHERM INDIA LTD
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May 16, 2002 |
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COMMISSIONER OF CUSTOMS Vs. DCL POLYESTERS LTD
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July 26, 2002 |
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COMMISSIONER OF CUSTOMS Vs. RANKA ENTERPRISES
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November 22, 2002 |
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COMMISSIONER OF CUSTOMS Vs. DTE EXPORTS PVT. LTD.
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June 7, 2002 |
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COMMISSIONER OF CUSTOMS Vs. SANTHAN RICHARD MATHIAS
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June 17, 2002 |
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COMMISSIONER OF CUSTOMS Vs. ALLIED PHOTOGRAPHICS INDIA LTD.
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November 18, 2002 |
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COMMISSIONER OF CUSTOMS Vs. CONEY ELECTRONICS P. LTD.
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October 30, 2002 |
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COMMISSIONER OF CUSTOMS Vs. DENSO KIRLOSKAR IND. PVT. LTD.,
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March 21, 2002 |
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COMMISSIONER OF CUSTOMS Vs. RANUTROL LTD.
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December 23, 2002 |
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COMMISSIONER OF CUSTOMS Vs. VINAY KUMAR
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May 14, 2002 |
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COMMISSIONER OF CUSTOMS Vs. BHARAT FORGE LTD
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August 7, 2002 |
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COMMISSIONER OF CUSTOMS Vs. WINNERS
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December 16, 2002 |
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COMMISSIONER OF CUSTOMS Vs. CINE SALES CORPORATION
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July 12, 2002 |
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COMMISSIONER OF CUSTOMS (ACU) Vs. MALVIKA STEEL LTD.
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July 5, 2002 |
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COMMISSIONER OF CUSTOMS (ACU), Vs. RANUTROL LTD.
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March 11, 2002 |
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COMMISSIONER OF CUSTOMS (P), WEST BENGAL Vs. MD. AHMED ALI KHAN
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February 20, 2002 |
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COMMISSIONER OF CUSTOMS CALCUTTA Vs. RAMAPATI EXPORTS
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January 9, 2002 |
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COMMISSIONER OF CUSTOMS IMPORT Vs. SIDDHARTH OVERSEAS
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July 23, 2002 |
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COMMISSIONER OF CUSTOMS KOLKATA Vs. ASHOKE KR AGARWAL
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February 11, 2002 |
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COMMISSIONER OF CUSTOMS MUMBAI Vs. EX THOS ELECTRONICS PVT LTD
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February 22, 2002 |
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COMMISSIONER OF CUSTOMS MUMBAI Vs. MAHARASHTRA MARBLE CO LTD
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January 2, 2002 |
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COMMISSIONER OF CUSTOMS MUMBAI Vs. MACNAIR EXPORTS P LTD
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January 30, 2002 |
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COMMISSIONER OF CUSTOMS PORT KOLKATA Vs. LEELA WOOLEN MILLS
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January 22, 2002 |
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COMMISSIONER OF CUSTOMS, ACU Vs. FIBCOM INDIA LTD.
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December 27, 2002 |
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COMMISSIONER OF CUSTOMS, AIRPORT Vs. PREMIER AUTOMOBILES LTD.
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October 8, 2002 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. ADITI TECHNOLOGIES (P) LTD.
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August 7, 2002 |
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COMMISSIONER OF CUSTOMS, CALCUTTA Vs. RAMAPATI EXPORTS
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January 9, 2002 |
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COMMISSIONER OF CUSTOMS, CHENNAI Vs. POS HYUNDAI STEEL MFG.
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January 11, 2002 |
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COMMISSIONER OF CUSTOMS, CHENNAI Vs. SUJA RUBBER INDUSTRIES
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January 11, 2002 |
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COMMISSIONER OF CUSTOMS, COCHIN Vs. STEEL INDUSTRIES KERALA LTD.
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August 22, 2002 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. CHEMINOR DRUGS LTD.
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November 29, 2002 |
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COMMISSIONER OF CUSTOMS, HYDERABAD Vs. JAGDISH PRASAD VERMA
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May 9, 2002 |
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COMMISSIONER OF CUSTOMS, ICD Vs. SEWA RAM & BROS.
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September 9, 2002 |
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COMMISSIONER OF CUSTOMS, ICD, NEW DELHI Vs. KORIN INDIA LTD.
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February 8, 2002 |
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COMMISSIONER OF CUSTOMS, NEW Vs. SURI SONS
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March 21, 2002 |
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COMMISSIONER OF CUSTOMS, NEW DELHI Vs. SINCLAIR EXPORTS LTD.
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February 7, 2002 |
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COMMR OF C EX & CUS Vs. ORIPOL INDUSTRIES
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December 12, 2002 |
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COMMR OF C EX CUS Vs. MOHAN PLASTICS INDUSTRIES
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May 3, 2002 |
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COMMR OF C EX MUMBAI IV Vs. CENTURY TEXTILES INDUS LTD
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January 31, 2002 |
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COMMR OF CENTRAL EXCISE Vs. INDIAN RAYON INDUSTRIES LTD
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July 9, 2002 |
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COMMR OF CUS Vs. VIDEOCON LEASING INDUS FINANCE LTD
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March 4, 2002 |
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COMMR OF CUS Vs. GRIPWELL FORGINGS TOOLS
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March 20, 2002 |
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COMMR OF CUS & C EX Vs. ASHIMA FABRICS
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June 12, 2002 |
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COMMR OF CUS & C EX Vs. DURA SYNTEX LTD
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June 19, 2002 |
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COMMR OF CUS & C EX Vs. SOLITAIRE MACHINE TOOLS P LTD
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November 13, 2002 |
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COMMR OF CUS C EX Vs. STEEL AUTHORITY OF INDIA LTD
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December 12, 2002 |
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COMMR OF CUS C EX AHMEDABAD II Vs. MANAN CHEMICALS PVT LTD
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January 2, 2002 |
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COMMR OF CUS PREV WEST BENGAL KOLKATA Vs. BIJOY SANKAR SADANI
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January 23, 2002 |
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COMMR OF CUSTOMS Vs. D K CLEARING AGENCY
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May 20, 2002 |
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COMMR OF CUSTOMS Vs. VINOD KR SHAW
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December 18, 2002 |
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COMMR OF CUSTOMS Vs. TWENTY FIRST CENTURY PRINTERS LTD
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November 1, 2002 |
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COMMR. OF C. EX. Vs. TUTICORIN SPINNING MILLS LTD.
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October 22, 2002 |
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COMMR. OF C. EX. Vs. JREW STEELS LTD.
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September 18, 2002 |
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COMMR. OF C. EX. Vs. KALPATARU POWER TRANSMISSION
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August 28, 2002 |
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COMMR. OF C. EX. Vs. ROOTS AUTO PRODUCTS PVT. LTD.
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October 21, 2002 |
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COMMR. OF C. EX. Vs. JOSALIN ELECTRICAL INDUSTRIES
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December 12, 2002 |
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COMMR. OF C. EX. Vs. SHREE JAI JAGDAMBE PLASTIC INDUS.
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July 10, 2002 |
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COMMR. OF C. EX. Vs. HENKEL SPIC (I) LTD.
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December 13, 2002 |
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COMMR. OF C. EX. Vs. GLENMARK PHARMACEUTICALS LTD.
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March 4, 2002 |
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COMMR. OF C. EX. Vs. P.S.L. CORROSION CONTROL LTD.
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November 28, 2002 |
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COMMR. OF C. EX. Vs. GAJRA GEARS LTD.
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September 12, 2002 |
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COMMR. OF C. EX., BANGALORE Vs. BPL SANYO UTILITIES & APPLIANCES LTD.
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February 5, 2002 |
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COMMR. OF C. EX., BANGALORE Vs. MOHAN ALUMINIUM PVT. LTD.
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March 15, 2002 |
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COMMR. OF C. EX., BANGALORE Vs. BPL SANYO UTILITIES & APPLIANCES LTD.
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December 13, 2002 |
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COMMR. OF C. EX., BELGAUM Vs. PANYAM CEMENTS & MINERALS INDUS. LTD.
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December 26, 2002 |
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COMMR. OF C. EX., CHANDIGARH Vs. DWARKA MINERALS & CHEMICALS P. LTD.
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January 21, 2002 |
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COMMR. OF C. EX., CHANDIGARH-I Vs. JINDAL SPINNING AND GENERAL MILLS
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February 7, 2002 |
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COMMR. OF C. EX., CHANDIGARH-I Vs. SUPREME FABRICS (P) LTD.
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February 22, 2002 |
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COMMR. OF C. EX., CHENNAI Vs. TITANIUM EQUIPMENT & ANODE MFG. CO. LTD.
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January 18, 2002 |
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COMMR. OF C. EX., HYDERABAD Vs. ANNAPURNA INDUSTRIES LTD.
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June 20, 2002 |
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COMMR. OF C. EX., HYDERABAD Vs. BHASKAR AGROCHEMICALS LTD.
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April 4, 2002 |
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COMMR. OF C. EX., JAIPUR-I Vs. KESHORAI PATAN SAHKARI SUGAR MILLS LTD.
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April 5, 2002 |
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COMMR. OF C. EX., MUMBAI-II Vs. OMEGA ROLLING MILLS LTD.
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February 18, 2002 |
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COMMR. OF C. EX., NEW DELHI Vs. L.M.L. LTD. (SCOOTER DIVISION)
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June 7, 2002 |
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COMMR. OF CUS. (ACU) Vs. HOTLINE WITTIS ELECTRONICS LTD.
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July 10, 2002 |
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COMMR. OF CUS. (PREV.), WEST BENGAL Vs. TAPAN CH. SEN RAI
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July 29, 2002 |
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COMMR. OF CUS., BHUBANESWAR Vs. INDIAN CHARGE CHROME LTD.
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February 8, 2002 |
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COMMR. OF CUSTOMS Vs. SAMSON RUBBER INDUS. PVT. LTD.
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July 12, 2002 |
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COMMR. OF CUSTOMS & C. EX., HYDERABAD Vs. FABRICON PVT. LTD.
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August 20, 2002 |
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COMPACK P LTD Vs. COMMISSIONER OF C EX
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December 13, 2002 |
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COMPIN TECHNOLOGIES Vs. CCE, AHMEDABAD-I
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July 4, 2002 |
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COMPUSOFT Vs. COMMISSIONER OF C EX
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November 11, 2002 |
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COMPUTECH SYSTEM LIMITED Vs. COMMISSIONER OF C EX
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December 19, 2002 |
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CONSUMER PACKAGING SERVICES Vs. COMMISSIONER OF C EX MUMBAI III
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February 26, 2002 |
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CONTINENTAL CHEMICALS INDIA LTD. Vs. CCE
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December 18, 2002 |
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CONTINENTAL CHEMICALS INDIA LTD. Vs. COMMR. OF C. EX.
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December 19, 2002 |
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CONTROL ENGINEERS Vs. CCE
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June 11, 2002 |
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CONTROL TOUCH ELECTRONICS POONA PVT LTD Vs. COMMR OF C EX PUNE I
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January 2, 2002 |
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CORA CHEM Vs. COMMISSIONER OF CUSTOMS
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September 24, 2002 |
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CORONATION ARTS AND CRAFTS AND B. BALASUBRAMANIAN Vs. CCE
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May 31, 2002 |
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COSBOARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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December 20, 2002 |
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COSMOS TEXTILE MILLS PVT LTD Vs. COMMR OF C EXCISE
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August 21, 2002 |
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CREATIVE EYE LTD AND SHRI DHERAJKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
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November 12, 2002 |
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CREATIVE POLYPACK LTD Vs. COMMISSIONER OF C EX
|
December 24, 2002 |
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CREATIVE WARES LTD. AND ORS. Vs. CCE AND C
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February 21, 2002 |
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CROMPTON & GREAVES LTD. Vs. CCE, INDORE
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June 27, 2002 |
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CROMPTON GREAVES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 23, 2002 |
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CROSSLANDS RESEARCH LAB LTD. Vs. CC & CE, PUNE
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May 20, 2002 |
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CRYSTAL CABLE INDUSTRIES LTD Vs. CCE
|
September 10, 2002 |
|
CRYSTAL PLYWOOD PVT LTD Vs. COMMISSIONER OF C EX
|
November 27, 2002 |
|
CUMMINS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 2002 |
|
D & H SECHERON ELECTRODES (P) LTD. Vs. CCE, INDORE
|
July 12, 2002 |
|
D.C.M. ENGINEERING PRODUCTS Vs. CCE
|
November 15, 2002 |
|
D.C.M. SHRIRAM CONSOLIDATED LTD. Vs. CC
|
December 16, 2002 |
|
D.D. INDUSTRIES Vs. CCE
|
October 31, 2002 |
|
D.M. GEARS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
January 18, 2002 |
|
D.S. SRINIVAS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 13, 2002 |
|
D.S.M. SUGAR MILLS Vs. CCE
|
January 15, 2002 |
|
D.S.M. SUGAR MILLS LTD. Vs. CCE
|
February 4, 2002 |
|
DABUR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 2002 |
|
DABUR INDIA LTD Vs. COMMISSIONER OF C EX
|
June 25, 2002 |
|
DABUR INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
August 2, 2002 |
|
DADA SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE SURAT I
|
February 8, 2002 |
|
DAGA FIBRES SYNTHETICS LTD Vs. COMMR OF CUS MUMBAI
|
January 9, 2002 |
|
DALMIA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2002 |
|
DALMIA MAGNESITE CORPORATION AND TATA REFRACTORIES LTD. Vs. CCE
|
December 5, 2002 |
|
DALSINGPARA TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
|
April 3, 2002 |
|
DAMODHAR CEMENT AND SLAG LTD Vs. COMMISSIONER OF C EX
|
July 1, 2002 |
|
DARSHAN C SANGHVI Vs. COMMISSIONER OF C EX AHMEDABAD I
|
January 18, 2002 |
|
DATAR SWITCHGEAR LTD Vs. COMMISSIONER OF C EX & CUS
|
September 4, 2002 |
|
DAWAR FOOTWEAR INDS. Vs. COMMR. OF CUS. (ACU)
|
July 26, 2002 |
|
DCM ENGINEERING PRODUCTS Vs. CCE, CHANDIGARH-II
|
March 26, 2002 |
|
DCM PRECISION ENGINEERING Vs. COMMISSIONER OF C. EX.
|
October 1, 2002 |
|
DCM SHRIRAM CONSOLIDATED LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2002 |
|
DCP IMPEX P. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2002 |
|
DCP IMPEX PVT. LTD. Vs. CCE
|
December 5, 2002 |
|
DCW LIMITED Vs. CCE
|
January 30, 2002 |
|
DE-NOCIL CROPN. PROTECTION LTD. Vs. CCE, PUNE
|
November 22, 2002 |
|
DECCAN GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
November 15, 2002 |
|
DECPRO PAINTS Vs. CCE
|
December 30, 2002 |
|
DEE TEE INDUSTRIES LTD. Vs. CCE, INDORE
|
January 30, 2002 |
|
DEEP INTERNATIONAL Vs. CC
|
October 4, 2002 |
|
DEEP SHIPBREAKING INDUSTRIAL CO-OP. SOCIETY LTD. Vs. CC
|
May 30, 2002 |
|
DEEPA SONS Vs. CC
|
April 11, 2002 |
|
DEEPAK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 1, 2002 |
|
DELPHI AUTOMOTIVE SYSTEMS LTD. Vs. CCE
|
April 3, 2002 |
|
DELTA PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
December 26, 2002 |
|
DELUX CARPET CO Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
July 29, 2002 |
|
DESAI HYDRAULICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2002 |
|
DEVI AHILYA VISHWA VIDYALAYA Vs. COMMISSIONER OF CUS. (SEA)
|
August 23, 2002 |
|
DEVI SHANKAR TIWARI Vs. COMMISSIONER OF CUSTOMS, PATNA
|
July 17, 2002 |
|
DEYS MEDICAL STORES LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
May 16, 2002 |
|
DHANANJAY N KHALWADEKAR Vs. COMMISSIONER OF CUSTOMS PREV
|
June 7, 2002 |
|
DHAR CEMENT LTD. Vs. CCE
|
March 15, 2002 |
|
DHARAMPAL SATYAPAL Vs. CCE
|
September 30, 2002 |
|
DHARAMSI MORARJI CHEMICAL CO. Vs. CC AND CE
|
March 7, 2002 |
|
DHAULAGIREE POLYOLEFINS PVT LTD Vs. CCE
|
May 17, 2002 |
|
DHEBAR STEEL RE-ROLLERS Vs. COMMISSIONER OF CENTRAL EXCISE,
|
February 27, 2002 |
|
DHIMANT TRADING CO Vs. COMMISSIONER OF C EX
|
December 31, 2002 |
|
DHIREN CHEMICAL INDUSTRIES Vs. COMMR OF C EX
|
December 13, 2002 |
|
DHOLAI TEA COMPANY PVT. LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
|
May 16, 2002 |
|
DIAMANT BOART PETROLEUM INDIA PVT LTD Vs. COMMR OF CUS
|
May 13, 2002 |
|
DIASCANS (INDIA) LIMITED Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
January 9, 2002 |
|
DIGITAL ELECTRONICS LTD Vs. CCE
|
December 19, 2002 |
|
DILIPBHAI LUDWANI Vs. COMMISSIONER OF CUSTOMS
|
November 26, 2002 |
|
DINA IRON & STEEL LTD Vs. COMMR OF CENTRAL EXCISE
|
July 3, 2002 |
|
DINA METALS LTD Vs. COMMISSIONER OF C EX PATNA
|
April 2, 2002 |
|
DINA METALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
|
January 15, 2002 |
|
DINESH MILLS LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
December 10, 2002 |
|
DINESH POUCHES LTD. Vs. CCE
|
October 11, 2002 |
|
DINTEX DYCHEM LTD. Vs. CCE, AHMEDABAD
|
April 30, 2002 |
|
DOLPHIN DRUGS (P) LTD. Vs. CCE
|
August 22, 2002 |
|
DOLSUN CONTAINERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 21, 2002 |
|
DOWN TOWN HOSPITAL LTD Vs. COMMISSIONER OF CUS AIRPORT
|
August 19, 2002 |
|
DR. H.T. GANGAL, AROGYA MEDICAL TRUST Vs. C.C., BANGALORE
|
June 14, 2002 |
|
DREDGING CORPN. OF INDIA LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
July 12, 2002 |
|
DUDHAGANGA VEDGANGA SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2002 |
|
DUGAR TETENAL INDIA LTD. Vs. CCE
|
January 25, 2002 |
|
DUKE ARNICS ELECTRONICS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
November 29, 2002 |
|
DURGA TOY MANUFACTURING PVT. LTD. Vs. COMMR. OF CUS.
|
April 10, 2002 |
|
DUROPLAST INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
June 12, 2002 |
|
DWARKADAS VELJI TALPATRIWALA Vs. CCE, VADODARA
|
May 24, 2002 |
|
E.I.D. PARRY (I) LTD. Vs. CCE, TRICHY
|
June 14, 2002 |
|
E.P. ELECTRO PROCESSING PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
November 20, 2002 |
|
EAGLE STEEL Vs. CCE
|
January 23, 2002 |
|
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. COMMR OF C EX
|
October 28, 2002 |
|
EASTERN MARITIME P. LTD. Vs. CC
|
July 30, 2002 |
|
EASTERN TRADERS CORPORATION Vs. CC
|
April 15, 2002 |
|
EASTERN TRANSFORMER AND EQUIPMENT PVT LTD Vs. CCE
|
June 24, 2002 |
|
ECE INDUSTRIES LTD. Vs. CCE
|
March 18, 2002 |
|
ECHJAY INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
June 18, 2002 |
|
EICHER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
January 30, 2002 |
|
EICHER MOTORS LTD. Vs. CCE & CUS.
|
September 6, 2002 |
|
EID PARRY (I) LTD. Vs. CCE
|
October 31, 2002 |
|
EID PARRY (I) LTD. Vs. COMMISSIONER OF C. EX.
