|
81 ELECTRONICS Vs. COMMISSIONER OF CUSTOMS ACC
|
May 10, 1999 |
|
A K SAHA AND 4 ORS Vs. COMMR OF CUSTOMS P
|
December 14, 1999 |
|
A M ELECTRONICS CORPORATION Vs. COMMISSIONER OF C EX
|
September 27, 1999 |
|
A.C.C. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 1999 |
|
A.K. GUPTA Vs. CC
|
March 8, 1999 |
|
A.K.G. ACOUSTICS (INDIA) LTD AND Vs. C.C.E.
|
August 3, 1999 |
|
A.N. INSTRUMENTS PVT. LTD. Vs. COLLECTOR OF CUSTOMS
|
March 30, 1999 |
|
A.S. MANGALA FOUNDRIES Vs. COMMISSIONER OF C. EX.
|
April 1, 1999 |
|
A.S. PROCESSORS LTD Vs. COMMISSIONER OF C. EX.
|
June 10, 1999 |
|
A.T. AND T. SWITCH SYSTEM (INDIA) Vs. COMMISSIONER OF CUS.
|
September 30, 1999 |
|
A.V. ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 4, 1999 |
|
A.V. ELECTRONICS Vs. CCE, MEERUT
|
August 20, 1999 |
|
ABAN LOYD CHILES OFFSHORE LTD Vs. COMMISSIONER OF CUSTOMS
|
December 7, 1999 |
|
ABBOTT LABORATORIES INDIA LTD Vs. CCE
|
January 11, 1999 |
|
ABDUL AZIZ SARKAR Vs. COMMR OF CUS PREV
|
December 8, 1999 |
|
ABDUL KADAR IBRAHIM KHATRI Vs. COLLECTOR OF C. EX.
|
March 17, 1999 |
|
ABDUL RAZAK HAZI ISMAIL Vs. COMMISSIONER OF CUS PREV
|
February 11, 1999 |
|
ABRASIVE INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 1999 |
|
ABS INDUSTRIES LTD Vs. COMMISSIONER OF C EX AND CUS
|
October 8, 1999 |
|
ABS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 1999 |
|
ABUBAKAR M Y SHAIKH Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 1999 |
|
ACC MACHINERY CO LTD Vs. COMMISSIONER OF C EX
|
July 16, 1999 |
|
ACCURATE ENGG. CO. PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 5, 1999 |
|
ACE BUILD (PVT.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 1999 |
|
ACQUA PUMP INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
August 5, 1999 |
|
ADANI EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
May 10, 1999 |
|
ADANI EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 5, 1999 |
|
ADARSH ICE AND COLD STORAGE Vs. COLLECTOR OF CENTRAL EXCISE
|
March 12, 1999 |
|
ADDI ALLOYS Vs. COMMISSIONER OF C. EX.
|
December 23, 1999 |
|
ADDISON AND CO. Vs. CCE
|
April 28, 1999 |
|
ADDL. CHIEF ENGG. CHIDAMBARANAR & ORS. Vs. CCE
|
May 18, 1999 |
|
ADHESIVES AND CHEMICALS Vs. COMMISSIONER OF C EX
|
March 5, 1999 |
|
ADHESIVES AND CHEMICALS Vs. CCE
|
April 29, 1999 |
|
ADITYA MILLS LTD Vs. CC
|
October 15, 1999 |
|
ADOR THERMAL ENGINEERING LTD Vs. COMMISSIONER OF C. EX.
|
October 15, 1999 |
|
ADVANCE STRUCTURALS PVT. LTD AND Vs. CCE
|
March 30, 1999 |
|
AERO EXPORTS Vs. CC
|
June 8, 1999 |
|
AFCO INDL AND CHEMICALS LTD Vs. CCE
|
June 22, 1999 |
|
AFFCON PAULING JOINT VENTURE Vs. COMMISSIONER OF C. EX.
|
December 16, 1999 |
|
AGARWAL DESIGNING Vs. CCE
|
May 3, 1999 |
|
AGARWAL DISTRIBUTORS PVT. LTD Vs. COMMISSIONER OF CUS.
|
August 31, 1999 |
|
AGARWAL TEXTILES INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 2, 1999 |
|
AGGARWAL DISTRIBUTORS (P) LTD Vs. COMMR. OF CUSTOMS
|
January 28, 1999 |
|
AGI SWITCHES (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 1999 |
|
AGRICULTURE EQUIPMENT CO. Vs. CC
|
August 19, 1999 |
|
AHINSA CHEMICAL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
|
February 11, 1999 |
|
AHMEDABAD MFG. AND CALICO PTG. CO. Vs. C.C.E.
|
June 8, 1999 |
|
AIR CONTROL SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 1999 |
|
AIROL CARGO SERVICES PVT LTD Vs. CC
|
July 7, 1999 |
|
AJAI ACETATES (P) LTD. Vs. CCE
|
June 8, 1999 |
|
AJANTA OFFSET AND PACKAGING LTD Vs. COMMISSIONER OF CUS.
|
December 29, 1999 |
|
AJAY CHEM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 1999 |
|
AJAY FORGINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 1999 |
|
AJAY INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 25, 1999 |
|
AJAY METACHEM Vs. COLLECTOR OF CENTRAL EXCISE
|
June 18, 1999 |
|
ALAGAR CARBIDES (P) LTD. Vs. CCE
|
August 12, 1999 |
|
ALANKAR SHIPPING AND CLEARING P. Vs. COLLR. OF CUS.
|
August 25, 1999 |
|
ALASKA EXPORTS Vs. CC
|
August 27, 1999 |
|
ALCATEL MODI NET WORKS SYSTEMS Vs. COMMISSIONER OF CUS.
|
February 18, 1999 |
|
ALCHEMIE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 1999 |
|
ALCO WINDING WIRES LTD Vs. COMMISSIONER OF C EX
|
January 4, 1999 |
|
ALEMBIC GLASS INDUSTRIES LTD. Vs. CCE
|
February 16, 1999 |
|
ALKA TOBACCO WORKS Vs. CE & CUS.
|
March 26, 1999 |
|
ALLELI AND CO P LTD Vs. CCE
|
August 28, 1999 |
|
ALPHA DRUG INDIA LTD Vs. COMMISSIONER OF C. EX.
|
December 28, 1999 |
|
ALTEK LAMMERTZ NEEDLES LTD Vs. DESIGNATED AUTHORITY, D.G. OF
|
November 29, 1999 |
|
ALUMINIUM AND ALLIED PRODUCTS Vs. C C E
|
July 12, 1999 |
|
ALUMINIUM DIE CASTINGS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 1999 |
|
ALUMINIUM POWDER CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 13, 1999 |
|
ALUPLEX INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
April 7, 1999 |
|
AMAL RASAYAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 1999 |
|
AMAR CHEMICALS INDUSTRIES Vs. COLLECTOR OF C. EX.
|
February 21, 1999 |
|
AMAR DYE CHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
AMAR HASMUKHBHAI SHAH Vs. CCE AND C
|
April 20, 1999 |
|
AMAR KISHORE PROSAD Vs. COMMISSIONER OF CUSTOMS PREV
|
July 13, 1999 |
|
AMAR STEEL CONTAINER CORPN. Vs. COLLR. OF C. EX.
|
July 20, 1999 |
|
AMAR WIRE AND ROLLING MILL Vs. COMMR. OF CENTRAL EXCISE
|
March 5, 1999 |
|
AMARTARA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 1999 |
|
AMBA CEMENT AND CHEMICALS Vs. COMMISSIONER OF C. EX.
|
September 28, 1999 |
|
AMBAJI DYING & PTG. MILLS & ORS. Vs. CCE
|
September 20, 1999 |
|
AMBAL MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 1999 |
|
AMBER IMPEX Vs. CC
|
June 9, 1999 |
|
AMBICA ENGINEERS Vs. CCE
|
March 23, 1999 |
|
AMCO BATTERIES LTD Vs. COMMISSIONER OF C. EX.
|
June 11, 1999 |
|
AMERICAN DRY FRUIT STORES Vs. COMMISSIONER OF CUSTOMS
|
July 2, 1999 |
|
AMERICAN REMEDIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 1999 |
|
AMIT KUMAR SAHA Vs. COMMISSIONER OF CUSTOMS
|
May 17, 1999 |
|
AMIT STEEL ROLLING MILLS Vs. CCE
|
February 24, 1999 |
|
AMITRONICS PVT. LTD. Vs. CCE, BANGALORE
|
June 9, 1999 |
|
AMIYA CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 1999 |
|
AMN INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 12, 1999 |
|
AMRIT SOLAR (P) LTD Vs. COMMISSIONER OF CUSTOMS
|
October 6, 1999 |
|
AMRITSAR BEVERAGES PVT. LTD Vs. COMMISSIONER OF C. EX.
|
August 17, 1999 |
|
ANAND UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 1999 |
|
ANANT SAMANT Vs. COMMISSIONER OF CUSTOMS
|
December 1, 1999 |
|
ANCHOR SHIPPING AGENCIES Vs. COMMISSIONER OF C EX
|
December 7, 1999 |
|
ANDAMAN TIMBER INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
September 23, 1999 |
|
ANDHRA PRADESH PAPER MILLS LTD Vs. CC AND CE
|
October 12, 1999 |
|
ANDHRA PRADESH PAPER MILLS LTD. Vs. CCE
|
March 19, 1999 |
|
ANGLE FRENCH TEXTILES Vs. COLLECTOR OF CUSTOMS
|
May 19, 1999 |
|
ANGLO DUTCH PAINTS Vs. COMMISSIONER OF C. EX.
|
July 13, 1999 |
|
ANGLO DUTCH PAINTS, COLOUR AND Vs. CCE
|
March 19, 1999 |
|
ANGLO FRENCH TEXTILES Vs. COMMISSIONER OF C. EX.
|
March 11, 1999 |
|
ANIK TEXTILES PVT. LTD. & ANR. Vs. CCE
|
October 26, 1999 |
|
ANIKA INTERNATIONAL P. LTD AND Vs. CC
|
March 12, 1999 |
|
ANIL HANS Vs. CC
|
June 9, 1999 |
|
ANIL JAIN Vs. CC
|
August 20, 1999 |
|
ANIL KUMAR Vs. COLLECTOR OF CUSTOMS
|
May 7, 1999 |
|
ANIL KUMAR PANDEY Vs. COMMISSIONER OF CUSTOMS
|
October 12, 1999 |
|
ANIL RUBBER MILLS PVT. LTD. Vs. CCE
|
February 24, 1999 |
|
ANITA SINGHAL Vs. COLLECTOR OF CUSTOMS
|
November 9, 1999 |
|
ANNAPURNA CAST LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
|
March 23, 1999 |
|
ANTIFRACTION BEARINGS (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 1999 |
|
ANTIFRICTION BEARINGS CORPN LTD Vs. COMMR OF C EX
|
April 9, 1999 |
|
ANU FERTILITY AND CONTRACEPTION Vs. COMMISSIONER OF CUSTOMS
|
May 13, 1999 |
|
ANUP MALLEABLE LTD Vs. COMMISSIONER OF C EX
|
July 23, 1999 |
|
ANUPAM PRODUCTS LTD Vs. CCE
|
March 16, 1999 |
|
ANZ GRINDLAYS BANK Vs. COMMISSIONER OF CUSTOMS
|
November 9, 1999 |
|
APEX ELECTRICALS PVT. LTD. AND ORS. Vs. CCE & C
|
July 7, 1999 |
|
APLAB LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 1999 |
|
APOLLO PHARMACEUTICALS Vs. COMMR OF C EX
|
October 11, 1999 |
|
APOLLO TYRES LTD. Vs. CCE
|
February 16, 1999 |
|
APS STAR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 1999 |
|
ARADHANA BEVERAGES AND FOODS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 1999 |
|
ARCHITECTURAL SYSTEMS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 6, 1999 |
|
AREBEE STAR MARITIME AGENCIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 13, 1999 |
|
ARFAAT TEXTILES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 8, 1999 |
|
ARGUS LABORATORIES Vs. CCE
|
May 7, 1999 |
|
ARIHANT SHIP BREAKERS & ORS. Vs. CC (P)
|
April 9, 1999 |
|
ARIHANT TEXTILE INDUSTRIES Vs. COLLECTOR OF C. EX.
|
January 11, 1999 |
|
AROGYA SCAN AND RESEARCH CENTRE (P) LTD. Vs. CC
|
January 13, 1999 |
|
ARORA SOAP AND DETERGENTS Vs. COMMISSIONER OF C.EX.
|
February 5, 1999 |
|
ARS METALS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 1999 |
|
ART RUBBER INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
May 28, 1999 |
|
ARTI STEEL LTD Vs. COMMISSIONER OF C. EX.
|
July 16, 1999 |
|
ARUN VYAPAR UDYOG PVT. LTD Vs. CC
|
September 7, 1999 |
|
ARVIND K SHAH Vs. COMMISSIONER OF CUSTOMS P
|
August 5, 1999 |
|
ARVIND NANDA AND ORS. Vs. CCE, MEERUT
|
December 13, 1999 |
|
ARVIND TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
November 15, 1999 |
|
ARYA CHEMICAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 1999 |
|
ARYAN EXPORTERS PRIVATE LTD Vs. COLLECTOR OF C. EX.
|
August 10, 1999 |
|
ARYL PHARMACEUTICALS Vs. CCE
|
April 19, 1999 |
|
ASHA PRINTERY Vs. COMMISSIONER OF CUSTOMS
|
December 17, 1999 |
|
ASHISH CANS AND CONTAINERS P LTD Vs. COMMISSIONER OF C EX
|
October 1, 1999 |
|
ASHOK C SAWANT Vs. CC
|
April 13, 1999 |
|
ASHOK CONDUCTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 1999 |
|
ASHOK INDIA ENGG WORKS Vs. COMMISSIONER OF C EX
|
January 5, 1999 |
|
ASHOK KEJRIWAL Vs. CC
|
March 24, 1999 |
|
ASHOK KUMAR MEHRA Vs. COMMISSIONER OF CUSTOMS
|
January 22, 1999 |
|
ASHOK KUMAR MISHRA Vs. COMMISSIONER OF CUSTOMS
|
September 29, 1999 |
|
ASHOK LEYLAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 1999 |
|
ASHOK SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 1999 |
|
ASHOK SSK LTD Vs. COMMISSIONER OF C EX AND CUSTOMS A
|
April 9, 1999 |
|
ASHOKE MOULDERS P LTD Vs. COLLECTOR OF C EX
|
April 20, 1999 |
|
ASHOKE SHAMOOI Vs. COMMISSIONER OF CUSTOMS PREV
|
November 16, 1999 |
|
ASIA AUTOMOTIVE LTD Vs. COMMISSIONER OF C EX AND CUS
|
April 20, 1999 |
|
ASIA FAB LIMITED Vs. COMMISSIONER OF CUSTOMS
|
December 28, 1999 |
|
ASIA FOUNDATIONS AND CONSTRUCTIONS LTD Vs. COMMR OF C EX
|
August 16, 1999 |
|
ASIAN ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 30, 1999 |
|
ASIAN PAINTS I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 1999 |
|
ASIAN TECHS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 16, 1999 |
|
ASIAN TECHS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 21, 1999 |
|
ASIL INDUSTRIES LTD Vs. COMMR OF CUSTOMS PREV
|
December 10, 1999 |
|
ASRA SYED AHMED Vs. COMMISSIONER OF CUSTOMS
|
May 14, 1999 |
|
ASSAM CARBON PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 1999 |
|
ASSOCIATED CAPSULES LTD Vs. COMMISSIONER OF C EX
|
February 8, 1999 |
|
ASSOCIATED CEMENT COS. LTD Vs. COMMISSIONER OF C. EX.
|
March 1, 1999 |
|
ASSOCIATED DYE STUFF INDUSTRIES Vs. COMMR OF C EX
|
July 29, 1999 |
|
ASSOCIATED LABORATORIES PVT. Vs. CCE
|
February 10, 1999 |
|
ASSOCIATED PESTICIDES Vs. COMMISSIONER OF C. EX.
|
July 27, 1999 |
|
ASSOCIATION FOR DEV. YOUTH INDIA Vs. COLLR. OF CUS.
|
September 7, 1999 |
|
ATLAS SHIPPING CO. PVT. LTD Vs. CC
|
April 16, 1999 |
|
ATUL ELECTRO FORMER (P) LTD Vs. COLLECTOR OF C. EX.
|
January 22, 1999 |
|
ATUL ELECTRO FORMER PVT. LTD Vs. COLLR. OF C. EX.
|
April 18, 1999 |
|
ATUL GLASS INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
June 28, 1999 |
|
ATUL PRODUCTS Vs. CCE
|
May 20, 1999 |
|
AUREOLA CHEMICALS P. LTD Vs. COLLECTOR OF C. EX.
|
August 12, 1999 |
|
AUROTRANS MARITIME SERVICES (P) Vs. COMMR. OF CUS.
|
June 16, 1999 |
|
AUTO CONTROL (P) LTD Vs. COLLECTOR OF CUSTOMS
|
March 12, 1999 |
|
AUTOLEC INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
March 9, 1999 |
|
AUTOLINE Vs. COMMISSIONER OF CUSTOMS
|
August 4, 1999 |
|
AUTOMATION AND CONTROL Vs. CCE
|
February 10, 1999 |
|
AUTOMOBILE PRODUCTS INDIA LTD Vs. COMMR OF C EX
|
October 1, 1999 |
|
AUTOMOTIVE COACHES AND Vs. COMMR. OF C. EX.
|
March 23, 1999 |
|
AVADH PVT. LTD Vs. COMMISSIONER OF C. EX.
|
July 5, 1999 |
|
AVCON CONTROLS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 25, 1999 |
|
AWADH ALLOYS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 1999 |
|
AYES DYES AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 1999 |
|
B B BOSE AND SONS Vs. COMMISSIONER OF CUSTOMS
|
May 13, 1999 |
|
B B LEATHER Vs. COMMR OF CUSTOMS PORT
|
December 24, 1999 |
|
B B METAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
May 12, 1999 |
|
B G SHIRKE CONSTRUCTION TECHNOLOGY LTD Vs. C C E
|
February 9, 1999 |
|
B P C L Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 1999 |
|
B T C AND CO Vs. COMMISSIONER OF CUSTOMS PREV
|
July 14, 1999 |
|
B. SONS TEXTILES INDUSTRIES Vs. COLLECTOR OF C. EX.
|
July 29, 1999 |
|
B.E.M.L. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 31, 1999 |
|
B.H.E.L Vs. COLLECTOR OF CENTRAL EXCISE
|
October 26, 1999 |
|
B.H.E.L. Vs. COLLECTOR OF CENTRAL EXCISE
|
July 12, 1999 |
|
B.K. SPINNING MILLS (P) LTD Vs. COLLECTOR OF CUSTOMS
|
August 10, 1999 |
|
B.S. PATEL Vs. COLLECTOR OF CENTRAL EXCISE
|
June 21, 1999 |
|
B.S.L. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 27, 1999 |
|
B.S.L. LTD Vs. CCE
|
February 16, 1999 |
|
BABRI FIBRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 8, 1999 |
|
BABU AHMAD Vs. CC, LUCKNOW
|
May 27, 1999 |
|
BABU TEXTILES INDUSTRIES Vs. COLLECTOR OF C. EX.
|
July 27, 1999 |
|
BADRIDASS GAURIDATT PVT LTD Vs. CCE
|
April 12, 1999 |
|
BADRIDASS GAURIDUTT PVT LTD Vs. COMMR OF CUS
|
March 24, 1999 |
|
BADRUL KHAN & ORS. Vs. CC (PREV.)
|
October 22, 1999 |
|
BADSAH MIAN Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
|
February 4, 1999 |
|
BAIDYANATH AYURVED BHAWAN Vs. COMMR. OF C. EX.
|
April 1, 1999 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 1999 |
|
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 1999 |
|
BAJAJ ELECTRICALS LTD Vs. COMMR OF CENTRAL EXCISE
|
December 2, 1999 |
|
BAJAJ HINDUSTAN LTD Vs. COMMISSIONER OF C. EX.
|
April 26, 1999 |
|
BAJAJ HINDUSTAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 1999 |
|
BAJAJ TEMPO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 1999 |
|
BAJAJ TEMPO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 1999 |
|
BAJRANG MOHANLAL JOSHI AND ORS. Vs. CCE
|
February 1, 1999 |
|
BAKELITE HYLAM LTD Vs. COMMISSIONER OF CUSTOMS
|
July 19, 1999 |
|
BAL RAJ Vs. COLLECTOR OF CUSTOMS
|
June 9, 1999 |
|
BALAJI INDUSTRIES AND ANR. Vs. CCE
|
April 21, 1999 |
|
BALAJI STEEL RE ROLLING MILLS Vs. COMMISSIONER OF C EX
|
July 2, 1999 |
|
BALAJI STEEL ROLLING MILLS PVT. Vs. CCE
|
February 25, 1999 |
|
BALANCING INSTRUMENTS & EQUIPMENTS Vs. CCE, PUNE
|
January 20, 1999 |
|
BALBIR STEEL (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 1999 |
|
BALIRAM PADMAKAR THAKUR Vs. CC
|
March 23, 1999 |
|
BALLARPUR INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 12, 1999 |
|
BALLARPUR INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 31, 1999 |
|
BALLARPUR INDUSTRIES LTD. Vs. CCE
|
June 17, 1999 |
|
BALRAJ Vs. CC
|
June 4, 1999 |
|
BANARASI LAL Vs. CC
|
May 25, 1999 |
|
BANARSI MARBLE STONES P LTD Vs. COMMR OF CUS
|
November 12, 1999 |
|
BANGAIGAON REFINERY AND PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 1999 |
|
BANMORE FOAM PVT. LTD Vs. C.C.E.
|
September 30, 1999 |
|
BANNARI AMMAN STEELS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 1999 |
|
BANSALI ENGINEERING POLYMERS Vs. COMMR. OF C. EX.
|
October 7, 1999 |
|
BANSWARA FABRICS LTD. Vs. CCE
|
March 31, 1999 |
|
BARBER SHIP MANAGEMENT I PVT LTD Vs. COMMR OF CUS
|
December 23, 1999 |
|
BARODA ROLLING WORKS Vs. COMMISSIONER OF C EX
|
May 20, 1999 |
|
BASTI SUGAR MILLS COMPANY LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 24, 1999 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
February 25, 1999 |
|
BATA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 21, 1999 |
|
BATHIJA ENTERPRISES Vs. COLLECTOR OF CENTRAL EXCISE
|
September 17, 1999 |
|
BATLIBOI AND CO LTD Vs. COLLECTOR OF C EX
|
December 8, 1999 |
|
BATLIBOI AND CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 28, 1999 |
|
BATRA IRON AND STEEL WORKS (P) LTD Vs. COLLECTOR OF C. EX.
|
February 9, 1999 |
|
BAYER DIAGNOSTICS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
BCL FORGINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
BEAVER AUTOMOTIVE PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 1999 |
|
BEE PEE COATING LTD Vs. COLLECTOR OF C. EX.
|
October 15, 1999 |
|
BEEKAY BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 1999 |
|
BEEKAY BROTHERS Vs. CCE
|
June 1, 1999 |
|
BEEKAY ENGG. CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
March 18, 1999 |
|
BEEKAY ENGINEERING CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
September 6, 1999 |
|
BEENA ENTERPRISES Vs. COLLECTOR OF C. EX.
|
August 5, 1999 |
|
BEHETI METALS AND FERRO ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 1999 |
|
BEICO ELECTRICAL INSULATIONS Vs. C.C.E.
|
October 13, 1999 |
|
BEICO INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS A
|
October 14, 1999 |
|
BELLIS INDIA LTD Vs. COLLECTOR OF C EX
|
February 25, 1999 |
|
BENGAL CYLINDER AND CONTAINERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 1999 |
|
BENGAL RUBBER MANUFACTURING CO Vs. COMMR OF C EX
|
June 15, 1999 |
|
BENGAL TOOLS LTD Vs. CCE
|
June 1, 1999 |
|
BENGAL WATERPROOF LTD Vs. CCE
|
June 22, 1999 |
|
BENZE CHEM INDUSTRIES PVT. LTD Vs. COMMISSIONER OF C. EX.
|
March 23, 1999 |
|
BEST AND CROMPTON ENG. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 1999 |
|
BEST AND CROMPTON ENGINEERING Vs. COMMR. OF C. EX.
|
May 12, 1999 |
|
BESTA LABORATORIES AND ORS. Vs. CCE
|
March 24, 1999 |
|
BEVIT PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
July 19, 1999 |
|
BG SHIRKE CONSTRUCTION TECHNOLOGY LTD Vs. CCE
|
March 9, 1999 |
|
BHABUTMAL SUMERMAL AND CO Vs. COMMISSIONER OF CUSTOMS
|
August 6, 1999 |
|
BHADU DAS Vs. COMMISSIONER OF CUSTOMS P
|
March 18, 1999 |
|
BHAGAT FINE CHEMICALS (P) LTD. Vs. CCE
|
June 15, 1999 |
|
BHAGWAN DASS Vs. COMMISSIONER OF CUSTOMS
|
September 2, 1999 |
|
BHAGWATI SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 1999 |
|
BHAGYASHREE TRANSPORT (P) LTD. Vs. CCE
|
April 29, 1999 |
|
BHANSALI ENGG. POLYMERS LTD Vs. COMMISSIONER OF C. EX.
|
February 1, 1999 |
|
BHANSALI ENGG. POLYMERS LTD Vs. COMMISSIONER OF C. EX.
|
October 13, 1999 |
|
BHANSALI ENGINEERING POLYMERS Vs. COMMR. OF C. EX.
|
September 7, 1999 |
|
BHANU IRON AND STEEL CO. LTD Vs. COLLECTOR OF CUSTOMS
|
June 9, 1999 |
|
BHARAT BARREL AND DRUM MFG CO Vs. CCE
|
March 18, 1999 |
|
BHARAT ELECTRONICS LTD Vs. CCE
|
May 18, 1999 |
|
BHARAT EXPLOSIVES LTD Vs. CCE
|
July 13, 1999 |
|
BHARAT FORGE LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 22, 1999 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 1999 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF C. EX.
|
February 23, 1999 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
November 12, 1999 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
April 7, 1999 |
|
BHARAT JUTE MILLS LTD Vs. COMMISSIONER OF C EX
|
June 14, 1999 |
|
BHARAT MULTIFASTENERS Vs. CCE
|
February 2, 1999 |
|
BHARAT PETROLEUM CORPN. LTD Vs. CCE
|
March 30, 1999 |
|
BHARAT PUMPS AND COMPRESSORS LTD Vs. COLLECTOR OF C. EX.
|
October 5, 1999 |
|
BHARAT RADIATORS LTD Vs. COMMISSIONER OF C EX
|
February 8, 1999 |
|
BHARAT ROLL INDUSTRY P LTD Vs. COMMR OF C EX
|
July 1, 1999 |
|
BHARAT STARCH POLYMER INDUSTRIES Vs. COLLECTOR OF C. EX.
|
February 26, 1999 |
|
BHARAT STEEL INDS. Vs. COLLECTOR OF CENTRAL EXCISE
|
September 27, 1999 |
|
BHARAT TEXTILED P LTD Vs. COMMISSIONER OF CUSTOMS
|
August 9, 1999 |
|
BHARUKA INDUSTRIES (P) LTD Vs. COLLECTOR OF C. EX.
|
March 12, 1999 |
|
BHAVESH GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 1999 |
|
BHILWARA PROCESSORS LTD Vs. CCE
|
March 4, 1999 |
|
BHILWARA SPINNERS LTD Vs. COMMISSIONER OF C. EX.
|
May 17, 1999 |
|
BHILWARA SPINNERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 17, 1999 |
|
BHILWARA SYNTHETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 1999 |
|
BHIMA S.S.K. LTD. Vs. CCE
|
February 17, 1999 |
|
BHIMRAO NIVRUTI DEVKAR Vs. COLLECTOR OF CUSTOMS
|
August 3, 1999 |
|
BHOR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 12, 1999 |
|
BHOR INDUSTRIES LTD Vs. CCE
|
June 21, 1999 |
|
BHORUKA TEXTILES LTD Vs. COMMISSIONER OF C. EX.
|
July 7, 1999 |
|
BHURA RAM KOLI Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 1999 |
|
BHUSHAN STEEL AND STRIP LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 1999 |
|
BHUSHAN STEEL AND STRIPS LTD Vs. COMMISSIONER OF C. EX.
|
April 9, 1999 |
|
BHUSHAN STEEL AND STRIPS LTD Vs. C.C.E.
|
December 3, 1999 |
|
BHUWALKA STEEL INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 22, 1999 |
|
BIHANI PRECISION DIE CASTING Vs. CCE
|
March 23, 1999 |
|
BIL METAL INDUSTRIES LTD. Vs. CCE & C
|
June 14, 1999 |
|
BIM SABT JWELLERY LTD Vs. COMMISSIONER OF CUSTOMS
|
July 6, 1999 |
|
BINJUSARIA METAL BOX CO. LTD Vs. COMMISSIONER OF C. EX.
|
May 5, 1999 |
|
BIRLA JUTE & INDUSTRIES LTD. Vs. CCE, RAIPUR
|
June 3, 1999 |
|
BIRLA JUTE AND INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 30, 1999 |
|
BIRLA JUTE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 1999 |
|
BIRLA PERICLASE Vs. DESIGNATED AUTHORITY OF INDIA
|
September 29, 1999 |
|
BIRLA TYRES Vs. CC
|
July 5, 1999 |
|
BISHNU NARAIN ALIAS LALJI AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 1999 |
|
BLACK DIAMOND BEVERAGES Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
|
February 10, 1999 |
|
BLUE BELL POLYMER P. LTD Vs. COLLECTOR OF C. EX.
|
August 10, 1999 |
|
BLUE BLENDS (INDIA) LTD Vs. CC
|
September 17, 1999 |
|
BLUE DART EXPRESS PVT. LTD Vs. COMMISSIONER OF CUSTOMS
|
March 19, 1999 |
|
BLUE STAR ENTERPRISES Vs. C.C.
|
August 4, 1999 |
|
BLUE STAR LTD Vs. CC
|
March 11, 1999 |
|
BLUE STAR LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 5, 1999 |
|
BLUE STAR LTD Vs. COMMISSIONER OF CUSTOMS
|
March 12, 1999 |
|
BOMANI METALS AND ALLOYS LTD Vs. COMMISSIONER OF C EX
|
March 23, 1999 |
|
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF C EX
|
February 22, 1999 |
|
BOMBAY DYEING AND MFG CO PVT LTD Vs. COMMISSIONER OF C EX
|
May 10, 1999 |
|
BOMBAY DYING AND MFG. CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 1999 |
|
BOMBAY FILM LABORATORIES (P) LTD Vs. COLLECTOR OF C. EX.
|
August 26, 1999 |
|
BONANZO ENGINEERING AND Vs. CCE
|
August 13, 1999 |
|
BONGAIGAON REFINERY AND PETROCHEMICALS LTD Vs. COLLECTOR OF CUSTOMS
|
December 20, 1999 |
|
BOOPATHY ENGINEERING WORKS PVT. Vs. CCE
|
August 30, 1999 |
|
BOOTS PHARMACEUTICALS LTD Vs. COMMR OF C EX
|
May 4, 1999 |
|
BORG INSTRUMENTATION PVT. LTD Vs. COLLECTOR OF C. EX.
|
September 13, 1999 |
|
BPL ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
|
BPL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
|
BPL SANYO UTILITIES AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 1999 |
|
BPL SYSTEMS AND PROJECTS LTD Vs. COMMISSIONER OF C. EX.
|
September 21, 1999 |
|
BRIJ MOHAN LAL AND ORS. Vs. CC
|
March 19, 1999 |
|
BRIJESH TEXTILES Vs. COMMISSIONER OF C EX
|
December 31, 1999 |
|
BRIJWASI UDYOG Vs. COLLECTOR OF CENTRAL EXCISE
|
February 26, 1999 |
|
BRITANNIA ENGINEERING LTD Vs. COMMISSIONER OF C EX
|
November 12, 1999 |
|
BRITCO FOODS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 1999 |
|
BRITISH HEALTH PRODUCTS (I) LTD Vs. COLLECTOR OF C. EX.
|
March 5, 1999 |
|
BRITISH HEALTH PRODUCTS INDIA Vs. COMMISSIONER OF C. EX.
|
June 25, 1999 |
|
BROOKE BOND LIPTON (INDIA) LTD. Vs. CCE
|
June 10, 1999 |
|
BUHLER (INDIA) LTD Vs. COMMISSIONER OF C. EX.
|
November 17, 1999 |
|
BUNDELKHAND ALLOYS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
September 17, 1999 |
|
BUNTY FOODS I PVT LTD Vs. COMMISSIONER OF C EX
|
September 29, 1999 |
|
BURN STANDARD CO LTD Vs. COMMISSIONER OF C EX
|
July 21, 1999 |
|
BURNS PHILIP INDIA LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
|
May 24, 1999 |
|
BURROUGHS WELLCOME INDIA LTD Vs. COMMISSIONER OF C EX
|
July 3, 1999 |
|
C C E Vs. BIRLA TYRES
|
December 21, 1999 |
|
C C E Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD
|
May 17, 1999 |
|
C C E Vs. WORTHLY PLYWOOD
|
July 20, 1999 |
|
C C E AND CUS Vs. P N DHOOT INVESTMENT CO PVT LTD
|
January 28, 1999 |
|
C.C. EX. Vs. PANYAN CEMENT AND MINERAL INDUS.
|
September 3, 1999 |
|
C.C.E. Vs. SRI RAYALASEEMA HIGH STRENGTH
|
September 2, 1999 |
|
C.C.E. Vs. SOUTHERN PETROCHEMICALS INDS.
|
August 16, 1999 |
|
C.C.E. Vs. WESTERN METAL INDUSTRIES
|
September 23, 1999 |
|
C.C.E. Vs. PANYAM CEMENTS AND MINERAL INDUS.
|
June 25, 1999 |
|
C.C.E. Vs. SIMPLEX MILLS CO. LTD.
