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ALNOORI TOBACCO PRODUCTS Vs. COLLECTOR OF C EX
|
March 29, 1993 |
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APOLLO CHEMICAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 25, 1993 |
|
ASOKA WAFERS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 19, 1993 |
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ATLAS WIRES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 20, 1993 |
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AVIS INTERNALITONAL (P) LTD AND Vs. COLLECTOR OF CUSTOMS
|
April 7, 1993 |
|
BATA INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 20, 1993 |
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BERRYSONS INDIA (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 19, 1993 |
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BHOLA PRASAD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 28, 1993 |
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BLACK DIAMOND BEVERAGES LTD Vs. COLLECTOR OF C EX
|
September 3, 1993 |
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BRITANNIA INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 10, 1993 |
|
CABLE CORPN. OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 1, 1993 |
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CHLORIDE INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 3, 1993 |
|
COLLECTOR OF C EX Vs. PIYUSH CHEMICALS AND PHARMACEUTICALS P LTD
|
October 28, 1993 |
|
COLLECTOR OF C EX Vs. ALUMINIUM INDUSTRIES LTD
|
November 26, 1993 |
|
COLLECTOR OF C EX AND CUSTOMS Vs. ORISSA CEMENT LTD
|
January 28, 1993 |
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COLLECTOR OF CENTRAL EXCISE Vs. TATA IRON AND STEEL CO LTD
|
June 4, 1993 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ORIENT PAPER MILLS
|
April 15, 1993 |
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COLLECTOR OF CENTRAL EXCISE Vs. HIRA CEMENT WORKS
|
January 18, 1993 |
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COLLECTOR OF CENTRAL EXCISE Vs. I T C LIMITED
|
February 26, 1993 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SUNITA TEXTILES LTD.
|
February 19, 1993 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN MOTORS LTD
|
July 15, 1993 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN TUBE CO
|
December 7, 1993 |
|
COLLECTOR OF CENTRAL EXCISE AND Vs. POLYCHEM LTD.
|
August 20, 1993 |
|
COLLECTOR OF CUSTOMS Vs. YIKIKI ZIPPERS
|
June 14, 1993 |
|
COLLECTOR OF CUSTOMS Vs. JAGRAN MICRO MOTORS LTD
|
October 13, 1993 |
|
COLLR OF C EX Vs. TATA ENGG AND LOCOMOTIVE CO LTD
|
August 17, 1993 |
|
COLLR OF C EX Vs. MULTILAYER COMPOSITES PVT LTD
|
August 4, 1993 |
|
COLLR OF C EX Vs. LAXMI IRON AND STEEL WORKS PVT LTD
|
January 29, 1993 |
|
COLLR OF C EX Vs. SREERAM DRINKS P LTD
|
October 6, 1993 |
|
DAYA ENG WORKS SLEEPER PVT LTD Vs. COLLECTOR OF C EX
|
October 11, 1993 |
|
DELTA PANEL PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 14, 1993 |
|
DIPALI DEY Vs. COLLECTOR OF CUSTOMS
|
March 3, 1993 |
|
EXTRUSIONS Vs. COLLECTOR OF CUSTOMS
|
November 12, 1993 |
|
FUGI REPROGRAPHIC INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
September 6, 1993 |
|
GLOBE ENTERPRISES Vs. COLLECTOR OF CUSTOMS
|
January 11, 1993 |
|
GRIFFON LABORATORIES PVT. LTD Vs. COLLECTOR OF C. EX.
