REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
1 3 M/S WESTERN INDIA MACHINERY CO AND 4 6 M/S VINEET ELECTRICAL INDUSTRIES P LTD Vs. COMMR OF CENTRAL EXCISE BHUBNESWAR I	January 2, 2001
1-2. MOH. IDRIS Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	May 21, 2001
21ST CENTURY ENGG SERVICES Vs. CC MUMBAI	June 22, 2001
A C C LTD Vs. C C E CHANDIGARH	May 11, 2001
A FERNANDES Vs. COMMISSIONER OF CUSTOMS MUMBAI	February 7, 2001
A G SYED MOOSA Vs. COMMISSIONER OF CUSTOMS CHENNAI	July 10, 2001
A K ENGINEERING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 11, 2001
A K INDUS Vs. CCE CALCUTTA II	May 31, 2001
A P KHANDARIA AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	June 12, 2001
A P SALES CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	August 9, 2001
A. HIMANSHU & CO. Vs. COMMISSIONER OF CUSTOMS	September 28, 2001
A. INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	August 16, 2001
A. RADHA KRISHNAN Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 27, 2001
A. SIVAN Vs. COMMISSIONER OF CUSTOMS	November 7, 2001
A.B.J. MICRO FOAMS Vs. C.C.E., JAIPUR	April 17, 2001
A.G. INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.	January 29, 2001
A.K. MARBLES Vs. CCE, BHOPAL	February 26, 2001
A.P. ELECTRICAL EQUIPMENT Vs. COMMR. OF CEX	January 3, 2001
A.V.G. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 26, 2001
A.W. FABER CASTELL (INDIA) PVT. Vs. COMMISSIONER OF CUSTOMS	September 17, 2001
A.Y. ENTERPRISES Vs. CCE DELHI	January 18, 2001
AAR KAY PROCESSORS Vs. C.C.E., DELHI	March 15, 2001
AARGEE INDUSTRIES Vs. RESPONDENT: COMMISSIONER OF	November 12, 2001
AARTI DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXICSE MUMBAI III	March 1, 2001
AARTI STEELS LTD. Vs. COLLECTOR OF CENTRAL EXCISE	September 5, 2001
ABBAS MASTER Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	August 8, 2001
ABDUL JABBAR Vs. COMMISSIONER OF CUSTOMS SHILLONG	October 4, 2001
ABDUL MAJID ANSARI Vs. COMMISSIONER OF CUSTOMS, PATNA	August 22, 2001
ABDUL MAJID ANSARI AND Vs. COMMISSIONER OF CUSTOMS PATNA	August 21, 2001
ABDUL MAJID ANSARI AND OTHERS Vs. CC PATNA	July 30, 2001
ABDUL RAZAK HAJI ISMAIL Vs. COMMISSIONER OF CUSTOMS P MUMBAI	April 20, 2001
ABHIJYOT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD	August 13, 2001
ABHISHEK ALLOYS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	April 9, 2001
ABHISHEK MODI Vs. COMMR OF CUSTOMS KOLKATA	May 28, 2001
ABHISHEK STEEL P. LTD. AND RAKESH Vs. COMMISSIONER OF CENTRAL EXCISE,	October 16, 2001
ABHISHEK STEEL PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,	March 30, 2001
ABHISHEK STEELS LTD Vs. COMMISSIONER OF C EX	January 11, 2001
ABHISHEK STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	March 15, 2001
ABINASH CONSTRUCTION PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 7, 2001
ABLAZE PROCESS SYSTEM (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	March 13, 2001
ABN GRANITES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 25, 2001
ABROL ENGG. CO. Vs. CCE, CHANDIGARH	January 17, 2001
ACC CEMENT COS. LTD. Vs. CCE, BHOPAL	January 1, 2001
ACCUMAC MACHINE TOOLS PVT. Vs. COMMISSIONER OF CENTRAL	September 17, 2001
ACKSHAI MARKETING & SERVICES Vs. COMMISSIONER OF CUSTOMS, CHENNAI	March 30, 2001
ACMEVAC PUMPS AND ENGINEERING Vs. COMMR. OF C. EX.	January 23, 2001
ACRYSIL INDIA LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 17, 2001
ACTIS TECHNOLOGIES P. LTD. AND Vs. COMMISSIONER OF CUSTOMS,	June 6, 2001
ADARSH INDUSTRIES Vs. COMMISSIONER OF CEN EXCISE MUMBAI VII	May 9, 2001
ADARSH INDUSTRIES Vs. CCE, CHANDIGARH	June 11, 2001
ADARSH STEEL ROLLING MILLS Vs. R.J. STEEL ROLLING MILLS	May 3, 2001
ADARSH STEEL ROLLING MILLS AND Vs. CCE, CHANDIGARH	May 16, 2001
ADDI ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 14, 2001
ADDI ALLOYS PVT. LTD. Vs. CC DELHI	February 15, 2001
ADDISONS PAINTS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 17, 2001
ADHUNICK STEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA	September 6, 2001
ADINATH TEXTILES LTD. Vs. CCE, CHANDIGARH	April 17, 2001
ADINATH TEXTILES LTD., Vs. CCE, CHANDIGARH	June 21, 2001
ADITYA FUELS LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS KANDLA	June 12, 2001
ADITYA STEEL INDUSTRIES LTD. Vs. C.C.E., BHUBANESHWAR- I	January 18, 2001
ADOR POLYCONTAINERS LTD. Vs. COMMISSIONER OF C. EX.	January 4, 2001
ADVANCE ENTERPRISES Vs. CCE, MEERUT	March 14, 2001
ADVANCE MULTITECH LTD. Vs. COMMISSIONER OF CUSTOMS	September 19, 2001
ADYAR BAKERY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	August 16, 2001
AERONAUTICAL DEVELOPMENT AGENCY Vs. COMMR. OF CUS., BANGALORE	July 20, 2001
AGARWAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 27, 2001
AGARWAL PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	November 26, 2001
AGARWAL RUBBER P LTD M/S T M TYRES AND TUBES PVT LTD M/S MARUTI RUBBERS M/S ROBOT ENGINEERING DEENDAYAL AGARWAL AND ASHOK KUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD	August 13, 2001
AGFA GAVAERT A.G. Vs. DESIGNATED AUTHORITY AND ADDL.	May 18, 2001
AGGARWAL RUBBER MILLS AND FLEXO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 5, 2001
AGGARWAL RUBBER PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	September 25, 2001
AGILE SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	August 14, 2001
AGRA BEVERAGES CORPN. (P) Vs. CCE, NEW DELHI	May 29, 2001
AGRO HYDRAULICS SHRI. H. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 26, 2001
AGT ELECTRONICS LTD Vs. COMMR OF CEX COIMBATORE	July 4, 2001
AHMED LEATHER EXPORTS Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 27, 2001
AHMEDABAD KAISER I HIND MILLS CO LTD Vs. COMMISSIONER OF CEN EXCISE AHMEDABAD	May 1, 2001
AHMEDPUR SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	August 23, 2001
AIR ASIATIC LTD Vs. COMMISSIONER OF CUSTOMS NEW DELHI	November 8, 2001
AIR CONDITIONING CORPORATION LTD Vs. C C E CALCUTTA I	February 8, 2001
AIR CONDITIONING CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 19, 2001
AIR CONDITIONING CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 25, 2001
AIR CONDITIONING CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	May 3, 2001
AIR INDIA Vs. COMMISSIONER OF CUSTOMS ACC,	June 13, 2001
AIR INDIA Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 3, 2001
AIR INDIA Vs. COMMISSIONER OF CUSTOMS AIRPORT MUMBAI	March 27, 2001
AIR INDIA, CAPT. H.P.S. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 25, 2001
AIREX VALVES PRIVATE LIMITED Vs. COMMR. OF C. EX. AND CUS.	January 24, 2001
AIRGRILL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	April 11, 2001
AIRPORT AUTHORITY OF INDIA Vs. CC	December 11, 2001
AJANTA COMPOSITE PVT LTD Vs. CCE JSR	June 21, 2001
AJANTA ELECTRIC INDUSTRIES Vs. C.C.E., DELHI	May 10, 2001
AJANTA TRANSISTOR CLOCK MFG CO Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 19, 2001
AJAY GUPTA & SANJEEV GUPTA Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	January 11, 2001
AJIT COTTON GINNIGN PRESSING Vs. CCE, CHANDIGARH	June 22, 2001
AJJUTTY & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE OF	April 4, 2001
AKANSHA OVERSEAS AND M/S SHWETA INTERNATIONAL SHRI UJJAL GOON Vs. C C PORT CALCUTTA	April 16, 2001
AKASAKA ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX.	January 19, 2001
AKASH AGARWAL AND M/S SHIVANI Vs. COMMISSIONER OF CENTRAL EXCISE,	July 16, 2001
AKAY ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	March 27, 2001
AKAY VALVES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	February 7, 2001
AKSH INDIA LTD. & M/S. C.M.J. Vs. C.C.E. JAIPUR	June 25, 2001
AKSH INDIA LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-1	October 12, 2001
AL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	September 19, 2001
ALANG MARINE LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	May 25, 2001
ALBERT DAVID LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 17, 2001
ALBERT DAVID LTD Vs. CCE CALCUTTA I	July 3, 2001
ALCOBEX METALS LTD. Vs. CCE, JAIPUR	January 25, 2001
ALELI & CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 10, 2001
ALEMBIC LTD. Vs. COMMISSIONER, CENTRAL EXCISE &	March 13, 2001
ALEX C. JOSEPH & SOMAN SUNIL KUMAR Vs. COMMR. OF CUS., COCHIN	April 20, 2001
ALEX CABLES LTD AND M/S ARFIN ENTERPRISES LTD Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD	March 7, 2001
ALEX JOSEPH Vs. COMMISSIONER OF CUSTOMS	August 29, 2001
ALFA LAVAL (INDIA) LTD. Vs. COMMISSIONER OF C. EX.	September 17, 2001
ALFA MACHINERY MAKERS Vs. C.C.E., CHANDIGARH	January 1, 2001
ALFRED BERG & CO. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 30, 2001
ALI MOHAMMED SAALE Vs. COMMISSIONER OF CUSTOMS P MUMBAI	May 22, 2001
ALKYL AMINES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII	July 11, 2001
ALLANA PHARMACHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 17, 2001
ALLIED BITUMEN COMPLEX INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	September 20, 2001
ALLIED FERROMELT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 8, 2001
ALLIED FOUNDERS PVT. LTD., Vs. COMMISSIONER OF CENTRAL	September 21, 2001
ALLIED INDUSTRIES Vs. CCE JAIPUR	January 10, 2001
ALLIED RESINS & CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 29, 2001
ALLIED RESINS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 28, 2001
ALMET CORPN. LTD. Vs. C.C. EX., AURANGABAD	April 2, 2001
ALOK PAPER INDUS. Vs. CCE, INDORE	May 18, 2001
ALOK TEXTILE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 16, 2001
ALPANA SADHUKHAN Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	November 26, 2001
ALSTOM POWER BOILERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	December 27, 2001
ALUKKAS EXPORTERS Vs. COMMISSIONER OF CUSTOMS COIMBATORE	November 23, 2001
ALUM HASSAN Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.	May 31, 2001
ALUMINIUM ALLIED PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I	October 12, 2001
ALUMINIUM INDUSTRIES Vs. CC, COCHIN	April 26, 2001
ALUMINIUM INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 29, 2001
ALUMINIUM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 31, 2001
AMAL KUMAR GHOSH AND OTHERS Vs. C C PREV W B	July 11, 2001
AMAL PRODUCTS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	July 4, 2001
AMALGAMATIONS VALEO CLUTCH LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 7, 2001
AMAN MARBLE INDUSTRIES P LTD Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR	May 23, 2001
AMAR AMIT JALANA ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	May 4, 2001
AMAR AMIT JALNA ALLOYS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD	July 30, 2001
AMAR DEO PLASTIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	August 6, 2001
AMAR DYE CHEM LTD. Vs. COMMISSIONER OF CEN. EXCISE,	May 1, 2001
AMARJEET KAUR, INDORE Vs. COMMISSIONER OF CUSTOMS, PATNA	August 22, 2001
AMARSRI ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 24, 2001
AMBAJI SYNTEX PVT LTD SOMANI INTERNATIONAL MAHESH TEXTURISER PVT LTD SHANKARLAL SOMANI AND M K SOMANI Vs. COMMISSIONER OF CENTRAL EXCISE SURAT I	June 18, 2001
AMBAJOGAI SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 22, 2001
AMBAL MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 26, 2001
AMBE INDUSTRIAL ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 28, 2001
AMBICA STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	October 15, 2001
AMBIKA CHEMICALS, SRI M. Vs. COMMISSIONER OF C. EXCISE,	June 26, 2001
AMBIKA NAHAR EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA	November 5, 2001
AMCO BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 23, 2001
AMCO BATTERIES LTD. Vs. COMMISSIONER OF CENTRAL	December 19, 2001
AMCO TAL & M/S. M.D. MERCHANT Vs. CCE, RAJKOT	April 17, 2001
AMEYA COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE,	July 23, 2001
AMIN AGRO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	August 8, 2001
AMINUL ISLAM SRI KARUNAMOY PAL SRI TAPAS SARKAR AND SRI INDANIL CHAKRABORTY Vs. CC P CALCUTTA	June 27, 2001
AMISS ENGINEERS Vs. CCE, MADRAS	April 30, 2001
AMIT KUMAR SAHA Vs. COMMISSIONER OF CUS. (PREV.), WEST BENGAL	February 15, 2001
AMIT PRAKASH ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD	July 30, 2001
AMITASHA ENTERPRISES PVT LTD AND VANKAT SARIPALLI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS NAGPUR	August 9, 2001
AMITRONICS (P) LTD. Vs. COMMR. OF CUS. & C. EX., BANGALORE	March 27, 2001
AMMONIA MARKETING CO. Vs. COMMISSIONER OF C. EX. & CUS., BANGALORE	June 26, 2001
AMMONIA SUPPLY COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,	May 30, 2001
AMOLI ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 30, 2001
AMRIT BANASPATI CO. LTD. Vs. CCE, CHANDIGARH	March 15, 2001
AMRIT CHEM Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	July 26, 2001
AMRIT PAPERS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 30, 2001
AMRIT TANK Vs. CCE, BHOPAL	January 31, 2001
AMRITSAR CROWN CAPS (P) LTD., Vs. CCE, CHANDIGARH	March 30, 2001
AMRITSAR SWADESHI WOOLLEN MILLS Vs. COMMISSIONER OF CUSTOMER MUMBAI	March 19, 2001
AMRUT CORPORATION, KANTAWALA & Vs. COMMISSIONER OF CUSTOMS	September 19, 2001
AMSTRIN PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	February 27, 2001
ANAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	May 4, 2001
ANAND COSTPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
ANAND COSTPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	October 9, 2001
ANAND HEALTH CARE LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	November 19, 2001
ANAND HEALTH CASE LTD. Vs. CC NEW DELHI	May 15, 2001
ANANDA BISWAS Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	August 28, 2001
ANANT SYNTEX LTD. Vs. CCE, JAIPUR-II	June 27, 2001
ANCHOR ENGINEERING WORKS Vs. CCE, CHANDIGARH-II	June 18, 2001
ANDAMAN TIMBER INDUS LTD Vs. CCE CALCUTTA II	May 1, 2001
ANDHRA PRADESH HEAVY MACHINERY ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAIPUR	October 9, 2001
ANDHRA PRADESH PAPER MILLS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISAKHAPATNAM	September 4, 2001
ANDHRA PRADESH PAPER MILLS LTD AND CCE HYDERABAD Vs. COMMISSIONER OF C EX HYDERABAD AND ANDHRA PRADESH PAPER MILLS LTD	July 23, 2001
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VIZAG	September 12, 2001
ANDUL FABRICATORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II	June 21, 2001
ANGADPAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 22, 2001
ANGADPAT INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.	January 8, 2001
ANGALAMMAN MOTOR WORKS Vs. COMMR. OF CEX, MADRAS	May 24, 2001
ANGELITO MERCADO AND SHRI JERRY DETOON Vs. COMMISSIONER OF CUSTOMS P MUMBAI	May 16, 2001
ANIL B JINDAL AND GODAVARI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	September 4, 2001
ANIL DAS, Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	December 6, 2001
ANIL DEBNATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	August 30, 2001
ANIL KR. SHAW Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.	July 3, 2001
ANIL SUNIL TRADE & INVESTMENTS (P) LTD. Vs. C.C.E., BANGALORE-III	February 14, 2001
ANILMA ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	December 4, 2001
ANILMA ASSOCIATES Vs. CCE, NEW DELHI	June 18, 2001
ANILMA ASSOCIATES Vs. CCE, NEW DELHI	March 29, 2001
ANIPACK LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 27, 2001
ANJALEEM ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	October 30, 2001
ANJALEEM ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 14, 2001
ANKIT POLYESTER LTD. Vs. COMMISSIONER OF CUSTOMS	September 14, 2001
ANMOL BISCUITS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 21, 2001
ANNAPURNA INDUSTRIES LTD. Vs. CCE, HYDERABAD-I	May 16, 2001
ANNAPURNA INDUSTRIES PVT LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT	May 15, 2001
ANNAPURNA INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	November 7, 2001
ANNU METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
ANSA POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS	January 2, 2001
ANUSHIKHA AUTOLITE LTD. Vs. C.C.E. JAIPUR	March 12, 2001
ANZ GRINDLAYS BANK Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 31, 2001
APAR INDUSTRIES LTD. AND M.J. SHAH Vs. COMMISSIONER OF CENTRAL EXCISE,	August 29, 2001
APEX DETONATORS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	October 29, 2001
APEX ISPAT (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	December 19, 2001
APL (INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS,	July 20, 2001
APOLLO TYRES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	January 25, 2001
APOLLO VIKAS STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD	April 16, 2001
APPOLLO ELECTRIC INDUSTRIES Vs. CCE, DELHI-I	February 19, 2001
APS ASSOCIATES (P) LTD. Vs. CCE CHANDIGARH	March 22, 2001
APSARA ART MATERIALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II	March 19, 2001
APTAB ALI ABDUL KALAM ANARUL BISWAS MD SABDUL MONDAL ASHASAN ALI IDRIS ALI AND MUSARAF HUSSAIN Vs. COMR OF CUSTOMS PREV W B	May 4, 2001
APTE AMALGAMATION LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 9, 2001
APTE AMALGAMATIONS LTD Vs. COMMISSIONER OF CUSTOMS EP MUMBAI	July 16, 2001
APTE AMALGAMATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	May 23, 2001
APTE AMALGAMATIONS LTD. Vs. COMMISSIONER OF CUSTOMS	September 24, 2001
AQUA ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 29, 2001
AQUA ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 20, 2001
AQUA-VIN PIPES PVT. LTD. Vs. CCE	February 16, 2001
AQUASTRIDES BIO-TECH LTD. Vs. COMMR. OF CUSTOMS, MADRAS	May 22, 2001
ARADHYA AGENCIES Vs. COMMISSIONER OF C. EX., BANGALORE	December 7, 2001
ARAMBAG PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV	December 26, 2001
ARBIND KUMAR Vs. COMMISSIONER OF CUSTOMS PATNA	May 3, 2001
ARBINDO LIQUORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	March 13, 2001
ARCEE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	July 9, 2001
ARCHANA ELECTRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 20, 2001
ARCHANA INDUSTRIES TRANSFORMERS P LTD AND VIDARBHA TRANSFORMERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	February 15, 2001
ARIHANT COTSYN LTD. Vs. CCE, CHANDIGARH	April 9, 2001
ARIHANT IMPEX Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 22, 2001
ARIHANT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, CHENNAI	August 24, 2001
ARIHANT YARN PROCESSORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	May 22, 2001
ARORA ALLOYS LTD. AND M/S. Vs. CCE, CHANDIGARTH-I	March 12, 2001
ARPEE ELECTRICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	April 25, 2001
ARPIT MARBLES (P) LTD. Vs. CCE, JAIPUR-I	May 24, 2001
ARSH CASTING (P) LTD. Vs. C.C.E. CHANDIGARH	May 10, 2001
ARTECH POWER PRODUCTS, LTD. Vs. CCE, COCHIN	February 23, 2001
ARTEE CHAUHAN, Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	November 20, 2001
ARTHANARI LOOM CENTRE Vs. COMMISSIONER OF CUSTOMS, TRICHY	April 27, 2001
ARTI STRIPS (P) LTD., M/S. Vs. CCE, CHANDIGARH	May 4, 2001
ARUN KUMAR NATH Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	November 2, 2001
ARUN R. SARAF Vs. COMMISSIONER OF CUSTOMS	October 19, 2001
ARVIND MILLS LTD B R SHAH AND HIMATRAM J BHATT Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	June 19, 2001
ARVIND MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, AIR	August 23, 2001
ARYAN FINE FAB LTD. AND P.D. RAI Vs. COMMISSIONER OF CENTRAL EXCISE	December 27, 2001
ARYAN FINE FAB LTD. AND P.D. RAI Vs. COMMISSIONER OF CENTRAL EXCISE,	November 23, 2001
ARYAN FINEFAB LTD KANTIBHAI PATEL AND PREM KUMAR RAI Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	May 17, 2001
ARYAN OVERSEAS LTD. AND ATUL Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 3, 2001
ARYAVART CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
ASARWA MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD I	August 16, 2001
ASARWA MILLS, B.B. CHOKHANI AND Vs. COMMISSIONER OF CENTRAL EXCISE,	December 20, 2001
ASEA BROWN BOVERI HOSPET Vs. COMMISSIONER OF CENTRAL	June 6, 2001
ASEA BROWN BOVERI LIMITED Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	June 29, 2001
ASEA BROWN BOVERI LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I	November 8, 2001
ASEA BROWN BOVERI LTD Vs. C C E CALCUTTA I	June 22, 2001
ASEA BROWN BOVERI LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISHAKHAPATNAM	June 15, 2001
ASEA BROWN BOVERI LTD Vs. CCE CALCUTTA I	July 23, 2001
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	March 14, 2001
ASEA BROWN BOVERI LTD., BOMBAY Vs. COMMISSIONER OF CUSTOMS	October 30, 2001
ASHIANA ISAPT LTD. & M/S Vs. CCE, JAIPUR-I	May 18, 2001
ASHIM DAS Vs. COMMISSIONER OF CUSTOMS (P),	September 10, 2001
ASHIMA DENIMS, H.S. RAJPUT, J.C. Vs. COMMISSIONER OF CENTRAL EXCISE	October 10, 2001
ASHIMA DYECOT LTD SHRI ATUL K SINGH SHRI K B DAVE SHRI D S R MURTHY SHRI H S RAJPUT SHRI R D PATEL SHRI S K MOHANTY AND SHRI M P PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	May 28, 2001
ASHIMA SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I	March 13, 2001
ASHISH & CO. Vs. COMMISSIONER OF CUSTOMS	October 24, 2001
ASHISH ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	May 30, 2001
ASHOK AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE,	February 6, 2001
ASHOK BHATIA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI	July 25, 2001
ASHOK C SHAH, VINODKUMAR JATIA AND Vs. COMMISSIONER OF CUSTOMS	January 19, 2001
ASHOK CONSTRUCTION COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II	March 20, 2001
ASHOK HANDLOOM HOUSE, SHRI Vs. COMMISSIONER OF CEN. EXCISE,	July 10, 2001
ASHOK IRON WORKS LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL	December 10, 2001
ASHOK IRON WORKS LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL EXCISE,	December 5, 2001
ASHOK KR. GUPTA Vs. CC, LUCKNOW	May 18, 2001
ASHOK KUMAR DURANI Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA	December 12, 2001
ASHOK LEYLAND LIMITED, CHENNAI Vs. COMMISSIONER OF CENTRAL EXCISE,	March 30, 2001
ASHOK LEYLAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 6, 2001
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	March 29, 2001
ASHOK LEYLAND LTD. Vs. C.C.E. CHENNAI	April 12, 2001
ASHOK LEYLAND LTD. Vs. C.C.E., JAIPUR	June 6, 2001
ASHOK ORGANIC INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	July 26, 2001
ASHOK ORGANIC INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	June 21, 2001
ASHOK ORGANIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 3, 2001
ASHOK ORGANIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 7, 2001
ASHOK PHARMACEUTICALS Vs. COMMISSIONER OF CUSTOMS ACC,	May 10, 2001
ASHOK SADHU SMT ASHALATA SADHU Vs. CC PREV W B	May 30, 2001
ASHOKA DYEING & FINISHING Vs. C.C.E., CHANDIGARH	February 1, 2001
ASHOKA FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	January 22, 2001
ASHOKA FOUNDRY Vs. COMMISSIONER OF C. EX., JAMSHEDPUR	January 23, 2001
ASHWIN BUTTONTEX CO PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	September 10, 2001
ASHWIN MEHTA Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI	June 21, 2001
ASHWIN STEEL INDS. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 16, 2001
ASHWINI KUMAR MORE Vs. COMMISSIONER OF CUSTOMS KANDLA	December 18, 2001
ASHWINI KUMAR MORE Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 11, 2001
ASHWINI KUMAR TANDON ANOOP GANDHI ANAND GIRI AND VINOD CHANDRA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI	May 16, 2001
ASIA OVERSEAS Vs. C.C.E., NEW DELHI	April 26, 2001
ASIA PACIFIC MARBLES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA	October 4, 2001
ASIA PACIFIC MARBLES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA SHEVA	October 12, 2001
ASIA POLYTEX (INDIA) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE	November 8, 2001
ASIA POLYTEX INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT	April 17, 2001
ASIA TEA ENTERPRISES Vs. COMMISSIONER OF CUS AND C EX	March 5, 2001
ASIA WORLD EXPORTS Vs. COMMISSIONER OF CUSTOMS	November 8, 2001
ASIAN ADVERTISERS Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	July 5, 2001
ASIAN ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 15, 2001
ASIAN ALLOYS LTD. Vs. CCE, CHANDIGARH	June 20, 2001
ASIAN ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 29, 2001
ASIAN CORPORATION Vs. COMMISSIONER OF CUSTOMS (PREV),	April 17, 2001
ASIAN INDUSTRIES Vs. CCE, NEW DELHI	May 24, 2001
ASIAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	September 26, 2001
ASIAN LEATHER CLOTH MFG CO Vs. COMMISSIONER OF CUSTOMS MUMBAI 38	February 26, 2001
ASIAN PAINTS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 18, 2001
ASIAN PAINTS LTD. Vs. CCE	November 26, 2001
ASIAN PLYWOOD INDUS PVT LTD Vs. CCE PATNA	September 3, 2001
ASIAN PLYWOOD INDUS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	September 24, 2001
ASIAN PLYWOOD INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	June 21, 2001
ASIAN PLYWOOD INDUSTRIES PVT LTD Vs. C C E PATNA	July 31, 2001
ASIF SHERIFF Vs. COMMISSIONER OF CUSTOMS (PORT),	November 19, 2001
ASIL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	July 6, 2001
ASK INTERNATIONAL INDIA Vs. COMMISSIONER OF CUSTOMS, MUMBAI	July 20, 2001
ASLAM NOOR MOHAMMED AND MADAN Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 19, 2001
ASMACO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 3, 2001
ASOKA BISCUIT WORKS Vs. CCE HAYDERABAD	July 12, 2001
ASOKA SPINTEX LTD., R.M. GOHEL, Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
ASPINWALL CO Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	April 20, 2001
ASSAM CHEMICALS UDOG Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG	May 1, 2001
ASSAM CHEMICALS UDYOG Vs. COMMR OF CENTRAL EXCISE SHILLONG	January 8, 2001
ASSAM CO LTD Vs. COMMISSIONER OF CUSTOMS	January 18, 2001
ASSAM COMPANY LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	January 18, 2001
ASSAM WOOD PRODUCTS P LTD Vs. CCE SHG	June 1, 2001
ASSEMBLY OF GOD HOSPITAL RESEARCH CENTRE Vs. CC AIRPORT CALCUTTA	July 10, 2001
ASSISTANT COMMISSIONER OF Vs. SUN-UP BOTANICS (PVT) LTD.	December 18, 2001
ASSISTANT ENGINEER (CIVIL), MSEB Vs. COMMISSIONER OF CENTRAL EXCISE,	September 10, 2001
ASSOCIATE ENGINEERS Vs. CCE, VADODARA-II	February 22, 2001
ASSOCIATED CEMENT COMPANIES LTD. Vs. COMMR. OF CUSTOMS, KOLKATA	June 21, 2001
ASSOCIATED CEMENT COS LTD Vs. COMMISSIONER OF C EX	January 6, 2001
ASSOCIATED ENGG. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	February 9, 2001
ASSOCIATED ENGG. INDUSTRIES, Vs. COMMISSIONER OF CENTRAL EXCISE,	June 1, 2001
ASSOCIATED INDUSTRIES Vs. COMMISSIONER OF CUSTOMS KANDLA	October 16, 2001
ASSOCIATED MANUFACTURER INDIA Vs. C C E CALCUTTA II	July 19, 2001
ASSOCIATED PLATES VESSELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 9, 2001
ASSOCIATED PLATES VESSELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	July 4, 2001
ASSOCIATED TYRE MACHINERY CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	August 24, 2001
ASST EXE ENGINEER CONSTRUCTION AND IMPROVEMENT TNEB Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	June 26, 2001
ASTER DRUGS & PHARMACEUTICAL Vs. C.C.E. CHANDIGARH	February 23, 2001
ASTRA MARINE PVT LTD Vs. COMMISSIONER OF CUSTOMS NHARA SHEVA	May 24, 2001
ATE ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 20, 2001
ATIC INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, MUMBAI	March 9, 2001
ATINDRA NATH SINGHA ROY Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	December 13, 2001
ATIXT COMPUTERS P LTD PRAVESH CHABRA AND A B MEHTA Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 31, 2001
ATLANTA SHIPPING P LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I	November 28, 2001
ATLANTIC SHIPPING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE	August 13, 2001
ATLANTIC SPINNING & WEAVING Vs. CENTRAL EXCISE BANGALORE	January 4, 2001
ATLANTIC SPINNING & WEAVING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	November 2, 2001
ATLAS AUTOMOTIVE COMPONENTS PVT LTD Vs. COMMISSIONER OF CEN EXCISE PUNE I	September 5, 2001
ATLAS RADIO AND ELECTRONICS INDIA Vs. C.C.E. AND C.	February 2, 2001
ATMA TUBE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 11, 2001
ATMA TUBE PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 14, 2001
ATMA TUBE PRODUCTS LTD. Vs. CCE, CHANDIGARH	May 14, 2001
ATMA TUBE PRODUCTS LTD. Vs. C.C.E., CHANDIGARH	June 19, 2001
ATTAR AHMED DAWOOD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	March 29, 2001
ATTAR AHMED DAWOOD Vs. COMMISSIONER OF CUSTOMS ACC	April 30, 2001
ATTIC INTERIORS PVT. LTD., DIPESH Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 18, 2001
ATUL BHATIA AND ARYAN OVERSEAS Vs. COMMISSIONER OF CUSTOMS	September 13, 2001
ATUL BHATIA AND ARYAN OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI	September 21, 2001
ATUL CASTING LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 8, 2001
ATUL CHEMICALS PRODUCTS Vs. CCE BHOPAL	June 6, 2001
ATUL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	August 27, 2001
ATUL FASTENERS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 15, 2001
ATUL MOHANLAL JAIN Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT	March 5, 2001
ATUL PAINTERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 2, 2001
ATV PROJECTS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	August 7, 2001
AURA LABORATORIES Vs. COMMISSIONER OF CUSTOMS, ACC,	September 14, 2001
AURELEC TRUST Vs. COMMISSIONER OF CENTRAL EXCISE	February 6, 2001
AURO SPINNING MILLS, BADDI Vs. CCE, CHANDIGARH	March 16, 2001
AUSTIN CIRCUITS LTD. Vs. C.C.E, BHOPAL	April 26, 2001
AUSTIN CIRCUITS LTD., BHOPAL Vs. CCE, BHOPAL	February 27, 2001
AUTO CLUTCHES Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE	January 17, 2001
AUTO SHELL Vs. COMMISSIONER OF CENTRAL EXCISE,	September 10, 2001
AUTOMOBILE CORPORATION OF GOA LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA	February 20, 2001
AUTOMOTIVE AXLES LTD. Vs. COMMISSIONER OF CENTRAL	December 19, 2001
AUTOMOTIVE AXLES LTD., Vs. COMMISSIONER OF CENTRAL	August 7, 2001
AVER PHOTOGRAPHIC CO RAMESH B PATEL Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	May 1, 2001
AVER PHOTOGRAPHIC COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,	June 21, 2001
AVICHAL TEXTILE MILLS (P) Vs. C.C.E., CHANDIGARH	January 29, 2001
AVNI DYECHEM INDUSTRIES Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	June 27, 2001
AXIS SHIPPING AGENCY AND M/S. Vs. C.C., NEW DELHI	May 16, 2001
B B BOSE AND SONS Vs. COMMISSIONER OF CUSTOMS	February 8, 2001
B B CHEMICALS Vs. CCE CALCUTTA II	July 3, 2001
B C A CABLE Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG	November 22, 2001
B D BARWARIA OF SPIDERMAN COURIER SERVICE PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	October 3, 2001
B G SHIRKE CO Vs. COMMISSIONER OF CEN EXCISE MUMBAI III	July 5, 2001
B G SHIRKE CONSTRUCTION TECHNOLOGY LTD AND SHRI VIJAY SHIRKE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	August 10, 2001
B GHOSE CO LTD Vs. CC PREV WB	July 12, 2001
B P C L Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	July 12, 2001
B R P L Vs. CCE SHILLONG	January 19, 2001
B S SOOD SHRI S S SOOD AND M/S S S SOOD SONS P LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI 33	May 17, 2001
B U BHAVSAR AND NISHIT DESAI Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	February 16, 2001
B. RAJ STEEL & AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	January 11, 2001
B.D. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	January 3, 2001
B.D.K. PROCESS CONTROL (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 15, 2001
B.G. PLYWOOD IND. (P) LTD. Vs. CCE	March 13, 2001
B.G. SHIRKE AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE	August 17, 2001
B.H.E.L Vs. CCE BHOPAL	May 29, 2001
B.H.E.L. Vs. CCE, BHOPAL	January 23, 2001
B.K. PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 8, 2001
B.L. KASHYAP AND SONS (P) LTD. Vs. CCE	December 5, 2001
B.L. MAHESHWARI & M/S INDUST. Vs. CCE, INDORE	January 8, 2001
B.L. ORGANICS LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	August 30, 2001
B.M. AUTO INDIA Vs. CCE, NEW DELHI	June 22, 2001
B.N. RAJMOHAN Vs. CC	December 14, 2001
B.N. SONS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 3, 2001
B.P. NAYAK, Vs. COMMISSIONER OF CUSTOMS (PREV.)	February 2, 2001
B.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 30, 2001
B.P.C.L. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 8, 2001
B.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE	July 19, 2001
B.R. METALS LTD. Vs. COMMISSIONER OF CUSTOMS, NEW	March 14, 2001
B.V. JEWELS, Vs. COMMISSIONER OF CUSTOMS, SAHAR, MUMBAI	October 12, 2001
B.V. JEWELS, B.V. STARS, SURESH K. Vs. COMMISSIONER OF CUSTOMS, SAHAR,	October 10, 2001
BABA GARIBDAS DHARMARTH NYAS Vs. CC, NEW DELHI	February 26, 2001
BABA GARIBDAS VHARMARTH NYAS Vs. CC. NEW DELHI	March 27, 2001
BABAN S. TIWARI AND RANJEET Vs. COMMISSIONER OF CUSTOMS (ADJ),	October 16, 2001
BABU Y. RAO Vs. COMMISSIONER OF CUSTOMS, CHENNAI	October 18, 2001
BABUL DEBNATH Vs. COMMISSIONER OF CUSTOMS,	September 7, 2001
BABUL DEBNATH Vs. COMMISSIONER OF CUSTOMS SHILLONG	October 5, 2001
BACCAROSE PERFUMES & BEAUTY Vs. COMMISSIONER OF CUSTOMS, KANDLA	November 5, 2001
BADAN GHOSH Vs. COMMISSIONER OF CUSTOMS (P), WEST	August 20, 2001
BAHAR AGRO CHEM & FEEDS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
BAIDYANATH PAL AND SHRI SUBHAS PAL Vs. COMMR OF CUSTOMS P W B	July 9, 2001
BAIF LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE	March 13, 2001
BAJAJ AUTO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &	March 15, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CEN. EXCISE,	November 26, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 20, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 27, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 20, 2001
BAJAJ HINDUSTAN LTD. Vs. CCE, GHAZIABAD	January 9, 2001
BAJAJ ORGANICS LTD Vs. CCE	January 12, 2001
BAJPUR COOPERATIVE SUGAR Vs. CCE MEERUT	February 19, 2001
BAKELITE HYLAM LIMITED Vs. CCE, HYDERABAD	May 11, 2001
BAL KRISHANA JHAWAR, Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I	September 17, 2001
BAL KRISHANA JHAWAR, TARACHAND B. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 10, 2001
BAL MAHAVIR TEX PVT LTD SHRI OMPRAKASH H GANDHI AND SHRI RAMESHWARLAL A LAHOTI Vs. COMMISSIONER OF CEN EXCISE CUSTOMS SURAT I	March 30, 2001
BAL MAHAVIR TEX PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE	July 12, 2001
BALAI CHANDRA DAS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	October 30, 2001
BALAJI & CO. Vs. CC, CHENNAI	April 17, 2001
BALAJI STEEL RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	March 2, 2001
BALAJI YAM TRADERS P LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99	June 20, 2001
BALAR FABRICS (P) LTD. Vs. C.C.E., JAIPUR	February 5, 2001
BALAR FABRICS (P) LTD. Vs. C.C.E., JAIPUR	March 20, 2001
BALARAM CEMENTS LTD S K GADHVI AND B J WEGHELA Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	April 16, 2001
BALARAMAVARMA TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	September 11, 2001
BALKRISHNA TEXTILE INDS. Vs. CCEX, RAJKOT	July 26, 2001
BALKRISHNA TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	August 7, 2001
BALKRISHNA TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	April 24, 2001
BALLABH ALLOYS LTD. Vs. CCE, NEW DELHI	May 24, 2001
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	May 2, 2001
BALMER LAWRIE & CO. LTD., COCHIN Vs. COMMISSIONER OF CENTRAL EXCISE,	October 29, 2001
BALMER LAWRIE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	July 24, 2001
BALMER LAWRIE VAN LEER LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	March 27, 2001
BALRAM CHINI MILLS Vs. C.C.E., ALLAHABAD	June 21, 2001
BALRAMPUR CHINI MILLS LTD. Vs. CCE, ALLAHABAD	May 15, 2001
BALRAMPUR CHINI MILLS LTD. Vs. CCE	December 5, 2001
BALSARA EXTRUSIONS PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE &	February 14, 2001
BALWANT H. RANAWAT Vs. COMMISSIONER OF CUSTOMS	November 2, 2001
BANCO PRODUCTS INDIA LTD V K PATEL S NARAYANAN S K PATEL B B PATEL A G SHROFF AND C S PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA	July 30, 2001
BANGALORE PAINTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 14, 2001
BANSAL ALLOYS AND METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 1, 2001
BANSAL INDUSTRIES Vs. COMMR OF CUSTOMS	October 3, 2001
BANSAL TRADERS Vs. CCE, DELHI	April 17, 2001
BANSIWAL IRON & STEEL ROLLING Vs. CCE, JAIPUR	June 7, 2001
BANSWARA SYNTEX LTD SH P R POKHARANA Vs. CCE JAIPUR	June 1, 2001
BAP OXYGEN FILLING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE,	September 10, 2001
BAP OXYGEN FILLING UNIT Vs. CCE JSR	July 3, 2001
BAP OXYGEN FILLING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE,	November 19, 2001
BAP OXYGEN FILLING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	December 20, 2001
BARAK ISPAT P LTD Vs. COMMR OF CENTRAL EXCISE SHILLONG	January 22, 2001
BARODA FERRO ALLOYS & Vs. COMMISSIONER OF CENTRAL EXCISE,	April 30, 2001
BARODA MINERAL GRINDING Vs. COMMISSIONER OF CENTRAL EXCISE,	March 22, 2001
BARODA RAYON CORPORATION Vs. COMMISSIONER OF CEN. EXCISE,	November 21, 2001
BASE MENTAL CHLORINATIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	May 4, 2001
BASERA EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA	June 6, 2001
BASSEIN DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 14, 2001
BASUDEV DAS Vs. COMMISSIONER OF CUSTOMS SHILLONG	December 26, 2001
BATA INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS CALCUTTA	April 20, 2001
BATA INDIA LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL	February 19, 2001
BATA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 22, 2001
BATA INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 26, 2001
BATA INDIA LTD. Vs. COMMISSIONER OF C. EX., DELHI-II	December 24, 2001
BATLIBOI LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I	August 30, 2001
BAYER DIAGNOSTICS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 10, 2001
BAYER DIAGNOSTICS INDIA LTD. Vs. COMMR. OF C. EX. AND CUSTOMS	March 12, 2001
BAZPUR COOP. SUGAR FACTORY Vs. C.C.E., MERRUT-II	March 15, 2001
BEACON NEYRPIC LTD. Vs. COMMR. OF CEX, MADRAS	March 26, 2001
BEAVER ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 12, 2001
BECHTEL INTERNATIONAL INC Vs. COMMISSIONER OF CUSTOMS MUMBAI 38	March 15, 2001
BEDI & BEDI PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	November 16, 2001
BEE JAY PEE SACKS (P) LTD., Vs. COMMISSIONER OF CENTRAL	June 14, 2001
BEEKAY TEXTILE MILLS P LTD Vs. COMMISSIONER OF CEN EXCISE CUSTOMS SURAT	May 1, 2001
BEEMAC ENGINEERING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I	July 3, 2001
BELAX SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	August 16, 2001
BELLISS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	July 27, 2001
BELLISS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 4, 2001
BEML Vs. CENTRAL EXCISE, BANGALORE	February 9, 2001
BEML Vs. COMMISSIONER OF CENTRAL EXCISE,	April 10, 2001
BENGAL AGENCY Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	November 9, 2001
BENGAL BIHAR GLASS SILICATE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	April 30, 2001
BENGAL BINDI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 28, 2001
BENGAL BINDI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	December 19, 2001
BENGAL CHEMICALS & Vs. COMMISSIONER OF CENTRAL EXCISE,	August 6, 2001
BENGAL HAMMER INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA	August 9, 2001
BENGAL HAMMER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	June 18, 2001
BENGAL HAMMER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA	September 28, 2001
BENGAL ROLLING MILLS LTD Vs. CCE	February 8, 2001
BENGAL RUBBER MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	October 15, 2001
BENGAL WATERPROOF WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	September 20, 2001
BENTEX MOTOR CONTROL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE, NEW DELHI	October 23, 2001
BENTLEY & REMINGTON PRIVATE Vs. COMMISSIONER OF CENTRAL EXCISE,	October 3, 2001
BENZO CHEM INDS LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD	July 30, 2001
BESCO LIMITED Vs. C.C.E., CALCUTTA-I	June 19, 2001
BESCO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 13, 2001
BESCO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 20, 2001
BESCO LTD Vs. CCE CALCUTTA I	May 15, 2001
BESCO LTD Vs. C C E CALCUTTA I	February 5, 2001
BESCOAT Vs. COMMISSIONER OF CENTRAL EXCISE.	January 22, 2001
BEST CROMPTON ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 1, 2001
BETTS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, GOA	October 29, 2001
BHAGAVATI BRIGHT BARS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT	July 5, 2001
BHAGIRATHI PIPE INDUSTRIES Vs. COMMISSIONER OF CCE, BANGALORE	February 27, 2001
BHAGWANDAS METALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	August 28, 2001
BHAGWATI STEEL INDS Vs. CCE CHANDIGARH - I	May 24, 2001
BHAGWATI STEELS INDS. Vs. CCE, CHANDIGARH	March 8, 2001
BHAGYANAGAR METALS LTD. AND Vs. COMMISSIONER OF C. EX., HYDERABAD	April 10, 2001
BHAIRMAL GOPIRAM Vs. COMMR. OF CENTRAL EXCISE, KOLKATA	April 19, 2001
BHAIRMAL GOPIRAM Vs. CC. KOLKATA	February 7, 2001
BHAJU RAM AND RAM CHANDER Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	January 5, 2001
BHAKTIVEDANTA BOOK TRUST Vs. COMMR OF CUSTOMS KOLKATA	June 20, 2001
BHAL PRINT FORMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	March 12, 2001
BHALOTIA ENGG WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	November 7, 2001
BHANSALI ENGG. POLYMERS LTD. Vs. C.C.E., BHOPAL	February 20, 2001
BHANSALI ENGG. POLYMERS LTD. Vs. C.C.E., BHOPAL	May 8, 2001
BHANSALI ENGG. POLYMERS LTD. Vs. CCE, BHOPAL	April 3, 2001
BHANU CHEMICALS (P) LTD. Vs. CCE JAIPUR - I	February 19, 2001
BHARAT ALUMINIUM CO LTD Vs. CCE BOLPUR	June 19, 2001
BHARAT ALUMINIUM CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	February 5, 2001
BHARAT ALUMINIUM CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	August 23, 2001
BHARAT ALUMINIUM CO. LTD. Vs. C.C.E., BOLPUR	January 8, 2001
BHARAT BARREL & DRUM Vs. COMMISSIONER OF CENTRAL EXCISE,	August 27, 2001
BHARAT BIJLEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	July 20, 2001
BHARAT BIJLEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	March 12, 2001
BHARAT BIJLEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	April 12, 2001
BHARAT BIJLEE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 3, 2001
BHARAT CHUDASAMA AND BHUPENDRA Vs. COMMISSIONER OF CUSTOMS (ADJ.),	October 3, 2001
BHARAT EARTH MOVERS LTD. Vs. CENTRAL EXCISE, BANGALORE	February 9, 2001
BHARAT EARTH MOVERS LTD. Vs. COLLECTOR OF C. EX., BANGALORE	February 22, 2001
BHARAT EARTH MOVERS LTD., Vs. COLLECTOR OF CENTRAL EXCISE	June 15, 2001
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 20, 2001
BHARAT ELECTRONICS LTD., Vs. COMMISSIONER OF CUSTOMS	October 9, 2001
BHARAT ELECTRONICS LTD., Vs. COMMISSIONER OF CUSTOMS	September 11, 2001
BHARAT ENGG WORKS I Vs. U P MOITRA CONSULTANT	May 31, 2001
BHARAT ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS ICD TKD NEW DELHI	October 19, 2001
BHARAT ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, ICD,	September 20, 2001
BHARAT ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	October 10, 2001
BHARAT ENTERPRISES, NEW Vs. C.C.E., DELHI	April 16, 2001
BHARAT FOAM UDYOG LTD. Vs. CCE, NEW DELHI	April 4, 2001
BHARAT FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	February 13, 2001
BHARAT FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS PUNE I	August 23, 2001
BHARAT FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
BHARAT FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I	October 17, 2001
BHARAT GEANS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 2, 2001
BHARAT GEARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	March 15, 2001
BHARAT GEARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 24, 2001
BHARAT GOLD MINES LTD., Vs. CENTRAL EXCISE, BANGALORE	January 15, 2001
BHARAT HEAVY ELECTRICALS Vs. CCE, BANGALORE	April 30, 2001
BHARAT HEAVY ELECTRICALS Vs. CCE, MEERUT	April 26, 2001
BHARAT HEAVY ELECTRICALS Vs. COMMISSIONER OF C.EX., TRICHY	May 4, 2001
BHARAT HEAVY ELECTRICALS Vs. C.C.E., ALLAHABAD	May 23, 2001
BHARAT HEAVY ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	October 1, 2001
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	October 25, 2001
BHARAT HEAVY PLATE VESSELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	December 5, 2001
BHARAT INGOT STEEL CO P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 9, 2001
BHARAT INGOT STEEL COMPANY P LTD Vs. COMMR OF CENTRAL EXCISE JSR	February 6, 2001
BHARAT METAL BOX CO LTD Vs. COMMISSIONER OF CUSTOMS MADRAS	November 26, 2001
BHARAT METALLIC YARN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	July 10, 2001
BHARAT PAINTS & CHEMICALS Vs. COMMISSIONER OF CUSTOMS	October 9, 2001
BHARAT PETROLEUM CORPN. LTD. Vs. CC, CALCUTTA-I	April 23, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	October 12, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	December 21, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	August 8, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	June 27, 2001
BHARAT PETROLEUM CORPORATION LTD Vs. C C E CALCUTTA I	May 24, 2001
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CAL I	October 15, 2001
BHARAT REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 26, 2001
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
BHARAT STEEL ROLLING MILLS Vs. C.C.E., CHANDIGARH	March 21, 2001
BHARAT THERMITE LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	May 28, 2001
BHARAT THERMITE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 1, 2001
BHARAT WAGON & ENGG. CO. LTD. Vs. COMMISSIONER OF C. EX., PATNA	January 23, 2001
BHARAT WAGON AND ENGG. CO. LTD. Vs. COMMISSIONER OF C. EX., PATNA	July 19, 2001
BHARATBHAI B. GALA, GUJARAT Vs. COMMISSIONER OF CENTRAL EXCISE,	November 27, 2001
BHARATH EARTH MOVERS LTD., Vs. COMMISSIONER OF CENTRAL	December 6, 2001
BHARGAV S SHAH UMESH KUMAR K SONI AND THAKKAR HARSHADRAI GIRIDHARLAL BROS Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD	July 11, 2001
BHARTI CELLULAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	December 6, 2001
BHARTIA INDUSTRIES LTD Vs. CCE DELHI	June 14, 2001
BHARTIA INDUSTRIES LTD. Vs. C.C.E., DELHI	May 3, 2001
BHARTIA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	November 12, 2001
BHASAN PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG	August 31, 2001
BHASKAR DIARY & INDUSTRIES Vs. CENTRAL EXCISE, BELGAUM	February 9, 2001
BHAT KAWA TEA INDUS LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	October 8, 2001
BHATAT FOAM UDYOG LTD. Vs. CCE, NEW DELHI	April 4, 2001
BHATKAWA TEA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	December 11, 2001
BHATKAWA TEA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	November 28, 2001
BHAVANI FOODS (P) LTD. Vs. CENTRAL EXCISE, BANGALORE	February 27, 2001
BHAVANI PROCESSORS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AHMEDABAD I	July 26, 2001
BHAWANI SHANKAR CASTINGS LTD. Vs. CCE, CHANDIGARH	March 16, 2001
BHAWANI STEEL ROLLING MILLS Vs. CCE, CHANDIGARH-I	June 1, 2001
BHEL Vs. CC, MUMBAI	March 20, 2001
BHEL Vs. CCE, BHOPAL	May 11, 2001
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE	May 21, 2001
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE,	April 25, 2001
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE,	April 10, 2001
BHIKHSU MARGAM AND NIRMAL JAIN Vs. COMMISSIONER OF CUSTOMS, SHEVA	November 7, 2001
BHILWARE SPINNERS LTD. Vs. CCE, JAIPUR	January 17, 2001
BHIWANI TEXTILE MILLS Vs. CCE, DELHI	March 14, 2001
BHODEY S.R. MILLS Vs. CCE, CHANDIGARH	April 19, 2001
BHOLANATH MAJUMDER Vs. COMMISSIONER OF CUSTOMS SHILLONG	November 19, 2001
BHOR INDUSTRIES Vs. COMMISSIONER OF CEN EXCISE MUMBAI II	July 27, 2001
BHORUKA TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL	September 26, 2001
BHUMRA STEEL INDUSTRIES Vs. CCE, CHANDIGARH	January 17, 2001
BHUPINDRA STEEL LTD. Vs. CCE, NEW DELHI	March 19, 2001
BHUSHAN METALLIC LTD. Vs. C.C.E., CHANDIGARH	April 11, 2001
BHUWALKA STEEL INDUSTRIES Vs. CUSTOMS & CENTRAL EXCISE,	February 16, 2001
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	October 23, 2001
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	November 16, 2001
BHUWALKA STEEL INDUSTRIES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	November 26, 2001
BHUWALKA TRADE LINKS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 16, 2001
BIBHAS RANJAN DAS Vs. COMMISSIONER OF CUSTOMS SHILLONG	October 10, 2001
BIBHUTI MONDAL AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA	December 11, 2001
BIC INTERNATIONAL Vs. CC	August 8, 2001
BIDESH PLYWOOD LTD Vs. C C E BOLPUR	July 10, 2001
BIECCO LAWRIE LTD Vs. CC CALCUTTA AND OTHERS	August 9, 2001
BIHANI CHEMICAL INDUS P LTD Vs. CCE CALCUTTA I	June 27, 2001
BIHAR CHEMICAL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	September 5, 2001
BIHAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	May 21, 2001
BIHAR ORGANICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	September 3, 2001
BIHAR RUBBER COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	May 18, 2001
BIHAR STATE SUGAR CORPN LTD Vs. COMMR OF CENTRAL EXCISE PATNA	July 9, 2001
BIHAR STATE SUGAR CORPN. LTD. Vs. CCE, PATNA	July 12, 2001
BIHAR STATE SUGAR CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	October 4, 2001
BIHAR STEEL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 13, 2001
BIHAR STEEL PRODUCTS Vs. CCE JSR	July 6, 2001
BIHAR STEEL PRODUCTS JHARKHAND Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	July 16, 2001
BIHAR STEEL PRODUCTS, JHARKHAND Vs. COMMISSIONER OF CENTRAL EXCISE,	September 24, 2001
BIHAR TUBES LTD. Vs. C.C.E., MEERUT - II	April 19, 2001
BIKANER WOOLTEX Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	December 24, 2001
BIKANER WOOLTEX Vs. CCE, AMRITSAR	January 9, 2001
BIL METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE	January 3, 2001
BILLETS INDIA LIMITED Vs. COMMISSIONER OF CEN EXCISE MUMBAI V	March 12, 2001
BILT RITE PACKAGINGS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 8, 2001
BILWARA SPINNERS LTD. Vs. C.C.E., JAIPUR	March 19, 2001
BIMAL KAPOOR Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 9, 2001
BIMAN PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG	November 9, 2001
BINA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	June 11, 2001
BINANI CEMENT LTD. Vs. CCE, JAIPUR	March 19, 2001
BINANI ZINC LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	January 31, 2001
BINANI ZINC LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	April 16, 2001
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 30, 2001
BINANI ZINC LTD., Vs. COMMISSIONER OF CUSTOMS	July 11, 2001
BINANI ZINC, A DIVISION OF Vs. COMMISSIONER OF CUSTOMS	July 20, 2001
BINDAWALA CABLES CONDUCTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	August 22, 2001
BINDAWALA ELECTRICAL INDUS. Vs. CCE, CALCUTTA-IV	August 21, 2001
BINDER SINGH GORCHA Vs. COMMISSIONER OF CUSTOMS (P), WEST BENGAL	May 4, 2001
BINOD KUMAR AND SHRI SUNIL KUMAR Vs. COMMISSIONER OF CUSTOMS PREV PATNA	January 18, 2001
BINOD KUMAR SAHU AND OTHERS Vs. C C N E R SHILLONG	July 31, 2001
BIOCHEM PHARMACEUTICALS INDS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI II	May 1, 2001
BIOCHEM PHARMACEUTICALS INDS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	March 13, 2001
BIOCON (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	June 12, 2001
BIOCON INDIA LTD., 20TH K.M. Vs. COMMISSIONER OF CENTRAL	September 28, 2001
BIPIN DYEING PRINTING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	September 7, 2001
BIPINCHANDRA HIRALAL SHAH Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 6, 2001
BIRLA 3M LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 5, 2001
BIRLA CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	August 9, 2001
BIRLA CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	April 16, 2001
BIRLA CORPORATION LTD. Vs. C.C.E., JAIPUR	June 4, 2001
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II	April 23, 2001
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	December 27, 2001
BIRLA CORPORATION LTD. Vs. C.C.E., JAIPUR-II	April 12, 2001
BIRLA CORPORATION LTD. Vs. CCE JAIPUR	February 14, 2001
BIRLA ERICSSON OPTICAL LTD. Vs. CCE, BHOPAL	February 28, 2001
BIRLA JUTE AND INDUSTRIES Vs. C.C.E. JAIPUR	June 11, 2001
BIRLA TRANSASIA CARPET LTD. Vs. COMMISSIONER OF C. EX.	January 11, 2001
BIRLA TYRES Vs. CCE C BHUBANESWAR I	July 6, 2001
BIRLA TYRES Vs. CC CALCUTTA	January 25, 2001
BIRLA VXL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	January 23, 2001
BIRLA VXL LTD. Vs. CC, MUMBAI	May 10, 2001
BIRLA VXL LTD. Vs. CCE MUMBAI	April 10, 2001
BIRLA VXL LTD. (OCM WOOLLEN Vs. CCE, CHANDIGARH	February 12, 2001
BISALPUR KISAN SAHKARI CHINI MILLS LTD. AND KISAN SAHAKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD AND COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	December 5, 2001
BISHWANATH PD SAH Vs. COMMISSIONER OF CUSTOMS PATNA	August 28, 2001
BIVA ENTERPRISES AND G.B. Vs. COMMISSIONER OF CUSTOMS,	August 23, 2001
BLACK BURN & CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I	February 15, 2001
BLOOM DECOR LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	June 13, 2001
BLUE BLENDS PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	July 6, 2001
BLUE DART EXPRESS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 9, 2001
BLUE STAR LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	July 23, 2001
BLUE STAR LTD. Vs. CCE	October 8, 2001
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 13, 2001
BNK INTRADE (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	December 4, 2001
BNK PARTS PVT LTD Vs. COMMISSIONER OF C EX	December 14, 2001
BOC INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 11, 2001
BOC INDIA LTD Vs. CCE MUMBAI II	July 30, 2001
BOC INDIA LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII	November 23, 2001
BOCHASANWASI SHREE AKSHAR PURUSHOTTAM SANSTHA Vs. CCE, BANGALORE	March 15, 2001
BODAR MARBLE & STONE CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 30, 2001
BOISTAR PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I	August 28, 2001
BOISUR CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	January 4, 2001
BOMBAY BANGALORE FREIGH Vs. CC, NEW DELHI	June 12, 2001
BOMBAY CYCLE AND MOTOR AGENCY LTD. Vs. COMMISSIONER OF C. EX.	January 22, 2001
BOMBAY CYCLE AND MOTOR AGENCY LTD. Vs. COMMISSIONER OF C. EX.	January 12, 2001
BOMBAY DYEING & MANUFACTURING Vs. COMMISSIONER OF CENTRAL EXCISE,	September 18, 2001
BOMBAY DYEING AND MFG. CO. LTD. Vs. CCE	October 5, 2001
BOMBAY DYEING AND MFG. CO. LTD. Vs. CCE	March 22, 2001
BOMBAY DYEING MANUFACTURING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	March 14, 2001
BOMBAY DYEING MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI VII	April 27, 2001
BOMBAY DYING MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 20, 2001
BOMBAY METAL LTD. Vs. C.C.E., DELHI	June 21, 2001
BOMBAY PHARMA PRODUCTS Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 18, 2001
BONGAIGAON REFINERY PETROCHEMICALS LTD Vs. C C CALCUTTA	April 26, 2001
BOORATNAM CO Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	July 30, 2001
BORDER PERFUMERY INTERNATIONAL SHRI MAHESH VENKATARAMAN AND SHRI C SRIKANTH Vs. COMMISSIONER OF CUSTOMS CHENNAI	March 15, 2001
BORDIA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	November 20, 2001
BOROSIL GLASS WORKS LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	July 31, 2001
BOROSIL GLASS WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 18, 2001
BOSCO JAMES D'SOUZA AND NIXON Vs. COMMISSIONER OF CUSTOMS, ACC,	September 14, 2001
BOSCO JAMES DSOUZA AND Vs. COMMISSIONER OF CUSTOMS, ACC, MUMBAI	September 21, 2001
BPL LIMITED Vs. COMMISSIONER OF C. EXCISE, BANGALORE	March 15, 2001
BPL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	February 28, 2001
BPL LTD., BANGALORE Vs. COMMISSIONER OF CENTRAL	December 4, 2001
BPL SANYO LTD BANGALORE Vs. COMMISSIONER OF CENTRAL	May 23, 2001
BPL SANYO TECHNOLOGIES LTD, Vs. COMMISSIONER OF CUSTOMS	July 20, 2001
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMR. OF CUS., BANGALORE	August 2, 2001
BPL TELECOM LTD., PALAKKAD Vs. COMMISSIONER OF CENTRAL	October 18, 2001
BPL TELECOM, LTD. Vs. CENTRAL EXCISE, COCHIN	March 15, 2001
BRAHMA MARBLES AND GRANITE Vs. CCE, JAIPUR	January 9, 2001
BRANCH MANAGER, STC INDIA LTD. Vs. COMMISSIONER OF CUSTOMS,	July 10, 2001
BRAWN MEDICAMENTS (P) LTD. Vs. C.C.E., JAIPUR-I	May 30, 2001
BRIDGE ROOF CO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	September 13, 2001
BRIGHT PACKAGING (PVT.) LTD. Vs. COMMR. OF C. EX., BELGAUM	February 27, 2001
BRIGHT STAR MANUFACTURING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE	March 20, 2001
BRIJ MADANLAL SHARMA Vs. COMMISSIONER OF CUSTOMS P MUMBAI	May 2, 2001
BRIJBASI HI-TECH UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	November 1, 2001
BRILL INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE,	June 12, 2001
BRIMCO PLASTIC MACHINERY P LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	August 6, 2001
BRINDAVAN BEVERAGES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 8, 2001
BRINDAVAN BEVERAGES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	April 16, 2001
BRITANIA ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 13, 2001
BRITANIA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 18, 2001
BRITE NEON SIGNS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	November 12, 2001
BRITISH SCAFFOLDING (I) LTD. Vs. CCE JAIPUR	January 18, 2001
BRITISH SCOFFOLDING INDIA Vs. C.C.E., JAIPUR	April 26, 2001
BROWN MEDICEMENTS (P) LTD. Vs. CCE JAIPUR	May 10, 2001
BUBBLE COLOUR PRINTERS Vs. COMMISSIONER OF CUSTOMS, TRICHY	April 16, 2001
BUILDMAT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	March 19, 2001
BULLOWS PAINT EQUIPMENT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	August 14, 2001
BULLOWS PAINT EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 12, 2001
BULLWORKER ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE,	July 11, 2001
BURDHAN BHARGAVA Vs. COMMR OF CENTRAL EXCISE CAL I	April 18, 2001
BURN STANDAR CO. LTD. Vs. CCE, BHOPAL	March 26, 2001
BURROUGHS WELLCOME (I) LTD. Vs. COMMISSIONER OF C. EX.	January 8, 2001
BUSH BOAKE ALLEN INDIA LTD Vs. COMMISSIONER OF CEN EXCISE MUMBAI I	May 9, 2001
C C AND EX Vs. KRISHNA JEWELLERS	August 10, 2001
C C CHENNAI Vs. ADANI EXPORTS LTD AND M/S INTERCONTINENTAL INDIA	July 10, 2001
C C CHENNAI Vs. ASSOCIATED CEMENT COMPANIES LTD	June 27, 2001
C C E Vs. BHARAT ENGG AND BODY BUILDING CO PVT LTD	January 10, 2001
C C E CHANDIGARH Vs. VARDHMAN SPG GENERAL MILLS	May 11, 2001
C C E CHANDIGARH Vs. OSWAL PAPER ALLIED INDUSTRIES LTD	March 22, 2001
C C E CHENNAI Vs. TAMILNADU DADHA PHARMACEUTICALS LTD	June 12, 2001
C C E CHENNAI Vs. HI TECH COMPUTERS	July 16, 2001
C C E CHENNAI Vs. NEO EHTICS PHARMCEUTICALS LTD	July 17, 2001
C C E COIMBATORE Vs. KALPANA THREADS	July 5, 2001
C C E COIMBATORE Vs. SOLZER SPINNERS LTD	April 20, 2001
C C E HYDERABAD Vs. ASHKINFABS NACHARAM	June 15, 2001
C C E HYDERABAD Vs. BALAJI PRESSURE VESSELS LTD	June 4, 2001
C C E JAMSHEDPUR Vs. TATA IRON STEEL CO TUBE DIV	July 3, 2001
C C E JAMSHEDPUR Vs. T E L CO	May 24, 2001
C C E MADURAI 2 Vs. GOMATHY MILLS	May 11, 2001
C C E MADURAI 2 Vs. COATS VIYELLA INDIA LTD	June 19, 2001
C C E MADURAI II Vs. COATS VIEYALLA INDIA LTD	April 19, 2001
C C E MEERUT Vs. SUNNY PAPER CONES	January 12, 2001
C C E PATNA Vs. BIHAR CAUSTIC CHEMICALS LTD	April 16, 2001
C C E SHILLONG Vs. VINAY CEMENT LTD	April 26, 2001
C C E TRICHY C C E Vs. GG PHOTO LTD	June 22, 2001
C C P WEST BENGAL Vs. SUKDEO SHARMA	July 13, 2001
C G GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	April 20, 2001
C M C INDIA AND KAUSHIK PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	May 10, 2001
C ROBIN SHAH SHRI J H BHAGDEO M/S BENTEX MARKETING CORPN S K ENTERPRISES AND M/S BALKRISHNA KHATTAR Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	August 10, 2001
C. E., DELHI-III. Vs. HARYANA SHEET GLASS LTD.	May 4, 2001
C. NATVARLAL & CO. Vs. COMMISSIONER OF CUSTOMS	May 30, 2001
C. ROBIN SHAH AND ORS. Vs. CCE	September 3, 2001
C.C. Vs. GUJARAT STATE FERTILIZERS AND	July 30, 2001
C.C. AHMEDABAD Vs. CONTESSA COMMERCIAL CO. P.	February 13, 2001
C.C. AMRITSAR Vs. BAJAJ SONS	February 13, 2001
C.C. AND C.E., BHUBANESWAR - I Vs. BURN STANDARD & CO. LTD.	April 26, 2001
C.C. CHENNAI Vs. STERILITE INDUSTRIES (INDIA)	July 13, 2001
C.C. EX., MUMBAI-II Vs. ARJE METAL INDUSTRIES AND	September 6, 2001
C.C. EX., MUMBAI-VII Vs. INDIAN ALUMINIUM CO.	August 10, 2001
C.C. MUMBAI Vs. SAHIR OVERSEAS CORPN.	March 30, 2001
C.C. TRICHY Vs. ESJAYPEE IMPEX PVT. LTD. & SHA	March 26, 2001
C.C., ICD, NEW DELHI Vs. ASIAN OVERSEAS	May 8, 2001
C.C., KANPUR Vs. SH. DAULAT RAM & SHRI SHANKAR LAL	February 5, 2001
C.C., VISAKHAPATNAM Vs. HINDUSTAN ZINC LTD.	July 24, 2001
C.C.E, CHANDIGARH Vs. OSWAL SUGARS LTD.	April 10, 2001
C.C.E, DELHI Vs. HINDUSTAN NATIONAL GLASS	April 10, 2001
C.C.E, KANPUR Vs. KOTHARI PRODUCTS LTD.	January 12, 2001
C.C.E. AND C., BHUBANESWAR-II Vs. SARVESH REFRACTORIES (P) LTD.	August 13, 2001
