|
A B KUNDU Vs. COLLECTOR OF CUSTOMS
|
April 27, 1998 |
|
A ONE ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
November 27, 1998 |
|
A S ROTOTECH LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 14, 1998 |
|
A.S. CYCLE INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
November 30, 1998 |
|
AAREM CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 1998 |
|
ABC INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
April 23, 1998 |
|
ABS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 1998 |
|
ACCESS BUSINESS MACHINES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 1998 |
|
ADDIS CAPSULATION AND Vs. COLLR. OF C. EX.
|
August 10, 1998 |
|
ADDISON PAINTS AND CHEMICALS LTD Vs. COMMR OF C EX
|
December 9, 1998 |
|
ADITYA IRON AND STEEL CO P LTD Vs. COMMISSIONER OF CUSTOMS
|
November 2, 1998 |
|
AEGIS CHEMICAL INDUS. LTD Vs. COMMISSIONER OF C. EX.
|
December 21, 1998 |
|
AGARPARA JUTE MILLS LTD. Vs. COLLR. OF CUS. (PREV.), CALCUTTA
|
December 8, 1998 |
|
AGARWAL STEEL TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 6, 1998 |
|
AHINSA CHEMICAL P LTD Vs. COMMISSIONER OF CENTRAL EX
|
November 6, 1998 |
|
AHMED ALI KHAN Vs. COMMISSIONER OF CUSTOMS P
|
May 20, 1998 |
|
AJIT INDIA PVT LTD Vs. CCE
|
January 1, 1998 |
|
ALBERT DAVID LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 1998 |
|
ALBRIGHT MORARJI AND PANDIT LTD Vs. COMMISSIONER OF C. EX.
|
June 16, 1998 |
|
ALDECOR (P) LTD. Vs. CCE
|
December 31, 1998 |
|
ALFRED HERBERT INDIA LTD Vs. COMMISSIONER OF C EX
|
September 2, 1998 |
|
ALNOORI TOBACCO PRODUCTS Vs. COLLECTOR OF C EX
|
March 5, 1998 |
|
ALUFLUORIDE LTD Vs. COMMISSIONER OF C EX
|
January 29, 1998 |
|
ALUMINIUM POWDER COMPANY LTD Vs. COMMISSIONER OF C EX
|
January 6, 1998 |
|
AMAR DYE CHEM. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 27, 1998 |
|
AMAR FORGINGS LTD Vs. COLLECTOR OF C. EX.
|
October 21, 1998 |
|
AMARJIT SINGH Vs. COMMISSIONER OF CUSTOMS APPEALS
|
March 17, 1998 |
|
AMERICAN REFRIGERATOR CO LTD Vs. COLLECTOR OF C EX
|
February 25, 1998 |
|
AMITECH PVT LTD Vs. CCE
|
March 24, 1998 |
|
AMOD TRANSFORMERS Vs. CCE, VADODARA
|
August 4, 1998 |
|
ANDHRA PRADESH PAPER MILLS LTD Vs. C C AND C EX A
|
June 23, 1998 |
|
ANGHINGHU NICE TOBACCO FIRM Vs. CCE
|
September 11, 1998 |
|
ANIL FIREWORKS FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1998 |
|
ANIL KUMAR JAIN AND PIYUSH KUMAR JAIN Vs. COMMR. OF CVS.
|
December 31, 1998 |
|
ANITA FLUXES ALLOY SPECIALITY PVT LTD Vs. COMMISSIONER OF C EX
|
January 22, 1998 |
|
ANJALI TRANSPRINTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 1998 |
|
ANTARTIC INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
August 4, 1998 |
|
ANUJA LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 27, 1998 |
|
ANZ OVERSEAS Vs. COMMISSIONER OF CUSTOMS
|
April 24, 1998 |
|
APCOTEX LATTICES LTD Vs. COMMISSIONER OF C EX
|
June 12, 1998 |
|
APEEJAY LTD Vs. COMMISSIONER OF CUSTOMS
|
April 16, 1998 |
|
APOLLO TYRES LTD Vs. COMMISSIONER OF C EX
|
February 3, 1998 |
|
ARDIL SURGICAL CO PVT LTD Vs. COMMR OF CUSTOMS
|
August 1, 1998 |
|
AROMATE CAL PRIVATE LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 10, 1998 |
|
ARTI STEELS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 10, 1998 |
|
ARUN S KAIGAONKAR Vs. COMMISSIONER OF CUSTOMS P
|
October 17, 1998 |
|
ARUNACHAL PLYWOOD INDUS LTD Vs. COLLR OF C EX AND CUS
|
May 12, 1998 |
|
ARVIND MECHANICAL AND ELECT ENGG P LTD Vs. COMMR OF C EX
|
January 9, 1998 |
|
ARVIND MILLS LTD (ANKUR Vs. C.C.E. AND C.
|
December 18, 1998 |
|
ARYL PHARMACEUTICALS Vs. CCE
|
March 23, 1998 |
|
ASCU INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
|
October 13, 1998 |
|
ASEA BROWN BOVERI LTD Vs. COMMISSIONER OF C EX
|
May 29, 1998 |
|
ASEA BROWN BOVERI LTD Vs. COMMR OF C EX
|
May 29, 1998 |
|
ASEPACK (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 1998 |
|
ASHIM DAS Vs. COMMISSIONER OF CUSTOMS PREV
|
March 12, 1998 |
|
ASHIT P PARIKH Vs. COMMISSIONER OF CUSTOMS
|
December 14, 1998 |
|
ASHOK ARC Vs. COMMISSIONER OF C EX
|
December 22, 1998 |
|
ASHOK ARC Vs. COLLECTOR OF CENTRAL EXCISE
|
May 19, 1998 |
|
ASHOK INDIA AGRO PRODUCTS Vs. COMMR OF C EX AND CUS
|
November 24, 1998 |
|
ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
February 3, 1998 |
|
ASHOK KUMAR Vs. COLLECTOR OF CUSTOMS
|
December 4, 1998 |
|
ASHOKA ELECTRONICS CORPORATION Vs. COMMR OF CUS
|
March 4, 1998 |
|
ASHWANI AND ASSOCIATES Vs. COLLECTOR OF CUSTOMS
|
December 7, 1998 |
|
ASIAN CHEMICAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 30, 1998 |
|
ASIAN CHEMICAL WORKS Vs. COMMISSIONER OF C EX
|
July 28, 1998 |
|
ASMACO PLASTIC INDUSTRIES Vs. COMMISSIONER OF C EX
|
January 8, 1998 |
|
ASSAM COTTON MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 22, 1998 |
|
ASSAM FRONTIER WOOD PRODUCTS Vs. COLLECTOR OF C EX
|
May 1, 1998 |
|
ASSOCIATED BUSINESS ENTERPRISES Vs. CCE
|
September 7, 1998 |
|
ASSOCIATED CEMENT CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 1, 1998 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. COMMR OF C EX
|
June 23, 1998 |
|
ASSOCIATED CEMENT COS LTD Vs. COMMISSIONER OF C EX
|
March 26, 1998 |
|
ASSOCIATED CEMENTITIOUS INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 26, 1998 |
|
ASSTT. EXECUTIVE ENGINEER Vs. COLLR. OF C. EX.
|
July 13, 1998 |
|
AURO ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
August 5, 1998 |
|
AUROELECTRONICS Vs. COMMISSIONER OF CUSTOMS
|
August 5, 1998 |
|
AUTO KNIGHT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 1998 |
|
AUTOMOTIVE RUBBER AND CO Vs. C C E
|
August 17, 1998 |
|
AVERY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 1998 |
|
AZAD TRANSPORT CO PVT LTD Vs. COMMR OF CUSTOMS PREV
|
November 19, 1998 |
|
B M CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 1998 |
|
B S CONTAINERS PVT LTD Vs. CC
|
August 21, 1998 |
|
BAIF LABORATORIES Vs. CCE, PUNE
|
June 17, 1998 |
|
BAJAJ AUTO LIMITED Vs. COMMISSIONER OF C EX AND CUS
|
June 25, 1998 |
|
BAJAJ INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
January 12, 1998 |
|
BAKUL CHEMICALS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1998 |
|
BALKRISHNA PEN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 13, 1998 |
|
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 14, 1998 |
|
BALLARPUR INDUSTRIES LTD Vs. C C E
|
July 20, 1998 |
|
BALSARA HYGIENE PRODUCTS LTD Vs. COLLECTOR OF C. EX.
|
November 11, 1998 |
|
BANASKANTHA DISTT. CO-OP. MILK Vs. C.C.E.
|
April 17, 1998 |
|
BANGALORE MACHINERY MFT P LTD Vs. COMMR OF C EX
|
November 24, 1998 |
|
BASF INDIA LTD Vs. COMMISSIONER OF C EX
|
June 13, 1998 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 1998 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 1998 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
|
January 16, 1998 |
|
BATA INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, NEW DELHI
|
December 1, 1998 |
|
BATA INDIA LTD. Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA-I
|
December 17, 1998 |
|
BATLIBOI AND CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 1998 |
|
BATLIBOI AND CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 27, 1998 |
|
BAVAN JIVA BHARADIA Vs. COMMISSIONER OF CUSTOMS
|
July 31, 1998 |
|
BECTON DICKINSON Vs. COMMISSIONER OF CUSTOMS
|
June 16, 1998 |
|
BEEKAY STEEL INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
November 30, 1998 |
|
BENARA BEARINGS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 1, 1998 |
|
BENGAL WATERPROOF LTD Vs. COMMISSIONER OF C EX
|
April 1, 1998 |
|
BEZEL PHARMA (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 9, 1998 |
|
BHANDARY METALLURGICAL CORPN LTD Vs. COMMR OF C EX
|
December 15, 1998 |
|
BHANDARY METALLURGICAL CORPN LTD Vs. COMMR OF C EX
|
June 29, 1998 |
|
BHANSALI ENGG. POLYMERS LTD Vs. COLLECTOR OF C. EX.
|
July 10, 1998 |
|
BHARAT ARTIFICIAL STONE WORKS Vs. COMMISSIONER OF C. EX.
|
December 2, 1998 |
|
BHARAT CONTAINERS NAGPUR PVT LTD Vs. COMMR OF C EX
|
December 7, 1998 |
|
BHARAT GEAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 1998 |
|
BHARAT GEARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 6, 1998 |
|
BHARAT PETROLEUM CORPN LTD Vs. COMMISSIONER OF C EX
|
December 22, 1998 |
|
BHARAT RADIATORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 10, 1998 |
|
BHARAT SURGICAL CO Vs. CC
|
August 17, 1998 |
|
BHARTI CELLULAR LTD Vs. COLLECTOR OF C. EX.
|
December 15, 1998 |
|
BHERUMAL SHAMANDAS Vs. COLLECTOR OF CUS AND EX P
|
October 16, 1998 |
|
BHORUKA DRUMS AND ALLIED P LTD Vs. COMMR OF C EX
|
April 3, 1998 |
|
BHUWALKA STEEL INDUSTRIES LTD Vs. COMMR OF C EX
|
February 3, 1998 |
|
BIHAR ALLOY STEELS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 20, 1998 |
|
BIHAR FOUNDRY AND ENGG WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 14, 1998 |
|
BIJOY PAUL Vs. COMMISSIONER OF CUSTOMS P
|
September 2, 1998 |
|
BINANI ZINC LTD Vs. COMMISSIONER OF CUSTOMS
|
January 12, 1998 |
|
BIO FOODS PVT. LTD. Vs. CCE
|
August 10, 1998 |
|
BIRLA CORP LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 6, 1998 |
|
BIRLA CORPN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 20, 1998 |
|
BLUE STAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 1998 |
|
BOC INDIA LTD Vs. COMMISSIONER OF C EX
|
November 16, 1998 |
|
BOMBAY METAL AND ALLOYS MFG CO LTD Vs. COMMR OF C EX
|
June 9, 1998 |
|
BOMBAY OXYGEN CORPN LTD Vs. CCE
|
May 12, 1998 |
|
BOMBAY TUBES AND CONTAINERS Vs. CCE
|
February 20, 1998 |
|
BOMBAY TYRE TREADS Vs. ADDL COMMISSIONER OF CENTRAL EXCISE
|
January 7, 1998 |
|
BOVING FOURESS LTD Vs. COMMISSIONER OF C EX
|
March 17, 1998 |
|
BRAKES INDIA LTD Vs. CC
|
July 10, 1998 |
|
BRINDAVAN ALLOYS LTD Vs. COMMISSIONER OF CUSTOMS
|
May 28, 1998 |
|
BRITISH PHYSICAL LABORATORIES I LTD Vs. COMMR OF C EX
|
August 27, 1998 |
|
BRYTEX AUTO INDUSTRIES (P) LTD Vs. COLLECTOR OF C. EX.
|
August 21, 1998 |
|
BUILDWELL MACHINES INDIA Vs. COMMISSIONER OF C EX
|
June 1, 1998 |
|
BURNS PHILP INDIA LTD Vs. COMMISSIONER OF C EX
|
February 2, 1998 |
|
BUSSA OVERSEAS AND PROPERTIES LTD Vs. CC
|
July 16, 1998 |
|
C C AND C EX Vs. USHA IRON AND FERRON METALS CORP LTD
|
February 5, 1998 |
|
C C E Vs. USHA MARTIN INDUSTRIES
|
June 26, 1998 |
|
C C E Vs. EMDET JAMSHEDPUR P LTD
|
July 21, 1998 |
|
C C E Vs. UTKAL FOUNDRY AND ENGINEERING CO LTD
|
June 29, 1998 |
|
C C E Vs. BHAGWATI PD AGARWALL ENGG WORKS P LTD
|
October 16, 1998 |
|
C C E Vs. EMDET P LTD
|
August 20, 1998 |
|
C C E Vs. PAHARPUR COOLING TOWERS LTD
|
August 31, 1998 |
|
C C E Vs. SRI RAJAGANAPATHY STEELS
|
March 16, 1998 |
|
C C E Vs. SONA CHEMICALS
|
November 2, 1998 |
|
C C E AND CUSTOMS Vs. INDIA CEMENTS LIMITED
|
July 17, 1998 |
|
C C EX Vs. USHA MARTIN INDUSTRIES LTD
|
August 4, 1998 |
|
C C PREV Vs. PRECIOUS CARRYING CORPN LTD
|
August 14, 1998 |
|
C J JOSHI AND SONS Vs. COMMISSIONER OF CUSTOMS
|
May 5, 1998 |
|
C.C. Vs. BRIGHT OPTICALS AND SCIENTIFIC
|
December 7, 1998 |
|
C.C.E. Vs. RADHEKRISHNA PLASTIC INDUSTRIES
|
December 9, 1998 |
|
CADBURY INDIA LTD Vs. COMMISSIONER OF C EX
|
August 7, 1998 |
|
CADBURY INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 24, 1998 |
|
CADILA LABORATORIES LTD. Vs. CCE
|
December 22, 1998 |
|
CALCUTTA CHEMICAL CO LTD Vs. CCE
|
July 20, 1998 |
|
CALCUTTA LAMINATING INDUSTRIES Vs. COMMR OF CUSTOMS
|
May 1, 1998 |
|
CAMLIN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 16, 1998 |
|
CAPRIHANS INDIA LIMITED Vs. CCE
|
December 7, 1998 |
|
CARBORUNDUM UNIVERSAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 5, 1998 |
|
CARBORUNDUM UNIVERSAL LTD Vs. COMMR OF C EX
|
September 25, 1998 |
|
CARBORUNDUM UNIVERSAL LTD Vs. COMMR OF C EX APPEALS
|
November 19, 1998 |
|
CARPONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 1998 |
|
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 1998 |
|
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 1998 |
|
CC Vs. CABLE CORPN OF INDIA LTD
|
February 4, 1998 |
|
CC Vs. KIRLOSKAR CUMMINS LTD
|
March 4, 1998 |
|
CC Vs. ELDER PHARMACEUTICAL
|
March 4, 1998 |
|
CC Vs. CARPET HOUSE
|
December 4, 1998 |
|
CC Vs. UNI ABEX ALLOY PRODUCTS LTD.
