|
ABDUL MANNAN Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
January 22, 1991 |
|
ADVANI OERLIKON LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 17, 1991 |
|
AJAY KUMAR PAIK Vs. COLLECTOR OF CUSTOMS
|
April 23, 1991 |
|
AMARCHAND, SOBANCHAND Vs. COLLECTOR OF CUSTOMS
|
November 15, 1991 |
|
AMBEY LABORATORIES Vs. COLLECTOR OF C. EX.
|
July 1, 1991 |
|
ANARUL ISLAM Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
August 1, 1991 |
|
ANDHRA PRADESH STATE ELECTRICITY Vs. COLLECTOR OF C. EX.
|
January 31, 1991 |
|
ANUPAM RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
September 12, 1991 |
|
ART PLYWOOD INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
January 16, 1991 |
|
ASHA CELLULOSE (I) PVT. LTD Vs. COLLECTOR OF CUSTOMS
|
October 18, 1991 |
|
ASSOCIATED CEMENT CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 7, 1991 |
|
ATCO INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
September 20, 1991 |
|
ATLAS PAPER MILLS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 14, 1991 |
|
ATUL KRISHNA BISWAS Vs. COLLECTOR OF CUSTOMS
|
January 17, 1991 |
|
AUTOFILED ENGINEERS PVT. LTD Vs. COLLECTOR OF CUSTOMS
|
July 9, 1991 |
|
AUTOLEC INDUSTRIES LTD Vs. COLLECTOR OF C. EX.
|
July 11, 1991 |
|
AVTAR SINGH AND CO. P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 8, 1991 |
|
B.K. ROY Vs. COLLECTOR OF CUSTOMS
|
October 7, 1991 |
|
B.S. RAJASEKAR Vs. COLLECTOR OF CENTRAL EXCISE
|
August 21, 1991 |
|
BAJAJ AUTO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 30, 1991 |
|
BENGAL FERRO ALLOY AND STEEL LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 26, 1991 |
|
BERGER PAINTS INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 15, 1991 |
|
BHARAT PETROLEUM CORPN. Vs. COLLECTOR OF C. EXCISE
|
July 26, 1991 |
|
BHURJIS N. KHURSEDJI AND CO. Vs. COLLECTOR OF CUSTOMS
|
October 1, 1991 |
|
BHUTAN DUARS TEA ASSOCIATION LTD Vs. COLLECTOR OF C EX
|
January 23, 1991 |
|
BIHAR EXTRUSION CO P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1991 |
|
BIKASH SHOME AND BIDHAN CHANDER DHAR Vs. COLLR OF CUS AND C EX
|
May 2, 1991 |
|
BOMBAY DYEING AND MFG. CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 4, 1991 |
|
BRAKES INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
November 19, 1991 |
|
BROOKE BOND INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 31, 1991 |
|
CHANDRAS' CHEMICAL INDUSTRIES Vs. COLLECTOR OF C. EX.
|
May 29, 1991 |
|
CHEMICOAT LTD Vs. COLLECTOR OF C. EX.
|
May 30, 1991 |
|
CHERIAN P. VERGHESE Vs. COLLECTOR OF CENTRAL EXCISE
|
October 7, 1991 |
|
CHOICE LABORATORIES STATE Vs. COLLECTOR OF C. EX.
|
January 24, 1991 |
|
CLASSIC PLASTICS (P) LTD Vs. COLLECTOR OF CUSTOMS
|
October 9, 1991 |
|
COASTAL GASES AND CHEMICALS Vs. COLLECTOR OF C. EX.
|
July 1, 1991 |
|
COLLECTOR OF C EX Vs. CASTROL LTD
|
January 10, 1991 |
|
COLLECTOR OF C EX Vs. FOUNDRY CHEMICALS INDUSTRIES P LTD
|
September 10, 1991 |
|
COLLECTOR OF C. EX. Vs. BHADRACHALAM PAPER BOARDS LTD.