|
September 22, 1999 |
|
C.C.E. Vs. NIRANJAN SINGH KARTAR SINGH
|
May 21, 1999 |
|
C.C.E. Vs. MOHAN BREWERIES AND DISTILLERIES
|
August 3, 1999 |
|
C.C.E. Vs. HARYANA STATE ELECTRICITY BOARD
|
August 2, 1999 |
|
C.C.E. Vs. VALLABH VIDYANAGAR CONCRETE
|
March 31, 1999 |
|
C.C.E. Vs. RAJENDRA MECHANICAL INDUS. LTD.
|
August 4, 1999 |
|
C.C.E. Vs. VIMAL ALLOYS LTD.
|
March 24, 1999 |
|
C.C.E. Vs. BHIWANI TEXTILE MILLS
|
October 6, 1999 |
|
C.C.E. Vs. OMAX LAB. (P) LTD.
|
February 21, 1999 |
|
C.C.E. Vs. NICHOLAS PIRAMAL INDIA LTD.
|
December 21, 1999 |
|
C.C.E. MEERUT Vs. SUPER ELECTRONICS AND SUPER
|
August 6, 1999 |
|
C.T. SHAMSUDEEN Vs. CCE & C
|
September 21, 1999 |
|
CADBURY INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 1999 |
|
CADBURY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 1999 |
|
CADILA LABORATORIES LTD. Vs. CCE
|
July 20, 1999 |
|
CALCUTTA CHEMICAL CO. LTD AND Vs. CCE
|
September 2, 1999 |
|
CALCUTTA STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 19, 1999 |
|
CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 12, 1999 |
|
CAMPHOR AND ALLIED PRODUCTS LTD Vs. COLLECTOR OF C. EX.
|
January 11, 1999 |
|
CAMPHOR AND ALLIED PRODUCTS LTD. Vs. CCE
|
August 3, 1999 |
|
CANNON STEELS PVT. LTD Vs. CC
|
May 24, 1999 |
|
CANTER PHARMACEUTICAL LTD Vs. COMMISSIONER OF CUSTOMS
|
August 3, 1999 |
|
CARBORUNDUM UNIVERSAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 1999 |
|
CASTROL INDIA LTD Vs. CCE
|
January 8, 1999 |
|
CATVISION PRODUCTS LTD Vs. COLLECTOR OF C. EX.
|
December 23, 1999 |
|
CC Vs. GROVER OVERSEAS (P) LTD. LTD
|
March 17, 1999 |
|
CC Vs. B.B. VERMA, MANAGER, RAJASTHAN
|
July 27, 1999 |
|
CC Vs. SATPAL KANOJIA
|
March 9, 1999 |
|
CC Vs. THULASI SYSTEMS
|
October 11, 1999 |
|
CC Vs. NEW TRADE LINKS
|
February 17, 1999 |
|
CC Vs. CENTURY ENKA LTD.
|
July 5, 1999 |
|
CC Vs. POOJA EXPORTS (INDIA) AND DELHI
|
December 8, 1999 |
|
CC Vs. ELECTRONICS RESEARCH LTD. AND
|
January 12, 1999 |
|
CC Vs. KASTURI AND SONS LTD.
|
February 12, 1999 |
|
CC Vs. KAMAL PHARMACEUTICALS LTD
|
April 19, 1999 |
|
CC Vs. PLASSER I PVT LTD
|
July 12, 1999 |
|
CC Vs. BALIRAM T DHOMSE
|
January 15, 1999 |
|
CC Vs. BOOK CHANNEL
|
April 16, 1999 |
|
CC Vs. MAHAKALI INTERNATIONAL
|
April 12, 1999 |
|
CC Vs. FLEX INDIA LTD.
|
April 28, 1999 |
|
CC Vs. WESTERN PAPER AND CO.
|
May 5, 1999 |
|
CC Vs. R.C. FABRICS (P) LTD.
|
September 13, 1999 |
|
CC Vs. MRF LIMITED
|
November 8, 1999 |
|
CC & CE Vs. GILT PACK LIMITED
|
August 24, 1999 |
|
CC (AIR) Vs. DRAGOCO INDIA LTD.
|
September 23, 1999 |
|
CC (P) Vs. RAJKOT ENGG. ASSOCIATION
|
January 11, 1999 |
|
CC (P), W.B., CALCUTTA Vs. S.C. DEY AND ORS.
|
December 17, 1999 |
|
CC P Vs. NOOR ALI KHAN
|
April 29, 1999 |
|
CC P Vs. R B EXIM P LTD
|
December 9, 1999 |
|
CC PREVENTIVE Vs. RAMESH A BACHANI
|
November 9, 1999 |
|
CC, KANDLA Vs. SEEKO STEELS
|
January 12, 1999 |
|
CC, TIRUCHIRAPALLI Vs. ULTRA MARINE AND PIGMENTS LTD.
|
March 8, 1999 |
|
CCE Vs. DEVI STEELS (P) LTD.
|
June 16, 1999 |
|
CCE Vs. EASTERN CIRCUITS LTD.
|
August 2, 1999 |
|
CCE Vs. T.I.S.C.O. LTD.
|
July 9, 1999 |
|
CCE Vs. ORIENT PAPER MILLS
|
May 7, 1999 |
|
CCE Vs. ANUPAM EXTRACTIONS LTD.
|
January 13, 1999 |
|
CCE Vs. GANPAT SANGEMARMAR (P) LTD. & ORS.
|
June 16, 1999 |
|
CCE Vs. INTERNATIONAL CYLINDERS PVT. LTD.
|
September 27, 1999 |
|
CCE Vs. SHANKAR CABLES INDUS. & ANR.
|
August 17, 1999 |
|
CCE Vs. FUSION POLYMERS LTD.
|
May 11, 1999 |
|
CCE Vs. MAHARASHTRA SCOOTERS LTD.
|
January 12, 1999 |
|
CCE Vs. I.O.C. LTD.
|
April 15, 1999 |
|
CCE Vs. BOILER TECH ENGINEERS & ORS.
|
April 13, 1999 |
|
CCE Vs. CADILA LABORATORIES P. LTD.
|
July 30, 1999 |
|
CCE Vs. MEDOPHARM PHARMACEUTICALS
|
March 5, 1999 |
|
CCE Vs. BENGAL PAPER MILLS CO. LTD.
|
May 11, 1999 |
|
CCE Vs. PREMIER WOOD CRAFTS PVT. LTD.
|
March 12, 1999 |
|
CCE Vs. MARATHWADA GLASS CO. PVT. LTD.
|
April 1, 1999 |
|
CCE Vs. KANTILAL CHUNNILAL & SONS
|
August 25, 1999 |
|
CCE Vs. NIRMA CHEMICAL WORKS LTD.
|
September 1, 1999 |
|
CCE Vs. SHANTHI GEARS LTD.
|
February 8, 1999 |
|
CCE Vs. SAGHAY RUBBER PRODUCTS
|
February 10, 1999 |
|
CCE Vs. P.G. FOILS LTD.
|
March 8, 1999 |
|
CCE Vs. MAGTRONIC DEVICES (P) LTD.
|
April 9, 1999 |
|
CCE Vs. KRIPA SILICATES P. LTD.
|
March 9, 1999 |
|
CCE Vs. S.B. ELECTRO-MECHANICALS PVT. LTD.
|
May 7, 1999 |
|
CCE Vs. PARADISE CONDUCTOR PVT. LTD.
|
May 10, 1999 |
|
CCE Vs. QUE PHARMA
|
March 9, 1999 |
|
CCE Vs. SUNRISE BISCUITS CO. (P) LTD.
|
March 19, 1999 |
|
CCE Vs. JAYA HIND INDS. LTD.
|
May 13, 1999 |
|
CCE Vs. CROWN INDUSTRIES AND ORS.
|
April 16, 1999 |
|
CCE Vs. SARASWATI INDUSTRIES
|
February 16, 1999 |
|
CCE Vs. SUSHILA FORGINGS LTD.
|
February 16, 1999 |
|
CCE Vs. SUPREME PLASTICS INDUSTRIES
|
January 29, 1999 |
|
CCE Vs. WILLARD INDIA LTD.
|
February 26, 1999 |
|
CCE Vs. PRABHAT STEEL LTD.
|
January 27, 1999 |
|
CCE Vs. ROCHIRAM & SONS AND ORS.
|
January 28, 1999 |
|
CCE Vs. HARNAM STEEL PVT. LTD.
|
May 21, 1999 |
|
CCE Vs. NIRANJAN MILLS LTD.
|
March 17, 1999 |
|
CCE Vs. TIRUPATI PHARMA
|
March 15, 1999 |
|
CCE Vs. OMKAR TEXTILE MILLS (P) LTD.
|
February 26, 1999 |
|
CCE Vs. HEAT WELD
|
April 26, 1999 |
|
CCE Vs. DAI-ICHI KARKARIA LTD.
|
May 21, 1999 |
|
CCE Vs. MARADIA CHEMICALS LTD.
|
January 22, 1999 |
|
CCE Vs. VEER VIJAY SILK MILLS & FIVE ORS.
|
June 26, 1999 |
|
CCE Vs. KESORAM INDUSTRIES LTD
|
May 17, 1999 |
|
CCE Vs. BHARAT RUBBER WORKS
|
April 20, 1999 |
|
CCE Vs. USAN LABORATORIES PVT. LTD.
|
April 20, 1999 |
|
CCE Vs. MAHINDRA AND MAHINDRA LTD.
|
April 7, 1999 |
|
CCE Vs. PHILIPS WEIGHMECH PVT. LTD.
|
August 17, 1999 |
|
CCE Vs. MAY FAIR ELECTRICAL INDUSTRIES
|
May 26, 1999 |
|
CCE Vs. QUINN INDIA LTD.
|
September 8, 1999 |
|
CCE Vs. BHARAT TEXTILE MILLS
|
May 7, 1999 |
|
CCE Vs. DAWN MILLS CO. LTD.
|
May 5, 1999 |
|
CCE Vs. SIEMENS LTD
|
July 14, 1999 |
|
CCE Vs. NAVRANG DYEING AND RAJENDRA PROCESSORS
|
April 13, 1999 |
|
CCE Vs. BOMBAY DYEING AND MFG CO
|
June 17, 1999 |
|
CCE Vs. UNIQUE CHEMICALS
|
February 8, 1999 |
|
CCE Vs. TEXTILES AUXILLARIES AND CHEMICALS INDS
|
May 21, 1999 |
|
CCE Vs. PANT ENGG WORKS
|
March 19, 1999 |
|
CCE Vs. TILRODE CHEM.
|
February 8, 1999 |
|
CCE Vs. BINNAY LTD.
|
January 18, 1999 |
|
CCE Vs. TECHNOLOGICALS INSTITUTE
|
June 16, 1999 |
|
CCE Vs. AP PAPER MILLS LTD.
|
June 15, 1999 |
|
CCE Vs. ARKONAM CASTINGS AND FORGINGS
|
February 2, 1999 |
|
CCE Vs. PRECISION ALLOYS
|
June 14, 1999 |
|
CCE Vs. K.C.P. LTD.
|
September 22, 1999 |
|
CCE Vs. SRI VENKATESWARA TEXTILES
|
June 18, 1999 |
|
CCE Vs. MADRAS CARBONS (P) LTD.
|
February 17, 1999 |
|
CCE Vs. MOHTA ELECTRO STEEL
|
February 16, 1999 |
|
CCE Vs. EASTWELL ASBESTOS IND. (P) LTD.
|
February 15, 1999 |
|
CCE Vs. PACKSALE INDUSTRIES
|
May 20, 1999 |
|
CCE Vs. OMEGA PACKAGING PVT. LTD.
|
August 10, 1999 |
|
CCE Vs. RATHI ISPAT LTD.
|
December 24, 1999 |
|
CCE Vs. GLASS MACHINE SPARES
|
September 27, 1999 |
|
CCE Vs. SIGMA PAINTS LTD.
|
March 17, 1999 |
|
CCE Vs. INDIA FIBRE BAG MFG. COMPANY
|
March 5, 1999 |
|
CCE Vs. UNIQUE VINYL PRODUCTS (P) LTD.
|
March 4, 1999 |
|
CCE Vs. MAZDA INDUSTRIAL CHEMICALS PVT.
|
July 13, 1999 |
|
CCE Vs. CROMPTON GREAVES LTD.
|
February 26, 1999 |
|
CCE Vs. AVCON CONTROLS PVT. LTD. ENGG.
|
March 1, 1999 |
|
CCE Vs. ALBRIGHT MORARJI AND PANDIT LTD.
|
March 3, 1999 |
|
CCE Vs. MEWAR STEEL FORGING AND FOUNDARY
|
September 16, 1999 |
|
CCE & C Vs. MANEKLAL HARILAL MILLS
|
March 9, 1999 |
|
CCE & C Vs. JAGDISH ELECTRONICS (INDIA) P. LTD.
|
April 1, 1999 |
|
CCE & C Vs. KRIPA CHEMICALS PVT. LTD.
|
May 10, 1999 |
|
CCE & C Vs. VIDEOCON INTERNATIONAL LTD.
|
March 30, 1999 |
|
CCE & C Vs. P.M.P. AUTO INDUSTRIES
|
January 11, 1999 |
|
CCE & C Vs. PRIMO PICK-N-PACK PVT. LTD.
|
June 16, 1999 |
|
CCE & C, COCHIN Vs. K.S.E.D. LTD.
|
September 23, 1999 |
|
CCE AND ANR. Vs. U.P. SUGAR AND INDUSTRIES LTD. AND ORS.
|
June 28, 1999 |
|
CCE AND C, SURAT Vs. SHREE SHANTINATH SILK INDS.
|
July 8, 1999 |
|
CCE MEERUT Vs. COOLADE BEVERAGES (P) LTD.
|
June 11, 1999 |
|
CCE, ALLAHABAD Vs. JAISWAL ENTERPRISES
|
November 29, 1999 |
|
CCE, ALLAHABAD Vs. JHUNJHUNWALA GASES
|
April 22, 1999 |
|
CCE, AURANGABAD Vs. PADMASHRI VITHALRAO VIKHE PATIL AND ORS.
|
May 11, 1999 |
|
CCE, BELGAUM Vs. BALLARPUR INDUSTRIES LTD.
|
March 9, 1999 |
|
CCE, CHANDIGARH Vs. SHIVALIK AGRO POLYMERS
|
February 12, 1999 |
|
CCE, CHANDIGARH Vs. ELITE INDUSTRIES
|
August 10, 1999 |
|
CCE, CHANDIGARH Vs. CREMICA AGRO FOODS LTD.
|
September 22, 1999 |
|
CCE, CHANDIGARH Vs. AUTOCRATIC INDS. LTD.
|
February 18, 1999 |
|
CCE, CHANDIGARH Vs. ASIAN RUBBER AND PLASTIC INDUSTRIES
|
May 18, 1999 |
|
CCE, CHANDIGARH Vs. LUXMI ENGG. WORKS
|
August 21, 1999 |
|
CCE, CHANDIGARH Vs. STEEL STRIPS ALLOYS LTD.
|
February 26, 1999 |
|
CCE, CHANDIGARH Vs. VISHWAKARMA ALLOYS LTD.
|
February 24, 1999 |
|
CCE, COCHIN Vs. BPL INDIA LTD.
|
March 4, 1999 |
|
CCE, COIMBATORE Vs. SRI KRISHNA STEELS
|
July 30, 1999 |
|
CCE, GUNTUR Vs. BEEJAY LINERS AND ORS.
|
November 24, 1999 |
|
CCE, INDORE-I Vs. BABU BHAI SOMABHAI PATEL
|
November 3, 1999 |
|
CCE, JAIPUR Vs. HERBICIDES (I) LTD.
|
January 27, 1999 |
|
CCE, JAIPUR Vs. TOSHNIWAL INSTRUMENTS (P) LTD.
|
January 25, 1999 |
|
CCE, KANPUR Vs. BISALPUR KISAN SEHAKARI CHINI MILLS
|
February 19, 1999 |
|
CCE, MEERUT Vs. G.S.C. TOUGHENED GLASS (P.) LTD.
|
December 22, 1999 |
|
CCE, MEERUT-I Vs. JUMEX FOAM PVT. LTD.
|
December 1, 1999 |
|
CCE, MEERUT-II Vs. TOP KON POWER CABLES PVT. LTD.
|
April 8, 1999 |
|
CCE, NAGPUR Vs. MAHARASHTRA ELEC. CORPN. LTD.
|
August 19, 1999 |
|
CCE, NAGPUR Vs. VIP INDUSTRIES LTD.
|
May 10, 1999 |
|
CCE, NEW DELHI Vs. MARUTI UDYOG LTD.
|
December 3, 1999 |
|
CCE, PUNE Vs. COTMAC PVT. LTD.
|
February 8, 1999 |
|
CCE, TRICHY Vs. AJIT INDIA (P) LTD.
|
October 1, 1999 |
|
CCE, TRICKY Vs. SUNDARAM INDUSTRIES LTD.
|
November 26, 1999 |
|
CCE, VADODARA Vs. GUJARAT STATE FERTILIZERS AND CHEMICALS LTD.
|
July 21, 1999 |
|
CEAT LIMITED Vs. COMMISSIONER OF C EX AND CUS
|
March 12, 1999 |
|
CEAT LTD Vs. COLLECTOR OF CUSTOMS
|
April 13, 1999 |
|
CENTRAL COALFIELD LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 1999 |
|
CENTRAL MACHINE TOOL INSTITUTE Vs. CC
|
October 4, 1999 |
|
CENTURY ENKA LTD Vs. COMMISSIONER OF CUSTOMS
|
November 5, 1999 |
|
CENTURY LAMINATING CO LTD Vs. COMMISSIONER OF CUS
|
January 13, 1999 |
|
CENTURY LAMINATING CO. LTD Vs. COMMISSIONER OF C. EX.
|
October 1, 1999 |
|
CENTURY LAMINATING CO. LTD Vs. COLLECTOR OF CUSTOMS
|
June 10, 1999 |
|
CENTURY LAMINATING CO. LTD Vs. COMMR. OF CUS.
|
May 14, 1999 |
|
CENTURY LAMINATING CO. LTD Vs. COMMR. OF C. EX.
|
December 3, 1999 |
|
CENTURY PLYBOARD (I) LTD. Vs. CCE, CALCUTTA-I
|
June 15, 1999 |
|
CHAITALI SINHA Vs. COMMISSIONER OF C EX
|
September 20, 1999 |
|
CHAJJAR TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 1999 |
|
CHAKRESHWARI INDUSTRIES Vs. COMMISSIONER OF C EX
|
April 8, 1999 |
|
CHANDAN BANERJEE Vs. COMMISSIONER OF CUSTOMS P
|
June 10, 1999 |
|
CHANDRA ENTERPRISES AND ANR. Vs. CC
|
September 2, 1999 |
|
CHANDRAVATI POLYMER (P) LTD Vs. C.C.E.
|
December 23, 1999 |
|
CHAPHEKAR ENGINEERING P LTD Vs. COMMISSIONER OF C EX
|
August 6, 1999 |
|
CHARMINAR BOTTLING CO. (P) LTD Vs. COMMISSIONER OF C. EX.
|
November 2, 1999 |
|
CHATRAPATI S.S.K. LTD. & ANR. Vs. CCE
|
August 14, 1999 |
|
CHEMGUARD COATINGS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
June 28, 1999 |
|
CHEMICAL PROCESS EQUIPMENTS P LTD Vs. COMMR OF C EX
|
May 12, 1999 |
|
CHEMO PULP TISSUES LTD. Vs. CCE
|
July 26, 1999 |
|
CHEYYAR CO-OPERATIVE SUGAR MILLS Vs. CCE
|
March 11, 1999 |
|
CHIEF ENGINEER (IRR.), PWD Vs. COMMISSIONER OF C. EX.
|
September 15, 1999 |
|
CHIKA LTD Vs. CCE
|
March 30, 1999 |
|
CHINA RAW SILK IMPORT AND EXPORT Vs. COMMISSIONER OF CUSTOMS
|
January 4, 1999 |
|
CHINKU EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
June 23, 1999 |
|
CHIRANJILAL GUPTA LATE Vs. COMMISSIONER OF C EX
|
February 17, 1999 |
|
CHITTARANJAN SAHA Vs. COMMISSIONER OF CUSTOMS P
|
January 14, 1999 |
|
CHITTORANJAN KARMAKAR Vs. CC(P)
|
December 13, 1999 |
|
CHOKHANI PHARMA VET Vs. COMMISSIONER OF CUSTOMS
|
October 25, 1999 |
|
CHOWBEY SUGANDHIT TAMBAKU CO Vs. C C E
|
December 22, 1999 |
|
CIBA SPECIALITY CHEMICALS LTD Vs. COMMISSIONER OF C. EX.
|
March 30, 1999 |
|
CIGFIL LIMITED Vs. COMMISSIONER OF C. EX.
|
March 10, 1999 |
|
CINE LAND Vs. COMMISSIONER OF CUSTOMS
|
June 22, 1999 |
|
CIPTA COATED STEELS LTD Vs. COMMISSIONER OF C. EX.
|
July 22, 1999 |
|
CLARIDGE AND CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 1999 |
|
CLASSIC ISPAT PVT. LTD Vs. COMMISSIONER OF C. EX.
|
September 23, 1999 |
|
CLIMAX PIPES PVT LTD Vs. COMMISSIONER OF C EX
|
January 29, 1999 |
|
COATS VIYELLA INDIA LTD Vs. COMMISSIONER OF C. EX.
|
February 9, 1999 |
|
COATS VIYELLA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 1999 |
|
COCHIN REFINERIES LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 10, 1999 |
|
COIMBATORE AERO BASED CONTROL Vs. C.C.E.
|
October 12, 1999 |
|
COIMBATORE RAJENDRA INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 1, 1999 |
|
COIR CUSHION P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 16, 1999 |
|
COLLECTOR OF C EX Vs. WADHWANA MECHANICAL WORKS
|
November 30, 1999 |
|
COLLECTOR OF C EX Vs. FERRO COATINGS AND COLOURS LTD
|
July 23, 1999 |
|
COLLECTOR OF C EX Vs. SUPREME PAPER MILLS LTD
|
September 23, 1999 |
|
COLLECTOR OF C. CX. Vs. MADHUSUDAN CERAMICS
|
February 19, 1999 |
|
COLLECTOR OF C. EX. Vs. SHEMAROO VIDEO RECORDING P. LTD.
|
February 19, 1999 |
|
COLLECTOR OF C. EX. Vs. EICHER GOOD EARTH LTD.
|
February 17, 1999 |
|
COLLECTOR OF C. EX. Vs. MUNISH MFG. CORPORATION
|
February 18, 1999 |
|
COLLECTOR OF C. EX. Vs. U.P. STATE ELECTRICITY BOARD
|
July 2, 1999 |
|
COLLECTOR OF C. EX. Vs. KETI CHEMICALS
|
July 2, 1999 |
|
COLLECTOR OF C. EX. Vs. MODERN MILLS
|
August 6, 1999 |
|
COLLECTOR OF C. EX. Vs. PEICO ELECTRONICS AND
|
March 24, 1999 |
|
COLLECTOR OF C. EX. Vs. BHARAT FORGE PRESS INDUSTRIES P.
|
May 24, 1999 |
|
COLLECTOR OF C. EX. Vs. MANIYAR PLASTIC CONTAINERS
|
October 8, 1999 |
|
COLLECTOR OF C. EX. Vs. PERFECT VALVES AND MACHINE TOOLS
|
August 6, 1999 |
|
COLLECTOR OF C. EX. Vs. CORN PRODUCTS CO. (INDIA) LTD.
|
March 30, 1999 |
|
COLLECTOR OF C. EX. Vs. PRAGATI PHARMACEUTICALS (P) LTD.
|
August 11, 1999 |
|
COLLECTOR OF C. EX. Vs. KANJUR BLEACHING CO. P. LTD.
|
August 11, 1999 |
|
COLLECTOR OF C. EX. Vs. HARISH TEXTILE ENGINEERS LTD.
|
October 13, 1999 |
|
COLLECTOR OF C. EX. Vs. HONEYCOMB INDIA PVT. LTD.
|
April 1, 1999 |
|
COLLECTOR OF C. EX. Vs. MOOSA HAJI PATRAWALA PVT. LTD.
|
August 16, 1999 |
|
COLLECTOR OF C. EX. Vs. TARA INDUSTRIES LTD.
|
October 14, 1999 |
|
COLLECTOR OF C. EX. Vs. NOBLE MATCH FACTORY
|
March 5, 1999 |
|
COLLECTOR OF C. EX. Vs. LOCKS AND LOCKING DEVICES
|
July 14, 1999 |
|
COLLECTOR OF C. EX. Vs. MEDLEY PHARMACEUTICAL
|
February 26, 1999 |
|
COLLECTOR OF C. EX. Vs. NEO LUXE INDIA LTD.
|
February 26, 1999 |
|
COLLECTOR OF C. EX. Vs. ASSOCIATED PULPS AND PAPER MILLS
|
March 11, 1999 |
|
COLLECTOR OF C. EX. Vs. STERLING INDIA
|
July 30, 1999 |
|
COLLECTOR OF C. EX. Vs. JAGURTI PRECISION ENGG.
|
July 30, 1999 |
|
COLLECTOR OF C. EX. Vs. JYOTI CERAMIC INDUSTRIES P. LTD.
|
March 18, 1999 |
|
COLLECTOR OF C. EX. Vs. GIRISH CIRCULAR LOOMS
|
March 16, 1999 |
|
COLLECTOR OF C. EX. Vs. DELTON CABLES LTD.
|
August 2, 1999 |
|
COLLECTOR OF C. EX. Vs. ESWARAN AND SONS ENGINEERS LTD.
|
June 22, 1999 |
|
COLLECTOR OF C. EX. Vs. ATLANTIC SPINNING AND WEAVING
|
February 5, 1999 |
|
COLLECTOR OF C. EX. Vs. MOHSIN BROTHERS (FOODS)
|
January 22, 1999 |
|
COLLECTOR OF C. EX. Vs. LUDHIANA STEELS LTD.
|
January 22, 1999 |
|
COLLECTOR OF C. EX. Vs. ANUPAM ENGINEERING WORKS
|
June 10, 1999 |
|
COLLECTOR OF C. EX. Vs. K.A.C. EQUIPMENTS AND CO.
|
February 4, 1999 |
|
COLLECTOR OF C. EX. Vs. BOMBAY DYEING AND MFG. CO.
|
June 17, 1999 |
|
COLLECTOR OF C. EX. Vs. INDIAN DYE STUFF INDUSTRIES LTD.
|
June 15, 1999 |
|
COLLECTOR OF C. EX. Vs. U.P. STATE SUGAR CORPN. LTD.
|
February 2, 1999 |
|
COLLECTOR OF C. EX. Vs. GUPTA SOAPS
|
May 18, 1999 |
|
COLLECTOR OF C. EX. Vs. VENLON POLYSTER FILM LTD.
|
January 8, 1999 |
|
COLLECTOR OF C. EX. Vs. GUJARAT POLYWEAVES LTD.
|
August 6, 1999 |
|
COLLECTOR OF C. EX. Vs. SAYAJI IRON AND ENGG. CO. (P) LTD.
|
August 4, 1999 |
|
COLLECTOR OF C. EX. Vs. TUBE INVESTMENT OF INDIA LTD.
|
December 28, 1999 |
|
COLLECTOR OF C. EX. Vs. HINDUSTAN AGRO CHEMICALS LTD.
|
August 26, 1999 |
|
COLLECTOR OF C. EX. Vs. OSWAL AGRO FURANE LTD.
|
April 19, 1999 |
|
COLLECTOR OF C. EX. Vs. SARIMAN CHEMICAL CORPORATION
|
May 27, 1999 |
|
COLLECTOR OF C. EX. Vs. TAINWALA CHEMICALS AND PLASTICS
|
August 30, 1999 |
|
COLLECTOR OF C. EX. Vs. NORMA DETERGENTS PVT. LTD.
|
August 30, 1999 |
|
COLLECTOR OF C. EX. Vs. INDIAN HOTELS COMPANY LTD.
|
May 26, 1999 |
|
COLLECTOR OF C. EX. Vs. PRATAP SPG. AND WVG. CO. LTD.
|
October 28, 1999 |
|
COLLECTOR OF C. EX. Vs. DENA SNUFF PVT. LTD.
|
August 19, 1999 |
|
COLLECTOR OF C. EX. Vs. GUINDY MACHINE TOOLS (P) LTD.
|
April 9, 1999 |
|
COLLECTOR OF C. EX. Vs. SHILPI ELECTRICALS LTD.
|
August 18, 1999 |
|
COLLECTOR OF C. EX. Vs. GUJARAT AMBUJA CEMENT LTD.
|
November 15, 1999 |
|
COLLECTOR OF C. EX. Vs. BHARAT BIJLEE LTD.
|
September 6, 1999 |
|
COLLECTOR OF C. EX. Vs. ASSOTEX ENGG. INDS. LTD.
|
September 7, 1999 |
|
COLLECTOR OF C. EX. Vs. TECHNIQUE DIABRASIVE I.P. LTD.
|
April 24, 1999 |
|
COLLECTOR OF C. EX. Vs. INDIAN HUME PIPE CO.
|
November 10, 1999 |
|
COLLECTOR OF C. EX. Vs. ALIN ENTERPRISES
|
April 22, 1999 |
|
COLLECTOR OF C. EX. Vs. EASEWELD EQUIPMENT (I) PVT. LTD.
|
November 18, 1999 |
|
COLLECTOR OF C. EX. Vs. KOHINOOR PROOFING INDUSTRIES
|
September 16, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SAI ELECTRICALS
|
September 15, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GARWARE WALL ROPES LTD.
|
May 7, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PARAON LTD.
|
November 19, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. UNITED FELT AND CARPET
|
May 28, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MOON BEVERAGES P. LTD.
|
May 10, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. J.B. BOTTLING (P) LTD.
|
November 25, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CONDENS AND CO.
|
December 30, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. M.R.F. LTD.
|
September 30, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TAPARIA TOOLS LTD.
|
September 10, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DECCAN STRUCTURALS SYSTEMS
|
September 14, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NESTLE (INDIA) LTD.
|
September 14, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. JUPITER TEXTILE MILLS
|
April 23, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TEXOCAPS
|
September 7, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES
|
December 29, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SHIRLEY DYERS
|
November 15, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. IDEAL GRAPHIC INDUSTRIES
|
November 15, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. EXCEL INDIA
|
April 30, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NAGAMA ENGG. WORKS
|
August 19, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SIMPLEX MILLS CO. LTD.
|
October 20, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AIYAPPAN INDUSTRIES
|
October 20, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ALA CHEMICALS
|
April 8, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. F.G.P. LTD.
|
April 8, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CENTURY PULP AND PAPER
|
August 19, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PELICAN VALVES AND ENGG. WORKS
|
April 9, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. LLOYD SAFE COMPANY
|
September 28, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AMAR PRODUCTS
|
August 26, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAJ FIBRES (P) LTD.
|
May 27, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. BHARAT SEATS LTD.
|
April 17, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. UNITY INDUSTRIES
|
December 28, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PAN ASIA CORPORATION
|
April 7, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TIDE INDUSTRIES
|
January 22, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NOEL PHARMACEUTICALS
|
June 24, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SAHYADRI DYESTUFFS AND CHEMICALS
|
January 13, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. E.U. MEDICAMENT
|
January 8, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. LLOYDS STEEL INDS. LTD.
|
January 8, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SIFA SANPRA SYSTEMS PVT. LTD.
|
January 15, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAJCO INDUSTRIES
|
September 21, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PREMIER POLY FILM LTD.
|
June 7, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAPICUT CARBIDES LTD.
|
January 20, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDER SINGH AND SONS
|
June 7, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SUPER SOFT PRODUCTIONS (P) LTD.
|
February 2, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. STAR PAPER MILLS LTD.
|
June 14, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DINSHAW FROZEN FOODS
|
February 3, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TEKNIC CONTROLS
|
June 15, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. EASTERN ELECTRO CHEM
|
June 11, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MODI XEROX LTD.
|
June 22, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. FASCINATE COSMETICS
|
June 30, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SHIVAJI INDUSTRIES
|
June 28, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KIRAN ELECTRICALS
|
June 30, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. WOOL COMBERS OF INDIA LTD
|
December 22, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PRITI MACHINES
|
September 21, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MOULDS AND DYES PVT. LTD.
|
August 2, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DINSHAW FROZEN FOODS
|
August 2, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MODI RUBBER LTD.
|
October 1, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DELTA PAPER MILLS
|
October 1, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. UNIVERSAL DRINKS P. LTD.
|
March 17, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. REVATHY INDUSTRIES
|
March 17, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CENTURY RAYONS
|
March 17, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. UNITED TRADERS
|
August 2, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. IMPREG AND INSULATIONS
|
May 21, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GANDHI AND ASSOCIATES
|
February 26, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HALIOS INDIA (P) LTD.
|
December 21, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAMDEO SHARMA
|
July 12, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TEKNIC CONTROLS
|
July 15, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PAN ASIA CORPN.
|
March 1, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. B.P.L. SANYO LTD.
|
March 4, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SHRIRAM SSK LTD.
|
July 16, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. LUMEL SHADES P. LTD.
|
August 12, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HARIRAM GOBIND RAM
|
August 16, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DYNA VISION LTD.
|
August 13, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KIRLOSKAR EBARA PUMPS LTD.
|
April 7, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NEW CHEMICALS
|
August 11, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AGRICO ENGG. WORKS
|
October 13, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. U.S. ENTERPRISES
|
October 13, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GLASS GRAPHICS (INDIA) (P) LTD.
|
August 11, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. JEH MFG. CO. LTD.
|
March 31, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. STANDARD WIRE ROD MILLS
|
October 12, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KAY CEE ELECTRICALS
|
October 4, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. M.J. AGRO CHEMICALS
|
August 6, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TEXEL PLASTIC LTD.
|
August 5, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AJANTA PRINT ARTS
|
October 1, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. R.K. METAL INDUSTRIES
|
October 4, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. K.L. STEEL LTD.
|
May 24, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PARAGON TEXTILE MILLS LTD.
|
October 5, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. K.S.B. PUMPS
|
October 6, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DANDEKAR TAPES PVT. LTD.
|
February 16, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. J.J. FOAM
|
February 16, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. JALPAC INDIA LTD.
|
July 2, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PACK ART PRINTERS
|
February 15, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INTEC POLYMERS
|
July 6, 1999 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SUPREME INDUS. LTD.