|
July 20, 1998 |
|
CC Vs. ORISSA MINING CORPN.
|
November 27, 1998 |
|
CC Vs. FABRICO
|
August 11, 1998 |
|
CC Vs. G M MITTAL STAINLESS STEEL LTD
|
August 26, 1998 |
|
CC Vs. FAMOUS AUTO INDUSTRIES
|
March 3, 1998 |
|
CC Vs. ABHAY TRADERS
|
January 12, 1998 |
|
CC Vs. UNIVERSAL CANS AND CONTAINERS LTD
|
August 28, 1998 |
|
CC Vs. JAI BHAWANI CONCAST LTD
|
August 31, 1998 |
|
CC Vs. HINDALCO INDUSTRIES LTD
|
July 27, 1998 |
|
CC Vs. CENTRE FOR WATER RESEARCH
|
July 29, 1998 |
|
CC Vs. B ARUN KUMAR AND CO
|
February 2, 1998 |
|
CC(P) Vs. JAYANTILAL CHOKSHI AND CO. AND
|
December 29, 1998 |
|
CCE Vs. WIPRO INFORMATION TECHNOLOGY
|
October 27, 1998 |
|
CCE Vs. CHEM EQUIP LTD
|
August 10, 1998 |
|
CCE Vs. GREAT OASIS ENTERPRISES P LTD
|
August 24, 1998 |
|
CCE Vs. HARINAGAR SUGAR MILLS
|
April 4, 1998 |
|
CCE Vs. GEBBS DATA PRODUCT P LTD
|
April 2, 1998 |
|
CCE Vs. SUNWAY I P LTD
|
February 13, 1998 |
|
CCE Vs. CROWN TOBACCO CO
|
June 18, 1998 |
|
CCE Vs. INDIAN DYESTUFF INDUSTRIES
|
June 19, 1998 |
|
CCE Vs. RAM DECORATIVE AND INDUSTRIES LTD
|
February 13, 1998 |
|
CCE Vs. CROWN TOBACCO CO
|
February 18, 1998 |
|
CCE Vs. WELD FLUX INDUSTRIES
|
December 31, 1998 |
|
CCE Vs. LARSEN AND TOUBRO LTD.
|
January 23, 1998 |
|
CCE Vs. I.T.C. LTD.
|
August 4, 1998 |
|
CCE Vs. SHIVALIK ELECTRIC EQUIPMENTS
|
December 21, 1998 |
|
CCE Vs. R.K. SETH WIRE INDUSTRIES
|
July 1, 1998 |
|
CCE Vs. RATHNA INDUSTRIALS
|
August 27, 1998 |
|
CCE Vs. HYDRAULIC HOSE P LTD
|
April 27, 1998 |
|
CCE Vs. MADRAS FERTILIZERS LTD
|
March 30, 1998 |
|
CCE Vs. AARTI ENTERPRISES
|
January 23, 1998 |
|
CCE Vs. BROWN BOX
|
January 23, 1998 |
|
CCE Vs. TALBROS AUTOMOTIVE COMPONENTS
|
March 26, 1998 |
|
CCE Vs. NOVA AND CO.
|
August 4, 1998 |
|
CCE Vs. TALBROS AUTOMOTIVE CO. LTD.
|
August 4, 1998 |
|
CCE Vs. D.M. WOODHEAD
|
July 28, 1998 |
|
CCE Vs. HICKSON AND DADAJEE LTD
|
January 23, 1998 |
|
CCE Vs. MARSHAL ENGINEERING WORKS
|
January 29, 1998 |
|
CCE Vs. PARLE PRODUCTS LTD
|
March 6, 1998 |
|
CCE Vs. PARLE PRODUCTS P LTD
|
March 26, 1998 |
|
CCE AND C Vs. CANTER PHARMACEUTICALS P LTD
|
September 22, 1998 |
|
CCE AND C Vs. MERRY WEATHER FOOD PRODUCTS LTD
|
December 21, 1998 |
|
CCE AND CUS Vs. EUPHORIC PHARMACEUTICALS PVT LTD
|
January 7, 1998 |
|
CCE, AHMEDABAD Vs. CHOICE LABORATORIES
|
August 4, 1998 |
|
CCE, AHMEDABAD Vs. EXECUTIVE ENGINEER, M.S.E.B. AMBAJOGAI WORKSHOP
|
January 23, 1998 |
|
CCE, CHANDIGARH Vs. BHARATI TELECOM LTD.
|
February 24, 1998 |
|
CCE, CHANDIGARH Vs. RASAN DETERGENTS
|
June 16, 1998 |
|
CCE, JAIPUR Vs. MAN STRUCTURALS LTD.
|
April 17, 1998 |
|
CCE, JAIPUR Vs. SWASTIKA SUITINGS LTD.
|
July 1, 1998 |
|
CCE, JAIPUR Vs. J.K. WHITE CEMENT WORKS
|
August 10, 1998 |
|
CCE, MEERUT Vs. MOHAN CRYSTAL GLASS WORKS
|
October 28, 1998 |
|
CDC CARBOLINE INDIA PVT LTD Vs. COMMISSIONER OF C EX
|
July 17, 1998 |
|
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 1998 |
|
CEAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 1998 |
|
CEAT LTD Vs. CC
|
January 16, 1998 |
|
CENTRAL COALFIELDS LTD Vs. COLLECTOR OF C EX
|
February 4, 1998 |
|
CENTURY LAMINATING CO. LTD Vs. COMMISSIONER OF C. EX.
|
October 9, 1998 |
|
CENTURY RAYON Vs. CCE
|
October 6, 1998 |
|
CERAMIC DECORATORS LTD Vs. COLLECTOR OF CUSTOMS
|
April 17, 1998 |
|
CHALTHAN VIGHAG KHAND UDYOG SAHAKARI MANDLI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 1998 |
|
CHAMUNDI STEEL CASTINGS INDIA LTD Vs. COMMR OF C EX
|
July 23, 1998 |
|
CHANDILYA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 1998 |
|
CHANDRA KANTA SHAW Vs. COMMISSIONER OF CUSTOMS
|
February 2, 1998 |
|
CHANDRAS CHEMICAL INDUSTRIES Vs. COLLECTOR OF C EX
|
March 12, 1998 |
|
CHARIOT CEMENT COMPANY Vs. COMMISSIONER OF C EX
|
August 5, 1998 |
|
CHEMICAL ENGG CORPORATION P LTD Vs. COMMR OF C EX
|
June 19, 1998 |
|
CHEMPRO EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
April 21, 1998 |
|
CHERYL LABORATORIES PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 30, 1998 |
|
CHLORIDE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
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April 29, 1998 |
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CHOWGULE BROTHERS LTD Vs. COMMISSIONER OF CUSTOMS PREV
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May 22, 1998 |
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CIBATUL LIMITED Vs. COMMISSIONER OF CUSTOMS
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June 4, 1998 |
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CIMMCO LTD. Vs. COLLECTOR OF CENTRAL EXCISE
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June 18, 1998 |
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CLASSIC PLASTICS PVT LTD Vs. COMMISSIONER OF C EX
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August 7, 1998 |
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CMS COMPUTERS PVT LTD Vs. COMMISSIONER OF C EX
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November 24, 1998 |
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COCHIN REFINERIES LTD Vs. COMMISSIONER OF CUSTOMS
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November 24, 1998 |
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COLLECTOR OF C EX Vs. SWASTIK COATERS PVT LTD
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August 7, 1998 |
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COLLECTOR OF C EX Vs. PHILIPS CARBON BLACK LTD
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August 12, 1998 |
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COLLECTOR OF C EX Vs. USHA MARTIN INDUSTRIES LTD
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August 5, 1998 |
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COLLECTOR OF C EX Vs. ASHOKA SYNTHETICS LTD
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June 22, 1998 |
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COLLECTOR OF C EX Vs. JAYSHREE CHEMICALS LTD
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June 3, 1998 |
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COLLECTOR OF C EX Vs. MANGAL CHAND METAL MFG CO
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May 15, 1998 |
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COLLECTOR OF C EX Vs. PATWA KINARIWALA ELECTRONICS
|
January 7, 1998 |
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COLLECTOR OF C EX Vs. NAIHATI JUTE MILLS CO LTD
|
February 5, 1998 |
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COLLECTOR OF C EX Vs. BROOKE BOND INDIA LTD
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April 29, 1998 |
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COLLECTOR OF C EX Vs. CARBORANDUM UNIVERSAL LTD
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July 14, 1998 |
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COLLECTOR OF C EX Vs. CHEMICALS AND PLASTICS INDIA LTD
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February 24, 1998 |
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COLLECTOR OF C EX Vs. BLACK DIAMOND BEVERAGES LTD
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June 12, 1998 |
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COLLECTOR OF C EX AND CUS Vs. SPACO CARBURATORS INDIA LTD
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January 1, 1998 |
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COLLECTOR OF C. EX. Vs. CHEMICAL PROCESS EQUIPMENTS PVT.
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December 4, 1998 |
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COLLECTOR OF C. EX. Vs. POLYMER PAPERS LTD.
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December 4, 1998 |
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COLLECTOR OF C. EX. Vs. KWALITY METAL CORPORATION
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December 1, 1998 |
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COLLECTOR OF C. EX. Vs. BIGEN INDUSTRIES
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July 24, 1998 |
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COLLECTOR OF C. EX. Vs. DAULATRAM DYEING AND BIG. MILLS
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July 28, 1998 |
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COLLECTOR OF C. EX. Vs. MITSHU PHARMA
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August 10, 1998 |
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COLLECTOR OF C. EX. Vs. KAVISHA 3-DIMENSION PICTURES P.
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August 10, 1998 |
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COLLECTOR OF C. EX. Vs. DALAL PLASTIC CORPORATION
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December 23, 1998 |
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COLLECTOR OF C. EX. Vs. VIPULAM ENTERPRISES (P) LTD.
|
November 9, 1998 |
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COLLECTOR OF C. EX. Vs. HARYANA LEATHER CHEMICALS LTD.
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November 23, 1998 |
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COLLECTOR OF C. EX. Vs. MULTIPIEX PACKAGING PVT. LTD.
|
November 26, 1998 |
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COLLECTOR OF C. EX. Vs. SUPREME INDUSTRIES LTD.
|
November 24, 1998 |
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COLLECTOR OF C. EX. Vs. AMRIT PETROCHEMICALS INDS.
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June 17, 1998 |
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COLLECTOR OF C. EX. Vs. OM INDUSTRIAL CORPORATION
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January 23, 1998 |
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COLLECTOR OF C. EX. Vs. GUJARAT VACCUM COATERS PVT. LTD.
|
October 15, 1998 |
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COLLECTOR OF C. EX. Vs. WESTERN INDIA SPG. AND MFG. MILLS
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July 1, 1998 |
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COLLECTOR OF C. EX. Vs. GRIFFONS LABORATORIES P. LTD.
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December 8, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. CROP HEALTH PRODUCTS LTD.
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July 10, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. PURE DRINKS PVT. LTD.
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January 22, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. D.S.M. SUGAR
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June 18, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. GAVS LABS (P) LTD.
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January 16, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. AUSTIN ENGINEERING CO LTD
|
November 5, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. GOPAL SOAP INDUSTRIES
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November 27, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. GLAXO INDIA LTD
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October 13, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. JAGAT CEMENT (P) LTD.
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August 24, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. BALLARPUR INDUSTRIES LTD.
|
August 25, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. RUPALI PLASTICS
|
August 25, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. BRAKES INDIA LTD
|
August 18, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. FLAKT INDIA LTD
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February 17, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. OFFICIAL LIQUIDATOR
|
February 19, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. TELCO
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April 22, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. K B ENGINEERS P LTD
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April 16, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. SAIL
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April 28, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. CITURGIA BIO-CHEMICALS LTD.
|
August 4, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. LUPIN LABORATORIES
|
August 21, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. WOOD POLYMERS
|
March 2, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. INDO CHEM LAB P. LTD
|
February 23, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. STAR PAPER LTD.
|
July 20, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. DIGVIJAY TEXTILE MILLS
|
December 15, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. KRISHNA INTERNATIONAL
|
July 24, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. MAHESHWARI MILLS
|
December 11, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. MARVEL VINYLS LTD.
|
July 14, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. IFFCO LTD.
|
July 13, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. K.J. VAKHARIA AND CO.
|
October 9, 1998 |
|
COLLECTOR OF CENTRAL EXCISE Vs. C.M.I. LTD.
|
December 2, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. PAMWI TISSUES LTD.
|
December 2, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. ISHWAR ARTS
|
October 9, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
|
November 2, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. SAIL
|
February 19, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. TELCO LTD
|
March 30, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. TATA TEA LTD
|
May 20, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. B L COMPANY
|
October 29, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. MAKSONS FINE CHEM P LTD
|
November 6, 1998 |
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COLLECTOR OF CENTRAL EXCISE Vs. PONDS INDIA LIMITED
|
September 25, 1998 |
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COLLECTOR OF CUS Vs. ASSOCIATED CEMENT CO LTD
|
May 21, 1998 |
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COLLECTOR OF CUS. AND C. EX. Vs. KERALA STATE ELECTRICITY BOARD
|
July 28, 1998 |
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COLLECTOR OF CUSTOMS Vs. INDUSTRIES LTD.
|
July 27, 1998 |
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COLLECTOR OF CUSTOMS Vs. PRATIXA ENTERPRISES
|
March 30, 1998 |
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COLLECTOR OF CUSTOMS Vs. SAURASHTRA STEEL INDS LTD
|
August 7, 1998 |
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COLLECTOR OF CUSTOMS Vs. FLEXIBLE ROTOPRINT
|
April 3, 1998 |
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COLLECTOR OF CUSTOMS Vs. TITAGARH STEEL LTD
|
April 3, 1998 |
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COLLECTOR OF CUSTOMS Vs. NAVKAR ENTERPRISES
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May 26, 1998 |
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COLLECTOR OF CUSTOMS Vs. TRIMURTI ENTERPRISES
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June 16, 1998 |
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COLLECTOR OF CUSTOMS, CALCUTTA Vs. BHARAT TEACHEST INDUSTRIES
|
November 30, 1998 |
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COLLR OF C EX Vs. KALINGA PAINTS AND CHEMICALS P LTD
|
March 11, 1998 |
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COLLR OF C EX AND CUS Vs. MAHINDRA AND MAHINDRA LTD
|
January 3, 1998 |
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COLLR OF C EX AND CUSTOMS Vs. INDO NIPPON CHEMICAL CO LTD
|
January 9, 1998 |
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COLLR. OF C. EX. Vs. RAJ KAMAL TRADING CORPORATION
|
March 27, 1998 |
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COLLR. OF C. EX. Vs. SHREE RAM VINYL AND CHEMICAL
|
October 16, 1998 |
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COLLR. OF CUS. AND C. EX. Vs. NATRAJ CERAMICS AND CHEM. INDUS.