|
November 13, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. K.K. ASSAINKUTTY
|
October 30, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. I.T.C. LIMITED
|
November 18, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA STEEL CORPN. LTD.
|
July 10, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. N.J. METAL SCREENS MFG. CO. LTD.
|
May 30, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. BOMBAY DYEING AND MFG. LTD.
|
June 24, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN HOSIERY MILLS
|
July 31, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. R.R. TEA CO.
|
July 30, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PANCHMUKHI ENGG. WORKS
|
July 29, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MARADIA STEEL (P) LTD.
|
September 18, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DCW LTD.
|
September 22, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ALUMINIUM INDUSTRIES LTD.
|
September 20, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OXYGEN LTD.
|
August 26, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SIMPLEX MILLS CO. LTD.
|
October 9, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ASHIM PAPER PRODUCTS P LTD
|
February 14, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AVERY INDIA LTD
|
April 30, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN CABLE CO LTD
|
April 16, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NATIONAL PAPER TUBE INDUSTRIES
|
September 20, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ASSOCIATED CEMENT CO LTD
|
September 24, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ANDAMAN TIMBER INDUSTRIES LTD
|
December 30, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ALLIANCE UDYOG LTD
|
January 8, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. S A I L ROURKELA STEEL PLANT
|
September 9, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. EMAMI PAPER MILLS LTD
|
October 31, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TEXMACO LTD
|
October 31, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN CHAIN P LTD
|
December 26, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. IDL CHEMICALS LTD
|
September 25, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SOMANY PILKINGTONS PVT. LTD.
|
October 10, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. LUDHIANA BOTTLING CO.
|
October 10, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KRAMP PRODUCTS
|
October 23, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SALEM STEEL PLANT
|
December 30, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. C.P. SHUKLA PUMPS, KOPRAN
|
October 7, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CENTRON INDUSTRIAL ALLIANCE
|
December 30, 1991 |
|
COLLECTOR OF CUSTOMS Vs. B ARUNKUMAR AND CO
|
August 21, 1991 |
|
COLLECTOR OF CUSTOMS Vs. ANANDILAL BANWARILAL AND CO
|
June 10, 1991 |
|
COLLECTOR OF CUSTOMS Vs. CENTURY AUTOMOBILES
|
July 29, 1991 |
|
COLLECTOR OF CUSTOMS Vs. PRESTO INDUSTRIES
|
July 12, 1991 |
|
COLLECTOR OF CUSTOMS Vs. HINDUSTAN PULVERISING MILLS PVT.
|
July 12, 1991 |
|
COLLECTOR OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION
|
January 25, 1991 |
|
COLLECTOR OF CUSTOMS AND CENTRAL Vs. S.D.V. RAJKUMAR
|
October 4, 1991 |
|
COLLECTOR OF CUSTOMS AND CENTRAL Vs. CHOWGULE BROTHERS
|
October 15, 1991 |
|
COROMANDAL FOAM PRODUCTS Vs. COLLECTOR OF CUSTOMS AND CENTRAL
|
October 29, 1991 |
|
D.C. AWASTHI Vs. COLLECTOR OF CUSTOMS
|
October 23, 1991 |
|
D.C.M. DATA PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 4, 1991 |
|
DAROGA SINGH PROP VIJAY STORES Vs. COLLECTOR OF CUSTOMS
|
May 2, 1991 |
|
DATES DISCS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 1, 1991 |
|
DAURALA SUGAR WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
September 23, 1991 |
|
DEBU SAHA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
July 29, 1991 |
|
DELUX WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS
|
July 15, 1991 |
|
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. COLLECTOR OF C EX
|
January 21, 1991 |
|
EAST WEST EXPORTERS Vs. COLLECTOR OF CUSTOMS
|
July 26, 1991 |
|
EASTERN EXPLOSIVES AND CHEMICALS LTD Vs. COLLECTOR OF C EX
|
February 5, 1991 |
|
F.G.P. LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 4, 1991 |
|
G C AGARWAL Vs. COLLECTOR OF CUSTOMS P
|
May 16, 1991 |
|
GARWARE NYLONS LTD Vs. COLLECTOR OF CUSTOMS
|
September 30, 1991 |
|
GEEP INDUSTRIAL SYNDICATE LTD Vs. COLLECTOR OF CUSTOMS
|
July 16, 1991 |
|
GENERAL INDUSTRIAL SOCIETY LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 30, 1991 |
|
GLAXO INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 7, 1991 |
|
GLAXO INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 8, 1991 |
|
GODAVARI SUGAR MILLS LTD Vs. COLLECTOR OF C. EX.