|
July 6, 1999 |
|
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. CROMPTON GREAVES LTD
|
May 12, 1999 |
|
COLLECTOR OF CUS Vs. MERZARIO SHIPPING AGENCIES PVT LTD
|
November 11, 1999 |
|
COLLECTOR OF CUS. AND C. EX. Vs. PARSHURAM POTTERY
|
August 9, 1999 |
|
COLLECTOR OF CUS. AND C. EX. Vs. MODI SURGI-CHEM PVT. LTD.
|
August 3, 1999 |
|
COLLECTOR OF CUSTOMS Vs. GROVER IMPORTS
|
October 7, 1999 |
|
COLLECTOR OF CUSTOMS Vs. BHORUKA TEXTILES
|
August 4, 1999 |
|
COLLECTOR OF CUSTOMS Vs. PARLE PRODUCTS
|
March 23, 1999 |
|
COLLECTOR OF CUSTOMS Vs. AUTO CAST LTD.
|
February 16, 1999 |
|
COLLECTOR OF CUSTOMS Vs. UNITECH EXPORTS LTD.
|
January 28, 1999 |
|
COLLECTOR OF CUSTOMS Vs. DAILY THANTHI
|
June 5, 1999 |
|
COLLECTOR OF CUSTOMS Vs. M.G. ELECTRONICS P. LTD.
|
January 8, 1999 |
|
COLLECTOR OF CUSTOMS Vs. BHUWALK STEEL INDUSTRIES LTD
|
April 19, 1999 |
|
COLLECTOR OF CUSTOMS Vs. MANISHA PRINTERS
|
May 6, 1999 |
|
COLLR. OF C. EX. Vs. JAIJAWAN JAIKISAN SSK LTD.
|
September 29, 1999 |
|
COLLR. OF C. EX. Vs. MORARJEE GOKULDAS SPG. AND WVG.
|
September 7, 1999 |
|
COLLR. OF C. EX. Vs. SHREERAM STEEL INDUS. AND ENGG.
|
August 31, 1999 |
|
COLLR. OF C. EX. Vs. INDIAN PETROCHEMICALS CORPN.
|
October 26, 1999 |
|
COLLR. OF C. EX. Vs. SHREE KHODIYAR CONSTRUCTION CO.
|
February 25, 1999 |
|
COLLR. OF C. EX. AND CUS. Vs. S.M. ZSCHIMMER AND SCHWARZ
|
August 23, 1999 |
|
COLTS ENGG. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 27, 1999 |
|
COMET STEELS LTD. Vs. CCE
|
July 27, 1999 |
|
COMMISSIONER C. EX. Vs. UNIQUE FORMAID P. LTD.
|
May 11, 1999 |
|
COMMISSIONER OF C EX Vs. SIEMENS LTD
|
June 22, 1999 |
|
COMMISSIONER OF C EX Vs. MC NALLY BHARAT ENGG CO LTD
|
May 11, 1999 |
|
COMMISSIONER OF C EX Vs. SATHE BISCUITS AND CHOCOLATES CO LTD
|
May 13, 1999 |
|
COMMISSIONER OF C EX Vs. COLOUR CHEMICALS LTD
|
July 9, 1999 |
|
COMMISSIONER OF C EX Vs. JINDAL TEXOLAB LTD
|
July 17, 1999 |
|
COMMISSIONER OF C EX Vs. ALPANIL INDUSTRIES
|
July 5, 1999 |
|
COMMISSIONER OF C EX Vs. OKASA LIMITED
|
July 7, 1999 |
|
COMMISSIONER OF C EX Vs. INDO RAMA SYNTHETICS INDIA LTD
|
July 16, 1999 |
|
COMMISSIONER OF C EX Vs. KIRLOSKAR BROTHERS LTD
|
September 28, 1999 |
|
COMMISSIONER OF C EX Vs. VIP INDUSTRIES LTD
|
October 6, 1999 |
|
COMMISSIONER OF C EX Vs. D C L POLYESTER LTD
|
July 26, 1999 |
|
COMMISSIONER OF C EX Vs. NATIONAL TUBES
|
November 22, 1999 |
|
COMMISSIONER OF C EX Vs. GUJARAT SYNTHWOOD LTD
|
December 23, 1999 |
|
COMMISSIONER OF C EX Vs. GOLDEN PLASTIC COMPANY
|
November 22, 1999 |
|
COMMISSIONER OF C EX Vs. SHALIMAR TEXTILE MFG LTD
|
August 12, 1999 |
|
COMMISSIONER OF C EX Vs. HINDUSTAN COCOA PRODUCTS LTD
|
January 6, 1999 |
|
COMMISSIONER OF C EX Vs. PATEL FILED MARSHAL INDS
|
October 8, 1999 |
|
COMMISSIONER OF C EX Vs. MICROTEX INDIA PRIVATE LTD
|
May 20, 1999 |
|
COMMISSIONER OF C EX Vs. EXCEL INDUSTRIES LTD
|
July 27, 1999 |
|
COMMISSIONER OF C EX Vs. ZENITH RUBBER AND PLASTIC WORKS
|
January 27, 1999 |
|
COMMISSIONER OF C EX Vs. RASHTRIYA METAL INDUSTRIES LTD
|
March 25, 1999 |
|
COMMISSIONER OF C EX Vs. PREMIER GLASS INDUSTRIES
|
June 11, 1999 |
|
COMMISSIONER OF C EX Vs. VEGETABLE VITAMIN FOODS CO LTD
|
August 11, 1999 |
|
COMMISSIONER OF C EX Vs. JARDINE HONDERSON LTD
|
March 16, 1999 |
|
COMMISSIONER OF C EX Vs. KAMANI FOODS
|
August 18, 1999 |
|
COMMISSIONER OF C EX Vs. STEEL PRODUCTS LTD
|
October 4, 1999 |
|
COMMISSIONER OF C EX Vs. EMPIRE INDUSTRIES LTD
|
June 22, 1999 |
|
COMMISSIONER OF C EX Vs. SPECTRUM PHARMACEUTICALS P LTD
|
April 20, 1999 |
|
COMMISSIONER OF C EX Vs. FRANCO INDIAN PHARMACEUTICALS LTD
|
May 13, 1999 |
|
COMMISSIONER OF C EX Vs. ATLAS PAPER MILLS P LTD
|
May 10, 1999 |
|
COMMISSIONER OF C EX Vs. NATHANI MACHINERY MFG PVT LTD
|
April 6, 1999 |
|
COMMISSIONER OF C EX Vs. ELECTRICAL PRODUCTS OF INDIA
|
February 4, 1999 |
|
COMMISSIONER OF C EX Vs. RAJKUMAR ENGG PVT LTD
|
February 4, 1999 |
|
COMMISSIONER OF C EX Vs. SAKET TUBES
|
March 30, 1999 |
|
COMMISSIONER OF C EX Vs. DHARIWAL STEEL P LTD
|
February 17, 1999 |
|
COMMISSIONER OF C EX Vs. BIHAR CAUSTIC AND CHEMICALS LTD
|
August 17, 1999 |
|
COMMISSIONER OF C EX Vs. BHAGWATI OXYGEN LTD
|
December 23, 1999 |
|
COMMISSIONER OF C EX AND CUS Vs. SWASTIK RUBBER PRODUCTS LTD
|
February 23, 1999 |
|
COMMISSIONER OF C EX AND CUS Vs. HARI ORGO CHEM PVT LTD
|
March 23, 1999 |
|
COMMISSIONER OF C EX AND CUS Vs. BESTA COSMETICS LTD
|
July 19, 1999 |
|
COMMISSIONER OF C EX AND CUS Vs. BECK AND CO INDIA LTD
|
November 26, 1999 |
|
COMMISSIONER OF C EX AND CUS Vs. WALCHAND INDUSTRIES LTD
|
July 28, 1999 |
|
COMMISSIONER OF C EX AND CUSTOMS Vs. GARDEN SILK MILLS LTD
|
December 29, 1999 |
|
COMMISSIONER OF C EX AND CUSTOMS Vs. MAHARASHTRA SCOOTERS LTD
|
April 21, 1999 |
|
COMMISSIONER OF C EX AND CUSTOMS Vs. BHARAT FORGE LTD
|
May 12, 1999 |
|
COMMISSIONER OF C. EX. Vs. MOHAN CRYSTAL GLASS WORKS
|
November 29, 1999 |
|
COMMISSIONER OF C. EX. Vs. ADARSH STEEL RE-ROLLING MILLS
|
September 13, 1999 |
|
COMMISSIONER OF C. EX. Vs. ASRA STAMPINGS (P) LTD.
|
May 11, 1999 |
|
COMMISSIONER OF C. EX. Vs. FRANKLIN STEELS (P) LTD.
|
September 30, 1999 |
|
COMMISSIONER OF C. EX. Vs. CHENAB TEXTILES MILLS
|
September 8, 1999 |
|
COMMISSIONER OF C. EX. Vs. KOTHARI PRODUCTS (P) LTD.
|
November 24, 1999 |
|
COMMISSIONER OF C. EX. Vs. AMAZON DRUGS (P) LTD.
|
November 17, 1999 |
|
COMMISSIONER OF C. EX. Vs. H AND R JOHNSON (INDIA) LTD.
|
May 5, 1999 |
|
COMMISSIONER OF C. EX. Vs. GEE ESS ENGG. WORKS
|
September 6, 1999 |
|
COMMISSIONER OF C. EX. Vs. C.K. SONS AND INDUSTRIES
|
November 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. HYDRO S AND S INDUSTRIES LTD.
|
September 3, 1999 |
|
COMMISSIONER OF C. EX. Vs. MUKERIAN PAPER LTD.
|
November 12, 1999 |
|
COMMISSIONER OF C. EX. Vs. SIL MIRROR INDUSTRIES
|
November 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. SUNDARAM FASTENERS LTD.
|
April 23, 1999 |
|
COMMISSIONER OF C. EX. Vs. ROLLATAINERS LTD.
|
September 1, 1999 |
|
COMMISSIONER OF C. EX. Vs. JACKSON ENGINEER PVT. LTD
|
April 26, 1999 |
|
COMMISSIONER OF C. EX. Vs. DEEPLAXMI TEXTILE P. LTD.
|
April 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. MODERN WOOLLEN MILLS (P) LTD.
|
October 29, 1999 |
|
COMMISSIONER OF C. EX. Vs. GENERAL RUBBER COMPANY PVT. LTD.
|
November 1, 1999 |
|
COMMISSIONER OF C. EX. Vs. GRADE-O-CASTINGS LTD.
|
November 1, 1999 |
|
COMMISSIONER OF C. EX. Vs. STEEL STRIPS LTD.
|
November 3, 1999 |
|
COMMISSIONER OF C. EX. Vs. LUPIN LABORATORIES
|
November 2, 1999 |
|
COMMISSIONER OF C. EX. Vs. KARAM CHAND APPLIANCE
|
August 25, 1999 |
|
COMMISSIONER OF C. EX. Vs. COOLADE BEVERAGES LTD.
|
November 5, 1999 |
|
COMMISSIONER OF C. EX. Vs. KWALITY FROZEN FOODS LTD.
|
April 21, 1999 |
|
COMMISSIONER OF C. EX. Vs. MADRAS CEMENTS LTD.
|
August 27, 1999 |
|
COMMISSIONER OF C. EX. Vs. SUPERFINE INDUSTRIES
|
August 27, 1999 |
|
COMMISSIONER OF C. EX. Vs. PEPSI FOODS LTD.
|
November 3, 1999 |
|
COMMISSIONER OF C. EX. Vs. PUNJAB TRACTORS LTD.
|
April 19, 1999 |
|
COMMISSIONER OF C. EX. Vs. SRI SARVARAYA SUGARS LTD.
|
April 13, 1999 |
|
COMMISSIONER OF C. EX. Vs. ANALOG AND DIGITAL SYSTEMS
|
August 20, 1999 |
|
COMMISSIONER OF C. EX. Vs. EMSON FORGE PRIVATE LIMITED
|
August 17, 1999 |
|
COMMISSIONER OF C. EX. Vs. INDICA CHEMICALS INDUSTRIES LTD.
|
October 25, 1999 |
|
COMMISSIONER OF C. EX. Vs. CASIO BHARATI MOBILE
|
October 21, 1999 |
|
COMMISSIONER OF C. EX. Vs. BOROSIL GLASS WORKS LTD.
|
February 11, 1999 |
|
COMMISSIONER OF C. EX. Vs. BEST COTTON MILLS (P) LTD.
|
February 12, 1999 |
|
COMMISSIONER OF C. EX. Vs. SABERWAL SURGICAL (P) LTD.
|
December 17, 1999 |
|
COMMISSIONER OF C. EX. Vs. CHARMINAR BOTTLING CO. LTD.
|
February 12, 1999 |
|
COMMISSIONER OF C. EX. Vs. CASIO BHARATI MOBILE
|
June 29, 1999 |
|
COMMISSIONER OF C. EX. Vs. STAY SHARP DIAMOND TOOLS LTD.
|
June 23, 1999 |
|
COMMISSIONER OF C. EX. Vs. SHRI RAM PISTON AND RINGS LTD.
|
January 11, 1999 |
|
COMMISSIONER OF C. EX. Vs. JOHNSON AND JOHNSON LTD.
|
May 17, 1999 |
|
COMMISSIONER OF C. EX. Vs. KISAN SAHAKARI CHINI MILLS
|
January 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. BHARAT BOX FACTORY
|
December 14, 1999 |
|
COMMISSIONER OF C. EX. Vs. SINTER PLAST CONTAINERS
|
June 8, 1999 |
|
COMMISSIONER OF C. EX. Vs. SARJOO SAHKARI CHINNI MILLS
|
June 9, 1999 |
|
COMMISSIONER OF C. EX. Vs. GROZ BACKERT ASIA LTD.
|
December 14, 1999 |
|
COMMISSIONER OF C. EX. Vs. KABSON GAS EQUIPMENTS P. LTD.
|
February 3, 1999 |
|
COMMISSIONER OF C. EX. Vs. SURESH KUMAR PARIHAR
|
February 3, 1999 |
|
COMMISSIONER OF C. EX. Vs. INDUSTRIAL CABLES (I) LIMITED
|
February 4, 1999 |
|
COMMISSIONER OF C. EX. Vs. RAWAT SONS AND ENGINEERS PVT. LTD.
|
February 4, 1999 |
|
COMMISSIONER OF C. EX. Vs. RISHABH VELVELEEN (P) LTD.
|
September 22, 1999 |
|
COMMISSIONER OF C. EX. Vs. DEWAN CHEMICALS INDUSTRIES
|
January 29, 1999 |
|
COMMISSIONER OF C. EX. Vs. HINDALCO INDUSTRIES
|
June 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. SHREYANS SPG. MILLS
|
February 2, 1999 |
|
COMMISSIONER OF C. EX. Vs. RAJENDRA MECHANICAL LTD.
|
October 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. BHOPAL PESTICIDES PVT. LTD.
|
October 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. J.B. MANGHARAM FOOD LTD.
|
August 13, 1999 |
|
COMMISSIONER OF C. EX. Vs. FLEX INDUSTRIES LTD.
|
August 13, 1999 |
|
COMMISSIONER OF C. EX. Vs. P.B. TEXTILE WORKS
|
August 13, 1999 |
|
COMMISSIONER OF C. EX. Vs. GLASS GRAPHICS (INDIA) LTD.
|
August 12, 1999 |
|
COMMISSIONER OF C. EX. Vs. WINSOME SPINNERS LTD.
|
October 8, 1999 |
|
COMMISSIONER OF C. EX. Vs. DALMIA CEMENTS (P) LTD.
|
August 11, 1999 |
|
COMMISSIONER OF C. EX. Vs. AARTI STEELS LTD.
|
August 4, 1999 |
|
COMMISSIONER OF C. EX. Vs. RAJA RAM MAIZE PRODUCTS
|
October 7, 1999 |
|
COMMISSIONER OF C. EX. Vs. GOETZE INDIA LTD.
|
October 5, 1999 |
|
COMMISSIONER OF C. EX. Vs. ANUPAM PRODUCTS LTD.
|
February 24, 1999 |
|
COMMISSIONER OF C. EX. Vs. VIKING ENGG. (I) PVT. LTD.
|
July 10, 1999 |
|
COMMISSIONER OF C. EX. Vs. CLIMATE CONTROL SERVICES LTD.
|
July 13, 1999 |
|
COMMISSIONER OF C. EX. Vs. JINDAL TEXOLAB LTD.
|
July 17, 1999 |
|
COMMISSIONER OF C. EX. Vs. ELECTRONIC RESEARCH LTD.
|
July 20, 1999 |
|
COMMISSIONER OF C. EX. Vs. J.C.T. ELECTRONICS LTD.
|
July 21, 1999 |
|
COMMISSIONER OF C. EX. Vs. VICTORIA MILLS LTD.
|
May 21, 1999 |
|
COMMISSIONER OF C. EX. Vs. STARCHEM INDUSTRIES LTD.
|
July 23, 1999 |
|
COMMISSIONER OF C. EX. Vs. TRICHY STEEL ROLLING MILLS LTD.
|
March 8, 1999 |
|
COMMISSIONER OF C. EX. Vs. MOREPEN LABORATORIES LTD.
|
July 23, 1999 |
|
COMMISSIONER OF C. EX. Vs. SHREE DIGVIJAY CEMENT CO. LTD.
|
March 6, 1999 |
|
COMMISSIONER OF C. EX. Vs. INDIAN SHAVING PRODUCTS LTD.
|
October 1, 1999 |
|
COMMISSIONER OF C. EX. Vs. HOSAK INDUSTRIES AND PLASTICS
|
July 28, 1999 |
|
COMMISSIONER OF C. EX. Vs. AGREW STEEL MFG. P. LTD.
|
July 27, 1999 |
|
COMMISSIONER OF C. EX. Vs. ELGI TYRE AND TREAD LTD.
|
July 28, 1999 |
|
COMMISSIONER OF C. EX. Vs. DRAWCANS PVT. LTD.
|
July 28, 1999 |
|
COMMISSIONER OF C. EX. Vs. INDIAN STANDARD METAL CO. LTD.
|
September 27, 1999 |
|
COMMISSIONER OF C. EX. Vs. PERFECT CIRCLE VICTOR LTD.
|
July 30, 1999 |
|
COMMISSIONER OF C. EX. Vs. HINDALCO INDUSTRIES LTD.
|
March 12, 1999 |
|
COMMISSIONER OF C. EX. Vs. ALUMINIUM INDUSTRIES LTD.
|
February 17, 1999 |
|
COMMISSIONER OF C. EX. Vs. BHUPINDRA PAPER MILLS
|
July 2, 1999 |
|
COMMISSIONER OF C. EX. Vs. GAUTAM METAL WORKS
|
December 21, 1999 |
|
COMMISSIONER OF C. EX. Vs. NIPION GAS AND CHEMICALS LTD.
|
July 8, 1999 |
|
COMMISSIONER OF C. EX. Vs. ASAHI INDIA SAFETY GLASS LTD.
|
February 23, 1999 |
|
COMMISSIONER OF C. EX. Vs. KUCHHAL UDYOG
|
September 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. ELEFUR INDUSTRIES INDIA LTD.
|
December 2, 1999 |
|
COMMISSIONER OF C. EX. Vs. GUPTA TIMBER (P) LTD.
|
December 2, 1999 |
|
COMMISSIONER OF C. EX. Vs. J.K. SYNTHETICS LTD.
|
September 15, 1999 |
|
COMMISSIONER OF C. EX. Vs. SKANAN HARDWARE PVT. LTD.
|
December 1, 1999 |
|
COMMISSIONER OF C. EX. Vs. PHENOLITE ELECTRO HEAT P. LTD.
|
May 13, 1999 |
|
COMMISSIONER OF C. EX. Vs. PONDS (INDIA) LIMITED
|
December 3, 1999 |
|
COMMISSIONER OF C. EX. Vs. RAMSONS UDYOG (P) LTD.
|
September 17, 1999 |
|
COMMISSIONER OF C. EX. AND CUS. Vs. L.D. TEXTILE LTD.
|
October 26, 1999 |
|
COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. SUBARBAN INDUSTRIES
|
August 25, 1999 |
|
COMMISSIONER OF CENTRAL (EXCISE) Vs. PANCHAJANYA ENTERPRISES
|
April 1, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. IDEAL CHEMICALS
|
March 31, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HIND SYNTEX LTD.
|
September 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. G.E.I. ENGG. LTD.
|
August 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LTD.
|
August 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VINDHYA TELELINKS LTD.
|
October 11, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJASTHAN TEXTILE MILLS
|
September 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SIV INDUSTRIES
|
October 15, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ROCKFORT FASTENERS LTD.
|
April 7, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AMAR PLAST INDUSTRIES
|
October 6, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL INDUSTRIALS KERALA LTD.
|
August 9, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CHOLAN PAPER AND BOARD MILLS LTD.
|
March 30, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CENTURY PULP AND PAPER
|
August 4, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ARIES AGROVET INDUSTRIES PVT.
|
August 4, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KLASSIK ENAMELLERS
|
May 21, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. META FAB LTD
|
March 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RALLIS INDIA LTD.
|
March 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ HINDUSTAN LTD.
|
March 19, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JUGGAT PHARMA LTD.
|
May 21, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RATHOD INDUSTRIES
|
July 26, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LIBRA INDUSTRIES
|
March 4, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE CEMENT LTD.
|
July 16, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PITTIE CEMENT INDUSTRIES
|
July 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HELIOS INDIA PVT. LIMITED
|
December 21, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. UMA POLYMERS LIMITED
|
December 22, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PRESTIGE WIRES
|
July 14, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD INDUSTRIAL ENGG. CO.
|
July 5, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI STARCH (P) LTD.
|
February 2, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CONCRETE UDYOG
|
December 15, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. N.C.L. INDUSTRIES LTD.
|
February 3, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NICCO BATTERIES LTD.
|
May 19, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. H.P.C.L.
|
June 8, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND LTD.
|
June 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAJESTIC AUTO LTD.
|
June 11, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NIZAM SUGARS LIMITED
|
January 12, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. STAR PAPER MILLS
|
September 21, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA YAMAHA LTD.
|
May 18, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PREMIER AUTOMOBILES LTD.
|
June 23, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE RAM MILLS LTD.
|
June 23, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJPACK WELL LTD.
|
June 24, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LUMEL SHADES (P) LTD.
|
June 24, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DYNOMAC PUMPS
|
June 25, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SMITHKLINE BEECHAM
|
July 2, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. U.P. ALUMINIUM INDUS.
|
May 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CHEMPLAST
|
July 2, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CETEX PETROCHEMICALS LTD. AND
|
July 2, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DAGA NYLOMET PVT LTD
|
June 11, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. B L COMPANY
|
May 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CHITTARANJAN LOCOMOTIVE WORKS LTD
|
July 22, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. M K GOYAL
|
June 22, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BELLS CONTROL LTD
|
January 15, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BANWARI PAPER MILLS LTD.
|
August 19, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN PAINTS
|
October 27, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. Z.A. ENTERPRISES
|
May 25, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VIPIN SILK MILLS
|
August 17, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LTD.
|
October 21, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJA RAM MAIZE PRODUCTS
|
August 16, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN THREADS (I) LTD.
|
August 26, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VINDHYA TELE LINKS LTD.
|
August 26, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. UTILITY ALLOYS (P) LTD.
|
April 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BEENA MANUFACTURERS (P) LTD.
|
April 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA VXL LIMITED
|
November 4, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJ PLASTER PVT. LTD.
|
May 26, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAWANA SUGAR WORKS
|
August 25, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ACRYSIL (INDIA) LTD.
|
April 16, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MODISON METALS PVT. LIMITED
|
November 2, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAHAVIR IRON FOUNDRY
|
November 1, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GANGESHWAR LIMITED
|
August 23, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MODI RUBBER LTD.
|
August 23, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GANGESHWAR LTD.
|
April 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VANASTHALI TEXTILES LTD.
|
April 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SIKKA PAPER MILLS LIMITED
|
April 29, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MOTOR SPARES
|
November 9, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. S.R. FRAGRANCES LTD.
|
September 1, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CHETNA ENGINEERING
|
November 9, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ESCORT (JCB) LTD.
|
May 4, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CHEVIOT CO. LTD.
|
May 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PONGALUR SPINNING MILLS
|
September 7, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VENUS AUTO (P) LTD.
|
November 16, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LAKSHMI MACHINE WORKS
|
September 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RECONDO LIMITED
|
May 7, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHEELA FOAM (P) LTD.
|
November 26, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. STAR WIRE (P) LTD.
|
May 11, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SRF LIMITED
|
September 13, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ISPAT ALLOYS LTD
|
December 7, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. EX PROTECTA
|
April 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASSAM TIMBERS
|
April 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHUBHAM POLYMER LTD
|
April 21, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JAYANT OIL MILLS
|
April 7, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GOEL PVT LTD
|
May 14, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VINAY CEMENT LTD
|
September 1, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. IMPEX LAGHU UDYOG
|
September 22, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MSL INDUSTRIES
|
November 9, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BIRLA TYRES
|
November 16, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TELCO LTD
|
May 13, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MUSTAN TAHERBHAI
|
May 12, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJKUMAR ENGINEERS
|
May 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT AUTOMATICS
|
April 5, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MIRA SILK MILLS
|
January 1, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AJIT PRODUCTS
|
March 19, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GLOBE INDUSTRIES
|
April 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PRECISION DIES AND PUNCHING
|
August 9, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK LEYLAND LTD
|
October 13, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CAMLIN LTD
|
March 15, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BORACHEM LTD
|
April 16, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GRAVURE ARTS
|
August 11, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NAVYUG CORPORATION AND UNITED DYES AND POLYMERS
|
September 10, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. F G P LTD
|
April 22, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HALDYN GLASS LTD
|
September 14, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AMAL RASAYAN LTD
|
November 22, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BASF INDIA LTD
|
September 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MUKAND LTD
|
September 28, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INNOVATIVE PRINTS
|
September 20, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GLAXO INDIA LTD
|
February 5, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VASUMATI PRINTERS
|
August 11, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HIMPUSHP ENGINEERS
|
February 19, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KKP TEXTILES (P) LTD.
|
September 7, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NEW ALLENBERRY WORKS
|
August 26, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. COCHIN REFINERIES LTD.
|
December 3, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MOOSA HAJI PATRAWALLA
|
September 17, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SATYEN DYE AND CHEMICALS
|
December 7, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NAVBHARAT UDYOG
|
November 30, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUN BEVERAGES (P) LTD.
|
December 31, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. POND'S (INDIA) LTD.
|
December 1, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE CEMENT LTD.
|
September 15, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JAORA SUGAR MILLS
|
September 16, 1999 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VXL (INDIA) LTD.
|
May 13, 1999 |
|
COMMISSIONER OF CENTRAL EXICISE Vs. MOIRA STEELS PVT. LTD.
|
November 11, 1999 |
|
COMMISSIONER OF CHANDIGARH Vs. OSWAL ALLOYS
|
October 28, 1999 |
|
COMMISSIONER OF CUS Vs. GENERAL ELECTRIC PLASTIC INDIA LTD
|
July 29, 1999 |
|
COMMISSIONER OF CUS Vs. ROCKLAND BUILDING MATERIALS LTD
|
October 12, 1999 |
|
COMMISSIONER OF CUS Vs. BHARAT PULVERISING MILLS LTD
|
April 21, 1999 |
|
COMMISSIONER OF CUS IMPORT Vs. LARSEN AND TOUBRO LTD
|
November 1, 1999 |
|
COMMISSIONER OF CUS P Vs. ALLIANCE EXPORTS
|
October 8, 1999 |
|
COMMISSIONER OF CUS PREV Vs. SURYA RAO
|
October 21, 1999 |
|
COMMISSIONER OF CUS. Vs. LAKSHMI MACHINE WORKS LTD.
|
March 15, 1999 |
|
COMMISSIONER OF CUS. Vs. LAKSHMI MACHINE WORKS LTD.
|
March 25, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. TITAGARH STEELS LTD.
|
March 25, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. BHARAT FRITZ WERNER LTD.
|
August 9, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MOTISONS INTERNATIONAL
|
March 30, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. BALAJI EXIMS
|
March 31, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. TELEGS PVT. LTD.
|
March 11, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. NESHA PLAST INDUSTRIES
|
July 30, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. YENNAR ELECTRONICS PVT. LTD.
|
February 24, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. JOHNSON AND JOHNON LTD.
|
March 8, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. S.K. EXPORTS
|
July 9, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. SHRI ISHWARLAL C. SURANA
|
July 6, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MULLER ENTERPRISES
|
May 21, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. PROJECTS AND DEVELOPMENTS INDIA LTD
|
January 7, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MRF LTD.
|
July 2, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. YESES INTERNATIONAL
|
January 12, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. SUNDARAM FASTENERS LTD.
|
January 27, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. K R STEELUNION LTD
|
August 6, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MUKUND LTD
|
February 18, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. KANOI STEEL CORPORATION
|
February 19, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. SURYA ROSHNI LTD
|
January 7, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. CARONA LTD
|
May 21, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. G E PLASTICS INDIA LTD
|
May 21, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. SANDEEP PROPERTIES PVT LTD
|
May 10, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MODI GBC LTD
|
September 20, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. SHEFALI ARTS
|
September 22, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MATRIACO I LTD
|
March 12, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MEHTA TRADING HOUSE P LTD
|
March 5, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. JAIN IRRIGATION SYSTEMS
|
October 12, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. METAL OVERSEAS
|
September 20, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. BOMBAY PLASTIC UDYOG
|
September 27, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. VIVEK V NAIK
|
September 23, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MIHIR ENTERPRISES
|
January 15, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. MUKUND IRON AND STEEL WORKS LTD
|
August 9, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. INDIAN LEADS LTD
|
December 28, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. SUDHARSAN PINE PRODUCTS LTD.
|
January 4, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. HITACHI CHEMICALS
|
June 25, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. SHANMUGAM KARUPPIA
|
January 11, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. FERRO ALLOYS CORPORATION
|
December 30, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. A.N. SONS
|
September 8, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. QUALITY EXPORTERS
|
May 7, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. ALBERT DAVID LTD.
|
April 28, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. RYDERTRAC EXPORTS
|
May 5, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. DIAMOND TRADERS
|
April 15, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. BHARAT BHUSHAN AGARWAL
|
August 27, 1999 |
|
COMMISSIONER OF CUSTOMS Vs. WESTON ELECTRONICS
|
September 16, 1999 |
|
COMMISSIONER OF CUSTOMS ACC Vs. RUBY IMPEX LTD
|
December 24, 1999 |
|
COMMISSIONER OF CUSTOMS AND Vs. FENOPLAST LTD.
|
November 5, 1999 |
|
COMMISSIONER OF CUSTOMS AND Vs. NATIONAL STEEL INDUSTRIES
|
December 14, 1999 |
|
COMMISSIONER OF CUSTOMS AND Vs. V.B.C. INDUSTRIES LTD.
|
March 10, 1999 |
|
COMMISSIONER OF CUSTOMS AND C. EX. Vs. J.K. SYNTHETICS LTD.
|
March 1, 1999 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. J M INDUSTRIES
|
May 17, 1999 |
|
COMMISSIONER OF CUSTOMS PREV Vs. KAISER POWER APPLIANCES LTD
|
August 3, 1999 |
|
COMMR OF C EX Vs. UTKAL FOUNDRY AND ENGG CO LTD
|
May 14, 1999 |
|
COMMR OF C EX Vs. HINDUSTAN PETROLEUM CORPN LTD
|
September 21, 1999 |
|
COMMR OF C EX Vs. TATA IRON AND STEEL CO LTD
|
January 4, 1999 |
|
COMMR OF C EX Vs. SURAT VANKAR SAHAKARI SANGH LTD
|
December 20, 1999 |
|
COMMR OF C EX Vs. TUNCOSI ELECTRICAL CONTRACTS
|
September 23, 1999 |
|
COMMR OF C EX Vs. HMS METAL CORPORATION
|
September 20, 1999 |
|
COMMR OF C EX Vs. VINDHYA PAPER MILLS LTD
|
August 17, 1999 |
|
COMMR OF C EX AND CUS Vs. UNIVERSAL LUGGAGE MFG CO LTD
|
September 22, 1999 |
|
COMMR OF C EX AND CUS Vs. JAYA SHREE INSULATORS
|
October 8, 1999 |
|
COMMR OF C EX AND CUS Vs. VIDEOCON V C R LTD
|
January 8, 1999 |
|
COMMR OF C EX AND CUS Vs. FERRO ALLOYS CORPN LTD
|
November 10, 1999 |
|
COMMR OF C EX AND CUS Vs. NIJRANG POLY PACK INDS
|
February 4, 1999 |
|
COMMR OF CENTRAL EXCISE Vs. KEVIN CHEMICALS
|
December 7, 1999 |
|
COMMR OF CENTRAL EXCISE AND CUSTOMS Vs. JAYASHREE CHEMICALS LTD
|
December 10, 1999 |
|
COMMR OF CUS Vs. DUJODWALA RESINS AND TERPENES LTD
|
January 15, 1999 |
|
COMMR OF CUS Vs. GUJARAT STATE FERT AND CHEM LTD
|
December 2, 1999 |
|
COMMR OF CUSTOMS Vs. KANTILAL MANILAL CO PVT LTD
|
February 8, 1999 |
|
COMMR. OF C. EX. Vs. UNICHEM LABORATORIES LTD.
|
October 20, 1999 |
|
COMMR. OF C. EX. Vs. MANSUKH DYEING AND PRINTING MILLS
|
May 28, 1999 |
|
COMMR. OF C. EX. Vs. GUJARAT PERSTORP ELECTRONICS
|
May 7, 1999 |
|
COMMR. OF C. EX. Vs. KANDAGIRI SPINNING MILLS LTD.
|
May 12, 1999 |
|
COMMR. OF C. EX. Vs. GROZ BACKERT ASIA LTD.
|
December 16, 1999 |
|
COMMR. OF C. EX. Vs. SHETKARI SAHAKARI SOOT GIRNI LTD.
|
June 28, 1999 |
|
COMMR. OF C. EX. Vs. SUNRISE PAPER AND BOARD MILLS
|
June 20, 1999 |
|
COMMR. OF C. EX. Vs. KANARA WOOD AND PLYWOOD INDUS.