|
November 27, 2002 |
|
EIMCO ELECON INDIA LTD Vs. COMMISSIONER OF C EX
|
April 11, 2002 |
|
ELACONS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
January 29, 2002 |
|
ELCON CLIPSAL INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
September 6, 2002 |
|
ELECON ENGINEERING CO Vs. COMMISSIONER OF C EX
|
May 14, 2002 |
|
ELECTRO MECHANICAL ENGG. CORPN. Vs. COMMISSIONER OF C. EX.
|
May 14, 2002 |
|
ELECTRO PNEUMATICS & HYDRAULICS INDIA LTD Vs. COMMR OF C EX
|
October 9, 2002 |
|
ELECTROFRONTS Vs. COMMISSIONER OF C EX
|
October 16, 2002 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. COMMR. OF C. EX., KOLKATA-III
|
January 23, 2002 |
|
ELECTROTEKNICA SWITCHGEARS PVT. LTD. Vs. COMMR. OF C. EX., CALCUTTA-I
|
August 2, 2002 |
|
ELEGAN Z INTERIORS PVT LTD Vs. CCE
|
October 16, 2002 |
|
ELEPHANTA GASES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 2002 |
|
ELGI EQUIPMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COIMBATORE
|
January 28, 2002 |
|
ELGI ULTRA INDUSTRIES LTD. Vs. CCE, COIMBATORE
|
February 1, 2002 |
|
ELGITREAD (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
October 31, 2002 |
|
EMAMI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
July 31, 2002 |
|
EMCEE CROWN CORKS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 15, 2002 |
|
EMCEE PHARMACEUTICALS PVT. LTD. Vs. COMMR. OF C. EX., CALCUTTA-III
|
February 7, 2002 |
|
EMCO GENERAL PLASTIC INDUSTRIES P LTD Vs. CCE
|
February 21, 2002 |
|
EMGEE CABLES COMMUNICATION LTD Vs. COMMISSIONER OF CUS
|
March 4, 2002 |
|
EMKAY ELASTOMERS Vs. COMMISSIONER OF C EX & CUS
|
October 1, 2002 |
|
EMM JAY TRAVELS & EXPORTS P. LTD. Vs. CCE
|
October 18, 2002 |
|
EMMTEX SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX.
|
September 20, 2002 |
|
ENCON CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2002 |
|
ENERTECH UPS LTD. Vs. CCE & C, PUNE-I
|
January 23, 2002 |
|
EPC ELECTRICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
April 18, 2002 |
|
ERICSON ENTERPRISES Vs. COMMISSIONER OF CUSTOMS GENERAL
|
November 7, 2002 |
|
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 11, 2002 |
|
ESDEE PAINTS LTD Vs. COMMISSIONER OF C EX
|
June 13, 2002 |
|
ESPIRIT SWITCHGER PVT. LTD. Vs. CCE
|
June 10, 2002 |
|
ESPRIT SWITCHGEAR PVT LTD Vs. COMMISSIONER OF C EX
|
June 19, 2002 |
|
ESS AAR YARNS Vs. COMMISSIONER OF CUS & C EX
|
October 1, 2002 |
|
ESSAR MACHINE WORKS LTD. Vs. CCE
|
March 28, 2002 |
|
ESSAR OIL LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
|
February 8, 2002 |
|
ESSAR OIL LTD Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2002 |
|
ESSAR STEELS LTD. Vs. CCE, CHANDIGARH
|
January 11, 2002 |
|
ESSMA WOOLLEN MILLS (P) LTD. Vs. COMMR. OF C. EX., CHANDIGARH-II
|
February 15, 2002 |
|
ESSORKE INDUSTRIES Vs. CCE
|
November 25, 2002 |
|
ESTEVAN M DSOUZA Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
|
January 4, 2002 |
|
ETA ENGINEERING (P) LTD. Vs. COMMISSIONER OF C. EX.
|
November 8, 2002 |
|
EURO COSTPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2002 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 15, 2002 |
|
EVERGREEN SYNTHETICS LTD. Vs. CCE & C., SURAT-I
|
March 8, 2002 |
|
EVERLON SYNTHETICS LTD Vs. COMMISSIONER OF C EX AND CUS
|
May 28, 2002 |
|
EXCEL INDUSTRIES Vs. CCE & C
|
January 22, 2002 |
|
EXECUTIVE DIRECTOR, MPSEB Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2002 |
|
EXFIN SHIPPING I LTD Vs. COMMISSIONER OF CUSTOMS
|
November 26, 2002 |
|
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2002 |
|
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
October 7, 2002 |
|
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF C EX CALCUTTA III
|
February 26, 2002 |
|
EXIMPO INTERNATIONAL Vs. COLLECTOR OF CUSTOMS, MADRAS
|
March 26, 2002 |
|
EXOTIC FASHIONS Vs. COMMISSIONER OF CUSTOMS
|
December 3, 2002 |
|
EXPRESS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
November 1, 2002 |
|
EXPRESS KARGO FORWARDERS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
|
March 15, 2002 |
|
FABWORTH (I) LTD. Vs. COMMISSIONER OF C. EX. & CUS., NAGPUR
|
October 11, 2002 |
|
FABWORTH (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
June 10, 2002 |
|
FAIRDEAL ENGG. CORPN. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 5, 2002 |
|
FAIRLON ENGG. (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2002 |
|
FAIZAN TEXTURISER AND ANR. Vs. CCE & C, SURAT-I
|
August 23, 2002 |
|
FAL INDUSTRIES LTD. Vs. CC
|
September 20, 2002 |
|
FALCON TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
May 1, 2002 |
|
FCI Vs. COLLECTOR OF CUSTOMS
|
July 18, 2002 |
|
FEDDERS LLOYD CORPN. LTD. Vs. CCE
|
June 18, 2002 |
|
FENOPLAST LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
March 1, 2002 |
|
FERODO INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
February 12, 2002 |
|
FERROUS FORGINGS LTD. Vs. COMMISSIONER OF C. EX.
|
October 16, 2002 |
|
FERTILIZERS & CHEMICALS TRAVANCORE LTD. Vs. COMMR. OF C. EX., COCHIN
|
July 5, 2002 |
|
FERTILIZERS & CHEMICALS TRAVANCORE LTD. Vs. COMMR. OF C. EX., COCHIN
|
July 29, 2002 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2002 |
|
FLEX CHEMICALS LIMITED Vs. COMMR. OF C. EX.
|
September 30, 2002 |
|
FLEX CHEMICALS LTD. Vs. CCE
|
September 24, 2002 |
|
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
September 10, 2002 |
|
FLOOR & FURNISHING INDIA (P) LTD. Vs. COMMISSIONER OF CUS., NEW DELHI
|
March 13, 2002 |
|
FLUID LINE Vs. COMMISSIONER OF CUS C EX PUNE
|
January 22, 2002 |
|
FMC SANMAR LTD. Vs. CCE
|
January 25, 2002 |
|
FRANKTEX ENTERPRISES P LTD Vs. COMMISSIONER OF CUS PORT
|
February 20, 2002 |
|
FREEDOM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2002 |
|
FREEZE AIR INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2002 |
|
FRESH LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
March 11, 2002 |
|
FREXTON CABLES (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 13, 2002 |
|
FRICK INDIA LTD. Vs. CCE
|
October 29, 2002 |
|
FRIENDS INDUSTRIES LTD. Vs. CCE
|
March 5, 2002 |
|
FRIGORIFICO ALLANA LTD Vs. COMMISSIONER OF C EX
|
November 12, 2002 |
|
FUJITSU ICIM LTD Vs. COMMISSIONER OF C EX & CUS
|
August 22, 2002 |
|
FUTURA POLYMERS LTD. Vs. COMMR. OF C. EX.
|
November 11, 2002 |
|
FUTURE INNOVATIONS PVT. LTD. Vs. COMMR. OF CUS., NEW DELHI (ICD)
|
February 26, 2002 |
|
G AND Y SOAP WORKS Vs. CCE
|
November 18, 2002 |
|
G H SHAIKH Vs. COMMISSIONER OF CUSTOMS
|
September 27, 2002 |
|
G K W LTD Vs. CCE
|
March 26, 2002 |
|
G.C. JAIN Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
|
December 17, 2002 |
|
G.K. ENTERPRISES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2002 |
|
G.K.N. DRIVE SHAFTS (I) LTD. Vs. COMMISSIONER OF C. EX.
|
November 29, 2002 |
|
G.M. BALCO Vs. CCE, RAIPUR
|
May 10, 2002 |
|
G.M. DIESEL LOCOMOTIVE WORKS Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
May 24, 2002 |
|
G.S. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 6, 2002 |
|
G.S. IMPEX Vs. COMMISSIONER OF CUSTOMS
|
October 3, 2002 |
|
GAGAN FREIGHT CARRIERS Vs. COMMISSIONER OF C. EX.
|
September 11, 2002 |
|
GALAXY ENTERTAINMENT Vs. CC (P)
|
July 4, 2002 |
|
GALAXY SURFACTANTS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 23, 2002 |
|
GANESH COMPUTER FORMS PVT LTD Vs. COMMISSIONER OF C EX
|
February 26, 2002 |
|
GANESH KHAND V S M LTD Vs. COMMISSIONER OF C EX CUS BARODA
|
January 3, 2002 |
|
GANESHWAR LIMITED Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
February 20, 2002 |
|
GANGA RASAYANIE Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
January 31, 2002 |
|
GANGADHARAM APPLIANCES LTD. Vs. CC
|
April 9, 2002 |
|
GANGAL PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 2002 |
|
GARAG ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 7, 2002 |
|
GARG FORGINGS AND CASTINGS LTD., Vs. CCE
|
July 15, 2002 |
|
GARHA CONTAINERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2002 |
|
GARISAM POLY SACKS Vs. CCE, BARODA
|
April 17, 2002 |
|
GARWARE WALL ROPES LTD Vs. COMMISSIONER OF CUSTOMS
|
April 30, 2002 |
|
GAS AUTHORITY OF INDIA LTD Vs. COMMR OF CUSTOMS
|
December 30, 2002 |
|
GAURAV AGRO PLAST (P) LTD. Vs. CCE
|
July 24, 2002 |
|
GAURAV IMPEX Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
February 25, 2002 |
|
GAURI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, PUNE
|
March 15, 2002 |
|
GAURI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, PUNE
|
February 6, 2002 |
|
GAUTAM DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS
|
July 19, 2002 |
|
GAUTAM PLASTICS & INDUSTRIES Vs. COMMISSIONER OF C. EX., RAIPUR
|
September 9, 2002 |
|
GEBBS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
August 5, 2002 |
|
GEETA BRIGHT BAR WORKS PVT. LTD. AND ORS. Vs. CCE
|
July 26, 2002 |
|
GEETHALAYA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
November 8, 2002 |
|
GEMPLUS JEWELLERY I LTD Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2002 |
|
GENERAL MANAGER VEHICLE FACTORY Vs. COMMR OF CUS
|
November 1, 2002 |
|
GEORGE KURIAN Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
January 23, 2002 |
|
GERMAN REMEDIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2002 |
|
GHAI OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
September 27, 2002 |
|
GHATGE PATIL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
|
January 18, 2002 |
|
GHAZIABAD SHIP BREAKERS Vs. COMMISSIONER OF CUS. (PREV.)
|
November 13, 2002 |
|
GIANI RAM FOAM INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
November 28, 2002 |
|
GIRDHARILAL SUGAR AND ALLIED INDUSTRIES Vs. CCE, INDORE
|
April 4, 2002 |
|
GIRISH TEXTILE INDUSTRIES Vs. COMMISSIONER OF C EX MUMBAI II
|
January 4, 2002 |
|
GIVO LIMITED Vs. COMMISSIONER OF C. EX., NEW DELHI
|
April 1, 2002 |
|
GIVO LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 25, 2002 |
|
GLAXO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2002 |
|
GLAXO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2002 |
|
GLOBAL SHIPTRADE (P) LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
February 21, 2002 |
|
GLOBE ACTIVE TECHNOLOGIES LTD Vs. CC
|
May 18, 2002 |
|
GLOBE SYNTHETICS LTD. Vs. CCE
|
September 27, 2002 |
|
GLOBE TRANSPORT CORPORATION Vs. CC, JAIPUR
|
April 9, 2002 |
|
GLOBUS STORES (P) LTD. AND ANR. Vs. CCE, INDORE
|
July 16, 2002 |
|
GLORY RESEARCH ASSOCIATION Vs. COMMR OF CUS AIRPORT
|
October 4, 2002 |
|
GNAT FASTNERS PVT LTD Vs. COMMISSIONER OF C EX
|
January 3, 2002 |
|
GOBIND GLASS INDUSTRIES LTD. Vs. CCE, AHMEDABAD
|
June 19, 2002 |
|
GODARI RAI Vs. COMMISSIONER OF CUSTOMS
|
December 18, 2002 |
|
GODAVARI DUDHNA S S K LTD Vs. COMMISSIONER OF C EX CUS AURANGABAD
|
February 5, 2002 |
|
GODRAJ BOYCE AND MFG. CO. LTD. AND ORS. Vs. CCE
|
February 21, 2002 |
|
GODREJ & BOYCE MFG CO LTD Vs. COMMISSIONER OF C EX
|
November 2, 2002 |
|
GOEDICKE (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 8, 2002 |
|
GOEL BEARING CO. AND ORS. Vs. CC
|
February 6, 2002 |
|
GOLDEN CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2002 |
|
GOLDEN PROCESS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
|
January 9, 2002 |
|
GOLDENSUN LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2002 |
|
GOLDLINE INDUSTRIES Vs. CCE
|
May 14, 2002 |
|
GOLDSTONE ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 6, 2002 |
|
GOM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2002 |
|
GONTERMANN PEIPERS (I) LTD. Vs. CCE, CHANDIGARH
|
March 15, 2002 |
|
GONTERMANN PEIPERS (INDIA) LTD. Vs. COMMR. OF C. EX.
|
December 18, 2002 |
|
GOOD LIFE PRODUCTS LTD. Vs. CCE
|
November 8, 2002 |
|
GOODEARTH STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
December 23, 2002 |
|
GOODLUCK GARMENTS PVT LTD Vs. COMMISSIONER OF CUS C EX SURAT II
|
January 21, 2002 |
|
GOODYEAR INDIA LIMITED Vs. CCE
|
April 9, 2002 |
|
GOODYEAR INDIA LTD. Vs. CCE, FARIDABAD
|
January 8, 2002 |
|
GOODYEAR INDIA LTD. Vs. CCE
|
June 19, 2002 |
|
GOPAL MILLS Vs. COMMISSIONER OF C. EX.
|
July 26, 2002 |
|
GOPAL MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I
|
February 5, 2002 |
|
GOPALA POLYPLAST LTD Vs. COMMISSIONER OF C EX
|
December 16, 2002 |
|
GORAMAL HARIRAM LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 28, 2002 |
|
GOSAI TRADING CO Vs. COMMR OF CUSTOMS
|
October 29, 2002 |
|
GOURI METAL STORES Vs. COMMISSIONER OF CUSTOMS
|
August 22, 2002 |
|
GOVIND MILLS LTD. AND ORS. Vs. CCE, ALLAHABAD
|
May 15, 2002 |
|
GOVIND RAM AGARWAL Vs. COLLECTOR OF CUSTOMS, CALCUTTA
|
August 7, 2002 |
|
GOVINDBHAI B PATEL AND STANDARD AGRO ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2002 |
|
GOWRI SHANKAR Vs. COMMISSIONER OF CUSTOMS
|
December 4, 2002 |
|
GRAPHITE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 13, 2002 |
|
GRASIM INDUSTRIES Vs. CCE
|
November 13, 2002 |
|
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 1, 2002 |
|
GRASIM INDUSTRIES LTD. AND ANR. Vs. CCE, INDORE
|
March 27, 2002 |
|
GREYSHAM & CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 6, 2002 |
|
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2002 |
|
GUJARAT ALKALIES AND CHEMICALS LTD Vs. COMMR OF C EX
|
November 12, 2002 |
|
GUJARAT GLASS LTD Vs. COMMISSIONER OF C EX
|
December 31, 2002 |
|
GUJARAT GOLDCOIN CERAMICS LTD. Vs. COMMISSIONER OF C. EX.
|
November 28, 2002 |
|
GUJARAT MICROWAX LTD Vs. COMMR OF C EX
|
November 18, 2002 |
|
GUJARAT PARAFFIN PVT LTD Vs. COMMISSIONER OF C EX AND CUS
|
November 18, 2002 |
|
GUJARAT POLYWEAVE LTD. Vs. CCE AND C, VADODARA
|
October 18, 2002 |
|
GUJARAT SICO TEXTILES PVT LTD Vs. COMMISSIONER OF CUS AND C EX
|
October 18, 2002 |
|
GUJARAT STATE EXPORT CORPN LTD Vs. COMMR OF CUSTOMS
|
August 7, 2002 |
|
GUJARAT STATE FERTILIZERS & CHEM LTD Vs. COMMISSIONER OF CUS
|
November 18, 2002 |
|
GUJARAT STATE FERTILIZERS & CHEMICALS LTD Vs. COMMR OF CUS
|
October 18, 2002 |
|
GUJARAT STATE FERTILIZERS AND CHEM LTD Vs. C C E AND C
|
August 23, 2002 |
|
GUJARAT TEXSPIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUS
|
April 9, 2002 |
|
GUPTA CRANES AND STORAGES P LTD Vs. COMMISSIONER OF C EX
|
February 21, 2002 |
|
GUPTA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
August 8, 2002 |
|
GURU ISPAT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
July 4, 2002 |
|
H.M. LEISURE Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
July 19, 2002 |
|
HADA TEXTILE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
January 7, 2002 |
|
HAGEL CAPSULE INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
February 21, 2002 |
|
HAGEL CAPSULE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 11, 2002 |
|
HAIDERY TINS Vs. COMMISSIONER OF CUSTOMS IMPORT
|
January 25, 2002 |
|
HALDYN GLASS GUJARAT LTD. Vs. CCE & C, VADODARA
|
May 13, 2002 |
|
HANIL ERA TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2002 |
|
HANUMAN CHROMOCOATES LTD. Vs. CCE & C, BHOPAL
|
July 11, 2002 |
|
HARBANSLAL DAWAR Vs. COMMISSIONER OF CUS PREV
|
June 28, 2002 |
|
HARDCASTLE & WAUD MFG CO LTD Vs. COMMR OF C EX
|
July 30, 2002 |
|
HARI SHANKAR ALMAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2002 |
|
HARI STEEL INDUSTRIES Vs. CCE
|
October 17, 2002 |
|
HARIBHAI D SAGAR Vs. COMMISSIONER OF CUSTOMS P
|
April 16, 2002 |
|
HARICHAND K. KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 18, 2002 |
|
HARICHAND K. KHANNA & YOGESH Vs. CCE
|
December 10, 2002 |
|
HARIPRASAD TEXTILES P. LTD. Vs. CCE
|
November 15, 2002 |
|
HARITHA GRAMMER LTD. AND ROLOFORM Vs. CCE
|
October 22, 2002 |
|
HARSHAD SHAH Vs. COMMISSIONER OF CUSTOMS WEST BENGAL
|
January 9, 2002 |
|
HARYANA PETRO CHEMICALS LTD. AND Vs. CCE
|
September 25, 2002 |
|
HARYANA SHEET GLASS LTD. Vs. CCE
|
July 22, 2002 |
|
HARYANA STEEL ALLOYS Vs. CCE
|
May 3, 2002 |
|
HASHIEM A P HAMAMI Vs. COMMISSIONER OF CUSTOMS ADJ
|
February 8, 2002 |
|
HATSUN FOOD COMPANY Vs. CCE
|
March 28, 2002 |
|
HEATCRAFT ELECTRICAL PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2002 |
|
HEEMANSHU TRADERS Vs. COMMISSIONER OF C. EX.