|
June 29, 1993 |
|
HARENDRA PROSAD Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
February 22, 1993 |
|
HEMANT KUMAR AGARWAL Vs. COLLECTOR OF CUSTOMS PREV
|
February 3, 1993 |
|
HIMADRI ELECTRICALS P LTD Vs. COLLECTOR OF C EX
|
November 9, 1993 |
|
HIMADRI ELECTRICALS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 29, 1993 |
|
HIND INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
August 20, 1993 |
|
HINDUSTAN LEVER LTD Vs. COLLECTOR OF C EX
|
November 16, 1993 |
|
ICI INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 27, 1993 |
|
IDL CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 15, 1993 |
|
INDER RAJ KAPUR Vs. COLLECTOR OF CUSTOMS
|
July 6, 1993 |
|
INDIAN ALUMINIUM CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 14, 1993 |
|
IPITRON TIMES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 11, 1993 |
|
J.K. SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 19, 1993 |
|
JANCO STRUCTURAL ENGINEERS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 20, 1993 |
|
JEEVAN DIESELS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 6, 1993 |
|
JHUNU RANI SAHA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
July 28, 1993 |
|
JIBAN KUNDU Vs. COLLECTOR OF CUSTOMS PREV
|
August 18, 1993 |
|
KAKATIYA CEMENTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 6, 1993 |
|
KAMAL KUMAR JAIN Vs. COLLECTOR OF CUS AND C EX
|
September 28, 1993 |
|
KHALILUDDIN ABDUL SATTAR Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1993 |
|
KIRLOSKAR OIL ENGINES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 18, 1993 |
|
KONARK CEMENT AND ASBESTOS LTD Vs. COLLR OF C EX
|
April 30, 1993 |
|
KWALITY REFRIGERATION CO Vs. COLLECTOR OF CENTRAL EXCISE
|
January 7, 1993 |
|
LUDHIANA STEEL LTD AND ANTARTIC Vs. COLLECTOR OF CENTRAL EXCISE
|
June 7, 1993 |
|
LUPIN LABORATORIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 7, 1993 |
|
MAHABIR ENGG. WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
June 7, 1993 |
|
MAHAVIR SPG. MILLS Vs. COLLECTOR OF CUSTOMS
|
April 23, 1993 |
|
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COLLECTOR OF C EX
|
October 15, 1993 |
|
MC NALLY BHARAT ENGINEERING CO LTD Vs. COLLECTOR OF C EX
|
June 22, 1993 |
|
MEENA ENGINEERING WORKS Vs. COLLR. OF C. EX. AND CUSTOMS
|
June 11, 1993 |
|
MODEL SOAP COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
January 29, 1993 |
|
MODI RUBBER LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 10, 1993 |
|
MOKHTAR MISTRY Vs. ADDL COLLECTOR OF CUSTOMS PREVENTIVE
|
November 15, 1993 |
|
NAMASTE PAINTS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 29, 1993 |
|
NIRMAL BISWAS Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
February 15, 1993 |
|
OM PRAKASH MODI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
February 3, 1993 |
|
ORIENT PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 13, 1993 |
|
ORISSA CEMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 13, 1993 |
|
ORISSA CEMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 15, 1993 |
|
ORISSA INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
June 4, 1993 |
|
ORISSA SYNTHETICS LTD Vs. COLLECTOR OF C EX
|
September 17, 1993 |
|
PELICAN VALVES AND ENGG WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
March 15, 1993 |
|
RAMESH CHANDER Vs. COLLECTOR OF CUSTOMS
|
August 20, 1993 |
|
RAMNATH SAH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
August 5, 1993 |
|
RANADEY MICRONUTRIENTS PVT. LTD Vs. COLLECTOR OF C. EXCISE
|
June 1, 1993 |
|
RECKITT AND COLMAN OF INDIA LTD Vs. COLLECTOR OF C EXCISE
|
May 27, 1993 |
|
SHARMA METAL ROLLING MILLS Vs. COLLECTOR OF CUSTOMS AND CEN.
|
June 10, 1993 |
|
SHEONATH PRASAD SURAJ PRASAD Vs. COLLECTOR OF CUSTOMS
|
October 25, 1993 |
|
SHREE MAROLIVIBHAG KHAND UDYOG Vs. COLLR. OF C. EX.
|
June 7, 1993 |
|
SHYAM SUNDAR AGARWAL Vs. COLLECTOR OF CUSTOMS PREV
|
October 7, 1993 |
|
SIEMENS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 30, 1993 |
|
SIRDAR CARBONIC GAS CO LTD Vs. COLLECTOR OF C EX
|
June 9, 1993 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
November 11, 1993 |
|
SUBARBAN INDUSTRIAL WORKS LESSEE Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1993 |
|
SURENDRA OVERSEAS LTD Vs. COLLECTOR OF CUSTOMS
|
May 11, 1993 |
|
TATA OIL MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 16, 1993 |
|
TEE DEE CASTING Vs. COLLECTOR OF CENTRAL EXCISE
|
May 21, 1993 |
|
TUBE INVESTMENTS OF INDIA LTD Vs. COLLR. OF C. EX.
|
November 30, 1993 |
|
UNIVERSAL HYDROCARBONS CO PVT LTD Vs. COLLR OF C EX
|
June 9, 1993 |
|
USHA MARTIN INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 15, 1993 |
|
VATS INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
June 11, 1993 |
|
YOGI INDUSTRIES PVT LTD Vs. COLLECTOR OF CUSTOMS
|
April 20, 1993 |
LOGIN