|
June 9, 1999 |
|
COMMR. OF C. EX. Vs. VIJAYALAKSHMI MILLS LTD.
|
January 12, 1999 |
|
COMMR. OF C. EX. Vs. KERALA STATE BAMBOO CO-OP. LTD.
|
September 22, 1999 |
|
COMMR. OF C. EX. Vs. M. VADILAL AND CO. (AHMEDABAD) P.
|
June 8, 1999 |
|
COMMR. OF C. EX. Vs. CHEMTEC WATER CONDITIONERS P.
|
September 20, 1999 |
|
COMMR. OF C. EX. Vs. PONGALUR PIONEER TEXTILES (P)
|
March 8, 1999 |
|
COMMR. OF C. EX. Vs. PUNJAB CHEM. AND PHARM. LTD.
|
September 24, 1999 |
|
COMMR. OF C. EX. Vs. LAXMI TEXTILE STORES
|
October 15, 1999 |
|
COMMR. OF C. EX. Vs. TAPI PRESTRESSED PRODUCTS LTD.
|
August 9, 1999 |
|
COMMR. OF C. EX. Vs. SUKHAJIT STARCH AND CHEMICALS
|
October 7, 1999 |
|
COMMR. OF C. EX. Vs. BOMBAY METAL AND ALLOYS MFG. CO.
|
October 5, 1999 |
|
COMMR. OF C. EX. Vs. CHANDIGARH BOTTLING COMPANY
|
March 23, 1999 |
|
COMMR. OF C. EX. Vs. TRAVANCORE ELECTRO CHEMICALS
|
March 22, 1999 |
|
COMMR. OF C. EX. Vs. MODERN STEELS LTD.
|
September 16, 1999 |
|
COMMR. OF C. EX. Vs. SUNDER SINGH AND CO. (P) LTD.
|
September 17, 1999 |
|
COMMR. OF CENTRAL EXCISE Vs. KUBER LIGHTING (P) LTD.
|
April 6, 1999 |
|
COMMR. OF CENTRAL EXCISE Vs. HINDUSTAN GAS AND INDUSTRIES LTD.
|
July 7, 1999 |
|
COMMR. OF CENTRAL EXCISE Vs. GEC ALSTOM LTD.
|
July 8, 1999 |
|
COMMR. OF CENTRAL EXCISE Vs. MADRAS REFINERIES LTD.
|
November 25, 1999 |
|
COMTECK LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 1999 |
|
CONCEPT PHARMACEUTICALS Vs. CCE, AURANGABAD
|
January 27, 1999 |
|
CONEY ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 1999 |
|
CONSOLIDATED CHEMEQUIP (MFR.) Vs. COLLR. OF C. EX.
|
March 1, 1999 |
|
CONSOLIDATION MFG. AND MKTG. CO. Vs. CC
|
April 7, 1999 |
|
CONTINENTAL CORPN. Vs. CC
|
January 21, 1999 |
|
CONTINENTAL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
January 18, 1999 |
|
CONTINENTAL PETROLEUM LTD Vs. COLLECTOR OF CUSTOMS
|
September 6, 1999 |
|
CONTROLLED ACOUSTIC INDUS. P. Vs. COMMR. OF C. EX.
|
April 8, 1999 |
|
CONVERTOR ADHESIVES AND CHEMICALS LTD Vs. COMMR OF C EX
|
August 19, 1999 |
|
CORROGARD CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 1999 |
|
COSMO FILMS LTD Vs. COMMISSIONER OF C EX AND CUS
|
August 16, 1999 |
|
COSPER IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 6, 1999 |
|
CREATIVE ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 1999 |
|
CRESCENT SHIPPING AGENCY I PVT LTD Vs. COMMR OF CUS
|
September 2, 1999 |
|
CROMPTON GREAVES LTD Vs. CCE
|
August 31, 1999 |
|
CROMPTON GREAVES LTD. Vs. CCE AND C, PUNE
|
February 8, 1999 |
|
CRYSTAL PLYWOOD PRIVATE LTD Vs. COMMISSIONER OF C EX
|
April 21, 1999 |
|
CRYSTAL SANITARY FITTINGS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 1999 |
|
CTR MANUFACTURING INDS. LTD. Vs. CCE & C (A)
|
January 12, 1999 |
|
CUREWORTH (INDIA) LTD. Vs. COMMISSIONER. C. EX., INDORE-II
|
November 18, 1999 |
|
CUREWORTH INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 1999 |
|
CYMOX TIME LTD Vs. COMMR. OF CUS. (AIR)
|
July 13, 1999 |
|
D B SHINGADIA Vs. CCE
|
April 7, 1999 |
|
D H PATKAR AND CO Vs. COMMISSIONER OF CUSTOMS G
|
March 22, 1999 |
|
D. SUKUMARAN, M.D. ARISTA SKYSHIP Vs. COMMISSIONER OF CUSTOMS
|
April 8, 1999 |
|
D.C.W. LTD. Vs. CCE
|
April 15, 1999 |
|
DABUR INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 1999 |
|
DABUR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 1999 |
|
DAEWOO MOTORS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
November 9, 1999 |
|
DAGA CERAMICS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
December 24, 1999 |
|
DALMIA INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
May 11, 1999 |
|
DALMIA INDUSTRIES LTD. Vs. CCE
|
October 11, 1999 |
|
DANGI FINANCIAL AND MANAGEMENT LTD Vs. COMMR OF C EX
|
April 1, 1999 |
|
DANMET CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
May 20, 1999 |
|
DATA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
June 7, 1999 |
|
DATTA VINAYAK NASIKKAR Vs. CCE & C
|
January 11, 1999 |
|
DAVANAGERE CONCRETE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 1999 |
|
DAWA PALZAR Vs. COMMISSIONER OF CUS. (PREV.), CALCUTTA
|
June 30, 1999 |
|
DB TECHNOLOGIES PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
DCI PHARMACEUTICALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 1999 |
|
DCL POLYESTER LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 24, 1999 |
|
DCL POLYESTERS LTD Vs. CC
|
March 23, 1999 |
|
DCM DATA PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 20, 1999 |
|
DCW LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1999 |
|
DECORA CERAMIC Vs. COLLECTOR OF CENTRAL EXCISE
|
June 29, 1999 |
|
DEEBHA FOUNDRY Vs. CCE, COIMBATORE
|
March 22, 1999 |
|
DEEP JYOTE PAINTS INDUSTRIES Vs. COLLECTOR OF C. EX.
|
July 7, 1999 |
|
DEEP OXYGEN PVT. LTD Vs. CC AND CE
|
September 27, 1999 |
|
DEEPAK CASTING (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
|
DEEPAK CASTINGS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 1999 |
|
DEEPAK ELECTRONICS BOM PVT LTD Vs. COMMR OF CUSTOMS
|
September 15, 1999 |
|
DEEPAK ELECTRONICS LTD Vs. CC
|
July 7, 1999 |
|
DEEPAK M. MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 1999 |
|
DEEPAK TANDON Vs. COMMISSIONER OF C. EX., BHUBANESWAR
|
April 16, 1999 |
|
DELCO INCORPORATED Vs. COMMISSIONER OF C. EX.
|
February 12, 1999 |
|
DELHI BOTTLING COMPANY Vs. CCE
|
May 6, 1999 |
|
DELHI BRASS AND METAL WORKS LTD Vs. COMMISSIONER OF CUSTOMS
|
July 12, 1999 |
|
DELHI TOURISM AND TRANSPORTATION Vs. C.C.E.
|
September 9, 1999 |
|
DELMOT ENGG. PVT. LTD Vs. COMMISSIONER OF C. EX.
|
June 23, 1999 |
|
DELTA RUBBER AND PLASTIC PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
January 29, 1999 |
|
DELTON CABLE LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 5, 1999 |
|
DENA SNUFF (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 29, 1999 |
|
DEVENDRADAS NAUTANDAS AND CO. AND Vs. CC
|
April 21, 1999 |
|
DEVI PRASAD SUNDER LAL KHATRI Vs. COLLECTOR OF C. EX.
|
February 5, 1999 |
|
DEVKINANDAN AND SONS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 13, 1999 |
|
DEVKINANDAN AND SONS Vs. COLLECTOR OF C. EX.
|
July 27, 1999 |
|
DEVYANI BEVERAGES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 11, 1999 |
|
DEWAS DIE CASTINGS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
October 25, 1999 |
|
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 1999 |
|
DHANVI TRADING AND INVESTMENT (P) Vs. C.C.E.
|
January 28, 1999 |
|
DHAR TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 1999 |
|
DHARAM EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
January 13, 1999 |
|
DHARAMPAL SATYAPAL Vs. CCE
|
October 1, 1999 |
|
DHARIWAL STEEL P LTD Vs. COMMISSIONER OF C EX
|
June 17, 1999 |
|
DHARIWAL TOBACCO PRODUCTS Vs. CCE, HYDERABAD (P.) LTD. AND ANR.
|
November 2, 1999 |
|
DHARIWAL TOBACCO PRODUCTS LTD Vs. C C E AND C
|
April 1, 1999 |
|
DHARMAPURI DISTRICT CO-OP. SUGAR Vs. CCE
|
September 24, 1999 |
|
DHARMESH B. LAVANGWALA Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 1999 |
|
DHATU SANSKAR LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 12, 1999 |
|
DHRUVCO PRINTERS P. LTD Vs. CCE
|
December 27, 1999 |
|
DIAMOND TRADERS Vs. COMMISSIONER OF CUSTOMS
|
May 7, 1999 |
|
DIAMOND TRADERS Vs. COMMISSIONER OF CUSTOMS
|
April 6, 1999 |
|
DIESEL LOCOMOTIVE WORKS Vs. COLLECTOR OF C. EX.
|
September 29, 1999 |
|
DILIP JAIN Vs. COMMR. OF CUS. (PREV.), WEST BENGAL, CALCUTTA
|
May 6, 1999 |
|
DILIP LALCHAND SHAH ALIAS PORWAL Vs. COLLR OF CUS PREV
|
January 28, 1999 |
|
DILIP METAL INDUSTRIES Vs. CCE
|
April 19, 1999 |
|
DIPCO METAL FABRICATORS P LTD Vs. COMMR OF C EX AND CUS
|
February 2, 1999 |
|
DIPESH TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
February 5, 1999 |
|
DIVYA ENTERPRISES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 20, 1999 |
|
DLF CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 1999 |
|
DLF CEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 1999 |
|
DOABA ROLLING MILLS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
March 18, 1999 |
|
DOLPHIN DRUGS P. LTD Vs. COMMISSIONER OF CUSTOMS
|
August 6, 1999 |
|
DOME BELL INVESTMENT (P) LTD. Vs. CCE
|
June 7, 1999 |
|
DR. BECK AND CO. (I) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
DSM SUGAR MILLS LTD Vs. CCE
|
June 29, 1999 |
|
DUPHAR INTERFRAN LTD Vs. CCE
|
March 11, 1999 |
|
DUPONT SOUTH ASIA LTD Vs. CCE
|
August 20, 1999 |
|
DURA FOAM INDUS. P. LTD. Vs. CCE, SURAT
|
June 23, 1999 |
|
DURGAPUR OXYGEN PVT LTD Vs. COMMISSIONER OF C EX
|
September 22, 1999 |
|
DYNACAST INDUSTRIES Vs. COLLECTOR OF CUSTOMS P
|
January 1, 1999 |
|
DYNAFLEX P. LTD. Vs. CCE(A)
|
February 15, 1999 |
|
DYNAFLEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 1999 |
|
EAGLE FLASK INDUSTRIES LTD. Vs. CCE
|
August 10, 1999 |
|
EAGLE TRANSPORT SERVICES Vs. COMMISSIONER OF CUS
|
February 1, 1999 |
|
EAST INDIA CLINIC LTD Vs. COLLECTOR OF CUS
|
September 22, 1999 |
|
EAST INDIA COTTON MFG. CO. LTD Vs. COLLECTOR OF C. EX.
|
July 27, 1999 |
|
EASTER INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 1999 |
|
EASTERN AIR PRODUCTS (P.) LTD. Vs. CCE, BHOPAL
|
February 12, 1999 |
|
EASTERN SMELTING AND ROLLING MILLS Vs. COMMISSIONER OF C EX
|
May 6, 1999 |
|
EBERS PHARMACEUTICALS LTD Vs. CCE
|
August 24, 1999 |
|
ECE INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
June 14, 1999 |
|
EDDY CURRENT CONTROL PVT. LTD Vs. COLLECTOR OF C. EX.
|
October 28, 1999 |
|
EEE AND CEE PRESSINGS P. LTD Vs. COLLECTOR OF C. EX.
|
August 9, 1999 |
|
EEE AND CEE PRESSINGS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 19, 1999 |
|
EICHER MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 24, 1999 |
|
EICHER TRACTORS Vs. COMMISSIONER OF C. EX.
|
December 31, 1999 |
|
EICHER TRACTORS LTD. Vs. CCE
|
August 25, 1999 |
|
EICHER TRACTORS LTD. Vs. CCE, JAIPUR
|
July 7, 1999 |
|
ELCONMENT LTD. Vs. CCE
|
June 18, 1999 |
|
ELECHMEN Vs. COMMISSIONER OF CUSTOM
|
July 5, 1999 |
|
ELECON ENGINEERING CO LTD Vs. COMMISSIONER OF CUS
|
March 9, 1999 |
|
ELECON ENGINEERING CO. LTD Vs. COLLECTOR OF C. EX.
|
February 12, 1999 |
|
ELECTRICAL AND ELECTRONICS CORPN Vs. CCE
|
May 6, 1999 |
|
ELECTRICAL HARDWARE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 4, 1999 |
|
ELECTRICAL MANUFACTURING CO LTD Vs. CCE
|
May 4, 1999 |
|
ELECTRICITY POLE MANUFACTURING Vs. COMMISSIONER OF C. EX.
|
October 5, 1999 |
|
ELECTRO TECHNICS (P) LTD Vs. C.C.E.
|
December 28, 1999 |
|
ELECTROEQUIP Vs. COMMISSIONER OF CUSTOMS
|
January 22, 1999 |
|
ELECTROHMS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 1999 |
|
ELECTRONIC CALCULATORS AND Vs. CENTRAL EXCISE
|
March 26, 1999 |
|
ELFORGE LTD Vs. COMMISSIONER OF C. EX.
|
May 7, 1999 |
|
ELFOTEC ELECTROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 1999 |
|
ELGI ULTRA APPLIANCES LTD Vs. COMMISSIONER OF C. EX.
|
July 30, 1999 |
|
ELLESSEE PLYWOOD INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
November 18, 1999 |
|
ELPRO INTERNATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 1999 |
|
ELPRO INTERNATIONAL LTD. Vs. CCE, PUNE
|
February 12, 1999 |
|
ELPRO INTERNATIONAL LTD. Vs. CCE AND C, PUNE
|
January 7, 1999 |
|
ELYMER HAVELLS ELECTRICS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 22, 1999 |
|
EMGEES CLUBLEY Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 1999 |
|
EMI TRANSMISSION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 1999 |
|
EMIL PHARMACEUTICAL (INDIA) P. Vs. CCE
|
April 20, 1999 |
|
EMKAY INDUSTRIES Vs. CCE, CHANDIGARH
|
January 20, 1999 |
|
EMMES METALS LTD Vs. CCE
|
September 9, 1999 |
|
ENGINEERING TOOLING EQUIPMENTS Vs. CCE
|
June 22, 1999 |
|
ENGINEERS COMBINE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 1999 |
|
ENJAY HOTELS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 5, 1999 |
|
ENNORE FOUNDRIES LTD Vs. CCE
|
September 15, 1999 |
|
ENTEK IRD INTERNATIONAL I LTD Vs. COMMISSIONER OF C EX
|
November 2, 1999 |
|
ESCORTS HERION LTD Vs. COMMISSIONER OF CUSTOMS
|
March 12, 1999 |
|
ESCORTS JCB LTD Vs. COMMISSIONER OF C. EX.
|
August 24, 1999 |
|
ESCORTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 1999 |
|
ESMARIO EXPORT ENTERPRISE Vs. COMMR. OF CUS.
|
August 12, 1999 |
|
ESPI INDUSTRIES CHEMICAL Vs. COMMISSIONER OF C. EX.
|
October 13, 1999 |
|
ESSAE TEYAOKA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
November 17, 1999 |
|
ESSAR OIL LTD Vs. COMMISSIONER OF CUSTOMS
|
April 5, 1999 |
|
ESSEL PACKAGING LTD Vs. COMMISSIONER OF C EX
|
November 30, 1999 |
|
ESSEL PACKAGING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 1999 |
|
ESSENJAY MARKETING P. LTD Vs. CC
|
April 12, 1999 |
|
ESSMA WOOLLEN MILLS (P) LTD Vs. COLLECTOR OF C. EX.
|
September 16, 1999 |
|
ESTER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 11, 1999 |
|
ESTER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1999 |
|
ESTER INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
October 7, 1999 |
|
ESTER INDUSTRIES LTD Vs. CC
|
July 13, 1999 |
|
ESWARAN AND SONS ENGINEERS LTD Vs. COMMISSIONER OF C. EX.
|
April 26, 1999 |
|
ETCHO PROCESS INTERNATIONAL Vs. COMMR. OF CUS.
|
October 29, 1999 |
|
EUREKA FORBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 1999 |
|
EUREKA POLYGEMS Vs. COMMISSIONER OF CUSTOMS
|
January 25, 1999 |
|
EVEREADY INDUSTRIES INDIA LTD Vs. COMMISSIONER OF C. EX.
|
June 16, 1999 |
|
EVEREADY INDUSTRIES INDIA LTD. Vs. C.C.E.
|
August 17, 1999 |
|
EVEREST RUBBER WORKS Vs. COMMISSIONER OF C EX
|
January 6, 1999 |
|
EXECUTIVE ENGINEER (CIVIL), M.P. Vs. C.C.E.
|
December 9, 1999 |
|
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 27, 1999 |
|
EZHUTHASSAN'S ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 1999 |
|
F PUDUMJEE AND CO LTD Vs. COMMISSIONER OF CUSTOMS
|
April 16, 1999 |
|
F.C.I. LTD Vs. COMMISSIONER OF C. EX.
|
November 17, 1999 |
|
FABDEON ENGINEERING Vs. CCE
|
September 9, 1999 |
|
FAG PRECISION BEARINGS LTD Vs. COLLECTOR OF C. EX.
|
November 15, 1999 |
|
FAME INCORPORATED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 5, 1999 |
|
FAMM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 1999 |
|
FARIDA CLASSIC SHOES LTD Vs. CCE
|
February 22, 1999 |
|
FARIDABAD FORCINGS PRIVATE LTD Vs. COLLECTOR OF C. EX.
|
May 7, 1999 |
|
FENNER (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 4, 1999 |
|
FERMENTAPHARMA BIODIL LTD. Vs. CCE
|
March 10, 1999 |
|
FERRO ALLOYS CORPN LTD Vs. COMMR OF CUSTOMS
|
December 24, 1999 |
|
FERRO ALLOYS CORPN. LTD Vs. COMMISSIONER OF C. EX.
|
March 9, 1999 |
|
FERRO ALLOYS CORPN. LTD. Vs. CC
|
June 11, 1999 |
|
FIBREGLASS FABRICATORS Vs. COMMISSIONER OF C EX
|
October 14, 1999 |
|
FIBRO ENGINEERS Vs. COMMR OF C EX APPEALS
|
February 11, 1999 |
|
FILAMENTS INDIA LTD Vs. C.C.
|
August 10, 1999 |
|
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 21, 1999 |
|
FITRITE PACKERS Vs. COLLECTOR OF CEN. EX.
|
March 30, 1999 |
|
FLAT PRODUCTS EQUIPMENTS I LTD Vs. COMMR OF C EX
|
August 18, 1999 |
|
FLEX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 1999 |
|
FLEXOPLAST ABRASIVE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 12, 1999 |
|
FLORA COSMETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 1999 |
|
FLORA TEXTILES LTD Vs. COMMISSIONER OF CUSTOMS
|
November 12, 1999 |
|
FLOTEX TECHNOLOGIE GMBH Vs. COMMR OF CUS IMPORT
|
September 10, 1999 |
|
FOILS INDIA LAMINATES PVT. LTD Vs. COMMISSIONER OF C. EX.
|
May 24, 1999 |
|
FOODS AND INNS. LTD. Vs. COMMISSIONER OF C. EX.
|
January 28, 1999 |
|
FORBES GOKAK LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 12, 1999 |
|
FORBES GOKAK LTD. Vs. CCE
|
April 13, 1999 |
|
FORDHAM PRESSING (INDIA) P. LTD Vs. COLLECTOR OF C. EX.
|
September 8, 1999 |
|
FRATERNITY PLASTO FAB (P) LTD Vs. C.C.E.
|
August 31, 1999 |
|
FRICK INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
August 3, 1999 |
|
FRIGARIFICO ALLANA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 10, 1999 |
|
FROZEN FOODS LTD. Vs. CCE
|
January 21, 1999 |
|
FUNSKOOL (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 10, 1999 |
|
FUSEBASE ELTORO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 27, 1999 |
|
G D PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 1999 |
|
G K W LIMITED Vs. C C E AND C
|
November 11, 1999 |
|
G S ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 1999 |
|
G.K.W. LTD. Vs. CCE
|
May 14, 1999 |
|
G.O.M. INDUSTRIES LTD. Vs. CCE, BHOPAL
|
November 16, 1999 |
|
G.T.C. INDUSTRIES LTD Vs. CCE
|
June 10, 1999 |
|
GABA ELECTRONICS PRIVATE LTD Vs. COMMISSIONER OF C. EX.
|
May 18, 1999 |
|
GABRIEL INDIA LTD. Vs. CCE
|
April 9, 1999 |
|
GABRIEL JOHN Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 1999 |
|
GALAXY INTERNATIONAL HOTELS LTD Vs. COMMISSIONER OF CUS.
|
May 19, 1999 |
|
GALAXY SURFACTANTS LTD Vs. COMMISSIONER OF C EX
|
October 4, 1999 |
|
GAMMON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 1999 |
|
GANAPATHY ENGG. MFRS. (P) LTD Vs. COMMR. OF C. EX.
|
December 6, 1999 |
|
GANESH MATHUR Vs. COMMISSIONER OF C. EX.
|
August 25, 1999 |
|
GANESH SHANKER YADAV AND ANR. Vs. CC
|
April 16, 1999 |
|
GANGAPUR SAHAKARI SAKHAR KARKHANA LTD Vs. C C E AND C
|
December 23, 1999 |
|
GANGESHWAR LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 15, 1999 |
|
GANNON DUNKERLEY & CO. LTD. Vs. CCE
|
April 9, 1999 |
|
GANPATI ROPEWAYS PVT. LTD Vs. COLLECTOR OF C. EX.
|
June 22, 1999 |
|
GARG TRADING CO. Vs. CCE
|
May 17, 1999 |
|
GARWARE SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 1999 |
|
GARWARE SYNTHETICS LTD Vs. CCE
|
August 13, 1999 |
|
GARWARE SYNTHETICS LTD Vs. COMMISSIONER OF C EX
|
September 27, 1999 |
|
GAS AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF C. EX.
|
October 27, 1999 |
|
GAURANG MEHTA Vs. COMMISSIONER OF CUSTOMS
|
March 23, 1999 |
|
GAURAV ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
August 3, 1999 |
|
GAUTAM ROY Vs. CC(P)
|
March 22, 1999 |
|
GAUTHAM CONST. AND FISHERIES PVT. Vs. C.C.E.
|
August 24, 1999 |
|
GEEP INDUSTRIAL SYNDICATE LTD Vs. COLLECTOR OF C. EX.
|
August 31, 1999 |
|
GEHRING INDIA Vs. COLLECTOR OF C. EX.
|
April 9, 1999 |
|
GELDA INDUSTRIES Vs. CCE
|
December 9, 1999 |
|
GEMCO Vs. CC
|
August 23, 1999 |
|
GEMINI SILK LTD. Vs. COMMISSIONER OF CUSTOMS, PATNA
|
March 31, 1999 |
|
GENERAL ENGG. WORKS Vs. CCE, JAIPUR
|
January 21, 1999 |
|
GENERAL ENGG. WORKS Vs. COMMISSIONER OF C. EX.
|
February 5, 1999 |
|
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
February 26, 1999 |
|
GHATAMPUR SUGAR CO. LTD Vs. COMMR. OF C. EX.
|
December 24, 1999 |
|
GHEWAR CHAND Vs. COMMISSIONER OF CUSTOMS
|
March 16, 1999 |
|
GHOOM TAX (INDIA) P. LTD AND ASIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 1999 |
|
GILT PACK LTD Vs. COMMISSIONER OF CUSTOMS
|
November 3, 1999 |
|
GINNI FILAMENTS LTD Vs. COMMISSIONER OF C. EX.
|
February 4, 1999 |
|
GIRNAR CEMENT CO. PVT. LTD. Vs. CCE
|
April 15, 1999 |
|
GLASS GRAPHIC (INDIA) P. LTD Vs. COLLECTOR OF C. EX.
|
October 1, 1999 |
|
GLOBAL SUGAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 1999 |
|
GLORIOUS INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 29, 1999 |
|
GOA INDUSTRIAL PRODUCTS Vs. COMMISSIONER OF C EX AND CUS
|
January 6, 1999 |
|
GOA PAINTS ALLIED PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 1999 |
|
GOA PAINTS ALLIED PRODUCTS Vs. COMMISSIONER OF C EX
|
December 1, 1999 |
|
GOBALD TEXTILES (P) LTD Vs. COMMISSIONER OF C. EX.
|
October 14, 1999 |
|
GOBIND LAL Vs. COMMISSIONER OF CUSTOMS
|
August 27, 1999 |
|
GODFREY PHILIPS INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 9, 1999 |
|
GODREJ AND BOYCE MFG CO LTD Vs. COMMR OF CUS
|
September 27, 1999 |
|
GODREJ AND BOYCE MFG CO LTD Vs. COLLECTOR OF C EX
|
April 15, 1999 |
|
GODREJ AND BOYCE MFG CO LTD Vs. COMMISSIONER OF C EX
|
October 7, 1999 |
|
GODREJ FOODS LTD Vs. COMMISSIONER OF C EX AND CUS
|
October 1, 1999 |
|
GODREJ GE APPLIANCES LTD Vs. CCE
|
May 12, 1999 |
|
GODREJ SOAPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 1999 |
|
GODREJ SOAPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 1999 |
|
GODREJ SOAPS LTD Vs. COMMISSIONER OF C EX
|
August 19, 1999 |
|
GODREJ SOAPS LTD Vs. COMMISSIONER OF CUSTOMS
|
September 16, 1999 |
|
GODREJ SOAPS LTD Vs. COMMISSIONER OF C EX
|
March 3, 1999 |
|
GOKAK-VADODARA SPINNING MILLS Vs. CCE, BARODA
|
March 24, 1999 |
|
GONDAL PRESTRESSED CONCRETE Vs. COLLECTOR OF CENTRAL EXCISE
|
February 8, 1999 |
|
GOODYEAR (INDIA) LTD Vs. C.C.E.
|
September 17, 1999 |
|
GOPAL RAMA CHOUGULE Vs. COMMISSIONER OF CUSTOMS
|
May 10, 1999 |
|
GORDHANBHAI N PATEL Vs. COMMISSIONER OF C EX
|
August 12, 1999 |
|
GOVAN SOMA TANDEL Vs. COMMISSIONER OF CUSTOMS P
|
September 23, 1999 |
|
GOVERNMENT WORK CENTRE Vs. CCE, CHANDIGARH
|
March 1, 1999 |
|
GOVIND RUBBER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 1999 |
|
GOYAL GASES PRIVATE LTD Vs. COMMISSIONER OF C. EX.
|
July 27, 1999 |
|
GOYAL IMPEX AND INDUSTRIES Vs. C.C.E.
|
August 13, 1999 |
|
GOYAL M.G. GASES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 1999 |
|
GPL FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 1999 |
|
GRAHAM FIRTH STEEL PRODUCTS Vs. CCE
|
January 22, 1999 |
|
GRAHAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 1999 |
|
GRAND CHEMICAL WORKS Vs. COMMR. OF C. EX.
|
August 19, 1999 |
|
GRAPHTEC INDIA LTD. Vs. CCE, MEERUT
|
April 15, 1999 |
|
GRAUER AND WEIL (INDIA) LTD Vs. COMMISSIONER OF C. EX.
|
July 6, 1999 |
|
GREAVES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 8, 1999 |
|
GREYSHAM AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
August 10, 1999 |
|
GROUP PHARMACEUTICALS PVT LTD Vs. COMMR OF C EX
|
January 5, 1999 |
|
GTN TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 1, 1999 |
|
GUEST KEEN WILLIAMS LTD Vs. CCE
|
May 18, 1999 |
|
GUJARAT AGRO INDUSTRIES CORPN LTD Vs. COMMR OF C EX
|
November 19, 1999 |
|
GUJARAT CO OP OIL SEED GROVER FEDN LTD Vs. COMMR OF C EX
|
July 9, 1999 |
|
GUJARAT INSECTICIDES LTD Vs. COMMISSIONER OF C EX
|
September 21, 1999 |
|
GUJARAT METAL INDUSTRIES Vs. COMMISSIONER OF C EX
|
April 15, 1999 |
|
GUJARAT METAL ROLLING MILLS Vs. COMMISSIONER OF C EX
|
May 6, 1999 |
|
GUJARAT MINERAL DEVELOPMENT Vs. C.C.E.
|
December 23, 1999 |
|
GUJARAT MINERAL DEVLP CORPN LTD Vs. COMMR OF C EX
|
May 13, 1999 |
|
GUJARAT NARMADA VALLEY FERT. CO. Vs. C.C. AND C. EX.
|
September 2, 1999 |
|
GUJARAT POLYCRETE PRIVATE LTD Vs. C.C.E.
|
September 13, 1999 |
|
GUJARAT QUINONE P. LTD. Vs. CCE
|
January 21, 1999 |
|
GUJARAT STATE FERTILIZERS AND Vs. C.C.E.
|
March 31, 1999 |
|
GUJARAT STATE ROAD TRANSPORT Vs. C.C.E.
|
July 30, 1999 |
|
GUJARAT TEXTRONICS LTD. Vs. CCE AND C, VADODARA
|
July 9, 1999 |
|
GUL TARA CHAND KRIPALANI Vs. C.C. (P), CALCUTTA
|
May 4, 1999 |
|
GULABCHAND P JAIN Vs. COMMR OF CUS PREV
|
December 2, 1999 |
|
GUPTA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF CUS
|
September 17, 1999 |
|
GUPTA PIGMENTS AND CHEMICAL P. Vs. C.C.E.
|
September 7, 1999 |
|
GUPTA SOAPS Vs. CC (A)
|
January 28, 1999 |
|
GURIND INDIA P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 1999 |
|
GURU ELECTRO CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 4, 1999 |
|
GURU KARTAR STEEL (PRIVATE) LTD Vs. COLLECTOR OF C. EX.
|
October 4, 1999 |
|
GURU RAM DASS ENGG. WORKS (P) LTD Vs. COMMR. OF C. EX.
|
June 4, 1999 |
|
GWALIOR ELECTRICAL INDUSTRIES Vs. CCE
|
September 28, 1999 |
|
H K CORPORATION Vs. CC
|
March 5, 1999 |
|
H.C.L. LTD. Vs. COLLECTOR OF CUSTOMS, CALCUTTA
|
June 16, 1999 |
|
H.E.G. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 1999 |
|
H.E.M.A. Vs. COLLECTOR OF CENTRAL EXCISE
|
October 5, 1999 |
|
H.M.T. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 1999 |
|
H.S. CHOPRA Vs. COMMISSIONER OF CUSTOMS
|
July 27, 1999 |
|
HAGEL CAPSULES INDS PVT LTD Vs. CCE
|
January 22, 1999 |
|
HAHNEMAN LABORATORY Vs. COLLECTOR OF C EX
|
May 12, 1999 |
|
HANDIGAS EQUIPMENT PVT. LTD Vs. COMMR. OF C. EX.
|
October 27, 1999 |
|
HANDUM IRON AND STEEL ENTERPRISES Vs. CCE AND C
|
July 28, 1999 |
|
HANEEF KHAN LIYAKAT ALI KHAN AND Vs. CC
|
February 23, 1999 |
|
HANS METALS LTD Vs. COMMISSIONER OF C. EX.
|
December 13, 1999 |
|
HANSA ELECTRONICS (I) PVT. LTD Vs. COMMR. OF C. EX.
|
July 13, 1999 |
|
HANUMANT CEMENT P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 24, 1999 |
|
HANUMANTHA RAO, M.D. OF PACIFIC Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 1999 |
|
HARDCASTLE AND WAUD MFG CO LTD Vs. CCE
|
January 8, 1999 |
|
HARDCASTLE AND WAUD MFG. CO. LTD Vs. CCE
|
April 15, 1999 |
|
HARILAL AND CO Vs. COMMISSIONER OF C EX
|
October 1, 1999 |
|
HARINDER SINGH Vs. COLLECTOR OF CUSTOMS
|
May 28, 1999 |
|
HARISH INDUSTRIES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 4, 1999 |
|
HARISH MEHRA & ORS. Vs. CCE
|
May 4, 1999 |
|
HARISH TEXTILE ENGINEERINGS LTD Vs. COMMISSIONER OF C. EX.
|
July 27, 1999 |
|
HARJEET STEEL INDUS. Vs. CCE
|
April 8, 1999 |
|
HARYANA STEEL AND ALLOYS LTD. AND ANR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 1999 |
|
HASTALLOY INDIA LTD. Vs. CCE, GUNTUR
|
March 10, 1999 |
|
HAWKINS COOKERS LTD Vs. CCE
|
February 20, 1999 |
|
HCL HEWLETT PACKARD LTD Vs. COLLECTOR OF C. EX.
|
November 9, 1999 |
|
HEAVY ENGINEERING CORPN. Vs. CCE
|
May 12, 1999 |
|
HEENA CHEM Vs. COMMISSIONER OF CUSTOMS
|
July 23, 1999 |
|
HERCULES HOISTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 1999 |
|
HI TENSILE STEELS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
|
HICAL MAGNETICS (P) LTD Vs. COMMISSIONER OF CUSTOMS
|
November 16, 1999 |
|
HILITE ELECTRICALS Vs. COMMISSIONER OF CUSTOMS
|
November 12, 1999 |
|
HIND LAMPS LIMITED Vs. COLLECTOR OF CUSTOMS
|
May 17, 1999 |
|
HIND LAMPS LTD Vs. COLLECTOR OF C. EX.