|
May 31, 1991 |
|
GODAVARY ELECTRICAL CONDUCTORS Vs. COLLECTOR OF C. EX.
|
July 16, 1991 |
|
GOLD PLAST INDIA (P) LTD Vs. COLLECTOR OF CUSTOMS
|
January 21, 1991 |
|
GOODLUCK TYRE SERVICES Vs. COLLECTOR OF CUSTOMS
|
October 11, 1991 |
|
GOPI KRISHNA AGARWAL Vs. COLLECTOR OF CUSTOMS
|
October 17, 1991 |
|
GUJARAT STATE FERTILISERS LTD Vs. COLLECTOR OF C. EXCISE
|
October 4, 1991 |
|
HAFFIZULLAH MIAN Vs. COLLECTOR OF CUSTOMS
|
April 10, 1991 |
|
HANSRAJ BAID Vs. COLLECTOR OF CUSTOMS (PREV.), W.B., CALCUTTA
|
February 22, 1991 |
|
HANUMAN JUTE MILLS LTD Vs. COLLECTOR OF C EX
|
October 31, 1991 |
|
HARINAGAR SUGAR MILLS LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
June 10, 1991 |
|
HIMATLAL D SHAH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
March 4, 1991 |
|
HINDUSTAN FERTILIZER CORPN LTD Vs. COLLECTOR OF CUSTOMS
|
August 12, 1991 |
|
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 24, 1991 |
|
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 15, 1991 |
|
HINDUSTAN PETROLEUM CORPN. LTD Vs. COLLECTOR OF C. EX.
|
July 26, 1991 |
|
I T C LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 22, 1991 |
|
ICYCOLD COMMERCIAL ENTERPRISE Vs. COLLECTOR OF C EX
|
June 21, 1991 |
|
INDIA PACKAGING PRODUCTS PVT. Vs. COLLECTOR OF CUSTOMS
|
July 17, 1991 |
|
INDIAN EXPLOSIVES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 25, 1991 |
|
INDIAN METALS AND FERRO ALLOYS Vs. COLLECTOR OF CUS AND C EX
|
March 26, 1991 |
|
INDIAN METALS AND FERRO ALLOYS Vs. COLLECTOR OF CUSTOMS
|
March 9, 1991 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. COLLECTOR OF C EX AND CUSTOMS
|
November 27, 1991 |
|
INDIAN TUBE CO LTD Vs. COLLECTOR OF C EX
|
February 25, 1991 |
|
INTEK TAPES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 27, 1991 |
|
JAGMOHAN SINGH SAWHNEY Vs. COLLECTOR OF CUSTOMS
|
October 15, 1991 |
|
JAYASHREE CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 26, 1991 |
|
JEENA AND CO Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
August 6, 1991 |
|
JEYPORE SUGAR CO LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
January 18, 1991 |
|
JOYSINGH BHONSLE Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
September 4, 1991 |
|
K.T. STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 11, 1991 |
|
KERALA SPINNERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 24, 1991 |
|
KIRAN CHANDRA SARKAR Vs. COLLECTOR OF CUSTOMS
|
September 3, 1991 |