|
December 19, 2002 |
|
HEMNIL METAL PROCESSORS PVT LTD Vs. COMMISSIONER OF C EX PUNE I
|
March 5, 2002 |
|
HERBAL PRODUCTS Vs. COMMISSIONER OF C. EX., CALICUT
|
August 23, 2002 |
|
HERO CYCLES LTD. Vs. CCE, CHANDIGARH
|
February 8, 2002 |
|
HERO CYCLES LTD. AND ESSAR STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2002 |
|
HEWLETT PACKARD INDIA LTD. Vs. CC
|
September 24, 2002 |
|
HI LINE PENS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 3, 2002 |
|
HI-TECH DIECAST PVT. LTD. AND Vs. CCE
|
December 13, 2002 |
|
HIGH ENERGY BATTERIES (I) LTD. Vs. COMMISSIONER OF C. EX., TRICHY
|
January 22, 2002 |
|
HIGHLAND PRODUCE CO. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
July 11, 2002 |
|
HIMALAYAN PIPE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 9, 2002 |
|
HIMALYA INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
July 24, 2002 |
|
HIMSON TEXTILE ENGG INDUS LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
November 13, 2002 |
|
HINA SHIPPING & CLEARING COCHIN PVT LTD Vs. C C GEN
|
December 13, 2002 |
|
HINDALCO INDIA LTD. Vs. CC, NHAVA SHERA
|
July 8, 2002 |
|
HINDALCO INDUSTRIES LTD. Vs. CCE, ALLAHABAD
|
May 8, 2002 |
|
HINDALCO INDUSTRIES LTD. Vs. CCE
|
November 18, 2002 |
|
HINDUSTAN APPLIANCES Vs. CCE
|
February 8, 2002 |
|
HINDUSTAN ELECTRONIC INDUSTRIES Vs. COMMISSIONER OF CUS
|
June 10, 2002 |
|
HINDUSTAN ENGINEERING INDUSTRIES LTD Vs. C C E CALCUTTA I
|
May 10, 2002 |
|
HINDUSTAN FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 2002 |
|
HINDUSTAN GUM & CHEMICAL LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
|
February 5, 2002 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2002 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR
|
January 31, 2002 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
|
January 22, 2002 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CUSTOMS
|
February 22, 2002 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
October 4, 2002 |
|
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 22, 2002 |
|
HINDUSTAN MOTORS LTD Vs. CCE
|
October 9, 2002 |
|
HINDUSTAN MOTORS LTD. Vs. CCE
|
January 22, 2002 |
|
HINDUSTAN NATIONAL GLASS & INDUSTRIES LTD. Vs. CCE, NEW DELHI-III
|
June 11, 2002 |
|
HINDUSTAN PETROLEUM CORPN LTD Vs. COMMR OF C EX
|
March 7, 2002 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. CCE, VISAKHAPATNAM
|
August 9, 2002 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. CCE, VISHAKAPATNAM
|
June 19, 2002 |
|
HINDUSTAN PLATINUM (P) LTD. Vs. COMMR. OF C. EX.
|
December 20, 2002 |
|
HINDUSTAN SANITARYWARE & INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
December 31, 2002 |
|
HINDUSTAN WIRES LTD. Vs. COMMISSIONER OF C. EX.
|
July 11, 2002 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX.
|
November 13, 2002 |
|
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
January 25, 2002 |
|
HINDUSTAN ZINC LTD. Vs. CCE
|
April 30, 2002 |
|
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR-II
|
July 19, 2002 |
|
HINDUSTHAN ENGG AND INDUSTRIES LTD Vs. CCE
|
April 22, 2002 |
|
HINDUSTHAN LAMINATORS PVT LTD Vs. COMMR OF C EX
|
August 22, 2002 |
|
HINDUSTHAN SAFETY GLASS Vs. COMMISSIONER OF C. EX., CALCUTTA-II
|
August 19, 2002 |
|
HINDUSTHAN SAFETY GLASS WORKS LTD Vs. COMMR OF C EX
|
November 1, 2002 |
|
HIPAC AUTO CYLINDERS P LTD Vs. COMMISSIONER OF CUS AND C EX
|
December 19, 2002 |
|
HIRAKUD INDUSTRIAL WORKS Vs. CCE
|
December 18, 2002 |
|
HIRALAL BHAGAT Vs. COMMISSIONER OF CUSTOMS
|
October 17, 2002 |
|
HITECH ABRASIVES LTD. Vs. COMMISSIONER OF C. EX., RAIPUR
|
April 2, 2002 |
|
HITEN CRIMPERS Vs. CC & CE, SURAT-I
|
May 28, 2002 |
|
HITESH SILICATE INDUSTRIES Vs. CCE, JAIPUR
|
February 11, 2002 |
|
HITKARI TRADING CORPORATION Vs. COMMISSIONER OF CUS ACC
|
July 30, 2002 |
|
HMP ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2002 |
|
HMT LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
February 22, 2002 |
|
HMT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
December 27, 2002 |
|
HMT LTD. (MACHINE TOOL DIVISION) Vs. COMMR. OF C. EX., HYDERABAD
|
July 30, 2002 |
|
HMT WATCH FACTORY I & II Vs. COMMISSIONER OF CUS., BANGALORE
|
August 23, 2002 |
|
HOLOGRAPHIC SECURITY MARKING SYSTEMS PVT LTD Vs. C C E
|
November 20, 2002 |
|
HOSCH EQUIPMENT I PVT LTD Vs. CCE
|
April 22, 2002 |
|
HOWRAH ISPAT PVT LTD Vs. COMMISSIONER OF CUSTOMS P
|
August 23, 2002 |
|
HPCL Vs. COMMISSIONER OF C. EX., VIZAG
|
July 5, 2002 |
|
HRISHIKESH INDUSTRIAL FABRICS PVT LTD Vs. COMMR OF C EX
|
November 28, 2002 |
|
HRS FIBRES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
September 20, 2002 |
|
HY-GRADE PALLETS LTD. Vs. COMMISSIONER OF CUS., VISHAKHAPATNAM
|
July 15, 2002 |
|
HYDER ALI Vs. CC (AIRPORT)
|
July 2, 2002 |
|
HYDRANAUTICS MEMBRANES INDIA LTD Vs. COMMR OF C EX
|
November 12, 2002 |
|
HYUNDAI MOTORS LTD. Vs. CC
|
March 5, 2002 |
|
I T C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2002 |
|
I.O.C. LIMITED Vs. CCE
|
September 11, 2002 |
|
I.O.C. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
January 16, 2002 |
|
I.P.F. VIKRAM INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
April 19, 2002 |
|
I.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2002 |
|
I.T.C. LTD. Vs. CC
|
August 9, 2002 |
|
IBP CO. LTD. Vs. CCE
|
August 28, 2002 |
|
ICI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 11, 2002 |
|
ICI INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 26, 2002 |
|
IISCO LTD Vs. COMMISSIONER OF C EX
|
August 20, 2002 |
|
ILPEA PARAMOUNT PVT. LTD. Vs. COMMISSIONER OF C. EX., NEW DELHI
|
April 23, 2002 |
|
IMAGING SOFTWARE LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 25, 2002 |
|
IMPEX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 4, 2002 |
|
INDCON PROJECTS & EQUIPMENTS LTD. Vs. COMMISSIONER OF C. EX.
|
September 27, 2002 |
|
INDIA AGENCIES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 29, 2002 |
|
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
January 29, 2002 |
|
INDIA FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2002 |
|
INDIA FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-III
|
May 9, 2002 |
|
INDIA JUTE INDUSTRIES LTD Vs. CCE
|
August 12, 2002 |
|
INDIA THERMIT CORP. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 29, 2002 |
|
INDIA TIN INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
|
February 8, 2002 |
|
INDIAN AIRLINES Vs. COMMR OF CUSTOMS APPEALS
|
September 6, 2002 |
|
INDIAN AIRLINES LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 24, 2002 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
|
July 19, 2002 |
|
INDIAN CARD CLOTHING Vs. COMMISSIONER OF C EX
|
September 4, 2002 |
|
INDIAN CHARGE CHROME LTD Vs. COMMISSIONER OF C EX CUS BBSR I
|
February 8, 2002 |
|
INDIAN CHARGE CHROME LTD Vs. COMMISSIONER OF CUS
|
October 30, 2002 |
|
INDIAN CORDAGE FACTORY Vs. COMMISSIONER OF C EX
|
November 22, 2002 |
|
INDIAN FARMERS FERTILISERS CO OP LTD Vs. COMMR OF CUS ACC
|
March 4, 2002 |
|
INDIAN IRON & STEEL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
|
May 24, 2002 |
|
INDIAN IRON STEEL CO LTD Vs. COMMISSIONER OF C EX BOLPUR
|
January 28, 2002 |
|
INDIAN OIL BLENDING LTD. Vs. CCE
|
June 27, 2002 |
|
INDIAN OIL CORPN. Vs. COMMISSIONER OF C. EX.
|
April 5, 2002 |
|
INDIAN OIL CORPN. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
May 30, 2002 |
|
INDIAN OIL CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
July 5, 2002 |
|
INDIAN OIL CORPORATION LTD Vs. COMMR OF CUS
|
October 4, 2002 |
|
INDIAN OIL CORPORATION LTD Vs. CCE
|
October 4, 2002 |
|
INDIAN OIL CORPORATION LTD Vs. COMMR OF CUS
|
December 11, 2002 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF C EX CALCUTTA II
|
April 10, 2002 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
October 18, 2002 |
|
INDIAN OIL CORPORATION LTD Vs. COMMR OF CUSTOMS
|
September 5, 2002 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX.
|
December 4, 2002 |
|
INDIAN OIL CORPORATION LTD. Vs. CCE
|
January 21, 2002 |
|
INDIAN PETROCHEM CORPN LTD Vs. COMMR OF C EX & CUS
|
September 3, 2002 |
|
INDIAN RAYON & INDUS. LTD. Vs. COMMR. OF C. EX., CALCUTTA-IV
|
May 3, 2002 |
|
INDIAN RAYON INDUSTRIES LTD Vs. COMMISSIONER OF C EX KOLKATA IV
|
January 31, 2002 |
|
INDIAN REFRIGERATION INDUSTRIES Vs. CCE
|
September 20, 2002 |
|
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
October 28, 2002 |
|
INDIAN TEXTILE DYERS Vs. CCE, CHANDIGARH-II
|
January 1, 2002 |
|
INDIAN TRANSPORT SERVICE Vs. COMMISSIONER OF C EX
|
August 13, 2002 |
|
INDO JAVE AND CO Vs. CC
|
February 4, 2002 |
|
INDO NIPPON CHEMICAL CO. LTD. Vs. UOI
|
September 23, 2002 |
|
INDO NISSAN FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2002 |
|
INDOCOUNT CHOONGNAM TEXTILES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
December 2, 2002 |
|
INDOFIL CHEMICAL CO Vs. COMMISSIONER OF C EX
|
November 18, 2002 |
|
INDOPLAST ENGINEERS Vs. CCE, AHMEDABAD
|
July 4, 2002 |
|
INDOTAN CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
October 17, 2002 |
|
INDSWEP ENERGY SYSTEMS PVT. LTD. Vs. CCE, PUNE
|
September 3, 2002 |
|
INDUSTRIAL ENGG CO Vs. CCE
|
October 29, 2002 |
|
INFAR (INDIA) LIMITED Vs. CC
|
July 9, 2002 |
|
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
|
February 27, 2002 |
|
INSIGHT COMMUNICATIONS Vs. COMMISSIONER OF CUS IMPORT
|
January 30, 2002 |
|
INSULATION ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 9, 2002 |
|
INTECH Vs. COMMISSIONER OF C. EX.
|
December 10, 2002 |
|
INTECH ENGG. & SERVICES (P) LTD. Vs. COMMISSIONER OF C. EX.
|
November 8, 2002 |
|
INTEL DESIGN SYSTEMS I PVT LTD Vs. COMMR OF C EX
|
June 10, 2002 |
|
INTEL DESIGN SYSTEMS INDIA PVT LTD Vs. COMMR OF CUS C EX
|
April 8, 2002 |
|
INTER SALES Vs. COLLECTOR OF CUSTOMS, BANGALORE
|
January 31, 2002 |
|
INTERARCH BUILDING PRODUCTS LTD. Vs. COMMR. OF CUS., ICD, TUGHLAKABAD
|
January 18, 2002 |
|
INTERCHROME PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2002 |
|
INTERNATIONAL SHIPPING AGENCY Vs. CC G
|
May 30, 2002 |
|
INTERNATIONAL TRADE & AFFAIRS Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2002 |
|
ION EXCHANGE (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
|
July 16, 2002 |
|
ION EXCHANGE (INDIA) LTD. AND ORS. Vs. CCE
|
July 29, 2002 |
|
IPI STEEL LTD Vs. COMMR OF C EX & CUS
|
August 23, 2002 |
|
IRON MASTER (I) PVT. LTD. Vs. CC
|
June 21, 2002 |
|
ISHAR ALLOY STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2002 |
|
ITC BHADRACHALAM PAPERBOARDS LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
September 27, 2002 |
|
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
September 20, 2002 |
|
ITC LTD. Vs. CCE
|
July 26, 2002 |
|
ITI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
March 13, 2002 |
|
ITI LTD. Vs. CC
|
July 30, 2002 |
|
J D JONES CO PVT LTD Vs. COMMISSIONER OF C EX
|
November 1, 2002 |
|
J K HELENE CURTIS LTD Vs. COMMR OF C EX
|
November 18, 2002 |
|
J. MITRA & CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI-I
|
January 1, 2002 |
|
J. MITRA AND CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 2002 |
|
J.A. ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
November 13, 2002 |
|
J.K. CEMENT WORKS Vs. CCE, JAIPUR
|
May 3, 2002 |
|
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 2002 |
|
J.K. UDAIPUR UDYOG LTD. Vs. CCE
|
August 2, 2002 |
|
J.M. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2002 |
|
J.M.G. STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
February 21, 2002 |
|
J.P.N. IMPEX Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
April 29, 2002 |
|
J.S. ANAND Vs. CC
|
July 9, 2002 |
|
J.S. METALS (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 29, 2002 |
|
J.S. PLASTIC & LEATHERWEAR Vs. CCE
|
February 5, 2002 |
|
JAGDISH Vs. COMMISSIONER OF CUSTOMS
|
October 23, 2002 |
|
JAGDISH SALES CORPN Vs. COMMISSIONER OF CUS AND C EX MUMBAI
|
February 5, 2002 |
|
JAGRAJ Vs. CC
|
October 23, 2002 |
|
JAI CORP LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2002 |
|
JAI LAX PROCESS MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2002 |
|
JAI SHAKTI CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT
|
February 25, 2002 |
|
JAIKISHEN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 31, 2002 |
|
JAIN INDUSTRIAL CORPN. Vs. CCE
|
March 20, 2002 |
|
JAIN STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2002 |
|
JAINSONS IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 18, 2002 |
|
JAIPUR SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
April 11, 2002 |
|
JAISWAL STEEL ENTERPRISES PVT. Vs. COMMR. OF C. EX.
|
September 30, 2002 |
|
JAJODIA ENTERPRISES AND ANR. Vs. CCE, BARODA
|
May 30, 2002 |
|
JALAN DYG BLEACHING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
February 6, 2002 |
|
JALDOOT MATERIALS HANDLINGS P LTD Vs. COMMR OF CUS C EX
|
March 8, 2002 |
|
JAMAL ALI MONDAL Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
|
March 15, 2002 |
|
JAMSHED ALI Vs. COMMISSIONER OF CUS PREV
|
February 7, 2002 |
|
JAMSHED ALI AND AZIZUR RAHAMAN Vs. COMMISSIONER OF CUSTOMS PREV
|
February 7, 2002 |
|
JAY CEE COACH BUILDERS LTD. Vs. COLLECTOR OF C. EX.
|
November 5, 2002 |
|
JAY ENGINEERING WORKS LTD. Vs. CCE
|
June 28, 2002 |
|
JAY INDUSTRIAL COMPANY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 25, 2002 |
|
JAY KAY EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT
|
October 11, 2002 |
|
JAY MAHAKALI ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 2002 |
|
JAY PARABOLIC SPRINGS LIMITED Vs. CCE, CHANDIGARH
|
June 3, 2002 |
|
JAY PEE AUTO PLAST Vs. CCE
|
August 21, 2002 |
|
JAYA BHARTA CREDIT LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2002 |
|
JAYAKUMAR ENGINEERING Vs. COMMISSIONER OF C. EX., COCHIN
|
August 22, 2002 |
|
JAYANTI FOOD PROCESSING PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
|
January 10, 2002 |
|
JAYANTILAL B. SHAH Vs. COMMR. OF CUSTOMS (PREV.)
|
December 5, 2002 |
|
JAYEM IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 15, 2002 |
|
JAYPEE BELA PLANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 2002 |
|
JAYPEE BELA PLANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2002 |
|
JAYSHREE INSULATORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2002 |
|
JAYSHREE POLYTEX LTD Vs. COMMISSIONER OF C EX
|
August 23, 2002 |
|
JBM AUTO COMPONENTS LTD. Vs. CCE
|
November 22, 2002 |
|
JBM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
May 14, 2002 |
|
JECO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
|
January 9, 2002 |
|
JESIA MISTRY AGENCIES PVT LTD Vs. COMMISSIONER OF CUS
|
March 28, 2002 |
|
JINDAL AROMATICS Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
February 27, 2002 |
|
JINDAL BROTHERS INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
June 4, 2002 |
|
JINDAL PACKAGING Vs. COMMR. OF C. EX.
|
October 8, 2002 |
|
JINDAL POLYSTER Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 23, 2002 |
|
JINDAL PRAXAIR OXYGEN CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
November 8, 2002 |
|
JINDAL STRIPS Vs. CCE
|
March 18, 2002 |
|
JINDAL STRIPS LIMITED Vs. COMMISSIONER OF C. EX.
|
December 2, 2002 |
|
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2002 |
|
JOG ENGINEERING LTD Vs. COMMISSIONER OF CUSTOMS
|
May 14, 2002 |
|
JOGANI TYRES INDIA Vs. COMMISSIONER OF CUSTOMS PREV
|
October 29, 2002 |
|
JOHNSON & JOHNSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2002 |
|
JOYCO INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
April 2, 2002 |
|
JYOTI CARPET INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
September 27, 2002 |
|
JYOTI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 2002 |
|
JYOTI OVERSEAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 2002 |
|
JYOTI TRADERS Vs. COMMISSIONER OF CUSTOMS
|
June 27, 2002 |
|
K CHAVDA Vs. COMMISSIONER OF CUSTOMS
|
September 25, 2002 |
|
K K BEVERAGES Vs. COMMISSIONER OF C EX
|
November 12, 2002 |
|
K. RAJAGOPAL Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
January 22, 2002 |
|
K. THAKORE AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2002 |
|
K.E. BURGMANN FIBRE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II
|
September 13, 2002 |
|
K.F. BELTING LTD. Vs. COMMISSIONER OF C. EX.
|
September 20, 2002 |
|
K.G. DENIM LTD. Vs. CCE
|
January 25, 2002 |
|
K.R. BALACHANDRAN Vs. COMMISSIONER OF C. EX.
|
August 27, 2002 |
|
K.T. KUPPIAH Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 1, 2002 |
|
KAILASH CHAND JAIN Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 18, 2002 |
|
KAJALWALA PROCESS Vs. COMMISSIONER OF C. EX.
|
June 12, 2002 |
|
KALINGA CABLE CO. AND ANR. Vs. CCE
|
April 12, 2002 |
|
KALRA IMPEX Vs. CC (SEA)
|
October 16, 2002 |
|
KALYAN AGRO INDUS. CORPN. Vs. COMMISSIONER OF C. EX.
|
July 24, 2002 |
|
KALYAN AGRO INDUSTRIES Vs. CCE
|
October 11, 2002 |
|
KALYAN CONFECTIONERS PVT. LTD. Vs. CCE
|
March 21, 2002 |
|
KALYANI FERROUS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 11, 2002 |
|
KALYANI FERROUS INDIA LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
March 15, 2002 |
|
KALYANI THERMAL SYSTEMS LTD AND K S AJMANI Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2002 |
|
KALYANI TRADERS, SHRI M. Vs. CC
|
October 22, 2002 |
|
KAMAKHEYA TRADING CO Vs. COMMISSIONER OF CUSTOMS PATNA
|
January 30, 2002 |
|
KAMAL KISHORE AGARWAL Vs. CCE
|
October 30, 2002 |
|
KAMANWALA INDUSTRIES LTD Vs. COMMR OF C EX
|
November 12, 2002 |
|
KAMARA KAID MOHAMMED Vs. COMMISSIONER OF CUSTOMS PREV
|
September 19, 2002 |
|
KAMLA DIALS & DEVICES LTD. Vs. COMMISSIONER OF C. EX.