|
November 5, 1999 |
|
HIND NIPPON RURAL INDUS. PVT. LTD Vs. CCE
|
August 26, 1999 |
|
HIND PRINTING WORKS Vs. COMMISSIONER OF CUSTOMS
|
July 19, 1999 |
|
HINDALCO INDUSTRIES LTD. Vs. CCE, ALLAHABAD
|
February 9, 1999 |
|
HINDALCO INDUSTRIES LTD. Vs. CCE
|
January 20, 1999 |
|
HINDUSTAN ADHESIVES LTD Vs. COMMISSIONER OF C. EX.
|
October 25, 1999 |
|
HINDUSTAN ALLOYS MFG CO LTD Vs. COMMISSIONER OF CUSTOMS
|
January 15, 1999 |
|
HINDUSTAN BIOLOGICALS Vs. COMMISSIONER OF C EX
|
October 8, 1999 |
|
HINDUSTAN COMPUTER RIBBONS Vs. CC
|
May 10, 1999 |
|
HINDUSTAN COPPER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 10, 1999 |
|
HINDUSTAN COPPER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 1999 |
|
HINDUSTAN DEVELOPMENT CORPN. Vs. CCE
|
May 28, 1999 |
|
HINDUSTAN FERODO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 3, 1999 |
|
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF C. EX.
|
May 12, 1999 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 1999 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 1999 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CUSTOMS
|
December 13, 1999 |
|
HINDUSTAN LEVER LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 17, 1999 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
HINDUSTAN MALLEABLES AND FORGING LTD. Vs. C.C.E.
|
June 21, 1999 |
|
HINDUSTAN METAL PRESSING WORKS Vs. COLLECTOR OF C. EX.
|
October 20, 1999 |
|
HINDUSTAN MOTORS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 29, 1999 |
|
HINDUSTAN NEWSPRINT LTD Vs. COLLECTOR OF C. EX.
|
September 30, 1999 |
|
HINDUSTAN PACKAGING CO. LTD. Vs. CCE, VADODARA
|
January 20, 1999 |
|
HINDUSTAN PENCILS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 7, 1999 |
|
HINDUSTAN PETROLEUM CORPN LTD Vs. CCE
|
July 9, 1999 |
|
HINDUSTAN PETROLEUM CORPN. LTD Vs. COLLECTOR OF CUSTOMS
|
March 10, 1999 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. COLLR. OF CUS.
|
June 8, 1999 |
|
HINDUSTAN PHOTO FILMS MFG. CO. Vs. CC
|
September 30, 1999 |
|
HINDUSTAN SAFETY GLASS WORKS Vs. COMMISSIONER OF C. EX.
|
June 30, 1999 |
|
HINDUSTAN SAFETY GLASS WORKS LTD Vs. COLLR. OF C. EX.
|
February 12, 1999 |
|
HINDUSTAN SPG. AND WVG. MILLS LTD Vs. CCE
|
July 6, 1999 |
|
HINDUSTAN WELDING ENGINEERS Vs. COMMISSIONER OF C EX
|
January 7, 1999 |
|
HINDUSTAN WINDOWS MFG CO Vs. CCE
|
May 13, 1999 |
|
HINDUSTAN WIRES LTD Vs. COMMISSIONER OF C EX
|
January 20, 1999 |
|
HINDUSTAN WIRES LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
May 25, 1999 |
|
HINDUSTAN ZINC LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 20, 1999 |
|
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 1999 |
|
HINDUSTAN ZINC LTD Vs. COLLECTOR OF C. EX.
|
January 25, 1999 |
|
HINDUSTHAN DEVEP CORPN LTD Vs. COMMR OF C EX
|
September 21, 1999 |
|
HINDUSTHAN NATIONAL GLASS AND INDS Vs. COMMR OF C EX
|
January 4, 1999 |
|
HINDUSTHAN NATIONAL GLASS INDUS LTD Vs. COMMR OF C EX
|
March 3, 1999 |
|
HINDUSTHAN SEALS LTD Vs. COMMISSIONER OF C EX
|
July 21, 1999 |
|
HINDUSTHAN UDYOG LTD Vs. COMMISSIONER OF C EX
|
May 4, 1999 |
|
HIRA CEMENT Vs. COLLR. OF C. EX.
|
August 5, 1999 |
|
HIRAN TOBACCO FACTORY Vs. C.C.E.
|
October 1, 1999 |
|
HITACHI KOKI INDIA LTD Vs. CC
|
September 23, 1999 |
|
HMT (INTERNATIONAL) LTD Vs. COMMISSIONER OF CUSTOMS
|
September 1, 1999 |
|
HOMA ENGINEERING WORKS Vs. COMMISSIONER OF CUSTOMS
|
January 12, 1999 |
|
HOOGHLY MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 15, 1999 |
|
HUKAMICHAND H INTODIA @JAIN Vs. COMMR OF CUSTOMS PREV
|
March 26, 1999 |
|
HYDERABAD BOTTLING CO. LTD Vs. COMMISSIONER OF C. EX.
|
February 8, 1999 |
|
I C I INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 1999 |
|
I T C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 11, 1999 |
|
I.C. GANDHI SILK MILLS LTD. Vs. CCE
|
March 23, 1999 |
|
I.S. GAMBHIR AND ORS. Vs. CCE
|
April 22, 1999 |
|
I.T.C. LIMITED Vs. D.G. OF INSPECTION (CUS. AND C.
|
May 24, 1999 |
|
I.T.C. LTD Vs. CCE
|
June 22, 1999 |
|
I.T.I. EQUATORIAL SATCOM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 1999 |
|
I.T.I. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 1999 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 4, 1999 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 1999 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 1999 |
|
ICI INDIA LTD. Vs. CCE, CALCUTTA-II
|
January 28, 1999 |
|
ICPA HEALTH PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
October 27, 1999 |
|
IISCO Vs. COLLECTOR OF C. EX., BOLPUR
|
January 8, 1999 |
|
IMONUAL POLY BAGS INDS. Vs. COMMISSIONER OF C. EX.
|
October 7, 1999 |
|
INALSA APPLIANCES LTD Vs. CCE
|
April 13, 1999 |
|
INCAB INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 23, 1999 |
|
IND MICRO SYSTEMS (P) LTD Vs. COMMISSIONER OF CUSTOMS
|
April 20, 1999 |
|
INDIA CASTING CO. Vs. COLLECTOR OF CUSTOMS
|
May 20, 1999 |
|
INDIA CEMENTS LTD. Vs. ADDITIONAL COMMR. OF C. EX.
|
January 5, 1999 |
|
INDIA CEMENTS LTD. Vs. CCE, COIMBATORE
|
September 6, 1999 |
|
INDIA POLY FABS (P) LTD. AND ANR. Vs. CCE
|
May 21, 1999 |
|
INDIA POLY FIBRES LIMITED Vs. COLLECTOR OF C. EX.
|
April 13, 1999 |
|
INDIA POLYFIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 1999 |
|
INDIA THERMIT CORPORATION LTD Vs. COMMISSIONER OF C. EX.
|
June 8, 1999 |
|
INDIAN ALUMINIUM CABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 1999 |
|
INDIAN ALUMINIUM CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 16, 1999 |
|
INDIAN APPLIANCES COMPANY Vs. COMMISSIONER OF C. EX.
|
March 3, 1999 |
|
INDIAN CHARGE CHROME LTD Vs. COMMISSIONER OF CUSTOMS
|
July 20, 1999 |
|
INDIAN DELCO LTD Vs. CCE
|
March 9, 1999 |
|
INDIAN FURNITURE WORKS Vs. CC
|
September 9, 1999 |
|
INDIAN LEAD LTD Vs. COLLECTOR OF CUSTOMS
|
September 14, 1999 |
|
INDIAN LEATHER CORPN. Vs. CC
|
March 10, 1999 |
|
INDIAN NEWSPAPER SOCIETY Vs. DESIGNATED AUTHORITY OF INDIA
|
September 29, 1999 |
|
INDIAN OIL CORPN Vs. CCE PATNA
|
June 24, 1999 |
|
INDIAN OIL CORPORATION Vs. COMMISSIONER OF C. EX., PATNA
|
June 16, 1999 |
|
INDIAN OXYGEN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 1999 |
|
INDIAN PISTONS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 2, 1999 |
|
INDIAN RAYON AND INDUSTRIES Vs. COMMISSIONER OF C EX
|
July 19, 1999 |
|
INDIAN RAYON AND INDUSTRIES LTD Vs. C C E
|
December 23, 1999 |
|
INDIAN REFRACTORY MAKER Vs. DESIGNATED AUTHORITY OF INDIA
|
September 30, 1999 |
|
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF C EX
|
October 8, 1999 |
|
INDIAN SHAVING PRODUCTS LTD Vs. COMMISSIONER OF C. EX.
|
August 6, 1999 |
|
INDIAN STANDARD METAL CO. Vs. CCE
|
April 21, 1999 |
|
INDIAN TONERS AND DEVELOPERS LTD Vs. CC
|
May 3, 1999 |
|
INDIAN TRANSFORMERS LIMITED Vs. COMMR. OF C. EX.
|
February 15, 1999 |
|
INDO GULF FERTILIZERS AND Vs. COMMISSIONER OF C. EX.
|
June 7, 1999 |
|
INDO NISSIN FOODS LTD Vs. COMMISSIONER OF C. EX.
|
March 30, 1999 |
|
INDO PLAST Vs. CCE
|
August 31, 1999 |
|
INDODAN INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
August 12, 1999 |
|
INDROL LUBRICANTS AND SPECIALITIES LTD Vs. COMMR OF C EX
|
April 21, 1999 |
|
INDU KHANNA Vs. COMMISSIONER OF CUSTOMS
|
November 4, 1999 |
|
INDUS PAPERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
INDUSTRIAL OXYGEN PVT. LTD Vs. COMMISSIONER OF C. EX.
|
April 6, 1999 |
|
INJECTO LTD Vs. CCE
|
March 16, 1999 |
|
INSILCO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 20, 1999 |
|
INTELLIGENT CONVEYORS AND STOCKERS LTD Vs. COMMR OF C EX
|
March 3, 1999 |
|
INTER TRADE ELECTRONICS PVT. LTD Vs. COLLECTOR OF CUS.
|
January 13, 1999 |
|
INTERNATIONAL AUTO PRODUCTS (P) LTD. Vs. CCE
|
August 6, 1999 |
|
INTERNATIONAL CERAMICS LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 5, 1999 |
|
INTERPORT IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 18, 1999 |
|
INVINEX PHARMACEUTICALS Vs. CCE, HYDERABAD
|
September 21, 1999 |
|
IPCA LABORATORIES LTD. Vs. CCE, INDORE
|
June 1, 1999 |
|
IRCON INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 3, 1999 |
|
ISMAIL KUNHI ABDULLA Vs. COMMISSIONER OF CUSTOMS
|
April 12, 1999 |
|
ISPAT FORGINGS Vs. CCE, MEERUT
|
July 8, 1999 |
|
ISWAR GRINDING MILLS Vs. COMMISSIONER OF C EX
|
August 26, 1999 |
|
ITC BHADRACHALAM PAPERBOARDS Vs. COMMR. OF C. EX.
|
September 23, 1999 |
|
ITC LTD. (TRIBENI TISSUES DIVISION) Vs. CCE
|
April 19, 1999 |
|
IVP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 1999 |
|
J AND J ICE CREAMS PVT. LTD Vs. COMMR. OF C. EX.
|
November 16, 1999 |
|
J AND K TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
June 17, 1999 |
|
J SATHYANARAYANA Vs. COMMISSIONER OF CUSTOMS
|
September 28, 1999 |
|
J.J. TRADING CORPORATION Vs. CC
|
February 24, 1999 |
|
J.K. CEMENT WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 12, 1999 |
|
J.K. CEMENT WORKS Vs. COMMISSIONER OF CUS. AND C. EX.
|
November 4, 1999 |
|
J.K. SHODDY SPINNERS Vs. COMMISSIONER OF CUSTOMS
|
September 14, 1999 |
|
J.K. STATE FINANCIAL CORPN. Vs. COMMISSIONER OF CUSTOMS
|
June 17, 1999 |
|
J.K. SYNTHETICS LTD Vs. COLLECTOR OF CUSTOMS
|
May 5, 1999 |
|
J.K. SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 30, 1999 |
|
J.N.J. INDUSTRIES Vs. CCE
|
March 30, 1999 |
|
J.P.N. IMPEX Vs. CCE
|
February 16, 1999 |
|
J.R. SYNTHETICS P. LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL
|
August 2, 1999 |
|
J.S. KHALSA STEELS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 30, 1999 |
|
J.V.M. CARGO Vs. COMMISSIONER OF CUSTOMS
|
May 28, 1999 |
|
JAGAR CEMENTS P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 16, 1999 |
|
JAGARNATH RAI Vs. COMMISSIONER OF CUSTOMS
|
September 30, 1999 |
|
JAGDAMBA SPINNING AND WVG. MILLS Vs. COMMR. OF C. EX.
|
September 15, 1999 |
|
JAGDAMBAY INDUSTRIAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 1999 |
|
JAGDISH CANCER AND RESEARCH CENTRE Vs. COMMISSIONER OF CUS
|
April 5, 1999 |
|
JAGDISH CANCER AND RESEARCH CENTRE Vs. CC IMPORT
|
December 14, 1999 |
|
JAGDISH SILK MILLS Vs. COMMISSIONER OF C. EX.
|
April 28, 1999 |
|
JAI JAGDAMBA AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
January 18, 1999 |
|
JAI LAXMI PROCESSORS Vs. COMMISSIONER OF C EX
|
May 18, 1999 |
|
JAI MATA PLYWOOD CO. PVT. LTD Vs. COMMISSIONER OF C. EX.
|
March 15, 1999 |
|
JAI ROLLING MILLS (P) LTD Vs. COMMISSIONER OF C. EX.
|
August 4, 1999 |
|
JAIN PACKAGING PVT LTD Vs. CCE
|
August 26, 1999 |
|
JAIN ROADWAYS Vs. COMMISSIONER OF CUSTOMS
|
October 1, 1999 |
|
JAINA DETERGENT P. LTD Vs. COMMISSIONER OF C. EX.
|
March 11, 1999 |
|
JAIPRAKASH INDUSTRIES LTD Vs. COMMR. OF C. EX.
|
October 8, 1999 |
|
JAIRAJ ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 1999 |
|
JAIRAJ ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 1999 |
|
JALAN CASTINGS AND ORS. Vs. CCE, ALLAHABAD
|
March 18, 1999 |
|
JALAN STEEL WORKS (P) LTD Vs. COMMISSIONER OF C. EX.
|
April 21, 1999 |
|
JALARAM WOOD CRAFTS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 1999 |
|
JALLA INDUSTRIES Vs. COMMISSIONER OF C EX
|
November 9, 1999 |
|
JALMADHU CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 1999 |
|
JALYAN UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 1999 |
|
JAN DE NUL, NV Vs. CC, TRICKY
|
November 2, 1999 |
|
JAN SEWAK TRADERS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 13, 1999 |
|
JANATHA STEELS (P) LTD. Vs. CCE
|
February 24, 1999 |
|
JAS KIRAN KAUR Vs. COMMISSIONER OF CUSTOMS
|
April 6, 1999 |
|
JASUBHAI V. SONI Vs. COMMISSIONER OF CUSTOMS
|
May 17, 1999 |
|
JAWAHAR MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 13, 1999 |
|
JAY CYLINDER Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 1999 |
|
JAY ELECTRIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 1999 |
|
JAY ENGG. WORKS LTD Vs. CC AND CE
|
September 29, 1999 |
|
JAY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 1999 |
|
JAY LAMINATES (P) LTD Vs. COMMISSIONER OF C. EX.
|
March 26, 1999 |
|
JAY PEE BELA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 16, 1999 |
|
JAYA HIND INDUSTRIES LTD Vs. CCE
|
September 8, 1999 |
|
JAYAKRISHNA ALUMINIUM CO. Vs. COMMISSIONER OF CUSTOMS
|
July 8, 1999 |
|
JAYANT PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 1999 |
|
JAYANTI PURSHOTTUM MACCHI Vs. CC
|
April 9, 1999 |
|
JAYANTILAL A SHAH Vs. CCE
|
July 6, 1999 |
|
JAYATHI KRISHNA AND CO. Vs. CC
|
March 17, 1999 |
|
JBF INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 22, 1999 |
|
JCT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1999 |
|
JHALANI TOOLS (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 7, 1999 |
|
JIMMY EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
August 6, 1999 |
|
JINDAL ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 1999 |
|
JINDAL DRILLING AND IND. LTD Vs. COLLECTOR OF CUSTOMS
|
December 3, 1999 |
|
JINDAL DRILLING AND INDUSTRIES Vs. COMMR. OF CUS.
|
August 9, 1999 |
|
JINDAL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 1999 |
|
JINDAL SOLVENT EXTRACTIONS Vs. COMMISSIONER OF C. EX.
|
July 22, 1999 |
|
JINDAL STRIPS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 1999 |
|
JINDAL STRIPS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 13, 1999 |
|
JINDAL VIJAYANAGAR STEEL LTD Vs. CCE
|
August 31, 1999 |
|
JITENDRA AGARWAL AND KAY CEE Vs. COMMR. OF C. EX.
|
November 18, 1999 |
|
JITENDRA NATH SAHA Vs. COMMISSIONER OF CUS. (PREV.), W.B., CALCUTTA
|
October 8, 1999 |
|
JKS FIBRE GLASS PVT LTD Vs. COMMISSIONER OF C EX
|
March 26, 1999 |
|
JOHNSON AND JOHNSON LTD Vs. COMMISSIONER OF C EX
|
April 5, 1999 |
|
JOHNSON AND JOHNSON LTD Vs. COMMISSIONER OF C EX
|
November 22, 1999 |
|
JUGESHWAR DAYAL Vs. COMMISSIONER OF CUSTOMS PREV
|
December 10, 1999 |
|
JUICY BEVERAGES P. LTD Vs. COMMISSIONER OF C. EX.
|
March 31, 1999 |
|
JUMAC SPARES MFG CORPN Vs. CCE
|
May 28, 1999 |
|
JUPITER ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 1999 |
|
JUPITER TOBACCO INDUSTRIES PVT. Vs. COMMR. OF C. EX.
|
May 20, 1999 |
|
JYOTI INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 16, 1999 |
|
JYOTI LIMITED Vs. CCE
|
May 18, 1999 |
|
JYOTI PLASTIC WORKS P. LTD Vs. COLLECTOR OF C. EX.
|
October 4, 1999 |
|
K K MITRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 1999 |
|
K. MOIDEEN Vs. COMMISSIONER OF C. EX. AND CUS.
|
February 10, 1999 |
|
K. RAMAMURTHY Vs. COMMISSIONER OF CUSTOMS
|
May 5, 1999 |
|
K.D.R. SPG. AND WVG. MILLS LTD Vs. COMMISSIONER OF C. EX.
|
May 13, 1999 |
|
K.G. DENIM Vs. COMMISSIONER OF C. EX.
|
February 4, 1999 |
|
K.G. KHOSLA CORPORATION LTD Vs. COMMISSIONER OF C. EX.
|
December 14, 1999 |
|
K.L. STEELS LTD. Vs. CCE
|
January 29, 1999 |
|
K.L.J. PLASTICS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 12, 1999 |
|
K.M. JAIN TOBACCO PRODUCTS Vs. COMMR. OF C. EX.
|
August 17, 1999 |
|
KABITA REFRACTORIES P LTD Vs. COMMISSIONER OF C EX
|
April 22, 1999 |
|
KAJAH COMPANY AND ORS. Vs. CCE, COCHIN
|
February 2, 1999 |
|
KALANIDHI Vs. CCE
|
January 20, 1999 |
|
KALINGA CABLE CO. Vs. COLLECTOR OF C. EX.
|
April 28, 1999 |
|
KAMRUP INDUSTRIAL GASES LTD Vs. COMMISSIONER OF C. EX.
|
August 20, 1999 |
|
KANCHANA INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
July 8, 1999 |
|
KANDHARI & KANDHARI (P) LTD. Vs. CCE
|
November 12, 1999 |
|
KANISHKA PACKAGING Vs. CCE
|
April 8, 1999 |
|
KANKARIA PAPER MILLS Vs. COMMISSIONER OF C EX
|
March 3, 1999 |
|
KANORIA CHEMICALS AND INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 2, 1999 |
|
KANORIA STEELS Vs. CCE
|
March 4, 1999 |
|
KANPHA LABS Vs. CCE
|
August 20, 1999 |
|
KANTHAL INDIA LTD Vs. COMMISSIONER OF C. EX.
|
January 29, 1999 |
|
KANTILAL M BHUVA Vs. COMMISSIONER OF CUSTOMS P
|
August 3, 1999 |
|
KANWALJIT SINGH & ORS. Vs. CC
|
August 19, 1999 |
|
KAPADIA DYEING, BLEACHING & FINISHING WORKS Vs. CCE
|
July 23, 1999 |
|
KAPSON ELECTRO STAMPING Vs. CCE, CHANDIGARH
|
February 8, 1999 |
|
KAR MOBILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 1999 |
|
KARAN PACKAGING (P) LTD. & ORS. Vs. CCE
|
August 19, 1999 |
|
KARL STORZ ENDOSCOPY INDIA (PVT.) Vs. CC
|
August 13, 1999 |
|
KARNATAKA ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 24, 1999 |
|
KARNATAKA ELECTRICITY BOARD Vs. COLLR. OF C. EX.
|
March 18, 1999 |
|
KARNATAKA ELECTRICITY BOARD Vs. CCE
|
July 8, 1999 |
|
KARNATAKA GINNING AND PRESSING Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 1999 |
|
KARNATAKA MINERALS AND Vs. C.C.E.
|
September 9, 1999 |
|
KARNATAKA RADIATOR INDUSTRIES Vs. CCE
|
March 4, 1999 |
|
KARUNA GULAB CHAND AGARWAL Vs. COLLECTOR OF C. EX.
|
February 22, 1999 |
|
KARYT OVERSEAS (P) LTD Vs. CC
|
February 8, 1999 |
|
KASHI VISHWANATH STEEL LTD. Vs. CCE, MEERUT
|
April 21, 1999 |
|
KASHYAP AUTOMOBILES Vs. COMMISSIONER OF CUSTOMS
|
September 2, 1999 |
|
KASHYAP SWEETENERS (P) LTD Vs. COMMISSIONER OF C. EX.
|
October 18, 1999 |
|
KATHE STEEL ROLLING MILL PVT LTD Vs. C C E AND CUS
|
September 9, 1999 |
|
KAUSHAL STEEL ROLLING MILLS Vs. CCE
|
December 7, 1999 |
|
KAY BEE ALUMINIUM LTD Vs. COMMISSIONER OF C. EX.
|
July 14, 1999 |
|
KAYS INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
September 9, 1999 |
|
KC PALANISATMY AND CO. Vs. CCE, TRICHY
|
December 8, 1999 |
|
KEC INTERNATIONAL LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1999 |
|
KERALA ELECTRICAL AND ALLIED ENGG. CO. LTD. Vs. COMMR. OF C. EX.
|
September 23, 1999 |
|
KERALA SPINNERS LTD. Vs. CCE, COCHIN
|
September 9, 1999 |
|
KEVIN ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 1, 1999 |
|
KHAR EDUCATION SOCIETY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 1999 |
|
KHATAO MAKANJI SPG. AND WVG. CO. Vs. COLLECTOR OF C. EX.
|
February 23, 1999 |
|
KHATAU MAKANJI SPG. AND WVG. CO. Vs. CCE
|
February 23, 1999 |
|
KHEMEE DYING AND BLEACHING WORKS Vs. CCE
|
May 12, 1999 |
|
KHETU RAM BISHAMBER DASS Vs. COLLECTOR OF CENTRAL EXCISE
|
March 16, 1999 |
|
KHODAY ENGINEERING LTD Vs. COLLECTOR OF C. EX.
|
September 24, 1999 |
|
KHUB ENGG. IND. PVT. LTD Vs. COLLECTOR OF CUSTOMS
|
July 7, 1999 |
|
KIDDY CONCEPTS (P) LTD Vs. CC
|
June 30, 1999 |
|
KILLICK NIXON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 1999 |
|
KILPEST (INDIA) LTD Vs. COMMISSIONER OF C. EX.
|
April 29, 1999 |
|
KINETIC ENGG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 1999 |
|
KINETIC ENGINEERING LTD Vs. COMMISSIONER OF C EX
|
March 17, 1999 |
|
KINETIC MOTOR COMPANY LTD. Vs. CCE, INDORE
|
December 16, 1999 |
|
KIRAT INDUSTRIES Vs. COLLECTOR OF C. EX.
|
April 23, 1999 |
|
KIRLOSKAR BROTHERS LTD Vs. COLLECTOR OF C. EX.
|
August 11, 1999 |
|
KIRLOSKAR ELECTRIC CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 4, 1999 |
|
KIRPAL SINGH Vs. COMMISSIONER OF CUSTOMS
|
October 14, 1999 |
|
KIRTI B. SALUJA Vs. CC
|
May 28, 1999 |
|
KIRTIBHAI MAGANBHAI PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 1999 |
|
KISAN SAHAKARI CHINI MILLS AND ANR. Vs. CCE AND ANR.
|
February 18, 1999 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF C. EX.
|
October 29, 1999 |
|
KISHANDAS AND SONS Vs. COMMISSIONER OF CUSTOMS
|
April 15, 1999 |
|
KISHORE FOOTWEAR Vs. CC
|
January 18, 1999 |
|
KISHORE ORGANICS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
May 21, 1999 |
|
KISHORI LAL SUDESH KUMAR METALS Vs. COMMR. OF C. EX.
|
May 20, 1999 |
|
KISWOK INDUSTRIES P LTD Vs. COMMR OF CUSTOMS PORT
|
December 24, 1999 |
|
KITPLY INDUSTRIES LTD. AND SHRI. P.K. GOENKA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 1999 |
|
KLOCKNER WINDSOR (P) LTD Vs. COLLECTOR OF C. EX.
|
September 7, 1999 |
|
KNIT FOULDS PVT. LTD Vs. C.C.E.
|
August 10, 1999 |
|
KOHINOOR PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 14, 1999 |
|
KOHLI PRINTOGRAPHICS Vs. COMMISSIONER OF CUSTOMS
|
September 28, 1999 |
|
KONARK CYLINDERS & CONTAINERS PVT. LTD. Vs. COLLECTOR OF C. EX., BBSR
|
November 10, 1999 |
|
KONE ELEVATOR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
|
KOPARGAON SSK LTD Vs. COMMR OF C EX
|
December 28, 1999 |
|
KOPRAN LTD Vs. COMMISSIONER OF CUSTOMS
|
May 18, 1999 |
|
KORES (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 1999 |
|
KORES I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 1999 |
|
KORES INDIA LTD Vs. CCE
|
March 19, 1999 |
|
KOTAGIRI ESTATE TEA FACTORY Vs. COLLECTOR OF C. EX.
|
January 29, 1999 |
|
KOTHARI ENTERPRISES Vs. CCE
|
April 9, 1999 |
|
KOTKAR CERAMIC AND METAL WORKS Vs. COLLECTOR OF C. EX.
|
January 11, 1999 |
|
KOYANA ROCLA PIPES LTD. Vs. CCE
|
August 31, 1999 |
|
KRISHNA BOTTLERS (VIJAYAWADA) PVT. LTD. Vs. CCE
|
February 24, 1999 |
|
KRISHNA FILAMENTS LTD Vs. COMMISSIONER OF CUSTOMS
|
September 15, 1999 |
|
KRISHNA STEEL IND. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 1999 |
|
KRISTAN ENGG. P. LTD. Vs. CCE
|
August 19, 1999 |
|
KROFTA ENGG. CO. LTD Vs. COMMR. OF C. EX.
|
May 3, 1999 |
|
KRONE COMMUNICATIONS LTD. Vs. COMMISSIONER OF C. EX.
|
January 1, 1999 |
|
KUDREMUKH IRON ORE CO. LTD Vs. CCE
|
April 23, 1999 |
|
KULBHUSHAN JAIN Vs. COMMISSIONER OF CUSTOMS
|
May 21, 1999 |
|
KUNAL ENTERPRISE Vs. COMMISSIONER OF CUSTOMS CALCUTTA
|
April 26, 1999 |
|
KUNDALIA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 1999 |
|
KUNDAN STEEL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 1999 |
|
KURELE CHEMICALS AND ANR. Vs. CCE
|
April 13, 1999 |
|
KUSHAL CONFECTIONERY AND PHARMA Vs. C.C.E.
|
September 13, 1999 |
|
KUSUM INGOTS AND ALLOYS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 8, 1999 |
|
KUSUM PRODUCTS LTD Vs. COMMR OF CENTRAL EXCISE
|
December 20, 1999 |
|
KUSUM STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 1999 |
|
KWALITY BISCUITS LTD Vs. COMMISSIONER OF C. EX.
|
December 21, 1999 |
|
KWALITY ICE CREAM CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 10, 1999 |
|
KWALITY ICE CREAM CO. Vs. COMMISSIONER OF C. EX.
|
October 26, 1999 |
|
L AND T LTD Vs. CCE
|
February 26, 1999 |
|
L. KANT PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 10, 1999 |
|
L.R. INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 27, 1999 |
|
LAKHPATI SINGH & ANR. Vs. CC
|
June 9, 1999 |
|
LAKME LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 1999 |
|
LAKSHMI LEATHER CLOTH INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 12, 1999 |
|
LAKSHMI MACHINE WORKS LTD Vs. COMMISSIONER OF CUSTOMS
|
September 6, 1999 |
|
LAKSHMI NARAYAN STEEL INDUSTRIES Vs. COLLR. OF C. EX.
|
June 14, 1999 |
|
LAKSHMI PACKAGING (P) LTD Vs. COMMISSIONER OF C. EX.
|
December 6, 1999 |
|
LAKSHMI PRECISION SCREWS LTD. Vs. CC
|
April 20, 1999 |
|
LAL SAHED YADAV Vs. COMMR OF CUSTOMS PREV
|
December 6, 1999 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 1999 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 1999 |
|
LARSON AND TOUBRO LTD Vs. CCE
|
February 22, 1999 |
|
LAULS LTD Vs. COMMISSIONER OF C. EX.
|
May 27, 1999 |
|
LAXMI ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 1999 |
|
LAXMI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 18, 1999 |
|
LAXMI STRUCTURAL INDUSTRIES Vs. COMMISSIONER OF C EX
|
April 12, 1999 |
|
LAXMI TOBACCO CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 1999 |
|
LEADER SAND COATINGS (P.) LTD. Vs. CCE, CHANDIGARH
|
May 13, 1999 |
|
LEMUIR EXPRESS AND ANR. Vs. CC, MUMBAI
|
December 2, 1999 |
|
LIBERTY FOOTWEAR CO. Vs. CCE
|
May 21, 1999 |
|
LIGHT METAL INDUSTRIES Vs. CCE
|
April 19, 1999 |
|
LINDA SWAMY Vs. COMMISSIONER OF C. CX.
|
April 7, 1999 |
|
LIPPU TRADING CORPN. Vs. CCE
|
June 30, 1999 |
|
LISHA ENGINEERING INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
December 24, 1999 |
|
LLOYDS STEELS INDUS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 12, 1999 |
|
LML LTD. AND ANR. Vs. CCE, KANPUR
|
September 28, 1999 |
|
LOGIC CONTROLS Vs. COLLECTOR OF CENTRAL EXCISE, BANGALORE
|
November 15, 1999 |
|
LOHIA SHEETS PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 30, 1999 |
|
LOSSY COLOUR AND PAINTS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
June 30, 1999 |
|
LTDBOC INDIA LTD Vs. CCE NEW DELHI
|
January 22, 1999 |
|
LUBRICARE RELAYS PVT. LTD. AND ORS. Vs. CCE
|
February 9, 1999 |
|
LUPIN CHEMICALS LTD Vs. CCE
|
March 3, 1999 |
|
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 1999 |
|
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 1999 |
|
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF C EX AND CUS
|
January 7, 1999 |
|
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF C. EX.
|
September 17, 1999 |
|
LUXMI ELECTRONIC CORPORATION AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 1999 |
|
M C DAVER AROMATICS P LTD Vs. COMMISSIONER OF CUSTOMS
|
August 2, 1999 |
|
M R AMBEDKAR DENTAL COLLEGE AND HOSPITAL Vs. C C
|
September 23, 1999 |
|
M.A.C. AIR (P) LTD Vs. CC
|
January 20, 1999 |
|
M.G. ELECTRONICS LIMITED Vs. CCE, MEERUT
|
September 27, 1999 |
|
M.J. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
February 23, 1999 |
|
M.J. EXPORTS LTD Vs. CC
|
May 20, 1999 |
|
M.K. FISHERIES Vs. CC
|
June 30, 1999 |
|
M.K. KOTECHA & ORS. Vs. CCE
|
February 16, 1999 |
|
M.P. UDYOG LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 9, 1999 |
|
M.P.K. PRODUCTS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 1999 |
|
M.R. TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 11, 1999 |
|
M.S.E.B. Vs. COMMISSIONER OF CUSTOMS AND
|
August 4, 1999 |
|
M.T.R. DISTRIBUTORS PVT. LTD Vs. COMMISSIONER OF C. EX
|
September 6, 1999 |
|
MA CARE Vs. CCE
|
June 15, 1999 |
|
MADHUMILAN SYNTEX LTD Vs. COMMISSIONER OF C. EX.
|
May 5, 1999 |
|
MADRAS ALUMINIUM CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 1999 |
|
MADRAS CEMENTS LTD Vs. COMMISSIONER OF C. EX.
|
February 23, 1999 |
|
MADRAS ELASTOMERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 4, 1999 |
|
MADURA COATS LTD Vs. COMMISSIONER OF C. EX.
