A C PHARMACEUTICALS PVT LTD Vs. COLLECTOR OF C EX
|
April 23, 1997 |
A TO Z COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
November 28, 1997 |
AGARPARA CO LTD Vs. COMMISSIONER OF C EX
|
July 23, 1997 |
AHINSHA CHEMICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
December 24, 1997 |
AJANTA LEATHER FASHIONS LTD Vs. COMMISSIONER OF CUSTOMS
|
April 20, 1997 |
ALFA LAVAL (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 9, 1997 |
AMITABH TEXTILE MILLS LTD Vs. COMMISSIONER OF C. EX.
|
May 8, 1997 |
AMRAPALI STRUCTURAL (P) LTD Vs. CCE
|
September 12, 1997 |
ANGLO SWISS WATCH CO Vs. COMMISSIONER OF C EX
|
June 17, 1997 |
ANNAPURNA COTTON MILLS AND INDUSTRIES LTD Vs. C C E
|
January 10, 1997 |
APOLLO CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C EX
|
July 11, 1997 |
ARUNODAY INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
July 22, 1997 |
ASHOKA SYNTHETICS LTD Vs. COMMR OF C EX
|
July 22, 1997 |
ASIAN CABLES CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
|
February 5, 1997 |
ASIAN HOTELS LTD Vs. COLLECTOR OF CUSTOMS
|
January 14, 1997 |
ASIAN PAINTS (I) LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1997 |
ASIAN PAINTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 13, 1997 |
ASSAM ASBESTOS LIMITED Vs. COMMISSIONER OF C EX
|
July 23, 1997 |
ASSAM STATE TEXTILE CORPORATION Vs. COLLECTOR OF C EX
|
March 12, 1997 |
ASSOCIATED BEVERAGES PVT LTD Vs. COLLECTOR OF C EX
|
February 10, 1997 |
ASSOCIATED BEVERAGES PVT. LTD Vs. COLLECTOR OF C. EX.
|
February 5, 1997 |
AUTOMOBILE CORPN. OF GOA LTD Vs. COMMISSIONER OF C. EXCISE
|
May 9, 1997 |
AUTOMOTIVE AXLES LTD Vs. COMMISSIONER OF C. EX.
|
July 28, 1997 |
AVERY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 7, 1997 |
BENGAL FERRO ALLOY AND STEEL LTD Vs. COMMISSIONER OF C EX
|
November 25, 1997 |
BENNETT COLEMAN AND CO. LTD Vs. COLLECTOR OF CUSTOMS
|
July 8, 1997 |
BHAGSONS PAINTS IND. Vs. COLLECTOR OF CENTRAL EXCISE
|
February 24, 1997 |
BHARAT BATTERY MFG CO P LTD Vs. COMMISSIONER OF C EX
|
January 28, 1997 |
BHARAT ELECTRONICS LTD Vs. CCE
|
September 12, 1997 |
BHARAT ELECTRONICS LTD Vs. CCE
|
February 25, 1997 |
BHARAT PETROLEUM CORPORATION Vs. CCE
|
November 11, 1997 |
BHARAT WESTFALIA LTD Vs. COMMISSIONER OF CUSTOMS
|
February 5, 1997 |
BIDDLE SWAYER PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1997 |
BIHAR AIR PRODUCTS LTD Vs. COLLECTOR OF C EX
|
July 25, 1997 |
BIHAR CAUSTIC AND CHEMICALS LTD Vs. COLLR OF CENTRAL EXCISE
|
August 20, 1997 |
BIMETAL BEARINGS LIMITED Vs. COLLECTOR OF CUSTOMS
|
February 24, 1997 |
BINANI COMMERCIAL CORPORATION Vs. COLLECTOR OF C EX
|
January 29, 1997 |
BIRLA JUTE AND INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
January 21, 1997 |
BLACK DIAMOND BEVERAGES LTD Vs. COLLECTOR OF C EX
|
August 18, 1997 |
BPL SANYO TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX.
|
December 5, 1997 |
BROSSWELL MYLLIEMNGAP Vs. COMMISSIONER OF CUSTOMS
|
October 14, 1997 |
BURNS PHILIP INDIA LTD Vs. COMMISSIONER OF C EX
|
May 1, 1997 |
C.B. SHARMA Vs. COLLECTOR OF CUSTOMS
|
July 8, 1997 |
C.C.E. Vs. UNIVERSAL INFORMATION COMMN.