C.C.E. AND CUS., BHUBANESWAR-I Vs. SOOSREE PLASTICS INDUS. (P)	August 28, 2001
C.C.E. BHOPAL Vs. ABS REFRACTORIES LTD.	May 23, 2001
C.C.E. CHANDIGARH Vs. RANA MAHENDRA PAPER LTD.	March 19, 2001
C.C.E. CHANDIGARH Vs. ARIHANT COTSYN LTD.	March 19, 2001
C.C.E. CHANDIGARH Vs. PUNJAB CONCAST STEELS LTD.	January 30, 2001
C.C.E. CHENNAI Vs. ANURADHA METAL CORPORATION	June 18, 2001
C.C.E. COIMBATORE Vs. SREE BHARANI SPINNERS (I)	March 22, 2001
C.C.E. HYDERABAD Vs. PITTI LAMINATIONS LTD.	March 21, 2001
C.C.E. INDORE Vs. STEEL INGOTS LTD.	May 23, 2001
C.C.E. JAIPUR Vs. RATHI ALLOYS AND STEELS LTD.	February 23, 2001
C.C.E. KANPUR Vs. LALJI BOARD INDUSTRIES	February 23, 2001
C.C.E. KANPUR Vs. STD SURFACTANT	May 25, 2001
C.C.E. NEW DELHI Vs. ESCORTS COMMUNICATIONS LTD.	February 16, 2001
C.C.E. TIRUCHIRAPALLI Vs. ELF ATOCHEM PEROXIDES (I) LTD.	April 9, 2001
C.C.E., AURANGABAD Vs. TIGRANIA METAL & STEEL INDUS	March 29, 2001
C.C.E., BHOPAL Vs. GENERAL MANAGER, VEHICLE	March 22, 2001
C.C.E., BHOPAL Vs. S.K. TYRES & TUBES	January 31, 2001
C.C.E., BHOPAL Vs. ACC LTD. AND ANOTHERS	April 11, 2001
C.C.E., BHOPAL Vs. B.S.I. LTD.	February 23, 2001
C.C.E., BHOPAL Vs. HIND SPINNERS	April 10, 2001
C.C.E., CALCUTTA - I Vs. INDIAN OIL BLENDING LTD.	January 12, 2001
C.C.E., CALCUTTA-I Vs. BLACK DIAMOND BEVERAGES LTD.	July 13, 2001
C.C.E., CHANDIGARH Vs. STEEL STRIPS LTD.	April 27, 2001
C.C.E., CHANDIGARH Vs. BAJAJ SONS LTD.	January 12, 2001
C.C.E., CHANDIGARH Vs. PACKWELL PRODUCTS INDIA	January 12, 2001
C.C.E., CHANDIGARH Vs. SANKESHWAR HOSIERY INDUS.	April 12, 2001
C.C.E., CHANDIGARH Vs. SUPER ELECTRONICS IND. LTD.	March 23, 2001
C.C.E., CHANDIGARH Vs. SHAYAM INDOSPIN LTD.	May 28, 2001
C.C.E., CHANDIGARH Vs. J.M.P. INDUSTRIES	March 22, 2001
C.C.E., CHANDIGARH Vs. FERTICHEM (INDIA)	April 18, 2001
C.C.E., CHANDIGARH Vs. ENGINEERING INNOVATION LTD.	April 20, 2001
C.C.E., CHANDIGARH Vs. SMITHKLINE BEECHEM CONSUMER	May 30, 2001
C.C.E., CHANDIGARH Vs. A.G. FOODS LTD.	May 30, 2001
C.C.E., CHANDIGARH-1 Vs. INDIAN HARNESS INDUSTRIES	May 4, 2001
C.C.E., CHANDIGARH-1 Vs. M/S. SUB-MOUNT FOOTWEAR PVT. LTD.	July 25, 2001
C.C.E., COIMBATORE Vs. CHEMPLAST	April 11, 2001
C.C.E., DELHI Vs. HINDUSTAN NATIONAL GLASS	May 3, 2001
C.C.E., DELHI Vs. M/S N.M. NAGPAL (P) LTD.	August 28, 2001
C.C.E., DELHI Vs. INDIAN ALUMINIUM CABLES	February 1, 2001
C.C.E., DELHI Vs. QUALITY FOILS (INDIA) LTD.	April 16, 2001
C.C.E., DELHI Vs. HARYANA TELECOM. LTD.	April 11, 2001
C.C.E., DELHI Vs. BHIWANI TEXTILES MILLS.	April 18, 2001
C.C.E., HYDERABAD-III Vs. DECCAN CEMENTS LTD.	April 27, 2001
C.C.E., INDORE Vs. BAJAJ TEMPO LTD.	April 18, 2001
C.C.E., INDORE Vs. H & R JOHNSON (INDIA) LTD.	April 19, 2001
C.C.E., INDORE Vs. RAMS TRANSFORMERS LTD.	April 20, 2001
C.C.E., INDORE Vs. KORES (I) LTD.	February 14, 2001
C.C.E., INDORE Vs. SHREE RAM SWITCHGEARS LTD.	February 5, 2001
C.C.E., INDORE Vs. CEMENT CORPORATION OF INDIA	February 5, 2001
C.C.E., INDORE Vs. SINTEX PLAST CONTAINERS (P)	February 5, 2001
C.C.E., INDORE Vs. CEMENT CORPORATION OF INDIA	February 2, 2001
C.C.E., INDORE Vs. GRASIM INDUSTRIES LTD.	March 22, 2001
C.C.E., INDORE Vs. J.K. INDUS. LTD.,	May 28, 2001
C.C.E., INDORE Vs. M.P. TELELINKS LTD.	May 28, 2001
C.C.E., INDORE Vs. VIKRAM SUPER CEMENT	May 3, 2001
C.C.E., INDORE Vs. M/S. VISHWA ORGANICS PVT. LTD.	July 9, 2001
C.C.E., JAIPUR Vs. MANGALAM CEMENT LTD.	May 8, 2001
C.C.E., JAIPUR Vs. UDAIPUR PETRO SYNTHETICS	May 9, 2001
C.C.E., JAIPUR Vs. RAJASTHAN TOOLS LTD.	February 23, 2001
C.C.E., JAIPUR Vs. H.R.M. CHEMICALS (P) LTD.	February 23, 2001
C.C.E., JAIPUR Vs. DUGAR TETENAL (I) LTD.	February 2, 2001
C.C.E., JAIPUR Vs. MODI ALKALIES & CHEMICALS	May 11, 2001
C.C.E., JAIPUR Vs. UMA POLYMERS (P) LTD.	April 20, 2001
C.C.E., JAIPUR Vs. SHREE CEMENT LTD.	April 20, 2001
C.C.E., JAIPUR-II Vs. DURGA INDUSTRIES.	May 4, 2001
C.C.E., JAMSHEDPUR Vs. ICI INDIA LTD.	February 8, 2001
C.C.E., KANPUR Vs. BRIJ IRON INDUSTRIES	February 9, 2001
C.C.E., KANPUR Vs. SUPER LAMINATION PLASTIC	February 9, 2001
C.C.E., MEERUT Vs. H.G.F. LAMINATES	April 20, 2001
C.C.E., MEERUT Vs. ASSOCIATED INDL. FURNACES	February 23, 2001
C.C.E., MEERUT Vs. SAMTEL COLOUR LTD.	April 25, 2001
C.C.E., MEERUT Vs. ESTER INDUSTRIES LTD.	May 25, 2001
C.C.E., NEW DELHI Vs. BHIWANI TEXTILE MILLS	May 28, 2001
C.C.E., NEW DELHI Vs. STEEL CRAFTS	May 10, 2001
C.C.E., NEW DELHI Vs. PLASTICE MET CHEM.	May 9, 2001
C.C.E., NEW DELHI Vs. GURIND SALES	January 12, 2001
C.C.E., NEW DELHI Vs. DEIONERS SPECIALITY	April 19, 2001
C.C.E., PUNE Vs. TELCO	April 3, 2001
C.C.E., RAIPUR Vs. ROYAL FORGING (P) LTD.	May 9, 2001
C.C.E., RAIPUR Vs. ADVANI OERLIKON LTD.	April 20, 2001
C.C.E., RAIPUR Vs. BEEKAY ENGG. & CASTING LTD.	February 9, 2001
C.C.E., RAJKOT Vs. BIRLA VXL LTD.	November 16, 2001
C.C.E., RAJPUR Vs. NOVA IRON & STEEL LTD.	February 5, 2001
C.C.E., TRICHY Vs. M.M. FORGINGS (P) LTD.	March 23, 2001
C.C.E.,CHANDIGARH Vs. MAJESTIC AUTO LTD.	April 12, 2001
C.J. & COMPANY Vs. COMMISSIONER, CUSTOMS & CENTRAL	April 18, 2001
C.J. SHAH & CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 5, 2001
C.V. JOSSI Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	May 10, 2001
CACHET PHARMACEUTICAL LTD. Vs. CCE, JAIPUR	March 23, 2001
CADMACH MACHINERY CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE	August 24, 2001
CALCUTTA CHEMICAL Vs. COMMISSIONER OF CENTRAL EXCISE,	January 2, 2001
CALCUTTA CHEMICAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 9, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	June 21, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. C C E CALCUTTA II	July 13, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. CCE CALCUTTA II	July 30, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. CCE CALCUTTA II	July 23, 2001
CALCUTTA FURNITURE Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 17, 2001
CALCUTTA MEDICAL RESEARCH INSTITUTE Vs. CC AIRPORT AIRCARGO CALCUTTA	May 23, 2001
CALCUTTA STATE TRANSPORT CORPN Vs. C C E CALCUTTA III	April 26, 2001
CALCUTTA STATE TRANSPORT CORPN Vs. COMMR OF CENTRAL EXCISE CAL III	July 2, 2001
CALCUTTA STATE TRANSPORT CORPN Vs. CCE CALCUTTA III	January 4, 2001
CALCUTTA TELEPHONES Vs. CC, CALCUTTA	May 16, 2001
CALICO INDUSTRIAL ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE	March 16, 2001
CAMLIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 30, 2001
CANDICO (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
CAPITAL METERS (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	October 31, 2001
CAPITAL METERS (P) LTD. Vs. C.C.E., MEERUT	April 20, 2001
CAPITAL TRADERS, M/S. MAYUR Vs. CCE, JAIPUR	May 4, 2001
CAPRIHANS INDIA LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 19, 2001
CAPSTAN SHIPPING & ESTATES LTD. Vs. COMMISSIONER OF CUSTOMS,	November 6, 2001
CAPTAIN M A NOOR Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 4, 2001
CARBO GRAPHICS (P) LTD., Vs. COMMISSIONER OF CENTRAL	May 3, 2001
CARBON & CHEMICALS INDIA LTD. Vs. COMMISSIONER OF C. EX., COCHIN	April 19, 2001
CARBON EVERFLOW LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	March 23, 2001
CARBORUNDUM UNIVERSAL LTD Vs. COMMISSIONER OF C EX	January 15, 2001
CARBORUNDUM UNIVERSAL LTD. Vs. CCE, KOLKATA-III	February 7, 2001
CARL F PETERS AND CAPT JENS WERNER Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI	March 16, 2001
CARPENTER CLASSIC EXIM (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	May 10, 2001
CARRARA MARBLE & GRANITE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (EXPORT), MUMBAI	October 9, 2001
CARRARA MARBLE AND GRANITE Vs. COMMR. OF CUS. (E.P.)	February 2, 2001
CASTINGS (INDIA) LTD. Vs. C.C.E., JAMSHEDPUR	February 8, 2001
CASTINGS INDIA INC Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	December 18, 2001
CASTINGS INDIA INC Vs. C C E JAMSHEDPUR	April 16, 2001
CASTROL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	December 11, 2001
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 26, 2001
CASTROL INDIA LTD. Vs. CCE, NEW DELHI	June 19, 2001
CC Vs. SURESH PRODUCTIONS (P) LTD.	March 9, 2001
CC Vs. SAPNA GARMENTS	October 10, 2001
CC Vs. MALLADI DRUGS AND PHARMACEUTICALS LTD	August 28, 2001
CC Vs. RANGA ALLOYS LTD.	December 11, 2001
CC Vs. LML LTD.	September 21, 2001
CC Vs. GOWTHAMI SOLVENT OILS PVT. LTD.	January 22, 2001
CC & CE, BBSR-I Vs. MANGALAM TIMBER PRODUCTS	May 30, 2001
CC CALCUTTA Vs. BHARAT KR MAHENSARIA SHISHIR SHAH AND B N GHOSH	April 30, 2001
CC CE BBSR I Vs. COSBOARD INDUS LTD	June 1, 2001
CC CX Vs. G PATTABHI RAMAYYA CO	April 23, 2001
CC NEW DELHI Vs. APARNA ASHSRAM	April 11, 2001
CC PREV W B Vs. SHIV JATAN SINGH	June 27, 2001
CC(PORT), CALCUTTA Vs. PANORAMA ELECTRONICS PVT.	July 16, 2001
CC(PREV.), W.B. Vs. D.G. ELECTRONICS	February 7, 2001
CC, AMRITSAR Vs. R.K. MACHINE TOOLS (P) LTD.	March 16, 2001
CC, BANGALORE Vs. DEEPAK DIAMOND DIES	March 19, 2001
CC, BANGALORE Vs. BHARAT ELECTRONICS LTD.	February 5, 2001
CC, MUMBAI Vs. MULTIMETAL LTD.	October 17, 2001
CC, PATNA Vs. SRI VISWANATH PRASAD	June 1, 2001
CCE Vs. SAIL	July 27, 2001
CCE Vs. AGSAR PAINTS (P) LTD.	January 10, 2001
CCE Vs. CUT FAST ABRASIVES TOOLS LTD.	February 14, 2001
CCE Vs. UNICON CONNECTORS (P) LTD.	March 5, 2001
CCE Vs. BHIWANI TEXTILE MILLS	April 16, 2001
CCE Vs. PIRAMAL SPINNING AND WVG. MILLS	October 24, 2001
CCE Vs. PROPHYLA BIOLOGICAL PVT. LTD.	September 17, 2001
CCE Vs. CHANDILYA CHEMICALS	January 31, 2001
CCE Vs. MAURYA UDYOG LTD.	February 28, 2001
CCE Vs. H M INDUSTRIES	December 18, 2001
CCE Vs. LOKESH MACHINES LTD	August 29, 2001
CCE Vs. WELCAST STEELS LTD.	December 12, 2001
CCE Vs. DECCAN CEMENTS LTD.	March 26, 2001
CCE Vs. EICHER LTD.	September 10, 2001
CCE Vs. MARINE ELECTRICALS	October 8, 2001
CCE Vs. NITON INDUSTRIES	February 27, 2001
CCE Vs. EJAZ TANNING CO	December 11, 2001
CCE Vs. HARI NAGAR SUGAR MILTS LTD	September 13, 2001
CCE Vs. TRICHY DISTILLERIES & CHEMICALS LTD.	December 21, 2001
CCE Vs. KAPADIA DYG. BLEACHING & FINISHING WORKS	October 9, 2001
CCE Vs. AEGIS INDUSTRIES LTD.	December 5, 2001
CCE & C Vs. DAVID BROWN GREAVES LTD.	February 26, 2001
CCE & C, BELGAUM Vs. PANYAM CEMENTS & MINERAL INDUS. LTD.	October 24, 2001
CCE BANGALORE Vs. BEML COMMISSIONER OF CUSTOMS &	May 11, 2001
CCE BANGALORE Vs. HMT LTD.,	January 15, 2001
CCE BBSR Vs. NALCO LTD	May 23, 2001
CCE C BBSR Vs. BIRLA TYRES	April 23, 2001
CCE C BBSR 1 Vs. BALLARPUR INDUSTRIES LTD	June 1, 2001
CCE CHANDIGARH Vs. JCT ELECTRONICS	May 9, 2001
CCE CHANDIGARH Vs. ARIHANT SPINNING MILLS	May 1, 2001
CCE CHANDIGARH Vs. VIMAL ALLOYS (P) LTD. & OTHERS	January 25, 2001
CCE CHANDIGARH Vs. GUJRAT AMBHUJA CEMENT	July 9, 2001
CCE CHANDIGARH Vs. MEWA SINGH, SDR	May 9, 2001
CCE CHANDIGARH Vs. HINDUSTAN CHEMICALS	January 23, 2001
CCE CHANDIGARH Vs. KHANNA PAPER MILLS PVT. LTD.	May 10, 2001
CCE CHANDIGARH Vs. STEEL STRIPS LTD.	February 15, 2001
CCE CHANDIGARH Vs. RINE ENGG. (P) LTD	January 22, 2001
CCE CHANDIGARH Vs. STANDARD TAPULIN INDUSTRIES	January 19, 2001
CCE CHANDIGARH-I Vs. PAMWI TISSUES LTD.	January 19, 2001
CCE CHENNAI Vs. R R MEDIPHARMA LTD	July 26, 2001
CCE CHENNAI Vs. SOUTHERN POWER SYSTEMS P LTD AND M/S T ABDUL WAHID COMPANY	July 25, 2001
CCE CHENNAI Vs. E I D PARRY INDIA LTD	July 17, 2001
CCE CHENNAI Vs. ZENECA ICE AGRO CHEMICALS LTD	April 27, 2001
CCE COIMBATORE Vs. SAROJA MILLS	April 24, 2001
CCE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY	June 29, 2001
CCE COIMBATORE Vs. S I V INDUSTRIES LTD	July 18, 2001
CCE COIMBATORE Vs. LAKSHMI MACHINE WORKS	July 6, 2001
CCE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY MANUFACTURERS LTD	July 12, 2001
CCE COIMBATORE Vs. VIJAYALAKSHMI MILLS LTD	July 26, 2001
CCE COIMBATORE AND CCE CHENNAI Vs. LAKSHMI MACHINE WORKS LTD M/S MADRAS FABRICATORS AND M/S REVATHI CP EQUIPMENTS LTD	July 20, 2001
CCE DELHI., II Vs. PRATAP STEEL LTD.	January 17, 2001
CCE HYDERABAD III Vs. VOLTAS ALLWYN LTD	April 19, 2001
CCE JAIPUR Vs. RATHI ALLOYS STEEL	March 8, 2001
CCE JAIPUR Vs. UNITED MARBLES SAKHAWAT ALI	January 19, 2001
CCE JAIPUR Vs. RAJ TEXCHEM LTD	April 19, 2001
CCE JAIPUR Vs. M/S. SHRIPATI IRON & STEEL RE-ROLLING MILLS	March 26, 2001
CCE JAIPUR-I Vs. MS. BALAJI UDYOG	May 17, 2001
CCE JAMSHEDPUR Vs. BHAWANI PRESS BODY BUILDINGS	July 4, 2001
CCE JSR Vs. USHA MARTIN INDUS AND OTHERS	July 16, 2001
CCE KOLKATA II Vs. BERGER PAINTS INDIA LTD	January 24, 2001
CCE MADRAS Vs. BIMETAL BEARINGS LTD	May 11, 2001
CCE MEERUT Vs. MOHIT PAPERS MILLS	May 3, 2001
CCE MEERUT-II Vs. SIMBHOLI SUGAR MILLS LTD.	May 3, 2001
CCE MUMBAI Vs. NITOR INDUSTRIES M/S INVENTE VALVE INDS BOMBAY M/S NITON VALVE INDS PVT LTD	February 27, 2001
CCE MUMBAI III Vs. M/S. F.G.P. LTD.	April 24, 2001
CCE MUMBAI-I Vs. PURAN ENTERPRISES & OTHERS	March 20, 2001
CCE NEW DELHI Vs. PRABHAT ZARDA FACTORY	March 20, 2001
CCE NEW DELHI II Vs. UNITRON LTD.	February 28, 2001
CCE PATNA Vs. LUMBINI BEVERAGES PVT LTD	January 12, 2001
CCE PATNA Vs. TEL FAB INDUS P LTD	May 4, 2001
CCE PATNA Vs. MEHROTRA ENGG WORKS	May 28, 2001
CCE PATNA Vs. DADAJI STEELS PVT LTD	July 13, 2001
CCE PATNA Vs. SASAMUSA SUGAR WORKS LTD	July 6, 2001
CCE PATNA Vs. MAHABIR WAX	July 19, 2001
CCE RAIPUR Vs. MODI CEMENT LTD.	January 19, 2001
CCE SHILONG Vs. K K BEVERAGES P LTD	May 22, 2001
CCE, ALLAHABAD Vs. YAMUNA FAN INDUSTRIES	January 5, 2001
CCE, ALLAHABAD Vs. M/S. NATIONAL WINDERS & PALIWAL MINI-STEEL (I) LTD, INDIAN FERRO CASTINGS, AND INDIAN PLASTICS LTD.	July 6, 2001
CCE, AURANGABAD Vs. MAHINDRA & MAHINDRA LTD.	June 26, 2001
CCE, AURANGABAD Vs. MAHINDRA & MAHINDRA LTD.	December 11, 2001
CCE, BANGALORE Vs. LARSEN AND TOURBO LTD.	April 24, 2001
CCE, BANGALORE Vs. P.G. METAL INDUSTRIES	April 24, 2001
CCE, BANGALORE Vs. GEMINI DYEING & PRINTING	March 15, 2001
CCE, BANGALORE Vs. GRAND FOODS PRODUCTS	February 28, 2001
CCE, BANGALORE Vs. MYSORE ACETATE & CHEMICALS	March 19, 2001
CCE, BANGALORE Vs. ITC LTD.	March 14, 2001
CCE, BANGALORE Vs. DECORATIVE LAMINATES LTD.	April 16, 2001
CCE, BANGALORE Vs. KIRLOSKAR ELECTRIC CO. LTD.	March 13, 2001
CCE, BANGALORE Vs. CHUDUSMA PRECISION TOOLS	April 16, 2001
CCE, BANGALORE Vs. BHANDARI FORGINGS	April 16, 2001
CCE, BANGALORE Vs. R.S. INDUSTRIES, BANGALORE	January 23, 2001
CCE, BELGAUM Vs. SUVARNA INDUSTRIES	January 23, 2001
CCE, BELGAUM Vs. KALPANA ENTERPRISES	April 16, 2001
CCE, BHOPAL Vs. GEI ENGINEERING LTD.	February 28, 2001
CCE, BHOPAL Vs. TESLA TRANSFORMER LTD.	January 5, 2001
CCE, BHOPAL Vs. BHEL	July 13, 2001
CCE, BHOPAL Vs. SUPER ADDITIVES PVT. LTD.	March 9, 2001
CCE, BHOPAL Vs. CHETAN INDUSTRIES	January 16, 2001
CCE, BOMBAY-1 Vs. UNICON CONNECTORS (P) LTD.	May 1, 2001
CCE, CHANDIGARH Vs. MONGA BROTHERS & TARSEMLAL	January 10, 2001
CCE, CHANDIGARH Vs. PRATAP STEEL ROLLING MILLS LTD.	January 17, 2001
CCE, CHANDIGARH Vs. GARG FORGING AND CASTING PVT.	May 29, 2001
CCE, CHANDIGARH Vs. SAKET STEEL LTD.	January 17, 2001
CCE, CHANDIGARH Vs. KHANNA PAPER MILLS	June 7, 2001
CCE, CHANDIGARH Vs. B.D. STEEL ROLLING MILLS	January 29, 2001
CCE, CHANDIGARH Vs. JCT ELECTRONICS	April 11, 2001
CCE, CHANDIGARH Vs. NATIONAL FERTILIZER LTD.	May 10, 2001
CCE, CHANDIGARH Vs. JCT LTD.	May 1, 2001
CCE, CHANDIGARH Vs. ARORA ALLOYS (PVT.) LTD.	January 9, 2001
CCE, CHANDIGARH Vs. MODI SALES	April 3, 2001
CCE, CHANDIGARH Vs. AMAN ALLOYS (P) LTD.	June 4, 2001
CCE, CHANDIGARH Vs. R.H. INDUSTRIES AND M/S.	January 1, 2001
CCE, CHANDIGARH Vs. VARDHMAN SPINNING & GENL.	January 2, 2001
CCE, CHANDIGARH Vs. M/S MAHAAN DAIRIES	April 30, 2001
CCE, CHANDIGARH Vs. SHREE BHAWANI COTTON MILLS &	January 23, 2001
CCE, CHANDIGARH Vs. M/S. DCM ENGG. PRODUCTS	June 7, 2001
CCE, CHANDIGARH Vs. MAHAVIR STRIPS PVT. LTD.	June 26, 2001
CCE, CHANDIGARH Vs. MALWA COTTON SPINNING MILLS	June 26, 2001
CCE, CHANDIGARH Vs. ESCORTS LTD. AND M/S. GOETZE	February 19, 2001
CCE, CHANDIGARH Vs. STEEL AUTHORITY OF INDIA	June 18, 2001
CCE, CHANDIGARH Vs. NATIONAL STANDARD DUNCON LTD.	March 19, 2001
CCE, CHANDIGARH Vs. MALWA COTTON SPINNING MILS	February 12, 2001
CCE, CHANDIGARH Vs. AURO SPG. MILLS	March 14, 2001
CCE, CHANDIGARH Vs. KAPSONS ELECTRO STAMPINGS	February 16, 2001
CCE, CHANDIGARH Vs. OSWAL FATS & OILS LTD.	March 21, 2001
CCE, CHANDIGARH Vs. D.K. ALLOYS, LUDHIANA	May 23, 2001
CCE, CHANDIGARH Vs. ACE BUILD(P.) LTD.	June 29, 2001
CCE, CHANDIGARH Vs. ADINATH TEXTILE LTD.	April 16, 2001
CCE, CHANDIGARH Vs. BHUSAN ALLOYS & STEELS LTD.	February 2, 2001
CCE, CHANDIGARH Vs. MAHAAN DAIRIES	March 9, 2001
CCE, CHANDIGARH Vs. VARDHMAN POLYTEX	April 17, 2001
CCE, CHANDIGARH Vs. SAMSUNG ACRY COT LTD.	April 11, 2001
CCE, CHANDIGARH Vs. DOGRA DISTILLERIES (P) LTD.	March 8, 2001
CCE, CHANDIGARH Vs. M/S. BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD.	July 4, 2001
CCE, CHANDIGARH Vs. PRATAP STEEL ROLLING MILLS	May 4, 2001
CCE, CHANDIGARH Vs. AUTOCRATIC INDUS. LTD.	February 27, 2001
CCE, CHANDIGARH Vs. VARDHMAN SPECIAL STEELS	December 31, 2001
CCE, CHANDIGARH - I Vs. A.C.C. LTD.	April 12, 2001
CCE, CHANDIGARH-II Vs. RAIL TECH, KAPURTHALA	June 28, 2001
CCE, CHANDIGARH-II Vs. BIRLA VXL LTD.	March 14, 2001
CCE, CHANNAI Vs. SPIC LTD.	April 12, 2001
CCE, CHENNAI Vs. CARBORANDUM UNIVERSAL LTD.	May 21, 2001
CCE, CHENNAI Vs. ASHOK LEYLAND LTD.	April 4, 2001
CCE, CHENNAI Vs. AXLES INDIA LTD. SRIPERUMBUDUR	April 3, 2001
CCE, CHENNAI Vs. KRANES KRAFT & CONTROL (P)	May 25, 2001
CCE, COCHIN Vs. ANIKON RUBBERS	February 22, 2001
CCE, COCHIN Vs. COMMISSIONER OF M/S HMT LTD.	January 15, 2001
CCE, COIMBATORE Vs. KAYES AGRO INDUSTRIES	June 28, 2001
CCE, DELHI Vs. EXCORTS LTD.	May 17, 2001
CCE, DELHI Vs. Q.H. TALBROS LTD.	February 16, 2001
CCE, DELHI Vs. SWARAJYA CEMENT INDUS. (P)	January 31, 2001
CCE, DELHI Vs. PEARL OF BEAUTY	April 3, 2001
CCE, DELHI Vs. CENTURY TUBES LTD.	May 1, 2001
CCE, DELHI-II Vs. SIDWAL REFRIGERATION INDUS.	January 5, 2001
CCE, DELHI-III Vs. JINDAL STRIPS	June 8, 2001
CCE, GUNTUR Vs. WINFIELD CHEMICALS INDIA	May 22, 2001
CCE, INDORE Vs. MARDIA STEELS LTD., RATLAM	June 8, 2001
CCE, INDORE Vs. DHVANI TEREFABS (EXPORTS)	May 15, 2001
CCE, INDORE Vs. NEW VIKARM CEMENT AND OTHERS	January 5, 2001
CCE, INDORE Vs. SUPREME VINYL FILMS LTD.	March 9, 2001
CCE, INDORE Vs. M/S. DHVANI TEREFABS (EXPORTS) PVT. LTD.	May 3, 2001
CCE, INDORE Vs. SHREE SYNTHETICS LTD.	February 19, 2001
CCE, JAIPUR Vs. M/S MAIDEN TRADING CO. P. LTD.	September 14, 2001
CCE, JAIPUR Vs. SHRI PUKHRAJ MOONDRA	March 26, 2001
CCE, JAIPUR Vs. JAGDISH TRAVELS	March 28, 2001
CCE, JAIPUR Vs. PREM CABLES (P) LTD.	January 5, 2001
CCE, JAIPUR Vs. SHREE CEMENT LTD., BEAWAR	January 4, 2001
CCE, JAIPUR Vs. TIRUHARI (INDIA) P. LIMITED	May 28, 2001
CCE, JAIPUR Vs. MAIDEN TRADING CO. PVT. LTD.	June 12, 2001
CCE, JAIPUR Vs. BHILWARA PROCESSORS LTD.	May 14, 2001
CCE, JAIPUR Vs. SHANTILAL KIRAN LAL	February 2, 2001
CCE, JAIPUR Vs. CITIZEN ROLLINGH MILLS (P)	May 10, 2001
CCE, JAIPUR Vs. BIRLA JUTE & INDUSTRIES LTD.	February 15, 2001
CCE, JAIPUR Vs. RISHABH DEV TEXTITLES	February 16, 2001
CCE, JAIPUR Vs. DAWOOD AND DAWOOD (NOW PEACOCK	March 19, 2001
CCE, JAIPUR Vs. M/S. H.E.G. LTD.	April 9, 2001
CCE, JAIPUR-11 Vs. HEM COURIERS	March 20, 2001
CCE, JAIPUR-I Vs. PARAKARAM TECHNOFAB LTD.	April 19, 2001
CCE, JAIPUR-II Vs. SABOO ENGINEERS P. LTD.	June 22, 2001
CCE, JAIPUR-II Vs. LAXMI IRON & STEEL RE-ROLLING	February 26, 2001
CCE, JSR. Vs. SAIL	July 18, 2001
CCE, KANPUR Vs. CHATURVEDI STEELS, LTD.	May 4, 2001
CCE, KANPUR Vs. NARENDRA KUMAR GARG	May 4, 2001
CCE, KANPUR Vs. BANWARI LAL TRUCK OWNER &	February 22, 2001
CCE, KANPUR Vs. DAYAL ANAND SAND COATING CO.	February 13, 2001
CCE, KANPUR Vs. G.P.L. FIBRES LTD.	June 7, 2001
CCE, LUCKNOW Vs. CAMPHOR & ALLIED PRODUCTS	June 16, 2001
CCE, MADRAS Vs. BUSH BOAKE ALLEN (I) LTD.	May 21, 2001
CCE, MADRAS Vs. CHENNAI BOTTLING CO. PVT.	June 28, 2001
CCE, MADRAS Vs. SURFACE COATING INDUSTRIES	April 26, 2001
CCE, MADRAS AND CCE, GUNTUR Vs. K.N. CHARI RUBBER & PLASTICS,	April 10, 2001
CCE, MADURAI Vs. LAKSHMI MATCH WORKS	March 14, 2001
CCE, MEERUT Vs. GLASSTRONICS INDIA LTD.	March 16, 2001
CCE, MEERUT Vs. TARAI FOODS LTD.	May 18, 2001
CCE, MEERUT Vs. FILATEX (INDIA) LIMITED	May 17, 2001
CCE, MEERUT Vs. BHARAT ELECTRICAL	January 12, 2001
CCE, MEERUT Vs. MARUSHI ELECTRONICS PVT.	January 5, 2001
CCE, MEERUT Vs. MODI ARC ELECTRODES	January 5, 2001
CCE, MUMBAI II Vs. MAHINDRA & MAHINDRA LTD.	April 18, 2001
CCE, MUMBAI-V Vs. M/S. P. & P. CONTAINERS PVT. LTD.	July 12, 2001
CCE, NEW DELHI Vs. JINDAL STRIPS LTD.	May 2, 2001
CCE, NEW DELHI Vs. BLOPAK	January 5, 2001
CCE, NEW DELHI Vs. SAMTEL INDIA LTD.	January 5, 2001
CCE, NEW DELHI Vs. ROLLATAINER LTD.	May 1, 2001
CCE, NEW DELHI Vs. GARG INDUSTRIES AND M/S.	April 27, 2001
CCE, NEW DELHI Vs. HERO METAL CAST ENGG.	January 1, 2001
CCE, NEW DELHI Vs. HARYANA COATED PAPER MILLS	January 12, 2001
CCE, NEW DELHI Vs. LAXMI PRECISION SCREWS LTD.	April 11, 2001
CCE, NEW DELHI Vs. JINDAL STRIPS LTD.	February 23, 2001
CCE, NEW DELHI Vs. ANU AUTO INDUSTRIES	March 16, 2001
CCE, NEW DELHI Vs. D.C.M TEXTILES LTD.	March 21, 2001
CCE, NEW DELHI Vs. S.R. FOILS LTD.	June 11, 2001
CCE, NEW DELHI Vs. G.E. MOTOR INDIA LTD.	January 19, 2001
CCE, PATNA Vs. PRABHAT ZARDA FACTORY	July 16, 2001
CCE, PATNA Vs. HARI NAGAR SUGAR MILLS LTD.	January 1, 2001
CCE, PATNA, CCE, PUNE AND M/S Vs. TELCO LTD. AND CCE, ALLAHABAD	March 14, 2001
CCE, PUNE Vs. TELCO	May 10, 2001
CCE, PUNE Vs. TELCO	June 25, 2001
CCE, PUNE-I Vs. BAJAJ AUTO LTD.	December 11, 2001
CCE, RAIPUR Vs. H.E.G. LTD.	March 12, 2001
CCE, RAIPUR Vs. PRAKASH INDUS.	April 30, 2001
CCE, RAIPUR Vs. VINDHYA KABELMATES (I) PVT.	May 28, 2001
CCE, RAIPUR Vs. LARSEN TOUBRO LTD.	January 4, 2001
CCE, RAIPUR Vs. PRISM CEMENT LTD.	January 9, 2001
CCE, RAIPUR Vs. MS MODI CEMENT LTD.	May 4, 2001
CCE, RAIPUR Vs. M/S. VINDHYA KABELMATES (I) PVT. LTD.	May 24, 2001
CCE, RAIPUR Vs. STEEL AUTHORITY OF INDIA LTD.	February 27, 2001
CCE, RAIPUR AND M/S. JAY PEE REWA Vs. JAY PEE REWA CEMENT LTD. AND	May 25, 2001
CCE, SHILLONG Vs. R.P.S. TEA CO. (P) LTD.	July 11, 2001
CCE, SURAT-I Vs. GUJARAT INDUSTRIES TRUCK LTD.	January 23, 2001
CCE, TRICHY Vs. M.N.A. MOHAMED SULTAN & SONS.	May 25, 2001
CCE. JAIPUR Vs. FEATHER TOUCH POLYCHEM (P)	April 18, 2001
CCE. MEERUT-II Vs. D.S.M. SUGAR MILLS	April 20, 2001
CCEX PATNA Vs. SASAMUSA SUGAR WORKS LTD	July 9, 2001
CCEX, RAJKOT Vs. TOPLAND EXPORT AND OTHERS	July 30, 2001
CCEX., BBSR-II Vs. S. A. I. L.	January 23, 2001
CCI, INDORE Vs. VIKRAM CEMENT	January 16, 2001
CEAT LIMITED Vs. COMMISSIONER OF CUSTOMS	July 13, 2001
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	October 5, 2001
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD	November 27, 2001
CEAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II	October 9, 2001
CEAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 19, 2001
CEAT LTD., COCHIN Vs. COMMISSIONER OF CUSTOMS	August 14, 2001
CEBON INDIA LTD. Vs. CCE, NEW DELHI	January 8, 2001
CELLO HOUSEHOLD APPLIANCES LTD., Vs. COMMISSIONER OF CUSTOMS	November 21, 2001
CELLO THERMOWARE LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	April 26, 2001
CENLUB INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, NEW	June 12, 2001
CENTAUR CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 27, 2001
CENTRAL FOOD TECHNOLOGICAL Vs. COMMISSIONER OF CUSTOMS	July 12, 2001
CENTRAL INDIA SULPHONATORS Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
CENTRAL MANUFACTURING Vs. CENTRAL EXCISE, BANGALORE	February 28, 2001
CENTRAL PULP MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	February 23, 2001
CENTRUY PULP & PAPERS Vs. CCE GHAZIABAD	May 1, 2001
CENTURY 21ST HI TECH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	June 8, 2001
CENTURY ENKA LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	March 28, 2001
CENTURY ENKA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 7, 2001
CENTURY ENKA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I	October 16, 2001
CENTURY PLYBOARDS (INDIA) Vs. COMMR. OF CENTRAL EXCISE, CAL.I	May 25, 2001
CENTURY PULP & PAPERS Vs. CCE, MEERUT	April 11, 2001
CENTURY RAYON CENTURY TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	August 6, 2001
CENTURY RAYON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 12, 2001
CENTURY TEXTILES AND INDUSTRIES Vs. COMMISSIONER OF C. EX.	April 18, 2001
CENTURY TEXTILES INDUSTRIES LTD AND SHYAMPRAKASH SPINNING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI AND COMMISSIONER OF CENTRAL EXCISE AHMEDABAD	February 26, 2001
CENTWIN Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 31, 2001
CEWAT (INDIA) PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 25, 2001
CH SAI SRINIVASA RAO Vs. CCE GUNTUR	July 20, 2001
CHAMBAL FERTILIZERS AND Vs. COMMISSIONER OF CUSTOMS, MUMBAI	April 18, 2001
CHAND INDUSTRIES Vs. CCE, DELHI-II	June 26, 2001
CHANDERPUR WORKS Vs. CCE, DELHI	March 12, 2001
CHANDIGARH STEELS Vs. CCE CHANDIGARH	March 20, 2001
CHANDIGARH, CCE Vs. JCT ELECTRONICS	May 3, 2001
CHANDRA I. KRIPLANI Vs. COMM. OF C. EXCISE, MUMBAI-99	August 10, 2001
CHANDRA I. KRIPLANI AND INDER Vs. COMMISSIONER OF CUSTOMS, ACC,	October 22, 2001
CHANDRA INDUSTRIES Vs. C.C.E. CHANDIGARH	February 7, 2001
CHANDRA SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 23, 2001
CHANDRALOK FABRICS Vs. COMMISSIONER OF CEN. EXCISE,	March 23, 2001
CHANDRAPUR VIDYUT CONDUCTORS (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
CHANDRAPUR VIDYUT CONDUCTORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	March 13, 2001
CHANDRAS & CHEMICAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
CHANDRAS CHEMICAL ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA III	September 6, 2001
CHANDRAS CHEMICAL ENTERPRISES LTD. Vs. COMMR. OF C. EX., CALCUTTA-I	February 5, 2001
CHANDRAS CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C. EX., CAL.-I	May 22, 2001
CHANDRESH P GORADIA AND OTHERS Vs. COMMISSIONER OF CEN EXCISE SURAT II	July 27, 2001
CHANDRU ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 25, 2001
CHANDUKA EXPORTS LTD AND Vs. COMMISSIONER OF CUSTOMS CALCUTTA	August 24, 2001
CHANDUKA EXPORTS LTD AND SH MOHAN LAL AGARWAL Vs. COMMISSIONER OF CUSTOMS KOLKATA	July 26, 2001
CHARAN SINGH, JAGRAJ SINGH JAI Vs. C.C. LUCKNOW	February 20, 2001
CHARIOT CEMENT COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR II	October 17, 2001
CHARKHA CHEMICAL & SOAP Vs. CCE, NEW DELHI	March 30, 2001
CHARKHA DETERGENTS & SOAP Vs. CCE, NEW DELHI	February 5, 2001
CHASE BRIGHT STEEL LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	March 20, 2001
CHATURBHUJ PRASAD AND OTHERS Vs. CCE BBSR	July 18, 2001
CHAUDHARY STEEL ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	March 30, 2001
CHAYAGRAPHICS Vs. COMMISSIONER OF C. EX., BANGALORE	March 8, 2001
CHEDDU PRASAD Vs. COMMISSIONER OF CUSTOMS PREV PATNA	October 11, 2001
CHEDDU PRASAD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE PATNA	November 29, 2001
CHEERAG INDUSTRIAL MANAGEMENT CONSULTANTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	February 12, 2001
CHEIF COFEE MARKETING OFFICER Vs. COMMISSIONER OF CENTRAL EXCISE,	January 24, 2001
CHEMICALS AND PLASTICS INDIA LTD Vs. COMMISSIONER OF C EX	January 2, 2001
CHEMISOL INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 30, 2001
CHEMISOL INDIA P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	May 23, 2001
CHEMITALAS PVT. LTD., Vs. COMMISSIONER OF CENTRAL	September 27, 2001
CHEMOFARBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
CHEMOPULP TISSUES LTD. Vs. CCE, MEERUT	March 30, 2001
CHEMVIN INDUSTRIES Vs. CCE CHANDIGARH	April 30, 2001
CHEMVIN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	April 16, 2001
CHENAB TEXTILE MILLS KATHUA Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH	February 27, 2001
CHENNAI REROLLERS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 29, 2001
CHERAAN PLAST Vs. COMMISSIONER OF CENTRAL EXCISE	January 9, 2001
CHETAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	August 6, 2001
CHHABI ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 19, 2001
CHHAWCHHARIA ENGG PVT Vs. C C E CALCUTTA II	May 2, 2001
CHIEF ENGINEER IRRIGATION KRISHNA WATER SUPPLY PROJECT PUBLIC WORKS DEPARTMENT CHEPAUK CHENNAI Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 10, 2001
CHIEF GENERAL MANAGER, TELECOM Vs. COMMISSIONER OF CENTRAL EXCISE,	April 18, 2001
CHIEF HYDRAULIC ENGINEER HYDRAULIC STUDY DEPARTMENT OF THE CALCUTTA PORT TRUST Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA	November 20, 2001
CHIEF MATERIALS MANAGER (BI), Vs. COMMISSIONER OF CUSTOMS, KOLKATA	December 18, 2001
CHILLIES EXPORT HOUSE LTD Vs. COMMISSIONER OF CUSTOMS	March 14, 2001
CHIMANLAL LALAHCHAND JAMBANI Vs. COMMISSIONER OF CUSTOMS, (PREV)	May 11, 2001
CHINTTPURNI ENGINEERING Vs. CCE, LUCKNOW	May 25, 2001
CHIRAG SANITARY PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	October 29, 2001
CHIRAMITH PRECISION INDIA Vs. COMMISSIONER OF CUSTOMS, MANGALORE	July 20, 2001
CHITRA ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS	December 4, 2001
CHITTARANJAN KARMAKAR Vs. COMMISSIONER OF CUSTOMS (P), WEST	September 21, 2001
CHITTARANJAN LOCOMOTIVE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
CHLORIDE INDUS. LTD. Vs. COLLECTOR OF CENTRAL EXCISE	February 7, 2001
CHOICE CORNER Vs. COMMISSIONER OF CUSTOMS ACC,	March 9, 2001
CHOKSHI CONTACTS PVT. LTD. Vs. CCE, JAIPUR	June 4, 2001
CHOKSI BROTHERS Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	July 24, 2001
CHOKSI CONTACTS (P) LTD. Vs. CCE JAIPUR	July 9, 2001
CHONG TEIK HOCK Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 11, 2001
CHOPRA APPLIANCES Vs. CCE, DELHI	May 9, 2001
CHOPRA ELECTRICALS Vs. CCE, NEW DELHI	June 15, 2001
CHOWBEY SUGANDHIT TAMBAKU CO Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	November 6, 2001
CHOWBEY SUGANDHIT TAMBAKU CO Vs. C C E PATNA	July 20, 2001
CHUAPARA TEA EASTE, EVEREADY Vs. C.C.E., BOLPUR	August 13, 2001
CHUAPARA TEA ESTATE AND Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	November 7, 2001
CHUAPARA TEA ESTATE AND Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR	October 12, 2001
CHUNILAL AMBARAM CHOKSHI Vs. COMMISSIONER OF CUSTOMS (P),	August 29, 2001
CHUNILAL SANKALCHAND & CO. Vs. COMMISSIONER OF CUSTOMS (E.P.),	May 17, 2001
CHUNILAL SANKALCHAND CO Vs. COMMISSIONER OF CUSTOMS E P MUMBAI	May 17, 2001
CIMMCO BIRLA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	March 20, 2001
CIMMCO BIRLA LTD. Vs. C.C.E., INDORE	January 31, 2001
CIPLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 4, 2001
CIPLA LTD., AMAR LULLA, Vs. COMMISSIONER OF CENTRAL EXCISE,	June 19, 2001
CLASSIC MARBLE & BONO MARBLE Vs. C.C. (IMPORT), MUMBAI	December 4, 2001
CLASSIC RUBBER AND ALLIED Vs. COMMISSIONER OF CENTRAL	September 11, 2001
CLASSIC STRIPES PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,	June 20, 2001
CLIMATE SYSTEMS INDIA LTD. Vs. CCE, JAIPUR-I	June 20, 2001
CLUTCH AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 11, 2001
CLUTCH AUTO LTD. Vs. CCE, DELHI	March 23, 2001
CMC COMMUTATOR PVT. LTD., Vs. COMMISSIONER OF CENTRAL	August 3, 2001
CMI LTD. Vs. CCE DELHI	May 10, 2001
CNC BALL SCREW & BEARING (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	March 19, 2001
CNC BALL SCREWS AND BEARINGS CO Vs. CCE, BANGALORE	February 23, 2001
CNS FORTUNE TRADING LTD. Vs. COMMISSIONER OF CUSTOMS (AP),	November 20, 2001
COATS VIYELLA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	July 4, 2001
COATS VIYELLA INDIA LTD. Vs. COLLECTOR OF CUSTOMS, CHENNAI	July 17, 2001
COCHIN PORT TRUS COCHIN Vs. COMMISSIONER OF CUSTOMS	June 29, 2001
COCHIN REFINERIES LTD V. Vs. CCE, COCHIN	March 16, 2001
COCHIN REFINERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 15, 2001
COCHIN REFINERIES LTD. Vs. COMMISSIONER OF CENTRAL	March 21, 2001
COCHIN REFINERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	April 25, 2001
COEN BHARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
COIMBATORE TWISTERS PVT. Vs. COMMISSIONER OF CUSTOMS & C.EX.,	July 20, 2001
COLD BREEZE ENGG. PVT. LTD. Vs. CCE, VADODARA	May 29, 2001
COLLECTOR OF C. EX. Vs. GLAXY DECOR (P) LTD.	February 2, 2001
COLLECTOR OF C. EX. Vs. GURMUKH SINGH AND SONS	January 9, 2001
COLLECTOR OF C. EX., BANGALORE Vs. ASHOKA BEARING HOUSING (P) LTD.	May 28, 2001
COLLECTOR OF C. EX., BELGAUM Vs. WARKIN BKW REFRIGERATION (P) LTD.	January 29, 2001
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OIL CORPORATION LTD	June 21, 2001
COLLECTOR OF CENTRAL EXCISE Vs. TISCO	January 23, 2001
COLLECTOR OF CENTRAL EXCISE Vs. SHREE ARUN PACKAGING CORPORATION	May 2, 2001
COLLECTOR OF CENTRAL EXCISE Vs. BPL SYSTEMS & PROJECTS	February 26, 2001
COLLECTOR OF CENTRAL EXCISE MUMBAI II Vs. GTC INDUSTRIES LIMITED	May 2, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. REWDALE PRECISION TOOLS (P)	April 27, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. CHENNAI BOTTLING CO. LTD. AND	September 6, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. BOMBAY SEWREE CHEMICALS MFG.	June 20, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. KERALA STATE ELECTRONICS	May 18, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. JUPITER CEMENT INDUSTRIES	March 19, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. SUPREME ELECTRICAL	March 13, 2001
COLLECTOR OF CENTRAL EXCISE, BANGALORE Vs. ADVANCE ELECTRIC SYSTEMS	December 6, 2001
COLLECTOR OF CENTRAL EXCISE, BELGAUM Vs. BEMCO EMERY STONES (P) LTD.	May 2, 2001
COLLECTOR OF CENTRAL EXCISE, COCHIN Vs. KSEDC	March 7, 2001
COLLECTOR OF CUSTOMS Vs. ARVIND EXPORT (P) LTD.	April 10, 2001
COLLECTOR OF TELECOM STORES D Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	May 25, 2001
COLLR. OF C. EX., COCHIN Vs. STEEL & INDUSTRIAL FORGINGS LTD.	January 11, 2001
COLOMBIA ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS	June 29, 2001
COLOUR CHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	June 26, 2001
COLOUR GRAPHICS & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 9, 2001
COLT CABLES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII	June 22, 2001
COLT CABLES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 17, 2001
COLT CABLES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	May 4, 2001
COLT CABLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 27, 2001
COMET PAINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 30, 2001
COMISSIONER OF CENTRAL EXCISE, Vs. BLAST CARBOBLOCKS	April 26, 2001
COMM. OF CUSTOMS (IMPORT), Vs. FISHER ROSEMONT (INDIA) LTD.	August 13, 2001
COMMISIONER OF CUSTOMS, MUMBAI Vs. M/S.R.K. INTERNATIONAL & OTHERS	March 29, 2001
COMMISSIONER CENTRAL EXCISE, Vs. A.K. AUTOMATICS	February 16, 2001
COMMISSIONER OF C EX Vs. BOOPATHY ASSOCIATES PVT LTD	July 24, 2001
COMMISSIONER OF C EX Vs. SUPERINTENDING ENGINEER	January 5, 2001
COMMISSIONER OF C EX Vs. ANU EXTRUSIONS P LTD	February 27, 2001
COMMISSIONER OF C EX Vs. CHEMICALS AND PLASTICS INDIA LTD	January 12, 2001
COMMISSIONER OF C EX Vs. GEO ENPRO PETROLEUM LTD	February 20, 2001
COMMISSIONER OF C EX Vs. TRIMURTI WATER PROOF P LTD	February 20, 2001
COMMISSIONER OF C EX COIMBATORE Vs. ACHUTHA VULCANISHING CEMENT PVT LTD AND M/S SANTHA RAGHU INDUSTRIAL PRODUCTS	April 20, 2001
COMMISSIONER OF C EX COIMBATORE Vs. SREE SOWDESWARI MODERN SPINNERS M/S SREE ANDAL CO M/S SREE VENKATACHALAPATHY INDS AND M/S SRI RANGAN ENGG INDS	June 15, 2001
COMMISSIONER OF C EX COIMBATORE Vs. ELTEX RUDY LTD	June 8, 2001
COMMISSIONER OF C EX HYDERABAD Vs. A P S E B	June 27, 2001
COMMISSIONER OF C. EX. Vs. SENSOTHERM INDIA (P) LTD.	September 17, 2001
COMMISSIONER OF C. EX. Vs. ELECTRO SERVICES PVT. LTD.	January 10, 2001
COMMISSIONER OF C. EX. Vs. EARTH TOUR TRAVELS (P) LTD.	February 7, 2001
COMMISSIONER OF C. EX. Vs. ASHOK FASHION LTD.	January 2, 2001
COMMISSIONER OF C. EX. Vs. CLAD MATERIAL SYSTEM	January 23, 2001
COMMISSIONER OF C. EX. Vs. MAHINDRA AND MAHINDRA LTD.	April 12, 2001
COMMISSIONER OF C. EX. Vs. AJAY FOOTWEAR (I) LTD.	February 19, 2001
COMMISSIONER OF C. EX. Vs. PERFECT STONEWARE PIPES	January 29, 2001
COMMISSIONER OF C. EX. Vs. DCL POLYESTER LTD.	January 31, 2001
COMMISSIONER OF C. EX. Vs. YASH LABORATORIES	February 2, 2001
COMMISSIONER OF C. EX. & CUS., BELGAUM Vs. VISHAL COTSPIN LIMITED	December 18, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. ANJANI SYNTHETICS LTD.	February 9, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. UDAYANI SHIP BREAKERS LTD.	January 2, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. SHOP AID MANUFACTURERS	January 16, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. ESDEE PAINTS	January 17, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. EAGLE FLASK INDUSTRIES LTD.	March 8, 2001
COMMISSIONER OF C. EX., Vs. SRI NARENDRARAJA TEXTILES	March 30, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. TETRAGON CHEMIE (P) LTD.	June 7, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. A.J. STATIONERY (P) LTD.	February 13, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. DECORATIVE LAMINATES LTD.	April 16, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. SMITHKLINE BEECHAM LTD.	April 10, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. GRASIM INDUSTRIES LTD.	April 18, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. BANNARI AMMAN SUGARS LTD.	December 5, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. BRINDAVAN BEVERAGES (P) LTD.	May 4, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. BPL REFRIGERATION LTD.	November 7, 2001
COMMISSIONER OF C. EX., BANGALORE-III Vs. RPG TELECOM LTD.	November 7, 2001
COMMISSIONER OF C. EX., BANGALORE-III Vs. PAPER PACKAGING PVT. LTD.	October 3, 2001
COMMISSIONER OF C. EX., BELGAUM Vs. INDIA SUGARS AND REFINERIES LTD.	November 28, 2001
COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. CHAMPDANY INDUSTRIES LTD.	February 9, 2001
COMMISSIONER OF C. EX., COCHIN Vs. ANIKON RUBBERS	March 8, 2001
COMMISSIONER OF C. EX., PATNA Vs. GAJRAJ INDUSTRIES	July 30, 2001
COMMISSIONER OF C. EX., SHILLONG Vs. NORTH EASTERN TOBACCO LTD.	June 22, 2001
COMMISSIONER OF C. EX., SHILLONG Vs. ASSAM PETROCHEMICALS LTD.	November 22, 2001
COMMISSIONER OF C. EXCISE Vs. INDIA SUGARS & REFINERIES	August 3, 2001
COMMISSIONER OF C. EXCISE Vs. INDOCHEM INDUSTRIES LTD.	January 3, 2001
COMMISSIONER OF C. EXCISE, Vs. QUALITY CARTONS	August 13, 2001
COMMISSIONER OF C. EXCISE, BANGALORE Vs. MICO LTD.	February 16, 2001
COMMISSIONER OF C.EX. Vs. THIRU AROORAN SUGARS LTD.	February 9, 2001
COMMISSIONER OF C.EX. COIMBATORE Vs. SREE VASANTHI MILLS	June 28, 2001
COMMISSIONER OF C.EX., Vs. K.S.B. PUMPS	June 4, 2001
COMMISSIONER OF C.EX., Vs. VIGNESHKUMAR SPINNING MILLS	May 1, 2001
COMMISSIONER OF C.EX., Vs. ATLANTIC FOODS	April 16, 2001
COMMISSIONER OF C.EX., Vs. G.E.C. ALSTHOM INDIA LTD.,	June 1, 2001
COMMISSIONER OF C.EX., CHENNAI Vs. SENGUNTHAR SPINNING MILLS	April 12, 2001
COMMISSIONER OF C.EX., CHENNAI Vs. P.M.P. WIRE ROD COMPANY LTD.	April 24, 2001
COMMISSIONER OF C.EX., CHENNAI Vs. TAMIL NADU PETROPRODUCTS LTD.	May 9, 2001
COMMISSIONER OF C.EX., HYDERABAD Vs. GRANULES INDIA LTD.	April 12, 2001
COMMISSIONER OF C.EX., TRICHY Vs. SARVESH COTTON MILLS LTD.	March 19, 2001
COMMISSIONER OF CEN EXCISE AHMEDABAD Vs. PRAKESH METAL WORKS LTD	April 9, 2001
COMMISSIONER OF CEN EXCISE AND CUSTOMS AURANGABAD Vs. BAJAJ AUTO LTD	July 5, 2001
COMMISSIONER OF CEN EXCISE AURANGABAD Vs. VIR ALLOY STEEL CO PVT LTD	March 20, 2001
COMMISSIONER OF CEN EXCISE AURANGABAD Vs. SIEMENS LTD	March 28, 2001
COMMISSIONER OF CEN EXCISE CUSTOMS MUMBAI Vs. ISINOX STEELS LTD	April 9, 2001
COMMISSIONER OF CEN EXCISE NAGPUR Vs. D C L POLYSTER LTD	March 30, 2001
COMMISSIONER OF CEN EXCISE PUNE I Vs. MAHINDRA ENG CHEMICALS PRODUCTS LTD	August 23, 2001
COMMISSIONER OF CEN EXCISE RAJKOT Vs. MEGHDEV ENTERPRISES	July 27, 2001
COMMISSIONER OF CEN EXCISE SURAT Vs. GOYAL SILK MILLS PVT LTD ROHIT DYG FINISHING WORKS KAMLA DYG PTG WORKS AND ANIL DYG PVT LTD	August 27, 2001
COMMISSIONER OF CEN. EXCISE Vs. VIR ALLOY AND STEEL CO. PVT. LTD.	April 24, 2001
COMMISSIONER OF CEN. EXCISE Vs. HEGAL CAPSULE INDS. LTD.	May 11, 2001
COMMISSIONER OF CEN. EXCISE AND Vs. APEX ELECTRICALS LTD.	June 25, 2001
COMMISSIONER OF CEN. EXCISE, Vs. MAHINDRA & MAHINDRA LTD.	January 5, 2001
COMMISSIONER OF CEN. EXCISE, Vs. V.V.N. MFG. & INVESTA LTD.	July 13, 2001
COMMISSIONER OF CEN. EXCISE, Vs. ADVANCE PRINTS P, LTD.	March 15, 2001
COMMISSIONER OF CEN. EXCISE, Vs. ASIAN CHEMICALS WORKS	June 21, 2001
COMMISSIONER OF CEN. EXCISE, PUNE Vs. BAJAJ AUTO LTD.	January 5, 2001
COMMISSIONER OF CENTRAL Vs. GOLDEN PROFILES, BANGALORE	May 29, 2001
COMMISSIONER OF CENTRAL Vs. BOEHRINGER MANNHHEIM (I) LTD.	September 14, 2001
COMMISSIONER OF CENTRAL Vs. RAJASHREE CEMENT, MALKHED	October 23, 2001
COMMISSIONER OF CENTRAL Vs. I.T.I LTD., BANGALORE	July 5, 2001
COMMISSIONER OF CENTRAL Vs. VISHNU FORGE (MYSORE) LTD.	May 11, 2001
COMMISSIONER OF CENTRAL Vs. S & S BUSHINGS DODDABALLAPUR	June 8, 2001
COMMISSIONER OF CENTRAL Vs. MURUDESWAR CERAMIC LTD., HUBLI	November 6, 2001
COMMISSIONER OF CENTRAL Vs. VIJAY OXYGEN CO. LTD., KOPPAL	September 13, 2001
COMMISSIONER OF CENTRAL Vs. VIJAYA OXYGEN CO. LTD,	July 20, 2001
COMMISSIONER OF CENTRAL Vs. SOUTH INDIA PAPER MILLS LTD.,	September 17, 2001
COMMISSIONER OF CENTRAL Vs. KERALA SPINNERS LTD., ALEPPY	December 12, 2001
COMMISSIONER OF CENTRAL Vs. CHIEF CONTROLLER OF ACCOUNTS	May 28, 2001
COMMISSIONER OF CENTRAL Vs. MURUDESHWAR CEREMICS LTD.,	May 25, 2001
COMMISSIONER OF CENTRAL Vs. SYSTEM DIMENSION P LTD	June 29, 2001
COMMISSIONER OF CENTRAL Vs. POWER TECH INDUSTRIES	June 19, 2001
COMMISSIONER OF CENTRAL Vs. RPG TELECOM LTD., MYSORE	November 21, 2001
COMMISSIONER OF CENTRAL Vs. LARSEN AND TOUBRO LTD., BANGALORE	November 7, 2001
COMMISSIONER OF CENTRAL Vs. SIPANI AUTOMOBILES LTD.,	June 11, 2001
COMMISSIONER OF CENTRAL Vs. GOMUKHI CHARMA KENDRA	March 13, 2001
COMMISSIONER OF CENTRAL ESCISE, Vs. ENGINEERING INNOVATION LTD.	January 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SOUTHERN IRON AND STEEL CO. LTD.	July 13, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI FOUNDRY	August 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SWEETY INDUSTRIES	January 16, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. BHAVNAGAR VEGETABLE PRODUCTS	March 27, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA & MAHINDRA LTD.	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. HARSHA METAL INDUSTRIES	June 4, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. JAYALAKSHMI METAL INDUSTRIES	June 4, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. RAVALGAON SUGAR FARM LTD.	September 10, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. VASU PHARMACEUTICALS PVT. LTD.	September 10, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. AMBALAL SARABHAI ENTERPRISES	September 7, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. AUTO ELECTRONICS	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. GAL ALLOYS PVT. LTD.	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. CALCUTTA CHEMICAL AGENCIES,	August 1, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. COIMBATORE ALCOHOL AND CHEMICALS	January 25, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. PIDILITE INDUSTRIES LTD.	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. GABRIAL INDIA LTD.	April 26, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SURYA ROSHNI LTD.	January 30, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. PHARMASYNTH CHEMICALS	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. TROPICAL NORTEC	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN CANS & PRINTERS PVT.	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. N.D. TEXTILES	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. EMBEE CORPORATION	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. RAJAGANAPATHY STEELS	January 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. UJWAL METALS PVT. LTD.	August 7, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SWETA INDUSTRIES	March 13, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. KONE ELEVATORS INDIA LTD. AND CCE	June 6, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. ORISSA SYNTHETICS	September 26, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. IDCOL PIPING & ENGINEERING WORKS	November 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. KARNATAKA ELECTRICITY BOARD	May 30, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEOCON INTERNATIONAL LTD.	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. CATCHEM	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. A. SQUARE FOUNDERS PVT. LTD.	June 12, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. ELECTRIC BUILDERS	June 14, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. AHMEDABAD PACKAGING INDUSTRIES	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. HARIYANA SHIPBREAKERS LTD.	June 11, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SAW PIPES LTD.	October 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. KOPRAN LTD.	October 15, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. JAGRUTI TEXTURISING PVT. LTD. AND	December 4, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. WELSPUN TERRI TOWELS	November 26, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. HAWK ENGINES	August 3, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. PARSIN CHEMICALS LTD	July 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. RAJASHREE CEMENTS	February 9, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. ELGI EQUIPMENTS	March 9, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SOLZER SPINNERS LTD	April 20, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SURU CHEMICALS & PHARMACEUTICALS	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. S.M. TEXTILES PVT. LTD.	March 1, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SWASTIK ENGINEERING WORKS	September 18, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. LUNA ENGINEERING WORKS	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. JAGRUTI TEXTURISING PVT. LTD.	March 20, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. SAICO ENGG. & FABRICATORS	April 20, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. SHARDA TEXTURING PVT. LTD.	March 20, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. ANJANI SYNTHETICS LTD.	June 15, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. MOONTEX DYG. & PVT WORKS	March 23, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. MAHARASHTRA STEEL INDS. LTD.	April 24, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. RUBY MILLS LIMITED	March 29, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. VEER PLASTICS PVT. LTD.	March 9, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. F.D.C. LIMITED	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. NAVA KARNATAKA STEELS LTD.	July 23, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. COMMISSIONER OF CENTRAL EXCISE &	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. ASHOK SURFACTANTS LTD.	February 23, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. CONTINENTAL CHEMICALS	July 3, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. MARADIA STEEL LTD	April 10, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. SHREENATH ASSOCIATES	April 10, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. GANDHI SOAP INDUSTRIES	March 20, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I Vs. AHMEDABAD PACKAGING INDUSTRIES PVT LTD	April 3, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II Vs. INDICA LABORATORIES REDSON LABORATORIES P LTD	February 20, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II Vs. NEPTUNE POLYMERS	May 22, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD Vs. WINSOME PAPER BOX MFG	June 13, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD I Vs. ANJANI SYNTHETICS LTD	September 5, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD II Vs. MOMIN STEEL ROLLING MILLS	July 27, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. DIAPERS I LTD	June 20, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. GLAXO INDIA LTD	June 20, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. SHALIMAR PAINTS LTD	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR Vs. TATA REFRACTORIES LTD	September 19, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR I Vs. ISPAT ALLOYS LTD	October 12, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR II Vs. PAHARPUR COOLING TOWERS LTD	September 14, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR II Vs. TATA REFRACTORIES LTD	September 21, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR Vs. HINDUSTHAN ZINC LTD	August 22, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. ORISSA SYNTHETICS	September 21, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. SOOSREE PLASTICS INDUSTRIES P LTD	August 10, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. G M B CERAMICS LTD	November 7, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. MAGNETIX INDIA LTD	July 12, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. SOOSREE PLASTIC INDUSTRIES P LTD	November 29, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. ORISSA SYNTHETICS LTD	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. KONARK PAPER INDUSTRIES LTD	August 28, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR II Vs. D V STEEL INDUSTRIES PVT LTD	November 8, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII Vs. ALKYL AMINES CHEMICALS LTD	September 5, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS PUNE I Vs. A Z ELECTRONICS AND ELECTRONIC ENTITIES	August 7, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. MAXIMAA SYSTEMS LTD	July 5, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I Vs. NARAYAN PROCESSORS	August 6, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD Vs. RAVALGAON SUGAR FARM LTD.	October 8, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, SURAT Vs. NARAYAN PROCESSORS	October 9, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA Vs. INDIAN HUME PIPE CO. LTD.	September 12, 2001
COMMISSIONER OF CENTRAL EXCISE APPEALS PUNE Vs. BAKER MERCER LTD	July 3, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. RALLIWOLF LIMITED	July 24, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. WOCKHARDT LTD	August 9, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. STERLITE INDUSTRIES I LTD	July 24, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. STERLITE INDUSTRIES LTD	May 14, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I Vs. CHARIOT CEMENT COMPANY	July 5, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I Vs. MAGNETIX INDIA PVT LTD	June 28, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I Vs. ORISSA SYNTHETICS	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. PROTON STEELS LTD	August 22, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. INDIAN ALUMINIUM COMPANY LTD	September 18, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. RE ROLLING MILLS	November 7, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. ORIENT PAPER MILLS	September 18, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. SARVESH REFRACTORIES P LTD	September 10, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. INDIAN ALUMINIUM COMPANY LTD	August 9, 2001
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. INDIAN RAYON INDUSTRIES LTD	November 19, 2001
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. B B FORGINES PVT LTD	June 18, 2001
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. INDIAN RAYON INDUSTRIES LTD UNIT: JAYASHREE TEXTILES RISHRA	April 24, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. S R F LTD	November 8, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. DUNLOP INDIA LIMITED	September 12, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISAKHAPATNAM	September 25, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. PROTECK CIRCUITS AND SYSTEMS PVT LTD	September 24, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. DYNASPEDE INTEGRATED SYSTEMS LTD	August 30, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. RAMA MACHINERY CORPN LTD	September 10, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. BALMER LAWRIE CO LTD	August 23, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. W S INDUSTRIES INDIA LTD	August 10, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. BOROSIL GLASS WORKS LTD	September 7, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. KOTHARI INDUSTRIAL CORPORATION	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. VIJAY PLASWEAVES P LTD AND M/S VIJAY POLY CRAFTS P LTD	April 19, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI II Vs. SHASUN CHEMICALS DRUGS LTD	November 8, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI III Vs. ASHOK LEYLAND	October 24, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI III Vs. INDI CARB LIMITED	November 12, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI III Vs. KIWI TTK LTD	November 20, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SUNDARAM FASTNERS LTD	June 15, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SRI VENKATALAKSHMI SPINNERS P LTD	June 19, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SRI ESWARI AGENCIES	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SOUTHERN IRON STEELS CO LTD	August 10, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CHERAAN PLAST	August 27, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. KONGU KARUNAMBIGI TEXTILE PVT LTD AND LAKSHMI GANESH TEXTILES PVT LTD	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SOUTH INDIA SISCOSE INDUSTRIES	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SREEVAREE TEXTILE MACHINERY P LTD	August 3, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SALZER SPINNERS LTD AND DBV COTTON MILLS LTD	October 19, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. DYNASBADE INTEGRATED SYSTEM P LTD M/S WENDT INDIA LTD M/S KANTHAL INDIA LTD M/S SUNJAL ENGG P LTD M/S ASHOK LEYLAND LTD M/S UNITED SYSTEMS ENGRS P LTD M/S INDIA NIPPON ELECTRICALS LTD AND M/S SOUMAG ELECTRONICS LTD	August 16, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SIV INDUSTRIES	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. NEPC AGRO FOODS LTD M/S FLOW TECH POWER AND M/S ACC LTD	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. RAMARAJ MACHINE WORKS P LTD	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. THAKADOOR SPINNING MILLS P LTD	September 4, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. PRIYADHARSHINI PNEUMATIC EQUIPMENTS	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SHANTHI GEARS LTD	August 14, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY MANUFACTURERS LTD	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. RANE BRAKE LININGS LTD	August 9, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SIV INDUSTRIES LTD	August 10, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SWARNAMBIGAI TEXTILES	September 10, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. S S RADIATORS	September 12, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. DELUX AUTO FOAMS	August 31, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. K S B PUMPS	September 11, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. MADRAS ALUMINIUM LTD	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SALZER CONTROLS LTD	October 3, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. NANDHI SPINNING MILLS PVT LTD	September 17, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SIV INDUSTRIES LTD	September 27, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. VNK TEXTILES PAPER MILLS P LTD	September 27, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SRI AYYAPPA CO	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. FENNER INDIA LTD	October 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. DIAMOND THREAD MILLS	October 29, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY MANUFACTURING CO LTD	November 5, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. ASHOK LEYLAND LTD	April 16, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE AND Vs. ESSEM ENGINEERING AND BEEHIVE FOUNDRY ENGINEERING WORKS LTD	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD Vs. RUBY PLASTIC FITTINGS	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD Vs. LARSEN TOUBRO LIMITED	March 23, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD Vs. ASIAN TUBES LIMITED	March 9, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD GUJARAT Vs. BIDDLE INTERMEDIATE P LTD	April 26, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD I Vs. ANJANI SYNTHETICS LTD	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD I Vs. MARUTI INDUSTRIES	February 16, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD Vs. KINETIC ENGINEERING LIMITED	March 13, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS NAGPUR Vs. YALE INTEX	January 15, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE Vs. WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD	March 12, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS RAJKOT Vs. NEW PASTA TRADERS	April 17, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT Vs. SPAN HEAT TRANSFER EQUIPMENTS MFRS PVT LTD	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I Vs. SOMANI SILK MILLS	May 18, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I Vs. CENTURY DYG PTG MILLS	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II Vs. UNITED PHOSPHORUS LTD	April 2, 2001
COMMISSIONER OF CENTRAL EXCISE GUNTUR Vs. KCP LTD	September 21, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. APSEB	September 3, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. DECENT ENTERPRISES	October 5, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. NCL INDUSTRIES LTD	August 23, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. SOUTHERN CYLINDERS PVT LTD	September 5, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. LOKESH MACHINES LTD	August 29, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD I Vs. CREST CABLES LTD	September 4, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD III Vs. MERITRONIX P LTD	August 3, 2001
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. BASF INDIA LTD MUMBAI	September 19, 2001
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. MC NALLY BHARAT ENGINEERING CO LTD	September 19, 2001
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. MCNALLY BHARAT ENGINEERING CO LTD	September 25, 2001
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. PANDIAN PRINT PACKS P LTD	September 11, 2001
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. KARTIK STEELS LTD	September 11, 2001
COMMISSIONER OF CENTRAL EXCISE MADURAI Vs. SOUTH INDIA CARBONIC GAS INDUSTRIES LTD	September 13, 2001
COMMISSIONER OF CENTRAL EXCISE MADURAI Vs. SOUTH INDIA CABONIC GAS INDUSTRIES LTD	November 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. MORARJEE GOKULDAS SPGT WVG LTD	June 25, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. INDOFIL CHEMICALS CO	February 28, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. HYBRID ELECTRONIC SYSTEMS PVT LTD	March 27, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. ARCO INDUSTRIES	June 22, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. HERBOLAB INDIA PVT LTD	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. GARWARE PLASTICS AND POLYESTER LTD	August 16, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. PRAKASH COTTON MILLS PVT LTD	February 27, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. ENPEE PHARMA P LTD	June 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. R M ENGINEERING PVT LTD	July 6, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. THERMOPLASTIC AND PHENOLIC MOULDERS	May 31, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. CAMLIN LTD STATIONERY DIV	February 15, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. OKASA LIMITED	June 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. MASTER TOBACCO COMPANY	March 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. FIBRO PRODUCTS	March 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. INGA LABORATORIES PVT LTD	March 22, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. GEBBS INDIA PVT LTD	April 2, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. BALCO METAL INDUSTRIES LTD	February 26, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. AMA PVT LTD	February 26, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. HEGEL CAPSULES INDS LTD	May 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. COATES OF INDIA LTD	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. NATIONAL TUBES	July 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. SENSOTHERM INDIA P LTD	September 12, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. SHEFJO PLASTICS	August 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. MEHUL ENTERPRISES	August 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. AMITRON LTD	June 11, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. MAHINDRA MAHINDRA LTD	August 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI III Vs. SANGHI ORGANISATION	February 16, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI III Vs. N R C LTD AND M/S CENTURY RAYON LTD	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI III Vs. INDOFIL CHEMICAL CO	April 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI IV Vs. OKASA LTD	August 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI V Vs. MILTON PLASTICS LTD	June 27, 2001
