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A N GUHA AND CO Vs. COLLECTOR OF CENTRAL EXCISE
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June 27, 1994 |
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ASAHI INDIA SAFETY GLASS LTD Vs. COLLECTOR OF CUSTOMS
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October 17, 1994 |
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BHAIYA LAL ALIAS RAJ KUMAR Vs. COLLECTOR OF CUSTOMS PREV
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May 4, 1994 |
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BHARTIA ELECTRIC STEEL CO LTD Vs. COLLECTOR OF C EXCISE
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October 3, 1994 |
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BRITANNIA INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 25, 1994 |
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C C E Vs. KONARK CYLINDERS AND CONTAINERS P LTD
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June 27, 1994 |
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CARBIDE CHEMICALS CO. Vs. COLLECTOR OF CENTRAL EXCISE
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August 24, 1994 |
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COLLECTOR OF C EX Vs. E S P I MANUFACTURERS I PVT LTD
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June 6, 1994 |
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COLLECTOR OF C EX Vs. TATA IRON AND STEEL COMPANY LTD
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December 26, 1994 |
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COLLECTOR OF C EX Vs. ALUMINIUM INDUSTRIES LTD
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October 5, 1994 |
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COLLECTOR OF C EXCISE Vs. MACNEILL AND MAGOR LTD
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January 31, 1994 |
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COLLECTOR OF C EXCISE Vs. BRITANNIA INDUSTRIES LTD
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May 30, 1994 |
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COLLECTOR OF CENTRAL EXCISE Vs. OKAY STEEL PRIVATE LTD
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May 19, 1994 |
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COLLECTOR OF CENTRAL EXCISE Vs. ORIENT PAPER MILLS
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May 2, 1994 |
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COLLECTOR OF CENTRAL EXCISE Vs. HIRA CEMENT WORKS
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May 9, 1994 |
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COLLECTOR OF CENTRAL EXCISE Vs. RAWJI IND. CORPN.
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February 7, 1994 |
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COLLECTOR OF CENTRAL EXCISE Vs. FUJI REPROGRAPHIC INDUSTRIES
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March 21, 1994 |
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COLLECTOR OF CENTRAL EXCISE Vs. DAYA ENGINEERING WORKS LTD
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December 23, 1994 |
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COLLECTOR OF CENTRAL EXCISE Vs. RALIWEX INDIA
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September 17, 1994 |
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COLLECTOR OF CENTRAL EXCISE, BHUBANESWAR Vs. KONARK WIRES (P) LTD.
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July 11, 1994 |
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COLLECTOR OF CUS Vs. INDUSTRIAL TAPES AND FABRICS PVT LTD
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August 12, 1994 |
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COLLECTOR OF CUSTOMS Vs. K. MOHAN AND CO. (EXPORTERS)
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February 7, 1994 |
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COLLECTOR OF CUSTOMS Vs. K. MOHAN AND CO. (EXPORTERS)
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February 3, 1994 |
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COLLECTOR OF CUSTOMS Vs. SHIPPING CORPORATION OF INDIA LTD
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March 11, 1994 |
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COLLECTOR OF CUSTOMS Vs. SHIBANI ENGINEERING SYSTEMS
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September 26, 1994 |
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COLLR OF C EX Vs. MANISHREE REFRACTORIES AND CERAMICS
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July 26, 1994 |
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COLLR OF C EX Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LTD
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April 5, 1994 |
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COLLR OF C EXCISE Vs. BIHAR CAUSTIC AND CHEMICALS LTD
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April 20, 1994 |
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DILIP KUMAR DEY Vs. COLLECTOR OF CUSTOMS AND C EX
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September 13, 1994 |
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DUNLOP INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 3, 1994 |
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DURA CHEMICAL CORPN. Vs. COLLECTOR OF CUSTOMS
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February 7, 1994 |
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EASTERN NAPHTHA CHEM LTD Vs. COLLECTOR OF CENTRAL EXCISE
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January 31, 1994 |
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ELLEN BARRIE STEEL LTD Vs. CC
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December 28, 1994 |
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FLEXAIRE Vs. COLLECTOR OF CENTRAL EXCISE
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May 18, 1994 |
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GANAPATHY ARULKUMAR Vs. COLLECTOR OF CUSTOMS
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October 11, 1994 |
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GOVIND SARAN AGARWAL Vs. COLLECTOR OF CENTRAL EXCISE
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October 12, 1994 |
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GRAMOPHONE CO OF INDIA LTD Vs. COLLECTOR OF C EXCISE
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May 12, 1994 |
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HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
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May 2, 1994 |
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INCAB INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 21, 1994 |
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INDIA GYPSUM LTD Vs. COLLECTOR OF CENTRAL EXCISE