|
July 7, 1997 |
C.C.E. Vs. SOLAPUR ZILLA VINKAR SAHAKARI
|
May 12, 1997 |
CASTIPLAST PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 10, 1997 |
CC & CE Vs. SHREE BALAJI AUTOMOBILES
|
November 12, 1997 |
CCE Vs. METROARK PRIVATE LTD
|
August 27, 1997 |
CENTURY EXTRUSIONS LTD Vs. CC
|
January 3, 1997 |
CHANDRA VADAN DESAI Vs. COMMISSIONER OF C EX
|
September 3, 1997 |
CHANDRA-HI-TECH ENGINEERS PVT. Vs. COLLECTOR OF C. EX.
|
February 10, 1997 |
CHANDRAVADAN DESAI Vs. CCE
|
September 3, 1997 |
CHLORIDE INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 1997 |
COLLECTOR OF C EX Vs. BENGAL WATERPROOF LTD
|
May 29, 1997 |
COLLECTOR OF C EX Vs. KRISHNA SILICATE AND GLASS LTD
|
March 13, 1997 |
COLLECTOR OF C EX Vs. NORTH EAST BISCUITS P LTD
|
April 22, 1997 |
COLLECTOR OF C EX Vs. RADIANT ELECTRONICS
|
December 15, 1997 |
COLLECTOR OF C EX Vs. QUALITY BULK DRUGS P LTD
|
December 18, 1997 |
COLLECTOR OF C EX Vs. VIMAL CEMENT PRIVATE LTD
|
February 20, 1997 |
COLLECTOR OF C EX AND CUS Vs. B T W INDUSTRIES LTD
|
April 28, 1997 |
COLLECTOR OF C. EX. Vs. ALEMBIC CHEMICALS WORKS CO. LTD.
|
June 20, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. DAURALA SUGAR WORKS
|
March 31, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. MADRAS MOTORS LTD.
|
July 7, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. MAJESTIC AUTO LTD.
|
February 25, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. A.B.C. PRODUCTS LTD.
|
February 5, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. DUNLOP INDIA LTD
|
March 31, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. SULEKHA WORKS LTD
|
October 8, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. RASOI LTD
|
April 28, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LTD
|
June 12, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. T E L C O
|
February 24, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. KING PLASTICS
|
September 12, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. LOHIA STARLINGER PVT. LTD.
|
December 1, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. INTEGRATED WATERPROOFINGS LTD.
|
May 9, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. STRAW PRODUCTS LTD
|
February 24, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN CABLE COMPANY
|
March 11, 1997 |
COLLECTOR OF CENTRAL EXCISE Vs. NEW ALLENBERY WORKS
|
July 30, 1997 |
COLLECTOR OF CUS. Vs. INDIAN FARMER AND FERTILIZER
|
January 28, 1997 |
COLLECTOR OF CUSTOMS Vs. KARNATAKA DAIRY DEV. CORPORATION
|
February 24, 1997 |
COLLECTOR OF CUSTOMS Vs. RAJAPALAYAM MILLS LTD.
|
July 28, 1997 |
COLLECTOR OF CUSTOMS Vs. RIFOX ENGG. (INDIA) PVT. LTD.