COMMISSIONER OF CENTRAL EXCISE NAGPUR Vs. HINDUSTAN LEVER LTD	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. NEW TOBACCO CO LTD AND M/S DUNCANS AGRO INDUSTRIES LTD	January 12, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. HARINAGAR SUGAR MILLS LTD	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. HARI NAGAR SUGAR MILLS LTD	September 13, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. H I DAIRY AGRO PRODUCT LTD	September 10, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. H M P SUGAR LTD	August 14, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. ASIATIC OXYGEN ACETYLENE CO LTD	October 16, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. GAJRAJ INDUSTRIES	July 30, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE Vs. RANADEY MICRONUTRIENTS P LTD AND M/S INSTITUTE FOR MICRONUTRIENTS TECHNOLOGY	April 2, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE I Vs. BOTLIBOY CO LTD	August 23, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE I Vs. MERCEDES BENZ I LTD	August 11, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE II Vs. MAYURS STEELS P LTD AND S B ENGINEERS	August 23, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE II Vs. LANJEKAR SALES CORPN	April 16, 2001
COMMISSIONER OF CENTRAL EXCISE RAJKOT Vs. POLY BRIGHT PACKS PVT LTD	May 23, 2001
COMMISSIONER OF CENTRAL EXCISE RAJKOT Vs. HINDUSTAN LEVER LTD	April 26, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO LTD	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO CO LTD	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. HALMIRA TEA ESTATE	May 31, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO LTD	May 31, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. ASSAM POLYESTER CO OPERATIVE SOCIETY LTD	May 25, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. SHIVDHAM INDUS PVT LTD	October 8, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. SANGHI TEXTILES LTD	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NAMDANG TEA ESTATE	September 7, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. MERINOPLY CHEMICALS LTD	November 9, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. SHYAM TIMBER PRODUCTS	December 18, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT I Vs. DCM SHRIRAM CONSOLIDATED LTD	March 7, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT I Vs. SURAT BEVERAGES P LTD	July 5, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT II Vs. VENKATESH PETROCHEMICALS P LTD	June 29, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT II Vs. KHERANI PAPER MILLS LTD	April 20, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. A K M N CYLINDERS PVT LTD	June 8, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. TAMILNADU ASBESTOS PIPES	September 4, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. KOTHARI SUGARS CHEMICALS LTD	August 31, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. JOTHI MICRO CAST P LTD	September 7, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. NATARAJ CERAMIC CHEMICALS INDUSTRIES LTD	September 14, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. PONDY CYLINDER LINERS P LTD	July 4, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. THIRUAROORAN SUGARS LTD	August 28, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. CONTINENTAL PACKAGINGS AND M/S SREE VARI PACKAGINGS	August 16, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. TRICHY STEEL ROLLING MILLS LTD	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. SHASUN CHEMICALS DRUGS LTD	March 15, 2001
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. SUN MOULDING WORKS UREA PLASTICS SUN PLASTICS CORPORATION AND JAMBURSARIA BROTHERS	March 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GAN PHARMACEUTICALS PVT. LTD.	December 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MADHUMILAN INDUSTRIES LTD.	May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VARDHMAN POLYTEX LTD.	May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NAHAR FIBRES LTD.	May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ENPEE PHARMA (P) LTD.	June 22, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SURAT BEVERAGES PVT. LTD.	August 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RELIANCE INDUSTRIES LTD.	August 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. S.S. ORGANICS LTD.	May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ROHIT INDUSTRIES	May 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JUPITER CHEMICALS	March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FUJITSU INDIA TELECOM LTD.	March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STANDUAL (P) LTD.	February 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PROCTER & GAMBLE	February 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LUMENS (INDIA)	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LALITA GROUP OF MILLS	March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VICTORIA MILLS LTD.	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TELEPHONE CABLES LTD.	March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDUSTRIAL CABLES	February 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA	May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GYRO LAB PVT. LTD.	October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TAINWALA CHEMICAL & PLASTICS	March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. POLYCHEM LTD.	August 24, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. I.B.P. COMPANY LIMITED	May 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MACHINE PLASTICS LTD.	March 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAYMOND LTD.	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SMITHLINE BEECHAM CONSUMER	May 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LALUBHAI AMICHAND LTD.	October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. I.C. GANDHI SILK MILLS LTD.	October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NOEL PHARMACEUTICALS	October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PRANAV PAPER MILLS	February 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PARSHURAM FOUNDRY	August 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHREE GANESH ROLLING	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GRADE-O-CASTINGS LTD.	November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMALGAMATED INDUSTRIES LTD.	November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PROPHYLA BIOLOGICALS PVT. LTD.	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BANSALI ENGG. POLYMERS	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. J.K. INDUSTRIES	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CENTURY TEXTILES & INDUSTRIES	September 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ALLIED RESINS & CHEMICALS LTD.	September 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CARBON CORPORATION LTD.	August 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LUDHIANA BOTTLING CO.	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JARDINE HENDERSON	July 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STRUCTURAL INDIA PVT. LTD.	October 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. POOJA SYNTHETICS	September 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AIA MEGOTTEAUX LTD.	September 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. WAVERLEY PAINTS PVT. LTD.,	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BPL LTD.	February 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VICTORY STEEL SYNDICATE AND	August 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BAHETI METAL & FERRO ALLOYS	September 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FIXWELL INDUSTRIES	May 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ARJUNDAS METAL INDUSTRIES	April 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PUNJAB COMMUNICATIONS LTD.	January 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ENNORE FOUNDARIES LTD.	April 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ENTEL PVT. LTD.	September 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BOVING FORES LTD.	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NEELKAMAL PLASTICS LTD.	September 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FIXWILL INDUSTRIES	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INTERNATIONAL COMBUSTION	April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDER SINGH & SONS	January 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FLEX INDUSTRIES LTD. & HIND	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ITC LTD.	September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDUS PAPER	September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MARDIA STEEL LTD.	September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA	July 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. HINDUSTHAN SAFETY GLASS	January 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DELPHI AUTOMOTIVE SYSTEMS	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MOHAN MEAKINS LTD.	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BHARAT COMMERCE INDUSTRIES	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CAWNPORE SUGAR WORKS LTD.,	September 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDIAN YARNS LTD.	May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BARODA FERRO ALLOYS &	July 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SUPRA ALLOYS & ALLIED PRODUCTS	March 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KEPEE INDUSTRIES	September 17, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ARAR CHEMICALS	July 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MADRAS ELECTRO CASTINGS	September 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MODERN DENIM LTD.	August 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TRACTOR AND FARM EQUIPMENT LTD.,	November 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SREE DHANWANTHARI	June 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MAXWELL MAGNETICS, BANGALORE	November 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SNG ENGINEERING WORKS.	June 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHYAM STEEL ROLLING MILLS	April 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SASHI POLYMERS (I) P. LTD.,	June 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MRF LTD.	December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KANDAGIRI SPINNING MILLS	April 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CENTURY ENKA LTD.	August 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. OM GLASS WORKS, M/S. ADVANCE	April 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VITHALRAO VIKHE PATIL AND SSK LTD.	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. WIPRO LTD.	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STRUCTURAL INDIA PVT. LTD.	July 31, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MANSI PACKAGING P. LTD.	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. UNITED CATALYSTS INDIA LTD.,	September 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SERVALL ENGG. WORKS (P) LTD.	June 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CREMICA AGRO FOODS LTD.	March 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DOSHI ENGINEERING WORKS	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. G.K. PLASTIC	October 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. J.K. INDUSTRIES LTD.	January 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMAZON DRUGS (P) LTD.	April 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BIG BAGS (P) LTD.	April 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FAINGER LESER VALVE P. LTD.	November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JAMSHRI RANJITSINGHJI SPG. & WVG.	December 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAJ CEMENT, BEAWAR (RAJ)	March 22, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MEHTA COLD FORGE & ORTHERS	April 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GODREJ SOAPS LTD.	October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MOHAN ALUMINIUM (P) LTD.	March 21, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SONIA ENGINEERING WORKS PVT.	May 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SWASTIK INTERNATIONAL PVT. LTD.	October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDIA STEEL INDUSTRIES	June 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ATUL LTD.	August 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SETWELL CONVEYORS	May 21, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MOHAN WOLLEN MILLS (P) LTD.	March 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TUBULAR BAG MANUFACTURING	February 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BRAKES INDIA LTD.	March 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LANS METAL PVT. LTD.	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GLOBE SCOTT MOTORS PVT. LTD.	March 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KARNATAKA ELECTRICITY BOARD	February 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AJANTA PAPER AND GENERAL PRODUCTS	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ANIL STARCH PRODUCTS	April 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDIAN PETROCHEMICAL	February 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDOCODCHEM LTD.	October 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. HALDYN GLASS LTD.	November 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MENON PISTONS LTD.	October 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NEELIKON FOOD DYES & CHEMICALS	August 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NIVEDITA CHEMICALS PVT. LTD.	October 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LAKSHMI SARASWATHI TEXTILES	April 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VIJAYA WIRES & FILAMENTS PVT.	November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GODREJ GE APPLIANCE LTD.	October 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. OSWAL OVERSEAS	May 18, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DELUXE LAXMI PAPER PLAST LTD.	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAJA MAGNETIC PVT. LTD.,	November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. EASTERN AROMATICS P. LTD.	November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MANISH FABRICATORS & ALLIED	May 18, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHREE RAMA MULTITECH LTD.	October 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. P.K. STEEL RE-ROLLING MILLS	December 21, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BHARAT EARTH MOVERS LTD, MYSORE	June 15, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SAROJA MILLS	May 17, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MEERA ENTERPRISES AND DUKES	June 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VIP INDUSTRIES LTD.	March 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DALI & SAMIR ENGG PVT LTD AND	March 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FLEETGUARD FILTRATION	March 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DURGA REFRIGERATION CO.	October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GUJARAT BOROSIL LTD.	August 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. YORK PRINTS PVT. LTD.	August 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MARAL OVERSEAS LTD.	February 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAJA STEEL WORKS & M/S GOPAL	February 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SUR HENNING PVT. LTD,	April 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PLASTICOLOUR CORPORATION	October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SPECIAL PRINTS LTD.	October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GAN PHARMACEUTICALS P. LTD.	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AJMER FOOD INDUSTRIES	June 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CROMPTON GREAVES LTD.	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMRIT DYE CHEM INDS.	March 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GNAMBIKAI MILLS LTD.	April 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GANSONS LTD., METAL FAB	October 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BLAST CARBOBLOCKS	August 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHREE CASTINGS	May 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CIENS LABORATORIES	October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KAPADIA DYG. BLEACHING &	October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ASWA-BEL CORPORATION, VASAI	June 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. EXTRUSION PROCESSORS LTD.	October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. COMED CHEMICALS P. LTD.	October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SPECIAL PAINTS LTD.	October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PYROMASTER FURNACES (P)	June 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ATUL FASTNERS	June 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VIAL STEEL INDUSTRIES	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BPL LTD., BANGALORE	November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. EXCEL GLASSES LTD.,	November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JOBSHAN INDUSTRIES	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. COMMISSIONER OF CENTRAL EXCISE,	June 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MEWAR POLYTEX (P) LIMITED	February 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHJAROMANI ALLOY & STEEL	April 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BRAITHWAITE & CO. LTD.	May 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BOC INDIA LTD.	April 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SWADESHI STEELS	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NCSR POWER ROLLING MILLS	May 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. S.K. BANSAL STEEL & ALLOYS	December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PIRAMAL SPINNING & WEAVING MILLS	September 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ASEA BROWN BOVERI LTD.	June 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RICHARDSON & CRUDAS (1972) LTD.,	September 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CHUKKAPALLI INDUSTRIES	December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. K.R. SISODIYA	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NATIONAL STEEL INDS. LTD.	June 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FIBROLITE AUXILIARIES	October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SMITHKLINE BEECHAM	October 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SURU CHEMICALS & PHARMACEUTICALS	October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ASSOCIATED CHEMICAL CO.	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MAHALAXMI FABRICS MILLS LTD.	October 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MARINE ELECTRICALS	September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA,	January 22, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AURANGABAD ELECTRICALS PVT	May 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BRAKES INDIA LTD.	April 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. C.S.T.C.	September 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. HARYANA CONCAST LTD.	January 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMERICAN REMEDIES LTD.	April 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEELAGE INDUSTRIES	September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JAWAHAR MILLS LTD AND M/S.	May 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ALKYL AMINES CHEMICALS	September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SUN EARTH CERAMICS LTD.	September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SATYEN DYES	November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-I Vs. MODERN DENIM LTD.	September 21, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. JINDAL ALUMINIUM LTD.	March 22, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. KANPHA LABS	March 15, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. SHIMOGA STEELS LTD.	December 14, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. LARSEN & TOUBRO LTD.	April 26, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. MYSORE SUGAR CO. LTD.	April 24, 2001
COMMISSIONER OF CENTRAL EXCISE, BARODA Vs. GUJARAT BOROSIL LTD.	August 17, 2001
COMMISSIONER OF CENTRAL EXCISE, BBSR-II Vs. RE-ROLLING MILLS	November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. ACC LTD.	April 4, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. ORIENT PAPER MILLS LTD.	November 9, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. MANAKSIA CLOSURES LTD.	November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. PRIMO PICK-N-PACK LTD.	October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. H.E.G. LTD.	November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-IV Vs. HASTINGS JUTE MILL	February 20, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. MAX G.B. LTD.	November 28, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. G.I.S. LTD.	November 23, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PUNJAB CONCAST STEELS	November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. GUJARAT AMBUJA CEMENT LTD.	November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NATIONAL FERTILIZERS LTD.	November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PUNJAB CONCAST STEELS	December 10, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. T.S. DYEING & PRINTING MILLS,	November 19, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. BIRLA VXL LTD.	December 6, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. METRO TYRES LTD.	November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. J.C.T. LIMITED	October 28, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NEW INDIA DISTILLERIES AND DOGRA DISTILLERIES	November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PUNJAB CONCAST LTD.	September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. HIM CHLORATE	November 26, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. ACC LTD.	October 17, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. WARRIOR FASTNERS AND	November 9, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II Vs. J.M.P. INDUSTRIES	December 11, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II Vs. INDRA PROCESSORS	December 31, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. GRASIM INDUSTRIES	June 21, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. MYTHRI RUBBERS (P) LTD.	April 10, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. KERALA STATE ELECTRICITY BOARD	June 26, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. APOLLO TYRES LTD.	December 10, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. VARUNA PAINTS PVT. LTD.	December 14, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. HINDUSTAN NATIONAL GLASS INDUSTRIES LTD.	November 26, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. ELEGANT SPINNERS	November 23, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. MARUTI UDYOG LTD.	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. ELOFIC INDUSTRIES	November 28, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. JBM INDUSTRIES	December 3, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. SADHU FORGINGS LTD.	December 11, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. UNITED TEXTILES LTD.	November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. PANCHSHEEL ORGANICS	October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. HIND SYNTEX LIMITED	November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. RUCHI STRIPS & ALLOYS LTD.	October 16, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. MEDI CAPS LTD.	December 27, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. PARAKARAM TECHNOFAB LTD.	December 10, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. RUNTHALA INDUSTRIES	November 27, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. R.M. MITTAL STEEL (P) LIMITED	November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SABHYATA PLASTICS LTD.	November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. JAI DRINKS (P) LTD.	December 3, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. MANISH DYE CHEM CORPORATION	November 5, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. BHAVAL SYNTHETICS (INDIA) LTD.	November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SHRI RAM VINYL & CHEMICAL INDUSTRIES	December 27, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II Vs. M/S TIRUPATI FABRICS & INDUSTRIES LTD., ABU ROAD	July 5, 2001
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. MAITRI STEELS (P) LTD.	December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. LINK LOCKS P. LTD.	November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. ANAND DUPLEX LTD.	November 23, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. CEAT TYRES OF INDIA	December 13, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. BOMBAY SWITCHGEAR	October 29, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I Vs. FIBROLITE AUXILIARIES	October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-VII Vs. ALKYL AMINES CHEMICALS	October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. INTERNATIONAL COMBUSTION (INDIA) LTD.	June 7, 2001
COMMISSIONER OF CENTRAL EXCISE, NEW DELHI Vs. SHANKRA FAB. PROCESSORS (P) LIMITED	November 19, 2001
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. SAKET TUBES	May 3, 2001
COMMISSIONER OF CENTRAL EXCISE, PUNE Vs. BHOR INDUSTRIES LTD.	September 12, 2001
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. AJANTA TRANSISTOR CLOCK MANUFACTURING CO.,	November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. ARUN UDYOG,	September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. NIRMALA TEA ESTATE	May 31, 2001
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. AGLOWMED LTD.	September 17, 2001
COMMISSIONER OF CENTRAL EXCISE., Vs. CHAITANYA INDUSTRIES &	April 27, 2001
COMMISSIONER OF CENTRAL EXCISES, Vs. KARAN ENTERPRISES	May 9, 2001
COMMISSIONER OF CENTRAL EXICSE, Vs. BOC	January 10, 2001
COMMISSIONER OF CENTRAL EXISE MUMBAI V Vs. PARIMAL ENGINEERING INDUSTRIES	March 9, 2001
COMMISSIONER OF CENTRL EXCISE PUNE Vs. GARWARE NYLONS LTD	March 14, 2001
COMMISSIONER OF CUS Vs. STEEL COMPLEX LTD	January 10, 2001
COMMISSIONER OF CUS AND C EX Vs. EXIDE INDUSTRIES LTD	August 10, 2001
COMMISSIONER OF CUS. Vs. HAKIM HARDWARE AND GENERAL STORES	January 31, 2001
COMMISSIONER OF CUS. & C. EX., BBSR-I Vs. T.I.S.C.O.	September 11, 2001
COMMISSIONER OF CUS. & C. EX., HYDERABAD Vs. BPL ENGINEERING LTD.	December 18, 2001
COMMISSIONER OF CUS. (IMPORT) Vs. LAL INTERNATIONAL	February 1, 2001
COMMISSIONER OF CUS. (P) Vs. ARTHERTON ENGG. PVT. LTD.	January 10, 2001
COMMISSIONER OF CUS. (P) Vs. AFRIQUE TRADE LINKS LTD.	January 10, 2001
COMMISSIONER OF CUS. AND C. EX. Vs. KOPRAN LTD.	October 30, 2001
COMMISSIONER OF CUS., BANGALORE Vs. DEEJAY DEKELAB BREEDERS (P) LTD.	April 16, 2001
COMMISSIONER OF CUS., BANGALORE Vs. YOKOGAWA BLUE STAR LTD.	February 26, 2001
COMMISSIONER OF CUSTOMS Vs. SOUTHERN METALS AND ALLOYS	September 11, 2001
COMMISSIONER OF CUSTOMS Vs. INDIA BOOK HOUSE LTD	December 11, 2001
COMMISSIONER OF CUSTOMS Vs. MALLIKA BATTERY CO	November 27, 2001
COMMISSIONER OF CUSTOMS Vs. XPRO INDIA	October 10, 2001
COMMISSIONER OF CUSTOMS Vs. GLOBE ENTERPRISES	December 4, 2001
COMMISSIONER OF CUSTOMS Vs. MAHINDRA UGINE STEEL CO. LTD.	October 15, 2001
COMMISSIONER OF CUSTOMS Vs. INTELLECT COMPONENTS COMPANY	December 3, 2001
COMMISSIONER OF CUSTOMS Vs. MAGNAPLAST TECHNOLOGIES (I) P.	November 30, 2001
COMMISSIONER OF CUSTOMS Vs. AMICHAND SHANTILAL AND CO. AND	March 12, 2001
COMMISSIONER OF CUSTOMS Vs. SEA BRIDGE MARITIME AGENCIES PVT.	June 28, 2001
COMMISSIONER OF CUSTOMS Vs. PRAFUL D. SANGHVI	October 1, 2001
COMMISSIONER OF CUSTOMS Vs. RAM NIRANJAN KEDIA TOURISM	September 27, 2001
COMMISSIONER OF CUSTOMS Vs. UMANG COMPUTERS	September 18, 2001
COMMISSIONER OF CUSTOMS Vs. MULTRONICS PVT. LTD.	March 7, 2001
COMMISSIONER OF CUSTOMS Vs. ADITYA INTERNATIONAL PVT. LTD.	March 7, 2001
COMMISSIONER OF CUSTOMS Vs. VRIJESH NATURAL FIBRE & FABRICS P.	July 31, 2001
COMMISSIONER OF CUSTOMS Vs. SUKHJIT SINGH, RAJESH B. PARIKH	September 11, 2001
COMMISSIONER OF CUSTOMS Vs. PAN CONSULTANT	September 17, 2001
COMMISSIONER OF CUSTOMS Vs. SHARMAN SYNTHETICS	January 3, 2001
COMMISSIONER OF CUSTOMS Vs. LOHIA STARLINGER LTD.	June 29, 2001
COMMISSIONER OF CUSTOMS Vs. ESSAR STEEL LTD.	August 24, 2001
COMMISSIONER OF CUSTOMS Vs. AUTO TRADING COMPANY	October 16, 2001
COMMISSIONER OF CUSTOMS & CENTRAL Vs. SUNFLAG IRON & STEEL CO. LTD.	December 26, 2001
COMMISSIONER OF CUSTOMS & CENTRAL Vs. STOVEC INDUSTRIES LIMITED	May 25, 2001
COMMISSIONER OF CUSTOMS (A), Vs. KARNATAKA NEWS PUBLICATIONS	January 18, 2001
COMMISSIONER OF CUSTOMS (IMPORT) Vs. BEST BRAND PRODUCTS LTD.	March 7, 2001
COMMISSIONER OF CUSTOMS (IMPORT) Vs. INOX INDIA LIMITED	April 17, 2001
COMMISSIONER OF CUSTOMS (P) Vs. A & B FASHIONS PVT. LTD., J.S. GILL,	November 5, 2001
COMMISSIONER OF CUSTOMS (PREV.), Vs. SURAJIT BAKSHI, DEEPAK MOGHANI	September 17, 2001
COMMISSIONER OF CUSTOMS (PREV.), W.B. Vs. RAJESH POLYFILM	July 11, 2001
COMMISSIONER OF CUSTOMS ACC MUMBAI Vs. BLACK DECKER BAJAJ PVT LTD	May 4, 2001
COMMISSIONER OF CUSTOMS AHMEDABAD Vs. RAMESHBHAI J MEGHNANI	February 13, 2001
COMMISSIONER OF CUSTOMS AIR CARGO Vs. KANTILAL AND CO. PVT. LTD.	March 9, 2001
COMMISSIONER OF CUSTOMS AND Vs. ALFA LAVAL (INDIA) LTD.	October 12, 2001
COMMISSIONER OF CUSTOMS AND Vs. PERFECT CIRCLE VICTOR LTD.	October 12, 2001
COMMISSIONER OF CUSTOMS AND Vs. INDIAN OIL CORPORATION LTD.	October 9, 2001
COMMISSIONER OF CUSTOMS AND Vs. ADITYA AUTO ANCILLARIES PVT. LTD.	October 30, 2001
COMMISSIONER OF CUSTOMS AND Vs. ARVIND COTSPIN LTD.	September 19, 2001
COMMISSIONER OF CUSTOMS AND Vs. OWENS-BILT LTD.	August 24, 2001
COMMISSIONER OF CUSTOMS AND Vs. PARSHURAM POTTERY WORKS CO. LTD.	August 30, 2001
COMMISSIONER OF CUSTOMS AND Vs. SAIBABA SHIP BREAKING	July 13, 2001
COMMISSIONER OF CUSTOMS AND Vs. MAHALAXMI FABRICS MILLS LTD.	September 14, 2001
COMMISSIONER OF CUSTOMS AND Vs. KAYGEE FOAMS PVT. LTD.	September 7, 2001
COMMISSIONER OF CUSTOMS AND Vs. INDIAN OIL CORPORATION LTD.	September 6, 2001
COMMISSIONER OF CUSTOMS AND Vs. INDIAN CHARGE CHROME LTD.	September 6, 2001
COMMISSIONER OF CUSTOMS AND Vs. C.N.M. IMPEX	September 7, 2001
COMMISSIONER OF CUSTOMS AND Vs. PRAVARA PULP & PAPER MILLS	November 1, 2001
COMMISSIONER OF CUSTOMS AND Vs. SCOPE SYSTEMS	November 1, 2001
COMMISSIONER OF CUSTOMS AND Vs. TILAKNAGAR INDUSTRIES LTD.	July 31, 2001
COMMISSIONER OF CUSTOMS AND Vs. FERRO ALLOYS CORPORATION LTD.	July 24, 2001
COMMISSIONER OF CUSTOMS AND Vs. GUJARAT COMMUNICATION AND	November 1, 2001
COMMISSIONER OF CUSTOMS AND C. EX. Vs. JAIN MANUFACTURERS	April 23, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD Vs. SHIVAJI WORKS AND OTHERS	May 15, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BHUBANESWAR I Vs. TATA IRON AND STEEL CO LTD	September 11, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BHUBANESWAR II Vs. ORIENT PAPER MILLS	November 7, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE COIMBATORE Vs. CIPPY THREAD MILLS	September 13, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. JAYANT R PATEL	August 27, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE MUMBAI I Vs. GERMAN REMEDIES LTD	August 17, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE MUMBAI III Vs. POLOLEFINS INDUSTRIES LIMITED THANE	June 7, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE Vs. SANDVIK ASIA LTD	August 24, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED PUNE	June 15, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I Vs. KRUPP INDUSTRIES I LTD	August 24, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. ASHOK IRON STEEL FABRICATORS	July 31, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. POWER ENGG CORPN J K GROUP OF IND PATEL MACHINERY STORES AND BHARAT AGRO INDS	August 7, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. MARDIA CHEMICALS LTD	August 2, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. AMAR SINGHJI MILLS	May 14, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I Vs. KALPANA SILK MILLS	August 17, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I Vs. MOONTEX DYEING AND PRINTING WORKS	August 17, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AHMEDABAD-I Vs. MAHALAXMI FABRICS MILLS LTD.	October 5, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, PUNE Vs. ARVIND COTSPIN LTD.	September 27, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, PUNE Vs. KAYGEE FOAMS PVT. LTD.	September 12, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT Vs. SAIBABA SHIP BREAKING CORPORATION,	October 12, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT Vs. PARSHURAM POTTERY WORKS CO. LTD.	September 17, 2001
COMMISSIONER OF CUSTOMS CALCUTTA Vs. J B PVT LTD	September 17, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AHMEDABAD II Vs. ARTI LEATHER P LTD	May 25, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE HYDERABAD Vs. MS BAKELITE HYLAM LTD	July 25, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE HYDERABAD Vs. S S IMPEX	July 11, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE RAJKOT Vs. JAIN MANUFACTURERS	March 23, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SAPNA GARMENTS	October 10, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. PLAMA LABORATORIES LTD	November 27, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. TRW RANE OCCUPANT RESTRAINTS LTD NETZSCH INDIA PVT LTD BHULER INDIA LTD TYRECORD FABRIC LTD AND SHIN HO PETROCHEMICAL INDIA LTD	November 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SHYAM TRADERS	November 21, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. S S ORGANICS LTD	November 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. INTERNATIONAL IRON ALLOYS P LTD	November 12, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. HOZUR INSTRUMENTS P LTD	November 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. MITTAL ISPAT LIMITED AND	November 20, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. VIJI AUDIO TECH	December 6, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SUVARNA FLOREX LTD	October 3, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. DEEJAY PLASTICS P LTD	September 14, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. INDIA ROSIN INDUSTRIES	September 10, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. BASIL ENGINEERING INDUSTRIES	September 7, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. FORTE GARMENTS	December 6, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SRI BALAJI OVERSEAS	August 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. HARITA GRAMMER P LTD	August 8, 2001
COMMISSIONER OF CUSTOMS GOA Vs. RAMJI SUKAR TANDEL SURESH MANGAL BHANDAR DEVI RADHA TANDEL CHAMPALE P TANDEL AND PURUSHOTTAM BHAI JADAVBHAI	May 11, 2001
COMMISSIONER OF CUSTOMS HYDERABAD Vs. MUSSADDILAL EXPORTS	October 8, 2001
COMMISSIONER OF CUSTOMS HYDERABAD Vs. SURESH PRODUCTIONS PVT LTD	October 9, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. ENERCON INDIA LTD	August 24, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. SONA SOMIC COMPONENTS LTD	July 13, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. BHARAT FORGE LTD MUNDHWA PUNE	June 8, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. RAJESH TOTLA AND OTHERS	July 10, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. MAX INDIA LTD	May 16, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. PARAMOUNT CHARITY TRUST	May 21, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI 38 Vs. EPC IRRIGATION LTD	March 12, 2001
COMMISSIONER OF CUSTOMS IMPORTS MUMBAI Vs. DODSAL INDMAG LTD	April 16, 2001
COMMISSIONER OF CUSTOMS INPUT MUMBAI Vs. ORKAY SILK MILLS SHRI KAPAL MEHRA SHRI PANKAJ MEHRA SHRI JITENDRA R MEHRA M/S SHIPPING CORPN OF INDIA AND M/S H SALEIX COMPANY	May 1, 2001
COMMISSIONER OF CUSTOMS KOCHI Vs. LAKESHORE HOSPITAL & RESEARCH	March 21, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. EASTMAN CAST FORGE LTD	March 5, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SILTAP CHEMICALS LTD	April 10, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SEJPAL OTHERS	May 2, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. J B A PRINTING INKS LTD	May 2, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. MONITO ENTERPRISES	March 16, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. ARJ OVERSEAS P LTD	July 4, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. HINDUSTAN GAS INDUSTRIES LTD	March 19, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SERVITOR MARKETING EXPORTS PVT LTD	March 9, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. KAILASH CHAND GUPTA	June 14, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. PERFECT VALVES MACHINE TOOLS CORPORATION	July 26, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SWAMY EXPORTS PRIVATE LIMITED	February 7, 2001
COMMISSIONER OF CUSTOMS P AHMEDABAD Vs. GLOBAL TELESYSTEMS P LTD	March 27, 2001
COMMISSIONER OF CUSTOMS P AHMEDABAD Vs. K D HIRANI	April 20, 2001
COMMISSIONER OF CUSTOMS P WEST BENGAL Vs. RITU KUMAR	August 2, 2001
COMMISSIONER OF CUSTOMS PATNA Vs. DINESH PRASAD SHRI KAILASH PRASAD SHRI KRISHNA PRASAD SHRI JAGDISH PRASAD AND SHRI VINOD KUMAR	May 30, 2001
COMMISSIONER OF CUSTOMS PATNA Vs. SRI UPENDRA BABU BHATT SRI TUNA PRASAD UPADHYAY SRI BRAJ BIHARI PRASAD AND SRI LAXMI PRASAD	June 28, 2001
COMMISSIONER OF CUSTOMS PORT CALCUTTA Vs. IMPEX CORPORATION	September 10, 2001
COMMISSIONER OF CUSTOMS PREV AHMEDABAD Vs. GUJARAT STATE EXPORT CORPORATION	July 30, 2001
COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA Vs. SANJAY BOTHRA AND SHRI JAY BOTHRA	June 21, 2001
COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA Vs. G S INDUSTRIES AND M/S MADHORAM MOOLCHAND SONS	June 21, 2001
COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL Vs. BISWAJIT DUTTA	November 5, 2001
COMMISSIONER OF CUSTOMS TIRUCHIRAPALLI Vs. MERIDIAN INTERNATIONAL	June 22, 2001
COMMISSIONER OF CUSTOMS TIRUCHY Vs. UNION TRADING COMPANY	October 23, 2001
COMMISSIONER OF CUSTOMS TRICHY Vs. BUSINESS ENTERPRISES	November 26, 2001
COMMISSIONER OF CUSTOMS TRICHY Vs. ESJAYPEE IMPEX P LTD AND M/S BUSINESS ENTERPRISES	September 6, 2001
COMMISSIONER OF CUSTOMS TRICHY Vs. S P SPINNING MILLS LTD	August 23, 2001
COMMISSIONER OF CUSTOMS, Vs. INDIAN OIL CORPORATION	September 7, 2001
COMMISSIONER OF CUSTOMS, Vs. RELIANCE PETROLEUM LTD.	July 10, 2001
COMMISSIONER OF CUSTOMS, Vs. HARI OM TEXTILES	October 19, 2001
COMMISSIONER OF CUSTOMS, Vs. KUDREMUKH IRON ORE CO.	April 26, 2001
COMMISSIONER OF CUSTOMS, Vs. AMI ENTERPRISES	May 22, 2001
COMMISSIONER OF CUSTOMS, Vs. HARSHAVADAN BHAGVANJI VARIA	October 5, 2001
COMMISSIONER OF CUSTOMS, Vs. BHARAT ELECTRONICS LTD.,	November 23, 2001
COMMISSIONER OF CUSTOMS, Vs. A. SHANKAR RAO	September 27, 2001
COMMISSIONER OF CUSTOMS, Vs. INDIAN TELEPHONE INDUSTRIES	January 19, 2001
COMMISSIONER OF CUSTOMS, (P) Vs. SHRI SHARAD KUMAR AGARWAL	January 18, 2001
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. HARI OM TEXTILES	December 18, 2001
COMMISSIONER OF CUSTOMS, BANGALORE Vs. BPL LTD.	December 7, 2001
COMMISSIONER OF CUSTOMS, BANGALORE Vs. AUTO INTERNATIONAL	February 15, 2001
COMMISSIONER OF CUSTOMS, BARODA Vs. INDIAN PETROCHEMICALS LIMITED	October 29, 2001
COMMISSIONER OF CUSTOMS, CALCUTTA Vs. SONA INTERNATIONAL	October 10, 2001
COMMISSIONER OF CUSTOMS, CHENNAI Vs. MELODY TAPES (P) LTD.	November 8, 2001
COMMISSIONER OF CUSTOMS, CHENNAI Vs. BHARAT HEAVY ELECTRICALS LTD.	October 10, 2001
COMMISSIONER OF CUSTOMS, COUCHIN Vs. ENKAY TEXTILES	May 9, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. VEEKAY PRODUCTS PVT. LTD.	March 27, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. ISHANI TRADING CORPORATION	August 23, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. SUNSHINE METAL & ALLOYS LTD.	June 14, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. WEBSTAR TRADING PVT. LTD.	February 12, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. INDO NISSAN OXO CHEMICALS	November 23, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. FIRST SIR EXPORT (P) LTD.	August 6, 2001
COMMISSIONER OF CUSTOMS, KOLKATA Vs. DOLPHIN INTERNATIONAL	August 6, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. CONWAY PRINTERS PVT. LTD.	March 29, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. J.J. INTERNATIONAL	October 10, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. RIDHI SIDHI FURNITURE FITTING CO.	October 12, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. SAHARA INDIA PRODUCTS	May 4, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. AMICHAND SHANTILAL & CO.,	February 21, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. SILKON SILK MILLS (EXP) PVT. LTD.	December 11, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. BEST BRAND PRODUCTS LTD.	September 21, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. LML LTD.	September 13, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. SIEMENS LIMITED	April 10, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. MONITO ENTERPRISES	July 16, 2001
COMMISSIONER OF CUSTOMS, MUMBAI - Vs. SHRUTI DESIGNS	March 9, 2001
COMMISSIONER OF CUSTOMS, NHAVA Vs. ANNAPURNA APPAREL PVT. LTD. AND	September 13, 2001
COMMISSIONER OF CUSTOMS, NHAVA Vs. SANGEETA METAL (INDIA)	September 13, 2001
COMMISSIONER OF CUSTOMS, PATNA Vs. UPENDRA BABU BHATT	June 28, 2001
COMMISSIONER OF CUSTOMS, SHEVA Vs. R.C. OVERSEAS PVT. LTD.	November 5, 2001
COMMISSIONER OF CUSTOMS, WEST Vs. SANDEEP MALHOTRA, ABID ALI AND	November 27, 2001
COMMISSIONER, CENTRAL Vs. KANORIA INDUSTRIES LTD	July 20, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA	May 29, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. RAJARAM & BROTHERS	March 8, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. INDIAN ACRYLIC LTD.	March 23, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. KESHARI STEELS	May 22, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. AURO SPINNING MILLS	May 22, 2001
COMMR OF C EX Vs. BUSH BOAKE ALLEN INDIA LTD	January 18, 2001
COMMR OF C EX Vs. CHEMPLAST SANMAR LTD	April 20, 2001
COMMR OF CEN EXCISE MUMBAI Vs. SHARDA ELECTRICALS	May 3, 2001
COMMR OF CEN EXCISE SURAT Vs. GOYAL INDUSTRIES LTD	April 12, 2001
COMMR OF CENTRAL EXCISE AND CUSTOMS BBSR I Vs. NICCO CORPN LTD	August 2, 2001
COMMR OF CENTRAL EXCISE AURANGABAD Vs. ASEA BROWN BOVERI LTD	July 10, 2001
COMMR OF CENTRAL EXCISE CUSTOMS BBSR II Vs. SAIL	February 6, 2001
COMMR OF CENTRAL EXCISE JAMSHEDPUR Vs. BHARAT ENGG BODY BUILDING CO PVT LTD	January 10, 2001
COMMR OF CENTRAL EXCISE JSR Vs. SAIL	April 18, 2001
COMMR OF CENTRAL EXCISE PATNA Vs. VISHNU SUGAR MILLS	May 4, 2001
COMMR OF CENTRAL EXCISE PATNA Vs. RAMA EXPOINVEST P LTD	May 4, 2001
COMMR OF CEX COIMBATORE Vs. HINDUSTAN SPINNERS LTD M/S SRI VASUDEVA TEXTILS M/S K G DENIM LTD M/S ALAMELU BALAJI SPNG MILLS M/S DURAIRAJ MILLS LTD	June 15, 2001
COMMR OF CUS AND C EX Vs. SURYAVANSHI SPINNING MILLS P LTD	September 3, 2001
COMMR OF CUSTOMS AND CENTRAL EXCISE BBSR II Vs. I D L INDUSTRIES LTD	May 4, 2001
COMMR OF CUSTOMS CENTRAL EXCISE AURANGABAD Vs. UNIVERSAL LUGGAGE MFG CO LTD	May 3, 2001
COMMR OF CUSTOMS CENTRAL EXCISE PATNA Vs. HARINAGAR SUGAR MILLS LTD	May 4, 2001
COMMR. OF C. (IMPORT). Vs. BHARAT FORGE LTD.	June 23, 2001
COMMR. OF C. EX. Vs. GODREJ AND BOYCE MANUFACTURING	January 3, 2001
COMMR. OF C. EX. Vs. GANDHI SOAP INDUSTRIES	April 23, 2001
COMMR. OF C. EX. & CUS., BHUBANESWAR-I Vs. BIRLA TYRES	February 20, 2001
COMMR. OF C. EX. AND CUS. Vs. FORBES GOKAK LTD.	January 8, 2001
COMMR. OF C. EX. AND CUS. Vs. SHARDA TEXTURISING PVT. LTD	April 23, 2001
COMMR. OF C. EX. AND CUS. Vs. BAJAJ AUTO LTD.	August 10, 2001
COMMR. OF C. EX. AND CUS. Vs. ISOVOLTA (I) PVT. LTD.	January 19, 2001
COMMR. OF C. EX., BANGALORE Vs. DECCAN STRUCTURAL SYSTEMS (P) LTD.	March 22, 2001
COMMR. OF C. EX., BANGALORE Vs. VIJAYA SEAMLESS CONTAINERS PVT. LTD.	August 7, 2001
COMMR. OF C. EX., BELGAUM Vs. PANYAM CEMENTS & MINERAL INDUSTRIES LTD.	September 17, 2001
COMMR. OF C. EX., BELGAUM Vs. KARNATAKA ELECTRICITY BOARD	May 28, 2001
COMMR. OF C. EX., COCHIN Vs. CHIRAKKADAVU RUBBER LATEX WORKS	July 17, 2001
COMMR. OF C. EX., COCHIN Vs. KERALA STATE DRUGS & PHARMA. LTD	June 22, 2001
COMMR. OF C. EX., COCHIN Vs. MANNAMPLACKAL RUBBER LATEX WORKS	July 17, 2001
COMMR. OF C. EX., COCHIN Vs. KUTTUKARAN MACHINE TOOLS LTD.	June 12, 2001
COMMR. OF C. EX., COCHIN Vs. TECIL CHEMICALS AND HYDROPOWER LTD.	June 15, 2001
COMMR. OF C. EX., COCHIN Vs. BPL SYSTEMS & PROJECTS LTD.	February 13, 2001
COMMR. OF CEN. EXCISE, MUMABI Vs. PRESS METAL INDUSTRIES	May 3, 2001
COMMR. OF CEN. EXCISE, NAGPUR Vs. SHRIRAM SSK LTD.	August 27, 2001
COMMR. OF CENTRAL EXCISE & Vs. HINDUSTAN ZINC LTD.	July 5, 2001
COMMR. OF CENTRAL EXCISE, Vs. SAIL	January 10, 2001
COMMR. OF CENTRAL EXCISE, Vs. PERFECT ELECTRIC CONCERN	June 26, 2001
COMMR. OF CENTRAL EXCISE, Vs. ASSAM TIMBER PRODUCTS LTD.	April 18, 2001
COMMR. OF CENTRAL EXCISE, BBSR Vs. HINDUSTAN ZINC LTD.	May 22, 2001
COMMR. OF CENTRAL EXCISE, BBSR-II Vs. TATA SPONGE IRON LTD.	June 26, 2001
COMMR. OF CENTRAL EXCISE, BBSR-II Vs. SAIL (RAW MATERIAL DIVISION)	July 17, 2001
COMMR. OF CENTRAL EXCISE, CAL. I Vs. U.T. LTD.	April 20, 2001
COMMR. OF CENTRAL EXCISE, JSR Vs. ASSOCIATED PLATES & VESSELS	May 24, 2001
COMMR. OF CEX, CHENNAI-I Vs. BOC INDIA LTD., CHENNAI	May 11, 2001
COMMR. OF CEX, COIMBATORE Vs. UNIVERSAL HEAT EXCHANGERS	May 24, 2001
COMMR. OF CEX, VIZAG Vs. HARJI ENGINEERING WORKS LTD.	June 4, 2001
COMMR. OF CUS. & C. EX., PATNA Vs. HARINAGAR SUGAR MILLS LTD.	May 4, 2001
COMMR. OF CUS. (IMPORT) Vs. HINDUSTAN LEVER LTD.	February 1, 2001
COMMR. OF CUS. (IMPORT) Vs. UNI PHARMA INDIA	January 10, 2001
COMMR. OF CUS., COCHIN Vs. MIDLAND LATEX PRODUCTS LTD.	February 5, 2001
COMMR. OF CUSTOMS (PORT), CAL. Vs. M.K. SHAH EXPORT LTD.	August 6, 2001
COMMR. OF CUSTOMS, CHENNAI Vs. TEXTOOL COMPANY LTD.	June 13, 2001
COMMR. OF CUSTOMS, MADRAS Vs. G.M. PENS (INTERNATIONAL)	March 27, 2001
COMPACK PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	August 23, 2001
COMPANY Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD	August 8, 2001
COMTECH LABORATORIES Vs. CCE, MUMBAI-IV	June 26, 2001
CONCEPT PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CUSTOMS, ACC,	October 30, 2001
CONNECTRONICS & CABLES PVT. LTD., Vs. COMMISSIONER OF CUSTOMS	November 21, 2001
CONSOLIDATED ENTERPRISES AND RAM B GANGWANI Vs. COMMISSIONER OF CUSTOMS G MUMBAI	January 4, 2001
CONSUMERS PLASTICS PVT LTD GAURISONS Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	April 20, 2001
CONSUMERS PLASTICS PVT. LTD. Vs. COMMR. OF CUS. (EXPORT)	July 19, 2001
CONTINENTAL CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GHAZIABAD	December 21, 2001
CONTINENTAL CORPORATION Vs. COMMISSIONER OF CUSTOMS MUMBAI	March 27, 2001
CONTRACT ADVERTISING AGENCY Vs. CCE, CHANDIGARH	May 29, 2001
CONTROL TECHNIQUES Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	November 19, 2001
CONTROLS AND SWITCHGEAR CO. Vs. CCE, MEERUT	January 31, 2001
COOL HOME CO P LTD Vs. C C E CALCUTTA I	August 10, 2001
CORE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS ADJUDICATION MUMBAI	March 16, 2001
CORE INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS	March 7, 2001
COROMANDAL ENGINEERING CO LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	September 5, 2001
COROMANDEL CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 5, 2001
CORRU CARTON INDIA PVT LTD MUMBAI Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 18, 2001
COSEPA FISCAL INDS. LTD. AND Vs. CCEX, AURANGABAD	July 23, 2001
COSEPA FISCAL INDUSTRIES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	November 7, 2001
COSEPA FISCAL INDUSTRIES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE, AURANGABAD	November 27, 2001
COSMO FILMS LIMITED AND JANARDAN GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	April 17, 2001
COSMO METAL Vs. CCE, CHANDIGARH	January 31, 2001
COSMOS FILMS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	September 28, 2001
COSMOSTEELS P LTD OTHERS Vs. C C CALCUTTA	February 7, 2001
CRAFTSMANS ELECTRIC Vs. CCE, COIMBATORE	June 29, 2001
CRAFTSMEN Vs. CC, ICD TUGHLAKABAD	March 27, 2001
CRANE BETELNUT POWDER WORKS Vs. COMMR OF C EX AND CUSTOMS	March 7, 2001
CRC CARGO LIMITED Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	April 23, 2001
CREATEX INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI	September 17, 2001
CREATIVE WARES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS HYDERABAD I	November 8, 2001
CREATIVE WARES LTD AND INDIAN PLASTICS FEDERATION Vs. COMMISSIONER OF CENTRAL EXCISE	February 15, 2001
CREATIVE WARES LTD. AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
CREST CHEMICALS Vs. COMMISSIONER OR CENTRAL EXCISE	January 19, 2001
CREST INKS & COATINGS (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-III	February 9, 2001
CREST INKS COATINGS P LTD Vs. C C E CALCUTTA III	July 11, 2001
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA	April 4, 2001
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 6, 2001
CROMPTON GREAVES LTD. Vs. CCE, CHANDIGARH	May 8, 2001
CROMPTON GREAVES LTD. Vs. C.C.E., CHANDIGARH	May 23, 2001
CROMPTON GREAVES LTD. Vs. C.C.E. CHANDIGARH	January 30, 2001
CROP CARE PESTICIDES INDIA PVT. Vs. CCE, CHANDIGARH	March 23, 2001
CROWN MARITIME CO. (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	April 30, 2001
CROWN SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS G MUMBAI	March 28, 2001
CROWN SHIPPING AGENCY Vs. COMMISSIONER OF CUS. (G)	January 1, 2001
CT SCAN RESEARCH CENTRE (P) Vs. COMMISSIONER OF CUSTOMS, NEW	March 28, 2001
CTR MANUFACTURING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	September 14, 2001
CTR MANUFACTURING INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	August 27, 2001
CUMMINS INDIA LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	March 23, 2001
D K AGRIWALLA SHRI M V GAZINKAR AND M/S GERMAN REMEDIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJ MUMBAI	April 18, 2001
D K POLYN INDUSTRIES MAHENDRAKUMAR KESHAVLAL KAPADIA NITIN KUMAR RAMAN LAL SHAH AND ARVIND KUMAR RAMESHBHAI SLAVI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I	September 4, 2001
D K TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	May 3, 2001
D S KOTHARI HOSPITAL AND S M MASUREKAR Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	September 19, 2001
D.B. TECHNOLOGIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 5, 2001
D.C.M. ENGG. PRODUCTS Vs. CCE, CHANDIGARH	June 12, 2001
D.H. PATKAR AND SONS Vs. COMMISSIONER OF CUSTOMS (G)	February 8, 2001
D.P. MEHTA ENGINEERS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 11, 2001
D.R. PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	December 5, 2001
D.S. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	November 1, 2001
D.S. KOTHARI HOSPITAL Vs. COMMISSIONER OF CUSTOMS ACC	September 20, 2001
D.S.M. SUGAR ASMOLI Vs. C.C.E., MEERUT	June 15, 2001
D.S.M. SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	November 1, 2001
DABHOL POWER COMPANY Vs. COMMISSIONER OF CUSTOMS, PUNE-I	December 10, 2001
DABUR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE JSR	October 17, 2001
DAI-ICHI KARKARIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 16, 2001
DALECLO CHEMICALS PVT LTD Vs. COMMISSIONER OF CEN EXCISE AHMEDABAD	April 9, 2001
DALMIA CEMENTS (BHARAT) LTD. Vs. COMMR. OF C. EX.	January 30, 2001
DALMIA CEMENTS (BHARAT) LTD. Vs. COMMR. OF C. EX.	January 24, 2001
DAMODAR VALLEY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
DANCAP ELECTRONICS (P) LTD. Vs. COMMISSIONER OF C. EX., GOA	March 8, 2001
DANKE PRODUCTS Vs. CCE, MUMBAI-III	February 22, 2001
DARIWAL TOBACCO PRODUCTS LTD AND Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD	October 12, 2001
DARSHAN PLASTIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 2, 2001
DASU KASHINATH BERGAL Vs. COMMISSIONER OF CUS. (PREV.)	February 28, 2001
DATAR SWITCHGEAR LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD	July 23, 2001
DATAR SWITCHGEAR LIMITED Vs. COMMISSIONER OF CUSTOMS	November 5, 2001
DATAR SWITCHGEAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
DATTAJI DEOKAR Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR	May 25, 2001
DATTAJI DEOKAR Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR I	September 4, 2001
DCW LIMITED Vs. COMMISSIONERS OF CUSTOMS CHANNAI	April 30, 2001
DE-NOCIL CROP PROTECTION Vs. COMMISSIONER OF CENTRAL EXCISE,	October 17, 2001
DEAR IMPEX Vs. COMMISSIONER OF CUSTOMS	February 9, 2001
DEBASISH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	December 14, 2001
DECCAN CEMENTS Vs. CCE HYDERABAD	June 4, 2001
DECCAN CEMENTS LTD. Vs. COMMISSIONER OF C.EX.	August 2, 2001
DECCAN MECHANICAL & CHEMICAL Vs. COMMISSIONER OF CENTRAL EXCISE &	February 14, 2001
DECO MICA LIMITED Vs. COMMISSIONER OF CUSTOMS	May 25, 2001
DEE CEE EXPORTS AND ANR. Vs. COMMISSIONER OF CUSTOMS	January 9, 2001
DEE INDUSTRIES AND ASHOK D DASALIA Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	May 16, 2001
DEEPAK CASTINGS PVT. LTD., Vs. CCE, JAIPUR	April 4, 2001
DEEPAK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KOLKATA	July 20, 2001
DEEPAK FERTILISERS & Vs. COMMISSIONER OF CUSTOMS, NHAVA	October 5, 2001
DEEPAK KOTHARI AND BHUTNATH DAS Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	September 12, 2001
DEEPAK PLASTICS & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 1, 2001
DEFIANCE CLOTHING CO Vs. COMMISSIONER OF CUSTOMS KANDLA	April 23, 2001
DEFIANCE CLOTHING CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA	August 16, 2001
DEGMAK ENGINERING CORPORATION HARESHLAL T BHATIA Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI	April 27, 2001
DELHI AUTOMOBILES LTD. Vs. C.C.E., NEW DELHI	February 14, 2001
DELHI AUTOMOBILES LTD. Vs. CCE, DELHI	February 6, 2001
DELHI STEEL INDUSTRIES Vs. CCE, CHANDIGARH	May 15, 2001
DELHI STEEL INDUSTRIES Vs. CCE, CHANDIGARH	August 8, 2001
DELPHI AUTOMOTIVE SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE,	March 22, 2001
DELSTAR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 5, 2001
DELTA PLASTO INDUSTRIES Vs. CCE	February 20, 2001
DELTA PLASTO INDUSTRIES Vs. CCE	February 8, 2001
DELTA PLASTO INDUSTRIES PRINTING DIVISION Vs. COMMR OF CENTRAL EXCISE CAL III	January 3, 2001
DELUXE LAXMI PAPER PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
DELUXE LAXMI PAPER PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I	September 14, 2001
DEMPO ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF CUSTOMS	September 11, 2001
DENSONS POLYPRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 9, 2001
DESH PLASTIC INDUSTRIES Vs. COMMISSIONER OF CUSTOMS,	January 29, 2001
DEVA PRESSINGS, BANGALORE Vs. COMMISSIONER OF CENTRAL	July 10, 2001
DEVANAND M MANDHYANI ABDUL VAHID FOJDAR KURESHI RADHAKISHAN RAMCHAND BALANI GYANCHAND M MANDHYANI RAMNARAYAN KHANCHAND NARANG HARISHCHANDRA KANTILAL VAKHARIA YASHPAL PARSHOTTAM AHUJA K J VAKHARIA COMPANY SATYANARAYAN GYANCHAND BHUTRA MOHANLAL HASTIMAL JAIN AND SUNILKUMAR MAGANLAL JAIN Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I	August 16, 2001
DEVARSONS PVT LTD Vs. COMMISSIONER OF CUSTOMS E P MUMBAI	May 1, 2001
DEVI DAS LAL CHAND Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II	July 30, 2001
DEVI RUBBER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	May 10, 2001
DEVIDAS PANDURANG JADHAV Vs. COMMISSIONER OF CUSTOMS P MUMBAI	August 27, 2001
DEVIDAYAL ALUMINIUM INDUS. Vs. CCE, MEERUT-I	May 4, 2001
DEVIDAYAL ELECTRONIC WIRE LTD Vs. COMMISSIONER OF CEN EXCISE MUMBAI III	August 23, 2001
DEVIDAYAL ELECTRONIC WIRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	August 23, 2001
DEVIDAYAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 27, 2001
DEVIDAYAL INDUSTRIES LTD AND M/S DEVIDAYAL ELECTRONICS AND WIRES LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	May 28, 2001
DEVIDAYAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 6, 2001
DEVIDAYAL NON-FERROUS Vs. CCE, BOMBAY-I	February 15, 2001
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.	January 8, 2001
DHAN LAXMI TRANSPORT CO. AND Vs. CC, JAIPUR	March 30, 2001
DHANALAKSHMI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE.,	May 25, 2001
DHANESH TEXTILE INDUSTRIDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	April 4, 2001
DHANRAJ ENTERPRISES Vs. CCE, INDORE	June 11, 2001
DHAR RUBBER MANUFACTURING CO Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II	January 22, 2001
DHARAM EXPORTS AND SURESH M JUMANI Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	July 23, 2001
DHARAMPAL SATISH KUMAR Vs. CCE, CHANDIGARH-II	June 27, 2001
DHARIWAL STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	October 19, 2001
DHARMENDRA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD II	April 27, 2001
DHARMENDRA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	October 4, 2001
DHIMAN STEEL ROLLING MILL, Vs. CCE, CHADIGARH	February 27, 2001
DHIMAN STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 6, 2001
DHUM DARABSHAW RANDERIA AND SHRI C N TOLIA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI	May 21, 2001
DHUN DARABSHAW RANDERIA AND SHRI Vs. COMMISSIONER OF CUSTOMS	May 30, 2001
DIAMANT BOART PETROLEUM INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA	March 20, 2001
DIAMOND CEMENT Vs. CCE, BHOPAL	April 12, 2001
DIAMOND INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT	July 26, 2001
DIAMOND STEEL ROLLING MILLS Vs. CCE, CHANDIGARH	May 28, 2001
DIANA MINING EQUIPMENT Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 15, 2001
DIASTAR JEWELLERY LTD. AND PRAVIN Vs. COMMISSIONER OF CUSTOMS, MUMBAI	August 28, 2001
DIESEL POWER SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE &	May 15, 2001
DIGITAL EQUIPMENT (INDIA) Vs. COLLECTOR OF CUSTOMS, BANGALORE	February 8, 2001
DIGITAL EQUIPMENTS (INDIA) LTD. Vs. COLLECTOR OF CUS., BANGALORE	April 10, 2001
DIGVIJAY TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	July 18, 2001
DILIP A. GOPLANI Vs. COMMISSIONER OF CUSTOMS, KANDLA	November 23, 2001
DILIP TRYAMBAK DESHMUKH Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	March 9, 2001
DIMENSIONS INDIA Vs. CC NEW DELHI	March 26, 2001
DINDAYAL AUSHADHI (P) LTD. Vs. CCE, BHOPAL	February 8, 2001
DINESH GREASES Vs. COMMISSIONER OF CENTRAL EXCISE	July 31, 2001
DINTEX DYECHEM LTD. Vs. COMMISSIONER OF CEN. EXCISE,	April 9, 2001
DIPESH ENGG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI III	February 13, 2001
DISCO GARMENTS PVT LTD ABUBAKAR H DESAI Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT	May 16, 2001
DISCWARE PVT LTD Vs. CC NEW DELHI	June 7, 2001
DISHA AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,	April 12, 2001
DIVISIONAL ENGINEER TELECOM Vs. COMMISSIONER OF CUSTOMS CHENNAI	July 19, 2001
DIVIYA CHEMICALS Vs. COMMISSIONER OF CUSTOMS	August 29, 2001
DIVIYA CHEMICALS Vs. COMMISSIONER OF CUSTOMS (EXPORT)	September 17, 2001
DIVYADEEP AUTO INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 31, 2001
DIVYADEEP AUTO INDUSTRIES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
DLF INDUSTRIES LTD. Vs. CCE., MEERUT	April 24, 2001
DOLPHIN INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	August 23, 2001
DOMINANT OFFSET PVT. LTD. Vs. COLLECTOR OF CUSTOMS, MUMBAI - 38	November 9, 2001
DORMA DOOR CONTROLS INDIA PRIVATE LTD Vs. COMMR OF CUS	August 10, 2001
DR. BALABHAI NANAVATI Vs. COMMISSIONER OF CUSTOMS	April 23, 2001
DR. WRITERS FOOD PRODUCTS LTD. Vs. COMMISSIONER OF CEN. EXCISE, PUNE	November 22, 2001
DRAGON STAR LEATHER CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	July 16, 2001
DREDGING CORPN. OF INDIA LTD. Vs. C.C. BOMBAY	May 30, 2001
DREDGING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS CALCUTTA	September 13, 2001
DSR-SENETOR LINES Vs. COMMISSIONER OF CUSTOMS, SHEVA	May 29, 2001
DUCK TARPAULINS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 14, 2001
DUGAR ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II	August 1, 2001
DUGAR ELECTRONICS Vs. COMMR OF CENTRAL EXCISE CAL II	May 31, 2001
DUGAR ELECTRONICS Vs. C.C.E., CALCUTTA-II	July 24, 2001
DUGAR TETENAL INDIA LIMITED Vs. CCE, JAIPUR	April 11, 2001
DULAL BANIK Vs. COMMISSIONER OF CUSTOMS SHILLONG	November 19, 2001
DULAL DUTTA Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	August 22, 2001
DULAL PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG	September 7, 2001
DULAL PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG	November 29, 2001
DULICHAND SILK MILLS P LTD Vs. C C E HYDERABAD	April 20, 2001
DUM DUM METALLOY INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	July 2, 2001
DUM DUM VALVES BEARINGS Vs. DUM DUM METALLOY INDUSTRIES	February 5, 2001
DUNGARMAL MOHTA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	September 10, 2001
DUNGARMAL MOHTA AND OTHERS Vs. COMMR OF CUSTOMS PREV W B	August 2, 2001
DUNLOP INDIA LTD Vs. COMMISSIONER OF C EX	February 8, 2001
DUPLEX ENGG WOIRKS AND SHRI S S CHIMA Vs. CC PORT CALCUTTA	April 23, 2001
DUPLEX ENGG. WORKS Vs. COMMISSIONER OF CUSTOMS, (PORT), CALCUTTA	April 24, 2001