|
December 4, 1998 |
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COMMISSIONER (CUSTOMS) Vs. MANRAJ JEWELLERS
|
July 24, 1998 |
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COMMISSIONER OF C EX Vs. BOROSIL GLASS WORKS LTD
|
May 25, 1998 |
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COMMISSIONER OF C EX Vs. INDIAN ALUMINIUM CO LTD
|
October 29, 1998 |
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COMMISSIONER OF C EX Vs. NATIONAL LEATHER CLOTH MFG CO
|
January 17, 1998 |
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COMMISSIONER OF C EX Vs. BITUMEN PRODUCTS INDIA
|
December 18, 1998 |
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COMMISSIONER OF C EX Vs. INDIAN RAYON INDUSTRIES LTD
|
March 5, 1998 |
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COMMISSIONER OF C EX Vs. FERRO ALLOYS CORPN LTD
|
May 19, 1998 |
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COMMISSIONER OF C EX Vs. MISTAIR HOME PRODUCTS
|
December 8, 1998 |
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COMMISSIONER OF C EX Vs. T I S C O
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May 22, 1998 |
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COMMISSIONER OF C EX Vs. BROOK BOND LIPTON I LTD
|
September 15, 1998 |
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COMMISSIONER OF C EX Vs. GUJARAT BOTTLING CO LTD
|
October 23, 1998 |
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COMMISSIONER OF C EX Vs. RAINBOW INSTRUMENTS PVT LTD
|
April 11, 1998 |
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COMMISSIONER OF C EX Vs. SIDHARTH DYEING AND PTG P LTD
|
July 14, 1998 |
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COMMISSIONER OF C EX Vs. MONOPOL CHEMICAL PVT LTD
|
May 19, 1998 |
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COMMISSIONER OF C EX Vs. CHEMICALS AND PLASTICS INDIA LTD
|
May 28, 1998 |
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COMMISSIONER OF C EX Vs. SRI KRISHNA PAPER INDUSTRIES
|
November 19, 1998 |
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COMMISSIONER OF C EX Vs. ADWAITH STEELS LTD
|
September 1, 1998 |
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COMMISSIONER OF C EX Vs. VANAGARAM REFRACTORY WORKS
|
December 15, 1998 |
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COMMISSIONER OF C EX Vs. UTILITY ALLOYS P LTD
|
December 31, 1998 |
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COMMISSIONER OF C EX Vs. S S B INDUSTRIES LTD
|
January 13, 1998 |
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COMMISSIONER OF C EX Vs. JAPAN MANNEQUIN CO
|
July 10, 1998 |
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COMMISSIONER OF C EX Vs. SAMBANDAM SPINNING MILLS
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December 11, 1998 |
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COMMISSIONER OF C EX Vs. GOWRI SPINNING MILLS P LTD
|
September 23, 1998 |
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COMMISSIONER OF C EX Vs. ENFIELD INDIA LTD
|
September 25, 1998 |
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COMMISSIONER OF C EX Vs. ADDISON AND CO LTD
|
September 21, 1998 |
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COMMISSIONER OF C EX Vs. LUCAS TVS LTD
|
August 28, 1998 |
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COMMISSIONER OF C EX Vs. MAFATLAL PLYWOOD IND LTD
|
August 21, 1998 |
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COMMISSIONER OF C EX Vs. A M A EXTRUSION
|
May 15, 1998 |
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COMMISSIONER OF C EX Vs. SRI VIGNESH YARNS P LTD
|
November 13, 1998 |
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COMMISSIONER OF C EX Vs. ANDAMAN TIMBER INDUSTRIES LTD
|
February 2, 1998 |
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COMMISSIONER OF C EX Vs. SOUJESH CHEMICALS
|
November 6, 1998 |
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COMMISSIONER OF C EX Vs. LAKHANPAL NATIONAL LTD
|
January 7, 1998 |
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COMMISSIONER OF C EX Vs. MANGAL CHAND METAL MFG CO
|
May 15, 1998 |
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COMMISSIONER OF C EX Vs. S A I L
|
December 7, 1998 |
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COMMISSIONER OF C EX Vs. SAN TRANSMISSIONS
|
September 22, 1998 |
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COMMISSIONER OF C EX Vs. PRUDENTIAL POLYWEB P LTD
|
February 21, 1998 |
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COMMISSIONER OF C EX Vs. GLAMOUR COSMETICS P LTD
|
March 9, 1998 |
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COMMISSIONER OF C EX Vs. BIHAR STATE SUGAR CORPORATION
|
April 27, 1998 |
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COMMISSIONER OF C EX Vs. TRICHY DISTILLERIES AND CHEMICALS LTD
|
March 16, 1998 |
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COMMISSIONER OF C EX Vs. ELECONMET LTD
|
March 10, 1998 |
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COMMISSIONER OF C EX Vs. DINESH PHARMACEUTICALS
|
December 7, 1998 |
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COMMISSIONER OF C EX Vs. RAJ PRAKASH CHEMICALS LTD
|
May 20, 1998 |
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COMMISSIONER OF C EX Vs. BHARAT RADIATORS LTD
|
May 25, 1998 |
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COMMISSIONER OF C EX Vs. BRALCO METAL INDUSTRIES LTD
|
March 27, 1998 |
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COMMISSIONER OF C EX Vs. DIGVIJAY CEMENT CO LTD
|
November 26, 1998 |
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COMMISSIONER OF C EX Vs. TATA YODOGAWA LTD
|
May 26, 1998 |
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COMMISSIONER OF C EX Vs. JENNY PLYWOOD INDUSTRIES LTD
|
March 10, 1998 |
|
COMMISSIONER OF C EX Vs. ASSAM TIMBER PRODUCTS
|
March 11, 1998 |
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COMMISSIONER OF C EX Vs. KOTHARI SUGARS AND CHEMICALS LTD
|
September 1, 1998 |
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COMMISSIONER OF C EX Vs. BALLARPUR INDUSTRIES LIMITED
|
September 1, 1998 |
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COMMISSIONER OF C EX Vs. S S P E COTTON MILLS P LTD
|
November 19, 1998 |
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COMMISSIONER OF C EX Vs. ALPHA DIE CAST P LTD
|
February 5, 1998 |
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COMMISSIONER OF C EX Vs. HYDERABAD POLYMERS P LTD
|
February 25, 1998 |
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COMMISSIONER OF C EX Vs. NARENDRA COMPANY P LTD
|
January 23, 1998 |
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COMMISSIONER OF C EX Vs. HIGH ENERGY BATTERIES INDIA LTD
|
May 22, 1998 |
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COMMISSIONER OF C EX Vs. PLASTIC RESINS AND CHEMICALS
|
November 20, 1998 |
|
COMMISSIONER OF C EX Vs. BATA INDIA LIMITED
|
January 21, 1998 |
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COMMISSIONER OF C EX AND CUS Vs. INDIA CEMENTS LIMITED
|
July 17, 1998 |
|
COMMISSIONER OF C EX AND CUS Vs. S SUBRAMANI AND CO
|
February 18, 1998 |
|
COMMISSIONER OF C EX AND CUS Vs. PRIME PLAST PVT LTD
|
February 12, 1998 |
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COMMISSIONER OF C EX AND CUS Vs. SUNDEEP INDUSTRIES
|
August 3, 1998 |
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COMMISSIONER OF C EX. Vs. U.G. SUGAR INDUSTRIES LTD.
|
April 17, 1998 |
|
COMMISSIONER OF C. EX. Vs. JCT LTD.
|
October 27, 1998 |
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COMMISSIONER OF C. EX. Vs. SHREE DIGVIJAY CEMENT CO. LTD.
|
November 26, 1998 |
|
COMMISSIONER OF C. EX. Vs. STELKO STRIPS LIMITED
|
July 13, 1998 |
|
COMMISSIONER OF C. EX. Vs. SOUMAG ELECTRONICS LTD.
|
July 24, 1998 |
|
COMMISSIONER OF C. EX. Vs. NEW INDIA INDUSTRIES LTD.
|
December 4, 1998 |
|
COMMISSIONER OF C. EX. AND CUS. Vs. SUNDEEP INDUSTRIES
|
August 3, 1998 |
|
COMMISSIONER OF CEN. EXCISE Vs. RELIANCE INDUSTRIES LTD
|
August 10, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. I.T.C. LTD.
|
August 21, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AKSH INDIA LTD.
|
August 10, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
|
October 23, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HARNESS WIRE SYSTEM P. LTD.
|
July 20, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MICRO TURNERS
|
July 20, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CHEMICAL VALVES P LTD
|
February 16, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ENTERPRISES
|
January 15, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LTD
|
November 9, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHARP ALLOYS LTD
|
March 7, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MANGALORE CHEMICALS AND FERTILIZERS LTD
|
January 8, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAJ FOODS P LTD
|
January 20, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHAKTI CAPACITOR PVT LTD
|
June 18, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. K R STEEL UNION PVT LTD
|
May 29, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. FLAKT INDIA LTD
|
February 17, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SWILL LTD
|
July 14, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SPRING FASTENERS
|
August 24, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ALFA ENGINEERS
|
March 7, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SPARTAN ELECTRICALS
|
August 13, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TECHNO ELASTICS
|
February 9, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CARBON LTD
|
May 4, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ICI INDIA LIMITED
|
February 16, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BALLARPUR INDUSTRIES LTD
|
April 16, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PRUDENTIAL POLYWEB P LTD
|
February 20, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ALLIANCE UDYOG LTD
|
September 24, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASCU LTD
|
July 24, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD
|
November 25, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SURAJ RATAN MOHTA
|
March 17, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. T I S C O LTD
|
May 26, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JEMCO
|
October 30, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KARKIT P LTD
|
July 2, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA PISTONS REPCO LTD
|
July 20, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AMRUTANJAN LIMITED
|
August 4, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. UNION CARBIDE INDIA LTD
|
February 2, 1998 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GOETZE I LTD
|
December 30, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ABC INDIA LTD
|
August 18, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M P TAPES
|
May 28, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA PAPER PULP LTD
|
December 17, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. K K P TEXTILES P LTD
|
December 8, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ORIENT PAPER MILLS
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August 5, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHOKA TEXTOOLS
|
February 16, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARGUS INDO P LTD
|
June 8, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. INDIA PISTONS LTD
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July 22, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SELLAMMAL SPINNERS
|
April 16, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BROWN AND BURK LTD
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January 27, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. TOUCH WOOD
|
December 3, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CEMENTO CORPORATION
|
February 13, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
|
February 9, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS ALUMINIUM CO PVT LTD
|
February 12, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JAYSHREE INSULATOR
|
July 15, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. A B B LTD
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March 5, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. FLORITE ENGG. CORPORATION
|
December 10, 1998 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JET FASTENERS PVT. LTD.
|
December 9, 1998 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. BAJAJ AUTO LTD
|
June 23, 1998 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. BAJAJ AUTO LTD
|
July 28, 1998 |
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COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I Vs. A.B.B. LTD.
|
December 10, 1998 |
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COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. I.O.C. LTD.
|
December 10, 1998 |
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COMMISSIONER OF CUS Vs. AGARWAL DISTRIBUTORS P LIMITED
|
August 7, 1998 |
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COMMISSIONER OF CUS AND C EX Vs. HYDRO S AND S INDUSTRIES
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May 29, 1998 |
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COMMISSIONER OF CUSTOMS Vs. KUMUDAM PRINTERS PVT LTD
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October 20, 1998 |
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COMMISSIONER OF CUSTOMS Vs. VENKATESWARA INDUSTRIES
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May 5, 1998 |
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COMMISSIONER OF CUSTOMS Vs. T S R CO LTD
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March 23, 1998 |
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COMMISSIONER OF CUSTOMS Vs. KOTACHA
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November 17, 1998 |
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COMMISSIONER OF CUSTOMS Vs. JAYSHREE INSULATORS
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February 5, 1998 |
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COMMISSIONER OF CUSTOMS Vs. MANIPAL POWER PRESS
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February 17, 1998 |
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COMMISSIONER OF CUSTOMS Vs. GLOBAL IMPEX
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May 26, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. CHEM CROWN I LTD
|
February 17, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. SUPREME WOOLLEN MILLS
|
October 17, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. AUSTIN ENGINEERING CO. LTD
|
October 15, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. RACHNA INDUSTRIES
|
October 17, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. HEWLETT PACKARD LTD
|
July 10, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. ESTATE DEPARTMENT STORES
|
January 22, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. CELEBRITY CONNECTIONS
|
January 16, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. PRABHA MOHAN
|
January 22, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. SULAX CORPORATION
|
February 9, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. TITANIUM EQUIPMENTS AND ANODE MFG CO LTD
|
August 20, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. UNITED AUTOMOBILE
|
November 11, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. STERLITEINDS I PVT LTD
|
November 13, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. OYSTER ELECTRONICS LTD
|
June 2, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. RACHNA INDUSTRIES
|
August 18, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. KANTILAL NANALAL JAIN
|
August 7, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. GANAPATI TIN MANUFACTURERS
|
November 23, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. SAJJAN AGARWAL
|
November 18, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. ELTECH ENTERPRISES
|
February 5, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. HARI ADITYA KOLI
|
August 12, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. TRIBENY INDUSTRIES LTD
|
May 5, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. YESES INTERNATIONAL AND KAVITHA ENTERPRISES
|
January 16, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. ESJAYPEE IMPEX P LTD
|
January 5, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. VEER GEMS
|
October 29, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. BHARAT SALES CORPORATION
|
August 12, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. DELTA LENS PVT LTD
|
December 24, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. PACIFIC EXPORTS
|
October 15, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. ADHANI EXPORTS
|
December 22, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. TEXTILES INTERNATIONAL
|
June 23, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. AMAR ENTERPRISES
|
January 20, 1998 |
|
COMMISSIONER OF CUSTOMS Vs. P.K. MATHEW VARGHESE
|
December 15, 1998 |
|
COMMISSIONER OF CUSTOMS AND C EX Vs. UNION TRADING COMPANY
|
January 1, 1998 |
|
COMMISSIONER OF CUSTOMS PREV Vs. PRASANTA SARKAR
|
February 9, 1998 |
|
COMMISSIONER OF CUSTOMS PREV Vs. ANOOP KUMAR
|
April 3, 1998 |
|
COMMR OF C EX Vs. TRACTOR AND FARM EQUIPMENTS LTD
|
March 18, 1998 |
|
COMMR OF C EX Vs. MAHENDRA TEXTILE INDUSTRIES P LTD
|
September 1, 1998 |
|
COMMR OF C EX Vs. MALNAD ALLOY CASTINGS PVT LTD
|
December 9, 1998 |
|
COMMR OF C EX Vs. PARAS PHARMACEUTICALS PVT LTD
|
July 13, 1998 |
|
COMMR OF C EX Vs. SONI SOAPS AND COSMETICS PVT LTD
|
September 21, 1998 |
|
COMMR OF C EX Vs. INDIAN STEEL AND ALLIED INDUSTRIES
|
July 30, 1998 |
|
COMMR OF C EX Vs. SANTRAGACHI RUBBER CHEMICAL WORKS
|
March 10, 1998 |
|
COMMR OF C EX Vs. ALLIED BITUMEN COMPLEX I PVT LTD
|
April 24, 1998 |
|
COMMR OF C EX Vs. NEW MANEKCHOWK TEXTILE MILLS
|
May 23, 1998 |
|
COMMR OF C EX Vs. SINGARAVELAR SPINNING MILLS P LTD
|
June 30, 1998 |
|
COMMR OF C EX Vs. ARUNACHAL PLYWOOD INDUS LTD
|
April 27, 1998 |
|
COMMR OF C EX Vs. TRAVANCORE ELECTRO CHEMICAL INDUS LTD
|
May 5, 1998 |
|
COMMR OF C EX Vs. SIVAGURUNATHAN SYNTHETICS P LTD
|
July 21, 1998 |
|
COMMR OF C EX Vs. VENKATACHALAPATHY INDUSTRIES
|
August 17, 1998 |
|
COMMR OF C EX Vs. MYSORE SPINNING AND MFG MILLS
|
January 15, 1998 |
|
COMMR OF C EX AND CUSTOMS Vs. SARABHAI CHEMICALS
|
January 1, 1998 |
|
COMMR OF CUS Vs. SOUTH INDIA CORPORATION AGENCIES LTD
|
March 9, 1998 |
|
COMMR OF CUS Vs. SWAMI NARAYAN ELECTRONICS PVT LTD
|
September 8, 1998 |
|
COMMR OF CUS Vs. TRANSFORMERS AND ELECTRICALS KERALA LTD
|
April 28, 1998 |
|
COMMR. OF C. EX. Vs. EXCON BLDG. MATERIAL MFG. CO. PVT.