|
November 11, 1997 |
COLLECTOR OF CUSTOMS Vs. JOESPH MUTTATHOTTIL
|
January 13, 1997 |
COLLECTOR OF CUSTOMS Vs. CHANDIRAM LILARAM
|
April 4, 1997 |
COLLR OF C EX Vs. MCNALLY BHARAT ENGINEERING CO LTD
|
August 26, 1997 |
COLLR OF C EX Vs. GOURI SHANKAR JUTE MILLS LTD
|
September 1, 1997 |
COMMISSIONER OF C EX Vs. CRYSTAL PLYWOOD P LTD
|
August 19, 1997 |
COMMISSIONER OF C EX Vs. SARDA PLYWOOD INDUSTRIES LTD
|
March 5, 1997 |
COMMISSIONER OF C EX Vs. KAMALA GUDAKHU FACTORY
|
August 25, 1997 |
COMMISSIONER OF C EX Vs. ARUNACHAL FOREST PRODUCTS
|
April 11, 1997 |
COMMISSIONER OF C EX Vs. DEEPAK METAL WORKS PVT LTD
|
August 26, 1997 |
COMMISSIONER OF C EX Vs. MEHRA ELECTRIC COMPANY
|
August 28, 1997 |
COMMISSIONER OF C EX Vs. RUNGTA ENGG CO P LTD
|
September 10, 1997 |
COMMISSIONER OF C EX Vs. BERGER PAINTS INDIA LIMITED
|
November 4, 1997 |
COMMISSIONER OF C EX Vs. BERGER PAINTS INDIA LTD
|
January 21, 1997 |
COMMISSIONER OF C EX Vs. INDIAN JUTE AND INDUSTRIES LTD
|
April 1, 1997 |
COMMISSIONER OF C EX Vs. NICCO CORPORATION LTD
|
May 14, 1997 |
COMMISSIONER OF C EX Vs. R S ENGINEERS
|
September 11, 1997 |
COMMISSIONER OF C EX Vs. LARSEN AND TOUBRO LTD
|
March 12, 1997 |
COMMISSIONER OF C. EX. Vs. K.E.C. INTERNATIONAL LTD.
|
December 18, 1997 |
COMMISSIONER OF C. EX. Vs. R.G. BRONZE MFG. CO.
|
July 14, 1997 |
COMMISSIONER OF C. EX. Vs. ENGLISH ELECTRIC COMPANY
|
February 24, 1997 |
COMMISSIONER OF C. EX. AND CUS. Vs. ARCEE NETTINGS
|
February 26, 1997 |
COMMISSIONER OF C. EX., SHILLONG Vs. ASSAM FOREST PRODUCT (P) LTD.
|
September 24, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASIATIC OXYGEN LTD
|
July 24, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. KUSUM PRODUCTS LTD
|
February 10, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. RALLIS INDIA LTD
|
March 4, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. GOEL INDUSTRIES
|
July 22, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. SWALKA KEL P LTD
|
November 3, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUBARBAN INDUSTRIES LTD AND KONARK CYLINDERS AND CONTAINERS P LTD
|
December 23, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAM BEARING LTD
|
July 29, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. DIOCHEM
|
September 2, 1997 |
COMMISSIONER OF CENTRAL EXCISE Vs. INTEGRATED ORGANIC PVT. LTD.
|
September 23, 1997 |
COMMISSIONER OF CUS P Vs. RAMAVTAR BANKA AGARWAL
|
December 31, 1997 |
COMMISSIONER OF CUS. Vs. BHARAT STARCH INDUSTRIES LTD.
|
July 7, 1997 |
COMMISSIONER OF CUS. AND C. EX. Vs. ORIENT CERWOOL LIMITED
|
July 8, 1997 |
COMMISSIONER OF CUSTOMS Vs. TATA EXPORTS LTD.
|
July 14, 1997 |
COMMISSIONER OF CUSTOMS Vs. STAR ENTERPRISES
|
February 13, 1997 |
COMMISSIONER OF CUSTOMS Vs. D K R TRADERS
|
April 11, 1997 |
COMMISSIONER OF CUSTOMS Vs. INFAR INDIA LTD
|
July 28, 1997 |
COMMISSIONER OF CUSTOMS PREV Vs. PIR KHONGSDIR
|
March 5, 1997 |
COMMR OF C EX Vs. NATIONAL LITHOGRAPHIC AND PRINTING PRESS
|
August 29, 1997 |
COMMR OF C EX Vs. BANSAL INDUSTRIAL CORPORATION
|
September 10, 1997 |
COMMR OF C EX Vs. INDIAN PAINTS AND CHEMICALS PVT LTD
|
April 29, 1997 |
COMMR OF CENTRAL EXCISE Vs. KONARK WIRES P LTD
|
March 31, 1997 |
COMMR OF CUS PREV Vs. RANJIT GHOSH ALIAS RANA GHOSH
|
October 24, 1997 |
COMMR OF CUS PREV Vs. AYODHYA SHA AND RAJHARAN SHA
|
July 7, 1997 |
COMMR. OF C. EX. Vs. FOURTS (INDIA) LABORATORIES PVT.