|
KITAB MAHAL P. LTD Vs. COLLECTOR OF CUSTOMS
|
July 10, 1991 |
|
KREBS AND CIE I PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1991 |
|
L.M.L. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 23, 1991 |
|
LIFE PHARMACEUTICALS P LTD Vs. COLLECTOR OF CUSTOMS
|
May 3, 1991 |
|
LUCAS TVS Vs. COLLECTOR OF CUSTOMS
|
October 29, 1991 |
|
M P UMBRELLA FACTORY Vs. COLLECTOR OF CUSTOMS
|
January 18, 1991 |
|
M.P. FOREST DEPARTMENT Vs. COLLECTOR OF CENTRAL EXCISE
|
September 23, 1991 |
|
MA TARA ROPE WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 31, 1991 |
|
MA TARA ROPE WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
January 18, 1991 |
|
MADHUSUDAN MUKHERJEE Vs. COLLECTOR OF CUSTOMS
|
March 5, 1991 |
|
MAHALAKSHMI GLASS WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 22, 1991 |
|
MARKETING ENTERPRISES Vs. COLLECTOR OF CUSTOMS
|
May 6, 1991 |
|
MASOOD ALAM AND CO Vs. COLLECTOR OF CUSTOMS
|
November 19, 1991 |
|
MEERA DUTTA Vs. COLLECTOR OF CUSTOMS
|
January 25, 1991 |
|
MERINOPLY AND CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 5, 1991 |
|
MEXIN MEDICAMENTS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 9, 1991 |
|
MILAP CHAND C. KAWADIA Vs. COLLECTOR OF CUSTOMS AND CENTRAL
|
October 29, 1991 |
|
MODEL SOAP COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
October 30, 1991 |
|
MOMIN BAKSH Vs. COLLECTOR OF CUSTOMS
|
April 16, 1991 |
|
NAGESWARA POZZOLANA WORKS PVT. Vs. COLLECTOR OF CENTRAL EXCISE
|
October 1, 1991 |
|
NATIONAL DAIRY DEVELOPMENT BOARD Vs. COLLECTOR OF CUSTOMS
|
October 7, 1991 |
|
NEPTUNE POLYMERS Vs. COLLECTOR OF C. EX. AND CUSTOMS
|
July 15, 1991 |
|
NEW SYNTHETIC CHEMICAL Vs. COLLECTOR OF CUSTOMS
|
October 18, 1991 |
|
NEYVELI LIGNITE CORPN. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 3, 1991 |
|
NIRLON SYNTHETIC FIBRES AND Vs. COLLECTOR OF C. EX.
|
May 30, 1991 |
|
NYLON CARPET MFG CO I PVT LTD Vs. COLLECTOR OF C EX
|
May 8, 1991 |
|
PANNALAL SAH Vs. COLLECTOR OF CUSTOMS P
|
March 20, 1991 |
|
PERFECT DROP PINS MFG. CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
February 13, 1991 |
|
POLYMER AND ALLIED PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 15, 1991 |
|
PREMIER CREDITS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 11, 1991 |
|
R PIYARELALL IMPORT AND EXPORT LTD Vs. COLLECTOR OF CUS
|
August 12, 1991 |
|
RAINBOW INK AND VARNISH MFG. CO. Vs. COLLECTOR OF C. EX.