|
November 23, 1998 |
|
COMMR. OF C. EX. Vs. GUJARAT ALKALIES AND CHEMICALS
|
December 17, 1998 |
|
COMPUTER PERIPHERAL DEVICES Vs. COMMISSIONER OF C EX
|
July 17, 1998 |
|
CONSOLIDATED PNEUMATIC TOOL CO I LTD Vs. CMMR OF C EX
|
January 15, 1998 |
|
CONTINENTAL CARGO SERVICES Vs. COMMR. OF CUS.
|
December 3, 1998 |
|
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CUSTOMS
|
July 16, 1998 |
|
CROP HEALTH PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 16, 1998 |
|
CUTE PLASTICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 1998 |
|
D J INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 2, 1998 |
|
D J VORA Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1998 |
|
D P FOAM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 1998 |
|
D P FOAM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 1998 |
|
D SUKUMARAN Vs. CC
|
March 10, 1998 |
|
D SUKUMARAN M D OF ARISTA SKYSHIP AGENCIES LTD Vs. CC
|
August 13, 1998 |
|
D.P. STEEL INDUSTRIES (P) LTD Vs. COMMISSIONER OF C. EX.
|
July 29, 1998 |
|
D.T. MEHTA Vs. COMMISSIONER OF CUSTOMS
|
November 26, 1998 |
|
DALMIA INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 21, 1998 |
|
DAVANGERE COTTON MILLS Vs. COMMISSIONER OF C EX
|
June 3, 1998 |
|
DAWSON ELECTRIC INDUSTRIES Vs. COLLECTOR OF C. EX.
|
January 16, 1998 |
|
DCL POLYESTERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 1998 |
|
DCM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 15, 1998 |
|
DCW LIMITED Vs. ADDL COMMISSIONER OF C EX
|
July 1, 1998 |
|
DEEKAY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 1998 |
|
DELTA FURNITURE Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 1998 |
|
DEMECH ERECTORS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 13, 1998 |
|
DEMOSHA CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
July 23, 1998 |
|
DERBY TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 22, 1998 |
|
DESAI ELECTRONICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 1998 |
|
DEVARSONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 30, 1998 |
|
DHARIWAL STEEL PVT LTD Vs. COLLECTOR OF C EX
|
March 30, 1998 |
|
DHARIWAL TOBACCO PRODUCTS Vs. COMMR OF C EX AND CUS
|
May 12, 1998 |
|
DHRUVA ENERGY SYSTEMS P LTD Vs. COMMR OF CUS AND C EX
|
November 20, 1998 |
|
DHVANI TEREFABS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1998 |
|
DIAMOND ROLLING MILLS Vs. COLLECTOR OF C. EX.
|
November 27, 1998 |
|
DILIP N DHAGE Vs. COMMISSIONER OF CUSTOMS PREV
|
February 7, 1998 |
|
DUJODWALA PAPER CHEMICALS LTD Vs. COMMR OF CUS
|
December 29, 1998 |
|
DURAIAPPA LIME PRODUCTS Vs. COMMISSIONER OF C EX
|
June 3, 1998 |
|
DWARKANATH STEEL STRIPS LTD. Vs. CCE
|
December 23, 1998 |
|
EARL BIHARI PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 24, 1998 |
|
EASTERN AGENCY Vs. COLLECTOR OF CUSTOMS
|
August 12, 1998 |
|
EASTERN COATING AND SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 11, 1998 |
|
EASTERN METAL AND FERRO ALLOYS LTD Vs. C C E
|
July 16, 1998 |
|
EASTERN PIGMENTS P LTD Vs. COMMISSIONER OF C EX
|
August 18, 1998 |
|
ECHJAY INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 13, 1998 |
|
ECHJAY INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
March 16, 1998 |
|
EID PARRY I LTD Vs. CCE
|
July 7, 1998 |
|
ELECTRICAL MFG CO LTD Vs. CCE
|
January 16, 1998 |
|
ELECTRONIC RESEARCH LTD Vs. COMMISSIONER OF CUSTOMS
|
March 18, 1998 |
|
ELECTRONICA MACHINE TOOLS LTD Vs. COMMR OF C EX
|
April 15, 1998 |
|
ELMAGSOL ENGINEERING WORKS Vs. COMMISSIONER OF C EX
|
June 20, 1998 |
|
EMPIRE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 13, 1998 |
|
EMPIRE INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
July 13, 1998 |
|
ENGINEERING ART INDUSTRY Vs. COMMISSIONER OF C EX
|
July 21, 1998 |
|
ENJAY HOTELS P LTD Vs. COMMISSIONER OF CUSTOMS
|
June 8, 1998 |
|
ENKAY (INDIA) RUBBER CO. Vs. CCE
|
June 16, 1998 |
|
ESCORTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 9, 1998 |
|
ESCORTS LTD Vs. CCE
|
February 20, 1998 |
|
ESDEE PAINTS LIMITED Vs. COMMISSIONER OF C EX
|
February 27, 1998 |
|
ESKAY NARROW FABRICS PVT LTD Vs. COMMR OF CUSTOMS
|
January 13, 1998 |
|
ESSAR GRAPHICS P LTD Vs. COMMISSIONER OF CUSTOMS
|
August 11, 1998 |
|
EUPHARMA LABORATORIES LTD Vs. CCE
|
March 24, 1998 |
|
EUREKA FORBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 1998 |
|
EVEREST PRESS Vs. CC
|
July 28, 1998 |
|
EXCEL PROCESS P LTD Vs. CCE
|
April 2, 1998 |
|
EYELITE OPTICAL INDUSTRIES PVT LTD Vs. COMMR OF C EX
|
February 6, 1998 |
|
F C I LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 20, 1998 |
|
F C POLLY PACKS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 18, 1998 |
|
FAG PRECISION BEARING LTD Vs. COMMR OF CUS
|
February 27, 1998 |
|
FAG PRECISION BEARINGS LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
|
January 27, 1998 |
|
FALMA LABORATORIES PVT LTD Vs. COMMR OF C EX AND CUS
|
November 13, 1998 |
|
FERRO ALLOYS CORPORATION Vs. C C E
|
June 24, 1998 |
|
FERRO ALLOYS CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
|
February 13, 1998 |
|
FGK TERMAL PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 24, 1998 |
|
FIT RITE PACKAGING Vs. CCE
|
June 16, 1998 |
|
FLAKT INDIA LTD Vs. CCE
|
February 12, 1998 |
|
FLAKT INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 12, 1998 |
|
FLAME PROOF CONTROL GEARS PVT. Vs. COLLECTOR OF C. EX.
|
December 23, 1998 |
|
FLAMEPROOF EQUIPMENTS P LTD Vs. COMMISSIONER OF C EX
|
September 25, 1998 |
|
FLANCE PROOF (GEARS) LTD Vs. COLLECTOR OF CUSTOMS
|
August 10, 1998 |
|
FLEX ENGINEERING LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 17, 1998 |
|
FLEXIBLE PACKAGING COMPANY Vs. COLLECTOR OF C. EX.
|
December 8, 1998 |
|
FOODS AND INN LTD Vs. COMMISSIONER OF C EX
|
May 23, 1998 |
|
FOODS AND INNS LTD Vs. COMMISSIONER OF C EX
|
January 28, 1998 |
|
FOREX REMEDIES PVT. LTD. AND ANR. Vs. CCE, SURAT
|
December 1, 1998 |
|
FORT GLOSTER INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
November 13, 1998 |
|
FUJITSU INDIA TELECOM LTD Vs. CC
|
September 9, 1998 |
|
G D PHARMACEUTICALS LTD Vs. COMMISSIONER OF C EX
|
June 9, 1998 |
|
G K AND SONS Vs. COLLECTOR OF CUSTOMS
|
January 9, 1998 |
|
G K W LTD Vs. COMMISSIONER OF C EX
|
February 2, 1998 |
|
G N B CREDIT PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 11, 1998 |
|
G.E.C. OF INDIA Vs. CCE, ALLAHABAD
|
June 17, 1998 |
|
G.S. MARBLES (P.) LTD` Vs. CCE, JAIPUR-II
|
December 7, 1998 |
|
G.S.A. (INDIA) Vs. COLLECTOR OF CUSTOMS
|
January 21, 1998 |
|
GANESH AGRO STEEL INDUSTRIES Vs. COMMR OF C EX
|
March 6, 1998 |
|
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. C C E
|
March 31, 1998 |
|
GARLICK ENGINEERING Vs. COLLECTOR OF CENTRAL EXCISE
|
April 17, 1998 |
|
GBS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND C EX
|
January 5, 1998 |
|
GEE AAR LAMOCOAT PVT LTD Vs. COMMISSIONER OF C EX
|
March 26, 1998 |
|
GEEP INDL. SYNDICATE LTD. Vs. CCE
|
November 27, 1998 |
|
GHATAMPUR SUGAR CO. LTD Vs. COMMISSIONER OF C. EX.
|
August 3, 1998 |
|
GIRISH K. SHAH Vs. COMMISSIONER OF CUSTOMS
|
November 30, 1998 |
|
GIRISH PAINTS Vs. CCE, BARODA
|
August 10, 1998 |
|
GLUCONATE HEALTH LTD Vs. COMMISSIONER OF C EX
|
March 17, 1998 |
|
GOBINDDEO GLASS WORKS LTD Vs. COMMR OF C EX
|
May 14, 1998 |
|
GOBINDEO GLASS WORKS LTD Vs. COMMR OF C EX
|
November 20, 1998 |
|
GODREJ AND BOYCE MFG CO LTD Vs. COMMISSIONER OF C EX
|
July 31, 1998 |
|
GODREJ AND BOYCE MFG. CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1998 |
|
GODREJ BOYCE MFG CO LTD Vs. COMMISSIONER OF C EX
|
January 10, 1998 |
|
GOLDEN IRON AND STEEL FORGING Vs. COMMISSIONER OF CUSTOMS
|
October 21, 1998 |
|
GOLDEN IRON AND STEEL FORGING Vs. CC
|
November 23, 1998 |
|
GOMTI ENGINEERING WORKS AND ANR. Vs. CCE
|
July 13, 1998 |
|
GOODLUCK INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
February 4, 1998 |
|
GOPAL UDHAV GAVARAKSAR Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
August 11, 1998 |
|
GOVIND RUBBER LTD. Vs. CCE, CHANDIGARH
|
February 24, 1998 |
|
GRAPHITE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 30, 1998 |
|
GRAVITY DIE CASTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 8, 1998 |
|
GREAVES LTD Vs. COMMISSIONER OF C EX
|
August 19, 1998 |
|
GUJARAT COMMUNICATIONS AND ELECTRONICS LTD Vs. COMMISSIONER OF C EX
|
June 4, 1998 |
|
GUJARAT MACHINERY MFRS LTD Vs. C C E AND C
|
May 13, 1998 |
|
GUJARAT NARMADA AUTO LTD. Vs. CCE
|
November 27, 1998 |
|
GUJARAT STATE FERTILISERS CO. LTD. Vs. CCE, VADODARA
|
December 18, 1998 |
|
GUJARAT STATE FERTILIZER CO. LTD. Vs. CCE
|
October 23, 1998 |
|
GUJARAT STATE FERTILIZERS AND Vs. COMMR. OF CUS.
|
December 9, 1998 |
|
GUJARAT STATE FERTILIZERS CO LTD Vs. COMMR OF C EX AND CUS
|
July 31, 1998 |
|
GULF OLEFINES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 1998 |
|
GULSHAN SUGAR AND CHEMICALS WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1998 |
|
GURAJAT MACHINERY MFG LTD Vs. COMMR OF C EX AND CUS
|
June 17, 1998 |
|
GURIND INDIA (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 1998 |
|
HADA TEXTILE INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
May 18, 1998 |
|
HALL MARK INDUSTRIES Vs. C C E
|
August 4, 1998 |
|
HARIA EXPORTS LTD Vs. COLLECTOR OF CUSTOMS
|
November 5, 1998 |
|
HARYANA DRINKS (P) LTD Vs. CCE
|
January 16, 1998 |
|
HARYANA SHEET GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 14, 1998 |
|
HASMUKH NANJI SHAH Vs. CC P
|
June 11, 1998 |
|
HASMUKHLAL N. SHAH Vs. COMMISSIONER OF CUSTOMS
|
August 24, 1998 |
|
HEAVY ENGINEERING CORPN LTD Vs. COLLECTOR OF C EX
|
July 22, 1998 |
|
HERBERTSONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 1998 |
|
HI TECH AARAI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 1998 |
|
HI-TECH GEARS LIMITED Vs. COMMISSIONER OF C. EX.
|
June 17, 1998 |
|
HIMADRI ELECTRICALS P LTD Vs. COMMISSIONER OF C EX
|
May 18, 1998 |
|
HINDALCO INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 24, 1998 |
|
HINDALCO INDUSTRIES LIMITED Vs. COLLECTOR OF C. EX.
|
December 15, 1998 |
|
HINDUSTAN ADHESIVES LTD Vs. COMMISSIONER OF C. EX.