DUPONT SOUTH ASIA LTD Vs. C C CHENNAI	April 27, 2001
DURA CELL (I) LTD. Vs. CCE, DELHI-III	June 7, 2001
DURA CELL INDIA (P) LTD. Vs. CCE DELHI III	May 11, 2001
DURA PLAST Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 8, 2001
DURACELL (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III	November 15, 2001
DURGA MARKETING AND VIDEO AUDIO SERVICES Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 11, 2001
DURGAPUR OXYGEN PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	September 28, 2001
DURGAPUR OXYGEN PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 18, 2001
DUTRON PLASTICS Vs. CCEX, BORODA	July 14, 2001
DUTTA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	December 13, 2001
DWARKADAS VELJI TALPATRIWALA Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	May 4, 2001
DYNAM ELECTRO CONTROLS, Vs. COMMISSIONER OF CENTRAL	September 25, 2001
DYNAM ELECTRO CONTROLS, Vs. COMMISSIONER OF CENTRAL	November 8, 2001
DYNAMATIC TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	March 8, 2001
E.C.E. INDUSTRIES LTD. Vs. CCE	March 12, 2001
E.C.E. INDUSTRIES LTD. Vs. C.C.E. NEW DELHI	November 20, 2001
E.P. ELECTROPRESSINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II	November 19, 2001
EAST COAST I ENTERPRISES Vs. COMMR OF CUSTOMS KOLKATA	January 17, 2001
EAST INDIA BEARING CO. PVT. Vs. C.C., CALCUTTA	August 8, 2001
EASTERN COILS P LTD Vs. CCE KOLKATA I	January 3, 2001
EASTERN MICROPOR LIMITED Vs. COMMISSIONER OF C. EX., CALCUTTA-II	July 31, 2001
EASTERN PETROLEUM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	July 17, 2001
EASTERN STEEL INDUSTRIES Vs. C C E CALCUTTA II	June 19, 2001
EASTERN STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
EASTERN STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	August 6, 2001
EASTERN STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	August 13, 2001
EASTMAN CAST FORGE LTD AND SAURASHTRA BALLPEN LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI AND COMMISSIONER OF CUSTOMS ACC MUMBAI	July 31, 2001
ECONOPRINT STENCILS P.LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 19, 2001
ECP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I	April 19, 2001
ECP INDUSTRIES LTD. Vs. C.C.E. & E., BHUBANESWAR-I	February 8, 2001
EDEN TEXTRONICS Vs. COMMISSIONER OF CEN EXCISE MUMBAI VI	June 14, 2001
EICHER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 9, 2001
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 28, 2001
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	October 12, 2001
EICHER TRACTORS, FARIDABAD Vs. CCE, NEW DELHI	February 27, 2001
EKBOTE INTERIORS PVT LTD M/S EKBOTE ENTERPRISES SHRI EKNATH GOVIND EKBOTE SHRI SUBHASH DATTOBA EKBOTE AND M/S EKBOTE BROTHER FURNITURE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I	April 4, 2001
ELCON TRADING CO. LTD. Vs. CC NEW DELHI	January 22, 2001
ELECON ENGINEERING CO LTD N S PATEL Vs. COMMISSIONER OF CENTRAL EXCISE ADJUDICATION MUMBAI	March 21, 2001
ELECTRICAL ELECTRONIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 14, 2001
ELECTRICAL ELECTRONIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 9, 2001
ELECTRO APPLIANCES Vs. COMMISSIONER OF CENTRAL EXCISE,	October 29, 2001
ELECTRO PRINTERS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 16, 2001
ELECTROLUX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 2, 2001
ELECTROLUX KELVINATOR LTD. Vs. C.C.E., JAIPUR	February 20, 2001
ELECTRONICA MACHINE TOLLS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 7, 2001
ELECTRONICS INSTRUMENTATION CONTROL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	August 28, 2001
ELGI EQUIPMENTS LTD., INDIA Vs. C.C.E. COIMBATORE	June 26, 2001
ELGI RUBBER PRODUCTS LTD. Vs. C.C.E. CHENNAI-III	March 16, 2001
ELGIE ENGINEERING WORKS AND Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	September 20, 2001
ELGITREAD (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	May 28, 2001
ELGITREAD INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	October 5, 2001
ELMECH ENGINEERS Vs. C C E KOLKATA II	January 8, 2001
ELQUE POLYESTERS LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	September 19, 2001
ELSIMATE ELECTRONIC INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 27, 2001
ELTRON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
ELVINA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL	December 14, 2001
EMAMI LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 15, 2001
EMBASSY BAR HOTEL & Vs. CCE, CHANDIGARH	April 17, 2001
EMBEE CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE	August 16, 2001
EMCEE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	December 14, 2001
EMCURE PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE I	April 20, 2001
EMINENT CARGO (P) LTD. Vs. COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI	November 20, 2001
EMJAY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN	February 16, 2001
EMMES METAL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 29, 2001
EMMES METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 6, 2001
EMMSA INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI III	November 12, 2001
EMMTEX SYNTHETICS LTD., Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	October 12, 2001
EMPIRE DYEING BLEACHING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	June 18, 2001
EMPIRE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 12, 2001
ENERTECH UPS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE	August 27, 2001
ENGEE INDUSTRIAL SERVICE (P) LTD. Vs. CCE	February 13, 2001
ENIK KHYRIEM Vs. COMMISSIONER OF CUSTOMS N E R SHILLONG	October 8, 2001
ENNORE FOUNDARIES LTD Vs. COMMR OF CEX CHENNAI	June 22, 2001
ENRON OIL & GAS INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS	August 8, 2001
EON POLYMERS LTD. Vs. CCE JAIPUR	March 20, 2001
EPC IRRIGATION LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE ARURANGABAD	June 15, 2001
EQBAL SINGH BEDI Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	November 6, 2001
ERAMU N. ABBOBACKER Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 18, 2001
ERIN PHARMACEUTICALS LTD. Vs. CC, MUMBAI	August 17, 2001
EROS PHARMA (PVT.) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	June 18, 2001
ESCORTS JCB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	October 29, 2001
ESCORTS LIMITED (MSD) Vs. CCE NEW DELHI	April 26, 2001
ESCORTS LTD. Vs. C.C.E., INDORE	April 20, 2001
ESCORTS LTD. F.E.D. Vs. COMMISSIONER OF CENTRAL EXCISE	June 15, 2001
ESCORTS LTD., F.E.D. Vs. CCE, DELHI-II	June 20, 2001
ESCORTS YAMAHA MOTORS LTD. Vs. C.C.E., MEERUT	June 11, 2001
ESQUIRE ELECTRONICS Vs. COMMISSIONER OF CUSTOMS WEST BENGAL	November 1, 2001
ESS ESS METALS & ELECTRICALS Vs. CCE, NEW DELHI	May 14, 2001
ESSAR GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	May 3, 2001
ESSAR MACHINE WORKS LTD Vs. COMMISSIONER OF C EX	March 14, 2001
ESSAR OIL LIMITED Vs. COMMISSIONER OF CUSTOMS	January 15, 2001
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 13, 2001
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 27, 2001
ESSEL MINING & INDUSTRIES LTD. Vs. CCE, ALLAHABAD	March 15, 2001
ESSEL PACKAGING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	May 15, 2001
ESSKEY JAY ISPAAT Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 31, 2001
ESTECO V K EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	March 12, 2001
ESTER INDUS. LTD. Vs. CCE, MEERUT	April 30, 2001
ESTER INDUSTRIES LIMITED Vs. CCE., MEERUT-II	June 7, 2001
ESTEVAN DSOUZA AND Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA	October 10, 2001
ESTEVAN DSOUZA AND THOMAS Vs. COMMISSIONER OF CUSTOMS	September 7, 2001
EUPHARMA LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	March 22, 2001
EURESIAN Vs. COMMISSIONER OF CUSTOMS	September 14, 2001
EURO EXPORTS Vs. COMMISSIONER OF CUSTOMS	November 26, 2001
EVEREST ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	October 12, 2001
EVERGREEN ENGINEERING CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 19, 2001
EVERGREEN PLYWOOD INDUS P LTD Vs. CCE PATNA	July 18, 2001
EVERGREEN SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 10, 2001
EXCEL GLASSES LTD., ALAPPUZHA Vs. COMMISSIONER OF CENTRAL	September 21, 2001
EXCEL GLASSES LTD., ALAPPUZHA Vs. COMMISSIONER OF CENTRAL	December 12, 2001
EXCELLENT ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
EXECUTIVE ENGINEER Vs. COMMISSIONER OF CENTRAL EXCISE,	February 6, 2001
EXECUTIVE ENGINEER, K.S.E.B. Vs. COMMISSIONER OF C. EX., COCHIN	October 30, 2001
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	January 8, 2001
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 3, 2001
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	October 12, 2001
EXIM INDIA OIL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 7, 2001
EXPRESS TIN CONTAINERS P LTD Vs. C C E CALCUTTA II	July 24, 2001
EXTRUSIONS Vs. CC CALCUTTA	April 27, 2001
EXTRUSIONS 1985 PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	December 18, 2001
F G K THERMAL P LTD Vs. COMMISSIONER OF C EXCISE	January 2, 2001
F G K THERMAL P LTD Vs. CCE CALCUTTA I	July 2, 2001
F G P LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	November 9, 2001
F.C.I. Vs. CCE, MEERUT	March 29, 2001
F.G.K. THERMAL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 19, 2001
FABWORTH (INDIA) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,	October 18, 2001
FACT ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 7, 2001
FACT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 11, 2001
FAG PRECISION BEARING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS	May 4, 2001
FAG PRECISION BEARINGS LIMITED VADODARA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	June 7, 2001
FAG PRECISION BEARINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	July 31, 2001
FAG PRECISION BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 26, 2001
FAIRCO EXPORTS Vs. COMMISSIONER OF CUSTOMS, MUMBAI	December 10, 2001
FAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	December 21, 2001
FALCON AIR CARGO & TRAVEL P. LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	November 13, 2001
FALCON SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 16, 2001
FALCON TYRES LTD., MYSORE Vs. COMMISSIONER OF CENTRAL	August 20, 2001
FALMA LABORITIES (P) LTD., Vs. COMMISSIONER OF CUSTOMS &	February 19, 2001
FANCY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	March 19, 2001
FANNSON PHARMACEUTICALS GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	April 9, 2001
FARIDABAD FORGINGS (P) LTD. Vs. CCE DELHI-II	June 11, 2001
FARIDABAD FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	September 10, 2001
FARIDABAD METAL UDYOG LTD. Vs. C.C.E., DELHI-II	May 28, 2001
FARMSON PHARMACEUTICALS GUJARAT Vs. COMMISSIONER OF CENTRAL EXCISE	April 23, 2001
FATEMABAD TEA ESTATES Vs. COMMISSIONER OF CENTRAL EXCISE SHG	September 28, 2001
FATEMABAD TEA ESTATES Vs. C.C.E., SHILLONG	August 28, 2001
FAZLU SEIKH, JABBAR SEIKH AND Vs. COMMISSIONER OF CUSTOMS (P), WEST	October 4, 2001
FCB ULKA ADVERTISING PVT. LTD. Vs. COMMISSIONER OF C. EX.	February 5, 2001
FEDDERS LLOYD CORPORATION Vs. CCE, MUMBAI II	April 30, 2001
FEMS INDIA Vs. COMMISSIONER OF CUSTOMS,	May 28, 2001
FENNER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 1, 2001
FENNER INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I	August 9, 2001
FENOPLAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE ACC MUMBAI	May 14, 2001
FERRO FOUNDRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 15, 2001
FERTILISERS & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 7, 2001
FERTILISERS & CHEMICALS Vs. COMMISSIONER OF CUSTOMS, COCHIN	April 11, 2001
FERTILISERS & CHEMICALS Vs. COMMISSIONER OF CENTRAL	September 21, 2001
FERTILISERS & CHEMICALS TRAVANCORE LTD. Vs. COMMR. OF CUS., COCHIN	May 17, 2001
FERTILIZER CORPORATION OF Vs. COMMISSIONER OF CENTRAL EXCISE,	July 6, 2001
FGP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	September 7, 2001
FIBRE FOILS LTD. Vs. COMMISSIONER OF CEN. EXCISE,	July 27, 2001
FIBRE FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 27, 2001
FIBRO PLAST CORPORATION Vs. COMMISSIONER OF CUS.	February 2, 2001
FILAMENT INDIA LTD. Vs. C.C.E., NEW DELHI	April 30, 2001
FINE CHEMICALS DIVISION OF SUPER FINE CHEMICALS SURAT AND S J SANGHVI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT II	July 20, 2001
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I	August 31, 2001
FINOLEX INDS. LTD. Vs. C.C.E., PUNE AND C.C.E. (ADJ.),	May 14, 2001
FINOLEX INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE PUNE	May 31, 2001
FIXWELL INDL. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE,	July 27, 2001
FLAMEPROOF CONTROL GEARS PVT. Vs. COMMISSIONER OF CUSTOMS	October 22, 2001
FLENDER LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA	May 30, 2001
FLEX CHEMICALS LTD. Vs. CCE MEERUT	February 9, 2001
FLEX ENGG. LTD. Vs. CCE, MEERUT	May 25, 2001
FLEX INDUSTRIES AND FLEX Vs. C.C.E. MEERUT	May 3, 2001
FLEX INDUSTRIES LTD. Vs. CCE, INDORE	February 20, 2001
FLEX INDUSTRIES LTD. Vs. C.C.E., MEERUT - II	April 25, 2001
FLEX O PACKAGING BABLOO S KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	May 8, 2001
FLISTEX MAGNETICS LTD, SHRI Vs. COMMISSIONER OF CUSTOMS, NEW	March 7, 2001
FLOMATIC ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE	March 15, 2001
FLORA WALL COVERINGS LTD., Vs. CUSTOMS, BANGALORE	January 12, 2001
FLOWFAST ENGINEERS INDIA AND OTHERS Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI	July 10, 2001
FLOWLINES ENGINEERING P LTD AND CCE MADRAS Vs. CCE MADRAS AND M/S FLOWLINES ENGG P LTD	May 4, 2001
FLUO-LITE PVT. LTD., Vs. COMMISSIONER OF CENTRAL	September 11, 2001
FOOD CORPORATION OF INDIA, VISAK Vs. COMMISSIONER OF CUSTOMS,	October 3, 2001
FORBES GOKAK LIMITED Vs. COMMISSIONER OF CUSTOMS(PORT),	July 6, 2001
FORBES GOKAK LIMITED Vs. C C PORT CALCUTTA	January 25, 2001
FORBES GOKAK LTD Vs. COMMR OF CUSTOMS CALCUTTA	May 25, 2001
FORBES GOKAK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 20, 2001
FORT WILLIAM INDUSTRIES LTD Vs. C C E CALCUTTA IV	July 10, 2001
FORTUNE IMPEX M/S CHAWLA ENTERPRISES PVT LTD SHRI H S CHAWLA SHRI Y K GANDHI SHRI KISHAN DAGA SHRI AUROBINDO GHOSH SHRI TAPAN KUMAR DEY SHRI VIKRAM PAUL AND SHRI SUBENDU DAS Vs. COMMISSIONER OF CUSTOMS CALCUTTA	July 3, 2001
FORUM OF ACRYLIC FIBRE Vs. DESIGNATED AUTHORITY MINISTRY OF	April 9, 2001
FREEZAIR INDIA (P) LTD. Vs. CCE, NEW DELHI	May 14, 2001
FRONTIER POLYMERS (P) LTD Vs. CCEW CHANDIGARH	January 24, 2001
FROST INTERNATIONAL LTD. Vs. CC, MUMBAI (EXPORT)	May 21, 2001
G B ENGINEERING ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	September 13, 2001
G B GADRE COMPANY PUNE AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I	June 26, 2001
G CLARIDGE CO Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	July 16, 2001
G E PLASTICS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	April 3, 2001
G PATTABHI RAMAIYA CO Vs. C C BHUBANESWAR	April 26, 2001
G R ENGINEERING WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	July 12, 2001
G R INDUSTRIES Vs. COMMISSIONER OF CUSTOMS CALCUTTA	October 10, 2001
G R INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS P AHMEDABAD	March 7, 2001
G R S E LTD Vs. CCE CALCUTTA I	July 4, 2001
G. CLARIDGE AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE.	August 23, 2001
G.B. GADRE & COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE &	May 2, 2001
G.C. AHUJA AND APOLLO ELECTRIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	November 29, 2001
G.C. AHUJA C/O M/S APOLLO ELECTRIC Vs. CCE, DELHI	February 19, 2001
G.C.U.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 9, 2001
G.L. COMPUTERS SYSTEMS Vs. COMMISSIONER OF C. EX., BANGALORE	January 12, 2001
G.S.F.C. LTD. Vs. COMMISSIONER OF CUSTOMS	March 30, 2001
G.T.C. INDIA Vs. COMMISSIONER OF CENTRAL EXCISE	January 31, 2001
G.T.C. INDUSTRIES Vs. CCE, NEW DELHI	March 29, 2001
G.T.C. INDUSTRIES LTD. Vs. CCE, VADODARA	January 3, 2001
G.T.C. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 21, 2001
G.V. SHANKARA NARAYANA Vs. COMMISSIONER OF CUSTOMS, BANGALORE	June 12, 2001
GAHLOUT CHOUDHURY STEEL PVT LTD Vs. C C E JAMSHEDPUR	May 24, 2001
GAJANAN SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	May 1, 2001
GAJRAJ CORPORATION AND 16 ORS. Vs. COMMISSIONER OF CENTRAL EXCISE	April 27, 2001
GAJRAJ INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 24, 2001
GAJRAN CORPORATIN, M/S. SAI Vs. COMMISSIONER OF CENTRAL EXCISE	March 21, 2001
GALAXY INDO FAB. LTD. Vs. CCE, ALLAHABAD	April 3, 2001
GAMA MANUFACTURING CO. Vs. COMMISSIONER OF C. EX., CHENNAI	June 12, 2001
GAMMON INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	March 15, 2001
GAMMON INDIA LTD. Vs. COMMISSIONER OF C. EX.	March 21, 2001
GANDHI PAREKH INVESTMENT CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	September 12, 2001
GANESH ANHYDRIDE LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	May 29, 2001
GANESH CHANDRA BASAK Vs. COMMR. OF CUS. (PREV.), WEST BENGAL	December 27, 2001
GANESH CHANDRA GHOSH AND SHRI GAUTAM GHOSH Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	February 8, 2001
GANESH KAREL Vs. C C PREV WEST BENGAL	May 2, 2001
GANESH M VERMA @ GANESH KAREL Vs. C C P MUMBAI	January 16, 2001
GANESH SOLVEX OIL MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	October 8, 2001
GANESHJI SCRAP TRADERS Vs. C.C.E., PATNA	April 10, 2001
GANESHWAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 19, 2001
GANGA RASAYAINE (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 10, 2001
GANGA RASAYANIE Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	November 9, 2001
GANGA RASAYANIE Vs. COMMISSIONER OF CENTRAL EXCISE,	November 9, 2001
GANGANAGAR SAHKARI SPG. Vs. CCE, JAIPUR	May 4, 2001
GANGAPUR SSK LIMITED Vs. COMMISSIONER OF CUSTOMS	December 21, 2001
GANGES MANUFACTURING CO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV	September 24, 2001
GANGES PRINTING CO LTD Vs. CCE CALCUTTA II	August 21, 2001
GANGES PRINTING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 5, 2001
GANGESHWAR LTD. Vs. C.C.E., ALLAHABAD	April 30, 2001
GANGESHWAR LTD. Vs. C.C.E., ALLAHABAD	April 12, 2001
GANGESHWAR LTD. Vs. C.C.E., ALLAHABAD	May 28, 2001
GANGESHWAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	December 28, 2001
GANNON DUNKERLEY & CO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 3, 2001
GANPATI SANGEMERMAR P. LTD. Vs. CCE, JAIPUR	June 8, 2001
GANPATI SANGMAMMER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 1, 2001
GARDEN COTTON YARNS LTD GARDEN SILK MILLS LTD J BHESANIA VARELI ASSOCIATES AND GARDEN ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT	February 13, 2001
GARDEN COTTON YARNS LTD., GARDEN SILK MILLS LTD, J. BHESANIA, VARELI ASSOCIATES AND GARDEN ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, SURAT	March 29, 2001
GARG ELECTRONICS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	December 26, 2001
GARG ELECTRONICS INDUSTRIES AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	November 7, 2001
GARIMA AIR TRAVELS Vs. COMMR OF CENTRAL EXCISE JSR	June 26, 2001
GARIMA TRADE SERVICES LTD Vs. COMMISSIONER OF CUSTOMS VISAKHAPATNAM	August 10, 2001
GARLICK ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE,	August 24, 2001
GARLON POLYFAB INDUSTRIES Vs. CCE KANPUR	January 24, 2001
GARWARE POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 23, 2001
GARWARE POLYSTER LTD Vs. COMMISSIONER OF CEN EXCISE CUSTOMS SURAT II	May 1, 2001
GARWARE POLYSTER LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II	March 13, 2001
GARWARE SYNTHETICS LTD. Vs. COLLECTOR OF CENTRAL EXCISE,	March 21, 2001
GAS AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII COMMISSIONER OF CENTRAL EXCISE VADODARA	May 17, 2001
GAS AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI AND VADODARA	August 6, 2001
GAS AUTHORITY OF INDIA LTD. Vs. CCE	September 3, 2001
GAS FILTRATION PVT. LTD., B.S. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 30, 2001
GAUTAM DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS MUMBAI	March 5, 2001
GAVIRANGA ENTERPRISES, TUMKUR Vs. COMMISSIONER OF CENTRAL	October 24, 2001
GAYATRI INTERMEDIATES PVT LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	April 20, 2001
GAZEBO INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	May 21, 2001
GAZEBO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 19, 2001
GE APAR LIGHTING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 18, 2001
GE LIGHTING INDIA LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI 38	July 10, 2001
GEARS INDIA Vs. CCE, MEERUT	April 17, 2001
GEC ALSTHOM INDIA Vs. COMMISSIONER OF CENTRAL	June 21, 2001
GEEKAY EXIM INDIA LTD Vs. COMMISSIONER OF CUSTOMS AP MUMBAI	September 5, 2001
GEEP INDUSTRIAL SYNDICATE Vs. COMMISSIONER OF CENTRAL EXCISE,	February 6, 2001
GEETA EXPORTS AND M/S SHRI ASHOK KHETAN Vs. COMMISSIONER OF CUSTOMS EXPORTS MUMBAI	April 3, 2001
GEETANJALI WOOLLENS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)	January 18, 2001
GELSULES MEDICAPS P. LTD. Vs. C.C. EX., MUMBAI-II	December 6, 2001
GEM PROPERTIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 28, 2001
GENERAL ENGG. WORKS, Vs. CCE JAIPUR	March 28, 2001
GENERAL ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 8, 2001
GENERAL ENGINEERING WORKS Vs. CCE, JAIPUR	June 12, 2001
GENERAL ENGINEERING WORKS, Vs. CCE, JAIPUR-1	April 3, 2001
GENERAL FABRICATORS AND GENERAL Vs. COMMISSIONER OF CENTRAL	November 27, 2001
GENERAL INDUSTRIAL SOCIETY LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	September 26, 2001
GENERAL METALLISERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	May 3, 2001
GENERAL METALLISERS LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	May 29, 2001
GEOFFREY MANNERS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	March 21, 2001
GEORG FISCHER DISA LTD Vs. COMMISIONER OF CUSTOMS &	August 21, 2001
GERMAN REMEDIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	February 9, 2001
GHANSHYAM A ROHRA Vs. COMMISSIONER OF CUSTOMS	April 2, 2001
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CEN EXCISE PUNE II	July 24, 2001
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	August 23, 2001
GHATGE PATIL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	January 3, 2001
GIAN CASTING LTD., SHRI Vs. COMMISSIONER OF CENTRAL EXCISE,	May 9, 2001
GIL HOSPITALS LTD. Vs. C.C. NEW DELHI (AIR CARGO)	May 28, 2001
GILLOORAM GAURISHANKAR Vs. C C E JAMSHEDPUR	July 31, 2001
GILLORAM GAURISHANKAR Vs. CCE PATNA	June 1, 2001
GINNI INTERNATIONAL LIMITED Vs. CCE, JAIPUR	April 23, 2001
GINNI INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	August 31, 2001
GINZA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	December 4, 2001
GIRDHARILAL SUGAR & ALLIED Vs. C.C.E., INDORE.	April 26, 2001
GIRDHARILAL SUGAR AND ALLIED Vs. CCE, INDORE	June 18, 2001
GIRIDHARI DUBEY AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	September 13, 2001
GIRIDHARI DUBEY AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE KOLKATA	November 27, 2001
GIRIJA DEBI SINGH Vs. COMMISSIONER OF CUSTOMS	July 23, 2001
GIRINDRA BIJOY SAHU AND SHRI SANSIT SAHU Vs. CC P WB	January 19, 2001
GIVO LIMITED AND SHRI M.K. Vs. COMMISSIONER OF CUSTOMS, NEW	May 23, 2001
GKW LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	April 4, 2001
GLAXO INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS	September 27, 2001
GLAXO INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
GLOBAL IMPEX Vs. COMMISSIONER OF CUSTOMS, NHAVA	December 18, 2001
GLOBUS STORES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS INDORE	June 28, 2001
GMB CERAMICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	September 20, 2001
GMP PHARMACHEM PVT LTD Vs. COMMISSIONER OF CEN EXCISE MUMBAI V	June 21, 2001
GOA BOTTLING CO LTD N R PRABHU GAONKAR AND M R PRABHU GAONKAR Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE GOA	June 15, 2001
GOA BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 2, 2001
GOA BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 27, 2001
GOA BOTTLING COMPANY LIMITED AND Vs. COMMISSIONER OF CUSTOMS	December 4, 2001
GOA PAINTS ALLIED PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	July 12, 2001
GOBBINDDEO GLASS WORKS LTD Vs. CCE KOLKATA II	May 1, 2001
GODAVARI MANAR SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 5, 2001
GODAVARI STEEL (P) LTD. Vs. COMMR. OF C. EX. AND CUS.	August 17, 2001
GODAVARI STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD	July 24, 2001
GODFREY PHILIPS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	May 29, 2001
GODHRA RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA	October 9, 2001
GODHRA RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE	September 27, 2001
GODREJ & BOYCE MFG. CO. LTD. Vs. COLLECTOR OF CUSTOMS, MUMBAI	April 20, 2001
GODREJ AND BOYCE MFG. CO. LTD. Vs. COLLECTOR OF CUSTOMS	July 19, 2001
GODREJ APPLIANCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 23, 2001
GODREJ BOYCE MFG CO LTD Vs. COLLECTOR OF CUSTOMS MUMBAI	April 20, 2001
GODREJ BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	August 29, 2001
GODREJ BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	June 18, 2001
GODREJ BOYEE MFG CO LTD Vs. COMMISSIONER OF CUSTOMS ADJ MUMBAI	May 10, 2001
GODREJ SOAPS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	May 31, 2001
GODREJ SOAPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	August 16, 2001
GODREJ SOAPS LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 20, 2001
GODREJ SOAPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 18, 2001
GOEL AIRSHRINK INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	February 27, 2001
GOEL BEARING CO. Vs. C.C.E. NEW DELHI	February 5, 2001
GOEL PACKAGING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	June 7, 2001
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	December 5, 2001
GOETZE INDIA LTD Vs. CCE	December 7, 2001
GOKAK MILLS Vs. COMMISSIONER OF C. EX., BANGALORE	February 6, 2001
GOKAK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	February 16, 2001
GOODWILL CLOTHING CO Vs. COMMISSIONER OF CUSTOMS KANDLA	March 1, 2001
GOPAL CEMENT SPUN PIPE WORKS, Vs. COMMISSIONER OF CENTRAL EXCISE,	December 5, 2001
GOPAL JARIA Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	August 21, 2001
GOPALA POLYPLAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 27, 2001
GOPI KRISHNA PROCESSORS (P) Vs. CCE, CHANDIGARH	April 3, 2001
GOPI KRISHNA PROCESSORS LTD. Vs. CCE, CHANDIGARH	April 27, 2001
GOPICHAND KRISHAN KUMAR BHATIA Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	April 20, 2001
GORAMAL HARIRAM LTD. Vs. C.C.E., DELHI	June 27, 2001
GORSIA ARCHITECTURAL DESIGN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 25, 2001
GOTCO (INDIA) P. LTD Vs. C.C.E., CALCUTTA	May 16, 2001
GOUTHAM TRADING CO. Vs. COMMISSIONER OF CUSTOMS CHENNAI	March 16, 2001
GOVIND MILLS LTD., SHRI C.P. Vs. CCE, ALLAHABAD	May 18, 2001
GOVIND RUBBER LIMITED Vs. COMMISSIONER OF CUSTOMS EP MUMBAI	May 15, 2001
GOVIND RUBBER LTD. Vs. COMMISSIONER OF CUSTOMS	May 1, 2001
GOVIND RUBBER LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)	August 13, 2001
GOVINDSONS FLASHLIGHT INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	February 6, 2001
GOWTHAMI TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE VIZAG	July 12, 2001
GOYAL FIBRES PVT LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I	June 15, 2001
GOYAL TIN WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR	December 21, 2001
GOYALKA BROTHERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I	September 12, 2001
GOYALKA BROTHERS PVT LTD Vs. C C E C BHUBNESWAR I	July 27, 2001
GR ENGINEERING WORKS LTD AND SHRI A K WADHERA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	January 25, 2001
GRAIN TEC INDIA LTD. Vs. CCE, CHANDIGARH	June 26, 2001
GRAPHITE INDIA LTD., Vs. COMMISSIONER OF CENTRAL	September 13, 2001
GRASIM INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	January 3, 2001
GRASIM INDUSTRIES LTD AND A S KOTHARI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS INDORE	July 20, 2001
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 8, 2001
GRASIM INDUSTRIES LTD. Vs. CCE, INDORE	March 26, 2001
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 17, 2001
GRASIM INDUSTRIES LTD. Vs. CCE, JAIPUR	June 8, 2001
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	June 12, 2001
GRAUER AND WEIL (I) LTD. Vs. COMMISSIONER OF CENTRAL EXICSE &	March 14, 2001
GREENWAYS SHIPPING AGENCY P LTD AND M/S UNITED LINER AGENCIES OF INDIA PVT LTD Vs. CC KOLKATA	June 22, 2001
GRIPP SYSTEMS LTD. AND N.I. PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE,	September 13, 2001
GRIPP SYSTEMS LTD. AND N.I. PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-II	October 10, 2001
GRML EXPORTS LTD AND Vs. COMMISSIONER OF CUSTOMS P MUMBAI	September 19, 2001
GROUP PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 24, 2001
GROZ BACKERT ASIA LTD. Vs. C.C.E. CHANDIGARH	January 30, 2001
GROZ BECKET ASIA LTD. Vs. CCE CHANDIGARH	January 23, 2001
GTC INDUSTRIES LIMITED, J.P. Vs. COMMISSIONER OF CENTRAL EXCISE	December 14, 2001
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (IMP),	August 13, 2001
GTN TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 2, 2001
GUFIC CHEM PVT. LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL	November 28, 2001
GUFIC CHEMICALS PVT. LTD., Vs. COMMISSIONER OF CENTRAL	November 22, 2001
GUJARAT ALKALIES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE BARODA	June 25, 2001
GUJARAT ALUMINIUM EXTRUSIONS PVT. LTD. Vs. C.C.E. AND C.	February 2, 2001
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CUSTOMS	December 3, 2001
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	October 9, 2001
GUJARAT COMPOSITE LTD Vs. C C E AHMEDABAD I	January 12, 2001
GUJARAT COMPOSITE LTD. Vs. COMMISSIONER OF CUSTOMS	December 7, 2001
GUJARAT CONTAINER LIMITED Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE BARODA	May 28, 2001
GUJARAT HEAVY CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS RAJKOT	April 23, 2001
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, RAJKOT	June 7, 2001
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	November 2, 2001
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 9, 2001
GUJARAT HYDRAULICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	September 14, 2001
GUJARAT NARMADA VALLEY Vs. CCE, VADODARA	April 18, 2001
GUJARAT PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	September 14, 2001
GUJARAT RAFFIA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	October 29, 2001
GUJARAT SHIP TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS,	November 5, 2001
GUJARAT SHIP TRADING CORPORATION AND Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 17, 2001
GUJARAT SHIP TRADING CORPORATION BHAVNAGAR Vs. COMMISSIONER OF CUSTOMS KANDLA	June 8, 2001
GUJARAT SMALL SCALE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	April 23, 2001
GUJARAT STATE FERTILISER & Vs. COMMISSIONER OF CENTRAL EXCISE	September 18, 2001
GUJRAT AMBUJA CEMENT LTD. Vs. CCE CHANDIGARH	April 17, 2001
GULAB CHAND SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE,	May 25, 2001
GULAB CHAND SILK MILLS Vs. CCE	August 30, 2001
GULAB IMPEX ENTERPRISES Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 24, 2001
GULSHAN CASSETTES INDUS. Vs. C.C.E., MEERUT	April 20, 2001
GUPTA BROTHER STEEL TUBE LTD. Vs. C.C.E., CHANDIGARH	May 3, 2001
GUPTA CONCAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	July 4, 2001
GURU ARJAN IRON & STEEL Vs. CCE, CHANDIGARH	June 22, 2001
GURU ARJAN IRON AND STEEL Vs. C.C.E., CHANDIGARH	April 24, 2001
GURU ISPAT LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	December 24, 2001
GURU ISPAT LTD. Vs. COMMISSIONER OF CUSTOMS (PORT),	December 19, 2001
GURU KRIPA MARBLES Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	September 13, 2001
GURU NANAK AUTO ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	December 4, 2001
GURU OVERSEAS PVT. LTD. Vs. CCE, NEW DELHI	May 28, 2001
GURUKRIPA RESINS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	October 17, 2001
GYPSY EXPORTS Vs. COMMISSIONER OF CUSTOMS	January 4, 2001
H & R JOHNSON (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 17, 2001
H M P ENGINEERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE SURAT I	December 20, 2001
H R JOHNSON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	July 30, 2001
H. ISMAIL Vs. COMMISSIONER OF C. EX. & CUS., COCHIN	July 10, 2001
H.C.L. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	March 16, 2001
H.L. TEXTILE MILLS Vs. CCE	January 8, 2001
H.M. PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 25, 2001
H.M.T. LTD. Vs. CCE CHANDIGARH	June 18, 2001
H.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 6, 2001
H.P.C.LTD. Vs. COMMR. OF CENTRAL EXCISE, CAL.I	January 23, 2001
H.S. SONS Vs. CCE, CHANDIGARH	April 3, 2001
H.V. EXPORTS Vs. COMMISSIONER OF CUSTOMS, BOMBAY	April 24, 2001
H.V. INDUS. ELECTRONICS (P) LTD. Vs. COMMR. OF C. EX. AND CUS.	January 2, 2001
HAGEL CAPSULE (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 15, 2001
HAIDERY TINES Vs. COMMISSIONER OF CUSTOMS	November 2, 2001
HAJI A R KHAN SONS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	September 19, 2001
HALOL LEATHER CLOTH LIMITED HALOL Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE VADODARA	June 7, 2001
HAMCO MINING AND SMELTING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 24, 2001
HAMEO MINING SMELTING CO LTD Vs. COMMISSION OF CENTRAL EXCISE CUSTOMS SURAT	February 20, 2001
HAMTOOL DRILL SYSTEMS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 2, 2001
HANSAFLOWN FLASTO CHEM. Vs. CCE, NEW DELHI III	May 21, 2001
HANUMAN CHROMOCOATES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BHOPAL	August 23, 2001
HANUMAN CHROMOCOATES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BHOPAL	June 28, 2001
HAPPY TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 6, 2001
HAR BHAGWAN WADHWA AND RAJENDER NANDA Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	April 27, 2001
HARBANS LAL MALHOTRA SONS LTD Vs. CCE CALCUTTA III	July 11, 2001
HARBANS LAL MALHOTRA SONS LTD Vs. CCE CALCUTTA III	September 3, 2001
HARBANS LAL MALHOTRA SONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	November 28, 2001
HARBANSLAL DAWAR AND DAWAR RADIOS Vs. COMMISSIONER OF CUSTOMS,	August 30, 2001
HARENDRA PRASAD Vs. COMMISSIONER OF CUSTOMS, PATNA	May 31, 2001
HARESH CHELLARAM GIDWANI AND VISHNU DYEING PRINTING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	August 2, 2001
HARGOBIND AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 5, 2001
HARI CONCAST LTD. Vs. C.C.E, CHANDIGARH	May 28, 2001
HARI FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	May 14, 2001
HARI JOT INDUSTRIES Vs. CC, NEW DELHI	May 25, 2001
HARI LEELA PROCESS HOUSE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	January 25, 2001
HARI LEELA PROCESS HOUSE Vs. C.C. EX, MUMBAI-III	May 18, 2001
HARI LEELA PROCESS HOUSE, RAVI M. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 16, 2001
HARI OM PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	May 15, 2001
HARI TAPES PVT. LTD. AND AKBAR Vs. COMMISSIONER OF CENTRAL EXCISE	September 17, 2001
HARIKRISHNA POLYMERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI II	October 5, 2001
HARILEELA PROCESS HOUSE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 17, 2001
HARIOM SILK MILLS JAYESH RAMESHCHANDRA GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	March 9, 2001
HARIPADA CHOWDHURY Vs. COMMISSIONER OF CUSTOMS NER SHILLONG	October 8, 2001
HARIPADA CHOWDHURY AND PURNENDU Vs. COMMISSIONER OF CUSTOMS,	November 26, 2001
HARMAN STEELS (P) LTD. Vs. CCE CHANDIGARH	January 22, 2001
HARSHAD P DOSHI AND SHRI BHARAT M SHAH Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 9, 2001
HARSHAD SHAH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	October 19, 2001
HARSHVARDHAN CHEMICALS & Vs. C.C.E., INDORE-I	March 15, 2001
HARVESH MARWAHA Vs. COMMISSIONER OF CUSTOMS AND CEN EX	April 20, 2001
HARYANA CABLE INDUSTRIES AND Vs. CCE, NEW DELHI	May 3, 2001
HARYANA CABLE INDUSTRIES, Vs. CCE NEW DELHI	June 1, 2001
HARYANA ROADWAYS ENGINEERING Vs. CCE, NEW DELHI AND CCE, BHOPAL	March 28, 2001
HARYANA STEEL GLASS LTD. Vs. CCE, NEW DELHI	April 20, 2001
HARYANA TEXTILE CORPN. LTD. Vs. CCE, DELHI-II	March 26, 2001
HASHIEM ALIGHOLI POUR HAMANI AND Vs. COMMISSIONER OF CENTRAL EXCISE	December 6, 2001
HATHISING MANUFACTURING CO. LTD. Vs. COMMISSIONER OF CUSTOMS	October 12, 2001
HATHISING MANUFACTURING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,	November 23, 2001
HATIM GLASS ALUMINIUM NURUDDIN A MODI AND MOHAMMED A MODI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	August 10, 2001
HAWKINS COOKERS LTD. Vs. CCE, CHANDIGARH	February 12, 2001
HAZARI TRADING CO. Vs. COMMISSIONER OF CUSTOMS	October 19, 2001
HCL CEMENT SYSTEMS AND SERVICES LTD. Vs. CC	November 6, 2001
HEADWAY LITHOGRAPHIC CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 24, 2001
HEEMANSHU HORNS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	February 28, 2001
HEG LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 6, 2001
HEIZA BOILERS I PVT LTD Vs. COMMR OF CENTRAL EXCISE CAL I	February 6, 2001
HELLO AGRO FOOD PRODUCTS LTD., Vs. CCE, INDORE	January 15, 2001
HEMANT PLASTIC & CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 27, 2001
HEMANT PLASTICS AND CHEMICALS Vs. COMMR. OF C. EX. AND CUS.	March 7, 2001
HEMANT PLASTICS CHEMICALS LTD. Vs. CC (GENL.), MUMBAI	October 16, 2001
HEMANTBHAI R. PATEL AND BRIAN Vs. COMMISSIONER OF CUSTOMS	October 17, 2001
HERCULES HOISTS LIMITED Vs. COMMISSIONER OF CUSTOMS	September 11, 2001
HERCULES HOISTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI II	July 31, 2001
HERCULES HOISTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 24, 2001
HERCULES HOISTS LTD. Vs. CCE AND C	August 17, 2001
HERITAGE MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	November 16, 2001
HERO HONDA MOTORS LTD. Vs. CCE, DELHI-III	May 21, 2001
HI TECH ELECTRONICS LALIT PRODUCTS BEEKAY INDUSTRIES MAHENDRA TRADING VINAY ELECTRONICS ANKIT KUMAR CO PADMA METAL CORPORATION ARIHAND DISTRIBUTION HEERA PRODUCTS AND GOODWILL ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	April 9, 2001
HI TECH IMPEX AND Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 23, 2001
HI TECH IMPEX AND PUNEET KUMAR Vs. CC	November 23, 2001
HICAL MAGNETICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	January 29, 2001
HICEL PHARMA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 6, 2001
HICEL PHARMA LTD., PATTANCHERU Vs. COMMISSIONER OF CUSTOMS, MUMBAI	June 15, 2001
HIFIN PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 8, 2001
HIFLO SYSTEMS AND M/S RHINO PIPES Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	April 19, 2001
HIGH POLYMER LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	December 6, 2001
HIGH POLYMER LABS. LTD. Vs. C.C.E., FARIDABAD	April 10, 2001
HILTON INDUSTRIAL ENGINEERING CO LTD AND Vs. COMMISSIONER OF CUSTOMS KOLKATA	November 29, 2001
HILTON RUBBER LTD. Vs. CCE, DELHI	April 3, 2001
HILTRON INDUSTRIES ENGG CO LTD AND Vs. COMMISSIONER OF CUSTOMS CAL	October 10, 2001
HIM-PUSHP ENGINEERS Vs. COMMISSIONER OF CEN. EXCISE,	June 21, 2001
HIMACHAL OXYGEN P. LTD. Vs. CCE, CHANDIGARH	January 17, 2001
HIMADRI HEALTHCARE P LTD Vs. CCE BOLPUR	April 19, 2001
HIMADRI HEALTHCARE P LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	May 21, 2001
HIMALAYA GRANITES LTD. Vs. COMMR. OF CEX	August 1, 2001
HIMSON TEXTILES ENGINEERING INDUSTIRES PVT LTD Vs. COMMISSIONER OF CUSTOMS I MUMBAI	May 3, 2001
HIMTAJ AYURVEDIC UDYOG Vs. CCE, ALLAHABAD	May 29, 2001
HIND CHEMICALS Vs. COMMR OF CENTRAL EXCISE CAL III	May 4, 2001
HIND CHEMICALS Vs. C C E KOLKATA III	January 31, 2001
HIND SYNTEX LTD. Vs. CCE, BHOPAL	May 29, 2001
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 9, 2001
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	December 31, 2001
HINDUSTAN AERONAUTICS LIMITED, Vs. COLLECTOR OF CUSTOMS,	October 23, 2001
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF CUSTOMS,	March 14, 2001
HINDUSTAN AERONAUTICS LTD., Vs. COMMISSIONER OF CUSTOMS,	November 13, 2001
HINDUSTAN APPLIANCES Vs. CCE, NEW DELHI	June 26, 2001
HINDUSTAN COMPOSITION LIMITED Vs. COMMISSIONER OF CUSTOMS CENTRAL AURANGABAD	May 31, 2001
HINDUSTAN CONFECTIONERY Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I	December 20, 2001
HINDUSTAN COPPER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	November 6, 2001
HINDUSTAN CYLINDER CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 29, 2001
HINDUSTAN DEVELOPMENT CORPORATION PVT LTD Vs. C C E KOLKATA	May 28, 2001
HINDUSTAN ENGINEERING CORPN AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	August 8, 2001
HINDUSTAN ENGINEERING INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	December 12, 2001
HINDUSTAN FIBRE GLASS WORKS Vs. COMMISSIONER OF C EX	May 29, 2001
HINDUSTAN FIBRE GLASS WORKS Vs. CHATTOPADHAYA CONSULTANT	May 29, 2001
HINDUSTAN GAS & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, BARODA	March 21, 2001
HINDUSTAN GAS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS BARODA	March 13, 2001
HINDUSTAN HOSIERY INDUSTRIES Vs. CCE	January 19, 2001
HINDUSTAN LAMINATORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	April 25, 2001
HINDUSTAN LAMINATORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	July 6, 2001
HINDUSTAN LAMINATORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 25, 2001
HINDUSTAN LATEX Vs. COMMISSIONER OF CENTRAL EXCISE,	January 22, 2001
HINDUSTAN LATEX LTD, Vs. COMMISSIONER, CUSTOMS COCHIN	July 16, 2001
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL	July 29, 2001
HINDUSTAN LEVER LTD Vs. C C E CALCUTTA I	January 11, 2001
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	May 2, 2001
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 8, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	June 20, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 13, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 9, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 19, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	October 16, 2001
HINDUSTAN LEVER LTD. Vs. C.C.E., CHANDIGARH	May 8, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CEN. EXCISE	March 7, 2001
HINDUSTAN LEVER LTD. BHARWAD Vs. COMMISSIONER CUSTOMS & CENTRAL	February 12, 2001
HINDUSTAN MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	September 24, 2001
HINDUSTAN MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	October 18, 2001
HINDUSTAN NATIONAL BAG BURLAP P LTD Vs. COMMISSIONER OF CUSTOMS KANDLA	October 16, 2001
HINDUSTAN NATIONAL GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	November 21, 2001
HINDUSTAN NATIONAL GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 10, 2001
HINDUSTAN ORGANIC CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 30, 2001
HINDUSTAN ORGANIC CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	July 16, 2001
HINDUSTAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE,	June 19, 2001
HINDUSTAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE	May 15, 2001
HINDUSTAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE,	July 26, 2001
HINDUSTAN PETROLEUM CORPN. Vs. COMMISSIONER OF CENTRAL	June 29, 2001
HINDUSTAN PETROLEUM CORPN. Vs. CCE, BHOPAL	June 4, 2001
HINDUSTAN PETROLEUM CORPN. Vs. COLLECTOR OF CUSTOMS & CENTRAL	June 26, 2001
HINDUSTAN PETROLEUM CORPN. Vs. COMMISSIONER OF CENTRAL	June 26, 2001
HINDUSTAN PETROLEUM CORPON. Vs. C C EX, MUMBAI	March 22, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL	October 23, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMR. OF CUS.	April 19, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	October 9, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL	November 28, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	August 16, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMR OF CENTRAL EXCISEEE CAL I	April 24, 2001
HINDUSTAN PETROLEUM CORPORATION LTD B NAGENDRA C I CHIMKHARE S S SAPRE AND J K RAI Vs. COMMISSIONER OF CUSTOMS PUNE	February 12, 2001
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I	May 14, 2001
HINDUSTAN PLATINUM LTD. Vs. COMMISSIONER OF CUSTOMS, ACC,	September 11, 2001
HINDUSTAN PROCESSORS Vs. CCE, JAIPUR	June 1, 2001
HINDUSTAN SANITARYWARE INDUSTRIES LTD Vs. COMMISSIONER OF C EX HYDERABAD	July 24, 2001
HINDUSTAN STEEL INDUSTRIES INDIA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS RAJKOT	July 5, 2001
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. COMMISSIONER OF CENTRAL EXCISE GUNTUR AND COMMISSIONER OF CENTRAL EXCISE INDORE	September 17, 2001
HINDUSTAN TRANSMISSION Vs. COMMISSIONER OF CENTRAL EXCISE,	July 25, 2001
HINDUSTAN TRANSMISSION PRODUCTS Vs. C.C. EX., AURANGABAD	December 6, 2001
HINDUSTAN TRANSMISSION PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 7, 2001
HINDUSTAN TRANSMISSION PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
HINDUSTAN TYRESOLES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	May 31, 2001
HINDUSTAN UDYOG LTD Vs. C C E CALCUTTA III	July 13, 2001
HINDUSTAN WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 23, 2001
HINDUSTAN WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 11, 2001
HINDUSTAN ZINC LIMITED Vs. CC	September 25, 2001
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	October 18, 2001
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR	May 24, 2001
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR	April 19, 2001
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 12, 2001
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX	January 23, 2001
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 30, 2001
HINDUSTHAN ENGINEERING INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE CAL I	April 24, 2001
HINDUSTHAN ENGINEERING INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE CAL IV	July 5, 2001
HINDUSTHAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE,	May 4, 2001
HINDUSTHAN SUPPLIERS Vs. CCE JAMSHEDPUR	July 11, 2001
HINDUSTHAN UDYOG LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA III	October 29, 2001
HIPOLIN LTD. Vs. COMMISSIONER OF CUSTOMS	October 19, 2001
HISSAR SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
HITAISHI FINE KRAFT INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS WEST BENGAL	November 7, 2001
HITAISHI FINE KRAFT INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, WEST BENGAL	October 16, 2001
HITECH PRODUCTS CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 9, 2001
HITECH STEEL (P) LIMITED Vs. CCE, JAIPUR	February 6, 2001
HMT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 18, 2001
HMT LTD. Vs. COMMISSIONER OF CUSTOMS,	July 25, 2001
HMT LTD. Vs. CENTRAL EXCISE, BANGALORE	January 15, 2001
HOLASH KUMAR MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE,	March 13, 2001
HONDA SIEL POWER PRODUCTS Vs. CCE MEERUT	February 6, 2001
HOROLOGICAL COMPONENTS Vs. CCE CHANDIGARH	February 13, 2001
HOSCH EQUIPMENT I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I	November 8, 2001
HOTLINE TELETUBEL COMPONENTS Vs. CCE BHOPAL	February 16, 2001
HOTLINE TELETUBES AND COMPONENTS LTD. Vs. COMMISSIONER OF C. EX.	May 18, 2001
HOWRAH FORGINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	May 25, 2001
HOWRAH GASES LTD. Vs. COMMR. OF CENTRAL EXCISE, BOLPUR	January 10, 2001
HOWRAH MILLS CO LTD Vs. COMMISSIONER OF CUSTOMS KOLKATA	July 2, 2001
HOWRAH MILLS CO. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA	July 4, 2001
HPL INDUSTRIES (P) LTD. Vs. C.C.E., NEW DELHI	April 10, 2001
HRIKRISHNA POLYMERS (P) Vs. C.C.E., CHENNAI-II	May 8, 2001
HTC DIESEL ENGINES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	May 28, 2001
HTC DIESEL ENGINES PVT. LTD. Vs. COMMISSIONER OF C. EX.	June 25, 2001
HUSSAIN SONS Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 17, 2001
HYDERABAD BATTERIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	August 16, 2001
HYDRAULIC STUDY DEPTT. OF THE CAL. PORT TRUST Vs. C.C. (PORT), KOLKATA	November 20, 2001
HYDRAULICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 9, 2001
HYNOUP FOOD OIL INDUSTRIES PVT LTD BHARATBHAI A PATEL AND ASHWINBHAI R PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	August 8, 2001
HYVOLT ELECTRICALS Vs. C.C.E. NEW DELHI	February 13, 2001
I B VALLEY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	October 16, 2001
I C I INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 20, 2001
I G PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	March 2, 2001
I GURUSAMY AND Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	November 23, 2001
I O C LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	September 21, 2001
I O C LTD Vs. CCE CALCUTTA II	August 10, 2001
I T C LIMITED TRIBENI TISSUES DIVISION Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	September 4, 2001
I T C LIMITED TRIBENI TISSUES DIVISION Vs. C C E CALCUTTA IV	May 28, 2001
I T C LIMITED TRIBENI TISSUES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	September 17, 2001
I T C LTD Vs. COMMR OF CENTRAL EXCISE CAL IV	June 20, 2001
I T C LTD Vs. C C E CALCUTTA IV	June 22, 2001
I. ISMAIL KUTTY Vs. COMMISSIONER OF CUSTOMS, COCHIN	May 16, 2001
I.J. MACHINES Vs. COMMISSIONER OF CUSTOMS	August 28, 2001
I.O.C. LTD. Vs. CCE, VADODARA	March 23, 2001
I.O.C. LTD. (R AND P DIV) Vs. COMMISSIONER OF CUSTOMS (PORT),	October 15, 2001
I.S. VYEING & PRINTING MILLS Vs. CCE, CHANDIGARH-11	March 8, 2001
I.T.C. LTD. Vs. CCE, BANGALORE	April 25, 2001
I.T.C. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	July 30, 2001
ICHIBIAN EXPORTS Vs. COMMISSIONER OF CUSTOMS,	May 24, 2001
ICI INDIA LTD. Vs. CCE, JSR.	July 6, 2001
ICI INDIA LTD., MADRAS Vs. COMMISSIONER OF CENTRAL	June 20, 2001
ICPA HEALTH PRODUCTS PVT LTD Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE VADODARA	June 13, 2001
ICPA HEALTH PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I AND BARODA	November 1, 2001
IDEAL SHEET METAL STAMPINGS & PRESSINGS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD	July 13, 2001
IDEAL SHEET METAL STAMPINGS AND PRESSING PVT LTD Vs. COMMISSIONER OF CUSTOMS, MUMBAI	March 22, 2001
IDEAL SHEET METAL STAMPINGS AND PRESSING PVT LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	March 1, 2001
IDEAL SHEET METAL STAMPINGS PRESSINGS PVT LTD Vs. COMMISSIONER OF CUSTOMS AHMEDABAD	June 27, 2001
IDI LIMITED Vs. COMMISSIONER OF CUSTOMS	October 10, 2001
IDI LIMITED Vs. COMMISSIONER OF CUSTOMS	September 25, 2001
IDI LTD. Vs. COMMISSIONER OF CUS. AND C. EX.	October 30, 2001
IFB INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS,	July 6, 2001
IFB INDUSTRIES LTD Vs. COMMR OF CUSTOMS CHENNAI I	July 17, 2001
IFFCO LTD. Vs. CCE, LUCKNOW	January 16, 2001
IFG LIMITED, REKHA S. PAIKAMATH Vs. COMMISSIONER OF CUSTOMS	October 10, 2001
IISCO Vs. C C E BOLPUR	July 6, 2001
IISCO Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR	December 21, 2001
IISCO Vs. COMMISSIONER OF CENTRAL EXCISE,	May 25, 2001
IMAGE MAKER (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 8, 2001
IMAGE MAKER P LTD Vs. CCE CALCUTTA II	January 1, 2001
IMPACT SAFETY GLASS WORKS (P) Vs. COMMISSIONER OF CENTRAL	December 4, 2001
IMPEL PETROL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 8, 2001
IMPERIAL AGRO FOODS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 28, 2001
IMPERIAL THREAD COMPANY Vs. COMMISSIONER OF CUSTOMS EP MUMBAI	May 11, 2001
IMPERIAL WATERPROOFING INDS PVT LTD Vs. COMMISSIONER OF CENTRALN EXCISE CUSTOMS MUMBAI VII	April 20, 2001
IMPRESSION PRINTS Vs. CCE, NEW DELHI	April 10, 2001
IMTIYAZ POTHYAWALA, BAKHIR ABBAS Vs. C.C., MUMBAI	March 15, 2001
IN ESSENCE Vs. COMMISSIONER OF CENTRAL EXCISE,	February 5, 2001
INA PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 7, 2001
INCON INDUSTRIAL CONTROLS Vs. CCE, NEW DELHI	January 15, 2001
INCOWAX LIMITED, BANGALORE Vs. COMMISSIONER OF CENTRAL	November 9, 2001
INDABRATOR LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	July 4, 2001
INDABRATOR LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	May 11, 2001
INDADUL MONDAL Vs. COMMISSIONER OF CUSTOMS	November 28, 2001
INDCHEM ELECTRONICS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE CHENNAI	September 14, 2001
INDI CARB LIMITED Vs. CCE	November 12, 2001
INDIA CEMENT LTD Vs. CCE	September 7, 2001
INDIA CEMENTS AND ZUARI Vs. CCE	April 25, 2001
INDIA CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	August 1, 2001
INDIA CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 4, 2001
INDIA CEMENTS LTD. AND M/S Vs. COMMISSIONER OF CENTRAL EXCISE,	August 17, 2001
INDIA CEMENTS LTD., SRI Vs. COMMR. OF CEX, HYDERABAD	May 24, 2001
INDIA FOILS LTD Vs. CCE CALCUTTA I	May 16, 2001
INDIA FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	November 19, 2001
INDIA JUTE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	September 27, 2001
INDIA LIMITED MILLS NO. 1 Vs. C.C. EXCISE, MUMBAI-I	February 22, 2001
INDIA MEDTRONIC PVT. LTD., NITIN Vs. COMMISSIONER OF CUSTOMS,	September 19, 2001
INDIA OIL CORPORATION Vs. C C E PATNA	May 24, 2001
INDIA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	May 3, 2001
INDIA TRADE PROMOTION Vs. CCE, NEW DELHI	June 7, 2001
INDIA UNITED MILLS NO. 1 Vs. COMMISSIONER OF CENTRAL EXCISE,	August 13, 2001
INDIA UNITED MILLS NO. 317 & I Vs. C.C.EX. MUMBAI - I	June 6, 2001
INDIA WATERPROOFING DYEING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	September 21, 2001
INDIA WATERPROOFING DYEING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	September 17, 2001
INDIAN ACRYLICS LTD. Vs. COMMISSIONER OF CUSTOMS,	April 23, 2001
INDIAN AIRLINES LTD., NEW DELHI Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 19, 2001
INDIAN AIRLINES, AIR CARGO Vs. COMMISSIONER OF CUSTOMS,	September 10, 2001
INDIAN ALUMINIUM Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	January 30, 2001
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CUSTOMS,	January 19, 2001
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	January 24, 2001
INDIAN ALUMINIUM COMPANY LTD Vs. COMMR OF CENTRAL EXCISE PATNA	May 15, 2001
INDIAN BANK (SINGAPORE) Vs. COMMISSIONER OF CUSTOMS,	January 12, 2001
INDIAN CHARGE CHROME LIMITED Vs. COMMISSIONER OF CUSTOMS,	August 14, 2001
INDIAN CHARGE CHROME LIMITED Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR	November 20, 2001
INDIAN CHARGE CHROME LIMITED M/S INDIAN METALS FERRO ALLOYS LIMITED AND DR S PANDA CHAIRMAN MANAGING DIRECTOR OF M/S INDIAN CHARGE CHROME LIMITED Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR I	July 6, 2001
INDIAN CHARGE CHROME LTD Vs. CCE C BBSR I	April 23, 2001
INDIAN CHARGE CHROME LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I	August 8, 2001
INDIAN CHARGE CHROME LTD. Vs. COMMISSIONER OF CUSTOMS,	September 28, 2001
INDIAN CHEMICAL CORPORATION Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	May 14, 2001
INDIAN COMMERCIAL CORPORATION NEW DELHI Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	June 8, 2001
INDIAN DRUGS AND PHARMACEUTICALS LTD. Vs. CCE, HYDERABAD	March 8, 2001
INDIAN DYESTUFF INDUSTRIES Vs. COMMISSIONER OF CUSTOMS KANDLA	March 9, 2001
INDIAN DYESTUFF INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
INDIAN ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	August 10, 2001
INDIAN EXTRUSION Vs. COMMISSIONER OF CUSTOMS	January 9, 2001
INDIAN FARMERS FERTILISERS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 2, 2001
INDIAN FORGING STAMPING CO Vs. COMMR OF CENTRAL EXCISE JSR	July 27, 2001
INDIAN GAS CYLINDERS Vs. CCE, DELHI	July 11, 2001
INDIAN HOTELS LIMITED Vs. COMMISSIONER OF CUSTOMS	April 25, 2001
INDIAN HOTELS LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI	May 21, 2001
INDIAN HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	February 26, 2001
INDIAN INSTITUTE OF SPICES Vs. COMMISSIONER OF CUSTOMS,	July 12, 2001
INDIAN IRON & STEEL CO. LTD. Vs. CCE, BOLPUR	January 4, 2001
INDIAN IRON & STEEL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 24, 2001
INDIAN IRON & STEEL CO. LTD., Vs. C.C.E., BOLPUR	July 24, 2001
INDIAN IRON AND STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	January 23, 2001
INDIAN IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE,	April 17, 2001
INDIAN IRON STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	December 21, 2001
INDIAN IRON STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	August 9, 2001
INDIAN IRON STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	November 21, 2001
INDIAN IRON STEEL CO LTD Vs. CCE BOLPUR	May 4, 2001
INDIAN JUTE & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 19, 2001
INDIAN METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I	November 20, 2001
INDIAN OIL CORPN. LTD. Vs. CCE, PATNA	April 23, 2001
INDIAN OIL CORPN. LTD. Vs. CCE, PATNA	January 11, 2001
INDIAN OIL CORPORATION LIMITED Vs. C.C.E., VADODARA	May 8, 2001
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	November 19, 2001
INDIAN OIL CORPORATION LIMITED BARAUNI REFINERY Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	September 10, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 22, 2001
INDIAN OIL CORPORATION LTD. Vs. CCE, INDORE - II	June 19, 2001
INDIAN OIL CORPORATION LTD. Vs. C.C. EX., CALCUTTA-II	May 21, 2001
INDIAN OIL CORPORATION LTD. Vs. CCE KOLKATA	April 19, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 9, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	October 5, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS,	September 12, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
INDIAN OIL CORPORATION, Vs. COMMISSIONER OF CENTRAL EXCISE,	June 21, 2001
INDIAN OIL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	April 17, 2001
INDIAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	December 6, 2001
INDIAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	March 28, 2001
INDIAN PETROCHEMICALS Vs. COMMISSIONER OF CUSTOMS	September 12, 2001
INDIAN PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE	November 5, 2001
INDIAN PETROCHEMICALS CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, VADODARA	September 17, 2001
INDIAN RARE EARTHS Vs. COMMISSIONER OF CUSTOMS & CENTRAL	February 16, 2001
INDIAN RARE EARTHS LTD Vs. COMMISSIONER OF CENTRAL	June 29, 2001
INDIAN RARE EARTHS LTD Vs. COMMISSIONER OF CENTRAL EXCISE BBSR I	September 27, 2001
INDIAN RAYON & INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., CALCUTTA	February 8, 2001
INDIAN RAYON AND INDUS LTD Vs. CCE CALCUTTA IV	May 16, 2001
INDIAN RAYON INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	November 23, 2001
INDIAN RAYON INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV	September 20, 2001
INDIAN REGRIGERATION INDUSTRIES Vs. C.C.E., NEW DELHI	May 25, 2001
INDIAN SAVING PRODUCTS Vs. CCE, JAIPUR	April 12, 2001
INDIAN SEAMLESS METAL TUBES Vs. COMMISSIONER OF CENTRAL EXCISE,	October 30, 2001
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	March 16, 2001
INDIAN SEAMLESS STEELS ALLOY CO Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	August 23, 2001
INDIAN STANDARD METAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	March 21, 2001
INDIAN STRIPS AND OTHERS Vs. COMMISSIONER OF CEN EXCISE AHMEDABAD I	July 27, 2001
INDIAN TELEPHONE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	August 14, 2001
INDIAN TELEPHONE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS,	January 19, 2001
INDIAN TEXTILE DYERS Vs. CCE, CHANDIGARH	April 16, 2001
INDIAN TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	May 14, 2001
INDIANA CONVEYORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 11, 2001
INDICA CHEMICAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	November 16, 2001
INDITAL CONSTRUCTION MACHINERY LTD. Vs. COMMR. OF CUS., MADRAS	February 1, 2001
INDO COSMESI (P) LTD. Vs. CC, NEW DELHI	March 8, 2001
INDO FLOGATED LTD Vs. CC CE VISAKHAPATNAM	January 2, 2001
INDO GULF INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	January 25, 2001
INDO NISSIN FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	May 22, 2001
INDO OVERSEAS FILMS Vs. COMMISSIONER OF CUSTOMS CHENNAI	September 3, 2001
INDO TEX PRINTS (OVERSEAS) Vs. CCE, NEW DELHI AND CCE, JAIPUR	March 30, 2001
INDOFIL CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	July 17, 2001
INDORE BOTTLING COM. Vs. CCE BHOPAL	July 6, 2001
INDORE CANCER FOUNDATION Vs. C.C., MUMBAI	March 15, 2001
INDORE SANDAL OIL MILLS Vs. CCE, INDORE	May 1, 2001
INDRA KUMAR LATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	August 23, 2001
INDRA PROCESSORS Vs. CCE CHANDIGARH	February 22, 2001
INDUCTO ISPAT ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 14, 2001
INDUR B KRIPLANI Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 30, 2001
INDUSTRIAL CABLES (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	December 20, 2001
INDUSTRIAL CONTROLS AND Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	November 9, 2001
INDUSTRIAL OXYGEN CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA	June 19, 2001
INDUSTRIAL OXYGEN CO. LTD. Vs. COMMISSIONER OF CUSTOMS	August 24, 2001
INDUSTRIAL RESEARCH Vs. COMMISSIONER OF CENTRAL	October 17, 2001
INDUSTRIAL TAPES FABRICS PVT LTD Vs. CCE JSR	May 28, 2001
INGERSOLL-RAND (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, SHEVA	June 14, 2001