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October 10, 1994 |
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INDIA PAPER PULP Vs. COLLECTOR OF CENTRAL EXCISE
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May 10, 1994 |
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INDIAN CHROME METALS P LTD Vs. COLLECTOR OF C EX
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May 16, 1994 |
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INDIAN DYESTUFF INDUSTRIES LTD Vs. COLLECTOR OF C. EXCISE
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October 12, 1994 |
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INDIAN STEEL AND WIRE PRODUCT LTD Vs. COLLR OF C EX
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February 17, 1994 |
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ISLAMUDDIN ANSARI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
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March 16, 1994 |
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J B S CAPACITORS Vs. COLLECTOR OF CENTRAL EXCISE
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May 18, 1994 |
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J.P.S. KHARA Vs. COLLECTOR OF CUSTOMS
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February 7, 1994 |
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JAGMOHAN SINGH SAWHNEY Vs. COLLECTOR OF CUSTOMS
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October 11, 1994 |
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JAI NARAIN VERMA Vs. COLLECTOR OF CUSTOMS
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February 6, 1994 |
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JAYA SHREE INSULATORS Vs. COLLECTOR OF CENTRAL EXCISE
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January 14, 1994 |
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KOBASHI AUTOMOTIVES Vs. COLLECTOR OF CUSTOMS
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October 10, 1994 |
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LARSEN AND TOUBRE LIMITED Vs. COLLECTOR OF C EXCISE
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April 13, 1994 |
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MANOJ METAL INDUSTRIES Vs. COLLR OF CUSTOMS PREVENTIVE
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April 5, 1994 |
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MC DOWELL AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
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February 7, 1994 |
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MCNALLY BHARAT ENGINEERING CO LTD Vs. COLLECTOR OF C E
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May 5, 1994 |
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NETAI CHANDRA DUTTA Vs. COLLECTOR OF CUSTOMS PRV
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May 30, 1994 |
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OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CUSTOMS
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February 4, 1994 |
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ORIENT PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
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May 5, 1994 |
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ORISSA SYNTHETICS LIMITED Vs. COLLECTOR OF C EX
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May 30, 1994 |
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PANDIT D.P. SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-IV
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September 20, 1994 |
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PARAG CHROMATES PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
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March 1, 1994 |
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PHOSPHATE COMPANY LTD Vs. COLLECTOR OF CENTRAL EX
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October 11, 1994 |
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PRAFULLA MODI Vs. COLLECTOR OF CUSTOMS PREV
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April 4, 1994 |
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R P SINHA AND CO Vs. COLLECTOR OF CENTRAL EXCISE
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December 7, 1994 |
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RATAN LAL DAGA Vs. COLLECTOR OF CUSTOMS PREV
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June 23, 1994 |
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RPG TELECOM LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 4, 1994 |
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RUMA WAREHOUSING CORPN Vs. COLLECTOR OF CUSTOMS
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June 9, 1994 |
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S.B.L. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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August 24, 1994 |
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SHALIMAR PAINTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 18, 1994 |
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SHIVALIK AGRO POLY PRODUCTS LTD Vs. COLLR. OF C. EX.
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October 10, 1994 |
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SYNTEX PROCESSORS Vs. COLLECTOR OF CENTRAL EXCISE
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February 3, 1994 |
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TATA ENGG AND LOCOMOTIVE CO LTD Vs. COLLR OF C EXCISE
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April 22, 1994 |
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THIRD MEMBER ON REFERENCE : SHRI HARISH CHANDER, PRESIDENT
BHAIYA LAL ALIAS RAJ KUMAR Vs. COLLECTOR OF CUSTOMS (PREV.), PATNA
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May 4, 1994 |
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TRILOCHAN SINGH Vs. COLLECTOR OF CUSTOMS
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September 1, 1994 |
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UNION CARBIDE INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
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September 20, 1994 |
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UNION CARBIDE LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 3, 1994 |
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UTKAL ASBESTOS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 7, 1994 |
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VISHWAKARMA CORPORATION LTD Vs. COLLR. OF C. EX.
|
October 12, 1994 |
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WEBEL TOOLS INDIA LIMITED Vs. COLLECTOR OF C EXCISE
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May 18, 1994 |
LOGIN