|
July 27, 1998 |
|
HINDUSTAN AERONAUTICS LTD Vs. COMMISSIONER OF CUSTOMS
|
January 3, 1998 |
|
HINDUSTAN COMPOSITES LTD Vs. COMMISSIONER OF C EX
|
March 9, 1998 |
|
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 1998 |
|
HINDUSTAN LEVER LTD Vs. COMMR OF C EX
|
March 3, 1998 |
|
HINDUSTAN LIVER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 1998 |
|
HINDUSTAN MAGNETICS LTD Vs. CENTRAL EXCISE
|
January 7, 1998 |
|
HINDUSTAN MALLEABLES AND FORGINGS LTD Vs. COLLR OF C EX
|
May 15, 1998 |
|
HINDUSTAN MOTORS LTD Vs. COMMISSIONER OF CUSTOMS
|
November 3, 1998 |
|
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF C EX
|
July 23, 1998 |
|
HINDUSTAN NATIONAL GLASS AND INDUSTRIES LTD Vs. C C E
|
November 9, 1998 |
|
HINDUSTAN SAFETY GLASS WORKS LTD. Vs. CCE
|
August 10, 1998 |
|
HINDUSTAN SEALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 1998 |
|
HINDUSTAN UDYOG LTD Vs. COMMISSIONER OF C EX
|
August 21, 1998 |
|
HMG INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
December 29, 1998 |
|
HOOGLY MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 17, 1998 |
|
HYDERABAD INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
March 31, 1998 |
|
I C I INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 29, 1998 |
|
I C I INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
October 29, 1998 |
|
I O C LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 9, 1998 |
|
I T C LIMITED Vs. COMMISSIONER OF C EX
|
December 3, 1998 |
|
I.B.P. CO. LTD Vs. COLLECTOR OF CUS. AND C. EX.
|
December 4, 1998 |
|
IBRAHIM OSMAN JASRAYA Vs. COMMISSIONER OF CUSTOMS
|
November 2, 1998 |
|
ICI INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 1998 |
|
ICI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 17, 1998 |
|
ICPA HEALTH PRODUCTS P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 24, 1998 |
|
IDL CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 21, 1998 |
|
ILAC LTD Vs. CCE
|
August 12, 1998 |
|
ILANGO ASSOCANE Vs. COMMISSIONER OF CUSTOMS
|
May 19, 1998 |
|
IMEX ENGINEERING CO PVT LTD Vs. COMMISSIONER OF C EX
|
August 31, 1998 |
|
IMPACT SAFETY GLASS WORKS PVT LTD Vs. COMMR OF C EX
|
March 13, 1998 |
|
IMPEX CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
February 4, 1998 |
|
IMPEX TRADE CENTRE Vs. COLLECTOR OF CUSTOMS
|
January 6, 1998 |
|
INCAB INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
April 30, 1998 |
|
INDIA PAPER PULP Vs. COLLECTOR OF CENTRAL EXCISE
|
February 16, 1998 |
|
INDIA SUGARS AND REFINERIES LTD Vs. COMMR OF C EX
|
August 7, 1998 |
|
INDIA TELE-COMP LTD. Vs. CCE
|
July 13, 1998 |
|
INDIAN ALUMINIUM CO LTD Vs. COLLECTOR OF C EX
|
January 7, 1998 |
|
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF C EX
|
May 13, 1998 |
|
INDIAN DYESTUFFS INDS LTD Vs. COMMISSIONER OF CUSTOMS
|
June 16, 1998 |
|
INDIAN METAL AND FERRO ALLOYS LTD Vs. COLLR OF C EX
|
June 3, 1998 |
|
INDIAN METAL INDUSTRIES Vs. COMMISSIONER OF C EX
|
December 1, 1998 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. COLLR OF C EX
|
December 9, 1998 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. COLLR OF C EX
|
May 19, 1998 |
|
INDIAN ORGANIC CHEMICALS Vs. COLLECTOR OF CUSTOMS
|
August 25, 1998 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 1998 |
|
INDO AMERICAN ELECTRICALS LTD Vs. COMMISSIONER OF C EX
|
February 7, 1998 |
|
INDODAN INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
|
December 15, 1998 |
|
INDRA METAL WORKS Vs. COMMISSIONER OF C EX AND CUS
|
May 27, 1998 |
|
INDU NISSAN OXO CHEMICAL INDUSTRIES LTD Vs. C C E AND C
|
March 6, 1998 |
|
INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 1998 |
|
INFOCOM EQUIPMENTS P LTD Vs. COMMISSIONER OF C EX
|
May 28, 1998 |
|
INGERSOLL-RAND (INDIA) LTD Vs. CC
|
January 21, 1998 |
|
INGERSOLL-RAND (INDIA) LTD. Vs. CC
|
December 9, 1998 |
|
INNIT PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 8, 1998 |
|
INTERNATIONAL AUTO LTD Vs. COMMISSIONER OF C EX
|
January 22, 1998 |
|
IPCL Vs. COMMISSIONER OF CUSTOMS AND EXCISE
|
October 13, 1998 |
|
IPITATA SPONGE IRON LTD Vs. COMMISSIONER OF C EX
|
April 30, 1998 |
|
IRON AND STEEL CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 27, 1998 |
|
ISHWARLAL C SURANA Vs. COMMR OF CUSTOMS
|
March 20, 1998 |
|
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 18, 1998 |
|
ITC LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 12, 1998 |
|
ITC LTD Vs. COMMISSIONER OF CUSTOMS
|
February 24, 1998 |
|
ITC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 20, 1998 |
|
J D JONES AND CO P LTD Vs. C C E
|
June 26, 1998 |
|
JAI BALAJI AND CO. Vs. CCE
|
December 17, 1998 |
|
JAI MATA GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 17, 1998 |
|
JAI ROLLING MILLS (P) LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 2, 1998 |
|
JAI SURGICALS LTD. Vs. CCE
|
July 13, 1998 |
|
JAIN INTERNATIONAL Vs. COMMR OF CUS
|
February 6, 1998 |
|
JALAN DYEING AND BLEACHING MILLS Vs. STATE
|
December 11, 1998 |
|
JALEX CONNECTORS SYSTEMS Vs. COMMISSIONER OF C EX
|
February 17, 1998 |
|
JANA JEEVAN FOODS PVT LTD Vs. ADDL COMMR OF C EX
|
October 16, 1998 |
|
JANAK MANUFACTURING WORKS Vs. CCE
|
March 24, 1998 |
|
JARDINE HENDERSON LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 16, 1998 |
|
JAWAHAR MILLS LTD Vs. COMMISSIONER OF C EX
|
January 27, 1998 |
|
JAY ENGINEERING WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
May 28, 1998 |
|
JAY ENGINEERING WORKS LTD Vs. CCE
|
July 21, 1998 |
|
JAY PEE LAMINATIONS LTD Vs. COMMISSIONER OF CUSTOMS
|
June 18, 1998 |
|
JAYSYNTH DYECHEM LTD Vs. COMMISSIONER OF CUSTOMS
|
May 8, 1998 |
|
JHONSON ELECTRIC CO Vs. COMMISSIONER OF C EX
|
October 20, 1998 |
|
JOHN WESLEY PETERS Vs. COMMISSIONER OF CUSTOMS AND C EX
|
August 4, 1998 |
|
JUGAL KISHORE TIBREWALA Vs. COMMISSIONER OF CUSTOMS PREV
|
May 5, 1998 |
|
JYOTI REFINERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 1998 |
|
JYOTI STRUCTURES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 1998 |
|
K AND K GEMS Vs. COMMISSIONER OF CUSTOMS
|
February 4, 1998 |
|
K P MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF C EX
|
February 2, 1998 |
|
K R STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 1998 |
|
K R TRADING CO Vs. COLLECTOR OF CUSTOMS
|
March 30, 1998 |
|
K.N. LADLA Vs. COLLECTOR OF CUSTOMS (P)
|
December 18, 1998 |
|
KALINGA IRON WORKS Vs. C C E
|
July 21, 1998 |
|
KALINGA WEAVERS CO OPERATIVE SPINNING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 27, 1998 |
|
KAMAL SHIPPING SERVICES LTD Vs. COMMISSIONER OF C EX
|
December 21, 1998 |
|
KAMRUP PAPER MILLS LIMITED Vs. COMMISSIONER OF C EX
|
February 13, 1998 |
|
KANAKA WOOD AND PLYWOOD IND LTD Vs. COMMR OF C EX
|
July 31, 1998 |
|
KANCHANA INDUSTRIES Vs. COMMISSIONER OF C EX
|
August 21, 1998 |
|
KANORIA CHEMICALS Vs. COLLECTOR OF CUSTOMS AND C EX
|
July 20, 1998 |
|
KANUBHAI ELECTRICALS PVT LTD Vs. COMMISSIONER OF C EX
|
September 23, 1998 |
|
KARANATAKA STATE ELECTRICITY BOARD Vs. CC
|
March 26, 1998 |
|
KARNATAKA ELECTRICITY BOARD Vs. COMMISSIONER OF C EX
|
December 4, 1998 |
|
KARNATAKA IMPLEMENTS AND MACHINERY CO LTD Vs. C C E
|
March 30, 1998 |
|
KARNATAKA UMBRELLA MANUFACTURERS Vs. COMMR OF CUS
|
September 24, 1998 |
|
KASHMIR VANASPATI LTD Vs. COLLECTOR OF C. EX.
|
December 2, 1998 |
|
KAY FOAM LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 27, 1998 |
|
KAYPEE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 24, 1998 |
|
KEMTRODE PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 13, 1998 |
|
KERALA SPINNERS LTD Vs. COMMISSIONER OF C EX
|
May 19, 1998 |
|
KERALA STATE BAMBOO CORPN LTD Vs. COMMISSIONER OF C EX
|
November 24, 1998 |
|
KESORAM INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
June 3, 1998 |
|
KHAITAN ELECTRICALS Vs. COLLECTOR OF CENTRAL EXCISE
|
April 24, 1998 |
|
KHODAY ENGG. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1998 |
|
KHODIAR POTTERY WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 22, 1998 |
|
KILPEST INDIA LTD Vs. COMMISSIONER OF C. EX.
|
July 1, 1998 |
|
KINETIC TECHNOLOGY INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
March 27, 1998 |
|
KINGSLAY CORPORATION P LTD Vs. COMMISSIONER OF C EX
|
May 14, 1998 |
|
KIRLOSKAR CUMMINS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 25, 1998 |
|
KIRLOSKAR CUMMINS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 4, 1998 |
|
KIRPAL ALLOYS LIMITED Vs. COMMR. OF C. EX
|
January 20, 1998 |
|
KIRPAL CASTINGS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 1998 |
|
KISAN COOPERATIVE SUGAR FACTORY Vs. COMMR. OF C. EX.
|
January 22, 1998 |
|
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF C. EX.
|
July 14, 1998 |
|
KITPLY INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
December 8, 1998 |
|
KLAR SEHEN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 17, 1998 |
|
KLOCKNER WINDSOR INDIA LTD Vs. COMMISSIONER OF CUS ACC
|
March 11, 1998 |
|
KODAK INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 1998 |
|
KOLHAPUR STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 1998 |
|
KOPRAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 10, 1998 |
|
KORES INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 17, 1998 |
|
KOTHARI DETERGENTS PVT. LTD. Vs. CCE, KANPUR
|
December 15, 1998 |
|
KOTHARI PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 29, 1998 |
|
KRANES COSMETICS PVT LTD Vs. COMMISSIONER OF C EX
|
June 25, 1998 |
|
KRISHNA CARBON PAPER CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
December 2, 1998 |
|
KRISHNA FABRICATIONS (P) LTD Vs. COLLECTOR OF C. EX.
|
November 20, 1998 |
|
KUSUM PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 16, 1998 |
|
KUSUM PRODUCTS LTD Vs. COMMISSIONER OF C EX
|
November 10, 1998 |
|
KUSUM PRODUCTS LTD Vs. CCE
|
March 12, 1998 |
|
KWALITY BISCUITS LIMITED Vs. COMMISSIONER OF C EX
|
September 23, 1998 |
|
L AND M SHIPPING P LTD Vs. COMMISSIONER OF CUSTOMS
|
August 11, 1998 |
|
LAKSHMI PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 17, 1998 |
|
LAL BABU DAS Vs. C C P
|
September 9, 1998 |
|
LALBOUR SEIKH Vs. COMMISSIONER OF CUSTOMS
|
December 24, 1998 |
|
LARSEN AND TOUBRO LTD Vs. CCE
|
February 3, 1998 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 1998 |
|
LARSEN AND TOUBRO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 23, 1998 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 1998 |
|
LAXMAN PLASTICS P LTD Vs. COMMISSIONER OF C EX AND CUS
|
May 2, 1998 |
|
LAXMI MANUFACTURERS PVT. LTD Vs. COLLECTOR OF C. EX.
|
October 9, 1998 |
|
LAXMI ROLLING MILLS Vs. COLLECTOR OF C. EX.
|
December 8, 1998 |
|
LAXMI TEXTILE PROCESSORS LTD Vs. CCE
|
July 8, 1998 |
|
LEECON CHEMICALS P LTD Vs. COMMISSIONER OF C EX
|
March 18, 1998 |
|
LIBERTY OIL MILLS LTD Vs. CCE
|
February 6, 1998 |
|
LIVA PHARMA LTD Vs. CCE
|
June 30, 1998 |
|
LLOYDS STEEL INDUSTRIES LIMITED Vs. COMMR OF C EX AND CUS
|
March 6, 1998 |
|
LOGITRONICS PVT LTD Vs. CC
|
October 7, 1998 |
|
LUTHRA ENGINEERING WORKS Vs. COMMISSIONER OF C EX
|
May 26, 1998 |
|
LUXMI STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX.
|
December 30, 1998 |
|
M K ELECTRIC INDIA LTD Vs. COMMISSIONER OF C EX
|
February 18, 1998 |
|
M K ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 3, 1998 |
|
M M CLEARING Vs. COMMISSIONER OF CUSTOMS
|
February 18, 1998 |
|
M P ELECTRICITY BOARD Vs. CC
|
August 25, 1998 |
|
M P STEEL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
June 23, 1998 |
|
M R F LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 12, 1998 |
|
M RAVINDRA RAO M D Vs. COMMISSIONER OF CUSTOMS
|
February 13, 1998 |
|
M.N. KAPASI Vs. CCE, RAJKOT
|
July 14, 1998 |
|
MADRAS PETROCHEM LTD Vs. COMMISSIONER OF CUSTOMS
|
June 10, 1998 |
|
MADRAS VANASPATI LTD Vs. CCE
|
October 27, 1998 |
|
MADURA COATS LTD Vs. COLLECTOR OF C. EX.
|
July 1, 1998 |
|
MAGADH ENGINEERING WORKS Vs. COLLECTOR OF C EX
|
February 5, 1998 |
|
MAGNUM INDUSTRIES Vs. COMMISSIONER OF C EX
|
November 30, 1998 |
|
MAHARASHTRA INSECTICIDES LTD Vs. COMMISSIONER OF C. EX.