INGERSOLL-RAND (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, SHEVA	March 12, 2001
INGERSOLL-RAND (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II	September 11, 2001
INITIATING EXPLOSIVES SYSTEM I LTD Vs. COMMR OF CUSTOMS KOL	August 13, 2001
INITIATING EXPLOSIVES SYSTEMS (I) LTD. Vs. COMMISSIONER OF CUS., KOLKATA	August 9, 2001
INNLINK SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE	December 18, 2001
INOX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 9, 2001
INSIGHT COMMUNICATION Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 20, 2001
INSTRUMENTATION LTD. KOTA Vs. CCE, JAIPUR	April 4, 2001
INSULATORS & ELECTRICALS Vs. CCE, BHOPAL	February 12, 2001
INSULATORS & ELECTRICALS CO. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	December 11, 2001
INSULIN ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE	April 18, 2001
INSULTEK ENGINEERS (P) LTD., Vs. CCE, NEW DELHI II	June 20, 2001
INSURANCE AND PROVIDENT FUND DEPARTMENT Vs. COMMR. OF C. EX.	February 12, 2001
INTEGRA HINDUSTAN CONTROL LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	May 15, 2001
INTEGRATED INSTRUMENTS SYSTEMS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	September 12, 2001
INTEGRATED THERMOPLASTICS LTD Vs. COMMISSIONER OF C EX	January 3, 2001
INTER POWER EQUIPMENT CO. Vs. COMMISSIONER OF CENTRAL	June 14, 2001
INTER SALES Vs. CUSTOMS, BANGALORE	January 31, 2001
INTERCONTINENTAL Vs. CCE NEW DELHI	March 20, 2001
INTERLINK PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	January 3, 2001
INTERNATIONAL BARREL Vs. COMMISSIONER OF CEN. EXCISE,	June 21, 2001
INTERNATIONAL HEALTH CARE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	July 27, 2001
INTERNATIONAL IMPEX BUREAU Vs. COMMISSIONER OF CUSTOMS, KANDLA	December 27, 2001
INTERNATIONAL INSTRUMENTS Vs. COMMISSIONER OF CUSTOMS,	November 29, 2001
INTERNATIONAL PRINTING PACKAGING CO Vs. CCE CALCUTTA I	April 19, 2001
INTERNATIONAL SECURITY ORGANISATION Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	December 14, 2001
INTERNATIONAL SERVICES CORPN Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	June 28, 2001
INTERNATIONAL SHIPPING Vs. COMMISSIONER OF CUSTOMS, CUSTOMS	July 25, 2001
INTERNATIONAL SHIPPING AGENCIES Vs. COMMR. OF CUS., COCHIN	July 27, 2001
INTERNATIONAL SHIPPING AGENCY M/S D H PATKAR CO AND M/S THAKKAR SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS G MUMBAI	February 16, 2001
INTERPLAS INDIA PVT LTD Vs. COMMISSIONER OF C EX	February 19, 2001
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE,	May 18, 2001
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
INTERSCAPE M/S/ ITC LIMITED AND M/S ABN AMRO BANK Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I	January 15, 2001
INTERVALVE (INDIA) PVT. LTD. Vs. COLLECTOR OF C. EX. AND CUS.	March 7, 2001
INTRADE IMPEX PRIVATE LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD	June 26, 2001
INVENTA ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 12, 2001
INYS MEDICAL RESEARCH Vs. COMMISSIONER OF CUSTOMS,	October 5, 2001
IOC LTD. Vs. CCE, PATNA	February 7, 2001
IOC LTD. Vs. CCE, KOLKATA	April 23, 2001
IPF VIKRAM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 23, 2001
IQBAL SYNTHETICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I	September 3, 2001
IQPAL QURAISHI Vs. CC, LUCKNOW	June 12, 2001
ISHAAN EXPORTS, ASHEE EXPORTS AND Vs. COMMISSIONER OF CUSTOMS, MUMBAI	April 16, 2001
ISHTA IMPEX Vs. C.C. (ICD) TUGHLAKABAD	June 11, 2001
ISPAT ALLOYS LTD Vs. CC CALCUTTA	June 21, 2001
ISPAT INDUSTRIES LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 21, 2001
ISPAT INDUSTRIES LTD OM TAPADIA R GANESH G P SETYA AND R P NEOGI Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI VII	May 8, 2001
ISPAT INDUSTRIES LTD. Vs. CC (P)	March 7, 2001
ISPAT PROFILES INDIA LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	February 26, 2001
ISPAT STRUCTURALS (P) LTD. Vs. CCE, CHANDIGARH	May 14, 2001
ISPAT STRUCTURALS P. LTD. Vs. CCE, CHANDIGARH	January 2, 2001
ISPL INDS. LTD. Vs. COMMISSIONER OF C. EX.	November 22, 2001
ISPL INDS. LTD., VISHRUT Vs. COMMISSIONER OF CENTRAL EXCISE,	November 8, 2001
ISPL INDUSTRIES LIMITED Vs. COMMISSIONER OF CEN. EXCISE,	July 13, 2001
ISPL INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	May 4, 2001
ITC BHADRACHALAM PAPER Vs. COMMISSIONER OF CENTRAL EXCISE,	June 18, 2001
ITC BHADRACHALAM PAPER BOARDS LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 12, 2001
ITC LTD Vs. COMMR OF CENTRAL EXCISE BANGALORE	July 30, 2001
ITC LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	August 3, 2001
ITC LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI	June 20, 2001
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	November 28, 2001
ITI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MADRAS	April 18, 2001
ITI LIMITED Vs. COMMISSIONER CENTRAL EXCISE,	March 30, 2001
ITI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 14, 2001
ITI LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	January 30, 2001
ITI LTD., PALAKKAD Vs. COMMISSIONER OF CENTRAL EXCISE	July 26, 2001
IVEON LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE,	November 6, 2001
IVP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI III	April 27, 2001
J B M TOOLS LTD AUTOLINE STAMPINGS PVT LTD AND SKF BEARING INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	July 17, 2001
J B WADIWALA AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	June 11, 2001
J C T LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT MUMBAI	March 22, 2001
J JOSHUA EBENEZEER Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 2, 2001
J K CORP LTD G D KABRA V S KANSAL AND SURENDRA MALHOTRA Vs. COMMR OF CENTRAL EXCISE BBSR I	May 22, 2001
J K CORPN LTD Vs. CC KOLKATA	January 24, 2001
J K CORPN LTD AND SRI V K OSWAL Vs. C C E C BHUBANESWAR I	July 19, 2001
J K GROUP OF INDUSTRIES Vs. COMMISSIONER OF CUSTOMS KANDLA	March 13, 2001
J K STEEL ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS RAJKOT	March 22, 2001
J K UDAIPUR UDYOG LTD Vs. CCE JAIPUR	January 16, 2001
J SRINIVAS REDDY Vs. COMMISSIONER OF CUSTOMS SEAPORT CHENNAI	November 13, 2001
J. PAULS & CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 27, 2001
J.A. BISCUIT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II	February 20, 2001
J.C.T. ELECTRONICS Vs. CCE CHANDIGARH	May 9, 2001
J.C.T. LTD. Vs. COMMISSIONER OF CUSTOMS, AIRPORT	April 18, 2001
J.K. CEMENT WORKS Vs. COMMISSIONER OF CUSTOMS,	October 5, 2001
J.K. CEMENT WORKS Vs. CCE, JAIPUR	May 21, 2001
J.K. CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	November 15, 2001
J.K. CORP. LIMITED Vs. CCE, MUMBAI	April 11, 2001
J.K. CORPN. LTD. AND SHRI G.D. Vs. CC & CE, BBSR-I	July 12, 2001
J.K. CORPN. LTD. AND SRI G.D. Vs. C.C.E. & C., BHUBANESWAR-I	May 24, 2001
J.K. CORPORATION LTD. Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESHWAR	February 14, 2001
J.K. INDUS. LTD. Vs. CCE, INDORE	March 14, 2001
J.K. INDUSTRIES Vs. C.C.E., INDORE	May 9, 2001
J.K. INDUSTRIES LTD. Vs. CCE, JAIPUR	April 27, 2001
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	November 13, 2001
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE	September 13, 2001
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE	August 23, 2001
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE	August 7, 2001
J.K. SYNTHETICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	October 31, 2001
J.M. GOUDALIA, YES FASHIONS (P) Vs. COMMISSIONER OF CENTRAL EXCISE	December 18, 2001
J.R. ENGINEERING INDUS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE,	February 13, 2001
J.R. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	August 1, 2001
J.R. SHARMA OVERSEAS Vs. CC, NEW DELHI	May 14, 2001
J.S. KHALSA STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	June 8, 2001
J.S. PLASTIC AND LEATHERWEAR Vs. COMMISSIONER OF CENTRAL EXCISE,	January 3, 2001
J.S.T. ENGINEERING SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE,	May 23, 2001
JABALPUR STEELS (P) LTD. Vs. CCE, BHOPAL	March 29, 2001
JABBAR SINGH THAKUR, GANPATRAJ V. Vs. COMMISSIONER OF CUSTOMS	September 28, 2001
JAGAN TUBES LTD. Vs. CCE CHANDIGARH	May 3, 2001
JAGANNATH (P) LTD. Vs. CCE ALLAHABAD	May 9, 2001
JAGAT ALLOYS PVT. LTD. AND SANJIV Vs. COMMISSIONER OF CENTRAL EXCISE,	September 21, 2001
JAGAT IRON INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	January 31, 2001
JAGDISH ROLLING WORKS Vs. CCE, KANPUR	February 15, 2001
JAGSON INTERNATIONAL Vs. COMMISSIONER OF CUSOTMS, NEW	February 28, 2001
JAGSON INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS	March 8, 2001
JAHED MONDAL AND ABDUL JALIL BISWAS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	November 8, 2001
JAI AMBA TEXTILE Vs. CCE, AHMEDABAD	June 26, 2001
JAI AMBAY INDUSTRIES, MANDI Vs. CCE, CHANDIGARH	May 21, 2001
JAI BHAGWATI IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 16, 2001
JAI BHAVANI SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 23, 2001
JAI BHAWANI CON CAST Vs. C.C.E., JAIPUR	May 30, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR	April 20, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR	February 9, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR	April 19, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E. JAIPUR	May 23, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR	May 8, 2001
JAI BHAWANI STEEL ENTERPRISES LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 12, 2001
JAI CORP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 1, 2001
JAI CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 15, 2001
JAI CORPORATION LTD. AND Vs. DESIGNATED AUTHORITY	October 21, 2001
JAI HIND WIRE ROD MILLS LTD. Vs. COMMISSIONER OF C.EX.,	March 26, 2001
JAI KAMAL PAINTS Vs. CCE CHENNAI	July 27, 2001
JAI PARABOLIC SPRINGS LTD. Vs. CCE, CHANDIGARH	February 2, 2001
JAI PARABOLIC SPRINGS LTD. Vs. C.C.E., CHANDIGARH	May 3, 2001
JAI PRAKASH SINGH Vs. COMMISSIONER OF CUSTOMS PREV PATNA	July 26, 2001
JAI PRAKASH SINGH Vs. COMMISSIONER OF CUSTOMS PATNA	August 14, 2001
JAIN SHIP BREAKING CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 14, 2001
JAINENDRA KUMAR Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	October 31, 2001
JAIPAN DOMESTIC APPLIANCES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	April 12, 2001
JAIPUR POLYSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 29, 2001
JAIPUR POLYSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	December 12, 2001
JAIPUR STEEL STRIPS LTD. Vs. CCE, JAIPUR	April 18, 2001
JAIRAJ ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	September 5, 2001
JAISWAL ENGINEERING WORKS PVT LTD Vs. C C E JAMSHEDPUR	January 16, 2001
JAJODIA YARN PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 20, 2001
JALAN REFRACTORIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	November 16, 2001
JALARAM TIN FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE,	October 5, 2001
JAM MANUFACTURING MILLS Vs. C.C.EX, MUMBAI I	June 7, 2001
JAM PIPES Vs. COMMISSIONER OF C. EX., MANGALORE	January 11, 2001
JAMAL ALI MONDAL Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	December 13, 2001
JAMMU & KASHMIR STATE Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	June 16, 2001
JAMNA AUTO INDUS. Vs. C.C.E., DELHI	February 9, 2001
JAMSHEDPUR BEVERAGES Vs. C C E JAMSHEDPUR	August 13, 2001
JAMSHEDPUR METAL TREAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 24, 2001
JAMSHRI RANJITSINGHJI SPG WVG MILLS CO LTD Vs. COMMISSIONER CENTRAL EXCISE CUSTOMS AURANGABAD	April 20, 2001
JANAB NADEEM Vs. COMMISSIONER OF CUSTOMS GUJARAT AHMEDABAD	April 23, 2001
JANSONS TEXTILE PROCESSORES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE COIMBATORE	September 28, 2001
JARDINE HENDERSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	May 14, 2001
JARDINE HENDERSON LTD. Vs. COMMR. OF CENTRAL EXCISE, JSR.	April 18, 2001
JASCH INDUS LTD. Vs. CCE, NEW DELHI	April 4, 2001
JASCH INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 12, 2001
JASIDIH WIRES AND M/S SHANKER CONDUCTORE Vs. C C E JAMSHEDPUR	May 29, 2001
JASIDIH WIRES AND OTHERS Vs. CCE JSR	July 30, 2001
JASUBHAI V. SONI Vs. COMMISSIONER OF CENTRAL EXCISE &	April 20, 2001
JASUBHAI V. SONI Vs. COMMISSIONER OF CUSTOMS	October 29, 2001
JASWANT STEEL ROLLING MILLS PVT. Vs. COMMR. OF C. EX. AND CUS.	January 19, 2001
JATIN TRACKS (P) LTD. Vs. C.C.E., CHANDIGARH	April 12, 2001
JAUSS POLYMERS LTD. Vs. CCE, MEERUT	April 3, 2001
JAVERI POLYMERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	May 4, 2001
JAY ARTS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 23, 2001
JAY BHARAT STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS RAJKOT	July 11, 2001
JAY DEE EXPORTS AND MINAR Vs. COMMISSIONER OF CUSTOMS, ACC,	October 9, 2001
JAY INDUSTRIAL Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 27, 2001
JAY KAY SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	September 27, 2001
JAY KAY SYNTHETICS Vs. CCE, CHANDIGARH	March 21, 2001
JAY MAHAKALI ROLLING MILLS Vs. COMMISSIONER OF CEN EXCISE RAJKOT	June 14, 2001
JAY SHAKTI CHEMICAL PVT. & Vs. CC EX, RAJKOT	May 1, 2001
JAYABHARAT CREDIT LTD. Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	February 20, 2001
JAYANT AGRO ORGANICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	March 13, 2001
JAYANT EXTRACTION INDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	July 27, 2001
JAYANT K. FURNISHERS Vs. CCE	October 12, 2001
JAYANTA GLASS INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	October 31, 2001
JAYANTHILAL MANGLDAS & SONS Vs. COMMISSIONER OF CUSTOMS (SEA),	September 10, 2001
JAYANTILAL BHOGILAL, Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 29, 2001
JAYANTILAL BHOGILAL, USHA Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 28, 2001
JAYASWALS NECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &	March 29, 2001
JAYASWALS NECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	November 1, 2001
JAYDEE AGROCHEMICALS LTD. Vs. CEE., JAIPUR	April 17, 2001
JAYENDRA D SHAH Vs. COMMISSIONER OF CUSTOMS JCH SHEVA	April 12, 2001
JAYESH PLASTICS AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	June 15, 2001
JAYNARAYAN DUTTA Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	October 31, 2001
JAYPEE REWA PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	November 23, 2001
JAYSHREE N. PATEL Vs. COMMISSIONER OF CUSTOMS,	November 23, 2001
JAYSYNTH DYECHEM LIMITED MAHENDRA K KOTHARI AND ASHWIN K THAKKAR Vs. COMMISSIONER OF CUSTOMS EXPORT PROMOTION MUMBAI	April 30, 2001
JAYWANT YELLAPPA NADURKAR Vs. COMMISSIONER OF CUSTOMS P MUMBAI	March 30, 2001
JBA PRINTING INKS LTD. Vs. COMMISSIONER OF C. EX.	February 27, 2001
JBM INDUSTRIES LTD. Vs. CCE, NEW DELHI	May 22, 2001
JCT ELECTRONICS LTD. Vs. CCE, CHANDIGARH	May 3, 2001
JET TIME INDIA PVT. LTD. AND S.L. Vs. COMMISSIONER OF CENTRAL EXCISE	January 16, 2001
JETEX CARBURATTORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	July 6, 2001
JEWELFAB EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	April 19, 2001
JEYPORE SUGAR COMPANY LIMITED Vs. C C E ORISSA	January 25, 2001
JHAWAR TRADING P LTD AND Vs. COMMISSIONER OF CUSTOMS CALCUTTA	August 8, 2001
JHAY PRESTRESSED PRODUCTS Vs. C.C.E. LUCKNOW	February 2, 2001
JIMTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 28, 2001
JINDAL COSMETICS PLASTIC MFG CO Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	September 4, 2001
JINDAL DRILLING & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 9, 2001
JINDAL PHOTO FILMS LTD. Vs. CCE, MEERUT	June 8, 2001
JINDAL PHOTO FILMS LTD. Vs. CC	December 31, 2001
JINDAL PHOTO FILMS LTD. Vs. CCE, MEERUT	May 4, 2001
JINDAL POLYMER Vs. CCE, MEERUT	January 24, 2001
JINDAL POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE	February 16, 2001
JINDAL SHOES FACTORY, AGRA Vs. COMMISSIONER OF CENTRAL EXCISE,	January 12, 2001
JINDAL STEEL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II	December 20, 2001
JINDAL STRIPS LTD. Vs. COLLECTOR OF CUSTOMS, MUMBAI	May 22, 2001
JINDAL STRIPS LTD. Vs. CCE, DELHI AND CCE, DELHI VS. M/S.	May 2, 2001
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 4, 2001
JIVA Vs. C.C.E., NEW DELHI	February 9, 2001
JKH EXPORTS Vs. COMMISSIONER OF CUSTOMS	May 18, 2001
JM INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT	September 17, 2001
JODHPUR SUPPLY CO. 3. SH. TARUN Vs. CCE DELHI III	April 9, 2001
JOHN FLOWER INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	May 8, 2001
JOHN FOWLER (INDIA) LTD., Vs. COMMISSIONER OF CENTRAL	September 12, 2001
JOHN SAW MILLS TIMBER DEPARTMENT Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE TRICHY	November 23, 2001
JOHNSON & JOHNSON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 14, 2001
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF C. EX.	August 11, 2001
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	July 31, 2001
JOLLY BOARD LTD MUMBAI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	April 20, 2001
JOY DEV DEBNATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	November 27, 2001
JOY SILK MILLS AND OTHERS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE SURAT I	July 4, 2001
JOYNARAYAN DUTTA Vs. COMMISSIONER OF CUSTOMS PREV	December 27, 2001
JPSL MARKETING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 10, 2001
JUAY MOH & CO. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	May 16, 2001
JUBILEE FABRICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	April 23, 2001
JUMAC MFG PVT LTD Vs. C C E KOLKATA III	May 29, 2001
JUMAC SPARES MFG CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	May 4, 2001
JUPITER EXPORTS Vs. COMMISSIONER OF CUSTOMS CHENNAI AND COMMISSIONER OF CUSTOMS TRICHY	October 11, 2001
JUPITER EXPORTS Vs. CC (GENL)	February 5, 2001
JUPITER EXPORTS Vs. COMMISSIONER OF CUS. (GENL.)	January 31, 2001
JYOTI AGARWAL Vs. COMMISSIONER OF CUS., CALCUTTA	January 30, 2001
JYOTI CARPET INDUS Vs. CCE JAIPUR I	April 17, 2001
JYOTI EMBROIDERY P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI	March 19, 2001
JYOTI GUPTA Vs. CCE, ALLAHABAD	April 3, 2001
JYOTI LIMITED Vs. COMMISSIONER OF CEN. EXCISE,	May 15, 2001
JYOTI OVERSEAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 24, 2001
JYOTI PLASTICS WORKS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	April 3, 2001
JYOTI PRAKASH KUNDU Vs. C C PREV PATNA	July 24, 2001
JYOTI PROCESSORS PVT. LTD. Vs. CCE ALLAHABAD	June 25, 2001
JYOTI SWITCHGEARS LTD. Vs. CCE, BOMBAY	May 2, 2001
JYOTI WEIGHING SYSTEMS LTD. Vs. C.C.E., BHOPAL	February 2, 2001
JYOTI WIRE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	September 14, 2001
JYOTI WIRE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AURANGABAD	September 26, 2001
K A MALLE PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS P MUMBAI	March 15, 2001
K G PLASTIC INDUSTRIES P LTD AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	November 21, 2001
K K EXPORTS Vs. COMMR OF CUSTOMS CALCUTTA	April 27, 2001
K K INTERLININGS MFG CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	April 16, 2001
K N ESWARAN Vs. COMMISSIONER OF CUSTOMS	March 8, 2001
K STEEL P LTD Vs. COMMISSIONER OF CNETRAL EXCISE JAMSHEDPUR	January 23, 2001
K UTTAMLAL EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	August 6, 2001
K V MILLS Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	November 9, 2001
K. KRISHNAKUMAR Vs. COMMISSIONER OF CUSTOMS	August 7, 2001
K. SONS OVERSEAS (I) P. LTD. Vs. COMMISSIONER OF CUS.	February 26, 2001
K.A. MALLE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CUSTOMS	October 23, 2001
K.A.A. ARUNACHALAM PRINTING Vs. COMMISSIONER OF C.EX., MADURAI	May 22, 2001
K.B. SHAH Vs. CCEX, MUMBAI	April 27, 2001
K.C. ENTERPRISES Vs. C.C.E., NEW DELHI	June 6, 2001
K.C. FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	November 13, 2001
K.C.P. LTD. Vs. CCE	February 16, 2001
K.E.C. INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 15, 2001
K.G. STEEL ROLLING MILLS (P) Vs. CCE, CHANDIGARH	May 16, 2001
K.K. PANDEY AND HIMTAJ AYURVEDIC UDYOG KENDRA Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	December 13, 2001
K.M. GANDHI & SONS Vs. COMMISSIONER OF CENTRAL EXCISE	March 28, 2001
K.T.N. METALS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	May 22, 2001
KABITA REFRACTORIES Vs. COMMR. OF CENTRAL EXCISE, BOL.	April 20, 2001
KABITA REFRACTORIES Vs. C C E BOLPUR	May 18, 2001
KAILASH AUTO BUILDERS LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE	October 30, 2001
KAILASH RUG INDUSTRIES VARANASI AND OTHERS Vs. COLLECTOR OF CUSTOMS PREVENTIVE MUMBAI	June 8, 2001
KAILASH RUG INDUSTRIES, VARANASI AND OTHERS Vs. COLLECTOR OF CUSTOMS (PREVENTIVE), MUMBAI	July 27, 2001
KAIRA CAN COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &	March 15, 2001
KAIWAL PAPER MILLS Vs. COMMISSIONER OF CUSTOMS	November 1, 2001
KAKATIYA CEMENT SUGAR AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 26, 2001
KAKATIYA CEMENT SUGAR INDUSTRIES LIMITED Vs. C C E HYDERABAD	June 2, 2001
KAKATIYA CEMENTS LTD. Vs. C.C.E.-III. HYDERABAD	March 12, 2001
KAKATIYA TEXTILES LTD AND M/S NOVAPAN INDUSTRIES LTD Vs. COMMR OF CEX HYDERABAD	June 22, 2001
KAKDA IMPEX P LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	March 20, 2001
KALE KHAN MOHD. HANIF Vs. COMMISSIONER OF C. EX.	February 26, 2001
KALINGA WEAVERS CO OPERATIVE SPINNING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR	December 20, 2001
KALLINE TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG	September 10, 2001
KALYANI LEMMERZ LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, PUNE-II	September 14, 2001
KAMAL HAZRA AND ANIL DAS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	October 15, 2001
KAMAL HAZRA SHRI ANIL DAS AND SHRI BADAN GHOSH Vs. CC PREV W B	July 10, 2001
KAMAL KAPOOR, KRISHAN KAPOOR, Vs. CC AMRITSAR	June 1, 2001
KAMALA DEVI BAID SHRI VIJAY SINGH DAGA SHRI KRISHNA BAHADUR CHEETRIYA SHRI SANJEEV KUMAR AND SHRI JITENDRA KUMAR JAT Vs. COMMISSIONER OF CUSTOMS PATNA	May 21, 2001
KAMALA DEVI BAID SHRI VIJAY SINGH DAGA SHRI KRISHNA BAHADUR CHEHETRIYA SHRI SANJEEV KUMAR AND SHRI JITENDRA KR JAT Vs. CC PATNA	May 30, 2001
KAMANI TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI	November 12, 2001
KAMLESH CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE	September 14, 2001
KANCAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	May 18, 2001
KANCHAN OIL INDUSTRIES LTD Vs. C C E CALCUTTA II	May 30, 2001
KANDLA CLEARING AGENCY, Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 18, 2001
KANNAN STITCHING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE	January 10, 2001
KANTI S. MEHTA Vs. CCE	October 3, 2001
KANTI S. MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE,	September 19, 2001
KANTIBHAI J. KIYADA Vs. COMMISSIONER OF CENTRAL EXCISE,	March 9, 2001
KANTIBHAI J. KIYADA AND RAJESH Vs. COMMISSIONER OF CENTRAL EXCISE	January 17, 2001
KANTILAL GOVINDBHAI SAGAR GOLD LINK TRICHUR ITALIAN CHAIN SHAH SARDARMAL KASTURCHAND CO Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI	February 27, 2001
KANUGO TUBES (I) LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	January 9, 2001
KAPILDEO PRASAD Vs. COMMISSIONER OF CUSTOMS P PATNA	November 9, 2001
KAPLANA, ENTERPRISES Vs. COMMISSIONER OF CUSTOMS & CENTRAL	March 12, 2001
KAPO PLAST (INDIA) LTD. Vs. CCE, CHANDIGARH	February 28, 2001
KARAM CHAND THAPAR & BROS. Vs. CCE, JSR.	July 5, 2001
KARAM CHAND THAPAR BROS C S LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 18, 2001
KARAM CHAND THAPAR BROS CS LTD Vs. CCE JSR	May 30, 2001
KARAM CHAND THAPAR BROS CS LTD Vs. CCE JAMSHEDPUR	May 30, 2001
KARAM CHAND THAPAR BROTHERS CS LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	December 12, 2001
KARAN FIBRES AND FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD II	July 4, 2001
KARAN INDUSTRIES & SH. SATISH Vs. C.C.E., NEW DELHI	January 29, 2001
KAREYN DYDRAULICS (P) LTD. Vs. C.C.E., MEERUT	February 20, 2001
KARM SANITATIONS Vs. COMMISSIONER OF C. EXCISE	January 11, 2001
KARMA BOTTLING CO. Vs. C.C.E. JAIPUR	March 20, 2001
KARNATAKA CHEMSYN LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 16, 2001
KARNATAKA ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE,	February 1, 2001
KARNATAKA ELECTRICITY BOARD, Vs. COMMISSIONER OF CENTRAL	November 21, 2001
KARNATAKA SCAP & DETERGENTS Vs. COMMISSIONER OF CENTRAL EXCISE,	March 15, 2001
KARNATAKA SOAP AND DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE	March 15, 2001
KARNATAKA SOAPS AND Vs. COMMISSIONER OF C. EXCISE,	August 23, 2001
KARNATAKA STATE ELECTRICITY BOARD Vs. COLLR. OF C. EX., BANGALORE	March 28, 2001
KARNATAKA TELECOM LTD, Vs. COMMISSIONER OF CENTRAL EXCISE-I	June 29, 2001
KARNATAKA TELECOM LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	June 26, 2001
KARNATAKA TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 27, 2001
KARNATAKA TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 22, 2001
KARNATAKA VIDYUTH KARKHANE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 13, 2001
KARSANDAS MAVJI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	April 10, 2001
KARTICK CH CHAKRABORTY Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA	November 29, 2001
KARTICK CHANDRA GHOSH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL KOLKATA	October 11, 2001
KASA IMPEX CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CAL II	October 30, 2001
KATARE SPINNING MILLS LTD SOLAPUR Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE AURANGABAD	July 4, 2001
KATARE SPINNING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS	November 1, 2001
KATIA STEEL ROLLING WORKS Vs. CCE KOLKATA II	January 17, 2001
KATIA STEEL ROLLING WORKS Vs. CCE CALCUTTA III	May 25, 2001
KATRALA PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE	September 3, 2001
KATWA UDYOG LTD., BANGALORE Vs. COMMISSIONER OF CENTRAL	September 11, 2001
KATWA UDYOG LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL	September 25, 2001
KAVERI CONSTRUCTIONS Vs. CENTRAL EXCIS BANGALORE	February 26, 2001
KAY FOAM LTD. Vs. CCE, MUMBAI	April 20, 2001
KAY JAY FORGINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 7, 2001
KAY TEX PROCESSORS PVT LTD Vs. COMMISSIONER OF CEN EXCISE SURAT II	August 27, 2001
KAYBEE ELECTRICALS Vs. CCE, DELHI	April 3, 2001
KCP LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	August 17, 2001
KEC INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS	August 30, 2001
KEC INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	June 28, 2001
KELLOGG INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	June 6, 2001
KELLOGS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 19, 2001
KELTECH ENERGIES LTD., UDUPI Vs. COMMISSIONER OF CENTRAL	October 24, 2001
KEMPSON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE	December 15, 2001
KEMWELL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	April 11, 2001
KEPEE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE	May 31, 2001
KERALA CERAMICS LTD., Vs. CENTRAL EXCISE, COCHIN	February 22, 2001
KERALA ELECTRICAL & ALLIED ENGINEERING CO. LTD. Vs. COMMISSIONER OF C. EX., COCHIN	June 19, 2001
KERALA HI-TECH INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN	April 20, 2001
KERALA MINERALS AND METALS LTD. Vs. COMMISSIONER OF C. EX., COCHIN	December 6, 2001
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF C. EX., COCHIN	March 22, 2001
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 22, 2001
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE	October 30, 2001
KERALA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE &	June 14, 2001
KERALA STATE ELECTRONICS Vs. COMMISSIONER OF CUSTOMS	June 15, 2001
KESHA SALES (P) LIMITED Vs. CCE, MEERUT	March 14, 2001
KESHRIMAL JAIN Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS NAGPUR	March 23, 2001
KESORAM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	August 20, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV	July 30, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	December 12, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	December 14, 2001
KESORAM RAYON Vs. CCE CALCUTTA IV	June 18, 2001
KESORAM RAYON Vs. CCE CALCUTTA IV	June 27, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV	January 8, 2001
KESORAM RAYON PROP KESORAM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	September 21, 2001
KESORAM REFRACTORIES Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	September 13, 2001
KESORAM SPUN PIPES & FOUNDRIES Vs. CCE, CALCUTTA-IV	July 30, 2001
KESORAM SPUN PIPES FOUNDRIES Vs. COMMR OF CENTRAL EXCISE CAL	June 26, 2001
KHADIYAR CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 16, 2001
KHANBHAI ESOOFBHAI Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	July 4, 2001
KHATAU MAKANJI SPINNING & Vs. COMMISSIONER OF CENTRAL EXCISE,	June 6, 2001
KHATAU MAKANJI SPINNING AND Vs. COMMISSIONER OF C. EX.	August 13, 2001
KHATON FIBRE FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 4, 2001
KHAWANI MILLS Vs. C.C.E. CHANDIGARH-II	February 7, 2001
KHAWANI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 22, 2001
KHEMKA TEXTILES Vs. CCE JAIPUR	March 8, 2001
KHUKRI POLYTEX PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT II	August 8, 2001
KICHHA SUGAR CO. LTD. Vs. C.C.E. MEERUT - II	January 29, 2001
KIDDY CONCEPTS PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 31, 2001
KILPCON ASSOCIATES Vs. CCE CALCUTTA II	August 3, 2001
KIM S LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE,	October 19, 2001
KING STEEL ROLLING MILLS Vs. CCE, CHANDIGARH	April 9, 2001
KING STEEL ROLLING MILLS, Vs. CCE, CHANDIGARH	June 4, 2001
KIRAN FASHION KRISHAN IMPEX ANKITA TEXTILES AND ALAKHYNIRANJAN RAMBABOO SABOO Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD	September 7, 2001
KIRIT PAREKH Vs. CCE AND C	June 25, 2001
KIRLOSKAR BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 20, 2001
KIRLOSKAR BROTHERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE II	March 2, 2001
KIRLOSKAR BROTHERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, PUNE II	March 24, 2001
KIRLOSKAR BROTHERS LTD. Vs. CCE, INDORE	June 4, 2001
KIRLOSKAR BROTHERS LTD. Vs. CCE, PUNE	February 22, 2001
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	March 13, 2001
KIRLOSKAR ELECTRIC COMPANY Vs. COMMISSIONER OF C. EXCISE,	August 27, 2001
KIRLOSKAR OIL ENGINES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	May 16, 2001
KIRLOSKAR OIL ENGINES LTD. Vs. COMMISSIONER OF CUSTOMS	July 31, 2001
KIRPAL STEEL (P) LTD. Vs. CCE, CHANDIGARH	May 10, 2001
KIRTI WORKS (TABLETS) Vs. COMMISSIONER OF CENTRAL EXCISE,	February 27, 2001
KISAN SAHKARI CHINI MILL Vs. CCE, KANPUR	March 29, 2001
KISAN SAHKARI CHINI MILLS Vs. CCE, KANPUR	June 7, 2001
KISHAN KUMAR JAIN Vs. C.C., MUMBAI	August 11, 2001
KISHIN SHEWARAM LOUNGANI AND PANKAJ JAGDA Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	September 12, 2001
KISHOR B. PUROHIT, PRAKASH METAL Vs. COLLECTOR OF CENTRAL EXCISE,	October 29, 2001
KISHORE HEMANI AND MUKESH SHAH Vs. COMMISSIONER OF CUSTOMS	January 15, 2001
KISHORE NARAYAN BAMBALE Vs. COMMISSIONER OF CUSTOMS (P),	May 1, 2001
KISHORI LAL SUDESH KUMAR (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	June 8, 2001
KISSAN PLASTICS (P) LTD. Vs. CUSTOMS & CENTRAL EXCISE,	March 12, 2001
KITPLY INDUSTRIES LTD Vs. CC NEW KANDLA	May 25, 2001
KITPLY INDUSTRIES LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	May 16, 2001
KLINE CHEMICALS P LTD Vs. COMMISSIONER OF CEN EXCISE SURAT I	May 18, 2001
KLIPCON AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	October 11, 2001
KNOLL PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 23, 2001
KOCH RAJESH CD INDUSTRIES PVT LTD G D AGARWAL AND RAJIV AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	July 10, 2001
KODAIKANAL INTERNATIONAL SCHOOL Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	July 16, 2001
KOHINOOR ELASTICS PVT. LTD. Vs. CCE, INDORE	June 21, 2001
KOHINOOR TARPAULIN INDUSTRIES Vs. COMMISSIONER OF C. EX. AND CUS.	February 22, 2001
KOLHAPUR STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
KOLKATA SPRINGS LTD Vs. C C E KOLKATA II	May 28, 2001
KOLSHET ISPAT UDYOG LTD. AND J.P. Vs. COMMISSIONER OF CENTRAL EXCISE	March 12, 2001
KONARK CYLINDERS CONTAINERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	September 25, 2001
KONARK PRINTING & PACKAGING Vs. CCE, NEW DELHI	March 9, 2001
KONARK STEEL INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II	October 18, 2001
KONARK SYNTHETIC LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT II	June 21, 2001
KONARK SYNTHETIC LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, SURAT-II	July 16, 2001
KONKAR RAILWAY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	February 1, 2001
KOPERGAON SSK LTD., MULA SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 8, 2001
KOPRAN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	April 10, 2001
KOSMOS CO EXTRUSIONS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	March 23, 2001
KOTA INDUSTRIES Vs. C.C.E., JAIPUR	January 4, 2001
KOTHARI FERMENTATION & Vs. C.C.E., GHAZIABAD	January 2, 2001
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA	May 18, 2001
KOTHARI METALS LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	October 5, 2001
KOTHARI PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.	October 12, 2001
KOTHARI SONS Vs. COMMISSIONER OF CUSTOMS MUMBAI	February 26, 2001
KOTHARI SUGARS & CHEMICALS Vs. COMMISSIONER OF C.EX., TRICHY	May 24, 2001
KOTWA CEMENTS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 12, 2001
KREBS BIOCHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS & C.EX.,	May 2, 2001
KRINA AGENCIES Vs. COMMISSIONER OF CUSTOMS, SHEVA,	October 10, 2001
KRIPA CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE CUSTOMS PUNE	April 27, 2001
KRISHAN KUMAR SHARMA Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	May 28, 2001
KRISHNA AGENCIES Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	December 21, 2001
KRISHNA CORPORATION Vs. COMMISSIONER OF CUSTOMS, CALCUTTA	May 24, 2001
KRISHNA ENGG WORKS Vs. COMMR OF CENTRAL EXCISE CAL II	May 15, 2001
KRISHNA ENGG. Vs. CCE NEW DELHI	March 14, 2001
KRISHNA ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	October 29, 2001
KRISHNA FABRICATIONS LTD., Vs. COMMISSIONER OF C. EXCISE,	August 9, 2001
KRISHNA FABRICATIONS LTD., Vs. COMMISSIOER OF CENTRAL	August 28, 2001
KRISHNA FILAMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 24, 2001
KRISHNA STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS,	April 24, 2001
KRISHNA STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	December 4, 2001
KRITI INDUS. (I) LTD. Vs. C.C.E., INDORE	May 30, 2001
KRITI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	December 6, 2001
KSB PUMPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	July 12, 2001
KSEDC Vs. COMMISSIONER OF CENTRAL EXCISE,	April 18, 2001
KSEDC Vs. COMMISSIONER OF CENTRAL EXCISE,	April 9, 2001
KUBER SILK MILLS PVT. LTD. Vs. CCE, HYDERABAD	May 25, 2001
KUDREMUKH IRON ORE CO. LTD. Vs. CENTRAL EXCISE, BANGALORE	January 16, 2001
KUDREMUKH IRON ORE CO. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	November 13, 2001
KUKKIS COLOUR PHOTOS PVT LTD AND Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 13, 2001
KUMAR COTTON MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
KUMAR COTTON MILLS PVT LTD AND PRAVINBHAI D PATEL Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD I	March 23, 2001
KUMAR RE ROLLING INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV	November 20, 2001
KUMAR STEEL (INDIA) Vs. COMMISSIONER OF CUSTOMS	October 15, 2001
KUMAR TRADERS Vs. C C E CALCUTTA I	May 24, 2001
KUMAR TRADERS Vs. C C E KOLKATA I	February 6, 2001
KUNAL INTERNATIONAL AND SHRI SHIV KUMAR JAIN Vs. CC WEST BENGAL CALCUTTA	June 21, 2001
KUNAL PROCESSORS Vs. CCE, CHANDIGARH	March 26, 2001
KUNAL TRADING CO Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 19, 2001
KUNAL TRAVELS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	November 28, 2001
KUNDREMUKH IRON ORE COMPANY Vs. COMMISSIONER OF CUSTOMS	June 28, 2001
KUNTAL GRANITES (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE,	February 22, 2001
KUNTAL GRANITES (P) LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	March 1, 2001
KURLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 1, 2001
KUSHAL BAGH MARBLES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 2, 2001
KUSHAL BAGH MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 1, 2001
KUWAIT AIRWAYS CORPORATION Vs. COMMISSIONER OF CUSTOMS,	November 20, 2001
KUWAIT AIRWAYS CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE	December 14, 2001
L AND T-SARGENT AND LUNDY LIMITED Vs. COMMR. OF CUS. AND C. EX.	August 30, 2001
L&T SARGENT LUNDY LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	August 24, 2001
L. KANT PAPER MILLS (P) LTD. Vs. CCE, KANPUR - 1	April 17, 2001
L. KANT PAPER MILLS LTD. Vs. CCE KANPUR	May 9, 2001
L.M.L. LTD. Vs. CCE, KANPUR	June 12, 2001
LA CHEM PHARMACEUTICALS (P) Vs. CCE, DELHI-III	March 27, 2001
LA CURE PHARMACEUTICALS LTD. AND Vs. COMMISSIONER OF CUSTOMS	September 25, 2001
LA CURE PHARMACEUTICALS LTD. AND ANR. Vs. CCE AND C, SURAT-II	October 9, 2001
LA OPALA RG LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 2, 2001
LACHMI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 18, 2001
LACURE PHARMACEUTICALS Vs. COMMISSIONER OF CUSTOMS,	December 14, 2001
LACURE PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 17, 2001
LADY AMPHTHIL NURSES INSTN. AND Vs. CC	January 23, 2001
LAJYA DYEING & BLEACHING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 15, 2001
LAKESHORE HOSPITAL & RESEARCH CENTRE LTD. Vs. COMMR. OF CUS., KOCHI	March 21, 2001
LAKME LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI II	August 8, 2001
LAKSHMI AUDIOPLAST MOULDING (P) Vs. COMMISSIONER OF CENTRAL	December 12, 2001
LAKSHMI AUTO COMPONENTS LTD. Vs. COMMISSIONER OF C.EX.,	March 14, 2001
LAKSHMI MACHINE WORKS LTD Vs. CCE, MADRAS	May 8, 2001
LAKSHMI MACHINE WORKS LTD. Vs. COMMR. OF CUSTOMS, MADRAS	March 29, 2001
LAL MOHAN RAI Vs. COMMISSIONER OF CUSTOMS, PATNA	January 16, 2001
LALIT ENGINEERING WORKS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AHMEDABAD I	May 15, 2001
LALIT PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	July 20, 2001
LALJEE GODHOO CO Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAIAND	February 28, 2001
LAMITEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BARODA	July 24, 2001
LAO PALA RG LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 7, 2001
LARSEN & TOUBRO LTD. Vs. COMMR. OF CENTRAL EXCISE, BANGALORE	April 20, 2001
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 14, 2001
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 21, 2001
LARSEN & TOURBO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 9, 2001
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	February 14, 2001
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	July 19, 2001
LARSEN TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I	July 6, 2001
LASER RECYCLING Vs. COMMISSIONER OF CUSTOMS, KANDLA	May 1, 2001
LATH KATHA UDUOG Vs. C.C., LUCKNOW	March 15, 2001
LAUREL ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III	October 12, 2001
LAXMI BOILERS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI II	April 27, 2001
LAXMI CHEMICALS (P) LTD. Vs. C.C.E., KOLKATA-II	January 8, 2001
LAXMI ELECTRONICS MOULDS & Vs. COLLECTOR OF CUSTOMS, BANGALORE	February 22, 2001
LAXMI ELECTRONICS MOULDS & PRECISION ENGG. PVT. LTD. Vs. C.C., BANGALORE	March 1, 2001
LAXMI ENGG. WORKS AND ANR. Vs. CCE	July 23, 2001
LAXMI ENGG. WORKS AND SHRI Vs. CCE, DELHI	June 4, 2001
LAXMI PLASTICS WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 3, 2001
LAXMI PRASAD SHRI VINODE KUMAR AND SHRI RAM CHANDRA PASWAN Vs. CC PATNA	January 19, 2001
LAXMI STEEL LTD. Vs. C.C.E., CHANDIGARH	June 11, 2001
LAXMI STEEL ROLLING MILLS Vs. C.C.E., CHANDIGARH	February 9, 2001
LAXMI STEEL TRADERS Vs. COMMISSIONER OF CUSTOMS	October 22, 2001
LAXMI STEEL TRADERS Vs. COMMISSIONER OF CUSTOMS	November 5, 2001
LAXMI TRADING CO Vs. COMMISSIONER OF CUSTOMS PREVENTIVE PATNA	December 20, 2001
LAXMI WIRES & CONDUCTORS Vs. COMMISSIONER OF CENTRAL	May 28, 2001
LEATHER TRIM Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	May 25, 2001
LEELA DHAR MAHESHWARI Vs. COMMISSIONER OF CUSTOMS (IMPORT)	March 9, 2001
LIBERTY SHOES LTD. Vs. CCE, NEW DELHI	June 13, 2001
LIBERTY SHOES LTD. AND ANR. Vs. CCE	June 8, 2001
LIGHT METAL EXTRUSION (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	March 9, 2001
LILY BISCUIT CO P LTD Vs. CCE CALCUTTA I	July 11, 2001
LIMCA FLAVOURS & FRAGRANCE LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	May 29, 2001
LINKERS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE,	September 26, 2001
LINKERS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	November 27, 2001
LIONS CLUB OF POONA Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 21, 2001
LIQUID CONTROLS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	February 26, 2001
LIQUID PROPULSION SYSTEMS Vs. COMMISSIONER OF CUSTOMS	July 6, 2001
LK PACE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	November 9, 2001
LLOYDS METAL & ENGINEERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 29, 2001
LLOYDS METAL AND ENGG. LTD. Vs. CCE	September 11, 2001
LLOYDS METALS & ENGINEERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 14, 2001
LLOYDS STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 4, 2001
LML LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	April 27, 2001
LML LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR	December 30, 2001
LML LTD. Vs. CCE, KANPUR-I	February 15, 2001
LOHARI LAMINATES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR	December 21, 2001
LOHIA MACHINERY MANUFACTURERS Vs. COMMR OF CUSTOMS KOLKATA	January 25, 2001
LOHIA TRAVEL AND CARGO Vs. COMMISSIONER OF CUS.	February 1, 2001
LOTUS LITHO WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 24, 2001
LUBRICAL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 4, 2001
LUBRICAL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	July 27, 2001
LUBRIZOL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	April 26, 2001
LUBRIZOL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 4, 2001
LUCAS INDIAN SERVICE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 2, 2001
LUCAS TVS LTD Vs. C C E CHENNAI	May 2, 2001
LUCKY PLAST LTD. Vs. COMMISSIONER OF CUSTOMS, NEW	May 1, 2001
LUCKY STAR INDUSTRIES Vs. C.C., AMRITSAR	June 27, 2001
LUCKY STAR INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, AMRITSAR	December 20, 2001
LUCKYSTON Vs. COMMISSIONER OF CUSTOMS, PUNE	October 24, 2001
LUDLOW JUTE MILLS Vs. COMMR. OF CENTRAL EXCISE, CAL. II	April 20, 2001
LUMINOPHORES INORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE,	April 20, 2001
LUMINOUS ELECTRONICS Vs. CCE, NEW DELHI	March 12, 2001
LUMINOUS ELECTRONICS PVT. LTD. Vs. COMMR. OF C EX.	March 21, 2001
LUPIN LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AURANGABAD	October 8, 2001
LUTHRA DYEING PRINTING MILLS GIRISHBHAI R LUTHRA Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURATI	February 16, 2001
M DAS AND OTHERS Vs. CC PATNA	July 30, 2001
M H MILLS INDUSTRIES LTD K C SHAH D I RAVAL AND A S TRIPATHI Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	July 16, 2001
M H STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	May 4, 2001
M IRSHAD ALI SHRI K T KUPPAIAH SHRI K T K KUNJUMON SHRI SHAIKH AZIZUR RAHIMAN SHRI M NAZEERUDEEN SHRI KUNHAMBU PODUVAL AND SHRI BALAPANDIAN CHANDRASEKAR Vs. COMMISSIONER OF CUSTOMS CHENNAI	July 10, 2001
M J PHARMACHEUTICALS G M MEHTA AND J M SHAH Vs. COMMISSIONER OF CUSTOMS NEW DELHI	June 15, 2001
M K C CO Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I	December 11, 2001
M K EXPORTS IMPORTS Vs. COMMISSIONER OF CUSTOMS KANDLA	September 19, 2001
M K WOOLEN MILLS Vs. CC	August 31, 2001
M L BOSE CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	January 2, 2001
M MURALI BABU PROPRIETOR AND M/S NANDA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS CHENNAI	September 11, 2001
M P VENNER POLYWOOD P LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	May 18, 2001
M. BAJAJ PAPERS Vs. CCE, DELHI	May 22, 2001
M. BALASUBRAMANIAM Vs. C.C. CHENNAI	March 16, 2001
M.B. SAIYED Vs. COMMISSIONER OF CENTRAL EXCISE	September 7, 2001
M.H. TEXTILES (PVT) LTD. Vs. CCE, DELHI	February 27, 2001
M.J. ENGG. Vs. CCE DELHI	February 9, 2001
M.K. ASOKAN Vs. COMMISSIONER OF C. EX. & CUS., COCHIN	February 16, 2001
M.M. DEUING & FINISHING MILLS Vs. CCE CHANDIGARH	January 4, 2001
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 28, 2001
M.M. RUBBER COMPANY LTD., Vs. COMMISSIONER OF CENTRAL	December 10, 2001
M.M. SONI Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 19, 2001
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS, ICD,	May 11, 2001
M.P. GOENKA Vs. CC, NEW DELHI	May 28, 2001
M.P. IRON & STEEL CO. Vs. CCE, INDORE	May 22, 2001
M.P. STATE COOPERATIVE OIL Vs. CCE, BHOPAL	January 9, 2001
M.P. STATE INDUSTRIES CORPN. LTD. Vs. CCE, RAIPUR	April 10, 2001
M.P. T.V. CORPORATION AND PALESH Vs. COMMISSIONER OF CENTRAL EXCISE,	August 9, 2001
M.P. TOBACCO LTD. Vs. C.C.E. RAIPUR	February 9, 2001
M.P. TOBACCO LTD. Vs. CCE, DELHI	March 29, 2001
M.P.S. RAMANI Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I	April 11, 2001
M.R.F. LTD. Vs. COMMISSIONER OF C.EX., HYDERABAD	March 20, 2001
M.S.R.T.C. CENTRAL WORKSHOP Vs. COMMISSIONER OF CENTRAL EXCISE	December 13, 2001
M.V. COTSPIN LTD. Vs. CCE	August 8, 2001
M.V. STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	September 10, 2001
M/A. GUJRAT AMBHUJA CEMENT Vs. CCE CHANDIGARH	July 9, 2001
M/S A.C.C. LIMITED Vs. CCE, BHOPAL	July 25, 2001
M/S ABM INTERNATIONAL LTD. AND MR. VIRENDRA KUMAR GANDHI Vs. CC KANDLA	July 18, 2001
M/S ACE DIAGNOSTIC & BIOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	September 26, 2001
M/S ADINATH TEXTILES LTD. Vs. C.C.E., CHANDIGARH	July 23, 2001
M/S ALPS INDS. LTD. Vs. COMMISSION OF CUSTOMS, NEW DELHI (AIR CARGO)	September 13, 2001
M/S APOLLO TYRES LTD. Vs. CCE, PUNE	September 4, 2001
M/S ASH BEE SYSTEM (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II	October 12, 2001
M/S BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR	July 20, 2001
M/S BHARAT INDUSTRIAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM	September 11, 2001
M/S BHARAT ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	September 12, 2001
M/S COCO DRY FRUITS (INDIA) PVT. LTD. AND OTHERS Vs. CCE, NEW DELHI	August 29, 2001
M/S EICHER TRACTORS Vs. CCE, JAIPUR	July 5, 2001
M/S ELECON ENGG. CO. LTD. AND OTHERS Vs. CCE, CHANDIGARH	July 30, 2001
M/S EMBASSY BAR HOTEL & RESTAURANT Vs. CCE, CHANDIGARH	July 16, 2001
M/S FARIDABAD METAL UDYOG (P) LTD. AND SHRI P.K. JAIN, MD Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II	September 25, 2001
M/S GAURAV DISTRIBUTORS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	August 24, 2001
M/S GODREJ FOODS LTD. Vs. C.C.E., BHOPAL	August 31, 2001
M/S GRASIM INDUS. LTD. Vs. CCE, INDORE	March 23, 2001
M/S HI-TECH CARBON (A UNIT OF INDIA RAYON & INDUSTRIES LTD.) Vs. C.C.E., ALLAHABAD	August 24, 2001
M/S HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	August 13, 2001
M/S INDO BERG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	September 24, 2001
M/S INNOVATIVE TECH. PACK LTD. Vs. CCE, DELHI	September 12, 2001
M/S J.S.T. ENGINEERING SERVICES Vs. CCE, JAMSHEDPUR	July 24, 2001
M/S JAGAN TUBES LTD. Vs. CCE, CHANDIGARH	July 30, 2001
M/S JINDAL POLYSTER LTD. Vs. CCE, MEERUT	August 23, 2001
M/S K.M. SUGAR MILLS LTD. Vs. C.C.E., ALLAHABAD	September 3, 2001
M/S KEMROCK INDUSTRIES & EXPORTS LTD. Vs. C.C.E., VADODARA	September 11, 2001
M/S KOHINOOR ELASTIC (P) LTD. Vs. CCE, INDORE-II	September 5, 2001
M/S LMS TOOL ROOM Vs. CCE, RAJKOT	August 24, 2001
M/S M.M. VYEING & FINISHING Vs. CCE, CHANDIGARH	August 13, 2001
M/S METRO OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, TRICHY	August 8, 2001
M/S MEWAR BOTTLING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE	August 27, 2001
M/S MODI ALKALIES & CHEMICALS LTD. Vs. C.C.E., JAIPUR	September 11, 2001
M/S NORTHERN MINERALS LTD. GURGAON Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	May 31, 2001
M/S OLYMPIC PHARMACARE P. LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI (ICD)	September 13, 2001
M/S OM METALS AND MINERALS PVT. LTD. Vs. CCE, AHMEDABAD	August 7, 2001
M/S ONGC LTD. Vs. CCE, VADODARA	August 14, 2001
M/S PACK PLAST INDUSTRIES, KOTA Vs. CCE, NEW DELHI	June 19, 2001
M/S PALIKA PALACE Vs. C.C.E., CHANDIGARH	August 29, 2001
M/S PLASTRULON PROCESSORS LTD. Vs. CCE, PUNE	August 28, 2001
M/S PRASHANT GLASS WORKS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA	September 3, 2001
M/S PUNJAB ALKALIES & CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	September 12, 2001
M/S PUNJAB BEARING INDS. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	October 9, 2001
M/S PUNJAB FIBRES LTD. Vs. CCE, CHANDIGARH	September 19, 2001
M/S PUNJAB WORSTED SPG. MILLS Vs. CCE, CHANDIGARH	September 7, 2001
M/S RAUNAQ INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT	September 13, 2001
M/S RIGICUT TOOLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE	September 24, 2001
M/S SAGUN FOUNDRY P. LTD. AND BHARAT ELECTRICALS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR-I	September 13, 2001
M/S SAMTEL INDIA LTD. Vs. CCE, JAIPUR	September 4, 2001
M/S SHALOO TEXTILES, M/S BANSWARA SYNTEX LTD. AND M/S BANSWARA TEXTILE MILLS Vs. CCE, JAIPUR	August 29, 2001
M/S SHREE SHYAM FILAMENTS LTD. Vs. CCE, JAIPUR	March 5, 2001
M/S SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD. Vs. C.C.E., CHANDIGARGH	July 6, 2001
M/S SRF LIMITED, MADRAS Vs. COLLECTOR OF CENTRAL EXCISE, MADRAS	July 12, 2001
M/S SUNAREN INDUSTRIES Vs. CCE, RAJKOT	June 14, 2001
M/S SUPER PIPES (P) LTD. Vs. C.C.E., KANPUR	September 18, 2001
M/S TEGS MASRADO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	September 19, 2001
M/S TITAWI SUGAR COMPLEX Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I	November 29, 2001
M/S UNIVERSAL ELECTRODES (P) LTD. Vs. CCE, INDORE	September 13, 2001
M/S UNJHA AYURVEDIC PHARMACY Vs. CCE, JAIPUR	August 21, 2001
M/S USHA UDYOG AND M/S R.H.L. PROFILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR	September 10, 2001
M/S XEROX MODICORP LIMITED Vs. C.C.E., MUMBAI	September 18, 2001
M/S ZENITH RUBBER LTD. Vs. CCE, DELHI	August 14, 2001
M/S. A. INFRASTRUCTURE LTD. Vs. CCE, JAIPUR	May 21, 2001
M/S. ANJALA CO-OPERATIVE SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II	May 18, 2001
M/S. BHARAT SEATS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI-III AND VICE VERSA	May 15, 2001
M/S. BHARAT SMALL ARMS LTD. Vs. C.C.E., CHANDIGARH II	April 4, 2001
M/S. CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	March 13, 2001
M/S. CENTURY YARN Vs. CCE, BHOPAL	July 18, 2001
M/S. CHAND INDUSTRIES Vs. CCE, DELHI-II	June 19, 2001
M/S. DCM ENGINEERING PRODUCTS LTD. Vs. CCE, CHANDIGARH	July 25, 2001
M/S. EMCURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, PUNE - I	May 10, 2001
M/S. G. TEX DYEING & PRINTING MILLS LIMITED AND M/S. RAMANUJ PRINTS Vs. CCE, CHANDIGARH	March 29, 2001
M/S. GENERAL CEMENT PRODUCTS LTD. Vs. C.C.E. ALLAHABAD	July 12, 2001
M/S. GODREJ GE APPLIANCES LTD. Vs. CCE, CHANDIGARH	April 11, 2001
M/S. HANDLOOM ONLY Vs. COMMISSIONER OF CUSTOMS	July 24, 2001
M/S. HERO HONDA MOTORS LIMITED Vs. CCE, DELHI	July 19, 2001
M/S. HIMSON TEXTILES ENGINEERING INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS-I, MUMBAI	June 21, 2001
M/S. HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE-II	June 29, 2001
M/S. ICI (INDIA) LIMITED Vs. CC, CALCUTTA	August 2, 2001
M/S. INDIAN OIL CORPN. LTD. Vs. CCE, VADODARA	February 2, 2001
M/S. JAUSS POLYMERS LTD. Vs. CCE, MEERUT	July 6, 2001
M/S. JCT LIMITED Vs. CCE, CHANDIGARH - II	January 23, 2001
M/S. JINDAL STRIPS LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	July 9, 2001
M/S. JUPITER INDUSTRIES Vs. CCE, JAIPUR	August 8, 2001
M/S. KISAN SAHKARI CHINI MILLS LTD. Vs. CCE, KANPUR	June 15, 2001
M/S. KOHLI AUTO CENTRE Vs. CC, NEW DELHI	August 8, 2001
M/S. KOTHARI POUCHES Vs. CCE MEERUT	May 4, 2001
M/S. MELTON INDIA LTD. & OTHER Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	March 26, 2001
M/S. MODIPON FIBRE CO. Vs. CCE, MEERUT	August 14, 2001
M/S. NAHAR FIBRES Vs. CCE, CHANDIGARH	April 16, 2001
M/S. NAHAR FIBRES LTD. Vs. CCE, CHANDIGARH	June 7, 2001
M/S. PEE JAY APPARELS (P) LTD. Vs. CCE, CHANDIGARH	April 27, 2001
M/S. PESHAWAR SOAP & CHEMICAL WORKS Vs. CCE, CHANDIGARH	July 30, 2001
M/S. POONA BOTTLING CO. LTD. Vs. CCE, PUNE-II	June 8, 2001
M/S. STS CHEMICAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI III	June 14, 2001
M/S. SUKHJIT STARCH AND CHEMICAL LIMITED Vs. CCE, CHANDIGARH	April 27, 2001
M/S. SUVIK ELECTRONICS PVT. LTD. Vs. CCE, AHMEDABAD	July 16, 2001
M/S. U.P. STATE SUGAR CORPORATION LTD. Vs. C.C.E. ALLAHABAD	July 25, 2001
M/S. VARDHAMAN SPINNING & GEN. MILLS LTD. Vs. CCE, CHANDIGARH	August 7, 2001
M/S. VIRDI BROTHERS AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	May 18, 2001
M/S. WINTECH TAPARIA LTD. Vs. CCE, INDORE	June 21, 2001
MA CARE SHRI K K JHUNJHUNWALA M/S TTK PHARMA LTD SHRI M V KUMAR SHRI K HARIHARASUBRAMANIAN AND SHRI M RANGACHARI Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	September 19, 2001
MAC LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 17, 2001
MACH AND FAB INDUS Vs. C.C.E. BHOPAL	May 2, 2001
MACMET INDIA LTD Vs. CCE CALCUTTA III	May 16, 2001
MADAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	January 18, 2001
MADAN ENTERPRISES CHENNAI Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	July 10, 2001
MADAN GHOSH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	October 11, 2001
MADHAVLAL JAIN AND OTHERS Vs. COMMISSIONER OF CUSTOMS	August 24, 2001
MADHURI AUDIOS, BANGALORE Vs. COMMISSIONER OF CUSTOMS	October 4, 2001
MADHUSUDAN ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 27, 2001
MADHVA TEXTILE PROCESSORS PVT LTD Vs. CCE CALCUTTA III	April 20, 2001
MADRAS CEMENTS LTD Vs. COMMR OF CEX TRICHY	June 25, 2001
MADRAS ELECTRO CASTINGS (P) LTD. Vs. CC	February 9, 2001
MADRAS POLYMOULDS Vs. COMMISSIONER OF CUSTOMS	May 11, 2001
MADRAS POWER SUPPLIES Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 9, 2001
MADURA COATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 9, 2001
MADURA COATS LTD Vs. CCE CALCUTTA IV	May 23, 2001
MADURA COATS LTD. Vs. COMMISSIONER OF CUSTOMS, MADRAS	August 17, 2001
MADURAI MEENAKSHI Vs. COMMISSIONER OF C.EX., MADURAI	April 30, 2001
MAERSK INDIA LTD. Vs. COMMISSIONER OF CUSTOMS	January 17, 2001
MAFATLAL FINE SPG MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE SURAT	May 15, 2001
MAFATLAL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	May 31, 2001
MAFATLAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD II	April 20, 2001
MAFATLAL INDUSTRIES LTD. Vs. COMMR. OF CENTRAL EXCISE	September 17, 2001
MAGNESIUM PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 7, 2001
MAGNETIX INDIA LTD Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR	January 24, 2001
MAHA GUJARAT IRON AND STEEL CO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AHMEDABAD I	May 18, 2001
MAHA GUJARAT IRON AND STEEL CO. Vs. C.C. AND C. EX.	August 23, 2001
MAHABIR INDUSTRIES Vs. COMMR OF CENTRAL EXCISE PATNA	May 22, 2001
MAHABIR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 22, 2001
MAHABIR PETRO PRODUCTS PVT LTD Vs. COMMR OF CENTRAL EXCISE PATNA	July 27, 2001
MAHABIR PRASAD & OTHERS Vs. CCE, MEERUT	June 25, 2001
MAHABIR STEEL ROLLING MILLS Vs. CCE, CHANDIGARH	May 17, 2001
MAHADEV INTERNATIONAL (P) Vs. CCE CHANDIGARH	March 22, 2001
MAHAGANESH TEXPRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	August 28, 2001
MAHALAKSHMI PROFILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 2, 2001
MAHALAKSHMI TILES & MARBLE CO. P. Vs. COMMISSIONER OF CUSTOMS,	November 7, 2001
MAHALAXMI DYEINGMILL AND ORS. Vs. CCE AND C, SURAT	October 3, 2001
MAHALAXMI STEEL ROLLING Vs. CCE CHANDIGARH	January 4, 2001
MAHALAXMI STEEL ROLLING Vs. CCE, CHANDIGARH	March 30, 2001
MAHALUXMI PAPER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	June 21, 2001
MAHARASHTRA ELECTROSMELT LTD. Vs. COMMISSIONER OF CUSTOMS	October 17, 2001
MAHARASHTRA ELEKTROSMELT LTD. Vs. COMMISSIONER OF CUSTOMS	October 4, 2001
MAHARASHTRA GLASS AGRO LTD Vs. CCE PUNE	May 28, 2001
MAHARASHTRA MEDICAL Vs. COMMISSIONER OF CUSTOMS,	May 17, 2001
MAHARASHTRA MEDICAL Vs. COMMISSIONER OF CUSTOMS	October 3, 2001
MAHARASHTRA PENCIL FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE	March 15, 2001
MAHARASHTRA PRINTERS AND STATIONERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	August 10, 2001
MAHARASHTRA SCOOTERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &	May 2, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE MUMBAI I	June 7, 2001
MAHARASHTRA STATE ROAD TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE	December 4, 2001
MAHAVIR ALUMINIUM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 25, 2001
MAHAVIR BUTYL RUBBER INDUSTRY Vs. COMMISSIONER OF CUSTOMS	October 15, 2001
MAHAVIR BUTYL RUBBER INDUSTRY PVT LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD	July 23, 2001
MAHAVIR FOOD PRODUCTS, VIJAY N. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 28, 2001
MAHAVIR PD SARAWAGI SHRI IQRAM ALI SHRI SHIV KUMAR JHA SHRI SATTAR AND SHRI BABU RAM Vs. CC PATNA	May 30, 2001
MAHAVIR PRASAD SARAWAGI SHRI IQRAM ALI SHRI SHIV KUMAR JHA SHRI SATTAR AND SHRI BABU RAM Vs. COMMISSIONER OF CUSTOMS PATNA	May 21, 2001
MAHAVIR SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 29, 2001
MAHAVIR TOOLS CORPORATION Vs. COMMISSIONER OF CUSTOMS	July 6, 2001
MAHAVIR TOOLS CORPORATION Vs. COMMR OF CUSTOMS AIRPORT MUMBAI	July 17, 2001
MAHAVIR VANASPATI COMPANY Vs. COMMISSIONER, CENTRAL EXCISE,	March 8, 2001
MAHENDRA K. KOTHARI Vs. COMMISSIONER OF CUSTOMS, CHENNAI	September 27, 2001
MAHESH IRON & STEEL RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	November 16, 2001
MAHESH IRON & STEEL ROLLING Vs. C.C.E., JAIPUR	April 11, 2001
MAHESH KUMAR JINDAL Vs. COMMISSIONER OF CUSTOMS (PORT),	December 19, 2001
MAHESH N. SHAH AND INDIAN ROADWAYS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 27, 2001
MAHESH TEXTILE PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	February 15, 2001
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COMMISSIONER OF CENTRAL EXCISE,	October 23, 2001
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 7, 2001
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 23, 2001
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, AURANGABAD	June 25, 2001
MAHINDRA AND MAHINDRA Vs. CCE	October 12, 2001
MAHINDRA AND MAHINDRA LTD. Vs. CCE, AURANGABAD	April 11, 2001
MAHINDRA MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	May 4, 2001
MAHINDRA MAHINDRA LTD NASIK Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD	July 6, 2001
MAIHAR CEMENT Vs. CCE RAIPUR	May 1, 2001
MAIKAL FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	November 28, 2001
MAINI MATERIAL MOVEMENT (P) LTD. Vs. COMMR. OF C. EX., BANGALORE	February 8, 2001
MAITHAN CERAMIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	October 4, 2001
MAJESTIC AUTO LTD. Vs. CCE MEERUT	May 9, 2001
MAJESTIC AUTO LTD. Vs. C.C.E., MEERUT-I	May 11, 2001
MAKERS LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	May 17, 2001
MALABAR CEMENTS LTD. Vs. CENTRAL EXCISE, COCHIN	February 9, 2001
MALABAR CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	December 21, 2001
MALABAR CEMENTS LTD., PALAKKAD Vs. COMMISSIONER OF CENTRAL	December 12, 2001
MALHOTRA INDUSTRIAL CORPN. Vs. CCE, CHANDIGARH	June 21, 2001
MALIK & SONS Vs. COMMISSIONER OF CENTRAL EXCISE,	April 27, 2001
MALLADI DRUGS AND PHARMACEUTICALS LTD Vs. COMMR OF C EX	January 16, 2001
MALRIN STEEL FABRICATION Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG	November 22, 2001
MALT CO. (INDIA) LIMITED, Vs. CCE, NEW DELHI	February 1, 2001
MALTI ARTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	June 7, 2001
MALU SLEEPERS (P) LTD., BIRUR Vs. COMMISSIONER OF CENTRAL	September 7, 2001
MALWA COTTON SPG. MILLS Vs. CCE, CHANDIGARH	July 12, 2001
MALWA COTTON SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	October 8, 2001
MAMTA SILK MILLS P LTD MAHENDRASING F SINGHVI Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I	March 9, 2001
MAMTA SILK MILLS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,	July 5, 2001
MAN INDUSTRIES (I) LTD. Vs. CCE, INDORE	May 15, 2001
MAN INDUSTRIES (I) LTD. Vs. CCE, INDORE	February 12, 2001
MAN STRUCTURALS LTD. Vs. CCE, JAIPUR	June 14, 2001
MANAKTALA CHEMICALS (P) Vs. CCE, MEERUT	April 20, 2001
MANALI PETROCHEMICALS LTD. Vs. C.C.E.	April 12, 2001
MANGAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, NHAVA SHEVA	October 8, 2001
MANGAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, NHAVA	September 10, 2001
MANGAL SINGH AND OTHERS Vs. COMMISSIONER OF CUSTOMS, JAIPUR	January 1, 2001
MANGTANI EXPORTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, SHEVA	August 2, 2001
MANGTANI EXPORTS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS SHEVA	March 27, 2001
MANIK BUSINESS MACHINES PVT LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99	August 16, 2001