|
November 14, 1991 |
|
RAJINDER KUMAR Vs. COLLECTOR OF CUSTOMS
|
September 30, 1991 |
|
RAMENDRA NATH GHOSH PROP R G INDUSTRIES Vs. COLLECTOR OF C EX
|
July 10, 1991 |
|
RAMESH KUMAR GHAI Vs. COLLECTOR OF CUSTOMS PREV
|
September 20, 1991 |
|
RAMESH S. JAIN Vs. COLLECTOR OF CUSTOMS (P)
|
July 12, 1991 |
|
RANBAXY LABORATORIES LTD Vs. COLLECTOR OF CUSTOMS
|
December 11, 1991 |
|
RATAN MICA EXPORTS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
June 24, 1991 |
|
RICHARDSON AND CRUDDAS (1972) Vs. COLLECTOR OF CENTRAL EXCISE
|
July 8, 1991 |
|
RISHI PACKERS LTD Vs. COLLECTOR OF CUSTOMS
|
July 15, 1991 |
|
ROTEX TEXTILE MILLS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1991 |
|
ROXY ENTERPRISES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 8, 1991 |
|
ROY BIRI FACTORY Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
July 30, 1991 |
|
S. SUBRAMANIYAN AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
November 14, 1991 |
|
S.S. JAIN AND CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
November 18, 1991 |
|
SACHIDA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
November 18, 1991 |
|
SAILENDRA NATH SETH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
May 3, 1991 |
|
SAJJAN KUMAR PODDAR Vs. COLLECTOR OF CUSTOMS PREV
|
July 30, 1991 |
|
SAMSUDDIN SHEIKH Vs. COLLECTOR OF CUSTOMS P
|
November 26, 1991 |
|
SATYANARAYAN KOTHARI Vs. COLLECTOR OF CUSTOMS
|
April 16, 1991 |
|
SHALIMAR INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
January 4, 1991 |
|
SHANKAR TRADERS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 4, 1991 |
|
SHIV RATAN DAMANI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
August 30, 1991 |
|
SHIVKUMAR EXPORTS Vs. COLLECTOR OF CUSTOMS
|
September 30, 1991 |
|
SHRI BRIJ MOHAN Vs. COLLECTOR OF CUSTOMS
|
July 26, 1991 |
|
STEEL AUTHORITY OF INDIA Vs. COLLECTOR OF CUSTOMS
|
October 9, 1991 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 9, 1991 |
|
STRAW PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
October 31, 1991 |
|
SUDHIR KUMAR Vs. COLLECTOR OF CUSTOMS
|
November 27, 1991 |
|
SUKHDEV CHAKRABORTY Vs. COLLECTOR OF CUSTOMS
|
June 18, 1991 |
|
SUSANTA KUMAR SAHA Vs. COLLECTOR OF CUSTOMS
|
April 25, 1991 |
|
SWAIKA VANASPATI PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 29, 1991 |
|
SYNTHOCHEM Vs. COLLECTOR OF CUSTOMS
|
April 11, 1991 |
|
TAJ BEVERAGES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1991 |
|
TALWAR BROS P LTD Vs. COLLECTOR OF CUSTOMS
|
November 14, 1991 |
|
TANSI POLISH UNIT Vs. COLLECTOR OF CENTRAL EXCISE
|
October 21, 1991 |
|
TATA CONSULTANCY SERVICE Vs. COLLECTOR OF CUSTOMS
|
January 1, 1991 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. COLLECTOR OF CUSTOMS
|
May 3, 1991 |
|
TATA IRON AND STEEL CO. LTD Vs. COLLECTOR OF CUSTOMS
|
December 6, 1991 |
|
TIRAP VENEER AND SAW MILLS Vs. COLLECTOR OF C EXCISE
|
October 30, 1991 |
|
TRADES INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
October 18, 1991 |
|
UPTRON POWERTRONICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 23, 1991 |
|
VEENA ORGANIC (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 27, 1991 |
|
VIDYUT UDYOG Vs. COLLECTOR OF CENTRAL EXCISE
|
July 29, 1991 |
|
VINOO MALHOTRA Vs. COLLECTOR OF CUSTOMS
|
February 13, 1991 |
|
VOLTAS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 30, 1991 |
|
WAVIN INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
September 30, 1991 |
|
YOGESHWAR VARMA Vs. COLLECTOR OF CUSTOMS
|
November 19, 1991 |
|
ZEEKO SHOE FACTORY Vs. COLLECTOR OF CUSTOMS
|
June 24, 1991 |
|
ZENITH COMPUTERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 16, 1991 |
LOGIN