|
December 22, 1998 |
|
MAHARASHTRA SCOOTERS LTD Vs. COMMR OF C EX AND CUSTOMS
|
December 21, 1998 |
|
MAHASHIAN DI HATTI (PVT.) LTD Vs. COMMISSIONER OF C. EX.
|
December 14, 1998 |
|
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COMMR OF C EX
|
August 12, 1998 |
|
MAHINDRA AND MAHINDRA LTD Vs. COMMISSIONER OF C EX
|
April 23, 1998 |
|
MAHINDRA AND MAHINDRA LTD Vs. CCE
|
February 20, 1998 |
|
MAHINDRA CRANKS (P) LTD Vs. CC
|
June 16, 1998 |
|
MAK CONTROLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 16, 1998 |
|
MAKHANLAL GUPTA Vs. COMMISSIONER OF CUSTOMS PREV
|
October 30, 1998 |
|
MANGILAL BHERULAL WADALMIYA ALIAS JAIN Vs. COLLR OF C P
|
July 21, 1998 |
|
MANGLA PRODUCTS Vs. CC
|
April 16, 1998 |
|
MANOJ INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 9, 1998 |
|
MARCANDY PRASAD RADHAKRISHNA PRASAD PVT LTD Vs. C C E
|
March 19, 1998 |
|
MARUTI UDYOG LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 22, 1998 |
|
MARUTI UDYOG LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 21, 1998 |
|
MARUTI UDYOG LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 8, 1998 |
|
MARVALLOUS MARBLE PVT. LTD Vs. COMMISSIONER OF C. EX.
|
October 27, 1998 |
|
MASCHINENFABRIK POLYGRAPH Vs. COLLECTOR OF C. EX.
|
July 10, 1998 |
|
MATULYA MILLS LTD Vs. CCE
|
February 19, 1998 |
|
MAX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 1998 |
|
MAZDA CAMERA CENTRE Vs. COMMISSIONER OF CUSTOMS
|
April 23, 1998 |
|
MC DOWEL AND CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 1998 |
|
MCNALLY BHARAT ENGINEERING CO LTD Vs. COLLECTOR OF C EX
|
February 4, 1998 |
|
MD KAYUM Vs. CC P
|
September 4, 1998 |
|
MD LUTFAL HAQUE Vs. COMMISSIONER OF CUSTOMS P
|
February 2, 1998 |
|
MD NASIR Vs. COMMISSIONER OF CUSTOMS
|
June 16, 1998 |
|
MD RAFIQUE MOLLA AND RAHUL AMIN MOLLA Vs. COMMISSIONER OF CUSTOMS P
|
July 20, 1998 |
|
MECHANICO ENTERPRISES Vs. COMMISSIONER OF C EX
|
March 30, 1998 |
|
MEERA CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C EX.
|
December 24, 1998 |
|
MEGHDEV ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 1998 |
|
MEHTA STEEL CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
November 17, 1998 |
|
MERINOPLY AND CHEMICALS LIMITED Vs. COMMISSIONER OF C EX
|
February 10, 1998 |
|
METROPOLITAN LEATHER GOODS P LTD Vs. A C C E
|
July 16, 1998 |
|
METTUR TECHNICAL TRAINING CENTRE Vs. COMMR OF C EX
|
July 21, 1998 |
|
MICRO TIPS PVT. LTD Vs. COLLECTOR OF CUSTOMS
|
June 16, 1998 |
|
MICRONIC DEVICES Vs. COMMISSIONER OF CUSTOMS
|
August 19, 1998 |
|
MILE RUBBER PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 22, 1998 |
|
MILTON PLASTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 1998 |
|
MIRC ELECTRONICS LTD Vs. CCE
|
January 30, 1998 |
|
MODELLA STEEL ALLOYS LTD Vs. COMMISSIONER OF C. EX.
|
December 4, 1998 |
|
MODERN STEEL AND WIRE PRODUCTS Vs. COMMISSIONER OF C EX
|
December 29, 1998 |
|
MODI OIL AND GENERAL MILLS AND ANR. Vs. CCE, CHANDIGARH
|
August 10, 1998 |
|
MODI RUBBER LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 9, 1998 |
|
MODI TELSTRA PVT LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT
|
April 1, 1998 |
|
MODI XEROX LTD Vs. COLLECTOR OF CUSTOMS
|
December 7, 1998 |
|
MODI XEROX LTD Vs. CC
|
July 24, 1998 |
|
MOHAMMED HANIFA FAWZUL AMEER Vs. COMMISSIONER OF CUSTOMS
|
January 2, 1998 |
|
MOHINI BHATIA Vs. COMMISSIONER OF CUSTOMS
|
December 21, 1998 |
|
MONITA CONTAINERS P LTD Vs. COMMISSIONER OF C EX
|
December 24, 1998 |
|
MONOPOL CHEMICALS PVT LTD Vs. COMMISSIONER OF C EX
|
May 29, 1998 |
|
MOON MARINE INDIA P LTD Vs. COMMISSIONER OF CUSTOMS
|
December 15, 1998 |
|
MORTON CONFECTIONERY AND MILK PROD FACTORY Vs. C C E
|
March 20, 1998 |
|
MOTI BISCUIT PVT LTD Vs. COMMISSIONER OF C EX
|
August 12, 1998 |
|
MOTILAL DISHED ENDS WORKS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
|
March 27, 1998 |
|
MOTILAL PADAMPAT UDYOG Vs. COMMISSIONER OF C EX
|
June 24, 1998 |
|
MOTOR INDUSTRIES CO LTD Vs. COMMISSIONER OF C EX
|
December 1, 1998 |
|
MOTOR INDUSTRIES CO LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 1998 |
|
MOTOR INDUSTRIES CO LTD Vs. COMMR OF CUS AND C EX
|
October 29, 1998 |
|
MOTOR INDUSTRIES COMPANY LTD Vs. COMMISSIONER OF C EX
|
August 13, 1998 |
|
MRF LIMITED Vs. COMMISSIONER OF C EX
|
July 20, 1998 |
|
MRF LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 19, 1998 |
|
MRF LTD Vs. STATE
|
February 26, 1998 |
|
MUKHTAR AHMED BALARANGADI Vs. COMMISSIONER OF CUS P
|
August 17, 1998 |
|
MULTIWELD WIRE CO. PVT. LTD Vs. COLLECTOR OF C. EX.
|
December 2, 1998 |
|
MUNAWAR ALI A. MUKADAM Vs. COMMISSIONER OF C. EX. AND CUSTOMS
|
November 20, 1998 |
|
MUVA INDUSTRIES LTD Vs. COMMR OF C EX
|
June 1, 1998 |
|
MYSORE CEMENTS LIMITED Vs. COMMISSIONER OF C EX
|
September 25, 1998 |
|
MYSORE KIRLOSKAR LTD Vs. CENTRAL EXCISE
|
January 19, 1998 |
|
MYSORE PAPER MILLS LTD Vs. COMMISSIONER OF C EX
|
June 26, 1998 |
|
MYSORE TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 1998 |
|
N G E F LTD Vs. COMMISSIONER OF CUSTOMS
|
May 27, 1998 |
|
N SUNDARESWARAN TIN FACTORY Vs. COMMISSIONER OF C EX
|
December 3, 1998 |
|
N V CHEMICALS Vs. C C E
|
December 17, 1998 |
|
N.S. CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
August 10, 1998 |
|
NAGESH HOSIERY EXPORTS PVT LTD Vs. CC
|
March 23, 1998 |
|
NALCO Vs. COMMISSIONER OF C EX
|
June 5, 1998 |
|
NALCO CHEMICALS INDIA LTD Vs. COMMISSIONER OF C EX
|
May 22, 1998 |
|
NAMTECH SYSTEMS LTD Vs. COMMISSIONER OF C EX
|
May 25, 1998 |
|
NANAK TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
January 7, 1998 |
|
NARAYANI UDYOG Vs. COLLECTOR OF C EX
|
June 22, 1998 |
|
NARMADA ALUMINIUM INDS LTD Vs. COMMR OF C EX
|
December 2, 1998 |
|
NASA CONTINENTAL EXPORTERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 1998 |
|
NATIONAL ASPHALT PROD AND CONSTRUCTION CO Vs. CCE
|
July 9, 1998 |
|
NATIONAL ENGINEERING INDUSTRIES Vs. COLLECTOR OF C EX
|
March 11, 1998 |
|
NATIONAL INSULATED CABLE OF INDIA LTD Vs. C C E
|
February 5, 1998 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COMMR OF C EX AND CUS A
|
August 22, 1998 |
|
NATIONAL ORGANIC CHEMICAL INDUS LTD Vs. COMMR OF C EX
|
July 9, 1998 |
|
NATIONAL PLYWOOD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 1998 |
|
NATIONAL RIFLES Vs. COMMR OF C EX
|
January 29, 1998 |
|
NEEDLE INDUSTRIES INDIA LTD Vs. COMMR OF CUS AND C EX
|
March 5, 1998 |
|
NEEDLE ROLLER BEARING CO LTD Vs. CCE
|
July 20, 1998 |
|
NESTLE INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 1998 |
|
NESTLE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 1998 |
|
NESTLE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 1998 |
|
NEW RATAN GUDAKHU FACTORY Vs. COMMR OF C EX
|
November 24, 1998 |
|
NEWPAR AROMATICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 1998 |
|
NEZON TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 8, 1998 |
|
NGEF LTD Vs. COMMISSIONER OF C. EX.
|
January 19, 1998 |
|
NHB BEARING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 1998 |
|
NICCO CORPORATION LTD Vs. COMMISSIONER OF C EX
|
December 10, 1998 |
|
NICHOLAS PIRAMAL I LTD Vs. COMMISSIONER OF C EX
|
August 18, 1998 |
|
NILGIRIS DISTRICT CO OP MILK PRODUCERS UNION LTD Vs. COMMISSIONER OF C EX
|
February 10, 1998 |
|
NIPHA STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 1998 |
|
NIRMAL ELECTRIC INDUSTRIES Vs. COMMISSIONER OF C EX
|
June 25, 1998 |
|
NRC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 1998 |
|
NYLON CARPET MANUFACTURING CO Vs. COMMR OF C EX
|
January 22, 1998 |
|
OCEANGLOBE CONTAINER SERVICES INDIA P LTD Vs. CC
|
February 27, 1998 |
|
OCL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 1998 |
|
OKS SPECIALITY LUBRICANTS I PVT LTD Vs. COMMR OF C EX
|
May 28, 1998 |
|
ORIEN ENGINEERS PVT LTD Vs. COMMISSIONER OF C EX
|
May 15, 1998 |
|
ORIENT STEEL INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
January 19, 1998 |
|
ORIENTAL CONTAINERS Vs. CCE
|
June 29, 1998 |
|
ORIENTAL DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 1998 |
|
ORISSA CONCRETE INDUSTRIES Vs. COMMISSIONER OF C EX
|
November 24, 1998 |
|
ORISSA EXTRUSIONS LTD Vs. COMMISSIONER OF C EX
|
November 20, 1998 |
|
ORISSA EXTRUSIONS LTD Vs. COMMISSIONER OF C EX
|
March 19, 1998 |
|
ORISSA SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 14, 1998 |
|
OSMA ELECTRONICS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 24, 1998 |
|
P K ABRAHAM Vs. COMMISSIONER OF CUSTOMS
|
June 18, 1998 |
|
P K FORGE PVT LTD Vs. COLLECTOR OF CEN EX
|
December 22, 1998 |
|
P MAHALINGAM AND DESIGNERS Vs. COMMISSIONER OF CUSTOMS
|
May 19, 1998 |
|
P R SINGHA Vs. COMMISSIONER OF CUSTOMS
|
May 22, 1998 |
|
P V VARGHEESE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 1998 |
|
PAHARPUR COOLING TOWERS LIMITED Vs. COMMR OF C EX
|
January 13, 1998 |
|
PAHARPUR COOLING TOWERS LTD Vs. COMMISSIONER OF C EX
|
September 21, 1998 |
|
PAHARPUR COOLING TOWERS LTD Vs. C C E
|
August 31, 1998 |
|
PAHARPUR COOLING TOWERS PVT LTD Vs. COMMR OF C EX
|
May 14, 1998 |
|
PALAS ASSOCIATES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 15, 1998 |
|
PAPER PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 6, 1998 |
|
PAPER PRODUCTS LTD Vs. COLLECTOR OF C. EX.
|
August 21, 1998 |
|
PARAMJIT SANDHU ENGG. WORKS Vs. COLLECTOR OF C. EX.
|
December 17, 1998 |
|
PARIWAR CHEMICALS Vs. COMMISSIONER OF C EX
|
August 3, 1998 |
|
PARLE BEVERAGES LTD Vs. COMMISSIONER OF C EX
|
July 20, 1998 |
|
PEDIGIRI INDUSTRIES P LTD Vs. COMMISSIONER OF CUSTOMS
|
June 8, 1998 |
|
PEERU LAL Vs. COMMISSIONER OF CUSTOMS
|
December 1, 1998 |
|
PEICO ELECTRONICS AND ELECTRICALS Vs. COMMR OF CUSTOMS
|
August 20, 1998 |
|
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. CC
|
April 20, 1998 |
|
PENGUINE INTERNATIONAL Vs. CC
|
May 5, 1998 |
|
PEPSI FOODS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 1998 |
|
PERFECT CIRCLE VICTOR LTD Vs. CCE
|
June 25, 1998 |
|
PERIWAL PLASTICS PVT LTD Vs. COMMISSIONER OF C EX
|
May 26, 1998 |
|
PFIZER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 1998 |
|
PFIZER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 1998 |
|
PFIZER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 10, 1998 |
|
PFIZER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 4, 1998 |
|
PHARMA RESEARCH AND ANALYTICAL LABORATORIES Vs. CCE
|
April 30, 1998 |
|
PHARMACEUTICALS AND CHEMICALS Vs. COLLECTOR OF C. EX.
|
October 27, 1998 |
|
PHARMASYNTH FORMULATIONS LTD Vs. COMMR. OF C. EX.
|
December 24, 1998 |
|
PHARMCHEM TRADERS Vs. COMMISSIONER OF CUSTOMS
|
August 25, 1998 |
|
PHILLIPS CARBON BLACK LTD Vs. COMMISSIONER OF C EX
|
January 21, 1998 |
|
PHOTOPHONE INDUSTRIES INDIA LTD Vs. COMMISSIONER OF C EX
|
December 11, 1998 |
|
PHOTOPHONE LTD Vs. CCE
|
June 25, 1998 |
|
PIDILITE INDUSTRIES LIMITED Vs. COLLECTOR OF C. EX.
|
January 15, 1998 |
|
PLATEWELL PROCESS AND CHEMICAL Vs. COMMR. OF C. EX.
|
March 26, 1998 |
|
PONDICHERRY WATER PROOFERS Vs. COMMISSIONER OF C EX
|
June 11, 1998 |
|
POONA BOTTLING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 1998 |
|
POONAM CARGO SERVICES Vs. COLLECTOR OF CUSTOMS
|
December 15, 1998 |
|
POWER BUILD LIMITED Vs. COLLECTOR OF C EX AND CUSTOMS
|
January 16, 1998 |
|
POWER ENGINEERS (JAIPUR) PVT. Vs. COLLECTOR OF C. EX.