|
November 28, 2002 |
|
KAMPER CONCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2002 |
|
KAMPER CONCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2002 |
|
KANDHARI BEVERAGES LTD. Vs. CCE
|
February 6, 2002 |
|
KANHAIYALAL & CO Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2002 |
|
KANTI S MEHTA Vs. COMMR OF C EX
|
November 1, 2002 |
|
KAPILDEO PRASAD Vs. COMMISSIONER OF CUSTOMS PREV PATNA
|
February 18, 2002 |
|
KAPURTHALA NORTHERN INDIA Vs. CCE
|
September 9, 2002 |
|
KARAM CHAND THAPAR & BROS CS LTD Vs. COMMR OF C EX
|
July 19, 2002 |
|
KARAN ENGINEERS (P) LTD. Vs. CCE
|
March 8, 2002 |
|
KARMAYOGI DYEING PVT. LTD. AND ORS. Vs. CCE
|
May 13, 2002 |
|
KARTAR STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2002 |
|
KARTARLAL PURANMAL PARPIYANI Vs. COMMR OF C EX AURANGABAD
|
January 10, 2002 |
|
KARTIK TELECOMPTROLS (P) LTD. Vs. COMMISSIONER OF C. EX., DELHI-I
|
February 27, 2002 |
|
KATNI MINERALS (P) LTD. Vs. CC & CE
|
December 20, 2002 |
|
KATRALA PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
|
November 18, 2002 |
|
KAVITA CHETAN BABLANI Vs. COMMR OF C EX SURAT II
|
January 10, 2002 |
|
KEC INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
|
November 14, 2002 |
|
KEIHIN PANALFA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2002 |
|
KEJRIWAL ENTERPRISES Vs. CC (PREV.)
|
August 26, 2002 |
|
KELLOG INDIA LTD Vs. CCE
|
October 14, 2002 |
|
KESAR ENTERPRISES LTD. Vs. CCE
|
November 26, 2002 |
|
KESAR ENTERPRISES LTD. Vs. CCE, LUCKNOW
|
August 26, 2002 |
|
KESHARI WIRE PRODUCTS P LTD Vs. COMMISSIONER OF C EX
|
November 27, 2002 |
|
KESORAM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
|
February 4, 2002 |
|
KESORAM RAYON Vs. CCE
|
June 19, 2002 |
|
KESORAM SPUN PIPES & FOUNDRIES Vs. CCE
|
July 18, 2002 |
|
KESORAM SPUN PIPES FOUNDRIES Vs. COMMISSIONER OF C EX
|
May 15, 2002 |
|
KHAN CARPETS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
July 23, 2002 |
|
KHANDELWAL TEXTILES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2002 |
|
KHEMKA ADHESIVE TAPES (P) LIMITED Vs. COMMISSIONER OF C. EX.
|
July 10, 2002 |
|
KIER INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 2002 |
|
KINJAL ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2002 |
|
KIRAN GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2002 |
|
KIRLOSKAR ELECTRIC CO. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 11, 2002 |
|
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 1, 2002 |
|
KIRLOSKAR ELECTRIC COMPANY LTD. Vs. COMMR. OF C. EX., BANGALORE
|
June 28, 2002 |
|
KIRLOSKAR FERROUS INDS. LTD. Vs. CCE, BELGAUM
|
August 6, 2002 |
|
KIRLOSKAR OIL ENGINES LTD. Vs. CCE, PUNE-IV
|
March 5, 2002 |
|
KIRLOSKAR OIL ENGINES LTD. Vs. CCE
|
July 1, 2002 |
|
KISAN SAHKARI CHINI MILLS LTD. Vs. CCE, ALLAHABAD
|
February 4, 2002 |
|
KISHAN METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 2002 |
|
KITPLY INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
October 31, 2002 |
|
KITPLY INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 27, 2002 |
|
KITPLY INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 2002 |
|
KITPLY INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2002 |
|
KODAK INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
September 6, 2002 |
|
KONARK CERAMICS P LTD Vs. COMMISSIONER OF C EX
|
December 18, 2002 |
|
KONARK CYLINDERS Vs. COMMISSIONER OF CENTRAL EXCISE BBSR
|
February 18, 2002 |
|
KOPRAN LIMITED Vs. CCE
|
June 13, 2002 |
|
KOPRAN LTD Vs. COMMR OF CUSTOMS
|
December 17, 2002 |
|
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA
|
April 19, 2002 |
|
KOTHARI GENERAL FOODS CORPN. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
April 26, 2002 |
|
KOTHARI PRODUCTS AND DEEPAK KOTHARI Vs. CCE
|
April 5, 2002 |
|
KOTHARI SYNTHETIC INDUS. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
February 8, 2002 |
|
KOYENCO BAZAR Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
August 30, 2002 |
|
KOYENCO IRON & STEEL CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
|
June 11, 2002 |
|
KRIPA CHEMICALS LTD. Vs. CCE
|
December 10, 2002 |
|
KRISHNA ELECTRICAL INDUSTRIES Vs. COMMR. OF C. EX.
|
July 19, 2002 |
|
KRISHNA FILAMENT LTD Vs. COMMISSIONER OF C EX MUMBAI III
|
January 16, 2002 |
|
KRISHNA MOHAN BEVERAGES & Vs. CCE
|
November 12, 2002 |
|
KRISHNA MOHAN BEVERAGES & CONSTRN. LTD. Vs. CCE, VISKHAPATNAM
|
September 3, 2002 |
|
KRISHNA POLYESTER LTD Vs. COMMISSIONER OF CUSTOMS
|
November 28, 2002 |
|
KUKANDA MAL RAM DITTA MAL Vs. CCE
|
May 30, 2002 |
|
KULKARNI POWER TOOLS LTD. Vs. COMMISSIONER OF C. EX.
|
March 27, 2002 |
|
KUMAR COTTON MILLS PVT LTD Vs. COMMR OF CUS C EX
|
October 28, 2002 |
|
KUND KUND POLYMERS Vs. CCE
|
April 4, 2002 |
|
KUSHBOO PLASTICS (P) LTD. AND ORS. Vs. CCE, INDORE
|
January 9, 2002 |
|
KUSUM KEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF C. EX., RAIPUR
|
June 4, 2002 |
|
KUSUM PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
August 8, 2002 |
|
KUTTY DOORS AND FURNITURE CO. PVT. Vs. CCE
|
December 2, 2002 |
|
L FERNANDES Vs. CC P
|
April 19, 2002 |
|
L.G. INDUSTRIES AND ORS. Vs. CCE, RAJKOT
|
August 5, 2002 |
|
LACURE PHARMACEUTICALS Vs. CCE, CHENNAI-I
|
July 17, 2002 |
|
LADY AMPHTHIL NURSES INSTNS AND Vs. CC, CHENNAI AND CC, COCHIN
|
August 22, 2002 |
|
LAKHANPAL NATIONAL LTD AND H ONO Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
September 2, 2002 |
|
LAKSHMI MACHINE WORKS LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
|
February 13, 2002 |
|
LAL CHAND VERMA Vs. COMMISSIONER OF CUS. (P.), WB, KOLKATA
|
May 17, 2002 |
|
LANCO KONDAPALLI POWER PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
|
August 23, 2002 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 19, 2002 |
|
LARSEN & TOUBRO LTD. Vs. CC & CE, RAIPUR
|
March 4, 2002 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CUS. & C. EX.
|
March 8, 2002 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF C EX
|
December 13, 2002 |
|
LASER RECYCLING Vs. COMMISSIONER OF CUSTOMS
|
September 18, 2002 |
|
LAXMI CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2002 |
|
LAXMI ELECTRONICS, MOULD & PRECISION ENGG. P. LTD. Vs. C.C., BANGALORE
|
February 22, 2002 |
|
LAXMI METAL WORKS Vs. COMMISSIONER OF C. EX.
|
October 11, 2002 |
|
LAXMI NARAYAN SHARMA Vs. COMMISSIONER OF CUSTOMS PATNA
|
January 9, 2002 |
|
LAXMI VISHNU TEXTILE MILLS LTD Vs. COMMISSIONER OF C EX
|
February 8, 2002 |
|
LEADER ELECTRICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2002 |
|
LEE & MUIRHEAD LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
January 9, 2002 |
|
LIBERTY EXPORTS LTD Vs. CC
|
August 22, 2002 |
|
LIBERTY GROUP MARKETING DIVISION & ORS. Vs. CCE KANPUR
|
November 6, 2002 |
|
LICON ESKEY ENTERPRISES I PVT LTD Vs. CCE
|
February 15, 2002 |
|
LIGHT PUBLICATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2002 |
|
LIVA PHARMA LTD Vs. COMMISSIONER OF C EX
|
October 31, 2002 |
|
LIVING MEDIA INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 23, 2002 |
|
LLOYD STEEL INDUSTRIES LTD. Vs. CCE
|
December 3, 2002 |
|
LLOYDS METAL & ENGG. LTD. Vs. CCE, NAGPUR
|
May 14, 2002 |
|
LLOYDS METALS AND ENGINEERS LTD. Vs. CCE, NAGPUR
|
February 1, 2002 |
|
LLOYDS STEEL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2002 |
|
LOHARU STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 18, 2002 |
|
LOHIA STARLINGER LIMITED Vs. COMMISSIONER OF CUSTOMS
|
February 7, 2002 |
|
LOKHANDWALA HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
January 31, 2002 |
|
LUCAS TVS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 19, 2002 |
|
LUCAS TVS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2002 |
|
LUCKY STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2002 |
|
LUMBINI BEVERAGES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2002 |
|
LYKA LABS LTD. Vs. CCE & C, VADODARA
|
February 28, 2002 |
|
M M EXPORTS Vs. COMMISSIONER OF CUSTOMS AIRPORT KOLKATA
|
January 22, 2002 |
|
M P INDUSTRIES Vs. COMMISSIONER OF CUS PORT
|
June 24, 2002 |
|
M SQUARE CHEMICALS Vs. COMMISSIONER OF C EX
|
March 8, 2002 |
|
M. CHINNADURAI AND K.L. BARNADRAJ Vs. CC
|
September 5, 2002 |
|
M.A. EXPORTS LTD. AND ANR. Vs. CC, ALLAHABAD
|
September 3, 2002 |
|
M.K. WOOLEN MILLS Vs. CC
|
June 13, 2002 |
|
M.M. RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 3, 2002 |
|
M.N. RAMA RAO & CO. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 8, 2002 |
|
M.P. IRON & STEEL CO. Vs. CCE
|
September 10, 2002 |
|
M.V. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
|
January 8, 2002 |
|
M/S. KANDHARI BEVERAGES (P) LTD. Vs. CCE, CHANDIGARH
|
January 2, 2002 |
|
MA BINDWASINI ELECTROCASTING P. LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
April 11, 2002 |
|
MACMET INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-III
|
January 16, 2002 |
|
MACNAIR EXPORT (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 14, 2002 |
|
MACNEILL AND MAGOR LTD. Vs. COMMISSIONER OF C. EX.
|
July 30, 2002 |
|
MACROLIDE ANTIBIOTICS PVT LTD Vs. COMMISSIONER OF C EX
|
November 12, 2002 |
|
MADHYA BHARAT PAPERS LTD Vs. COMMISSIONER OF C EX CUS
|
October 30, 2002 |
|
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 29, 2002 |
|
MADURA COATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV
|
April 17, 2002 |
|
MADURA COATS LTD Vs. COMMISSIONER OF C EX
|
October 21, 2002 |
|
MADURA COATS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2002 |
|
MADURAI SOFT DRINKS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
September 27, 2002 |
|
MAFATLAL INDUSTRIES Vs. COMMR OF C EX AND CUS
|
December 17, 2002 |
|
MAFATLAL INDUSTRIES LTD Vs. COMMR OF C EX
|
August 21, 2002 |
|
MAFATLAL INDUSTRIES LTD Vs. COMMR OF CUS AND C EX
|
November 7, 2002 |
|
MAFATLAL INDUSTRIES LTD Vs. COMMISSIONER OF CUS AND C EX
|
September 27, 2002 |
|
MAHABIR PRASAD AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
February 19, 2002 |
|
MAHALAXMI GEMS Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2002 |
|
MAHALAXMI SHIP BREAKING CORPORATION Vs. CC, AHMEDABAD
|
June 17, 2002 |
|
MAHARASHTRA ELECTRONICS CORPN. LTD. Vs. CCE & C
|
December 5, 2002 |
|
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs. CCE & C, AURANGABAD
|
August 23, 2002 |
|
MAHARASHTRA KRISHNA VALLEY DEVP CORPN Vs. COMMR OF C EX
|
November 22, 2002 |
|
MAHARASHTRA METAL INDUSTRIES Vs. COMMR OF C EX
|
September 27, 2002 |
|
MAHARASHTRA OVERSEAS Vs. CC
|
December 16, 2002 |
|
MAHARASHTRA PLASTIC INDUS. AND Vs. CCE
|
November 26, 2002 |
|
MAHARASTHRA STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2002 |
|
MAHARISHI ALLOYS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 24, 2002 |
|
MAHAVEER STEEL ROLLING MILLS Vs. COMMR. OF C. EX., HYDERABAD
|
July 8, 2002 |
|
MAHAVEER STEEL ROLLING MILLS Vs. COMMR. OF C. EX., HYDERABAD-III
|
August 2, 2002 |
|
MAHAVEER STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 7, 2002 |
|
MAHAVIR ALUMINIUM LTD. Vs. COMMISSIONER OF C. EX.
|
December 11, 2002 |
|
MAHAVIR HEALTH MEDICAL RELIEF SOCIETY Vs. CC IMPORT MUMBAI
|
February 15, 2002 |
|
MAHAVIR ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
October 9, 2002 |
|
MAHENDRA METAL WORKS Vs. COLLECTOR OF C. EX., BOMBAY-II
|
January 22, 2002 |
|
MAHESH INDS. LTD. Vs. CCE
|
November 21, 2002 |
|
MAHESH KEDIA DR Vs. COMMISSIONER OF CUSTOMS CALCUTTA
|
January 15, 2002 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
November 15, 2002 |
|
MAHINDRA AND MAHINDRA LTD. Vs. CCE
|
November 11, 2002 |
|
MAHINDRA PETROCHEMICALS LTD. Vs. CCE, AHMEDABAD
|
April 5, 2002 |
|
MAIHAR CEMENT Vs. CCE
|
December 24, 2002 |
|
MAITHAN CERAMIC LIMITED Vs. COMMISSIONER OF C EX
|
July 19, 2002 |
|
MAITHRI LEATHER EXPORTS P LTD Vs. COMMISSIONER OF CUS AP MUMBAI
|
January 21, 2002 |
|
MALIK & SONS Vs. COMMISSIONER OF C. EX., FARIDABAD
|
January 22, 2002 |
|
MALVIYA STEEL LTD. Vs. CCE
|
February 4, 2002 |
|
MALWA COTTON & SPINNING MILLS Vs. CCE, CHANDIGARH
|
July 23, 2002 |
|
MALWA COTTON SPG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
|
July 3, 2002 |
|
MALWA COTTON SPINNING MILLS LTD. Vs. CCE
|
October 31, 2002 |
|
MANGAL STEEL ENTERPRISES LTD Vs. CCE
|
August 23, 2002 |
|
MANGAL TEXTILE MILLS (I) PVT. LTD. Vs. CCE
|
November 21, 2002 |
|
MANGALAM CEMENT LTD. Vs. COMMISSIONER OF C. EX.
|
September 25, 2002 |
|
MANGALAM CEMENT LTD. Vs. CCE, JAIPUR-I
|
June 10, 2002 |
|
MANGALAM ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
|
December 13, 2002 |
|
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF C. EX., MANGALORE
|
June 28, 2002 |
|
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. C.C., MANGALORE
|
March 14, 2002 |
|
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. C.C.E., BANGALORE
|
January 1, 2002 |
|
MANIRAJ INDUSTRIES Vs. COMMISSIONER OF C EX
|
December 11, 2002 |
|
MANJEET SINGH Vs. COMMISSIONER OF C. EX., BANGALORE
|
October 18, 2002 |
|
MANOJ AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2002 |
|
MANSUKLAL PARMAR Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
August 16, 2002 |
|
MANUBHAI U PATEL Vs. COMMISSIONER OF C EX RAJKOT
|
January 18, 2002 |
|
MARDIA CHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS & C EX
|
December 17, 2002 |
|
MARK AUTO INDUS. LTD. Vs. COMMISSIONER OF C. EX.
|
December 11, 2002 |
|
MARK AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
|
April 18, 2002 |
|
MARKFED OIL & ALLIED INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
August 9, 2002 |
|
MARMO CLASSIC Vs. COMMISSIONER OF CUSTOMS EP MUMBAI
|
April 29, 2002 |
|
MARS PLASTIC AND POLYMERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 20, 2002 |
|
MARUTI UDYOG LIMITED Vs. CCE
|
September 11, 2002 |
|
MARUTI UDYOG LTD. Vs. COMMR. OF C. EX.
|
September 9, 2002 |
|
MARUTI UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2002 |
|
MARUTI UDYOG LTD. Vs. CCE
|
December 27, 2002 |
|
MARUTI UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2002 |
|
MARUTI UDYOG LTD. Vs. C.C.E.
|
March 13, 2002 |
|
MATHANIA FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
April 4, 2002 |
|
MAURYA UDYOG Vs. CCE
|
October 8, 2002 |
|
MAWANA SUGAR WORKS Vs. CCE, MEERUT
|
April 4, 2002 |
|
MAYOR INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 22, 2002 |
|
MC NALLY BHARAT ENGG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 2002 |
|
MCNALLY BHARAT ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 20, 2002 |
|
MCO HOSPITAL AIDS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
August 30, 2002 |
|
MD ABDUL JABBAR Vs. COMMISSIONER OF CUSTOMS SHILLONG
|
January 16, 2002 |
|
MDS SWITCHGEAR LTD Vs. COMMISSIONER OF CUSTOMS
|
August 20, 2002 |
|
MECON LTD Vs. COMMISSIONER OF CUSTOMS
|
November 11, 2002 |
|
MEDIA VIDEO LTD. Vs. COMMISSIONER OF C. EX.
|
December 24, 2002 |
|
MEGHDEV ENTERPRISES Vs. COMMISSIONER OF CUS C EX RAJKOT
|
February 22, 2002 |
|
MERCURY RUBBER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
May 21, 2002 |
|
MERIND LTD Vs. COMMR OF C EX
|
November 2, 2002 |
|
MERINO PANEL PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 12, 2002 |
|
META PACK Vs. COLLECTOR OF CENTRAL EXCISE
|
March 15, 2002 |
|
METAL CAN COMPANY Vs. CCE
|
September 24, 2002 |
|
METAL ENGG & TREATMENT CO P LTD Vs. COMMR OF C EX
|
December 16, 2002 |
|
METAL EXTRUDERS INDIA P LTD Vs. COMMISSIONER OF C EX
|
April 10, 2002 |
|
METALS AND METALS Vs. COMMISSIONER OF CUS PORT
|
October 24, 2002 |
|
METRO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 8, 2002 |
|
METROARK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2002 |
|
METROPOL INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2002 |
|
METROPOLI OVERSEAS LTD Vs. COMMISSIONER OF CUSTOMS
|
December 11, 2002 |
|
MEYER HEALTH CARE PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2002 |
|
MIANJI STEELS PVT. LTD. Vs. CCE
|
January 31, 2002 |
|
MICO Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
April 4, 2002 |
|
MILLIPORE (I) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 10, 2002 |
|
MILLIPORE (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 5, 2002 |
|
MILTON LAMINATES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
|
April 8, 2002 |
|
MINE AID PRODUCTS Vs. COMMISSIONER OF C EX AND CUS
|
October 9, 2002 |
|
MINESH SHAH Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2002 |
|
MINICOMP LTD Vs. COMMISSIONER OF CUS AND C EX
|
June 27, 2002 |
|
MINWOOL ROCK FIBRES LTD. Vs. COMMISSIONER OF C. EX.