|
January 13, 1997 |
COMMR. OF C. EX. AND CUS. Vs. SHRIRAM REFRIGERATION
|
September 23, 1997 |
COMMR. OF CUS. Vs. GUJARAT ALKALIES AND CHEMICALS
|
December 4, 1997 |
CREATIVE POLYPACK P LTD Vs. COMMISSIONER OF C EX
|
February 19, 1997 |
CROWN DIE CASTING CO Vs. COMMISSIONER OF C EX
|
February 27, 1997 |
CYMA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
September 12, 1997 |
DALHOUSIE JUTE CO LTD Vs. CCE
|
July 28, 1997 |
DENA SNUFF (P) LTD. Vs. CCE
|
December 5, 1997 |
DHANBAD CHEMICALS LTD Vs. COMMISSIONER OF C EX
|
July 24, 1997 |
DIAMOND COTTON INDUSTRIES Vs. COMMISSIONER OF C EX
|
February 21, 1997 |
DROLIA CHEMICAL WORKS Vs. COMMISSIONER OF C EX
|
September 5, 1997 |
DROLIA CHEMICAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 2, 1997 |
EAGLE FLASK INDUSTRIES (INDIA) Vs. COLLECTOR OF C. EX.
|
July 9, 1997 |
EAGLE TRANSPORT SERVICES Vs. COMMISSIONER OF CUSTOMS
|
September 23, 1997 |
EICHER MOTORS LTD. Vs. CCE
|
December 5, 1997 |
ELECTRO PLASTIC MFG CORP Vs. COMMISSIONER OF C EX
|
April 29, 1997 |
ENGEL INDIA MACHINES AND TOOLS LTD Vs. COMMR OF C EX
|
July 24, 1997 |
ETCHO PROCESS INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
November 21, 1997 |
EVEREST RUBBER WORKS Vs. COMMISSIONER OF C EX
|
March 12, 1997 |
FLAKT INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 11, 1997 |
FOOD SPECIALITIES LIMITED Vs. COLLECTOR OF CUSTOMS
|
February 10, 1997 |
GEE GEE INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
February 4, 1997 |
GEM ELECTRO MECHANICAL PVT. LTD Vs. COLLR. OF CUS.
|
February 27, 1997 |
GENERAL ELECTRIC CO. OF INDIA Vs. COLLECTOR OF CUSTOMS
|
November 11, 1997 |
GENERAL ENGG WORKS Vs. COLLECTOR OF CUSTOMS
|
June 10, 1997 |
GOVIND STEEL CO LTD Vs. COMMISSIONER OF C EX
|
January 7, 1997 |
GRAVURE PRINTERS AND CONVERTERS PVT LTD Vs. C C E
|
July 16, 1997 |
GUJARAT STATE FERTILIZERS CO. Vs. COLLECTOR OF C. EX.
|
February 28, 1997 |
GURU RAM DAS ENGINEERING WORKS (P) Vs. COLLR. OF C. EX.
|
February 5, 1997 |
H.E.S. LIMITED Vs. COLLECTOR OF CUSTOMS
|
February 26, 1997 |
H.M.M. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 9, 1997 |
HALONIX ELECTRIC LTD Vs. COLLECTOR OF CUSTOMS
|
December 5, 1997 |
HIMALAYA COOLING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
|
December 30, 1997 |
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
August 29, 1997 |
HINDUSTAN DEVELOPMENT CORPN LTD Vs. COLLECTOR OF CUS
|
April 11, 1997 |
HINDUSTAN ZINC LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 1997 |
I O L LTD Vs. CC
|
August 11, 1997 |
I T C LTD Vs. COMMISSIONER OF CUSTOMS
|
April 25, 1997 |
IDL CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 24, 1997 |
INCAB INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
February 20, 1997 |
INDIA CARBON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 25, 1997 |
INDIA FOILS LIMITED Vs. COMMISSIONER OF C EX
|
December 23, 1997 |
INDIAN AIRLINES Vs. COMMISSIONER OF CUSTOMS
|
September 8, 1997 |
INDIAN ALUMINIUM COMPANY Vs. COMMISSIONER OF C EX
|
January 20, 1997 |
INDIAN ALUMINIUM COMPANY LTD Vs. COLLR OF C EX
|
August 1, 1997 |
INDIAN HUME PIPE CO. LTD Vs. COMMISSIONER OF C. EX.