|
November 30, 1998 |
|
POWERCON ELECTRIC CO Vs. COMMISSIONER OF C EX
|
April 24, 1998 |
|
PRABHAKAR L. MEHTA Vs. CC, KANDLA
|
December 8, 1998 |
|
PRABHAT ZARDA FACTORY I LTD Vs. COMMR OF C EX
|
February 13, 1998 |
|
PRABHAT ZARDA FACTORY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 1998 |
|
PRAG INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
June 12, 1998 |
|
PRAKASH COTTON MILLS Vs. COLLECTOR OF CUSTOMS
|
August 10, 1998 |
|
PRAKASH ENGG CO Vs. C C E
|
August 31, 1998 |
|
PRAKASH INTERNATIONAL Vs. C C
|
September 21, 1998 |
|
PRASHANTH CYLINDERS PVT LTD Vs. COMMR OF C EX
|
March 20, 1998 |
|
PRECISION RUBBER INDUSTRIES PVT LTD Vs. COMMR OF C EX
|
March 19, 1998 |
|
PREMCHAND AGARWAL Vs. COMMISSIONER OF CUSTOMS PREV
|
September 24, 1998 |
|
PREMCHAND PARAMANAND RESHAMWALA Vs. C C E
|
June 8, 1998 |
|
PREMIER AUTOMOBILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 16, 1998 |
|
PREMIER GLASS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 1998 |
|
PRESTCON Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 1998 |
|
PRO AGRO SEED CO LTD Vs. CC
|
March 27, 1998 |
|
PUDUMJEE PULP AND PAPER MILLS LTD Vs. COMMR OF CENTRAL EXCISE
|
May 15, 1998 |
|
PUNJAB CHEMICALS PLANTS LTD Vs. COMMISSIONER OF CUS.
|
December 22, 1998 |
|
PURNA PLASTIC INDUSTRIES Vs. COMMISSIONER OF C EX
|
June 23, 1998 |
|
QUALITY PHARMACEUTICALS LTD Vs. COLLECTOR OF C EX
|
April 28, 1998 |
|
R G COTTON INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
May 14, 1998 |
|
R K BROTHERS Vs. CC
|
March 23, 1998 |
|
R K TRADERS Vs. COMMISSIONER OF CUSTOMS IMPORTS
|
November 30, 1998 |
|
R N MISRA Vs. COLLECTOR OF CENTRAL EXCISE
|
August 12, 1998 |
|
R S AGENCIES Vs. CC
|
February 6, 1998 |
|
R S INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 1998 |
|
R S INDUSTRIES Vs. COLLECTOR OF C EX
|
May 22, 1998 |
|
RAJ CONTINENTAL EXPORTERS P LTD Vs. COMMISSIONER OF CUS
|
May 27, 1998 |
|
RAJ INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
October 17, 1998 |
|
RAJ PRAKASH CHEMICALS LTD Vs. COLLECTOR OF C. EX.
|
October 20, 1998 |
|
RAJASTHAN EXPLOSIVES & CHEMICALS LTD. Vs. CCE, JAIPUR
|
June 16, 1998 |
|
RAJASTHAN TEXTILE MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1998 |
|
RAJENDRA SAGARMAL MALARA SHRI MADAN S MALARA AND KHUBCHAND SAGARMAL TYRES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 28, 1998 |
|
RAJESH AGARWAL Vs. COMMISSIONER OF CUSTOMS
|
November 16, 1998 |
|
RAJESH L. MAKHIJA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 1998 |
|
RAJGANGPUR ISPAT UDYOG Vs. COMMISSIONER OF C EX
|
March 30, 1998 |
|
RAJKAMAL KALA MANDIR P LTD Vs. CCE
|
January 22, 1998 |
|
RAJKAMAL KALAMANDIR P LTD Vs. CCE
|
May 20, 1998 |
|
RALSON CARBON Vs. COLLECTOR OF C. EX.
|
November 17, 1998 |
|
RAM GOPAL LACHMINARAIN Vs. COMMISSIONER OF CUSTOMS
|
December 9, 1998 |
|
RAMAKRISHNA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND C EX
|
January 6, 1998 |
|
RAMESH FOOD PRODUCTS Vs. COMMISSIONER OF C. EX.
|
December 4, 1998 |
|
RAMESH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 15, 1998 |
|
RAMESH KUMAR P SINGHVI Vs. COMMISSIONER OF C EX AND CUSTOMS
|
October 15, 1998 |
|
RAMESH P SINGHVI Vs. COMMISSIONER OF CUSTOMS P
|
August 12, 1998 |
|
RAMGARH CHINI MILLS Vs. COMMISSONER OF CENTRAL EXCISE
|
February 23, 1998 |
|
RANE POWER STEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 26, 1998 |
|
RANJEET STEEL AND AGRO INDUSTRIES Vs. COMMR. OF C. EX.
|
December 24, 1998 |
|
RANKO REFRIGERATION COMPANY Vs. CCE
|
June 1, 1998 |
|
RATHI INDUSTRIAL EQUIPMENT CO PVT LTD Vs. CCE
|
April 22, 1998 |
|
RAVANGAON SUGAR FARM LTD Vs. CCE
|
February 12, 1998 |
|
RAVI STEELS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 10, 1998 |
|
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 1998 |
|
RECKITT AND COLMAN OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 1998 |
|
REFCO ICEMATIC COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
April 16, 1998 |
|
RELIABLE ENTERPRISES Vs. COMMISSIONER OF C EX
|
October 29, 1998 |
|
RELIANCE INDS. LTD Vs. COMMISSIONER OF CUSTOMS
|
December 1, 1998 |
|
RELIANCE INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 13, 1998 |
|
RESHAM SINGH BROS Vs. CC
|
March 16, 1998 |
|
RICHARDSON AND CRUDDAS (1972) Vs. COLLECTOR OF C. EX.
|
December 22, 1998 |
|
RITU MINERALS Vs. COMMISSIONER OF CUSTOMS
|
November 24, 1998 |
|
ROGER TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 4, 1998 |
|
ROHIT SHAH Vs. CC
|
September 11, 1998 |
|
RONUK DYES AND CHEMICALS Vs. COLLR OF C EX AND CUS
|
January 23, 1998 |
|
ROSEMOUNT INDIA LTD Vs. COMMISSIONER OF C EX
|
January 29, 1998 |
|
RUGMINI RAM RAGHAV SPINNERS PVT LTD Vs. COMMR OF CUS
|
June 23, 1998 |
|
S A I L Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1998 |
|
S D BAKHAI AND CO Vs. CC
|
July 14, 1998 |
|
S ESAKIADUPERUMAL AND V ESAKIA PILLAI Vs. COMMISSIONER OF TRICHY
|
January 28, 1998 |
|
S G P C METAL INDUSTRIES Vs. CC
|
February 6, 1998 |
|
S M DYECHEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 6, 1998 |
|
S R F LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 1998 |
|
S R JHUNJHUNWALA Vs. COLLECTOR OF CENTRAL EXCISE
|
January 7, 1998 |
|
S T S CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 1998 |
|
S T TEXTURISERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 12, 1998 |
|
S.K. FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 1998 |
|
S.P. MEHTA Vs. COLLECTOR OF CUSTOMS
|
July 20, 1998 |
|
SAGOR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 29, 1998 |
|
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 26, 1998 |
|
SAKIR ALI SHAUKAT ALI Vs. COMMR OF CUSTOMS PREV
|
December 18, 1998 |
|
SANDVIK ASIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 17, 1998 |
|
SARAOGI PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 24, 1998 |
|
SARAVANA ALLOY STEELS P LTD Vs. COMMISSIONER OF C EX
|
June 26, 1998 |
|
SCIENTIFIC COMPOUNDS AND PROCESSES PVT LTD Vs. C C E
|
July 28, 1998 |
|
SEA BRIDGE MARITIME AGENCIES PVT. Vs. COMMISSIONER OF CUSTOMS
|
December 16, 1998 |
|
SENTEX PVT LTD Vs. COMMISSIONER OF C EX
|
November 26, 1998 |
|
SERVALL ENGINEERING WORKS Vs. COMMISSIONER OF C EX
|
October 6, 1998 |
|
SHAKTI IRON AND STEEL CO LTD Vs. COMMISSIONER OF C EXCISE
|
November 25, 1998 |
|
SHAKTI OVERSEAS COMMERCIAL Vs. COLLECTOR OF CUS.
|
July 28, 1998 |
|
SHAKTI TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 1998 |
|
SHALIMAR PAINTS LTD Vs. COMMISSIONER OF C EX
|
June 18, 1998 |
|
SHALIN M VORA Vs. COMMISSIONER OF CUSTOMS
|
April 13, 1998 |
|
SHANKAR PACKAGING PVT. LTD Vs. COLLECTOR OF C. EX.
|
November 13, 1998 |
|
SHANKAR TRADING CO Vs. COMMISSIONER OF CUSTOMS APPEALS
|
July 10, 1998 |
|
SHARDA CRIMPERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 4, 1998 |
|
SHEELA FOAM (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 15, 1998 |
|
SHEO KISHAN RAJESH KUMAR HUF Vs. COMMISSIONER OF CUS
|
February 5, 1998 |
|
SHIVANI SURGICALS PVT LTD Vs. COMMISSIONER OF C EX
|
May 29, 1998 |
|
SHIVANSHI FERROUS P. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 18, 1998 |
|
SHIVDHAM PLYWOOD PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 11, 1998 |
|
SHREE GANESH ROLLING MILLS (I) Vs. CCE
|
December 21, 1998 |
|
SHREE KANSARA SARVODYA SAHAKARI Vs. CCE
|
October 22, 1998 |
|
SHREE RAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 1998 |
|
SHREE SHANTINATH SILK INDUSTRIES Vs. COLLR. OF C. EX.
|
July 24, 1998 |
|
SHRI DINESH MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 9, 1998 |
|
SHRIFABS INDIA P LTD Vs. COMMISSIONER OF C EX AND CUS
|
October 27, 1998 |
|
SHRIRAM ALKALIES AND CHEMICALS Vs. COMMISSIONER OF C EX AND CUS
|
June 30, 1998 |
|
SHRITA IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
February 18, 1998 |
|
SIDDESHWAR TEXTILE MILLS (PVT.) Vs. COMMISSIONER OF C. EX.
|
November 24, 1998 |
|
SIDDHARTH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 24, 1998 |
|
SIECHEM Vs. CCE
|
August 25, 1998 |
|
SILICAL METALLURGIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 1998 |
|
SIMBHAOLI SUGAR MILLS LTD. Vs. CCE
|
August 4, 1998 |
|
SIMPLEX MILLS CO LTD Vs. CCE
|
July 6, 1998 |
|
SINGARENI COLLIERIES CO LTD Vs. COMMR OF C EX AND CUS
|
February 13, 1998 |
|
SIRPUR PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
July 10, 1998 |
|
SITA RAM BATRI Vs. COLLECTOR OF CENTRAL EXCISE
|
December 1, 1998 |
|
SITALAKSHMI MILLS LTD Vs. COMMISSIONER OF CUSTOMS
|
February 12, 1998 |
|
SIV INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 5, 1998 |
|
SIVA METAL INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 21, 1998 |
|
SIVANANDHA PIPE FITTINGS LTD Vs. COMMISSIONER OF C EX
|
October 6, 1998 |
|
SK MD TAJ Vs. COMMISSIONER OF CUSTOMS P
|
January 29, 1998 |
|
SKYLINE INDUS. PVT. LTD. Vs. CCE, INDORE
|
February 23, 1998 |
|
SMITHKLINE BEECHAM CONSUMER Vs. COMMR OF C EX
|
December 24, 1998 |
|
SMRUTI ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 1998 |
|
SMZS CHEMICALS LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
|
January 9, 1998 |
|
SOMAIYA ORGANO CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
December 8, 1998 |
|
SOMEL ENTERPRISES Vs. CC
|
January 16, 1998 |
|
SONAROME CHEMICALS P LTD Vs. COMMISSIONER OF C EX
|
June 1, 1998 |
|
SONAROME CHEMICALS PVT LTD Vs. COMMR OF C EX
|
February 20, 1998 |
|
SOUND HEALTH GIAGNOSTIC CENTRE Vs. CC
|
January 21, 1998 |
|
SOUTH INDIA WIRE ROPES LTD Vs. COMMISSIONER OF CUSTOMS AND C EX
|
January 13, 1998 |
|
SOUTHERN PETROCHEMICAL IND CORP LTD Vs. COMMR OF CUS
|
January 13, 1998 |
|
SOUTHERN PETROCHEMICAL INDUS CORPN LTD Vs. CCE
|
November 6, 1998 |
|
SOUTHERN PETROCHEMICALS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 12, 1998 |
|
SPA PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF C EX
|
June 23, 1998 |
|
SPAN OVERSEAS P LTD Vs. COMMISSIONER OF CUSTOMS
|
January 21, 1998 |
|
SPIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 19, 1998 |
|
SPICES TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
June 1, 1998 |
|
SREE RAYALASEEMA ALKALIES AND ALLIED CHEM LTD Vs. C C E
|
June 26, 1998 |
|
SRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 8, 1998 |
|
SRF LTD Vs. COMMISSIONER OF C EX
|
June 5, 1998 |
|
SRI AYYAPPA AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 22, 1998 |
|
SRI BABU SARKAR AND SRI SANJAY PASWAN Vs. COMMISSIONER OF CUSTOMS PREV
|
November 20, 1998 |
|
SRI RAGHAVENDRA FOOD INDUSTRIES Vs. COMMR OF C EX
|
June 22, 1998 |
|
SRI RAMAKRISHNA MILLS CBE LTD Vs. COMMR OF C EX
|
November 26, 1998 |
|
SRI RANJEET SINGH AND SRI MADAN MOHAN Vs. COMMISSIONER OF CUSTOMS P
|
November 20, 1998 |
|
SRI SAMBHU NATH RAY Vs. COMMISSIONER OF CUSTOMS PREV
|
November 9, 1998 |
|
SRI SARVARAYA SUGARS LTD Vs. COMMISSIONER OF C EX
|
January 29, 1998 |
|
SRI VASAVI SOFT DRINKS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 28, 1998 |
|
STANDARD BATTERIES LTD Vs. COMMISSIONER OF CUSTOMS
|
January 2, 1998 |
|
STANDARD CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C EX
|
May 14, 1998 |
|
STANDARD ELECTRONIC PRODUCTS Vs. COMMR OF CUS IMPORTS
|
December 2, 1998 |
|
STANDARD MILLS CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 23, 1998 |
|
STAR INDL AND TEXTILE ENTERPRISES LTD Vs. CCE
|
February 13, 1998 |
|
STAR INDUSTRIAL AND TEXTILE ENTERPRISES Vs. CCE
|
January 23, 1998 |
|
STAR PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 1998 |
|
STAR PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 16, 1998 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF C. EX
|
October 16, 1998 |
|
STEEL INDUSTRIALS KERALA LTD Vs. COMMISSIONER OF C EX
|
May 14, 1998 |
|
STEEL INDUSTRIALS KERALA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 4, 1998 |
|
STERLING TYRE AND RUBBER CO Vs. CCE
|
March 27, 1998 |
|
STONE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 14, 1998 |
|
STOVEC INDUSTRIES LTD Vs. COMMR OF C EX AND CUS
|
April 22, 1998 |
|
STP LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 12, 1998 |
|
STRAW PRODUCTS LTD Vs. COMMISSIONER OF CUSTOMS
|
June 26, 1998 |
|
STRUCTURAL AND PORTAL FRAME INDUSTRIES AND RATAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 1998 |
|
STYLE COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 7, 1998 |
|
STYLOPACK Vs. COMMISSIONER OF C EX AND CUS
|
May 25, 1998 |
|
SUDARSHAN ELECTRONICS T.V. LTD Vs. COMMR. OF C. EX.