|
August 22, 2002 |
|
MITTAL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2002 |
|
MITTAL PIPE MANUFACTURING CO. Vs. COMMISSIONER OF C. EX.
|
March 18, 2002 |
|
MITTAL STEEL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 28, 2002 |
|
MITTAL STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 1, 2002 |
|
MLC INDUSTRIES LTD. Vs. CCE
|
August 27, 2002 |
|
MODERN MALLEABLES LTD. Vs. CCE
|
April 8, 2002 |
|
MODERN PROCESS PRINTERS Vs. COMMISSIONER OF CUSTOMS
|
December 13, 2002 |
|
MODERN TEXTILE RAYON & SILK MILL PVT LTD Vs. COMMR OF C EX
|
September 2, 2002 |
|
MODI ALKALIES & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
March 8, 2002 |
|
MODI ALKALIES & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
|
April 22, 2002 |
|
MODI RUBBER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 11, 2002 |
|
MODISON METALS LTD. Vs. COMMISSIONER OF C. EX.
|
March 4, 2002 |
|
MOHANLAL H JAIN Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
|
January 2, 2002 |
|
MOHD AKHTAR HAJI AHMED MOTIWALA Vs. COMMR OF CUS ACC
|
September 27, 2002 |
|
MOHINDER STEELS LTD. Vs. COMMISSIONER OF C. EX.
|
April 8, 2002 |
|
MONNET INDUS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2002 |
|
MONNET INDUSTRIES LTD. Vs. CCE, MEERUT
|
June 12, 2002 |
|
MONNET ISPAT LTD. Vs. CCE, RAIPUR
|
March 21, 2002 |
|
MONNET ISPAT LTD. Vs. CCE
|
October 24, 2002 |
|
MONNET ISPAT P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 26, 2002 |
|
MORARJEE BREMBANA LTD Vs. COMMISSIONER OF C EX & CUS
|
November 21, 2002 |
|
MORGAON TETRONICS LTD. Vs. CCE, NOIDA
|
November 20, 2002 |
|
MOTHESON SUMI SYSTMES LTD. AND ORS. Vs. CCE
|
April 9, 2002 |
|
MOTOR INDUSTRIES CO. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 9, 2002 |
|
MRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
December 26, 2002 |
|
MRF LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 15, 2002 |
|
MSL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 2002 |
|
MUKAND LIMITED Vs. COMMISSIONER OF C EX
|
May 28, 2002 |
|
MUKESH PATEL Vs. COMMISSIONER OF CUSTOMS PREV
|
February 21, 2002 |
|
MUKESH SHAH Vs. CC
|
March 20, 2002 |
|
MUKH SHUDHI FOODS PVT. LTD. Vs. COMMR. OF C. EX.
|
December 9, 2002 |
|
MUKUNDBHAI D RATHOD Vs. COMMISSIONER OF CUS & C EX
|
October 21, 2002 |
|
MULTI TECH COMPUTERS (P) LTD. Vs. CC
|
January 4, 2002 |
|
MULTIMEDIA FRONTIERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2002 |
|
MUNCH FOOD PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., DELHI-I
|
March 27, 2002 |
|
MUNILAL MEHRA Vs. CC P
|
May 15, 2002 |
|
MUNNA GIFT CENTRE Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 28, 2002 |
|
MUNNA LAL KHANDELWAL Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
|
January 7, 2002 |
|
MURALI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
January 7, 2002 |
|
MURALI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 23, 2002 |
|
MYSORE KIRLOSKAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
January 25, 2002 |
|
MYSORE PETRO CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 24, 2002 |
|
MYSORE SALES INTERNATIONAL LTD. Vs. COMMR. OF CUS., BANGALORE
|
July 26, 2002 |
|
N C R CORPORATION OF INDIA LTD Vs. COMMR OF CUS PREV MUMBAI
|
February 22, 2002 |
|
N V CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG
|
January 22, 2002 |
|
N.G. THAKKAR AND SONS AND ORS. Vs. CC AND CE, AURANGABAD
|
March 6, 2002 |
|
N.G.E.F. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
December 31, 2002 |
|
N.M. NAGPAL (P) LTD. Vs. CC
|
July 29, 2002 |
|
NACHMO ENTERPRISES P LTD Vs. COMMISSIONER OF C EX
|
February 4, 2002 |
|
NAGA LIMITED Vs. CCE
|
March 5, 2002 |
|
NAGARJUNA AGRICHEM LTD. Vs. CCE, VISAKHAPATNAM
|
December 30, 2002 |
|
NAGARJUNA FINANCE LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
|
November 28, 2002 |
|
NAHAR INDUSTRIAL ENTERPRISES Vs. COMMR. OF C. EX.
|
December 26, 2002 |
|
NALCO Vs. COMMISSIONER OF C EX
|
September 10, 2002 |
|
NAMITA GAUTAM Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
February 12, 2002 |
|
NARANG SCIENTIFIC WORKS (P) LTD. Vs. COMMISSIONER OF C. EX.
|
December 20, 2002 |
|
NARAYAN KURIA Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
June 14, 2002 |
|
NARMADA CHEMATUR PETROCHEMICALS LTD Vs. CCE C
|
March 13, 2002 |
|
NARSI DEVJI PATEL Vs. COMMISSIONER OF CUSTOMS PREV
|
December 9, 2002 |
|
NARSINGGIRIJI MILLS Vs. COMMR OF CUSTOMS AND C EX
|
November 20, 2002 |
|
NARULA MECHANICAL WORKS Vs. CCE
|
November 14, 2002 |
|
NATCO PARENTRALS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
October 3, 2002 |
|
NATH INTERNATIONAL CORPORATION Vs. COMMR OF CUSTOMS
|
December 9, 2002 |
|
NATH PULP AND PAPER MILLS LTD. Vs. CCE, AURANGABAD
|
March 26, 2002 |
|
NATH SOOT GOLA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
February 19, 2002 |
|
NATIONAL ENGINEERING IND. LTD. Vs. CCE
|
March 4, 2002 |
|
NATIONAL FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX.
|
May 7, 2002 |
|
NATIONAL LEATHERCLOTH MFG CO Vs. COMMISSIONER OF C EX
|
December 18, 2002 |
|
NATIONAL ORGANIC CHEMICAL INDS. LTD. Vs. CCE
|
May 20, 2002 |
|
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2002 |
|
NATIONAL TRANSPORT CO Vs. COMMISSIONER OF CUSTOMS
|
December 27, 2002 |
|
NATIONAL WINDER Vs. COMMISSIONER OF C. EX.
|
September 19, 2002 |
|
NATRAJ ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
|
January 8, 2002 |
|
NAV MAHARASHTRA CHAKAN OIL MILLS Vs. CC
|
January 16, 2002 |
|
NAVAKAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 5, 2002 |
|
NAVBHARAT INDUSTRIES Vs. COMMISSIONER OF C EX
|
September 6, 2002 |
|
NAVIN CHEMICAL ENTERPRISES Vs. COMMR. OF C. EX., BHOPAL
|
February 8, 2002 |
|
NECO CASTINGS LTD. Vs. CCE, NAGPUR
|
May 27, 2002 |
|
NEEL CONTROLS Vs. COMMISSIONER OF CUSTOMS & C EX
|
March 4, 2002 |
|
NEPA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 18, 2002 |
|
NESTLE (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2002 |
|
NESTLE (INDIA) LTD. Vs. CCE
|
November 13, 2002 |
|
NEW CENTURY IMPEX Vs. COMMISSIONER OF CUSTOMS, NHAVA
|
March 15, 2002 |
|
NEW DECENT FOOTWEAR INDUSTRIES Vs. CCE, KANPUR
|
May 9, 2002 |
|
NEW HOLLAND TRACTORS (INDIA) PVT. LTD. Vs. COMMR. OF CUS., NEW DELHI
|
April 4, 2002 |
|
NEW JANATA TRADERS Vs. COMMISSIONER OF CUSTOMS
|
October 4, 2002 |
|
NEW PHALTAN SUGAR WORKS LTD Vs. COMMR OF CUS C EX PUNE II
|
January 22, 2002 |
|
NEW STANDARD ENGINEERING CO LTD Vs. COMMR OF C EX
|
December 20, 2002 |
|
NGEF LTD. Vs. CCE
|
December 27, 2002 |
|
NGEF LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 1, 2002 |
|
NGP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 2002 |
|
NGURLIANTHANGI SAILO Vs. CC, SHILLONG
|
January 30, 2002 |
|
NHB BEARINGS LIMITED Vs. COMMISSIONER OF CUS & C EX
|
December 13, 2002 |
|
NILGIRI HERBALS PVT LTD Vs. COMMR OF C EX
|
June 19, 2002 |
|
NILMAC PACKAGING INDUSTRIES LTD Vs. COMMR OF C EX MUMBAI III
|
February 25, 2002 |
|
NILON MACHINE TOOLS Vs. COMMISSIONER OF C EX CUS
|
March 4, 2002 |
|
NIPUN IMPEX Vs. CC
|
April 22, 2002 |
|
NIRANJAN MILLS Vs. COMMISSIONER OF CUS C EX BARODA
|
January 2, 2002 |
|
NIRMAL AGARWAL Vs. COMMISSIONER OF CUSTOMS MUMBAI
|
February 18, 2002 |
|
NIRMAL METAL FABRICATORS Vs. COMMISSIONER OF C EX
|
December 27, 2002 |
|
NIRMAN CEMENT LTD Vs. COMMISSIONER OF C EX
|
March 14, 2002 |
|
NISHILAND PARK LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
|
January 31, 2002 |
|
NITESH GOEL Vs. COMMISSIONER OF CUSTOMS, NEW
|
March 5, 2002 |
|
NITIN STEELS Vs. COMMISSIONER OF C EX & CUS
|
August 20, 2002 |
|
NOBLE AGENCY Vs. COMMISSIONER OF CUSTOMS MUMBAI
|
February 13, 2002 |
|
NOBLE PROJECTS ENTERPRISES Vs. COMMISSIONER OF CUS EXPORT MUMBAI
|
January 9, 2002 |
|
NON-FERROOUS INDUSTRIES Vs. COMMISSIONER OF C. EX., CALCUTTA-III
|
March 21, 2002 |
|
NOOR NIRYAT Vs. COMMISSIONER OF CUSTOMS
|
November 15, 2002 |
|
NORRIS MEDICINES LTD. Vs. CCE & C
|
November 18, 2002 |
|
NORTHERN INDIA LEATHER CLOTH MFG. Vs. COMMR. OF C. EX.
|
December 11, 2002 |
|
NORTHERN TANNERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 2002 |
|
NOVARTIS INDIA LIMITED Vs. CCE
|
July 29, 2002 |
|
NOVEON DIAMALT PVT. LTD., ORCHID Vs. CCE
|
December 5, 2002 |
|
O K CARGO CRAFT PVT LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
|
February 14, 2002 |
|
O.T. INASU Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
July 26, 2002 |
|
OCL INDIA LTD Vs. COMMISSIONER OF C EX
|
October 7, 2002 |
|
OIL INDIA LTD. Vs. CCE
|
June 3, 2002 |
|
OIL NATURAL GAS CORPORATION LTD Vs. COMMR OF CUS NHAVA SHEVA
|
March 20, 2002 |
|
OJAS TECHNOCHEM PRODUCTS LTD. & ANR. Vs. CCE, VADODARA
|
December 17, 2002 |
|
OM METALS AND MINERALS Vs. CCE-I
|
September 4, 2002 |
|
OM SHIV ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
October 25, 2002 |
|
OMKAR TEXTILE MILLS LTD Vs. COMMR OF CUS AND C EX
|
November 22, 2002 |
|
ONGC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2002 |
|
ONWARD NOVELL (INDIA) LTD. Vs. COMMR. OF CUS. (AIRPORT)
|
July 24, 2002 |
|
OPAL AUTO INDUSTRIES Vs. CCE
|
September 6, 2002 |
|
ORIENTAL HOTELS LTD. Vs. CC
|
November 8, 2002 |
|
ORISON COMMERX (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 20, 2002 |
|
ORISSA POLYFIBRES LTD Vs. COMMISSIONER OF C EX AND CUS
|
December 9, 2002 |
|
OSMAN ISMAIL BHAYA Vs. COMMISSIONER OF CUSTOMS AHMEDABAD
|
February 13, 2002 |
|
OSWAL KNIT INDIA LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH-I
|
January 7, 2002 |
|
OSWAL WOOLLEN MILLS LTD. Vs. CCE
|
February 5, 2002 |
|
OTA KANDLA P LTD Vs. COMMISSIONER OF CUS
|
June 12, 2002 |
|
OTTO INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 2002 |
|
P AND O NEDLLOYD (INDIA) LTD. Vs. CC
|
September 13, 2002 |
|
P K PATEL Vs. COMMISSIONER OF C EX & CUS
|
October 1, 2002 |
|
P&B PHARMACEUTICALS PVT LTD Vs. COMMR OF CUS C EX AHMEDABAD II
|
February 13, 2002 |
|
P.D. GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2002 |
|
P.G. FOILS LTD. Vs. COMMR. OF CUSTOMS
|
October 16, 2002 |
|
P.L. HAULWEL TRAILERS Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
January 28, 2002 |
|
P.M. ENTERPRISES Vs. CC, KANDLA
|
March 5, 2002 |
|
P.S. HUNJAN & BROTHERS Vs. CCE
|
January 9, 2002 |
|
PACKAM AND CO. Vs. CCE
|
May 13, 2002 |
|
PADMASHREE DR V V PATIL SSK LTD Vs. COMMR OF C EX AURANGABAD
|
February 5, 2002 |
|
PAHARPUR COOLING TOWERS LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
February 25, 2002 |
|
PAHARPUR PLASTICS Vs. COMMISSIONER OF CUSTOMS NEW DELHI
|
January 14, 2002 |
|
PAL BROTHERS WORKS Vs. COMMISSIONER OF C. EX.
|
December 11, 2002 |
|
PANACEA BIOTECH LTD. Vs. COMMISSIONER OF CUSTOMS (ACC)
|
November 8, 2002 |
|
PANAMA POLYMERS Vs. COMMISSIONER OF C EX
|
November 25, 2002 |
|
PANCHMAHAL CEMENT COMPANY LTD. Vs. CC & CE
|
October 29, 2002 |
|
PANKAJ PETROPACK PVT LTD Vs. COMMR OF C EX CUS VADODARA
|
January 31, 2002 |
|
PARAMOUNT CABLE CORPN. Vs. CCE
|
June 13, 2002 |
|
PARAS FAB INTERNATIONAL Vs. CCE
|
December 27, 2002 |
|
PARAS LAMINATES P. LTD. Vs. CCE
|
August 22, 2002 |
|
PARASMAL BAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 2002 |
|
PARASMANI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
October 1, 2002 |
|
PARASRAMPURIA SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 7, 2002 |
|
PARENTERAL DRUGS I LTD Vs. COMMR OF CUSTOMS
|
December 19, 2002 |
|
PARLE BISCUITS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2002 |
|
PARLE PRODUCTS LTD Vs. COMMISSIONER OF C EX MUMBAI III
|
January 3, 2002 |
|
PARRY & CO. LTD. Vs. CCE
|
October 25, 2002 |
|
PARSHWANATH TRADERS AND CORE Vs. CC
|
November 7, 2002 |
|
PARSIN CHEMICALS Vs. COMMR. OF CUS., HYDERABAD
|
November 29, 2002 |
|
PASARI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
January 18, 2002 |
|
PATAKA BIRI MANUFACTURING CO LTD Vs. COMMR OF CUS PREV PATNA
|
January 23, 2002 |
|
PATEL MADHAVLAL MAGANLAL AND CO. AND ANR. Vs. CC (P)
|
January 30, 2002 |
|
PATEL ON BOARD COURIER LTD Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2002 |
|
PATEL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2002 |
|
PATWARI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2002 |
|
PATWARI UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2002 |
|
PAYAL UDYOG Vs. COMMISSIONER OF C EX
|
August 2, 2002 |
|
PEARL DRINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
January 24, 2002 |
|
PEARSON DRUMS AND BARRELS P LTD Vs. CCE
|
February 12, 2002 |
|
PEE BEE PACKAGING INDUSTRIES Vs. COMMR. OF C. EX., HYDERABAD
|
September 27, 2002 |
|
PEERLESS CONSULTANCY SERVICES PVT LTD Vs. C C PORT KOLKATA
|
February 11, 2002 |
|
PEPSI FOODS LTD. Vs. COMMR. OF CUS. AND C. EX.
|
September 26, 2002 |
|
PEPSI FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 27, 2002 |
|
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX.
|
July 12, 2002 |
|
PERFECT COMMODITY IMPEX Vs. COMMISSIONER OF CUSTOMS
|
September 19, 2002 |
|
PETROFILS CO OPERATIVE LTD Vs. COMMISSIONER OF C EX
|
July 1, 2002 |
|
PFIZER LTD. Vs. CCE
|
November 18, 2002 |
|
PHILIP FERNANDES Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
July 16, 2002 |
|
PHILIPS CARBON BLACK LTD Vs. COMMISSIONER OF C EX
|
August 7, 2002 |
|
PHILIPS INDIA LTD Vs. COMMISSIONER OF CUSTOMS EXPORTS MUMBAI
|
January 2, 2002 |
|
PHILIPS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2002 |
|
PHOENIX METALS & ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2002 |
|
PIDILITE INDUSTRIES LTD. Vs. CCE, SURAT
|
June 12, 2002 |
|
PIRAMAL SPG WVG MILLS LTD Vs. COMMISSIONER OF C EX CUS
|
April 11, 2002 |
|
PITAMBAR COATED PAPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 2002 |
|
PITTI LAMINATIONS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
December 27, 2002 |
|
PLASTICHEMIX INDUSTRIES Vs. COMMISSIONER OF C EX
|
June 18, 2002 |
|
PLASTRUSIONS Vs. CCE
|
October 1, 2002 |
|
POLAR EXPORTS Vs. COMMR OF CUS PORT
|
December 12, 2002 |
|
POLAR FAN INDUSTRIES Vs. COMMISSIONER OF C. EX., KOLKATA-I
|
September 11, 2002 |
|
POLY PRINTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2002 |
|
POLYFLEX (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 15, 2002 |
|
POLYGON INSTRUMENTATION & AIDS P. LTD. Vs. COMMR. OF C. EX., BANGALORE
|
August 29, 2002 |
|
POLYHOSE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2002 |
|
POLYMECH PLAST MACHINES LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
November 13, 2002 |
|
POLYPLEX CORPORATION LIMITED Vs. CCE
|
August 20, 2002 |
|
POOJA CARRIER Vs. COMMISSIONER OF CUSTOMS P
|
October 4, 2002 |
|
POOJA CASTINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
October 28, 2002 |
|
POPULAR IRON AND STEEL CO. Vs. COMMISSIONER OF C. EX.