|
March 31, 1997 |
INDIAN IRON AND STEEL CO LTD Vs. COMMISSIONER OF C EX
|
September 29, 1997 |
INDIAN OXYGEN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 1997 |
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMR OF C EX
|
September 15, 1997 |
INDO FLOGATES LTD Vs. COMMISSIONER CENTRAL EXCISE
|
March 26, 1997 |
INDU AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
August 5, 1997 |
INDUSTRIAL CHEMICALS AND Vs. COLLR. OF C. EX.
|
July 7, 1997 |
INDUSTRIAL EQUIPMENT MFG CO Vs. COMMISSIONER OF C EX
|
September 15, 1997 |
INSILCO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 1997 |
IPINIT VANASPATI LTD Vs. COMMISSIONER OF C E
|
January 3, 1997 |
JAGAJIT INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
September 23, 1997 |
JAGDAMBA SAHAKARI SAKHAR Vs. C.C.E.
|
November 12, 1997 |
JAJODIA INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
|
July 8, 1997 |
JAY ENGINEERING WORKS LTD Vs. COLLECTOR OF CUSTOMS
|
July 14, 1997 |
JENNY PLYWOOD INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
October 14, 1997 |
JENSON AND NICHOLSON I LTD Vs. COMMISSIONER OF C EX
|
April 22, 1997 |
JENSON NICHOLSON INDIA LTD Vs. COMMISSIONER OF CUS
|
July 28, 1997 |
JOY ICE CREAMS PVT. LTD Vs. CCE
|
July 15, 1997 |
K E BURGMANN FIBER INDIA PVT LTD Vs. COMMR OF C EX
|
May 9, 1997 |
K K EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
May 8, 1997 |
K R STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 1997 |
K S MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 18, 1997 |
K.L. STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 1997 |
KALINGA IRON WORKS Vs. COMMISSIONER OF C EX
|
August 7, 1997 |
KALYANI STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 27, 1997 |
KANORIA CHEMICALS AND INDUSTRIES Vs. COMMR. OF C. EX.
|
December 19, 1997 |
KAUSHAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 14, 1997 |
KONARK CYLINDERS AND CONTAINERS PVT LTD Vs. C C E
|
October 23, 1997 |
KONARK JUTE LTD Vs. COMMISSIONER OF C EX
|
April 23, 1997 |
KOSAN METAL PRODUCTS PVT. LTD Vs. COLLECTOR OF C. EX.
|
July 7, 1997 |
KOTHARI AND SONS Vs. COMMISSIONER OF CUSTOMS
|
February 27, 1997 |
KRISON ELECTRONIC SYSTYS LTD Vs. COLLECTOR OF CUSTOMS
|
July 21, 1997 |
KUMAR PRINTERS PVT. LTD Vs. COMMISSIONER OF CUSTOMS
|
July 15, 1997 |
KWALITY ICE CREAMS INDIA LTD Vs. COMMISSIONER OF C EX
|
February 14, 1997 |
LAKSHMI NARAYAN ELECTRICAL INDUSTRIES Vs. C C E
|
September 10, 1997 |
LARSEN AND TOUBRO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 11, 1997 |
LIBRA DRUGS (INDIA) Vs. COLLECTOR OF CENTRAL EXCISE
|
February 26, 1997 |
LIPI BOILERS (P) LTD Vs. CC
|
February 25, 1997 |
M K SHAH EXPORTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
September 17, 1997 |
MACNEILL AND MAGOR LTD Vs. COLLECTOR OF CUSTOMS
|
July 29, 1997 |
MADHAB CHANDRA DASH Vs. COMMISSIONER OF CUSTOMS
|
September 3, 1997 |
MADITRON Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 28, 1997 |
MAHABIR INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 18, 1997 |
MAHAJAN PROCESSORS PVT. LTD Vs. COMMISSIONER OF C. EX.
|
March 27, 1997 |
MAHARASHTRA STEEL INDUSTRIES Vs. COLLECTOR OF C. EX.
|
July 14, 1997 |
MAHAVIR SPINNING MILLS LTD Vs. COMMISSIONER OF C. EX.
|
November 3, 1997 |
MAHESH IRON AND STEEL RE-ROLLING Vs. COLLR. OF C. EX.
|
November 11, 1997 |
MAIZE PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 30, 1997 |
MANJU AGARWAL Vs. CC PREV
|
April 9, 1997 |
MD NASEEM Vs. COLLECTOR OF CUSTOMS P
|
July 24, 1997 |
METROCHEM INDUSTRIES Vs. COMMISSIONER OF C. EX. AND CUS.