|
July 7, 1999 |
|
MADURA COATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 1999 |
|
MADURA COATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 9, 1999 |
|
MAFATLAL FINE SPG. AND MFG. CO. Vs. COLLECTOR OF C. EX.
|
June 22, 1999 |
|
MAFATLAL FINE SPG. AND MFG. CO. Vs. COLLECTOR OF C. EX.
|
June 2, 1999 |
|
MAGICUT TOOLS LTD AND R M AGARWAL Vs. COMMR OF CENTRAL EX
|
December 1, 1999 |
|
MAHADEV INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 1999 |
|
MAHALAKSHMI SUGAR MILLS CO. LTD Vs. COMMISSIONER OF C. EX.
|
November 2, 1999 |
|
MAHALAKSHMI SUGAR MILLS CO. LTD Vs. COMMISSIONER OF C. EX.
|
May 13, 1999 |
|
MAHAMAYA PAINTS AND CHEMICALS Vs. COMMISSIONER OF C. EX.
|
September 6, 1999 |
|
MAHARAJA ENGG. AND INVESTMENTS Vs. COLLECTOR OF C. EX.
|
July 30, 1999 |
|
MAHARASHTRA ELECTRIC MOTORS Vs. CCE
|
March 30, 1999 |
|
MAHARASHTRA GLASS AND AGRO Vs. COMMISSIONER OF C. EX.
|
July 14, 1999 |
|
MAHARASHTRA SAFETY GLASS WORKS Vs. COLLECTOR OF C. EX.
|
February 26, 1999 |
|
MAHARASHTRA SCOOTERS LTD. Vs. COMMR. OF C. EX. AND CUSTOMS
|
January 27, 1999 |
|
MAHARISHI AYURVEDA CORPN. LTD Vs. COMMISSIONER OF C. EX.
|
November 19, 1999 |
|
MAHAVIR PLANTATIONS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
February 24, 1999 |
|
MAHENDRABHAI H PATEL Vs. COMMISSIONER OF CUSTOMS P
|
December 7, 1999 |
|
MAHESH BRASS PRODUCTS & ANR. Vs. CCE
|
January 13, 1999 |
|
MAHESH J. DOSHI Vs. COMMISSIONER OF C. EX. (APPEALS)
|
March 3, 1999 |
|
MAHIHDRA & MAHINDRA LTD. Vs. CCE
|
February 11, 1999 |
|
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COMMR OF C EX
|
November 4, 1999 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMR OF C EX
|
July 13, 1999 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
March 9, 1999 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
May 18, 1999 |
|
MAHINDRA AND MAHINDRA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 22, 1999 |
|
MAHINDRA AND MAHINDRA LTD Vs. COLLECTOR OF C. EX.
|
November 1, 1999 |
|
MAHINDRA AND MAHINDRA LTD. AND ANR. Vs. CCE, AURANGABAD
|
March 15, 1999 |
|
MAIKAL FIBRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 1999 |
|
MALABAR OXYGEN COMPANY (PVT) LTD Vs. COMMR. OF C. EX.
|
February 5, 1999 |
|
MALAVIKA METALS P. LTD Vs. CCE
|
September 9, 1999 |
|
MALTI ARTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 1999 |
|
MALWA COTTON SPG. MILLS LTD Vs. COMMR. OF C. EX.
|
October 4, 1999 |
|
MALWI SHIP BREAKING CO Vs. COMMR OF CUS AND C EX A
|
January 13, 1999 |
|
MAMTA CEMENT CO. Vs. COMMISSIONER OF C. EX.
|
July 14, 1999 |
|
MAMTA DRINKS AND INDUSTRIES LTD Vs. COMMR OF C EX
|
May 20, 1999 |
|
MANIAR AND COMPANY Vs. COLLECTOR OF C. EX.
|
November 29, 1999 |
|
MANIKCHAND PRASAD Vs. COMMISSIONER OF CUSTOMS
|
October 1, 1999 |
|
MANISH ORGANICS LTD Vs. COMMISSIONER OF C EX
|
March 8, 1999 |
|
MANISHA PHARMO PLAST P LTD Vs. COMMISSIONER OF C EX
|
March 16, 1999 |
|
MANJU GOBA Vs. COMMISSIONER OF CUSTOMS PREV
|
May 11, 1999 |
|
MANOHAR HINGORANI Vs. CC
|
January 13, 1999 |
|
MANSI ENTERPRISES Vs. CC
|
February 16, 1999 |
|
MANSURPUR SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 1999 |
|
MANSURPUR SUGAR MILLS LTD Vs. COMMISSIONER OF C. EX.
|
October 6, 1999 |
|
MARGRA INDUSTRIES LTD Vs. CC
|
September 2, 1999 |
|
MARIGOLD PAPERS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1999 |
|
MARKFED VANASPATI AND ALLIED Vs. COMMR. OF C. EX.
|
November 12, 1999 |
|
MARUTI UDYOG LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 19, 1999 |
|
MARUTI UDYOG LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 1999 |
|
MARUTI UDYOG LTD Vs. CCE
|
March 15, 1999 |
|
MASK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 9, 1999 |
|
MASTER RECORDING CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 28, 1999 |
|
MATADOR FOAM Vs. COLLECTOR OF CENTRAL EXCISE
|
January 22, 1999 |
|
MAWANA SUGAR WORKS Vs. COMMISSIONER OF C. EX.
|
November 16, 1999 |
|
MAYO INDIA LTD Vs. COMMISSIONER OF C. EX.
|
March 3, 1999 |
|
MD NASIM Vs. COMMISSIONER OF CUSTOMS
|
December 1, 1999 |
|
MEDAK RUBBER LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 6, 1999 |
|
MEDICAL ENGINEERS I PVT LTD Vs. CCE
|
April 2, 1999 |
|
MEDICAMEN EXPORTS PVT. LTD Vs. CC
|
February 26, 1999 |
|
MEDINEX LABORATORIES (P) LTD. Vs. CCE
|
January 12, 1999 |
|
MEDWIN IMAGEOLOGY CENTRE LTD Vs. COMMR. OF CUSTOMS
|
July 29, 1999 |
|
MEEMA ENGINEERING WORKS Vs. COLLECTOR OF C. EX.
|
August 30, 1999 |
|
MEENAKSHI STEEL RE-ROLLING MILLS Vs. CCE
|
September 7, 1999 |
|
MEGHRAJ BISCUITS INDIA Vs. COMMISSIONER OF C. EX.
|
April 20, 1999 |
|
MEGNA JUTE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 1999 |
|
MEHTACHEM INDUSTRIES Vs. COLLECTOR OF C. EX.
|
March 16, 1999 |
|
MENOR FLOATEL LTD Vs. COMMISSIONER OF CUSTOMS
|
February 24, 1999 |
|
MEPCO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 1999 |
|
MERCURY CONFECTIONERS AND ALLIED Vs. C.C.E.
|
September 21, 1999 |
|
MERINOPLY & CHEMICALS LTD. Vs. CCE
|
January 28, 1999 |
|
METAGRAPHS PVT. LTD Vs. CCE
|
August 16, 1999 |
|
METAL CUTTERS (MYSORE) PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
|
METAL ENGINEERING AND FORGING CO. Vs. COMMR. OF C. EX.
|
September 17, 1999 |
|
METAL PRESS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 1999 |
|
METALWARE INDUSTRIES Vs. CCE
|
August 25, 1999 |
|
METLEX INDIA (P) LTD Vs. CC
|
May 10, 1999 |
|
METRO STEEL IMPEX Vs. COMMISSIONER OF CUSTOMS PREV
|
November 3, 1999 |
|
MEWAR SUGAR MILLS LTD. Vs. CCE
|
August 12, 1999 |
|
MEWAR TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 1999 |
|
MIANJI STEELS (P.) LTD. AND ANR. Vs. CCE, CHANDIGARH
|
December 2, 1999 |
|
MIDEAST INDIA LTD Vs. COMMISSIONER OF C. EX.
|
April 15, 1999 |
|
MIHIR ENGINEERS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 19, 1999 |
|
MILTON LAMINATES P LTD Vs. CC AHEMEDABAD
|
May 28, 1999 |
|
MILTON PLASTIC INDUS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 1999 |
|
MINAKSHI CASTINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 1999 |
|
MINERAL OIL CORPORATION Vs. COMMISSIONER OF C. EX.
|
June 25, 1999 |
|
MIRACLE FOILS P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 1999 |
|
MIRAJ ELECTRICALS AND MECHANICAL Vs. C.C.E.
|
April 5, 1999 |
|
MIRC ELECTRONICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 1999 |
|
MIRZA TANNERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 28, 1999 |
|
MISS MANJU SEN Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
July 7, 1999 |
|
MISTRY EXTRUSION PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 1999 |
|
MISTRY PRABHUDAS MANJI Vs. COMMISSIONER OF C. EX.
|
February 2, 1999 |
|
MITTAL CONTAINERS (P) LTD Vs. COMMISSIONER OF C. EX.
|
August 25, 1999 |
|
MODERN PAPER CONVERTERS Vs. CCE
|
February 11, 1999 |
|
MODERN WOOLLEN MILLS (P) LTD. Vs. CCE
|
April 13, 1999 |
|
MODI & CO. Vs. CCE
|
June 10, 1999 |
|
MODI OLIVETTI LTD. Vs. CCE, MEERUT
|
February 26, 1999 |
|
MODI OLIVETTI LTD. Vs. CCE
|
June 9, 1999 |
|
MODI PAINTS AND VARNISH WORKS Vs. COLLECTOR OF C. EX.
|
March 19, 1999 |
|
MODI RUBBER LTD Vs. COMMISSIONER OF C. EX.
|
February 26, 1999 |
|
MODI RUBBER LTD Vs. CC
|
March 1, 1999 |
|
MODI RUBBERS LTD Vs. COMMR. OF C. EX.
|
November 2, 1999 |
|
MODI SPG. AND WVG. CO. LTD. Vs. CCE, MEERUT
|
September 14, 1999 |
|
MODI TYRE FACTORY Vs. CCE
|
June 11, 1999 |
|
MODI TYRE FACTORY Vs. COMMISSIONER OF C. EX.
|
September 10, 1999 |
|
MODI XEROX LTD Vs. COMMISSIONER OF CUSTOMS
|
May 13, 1999 |
|
MODIPON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 1999 |
|
MODIPON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 1999 |
|
MODIPON LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 10, 1999 |
|
MOHAN BREWERIES AND DISTILLERIES Vs. COMMR. OF C. EX.
|
January 27, 1999 |
|
MOHAN FIBRE PRODUCTS LTD Vs. COLLECTOR OF C. EX.
|
October 28, 1999 |
|
MOHAN MEAKIN LTD Vs. COMMISSIONER OF CUSTOMS
|
July 30, 1999 |
|
MOHANLAL HIRACHAND JAIN Vs. COMMR OF CUSTOMS P
|
November 17, 1999 |
|
MOHD KHALEELULAH KHAN Vs. COMMR OF CUSTOMS P
|
December 1, 1999 |
|
MOHD. ASLAM Vs. COMMISSIONER OF CUSTOMS
|
April 22, 1999 |
|
MOHINDER PARMAR Vs. COMMISSIONER OF CUSTOMS
|
September 8, 1999 |
|
MOIRA WIRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1999 |
|
MONICA OVERSEAS AND ORS. Vs. CC
|
March 9, 1999 |
|
MONILAL JALAN Vs. CC P
|
June 30, 1999 |
|
MONITO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
March 11, 1999 |
|
MONITO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 26, 1999 |
|
MOOL CHAND STEELS (P) LTD Vs. COMMISSIONER OF C. EX.
|
June 4, 1999 |
|
MOON LAMINATES PVT LTD Vs. COMMISSIONER OF C EX
|
July 27, 1999 |
|
MORENDHA RUBBER PVT LTD Vs. COMMISSIONER OF C EX
|
January 7, 1999 |
|
MOTI POLYMERS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 3, 1999 |
|
MOTOR INDUSTRIES CO. LTD Vs. COMMISSIONER OF C. EX.
|
June 4, 1999 |
|
MOTOROLA INDIA LTD Vs. CCE
|
May 14, 1999 |
|
MOTWANE MFG. CO. PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 19, 1999 |
|
MRF LTD. Vs. CCE, CHENNAI
|
March 5, 1999 |
|
MTR DISTRIBUTORS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
May 6, 1999 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 1999 |
|
MUKAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 1999 |
|
MUKAND LTD. AND ORS. Vs. CCE
|
March 22, 1999 |
|
MUKUL KUMAR GUPTA Vs. COMMISSIONER OF C. EX.
|
May 14, 1999 |
|
MUKUND BRASS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 1999 |
|
MULTIMETALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 19, 1999 |
|
MUNCH FOOD PRODUCTS LTD Vs. COLLECTOR OF C. EX.
|
July 2, 1999 |
|
MUNJAL SHOWA LTD Vs. COMMISSIONER OF C. EX.
|
April 9, 1999 |
|
MUNNA LAL KHANDELWAL Vs. COMMISSIONER OF CUSTOMS
|
May 28, 1999 |
|
MURUDESHWAR CERAMICS LTD Vs. CCE
|
August 18, 1999 |
|
MUZAFFARNAGAR REFRACTORIES P. Vs. COLLECTOR OF CENTRAL EXCISE
|
August 2, 1999 |
|
MVT INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
August 11, 1999 |
|
MX SOFTWARE SERVICES LTD Vs. COMMISSIONER OF CUSTOMS
|
December 8, 1999 |
|
MYSORE CEMENTS LIMITED Vs. COMMISSIONER OF C. EX.
|
May 26, 1999 |
|
MYSORE POLYMERS Vs. CCE
|
September 15, 1999 |
|
MYSORE ROLLING MILLS Vs. CCE, BANGALORE
|
December 17, 1999 |
|
NACHIKETA STRIPS AND TUBES LTD Vs. COMMISSIONER OF C. EX.
|
August 3, 1999 |
|
NAFED PROCESSED FOODS Vs. COLLECTOR OF C. EX.
|
March 1, 1999 |
|
NAGARJUNA AGRO TECH. LTD Vs. CCE
|
August 18, 1999 |
|
NAGENDRA NATH GHOSH Vs. COMMISSIONER OF CUSTOMS P
|
September 30, 1999 |
|
NAGPUR ALLOY CASTINGS LTD Vs. COMMISSIONER OF CUSTOMS
|
April 7, 1999 |
|
NAKODA STEEL MILLS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
July 21, 1999 |
|
NALCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 1999 |
|
NALIN VANILAL VORA Vs. CC
|
July 5, 1999 |
|
NAMTECH SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 1999 |
|
NANALAL K JAIN Vs. CC PREV
|
August 13, 1999 |
|
NAND KISHORE MODI Vs. CC P
|
October 5, 1999 |
|
NARANG LATEX AND DISPERSIONS PVT LTD Vs. COMMR OF C EX
|
November 12, 1999 |
|
NARESH A. SHAH AND ORS. Vs. CC
|
July 7, 1999 |
|
NARESH KUMAR KAPOOR CHAND JAIN Vs. COMMISSIONER OF CUSTOMS
|
August 9, 1999 |
|
NARESH KUMAR MITTAL Vs. COMMISSIONER OF CUSTOMS
|
September 29, 1999 |
|
NARMADA CHEMATUR PETROCHEM Vs. COMMR OF C EX AND CUS
|
June 14, 1999 |
|
NARMADA PLASTICS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 7, 1999 |
|
NASAKIKA HOSHINO Vs. COMMR OF CUS AIRPORT
|
October 6, 1999 |
|
NATIONAL ALUMINIUM CO. LTD. Vs. COMMR. OF C. EX., BHUBANESWAR
|
December 24, 1999 |
|
NATIONAL CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 1999 |
|
NATIONAL CO-OP SUGAR MILLS LTD. Vs. CCE, MADURAI
|
May 11, 1999 |
|
NATIONAL DAIRY DEVELOPMENT BOARD Vs. COMMR. OF CUS.
|
January 22, 1999 |
|
NATIONAL FERTILIZERS LIMITED Vs. COLLECTOR OF C. EX.
|
November 1, 1999 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COMMR OF C EX
|
December 28, 1999 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COMMR OF C EX A
|
February 22, 1999 |
|
NATIONAL ORGANIC CHEMICAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
May 19, 1999 |
|
NATIONAL ORGANIC CHEMICAL INDS LTD Vs. COMMR OF C EX
|
September 21, 1999 |
|
NATIONAL PLYWOOD INDUS LTD Vs. COMMR OF C EX
|
October 14, 1999 |
|
NATIONAL RAYON CORPN. LTD Vs. COMMISSIONER OF C. EX.
|
July 19, 1999 |
|
NATIONAL STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
January 25, 1999 |
|
NATIONAL STEEL INDUSTRIES LIMITED Vs. CCE AND C, INDORE
|
March 16, 1999 |
|
NATRAJ INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
May 21, 1999 |
|
NATSON LAMINATES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 13, 1999 |
|
NATTOJI INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
October 1, 1999 |
|
NAVAKARNATAKA STEELS LIMITED Vs. COMMISSIONER OF C. EX.
|
September 24, 1999 |
|
NAVYUG LAMINATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 1999 |
|
NEOLUXE (INDIA) LTD Vs. CCE
|
May 12, 1999 |
|
NEPTUNE DECOR AND BIREN SHAH Vs. COMMISSIONER OF CUSTOMS
|
August 19, 1999 |
|
NESTLE (INDIA) LTD Vs. CCE
|
May 21, 1999 |
|
NESTLE INDIA LTD. Vs. CCE
|
August 24, 1999 |
|
NETWORK LTD. Vs. CCE, MEERUT
|
June 8, 1999 |
|
NEW BANIK METAL STORES Vs. COMMISSIONER OF CUS PREV
|
June 3, 1999 |
|
NEW INDIA SUGAR MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 1999 |
|
NEW INDIA SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., PATNA
|
September 29, 1999 |
|
NEW J.K. CEMENT WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 12, 1999 |
|
NEWSPRINT TRADING AND SALES CORPN Vs. COMMISSIONER OF CUS
|
January 21, 1999 |
|
NICCO BATTERIES Vs. COMMISSIONER OF CUSTOMS
|
January 18, 1999 |
|
NIHAN PLASTIC INDS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 1999 |
|
NIHON NIRMAN LTD. Vs. CCE
|
March 9, 1999 |
|
NIPPON DENRO ISPAT LTD Vs. COMMISSIONER OF C EX
|
December 1, 1999 |
|
NIRMAL MFG. AND MARKETING CO. Vs. COMMR. OF CUS.
|
October 14, 1999 |
|
NIRMAL WAREHOUSING CO Vs. CCE
|
June 22, 1999 |
|
NIRMALA DEVI MUALEEDHARAN NAIR Vs. COMMISSIONER OF CUS.
|
April 13, 1999 |
|
NIRMALA RISHI Vs. COMMISSIONER OF CUSTOMS
|
May 28, 1999 |
|
NIRMALENDU MAJUMDAR Vs. COMMISSIONER OF CUSTOMS
|
March 26, 1999 |
|
NISHILAND PARK LIMITED Vs. COMMR OF CUS
|
October 28, 1999 |
|
NISHWE PACKINGS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 1999 |
|
NIZAM SUGAR FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
|
October 4, 1999 |
|
NON-WOVEN (INDIA) P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1999 |
|
NORMA DETERGENTS LTD. Vs. CCE
|
May 12, 1999 |
|
NORTAN INTEC RUBBERS P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 1999 |
|
NORTH BENGAL PLYWOOD INDUSTRIES Vs. COLLECTOR OF C EX
|
November 19, 1999 |
|
NORTHERN INDIA IRON PRESS WORKS Vs. CCE, ALLAHABAD
|
March 30, 1999 |
|
NORTHERN INDIA LEATHER CLOTH MFG. CO. LTD. AND ANR. Vs. CCE, NEW DELHI
|
November 17, 1999 |
|
NORTHERN INDIA RUBBER MILLS Vs. COLLECTOR OF C. EX.
|
November 11, 1999 |
|
NORTHERN STEEL PVT. LTD Vs. COLLECTOR OF C. EX.
|
November 12, 1999 |
|
NOVOFLEX CABLE CARE SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
December 1, 1999 |
|
NRB BEARINGS LTD. Vs. CCE
|
July 13, 1999 |
|
NRC LIMITED Vs. CCE
|
January 11, 1999 |
|
NURSING SINGH Vs. CC
|
June 29, 1999 |
|
O N G C Vs. COLLECTOR OF CUSTOMS
|
January 28, 1999 |
|
O.K. AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
June 15, 1999 |
|
O.P. MENDIRATTA Vs. CC
|
February 1, 1999 |
|
OBLUM ELECTRICAL INDUS. PVT. LTD Vs. COMMISSIONER OF CUS. AND C. EX.
|
February 15, 1999 |
|
OCEANIC SHIPPING AGENCY PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
August 26, 1999 |
|
ODYSSEY VIDEO COMMUNICATIONS LTD Vs. AIR CARGO COMPLEX
|
August 6, 1999 |
|
OIL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 1999 |
|
OLDFJELL TANKERS Vs. COMMISSIONER OF CUSTOMS
|
January 28, 1999 |
|
OLYMPIC BEARING P. LTD. & ORS. Vs. CCE
|
April 20, 1999 |
|
OLYMPIC PETRO PRODUCTS LTD. Vs. CCE
|
April 9, 1999 |
|
OLYMPIC ZIPPERS (P) LTD Vs. COMMISSIONER OF C. EX.
|
November 29, 1999 |
|
OLYMPUS NEW TECH PVT. LTD. Vs. CCE
|
February 10, 1999 |
|
OM SHIV SHAKTI CEMENT Vs. CCE, JAIPUR
|
January 11, 1999 |
|
OM STRUCTURALS (INDIA) LTD. Vs. CCE
|
May 12, 1999 |
|
OMKAR TEXTILE MILLS LTD Vs. COMMR OF CENTRAL EXCISE
|
February 1, 1999 |
|
OMNI FORGINGS GUJ PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 1999 |
|
OODLABARI UPAJATI SANJUKTA KRISHI SAMITY Vs. CC P
|
March 30, 1999 |
|
ORGO PHARM CHEMICALS Vs. COMMISSIONER OF CUSTOMS
|
July 9, 1999 |
|
ORIENT FABRICS PVT. LTD Vs. CCE
|
January 11, 1999 |
|
ORIENT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
August 4, 1999 |
|
ORION CHEM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 1999 |
|
ORISSA INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
September 30, 1999 |
|
ORISSA INSTRUMENT CO LTD Vs. C C E
|
December 22, 1999 |
|
ORISSA SYNTHETICS Vs. COLLECTOR OF CENTRAL EXCISE
|
March 31, 1999 |
|
ORISSA SYNTHETICS Vs. COMMR OF C EX
|
October 22, 1999 |
|
OSATWAL PROCESSORS PVT. LTD. & ANR. Vs. CCE
|
September 1, 1999 |
|
OSWAL AGRO FURNACE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 6, 1999 |
|
OWENS BROCKWAY INDIA LTD Vs. COMMISSIONER OF C EX
|
August 20, 1999 |
|
P B TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 1999 |
|
P CHANDRA KUMAR Vs. COMMISSIONER OF CUSTOMS P
|
September 20, 1999 |
|
P DALAL AND CO PVT LTD Vs. CC A AIRPORT
|
February 16, 1999 |
|
P G P ENGG WORKS P LTD Vs. COMMISSIONER OF C EX AND CUS
|
August 3, 1999 |
|
P.D. SARAWAGI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 1999 |
|
P.G. CONDUCTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 1999 |
|
P.G. ELECTRONICS SYSTEMS PVT. Vs. CCE
|
April 16, 1999 |
|
P.G. FOILS LTD Vs. COMMISSIONER OF C. EX.
|
October 5, 1999 |
|
P.K. HIMMATSINGKA AND CO. Vs. COMMISSIONER OF CUS.
|
September 28, 1999 |
|
P.P. PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
November 30, 1999 |
|
P.R. SINGHA Vs. CC
|
November 10, 1999 |
|
P.S. GRINDERS Vs. COMMISSIONER OF CUSTOMS
|
April 16, 1999 |
|
P.S.M. HABIBULLAH KHAN Vs. CC, TRICHY
|
September 23, 1999 |
|
P.V.P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 5, 1999 |
|
PAAM PHARMACEUTICALS (DELHI) Vs. COMMR. OF CUS.
|
March 9, 1999 |
|
PACIFIC GRANITES LTD Vs. COMMISSIONER OF C. EX.
|
September 14, 1999 |
|
PAHARPUR 3P Vs. COMMISSIONER OF C. EX.
|
September 15, 1999 |
|
PAHARPUR COOLING TOWERS LTD Vs. COMMISSIONER OF C EX
|
February 1, 1999 |
|
PAHARPUR COOLING TOWERS LTD Vs. CCE
|
April 22, 1999 |
|
PAHARPUR PLASTICS Vs. COLLECTOR OF C. EX.
|
May 4, 1999 |
|
PALIWAL GLASS WORKS Vs. COMMISSIONER OF CUS. AND C. EX.
|
February 4, 1999 |
|
PALSONS DRUGS AND CHEMICAL INDUSTRIES Vs. COMMR OF C EX
|
October 6, 1999 |
|
PANAMID TREADS Vs. COLLECTOR OF CENTRAL EXCISE
|
April 15, 1999 |
|
PANCHAJANYA ENTERPRISES Vs. COMMISSIONER OF C. EX.
|
September 1, 1999 |
|
PANCHDEO SINGH Vs. COMMISSIONER OF CUSTOMS
|
August 2, 1999 |
|
PANCHMAHAL STEEL LTD Vs. COMMISSIONER OF CUSTOMS
|
May 14, 1999 |
|
PANKAJ INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
October 26, 1999 |
|
PANYAM CEMENTS AND MINERALS Vs. COMMR. OF C. EX.
|
August 20, 1999 |
|
PAPER PRODUCTS LTD Vs. COMMISSIONER OF C. EX.
|
April 29, 1999 |
|
PAPER SUPPLIERS Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
December 10, 1999 |
|
PARADISE STEEL ROLLING MILLS AND 8 Vs. COLLECTOR OF CENTRAL EXCISE
|
October 13, 1999 |
|
PARAG CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
September 6, 1999 |
|
PARAMJEETSINGH PATHEJA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 1999 |
|
PARAMJIT SINGH SOKHI Vs. COMMISSIONER OF CUSTOMS
|
July 28, 1999 |
|
PARAMOUNT MEDICOS P LTD Vs. COMMISSIONER OF CUSTOMS
|
January 19, 1999 |
|
PARISHUDH SADHAN YANTRA PVT. LTD Vs. COMMR. OF C. EX.
|
March 3, 1999 |
|
PARLE BEVERAGES LTD Vs. CCE
|
July 16, 1999 |
|
PARLE BISCUITS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 1999 |
|
PARLE EXPORTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 1999 |
|
PASARI SPINNING MILLS LTD Vs. COMMISSIONER OF C. EX.
|
December 30, 1999 |
|
PASHUPATI ACRYLON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 1999 |
|
PASUPATI ALLOYS LTD Vs. COMMISSIONER OF C. EX.
|
March 10, 1999 |
|
PASUPATI TRADE LINK Vs. COMMISSIONER OF CUS PREV
|
September 15, 1999 |
|
PATEL ANGADIA CO Vs. COMMISSIONER OF CUSTOMS PREV
|
July 14, 1999 |
|
PAUSHAK LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 1999 |
|
PAWAN BANSAL Vs. CC
|
June 15, 1999 |
|
PAWAR CONSTRUCTION CO. Vs. COMMISSIONER OF C. EX.
|
July 29, 1999 |
|
PEARL SOAP CO Vs. CCE
|
July 7, 1999 |
|
PEARL SOAP CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 1999 |
|
PEARL SOAP LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 1999 |
|
PEDDINGTON CHEMICAL INDS I Vs. COMMISSIONER OF C EX
|
June 21, 1999 |
|
PEE IRON & STEEL CO. PVT. LTD. Vs. CCE
|
March 31, 1999 |
|
PEPSI FOODS LTD Vs. COLLECTOR OF C. EX.
|
January 11, 1999 |
|
PEPSICO INDIA HOLDING LTD Vs. COMMISSIONER OF C EX
|
July 13, 1999 |
|
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONER OF C EX
|
August 19, 1999 |
|
PEPSICO INDIA HOLDINGS LTD Vs. CCE
|
September 10, 1999 |
|
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 1999 |
|
PERFECT REFRACTORIES Vs. COLLECTOR OF CENTRAL EXCISE
|
September 2, 1999 |
|
PETER AND MILLER PACKERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 6, 1999 |
|
PETHE BRAKE MOTORS LTD Vs. COMMISSIONER OF C EX
|
September 14, 1999 |
|
PETHE BRAKE MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 1999 |
|
PFEDA SYNTHETICS (P) LTD. Vs. CCE
|
February 19, 1999 |
|
PFEDA SYNTHETICS (P) LTD. Vs. CCE
|
April 16, 1999 |
|
PFIZER LTD Vs. COMMISSIONER OF CUSTOMS
|
October 26, 1999 |
|
PHARMACHINE MFG. CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
February 19, 1999 |
|
PHEONIX INTERNATIONAL LTD Vs. COMMISSIONER OF CUS
|
May 5, 1999 |
|
PHOENIX INDUS. LTD Vs. COMMISSIONER OF C. EX.
|
November 26, 1999 |
|
PHOENIX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 1999 |
|
PHOENIX MILLS Vs. COLLECTOR OF C. EX.
|
February 12, 1999 |
|
PHOENIX OVERSEAS LTD. Vs. COLLECTOR OF CUSTOMS
|
May 28, 1999 |
|
PHOTOPHONE INDUS I LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 14, 1999 |
|
PIAGGIO GREAVES VEHICLES LTD Vs. COMMISSIONER OF C EX
|
November 29, 1999 |
|
PIOMA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
June 8, 1999 |
|
PIX TRANSMISSIONS LTD. Vs. CCE, NAGPUR
|
April 9, 1999 |
|
PL AGRO TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 19, 1999 |
|
PLASTIKOS PACKAGINGS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 9, 1999 |
|
PLASTIPEEL CHEMICALS AND PLASTICS PVT LTD Vs. C C E
|
October 7, 1999 |
|
PLATING MATERIAL MANUFACTURING CO Vs. CC
|
April 20, 1999 |
|
PMP AUTO INDUSTRIES Vs. CCE
|
June 21, 1999 |
|
POLYMERS AND TRANSMISSION Vs. COLLR. OF C. EX.
|
December 27, 1999 |
|
POLYOLEFINS INDUSTRIES LTD Vs. CC
|
March 3, 1999 |
|
POLYPLEX CORPORATION LTD Vs. COMMISSIONER OF C. EX.
|
May 4, 1999 |
|
POLYPLEX CORPORATION LTD Vs. COMMISSIONER OF C. EX.
|
September 17, 1999 |
|
POOJA ANGADIA COMPANY Vs. COMMR. OF CUS. (PREV.), W.B., CALCUTTA
|
October 11, 1999 |
|
POONA BOTTLING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 1999 |
|
POONAM CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS
|
June 24, 1999 |
|
POPULAR IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 1999 |
|
PORRITTS AND SPENCER (ASIA) LTD. Vs. CCE
|
February 15, 1999 |
|
PORRITTS AND SPENCER ASIA LTD Vs. COLLECTOR OF CUSTOMS
|
January 21, 1999 |
|
POULTEK ENGINEERS Vs. COLLECTOR OF CENTRAL EXCISE
|
June 16, 1999 |
|
PRABHA ENGINEERING PVT. LTD. Vs. CCE, MUMBAI-I
|
December 23, 1999 |
|
PRABHAKAR L MEHTA Vs. COMMISSIONER OF CUSTOMS
|
July 27, 1999 |
|
PRABHU COATINGS Vs. COMMISSIONER OF C. EX.
|
September 3, 1999 |
|
PRADEEP KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 1999 |
|
PRADEEP KUMAR Vs. COMMISSIONER OF CUSTOMS
|
December 23, 1999 |
|
PRADIP KUMAR SARAF Vs. CC P
|
March 18, 1999 |
|
PRADIP KUMAR SENGUPTA AND ORS. Vs. CC (P)
|
April 26, 1999 |
|
PRAG VANASPATI PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
November 18, 1999 |
|
PRAGA INDUSTRIES (P) LTD Vs. COMMISSIONER OF C. EX.
|
September 7, 1999 |
|
PRAGA INDUSTRIES PVT. LTD. Vs. CCE
|
October 1, 1999 |
|
PRAHLADBHAI DAMODARDAS MODI Vs. COMMR OF CUSTOMS
|
October 13, 1999 |
|
PRAKASH CHANDRA AND ATMA RAM MAHESHKA Vs. COMMISSIONER OF CUSTOMS
|
November 16, 1999 |
|
PRAKASH COTTON MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
August 26, 1999 |
|
PRAKASH FABRICATORS AND Vs. C.C.E.
|
June 17, 1999 |
|
PRAKASH IRON AND STEEL CO Vs. C C EX
|
June 16, 1999 |
|
PRAKASH IRON AND STEEL CO Vs. COMMISSIONER OF C EX
|
February 17, 1999 |
|
PRAKASH THAWANI Vs. CC
|
May 20, 1999 |
|
PRATAP RAJASTHAN COPPER FOILS AND Vs. C.C.E.
|
May 12, 1999 |
|
PRAVESH CASTINGS P. LTD Vs. COMMISSIONER OF C. EX.
|
May 13, 1999 |
|
PRAYAS CASTING LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
|
May 12, 1999 |
|
PRAYAS CASTINGS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 1, 1999 |
|
PRAYAS CASTINGS LTD. Vs. CCE, BARODA
|
December 10, 1999 |
|
PRECISION TOOLS AND CASTINGS (P) Vs. COLLECTOR OF C. EX.
|
May 3, 1999 |
|
PREM CHAND AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
September 2, 1999 |
|
PREM STEELS PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 1999 |
|
PREMIER GLASS INDUSTRIES Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
|
February 5, 1999 |
|
PREMIER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 1999 |
|
PREMIER WINDING WIRES AND Vs. COMMR. OF C. EX.
|
October 27, 1999 |
|
PREMIUM MOULDING AND PRESSING Vs. COMMR. OF C. EX.