|
December 17, 2002 |
|
POWERICA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
March 1, 2002 |
|
PRABHAT CASTINGS Vs. CCE
|
February 20, 2002 |
|
PRABHAT ZARDA FACTORY INDIA LTD Vs. COMMR OF C EX
|
February 19, 2002 |
|
PRABHU DAYAL PREM CHAND Vs. COMMISSIONER OF CUSTOMS
|
September 24, 2002 |
|
PRADEEP PODDAR Vs. COMMISSIONER OF CUSTOMS P
|
October 18, 2002 |
|
PRADIP KR DUTTA Vs. COMMR OF CUSTOMS PREV
|
March 22, 2002 |
|
PRADIP KUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS P
|
October 10, 2002 |
|
PRAG JYOTI SYNTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 2002 |
|
PRAGATI PLYWOOD INDS P LTD Vs. COMMISSIONER OF CUS C EX
|
February 6, 2002 |
|
PRAJ INDUSTRIES LTD. Vs. CCE & C, PUNE-I
|
March 26, 2002 |
|
PRAJA MECHANICALS LTD. Vs. CCE
|
May 14, 2002 |
|
PRAKASH CHHARIA Vs. COMMISSIONER OF CUSTOMS KANDLA
|
February 4, 2002 |
|
PRAKSUN MERCANTILES PVT LTD Vs. COMMR OF CUS PORT KOLKATA
|
February 8, 2002 |
|
PRATIK PANELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2002 |
|
PRAVEEN KUMAR DALMIA Vs. COMMISSIONER OF CUSTOMS, MADRAS
|
September 20, 2002 |
|
PRAYAS CASTINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2002 |
|
PRECISSION PRESS PARTS Vs. COMMISSIONER OF C EX MUMBAI I
|
January 18, 2002 |
|
PRECOT MILLS LTD. Vs. CCE, COCHIN
|
February 26, 2002 |
|
PREET INTERNATIONAL Vs. COMMR OF C EX APPEALS
|
December 18, 2002 |
|
PREMIER ARYCO INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
February 25, 2002 |
|
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CUSTOMS
|
October 16, 2002 |
|
PREMIER TEXTILE PROCESSORS Vs. COMMISSIONER OF C EX & CUS
|
December 10, 2002 |
|
PREMINA EXPORTS AND 24 ORS. Vs. CC
|
September 17, 2002 |
|
PREMIUM PACKAGING PVT. LTD. Vs. COMMR. OF C. EX.
|
July 18, 2002 |
|
PREW INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
January 29, 2002 |
|
PRIMO PICK N PACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 2002 |
|
PRINCE VALVES INDUSTRY Vs. COMMISSIONER OF C. EX.
|
November 8, 2002 |
|
PRINT AND PACK CALCUTTA PVT LTD Vs. COMMR OF CUSTOMS
|
July 12, 2002 |
|
PRIYA HOLDING (P) LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 19, 2002 |
|
PROCTER & GAMBLE HOME PRODUCTS LTD. Vs. COMMR. OF CUS.
|
March 5, 2002 |
|
PROJECT TECHNOLOGISTS PVT. LTD. Vs. CCE & C, VADODARA
|
May 23, 2002 |
|
PROMISING ESTATE TRADERS PVT LTD Vs. COMMR OF CUSTOMS CALCUTTA
|
January 16, 2002 |
|
PRUDENTIAL SPINNERS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
October 3, 2002 |
|
PSM SPINNING MILLS Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2002 |
|
PUNE READYMIX CONCRETE INDS. LTD. AND ANR. Vs. CCE, PUNE
|
July 23, 2002 |
|
PUNJAB COMMUNICATIONS LTD. Vs. COMMISSIONER OF C. EX.
|
February 27, 2002 |
|
PUNJAB ENGINEERS STEEL WORKS Vs. CCE, BHOPAL
|
July 2, 2002 |
|
PUNJAB FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
February 12, 2002 |
|
PUNJAB PROJECT & CONSTRUCTION Vs. CCE, BHUBANESWAR
|
February 28, 2002 |
|
PUNSUMI FOILS AND COMPONENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 2002 |
|
PURIFY FILTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2002 |
|
Q.H. TALBROS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 13, 2002 |
|
Q.H. TALBROS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2002 |
|
QUALITY ENGINEERING WORKS Vs. COMMISSIONER OF C EX
|
February 27, 2002 |
|
R M ENGINEERING WORKS Vs. COMMISSIONER OF C EX
|
November 26, 2002 |
|
R. JANARDHANAN Vs. CC
|
September 6, 2002 |
|
R. RAMDOSS Vs. COMMISSIONER OF CUSTOMS
|
September 20, 2002 |
|
R.D. EXPORTS Vs. CC (GENERAL)
|
November 22, 2002 |
|
R.G. SALES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), CALCUTTA
|
May 13, 2002 |
|
R.H.W. AUTOLIV INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
June 28, 2002 |
|
R.M.I. FOODS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 1, 2002 |
|
R.P. SINHA & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
|
August 13, 2002 |
|
R.S. INDUSTRIES, PAPER Vs. CCE
|
November 29, 2002 |
|
R.S. JULLIRAM SHAMLAL Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II
|
January 30, 2002 |
|
R.T. PACKAGINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 27, 2002 |
|
RACOLD APPLIANCES LTD Vs. COMMISSIONER OF CUS AND C EX
|
August 7, 2002 |
|
RADHA GOVIND LASHKARI Vs. COMMISSIONER OF CUSTOMS, JAIPUR
|
March 8, 2002 |
|
RAGHUNATH PD RAUNIHAR Vs. COMMISSIONER OF CUSTOMS
|
January 28, 2002 |
|
RAGHUVAR (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
January 7, 2002 |
|
RAHEE INDUSTRIES LTD Vs. CCE
|
April 24, 2002 |
|
RAHUL ASSOCIATES Vs. COMMISSIONER OF CUSTOMS, ICD
|
July 8, 2002 |
|
RAHUL ASSOCIATES Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
|
March 13, 2002 |
|
RAJ CEMENT LTD. Vs. CCE, JAIPUR-II
|
July 25, 2002 |
|
RAJ INTERNATIONAL Vs. COMMISSIONER OF CUS PREV AHMEDABAD
|
January 17, 2002 |
|
RAJ PRAKASH CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
January 31, 2002 |
|
RAJ TRADERS Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
|
April 18, 2002 |
|
RAJASTHAN EXPLOSIVES AND Vs. CCE
|
October 22, 2002 |
|
RAJASTHAN SPG. & WVG. MILLS LTD. Vs. CCE, JAIPUR (RAJ)
|
June 11, 2002 |
|
RAJASTHAN TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
February 6, 2002 |
|
RAJESH KATYAL Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
|
May 9, 2002 |
|
RAJESH KUMAR JAISWAL Vs. COMMR. OF CUSTOMS (PREV.), WEST BENGAL
|
February 25, 2002 |
|
RAJESH PAWAR Vs. COMMISSIONER OF CUS P
|
August 29, 2002 |
|
RAJESH TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2002 |
|
RAJINDER ALLOYS LTD. Vs. CCE
|
September 20, 2002 |
|
RAJIV GUPTA AND ANR. Vs. CC
|
January 22, 2002 |
|
RAJKUMAR INTERNATIONAL Vs. CC
|
February 1, 2002 |
|
RAJPUTANA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
February 28, 2002 |
|
RAKESH GULATI Vs. CC
|
July 15, 2002 |
|
RAKESH KUMAR BHAGAT Vs. COMMISSIONER OF CUSTOMS, NEW
|
March 27, 2002 |
|
RAM BINAY KUMAR Vs. COMMISSIONER OF CUSTOMS
|
October 11, 2002 |
|
RAM CHARAN STEELS LTD. Vs. CCE
|
August 22, 2002 |
|
RAM KUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2002 |
|
RAM NATH SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2002 |
|
RAM PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2002 |
|
RAM PRASAD Vs. COMMISSIONER OF CUSTOMS
|
November 8, 2002 |
|
RAM SHREE STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
|
February 8, 2002 |
|
RAMA PETROCHEMICALS Vs. CC IMPORT
|
March 6, 2002 |
|
RAMA PETROCHEMICALS LTD Vs. COMMISSIONER OF C EX
|
November 22, 2002 |
|
RAMA PHOSPHATE LTD. Vs. COMMISSIONER OF C. EX.
|
December 9, 2002 |
|
RAMA SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 2002 |
|
RAMA WOOD & GENERAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
July 19, 2002 |
|
RAMAKRISHNA MISSION HOSPITAL Vs. COMMISSIONER OF CUS., KOLKATA
|
August 22, 2002 |
|
RAMANAND GUPTA Vs. COMMISSIONER OF CUSTOMS PREV
|
March 12, 2002 |
|
RAMANI ICE CREAM Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2002 |
|
RAMDEO JEWELLERS Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2002 |
|
RAMNORD RESEARCH LABORATORIES LTD Vs. COMMR OF C EX MUMBAI
|
February 27, 2002 |
|
RAMOJI RAO Vs. COMMISSIONER OF C. EX., CHENNAI
|
November 29, 2002 |
|
RANA MAHENDRA PAPER LTD. Vs. CCE, CHANDIGARH
|
March 27, 2002 |
|
RANAK DYEING LTD Vs. CCE
|
January 23, 2002 |
|
RANBAXY LABORATORIES LTD. Vs. CCE
|
December 11, 2002 |
|
RANE ENGINE VALVES LTD. Vs. COMMISSIONER OF C. EX.
|
July 16, 2002 |
|
RANJIT SINGH Vs. COMMISSIONER OF CUSTOMS (P), PATNA
|
July 29, 2002 |
|
RANK SHIPPING AGENCY PVT LTD Vs. COMMISSIONER OF CUS PREV
|
August 21, 2002 |
|
RAPICUT CARBIDES LTD Vs. COMMR OF C EX CUS VADODARA
|
January 10, 2002 |
|
RAPICUT CARBIDES LTD Vs. COMMISSIONER OF CUS AND C EX
|
November 21, 2002 |
|
RAS EXTRUSIONS LTD. Vs. CCE, PUNE
|
February 25, 2002 |
|
RASHI DIAMOND TOOLS (P) LTD. Vs. CCE, JAIPUR
|
June 14, 2002 |
|
RASHTRIYA CHEMICALS & FERTILISERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2002 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
|
November 13, 2002 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF C. EX., VISHAKAPATNAM
|
August 14, 2002 |
|
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF C. EX., VISHAKAPATNAM
|
August 2, 2002 |
|
RATAN INDUSTRIES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 2002 |
|
RATHI TRANSPOWER PVT LTD Vs. COMMISSIONER OF C EX
|
October 31, 2002 |
|
RAVI AGRICULTURAL INDUS. Vs. COMMISSIONER OF C. EX.
|
June 14, 2002 |
|
RAVI HI-TECH LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
February 14, 2002 |
|
RAYMOND LIMITED Vs. CC & CE, RAIPUR
|
July 25, 2002 |
|
RECKITT BENCKISER (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 2002 |
|
RECKITT BENCKISER (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
|
May 13, 2002 |
|
RECKITT BENCKSIER (INDIA) LIMITED Vs. COMMISSIONER OF C. EX., BOLPUR
|
January 21, 2002 |
|
REFNOL RESINS & CHEMICALS LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
|
April 17, 2002 |
|
REGIONAL MANAGER, UPSRTC Vs. COMMISSIONER OF CUSTOMS
|
December 17, 2002 |
|
RELAX SAFETY INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
April 23, 2002 |
|
RELAXO INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
|
January 10, 2002 |
|
RELIANCE ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
March 15, 2002 |
|
RELIANCE INDUSTRIES LTD Vs. COMMR OF C EX
|
November 20, 2002 |
|
RELIANCE INDUSTRIES LTD Vs. COMMR OF C EX & CUS
|
August 23, 2002 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
August 14, 2002 |
|
REMI MOTORS Vs. COMMISSIONER OF C EX MUMBAI V
|
January 7, 2002 |
|
RENCAL CHEMICALS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 2002 |
|
REWA GASES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
April 9, 2002 |
|
RICHARDSON AND CRUDDAS LTD. Vs. CCE
|
May 10, 2002 |
|
RICO AUTO INDUSTRIES LTD. Vs. CCE
|
July 23, 2002 |
|
RIDHAM SYNTHETICS PVT LTD Vs. CCE
|
December 16, 2002 |
|
RIDHI SIDHI YARN (P) LTD. & ORS. Vs. CCE, JAIPUR
|
May 21, 2002 |
|
RIKVIN FLOORS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 30, 2002 |
|
RINKLE FLORAL CREATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 12, 2002 |
|
RISHAB HANDICRAFTS (INDIA), SHRI Vs. COMMISSIONER OF CUSTOMS
|
December 16, 2002 |
|
RISHABH STEELS LTD. Vs. CCE, MEERUT
|
April 10, 2002 |
|
RITSPIN SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX.
|
December 16, 2002 |
|
RMK SPECIAL CABLES Vs. CCE
|
May 10, 2002 |
|
RNC FREIGHT MOVERS Vs. CC, (ICD)
|
July 11, 2002 |
|
ROCHEES WATCHES LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 3, 2002 |
|
ROLLATAINERS LTD. Vs. CCE
|
June 7, 2002 |
|
ROMIT RESINS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
|
February 14, 2002 |
|
ROPAR THERMAL PROJECT Vs. CCE, CHANDIGARH
|
January 15, 2002 |
|
ROTOFLEX PRINTING AND LAMINATES CO P LTD Vs. COMMR OF C EX
|
November 13, 2002 |
|
ROXY INDUSTRIAL CORPN., SHRI S.C. Vs. COMMISSIONER OF CUSTOMS (ADJ)
|
September 9, 2002 |
|
ROY FRANCIS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
|
February 22, 2002 |
|
ROY FRANCIS Vs. COMMISSIONER OF C. EX., COCHIN
|
July 5, 2002 |
|
ROYAL SPRINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2002 |
|
RPG CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 2002 |
|
RUBCO Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 8, 2002 |
|
RUBICON STEELS Vs. COMMISSIONER OF C. EX.
|
December 24, 2002 |
|
RUBY WOOLLEN (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 2002 |
|
RUIA COTEX LTD. Vs. CC (AIR CARGO), NCH
|
April 3, 2002 |
|
RUPA CO LTD Vs. COMMISSIONER OF CUSTOMS KOLKATA
|
January 31, 2002 |
|
RUTTONSHA INTERNIL RECTIFIER Vs. COMMR. OF C. EX. AND CUS.
|
November 12, 2002 |
|
S AND S POWER SWITCHGEAR LIMITED Vs. COMMISSIONER OF C. EX.
|
May 31, 2002 |
|
S C I INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 19, 2002 |
|
S G MULTICAST PVT LTD Vs. COMMISSIONER OF C EX
|
March 14, 2002 |
|
S NARENDRA KUMAR CO Vs. COMMISSIONER OF C EX
|
September 4, 2002 |
|
S R SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
|
January 8, 2002 |
|
S. KUMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
April 16, 2002 |
|
S. KUMAR NATIONWIDE HOME ROAD Vs. COMMR. OF C. EX.
|
March 18, 2002 |
|
S. KUMARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 18, 2002 |
|
S. KUMARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 2002 |
|
S. KUMARS LTD. Vs. CCE, INDORE
|
April 19, 2002 |
|
S.J. JAYAM FERNANDO Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
February 22, 2002 |
|
S.K. VOHRA Vs. CCE
|
November 22, 2002 |
|
S.N. SUNDERSON (MINERALS) LTD. Vs. COMMISSIONER OF C. EX.
|
September 12, 2002 |
|
S.P.L. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 10, 2002 |
|
S.R. SPRINGS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
March 14, 2002 |
|
S.S. BEDI & SONS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI-I
|
April 3, 2002 |
|
S.S. ENTERPRISES Vs. COLLECTOR OF C. EX.
|
August 2, 2002 |
|
S.S. STEELS Vs. COMMISSIONER OF CUSTOMS & C. EX., BELGAUM
|
February 28, 2002 |
|
S.V. ELECTRICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
|
April 15, 2002 |
|
SAASTHA PLASTICS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 14, 2002 |
|
SABOO CYLINDERS PVT. LTD. Vs. CCE, CHANDIGARH-I
|
June 20, 2002 |
|
SACHIN A MEHTA Vs. COMMR OF CUSTOMS PREV
|
December 18, 2002 |
|
SACHIN TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
September 23, 2002 |
|
SACO ALLOYS (P) LTD. Vs. CCE, JAIPUR
|
April 16, 2002 |
|
SADHU UDYOG Vs. CCE, CHANDIGARH
|
January 29, 2002 |
|
SAFEX CHEMICAL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 17, 2002 |
|
SAHIL TRENDS Vs. CC
|
September 5, 2002 |
|
SAHYADRI SSK LTD. Vs. CCE, PUNE-II
|
January 21, 2002 |
|
SAI ELECTRO CASTING LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
September 11, 2002 |
|
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2002 |
|
SAIL BOKARO STEEL PLANT Vs. COMMR OF C EX JAMSHEDPUR
|
February 8, 2002 |
|
SAIL, JR. MANAGER (F & A) Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
July 1, 2002 |
|
SAJAN KR PATWARI Vs. COMMISSIONER OF CUSTOMS P
|
July 30, 2002 |
|
SAKHINATH MONDAL Vs. COMMISSIONER OF CUS P WEST BENGAL
|
February 7, 2002 |
|
SAKTHI SOFT DRINKS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
September 5, 2002 |
|
SALZER SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
|
February 27, 2002 |
|
SAMARTH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 2002 |
|
SAMBHAV SPINNING MILLS Vs. CCE
|
November 12, 2002 |
|
SAMCOR GLASS LTD. Vs. CCE
|
March 20, 2002 |
|
SAMTEL (INDIA) LTD. Vs. CCE, JAIPUR
|
April 19, 2002 |
|
SAN INTERNATIONAL Vs. CC
|
July 16, 2002 |
|
SANDEEP Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2002 |
|
SANDEEP PAPER MILLS (P) LTD. Vs. CCE
|
January 24, 2002 |
|
SANDUR MANGANESE AND IRON ORES LTD Vs. COMMR OF C EX AND CUSTOMS
|
September 5, 2002 |
|
SANGAMNER BHAG SSK LTD Vs. COMMISSIONER OF CUS C EX AURANGABAD
|
January 2, 2002 |
|
SANGHI POLYSTERS LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2002 |
|
SANGHVI CYLINDERS (P) LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 1, 2002 |
|
SANJAY ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
July 30, 2002 |
|
SANJEEV KEDIA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
July 22, 2002 |
|
SANJEEV KUMAR Vs. COMMISSIONER OF CUSTOMS (P), PATNA
|
February 14, 2002 |
|
SANJEEV WOOLLEN MILLS Vs. CC
|
September 30, 2002 |
|
SANJIV GOYAL AND M.P. UNI-MAGNA TECKH LTD. Vs. CC
|
April 30, 2002 |
|
SANS CRAINTES AGRICULTURAL FARM Vs. COMMR OF CUS ACC MUMBAI
|
February 22, 2002 |
|
SANT STEEL & ALLOYS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 2002 |
|
SAPTHAGIRI LEATHERS Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2002 |
|
SARA SERVICES & ENGINEERS PVT. Vs. COMMR. OF CUS. (ICD)
|
October 31, 2002 |
|
SARASWAT ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2002 |
|
SARASWATI STEEL INDUSTRIES AND 20 Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2002 |
|
SARASWATI SUGAR MILLS Vs. CCE
|
December 10, 2002 |
|
SARIGAM STEELS PVT. LTD. Vs. CCE AND C, SURAT-II
|
January 9, 2002 |
|
SARJOO SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 2002 |
|
SARLA POLYESTER LTD Vs. COMMISSIONER OF C EX AND CUS
|
November 11, 2002 |
|
SARTHI TEXTILES Vs. COMMISSIONER OF CUS C EX
|
March 6, 2002 |
|
SARU INTERNATIONAL Vs. COMMR. OF C. EX.
|
November 18, 2002 |
|
SAS IMPEX Vs. COMMISSIONER OF CUSTOMS KOLKATA
|
March 21, 2002 |
|
SATHYA SHYAM SPINNERS P. LTD. Vs. COMMR. OF C. EX.
|
September 9, 2002 |
|
SATI TRADERS Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
|
July 31, 2002 |
|
SATNAM OVERSEAS LTD. Vs. COMMISSIONER OF C. EX.
|
October 10, 2002 |
|
SAUDAGAR EXPORTS Vs. COMMISSIONER OF CUSTOMS KANDLA
|
February 26, 2002 |
|
SAUDAGAR EXPORTS Vs. COMMISSIONER OF CUS.