|
July 30, 1997 |
MEWAR BOTTLING COMPANY LTD Vs. COMMISSIONER OF C. EX.
|
February 10, 1997 |
MITCOM JYOTI Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 7, 1997 |
MODEL SOAP COMPANY Vs. COMMISSIONER OF C EXCISE
|
December 17, 1997 |
MODERN MACHINE TOOLS Vs. COLLECTOR OF CENTRAL EXCISE
|
January 13, 1997 |
NATIONAL ALUMINIUM CO LTD Vs. COMMR OF C EX
|
July 25, 1997 |
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
|
January 14, 1997 |
NATIONAL INSULATED CABLE CO OF INDIA Vs. COMMR OF C EX
|
June 20, 1997 |
NATIONAL INSULATED CABLE CO OF INDIA LTD Vs. C C E
|
August 5, 1997 |
NATIONAL ORGANIC CHEMICAL Vs. C.C.E.
|
January 13, 1997 |
NEPA AGENCY AND CO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 3, 1997 |
NEPRO TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
|
December 26, 1997 |
NESTLE INDIA LTD Vs. CC
|
July 15, 1997 |
NICCO CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 9, 1997 |
NILLO Y CONDRILION Vs. CC PREVENTIVE
|
March 26, 1997 |
NORTH EAST GASES PVT LTD Vs. COMMISSIONER OF C EX
|
December 30, 1997 |
NORTHEAST GASES PVT LTD Vs. COMMISSIONER OF C EX
|
July 15, 1997 |
OEN (I) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 8, 1997 |
ORICLEAN PRIVATE LTD Vs. COMMISSIONER OF C EX
|
June 17, 1997 |
ORICLEAN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 8, 1997 |
ORIENT STEEL INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
July 21, 1997 |
P. BHASKARAN PILLAI Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 23, 1997 |
PACKAGING PRODUCTS Vs. COMMISSIONER OF C EX
|
December 12, 1997 |
PALM GROVE HOTEL Vs. COLLECTOR OF CUSTOMS
|
February 24, 1997 |
PALSONS DRUGS AND CHEMICAL INDUSTRIES Vs. COMMR OF C EX
|
September 25, 1997 |
PAWAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (PREV.)
|
January 13, 1997 |
PIONEER CONCRETE AND ALLIED INDUSTRIES Vs. COLLR OF C EX
|
February 21, 1997 |
PLASMA SPRAY COATS (P) LTD Vs. COLLECTOR OF CUSTOMS
|
November 11, 1997 |
PODDAR PROJECTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 1997 |
PODDAR YDYOG LIMITED Vs. COMMISSIONER OF C EX
|
August 5, 1997 |
PRAJA ENTERPRISES Vs. COLLECTOR OF CUSTOMS
|
September 10, 1997 |
PRAKASH PIPE AND INDUSTRIES Vs. CC
|
July 11, 1997 |
PRECISION STATIONERY (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 24, 1997 |
PROGRESSIVE EXTRACTIONS AND Vs. COLLECTOR OF C. EX.
|
November 11, 1997 |
PROMINENT PLASTIC INDUSTRIES Vs. COLLECTOR OF C. EX.