|
July 24, 1998 |
|
SUDERSHAN CHEMICALS INDS. Vs. COLLECTOR OF CENTRAL EXCISE
|
October 16, 1998 |
|
SUDH MOHINDER SINGH CHAHAL Vs. COMMISSIONER OF CUSTOMS
|
December 14, 1998 |
|
SUKNA TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
April 2, 1998 |
|
SULEX CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
February 9, 1998 |
|
SUNDARAM FASTENERS LTD Vs. COMMISSIONER OF C EX
|
July 3, 1998 |
|
SUNDARAM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 2, 1998 |
|
SUNDRAM ELECTRONICS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1998 |
|
SUNNY CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 1998 |
|
SUPEREX INDUSTRIES Vs. COMMISSIONER OF C EX
|
August 21, 1998 |
|
SUPRA ALLOYS AND ALLIED PRODUCTS PVT LTD Vs. C C E
|
August 12, 1998 |
|
SUPREME INDUSTRIES LTD Vs. CCE
|
April 30, 1998 |
|
SUPREME PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 18, 1998 |
|
SURJIT KAUR KALRA Vs. STATE
|
June 30, 1998 |
|
SUSMA TEXTILES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 1998 |
|
SUVIK ELECTRONICS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
July 20, 1998 |
|
SUYOG GRANITES AND MARBLES LTD Vs. COMMISSIONER OF C EX
|
February 12, 1998 |
|
SVADESHI MILLS CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 1998 |
|
SWARUP FIBRES INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
November 18, 1998 |
|
SWASTIK ENGINEERING CO Vs. COMMISSIONER OF CUSTOMS
|
May 12, 1998 |
|
SWASTIK RUBBER PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
November 26, 1998 |
|
SWASTIK SURFACTANTS LTD Vs. CCE
|
February 17, 1998 |
|
SWIL LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), CALCUTTA-IV
|
December 2, 1998 |
|
SYNBIOTICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 29, 1998 |
|
SYNDET AND CHEMICAL INDUSTRIES Vs. COMMR. OF C. EX.
|
October 9, 1998 |
|
SYSTEM DYNAMICS Vs. CC
|
March 19, 1998 |
|
T K ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 18, 1998 |
|
T N E B SUPERINTENDING ENGINEER Vs. COMMISSIONER OF C EX
|
November 27, 1998 |
|
T S RANGARAJAN Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 1998 |
|
T.M. THAKORE PHARMACEUTICAL Vs. C.C.E.
|
January 19, 1998 |
|
TAFE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 21, 1998 |
|
TAMILNADU INDUSTRIAL EXPLOSIVES LTD Vs. COMMISSIONER OF CUSTOMS
|
February 12, 1998 |
|
TAMRALIPTA CO OP SPINNING MILL LTD Vs. COMMR OF C EX
|
November 9, 1998 |
|
TANSI Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 22, 1998 |
|
TATA ELECTRONIC DEVELOPMENT SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 25, 1998 |
|
TATA ELECTRONIC DEVPT SERVICES Vs. COMMR OF C EX
|
September 25, 1998 |
|
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. C C
|
October 1, 1998 |
|
TATA IRON AND STEEL CO LTD Vs. COMMR OF C EX
|
June 17, 1998 |
|
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 1998 |
|
TATA OIL MILLS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 16, 1998 |
|
TATA OIL MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
April 30, 1998 |
|
TATA OIL MILLS LTD Vs. CC
|
April 30, 1998 |
|
TATA TEA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 1998 |
|
TEGA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 1998 |
|
TEJ STRAW BOARD (P) LTD. Vs. CCE, CHANDIGARH
|
June 17, 1998 |
|
TELCO Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 1998 |
|
TELCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 1998 |
|
TEXMACO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 21, 1998 |
|
TEXNOMAC TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 31, 1998 |
|
TIDE WATER OIL CO INDIA LTD Vs. COMMISSIONER OF C EX
|
April 20, 1998 |
|
TIL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 19, 1998 |
|
TIRUMALA UDYOG Vs. COLLECTOR OF CUSTOMS
|
November 2, 1998 |
|
TIRUPPATI TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
March 16, 1998 |
|
TISCO Vs. CC
|
July 10, 1998 |
|
TISCO Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 9, 1998 |
|
TISCO Vs. COLLECTOR OF CENTRAL EXCISE
|
February 24, 1998 |
|
TISCO Vs. COLLECTOR OF CENTRAL EXCISE
|
July 8, 1998 |
|
TISCO Vs. COLLECTOR OF CUSTOMS
|
July 28, 1998 |
|
TISCO LTD Vs. C C E
|
September 15, 1998 |
|
TISCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 1, 1998 |
|
TITAGHUR PAPER MILLS CO LTD Vs. COLLECTOR OF C EX
|
June 1, 1998 |
|
TITAN INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
January 21, 1998 |
|
TITANIUM EQUIPMENT AND ANODE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 3, 1998 |
|
TRANSMAN INTERNATIONAL PVT LTD Vs. COMMISSIONER OF CUS
|
November 14, 1998 |
|
TRIGON METAL SECTIONS Vs. COLLECTOR OF C. EX.
|
December 8, 1998 |
|
TRINETRA TEXTURISERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 5, 1998 |
|
TRIPTIMONDAL AND PARAN CHANDRA GHOSH Vs. C C PREV
|
May 21, 1998 |
|
TRIPURA SPUN PIPE CO Vs. COLLECTOR OF CUSTOMS
|
April 2, 1998 |
|
TRITON SYNTHETIC FIBRES P LTD Vs. COMMISSIONER OF C EX
|
August 25, 1998 |
|
TRIVENI SHEET GLASS WORKS Vs. CCE, ALLAHABAD
|
January 23, 1998 |
|
TRUMAC ENGINEERING CO Vs. COMMISSIONER OF C EX
|
August 11, 1998 |
|
U.P. INSTRUMENTS LTD. Vs. CCE
|
June 18, 1998 |
|
U.P. STATE SUGAR CORPORATION LTD Vs. COLLECTOR OF C. EX.
|
December 4, 1998 |
|
U.S. CHOUDHARY Vs. COLLECTOR OF CENTRAL EXCISE
|
October 20, 1998 |
|
UMESH MURALI SATWANI Vs. COMMISSIONER OF CUS AND C EX
|
October 22, 1998 |
|
UNI DERITEND PRECISION CASTINGS Vs. COMMR OF C EX AND CUS
|
November 19, 1998 |
|
UNI-AIRE (P) LTD Vs. COLLECTOR OF C EX.
|
October 9, 1998 |
|
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
March 6, 1998 |
|
UNION CARBIDE INDIA LTD. Vs. CCE, CHANDIGARH
|
August 10, 1998 |
|
UNITED CATALYSTS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 1998 |
|
UNIVERSAL GEM (P) LTD Vs. COLLECTOR OF C. EX.
|
November 23, 1998 |
|
UNIVERSAL MICRO SYSTEMS Vs. COMMISSIONER OF C EX AND CUS
|
June 30, 1998 |
|
UNIVERSAL PAPER MILLS LTD Vs. COMMISSIONER OF C EX
|
November 19, 1998 |
|
UNIWORTH INTERNATIONAL LTD Vs. COMMISSIONER OF CUS
|
July 13, 1998 |
|
URISAN COSMETICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 20, 1998 |
|
USHA ISPAT LIMITED Vs. COMMISSIONER OF C EX AND CUS
|
April 28, 1998 |
|
USV LTD Vs. CCE
|
June 13, 1998 |
|
UTHRADOM THIRUNAL HOSPITAL Vs. COMMISSIONER OF CUSTOMS
|
February 23, 1998 |
|
UTKAL GALVANIZERS Vs. C C E
|
September 14, 1998 |
|
UTKAL GALVANIZERS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 15, 1998 |
|
V B C FERRO ALLOYS LIMITED Vs. COMMISSIONER OF C EX
|
October 20, 1998 |
|
V H PATEL TOBACCO PVT LTD Vs. COMMISSIONER OF C EX
|
February 2, 1998 |
|
V K SINGH Vs. COMMISSIONER OF CUSTOMS
|
January 9, 1998 |
|
V V N MFG AND INVESTA LIMITED Vs. COMMISSIONER OF C EX
|
August 18, 1998 |
|
V. PLA PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 9, 1998 |
|
V.K. OILS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 8, 1998 |
|
VADILAL INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1998 |
|
VAISHNO STEEL PRODUCTS Vs. COMMISSIONER OF C EX
|
April 6, 1998 |
|
VALLABH GLASS WORKS LTD Vs. COMMISSIONER OF C EX
|
August 4, 1998 |
|
VANAZ ENGINEERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 15, 1998 |
|
VARIETY ENGINEERING (P) LTD. Vs. CCE
|
January 23, 1998 |
|
VARSHATRONICS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 27, 1998 |
|
VAS SYNTHETICS Vs. COMMISSIONER OF CUSTOMS
|
December 11, 1998 |
|
VASANIA SILK MILLS Vs. COMMISSIONER OF C EX
|
April 1, 1998 |
|
VEGETABLE VITAMIN FOODS CO LTD Vs. CCE
|
June 22, 1998 |
|
VELU Vs. COMMISSIONER OF CUSTOMS
|
January 27, 1998 |
|
VENKATESH BEVERAGES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 13, 1998 |
|
VENLONG POLYESTER FILM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 1998 |
|
VENUS PUMPS AND ENGG WORKS Vs. COMMISSIONER OF C EX
|
June 22, 1998 |
|
VENUS TRADERS Vs. COMMISSIONER OF CUSTOMS
|
December 23, 1998 |
|
VERMA AND SONS Vs. COMMISSIONER OF CUSTOMS G
|
October 8, 1998 |
|
VERMA TRAFAG INSTRUMENT P. LTD Vs. COLLECTOR OF CUS.
|
October 21, 1998 |
|
VERSATILE ENTERPRISES (P) LTD Vs. COLLECTOR OF C. EX.
|
December 22, 1998 |
|
VICKERS SYSTEMS INTERNATIONAL LTD Vs. CCE
|
January 23, 1998 |
|
VICTOR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 1, 1998 |
|
VIDYUT METALICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 1998 |
|
VIGNESWARA NUT POWDER PACKERS Vs. COMMISSIONER OF C EX
|
June 5, 1998 |
|
VIJAY T THAKKAR Vs. COMMISSIONER OF CUSTOMS P
|
June 25, 1998 |
|
VIJAYASHREE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
December 23, 1998 |
|
VIKAS RUBBER WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
March 30, 1998 |
|
VIKRANT TYERS LTD Vs. STATE
|
July 2, 1998 |
|
VILLAGE HANDICRAFT EXPORTERS Vs. CC
|
August 17, 1998 |
|
VINEET ELECTRICAL INDUSTRIES PVT LTD AND WESTERN INDIA MACHINERY CO P LTD Vs. C C E
|
December 10, 1998 |
|
VIRAMA LAMINATES P. LTD. AND ORS. Vs. CCE
|
June 18, 1998 |
|
VISALAKSHI MILLS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 3, 1998 |
|
VISHWA INDUSTRIAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 11, 1998 |
|
VISHWA INDUSTRIAL CO P LTD Vs. COMMISSIONER OF C EX
|
September 8, 1998 |
|
VXL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 27, 1998 |
|
VXL INSTRUMENTS LTD Vs. COMMISSIONER OF C EX
|
May 29, 1998 |
|
W S INDUSTRIES INDIA LTD Vs. COMMISSIONER OF C EX
|
December 22, 1998 |
|
WAGHJI LAKHMIDAS AND CO Vs. COMMISSIONER OF CUSTOMS
|
May 22, 1998 |
|
WAXPOL INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
June 11, 1998 |
|
WEARWELL TYRE AND TUBE INDUSTRIES Vs. COLLECTOR OF C. EX.
|
December 3, 1998 |
|
WELDEQUIP Vs. COLLECTOR OF CENTRAL EXCISE
|
February 25, 1998 |
|
WELDING RODS PVT LTD Vs. COMMISSIONER OF C EX A
|
March 30, 1998 |
|
WELL KNIT APPARELS P LTD Vs. COMMISSIONER OF CUSTOMS
|
October 23, 1998 |
|
WELLMAN INCANDESCENT I LTD Vs. COLLECTOR OF C EX
|
February 17, 1998 |
|
WEMBLEY ENTERPRISES Vs. COLLECTOR OF CENTRAL EXCISE
|
April 24, 1998 |
|
WEST COAST INDUSTRIAL GASES LTD Vs. COMMISSIONER OF C EX
|
September 16, 1998 |
|
WEST COAST INDUSTRIAL GASES LTD Vs. COMMISSIONER OF C EX
|
August 6, 1998 |
|
WESTERN INDIA PLYWOODS Vs. COMMISSIONER OF C EX
|
May 29, 1998 |
|
WESTON ELECTRONICS LTD Vs. CC
|
December 9, 1998 |
|
WHEELS INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
February 27, 1998 |
|
WHITE POINT INDUSTRIES Vs. COMMISSIONER OF C EX
|
July 14, 1998 |
|
WIMCO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 17, 1998 |
|
WIPRO GE MEDICAL SYSTEMS LTD Vs. COMMR OF CUSTOMS
|
September 29, 1998 |
|
WIPRO GE MEDICAL SYSTEMS LTD Vs. COMMISSIONER CUSTOMS AND CENTRAL EXCISE
|
January 7, 1998 |
|
WIPRO INFORMATION TECHNOLOGY Vs. COMMR OF C EX
|
October 27, 1998 |
|
WIPRO INFOTECH LTD Vs. COMMISSIONER OF CUSTOMS
|
January 15, 1998 |
|
WIPRO INFOTECH LTD Vs. COMMISSIONER OF CUSTOMS
|
May 25, 1998 |
|
WIPRO LTD Vs. COMMISSIONER OF CUSTOMS
|
October 16, 1998 |
|
WOCKHARDT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 31, 1998 |
|
WOODCRAFTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 14, 1998 |
|
YASH PHARMACEUTICALS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1998 |
|
YOUNGMAN HOSIERY FACTORY Vs. C.C.E.
|
July 1, 1998 |
|
ZEENATH INTERNATIONAL SUPPLIERS Vs. CC
|
September 22, 1998 |
|
ZENITH ALLOYS AND STEEL LTD Vs. COMMISSIONER OF C EX
|
April 13, 1998 |
|
ZENITH LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 1998 |