|
AKBAR BADRUDDIN JIWANI Vs. COLLECTOR OF CUSTOMS
|
August 14, 1989 |
|
ALUMINIUM INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
February 2, 1989 |
|
AMAR ROLLER FLOUR MILLS Vs. COLLECTOR OF CUSTOMS
|
May 4, 1989 |
|
AMARAVATHI SRI VENKATESA PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 8, 1989 |
|
AMERICAN DRY FRUITS STORES Vs. COLLECTOR OF CUSTOMS
|
November 15, 1989 |
|
AMESH WOOLLEN INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
March 16, 1989 |
|
ANGLO FRENCH DRUG CO EASTERN Vs. COLLECTOR OF C EX
|
January 11, 1989 |
|
ANNAPOORNA MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 23, 1989 |
|
ANTIFRICTION BEARING CORPN LTD Vs. ASSTT COLLECTOR CENTRAL EXCISE
|
November 30, 1989 |
|
ARKONAM CASTINGS AND FORGINGS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 6, 1989 |
|
ARUN AUTO SPINNING AND MFG CO Vs. COLLECTOR OF C EX AND CUS
|
December 14, 1989 |
|
ARUN AUTO SPRING & MANUFACTURING CO Vs. COLLR OF C EX AND CUS
|
December 14, 1989 |
|
ARUN KUMAR PANTU Vs. COLLECTOR OF C EX
|
July 21, 1989 |
|
ASHAPURA ELECTRICALS LTD Vs. COLLECTOR OF C EX
|
February 15, 1989 |
|
ASHOK INDIA ENGG WORKS Vs. COLLECTOR OF C EX
|
July 19, 1989 |
|
ASHOK KUMAR RASTOGI Vs. COLLECTOR OF C EX
|
September 13, 1989 |
|
ASIAN PAINTS INDIA LTD Vs. COLLECTOR OF C EX
|
June 19, 1989 |
|
ATARI INDIA ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
September 13, 1989 |
|
AURO FOOD PRIVATE LIMITED Vs. COLLECTOR OF C EX
|
March 13, 1989 |
|
B N JADEJA Vs. COLLECTOR OF CUSTOMS
|
July 25, 1989 |
|
BALAJI FASTENERS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 23, 1989 |
|
BARODA RAYON CORPN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 8, 1989 |
|
BHUVANESWARI CHEMICALS Vs. COLLECTOR OF C EX
|
February 3, 1989 |
|
BINANI BROTHERS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
February 8, 1989 |
|
BIOCON INDIA PVT LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
May 5, 1989 |
|
BONGAIGAON REFINERY AND PETROCHEMICALS LTD Vs. COLLECTOR OF CUSTOMS
|
March 2, 1989 |
|
CHAMPALAL Vs. COLLECTOR OF CUSTOMS
|
November 6, 1989 |
|
CHEMILAB CORPORATION Vs. COLLECTOR OF CUSTOMS APPEALS
|
October 26, 1989 |
|
CHIEF MATERIAL MANAGER B I EASTERN RAILWAY Vs. COLLECTOR OF CUSTOMS
|
November 9, 1989 |
|
CHIEF MATERIAL MANAGER B I EASTERN RAILWAY Vs. COLLR OF CUS
|
November 8, 1989 |
|
CHINTHA BEEDI COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
January 19, 1989 |
|
CHOTALAL PANACHAND BHIMANI Vs. COLLECTOR OF CUSTOMS
|
July 20, 1989 |
|
CLEAN FOODS CORPORATION Vs. COLLECTOR OF C EX
|
May 22, 1989 |
|
COLLECTOR OF C EX Vs. DOORVANI CABLES P LTD
|
September 29, 1989 |