|
June 11, 2002 |
|
SAURASHTRA CHEMICALS LTD. Vs. CCE & C, RAJKOT
|
February 12, 2002 |
|
SAWALKA AUTO INDUS P LTD Vs. COMMISSIONER OF C EX KOLKATA I
|
April 19, 2002 |
|
SAYAJI HOTELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
February 12, 2002 |
|
SAYED ALI HANDLOOM CARPET Vs. COMMISSIONER OF CUSTOMS
|
February 1, 2002 |
|
SAYEED ABSAR BIRI WORKS Vs. COMMR. OF CENTRAL EXCISE, AHMEDABAD
|
February 14, 2002 |
|
SCAN STEELS LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
|
September 10, 2002 |
|
SCAN SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 2002 |
|
SCAN SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
February 27, 2002 |
|
SCOOTER INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2002 |
|
SEAGRAM MANUFACTURING LTD. Vs. COMMR. OF CUS.
|
September 4, 2002 |
|
SEAL NARROW TAPES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2002 |
|
SEARLE INDIA LTD. Vs. CC &. CE, VADODARA
|
April 30, 2002 |
|
SEIKO PLAST Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 2002 |
|
SENSOTHERM I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 2002 |
|
SESHASAYEE PAPER & BOARDS LTD. Vs. COMMR. OF C. EX.
|
November 22, 2002 |
|
SESU INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
September 4, 2002 |
|
SET INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 18, 2002 |
|
SHABNAM SYNTHETICS LTD Vs. COMMISSIONER OF C EX AND CUS
|
September 12, 2002 |
|
SHAFIQUR REHMAN Vs. CC
|
August 29, 2002 |
|
SHAKTI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 22, 2002 |
|
SHAKTI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
|
February 11, 2002 |
|
SHAKTI TOOLS & PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
|
May 1, 2002 |
|
SHAKTI TUBES LIMITED Vs. COMMISSIONER OF C. EX., PATNA
|
February 18, 2002 |
|
SHAKTI TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
|
January 18, 2002 |
|
SHAKTIGARH TEXTILE INDUSTRIES LTD Vs. COMMR OF C EX
|
November 13, 2002 |
|
SHALIMAR INDS LTD Vs. COMMISSIONER OF C EX
|
July 31, 2002 |
|
SHALU DYEING & PRINTING MILLS Vs. COMMR OF CUS & C EX
|
November 1, 2002 |
|
SHAMBHU NATH Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
|
April 10, 2002 |
|
SHANKAR TRADING CO Vs. COMMISSIONER OF CUSTOMS PORT
|
July 31, 2002 |
|
SHANTI KUMAR Vs. CCE
|
August 29, 2002 |
|
SHANTILAL DOSHI PVT. LTD. Vs. CCE
|
November 11, 2002 |
|
SHARAD DUGAR Vs. COMMISSIONER OF CUSTOMS, ICD
|
October 1, 2002 |
|
SHARDA MOTORS INDUSTRIES LTD. Vs. CCE, CHENNAI-II
|
March 6, 2002 |
|
SHAROMANI ALLOYS & STEEL CASTINGS Vs. COMMR. OF C. EX., JAIPUR
|
February 27, 2002 |
|
SHARON VENEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 2002 |
|
SHARP BATTERIES ALLIED IND P LTD Vs. COMMR OF C EX
|
February 4, 2002 |
|
SHAW WALLACE GELATINES LTD. Vs. CCE
|
January 1, 2002 |
|
SHETKARI SAHAKARI SOOT GIRNI LTD. Vs. CC & CE, AURANGABAD
|
July 4, 2002 |
|
SHINGAR LAMPS PVT. LTD. Vs. CCE
|
February 22, 2002 |
|
SHIV AUTO WORKS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
January 30, 2002 |
|
SHIV DURGA ALLOYS (P) LTD. Vs. COMMR. OF C. EX., CHANDIGARH
|
January 31, 2002 |
|
SHIVAJI SEN, M.D. Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
March 20, 2002 |
|
SHIVAJI WORKS LTD. Vs. CCE, PUNE
|
October 17, 2002 |
|
SHIVAM CABLE INDUSTRIES Vs. CCE
|
March 8, 2002 |
|
SHIVAYE INDUSTRIES Vs. CCE, CHANDIGARH
|
March 11, 2002 |
|
SHIWALYA SPINNING & WEAVING MILLS Vs. COMMR. OF CUS.
|
September 10, 2002 |
|
SHRAVASTI KISAN SAHKARI CHINI MILLS LTD. Vs. COMMR. OF C. EX., ALLAHABAD
|
January 25, 2002 |
|
SHREE AMBICA STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
June 17, 2002 |
|
SHREE BAIDYANATH AYURVED BHAWAN Vs. CCE
|
July 29, 2002 |
|
SHREE GANESHA STEEL RE-ROLLING Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2002 |
|
SHREE GANPATI SYNTHETICS Vs. COMMISSIONER OF C. EX.
|
February 7, 2002 |
|
SHREE KAMAL DYG. BLEACHING AND Vs. CCE
|
March 8, 2002 |
|
SHREE KRISHNA ROLLING MILLS LTD. Vs. CCE
|
September 2, 2002 |
|
SHREE LAXMI METAL INDUSTRIES Vs. CCE
|
August 1, 2002 |
|
SHREE RAJASTHAN SYNTEX LIMITED Vs. CCE
|
November 25, 2002 |
|
SHREE RAM FOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2002 |
|
SHREE SHYAM FILAMENTS Vs. CCE
|
March 28, 2002 |
|
SHREE SYNTHETICS LTD. Vs. CCE
|
November 12, 2002 |
|
SHREE SYNTHETICS LTD. Vs. CCE, BHOPAL
|
April 10, 2002 |
|
SHREE TRANSFORMERS Vs. COMMISSIONER OF C. EX., JAIPUR
|
January 21, 2002 |
|
SHREENATH CHEMICAL INDUSTRIES Vs. CCE & C, VADODARA
|
May 16, 2002 |
|
SHREYANS SPINNING MILLS Vs. COMMR. OF C. EX.
|
May 7, 2002 |
|
SHRI AZAM SHAH Vs. CC
|
November 14, 2002 |
|
SHRI SRINIVASA FROZEN FOODS Vs. COMMISSIONER OF C. EX., HYDERABAD
|
April 23, 2002 |
|
SHRIRAM PISTONS & RINGS LTD. Vs. COMMISSIONER OF C. EX.
|
November 7, 2002 |
|
SHRIRAM RAYONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2002 |
|
SHRIRAM VINYL AND CHEMICAL INDUS. Vs. COMMR. OF C. EX.
|
October 9, 2002 |
|
SHUBHAM STEEL INDUSTRIES (P) LTD. Vs. CCE
|
January 1, 2002 |
|
SHYAM SUNDER DALMIA Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I
|
December 18, 2002 |
|
SHYAM TRADERS Vs. COMMISSIONER OF CUSTOMS MUMBAI
|
January 23, 2002 |
|
SIDDARTH AGARWAL, SHRI ATUL Vs. CCE
|
December 18, 2002 |
|
SIDDHARTHA APPARELS Vs. CC, JAIPUR
|
May 9, 2002 |
|
SIDDHARTHA ASIA LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 13, 2002 |
|
SIDWAL REFRIGERATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 2002 |
|
SIEL TIZIT LTD Vs. CCE
|
February 12, 2002 |
|
SIEMENS LTD Vs. CCE AND
|
January 8, 2002 |
|
SIEMENS LTD. Vs. CCE, AURANGABAD
|
June 19, 2002 |
|
SIEMENS LTD., Vs. CC
|
May 3, 2002 |
|
SIEMENS NIXDORF INFORMATION SYSTEMS LTD. Vs. COMMR. OF CUS., COCHIN
|
February 15, 2002 |
|
SIGMA ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 2002 |
|
SILK LINES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
February 13, 2002 |
|
SILVER SPRINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 15, 2002 |
|
SIMLA TRADING CORPN. Vs. COMMISSIONER OF CUSTOMS
|
September 25, 2002 |
|
SIMON BROTHERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 2002 |
|
SIMPEX OVERSEAS LTD. Vs. COMMISSIONER OF CUS.
|
April 16, 2002 |
|
SIMPLEX CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 2002 |
|
SIMPLEX GLOBAL IMPEX Vs. COMMISSIONER OF C. EX.
|
June 13, 2002 |
|
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CUS C EX NAGPUR
|
April 11, 2002 |
|
SINGH SCRAP PROCESSORS LTD Vs. COMMISSIONER OF C EX MUMBAI I
|
April 16, 2002 |
|
SINGHLA SALES CORPN. PVT. LTD. Vs. COMMISSIONER OF CUS., AMRITSAR
|
February 4, 2002 |
|
SIROCCO PRESSING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 21, 2002 |
|
SITA CEMENT LTD Vs. COMMR OF C EX & CUS
|
August 12, 2002 |
|
SK AZHARUDDIN Vs. COMMISSIONER OF CUSTOMS PREV PATNA
|
January 31, 2002 |
|
SKB DRY FRUITS MARKETING CO. PVT. LTD. Vs. COMMR. OF C. EX.
|
August 12, 2002 |
|
SKF BEARINGS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2002 |
|
SKY OXYGEN Vs. COMMISSIONER OF C EX AND CUSTOMS
|
December 9, 2002 |
|
SMIT INTERNATIONAL SINGAPORE P LTD Vs. COMMR OF CUS PORT
|
December 11, 2002 |
|
SMIT INTERNATIONAL SINGAPORE PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
|
December 11, 2002 |
|
SMITHKLINE BEECHAM ASIA LTD. Vs. COMMR. OF C. EX.
|
March 6, 2002 |
|
SMITHKLINE BEECHAM CONSUMER Vs. C.C.E.
|
December 19, 2002 |
|
SMZS CHEMICALS LTD Vs. COMMISSIONER OF CUS C EX
|
July 29, 2002 |
|
SOAPS AND CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
November 27, 2002 |
|
SOFTESULE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2002 |
|
SOFTSULE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS & C. EX.
|
November 18, 2002 |
|
SOLAR SYSTEM SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 2002 |
|
SOLID CORRECT ENGINEERING WORKS Vs. C C C E
|
August 19, 2002 |
|
SOMAIYA ORGANICS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
|
February 20, 2002 |
|
SONA UDYOG Vs. CCE
|
October 10, 2002 |
|
SONA UDYOG Vs. CCE
|
July 23, 2002 |
|
SONDER TECHNOLOGIES P LTD Vs. COMMISSIONER OF C EX
|
February 5, 2002 |
|
SONEX CHEMICALS Vs. COMMISSIONER OF C EX
|
November 22, 2002 |
|
SONODYNE ELECTRONICS CO P LTD Vs. COMMR OF C EX
|
November 14, 2002 |
|
SONY INDIA LTD. Vs. CC, ICD
|
May 28, 2002 |
|
SOUND CAST FOUNDERS & ENGINEERS Vs. COMMR. OF C. EX., BELGAUM
|
March 1, 2002 |
|
SOUND CAST FOUNDERS & ENGINEERS Vs. COMMISSIONER OF C. EX., BELGAUM
|
February 1, 2002 |
|
SOUTH ASIA TYRES LTD Vs. COMMISSIONER OF CUSTOMS
|
October 28, 2002 |
|
SOUTH ASIA TYRES PVT LTD Vs. COMMR OF C EX
|
November 7, 2002 |
|
SOUTH EAST ELECTRONIC COMPONENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2002 |
|
SOUTH EASTERN COALFIELDS LTD. Vs. COMMISSIONER OF C. EX.
|
March 20, 2002 |
|
SOUTH EASTERN COALFIELDS LTD. Vs. COMMISSIONER OF C. EX.
|
October 10, 2002 |
|
SOUTHERN PETROCHEMICALS INDUS. CORPN. LTD. Vs. CCE
|
April 4, 2002 |
|
SOUTHERN STRUCTURALS LTD. Vs. COMMISSIONER OF C. EX.
|
July 16, 2002 |
|
SPACEAGE MULTI PRODUCTS P LTD Vs. COMMISSIONER OF CUS
|
October 24, 2002 |
|
SPEEDCRAFTS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 26, 2002 |
|
SPHERE ENGINEERS PVT. LTD. Vs. CCE
|
July 11, 2002 |
|
SPIN PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
October 31, 2002 |
|
SPM INSTRUMENT INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
August 23, 2002 |
|
SPORTKING INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
July 25, 2002 |
|
SREE RAYALASEEMA ALKALIES & ALLIED CHEM. LTD. Vs. C.C.E., HYDERABAD
|
April 23, 2002 |
|
SREE S.G.K. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
|
January 8, 2002 |
|
SREE SEETHARAMANJANEYA SEVA SAMITHI Vs. COMMR. OF C. EX., BANGALORE
|
December 27, 2002 |
|
SRF LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 18, 2002 |
|
SRF LTD. Vs. CCE
|
June 11, 2002 |
|
SRI DIPANKAR SEN Vs. COMMR OF CUSTOMS AIRPORT
|
May 17, 2002 |
|
SRI JAYAJOTHI & CO. LTD. Vs. COMMISSIONER OF C. EX., MADURAI
|
January 4, 2002 |
|
SRI JAYALAKSHMI PRINTING MILLS Vs. COMMISSIONER OF C. EX.
|
October 11, 2002 |
|
SRI KARPAGAM SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2002 |
|
SRI SARADA TEXTILE PROCESSING (P) LTD. AND ANR. Vs. CCE, COIMBATORE
|
February 21, 2002 |
|
SRI SUNDARAGANESH FREIGHTS PVT. LTD. Vs. CC
|
April 24, 2002 |
|
SRI VINAYAKA PAPER BOARDS PVT. LTD. Vs. CCE, VISHAKHAPATNAM
|
September 3, 2002 |
|
SRINIVASA PLATES & STRUCTURALS Vs. COMMR. OF C. EX., VISAKHAPATNAM
|
June 17, 2002 |
|
SRIRAM KAIYAUN MACHINE TOOLS LTD. Vs. CCE
|
January 17, 2002 |
|
STAINLESS INDIA LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-II
|
February 19, 2002 |
|
STALLION ENTERPRISES Vs. CC
|
March 18, 2002 |
|
STANDARD CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C. EX., PATNA
|
July 31, 2002 |
|
STANDARD GARMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 2002 |
|
STANDARD GARMENTS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
|
February 4, 2002 |
|
STANDARD INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 24, 2002 |
|
STANDARD RADIATORS LTD Vs. COMMISSIONER OF C EX
|
February 4, 2002 |
|
STANDARD RADIATORS LTD Vs. COMMISSIONER OF CUS & C EX
|
June 25, 2002 |
|
STANLEK ENGINEERING PVT LTD Vs. CCE
|
May 17, 2002 |
|
STANLEK ENGINEERING PVT LTD Vs. CCE
|
March 11, 2002 |
|
STAR GLASS WORKS Vs. COMMISSIONER OF C EX
|
October 16, 2002 |
|
STAR INDUSTRIAL & TEXTILE ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2002 |
|
STAR NEON SINGH Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
February 20, 2002 |
|
STAR WIRE (INDIA) LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
June 5, 2002 |
|
STAR WIRE (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, ICD
|
August 13, 2002 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF C EX BBSR
|
February 7, 2002 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. CCE
|
August 29, 2002 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
July 30, 2002 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2002 |
|
STEEL CITY BEVERAGES PVT LTD Vs. COMMR OF C EX
|
August 19, 2002 |
|
STEEL CRACKERS PVT LTD Vs. COMMISSIONER OF C EX
|
September 11, 2002 |
|
STEEL INDUSTRIES OF HINDUSTAN Vs. COMMISSIONER OF C. EX., MEERUT-I
|
February 20, 2002 |
|
STEEL TUBES OF INDIA LTD. Vs. CCE, INDORE
|
June 26, 2002 |
|
STEEL WELD INDIA Vs. COMMISSIONER OF C EX
|
October 9, 2002 |
|
STEELAGE INDUSTRIES LTD Vs. CCE
|
August 1, 2002 |
|
STEELWORTH LTD Vs. COMMISSIONER OF CUSTOMS
|
August 21, 2002 |
|
STELLAR TRAVELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 2002 |
|
STERLITE INDUSTRIES INDIA LTD Vs. COMMISSIONER OF C EX PUNE I
|
January 10, 2002 |
|
STERLITE INDUSTRIES INDIA LTD Vs. COMMR OF C EX CUS SURAT II
|
February 27, 2002 |
|
STEWARDS AND LLOYDS OF INDIA LTD Vs. COMMISSIONER OF C EX
|
November 1, 2002 |
|
STONE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
|
February 1, 2002 |
|
STORK PUMPS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2002 |
|
STP LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2002 |
|
STROBEL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
November 8, 2002 |
|
STUDDS LTD. Vs. COMMISSIONER OF C. EX., FARIDABAD-II
|
February 5, 2002 |
|
SUBBURAJ COTTON MILLS Vs. COMMISSIONER OF C. EX.
|
November 11, 2002 |
|
SUBRAMANYAM IYYER RATNAM Vs. COMMISSIONER OF CUS., BANGALORE
|
July 19, 2002 |
|
SUDHANGSU SEKHAR GHOSH Vs. COMMISSIONER OF CUSTOMS P
|
July 30, 2002 |
|
SUDHIR SAHA Vs. CC P
|
February 15, 2002 |
|
SULOCHANA COTTON SPINNING MILLS Vs. COMMR. OF C. EX.
|
November 27, 2002 |
|
SULZER PUMPS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2002 |
|
SUMAN JEWELLERY AND ANR. Vs. CC
|
January 23, 2002 |
|
SUMAN SILK MILLS PVT LTD Vs. COMMISSIONER OF CUS C EX BARODA
|
January 23, 2002 |
|
SUMMERVILLA TRADING AGENCIES Vs. CCE
|
November 18, 2002 |
|
SUNBEAM CASTINGS Vs. CCE
|
September 11, 2002 |
|
SUNDER ISPAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 13, 2002 |
|
SUNDER SILK MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
September 17, 2002 |
|
SUNDER SINGH & CO. (P) LTD. Vs. COMMISSIONER OF C. EX.
|
November 15, 2002 |
|
SUNDER SINGH AND CO. (P) LTD. Vs. CCE
|
July 30, 2002 |
|
SUNDERLAL Vs. COMMISSIONER OF CUSTOMS PREV
|
October 21, 2002 |
|
SUNDSTRAND FORMS PVT. LTD. Vs. COMMISSIONER OF C. EX., MEERUT-II
|
May 14, 2002 |
|
SUNFLAG IRON STEEL CO LTD Vs. COMMISSIONER OF C EX NAGPUR
|
January 10, 2002 |
|
SUNIL BEHL Vs. CC
|
June 13, 2002 |
|
SUNIL BISWAS Vs. CC P
|
April 8, 2002 |
|
SUNIL CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
|
January 23, 2002 |
|
SUNIL GHOSH Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
|
February 27, 2002 |
|
SUNIL KUMAR GHOSH Vs. COMMR. OF CUS. (PREV.), WEST BENGAL, CALCUTTA
|
July 31, 2002 |
|
SUNIL POLYPLAST LTD Vs. COMMISSIONER OF CUSTOMS
|
August 1, 2002 |
|
SUNIL SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2002 |
|
SUNIL SYNCHEM LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2002 |
|
SUNRISE STRUCTURALS & ENGG P LTD Vs. COMMR OF C EX
|
June 28, 2002 |
|
SUNSHINE AGENCY Vs. COMMISSIONER OF CUSTOMS
|
November 13, 2002 |
|
SUNTRACK ELECTRONICS P LTD Vs. COMMISSIONER OF C EX KOLKATA I
|
January 29, 2002 |
|
SUPER AUTO INDIA LTD. Vs. CCE
|
October 8, 2002 |
|
SUPER CASSETTES INDUS. LTD. Vs. COMMR. OF CUSTOMS (ACC), NEW DELHI
|
February 19, 2002 |
|
SUPER CASSETTES INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., NHAVA SHEVA
|
March 27, 2002 |
|
SUPER CRYOGENIC SYSTEM (P) LTD. Vs. CCE, NOIDA
|
June 17, 2002 |
|
SUPER ELECTRONICS LTD. AND ORS. Vs. CCE
|
September 12, 2002 |
|
SUPER STAR Vs. COMMISSIONER OF C. EX., CALICUT
|
July 5, 2002 |
|
SUPER STEEL MFG. CO. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2002 |
|
SUPERIOR PRODUCTS Vs. COMMISSIONER OF C. EX., NEW DELHI
|
May 28, 2002 |
|
SUPERPACK Vs. CCE
|
July 12, 2002 |
|
SUPERTIK INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 20, 2002 |
|
SUPRA HI-TECH ELECTRO EQUIPMENTS (P) LTD. Vs. COMMR. OF C. EX., COCHIN
|
January 24, 2002 |
|
SUPREME INDS LTD Vs. COMMISSIONER OF CEN EXCISE
|
February 22, 2002 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2002 |
|
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, ACC
|
July 2, 2002 |
|
SUPREME INDUSTRIES LTD. Vs. CCE & C
|
June 28, 2002 |
|
SUPREME POLYMERS (P) LTD. Vs. CCE, JAIPUR
|
February 20, 2002 |
|
SURAT AHMEDABAD TRANSPORT PVT LTD Vs. COMMR OF C EX ADJ
|
March 4, 2002 |
|
SURE INDIA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
|
January 4, 2002 |
|
SURELIA ENGG WORKS Vs. COMMISSIONER OF CUS C EX AHMEDABAD
|
January 31, 2002 |
|
SURYA FINE CHEMICALS Vs. COMMR. OF C. EX.