MANIKGARH CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE	July 6, 2001
MANIKGARH CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE,	September 20, 2001
MANIKYA PLASTICHEM (P) LTD. Vs. COMMISSIONER OF CENTRAL	May 15, 2001
MANIKYA PLASTICHEM PVT LTD Vs. COMMISSIONER OF CENTRAL	July 17, 2001
MANISH GANGULY Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	June 21, 2001
MANISH ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	February 28, 2001
MANISHKUMAR BAGDAWALA SHRI DHARMENDRA M BAKHASWALA M/S SHREE VISHNU DYEING AND PRINTING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT	March 22, 2001
MANIYAR PLAST Vs. COMMISSIONER OF CENTRAL EXCISE,	November 26, 2001
MANJARATI CHEMICALS Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	April 18, 2001
MANJEET SINGH, BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE,	November 21, 2001
MANOHAR LAL KAPOOR & SONS LTD. Vs. CCE, ALLAHABAD	February 28, 2001
MANOJ MANAHARLAL BHATT, RIKEN Vs. COMMISSIONER OF CUSTOMS, ACC,	September 7, 2001
MANOJ TRADING CO. Vs. C.C., MUMBAI	January 3, 2001
MANSAROVAR PEARLS Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 1, 2001
MANSAROVAR PEARLS Vs. COMMISSIONER OF CUSTOMS, MUMBAI	April 9, 2001
MAPRA LABORATORIES PVT. LTD. Vs. CCE, BHOPAL	March 23, 2001
MAPRA LABORATORIES PVT. LTD. Vs. CCE, BHOPAL	February 23, 2001
MARCO TOYS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS CALCUTTA	August 3, 2001
MARDA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	August 9, 2001
MARDIA CHEMICALS LIMITED MUMBAI Vs. COMMISSIONER OF CUSTOMS ADJUDICATION MUMBAI	June 8, 2001
MARDIA CHEMICALS LTD. Vs. C.C., AHMEDABAD	May 25, 2001
MARDIA STEEL LTD. Vs. C.C.E., INDORE	May 28, 2001
MARDIA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	November 8, 2001
MARDIA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE-II	November 9, 2001
MARE WALKER OPTICALS LTD Vs. COMMISSIONER OF CUSTOMS EXPERT MUMBAI	March 16, 2001
MARGRA INDUS. LTD. Vs. C.C., NEW DELHI	April 30, 2001
MARMO CLASSIC Vs. COMMISSIONER OF CUSTOMS, NHAVA	November 8, 2001
MARNEL LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99	June 25, 2001
MARSIL EXPORTS Vs. COMMISSIONER OF CUSTOMS,	October 18, 2001
MARSONS FAN INDUS Vs. CCE CALCUTTA I	April 27, 2001
MARSONS LTD Vs. CCE KOLKATA I	January 1, 2001
MARUTI INDL CARBOHYDRATES LTD CHENNAI Vs. COMMR OF CUSTOMS MUMBAI	June 22, 2001
MARUTI TEXTILE AGENCY Vs. CCE, CHANDIGARH	January 30, 2001
MARUTI TEXTILE AGENCY BAZAR Vs. C.C.E., CHANDIGARH	April 10, 2001
MARUTI UDYOG LIMITED Vs. COMMISSIONER OF CUSTOMS	February 22, 2001
MARUTI UDYOG LIMITED Vs. COMMISSIONER OF CUSTOMS, KANDLA	April 20, 2001
MASCHINEN FABRIK POLYGRAPH Vs. COMMISSIONER OF CENTRAL EXCISE,	February 9, 2001
MASTAN TIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
MASTAN TIN WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 11, 2001
MASTAN TIN WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 8, 2001
MASTER LINK Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI	February 28, 2001
MASTER RECORDING CO. Vs. C.C.E., CHENNAI 1	May 29, 2001
MATERIAL CONTROLLER C/O WEST BENGAL STATE ELECTRICITY BOARD BIDYUT BHAVAN KOLDATA 700 091 Vs. COMMISSIONER OF CUSTOMS CALCUTTA	April 17, 2001
MATHBROS ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	July 11, 2001
MATHBROS ENGINEERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 23, 2001
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF C EX	February 15, 2001
MATHER PLATT INDIA LTD Vs. CCEX CALCUTTA I	June 20, 2001
MATSUSHITA LAKHANPAL BATTERY Vs. CCE, INDORE	April 4, 2001
MATSUSHITA T.V. AND AUDIO INDIA LTD. Vs. CC	August 24, 2001
MATTEL TOYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, NAGPUR	October 16, 2001
MATTEL TOYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 12, 2001
MAURIA UDYOG LTD., Vs. CCE, DELHI	March 20, 2001
MAWANA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II	November 7, 2001
MAX G.B. LTD. Vs. CCE, CHANDIGARH	May 1, 2001
MAX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS	January 31, 2001
MAX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, NEW	May 18, 2001
MAX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	April 23, 2001
MAYA SPINNERS Vs. CCE, INDORE	January 10, 2001
MAYA STEEL (P) LTD. Vs. CCE CHANDIGARH	June 1, 2001
MAYUR COLOUR LTD. Vs. C.C.EX, MUMBAI	June 14, 2001
MAYUR COLOURS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	August 17, 2001
MAYUR DYECHEM INTERMEDIATES LTD. Vs. COMMISSIONER OF CUSTOMS	September 13, 2001
MAYUR DYECHEM INTERMEDIATES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 6, 2001
MAYUR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	November 1, 2001
MAYUR INDUSTRIES, Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	October 12, 2001
MCNALLY BHARAT ENGINEERING CO LTD Vs. COMMR OF C EX	February 16, 2001
MCNALLY BHARAT ENGINEERING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II	October 30, 2001
MCO HOSPITAL AIDS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 15, 2001
MD ALAM Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA	November 29, 2001
MD ALI MOHAMMED Vs. CC PREV W B	June 18, 2001
MD AMINUL HAQUE AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE PATNA	December 13, 2001
MD BELLAL HOSSAIN Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	July 23, 2001
MD JAMAL UDDIN @ JALIL UDDIN Vs. COMMR OF CUSTOMS SHILLONG	July 10, 2001
MD JAMIL Vs. CC AIRPORT CALCUTTA	May 1, 2001
MD KAMALUDDIN KHAN AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	July 31, 2001
MD NAIM Vs. C C	March 5, 2001
MD NAIM Vs. C C PATNA	January 8, 2001
MD SARIFUL BISWAS MD MUSTAFA MD ABDUL BARIK AND MD ANWAR ALI Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	June 25, 2001
MD SOHORAB HOSSAIN Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	December 14, 2001
MD. HASMUDDIN KHAN Vs. COMMISSIONER OF CUSTOMS (P),	November 26, 2001
MD. JAMAL UDDIN @ JALIL UDDIN Vs. C.C., SHILLONG	June 22, 2001
MDS SWITCHGEAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	March 7, 2001
MEASUREMENT SYSTEMS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 4, 2001
MECHANO PAPER MACHINES LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA	November 22, 2001
MECORD DATAWARE P. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	May 3, 2001
MECSHOT BLASTING EQUIPMENTS Vs. CCE, JAIPUR	May 24, 2001
MEDICON LEATHER (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 14, 2001
MEDINOVA DIAGNOSTIC Vs. COMMR. OF CUSTOMS, CHENNAI	March 28, 2001
MEDOPHARM Vs. COMMISSIONER OF CUSTOMS MUMBAI	April 23, 2001
MEER SALAUDDIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE	January 19, 2001
MEET ELECTRONICS Vs. CCE, MEERUT	May 2, 2001
MEHMOOD KHAN Vs. COMMISSIONER OF CUSTOMS NER SHILLONG	September 26, 2001
MEHTA ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD	April 20, 2001
MEHTA TRADING HOUSE PVT. LTD., Vs. COMMISSIONER OF CUSTOMS	November 8, 2001
MEKALA LAXMI NARASIMHA Vs. COMMISSIONER OF CUSTOMS, ACC,	October 29, 2001
MELBROW ENGG WORKS Vs. CCE CALCUTTA II	July 11, 2001
MELBROW ENGINEERING WORKS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II	November 27, 2001
MELSTAR INFORMATION TECHNOLOGIES LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 13, 2001
MENON PISTONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
MERCURY LABORATORIES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE &	May 18, 2001
METAL CUTTERS (MYSORE) P LTD. Vs. COMMISSIONER OF CCE, BANGALORE	March 20, 2001
METAPLAST INDIA Vs. COMMISSIONER OF CUSTOMS KANDLA	July 5, 2001
METCONS ENGINEERING P LTD Vs. COMMR OF CEX CHENNAI	July 16, 2001
METPLAST INDIA Vs. COMMISSIONER OF CUSTOMS KANDLA	July 24, 2001
METT MACDONALD LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	August 30, 2001
MEWAR BOTTLING CO. (P) LTD. Vs. C.C.E., JAIPUR	April 18, 2001
MFB INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	October 30, 2001
MGM INDUSTRIES, MYSORE Vs. COMMISSIONER OF CENTRAL	September 7, 2001
MIANJI STEEL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 20, 2001
MIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
MICHAEL & MICHAEL Vs. COMMISSIONER OF CENTRAL EXCISE,	October 30, 2001
MICO INDUSTRIES LTD., Vs. COMMISSIONER OF CUSTOMS	October 9, 2001
MICRO LABS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 11, 2001
MICRO ORGO CHEM, M.J. JAIN AND Vs. COMMISSIONER OF CUSTOMS	October 10, 2001
MICRORAJ ELECTRONICS PVT LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 10, 2001
MIDAS BUSINESS MACHINES P LTD AND SUNIL S NANGRANI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	August 3, 2001
MIDFIELD STEELS PVT LTD Vs. COMMISSIONER OF C EX	July 25, 2001
MIDLAND ALLOYS & STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 9, 2001
MIHIJAM VANASPATI LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	January 3, 2001
MILAN LABORATORIES INDIA Vs. COMMISSIONER OF CEN EXCISE MUMBAI III	March 30, 2001
MILLIPORE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	June 18, 2001
MILTEX LAMINATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE SURAT	February 16, 2001
MILTON PLASTIC INDUSTRIES Vs. COMMISSIONER OF CEN EXCISE VADODARA	May 24, 2001
MILTON PLASTIC INDUSTRIES Vs. COMMR. OF C. EX.	July 16, 2001
MILTON PLASTICS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I	August 30, 2001
MILTON PLASTICS LIMITED Vs. COMMISSIONER OF CUSTOMS	November 26, 2001
MINEX METALLURGICAL CO LTD Vs. COMMISSIONER CENTRAL EXCISE CUSTOMS NAGPUR	May 4, 2001
MINEX METALLURGICAL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 16, 2001
MINI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	July 31, 2001
MINING & ENGG. CORPN. Vs. CCE, CALCUTTA-II	July 23, 2001
MINING & ENGINEERING CORPORATION Vs. COMMR. OF C. EX., CALCUTTA-II	June 25, 2001
MIRZA STEELS RE-ROLLING MILLS P. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AURANGABAD	September 26, 2001
MISTAIR HOME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	May 15, 2001
MITASO APPLIANCES Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	November 6, 2001
MITEXCO M/S MITTAL ENTERPRISES SHRI MANOJ MITTAL AND SHRI RAM AVTAR MITTAL Vs. COMMISSIONER OF CUSTOMS E P MUMBAI	May 15, 2001
MITHUBAVA PADHIYAR Vs. COMMISSIONER OF CUSTOMS	September 7, 2001
MIVEN MAYFRAN CONVEYORS (P) Vs. COMMISSIONER OF CENTRAL	May 30, 2001
MIZORAM ENGINEERING ALLIED INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG	November 22, 2001
MO ENGINEERING PVT. LIMITED, Vs. CCE, NEW DELHI	February 27, 2001
MODASA PACKAGING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD	March 20, 2001
MODE CRAZONE INDIA LTD., KOCHI Vs. COLLECTOR OF CUSTOMS & CENTRAL	July 24, 2001
MODERN ENGG. WORKS SHRI Vs. COMMISSIONER OF CENTRAL EXCISE,	February 28, 2001
MODERN FOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	May 8, 2001
MODERN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	March 16, 2001
MODERN MALLEABLES LIMITED Vs. C C E KOLKATA II	January 19, 2001
MODERN MALLEABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	November 26, 2001
MODERN MARKETING AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS HYDERABAD	September 11, 2001
MODERN PAPER CONVERTERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	July 12, 2001
MODERN POLYPLAST & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 28, 2001
MODERN SYNTEX (I) LTD. Vs. CCE, JAIPUR	March 29, 2001
MODERN SYNTEX LTD. Vs. CCE, JAIPUR	February 12, 2001
MODERN SYNTEX(INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 3, 2001
MODERN THREADS (I) LTD. Vs. C.C.E., JAIPUR	February 12, 2001
MODI AKKALIES & CHEMICALS LTD. Vs. CCE, JAIPUR	May 15, 2001
MODI ALKALIES & CHEMICALS Vs. CCE, JAIPUR	March 26, 2001
MODI ALKALIES AND CHEMICALS Vs. CCE JAIPUR	May 4, 2001
MODI ARC ELECTRODES COMPANY Vs. CCE, MEERUT	March 13, 2001
MODI CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 3, 2001
MODI ENTERPRISES AND EUREKA CANVAS COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I	January 25, 2001
MODI RUBBER LTD. Vs. CCE, MEERUT	April 10, 2001
MODI RUBBER LTD. Vs. COMMISSIONER OF CUSTOMS	December 31, 2001
MODI STONE LTD SHRI P A NAGRAJAN AND DR B K MODI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	July 30, 2001
MODIPON FIBRE CO., SH. S.C. Vs. CCE, MEERUT	May 10, 2001
MODIPON LTD A G POWAR N S V RAMANI AND M RAMAN Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	June 19, 2001
MODISTONE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	July 31, 2001
MODISTONE LTD. Vs. COMMISSIONER OF CUSTOMS	August 3, 2001
MOHAMMED AIJAZ AHMED Vs. COMMISSIONER OF CUSTOMS,	May 8, 2001
MOHAMMED ARIF ABDUL KHALIK AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD	May 30, 2001
MOHAMMED RAHIM HAJU Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 1, 2001
MOHAN DYE CHEM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	June 22, 2001
MOHAN SHET Vs. COMMISSIONER OF CUSTOMS (PREV.)	January 19, 2001
MOHAN WOLLEN MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 20, 2001
MOHD ARIF ABDUL KHALIK SHRI NOOR HUSSAIN KALIWALA AND SHRI RAMESH V DESHMANE Vs. COMMISSIONER OF CEN EXCISE CUSTOMS AURANGABAD	March 20, 2001
MOHD. RAHIM HAJI Vs. COMMISSIONER OF CUSTOMS,	July 27, 2001
MOHINDRA AGRO INDUSTRIES Vs. C.C.E., JAIPUR	June 25, 2001
MOHINDRA HOSPITAL AND RESEARCH CENTRE Vs. COLLR. OF CUS.	February 9, 2001
MOINCA ELECTRONICS LTD. Vs. C.C.E., NEW DELHI	March 21, 2001
MONALISA E.D.C. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 16, 2001
MONITO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	January 25, 2001
MONNET ISPAT LTD. Vs. CCE, RAIPUR	January 24, 2001
MONO STEEL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 27, 2001
MONSANTO MANUFACTURERS PVT. Vs. CCE, MEERUT - I	June 21, 2001
MONTARI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	July 2, 2001
MONTO MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 30, 2001
MOON BEVERAGES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	December 3, 2001
MOORTHY'S INTERNATIONAL & Vs. CC. CHENNAI	May 18, 2001
MOOSA HAJI PATRAWALA P LTD UNIQUE INDUSTRIAL HANDLERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI/AURANGABAD	March 5, 2001
MOOSA HAJI PATRAWALA PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 23, 2001
MORARJEE BREMBANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	July 30, 2001
MORARJEE GOCULDAS SPG. & WVG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 14, 2001
MORARJEE GOCULDAS SPG. & WVG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I	October 9, 2001
MORE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS KANDLA	September 20, 2001
MORINDA CO-OP. SUGAR MILLS Vs. CCE, CHANDIGARH	May 1, 2001
MORINDA CO-OP. SUGAR MILLS Vs. CCE, CHANDIGARH	June 25, 2001
MORTON CONFECTIONERY MILK PRODUCTS FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	October 15, 2001
MORTON CONFECTIONERY MILK PRODUCTS FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 29, 2001
MORYA ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE,	August 13, 2001
MORYA ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE	January 3, 2001
MOTI BISCUIT PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	November 19, 2001
MOTI BISCUIT PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 10, 2001
MOTIHARI CHINI UDYOG AND Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	October 8, 2001
MOTIHARI CHINI UDYOG AND M/S NEW SWADESHI SUGAR MILLS Vs. COMMR OF CENTRAL EXCISE PATNA	July 5, 2001
MOTIJUG AGENCIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MADRAS	November 17, 2001
MOTIUR RAHMAN AND OTHERS Vs. C C PREV PATNA	July 18, 2001
MOTIUR RAHMAN SAJJAD ALI AND MOHEDU RAHMAN Vs. COMMR OF CUSTOMS P PATNA	May 4, 2001
MOTOR INDUSTRIES CO. Vs. COMMISSIONER OF C. EX., BANGALORE	May 25, 2001
MOTOR INDUSTRIES CO. LTD., Vs. COMMISSIONER OF CENTRAL	December 6, 2001
MOTOR INDUSTRIES COMPANY Vs. COMMISSIONER OF CUSTOMS & CENTRAL	February 26, 2001
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS	September 25, 2001
MOTOR INDUSTRIES COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AURANGABAD	October 9, 2001
MOTOR INDUSTRIES COMPANY, Vs. COMMISSIONER OF CENTRAL	May 15, 2001
MOTOROLA INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	March 19, 2001
MOTWANE (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	October 11, 2001
MOTWANE MANUFACTURING CO. (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
MOTWANE MANUFACTURING CO. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AURANGABAD	October 9, 2001
MR. MANJEET SINGH Vs. COLLECTOR OF CENTRAL EXCISE	November 20, 2001
MRF LIMITED Vs. COMMISSIONER OF CENTRAL	December 20, 2001
MRF LIMITED Vs. COMMISSIONER OF CUS. AND C. EX.	October 23, 2001
MRF LTD. Vs. CCE	December 14, 2001
MRINAL KANTI SARKAR Vs. COMMISSIONER OF CUS. (PREV.), WEST BENGAL	July 18, 2001
MRS. PODAR S.R. MILLS Vs. C.C.E. JAIPUR	February 7, 2001
MRS.SUMAN BUDHIA (AGARWAL) Vs. CC, CALCUTTA	May 30, 2001
MS AGARWAL STEEL/ROLLING MILLS Vs. CCE CHANDIGARH	May 2, 2001
MS INDRA MARSHAL OIL ENGINES Vs. CCE BHOPAL	February 13, 2001
MS INDRA PROCESSORS Vs. CCE CHANDIGARH	February 6, 2001
MS KANIKA MARBLES Vs. CCE, JAIPUR	February 19, 2001
MS. ARTI CHAUHAN, SHRI BALBIR Vs. CC, NEW DELHI	April 10, 2001
MS. DENCAP ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL	June 13, 2001
MS. HINDUSTAN ZINC LTD. Vs. CCE JAIPUR	February 6, 2001
MTR FOOD LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 19, 2001
MUIR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	March 26, 2001
MUKADAM FREIGHT SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 22, 2001
MUKAND ENGG. WORKS Vs. CCE, RAJKOT	January 31, 2001
MUKERIAN PAPERS LTD. Vs. C.C.E. CHANDIGARH	February 7, 2001
MUKESH KUMAR SHARMA Vs. COMMISSIONER OF CUSTOMS SHILLONG	September 3, 2001
MUKKA OIL & SEA FOOD Vs. CUSTOMS BANGALORE	January 30, 2001
MUKUND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 4, 2001
MULSINGH S RANAWAT AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	May 29, 2001
MULTI MARBLES (P) LTD. Vs. C.C.E., JAIPUR	March 23, 2001
MULTI MARBLES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 1, 2001
MULTIMODAL TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE	December 21, 2001
MURCURY LAMPS (P) LTD. Vs. CCE, MEERUT	February 9, 2001
MUVA INDUS. LTD. Vs. CCE, JAMSHEDPUR	May 18, 2001
MUVA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS JAMSHEDPUR	August 28, 2001
MUVA INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE JSR	July 13, 2001
MUVA INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS JSR	July 27, 2001
MY HOME CEMENT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	September 25, 2001
MYSORE ACETATE & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	March 19, 2001
MYSORE CONDUCTORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
MYSORE KIRLOSKAR LTD. Vs. COMMISSIONER OF CENTRAL	May 4, 2001
MYSORE LAMP WORKS LTD. Vs. COMMISSIONER OF CUSTOMS, MADRAS	March 20, 2001
MYSORE PAINTS & VARNISH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 19, 2001
MYSORE PANELS & BOARDS LTD., Vs. COMMISSIONER OF CENTRAL	November 9, 2001
MYSORE PAPER MILLS Vs. CENTRAL EXCISE, BELGAUM	February 9, 2001
MYSORE PAPER MILLS LTD. Vs. CC, MADRAS-1	April 19, 2001
MYSORE PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
MYSORE PETRO CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
MYSORE POLYMERS & RUBBER Vs. COMMISSIONER OF CENTRAL	July 31, 2001
MYSORE SALES INTERNATIONAL LTD. Vs. COMMR. OF CUSTOMS, BANGALORE	August 24, 2001
N B MOHANTY AND Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR	September 25, 2001
N M SINTERED PRODUCTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	February 16, 2001
N NAMDEV Vs. COMMISSIONER OF CUS AND C EX	August 3, 2001
N.C. KARMAKAR Vs. COMMISSIONER OF CUSTOMS	July 31, 2001
N.E.P.A. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	December 3, 2001
N.G. BHANUSHALI & COMPANY Vs. COMMISSIONER OF CUSTOMS, KANDLA	July 23, 2001
N.G. BHANUSHALI & COMPANY Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 5, 2001
N.G. BHANUSHALI & COMPANY Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 9, 2001
N.G. PRODUCTS Vs. CCE, JAIPUR	April 19, 2001
N.G.E.F. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II	October 23, 2001
N.K. KUTTY PUSHPANGADHAN & Vs. COMMISSIONER OF CUSTOMS COCHIN	February 14, 2001
N.K.H. ALLOYS Vs. CCE CHANDIGARH	January 25, 2001
N.M. NAGPAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS, NEW	May 2, 2001
N.P.K.R.R. CO-OPERATIVE SUGAR Vs. CCE, TRICHY	March 16, 2001
N.S. CORPORATION, MUMBAI Vs. COMMISSIONER CENTRAL EXCISE,	June 12, 2001
N.S. TRADING CORPN. Vs. CCE, MUMBAI	June 27, 2001
N.T.V. MULTIWAL PAPER BAG CO. Vs. CCE, MUMBAI	March 20, 2001
N/S. GARWARE SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 23, 2001
NACHIKETA TUBES & STRIPES (P) LTD. Vs. CCE, CHANDIGARH	January 17, 2001
NAGALAKSHMI FLOUR MILLS Vs. CC	August 24, 2001
NAGALAKSHMI FLOUR MILLS CHENNAI Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 31, 2001
NAGAMMAL MILLS LTD Vs. COMMR OF CEX MADURAI	June 21, 2001
NAGARJUNA AGNI TECH LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	September 21, 2001
NAGARJUNA AGRICHEM LTD. Vs. CC, VISAKHAPATNAM	February 16, 2001
NAGITHEN BIMAN SINGH Vs. COMMISSIONER OF CUSTOMS PREV PATNA	September 4, 2001
NAGPAL CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 3, 2001
NAGPUR ALLOY CASTINGS LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 14, 2001
NAGPUR RUBBER FACTORY (PVT.) Vs. COMMISSIONER OF CEN. EXCISE,	July 13, 2001
NAHAR FIBRES LTD. Vs. CCE, CHANDIGARH	May 29, 2001
NAHAR SPINNING MILLS Vs. CCE, BHOPAL	January 16, 2001
NAHAR SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	November 5, 2001
NAIL ALLIED PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	August 30, 2001
NAMTECH SYSTEMS LTD. Vs. CENTRAL EXCISE, BANGALORE	March 14, 2001
NAMTECH SYSTEMS LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	January 24, 2001
NANDAN TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 10, 2001
NANDED TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	August 8, 2001
NAPTHA RESINS & CHEMICALS LTD., Vs. COMMISSIONER OF CENTRAL	November 6, 2001
NARAYAN CHANDRA BISWAS Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL KOLKATA	October 11, 2001
NARAYAN FOUNDRY ENGG WORKS Vs. COMMR OF CENTRAL EXCISE JSR	July 12, 2001
NARAYAN FOUNDRY ENGINEERING WORKS Vs. COMMR OF CENTRAL EXCISE JSR	July 12, 2001
NARAYAN KURIA Vs. COMMISSIONER OF CUSTOMS, KOCHI	February 12, 2001
NARENDRA MACHINE WORKS (P) LTD. Vs. COLLECTOR OF C. EX.	January 11, 2001
NARENDRA MEHTA Vs. COMMISSIONER OF CUSTOMS, BANGALORE	June 29, 2001
NARESH A SHAH AND OTHERS Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI	May 24, 2001
NARESH SHAH AND MAHESH GANATRA Vs. COMMISSIONER OF CUSTOMS KANDLA	August 1, 2001
NARHARI ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
NARMADA CEMENT COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	May 25, 2001
NARMADA CHEMATUR PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE	October 3, 2001
NARMADA CHEMATUR PETROCHEMICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BARODA	May 15, 2001
NATCO PHARMA LTD. Vs. COMMISSIONER OF CUSTOMS	August 28, 2001
NATH PULP & PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 29, 2001
NATHAN TRADING CO. Vs. CC, TRICHY	June 27, 2001
NATIONAL APPLIANCES LALIT JAIN M/S JAIPAN DOMESTIC APPLIANCES AND JAINARAYAN AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	April 3, 2001
NATIONAL DYEING BLEACHING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	May 21, 2001
NATIONAL ELECTRONICS Vs. CCE, CHANDIGARH	February 19, 2001
NATIONAL ENGG. INDUS. LTD., Vs. C.C.E., JAIPUR	January 31, 2001
NATIONAL LEATHER CLOTH MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE	April 12, 2001
NATIONAL LEATHERCLOTH Vs. COMMISSIONER OF CUSTOMS	October 24, 2001
NATIONAL ORGANIC CHEMICAL INDUS. Vs. COMMR. OF C. EX.	January 22, 2001
NATIONAL PLASTIC INDUSTRIES LTD, Vs. COMMISSIONER OF CENTRAL EXCISE,	April 4, 2001
NATIONAL PLASTICS Vs. COMM. CEN. EX., AHMEDABAD-I	August 17, 2001
NATIONAL TEST HOUSE Vs. COMMISSIONER OF CUSTOMS, ACC	May 4, 2001
NATIONAL WINDER Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	October 9, 2001
NATRAJ ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 24, 2001
NATRAJ ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 1, 2001
NATRAJ ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	June 28, 2001
NATRAJ PACKAGING AND M/S. Vs. COMMISSIONER OF CENTRAL EXCISE &	May 18, 2001
NATRAJ TEXTILE PROCESSORS P LTD RADHAKANHAIYA TEXTILE PROCESSORS AND MANPASAND TEXTILE PROCESSORS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE II	July 18, 2001
NAVEEN JAIN Vs. COMMISSIONER OF CUSTOMS, NEW	March 16, 2001
NAVJEEN SYNTHETICS AND MADHUSUDAN C RESHAMWALA Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I	February 16, 2001
NAVJEEVAN PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	May 21, 2001
NAVNIKETAN PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 10, 2001
NAVNIT V SHROFF Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	August 2, 2001
NAVRANG ART PRINTERS AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	July 11, 2001
NAVYUG WELD WIRES (P) LTD. & Vs. C.C.E., INDORE	June 11, 2001
NEELUKA METAL POWDER & Vs. UNKNOWN	April 3, 2001
NEER EXTRUSIONS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 22, 2001
NELVIN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	December 14, 2001
NEOLI SUGAR FACTORY, Vs. CCE, NEW DELHI	June 1, 2001
NEON LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 22, 2001
NEPC AGRO FOODS LTD. Vs. CCE, COIMBATORE	May 11, 2001
NERESH CHAWLA Vs. CCE, JAIPUR	February 9, 2001
NESTLE (I) LTD. Vs. C.C.E., CHANDIGARH	June 21, 2001
NESTLE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI	March 16, 2001
NESTLE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 23, 2001
NESTLE INDIA LTD., NANJANGUD Vs. COMMISSIONER OF CENTRAL EXCISE,	September 26, 2001
NET WORK LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 7, 2001
NETAJI INDUSTRIAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	June 28, 2001
NEW AGRO MECA Vs. CCE, INDORE	May 24, 2001
NEW ALFA AND TAYYAB YUNUS KHATRI Vs. COMMISSIONER OF CUSTOMS	September 14, 2001
NEW ALLENBERRY WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	May 14, 2001
NEW ALLENBERRY WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 7, 2001
NEW AMBADI ESTATES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	September 17, 2001
NEW BANIK METAL STORES OTHERS Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	January 8, 2001
NEW CHEMI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 7, 2001
NEW INDIA PALMER FOODS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	September 18, 2001
NEW KISHAN CEMENT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT	October 9, 2001
NEW KISHAN CEMENT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	September 25, 2001
NEW LOOK COSMETIC LASER CENTRE Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	March 23, 2001
NEW MANGALORE PORT TRUST Vs. COLLECTOR OF CUS., BANGALORE	July 31, 2001
NEWAGE INDUSTRIES ASHOKBHAI Vs. COMMISSIONER OF CENTRAL EXCISE &	April 10, 2001
NEWKEM PRODUCTS CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	June 18, 2001
NEWSPRINT TRADING & Vs. COMMISSIONER OF CUSTOMS	March 21, 2001
NEWTON ENGINEERING CONSTRUCTION CO LTD AND SHRI RAMPRASAD R CHARI Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	April 20, 2001
NGEF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	March 7, 2001
NGEF LTD. Vs. COMMISSIONER OF CUSTOMS,	June 11, 2001
NGEF LTD. Vs. COMMISSIONER OF CCE, BANGALORE	March 14, 2001
NGP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	November 5, 2001
NICCO CORPN LTD Vs. CCE CALCUTTA III	April 16, 2001
NICCO CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	December 12, 2001
NICHOLAS PIRAMAL (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 8, 2001
NIGHTINGLE ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA III	November 19, 2001
NIKKO PNEUMATICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	July 12, 2001
NILESH TRADING CORPN Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	April 23, 2001
NILKAMAL PLASTIC ALLIED INDUSTRIES Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 22, 2001
NIPENDRA NATH PAL Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	August 27, 2001
NIRANJAN H. DELIWALA Vs. COMMISSIONER OF CUSTOMS	October 30, 2001
NIRAV TEXTILE PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	June 29, 2001
NIRAV TEXTILE PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-VI	September 3, 2001
NIRLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 24, 2001
NIRLON LTD. Vs. COMMISSIONER OF CEN. EXCISE,	June 21, 2001
NIRMA LTD. Vs. C.C.E., INDORE	February 7, 2001
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA	October 5, 2001
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 14, 2001
NIRMAL EQUIPMENTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	July 6, 2001
NIRMAL SUREKHA, M/S. Vs. CC, AMRITSAR	May 25, 2001
NIRMALA MITRA Vs. COMMISSIONER OF CUSTOMS PATNA	June 19, 2001
NIRMAN CEMENT LTD Vs. COMMR OF CENTRAL EXCISE PATNA	June 26, 2001
NITA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	May 21, 2001
NON DESCTRUCTIVE TEST APPLIANCES P LTD Vs. CCE KOLKATA I	January 17, 2001
NON FERROUS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA III	December 20, 2001
NOOR SALES CORPORATION AND E G KANTAWALA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	May 2, 2001
NOORANI TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 10, 2001
NORTAN INTEC RUBBERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 6, 2001
NORTAN POLYMERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 25, 2001
NORTH VALLEY ISPAT UDYOG P LTD Vs. CCE BOLPUR	January 11, 2001
NORTHLAND INDUSTRIES Vs. CCE, NEW DELHI	June 14, 2001
NOVA ENTERPRISES AND SHRI C.V. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 10, 2001
NOVOPAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 19, 2001
NR BABU BROTHERS Vs. COMMISSIONER OF CUSTOMS AIRPORT CHENNAI	September 10, 2001
NRC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI III	February 26, 2001
NRC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	April 10, 2001
NRC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	April 27, 2001
NRC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI - III	June 7, 2001
NRC LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	July 31, 2001
NRC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 12, 2001
NU TREND BUSINESS MACHINES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 23, 2001
NUBAL INDUSTRIES INDIA LTD Vs. COMMISSIONER OF C EX	April 30, 2001
NUBAL INDUSTRIES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	April 30, 2001
NUCLEAUS TECHNOLOGIES Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	August 13, 2001
NUCOR WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	June 1, 2001
NULINE GLASSWARE (INDIA) LIMITED Vs. COMMISSIONER OF CUSTOMS	June 21, 2001
NULON INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 4, 2001
NUMALIGARH REFINERY LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA	September 26, 2001
NUTAN DYE CHEM Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 5, 2001
O.E.N. INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	July 10, 2001
O.N.G.C. Vs. CCE, MUMBAI	May 3, 2001
O.N.G.C. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 23, 2001
OBOI LABORATORIES Vs. COMMISSIONER OF CENTRAL EXICSE MUMBAI V	April 10, 2001
OBRON IMPEX PRIVATE LIMITED L D TEXTILES INDUSTRIES LIMITED SACHIN MEHRA V K MEHRA AND TILAKRAJ MEHRA Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	March 30, 2001
OCEANA TEXTILE MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 12, 2001
OCEANIC SHIPPING AGENCY PVT LTD AND M/S TISCO Vs. COMMR OF CUSTOMS P W B CALCUTTA	May 16, 2001
OCL Vs. COMMR OF CUSTOMS CALCUTTA	April 24, 2001
OCL ELECTRONICS PVT LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99	August 28, 2001
OCL INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS,	September 14, 2001
ODAYAPPAN MG PARTNER AND M/S ANJANEYA STEEL ROLLING MILLS Vs. COMMR OF CEX TRICHY	July 13, 2001
OIL NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS SHEVA	August 10, 2001
OIL NATURAL GAS CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA	August 9, 2001
OKASA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 14, 2001
OKASA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II	October 10, 2001
OKS SPECIALITY LUBRICANTS Vs. COMMISSION OF CENTRAL EXCISE &	May 22, 2001
OLYMPIA ELECTRONICS P LTD Vs. COMMISSIONER OF CUSTOMS	March 7, 2001
OM FORGING ENGG P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	October 9, 2001
OM PARASAKTHI MILLS Vs. COMMISSIONER OF CENTRAL EXCIS COIMBATORE	July 17, 2001
OM PRAKASH BHATIA Vs. COMMISSIONER OF CUSTOMS	May 25, 2001
OMEGA AGRO LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 16, 2001
OMEGA CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 22, 2001
OMEGA TRADING & EXPORTS Vs. COMMISSIONER OF CUSTOMS NHAVA	April 27, 2001
OMKAR TEXTILE MILLS Vs. COMMISSIONER OF CEN EXCISE AHMEDABAD I	May 24, 2001
OMPRAKASH MEHRA & SONS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
OMTEX LTD AND M/S SRIVISHNU SPINNERS Vs. COMMR OF CEX COIMBATORE	July 19, 2001
ONIDA SAKA LTD., M/S. ADONIS Vs. CCE, INDORE	May 4, 2001
OPTEL TELECOMMUNICATIONS Vs. C.C.E, INDORE	February 16, 2001
ORBIT SYSTEX (P) LTD., GOA Vs. COMMISSIONER OF CUSTOMS & CENTRAL	February 15, 2001
ORG SYSTEMS AND DDE ORG SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE	February 28, 2001
ORIENT PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE-II	September 12, 2001
ORION BUSINESS SYSTEMS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	October 30, 2001
ORION CHEM P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 3, 2001
ORISSA BRIDGE CONSTRUCTION CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	October 30, 2001
ORISSA CONSTRUCTION CORPORATION LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	August 22, 2001
ORISSA HYDRO POWER CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	September 5, 2001
OSTERN ENGG PVT LTD Vs. COMMR OF CUSTOMS CALCUTTA	April 24, 2001
OSWAL AGRO FURANE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 23, 2001
OSWAL AGRO MILLS Vs. CC, CHANDIGARH	May 18, 2001
OSWAL FATS AND OIL Vs. CCE CHANDIGARH	January 18, 2001
OSWAL HI-TECH (PVT.) LTD. Vs. COMMISSIONER OF CCE, BANGALORE	May 15, 2001
OSWAL PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	July 19, 2001
OSWAL SUGARS LTD. Vs. CCE, CHANDIGARH	April 3, 2001
OTOKLIN PLANTS EQUIPMENTS LTD Vs. COMMISSIONER OF CUSTOMS KANDLA	July 18, 2001
OTTO INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS KOLKATA	October 10, 2001
OUDH SUGAR MILLS LTD. Vs. CCE, LUCKNOW	April 3, 2001
OWENS BROCKWAY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 23, 2001
OXO ALCOHOLS INDUSTRIES ASSOCIATION Vs. DESIGNATED AUTHORITY	April 11, 2001
OXO ALCOHOLS INDUSTRIES' Vs. DESIGNATED AUTHORITY	April 27, 2001
P J PIPES AND VESSELS LTD MUMBAI AND BHARAT J VORA Vs. COLLECTOR OF CUSTOMS MUMBAI	August 28, 2001
P K S LTD Vs. C C IMPORT MUMBAI	April 16, 2001
P MANICKA CHETTIAR Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	October 17, 2001
P S PATHEJA M/S PATHEJA FORGINGS AUTO PARTS MFG LTD SHRI M S PATHEJA SHRI V S PATHEJA SHRI G S PATHEJA AND M/S PATHEJA BROTHERS FORGINGS STAMPINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJ MUMBAI III	July 12, 2001
P V RAO AND PARESH DAXINI Vs. COMMISSIONER OF CUSTOMS MUMBAI	March 12, 2001
P. JOHN ZACHARIA & CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL	September 21, 2001
P. TECH. ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I	December 10, 2001
P.C. COSMA SOPE LTD. Vs. CCE, INDORE	March 29, 2001
P.C. VALAYUDHAN, KERALA Vs. COMMISSIONER OF CUSTOMS	May 28, 2001
P.C. VELAYUDHAN Vs. COMMISSIONER OF CUSTOMS, BANGALORE	November 1, 2001
P.J. NELAPPANA Vs. COLLECTOR OF CUSTOMS, COCHIN	November 2, 2001
P.P. DUTTA WG COMMANDER Vs. CCN, DELHI	May 23, 2001
P.R. CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 21, 2001
P.R. PACKAGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI-II	October 18, 2001
P.S. BEDI & CO. Vs. C.C., NEW DELHI	April 17, 2001
P.S. HUNJAN AND BROTHERS Vs. CCE CHANDIGARH	April 10, 2001
P.T. GOLD COIN SPECIALITIES Vs. CC	December 28, 2001
P.V. NITHA, PROPRIETRIX Vs. APSON & ADISONS KOZHIKODE AND	July 17, 2001
P.V.P. LTD. Vs. CCE, JAIPUR	June 27, 2001
PAC SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	January 22, 2001
PACIFIC GRANITES LTD. Vs. CCE, JAIPUR	May 25, 2001
PACIFIC PHARMACEUTICALS (P) Vs. COMMISSIONER OF CENTRAL EXCISE	June 6, 2001
PACK PLAST INDUSTRIES Vs. CCE, JAIPUR	February 8, 2001
PACKART GLASS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA	September 17, 2001
PADIYATH AIYDROSE ABDUL Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 28, 2001
PADMA PACKAGES (P) LTD. Vs. C.C.E. COIMBATORE	May 3, 2001
PADMASHRI DR. V.V. PATIL SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
PADMAVATHY PANEL BOARDS Vs. COMMISSIONER OF CENTRAL	May 1, 2001
PAHARPUR COOLING TOWERS LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	August 1, 2001
PAHARPUR PLASTICS Vs. COMMISSIONER OF CUSTOMS, NEW	September 17, 2001
PAHARPUR PLASTICS Vs. COMMISSIONER OF CUSTOMS, INLAND	September 21, 2001
PALAK LASER VIDEO CLUB Vs. COMMISSIONER OF CUSTOMS	March 9, 2001
PALI NARAYAN SUGANAN Vs. COMMISSIONER OF CUSTOMS MUMBAI 99	March 14, 2001
PALLIPPADAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN	March 9, 2001
PALM PRINT TEXTILES (INDIA) Vs. CCE, MEERUT	June 4, 2001
PALMTECH ENGINEERS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	April 26, 2001
PAMWI TISSUES LIMITED Vs. CCE, CHANDIGARH	February 5, 2001
PAN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AIRPORT MUMBAI 99	February 26, 2001
PANAMA PETROCHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	August 24, 2001
PANCHMAHAL DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	February 28, 2001
PANCHMAHAL STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA	October 9, 2001
PANCHMAHAL STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 24, 2001
PANCHMAHAL STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 14, 2001
PANDIT D P SHARMA Vs. C C E CALCUTTA IV	May 18, 2001
PANESHWAR STEEL & AGRO Vs. CCE CHANDIGARH	June 1, 2001
PANIHATI RUBBER LTD Vs. CCE KOLKATA III	January 4, 2001
PANKAJ NARAMS HERBAL REMEDIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	March 27, 2001
PANSE AUTOCOMPS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	August 23, 2001
PANYAM CEMENTS & MINERAL IND. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 24, 2001
PANYAM CEMENTS & MINERAL INDUS. Vs. COMMISSIONER OF CENTRAL EXCISE	October 24, 2001
PANYAM CEMENTS AND MINERALS Vs. CCE	September 4, 2001
PANYAM CEMENTS MINERALS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 15, 2001
PAPER PACKAGING (P) LTD., SHIMOGA Vs. COMMISSIONER OF CENTRAL	October 24, 2001
PAPER PACKAGING PVT. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	October 3, 2001
PAPER PACKING PVT. LTD., Vs. COMMISSIONER OF CENTRAL	April 25, 2001
PARADISE STEEL ROLLING MILLS Vs. CCE, CHANDIGARH	June 27, 2001
PARADISE STEEL ROLLING MILLS Vs. CCD CHANDIGARH	May 29, 2001
PARAMOUNT STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 21, 2001
PARAMOUNT SURGIMED Vs. CCE JAIPUR	March 20, 2001
PARAS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	March 5, 2001
PARAS JALAN PLASTO & OILS(P) Vs. COMMISSIONER OF CENTRAL EXCISE,	January 11, 2001
PARDES DEHYDRATION CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 29, 2001
PAREKH MARINE AGENCIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	October 18, 2001
PARESH CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.	February 5, 2001
PARESH SHAH Vs. COMMISSIONER OF CENTRAL EXCISE,	January 3, 2001
PARIKH RESINS & POLYMERS LTD. Vs. C.C.E., GHAZIABAD	May 28, 2001
PARIS PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	July 30, 2001
PARKSON CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 20, 2001
PARLE BEVERAGES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 10, 2001
PARMANAND SINGH, Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I	August 20, 2001
PARMANAND SINGH, DINESH MODI AND Vs. COMMISSIONER OF CENTRAL EXCISE,	August 8, 2001
PARSHURAM CEMENT LTD., SHRI Vs. CCE, LUCKNOW	June 13, 2001
PARSHURAM STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
PARTAP STEEL ROLLING MILLS Vs. C.C.E. CHANDIGARH	February 12, 2001
PARTAP STEELS LTD. Vs. CCE NEW DELHI	April 24, 2001
PARUL CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	March 13, 2001
PARUL CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS BARODA	May 2, 2001
PASHUPATHI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 11, 2001
PASHUPATI CASTINGS (P) LTD. Vs. CCE, LUCKNOW	February 19, 2001
PASHUPATI SEOHUNG LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	August 3, 2001
PASHUPATI TRADERS Vs. COMMISSIONER OF CUSTOMS I MUMBAI	June 7, 2001
PATEL ENGG CO. (S) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 22, 2001
PATEL FILTERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	September 12, 2001
PATEL FILTERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-I	September 17, 2001
PATEL ROLLING MILL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT	October 9, 2001
PATEL ROLLING MILL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	September 25, 2001
PATIALA CASTING PVT. LTD. Vs. C.C.E, CHANDIGARH	May 11, 2001
PATIALA PIPE (P) LTD., Vs. C.C.E., CHANDIGARH	May 11, 2001
PATODIA POLYTEX LTD. Vs. CCE	June 7, 2001
PATODIA POLYTEX LTD. AND PATODIA Vs. COMMISSIONER OF CENTRAL EXCISE	April 20, 2001
PATSPIN INDIA LTD PALAKKAD, Vs. COMMISSIONER OF CUSTOMS & CENTRAL	June 12, 2001
PATTON LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I	October 19, 2001
PATTON LTD Vs. CCE CALCUTTA I	July 2, 2001
PATWARI UDHYOG Vs. CCE, PATNA	June 18, 2001
PAUL AND SONS WOODESIGNS (INDIA) Vs. COMMISSIONER OF C. EX., COCHIN	July 13, 2001
PAVRON SPRAYTECH PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 31, 2001
PAWAN KUMAR DHANUKA AND M/S ETHENIC EXPORTS Vs. C C PREVENTIVE CALCUTTA	April 19, 2001
PAWAN SACHDEVA M S INTERNATIONAL LIMITED AND PEARLS INTERCONTINENTAL LIMITED Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD	March 13, 2001
PCK BUDERUS INDIA TOOL Vs. COMMISSIONER OF CUSTOMS CHENNAI	September 28, 2001
PEACOCK INDUSTRIES LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 24, 2001
PEACOCK INDUSTRIES LTD. Vs. C.C.E., JAIPUR-II	January 13, 2001
PEACOCK PLYWOOD PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CAL IV	October 17, 2001
PEARL CHEMICAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	August 24, 2001
PEARL DRINKS LTD. Vs. CCE, DELHI	July 12, 2001
PEARL PLAST Vs. COMMISSIONER OF CENTRAL EXCISE	November 5, 2001
PEARL POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	December 20, 2001
PEARLS ASSOCIATES Vs. COMMISSIONER OF CUSTOMS	February 5, 2001
PEEJAY RUBBER INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., COCHIN	June 20, 2001
PEER CHEMICALS METALLURGY P LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 31, 2001
PEERLESS CONSULTANCY SERVICES PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	September 28, 2001
PEGASUS MARINE (P) LTD. Vs. C.C. (PREV.), W.B.	August 13, 2001
PEGASUS MARINE (P) LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.	October 8, 2001
PENDIUM COMPUTER ACADEMY Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	June 28, 2001
PENNAR ACQUA EXPORTS LTD. Vs. C.C., CHENNAI	April 30, 2001
PENTAMEDIA GRAPHICS LTD FORMERLY KNOWN AS PENTFOUR SOFTWARE EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 2, 2001
PEOPLES SOCIETY OF SOCIO ECONOMIC DEVELOPMENT Vs. COMMISSIONER OF CUSTOMS PORT CUSTOMS HOUSE KOLKATA	November 22, 2001
PEPSI FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 27, 2001
PEPSI FOODS LTD. Vs. CCE, CHANDIGARH	April 25, 2001
PEPSI FOODS LTD. Vs. CCE CHANDIGARH	January 18, 2001
PEPSI FOODS LTD. Vs. CCE, CHANDIGARH	July 10, 2001
PEPSICO HOLDING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 9, 2001
PEPSICO INDIA HOLDING LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	April 16, 2001
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	February 28, 2001
PEPSICO INDIA HOLDINGS LTD., Vs. COMMISSIONER OF CENTRAL	August 30, 2001
PEPSICO(I) HOLDING PVT. LTD. Vs. CCE, BANGALORE	April 26, 2001
PERFECT ALLOY COMPONENTS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 10, 2001
PERFECT ELECTRIC CONCERN PVT LTD Vs. COMMR OF CENTRAL EXCISE PATNA	July 5, 2001
PERFECT ELECTRIC CONCERN PVT LTD Vs. CCE JSR	May 30, 2001
PERFECT ELECTRIC CONCERN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 28, 2001
PERFECT ELECTRIC CONCERN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	November 2, 2001
PERFECT ELECTRIC CONCERN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 10, 2001
PERFECT ELECTRIC CONCERN PVT. Vs. COMMR. OF CENTRAL EXCISE, JSR.	July 27, 2001
PERFECT INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE	January 19, 2001
PERFECT REFRACTORIES Vs. C.C.E., BHOPAL	January 24, 2001
PERFECT STRIPS Vs. COMMISSIONER OF C. EX.	January 23, 2001
PERFECT TRADING COMPANY AND Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	December 12, 2001
PERIYADARSHINI FABS LTD Vs. COMMISSIONER OF CUSTOMS TRICHY	August 16, 2001
PERMANENT MAGNETS LTD Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX MUMBAI	July 6, 2001
PERMANENT MAGNETS LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT MUMBAI	May 8, 2001
PERSIAN CARPET RUGS Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	May 16, 2001
PESHAWAR SOAP CHEMICAL WORKS Vs. CCE CHANDIGARH	April 11, 2001
PESTICIDES INDIA Vs. CCE JAIPUR	May 9, 2001
PESTICIDES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 23, 2001
PET METAL PVT. LTD. Vs. COMMISSIONER OF CEN. EXCISE,	July 13, 2001
PETALS COSMETICS Vs. COMMISSIONER OF CUSTOMS	November 9, 2001
PETRO CARBON INDIA & OTHERS Vs. CCE, ALLAHABAD	June 12, 2001
PFIZER LTD. Vs. COMMR. OF CUS.	February 2, 2001
PHIL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS GOA	July 17, 2001
PHIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA	October 20, 2001
PHILIP FERNANDES Vs. COMMISSIONER OF CUS.	February 5, 2001
PHILS ENGG CORPN Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI	April 10, 2001
PHOENIX ELECTRIC (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
PHOENIX INDUSTRIES LTD. Vs. C.C.E., MEERUT	February 12, 2001
PHOENIX INDUSTRIES LTD. Vs. CC, NEW DELHI	March 22, 2001
PHOENIX MEDICAL SYSTEM PVT. Vs. COMMR. OF CUSTOMS, CHENNAI	May 30, 2001
PICASSO EXPORTS Vs. COMMISSIONER OF CUSTOMS, CHENNAI	October 1, 2001
PIJUSH KANTI NATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	October 4, 2001
PIJUSH KANTI NATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	October 12, 2001
PIONEER AUTO INDUSTRIES Vs. CCE, CHANDIGARH	February 8, 2001
PIONEER BUSINESS Vs. COMMISSIONER OF CUSTOMS,	February 5, 2001
PIONEER FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 21, 2001
PIONEER INTERNATIONAL AND OTHERS Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 28, 2001
PIONEER TUBEWELL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 10, 2001
PITHAMPUR POLY PRODUCTS Vs. CCE, INDORE	January 4, 2001
PLANT ORGANICS LTD. AND V. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	August 30, 2001
PLASSTICHEMIX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA	August 16, 2001
PLASTIC CONVERTERS, TRUPTI Vs. COMMISSIONER OF CENTRAL EXCISE	September 13, 2001
PLASTICHEMIST INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	July 27, 2001
PLASTICHEMIX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE	September 7, 2001
PLATE PROCESS CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	February 9, 2001
PLATE WEL PROCESS AND CHEMICALS Vs. COMMR. OF C. EX. AND CUS.	April 26, 2001
PLATINUM PLASTICS & INDUS. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 3, 2001
PLAZA CABLE INDUS. LTD. Vs. COMMISSIONER, CENTRAL EXCISE,	May 29, 2001
PLAZA CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	December 20, 2001
PLAZA STEEL ROLLING MILLS (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	March 20, 2001
PLAZA STEEL ROLLING MILLS (P) Vs. C.C.E., NEW DELHI	June 25, 2001
PLAZA STEEL ROLLING MILLS LTD. Vs. CCE, NEW DELHI	April 3, 2001
PODDAR UDYOG LTD. Vs. CCE, CALCUTTA-IV	May 28, 2001
POLYCEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 6, 2001
POLYCHEM LTD Vs. COMMISSIONER OF CUSTOMS NEW KANDLA	May 14, 2001
POLYESTER MOULDING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	January 2, 2001
POLYHYDRON (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	June 7, 2001
POLYSET PLASTICS LTD Vs. COMMISSIONER OF CEN EXCISE SURAT II	June 14, 2001
POONA BOTTLING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	May 25, 2001
POWER BUILD LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BARODA	August 28, 2001
POWER BUILD LTD. Vs. COMMISSIONER OF CEN. EXCISE,	July 13, 2001
POWER GEAR Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE	May 25, 2001
POWER GEAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 26, 2001
POWER ONE MICRO SYSTEMS (P) Vs. COMMISSIONER OF CENTRAL	August 13, 2001
POWER SWITCHGEARS Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	August 28, 2001
POWERTECH INTERNATIONAL Vs. COMMR. OF C. EX.	January 18, 2001
PRA-SUN FERRO ALLOYS & METAL Vs. COMMISSIONER OF CENTRAL EXCISE,	December 21, 2001
PRABHABATI DEVI GOENKA SHRI S K GOENKA AND SHRI G P SINGH Vs. COMMR OF CENTRAL EXCISE CUSTOMS BBSR I	July 2, 2001
PRABHAKAR L MEHTA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE AHMEDABAD	June 29, 2001
PRABHANSH ROUT Vs. COMMISSIONER OF CUSTOMS P MUZAFFARPUR	August 28, 2001
PRABHAT CASTINGS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	June 7, 2001
PRABHAT POLYCOATERS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT	May 3, 2001
PRABHAT ZARDA FACTORY I LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	August 6, 2001
PRABHAT ZARDA FACTORY I LTD Vs. COMMR OF CENTRAL EXCISE PATNA	May 15, 2001
PRABHAT ZARDA FACTORY INDIA LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	September 12, 2001
PRABHAT ZARDA FACTORY INDIA LTD AND MR PRADEEP KUMAR ARYA DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	July 18, 2001
PRADEEP GANNERIWALA Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	May 10, 2001
PRADEEP ULLAL Vs. COMMISSIONER OF CUS., BANGALORE	June 12, 2001
PRADIP KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	August 22, 2001
PRADIP KUMAR SUREKA Vs. COMMISSIONER OF CUSTOMS (PORT),	October 15, 2001
PRAFULLA KUMAR SARANGI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I	August 1, 2001
PRAG JYOTI SYNTEX LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR	December 18, 2001
PRAG JYOTI SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 18, 2001
PRAGATI FOUNDERS, BELGAUM Vs. COMMISSIONER OF CUSTOMS	September 25, 2001
PRAGATI GLYOXAL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 24, 2001
PRAGATI PAPER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	January 11, 2001
PRAGATI SILICONES P. LTD. Vs. CCE DELHI	April 17, 2001
PRAHALAD YADAV Vs. COMMISSIONER OF CUSTOMS PATNA	August 13, 2001
PRAHLAD YADAV Vs. COMMISSIONER OF CUSTOMS PATNA	June 25, 2001
PRAKASH D. SANGHVI, H.S.J. Vs. C.C.EX, MUMBAI	March 24, 2001
PRAKASH DISTILLERY CHEMICAL CO. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 26, 2001
PRAKASH FABRICATORS & Vs. CCE, AURANGABAD	June 22, 2001
PRAKASH IRON STEEL Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 13, 2001
PRAKASH PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	December 11, 2001
PRAKASH POLYESTER P. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	November 8, 2001
PRAKASH ROHIDAS PATIL Vs. COMMISSIONER OF CUSTOMS	December 21, 2001
PRAKASH TEXTILE (GUJARAT) LTD. Vs. COMMISSIONER OF CUSTOMS	September 14, 2001
PRAKASH TEXTILES GUJ LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD	March 5, 2001
PRAKSUN MERCANTILES PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA	October 15, 2001
PRASAM ENTERPRISES Vs. CCE, KANPUR	March 9, 2001
PRASANT ELECTRODES. Vs. CCE, INDORE	January 5, 2001
PRASHANT GLASS WORKS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	August 28, 2001
PRASUN FERRO ALLOYS & METALS, Vs. COMMISSIONER OF CENTRAL EXCISE,	September 28, 2001
PRATAP STEELS LTD. Vs. CCE, NEW DELHI	March 14, 2001
PRATAP STEELS LTD. Vs. COMMR. OF CUS. & C. EX., (APPEALS), BANGALORE	April 27, 2001
PRATAP STEELS LTD., Vs. CCE, NEW DELHI	June 18, 2001
PRAVEEN AHUJA Vs. COMMISSIONER OF CUSTOMS, KANDLA	December 7, 2001
PRAVIN METAL WORKS Vs. COMMISSIONER OF C. EX.	April 28, 2001
PRAVIN METAL WORKS ASHOK PRABHAKAR CHAUDHARI DINESH PRABHAKAR CHAUDHARI PRAVIN PRABHAKAR CHAUDHARI PANKAJ ASHOK CHAUDHARI P P CHAUDHARI UJWALA ASHOK CHAUDHARI P P CHAUDHARI UJWALA ASHOK CHAUDHARI AND V D CHAUDHARI Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	April 12, 2001
PRECAST CONCRETE FACTORY Vs. CCE CHANDIGARH	March 30, 2001
PRECISION MOULDINGS PVT LTD., Vs. COMMISSIONER OF CENTRAL	August 29, 2001
PRECISION PANEL WORKS (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	January 29, 2001
PRECISION PAPER INDUS LTD Vs. CCE CALCUTTA IV	May 28, 2001
PRECISION PAPER INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	August 14, 2001
PRECISION PIPES & TUBES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II	November 2, 2001
PRECISION PIPES TUBES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	September 4, 2001
PRECISION PIPES TUBES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	November 7, 2001
PREM PRAKASH GUPTA & BROS (P) Vs. CCE, KANPUR	June 4, 2001
PREMCHAND PARAMANAND RESHAMWALA Vs. COMMR. OF C. EX., BANGALORE	June 29, 2001
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	July 30, 2001
PREMIER ELECTRIC CORPORATION Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	April 23, 2001
PREMIER IRRIGATION EQUIPMENT LTD Vs. CCE CALCUTTA I	July 6, 2001
PREMIER PLASTIC INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD	April 4, 2001
PREMIER PLASTIC PIPE Vs. COMMISSIONER OF CENTRAL EXCISE,	January 11, 2001
PREMIER PRINTERS, KERALA Vs. COMMISSIONER OF CENTRAL	June 15, 2001
PREMIER TEXTILE PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE	May 17, 2001
PREMIER TEXTILE PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 1, 2001
PREMIER TYRES LTD., Vs. COMMISSIONER OF CENTRAL	September 21, 2001
PREMIUM FERRO ALLOYS LTD., KOCHI Vs. COMMISSIONER OF CENTRAL	September 26, 2001
PREMPREET TEXTILE INDUSTRIES LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I	April 20, 2001
PREMPREET TEXTILE INDUSTRIES LTD PARMARSINGH ICHASINGH PREMAL M VORA AND HEMENDRA L SHAH Vs. COMMISSIONER OF CENTRAL EXCISE SURAT I	July 17, 2001
PRERNA TEXTILES Vs. COMMISSIONER OF CUSTOMS MUMBAI	March 27, 2001
PRESSURE PACK P. LTD. AND SHIVNATH Vs. COMMISSIONER OF CENTRAL EXCISE,	September 19, 2001
PRESSURE SENSITIVE SYSTEMS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
PRESTO MECH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	May 11, 2001
PRESTO PLASTIC RECYCLING Vs. COMMISSIONER OF CUSTOMS KANDLA	June 12, 2001
PRESTRESS WIRE INDUSTRIES SILVASSA AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENRAL EXCISE SURAT II	June 26, 2001
PRETTY WOMEN, SHRI RAMAN Vs. CCE, NEW DELHI	January 15, 2001
PRIME MACHINES COMPANY PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
PRIME TOOLS COMPANY KAMLESH MEHTA AND ROHIT D SHAH Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	July 18, 2001
PRIMELLA SANITARY PRODUCTS PVT. Vs. COMMISSIONER OF C. EX	February 22, 2001
PRIMIER TEXTILES PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	August 9, 2001
PRIMO PICK-N-PACK LIMITED Vs. CCE, BHOPAL	June 12, 2001
PRINCE GHUTKA LTD., Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT	October 5, 2001
PRINCE GUTAKA, SHRI HARIBHAI Vs. CCE NEW DELHI	May 25, 2001
PRINTERS (MYSORE) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	April 18, 2001
PRISTINE CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 11, 2001
PRITHVI KOTHARI Vs. COMMISSIONER OF CUSTOMS A C C MUMBAI	August 1, 2001
PRITHVIRAJ B. JAIN Vs. COMMISSIONER OF CUSTOMS (P)	January 18, 2001
PRIYA BLUE INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX. AND CUS.	February 26, 2001
PRIYA BLUE INDUSTRIES LTD Vs. COMMISSIONER OF CEN EXCISE RAJKOT	April 9, 2001
PRIYA FOOD PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	December 12, 2001
PRIYA FOOD PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	November 1, 2001
PRIYA INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 28, 2001
PRIYA LTD. Vs. COMMISSIONER OF CUSTOMS	November 8, 2001
PRIYANKA B SHAH BUDHIDAM B SHAH INDRAVARDHAN R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD	March 30, 2001
PRIYANKA CARBON AND CHEMICAL INDS Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD	March 21, 2001
PROCESS PUMPS (INDIA) PVT. LTD., Vs. COMMISSIONER OF CENTRAL	December 10, 2001
PROCTER AND GAMBLE INDIA LTD. Vs. CCE, INDORE	June 6, 2001
PROJECTS DEVELOPMENT INDIA LTD Vs. C C E JAMSHEDPUR	July 12, 2001
PROSEALS CLOSURES (P) LTD., Vs. COMMISSIONER OF CENTRAL	September 19, 2001
PROTON STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II	November 6, 2001
PSG ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	May 23, 2001
PSI DATA SYSTEMS LTD., Vs. COMMISSIONER OF CUSTOMS	April 25, 2001
PUB. ENGG. PRE-STRESSED (P) Vs. C.C.E., CHANDIGARH	June 19, 2001
PUDUMJEE AGRO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE	March 27, 2001
PUJA ENTERPRISES Vs. C C, MUMBAI	March 22, 2001
PUJA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	September 7, 2001
PUJARA PACKAGING Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 27, 2001
PULSOR RUBBER MFG. CO. PVT. Vs. C.C.E., CALCUTTA-III	May 2, 2001
PUNEET STEEL & ALLOYS (P) LTD. Vs. CCE, JAIPUR	February 27, 2001
PUNEET STEEL & ALLOYS LIMITED Vs. CCE, JAIPUR	June 22, 2001
PUNEET STEELS & ALLOYS Vs. CCE, JAIPUR	January 16, 2001
PUNJAB ALKALIES & CHEMICALS Vs. CCE, CHANDIGARH	April 12, 2001
PUNJAB CON CAST STEELS Vs. CCE, CHANDIGARH	May 16, 2001
PUNJAB CONCAST STEELS Vs. CCE CHANDIGARH	February 16, 2001
PUNJAB FIBRE LTD. Vs. CCE, CHANDIGARH	May 10, 2001
PUNJAB FINANCE CO DELHI Vs. COMMISSIONER OF CUSTOMS PATNA	July 30, 2001
PUNJAB LAMINATES LTD. Vs. CCE, CHANDIGARH	February 7, 2001
PUNJAB RECORDER LTD. Vs. CCE, CHANDIGARH	May 24, 2001
PUNJAB STATE SPORTS COUNCIL Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 15, 2001
PUNJAB STATE SPORTS COUNCIL Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 26, 2001
PUNJAB TRACTORS LTD. Vs. CCE, NEW DELHI	June 20, 2001
PUNJAB WOOLCOMBERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	January 1, 2001
PUNSUMI INDIA LTD Vs. CCE, JAIPUR	February 26, 2001
PUNSUMI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 3, 2001
PUNSUMI INDIA LTD. Vs. CCE, JAIPUR	January 19, 2001
PURE METAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA	August 29, 2001
PURNA SAHAKARI SAKHAR KARKHANA Vs. COMMISSIONER OF CENTRAL EXCISE,	December 4, 2001
PURSHOTAM CHATRABHUJ THACKER Vs. COMMISSIONER OF CUSTOMS KANDLA	May 10, 2001
PURULAX ELECTRIC P LTD Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX MUMBAI	May 17, 2001
PURUSHOTHAM GOKULDAS, Vs. COMMISSIONER OF CENTRAL EXCISE,	October 9, 2001
PURVI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA	October 9, 2001
PURVI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	September 14, 2001
PUSHPAMAN FORGINGS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 18, 2001
PVP LTD. Vs. CCE, JAIPUR	January 18, 2001
QUADROMATIC ENGG. P. LTD. AND Vs. CCE PUNE	April 24, 2001
QUALITY FABRICATORS AND Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI AND QUALITY FABRICATORS	October 19, 2001
QUICK INTERNATIONAL Vs. COMMISSIONER OF CUS., CALCUTTA	January 24, 2001
QUREISHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	October 30, 2001
R G INTERNATIONAL Vs. CC CALCUTTA	June 22, 2001
R G SALES P LTD Vs. C C PORT CALCUTTA	April 27, 2001
R K INDUSTRIES Vs. COMMISSIONER OF CUSTOMS CHENNAI	May 3, 2001
R K TRADERS Vs. COMMISSIONER OF CUSTOMS CHENNAI	December 6, 2001
R P G CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	July 11, 2001
R S JULLIRAM SHAMLAL Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	October 11, 2001
R S L LTD Vs. CCE INDORE	January 16, 2001
R.B. KNIT EXPORTS Vs. CC, AMRITSAR	June 20, 2001
R.B. KNIT EXPORTS Vs. COMMISSIONER OF CUSTOMS, AMRITSAR	November 27, 2001
R.B. POLYSACKS Vs. CCE, INDORE	June 18, 2001
R.B. POLYSACKS Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	November 29, 2001
R.B. PRECISION COMPONENTS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE	May 14, 2001
R.C. MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	November 7, 2001
R.C.I. INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 29, 2001
R.J. METALS (P) LTD., Vs. COMMISSIONER OF CENTRAL	June 25, 2001
R.K. MARBLES LTD. Vs. CCE, JAIPUR-II	April 12, 2001
R.K. METAL & PLASTIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 10, 2001
R.K. TEXCON (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 26, 2001
R.L. KHANNA & CO. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	October 22, 2001
R.M.I. STEEL Vs. CCE, MEERUT	January 10, 2001