|
February 27, 1997 |
PUNIDHAPU LOKESWARA RAO Vs. COMMR OF CUS PREV
|
January 10, 1997 |
PUNJAB CERAMICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1997 |
PURE DRINKS (N.D.) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1997 |
R G INDUSTRIES Vs. CCE
|
February 6, 1997 |
R.K. SETH WIRE INDUSTRIES Vs. COLLECTOR OF C. EXCISE
|
February 26, 1997 |
R.M. UDYOG Vs. COLLR. OF C. EX. (APPEALS)
|
July 14, 1997 |
RADIANT INDUSTRIES LTD Vs. COMMISSIONER OF C EX
|
March 10, 1997 |
RAJSHRI ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 25, 1997 |
RAM SWAROOP CHOURASIA AND ANR. Vs. COLLECTOR OF CENTRAL EXCISE, KANPUR
|
January 14, 1997 |
RAMAVTAR BANKA AGARWAL Vs. COMMISSIONER OF CUSTOMS PREV
|
August 11, 1997 |
RAMNAGAR POWERLOOM WEAVERS CO OPERATIVE SOCIETY LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 16, 1997 |
RATILAL AND SONS Vs. COMMISSIONER OF CUSTOMS
|
April 11, 1997 |
RECKITT AND COLMAN OF INDIA LTD Vs. COLLECTOR OF C EX
|
March 13, 1997 |
ROB MATHYS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
January 7, 1997 |
ROLLSPRINT PACKAGING LTD Vs. COMMISSIONER OF C EX
|
August 11, 1997 |
S A I L STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 11, 1997 |
S C DEY AND B N SIL AND CO Vs. COMMR OF CUSTOMS PREV
|
August 14, 1997 |
S.R.F. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 12, 1997 |
SAIL BOKARO STEEL PLANT Vs. COLLECTOR OF CUSTOMS
|
May 27, 1997 |
SAIL/DURGAPUR STEEL PLANT Vs. COMMISSIONER OF C EX
|
July 16, 1997 |
SERAMPORE BELTING WORKS P LTD Vs. COMMR OF C EX
|
April 4, 1997 |
SESU INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
August 28, 1997 |
SHAMSONS (INDIA) Vs. COLLECTOR OF CENTRAL EXCISE
|
December 1, 1997 |
SHAMSUDDIN AKBAR KHAN AND CO Vs. COMMR OF C EX
|
July 29, 1997 |
SHRIRAM REFRIGERATIONS INDUST. Vs. COLLR. OF C. EX.
|
January 28, 1997 |
SOLAR TIMBERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 1997 |
SORABH CEMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 28, 1997 |
SREE BISWA VIJAYA INDUSTRIES Vs. COMMR OF C EX
|
April 30, 1997 |
STADMED PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 23, 1997 |
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF C EX
|
December 2, 1997 |
STEEL INGOTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 1997 |
SULEKHA WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 20, 1997 |
SUPRABHAT STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 1997 |
SURANA SPICES SUPPLY AGENCIES Vs. COMMR OF CUS
|
February 19, 1997 |
SURENDRAGAR P. GUSAI Vs. COMMISSIONER OF CUSTOMS (P)
|
September 23, 1997 |
SWAIKA VANASPATI PRODUCTS LTD Vs. COMMR OF C EX
|
March 21, 1997 |
SWASTIK INSULATED WIRES AND STRIPS Vs. COLLECTOR OF C EX
|
March 7, 1997 |
SYSTEMS AND STAMPINGS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1997 |
T AND I LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 26, 1997 |
TATA ENGG AND LOCOMOTIVE CO LTD Vs. COMMR OF C EXCISE
|
December 11, 1997 |
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF CUSTOMS
|
April 3, 1997 |
TATA OIL MILLS CO. LTD Vs. COMMISSIONER OF C. EX.
|
July 30, 1997 |
TATA YODOGAWA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1997 |
TIMS PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 25, 1997 |
TIRUPATI GRANITES P. LTD Vs. COLLECTOR OF C. EX.
|
February 28, 1997 |
TIRUPATI POLYMER PACKAGING PVT. Vs. C.C.E.
|
July 11, 1997 |
TISCO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 12, 1997 |
TRIPTY DRINKS P LTD Vs. COMMISSIONER OF C EX
|
March 3, 1997 |
TUBEX INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 1997 |
UNITED CABLES Vs. COMMR. OF CENTRAL EXCISE
|
April 25, 1997 |
UNIVERSAL PAPER MILLS LTD Vs. COLLECTOR OF C EX
|
February 5, 1997 |
USHA BRECO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 9, 1997 |
USHA INTERCONTINENTAL (INDIA) Vs. COMMISSIONER OF C. EX.
|
December 6, 1997 |
UTKAL MOULDERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 1997 |
VIDESH SANCHAR NIGAM LTD Vs. COLLECTOR OF CUSTOMS
|
July 30, 1997 |
WALCHAND NAGAR INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
November 11, 1997 |
WATER TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
August 4, 1997 |
WAZIR STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EX
|
May 8, 1997 |
WILLARD STORAGE BATTERY LTD Vs. COMMR. OF CUSTOMS
|
February 27, 1997 |
WOLKEM INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 14, 1997 |
YOGI TEXTURISERS LTD Vs. COMMISSIONER OF C. EX.
|
February 5, 1997 |