|
December 5, 2002 |
|
SURYA LAMINATES Vs. COMMISSIONER OF CUSTOMS
|
October 23, 2002 |
|
SURYA PHARMACEUTICALS Vs. CCE
|
March 22, 2002 |
|
SURYALAKSHMI COTTON MILLS LTD Vs. COMMR OF CUS AND C EX
|
December 17, 2002 |
|
SUSHIL KHANNA Vs. CCE
|
July 19, 2002 |
|
SUSHIL KR MORE Vs. COMMISSIONER OF CUSTOMS
|
October 4, 2002 |
|
SUVARNA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
|
June 28, 2002 |
|
SUVIDHA ENGINEERS (INDIA) LTD. & Vs. CCE
|
August 27, 2002 |
|
SWAPNA SAKAR STEEL LTD. Vs. CCE, AHMEDABAD
|
August 23, 2002 |
|
SWARAJ MAZDA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
January 24, 2002 |
|
SWASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE RAIPUR
|
February 13, 2002 |
|
SWASTIK PIPES & TUBES PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
December 18, 2002 |
|
SWEM INDUSTRIES Vs. COMMR OF CUS C EX SURAT
|
January 3, 2002 |
|
SWIL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 13, 2002 |
|
SYED SALEEM Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
October 11, 2002 |
|
SYNTHITE INDUSTRIAL CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
|
June 7, 2002 |
|
T.N. TOBACCO CO. LTD. & LIBRA Vs. CCE
|
December 2, 2002 |
|
T.R.F. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
|
March 28, 2002 |
|
T.T.K. PHARMA LTD. Vs. COMMISSIONER OF C. EX.
|
July 4, 2002 |
|
TAHER MIAH Vs. COMMISSIONER OF CUSTOMS, SHILLONG
|
May 15, 2002 |
|
TAINWALA PERSONAL CARE PRODUCTS PVT. LTD. Vs. CCE
|
May 23, 2002 |
|
TAMILNADU AMMONIA PVT. LTD. Vs. COMMR. OF C. EX., COCHIN
|
July 11, 2002 |
|
TAMILNADU PETRO PRODUCTS Vs. CCE
|
September 3, 2002 |
|
TAMILNADU PETRO PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
|
January 3, 2002 |
|
TANEJA TONERS PVT. LTD. AND ANR. Vs. CC (GENERAL)
|
April 16, 2002 |
|
TANGERINE INFORMATIQUE LTD AND OM PRAKASH HEMRAJANI Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
|
February 5, 2002 |
|
TANYA DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUS PORT
|
July 19, 2002 |
|
TARAPUR COATINGS AND ADHESIVES PVT LTD Vs. CCE
|
April 7, 2002 |
|
TARU LALWANI ENGINEERING PVT LTD Vs. COMMISSIONER OF C EX
|
May 23, 2002 |
|
TARUN CASTINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
February 22, 2002 |
|
TATA CHEMICAL LTD. Vs. CCE, LUCKNOW
|
June 20, 2002 |
|
TATA ENGG. & LOCOMOTIVE CO. LTD. Vs. CC & CE, PUNE
|
December 27, 2002 |
|
TATA ENGINEERING LOCOMOTIVE COMPANY LTD Vs. C C
|
March 4, 2002 |
|
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. COMMR OF CUS ACC
|
September 16, 2002 |
|
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
January 21, 2002 |
|
TATA IRON & STEEL CO. LTD. Vs. CCE
|
October 22, 2002 |
|
TATA IRON & STEEL COMPANY LTD Vs. COMMISSIONER OF C EX
|
October 28, 2002 |
|
TATA IRON AND STEEL CO LTD Vs. COMMR OF CUS AIRPORT
|
December 11, 2002 |
|
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 2002 |
|
TATA IRON AND STEEL CO. LIMITED Vs. CCE
|
June 26, 2002 |
|
TATA LIBERT LIMITED Vs. CCE
|
September 11, 2002 |
|
TATA METALIKS LTD Vs. COMMISSIONER OF C EX
|
October 7, 2002 |
|
TATA REFRACTORIES LIMITED Vs. COMMR OF C EX CUS BHUBANESWAR
|
January 22, 2002 |
|
TATA TEA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2002 |
|
TATA YODOGAWA LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
|
February 18, 2002 |
|
TAXCHEM Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 4, 2002 |
|
TECHNO STAMPINGS Vs. COMMISSIONER OF C EX
|
October 21, 2002 |
|
TECHNOVA IMAGING SYSTEMS (P) LTD. Vs. COMMISSIONER OF CUS.
|
September 25, 2002 |
|
TECIL CHEMICALS & HYDRO POWER LTD. Vs. COMMR. OF C. EX.
|
October 24, 2002 |
|
TELCO LTD Vs. COMMISSIONER OF C EX
|
December 5, 2002 |
|
TELCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2002 |
|
TELEPHONE CABLES LTD. Vs. COMMISSIONER OF C. EX.
|
November 14, 2002 |
|
TEX PRINTS TEXTILES PVT. LTD. Vs. CCE
|
April 22, 2002 |
|
TEXCHEM Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2002 |
|
TEXLA ENTERPRISES Vs. COMMISSIONER OF CUS.
|
July 26, 2002 |
|
TEXMACO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2002 |
|
THANDAVA CO-OP. SUGARS LTD. Vs. COMMR. OF C. EX., HYDERABAD
|
August 2, 2002 |
|
THAWARDAS WADHUMAL Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
|
March 4, 2002 |
|
THERMAX LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
|
January 31, 2002 |
|
THERMON HEAT TRACERS LTD Vs. COMMR OF CUSTOMS AND C EX
|
December 13, 2002 |
|
THERMOTECH AND PARDEEP KHANNA Vs. CCE
|
June 12, 2002 |
|
THIRD MEMBER ON REFERENCE : JUSTICE K.K. USHA, PRESIDENT
COLLECTOR OF C. EX., JAMSHEDPUR Vs. HINDUSTAN COPPER LIMITED
|
April 19, 2002 |
|
THIRUCHENGODE VELAVAR SPINNING Vs. C.C.E.
|
November 29, 2002 |
|
THIRUMALAI CHEMICALS Vs. CCE
|
March 26, 2002 |
|
TILAKNAGAR INDUSTRIES LTD Vs. COMMR OF CUS C EX
|
June 28, 2002 |
|
TIMKEN INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
|
April 17, 2002 |
|
TIPCO POLYMERS LTD Vs. CCE
|
May 6, 2002 |
|
TIRUMALA BEARING PVT LTD Vs. COMMISSIONER OF CUS VISAKHAPATNAM
|
January 16, 2002 |
|
TISCO Vs. COMMISSIONER OF C EX
|
December 19, 2002 |
|
TISCO LTD Vs. CCE
|
June 24, 2002 |
|
TITAGARH INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., CAL.-III
|
May 15, 2002 |
|
TITAGARH PAPER MILLS Vs. CCE
|
July 19, 2002 |
|
TITAN INDUSTRIES LTD. Vs. CCE
|
December 23, 2002 |
|
TONIRA PHARMA LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
|
February 22, 2002 |
|
TOTAL LUBRICANTS INDIA LIMITED Vs. COMMISSIONER OF C EX
|
June 19, 2002 |
|
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
|
May 17, 2002 |
|
TRANS SHIPPING SERVICES Vs. COMMISSIONER OF CUS
|
August 6, 2002 |
|
TRANSPEK INDS. LTD. Vs. COMMISSIONER OF C. EX.
|
September 5, 2002 |
|
TRANSPEK INDUSTRY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2002 |
|
TRANSWORLD SHIPPING Vs. COMMISSIONER OF CUSTOMS
|
November 18, 2002 |
|
TREASURE TECH ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX.
|
March 15, 2002 |
|
TRF LTD Vs. COMMISSIONER OF CENTRAL EXCISE VISAKHAPATNAM
|
January 16, 2002 |
|
TRIDOSS LABORATORIES LTD Vs. COMMISSIONER OF C EX & CUS
|
May 16, 2002 |
|
TRIMURTI SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 19, 2002 |
|
TRIPTY DRINKS (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESWAR-I
|
January 8, 2002 |
|
TRISHAKTI ALLOYS P LTD Vs. CCE
|
August 12, 2002 |
|
TRIVENI ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
February 7, 2002 |
|
TRIVENI SHEET GLASS LTD. Vs. COMMISSIONER OF C. EX.
|
March 15, 2002 |
|
TRUE CARE PHARMACEUTICALS Vs. COMMISSIONER OF C EX
|
December 16, 2002 |
|
TUBE INVESTMENTS OF INDIA LTD. Vs. CC
|
June 12, 2002 |
|
TYRE CORPN OF INDIA LTD Vs. COMMR OF C EX
|
December 10, 2002 |
|
TYRE CORPORATION OF INDIA LTD. Vs. COMMR. OF C. EX., CALCUTTA-III
|
June 27, 2002 |
|
U T LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJ DELHI
|
January 16, 2002 |
|
U-FOAM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2002 |
|
U.G. HOSPITALS Vs. COMMISSIONER OF CUS., ACU, NEW DELHI
|
May 2, 2002 |
|
U.K. PAINT INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
August 22, 2002 |
|
ULTRA COAT Vs. COMMISSIONER OF CUSTOMS
|
August 27, 2002 |
|
ULTRA FILTER (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
April 12, 2002 |
|
UMA MERCANTILE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 12, 2002 |
|
UNI DERITEND LTD. Vs. CC& CE
|
January 1, 2002 |
|
UNIFORGE BEARING CO. (P) LTD. Vs. COMMISSIONER OF C. EX.
|
July 26, 2002 |
|
UNIQUE PLASTIC INDUSTRIES Vs. COMMISSIONER OF C EX
|
June 24, 2002 |
|
UNISINDO TRADING PVT. LTD. Vs. COMMISSIONER OF CUS., HYDERABAD
|
July 26, 2002 |
|
UNISYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 2002 |
|
UNITED INDIA CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
March 6, 2002 |
|
UNITED LINER AGENCY (INDIA) PVT. LTD. Vs. CCE (P), AHMEDABAD
|
February 18, 2002 |
|
UNITED TELEVISION Vs. COMMISSIONER OF C EX
|
November 11, 2002 |
|
UNITY ORGANICS PVT LTD Vs. COMMISSIONER OF CUS & C EX
|
December 17, 2002 |
|
UNIVAL SURGICAL TRADERS Vs. CC, KOCHI
|
July 4, 2002 |
|
UNIVERSAL CABLES LTD. Vs. CCE
|
October 31, 2002 |
|
UNIVERSAL CHEMICALS AND INDUS. Vs. DESIGNATED AUTHORITY
|
October 28, 2002 |
|
UNIVERSAL MEDICARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 2002 |
|
UNIWORTH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2002 |
|
USMAN KHAN, LIYAKAT KHAN, Vs. CC
|
September 23, 2002 |
|
UT LIMITED Vs. COMMISSIONER OF C EX
|
April 1, 2002 |
|
V K IMPEX Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA
|
January 22, 2002 |
|
V M JOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 13, 2002 |
|
V M METALS Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA
|
February 7, 2002 |
|
V V F LTD Vs. COMMR OF C EX AND CUSTOMS
|
November 29, 2002 |
|
V.K. JAIN Vs. CC
|
February 12, 2002 |
|
V.N.S. SPINNERS Vs. COMMISSIONER OF C. EX.
|
November 7, 2002 |
|
VAKUDHADHU NOORDEEN AND M. ALAGU Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2002 |
|
VANDANA DYEING PVT. LTD. Vs. CCE
|
March 8, 2002 |
|
VANDANA ISPAT P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
|
May 28, 2002 |
|
VANDANA TEX DYES Vs. CCE, VADODARA
|
May 14, 2002 |
|
VARDHMAN ACRYLICS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 4, 2002 |
|
VARDHMAN INDUSTRIES LTD. Vs. CCE
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February 4, 2002 |
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VARUN ALUMINIUM INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., NAVA SHEVA
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January 15, 2002 |
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VASAVADATTA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
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July 10, 2002 |
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VEER PRABHU SILK MILLS AND ANR. Vs. CCE, SURAT
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March 4, 2002 |
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VEGA SHIPPING AND TRANSPORT PVT LTD Vs. COMMR OF CUS
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November 28, 2002 |
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VENUS AUTO PVT. LTD. Vs. CCE, KANPUR
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April 2, 2002 |
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VENUS GEMS & JEWELLERY Vs. COMMISSIONER OF CUSTOMS, (ACU),
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March 8, 2002 |
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VENUS INSULATION PRODUCTS MFG. CO. Vs. COMMISSIONER OF CUS., GOA
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May 3, 2002 |
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VI JOHN BEAUTY TECH Vs. COMMISSIONER OF CENTRAL EXCISE,
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March 11, 2002 |
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VIACOM ELECTRONICS P LTD Vs. COMMISSIONER OF C EX
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March 21, 2002 |
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VIACOM ELECTRONICS PVT. LTD. Vs. CC (ACU)
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August 29, 2002 |
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VICCO LABS Vs. CCE, NAGPUR
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May 28, 2002 |
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VICE-CHANCELOR Vs. CC (SEA)
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August 23, 2002 |
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VIDEOCON NARMADA ELECTRONICS LTD Vs. COMMISSIONER OF C EX
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September 19, 2002 |
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VIDEOCON NARMADA GLASS Vs. DESIGNATED AUTHORITY
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November 15, 2002 |
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VIDHYACHAL AIR PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
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November 26, 2002 |
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VIJAY KUMAR Vs. COMMISSIONER OF CUSTOMS, RAIPUR
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January 25, 2002 |
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VIJLAL VITHALDAS SONS Vs. COMMISSIONER OF C EX MUMBAI VII
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January 8, 2002 |
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VIKAS AUTOMATIC FASTENERS PVT LTD Vs. COMMR OF C EX NAGPUR
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January 18, 2002 |
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VIKAS FORGING P. LTD. Vs. CCE
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March 13, 2002 |
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VIKRAM GREEN TECH I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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April 9, 2002 |
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VIKRANT TYRES LTD. Vs. CC
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October 1, 2002 |
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VIMAL IMPEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 29, 2002 |
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VIMAL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
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March 5, 2002 |
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VIMAL ORGANICS LTD. Vs. CCE, MEERUT
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May 21, 2002 |
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VINAYAK INDUSTRIES Vs. COMMISSIONER OF C EX
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November 13, 2002 |
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VINAYAK STEELS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
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August 23, 2002 |
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VINAYAKA ALLOYS LTD. Vs. CCE
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June 26, 2002 |
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VINOD KR. SHAW Vs. COMMISSIONER OF CUSTOMS , KOLKATA
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May 15, 2002 |
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VINTRON ELECTRONICS P. LTD. Vs. COMMR. OF C. EX.
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November 8, 2002 |
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VIPOR CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
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June 14, 2002 |
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VIPUL PLASTIC INDUSTRIES Vs. COMMR OF CUSTOMS ACC MUMBAI
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February 6, 2002 |
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VIR METAL INDUSTRY Vs. COMMISSIONER OF C. EX.
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March 19, 2002 |
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VIRAL FILAMENTS LTD Vs. COMMISSIONER OF C EX CUS VADODARA
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February 4, 2002 |
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VIRAL LAMINATES LTD Vs. COMMISSIONER OF C EX CUS AHMEDABAD II
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January 10, 2002 |
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VIRCHOW LABORATORIES LTD. Vs. MINISTRY OF FINANCE
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February 12, 2002 |
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VISAKHAPATNAM STEEL PLANT Vs. COMMR. OF C. EX., VISAKHAPATNAM
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March 8, 2002 |
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VISAKHAPATNAM STEEL PLANT Vs. CCE, VISAKHAPATNAM
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August 12, 2002 |
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VISHAL DRUG PHARMA Vs. CC, AMRITSAR
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April 11, 2002 |
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VISHAL METAL CASTING P. LTD. Vs. COMMISSIONER OF C. EX.
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November 25, 2002 |
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VISHNU CHEMICALS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
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July 24, 2002 |
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VISWAAT CHEMICALS LIMITED Vs. COMMISSIONER OF C EX
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December 20, 2002 |
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VOLTAS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
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June 5, 2002 |
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VOLTAS LTD Vs. CCE
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November 22, 2002 |
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VOLTAS LTD., ALLWYN UNIT Vs. COMMISSIONER OF CENTRAL EXCISE
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October 21, 2002 |
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VORA PRODUCTS Vs. COMMISSIONER OF C EX PUNE II
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January 2, 2002 |
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VST INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
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November 22, 2002 |
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W. RAJEN SINGH Vs. COMMISSIONER OF CUSTOMS, SHILLONG
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July 30, 2002 |
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W.G. MAURYA SHERTAON HOTEL & Vs. COMMR. OF C. EX.
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July 23, 2002 |
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WALUJ BEVERAGES Vs. CCE
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September 3, 2002 |
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WATER TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS
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November 25, 2002 |
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WELDFLUX INDUSTRIES Vs. CCE
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December 27, 2002 |
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WESMAN ENGINEERING CO. LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-III
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January 31, 2002 |
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WESTERN COAL FIELD LTD Vs. COMMISSIONER OF C EX
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March 5, 2002 |
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WESTERN COAL FIELDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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August 2, 2002 |
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WHIRLPOOL OF INDIA LTD. Vs. CCE
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May 12, 2002 |
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WHITE CLIFF TEA Vs. COMMISSIONER OF CUS & C EX
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December 5, 2002 |
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WHITE SILCO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT
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January 21, 2002 |
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WHITE WAY PRODUCTS Vs. COMMISSIONER OF C EX
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December 13, 2002 |
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WILKINSON SWORD INDIA LTD. Vs. CCE
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August 12, 2002 |
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WILLIAM GOODACRE & SONS (I) LTD. Vs. COMMR. OF CUS., COCHIN
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September 6, 2002 |
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WINDOW GLASS LTD Vs. CCE
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October 29, 2002 |
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WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
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February 12, 2002 |
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WIPRO LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, BANGALORE
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March 1, 2002 |
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WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
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January 18, 2002 |
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WOODMEN INDUSTRIES Vs. COMMR OF C EX
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August 21, 2002 |
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WPIL LTD Vs. COMMR OF C EX
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December 10, 2002 |
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XEROX MODICORP. LTD. Vs. COMMISSIONER OF CUSTOMS
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November 5, 2002 |
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YENEPOYA MINERALS & GRANITES LTD. Vs. COMMR. OF C. EX., BANGALORE
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March 8, 2002 |
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YERWADA INVESTMENTS LTD Vs. COMMISSIONER OF CUSTOMS
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November 18, 2002 |
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YUSUF KADER Vs. CC P
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April 11, 2002 |
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ZAVENIR COATED PRODUCTS P LTD Vs. COMMISSIONER OF CUSTOMS
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July 5, 2002 |
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ZENITH DIE CAST PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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January 23, 2002 |
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ZUARI CEMENTS Vs. COMMR. OF C. EX., HYDERABAD-II
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December 27, 2002 |