R.S. INDUSTRIES Vs. CCE, JAIPUR	April 26, 2001
R.S. INDUSTRIES (RM) LTD. Vs. C.C.E., JAIPUR	March 22, 2001
R.S. INDUSTRIES (RM)LTD. Vs. CCE, JAIPUR	May 18, 2001
R.S. MEHRA TRADING COMPANY, Vs. COMMISSIONER OF CUSTOMS,	May 21, 2001
R.S. MOVERS Vs. CCE, NEW DELHI	January 24, 2001
RADHEKRISHNA PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE &	April 17, 2001
RADHEY SHYAM GUPTA Vs. COMM OF CUSTOMS KOLKATA	January 22, 2001
RADHEY SHYAM GUPTA Vs. COMMISSIONER OF CUSTOMS CALCUTTA	April 30, 2001
RADHEY SHYAM RATANLAL AND OTHERS Vs. COMMISSIONER OF CUSTOMS SHEVA RAIGAD	July 20, 2001
RADIANT CABLES LTD. Vs. COMMISSIONER OF C.EX., HYDERABAD	March 15, 2001
RADIANT FLEXIBLE PACKING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	November 27, 2001
RADO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	September 21, 2001
RAFAHAT ALI Vs. COMMISSIONER OF CUSTOMS PREVENTIVE PATNA	November 29, 2001
RAFAHAT ALI Vs. COMMISSIONER OF CUSTOMS P PATNA	October 10, 2001
RAGHAV ALLOYS LTD. Vs. C.C.E. CHANDIGARH	March 25, 2001
RAGHBIR INTERIORS PVT. LTD. Vs. COMMISSIONER OF CEN. EXCISE,	May 16, 2001
RAGHO JI CEMENT MFG. CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	April 26, 2001
RAGHUVANSHI MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 21, 2001
RAGHUVANSHI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 6, 2001
RAGHUVEER METAL IND. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II	December 4, 2001
RAGICUT TOOLS PVT. LTD. Vs. C.C.E., PUNE	April 20, 2001
RAHAT HUSSAIN Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL	August 1, 2001
RAHUL ASSOCIATES Vs. COMMISSIONER OF CUSTOMS	September 7, 2001
RAINBOW INKS AND VARNISH MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	June 20, 2001
RAINBOW KNITTERS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	December 10, 2001
RAIPUR ABRSIVES (P) LTD. Vs. CCE, CHENNAI-III	July 20, 2001
RAIZADA EXPORTS AND ANIL RAIZADA Vs. COMMISSIONER OF CUSTOMS, KANDLA	December 14, 2001
RAJ CEMENT Vs. CCE, JAIPUR	March 29, 2001
RAJ CEMENT LTD. Vs. CCE, JAIPUR	May 2, 2001
RAJ KUMAR JHAWAR Vs. CC,CALCUTTA	June 27, 2001
RAJ KUMAR KESHARI Vs. COMMISSIONER OF CUS. (PREV.), CALCUTTA	May 4, 2001
RAJ KUMAR KESHARI Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	May 3, 2001
RAJ PETROLEUM PRODUCTS LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	June 22, 2001
RAJA MECHANICAL CO. (P) LTD. Vs. C.C.E. DELHI-III	March 20, 2001
RAJALAKSHMI TEXTILE PROCESSORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	August 17, 2001
RAJAN FABRICATORS PVT. LTD. Vs. COMMISSIONER OF C. EX.	January 10, 2001
RAJAN PRINTS AND JAWAHARLAL K. Vs. COMMISSIONER OF CENTRAL EXCISE	September 13, 2001
RAJAN PRINTS AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I	March 29, 2001
RAJAN PRINTS JAWAHAR K VAKHARIA Vs. COMMISSIONER OF CENTRAL EXCISE SURAT	April 16, 2001
RAJASHREE CEMENT Vs. COMMISSIONER OF C. EX., BELGAUM	January 8, 2001
RAJASTAN SPG. AND WVG. MILLS Vs. CCE, JAIPUR	April 20, 2001
RAJASTHAN CHEMICALS AND Vs. C.C.E., JAIPUR	January 2, 2001
RAJASTHAN CYLINDERS & Vs. C.C.E., JAIPUR	May 28, 2001
RAJASTHAN EXPLOSIVES & Vs. CCE, JAIPUR	June 14, 2001
RAJASTHAN EXPLOSIVES, SHRI Vs. CCE JAIPUR	June 8, 2001
RAJASTHAN PIGMENT & CHEMICALS Vs. C.C.E, JAIPUR	May 8, 2001
RAJASTHAN SPG & WIV MILLS LTD. Vs. CCE JAIPUR	February 12, 2001
RAJASTHAN SPG WVG MILLS LTD M/S BHILWARA SPINNERS SH D P MANGAL SH S K AGARWAL SH B N FITKARIWALA M/S PURVI FABRICS TEXTURISE PVT LTD SH J C LADDHA SH R N GUPTA SH P MAHESHWARI AND SH SHEKHAR AGARWAL Vs. CCE JAIPUR	April 4, 2001
RAJASTHAN SYNTHETIC Vs. C.C.E., JAIPUR	May 3, 2001
RAJASTHAN SYNTHETIC Vs. C.C.E., JAIPUR	February 2, 2001
RAJASTHAN TEXTILE MILLS & Vs. CCE, JAIPUR	April 20, 2001
RAJAT GUPTA Vs. COMMISSIONER OF CUSTOMS, BANGALORE	April 12, 2001
RAJAT WIRES (P) LTD. Vs. C.C.E., DELHI	May 3, 2001
RAJBEER SINGH Vs. COMMISSIONER OF CUSTOMS, NEW	June 14, 2001
RAJEEV KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 23, 2001
RAJEEV KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS KANDLA	July 26, 2001
RAJENDRA BROS. AND SH. Vs. CC, NEW DELHI	April 12, 2001
RAJENDRA BROTHERS 2 SHRI Vs. CC, NEW DELHI	June 12, 2001
RAJENDRA KUMAR MOHTA AND MORE Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 11, 2001
RAJENDRA M. CHENDEKAR Vs. COMMISSIONER OF CUSTOMS (P),	September 18, 2001
RAJENDRA MANJENATH CHENDEKAR Vs. COMMISSIONER OF CUSTOMS (P),	May 1, 2001
RAJENDRA MECHANICAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	December 4, 2001
RAJENDRA MECHANICAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III	December 18, 2001
RAJESH AGARWAL AND OTHERS Vs. CC NER SHILLONG	July 9, 2001
RAJESH AGARWAL AND OTHERS Vs. CC NER SHILLONG	July 13, 2001
RAJESH B. SHAH Vs. CC, AHMEDABAD	July 16, 2001
RAJESH EXPORTS LTD. Vs. COMMISSIONER OF CUS., BANGALORE	January 17, 2001
RAJESH HEM NARAYAN PATRA Vs. COMMISSIONER OF CUSTOMS P AHMEDABAD	April 12, 2001
RAJESH KUMAR BUBNA AND RAJ MANGAL KUNWAR Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	September 25, 2001
RAJESH PODDAR AND LOHA ISPAT P LTD Vs. COMMISSIONER OF CEN EXCISE MUMBAI VII	August 14, 2001
RAJESH WIRE MANUFACTURING CO. Vs. COMMISSIONER OF CENTRAL EXCISE	July 24, 2001
RAJHANS METAL LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS KANDLA	April 12, 2001
RAJHANS REFRACTORIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 1, 2001
RAJNARAYAN JWALAPRASAD AND OTHERS Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 29, 2001
RAJNISH STEEL INDUSTRIES, Vs. COMMISSIONER OF CUSTOMS	December 5, 2001
RAJPUTANA STEEL CASTINGS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 5, 2001
RALLIWOLF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	March 7, 2001
RALSON INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS	May 18, 2001
RAM CHARAN SINGHA CO Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	November 2, 2001
RAM DARSHAN ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE &	February 6, 2001
RAM GOYAL Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	December 11, 2001
RAM KRISHAN AND RAM LAKHAN Vs. CC, LUCKNOW	January 4, 2001
RAM KUMAR AGARWAL Vs. CCE., INDORE	May 4, 2001
RAM LAL SAH Vs. COMMISSIONER OF CUSTOMS PATNA	May 30, 2001
RAM NAWAL TRIPATHY AND Vs. COMMISSIONER OF CUSTOMS P PATNA	October 9, 2001
RAM PRASAD MONDAL Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	August 22, 2001
RAM SARUP INDUS. CORPN. Vs. CCE, BOLPUR	August 7, 2001
RAMA ENTERPRISES Vs. CCE, CHANDIGARH	February 2, 2001
RAMA ENTERPRISES Vs. CC, HYDERABAD	May 21, 2001
RAMA ENTERPRISES IRON & STEEL Vs. C.C.E., CHANDIGARH	May 28, 2001
RAMA PROCESSORS Vs. CCE CHANDIGARH	February 16, 2001
RAMA SPINNERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 5, 2001
RAMA TIMES, DELHI Vs. CCE, NEW DELHI	January 19, 2001
RAMACHANDRA REXINS LTD., Vs. COMMISSIONER OF CENTRAL	November 23, 2001
RAMAKRISHNA MISSION HOSPITAL Vs. COMMISSIONER OF CUSTOMS KOLKATA	November 9, 2001
RAMANA SHETTY Vs. COMMISSIONER OF CUSTOMS, COCHIN	January 9, 2001
RAMCHANDRA CARPET PALACE Vs. COMMISSIONER OF CUSTOMS	October 16, 2001
RAMCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	May 30, 2001
RAMCO STEEL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 29, 2001
RAMESH H. ASHAR AND Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II	October 10, 2001
RAMESH H. ASHAR AND ARUN H. ASHAR Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
RAMESH K. AGARWAL, RAVI SHANKAR Vs. COMMISSIONER OF CUSTOMS	September 12, 2001
RAMKA SILK HOUSE Vs. CC	May 30, 2001
RAMKA SILK HOUSE Vs. COMMISSIONER OF CUSTOMS MUMBAI	April 26, 2001
RAMNATH OMKARMAL STEEL Vs. COMMISSIONER OF CENTRAL EXCISE,	May 2, 2001
RAMNIRANJAN KEDIA TOURISM SERVICES PVT LTD Vs. COMMISSIONER OF CUSTOMS IMP MUMBAI	April 9, 2001
RAMNIRANJAN KEDIA TOURISM SERVICES PVT. LTD. Vs. CC	January 8, 2001
RAMSWARUP UTPADAK Vs. C C E CALCUTTA III	July 13, 2001
RANA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	September 27, 2001
RANBAXY LABORATORIES LTD. Vs. CCE, BHOPAL	May 16, 2001
RANDSUN ENGINEERING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE VIZAG	October 5, 2001
RANE (MADRAS) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	November 27, 2001
RANE (MADRAS) LTD., HOOTAGALLI Vs. COMMISSIONER OF CENTRAL	October 23, 2001
RANE (MADRAS) LTD., MYSORE Vs. COMMISSIONER OF CENTRAL	August 8, 2001
RANE BRAKE LININGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 7, 2001
RANE BRAKE LININGS LTD. Vs. CCE-II	July 20, 2001
RANE LUK CLUTCH LTD Vs. COMMR OF CEX	July 26, 2001
RANFLEX (I) P. LTD. BANGALORE Vs. COMMISSIONER OF CENTRAL	August 20, 2001
RANGOLI SAREES LTD Vs. COMMISSIONER OF CUSTOMS PREV W B CALCUTTA	January 18, 2001
RANI SATI FABRIC MILLS (P) LTD. Vs. COMMR. OF C. EX.	January 17, 2001
RANJEEV ALLOYS LTD. AND OTHERS Vs. CCE MEERUT AND OTHERS	February 28, 2001
RANJIT BAKSHI GUPTA AND Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	November 21, 2001
RANJIT BAKSI GUPTA AND OTHERS Vs. COMMR OF CENTRAL EXCISE CAL III	August 24, 2001
RANJIT KUMAR SARKAR Vs. COMMISSIONER OF CUSTOMS AIRPORT CALCUTTA	July 18, 2001
RANJITA AGENCIES Vs. C C PORT CALCUTTA	June 18, 2001
RANK INDUSTRIES Vs. COMMISSIONER OF C EX	March 5, 2001
RANKA WIRES (P) LTD. Vs. COMMISSIONER OF C.EX. COIMBATORE	May 15, 2001
RAPID CONTROLS PVT. LTD. & ANR. Vs. CCE	April 12, 2001
RAPTAKOS BRETT & COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 29, 2001
RAPTAKOS BRETT & COMPANY LTD. Vs. COMMISSIONER OF C. EX.	October 30, 2001
RAS CHEMICALS ERNAKULAM, Vs. COMMISSIONER OF CENTRAL	June 14, 2001
RASHTRIYA CHEMICALS FERTILIZERS LTD MUMBAI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	June 8, 2001
RASILABEN H. RATHOD, JASHWANT K. Vs. COMMISSIONER OF CUSTOMS,	October 9, 2001
RATAN DAS AND Vs. COMMISSIONER OF CUSTOMS PREV PATNA	September 25, 2001
RATAN UDYOG Vs. COMMISSIONER OF CUSTOMS	March 12, 2001
RATANGIRI (INDIA) LTD INDOKEM LTD Vs. COMMISSIONER OF CUSTOMS, AIR	April 16, 2001
RATHI ISPAT LTD. & OTHERS Vs. CCE MEERUT	April 23, 2001
RATHI UDYOG LTD. Vs. CCE MEERUT	May 9, 2001
RATHIKA PVT. LTD. Vs. COMMR. OF C. EX. AND CUS.	March 8, 2001
RATILAL AND SONS Vs. COMMISSIONER OF CUS. (IMPORT)	February 27, 2001
RATILAL HEMRAJ Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 16, 2001
RATNAGIRI BUILDING PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	February 20, 2001
RATNAJEET POLYCON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 13, 2001
RATNAJEET POLYCON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 17, 2001
RAVI HI TECH LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 26, 2001
RAVI HI TECH LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	December 20, 2001
RAVI HI-TECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 5, 2001
RAVI HI-TECH LTD. Vs. COMMR. OF CENTRAL EXCISE, JSR.	August 10, 2001
RAVI PLASTICS INDUSTRIES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 5, 2001
RAVI STEEL INDUSTRIES AND D.G. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
RAVI VEGETABLE OIL Vs. COLLECTOR OF CENTRAL EXCISE	May 18, 2001
RAVINDRAN NAIR, PARTNER OF Vs. COMMISSIONER OF CENTRAL EXCISE &	April 20, 2001
RAY CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE,	March 9, 2001
RAYBAND CHEMICALS, INDORE Vs. CCE, INDORE	June 1, 2001
RAYCHEM RPG LTD Vs. COMMISSIONER OF CENTRAL EXCISE	March 22, 2001
RAYMOND CALITRI DENIM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	August 14, 2001
RAYMONDS LTD. & SH. PREMAL Vs. CCE, AURANGABAD	March 28, 2001
REAL LAMINATES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 30, 2001
REBY CASTINGS (PVT.) LTD. Vs. CCE JAIPUR	April 23, 2001
RECKITT BENCKISER (INDIA) Vs. CCE, BOLPUR	August 21, 2001
RECKITT BENCKISER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
RECKITT BENCKISER INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	October 9, 2001
RECKITT BENCKSIER INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	November 23, 2001
RECO INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, NEW	March 23, 2001
RECON CASTINGS P LTD Vs. C C E CALCUTTA II	August 8, 2001
RED ARROW AIR EXPRESS (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS,	August 2, 2001
REDICE CO INDIA LTD Vs. CCE CALCUTTA II	May 28, 2001
REESAN INFO. MANAGEMENT RESOURCES (I) P. LTD. Vs. C.C.E. & CUS. (A), COCHIN	May 18, 2001
REFRIGERATION AGENCIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	June 21, 2001
REGENT EXIM INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 28, 2001
RELAXO INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III	December 20, 2001
RELAXO RUBBER LTD. AND M/S. Vs. COMMISSIONER OF CUSTOMS, NEW	April 26, 2001
RELAXO RUBBER LTD. AND M/S. Vs. COMMISSIONER OF CUSTOMS, NEW	May 18, 2001
RELIABLE CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 1, 2001
RELIABLE EXPORTS Vs. COMMISSIONER OF CUSTOMS E P MUMBAI	May 10, 2001
RELIANCE INDUSTRIES LIMITED Vs. DESIGNATED AUTHORITY	May 14, 2001
RELIANCE INDUSTRIES LTD H R SHAH AND M B PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I	July 12, 2001
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
RELIANCE INDUSTRIES LTD. Vs. COLLECTOR OF CENTRAL EXCISE	October 30, 2001
RELIANCE INDUSTRIES LTD. Vs. DESIGNATED AUTHORITY THE	April 23, 2001
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 28, 2001
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III	October 8, 2001
RELIANCE JUTE MILLS INTERNATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	August 28, 2001
RELIANCE MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE,	January 9, 2001
RELIANCE RASAYAN PRIVATE LIMITED Vs. CCE AND C	January 8, 2001
REMI METALS GUJARAT LTD Vs. COMMISSIONER OF CEN EXCISE VADODARA	July 27, 2001
REMINGTON RAND OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 30, 2001
RENCAL CHEMICAL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 2, 2001
REPL ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 12, 2001
RESINA COMBINATION Vs. COLLECTOR OF CUSTOMS MADRAS	July 24, 2001
REWA FAN INDUSTRIES Vs. CCE, BHOPAL	January 16, 2001
REXIN SEA INDIA Vs. COMMISSIONER OF CENTRAL	September 14, 2001
REXON INDUSTRIES AND OTHERS Vs. CCE CALCUTTA II	July 16, 2001
RICHARDSON & CRUDDAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 9, 2001
RIDHI SINDHI MILLS (I) PVT. Vs. C.C.E., JAIPUR	April 1, 2001
RING GEARS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, ACC,	November 7, 2001
RISHAB CHEM. (P) LTD. Vs. CCE, INDORE	June 27, 2001
RISHAB HANDICRAFTS S/SHRI BRIJESH GUPTA B K MATHUR AND ANUJ GUPTA Vs. CC NEW DELHI	June 13, 2001
RISHAB STEELS Vs. COMMISSIONER OF CENTRAL EXCISE,	March 26, 2001
RISHABH INSTRUMENTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	March 23, 2001
RISHABH INSTRUMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 23, 2001
RISHIROOP RUBBER INTERNATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I	April 23, 2001
ROBERT A. COPONE Vs. COMMISSIONER OF CENTRAL EXCISE	December 4, 2001
ROCKMAN CYCLE INDUSTRIES LTD. Vs. CCE, CHANDIGARH	February 26, 2001
ROLIFLEX CABLE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
ROLLATAINERS LTD. Vs. CCE, DELHI	April 10, 2001
ROLLS TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	December 4, 2001
RONAK DYEING LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	August 1, 2001
RONAK DYEING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III	August 3, 2001
ROOFIT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA	October 23, 2001
ROOFIT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	June 6, 2001
ROPLAS (INDIA) LTD. Vs. CCE & C	January 19, 2001
ROPLAS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CUSTOMS PUNE	April 16, 2001
ROSA SUGAR WORKS Vs. CCE, KANPUR	February 15, 2001
ROSA SUGAR WORKS Vs. CCE, LUCKNOW	May 17, 2001
ROTOMOULD INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA	August 16, 2001
ROY MEDICAL AND PRIYA MEDICAL CENTRE Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA	November 29, 2001
ROYAL AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II	October 9, 2001
ROYAL AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE,	September 18, 2001
ROYAL CUSHION VINYL AND M/S ASIAN PETROPRODUCTS EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	March 23, 2001
ROYAL FURNITURE LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	June 28, 2001
ROYAL PROCESSORS P. LTD. Vs. CCE, CHANDIGARH	January 24, 2001
ROYAL RADIATORS POONA RADIATORS OIL COOLERS YOUNG INDUSTRIES TALAB ENGINEERING CO KONDWA ENGINEERING WORKS KONDWA AGRO INDUSTRIES POONA HEAT EXCHANGERS AND TALAB FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS PUNE	August 16, 2001
RPG CABLES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	October 24, 2001
RPG LIFE SCIENCES LTD. Vs. COMMISSIONER OF CEN. EXCISE,	June 21, 2001
RPG LIFE SCIENCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-VI	October 8, 2001
RPG LIFE SCIENCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 20, 2001
RPG TELECOM LTD., MYSORE Vs. COMMISSIONER OF CENTRAL	November 21, 2001
RSL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 30, 2001
RUCHI ORGANICS LTD. Vs. CCE KANPUR	February 15, 2001
RUHI RUBBER INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE &	April 20, 2001
RUKHAMA INDS. Vs. CCEX, ARUANGABAD	August 8, 2001
RUMIKA ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE	September 7, 2001
RUPA CO LTD Vs. COMMISSIONER OF CUSTOMS KOLKATA	December 20, 2001
RUPENTHAL AMERICAL LTD. Vs. CCE, JAIPUR	June 8, 2001
RUTVI STEELS & ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT	September 17, 2001
S A I L Vs. COLLECTOR OF C EX	February 8, 2001
S A I L Vs. C C E BBSR	May 25, 2001
S A I L Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	April 19, 2001
S A I L Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESHWAR	January 9, 2001
S A I L ROURKELA STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	September 28, 2001
S G MULTICAST P LTD Vs. C C E JAMSHEDPUR	April 26, 2001
S G MULTICAST PVT LTD Vs. COMMR OF CENTRAL EXCISE JSR	April 20, 2001
S K ENTERPRISES AND S K GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	August 3, 2001
S M ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI 99	February 26, 2001
S N ARUNACHALAM SONS Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 4, 2001
S R F LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	December 7, 2001
S R F LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	February 7, 2001
S R F LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 8, 2001
S R FOILS LTD NEW DELHI Vs. CCE NEW DELHI	May 17, 2001
S R PROJECTS I PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	September 21, 2001
S R SPRINGS PVT LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR II	November 21, 2001
S S SINGH PORT OFFICER CARE PARADIP Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BBSR I	September 24, 2001
S T P LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 10, 2001
S. CHAKRAVORTY Vs. COMMISSIONER OF C. EX.	January 19, 2001
S. CHEMS & ALLIED PRODUCERS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 16, 2001
S. KUMAR DETERGENT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 18, 2001
S. KUMAR DETERGET (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	November 21, 2001
S. KUMARS Vs. CCE INDORE	June 1, 2001
S. THANGASAMY Vs. C.C.E. MADURAI	June 13, 2001
S.A.I.L. Vs. C.C.E., RAIPUR	April 30, 2001
S.A.I.L. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 22, 2001
S.A.I.L. Vs. C.C.E., JAMSHEDPUR	April 26, 2001
S.A.I.L. (D.S.P.) Vs. C.C.E. BOLPUR	January 18, 2001
S.A.I.L., ROURKELA STEEL Vs. C.C.E. & C., BHUBANESWAR-II	July 19, 2001
S.B. RESHELLERS PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	March 12, 2001
S.G. FOUNDRY AND ROLLING MILL (P) LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR	August 9, 2001
S.G. MULTICAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 14, 2001
S.G.N. TELECOME LTD. Vs. C.C.E., CHANDIGARH	April 19, 2001
S.H. KELKAR & CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 20, 2001
S.H. YASMEEN & CO. Vs. COMMISSIONER OF C.EX. GUNTUR	June 7, 2001
S.J. SHAH & SONS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 19, 2001
S.K. BANSAL STEEL ALLOYS (P) Vs. CCE, JAIPUR	May 1, 2001
S.K.N. ASSOCIATES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 15, 2001
S.K.S. LTD. Vs. CCE, NEW DELHI	January 23, 2001
S.M. IMPEX Vs. COMMISSIONER OF CUSTOMS, ACC,	May 14, 2001
S.M. STEELS Vs. CCE KANPUR	January 22, 2001
S.N. SONI Vs. CCE, JAIPUR	February 1, 2001
S.N.A.G. INDUSTRIES LTD. Vs. CCE CHANDIGARH	May 4, 2001
S.P. WORSTED SPINNING, MILLS Vs. CCE, CHANDIGARH	May 22, 2001
S.P.L. INDUSTRIES LTD. Vs. C.C.E., FARIDABAD	March 29, 2001
S.R. FOILS LTD. Vs. CCE, DELHI-1	June 22, 2001
S.R. INTERMEDIATES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 1, 2001
S.R.F. LIMITED Vs. CCE, CHENNAI	April 12, 2001
S.R.F. LTD., BHIWANDI Vs. CCE, JAIPUR	January 11, 2001
S.S. ENTERPRISES Vs. CCE, KANPUR	January 22, 2001
S.S. ENTERPRISES AND M/S S.K. Vs. CCE, BANGALORE	May 18, 2001
S.S. GUPTA AND ORS. Vs. COMMISSIONER OF CUSTOMS	June 21, 2001
S.S. SHARMA AND ASHWINI KUMAR MORE Vs. COMMISSIONER OF CUSTOMS, KANDLA	September 11, 2001
S.S. SINGH Vs. COMMISSIONER OF CUS. & C. EX., BBSR-I	September 21, 2001
S.S.B. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 16, 2001
S.T. FORGINS Vs. CCE DELHI	May 15, 2001
S/SH. ARVIND TOMAR & RAJVEER SINGH Vs. C.C., NEW DELHI	March 28, 2001
S/SH. L.M. SONI, SHYAM SUNDER AND Vs. CC, DELHI	April 4, 2001
S/SHRI BISWANATH PRAMANIK AND Vs. C.C. (P), WEST BENGAL	May 2, 2001
S/SHRI POOSA RAM AND OTHERS Vs. C.C. JAIPUR	February 4, 2001
S/SHRI SUNIL GULATI & J.P. SINGH Vs. COMMISSIONER OF CUSTOMS, NEW	May 4, 2001
SAASTHA PLASTICS (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	May 24, 2001
SAB NIFE POWER SYSTEMS LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI 38	March 14, 2001
SABNIFE POWER SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	September 10, 2001
SACEDE INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, &	March 29, 2001
SACHIN MITTAL Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	October 3, 2001
SACHIN MITTAL Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	November 6, 2001
SACHINES IMPEX AND SHRI R.N. Vs. COMMISSIONER OF CENTRAL EXCISE	October 18, 2001
SACHINS IMPEX AND R.N. MHATRE Vs. COMMISSIONER OF CENTRAL EXCISE,	November 20, 2001
SACHINS IMPEX AND R.N. MHATRE Vs. COMMISSIONER OF CENTRAL EXCISE,	October 10, 2001
SACHINS IMPEX AND R.N. MHATRE Vs. COMMISSIONER OF CENTRAL EXCISE	November 26, 2001
SACO ALLOYS Vs. CCE JAIPUR	June 1, 2001
SAFARI INDUSTRIES (INDIA) LTD. Vs. COMMR. OF C. EX.	March 9, 2001
SAFEPACK LIMINATIONS & Vs. COMMISSIONER OF CENTRAL EXCISE,	February 6, 2001
SAFIRE CINE PRIOGRAPH Vs. COMMISSIONER OF CUSTOMS	December 7, 2001
SAGAR CEMENTS Vs. CCE, HYDERABAD-III	April 27, 2001
SAHA PODDER PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	November 8, 2001
SAHAJ ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD II	February 16, 2001
SAHELI SYNTHETICS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I	September 4, 2001
SAHELI SYNTHETICS PVT LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I	July 4, 2001
SAHELI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CUS. AND C. EX.	September 10, 2001
SAHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	December 5, 2001
SAI GALVANIZERS & Vs. COMMISSIONER OF CENTRAL EXCISE,	June 20, 2001
SAI SHIPPING CO. (P) LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 19, 2001
SAIKAT BANERJEE Vs. COMMISSIONER OF CUSTOMS	November 8, 2001
SAIL Vs. CCE, RAIPUR	June 14, 2001
SAIL Vs. CCE, JSR	May 18, 2001
SAIL Vs. COMMR OF CENTRAL EXCISE JSR	August 7, 2001
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	December 21, 2001
SAIL Vs. CCE JSR	July 18, 2001
SAIL Vs. COMMR OF CENTRAL EXCISE BOL	August 6, 2001
SAIL Vs. CC CALCUTTA	April 27, 2001
SAIL A S P DURGAPUR Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	September 24, 2001
SAIL ASP DURGAPUR Vs. CCE BOLPUR	May 28, 2001
SAIL BOKARO STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 7, 2001
SAIL DURGAPUR Vs. C C E BOLPUR	April 23, 2001
SAIL DURGAPUR STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	September 5, 2001
SAIL DURGAPUR STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	October 16, 2001
SAIL, BOKARO STEEL PLANT Vs. CCE, JSR.	January 4, 2001
SAIL, DURGAPUR STEEL PLANT Vs. COMMISSIONER OF CUSTOMS, KOLKATA	November 20, 2001
SAILESH KUMAR MEHETA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I	September 17, 2001
SAILESH KUMAR MEHETA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I	October 15, 2001
SAKTHI SUGARS LTD. Vs. COMMR. OF CEX, CHENNAI	June 27, 2001
SALORA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, AIR	September 17, 2001
SALZER CONTROL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI	June 6, 2001
SAM INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	October 10, 2001
SAMCOR GLASS LIMITED AND ORS. Vs. CCE	February 14, 2001
SAMCOR GLASS LTD. Vs. C.C.E., JAIPUR	April 3, 2001
SAMEER INDUSTRIES AND OTHERS Vs. COMMISSIONER OF CUSTOMS KANDLA	June 26, 2001
SAMGAM PALACE Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	November 5, 2001
SAMIR KUMAR DEY Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	November 27, 2001
SAMIR KUMAR DEY RAMANAND GUPTA AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	December 13, 2001
SAMPATRAJ M. BOTHRA Vs. COMMISSIONER OF CENTRAL EXCISE,	November 27, 2001
SAMTEL (INDIA) LTD. Vs. CCE, JAIPUR-II	June 21, 2001
SAMTEL INDIA LTD. Vs. C.C.E., NEW DELHI	May 8, 2001
SAMURAI ELECTRONICS PVT LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	April 16, 2001
SAN ENGG. & LOCOMOTIVE CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	March 28, 2001
SANDIP BASAK Vs. COMMISSIONER OF CUSTOMS SHILLONG	October 10, 2001
SANDUR LAMINATES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	February 26, 2001
SANDUR MANGANESE & IRON ORES LTD. Vs. COMMR. OF CUS., BANGALORE	March 15, 2001
SANDUR MANGANESE AND IRON ORES Vs. COMMISSIONER OF CUSTOMS,	February 19, 2001
SANDUR MANGANEZE & IRON ORES Vs. COMMISSIONER OF CUSTOMS, GOA	April 19, 2001
SANDVIK ASIA LIMITED Vs. COMMISSIONER OF CUSTOMS	October 12, 2001
SANDVIK ASIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE II	August 24, 2001
SANG FASTENERS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 23, 2001
SANGAM PLACE Vs. CCE, CHANDIGARH	April 23, 2001
SANGAM PROCESSORS Vs. CCE JAIPUR- 11	May 11, 2001
SANGAM PROCESSORS BHILWARA LTD. Vs. COMMISSIONER OF C. EX.	January 4, 2001
SANGEET SYNTEX LTD AND RAHUL MODI Vs. COMMISSIONER OF CENTRAL EXCISE SURAT II	June 13, 2001
SANGEET SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
SANGHI ORGANISATION Vs. COMMISSIONER OF CENTRAL EXCISE	July 16, 2001
SANI EXPORTS Vs. COMMISSIONER OF CUSTOMS MUMBAI	April 9, 2001
SANIL PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	June 7, 2001
SANIMECO ENGINEERS AND M/S. Vs. COMMISSIONER OF CENTRAL EXCISE &	March 15, 2001
SANJAY METAL STORES Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	November 19, 2001
SANJAY TIBREWAL Vs. COMMISSIONER OF CUSTOMS P CALCUTTA	October 12, 2001
SANJAY TRADING CO Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	August 23, 2001
SANJEEV KUMAR Vs. COMMISSIONER OF CUSTOMS PREVENTIVE PATNA	October 17, 2001
SANJEEV KUMAR Vs. COMMISSIONER OF CUSTOMS PREV PATNA	September 4, 2001
SANKESHWAR FABRICS (P) LTD. Vs. CCE, JAIPUR-II	May 29, 2001
SANNUTHI LAMINATES (P) DTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 9, 2001
SANTOSH ENGINEERING CO Vs. COMMR OF CEX CHENNAI	June 8, 2001
SANTOSH KARMAKAR Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	November 1, 2001
SANTOSH KUMAR MONDAL Vs. COMMISSIONER OF CUSTOMS	December 11, 2001
SANTOSH TRAVELS VELLAS PVT. LTD. Vs. COMMR. OF C. EX.	June 29, 2001
SANVIJAY RE ROLLING AND ENGG WORKS AND SHRI PURANLAL RAMNIWAS AGRAWAL Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	May 25, 2001
SAPNA FOAM UDYOG Vs. CCE, NEW DELHI III	April 19, 2001
SAPNA POLYWEAVE P. LTD. Vs. CCE, AURANGABAD	February 28, 2001
SARABHAI CHEMICALS Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE VADODARA	June 1, 2001
SARAL RASAYAN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	July 16, 2001
SARAS INTERNATIONAL Vs. COLLECTOR OF CUSTOMS	March 16, 2001
SARDA PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 16, 2001
SARDAR STEEL MILLS Vs. CCE, INDORE	May 15, 2001
SARDAR STEEL MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	October 30, 2001
SAREGAMA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	August 3, 2001
SARITA ALLOYS STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 17, 2001
SAROJ TEXTILES LTD. AND PANKAJ AGGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR	October 5, 2001
SARPIN PHARMACAL Vs. COMMISSIONER OF CENTRAL EXCISE,	September 18, 2001
SARTHI TEXTILES Vs. COMMISSIONER OF CEN. EXCISE AND	December 3, 2001
SARVODAYA LABORATORY Vs. COMMISSIONER OF CENTRAL EXCISE,	June 22, 2001
SARVODAYA LABORATORY Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	August 8, 2001
SARVODAYA LABORATORY Vs. COMMISSIONER OF CENTRAL EXCISE,	September 21, 2001
SASA MUSA SUGAR WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	April 19, 2001
SATIA PAPER MILLS Vs. CCE, CHANDIGARH	April 12, 2001
SATIDNAM INDS. Vs. C.C., AHMEDABAD	March 22, 2001
SATISH B. MEHTA, RAKESH S. MEHTA, Vs. COMMISSIONER OF CUSTOMS	September 28, 2001
SATNARAYAN STEEL INDUSTRIES AND Vs. COMMISSIONER OF CUSTOMS	September 20, 2001
SATNARAYAN STEEL INDUSTRIES AND ORS. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT	October 9, 2001
SAUPARNIKA BEVERAGES PVT. Vs. COMMISSIONER OF CUSTOMS	August 28, 2001
SAURASHTRA BALL PEN PVT LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99	June 25, 2001
SAURASHTRA SHIP BREAKING Vs. COMMISSIONER OF CUSTOMS (PREV),	August 9, 2001
SAVITRI CONCAST PVT. LTD. Vs. C.C.E., JAIPUR	May 8, 2001
SAW PIPES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD	August 28, 2001
SAWANT FOOD PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS KANDLA	June 14, 2001
SAWNNEY EXPORT HOUSE P. LTD. Vs. CC, MUMBAI	May 15, 2001
SAYAJI INDUSTRIES LTD. Vs. COMMISSIONER OF CEN. EXCISE &	April 23, 2001
SAYMAN WIATR STANISLAW Vs. COMMISSIONER OF CUSTOMS, COCHIN	February 1, 2001
SCHENCK JENSON NICHOLSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	November 23, 2001
SCHLUMBERGER ASIA SERVICES LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	May 1, 2001
SCHLUMBERGER ASIA SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 28, 2001
SCHOKHI INDUSTRIALS PVT LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	August 13, 2001
SCIENTIFIC PHARMACY Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX MUMBAI	May 17, 2001
SCORPIO ENGINEERING PVT. Vs. COMMISSIONER OF CENTRAL	August 27, 2001
SEAM ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
SEEMAX INDUSTRIES, SHRI L.R. Vs. CCE, NEW DELHI	April 11, 2001
SEKSARIA BISWAN SUGAR FACTORY LTD Vs. C C E LUCKNOW	February 16, 2001
SELVAM DHALL MILLS P LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 5, 2001
SEN PANDIT ELECTRONICS PVT LTD Vs. COMMR OF CENTRAL EXCISE CAL I	July 2, 2001
SEN PANDIT ELECTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 7, 2001
SERENE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE	August 24, 2001
SERENE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 11, 2001
SERENE LABS AND LYKA LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 3, 2001
SEWING MACHINERIES SPARES Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	September 17, 2001
SH PRAVINCHANDRA JAYENTILAL SHAH Vs. C C PREV MUMBAI	March 24, 2001
SH RAJESH KUMAR BUBNA AND SH RAJ Vs. CC, LUCKNOW	March 19, 2001
SH. ARUN KHANNA, SH. TILAK RAJ AND Vs. CC, ICD, TUGLAKABAD	April 30, 2001
SH. ASHOK KUMAR Vs. CC, NEW DELHI	March 21, 2001
SH. ASHOK SINGHLA & OTHERS Vs. CC, NEW DELHI	June 14, 2001
SH. CHANDER KANT MODI Vs. C.C., DELHI	February 2, 2001
SH. MAHABIR PRASAD GOENKA Vs. CC, NEW DELHI	July 6, 2001
SH. PYARE LAL Vs. C.C., AMRITSAR	January 4, 2001
SH. RABUL HASAN KHAN, SH. SAMYAK Vs. CC, LUCKNOW	March 13, 2001
SH. RAM KR. AGARWAL Vs. CC, INDORE	May 15, 2001
SH. SUKHRAM, SH. SOHAN LAL, SH. Vs. C.C., JAIPUR	February 5, 2001
SH. THANKAPPAN ANIL Vs. COMMISSIONER OF CUSTOMS, MUMBAI	March 9, 2001
SH. VIJAY KUMAR JAIN Vs. CC SHILLONG	January 19, 2001
SH. VINAY KUMAR & OTHERS Vs. CCE, CHANDIGARH	February 2, 2001
SH. YASHPAL SINGH RAGHAV Vs. CC, NEW DELHI	June 27, 2001
SHABANA STEELS PVT LTD AFZALI I LAKHANI FAROOQBHAI A LAKHANI HAROONBHAI I BHOLA IBRAHIMBHAI S LAKHANI GARG CASTEELS PVT LTD ARUN HASRAJ JAIN JAIDEV ALLOYS LTD AND VIKAS JAIDEV ARYA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT	August 17, 2001
SHAH TEXTILE MILLS PVT. LTD. Vs. CCE, AHMEDABAD	June 13, 2001
SHAHAD CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	June 14, 2001
SHAHAD CHEMICALS Vs. COMMISSIONER OF CEN. EXCISE,	June 25, 2001
SHAHAD CHEMICALS Vs. CCE	January 17, 2001
SHAHUL HAMEED Vs. COMMR. OF C. EX. & CUS., COCHIN	April 17, 2001
SHAIK & PANDIT Vs. CC (GENERAL), NEW DELHI	June 27, 2001
SHAIK SHAHABUDDIN Vs. COMMISSIONER OF CUSTOMS CHENNAI	July 16, 2001
SHAILESH B. JOGANI Vs. CC (PREV)	October 3, 2001
SHAILESH B. JOGANI, LALIT B. Vs. COMMISSIONER OF CUSTOMS	September 26, 2001
SHAILESH DAMODIA Vs. COMMISSIONER OF CUSTOMS (EP), MUMBAI	December 19, 2001
SHAILY ENGG. PLASTIC LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	February 22, 2001
SHAILY ENGINEERING PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS	July 13, 2001
SHAINAAZ S. PUNJANI Vs. COMMISSIONER OF CUSTOMS, ACC	January 8, 2001
SHAJAJI ALLOY STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	December 10, 2001
SHAKTHI ENTERPRISES & OTHERS Vs. COMMISSIONER OF CENTRAL	May 28, 2001
SHAKTI INSLATED WIRES Vs. COMMISSIONER OF CENTRAL EXCISE,	March 13, 2001
SHAKTI INSULATED WIRES Vs. COMMISSIONER OF CENTRAL EXCISE,	May 11, 2001
SHAKTI INSULATED WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 12, 2001
SHAKTI INSULATED WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 19, 2001
SHAKTI INSULATED WIRES LTD. Vs. CCE	December 4, 2001
SHAKTI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	December 13, 2001
SHAKTI TAMBA TAR (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI-I	September 28, 2001
SHAKTI TOOLS AND PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 23, 2001
SHAKTI TUBES LTD Vs. C C E PATNA	July 27, 2001
SHAKTI TUBES LTD Vs. COMMR OF CENTRAL EXCISE PATNA	May 31, 2001
SHAKTI TUBES LTD Vs. COMMISSIONER OF C EX	July 27, 2001
SHAKTI TUBES LTD. Vs. CCE, PATNA	June 27, 2001
SHAKTI ZARDA FACTORY SHRI Vs. CCE, DELHI	June 29, 2001
SHAKUMBARI SUGAR & ALLIED Vs. CCE, MEERUT	June 29, 2001
SHAKUN MARBLES (P) LTD. Vs. CCE, JAIPUR	May 22, 2001
SHAKUN MARBLES (P) LTD. Vs. CCE JAIPUR-I	March 19, 2001
SHAKUN OVERSEAS LTD AND SIDDARTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 28, 2001
SHALIMAR PAINTS LTD Vs. COMMISSIONER OF CENTRAL EXICSE AND CUSTOMS AURANGABAD	July 5, 2001
SHANKAR CHANDRA PAUL Vs. COMMR OF CUSTOMS SHILLONG	August 2, 2001
SHANKAR CHANDRA PAUL AND SHYAMAL MAZUMDAR Vs. COMMISSIONER OF CUSTOMS NORTH EASTERN REGION SHILLONG	October 18, 2001
SHANKAR SAHAKARI SAKHAR KARKHANA Vs. COMMISSIONER OF CUSTOMS	October 9, 2001
SHANKESWAR FABRICS (P) LTD. Vs. C.C.E., JAIPUR	June 27, 2001
SHANTALA DUCTILE AND GREY Vs. COMMISSIONER OF CENTRAL	June 11, 2001
SHANTHI ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 17, 2001
SHAPER CHEMICALS LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII	July 3, 2001
SHARAD KNOTTERS Vs. C.C. EXCISE, AHMEDABAD-I	March 13, 2001
SHARAD KUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS (PREV),	October 30, 2001
SHARAD KUMAR P AGARWAL Vs. COMMISSIONER OF CUSTOMS P MUMBAI	March 23, 2001
SHARADA PAINT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 1, 2001
SHARAVATHY PETRO CHEMICALS Vs. CENTRAL EXCISE, BANGALORE	February 19, 2001
SHARAVATHY PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL	September 20, 2001
SHARDA ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	September 6, 2001
SHARDA PAPER CRAFT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, ACC,	September 13, 2001
SHARDA TEXTILE MILLS INDIA AND SHRI RAMESH KAGZI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 25, 2001
SHARMA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE	February 20, 2001
SHARP BUSINESS MACHINES (P) Vs. COMMISSIONER OF CENTRAL EXCISE,	January 29, 2001
SHARP CARGO MOVERS Vs. CCE, NEW DELHI	April 30, 2001
SHARP LEATHERS LTD AND SUPER HOUSE LTD Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX MUMBAI	August 9, 2001
SHARP TANKS STRUCTURALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE VISHAKAPATNAM	September 12, 2001
SHARPMAX ENGINEERS SHRI MADHUKAR L VADODARIA Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	April 27, 2001
SHASHI OBEROI Vs. C.C., NEW DELHI	February 8, 2001
SHASHIKANT SHARMA Vs. C.C.E., NEW DELHI	April 26, 2001
SHASUN CHEMICALS DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	November 13, 2001
SHASUN PHARMA LTD Vs. COMMISSIONER OF CUSTOMS AIR CHENNAI	November 20, 2001
SHATEX INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	January 31, 2001
SHAW WALLACE GELATINES LIMITED Vs. CCE	March 30, 2001
SHEETAL HYBRID SEEDS CO Vs. COMMISSIONER OF CUSTOMS MUMBAI	August 28, 2001
SHERATON OVERSEAS Vs. COMMISSIONER OF CUSTOMS	December 21, 2001
SHERIFF ZAINULABUDEEN Vs. COMMISSIONER OF CUSTOMS CHENNAI	September 26, 2001
SHETH ENTERPRISES PVT LTD AND Vs. COMMISSIONER OF CUSTOMS KANDLA	September 14, 2001
SHETH ENTERPRISES PVT LTD AND SRI CHANDRA KANT SHETH Vs. C C KANDLA	July 19, 2001
SHETRON LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	May 2, 2001
SHEW SUNDER SHUKLA RAM LAKSHMAN SHAW AND KEDARNATH TEWARI Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL KOLKATA	January 18, 2001
SHIEL ICE & CHEMICALS PVT. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	October 5, 2001
SHIIV SHANKAR PATEL MARKFED Vs. CCE, INDORE	April 17, 2001
SHIMOGA STEELS LTD, MYSORE Vs. COLLECTOR OF CUSTOMS & CENTRAL	June 15, 2001
SHINE PLALSTICS P LTD Vs. CCE COIMBATORE	July 16, 2001
SHINE STAR OXIDE PAINTS PVT. Vs. COMMISSIONER OF CENTAL EXCISE	February 2, 2001
SHINGER LAMPS PVT. LTD. Vs. C.C.E., CHANDIGARH	May 10, 2001
SHINNA MARKETING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	November 9, 2001
SHIPPING CORPORATION OF INDIA Vs. COMMISSIONER OF CUSTOMS	July 12, 2001
SHIPRA STEEL ROLLING MILLS Vs. CCE JAIPUR-I	February 6, 2001
SHIPRA STEEL ROLLING MILLS Vs. C.C.E., JAIPUR	June 1, 2001
SHIR ANIL PATEL, M/S. AUXIFARBAN Vs. COMMISSIONER OF CUSTOMS, ACC,	May 1, 2001
SHIRKE STRUCTURALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I	April 9, 2001
SHITAL FIBRES LTD. Vs. COMMISSIONER OF C. EX.	January 11, 2001
SHITAL INDUSTRIES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 17, 2001
SHIV HERBAL RESEARCH LAB P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS NAGPUR	June 19, 2001
SHIV PRATAP VERMA SR MILLS Vs. CCE, ALLAHABAD	January 30, 2001
SHIV RAJ TOBACCO Vs. COMMISSIONER OF CENTRAL EXCISE	January 2, 2001
SHIV SHAKTI STEEL RE-ROLLING Vs. COMMISSIONER OF CENTRAL EXCISE,	November 5, 2001
SHIVA EXPORTS, VIMLA FASHION PVT. Vs. COMMISSIONER OF CENTRAL EXCISE	October 10, 2001
SHIVA MARKETING LTD. Vs. COMMISSIONER OF CUSTOMS	October 9, 2001
SHIVA SUITING LTD., ASHOK DINDE, Vs. COMMISSIONER OF CENTRAL EXCISE,	August 6, 2001
SHIVAGRICO IMPLEMENTS LTD Vs. CCE JAIPUR	January 24, 2001
SHIVAGRICO IMPLEMENTS LTD. Vs. CCE, JAIPUR-I	April 18, 2001
SHIVAJI WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AURANGABAD	November 22, 2001
SHIVALIK AGRO CHEMICALS Vs. CCE, CHANDIGARH	March 22, 2001
SHIVAM SCRAP RECYCLING PVT LTD Vs. COMMISSIONER OF CUSTOMS KANDLA	July 18, 2001
SHIVANI TEXTILES AND AKASH Vs. COMMISSIONER OF CENTRAL EXCISE,	April 2, 2001
SHIVE TEXTILES PRINTING Vs. CCE, CHANDIGARH	March 9, 2001
SHIVOM PLY N WOOD PVT LTD MRS K D WADHWA SHRI D L WADHWA M/S SHIVSHANKAR PLYWOOD INDS PVT SHRI P V S RAO SHRI SANJAY P PADALE SHRI RAJE KARAMCHANDANI SHRI GULSHAN GOKLANI SHRI K V BHAT M/S SHIVSHANKAR PLYWOOD INDS PVT LTD SHRI D B HAZRA SHRI DWARKADAS L WADHWA SHRI P V S RAO SHRI K V BHAT SHRI S S SANYAL SHRI GULSHAN A GOKLANI SHRI D D PANDEY SHRI RAJE KARAMCHANDANI AND M/S SHIVAM PLY N WOOD PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	March 22, 2001
SHIVSU WATEK PRIVATE LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 12, 2001
SHREE & COMPANY Vs. COMMISSIONER OF CUSTOMS	August 8, 2001
SHREE BAIDYANATH AYURVED Vs. COMMISSIONER OF CENTRAL EXCISE,	February 16, 2001
SHREE CEMENT Vs. CCE, JAIPUR	April 3, 2001
SHREE CEMENT LIMITED Vs. C.C.E., JAIPUR-II	June 13, 2001
SHREE CEMENT LIMITED Vs. C.C.E., JAIPUR	June 26, 2001
SHREE CEMENT LIMITED, BEAWAR Vs. CCE, JAIPUR	January 9, 2001
SHREE CEMENT LTD. Vs. CCE, JAIPUR-II	May 16, 2001
SHREE CHHABILAJI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE	December 19, 2001
SHREE DIGVIJAY CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE,	September 13, 2001
SHREE DODHAGANGA KRISHNA SSK NIYAMITHA Vs. C.C.E., BELGAUM	September 13, 2001
SHREE DURGA PROCESSING INDUSTRIES Vs. C C E CALCUTTA II	August 8, 2001
SHREE GAJRAJ INDUSTRIES Vs. C.C.E., PATNA	July 31, 2001
SHREE GANESH PLYWOOD INDUSTRIES AND EVERGREEN PLYWOOD INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	July 6, 2001
SHREE GOBBINDDEO GLASS WORKS LTD. Vs. CCE, KOLKATA-II	May 1, 2001
SHREE GOBINDDEO GLASS WORKS LTD Vs. COMMR OF CENTRAL EXCISE APPEALS CALCUTTA	May 31, 2001
SHREE KRISHNA ROLLING MILLS Vs. CCE, JAIPUR	February 14, 2001
SHREE KRISHNA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE,	August 3, 2001
SHREE LAXMI DYEING & PRINGING Vs. CCE, CHANDIGARH	June 25, 2001
SHREE MADHI VIBHAG KHAND Vs. COMMISSIONER OF CENTRAL EXCISE &	January 18, 2001
SHREE MANUFACTURING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,	April 9, 2001
SHREE POLYTEX P. LTD. Vs. CCE, JAIPUR-II	February 12, 2001
SHREE POLYTEX PVT. LTD. Vs. C.C.E., JAIPUR	April 18, 2001
SHREE PRINTS Vs. C.C.E., JAIPUR-II	April 24, 2001
SHREE QUALITY CEMENTS LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL	March 27, 2001
SHREE RAJASTHAN SYNTEX Vs. CCE, JAIPUR	March 20, 2001
SHREE RAJASTHAN SYNTEX LTD Vs. CCE, JAIPUR	June 28, 2001
SHREE RAJASTHAN SYNTEX LTD. Vs. CCE, JAIPUR	June 18, 2001
SHREE RAJASTHAN TEXCHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	November 7, 2001
SHREE RAM PRINTERS Vs. COMMISSIONER OF CUSTOMS	August 8, 2001
SHREE RAM TEXTILE & PROCESSING (I) Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
SHREE SAI SHRADDHA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
SHREE SALASAR IMPEX Vs. COMMISSIONER OF CUS. (PORT), CALCUTTA	January 24, 2001
SHREE SALASAR IMPEX Vs. COMMR OF CUSTOMS PORT KOLKATA	January 24, 2001
SHREE SANAD TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD	April 20, 2001
SHREE SILICA PRODUCTS (P) Vs. CCE, JAIPUR	June 8, 2001
SHREE SILICA PRODUCTS (P) Vs. CCE, JAIPUR	February 13, 2001
SHREE VINAYAK INDS. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 24, 2001
SHREE VISHNUA DYG PTG MILLS AND SHRI DHARMENDRA M BAKASWALA Vs. COMMISSIONER OF CEN EXCISE SURAT I	August 27, 2001
SHREEJI AGENCIES Vs. COLLECTOR OF CUSTOMS, BANGALORE	June 18, 2001
SHREEJI CONCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS RAJKOT	August 3, 2001
SHREEJI CONCAST LTD. Vs. COMMISSIONER OF CUSTOMS	September 28, 2001
SHREERAM ENGG WORKS MEGHA ENGG CORPORATION SHILPA T MUSALE MEFCO T R MUSALE AND DEEPALI T MUSALE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	May 11, 2001
SHREERAM ENGINEERING WORKS, Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
SHREERAM SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS NAGPUR	February 12, 2001
SHRENO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	January 17, 2001
SHREYA SANITATION (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	November 6, 2001
SHRI A.V. RAJGOPAL, MANAGER Vs. CCE, JAIPUR	June 11, 2001
SHRI AJIT B. DANDEKAR Vs. COMMISSIONER OF CENTRAL EXCISE,	May 4, 2001
SHRI AMERJEET SINGH Vs. CC LUCKNOW	January 22, 2001
SHRI ARUN BANSAL Vs. CCE, NEW DELHI	May 1, 2001
SHRI ARUN SHARMA Vs. COMMISSIONER OF CUSTOMER, NEW	January 12, 2001
SHRI ARVIND KUMAR GUPTA @ ARUJN Vs. C.C. ALLAHABAD	January 31, 2001
SHRI ASHWANI KUMAR JAIN, M/S. Vs. CCE, MEERUT - II	June 20, 2001
SHRI BALAJI DYG. & BLEACHING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	June 12, 2001
SHRI BALVINDER SINGH AND SHRI Vs. CCE NEW DELHI	February 19, 2001
SHRI BANWARI LAL, M/S HINDUSTAN Vs. CC, NEW DELHI	April 30, 2001
SHRI BHAGWANJI G. TRIVEDI Vs. COMMISSIONER OF CUSTOMS, MUMBAI	May 21, 2001
SHRI BRIJMOHAN BHATIA Vs. COMMISSIONER OF CUSTOMS, MUMBAI	March 30, 2001
SHRI CHANDRAKANT K. ZANGDA Vs. COMMISSIONER OF CUSTOMS (ADJ.),	December 10, 2001
SHRI D.K. ARIWALLA, SHRI M.V. Vs. COMMISSIONER OF CENTRAL EXCISE	April 20, 2001
SHRI D.P. KOTHARI & C.P. KOTHARI Vs. C.C.E., JAIPUR I	March 20, 2001
SHRI DINESH KHIMAVAT Vs. COMMISSIONER OF CENTRAL EXCISE,	February 26, 2001
SHRI ENIK KHYRIES AND OTHERS Vs. COMMR. OF CUSTOMS, NER, SHILLONG	September 6, 2001
SHRI G.J. FERNANDEZ Vs. COMMISSIONER OF CUSTOMS, COCHIN	February 5, 2001
SHRI G.N. BHAT, MANGALORE Vs. CENTRAL EXCISE, BANGALORE	February 14, 2001
SHRI GANESH DYES & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 29, 2001
SHRI GANESH KAREL Vs. C.C. (PREV.), WEST BENGAL	May 2, 2001
SHRI GIRINDRA BIJOY SAHU AND SHRI SANSIT SAHU Vs. CC(P), WB	January 19, 2001
SHRI GOPAL JARIA Vs. C.C. (P), W.B.	July 31, 2001
SHRI GURBACHAN SINGH Vs. COMMISSIONER OF CUSTOMS, NEW	January 11, 2001
SHRI H.P. GOEL Vs. CC, NEW DELHI	June 15, 2001
SHRI HARESH CHELLARM GIDWAN AND Vs. C.C. EXCISE, MUMBAI-V	February 28, 2001
SHRI HARGOBIND STEEL Vs. CCE, CHANDIGARH	March 30, 2001
SHRI HARI BABU GUPTA Vs. CC & CE KANPUR	June 14, 2001
SHRI II LALWANI, SHRI S.J. JAIN AND Vs. COMMISSIONER OF CENTRAL EXCISE-I	May 23, 2001
SHRI ISHWAR PRASAD AGARWAL, PROP Vs. CCE RAIPUR	April 30, 2001
SHRI JAI PRAKASH SINGH Vs. C.C.(PREV.), PATNA	July 10, 2001
SHRI JAMSHRI RANJITSINGHJI SPG. & Vs. COMMISSIONER CENTRAL EXCISE &	April 20, 2001
SHRI JOY THOMAS & M/S Vs. COMMISSIONER OF CENTRAL	June 1, 2001
SHRI JYOTI AGARWAL Vs. COMMISSIONER OF CUSTOMS (PREV.),	January 8, 2001
SHRI K.C. AGARWAL Vs. CCE, JAIPUR	April 19, 2001
SHRI K.K. GUPTA, DIRETOR, (2) M/S. Vs. CC KOLKATTA	April 16, 2001
SHRI KAMAL HAZRA, SHRI ANIL DAS AND Vs. CC (PREV), W.B.	July 10, 2001
SHRI KESHAV KUMAR, SHRI BHOLA NATH Vs. CC INDORE	April 26, 2001
SHRI KHODIYAR ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 16, 2001
SHRI LAXMI IRON & STEEL Vs. CCE JAIPUR	May 3, 2001
SHRI LOKESH JAIN Vs. COMMISSIONER OF CENTRAL EXCISE,	April 16, 2001
SHRI M.P. ABRAHAM, M/S. SUNITA Vs. COMMISSIONER OF CENTRAL EXCISE,	March 19, 2001
SHRI M.P. GOENKA Vs. C.C.E., NEW DELHI	May 25, 2001
SHRI MAHENDRA A. GANDHI AND M/S. Vs. COMMISSIONER OF CEN. EXCISE,	June 21, 2001
SHRI MANINDER PAL SINGH, M/S. HIM Vs. CC NEW DELHI	April 9, 2001
SHRI MANISH GANGULY Vs. COMMISSIONER OF CUSTOMS (PREV.),	June 21, 2001
SHRI MANISHKUMAR BAGDAWALA AND Vs. COMMISSIONER OF CENTRAL EXCISE	May 9, 2001
SHRI MOHAN LAL GUPTA Vs. CC NEW DELHI	January 3, 2001
SHRI MOHD. ALI AND M/S. MARUDHAR Vs. CCE, JAIPUR	June 13, 2001
SHRI MUKESH KUMAR SETHI Vs. CC, NEW DELHI	June 8, 2001
SHRI NAGAMMAI COTTON MILLS Vs. COMMISSIONER OF C. EX., CHENNAI	April 3, 2001
SHRI NARESH AND SHRI JAMIL AHMED Vs. C.C.E. ALLAHABAD	February 22, 2001
SHRI NARMADA KHAND UDYOG SAHAKARI Vs. COMMISSIONER OF CENTRAL EXCISE,	September 24, 2001
SHRI NATRAJ FINISHERS AND AMIT Vs. COMMISSIONER OF CUSTOMS & CENTRAL	June 7, 2001
SHRI PARMOD KUMAR GUPTA AND SHRI ARUN KUMAR DANG Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	June 7, 2001
SHRI PARVEZ HASSAN KHAN Vs. CC, KOLKATA	January 11, 2001
SHRI PRAVEEN AHUJA Vs. CC, KANDLA	June 22, 2001
SHRI RAJEEV MARDIA AND M/S. MARDIA STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	March 20, 2001
SHRI RAJESH AGARWAL AND SHRI Vs. COMMR. OF CUSTOMS, N.E.R.,	May 15, 2001
SHRI RAKESH KUMAR Vs. CCE 1CV TUGLAKABAD N. DELHI	April 9, 2001
SHRI RAKESH KUMAR Vs. COMMISSIONER OF CUSTOMS (ICD)	June 7, 2001
SHRI RAM EXPORTS Vs. CC, NEW DELHI	April 18, 2001
SHRI RAM KUMAR, AGARWAL Vs. CCE INDORE	April 30, 2001
SHRI RAM NATH Vs. COMMISSIONER OF CENTRAL EXCISE,	May 8, 2001
SHRI RAM RAYON Vs. C.C.E., JAIPUR	April 26, 2001
SHRI RAM RAYON Vs. C.C.E., JAIPUR	May 30, 2001
SHRI RANJAN KUMAR Vs. CC, AMRITSAR	April 16, 2001
SHRI RITESH KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS(P),	March 28, 2001
SHRI RITESH KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS	July 10, 2001
SHRI S.K. GARG Vs. CCE KANPUR	May 29, 2001
SHRI S.K. GOEL, SHRI RAVI KUMAR Vs. CC LUCKNOW	February 19, 2001
SHRI S.P. MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE,	April 19, 2001
SHRI SAMBHU PRASAD Vs. C.C. (PREV.), PATNA	April 23, 2001
SHRI SAMBHU PRASAD Vs. CC(PREV), PATNA	July 30, 2001
SHRI SANDEEP BHASKAR Vs. COMMISSIONER OF CUSTOMS, NEW	March 22, 2001
SHRI SANJAY GUPTA Vs. COMMISSIONER OF CUSTOMS, NEW	March 21, 2001
SHRI SANJAY MAHESHWARI Vs. C.C. NEW DELHI	June 11, 2001
SHRI SANJAY MAHESHWARI Vs. C.C., NEW DELHI	April 25, 2001
SHRI SANJAY MAHESHWARI Vs. COMMISSIONR OF CUSTOMS, NEW DELHI	May 28, 2001
SHRI SANT EKNATH SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE &	April 20, 2001
SHRI SARBJIT SINGH Vs. CC NEW DELHI	March 8, 2001
SHRI SATPAL MANCHANDA & OTHERS Vs. COMMISSIONER OF CUSTOMS, NEW	May 11, 2001
SHRI SHAMBHU NATH & SHRI LAL Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	June 1, 2001
SHRI SHYAM SUNDER SHARMA Vs. COMMR. OF CUSTOMS, KANDLA	May 22, 2001
SHRI SUMANT SOOD Vs. CC, CHANNAI	June 4, 2001
SHRI SUNIL BEHL Vs. CCE, NEW DELHI	May 27, 2001
SHRI SUNIL KR. GHOSH Vs. COMMISSIONER OF CUSTOMS (PREV.),	August 14, 2001
SHRI SURESH AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE	March 9, 2001
SHRI SUSHIL HALWAI Vs. C.C. (PORT), CALCUTTA	July 19, 2001
SHRI SYED SANAULLAH Vs. COMMISSIONER OF CUSTOMS,	February 6, 2001
SHRI V.K. JAIN Vs. COMMISSIONER OF CUSTOMS	July 6, 2001
SHRI VIKASH JOSH, M/S. NAVYUG WELD Vs. CCE, INDORE	March 29, 2001
SHRI VINOD KUMAR BHATIA Vs. C.C.E., NEW DELHI	May 3, 2001
SHRI VINOD MOHANLAL DHAKAN Vs. COMMISSIONER OF CUSTOMS (PREV.)	January 4, 2001
SHRI VIPIN KALRA Vs. COMMISSIONER OF CUSTOMS, NEW	February 6, 2001
SHRIGONDA SSK LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD	August 13, 2001
SHRINGODA SAHAKARI SAKHAR Vs. COMMISSIONER OF CENTRAL EXCISE,	January 16, 2001
SHRIRAM CEMENT WORKS Vs. COMMISSIONER OF C. EX.	February 22, 2001
SHRIRAM FERTILISERS Vs. CCE, JAIPUR	March 9, 2001
SHRIRAM KAIYAUN MACHINE Vs. CCE, NEW DELHI	April 4, 2001
SHRIRAM RAYON LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	December 3, 2001
SHRUTI SYNTHETICS LIMITED Vs. CCE, JAIPUR	January 2, 2001
SHWETA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	September 5, 2001
SHWETA INTERNATIONAL AND SHRI Vs. COMMR. OF CENTRAL EXCISE, KOLKATA	April 18, 2001
SHYAM TRADERS Vs. COMMISSIONER OF CUSTOMS	November 8, 2001
SHYAM TRADERS AND OTHERS Vs. CC, MUMBAI	July 30, 2001
SIDDHANT DYEING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	August 7, 2001
SIDDHARTH PETRO PRODUCTS Vs. CCE, DELHI	January 1, 2001
SIDDHARTHA TUBES LTD. Vs. CCE, INDORE	April 4, 2001
SIDDHI TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE	October 5, 2001
SIDHARTH PETRO PRODUCTS Vs. CCE, NEW DELHI	February 13, 2001
SIEMENS LIMITED Vs. COMMISSIONER OF C. EX.	February 2, 2001
SIEMENS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	February 28, 2001
SIEMENS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 30, 2001
SIEMENS LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	June 15, 2001
SIEMENS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 30, 2001
SIEMENS PUBLIC COMMUNICATION NETWORKS LTD Vs. CC AIRPORT KOLKATA	January 15, 2001
SIGMA CASTING LTD. & M/S. Vs. CCE, ALLAHABAD	April 27, 2001
SIGMA INDUSTRIES Vs. C.C.E., CHANDIGARH	March 15, 2001
SIJ ELECTRONICS COMP. TECH. PVT. LTD. Vs. COMMR. OF CUS., KOCHI	February 14, 2001
SILCAL METALLURGIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN	September 25, 2001
SILK LINES, BANGALORE Vs. COMMISSIONER OF CUSTOMS	June 28, 2001
SILVASSA DETERGENT, M/S Vs. COMMISSIONER OF CENTRAL EXCISE	July 27, 2001
SILVERWING INVESTMENT & TRADING Vs. COMMISSIONER OF CUSTOMS, ACC,	August 30, 2001
SILVERWING INVESTMENT & TRADING CO. P. LTD. Vs. COMMISSIONER OF CUSTOMS, ACC, MUMBAI	September 11, 2001
SILVO LIACAL CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 1, 2001
SIMCON ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	November 7, 2001
SIMPLEX CONCRETE PILES INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT	May 11, 2001
SIMPLEX ENGINEERING & FOUNDARY WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL	November 9, 2001
SIMPLEX ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	August 17, 2001
SIMPLEX EXPELLER WORKS, M/S. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 20, 2001
SIMPLEX INDUSTRIES LTD. Vs. C.C.E., INDORE	February 2, 2001
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	August 7, 2001
SIMPLEX MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	July 31, 2001
SIMPLEX MILLS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 16, 2001
SIMPLEX MILLS CO. LTD. & Vs. CCE, MUMBAI	May 18, 2001
SIMPLEX MILLS COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 7, 2001
SIMRAN TEXTILES (P) LTD. Vs. CCE CHANDIGARH	March 8, 2001
SIMRAN TUBE (P) LIMITED Vs. CCE, BHOPAL	June 22, 2001
SIMS FRICTION PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	December 19, 2001
SINGH SCRAP PROCESSORS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 7, 2001
SINGLA STEELS LTD., Vs. C.C.E., CHANDIGARH-1	May 11, 2001
SINTEX INDUSTRIES LTD. Vs. C CEN EX AH'BAD	April 19, 2001
SIP INDUSTRIES LTD. Vs. DESIGNATED AUTHORITY JOINT	May 14, 2001
SIPANI AUTOMOBILES Vs. COMMISSIONER OF CENTRAL EXCISE,	June 21, 2001
SIPANI AUTOMOBILES LTD. (NOW Vs. COMMISSIONER OF CENTRAL	December 13, 2001
SIR KASTURCHAND PVT LTD Vs. COMMISSIONER OF CUSTOMS EXPORT PROMOTION MUMBAI	March 12, 2001
SITARA SHIPPING LIMITED S S SAHI MATHURADAS NARANDAS AND SONS FORWARDERS LIMITED Vs. COMMISSIONER OF CUSTOMS GEN MUMBAI	April 10, 2001
SIV INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 11, 2001
SKF BEARINGS INDIA LTD Vs. COMMISSIONER OF CEN EXCISE PUNE I	June 21, 2001
SKYTRAIN SERVICES Vs. COMMISSIONER OF CUSTOMS, NEW	March 29, 2001
SM STEEL ROPES SHRI BALKRISHNA P AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	March 16, 2001
SMELTING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 20, 2001
SMIT INTERNATIONAL SINAGAPORE PVT LTD M/S FORBES GOKAK LTD AND SIR S R GHOSH DASTIDAR Vs. C C PORT CALCUTTA	May 24, 2001
SMIT INTERNATIONAL SINGAPORE PVT. LTD. Vs. C.C. (PORT), CALCUTTA	May 22, 2001
SMITH KLINE BEECHAM CONSUMER Vs. COMMISSIONER OF CENTRAL EXCISE,	May 11, 2001
SMITHKLIME BEECHAM CONSUMER Vs. CCE, BANGALORE	June 11, 2001
SMITHKLINE BEECHAM CONSUMER Vs. COMMISSIONER OF CENTRAL EXCISE,	March 27, 2001
SMITHKLINE BEECHAM CONSUMER HEALTH CARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	June 22, 2001
SMITHKLINE BEECHAM PHARMA. LTD. Vs. COMMR. OF C. EX., BANGALORE-III	November 1, 2001
SMITHKLINE BEECHAM PHARMACEUTICALS (I) LTD. Vs. CCE, BANGALORE-III	October 22, 2001
SMZS CHEMICALS LTD. Vs. CCE	September 11, 2001
SNG ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL	June 8, 2001
SOBHA GUDAKHU FACTORY Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II	July 3, 2001
SOBHA LAL PANDIT Vs. COMMISSIONER OF CUSTOMS, LUCKNOW	November 13, 2001
SOFTCAPS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 7, 2001
SOFTWARE TECHNOLOGY PARK, Vs. COMMISSIONER OF CENTRAL EXCISE &	June 18, 2001
SOL PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	September 25, 2001
SOL PHARMACEUTICALS LTD., Vs. COMMISSIONER OF CENTRAL	September 27, 2001
SOLID & CORRECT ENGINEERING Vs. COMMISSIONER OF CUSTOMS	October 24, 2001
SOLIDAIRE INDIA LTD. Vs. COMMR. OF CUSTOMS	July 9, 2001
SOMA TEXTILES INDUSTRIES LTD SURESH BHUTARA AND KAILASH B ARVATIYA Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD	July 16, 2001
SOMAIYA ORGANICS (INDIA) Vs. CCE, ALLAHABAD	June 12, 2001
SOMANI OVERSEAS CORPORATION Vs. COMMISSIONER OF CUSTOMS, MUMBAI	August 13, 2001
SOMEX MARBLES (P) LTD. Vs. C.C.E., JAIPUR	April 12, 2001
SONA PROCESSORS (I) PVT. LTD. Vs. CCE, JAIPUR	June 6, 2001
SONDER TECHNOLOGIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CAL I	November 9, 2001
SONEX PLASTS (P) LTD. Vs. C.C.E., CHANDIGARH	June 19, 2001
SONNENFLEX ABRASIVES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 7, 2001
SOTEX SONIC UNITY INDUSTRIES STELEX V V RAJANI Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	April 12, 2001
SOUTH ASBESTOS (RAMCO Vs. COMMISSIONER OF CENTRAL	April 20, 2001
SOUTH ASIA TYRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	May 4, 2001
SOUTH ASIA TYRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	July 5, 2001
SOUTH EASTERN COALFIELDS Vs. COMMISSIONER OF CENTRAL EXCISE,	April 19, 2001
SOUTH INDIA CEMENTS LTD., Vs. COMMISSIONER OF CENTRAL	October 8, 2001
SOUTH INDIA PAPER MILLS LTD., Vs. COMMISSIONER OF CENTRAL	October 18, 2001
SOUTH INDIA PLYWOOD Vs. COMMISSIONER OF C. EXCISE,	May 16, 2001
SOUTH INDIA TELEVISION (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA	February 15, 2001
SOUTH INDIA WIRE PRODUCTS PVT. Vs. COMMISSIONER OF CENTRAL	September 11, 2001
SOUTHERN AGRIFURANCE INDUSTRIES LTD Vs. COMMR OF CEX CHENNAI	July 10, 2001
SOUTHERN CHEMICALS DYES CO Vs. COMMISSIONER OF CUSTOMS CHENNAI	December 6, 2001
SOUTHERN FERRO LTD. Vs. CENTRAL EXCISE, BELGAUM	February 6, 2001
SOUTHERN FERRO LTD., DHARWAD Vs. COMMISSIONER OF CENTRAL	July 24, 2001
SOUTHERN IRON STEEL CO Vs. COMMISSIONER OF CUSTOMS CHENNAI	December 3, 2001
SOUTHERN PETROCHEMICAL INDUS. CORPN. LTD. Vs. CCE	December 31, 2001
SOUTHERN PETROCHEMICAL INDUSTIRES CORPORATION LTD MADRAS Vs. C C E CHENNAI	April 18, 2001
SOUTHERN PETROCHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS	January 3, 2001
SOUTHERN STRUCTURALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 3, 2001
SPACEAGE MULTI PRODUCTS P LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	September 12, 2001
SPACEWAY DESIGN INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE,	May 14, 2001
SPACO CARBURETTORS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	August 1, 2001
SPAN DIAGNOSTICS Vs. COMMISSIONER OF CENTRAL EXCISE &	December 4, 2001
SPARROW TECHNOLOGIES LTD., Vs. COMMISSIONER OF CUSTOMS,	October 9, 2001
SPASA SPARES SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	September 10, 2001
SPECIAL BOARD MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD II	June 19, 2001
SPECIAL PRINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
SPECIAL PRINTS LTD. AND GARDEN Vs. COMMISSIONER OF CENTRAL EXCISE,	October 22, 2001
SPECIAL TOOLS Vs. CCE, MEERUT	January 30, 2001
SPECT VISION, SPECTO PLAST, Vs. COMMISSIONER OF CENTRAL EXCISE &	November 19, 2001
SPECTRA BOTTLING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 3, 2001
SPEED CRAFTS LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS PATNA	July 3, 2001
SPEED CRAFTS LTD Vs. C C E PATNA	April 26, 2001
SPEEDCRAFTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA	November 22, 2001
SPIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 29, 2001
SPIROTECH HEAT EXCHANGERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	December 20, 2001
SPL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDBAD II	May 18, 2001
SPORTKING SYNTHETICS Vs. CCE, CHANDIGARH	March 9, 2001
SPORTKING SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	July 20, 2001
SQUARE 'D' TEXTILES LTD. Vs. COMMISSIONER OF C. EX., CHENNAI	March 28, 2001
SREE GANESH GEARS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	November 16, 2001
SREE KANDHASAMY PROCESSING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	August 8, 2001
SREE MAHADESHWARA SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 17, 2001
SREE NARAYANA PRINTERS Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	November 29, 2001
SREE RANGAN ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 3, 2001
SREE SRINIVASA TEXTILES Vs. CENTRAL EXCISE, BANGALORE II	January 22, 2001
SRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 11, 2001
SRI ABHISHEK MODI Vs. C C KOLKATA	February 5, 2001
SRI AMBAL MILLS LTD. Vs. COMMISSIONER OF C. EX.,	April 9, 2001
SRI ANIL DEBNATH Vs. C C PREV W B	July 24, 2001
SRI ANIL KR SHAW Vs. CC PREV W B	July 3, 2001
SRI ASSAD MOIN KHAN AND OTHERS Vs. CEE, NEW DELHI	March 30, 2001
SRI BASUDEV CHOUDHURY Vs. C.C., KOLKATA	May 2, 2001
SRI BIKASH KR. DAS Vs. C.C. (PREV.), W.B.	July 31, 2001
SRI BINDER SINGH GORCHA Vs. COMMR OF CUSTOMS P W B	May 4, 2001
SRI CHANDRA TOBACCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI	July 20, 2001
SRI GANGANAGAR BOTTLING CO. Vs. COMMR. OF C. EX.	January 19, 2001
SRI HARENDRA PRASAD Vs. COMMR OF CUSTOMS PATNA	May 31, 2001
SRI HARENDRA PRASAD Vs. COMMR. OF CUSTOMS, PATNA	May 4, 2001
SRI KAMAL HAZRA SRI ANIL DAS AND SRI BADAN GHOSH Vs. COMMR OF CUSTOMS PREV W B	June 20, 2001
SRI KANNAPIRAN MILLS LTD. Vs. C.C.E. COIMBATORE	May 15, 2001
SRI KRISHNA ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 17, 2001