|
February 8, 1999 |
|
PRERNA TEXTILE INDS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 16, 1999 |
|
PRESS METAL CORPORATION Vs. CCE
|
July 30, 1999 |
|
PRESTIGE COUNTING INSTRUMENTS P LTD Vs. COMMR OF C EX
|
February 19, 1999 |
|
PRESTRESSED UDYOG ASSAM PVT LTD Vs. COMMISSIONER OF C EX
|
March 26, 1999 |
|
PRIMELA SANITARY PRODUCTS Vs. COLLECTOR OF C. EX.
|
May 11, 1999 |
|
PRIMLAKS WAFFLES P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 1999 |
|
PRINCE GUTKA Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 14, 1999 |
|
PRINCE METAL WORKS Vs. COMMISSIONER OF C. EX.
|
July 28, 1999 |
|
PRIYADARSHINI PACKAGING (P) LTD Vs. COLLECTOR OF C. EX.
|
March 16, 1999 |
|
PROCESS PLANT (INDIA) LTD. AND ORS. Vs. COLLECTOR OF CENTRAL EXCISE
|
April 9, 1999 |
|
PROMPT COMPUTER SERVICES Vs. COLLECTOR OF CENTRAL EXCISE
|
December 8, 1999 |
|
PSG INDUSTRIAL INSTITUTE Vs. COMMISSIONER OF C. EX.
|
February 16, 1999 |
|
PSU PIPE COATERS PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS
|
August 6, 1999 |
|
PULAK DAS ADHIKARY Vs. COMMR OF CUSTOMS PREV
|
December 1, 1999 |
|
PULAK ENTERPRISES Vs. COLLECTOR OF CENTRAL EXCISE
|
November 22, 1999 |
|
PUNEET STEELS AND ALLOYS (P) LTD Vs. COLLECTOR OF C. EX.
|
July 29, 1999 |
|
PUNJAB BONE MILLS Vs. COLLECTOR OF C. EX.
|
February 22, 1999 |
|
PUNJAB PAINT COLOUR AND VARNISH Vs. C.C.E.
|
March 23, 1999 |
|
PUNJAB TRACTORS LTD. Vs. COMMR. OF C. EX.
|
April 20, 1999 |
|
PUNJAB WOOL COMBERS LTD Vs. COMMISSIONER OF CUSTOMS
|
May 7, 1999 |
|
PURE DRINKS (NEW DELHI) LTD Vs. CCE
|
May 6, 1999 |
|
PURE DRINKS (NEW DELHI) LTD Vs. COMMISSIONER OF C. EX.
|
August 6, 1999 |
|
PURE DRINKS PVT LTD LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 1999 |
|
PURE ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 1999 |
|
PUROLATOR INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 21, 1999 |
|
PUSHPARAJ SHETTY Vs. COMMISSIONER OF CUSTOMS
|
August 25, 1999 |
|
PYARELAL COIR PRODUCTS (P) LTD Vs. COLLECTOR OF C. EX.
|
November 30, 1999 |
|
PYRENE RAI METAL TREATMENT LTD Vs. COLLECTOR OF C. EX.
|
May 18, 1999 |
|
QUALITY EXPORTS AND CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 1999 |
|
QUALITY FABRICATORS AND ERECTORS Vs. COLLECTOR OF C. EX.
|
May 11, 1999 |
|
QUALITY ICE CREAM COMPANY Vs. COLLR. OF C. EX.
|
September 6, 1999 |
|
QUALITY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 1999 |
|
QUEST INTERNATIONAL INDIA Vs. CCE
|
January 8, 1999 |
|
R B EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV
|
August 10, 1999 |
|
R K AGARWALA AND CO Vs. COMMISSIONER OF CUSTOMS
|
February 10, 1999 |
|
R K SYNTHETICS AND FIBRES LTD Vs. COMMISSIONER OF CUSTOMS
|
January 7, 1999 |
|
R N TRADING COMPANY Vs. CC
|
March 3, 1999 |
|
R. BALAKRISHNAN, GL. MGR., Vs. CCE
|
January 7, 1999 |
|
R. SARAVANARAJ Vs. COMMISSIONER OF CUSTOMS
|
July 26, 1999 |
|
R.A. CEMENT PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
July 13, 1999 |
|
R.H. INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
August 12, 1999 |
|
R.H. INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
December 7, 1999 |
|
R.K. TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 26, 1999 |
|
R.N. POLYSACKS (P) LTD Vs. COMMISSIONER OF C. EX.
|
May 6, 1999 |
|
R.R. PERFUMERS PVT. LTD. Vs. CCE
|
July 28, 1999 |
|
R.S. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 1999 |
|
R.S. INDUSTRIES (RM) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 1999 |
|
RADHAKRISHNA CHEZIAN Vs. COMMISSIONER OF CUSTOMS
|
April 9, 1999 |
|
RADHIKA STEEL Vs. COMMISSIONER OF CUSTOMS
|
August 3, 1999 |
|
RAHUL MISRA Vs. COMMISSIONER OF CUSTOMS
|
June 30, 1999 |
|
RAIGAD CASTINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1999 |
|
RAIPUR BRIGHT STEEL & WIRE WELD INDS. Vs. CCE
|
July 9, 1999 |
|
RAIPUR BRIGHT STEEL WIRE Vs. COLLECTOR OF CENTRAL EXCISE
|
June 3, 1999 |
|
RAJA RAM AND BROTHERS Vs. C.C.E.
|
December 21, 1999 |
|
RAJAN BHANDARI Vs. CC
|
March 4, 1999 |
|
RAJARAM MAIZE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 1999 |
|
RAJASTHAN FOAM LTD Vs. COMMISSIONER OF C. EX.
|
September 16, 1999 |
|
RAJASTHAN PETRO SYNTHETIC LTD Vs. COMMR. OF CUSTOMS
|
October 29, 1999 |
|
RAJASTHAN PIGMENT & CHEMICALS Vs. CCE
|
April 7, 1999 |
|
RAJASTHAN SPG. AND WVG. MILLS Vs. COMMISSIONER OF C. EX.
|
July 14, 1999 |
|
RAJASTHAN SPG. AND WVG. MILLS Vs. COMMR. OF CENTRAL EXCISE
|
June 17, 1999 |
|
RAJASTHAN SPG. AND WVG. MILLS LTD Vs. COMMISSIONER OF C. EX.
|
October 22, 1999 |
|
RAJASTHAN SYNTHETIC INDUSTRIES Vs. COLLECTOR OF C. EX.
|
October 4, 1999 |
|
RAJDOOT PAINTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 1999 |
|
RAJDOOT ROAD CARRIER Vs. COMMISSIONER OF CUSTOMS
|
July 23, 1999 |
|
RAJESH KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.
|
November 12, 1999 |
|
RAJHANS METALS PVT LTD Vs. CC
|
January 11, 1999 |
|
RAJINDRA FORGE (P) LIMITED Vs. COMMISSIONER OF C. EX.
|
May 28, 1999 |
|
RAKESH PRAKASH AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
November 19, 1999 |
|
RALLIS INDIA LTD Vs. COMMISSIONER OF C. EX.
|
December 10, 1999 |
|
RALLIS INDIA LTD. Vs. CCE
|
August 24, 1999 |
|
RAM GOPAL LACHMINARAIN Vs. CC
|
January 18, 1999 |
|
RAM KIRANA STORE Vs. COMMISSIONER OF CUSTOMS
|
January 8, 1999 |
|
RAM KUMAR KAMAL KUMAR Vs. COMMISSIONER OF C EX
|
February 16, 1999 |
|
RAM NARAIN SONI & ANR. Vs. CC, LUCKNOW
|
February 9, 1999 |
|
RAM NATH SAH Vs. COMMISSIONER OF CUSTOMS P INB
|
October 26, 1999 |
|
RAM PRAKASH Vs. COLLECTOR OF CUSTOMS
|
December 9, 1999 |
|
RAM SAGAR PRASAD Vs. COMMISSIONER OF CUSTOMS P
|
March 26, 1999 |
|
RAM SHANKER VERMA Vs. COMMISSIONER OF CUSTOMS
|
June 23, 1999 |
|
RAMA AGRO CHEMICAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
October 27, 1999 |
|
RAMA COSMETICS Vs. COLLECTOR OF CENTRAL EXCISE
|
May 18, 1999 |
|
RAMA INTERNATIONAL Vs. COMMISSIONER OF C EX
|
April 20, 1999 |
|
RAMA NEWSPRINT AND PAPERS LTD Vs. COMMR OF C EX AND CUS
|
January 5, 1999 |
|
RAMA STAMPINGS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 28, 1999 |
|
RAMA TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
January 14, 1999 |
|
RAMA VISION LIMITED Vs. CCE
|
May 4, 1999 |
|
RAMACHANDRA REXINS LTD Vs. CCE
|
February 2, 1999 |
|
RAMESH ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 1999 |
|
RAMESH JOSHI Vs. CCE
|
July 9, 1999 |
|
RAMJI SANDHU Vs. CC
|
June 8, 1999 |
|
RANBAXY LABORATORIES Vs. COMMISSIONER OF CUSTOMS
|
September 23, 1999 |
|
RANBAXY LABORATORIES LTD Vs. COMMISSIONER OF CUS
|
October 29, 1999 |
|
RANBAXY LABORATORIES LTD Vs. COMMISSIONER OF C. EX.
|
September 29, 1999 |
|
RANJEET PRASAD Vs. COMMISSIONER OF CUSTOMS
|
March 25, 1999 |
|
RANJIT KR SARKAR Vs. COMMISSIONER OF CUSTOMS P
|
September 30, 1999 |
|
RANJIT SINGH AND ANR. Vs. CC(P), W.B.
|
June 30, 1999 |
|
RANJITSINGHJI Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 9, 1999 |
|
RANUTROL LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 12, 1999 |
|
RANUTROL LTD Vs. COLLECTOR OF CUSTOMS
|
June 7, 1999 |
|
RAPTAKOS BRETT AND CO LTD Vs. CCE
|
March 3, 1999 |
|
RASMOS IMPEX PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 1999 |
|
RASOUL SARAJI ONSOROUDI Vs. COMMISSIONER OF CUSTOMS
|
January 7, 1999 |
|
RATAN KUMAR SAHA Vs. CC P
|
November 12, 1999 |
|
RATAN KUMAR SAHA Vs. C C P
|
August 6, 1999 |
|
RATAN MELTING AND WIRE INDUSTRIES Vs. COLLECTOR OF C. EX.
|
January 22, 1999 |
|
RATAN RE-ROLLERS LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-II
|
September 20, 1999 |
|
RATHI TRANSPOWER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 1999 |
|
RATHI UDYOG LTD. AND ORS. Vs. CCE, MEERUT
|
August 18, 1999 |
|
RATNAMANI TUBES INDUSTRIES LTD Vs. COMMR. OF C. EX.
|
January 11, 1999 |
|
RAVI FANS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 1999 |
|
RAVI MITTAL Vs. COMMISSIONER OF CUSTOMS
|
April 9, 1999 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 1999 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 1999 |
|
RAYMOND SYNTHETICS LTD. Vs. CCE, ALLAHABAD
|
November 22, 1999 |
|
RECKITT AND COLMAN OF INDIA LTD Vs. COMMR OF CENTRAL EXCISE
|
December 23, 1999 |
|
REGAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
December 28, 1999 |
|
REGENT ELECTRONICS Vs. CC
|
March 22, 1999 |
|
RELIANCE INDUSTRIES LTD Vs. CC ACC
|
January 6, 1999 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 1999 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 1999 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
June 21, 1999 |
|
RELIANCE JUTE AND INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
June 15, 1999 |
|
RELIANCE JUTE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 15, 1999 |
|
REMINGTON RAND OF INDIA LTD Vs. COMMISSIONER OF C EX
|
May 10, 1999 |
|
RENUKA CEMENT LTD Vs. COMMISSIONER OF C. EX.
|
June 25, 1999 |
|
RESINA COMBINATION Vs. COMMISSIONER OF CUSTOMS
|
August 30, 1999 |
|
RESPRO CHEMICAL IND. P. LTD. Vs. CCE
|
June 8, 1999 |
|
RHONE POULENC (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 11, 1999 |
|
RICHARDSON AND CRUDDAS 1972 LTD Vs. COMMISSIONER OF C EX
|
January 5, 1999 |
|
RIKABCHAND RATANLAL JAIN Vs. CC & CE
|
August 23, 1999 |
|
RIKHI INDUSTRIES Vs. CC
|
February 23, 1999 |
|
RISHI PACKERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 1999 |
|
RMDC PRESS PRIVATE LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 11, 1999 |
|
ROADMASTER STEELS LTD. Vs. CCE
|
June 8, 1999 |
|
ROBIN AGARWAL Vs. COMMISSIONER OF CUS P
|
March 19, 1999 |
|
ROLLATAINERS LTD Vs. CCE
|
April 23, 1999 |
|
ROOPA SINGH AND ANR. Vs. CC, AMRITSAR
|
May 11, 1999 |
|
ROPLAS (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 1999 |
|
ROSA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 1999 |
|
ROSALEE PAINTS PVT LTD Vs. COMMISSIONER OF C EX
|
July 19, 1999 |
|
ROSEMOUNT (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 1999 |
|
ROSHANLAL B. JAIN Vs. CC (P)
|
January 21, 1999 |
|
ROTEX MANUFACTURERS AND ENGG P LTD Vs. COMMR OF C EX
|
November 1, 1999 |
|
ROTOGRAPHIC INDIA (P) LTD. Vs. CCE
|
February 25, 1999 |
|
ROYAL CUSHION VINYL PRODUCTS Vs. COMMR OF C EX AND CUS
|
November 9, 1999 |
|
RUBBER COMPLEX (INDIA) LTD Vs. COMMISSIONER OF C. EX.
|
May 21, 1999 |
|
RUBY CHEMICALS Vs. COMMISSIONER OF CUSTOMS
|
June 3, 1999 |
|
RUBY MILLS CO. Vs. COLLECTOR OF C. EX.
|
August 16, 1999 |
|
RUBY RUBBER INDUSTRIES LTD. Vs. COMMR. OF C. EX., CALCUTTA-II
|
October 7, 1999 |
|
RUCHI ORGANICS (P.) LTD. Vs. CCE, KANPUR
|
March 12, 1999 |
|
RUNGTA AGENCIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1999 |
|
RUPNARAYANPUR METAL AND WIRE INDUSTRIES Vs. COMMR OF C EX
|
September 21, 1999 |
|
RUSOMA LABORATORIES PVT. LTD. Vs. CCE
|
May 24, 1999 |
|
S AND H GEARS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 14, 1999 |
|
S AND K TRADING COMPANY Vs. COMMISSIONER OF C EX
|
April 5, 1999 |
|
S PATNAIK Vs. COMMISSIONER OF CUSTOMS
|
November 22, 1999 |
|
S S CROP CARE LTD Vs. COMMISSIONER OF CUSTOMS ACC
|
October 27, 1999 |
|
S. SUKHDEV AND ORS. Vs. CC, TRICHY
|
September 24, 1999 |
|
S.A.I.L. Vs. COLLECTOR OF CENTRAL EXCISE
|
November 3, 1999 |
|
S.G. ENGINEERS Vs. CCE
|
April 9, 1999 |
|
S.I.P. INDUSTRIES Vs. CCE
|
June 25, 1999 |
|
S.K. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 1999 |
|
S.M.S. UDYOG LTD Vs. COLLECTOR OF CUSTOMS
|
April 29, 1999 |
|
S.P. BADIANI Vs. CCE
|
January 18, 1999 |
|
S.P. HYDER ALI Vs. COMMISSIONER OF CUSTOMS
|
November 26, 1999 |
|
S.P. MEHTA Vs. CC
|
August 24, 1999 |
|
S.P.G.C. METAL INDUSTRIES P. LTD Vs. COMMISSIONER OF C. EX.
|
February 18, 1999 |
|
S.R.F. LIMITED Vs. COMMISSIONER OF C. EX.
|
December 13, 1999 |
|
S.S. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
|
S.S. PHARMACEUTICALS (P) LTD Vs. COLLECTOR OF C. EX.
|
March 23, 1999 |
|
SAB NIFE POWER SYSTEMS LTD Vs. COMMR. OF CUS.
|
February 24, 1999 |
|
SABHYATA PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 18, 1999 |
|
SACI ALLIED PRODUCTS PVT. LTD. AND ANR. Vs. CCE
|
June 22, 1999 |
|
SAFARI INDUSTRIES (INDIA) LTD Vs. COLLECTOR OF C. EX.
|
October 15, 1999 |
|
SAGAR IMPEX Vs. CC
|
May 24, 1999 |
|
SAGAR TWISTERS Vs. CCE
|
September 9, 1999 |
|
SAHAKARI KHAND UDYOG MANDAL LTD Vs. COMMR OF C EX AND CUS
|
March 11, 1999 |
|
SAHYADRI DYESTUFF AND CHEMICALS Vs. COLLECTOR OF C. EX.
|
February 26, 1999 |
|
SAHYADRI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 4, 1999 |
|
SAHYADRI STARCH AND AUXI CHEM INDS PVT LTD Vs. C C E AND C
|
April 5, 1999 |
|
SAI ENTERPRISES Vs. CC
|
March 3, 1999 |
|
SAI LAKSHMI INDUSTRIES LTD Vs. COMMR. OF CUS. AND C. EX.
|
September 27, 1999 |
|
SAIL Vs. COMMISSIONER OF CUSTOMS
|
January 6, 1999 |
|
SAIL Vs. COMMISSIONER OF C EX
|
January 29, 1999 |
|
SAIL Vs. COLLECTOR OF CUSTOMS
|
June 15, 1999 |
|
SAJJAN INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
May 20, 1999 |
|
SAMANTA (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 30, 1999 |
|
SAMBU ELECTRICAL INDUSTRIES Vs. CCE
|
May 18, 1999 |
|
SAMCOR GLASS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 3, 1999 |
|
SAMIR SARKAR Vs. COMMISSIONER OF CUSTOMS
|
September 30, 1999 |
|
SAMMAN STEEL AND ROLLING MILLS (P) Vs. COLLR. OF C. EX.
|
January 29, 1999 |
|
SAMRAT SHIPPING CO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 14, 1999 |
|
SAMRAT SHIPPING CO. P. LTD Vs. COLLECTOR OF CUSTOMS
|
August 12, 1999 |
|
SAMTEL (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 8, 1999 |
|
SAMTEL (INDIA) LTD. Vs. CCE
|
June 22, 1999 |
|
SAMUDRI ENTERPRISES Vs. COMMR OF C EX AND CUSTOMS
|
October 14, 1999 |
|
SANAT PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 1999 |
|
SANDEEP BATRA Vs. COMMISSIONER OF C. EX.
|
October 29, 1999 |
|
SANGAL PAPERS LTD Vs. COMMISSIONER OF C. EX.
|
November 2, 1999 |
|
SANGAY BIDA AND ANR. Vs. CC(P)
|
June 24, 1999 |
|
SANGHI SPINNERS INDIA LTD Vs. CCE
|
December 6, 1999 |
|
SANGHVI WRITING INDUS. LTD. & ANR. Vs. CCE, MUMBAI-III
|
February 16, 1999 |
|
SANJAY ELECTRICAL WORKS Vs. COMMISSIONER OF C EX
|
September 2, 1999 |
|
SANJEEV ARORA Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 23, 1999 |
|
SANJIVA BOTTLING CO. (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 11, 1999 |
|
SANMATI CASTING (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 30, 1999 |
|
SANSA AUTO ENGG. CO. Vs. CCE
|
April 12, 1999 |
|
SANTOSH KUMAR TULSHYAN Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
June 18, 1999 |
|
SANTOSHI GUDAKHU FACTORY Vs. COMMISSIONER OF C EX
|
August 19, 1999 |
|
SAP BAGGING CO. (P) LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR
|
April 20, 1999 |
|
SAPNA FOAM UDYOG LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 20, 1999 |
|
SARAF SILICATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 1999 |
|
SARDAR TIRATH SINGH Vs. COMMISSIONER OF CUSTOMS
|
June 30, 1999 |
|
SAROJA MILLS & ORS. Vs. CCE
|
July 20, 1999 |
|
SARVALAKSHMI PAPER AND BOARD Vs. CC
|
February 18, 1999 |
|
SATPAL MANCHANDA Vs. CC
|
April 16, 1999 |
|
SATWIK DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 1999 |
|
SATYA PAPER MILLS Vs. COMMISSIONER OF C. EX.
|
August 31, 1999 |
|
SATYAJIT CHAKRABORTY Vs. COMMR OF CUS PREV
|
June 17, 1999 |
|
SAVINDER LAL VERMA Vs. CC
|
January 18, 1999 |
|
SAVITA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 1999 |
|
SAWANT FOOD PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 11, 1999 |
|
SAWHNEY EXPORT HOUSE (P) LTD Vs. COMMR. OF CUS.
|
August 30, 1999 |
|
SAYAJI INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 5, 1999 |
|
SAZ METALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 12, 1999 |
|
SB STEEL INDUSTRIES Vs. CCE
|
March 16, 1999 |
|
SCHLAFHORST ENGINEERING I LTD Vs. COMMR OF C EX AND CUS
|
January 29, 1999 |
|
SCHMIEDE AND MASCHINEN Vs. COLLECTOR OF CENTRAL EXCISE
|
March 1, 1999 |
|
SEAGRAM MANUFACTURING (P) LTD Vs. CC
|
February 5, 1999 |
|
SEAGULL FABRICATORS P LTD Vs. COMMISSIONER OF C EX
|
September 9, 1999 |
|
SEAL NARROW TAPES PRIVATE LTD Vs. COMMISSIONER OF C EX
|
January 11, 1999 |
|
SEARLE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 1999 |
|
SEARSOLE CHEMICALS LTD Vs. COMMISSIONER OF C. EX.
|
May 10, 1999 |
|
SEAWELL AND FILTER CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 7, 1999 |
|
SEDCO FOREX INTERNATIONAL DRILLING INC Vs. COMMISSIONER OF CUSTOMS
|
May 17, 1999 |
|
SESHASAYEE PAPER AND BOARDS LTD Vs. COMMISSIONER OF CUSTOMS AND
|
April 9, 1999 |
|
SETH ALLOYS PRIVATE LTD Vs. COMMISSIONER OF C. EX.
|
July 7, 1999 |
|
SH. KALYAN SUNDAR Vs. COMMISSIONER OF CUSTOMS
|
March 31, 1999 |
|
SH. VASANTH SUNDARAM AND SH. Vs. COMMISSIONER OF CUSTOMS
|
November 9, 1999 |
|
SHAFI AHMED Vs. COMMISSIONER OF CUSTOMS
|
August 10, 1999 |
|
SHAFIQUR REHMAN Vs. COMMISSIONER OF CUSTOMS
|
July 7, 1999 |
|
SHAH AND SHAH Vs. COLLECTOR OF CENTRAL EXCISE
|
August 25, 1999 |
|
SHAH JI STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 1999 |
|
SHAHIDEEP PLASTIC PROCESSORS Vs. COMMISSIONER OF C EX
|
October 4, 1999 |
|
SHAILESH D SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 1999 |
|
SHAKTI INSULATED WIRES LTD Vs. COMMISSIONER OF C EX
|
September 2, 1999 |
|
SHAKTI SPINNERS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 23, 1999 |
|
SHALAKS CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE
|
January 28, 1999 |
|
SHALIMAR INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 1999 |
|
SHAMSHER SINGH Vs. CC
|
May 12, 1999 |
|
SHANKAR ENGG AND MFG WORKS Vs. COMMR OF C EX
|
September 22, 1999 |
|
SHANPAR INDUSTRIES Vs. COMMISSIONER OF C EX AND CUS
|
May 21, 1999 |
|
SHANPUR INDUSTRIES Vs. COMMR OF CUS AND EX A
|
November 29, 1999 |
|
SHANTI ALLOYS PVT. LTD. Vs. CC
|
August 16, 1999 |
|
SHANTI METAL WORKS Vs. COLLECTOR OF C. EX.
|
May 12, 1999 |
|
SHANTILAL S JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 1999 |
|
SHANTINATH SILK INDUSTRIES Vs. CCE
|
June 8, 1999 |
|
SHARDA SYNTHETICS LTD Vs. COMMISSIONER OF C EX
|
October 26, 1999 |
|
SHARFUDDIN KHAN Vs. COLLECTOR OF CUSTOMS
|
June 4, 1999 |
|
SHARP ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 1999 |
|
SHARP INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 1999 |
|
SHASUN DRUGS Vs. COMMISSIONER OF CUSTOMS
|
November 5, 1999 |
|
SHEKHAR BROTHERS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 2, 1999 |
|
SHETKARI SAHAKARI SAKHAR KARKHANA LTD Vs. C C E
|
April 16, 1999 |
|
SHETRON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 1999 |
|
SHIPPING AND TRAVEL AGENTS PVT LTD Vs. COMMR OF CUS
|
August 30, 1999 |
|
SHIV SHANKAR ENGINEERING CO. (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 1999 |
|
SHIVA DISTILLERIES (TEXTILE Vs. COMMR. OF C. EX.
|
May 4, 1999 |
|
SHIVANSHI FERROUS (P) LTD Vs. COMMISSIONER OF C. EX.
|
November 10, 1999 |
|
SHIVSU WATEK (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 1999 |
|
SHOBHA ENGINEERS Vs. CCE
|
January 13, 1999 |
|
SHON CERAMICS PVT LTD Vs. COMMISSIONER OF C EX
|
June 1, 1999 |
|
SHREE BAIDYANATH AYURVED BHAWAN LTD. Vs. C.C.E., CALCUTTA-II
|
October 11, 1999 |
|
SHREE BHAWANI COTTON MILLS AND Vs. C.C.E.
|
October 13, 1999 |
|
SHREE DIRA DYE-CHEM Vs. CCE
|
August 10, 1999 |
|
SHREE GANESH STEEL RE-ROLLING Vs. CCE
|
August 12, 1999 |
|
SHREE GURUDEV PRINTING PRESS AND ORS. Vs. CCE, AHMEDABAD-I
|
July 9, 1999 |
|
SHREE LAXMI SAW MILL Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 1999 |
|
SHREE MEENATCHI ALUMINIUM EXTRUSIONS LTD. & ORS. Vs. CCE
|
January 12, 1999 |
|
SHREE S.S.K. LTD. Vs. CCE
|
January 15, 1999 |
|
SHREE SATPUDA TAPI PARISAR SSK Vs. COMMR. OF C. EX.
|
August 20, 1999 |
|
SHREE SATPUDA TAPI PARISAR SSK LTD. Vs. CCE
|
February 24, 1999 |
|
SHREE SIDDHASHWA S.S.K. LTD. AND ORS. Vs. CCE, PUNE
|
July 17, 1999 |
|
SHREEJI INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
May 26, 1999 |
|
SHREYAS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
January 5, 1999 |
|
SHRI AMBICA METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 15, 1999 |
|
SHRI DHARI STEEL ROLLING MILLS (P) Vs. COMMR. OF C. EX.
|
September 14, 1999 |
|
SHRI JAGANNATH STRIPS LTD Vs. COMMR. OF C. EX.
|
March 10, 1999 |
|
SHRI RAM BEARING LTD. Vs. CCE
|
August 11, 1999 |
|
SHRI RAMESH CHANDER SINHA Vs. COMMISSIONER OF CUSTOMS
|
April 6, 1999 |
|
SHRI VINDHYA PAPER MILLS LTD Vs. COMMISSIONER OF C. EX.
|
May 20, 1999 |
|
SHRIGONDA SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 2, 1999 |
|
SHRIJI CORDING CENTRE Vs. CCE
|
November 26, 1999 |
|
SHRIKANT PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 1999 |
|
SHRIRAM RAYONS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 15, 1999 |
|
SHRIRAM REFRIGERATION Vs. COMMR. OF C. EX.
|
March 22, 1999 |
|
SHRIRAM REFRIGERATION Vs. COLLECTOR OF C. EX.
|
July 15, 1999 |
|
SHRIRAM REFRIGERATION Vs. COMMR. OF C. EX.
|
October 29, 1999 |
|
SHRIRAM VINYL AND CHEMICAL Vs. COLLECTOR OF C. EX.
|
September 29, 1999 |
|
SHROFF METAL WORKS Vs. C C E
|
December 22, 1999 |
|
SHUBH COATINGS (P) LTD Vs. CCE
|
February 16, 1999 |
|
SHYAM STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 17, 1999 |
|
SIDDHARTHA TUBES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
November 16, 1999 |
|
SIDDHARTHA TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 1999 |
|
SIDDHI FOODS AND DRINKS P LTD Vs. COMMR OF CUSTOMS A
|
September 24, 1999 |
|
SIDHARTH PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 1999 |
|
SIDHESHWAR SAHAKARI SAKHAR Vs. C.C.E.
|
March 31, 1999 |
|
SIDHSEVA EXPORTS Vs. COMMISSIONER OF CUSTOMS PREV
|
August 18, 1999 |
|
SIDWAL REFRIGERATION INDIA P. Vs. CCE
|
May 20, 1999 |
|
SIEMENS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 1999 |
|
SIEMENS TELECOM LTD Vs. COLLECTOR OF CUSTOMS
|
September 6, 1999 |
|
SIFCO METAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 8, 1999 |
|
SIGMA ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
September 14, 1999 |
|
SIKANDAR KHAN Vs. COMMR OF CUS PREV
|
November 12, 1999 |
|
SILFER ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
July 7, 1999 |
|
SILKAANS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 1999 |
|
SILVER OAK LABS Vs. COLLECTOR OF CUSTOMS
|
February 5, 1999 |
|
SIMBA F.R.P. (PVT.) LTD. Vs. CCE
|
March 19, 1999 |
|
SIMBHAOLI SUGAR MILLS LTD Vs. COLLECTOR OF C. EX.
|
October 6, 1999 |
|
SIMPLEX ENGG. AND FOUNDRY WORKS Vs. COMMR. OF C. EX.
|
December 24, 1999 |
|
SIMPLEX ENGG. AND FOUNDRY WORKS Vs. COLLECTOR OF C. EX.
|
August 3, 1999 |
|
SIMPLEX MILLS CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 22, 1999 |
|
SIMTOOLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 1999 |
|
SINDHU RESETTLEMENT CORPN. LTD Vs. COMMR. OF C. EX.
|
September 8, 1999 |
|
SINGARAVELAR SPINNING MILLS (P) Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 1999 |
|
SINGLE FURNACE (P) LTD Vs. COMMISSIONER OF C. EX.
|
January 25, 1999 |
|
SINTER PLAST CONTAINERS Vs. COLLECTOR OF C. EX.
|
March 16, 1999 |
|
SIPANI AUTOMOBILES Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 18, 1999 |
|
SIRIS AQUA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 1999 |
|
SITAPUR PLYWOOD MFG. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 1999 |
|
SIYARAM SILK MILLS Vs. CCE
|
February 22, 1999 |
|
SKYWAYS Vs. COLLECTOR OF CUSTOMS
|
May 20, 1999 |
|
SM ZSCHIMMER & SCHWARZ CHEMICALS LTD. & ORS. Vs. CCE
|
August 25, 1999 |
|
SMT. CHAITALI SINHA AND ANR. Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 1999 |
|
SNAMP PHARMA PVT. LTD Vs. COLLECTOR OF C. EX.
|
June 18, 1999 |
|
SNG PHOTO COMPANY LTD Vs. COMMR. OF CUS.
|
July 30, 1999 |
|
SOL PHARMACEUTICALS LTD Vs. COMMR. OF C. EX.
|
November 8, 1999 |
|
SOMESH FORGE PVT. LTD. Vs. CCE
|
April 16, 1999 |
|
SONY INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
September 17, 1999 |
|
SOUNDARYA INTERNATIONAL Vs. CC
|
June 2, 1999 |
|
SOUTH DELHI CANCER DETECTION AND Vs. C.C.
|
March 19, 1999 |
|
SOUTHERN FOUNDERS VENUS METAL Vs. COMMR. OF C. EX.
|
November 15, 1999 |
|
SOVEREIGN PRINTERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 1999 |
|
SP RUBBER CHEM AGENCY Vs. COMMISSIONER OF CUSTOMS
|
May 12, 1999 |
|
SPANGLES INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
|
May 10, 1999 |
|
SPARR EQUIPMENTS LTD Vs. COMMISSIONER OF C. EX.
|
January 7, 1999 |
|
SPECIAL PRINTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 1999 |
|
SPECIAL PRINTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 1999 |
|
SPIC LIMITED Vs. COMMISSIONER OF C. EX.
|
July 9, 1999 |
|
SPIC LTD. Vs. CCE
|
January 8, 1999 |
|
SPRINT R.P.G. INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
May 14, 1999 |
|
SREE EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
June 22, 1999 |
|
SREE EXPORTS PVT LTD Vs. C C
|
August 17, 1999 |
|
SREE MEENAKSHI MILLS LTD Vs. CCE
|
October 12, 1999 |
|
SREE NARASIMHA TEXTILES PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 7, 1999 |
|
SRF LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 3, 1999 |
|
SRF LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 11, 1999 |
|
SRI AMBAL MILLS PVT. LTD. & ANR. Vs. CCE
|
March 16, 1999 |
|
SRI BALAJI AND CO. Vs. COMMISSIONER OF CUSTOMS
|
April 15, 1999 |
|
SRI GANGANAGAR BOTTLING CO. Vs. COMMISSIONER OF CUS.
|
March 15, 1999 |
|
SRI GANGANAGAR BOTTLING CO. Vs. C.C.E.
|
March 8, 1999 |
|
SRI KUMAR AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 1999 |
|
SRI KUMARAGURU MILLS AND ANR. Vs. CCE, COIMBATORE
|
October 12, 1999 |
|
SRI MEENAMBAL FIRE WORKS & ANR. Vs. CCE
|
March 11, 1999 |
|
SRI RAMTIRTH INTERNATIONAL Vs. COMMR. OF C. EX.
|
January 18, 1999 |
|
SRI VENKATESA PAPER & BOARDS LTD. & ORS. Vs. CCE
|
October 1, 1999 |
|
SRICHAKRA TYRES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 12, 1999 |
|
SRIDHARAN DIAMOND Vs. COMMISSIONER OF CUSTOMS
|
July 12, 1999 |
|
SRIKANT PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 25, 1999 |
|
SRINISAN CABLES (P) LTD Vs. CCE
|
February 10, 1999 |
|
SRIRAM HONDA POWER EQUIPMENT AND ANR. Vs. CCE, MEERUT
|
September 1, 1999 |
|
STANDARD AGRO ENGINEERS Vs. CC
|
February 4, 1999 |
|
STANDARD BATTERIES LTD Vs. COMMISSIONER OF CUSTOMS
|
March 23, 1999 |
|
STANDARD INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
July 16, 1999 |
|
STANDARD METAL WORKS P LTD Vs. COMMISSIONER OF C EX
|
August 11, 1999 |
|
STANDARD SURFACTANTS LTD Vs. COMMR. OF C. EX.
|
October 18, 1999 |
|
STAR PAPERS MILLS LIMITED Vs. CCE
|
May 7, 1999 |
|
STAR PISTONS PVT. LTD. Vs. CCE
|
February 11, 1999 |
|
STARTRON VIDEO PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 1999 |
|
STEEL AUTHORITY OF INDIA Vs. CCE
|
August 18, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 20, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COMMR. OF C. EX.
|
August 27, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF C. EX.
|
October 11, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COMMR. OF C. EX.
|
October 6, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
March 30, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF C. EX.
|
February 19, 1999 |
|
STEEL AUTHORITY OF INDIA LTD Vs. C.C.E.
|
July 8, 1999 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. CCE
|
June 18, 1999 |
|
STEEL CITY BEVERAGES LTD. Vs. CCE
|
April 23, 1999 |
|
STEEL COMPLEX LTD Vs. COMMISSIONER OF CUSTOMS AND
|
April 9, 1999 |
|
STEEL PRODUCTS LTD. Vs. CCE
|
June 9, 1999 |
|
STEEL STRIPS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 1999 |
|
STEEL STRIPS LTD. Vs. CCE, CHANDIGARH
|
February 26, 1999 |
|
STEELAGE INDUSTRIES LTD Vs. COMMISSIONER OF C EX AND CUS
|
December 8, 1999 |
|
STEELAGE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 4, 1999 |
|
STERIWARE PVT. LTD Vs. COLLECTOR OF C. EX.
|
April 9, 1999 |
|
STI (INDIA) LTD. Vs. CCE
|
June 7, 1999 |
|
STRAW BOARD MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 1999 |
|
SUBAL SAHA Vs. COMMISSIONER OF CUSTOMS (P), SHILLONG
|
March 25, 1999 |
|
SUBHAM POLYMERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 31, 1999 |
|
SUBHAS CH CHOUBEY Vs. COMMR OF CUSTOMS
|
December 1, 1999 |
|
SUBURBAN ENGG WORKS CAL PVT LTD Vs. COMMR OF C EX
|
February 24, 1999 |
|
SUDAM INDUSTRIES Vs. CCE
|
March 23, 1999 |
|
SUDHENDRA NATH ADHYA Vs. COMMR OF CUS PREV
|
December 16, 1999 |
|
SUDHIR DUTT MITTAL Vs. CC
|
June 3, 1999 |
|
SUDHIR SAHA Vs. COMMR OF CUSTOMS PREV
|
November 16, 1999 |
|
SUGAR RAM AND BALARAM PRASAD Vs. CCE
|
July 6, 1999 |
|
SUJANA STEELS LTD Vs. COMMISSIONER OF C. EX.
|
June 29, 1999 |
|
SUJANIL CHEMO INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 20, 1999 |
|
SUJATA M. SHET AND MOHAN SHET Vs. COMMISSIONER OF CUSTOMS
|
August 10, 1999 |
|
SUJATA TEXTILES MILLS Vs. COMMISSIONER OF C. EX.
|
October 22, 1999 |
|
SUJATA VERBATIM LTD Vs. COMMISSIONER OF CUSTOMS
|
March 23, 1999 |
|
SUKHMAL STEEL AND METAL Vs. COLLECTOR OF C. EX.
|
June 1, 1999 |
|
SULZER FLOVEL HYDRO LIMITED Vs. COMMISSIONER OF C. EX.
|
September 9, 1999 |
|
SUMANGALA SPINNING MILLS PVT. Vs. COMMR. OF C. EX.
|
March 26, 1999 |
|
SUMANGALAM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 9, 1999 |
|
SUMMERVILLA TRADING AND AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 1999 |
|
SUNDARAM CLAYTON LTD Vs. COMMISSIONER OF C. EX.
|
November 24, 1999 |
|
SUNDARAM FASTENERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1999 |
|
SUNDER STEELS LTD. Vs. CCE, HYDERABAD
|
June 11, 1999 |
|
SUNIL GHOSH Vs. C C P
|
July 15, 1999 |
|
SUNIL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 1999 |
|
SUNIL KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS
|
October 14, 1999 |
|
SUNRISE POLYCON Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 1999 |
|
SUNRISE SOAPS AND CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 1999 |
|
SUPER CASSETTES INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
February 19, 1999 |
|
SUPER COATERS (P) LTD Vs. COLLECTOR OF C. EX.
|
December 22, 1999 |
|
SUPER DELICACIES Vs. CCE
|
August 10, 1999 |
|
SUPER ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 4, 1999 |
|
SUPER POLYFABRIKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 13, 1999 |
|
SUPER SCIENTIFIC WORKS PVT LTD Vs. C C E AND C
|
December 2, 1999 |
|
SUPER SYNCOTEX (INDIA) LTD Vs. COMMISSIONER OF C. EX.
|
July 6, 1999 |
|
SUPERCOAT INDUSTRIES Vs. CCE, CHENNAI-II
|
November 24, 1999 |
|
SUPERFINE WIRE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
June 10, 1999 |
|
SUPERIOR STEEL PRODUCTS Vs. COMMISSIONER OF C. EX.
|
April 15, 1999 |
|
SUPERIOR VANASPATI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 9, 1999 |
|
SUPERPACK Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 1999 |
|
SUPERSUN LAMINATING & PLASTICS (P) LTD. Vs. CCE
|
March 25, 1999 |
|
SUPRABHAT STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 1999 |
|
SUPREME DUPLICATORS Vs. COMMISSIONER OF C. EX.
|
May 27, 1999 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
November 5, 1999 |
|
SUPREME INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 1999 |
|
SUPREME INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
January 7, 1999 |
|
SUPREME INDUSTRIES LTD Vs. CCE
|
March 31, 1999 |
|
SUR ELECTRIC CO P LTD Vs. COMMISSIONER OF C EX
|
January 29, 1999 |
|
SURAJ VANASPATI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 3, 1999 |
|
SURAT DRUMS & CONTAINERS CO. & ANR. Vs. CCE
|
May 14, 1999 |
|
SURENDRA KUMAR SONI Vs. CC P
|
June 11, 1999 |
|
SURESH POKHRAIL Vs. C C P
|
January 5, 1999 |
|
SURESH POKHRAIL Vs. COMMISSIONER OF CUSTOMS
|
October 7, 1999 |
|
SURGI PLAST LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 23, 1999 |
|
SURGINOVA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 10, 1999 |
|
SURINDER KUMAR BHATIA Vs. COMMISSIONER OF CUSTOMS
|
May 28, 1999 |
|
SURYA AGRO OILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 1999 |
|
SURYA CONDUCTORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 6, 1999 |
|
SURYALATA SPINNING MILLS LTD Vs. COMMR. OF C. EX.
|
March 17, 1999 |
|
SWADESHI DETERGENTS LTD Vs. C.C.E.
|
April 13, 1999 |
|
SWAN MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 25, 1999 |
|
SWARUP VEGETABLE PRODUCTS INDUS. LTD. Vs. CCE, MEERUT
|
February 10, 1999 |
|
SWASTIK ADHESIVES INDUSTRIES Vs. CCE
|
January 19, 1999 |
|
SWASTIK RUBBER PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 28, 1999 |
|
SWASTIK UDYOG Vs. COLLECTOR OF CENTRAL EXCISE
|
November 30, 1999 |
|
SWATHY CHEMICALS LTD Vs. COMMISSIONER OF C. EX.
|
July 9, 1999 |
|
SWATI GROWTH FUNDS LTD Vs. COMMISSIONER OF CUSTOMS
|
September 16, 1999 |
|
SWEET CONFECTIONERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 1999 |
|
SWITZER INSTRUMENTS LTD Vs. COMMISSIONER OF CUSTOMS
|
April 26, 1999 |
|
SYED JALAL IFTEQAR Vs. COMMISSIONER OF C. EX.
|
September 3, 1999 |
|
SYNTHETICS AND CHEMICALS LTD Vs. COMMISSIONER OF C. EX.
|
June 14, 1999 |
|
T N MULANI Vs. COMMISSIONER OF C EX
|
March 22, 1999 |
|
T.C. HEALTH CARE Vs. COMMISSIONER OF C. EX.
|
December 7, 1999 |
|
T.I. DIAMOND CHAIN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1999 |
|
T.T. LAPCHA Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
|
January 11, 1999 |
|
TAMIL NADU ELECTRICITY BOARD & ANR. Vs. CCE
|
February 3, 1999 |
|
TAMILNADU ELECTRICITY BOARD Vs. COMMISSIONER OF C. EX.
|
November 29, 1999 |
|
TANSI Vs. CCE
|
March 16, 1999 |
|
TANSI FURNITURE WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
March 23, 1999 |
|
TANSI STRUCTURAL AND GALVANIZING Vs. COMMR. OF C. EX.
|
April 8, 1999 |
|
TARA ENTERPRISES Vs. CCE
|
April 19, 1999 |
|
TARGET MARKETING Vs. CCE
|
September 24, 1999 |
|
TARGET MARKETING Vs. COLLECTOR OF CENTRAL EXCISE
|
May 12, 1999 |
|
TATA ADVANCED MATERIALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 5, 1999 |
|
TATA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 1999 |
|
TATA CONSTRUCTION AND PROJECTS LTD. Vs. CCE
|
July 20, 1999 |
|
TATA ELECTRONIC DEVELOPMENT SERVICES Vs. CCE
|
January 5, 1999 |
|
TATA ELXSI INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
January 15, 1999 |
|
TATA ENGG. & LOCOMOTIVE CO. LTD. Vs. CCE
|
May 25, 1999 |
|
TATA INFOTECH LTD Vs. COMMR OF CUS
|
December 28, 1999 |
|
TATA IRON & STEEL CO. LTD. Vs. CCE
|
April 20, 1999 |
|
TATA IRON AND STEEL CO Vs. COMMISSIONER OF C EX
|
May 14, 1999 |
|
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF C EX
|
September 8, 1999 |
|
TATA IRON AND STEEL CO LTD Vs. C C
|
June 21, 1999 |
|
TATA LIEBERT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 1999 |
|
TATA TIMKEN LTD. Vs. COLLECTOR OF CUSTOMS
|
April 13, 1999 |
|
TATA YODOGAWA LTD Vs. COMMISSIONER OF CUSTOMS
|
January 28, 1999 |
|
TECH NOVA IMAGING SYSTEMS LTD. Vs. CC
|
March 31, 1999 |
|
TECHNICOM-CHEMIE (INDIA) LTD Vs. CC
|
April 7, 1999 |
|
TECHNOLOGICAL INST. OF TEXTILES Vs. C.C.E.
|
November 19, 1999 |
|
TEGA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 1999 |
|
TELCO Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 1999 |
|
TELCO Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 1999 |
|
TELCO & ORS. Vs. CCE
|
June 19, 1999 |
|
TELCO LTD. Vs. CCE, PUNE
|
June 24, 1999 |
|
TELEMECANIQUE AND CONTROLS (I) Vs. COMMISSIONER OF C. EX.
|
November 11, 1999 |
|
TENAX GEOSYNTHETICS Vs. COMMISSIONER OF CUSTOMS
|
November 29, 1999 |
|
TERESA GEORGE Vs. CC, COCHIN
|
January 27, 1999 |
|
TERNA SHETAKARI SAHAKARI KARKHANA LTD. Vs. CCE, AURANGABAD
|
January 27, 1999 |
|
TESA TAPES (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
May 18, 1999 |
|
TEX PRINT TEXTILES (P) LTD Vs. COLLECTOR OF C. EX.
|
March 4, 1999 |
|
TEXPLAST ENGINEERING PVT LTD Vs. COMMISSIONER OF C EX
|
February 3, 1999 |
|
TEXTILE CORPN OF MARATHWADA LTD Vs. COMMR OF C EX
|
January 22, 1999 |
|
THAKUR DAS PAUL Vs. C C PREV
|
November 1, 1999 |
|
THE COMMISSIONER OF CENTRAL Vs. HINDUSTAN ZINC LTD.
|
April 7, 1999 |
|
THE NON-SUCH TEA ESTATES LTD Vs. CENTRAL EXCISE
|
March 10, 1999 |
|
THEMIS CHEMICALS LTD Vs. COMMISSIONER OF C EX AND CUS
|
January 6, 1999 |
|
THEMIS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 20, 1999 |
|
THEMIS PHARMACEUTICALS Vs. COMMISSIONER OF C EX
|
August 25, 1999 |
|
THERELEK ENGINEERS (P) LTD Vs. COLLECTOR OF C. EX.
|
January 25, 1999 |
|
THERMO PLASTIC INDUSTRIES Vs. COMMISSIONER OF C EX
|
February 10, 1999 |
|
THIAGARAJAR MILLS LTD Vs. COMMISSIONER OF CUSTOMS
|
March 22, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI C.N.B. NAIR, MEMBER (T)
EVEREADY INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA
|
August 17, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI C.N.B. NAIR, MEMBER (T)
T.E.L.C.O. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
|
June 9, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI G.R. SHARMA, MEMBER (T)
UNITED FLASHLIGHTS INDUSTRIES PVT. LTD. Vs. C.C.E., CALCUTTA-I
|
January 21, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI J.H. JOGLEKAR, MEMBER (T)
HINDUSTAN NATIONAL GLASS & INDUS. LTD. Vs. COMMR. OF C. EX., CALCUTTA-II
|
August 4, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI J.H. JOGLEKAR, MEMBER (T)
JANTA RUBBER DISTRIBUTORS Vs. COMMISSIONER OF C. EX., CALCUTTA-I
|
February 2, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI J.H. JOGLEKAR, MEMBER (T)
MERINOPLY & CHEMICALS LTD. Vs. COMMR. OF C. EX., SHILLONG
|
January 28, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI LAJJA RAM, MEMBER (T)
CASTROL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I
|
August 10, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI LAJJA RAM, MEMBER (T)
COMMISSIONER OF CENTRAL EXCISE, RAYAGADA Vs. IMFA LTD.
|
April 20, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI LAJJA RAM, MEMBER (T)
KITPLY INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
|
June 15, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI LAJJA RAM, MEMBER (T)
SUBURBAN ENGG. WORKS (CAL.) PVT. LTD. Vs. COMMR. OF C. EX., CALCUTTA-I
|
February 24, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI P.C. JAIN, VICE PRESIDENT
LIGHT METAL INDUSTRIES Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
|
April 19, 1999 |
|
THIRD MEMBER ON REFERENCE : SHRI V.K. AGRAWAL, MEMBER (T)
MELVIN POWELL VANASPATI & ENGG. INDS. Vs. COMMR. OF C. EX., CALCUTTA-I
|
April 22, 1999 |
|
THOTA VENKATASWARA RAO Vs. COMMISSIONER OF CUSTOMS PREV
|
July 6, 1999 |
|
THREADS (INDIA) LIMITED Vs. COLLECTOR OF C. EX.
|
September 16, 1999 |
|
THREADS (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 1999 |
|
TILAKNAGAR DISTILLERIES AND INDUS LTD Vs. COMMISSIONER OF C EX
|
August 28, 1999 |
|
TIMS PRODUCTS LIMITED Vs. COLLECTOR OF CUSTOMS
|
June 15, 1999 |
|
TIN BOX CO. Vs. CCE
|
February 5, 1999 |
|
TIN PACK INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 17, 1999 |
|
TINPLATE CO OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
February 24, 1999 |
|
TIRUPATHI ADHESIVES (P) LTD Vs. COMMR. OF C. EX.
|
December 29, 1999 |
|
TIRUPATI CIGARETTES LTD Vs. COMMISSIONER OF C. EX.
|
November 19, 1999 |
|
TISCO LTD Vs. CC
|
June 21, 1999 |
|
TITAGARH INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
February 5, 1999 |
|
TITAGARH INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 15, 1999 |
|
TITAN WATCHES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 14, 1999 |
|
TITANIUM TANTULAM PRODUCTS Vs. CCE
|
January 7, 1999 |
|
TOLARAM ELECTRONICS Vs. COMMISSIONER OF C EX
|
March 1, 1999 |
|
TOLARAM ELECTRONICS P. LTD Vs. COLLECTOR OF C. EX.
|
November 6, 1999 |
|
TONICA ELECTRONICS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 24, 1999 |
|
TONY ELECTRONICS LTD Vs. CC
|
April 1, 1999 |
|
TOSHA INTERNATIONAL LTD Vs. COMMISSIONER OF C. EX.
|
June 4, 1999 |
|
TRACK PARTS OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
August 10, 1999 |
|
TRADE AND INDUSTRY P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 19, 1999 |
|
TRANS ASIA CARPETS LTD Vs. COMMISSIONER OF C. EX.
|
September 2, 1999 |
|
TRANS ASIA CARPETS LTD. Vs. CCE, MEERUT
|
February 23, 1999 |
|
TRANSMARINE CORPN. Vs. CC, COCHIN
|
October 26, 1999 |
|
TRAVANCORE TIMBERS & PRODUCTS AND ANR. Vs. CCE, COCHIN
|
September 24, 1999 |
|
TRIMURTHY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
November 25, 1999 |
|
TRISHUL FOOD COLOURS Vs. CCE
|
February 15, 1999 |
|
TRIVENI ALLOYS LTD. Vs. CCE
|
September 10, 1999 |
|
TRIVENI ENGG. AND INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
July 5, 1999 |
|
TRIVENI ENGG. WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
September 8, 1999 |
|
TRIVENI ENGINEERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 1999 |
|
TRUE FOOD CORPORATION Vs. COLLECTOR OF C. EX.
|
March 16, 1999 |
|
TRUE FORGE PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 9, 1999 |
|
TULSYAN NEC LTD Vs. CCE
|
March 22, 1999 |
|
TUNGABHADRA PULP AND BOARDS MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 1999 |
|
TWENTY FIRST CENTURY ELECTRONICS Vs. COMMR. OF C. EX.
|
April 20, 1999 |
|
TWINCITY GLASS PVT. LTD Vs. CCE
|
March 30, 1999 |
|
U P STATE BRIDGE CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 1999 |
|
U.K. MACHINE TOOLS PVT. LTD Vs. COMMR. OF C. EX.
|
September 21, 1999 |
|
U.P. ALLOYS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 6, 1999 |
|
U.P. ALLOYS (P) LTD Vs. COMMISSIONER OF C. EX.
|
May 10, 1999 |
|
U.P. INSTRUMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 1999 |
|
U.P. STATE AGRO IND. CORPN. LTD Vs. COMMISSIONER OF C. EX.
|
September 17, 1999 |
|
U.P. STATE ELECTRICITY BOARD Vs. COLLECTOR OF C. EX.
|
December 1, 1999 |
|
U.P. STATE ELECTRICITY BOARD Vs. CCE, ALLAHABAD
|
September 7, 1999 |
|
U.P. STATE SUGAR CORPN. LTD Vs. COMMISSIONER OF C. EX.
|
October 7, 1999 |
|
U.P. STATE SUGAR CORPN. LTD Vs. COMMISSIONER OF C. EX.
|
September 20, 1999 |
|
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
|
December 29, 1999 |
|
U.P. STATE SUGAR CORPRATION. LTD Vs. COMMISSIONER OF C. EX.
|
June 21, 1999 |
|
U.P. STATE TEXTILE CORPORATION Vs. COLLECTOR OF C. EX.
|
October 1, 1999 |
|
U.P. TWIGA FIBERGLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 1999 |
|
U.P. TWIGA FIBERGLASS LTD Vs. COMMISSIONER OF C. EX.
|
December 1, 1999 |
|
U.P. TWIGA FIBRE GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 1999 |
|
UDAIPUR POLYSACKS LTD Vs. COMMISSIONER OF C. EX.
|
October 28, 1999 |
|
UKAI PRADESH SAHAKARI KHAND UDYOG MANDLI LTD. Vs. CCE, SURAT
|
May 17, 1999 |
|
ULTRAMARINE AND PIGMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 5, 1999 |
|
UMA MERCANTILE PVT. LTD Vs. COMMISSIONER OF CUSTOMS
|
November 11, 1999 |
|
UMANATH PRASAD Vs. C C P INB
|
November 10, 1999 |
|
UMASHANKAR SOMANI INDUSTRIAL Vs. CC
|
August 18, 1999 |
|
UMEDICA LABORATORIES PVT LTD Vs. COMMISSIONER OF C EX
|
March 31, 1999 |
|
UMESH CHANDER RAMESH CHANDER & CO. Vs. CC
|
October 22, 1999 |
|
UNICHEM LABORATORIES LTD Vs. COMMISSIONER OF C. EX.
|
October 20, 1999 |
|
UNICURE PHARMACEUTICALS Vs. COLLECTOR OF C. EX.
|
August 2, 1999 |
|
UNIK TRADERS Vs. COMMISSIONER OF CUSTOMS
|
July 29, 1999 |
|
UNIMETAL ISPAT LTD Vs. CCE
|
June 22, 1999 |
|
UNION CARBIDE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
|
January 21, 1999 |
|
UNION QUALITY PLASTICS PVT. LTD. Vs. CCE
|
August 13, 1999 |
|
UNIQUE ERECTORS (GUJARAT) PVT. LTD. Vs. CCE
|
March 11, 1999 |
|
UNIQUE PHOTO OFFSET SERVICES Vs. CCE
|
April 13, 1999 |
|
UNISILK LTD Vs. COMMISSIONER OF CUSTOMS
|
July 5, 1999 |
|
UNITED ENGINEERS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 20, 1999 |
|
UNITED REPACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 1999 |
|
UNITED STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 17, 1999 |
|
UNIVERSAL CANS AND CONTAINERS Vs. COLLECTOR OF C EX.
|
March 1, 1999 |
|
UNIVERSAL CHEMICAL (INDIA) Vs. COLLECTOR OF CENTRAL EXCISE
|
January 7, 1999 |
|
UNIVERSAL CONTAINERS PVT LTD Vs. COMMR OF C EX
|
November 11, 1999 |
|
UNIVERSAL DYEING AND PRINTING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 6, 1999 |
|
UNIVERSAL FILTRATION CO. Vs. COLLECTOR OF C. EX.
|
October 22, 1999 |
|
UNIVERSAL GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 1999 |
|
UNIVERSAL INDUSTRIES Vs. CCE
|
July 26, 1999 |
|
UNIVERSAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 1999 |
|
UNIVERSAL SILICON AND LUBRICANTS Vs. COMMISSIONER OF C. EX.
|
October 1, 1999 |
|
UNIVERSAL WIRE INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
February 5, 1999 |
|
UPPER DOAB SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 1999 |
|
URVASHI ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 20, 1999 |
|
USAN LABORATORIES PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
USHA BELTRON LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 31, 1999 |
|
USHA INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C. EX.
|
November 2, 1999 |
|
USHA MARTIN INDUSTRIES LTD. Vs. C.C.E.
|
July 14, 1999 |
|
USHA MARTIN TELEKOM LIMITED Vs. COMMISSIONER OF CUSTOMS
|
June 18, 1999 |
|
USHMA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 1999 |
|
USV LTD Vs. CC ACC
|
May 7, 1999 |
|
UTKAL CONTAINERS AND CLOSURES P LTD Vs. C C E
|
August 25, 1999 |
|
UTTAM STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
February 11, 1999 |
|
V I P ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 22, 1999 |
|
V I P INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 16, 1999 |
|
V. THOTHATRI Vs. CCE, MADURAI
|
September 14, 1999 |
|
V.B.C. INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 1999 |
|
V.I.P. INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 20, 1999 |
|
V.I.P. INDUSTRIES LTD. Vs. CCE, AURANGABAD
|
June 10, 1999 |
|
V.K. INDUSTRIES Vs. COLLECTOR OF C. EX.
|
September 23, 1999 |
|
V.S.T. INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 3, 1999 |
|
V.V.E. FORWARDING SERVICES Vs. COMMISSIONER OF CUSTOMS
|
September 24, 1999 |
|
V.V.S CONCAST ROLLING Vs. COMMISSIONER OF C. EX.
|
July 2, 1999 |
|
VANDANA STEEL PRIVATE LTD Vs. COMMISSIONER OF C. EX.
|
May 13, 1999 |
|
VAPI RUBBER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
June 9, 1999 |
|
VARANASI DOMESTIC APPLIANCES Vs. COLLR. OF C. EX.
|
September 14, 1999 |
|
VARDHAMAN POLYMER INDUS. Vs. CCE
|
August 18, 1999 |
|
VARDHMAN SPG. AND GEN. MILLS LTD Vs. COMMR. OF C. EX.
|
November 3, 1999 |
|
VARDHMAN SPG. AND GENERAL MILLS LTD. Vs. COMMR. OF C. EX.
|
August 31, 1999 |
|
VARDHMAN SPINNING AND GENERAL Vs. C.C.E.
|
June 10, 1999 |
|
VARMA INDUSTRIALS LTD Vs. COMMR. OF C. EX.
|
March 25, 1999 |
|
VARMA PHARMACY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 1999 |
|
VARSHA STEEL ROLLING MILLS LTD Vs. CCE
|
March 11, 1999 |
|
VASANTRAO DADA PATIL SSK LTD Vs. COMMR OF C EX
|
September 28, 1999 |
|
VASU PHARMACEUTICALS PVT LTD Vs. COMMR OF CEN EX
|
January 13, 1999 |
|
VASU PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
April 12, 1999 |
|
VAX INSTITUTE LABORATORY LTD Vs. COMMISSIONER OF C EX
|
March 12, 1999 |
|
VAZ FORWARDING LTD Vs. COMMISSIONER OF CUSTOMS
|
November 10, 1999 |
|
VEE BEE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
June 10, 1999 |
|
VEG OILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 22, 1999 |
|
VEGETABLE VITAMIN FOODS CO LTD Vs. COMMISSIONER OF C EX
|
July 27, 1999 |
|
VENKYS FAST FOOD DIV. OF VENKATESHWARA HATCHERIES LTD. Vs. CCE
|
April 23, 1999 |
|
VENLON POLYESTER FILM LTD Vs. COMMISSIONER OF C. EX.
|
June 24, 1999 |
|
VENTRI BIOLOGICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 31, 1999 |
|
VENUS CASTINGS (P) LTD. Vs. CCE
|
May 13, 1999 |
|
VENUS CHEMICALS Vs. CCE
|
June 4, 1999 |
|
VENUS SUGAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 1999 |
|
VERMA FROST Vs. COLLECTOR OF CENTRAL EXCISE
|
December 24, 1999 |
|
VERSATILE ENTERPRISES PVT. LTD Vs. COLLECTOR OF C. EX.
|
October 20, 1999 |
|
VESPA CAR CO. Vs. C.C.E.
|
August 6, 1999 |
|
VICTORIA MILLS LTD Vs. CCE
|
August 26, 1999 |
|
VIDEOCOMP ELECTRONICS Vs. COMMISSIONER OF C EX
|
May 14, 1999 |
|
VIDEOCON INTERNATIONAL LTD. Vs. CCE
|
March 16, 1999 |
|
VIJAYA CLEARING AND FORWARDING Vs. COMMR. OF C. EX.
|
November 4, 1999 |
|
VIKAS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 1999 |
|
VIKASH METROLL PRIVATE LTD Vs. COMMR. OF C. EX.
|
August 2, 1999 |
|
VIKASH STEEL TRADERS Vs. C.C.E.
|
August 11, 1999 |
|
VIKING POWER PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 15, 1999 |
|
VIKRAM ISPAT Vs. CCE
|
July 22, 1999 |
|
VIKRANT TYRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 1999 |
|
VIKRANT TYRES LTD. Vs. CCE, BANGALORE-III
|
October 20, 1999 |
|
VIMAL ALLOYS (P) LTD Vs. COLLECTOR OF C. EX.
|
August 9, 1999 |
|
VIMALCHAND K. JAIN Vs. CC (PREV)
|
April 9, 1999 |
|
VINAY TOOLS TRADERS Vs. CC
|
April 29, 1999 |
|
VINDHYA TELELINKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 18, 1999 |
|
VINDHYA TELELINKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 13, 1999 |
|
VINDHYACHAL SYNTHETICS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
January 18, 1999 |
|
VINOD KR. JAILAL AGARWAL Vs. COLLECTOR OF CENTRAL EXCISE
|
April 8, 1999 |
|
VINOD KUMARI DEVI Vs. COMMISSIONER OF C. EX.
|
July 12, 1999 |
|
VINOD LACHWANI AND MURLI CHAINANI Vs. C C P
|
November 30, 1999 |
|
VIP ZIP COMPANY Vs. COMMISSIONER OF CUSTOMS
|
September 9, 1999 |
|
VIPIN CHOWDHARY Vs. COMMISSIONER OF CUSTOMS
|
September 10, 1999 |
|
VIRGO STEEL AND ASSOCIATED CEMENT Vs. COMMISSIONER OF CUSTOMS
|
September 14, 1999 |
|
VISEN INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 14, 1999 |
|
VISHAL FOOTWEAR LTD Vs. COMMISSIONER OF CUSTOMS
|
August 4, 1999 |
|
VISHAL ROADWAYS INDIA Vs. COMMISSIONER OF CUSTOMS
|
July 6, 1999 |
|
VISHVA VISHAL ENGINEERING LTD Vs. COMMR. OF C. EX.
|
March 5, 1999 |
|
VISHWA RATTAN REFRACTORIES (P) Vs. COLLECTOR OF C. EX.
|
May 14, 1999 |
|
VISU ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 1999 |
|
VIVEK AUTOMOBILES LTD Vs. COMMISSIONER OF CUSTOMS
|
August 26, 1999 |
|
VIZAG SHIPPING AND METAL Vs. COMMISSIONER OF CC
|
November 26, 1999 |
|
VOLTAS LIMITED Vs. CCE
|
March 24, 1999 |
|
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 1999 |
|
VOLTAS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 1, 1999 |
|
VOLTAS LTD - ALLWYN LTD Vs. COMMISSIONER OF C. EX.
|
January 8, 1999 |
|
WADCO PACKAGING P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 1999 |
|
WADCO PACKAGING PVT LTD Vs. COMMISSIONER OF C EX
|
February 3, 1999 |
|
WADHWA POLY FOAM (P) LTD Vs. COMMR. OF CUS. AND C. EX.
|
August 9, 1999 |
|
WADHWA POLYFOAM P. LTD Vs. COMMISSIONER OF C. EX.
|
January 12, 1999 |
|
WARREN LABORATORIES LTD Vs. COMMISSIONER OF C EX
|
September 14, 1999 |
|
WARYAM STEEL CASTINGS LTD. Vs. CCE
|
March 8, 1999 |
|
WASON AND COMPANY Vs. COMMISSIONER OF C. EX.
|
August 31, 1999 |
|
WEARWELL TYRE AND TUBES (P) LTD Vs. COMMISSIONER OF C. EX.
|
June 18, 1999 |
|
WELDCUT EQUIPMENT INDUSTRIES Vs. COLLECTOR OF C. EX., BOMBAY
|
March 31, 1999 |
|
WELMELT STEEL CAST (PVT.) LTD Vs. CCE
|
September 24, 1999 |
|
WEST BENGAL PLYWOOD AND ALLIED PRODUCTS LTD Vs. C C E
|
July 1, 1999 |
|
WESTERN INDIA FABRICATORS Vs. COLLECTOR OF C. EX.
|
October 28, 1999 |
|
WESTERN INDIA SPG AND MFG MILLS Vs. COMMISSIONER OF C EX
|
May 20, 1999 |
|
WESTON COMPONENTS LTD Vs. COMMISSIONER OF CUSTOMS
|
August 20, 1999 |
|
WESTON COMPONENTS LTD Vs. CC
|
February 23, 1999 |
|
WINDING MACHINERY TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 2, 1999 |
|
WINSOME DRILL Vs. COLLECTOR OF CENTRAL EXCISE
|
March 30, 1999 |
|
WINTER MILLS LTD. AND ORS. Vs. CCE
|
March 15, 1999 |
|
WIPRO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 1999 |
|
WIPRO LTD Vs. COMMISSIONER OF C EX AND CUS
|
January 12, 1999 |
|
WIRSA SINGH & ANR. Vs. CC
|
August 19, 1999 |
|
WOCKHARDT LTD. Vs. CCE
|
March 15, 1999 |
|
WOCKHARDT PVT. LTD Vs. COLLECTOR OF C. EX.
|
January 12, 1999 |
|
WOCKHERDT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 5, 1999 |
|
WOOD POLYMER LTD. Vs. CCE, SURAT
|
March 16, 1999 |
|
WORKWELL ENGINEERING CO. Vs. COMMISSIONER OF C. EX.
|
April 21, 1999 |
|
WORTHLY PLYWOOD LTD Vs. COMMISSIONER OF C EX
|
March 8, 1999 |
|
X-RAY DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS
|
February 16, 1999 |
|
XEROGRAPHERS LTD Vs. COMMISSIONER OF C. EX.
|
March 16, 1999 |
|
XPRO INDIA Vs. COMMISSIONER OF CUSTOMS
|
September 10, 1999 |
|
YAXON PHARMACEUTICALS (P) LTD Vs. ADDL. COMMISSIONER OF CENTRAL
|
December 13, 1999 |
|
YOGESH N. MEHTA AND ANR. Vs. CCE
|
April 15, 1999 |
|
YOGI INDUSTRIES PVT. LTD Vs. COLLECTOR OF CUSTOMS
|
March 9, 1999 |
|
YORK EXPORTS Vs. CC
|
January 7, 1999 |
|
YUIL MEASURES INDIA LTD Vs. CC
|
June 18, 1999 |
|
ZANDU PHARMACEUTICALS Vs. COMMISSIONER OF C EX
|
April 7, 1999 |
|
ZENITH COMPUTER LTD. Vs. CC, GOA
|
December 15, 1999 |
|
ZETOR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 2, 1999 |
LOGIN