SRI LAL MOHAN RAI SRI OM KUMAR SAH Vs. COMMR OF CUSTOMS PATNA	January 16, 2001
SRI MRINAL KANTI SARKAR AND OTHERS Vs. CC P W B	July 18, 2001
SRI NUNNA SATYANARAYANA Vs. COMMISSIONER OF CUSTOMS,	June 20, 2001
SRI OM PRAKASH KAUNTIA PROP OF M/S SOBHA GUDAKHU FACTORY Vs. CCEX BBSR II	July 3, 2001
SRI PRADEEP KR. JAIN Vs. CC(P), CALCUTTA	July 23, 2001
SRI PRADIP KR DEY Vs. CCE BOLPUR	May 1, 2001
SRI PRAKASH KUMAR SINGH Vs. COMMISSIONER OF CUSTOMS PATNA	January 22, 2001
SRI RAGAVENDRA INDUSTRIAL GASES P LTD Vs. C C E	January 1, 2001
SRI RAHAT HUSSAIN Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	August 1, 2001
SRI RAJEEV JOHARI Vs. CC KOLKATA	May 31, 2001
SRI RAJEEV JOHARI Vs. CC, KOLKATA	May 1, 2001
SRI RAJNISH KUMAR Vs. COMMR OF CUSTOMS PATNA	June 26, 2001
SRI RAM AUTOMOTIVE ALLOY CASTINGS PVT LTD Vs. C C E	March 5, 2001
SRI RAM CHARITABLE TRUST Vs. COMMISSIONER OF CUSTOMS CHENNAI	March 26, 2001
SRI RAM LAL SAH Vs. CC PATNA	January 31, 2001
SRI RAMA MACHINERY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	December 4, 2001
SRI RAMAKANT SAH OTHERS Vs. CC P PATNA	July 23, 2001
SRI RAMAKRISHNA MILLS COIMBATORE LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	April 18, 2001
SRI RAMAYAN PANDEY Vs. C.C. (PREV), W.B.	July 31, 2001
SRI RANGA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	May 8, 2001
SRI RANJIT KR SARKAR Vs. CC AIRPORT CALCUTTA	January 19, 2001
SRI SABARI CHEMICAL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 7, 2001
SRI SABARI CHEMICALS Vs. COMMISSIONER OF C.EX. COIMBATORE	May 16, 2001
SRI SAMIR KUMAR ROY SRI SUBHAS CHANDRA SAHA SRI VINAY KUMAR C ZAVERI AND SRI MANSUKHLAL T BAVISHI Vs. C C PREV WEST BENGAL CALCUTTA	July 4, 2001
SRI SARVARAYA SUGARS LTD Vs. COMMISSIONER OF C EX GUNTUR	June 6, 2001
SRI SARVARAYA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 21, 2001
SRI SHANTILAL M. MAGIA Vs. C.C.E., KOLKATA-I	January 8, 2001
SRI SURINDER SINGH PATHEJA Vs. COMMR OF CUSTOMS SHILLONG	July 9, 2001
SRI UPENDRA SINGH Vs. C C PATNA	July 24, 2001
SRI VASAVI SOFT DRINKS P. LTD., Vs. COMMISSIONER OF CUSTOMS	September 19, 2001
SRI VIGNESHWARA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE VISHAKAPATNAM	October 1, 2001
SRI. RAJPAL MANCHANDA Vs. COMMISSIONER OF CUSTOMS, NEW	June 8, 2001
SRIDHARAN DIAMOND Vs. COMMISSIONER OF CUSTOMS CALCUTTA	November 23, 2001
SRIDHARAN DIAMOND Vs. COMMISSIONER OF CUSTOMS,	November 23, 2001
SRINIVASA EXIM PVT LTD Vs. CC P CALCUTTA	April 19, 2001
SRINIVASA EXIM PVT. LTD. Vs. COMMISSIONER OF CUS. (PREV.), CALCUTTA	April 24, 2001
SRIRAM DRINKS P LTD AND OTHERS Vs. C C E BHUBANESWAR I	August 8, 2001
ST VINCENT INDUSTRIALS Vs. COMMISSIONER OF CENTRAL EXCISE	June 7, 2001
STADMED PVT. LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-III	November 19, 2001
STAINLESS INDIA LTD. Vs. CCE, JAIPUR	January 1, 2001
STAINLESS INDIA LTD. Vs. C.C.E. JAIPUR	January 29, 2001
STANDARD ELECTRICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	December 27, 2001
STANDARD GARMENTS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 8, 2001
STANDARD INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	July 31, 2001
STANDARD METAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	November 19, 2001
STANDARD NIWAR MILLS Vs. CCE, KANPUR	March 23, 2001
STANDARD PENCILS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 31, 2001
STANDARD PROCESSORS Vs. CCE CHANDIGARH-11	March 8, 2001
STANDARD SYNTHETICS PVT LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI	June 6, 2001
STANLEK ENGINEERING P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 27, 2001
STANLEK ENGINEERING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 5, 2001
STANLUBES & SPECIALTIES (P) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-VI	October 5, 2001
STANLUBES & SPECIALTIES (P) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	September 11, 2001
STAR CARRIERS, THE CHA Vs. CC NEW DELHI	May 22, 2001
STAR FOOTWEAR PRODUCTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE	February 1, 2001
STAR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT	April 18, 2001
STAR SCRAP RECYCLING INDS. Vs. COMMISSIONER OF CUSTOMS, KANDLA	March 22, 2001
STAR TRADING Vs. COMMISSIONER OF CUSTOMS KOLKATA	November 9, 2001
STARLINE MOTOR INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	May 16, 2001
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE	February 16, 2001
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	July 16, 2001
STEEL AUTHORITY OF INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS SHEVA	July 10, 2001
STEEL AUTHORITY OF INDIA LTD Vs. C C E BHUBANESWAR	May 25, 2001
STEEL AUTHORITY OF INDIA LTD ROURKELA STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR	September 14, 2001
STEEL AUTHORITY OF INDIA LTD SALEM STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	September 28, 2001
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT),	April 25, 2001
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 27, 2001
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 17, 2001
STEEL CITY BEVERAGES LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	December 19, 2001
STEEL CITY BEVERAGES LTD JAMSHEDPUR Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	October 16, 2001
STEEL FAB (INDIA) Vs. COMMISSIONER OF CUSTOMS	November 1, 2001
STEEL TUBES OF INDIA M/S SI DDHARTHA TUBES LTD AND M/S HARI COMPANY Vs. CC TRICHY	March 15, 2001
STEELCO GUJARAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	April 10, 2001
STEELCO GUJARAT LIMITED. Vs. COMMISSIONER OF C. EX. AND CUS.	April 24, 2001
STELLAR CHEMICAL LABORATORIES PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA	August 24, 2001
STELLAR MODULAR SYSTEMS (P) LTD. Vs. COLLECTOR OF C. EX.	January 4, 2001
STERICAT GUTSTRINGS (P) LTD Vs. CCE, DELHI	May 2, 2001
STERICAT OUTSTRINGS (P) LTD. Vs. CCE, NEW DELHI	June 29, 2001
STERLING EXPORTS (P) LTD. Vs. COMMISSIONER OF CUSTOMS (ACU), NEW DELHI	November 23, 2001
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 3, 2001
STERLITE INDUSTRIES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	August 23, 2001
STO-RACKS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	February 12, 2001
STOFF PRINZESS INDIA EXPORT PVT LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	May 15, 2001
STONE INDIA LTD Vs. CCE CALCUTTA III	July 11, 2001
STONEMANN MARBLE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, SHEVA	October 22, 2001
STONEMANN MARBLE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, SHEVA	October 18, 2001
STS CHEMICAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	May 11, 2001
STUTI ELECTRONICS LTD AND Vs. CC, JAIPUR	April 20, 2001
SUB ZERO ICECREAM PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE	April 30, 2001
SUBAIDA BEEVI, COCHIN Vs. COMMISSIONER OF CENTRAL	December 11, 2001
SUBHAM INDUSTRIES Vs. CCE JSR	February 7, 2001
SUBHASH CORPORATION Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	May 10, 2001
SUBRAMANIAM ELECTRIC Vs. COMMISSIONER OF CENTRAL EXCISE,	June 26, 2001
SUBRATA DAS AND Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	September 28, 2001
SUBRATA DUTTA Vs. COMMISSIONER OF CUSTOMS (P), WEST	August 27, 2001
SUBRATA DUTTA AND Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL	October 5, 2001
SUCHAK PAPER MFG. CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 24, 2001
SUCHITRA N DATE Vs. COLLECTOR OF CUSTOMS PREV MUMBAI	August 28, 2001
SUCRO FILTERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 11, 2001
SUCRO FILTERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, PUNE-I	October 9, 2001
SUDARSHAN CHEMICAL Vs. COMMISSIONER OF CCE BANGALORE	January 1, 2001
SUDHIR ELECTRICAL LTD MR SUDHIR GUPTA AND MR S B MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	April 30, 2001
SUDHIR PAPERS LTD., BANGALORE Vs. COMMISSIONER OF CENTRAL	September 19, 2001
SUDHIR SAHA Vs. COMMISSIONER OF CUSTOMS (PREV.),	October 4, 2001
SUDHIR TRANSPORT CO. PTD. Vs. COMMISSIONER OF CUSTOMS	July 23, 2001
SUDHISH GOENKA Vs. CCE JAIPUR	February 13, 2001
SUHA INTERNATIONAL UDUPI Vs. COMMISSIONER OF CUSTOMS	June 26, 2001
SUKHAMOY MONDAL Vs. COMMISSIONER OF CUS. (PREV.), WEST BENGAL	February 2, 2001
SUKHAMOY MONDAL AND SHRI SUBHAMOY MONDAL Vs. COMMR OF CUSTOMS PREV W B	February 1, 2001
SUKHJIT STARCH & Vs. COMMISSIONER OF CENTRAL EXCISE,	February 14, 2001
SULARA CHEMICALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	October 8, 2001
SUMAN ART PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE,	September 18, 2001
SUMAN BUDHIA AGARWAL Vs. COMMR OF CUSTOMS CALCUTTA	June 1, 2001
SUMAN SILK MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 12, 2001
SUN GRANITE EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR	August 9, 2001
SUN INTERNATIONAL EXPORTS Vs. CC, NHAVA SHEVA	April 19, 2001
SUN RISE PROCESSORS Vs. CCE, CHANDIGARH-II	April 12, 2001
SUN SHINE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, ICD	March 22, 2001
SUNCITY SYNTHETICS LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA	May 15, 2001
SUNCITY SYNTHETICS LTD. Vs. CCE, JAIPUR	March 30, 2001
SUNCITY SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	November 26, 2001
SUNCO MACHAINES LTD., SRI Vs. COMMISSIONER OF CENTRAL EXCISE,	March 29, 2001
SUNCO RUBBER LTD. & 4 OTHERS Vs. CCE, TRICHY	May 29, 2001
SUNDARAM CLAYTON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 17, 2001
SUNDARAM FASTENERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE,	June 26, 2001
SUNDER BROTHERS AND MOTI G. BHATIA Vs. COMMISSIONER OF CUSTOMS, ACC,	October 16, 2001
SUNDER CARPET INDS Vs. COMMISSIONER OF CUSTOMS MUMBAI	June 14, 2001
SUNDER CASTINGS PVT LTD Vs. COMMISSIONER OF CEN EXCISE PUNE I	June 25, 2001
SUNDER LAL Vs. COMMISSIONER OF CUSTOMS PREV PATNA	September 25, 2001
SUNDSTRAND FORMS PVT. LTD. Vs. CCE, MEERUT-II	June 1, 2001
SUNHERI INTERNATIONAL Vs. COMMISSIONER OF CUS. (G)	January 23, 2001
SUNIL CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, NHAVA	December 3, 2001
SUNIL GHOSH Vs. C C PREV WEST BENGAL	May 2, 2001
SUNIL GHOSH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	September 4, 2001
SUNIL GHOSH Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL	May 3, 2001
SUNIL GHOSH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	April 30, 2001
SUNIL KUMAR Vs. COMMISSIONER OF CUSTOMS, AMRITSAR	October 9, 2001
SUNIL KUMAR AND OTHERS Vs. CC PATNA	July 26, 2001
SUNIL MAZUMDAR Vs. COMMISSIONER OF CUSTOMS	November 28, 2001
SUNKU AUTO LTD. Vs. COLLECTOR OF CENTRAL EXCISE,	August 23, 2001
SUNNY TEXTILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE.,	June 14, 2001
SUNRAY COMPUTERS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	January 3, 2001
SUNRISE IMPEX PANIPET Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 22, 2001
SUNRISE INDUSTRIES, Vs. COMMISSIONER OF CUSTOMS & CENTRAL	April 20, 2001
SUNRISE SOAPS & CHEMICALS PVT LTD & HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, RAJKOT	May 30, 2001
SUNRISE STOAPS CHEMICALS PVT LTD HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS RAJKOT	April 26, 2001
SUNSHINE METAL ALLOYS INDUSTRIES PVT LTD Vs. COLLECTOR OF CUSTOMS KANDLA	July 26, 2001
SUNSHINE TUBE (PVT.) LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	February 26, 2001
SUNTEX FABRICS PVT. LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, SURAT-I	September 17, 2001
SUNTEX FABRICS PVT. LTD., RAKESH Vs. COMMISSIONER OF CENTRAL	August 27, 2001
SUPARNA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 10, 2001
SUPER ASSOCIATES AND M/S SUPERFIL PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	April 27, 2001
SUPER CASSETTES INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	January 31, 2001
SUPER CASSETTES INDUSTRIES LTD. Vs. CC	August 24, 2001
SUPER ELECTRONICS Vs. CC KOLKATTA	November 18, 2001
SUPER FORGING & STEELS LTD. Vs. C.C.E., CALCUTTA-II	July 13, 2001
SUPER FORGING STEELS LTD Vs. C C E CALCUTTA II	July 10, 2001
SUPER FORGINGS STEELS LTD Vs. S K ROY CHOWDHURY ADV	May 24, 2001
SUPER FORGINGS STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	September 12, 2001
SUPER FORGINGS STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	December 20, 2001
SUPER FORGINGS STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV	October 16, 2001
SUPER SOAPS GOA PVT LTD Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE GOA	April 24, 2001
SUPER SOAPS GOA PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA	July 18, 2001
SUPER TECH. INDS. LTD., Vs. CC, JAIPUR	June 25, 2001
SUPERFIL PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 19, 2001
SUPREME EXPORTS Vs. COMMR OF CENTRAL EXCISE CAL II	May 31, 2001
SUPREME EXPORTS Vs. CC, NEW DELHI	June 12, 2001
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CEN EXCISE PUNE II	August 27, 2001
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	October 23, 2001
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	March 16, 2001
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	October 9, 2001
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 17, 2001
SUPREME PAPER MILLS LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA	August 10, 2001
SUPREME STEEL & GENL. MILLS Vs. C.C.E., DELHI I	June 21, 2001
SURAJ CONTAINERS LTD AND MD M D HADISH Vs. CCE CALCUTTA I	January 30, 2001
SURAJ CONTAINERS LTD AND OTHERS Vs. C C E CALCUTTA I	July 16, 2001
SURAJ MARBLES (P) LTD. AND Vs. C.C.E. JAIPUR	February 9, 2001
SURAJ STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	August 23, 2001
SURANA STRIPS LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	October 15, 2001
SURCOAT PAINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	October 10, 2001
SURELIA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 10, 2001
SURELIA ENGINEERING WORKS, Vs. COMMISSIONER OF CENTRAL EXCISE	September 27, 2001
SURENDRA KUMAR OSWAL Vs. COMMISSIONER OF CUSTOMS (P), WEST	October 9, 2001
SURESH ENGINEERING WORKS AND COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI AND M/S SURESH ENGINEERING WORKS	April 16, 2001
SURESH G. KEWALRAMANI Vs. COMMISSIONER OF CUSTOMS, KANDLA	December 7, 2001
SURESH RANGLAL BOHRA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI	April 3, 2001
SURESH SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE	September 21, 2001
SURESH SYNTHETICS AND SHRI MANIKCHAND G SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I	August 7, 2001
SURI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	April 25, 2001
SURINDER KR. GARG Vs. CCE, GURGAON	January 29, 2001
SURINDRA STEEL ROLLING MILLS Vs. COMMISSONER OF CENTRAL EXCISE,	March 23, 2001
SURYA PHARMACEUTICAL LTD. Vs. CCE	December 28, 2001
SURYA ROSHNI LTD. Vs. COMMISSIONER OF CUSTOMS (E.P.),	September 18, 2001
SURYA ROSHNI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE	December 21, 2001
SURYA RUBBERS (GUJ.) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	February 20, 2001
SURYA VINAYAK INDUSTRIES LTD. Vs. CCE	October 22, 2001
SUSHIL BOARD PRODUCTS Vs. COMMISSIONER OF CUSTOMS & CENTRAL	April 18, 2001
SUSHIL HALWAI Vs. C C PORT CALCUTTA	August 6, 2001
SUSHIL KUMAR BAMALWA Vs. COMMISSIONER OF CUSTOMS CALCUTTA	October 9, 2001
SUVARNA CEMENTS LTD. Vs. COMMISSIONER OF C.EX., HYDERABAD	May 11, 2001
SUVARNA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 5, 2001
SUVARNA PROCESSORS Vs. C.C.EX., MUMBAI	July 26, 2001
SUVARNA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II	October 12, 2001
SUZ DENT INDIA PVT LTD SANJAY A PATEL AMBIKABEN A PATEL AND ATMARAM C PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	April 30, 2001
SVERRE JULIUS MOLLAN Vs. COMMR. OF CUSTOMS (P), W.B.	August 2, 2001
SVERRE JULIUS MOLLAN Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	August 30, 2001
SWADESH INDUSTRIES Vs. COMMISSIONER OF C. EX.	February 7, 2001
SWADESH PAUL Vs. COMMISSIONER OF CUSTOMS NORTH EASTERN REGION SHILLONG	November 26, 2001
SWAJIT ENGINEERING PVT LTD Vs. COMMISSIONER OF CEN EXCISE AURANGABAD	June 25, 2001
SWAMINARAYAN POLYSACK Vs. COMMISSIONER OF CENTRAL EXCISE,	October 30, 2001
SWAPAN KR. CHATTERJEE Vs. COMMISSIONER OF CENTRAL EXCISE,	September 28, 2001
SWARAJ MAZDA Vs. C.C.E. CHANDIGARH	May 10, 2001
SWASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	November 28, 2001
SWASTIK DYEING & BLEACHING Vs. COMMISSIONER OF CENTRAL EXCISE	April 24, 2001
SWASTIK RAYON PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 13, 2001
SWASTIK RUBBER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 28, 2001
SWASTIK UDYOG Vs. CEE, MEERUT	June 15, 2001
SWASTIK WIRE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM	October 5, 2001
SWATANTRA BHARAT MILLS Vs. CCE, NEW DELHI	April 16, 2001
SWATHE INDUSTRY Vs. COMMISSIONER OF C EX	January 9, 2001
SWATI ENTERPRISES Vs. C C EX RAJKOT	April 12, 2001
SWATI ENTERPRISES, OVERSEAS Vs. COMMISSIONER OF CUSTOMS	October 19, 2001
SWEETY INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	October 12, 2001
SWEM INDS. Vs. C.C. EX., SURAT	December 14, 2001
SWEM INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS.	December 19, 2001
SWEM INDUSTRIES, SALIMBHAI GULAM Vs. COMMISSIONER OF CENTRAL EXCISE	October 8, 2001
SWIL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	September 21, 2001
SWIL LIMITED Vs. C C E CALCUTTA IV	July 11, 2001
SWIL LTD Vs. COMMR OF CENTRAL EXCISE CAL IV	June 26, 2001
SWIL LTD Vs. COMMR OF CENTRAL EXCISE CALCUTTA	July 11, 2001
SWIL LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV	May 18, 2001
SWIL LTD ANILKUMAR PARASRAMPURIA AND C V SASHIDHARAN Vs. COMMISSIONER OF CUSTOMS AHMEDABAD	April 20, 2001
SWIL LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA	April 18, 2001
SWIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-IV	May 25, 2001
SWITZER PNEUMATICS PVT LTD AND SWITZER INSTRUMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 6, 2001
SYNBIOTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE,	May 14, 2001
SYNDICATE EXPORTS Vs. COMMISSIONER OF CUSTOMS, CALCUTTA	May 22, 2001
SYNDICATE EXPORTS Vs. CC CALCUTTA	April 18, 2001
SYNDICATE EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA	September 25, 2001
SYNGENTA INDIA LIMITED Vs. COMMISSIONER OF CEN EXCISE MUMBAI VI	July 5, 2001
SYNGENTA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 19, 2001
SYNTHETIC PACKERS (P) LTD. Vs. COMMISSIONER OF CENTRAL	December 20, 2001
SYRIAN ARAB AIRLINES Vs. COMMISSIONER OF CUSTOMS	March 9, 2001
SYSCON INSTRUMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL	May 30, 2001
T E L CO Vs. C C E JAMSHEDPUR	February 8, 2001
T E L CO Vs. C C E JAMSHEDPUR	August 21, 2001
T G L POSHAK CORPORATION Vs. COMMISSIONER OF C EX	September 6, 2001
T I LTD Vs. COMMR OF CENTRAL EXCISE CAL II	May 1, 2001
T I S CO LTD Vs. C C E JAMSHEDPUR	May 24, 2001
T.I.S.C.O. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR	September 10, 2001
T.N.S.S. STEELS PVT. LTD. Vs. COMMISSIONER OF C.EX., TRICHY	March 26, 2001
T.S. DYEING & PRINTING MILLS Vs. CCE CHANDIGARH-II	March 8, 2001
TAJ AIR CATERERS Vs. COMMISSIONER OF CUSTOMS, ACC,	July 24, 2001
TAJ BIRDYS FOOD SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 1, 2001
TAKSHILA SPINNERS Vs. CCE CHANAIGARH	May 11, 2001
TALBALBIR SINGH Vs. COMMISSIONER OF CUSTOMS	January 3, 2001
TALOJA FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 22, 2001
TAMIL NADU ELECTRICITY BOARD Vs. COMMR OF C EX	March 28, 2001
TAMIL NADU PETROPRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	June 13, 2001
TAMIL NADU PETROPRODUCTS LTD Vs. COMMISSIONER OF C EX CHENNAI	March 16, 2001
TAMILARASI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE,	July 12, 2001
TAMILNADU FORGINGS PVT LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 12, 2001
TANSI Vs. COMMISSIONER OF CENTRAL EXCISE	January 1, 2001
TANSI ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 22, 2001
TANSI ENGINEERING WORKS Vs. CCE	November 22, 2001
TANTIA CONCRETE PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR	September 21, 2001
TANWAR RAJPUT & CO. & M/S Vs. CCE, JAIPUR	February 22, 2001
TANYA DIAGNOSTIC CENTRE KAMAL KR DUTTA SMT MANJUSHA DUTTA ARUN SAINI PRATIK KR SEN HIMANSHU BHUSAN PAUL PINTO BOSE Vs. V/S C C PORT KOLKATA	May 24, 2001
TANZEEM SCREENARTS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	February 20, 2001
TANZEEM SCREENARTS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI I	March 24, 2001
TAPAN CH SEN RAI Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	August 21, 2001
TAPIOCA PRODUCTS, CHALAKUDY Vs. COMMISSIONER OF CENTRAL	June 22, 2001
TARA SINGH AND SONS Vs. CCE, NEW DELHI	February 16, 2001
TARCHEM PRODUCTS Vs. COMMISSIONER OF CUSTOMS	October 19, 2001
TARSEM SINGH MULTANI & SONS & ORS. Vs. CC	September 12, 2001
TARSEM SINGH MULTANI & SONS, Vs. COMMISSIONER, CUSTOMS, AMRITSAR	June 20, 2001
TARSHEM CHAND Vs. COMMISSIONER OF CUSTOMS,	November 28, 2001
TARSHEM CHAND Vs. COMMISSIONER OF CUSTOMS, NER, SHILLONG	December 13, 2001
TAS ENGINEERING CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	June 18, 2001
TATA CUMMINS LIMITED Vs. COMMISSIONER OF CUSTOMS KOLKATA	November 22, 2001
TATA ENGINEERING & LOCOMOTIVE Vs. COMMISSIONER OF CUSTOMS, MUMBAI	September 14, 2001
TATA ENGINEERING AND LOCOMOTIVE Vs. CC	October 5, 2001
TATA ENGINEERING LOCOMOTIVE COMPANY LIMITED Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	June 21, 2001
TATA ENGINEERING LOCOMOTIVE COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I	June 13, 2001
TATA ENGINEERING LOCOMOTIVE COMPANY LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I	August 8, 2001
TATA INFOTECH LTD Vs. COMMISSIONER OF CUSTOMS NEW DELHI	April 30, 2001
TATA INFOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 11, 2001
TATA INFOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, NEW DELHI	December 12, 2001
TATA IRON & STEEL CO. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	August 24, 2001
TATA IRON & STEEL COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,	May 25, 2001
TATA IRON STEEL CO LTD Vs. C C E JAMSHEDPUR	July 26, 2001
TATA IRON STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	September 10, 2001
TATA IRON STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 29, 2001
TATA IRON STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 20, 2001
TATA LOCOMOTIVE CO. LTD. Vs. CCE, PATNA	May 25, 2001
TATA MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	August 30, 2001
TATA PRESS LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 12, 2001
TATA SSL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	December 20, 2001
TATA TEA LTD., COCHIN Vs. COMMISSIONER OF CUSTOMS, BOMBAY	November 13, 2001
TATA TELECOM LTD M/S TRANS INDIA LTD SHRI SUNIL M GAMBHIR AND SHRI D C JOSHI Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II	April 3, 2001
TATA TELECOM LTD, PALAKAD Vs. COMMISSIONER OF CUSTOMS	February 16, 2001
TATA TELECOM LTD. Vs. COMMISSIONER OF C. EX., COCHIN	January 24, 2001
TATA TELECOM LTD. Vs. COLLECTOR OF CENTRAL EXCISE, COCHIN	July 9, 2001
TATA TELECOM LTD. AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 30, 2001
TATA YODOGAWA LIMITED Vs. COMMER OF C EX AND CUS	February 8, 2001
TAVADEC INDUSTRIES PVT. LTD. Vs. COMMR. OF CUSTOMS, BANGALORE	July 20, 2001
TAYAB YUNUS KHATRI, NANCY B. SHAH Vs. COMMISSIONER OF CUSTOMS, MUMBAI	April 19, 2001
TAYYAB JUNUS KHATRI Vs. COMMISSIONER OF CUSTOMS (PREV.)	November 8, 2001
TCM LTD Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 19, 2001
TEAMS CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE	January 18, 2001
TECCO Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	August 23, 2001
TECH STEELS Vs. CCE BHOPAL	April 19, 2001
TECHNO (HIND) MARBLES & GRANITES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR	December 14, 2001
TECHNO AIDS AND ASSOCIATES AND Vs. COMMISSIONER OF CUSTOMS,	September 28, 2001
TECHNO CABLES PVT. LTD. Vs. CCE	February 16, 2001
TECHNO COMMERCE Vs. COMMR OF CENTRAL EXCISE CAL I	January 4, 2001
TECHNO COMMERCE Vs. CCE CALCUTTA I	May 31, 2001
TECHNO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	November 9, 2001
TECHNO MARKETTING Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	October 18, 2001
TECHNO PLAST INDUSTRIES Vs. C.C.E., BHOPAL	April 12, 2001
TECSUN RUBBER PRODUCTS Vs. COMMISSIONER OF CUS. & C. EX., CALICUT	June 27, 2001
TEEGEEKAY INDUSTRIES, KERALA Vs. COMMISSIONER OF CENTRAL EXCISE,	November 13, 2001
TEJ ALLOYS Vs. CCE CHANDIGARH	February 22, 2001
TEJAS EXPORTS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL CALCUTTA	September 26, 2001
TELC0 Vs. CCE, PATNA	May 14, 2001
TELCO Vs. COMMISSIONER OF CENTRAL EXCISE JSR	October 8, 2001
TELE DATA CONTROLS Vs. CCE, DELHI	June 13, 2001
TELECON ELECTRIC INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD	August 16, 2001
TELEKRIT ELECTRICALS NAGPUR PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS NAGPUR	July 17, 2001
TELEMATS INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 19, 2001
TELEMECANIQUE & CONTROLS (I) Vs. COMMISSIONER OF CENTRAL EXCISE,	January 12, 2001
TERAI OVERSEAS LTD Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA	October 16, 2001
TERENE FIBRES INDIA PVT LTD Vs. COMMR OF CENTRAL EXCISE MUMBAI VI	May 25, 2001
TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	May 16, 2001
TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AURANGABAD	August 14, 2001
TETRAGON CHEMIE LTD., BANGALORE Vs. COMMISSIONER OF CENTRAL EXCISE,	December 5, 2001
TEXCOMASH EXPORTS Vs. CCE NEW DELHI	July 13, 2001
TEXCOMASH EXPORTS Vs. COMMISSIONER OF CUSTOMS, ICD, TUGLAKABAD, NEW DELHI	December 10, 2001
TEXCOMASH EXPORTS Vs. CCE NEW DELHI	May 23, 2001
TEXPORT (INDIA) Vs. COMMISSIONER OF CUSTOMS, MUMBAI	April 16, 2001
TEXTILE BEARINGS (KCI) PVT. LTD. Vs. COLLECTOR OF CUS. AND C. EX.	January 31, 2001
TEXTOOL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 18, 2001
TGL POSHAK CORPORATION AND COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD AND TGL POSHAK CORPORATION	September 6, 2001
THAKKAR SHIPPING AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE	December 10, 2001
THAKKAR SHIPPING AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, MUMBAI	December 18, 2001
THAPSON STEELS LTD. Vs. C.C.E., CHANDIGARH	April 24, 2001
THE ASSOCIATED CEMENT COMPANIES LTD Vs. CC CALCUTTA	June 21, 2001
THE CALCUTTA CHEMICAL COMPANY LIMITED M/S A M MARKETING LTD AND M/S SHAW WALLACE COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	January 2, 2001
THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, MUMBAI-VII Vs. BOEHRINGER MANNHHEIM (I) LTD.	October 9, 2001
THE INDIA CEMENTS LTD AND M/S KCP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE GUNTUR	August 17, 2001
THE JAY ENGINEERING WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	July 4, 2001
THE KOLHAPUR STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II	October 5, 2001
THE MINING ENGG CORPN Vs. CCE CALCUTTA II	July 23, 2001
THE MINING ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	June 25, 2001
THE PRINTERS MYSORE LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	April 18, 2001
THE SIMPLEX MILLS COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I	November 13, 2001
THE SMALL TOOLS MFG COMPANY OF INDIA LTD Vs. COMMR OF CENTRAL EXCISE CAL I	January 3, 2001
THE TATA IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	May 21, 2001
THE TATA IRON STEEL COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	May 25, 2001
THEKKAL TONY Vs. COMMISSIONER OF CUSTOMS, COCHIN	January 9, 2001
THEMIS AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV	May 25, 2001
THERELEK ENGINEERS PVT. LTD., Vs. COMMISSIONER OF CENTRAL	October 16, 2001
THERMAX LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI	May 3, 2001
THERMAX SURFACE COATING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 22, 2001
THERMAX SURFACE COATINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI III	June 28, 2001
THERMON HEAT TRACERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE	June 1, 2001
THINNER CO AND SHRI R B SADH Vs. CCE KOLKATA I	January 24, 2001
THINNER CO SHRI RAJAN BHAN SADH Vs. CCE CALCUTTA I	May 25, 2001
THIRD MEMBER ON REFERENCE : JUSTICE K. SREEDHARAN, PRESIDENT MATHER AND PLATT (INDIA) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I	February 15, 2001
THIRD MEMBER ON REFERENCE : JUSTICE K. SREEDHARAN, PRESIDENT AND DR. S.N. BUSI, MEMBER (T) COSMOSTEELS (P) LTD. Vs. COLLECTOR OF CUSTOMS, CALCUTTA	February 7, 2001
THUKRAL OPTICS P LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 3, 2001
TIDE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	March 22, 2001
TIL LTD Vs. CC CALCUTTA	April 19, 2001
TILOK SINGH AND SHRI OM PRAKASH SINGH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA	February 5, 2001
TIMEX WATCHES LTD. Vs. CCE, MEERUT	June 19, 2001
TIMS PRODUCT LTD Vs. C C E CALCUTTA III	July 20, 2001
TIMS PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	April 25, 2001
TIMS PRODUCTS LTD. Vs. CCE, CALCUTTA-III	July 6, 2001
TINPLATE CO OF INDIA LTD Vs. CCE JSR	June 27, 2001
TINPLATE COMPANY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	November 16, 2001
TIRPUTI MANUFACTURING Vs. COMMISSIONER OF CENTRAL EXCISE,	April 18, 2001
TIRUMALA FUJITECHNOLOGIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISAKHAPATNAM	August 21, 2001
TIRUPATI OVERSEAS Vs. CC PORT CALCUTTA	August 3, 2001
TIRUPATI OVERSEAS Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA	September 10, 2001
TIRUPATI STEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA	July 12, 2001
TIRUPUR COTTON SPINNING WEAVING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	August 17, 2001
TIRUTTANI CO OPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 26, 2001
TISCO Vs. CCE,JAMSHEDPUR	April 27, 2001
TISCO Vs. CCE, JSR.	July 12, 2001
TISCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	January 23, 2001
TITAGARH INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	August 20, 2001
TITAGARH PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	August 30, 2001
TITAN ALLOYS LTD. Vs. COMMISSIONER OF CUS. AND C. EX.	October 5, 2001
TITAN ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS	September 14, 2001
TITAN INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	November 1, 2001
TITAN INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX. (A), BANGALORE	July 27, 2001
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE	March 19, 2001
TITAN INDUSTRIES LTD., Vs. COMMISSIONER OF CUSTOMS,	March 9, 2001
TITANIUM EQUIPMENT ANODE MANUFACTURING CO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE INDORE	November 1, 2001
TME PLASMETTRONICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 24, 2001
TODI SILK MILLS Vs. C.C., CALCUTTA	April 23, 2001
TOLARAM ELECTRONICS PVT. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,	November 26, 2001
TOPACK INDUSTRIES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	March 27, 2001
TORRENT GUJARAT BIO TECH LTD AHMEDABAD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BARODA	June 7, 2001
TORRENT GUJARAT BIO-TECH Vs. COMMISSIONER OF CENTRAL EXCISE,	April 20, 2001
TORRENT GUJARAT BIOTECH LTD Vs. COMMISSIONER OF CENTRAL EXCISE BARODA	May 18, 2001
TOTAL LUBRICANTS INDIA LIMITED AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	May 18, 2001
TOY PARK INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS CALCUTTA	August 23, 2001
TRACO CABLE COMPANY LTD. Vs. COMMISSIONER OF C. EX., COCHIN	June 19, 2001
TRACTOR & FARM EQUIPMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 8, 2001
TRACTOR AND FARM EQUIPMENTS LTD. Vs. COMMR. OF C. EX., BANGALORE	December 7, 2001
TRACTORS AND FARM EQUIPMENT Vs. COMMISSIONER OF CUSTOMS	October 23, 2001
TRAMCO COACHES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	November 23, 2001
TRANS ASIA CARPET LTD. Vs. COMMISSIONER OF C. EX.	January 11, 2001
TRANSFORMERS & ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	June 27, 2001
TRANSFORMERS & ELECTRICALS Vs. COMMISSIONER OF CENTRAL	June 29, 2001
TRANSPEK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 14, 2001
TRANSPEK INDUSTRY LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	March 12, 2001
TRANSPOWER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG	September 17, 2001
TRAVANCORE COCHIN CHEMICALS Vs. COMMISSIONER OF CENTRAL	November 22, 2001
TRAVANCORE COCHIN CHEMICALS LTD. Vs. COMMISSIONER OF C. EX, COCHIN	December 12, 2001
TRENT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	September 26, 2001
TRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR AND COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 13, 2001
TRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR	December 21, 2001
TRF PORT YARD EQPT DIV LTD Vs. COMMISSIONER OF CENTRAL EXCISE VISAKHAPATNAM	October 19, 2001
TRIDENT STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 2, 2001
TRILOKI NATH SINGH Vs. COMMISSIONER OF CUSTOMS P PATNA	August 29, 2001
TRILOKI NATH SINGH, RAM KISHAN Vs. C.C. (P), PATNA	July 13, 2001
TRINITY FORWARDERS Vs. COMMISSNER OF CUSTOMS	September 3, 2001
TRINITY FORWARDERS MADRAS Vs. COMMISSIONER OF CUSTOMS MADRAS	September 3, 2001
TRIOCHEM PRODUCTS LTD. Vs. COMMISSIONER OF CEN. EXCISE,	May 24, 2001
TRIVENI RUBBERS Vs. CCE KANPUR	February 5, 2001
TRIVENI STRUCTURAL Vs. C.C.E. ALLAHABAD	February 22, 2001
TTK PRESTIGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 9, 2001
TUBE MASTERS Vs. COMMISSIONER OF CENTRAL EXCISE &	April 27, 2001
TUBE MASTERS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI III	April 27, 2001
TUFF TUBES P LTD Vs. CCE BOLPUR	April 20, 2001
TULSYN NEC LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 10, 2001
TUMMALA ELECTRONICS (P) LTD. Vs. COMMR. OF C. EX. & CUS., BANGALORE	May 22, 2001
TVS SUZUKI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	November 12, 2001
TVS SUZUKI LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	November 20, 2001
TWIN CITY ORGANICS PVT LTD Vs. CCE MUMBAI	March 7, 2001
TYPEWRITER OFFICE Vs. COMMISSIONER OF CUSTOMS CHENNAI	April 17, 2001
U FOAM PVT LTD Vs. COMMISSIONER OF CUSTOMS	April 24, 2001
U T LTD Vs. COMMISSIONER OF CENTRAL EXCISE CAL I	September 20, 2001
U.K. ENTERPRISES, Vs. COMMISSIONER OF CENTRAL EXCISE, GOA	November 6, 2001
U.P. SMALL INDUSTRIES CORPN. Vs. C.C.E. GHAZIABAD	February 16, 2001
U.P. STATE SUGAR CORPN. LTD. Vs. C.C.E. ALLAHABAD	March 28, 2001
U.P. STATE SUGAR CORPORATION LTD. Vs. CCE MEERUT	January 18, 2001
U.P. TWIGA FIBERGLASS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	May 9, 2001
U.T. LIMITED Vs. COMMISSIONER OF C. EX., CALCUTTA-I	September 14, 2001
U.T. LTD. AND S.S. SINGHANIA Vs. COMMISSIONER OF CENTRAL EXCISE	October 18, 2001
UDAL ORGANICS (P) LTD. Vs. CCE, KANPUR	March 20, 2001
UGRA PRECISION ENGINEERS Vs. COMMISSIONER OF C. EX., BANGALORE	October 22, 2001
UIC INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	November 27, 2001
UIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-III	December 26, 2001
UJAGAR PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II	August 7, 2001
ULTRAMARINE AND PIGMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	August 27, 2001
UMASHANKAR SOMANI IND. Vs. C.C, MUMBAI	April 30, 2001
UMC AUTO INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 1, 2001
UMED TEXTILES MILLS PVT. LTD. Vs. CCE, JAIPUR	January 10, 2001
UMIYA STEEL INDUSTRIES AND OTHERS Vs. COMMISSIONER OF CEN. EXCISE,	June 25, 2001
UNCLE CHIPPS CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GHAZIABAD	September 10, 2001
UNCO STEEL INDUSTRIES Vs. CCE, CHANDIGARH S.C.	January 12, 2001
UNI DERI LEND LIMITED Vs. COMMISSIONER OF CEN.EXCISE,	June 21, 2001
UNI DERITEND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	October 30, 2001
UNI DERITEND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	October 8, 2001
UNI DERITEND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 20, 2001
UNI DERITEND LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA SHEVA	October 9, 2001
UNI DERITEND LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA	September 14, 2001
UNICORN ORGANICS LTD. Vs. COMMR. OF CEX, HYDERABAD	March 16, 2001
UNICURE PHARMACEUTICALS Vs. CCE, INDORE	March 9, 2001
UNIEXCEL INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS KANDLA	October 18, 2001
UNIK TRADERS AND OTHERS Vs. COMMISSIONER OF CUSTOMS,	February 2, 2001
UNIMETAL ISPAT LTD AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE,	February 27, 2001
UNION CARBIDE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI	December 4, 2001
UNION DERITEND PRECISION CASTINGS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	March 2, 2001
UNION ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	December 19, 2001
UNION QUALITY PLASTICS LTD J A KATHAWALA MAGANBHAI P KAPADIA AND KHOJEM T A RANGWALA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT II	August 3, 2001
UNION TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS CHENNAI	November 5, 2001
UNIPATCH RUBBER LTD. Vs. CCE, JAIPUR	March 13, 2001
UNIQUE CORDAGES P LTD Vs. COMMR OF CENTRAL EXCISE CAL III	January 3, 2001
UNIQUE INDUSTRIAL HANDLERS P. Vs. COMMISSIONER OF CUSTOMS	September 19, 2001
UNIQUE PHARMACEUTICAL LABORATORIES Vs. COMMISSIONER OF CEN EXCISE MUMBAI VI	March 23, 2001
UNIQUE POLES & TUBES Vs. COMMISSIONER OF CENTRAL EXCISE,	September 13, 2001
UNIROLL LEATHER INDIA LTD. Vs. CC, NEW KANDLA	October 10, 2001
UNIROSE TEXTILE PROCESSORS P LTD Vs. COMMISSIONER OF CEN EXCISE PUNE II	March 15, 2001
UNIROSE TEXTILE PROCESSORS, Vs. COMMISSIONER OF CENTRAL EXCISE	March 12, 2001
UNISPANNERS PVT LTD. Vs. CCE, GHAZIABAD	June 26, 2001
UNISTAR INTERNATIONAL Vs. COMMR. OF CUSTOMS & CENTRAL	July 17, 2001
UNISTAR INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA	September 27, 2001
UNISTAR INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GOA	September 11, 2001
UNISYS Vs. CCE, CHANDIGARH-I	February 15, 2001
UNITED BLEACHERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	September 17, 2001
UNITED CATALYSTS INDIA LTD., Vs. COMMISSION OF CUSTOMS, COCHIN	August 14, 2001
UNITED ENGG. Vs. C.C.E., KANPUR	February 13, 2001
UNITED INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE MADURAI	November 6, 2001
UNITED LEASING & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III	November 20, 2001
UNITED PHOSPHOROUS Vs. COMMISSIONER OF CENTRAL EXCISE SURAT II	April 26, 2001
UNITED PHOSPHOROUS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA	August 7, 2001
UNITED PHOSPHOROUS LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	June 7, 2001
UNITED PHOSPHOROUS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE	September 26, 2001
UNITED PHOSPHORUS LIMITED HASMUKHBAI N DESAI KANUBHAI M DESAI AND ARUN C ASHAR Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II	March 23, 2001
UNITED SALES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	October 17, 2001
UNITED STEEL BEARING Vs. COMMISSIONER OF CUSTOMS CALCUTTA	October 3, 2001
UNITED SYSTEMS ENGINEERS PVT LTD Vs. COMMR OF C EX	March 14, 2001
UNITOP OFFICE AUTOMATION Vs. CC, DELHI	April 4, 2001
UNIVERSAL CABLES LTD. Vs. CCE, RAIPUR	December 3, 2001
UNIVERSAL CABLES LTD. Vs. CCE, JAIPUR	May 2, 2001
UNIVERSAL CANS CONTAINERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 30, 2001
UNIVERSAL CAPSULES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI III	February 9, 2001
UNIVERSAL CAPSULES LTD. Vs. CCE	October 5, 2001
UNIVERSAL ELECTRODES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	April 17, 2001
UNIVERSAL ENGINEERING Vs. C C E CALCUTTA III	May 2, 2001
UNIVERSAL FLEXIBLE PVT. LTD., Vs. COMMISSIONER OF CENTRAL	May 16, 2001
UNIVERSAL FLEXIBLES PVT. LTD. Vs. CCE, BANGALORE	May 10, 2001
UNIVERSAL INFORMATION, Vs. COMMISSIONER OF CENTRAL EXCISE	February 9, 2001
UNIVERSAL MEDICAP LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA	July 5, 2001
UNIVERSAL PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II	October 17, 2001
UNIWORTH LTD. Vs. C.C.E. BHOPAL	February 19, 2001
UNIWORTH TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 23, 2001
UNJHA AYURVEDIC PHARMACY Vs. CCE, JAIPUR	March 20, 2001
UP STATE SUGAR CORPN. Vs. CCE ALLAHABAD	April 30, 2001
UPPER INDIA TANNERY Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	March 30, 2001
USHA INTERCONTINENTAL (INDIA) Vs. CC	January 23, 2001
USHA ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, PUNE-II	October 9, 2001
USHA MARTIN INDUS. Vs. CCE, JSR.	August 3, 2001
USHA MARTIN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	February 16, 2001
USHA MARTIN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	August 2, 2001
USHA MARTIN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	June 28, 2001
USHA MARTIN TELEKOM LIMITED Vs. COMMISSIONER OF CUSTOMS CALCUTTA	February 20, 2001
USHA RE-ROLLING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 19, 2001
USV LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	July 23, 2001
USV LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	July 27, 2001
UT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 12, 2001
UTTAM BHARAT ELECTRICALS Vs. CCE, JAIPUR	June 20, 2001
UTTAM BHARAT ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE,	January 11, 2001
UTTAR PRADESH STATE SUGAR CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	November 27, 2001
V G MOHANAN Vs. COMMISSIONER OF CUSTOMS CHENNAI	August 6, 2001
V K VORA AND Vs. COMMISSIONER OF CUSTOMS AND COMMISSIONER OF CENTRAL EXCISE HYDERABAD	September 13, 2001
V. ABDUL REHMAN MUSALIYAR Vs. COMMISSIONER OF CUSTOMS, COCHIN	May 15, 2001
V. SOLOMON JEYAPANDIAN Vs. CC	December 21, 2001
V.K. IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT),	October 18, 2001
V.K. MEHTA AND RAJESH M. DESAI Vs. COMMISSIONER OF CUSTOMS,	November 5, 2001
V.M. METALS Vs. COMMISSIONER OF CUSTOMS (PORT),	September 13, 2001
V.P. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	April 18, 2001
V.S. DEMPO & CO. Vs. COMMISSIONER OF CUSTOMS, GOA	October 23, 2001
V.S.T. INDUSTRIES LTD. Vs. COMMISSIONER OF C.EX., HYDERABAD	March 30, 2001
V.V.F. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	October 1, 2001
V.V.S. ALLOYS (P) LTD. AND Vs. CCE, ALLAHABAD	April 17, 2001
VACMET PACKAGINGS (INDIA) P. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 20, 2001
VAIBHAV TEXTILES Vs. CC, NEW DELHI	June 18, 2001
VAIGAI THREAD PROCESSORS Vs. CENTRAL EXCISE, BANGALORE	February 13, 2001
VAISHNAV FIBRE LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA	November 12, 2001
VAISHNAV FIBRE LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA	April 26, 2001
VALLABH VIDYANAGAR CONCRETE Vs. COMMISSIONER OF CUSTOMS	November 1, 2001
VALLEY ABRASIVE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	November 20, 2001
VALLEY ABRASIVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 13, 2001
VALVES & VALVES INDUSTRIAL Vs. C.C.E., CHANDIGARH	February 7, 2001
VANAPRABHA ESTERS GLYCERIDES Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	May 18, 2001
VANDANA EXPORTS Vs. CC, ICD, NEW DELHI	March 19, 2001
VARALAKSHMI SUGARS LTD Vs. CCE HYDERABAD	August 3, 2001
VARDHAMAN SPG. & GENERAL Vs. C.C.E., CHANDIGARH	April 30, 2001
VARINDER AGRO CHEM. LTD. Vs. CCE CHANDIGARH	March 28, 2001
VARKA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, ACC,	August 13, 2001
VARUN ALUMINIUM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, NAVA	November 2, 2001
VARUN ENTERPRISES Vs. CCE, CHANDIGARH	February 28, 2001
VARUN FABRICS Vs. CCE CHANDIGARH	January 23, 2001
VARUN FABRICS LTD. Vs. CCE, CHANDIGARH	May 30, 2001
VARUN FORWARDERS Vs. COMMISSIONER OF CUSTOMS	January 16, 2001
VASANT MAGANLAL CHOKSHI HARISH F SHAH KIRITBHAI M CHOKSHI R S PANDEY JAYANTILAL G SHAH MAHENDRA V SHAH GOVINDBHAI C CHOKSHI KANAIYALAL A PAGRANI JATINBHAI G PAREKH AND MAHENDRA C PATEL Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD	August 7, 2001
VASANT SAHAKARI SAKHAR KHARKHANA Vs. COMMISSIONER OF CENTRAL EXCISE,	May 11, 2001
VASAVI SOFT DRINKS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	May 18, 2001
VASPARR FISCHER LTD., BABUBHAI D. Vs. COMMISSIONER OF CUSTOMS	September 27, 2001
VAX INSTITUTE LABORATORY LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	May 18, 2001
VED PRAKASH SAHI AND OTHERS Vs. COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX MUMBAI	July 3, 2001
VEEKAY ENGINEERING & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE	January 4, 2001
VEEKAY GENERAL INDUSTRIES Vs. CCE, DELHI	January 22, 2001
VEENA INDUSTRIES SURESH C CHOKSHI Vs. COMMISSIONER OF CENTRAL EXCISE,	April 30, 2001
VEENA PROCESSING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY	October 29, 2001
VEERA SPG MILLS P LTD Vs. COMMISSIONER OF C EX	February 27, 2001
VEGETABLE VITAMIN FOODS CO LTD Vs. COMMISSIONER OF CUSTOMS E P MUMBAI 38	March 1, 2001
VEGETABLE VITAMIN FOODS CO. Vs. CCE, BOMBAY	April 30, 2001
VELMURUGAN ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	September 13, 2001
VELVETTE INTERNATIONAL PHARMA PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI II	November 7, 2001
VENLON POLYESTER FILM LTD., Vs. COMMISSIONER OF CENTRAL	July 31, 2001
VENTRON CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.	February 5, 2001
VENUS FOOD PRODUCTS Vs. COMMISSIONER OF C EX	January 1, 2001
VENUS INDUSTRIES CORP. Vs. CCE CHANDIGARH	February 22, 2001
VERA LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE VISAKHAPATNAM	September 12, 2001
VERMA DIE CASTINGS Vs. CCE, DELHI-II	June 18, 2001
VERMA PHARMACY PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	September 19, 2001
VET CARE ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	May 31, 2001
VETRI IMPEX Vs. COMMISSIONER OF CUSTOMS, TRICHY	May 29, 2001
VETRIL ENGINEERING CO., Vs. COMMISSIONER OF CENTRAL	December 6, 2001
VFC INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	October 1, 2001
VHEL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR	December 14, 2001
VICTOR CLOCK INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,	July 11, 2001
VIDARBHA VENEER INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	February 13, 2001
VIDYA MAHADIK Vs. COMMISSIONER OF CUSTOMS,	November 26, 2001
VIDYARAM STEEL RE-ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	November 27, 2001
VIDYUT METALLICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 21, 2001
VIGHNAHAR SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE	April 16, 2001
VIGIRAM CHEM PBT LTD., Vs. COMMISSIONER OF CUSTOMS,	February 8, 2001
VIJAY ANAND FABRICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD	August 29, 2001
VIJAY ENGG. CORPN. & M/S. Vs. CCE, MEERUT	May 14, 2001
VIJAY ENGG. CORPN. AND VIJAY TRACTORS CORPN. Vs. CCE	May 10, 2001
VIJAY ISPAT ALLOYS (P) LTD. Vs. CCE, KANPUR	May 9, 2001
VIJAY LAXMI TRANSPORT Vs. CCE, NEW DELHI	May 11, 2001
VIJAY LAXMI TRANSPORT COMPANY Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	October 19, 2001
VIJAY PRAKASH GUPTA Vs. COMMISSIONER OF CUSTOMS WEST BENGAL	August 2, 2001
VIJAY PRASAD DEEPAK KUMAR SMT SUNITA DEVI SMT MANJU DEVI SHRI JAGADISH PRASAD GUPTA AND SHRI KAILASH PRASAD GUPTA Vs. COMMR OF CUSTOMS PATNA	July 10, 2001
VIJAY SOLVENT EXTRACTION Vs. COMMISSIONER OF CENTRAL EXCISE,	November 7, 2001
VIJAYA PRESTRESSED PRODUCTS (P) LTD. & ANR. Vs. CCE	February 16, 2001
VIKAS FILAMENTS P. LTD. AND B.G. Vs. COMMISSIONER OF CENTRAL EXCISE	October 3, 2001
VIKAS INDUS. Vs. CCE, NEW DELHI	May 28, 2001
VIKAS INDUSTRIES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-VI	October 9, 2001
VIKAS INDUSTRIES LTD., N.S. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 13, 2001
VIKAS RUBBER ROLL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,	June 12, 2001
VIKAS STEEL BOKARO Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR	May 15, 2001
VIKASH AGARWAL Vs. CC PREV PATNA	May 30, 2001
VIKASH FORGING PVT. LTD. Vs. C.C.E., DELHI-II	May 11, 2001
VIKOFLEX ENGINEERS PVT LTD Vs. COMMISSIONER OF CEN EXCISE CUSTOMS VADODARA	April 23, 2001
VIKRAM CEMENT Vs. CCE, INDORE-I	March 26, 2001
VIKRAM CEMENT Vs. CCE, INDORE	May 18, 2001
VIKRAM ENGINEERS & Vs. COMMISSIONER OF CENTRAL	September 12, 2001
VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII	March 28, 2001
VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE,	June 7, 2001
VIKRAM ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 7, 2001
VIKRAM VETERGENTS LTD. Vs. CCE NEW DELHI	June 1, 2001
VIKRANT TYRES Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 31, 2001
VIKRANT TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III	August 23, 2001
VIKRANT TYRES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	November 16, 2001
VIKRANT TYRES LTD., MYSORE Vs. COMMISSIONER OF CENTRAL	October 30, 2001
VIKRANT TYRES LTD., MYSORE Vs. COMMISSIONER OF CENTRAL	September 19, 2001
VIKRANT TYRES LTD., MYSORE Vs. COMMISSIONER OF CENTRAL	October 18, 2001
VIKRANT TYRES, MYSORE Vs. COMMISSIONER OF CUSTOMS	November 29, 2001
VIKRANTK TYRES LTD., MYSORE Vs. COMMISSIONER OF CENTRAL	August 10, 2001
VIMAL ALLOYS Vs. CCE, CHANDIGARH	February 2, 2001
VIMAL TRADING COMPANY AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,	February 14, 2001
VINAR SYSTEMS LTD Vs. COMMISSIONER OF CUSTOMS	February 20, 2001
VINAR SYSTEMS LTD Vs. CCE CALCUTTA II	January 4, 2001
VINAY KOCHHAR SATYEN KOCHHAR AND RAJKUMAR SHARMA Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI	March 21, 2001
VINAY KR. & OTHERS, SH. RAMESH Vs. CCE, CHANDIGARH	January 5, 2001
VINAY TOOLS TRADERS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL	December 26, 2001
VINAYAK DYEING WORKS Vs. CCE	February 22, 2001
VINDHYA TELEL INKS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	May 25, 2001
VINDHYA TELELINKS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,	March 21, 2001
VINDHYA TELELINKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR	November 8, 2001
VINITECH ELECTRONICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI	November 1, 2001
VINITHA CHEMICALS Vs. CENTRAL EXCISE, MANGALORE	January 24, 2001
VINKO AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI	April 24, 2001
VINOD JAIN Vs. CC SHILLONG	September 3, 2001
VINOD JAIN Vs. COMMISSIONER OF CUSTOMS SHILLONG	September 7, 2001
VINOD KUMAR BHATIA Vs. CCE, NEW DELHI	June 4, 2001
VINOD KUMAR LACHWANI AND Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL	August 2, 2001
VINOD N. RATHOD Vs. COMMISSIONER OF CUSTOMS (PREV.),	November 2, 2001
VINTEL DISTRIBUTORS PVT LTD Vs. COMMISSIONER OF CUSTOMS SEA CHENNAI	August 21, 2001
VINYROYAL PLASTICOATES LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	May 3, 2001
VIP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD	April 16, 2001
VIP INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	May 9, 2001
VIP INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 24, 2001
VIP INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	July 31, 2001
VIP INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS	November 9, 2001
VIPIN ENTERPRISE Vs. C.C., KANDLA	June 6, 2001
VIPIN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KANDLA	November 21, 2001
VIPOR CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA	March 9, 2001
VIR ALLOYS & STEEL CO PVT LTD Vs. COMMISSIONER OF CUSTOMS, PUNE	April 2, 2001
VIRAAT ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 9, 2001
VIRAT ENTERPRISES Vs. CCE CHENNAI	June 29, 2001
VIRAT SHIP BREAKING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT	March 30, 2001
VIRAT SHIP BREAKING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	September 17, 2001
VIRDI BROTHERS Vs. CCE, INDORE	April 3, 2001
VIRLON TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,	October 12, 2001
VIRMATIBEN R. SHAH Vs. COMMISSIONER OF CENTRAL EXCISE	April 26, 2001
VISAKHAPATNAM STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE,	September 6, 2001
VISAKHAPATNAM STEEL PLANT Vs. COMMR OF C EX	January 24, 2001
VISEN ORGANIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 24, 2001
VISHAGAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS MADRAS	December 3, 2001
VISHAL EXPORTS OVERSEAS LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS KANDLA	June 6, 2001
VISHAL INDUSTRIES S H PAWAR VINIT R GAITONDE AND UDAYKUMAR VINZANEKAR Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	August 13, 2001
VISHAL PRINTING PRESS Vs. C.C., NEW DELHI	April 26, 2001
VISHAL PRINTING PRESS Vs. CC, NEW DELHI	February 15, 2001
VISHAL PRINTING PRESS Vs. CC, AMRITSAR	February 2, 2001
VISHNU DYEING AND PRINTING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V	June 27, 2001
VISHNU DYEING PRINTING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I	July 31, 2001
VISHNU SAHAI SUBASH CHANDER Vs. CCE, CHANDIGARH	April 23, 2001
VISHNU SAHAI SUBHASH CHANDER Vs. CCE, CHANDIGARH	May 29, 2001
VISHNUVARDHAN PAPER MILLS P LTD Vs. COMMR OF CUSTOMS CHENNAI	July 6, 2001
VISHWAKARMA ALLOYS LTD. Vs. CCE, CHANDIGARH	March 9, 2001
VISHWAKARMA REFRACTORIES LTD. Vs. COMMR. OF C. EX., BANGALORE	December 11, 2001
VISHWANATH PRASAD SANTOSH Vs. CCE ALLAHABAD	February 13, 2001
VISNAGAR TALUKA A S M LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	July 23, 2001
VISNAGAR TALUKA AUDYOGIC SAHAKARI MANDALI LTD Vs. COMMISSIONER OF CUSTOMS E P MUMBAI	April 23, 2001
VISNAGAR TALUKA AUDYOGIC SAHAKARI MANDLI LTD. Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, AHMEDABAD	September 21, 2001
VISTAR ELECTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE	February 28, 2001
VISTAR ELECTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS PUNE II	August 1, 2001
VISTAR ELECTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS PUNE	April 3, 2001
VISTEON AUTOMOTIVE SYSTEM INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	October 9, 2001
VISVESVARAYA IRON & STEEL Vs. COMMSSIONER OF CENTRAL EXCISE,	January 16, 2001
VITTAL MALLYA SCIENTIFIC RESEARCH FOUNDATION Vs. COMMISSIONER OF CUSTOMS, BANGALORE	November 23, 2001
VIVADA CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL	August 9, 2001
VIVID CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 4, 2001
VOLTAS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	August 9, 2001
VOLTAS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE NAGPUR	July 31, 2001
VOLTAS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &	May 4, 2001
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	August 8, 2001
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR	August 9, 2001
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	May 9, 2001
VOLTAS LTD. Vs. COMMISSIONER OF C. EX.	January 10, 2001
VOLZHSKY PIPE PLANT Vs. DESIGNATED AUTHORITY MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI	February 15, 2001
VOLZNSKY PIPE PLANT Vs. DESIGNATED AUTHORITY	March 13, 2001
VRIDHESHWAR SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	August 16, 2001
VST INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 22, 2001
VST INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS	February 2, 2001
VVS CONCAST LTD. Vs. CCE, ALLAHABAD	June 14, 2001
VYANKATESH PATRA UDYOG Vs. COMMISSIONER APPEALS CENTRAL EXCISE MUMBAI III	July 30, 2001
W.S. INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE	December 12, 2001
WADA AUN ASBESTOS PRODUCTS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,	September 21, 2001
WAI WAI STATIONARY PVT LTD AND M/S NISU PRODUCTS Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI	February 23, 2001
WALCHANDNAGAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM	June 1, 2001
WALCHANDNAGAR INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (IMP.),	August 9, 2001
WALIA ENGG. ASSOCIATES P. LTD. Vs. C.C. EX., AHMEDABAD	August 13, 2001
WALTER CRAVEN CERAMIC PROJECTS I LTD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE CALCUTTA	August 9, 2001
WALUJ BEVERAGES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD	April 2, 2001
WAMAL INDL. CHEMICALS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE	January 2, 2001
WATERS INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE	December 13, 2001
WATSOL ORGANICS LTD., MEDAK Vs. COMMISSIONER OF CUSTOMS	September 6, 2001
WAVETRONICS Vs. CCE	March 26, 2001
WAVETRONICS Vs. CCE NEW DELHI I	March 9, 2001
WE TWO FIRE WORKS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	October 29, 2001
WEBIMPRESSION I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	August 9, 2001
WEBIMPRESSIONS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CAL I	September 20, 2001
WELLDEEP METAL (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE	July 30, 2001
WESMAN ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III	September 20, 2001
WESMAN HALVERSCHEIDT FORGINGS Vs. COMMISSIONER OF CUSTOMS, ACC,	September 17, 2001
WESMAN HALVERSCHEIDT FORGINGS Vs. COMMISSIONER OF CUSTOMS, ACC, MUMBAI	October 9, 2001
WEST MINISTER INTERNATIONAL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI	November 7, 2001
WESTERN BIO SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 2, 2001
WESTERN ELECTRICAL CO. Vs. COMMISSIONER OF CENTRAL EXCISE	January 10, 2001
WESTERN INDIA ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR	October 16, 2001
WESTERN INDIA MACHINERY CO. Vs. COMMR. OF C. EX., BHUBANESWAR-I	January 2, 2001
WESTERN INDIA PLYWOOD LTD., Vs. COMMISSIONER OF CUSTOMS, CUSTOMS	October 19, 2001
WESTERN METAL INDS. Vs. COMMR. OF CENTRAL EXCISE	November 7, 2001
WESTON ELECTRONICS LTD. Vs. C.C.E., DELHI-III	May 15, 2001
WESTON ELECTRONICS LTD. Vs. CCE NEW DELHI	April 9, 2001
WHALE STATIONERY PRODUCTS Vs. C.C.E., MEERUT	May 10, 2001
WHIRLPOOL OF INDIA LTD. Vs. CCE, NEW DELHI	June 27, 2001
WHIRLWIND CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	August 16, 2001
WIMCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 21, 2001
WIMCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 9, 2001
WIMCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW	November 28, 2001
WIMCO PEN COMPANY Vs. COMMISSIONER OF CUSTOMS, MUMBAI	March 16, 2001
WINDIA POWER LTD. Vs. COMMISSIONER OF CUSTOMS	November 6, 2001
WINGS ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE,	May 25, 2001
WINTECH TAPARIA LTD. AND M/S Vs. CCE, INDORE	June 8, 2001
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMR. OF C. EX. & CUS., BANGALORE	November 23, 2001
WIPRO GE MEDICAL SYSTEMS, Vs. COMMISSIONER OF CUSTOMS	November 27, 2001
WIPRO INFOTECH SOFTWARE SECURITIES Vs. COMMISSIONER OF CUSTOMS CHENNAI	October 9, 2001
WIPRO LIMITED, BANGALORE Vs. COMMISSIONER OF CENTRAL	November 22, 2001
WIPRO LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I	February 27, 2001
WIPRO LTD., BANGALORE Vs. COMMISSIONER OF CENTRAL	September 26, 2001
WOCKHARDT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &	April 26, 2001
WONDER WELD CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, SURAT-I	November 26, 2001
WONDER WELD CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE	November 2, 2001
WONDERSEAL PACKAGING Vs. C.C.E., NAGPUR	June 4, 2001
WOOLWORTH (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,	November 29, 2001
WORKWELL ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE	January 10, 2001
WORLD CARGO MOVERS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI	October 16, 2001
WORTHINGTON PUMP INDIA Vs. CCE, MEERUT	May 17, 2001
WORTHY PLYWOODS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I	September 21, 2001
WOX COOLERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS NAGPUR	February 23, 2001
WPIL LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA III	November 23, 2001
WRIGLEY INDIA (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., BANGALORE	May 15, 2001
WYETH LABORATORIES LTD., SATYA Vs. COMMISSIONER OF CENTRAL EXCISE,	August 30, 2001
XL TELECOM LTD Vs. CC HYDERABAD	July 23, 2001
Y JANARDHAN SAIT Vs. COMMISSIONER OF CUSTOMS TRICHY	October 1, 2001
YAHU Vs. COMMISSIONER OF COCHIN (APPEALS)	February 2, 2001
YAKUP I YUSUF Vs. COMMISSIONER OF CUSTOMS MUMBAI	July 30, 2001
YANGIR SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.	March 8, 2001
YASH PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD	November 28, 2001
YASHPAL SINGH RAGHAV Vs. CC, NEW DELHI	April 11, 2001
YASHWANT CO OP PROCESSORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II	July 26, 2001
YAZAD EXTRUSIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE SURAT	February 16, 2001
YESBEE VALUES (P) LTD. Vs. COMMISSIONER OF CUSTOMS	May 15, 2001
YOGENDRA PRASAD Vs. COMMISSIONER OF CUSTOMS PATNA	August 24, 2001
YORK REFRIGERATION INDIA LTD AND HINDUSTAN COCA COLA BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS GOA	July 20, 2001
YUSUF ABOOBAKER AND MRS BALKISH BANU ABOOBAKAR Vs. COMMISSIONER OF CUSTOMS ANDHRA PRADESH NIPT SAHAR AIRPORT	March 13, 2001
ZANDU PHARMACEUTICAL WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III	June 19, 2001
ZANDU PHARMACEUTICAL WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE SURAT II	July 19, 2001
ZANDU PHARMACEUTICALS WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	August 7, 2001
ZENITH LIMITED Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI	May 2, 2001
ZENITH TINS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I	February 16, 2001
ZIGMA COMPUTER CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,	May 24, 2001
ZIP INDUSTRIES LTD Vs. COMMISSIONER OF C EX	February 7, 2001
ZIRA CO-OP SUGAR MILLS Vs. CCE, CHANDIGARH	April 11, 2001
ZUARI AGRO CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	November 9, 2001

Year 2001 of CUSTOMS EXCISE AND GOLD(CONTROL) APPELLATE TRIBUNAL

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