|
COLLECTOR OF C EX Vs. SOUTH INDIA PLYWOOD INDUSTRIES
|
September 21, 1989 |
|
COLLECTOR OF C EX Vs. JAWANMAL GISHULAL
|
February 24, 1989 |
|
COLLECTOR OF C EX Vs. GHATAPRABHA PAPER BOARD MILLS PVT LTD
|
March 13, 1989 |
|
COLLECTOR OF C EX Vs. K R METAL INDUSTRIES PVT LTD
|
December 29, 1989 |
|
COLLECTOR OF C EX Vs. LAKSHMI JEWELLERY
|
January 20, 1989 |
|
COLLECTOR OF C EX Vs. SWAMINATHAN AND SONS
|
February 23, 1989 |
|
COLLECTOR OF C EX Vs. STEEL AUTHORITY OF INDIA
|
March 30, 1989 |
|
COLLECTOR OF C EX Vs. MYSORE ACETATE AND CHEMICALS CO LTD
|
May 1, 1989 |
|
COLLECTOR OF C EX Vs. HINDUSTAN DEVELOPMENT CORPORATION
|
November 21, 1989 |
|
COLLECTOR OF C EX Vs. BHARAT WESTFALIA LTD
|
June 26, 1989 |
|
COLLECTOR OF C EX Vs. FORT WILLIAM CO LTD
|
March 27, 1989 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TELCO
|
December 21, 1989 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN CABLE CO LTD
|
October 18, 1989 |
|
COLLECTOR OF CENTRAL EXCISE Vs. VALIA BROTHERS PVT LTD
|
September 22, 1989 |
|
COLLECTOR OF CENTRAL EXCISE Vs. BHARAT CONTAINERS PVT LTD
|
December 7, 1989 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MYSORE PAPER MILLS LTD
|
June 16, 1989 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AMAR DYE CHEM. LTD.
|
October 31, 1989 |
|
COLLECTOR OF CUSTOMS Vs. AMAR ROLLER FLOUR MILLS
|
October 12, 1989 |
|
COLLECTOR OF CUSTOMS Vs. IDROOS NAWFER AND 4 ORS
|
March 8, 1989 |
|
COLLECTOR OF CUSTOMS Vs. PRAVIN ACHALDAS PAREKH
|
January 24, 1989 |
|
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. S VALLABHBHAI PATEL KHAND UDYOG CO
|
November 28, 1989 |
|
COLLECTOR OF CUSTOMS PREV Vs. GOPALJI JETHALAL SONI
|
January 13, 1989 |
|
COLLECTOR OF CUSTOMS PREV Vs. PANCHANAN DUBEY
|
November 27, 1989 |
|
COLLECTOR OF CUSTOMS PREVENTIVE Vs. SHANTILAL KHIMRAJ KOTHARI
|
February 27, 1989 |
|
COLLR OF C EX Vs. MYSORE POLYMERS AND RUBBER PRODUCTS P LTD
|
November 16, 1989 |
|
COLLR OF C EX Vs. BALRAJ PAPER AND STRAW BOARD MILLS P LTD
|
October 23, 1989 |
|
CRUICKSHANK AND CO LTD Vs. COLLECTOR OF CUSTOMS
|
June 30, 1989 |
|
DECCAN COPPER COMMUTATORS AND PROFILES P LTD Vs. COLLR OF C EX
|
February 8, 1989 |
|
DEEJAY PLASTICS PVT LTD Vs. COLLECTOR OF C EX
|
January 30, 1989 |
|
DIPEN ENTERPRISES Vs. COLLECTOR OF C EX
|
November 3, 1989 |
|
DUNLOP INDIA LTD Vs. COLLECTOR OF C EX
|
October 7, 1989 |
|
E CHRZANIECKJ Vs. COLLECTOR OF CUSTOMS
|
November 6, 1989 |
|
E I D PARRY INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 13, 1989 |
|
E I D PARRY INDIA LTD Vs. COLLECTOR OF C EX
|
April 10, 1989 |
|
EAGLE SPRING INDUSTRIES Vs. COLLECTOR OF C EX
|
September 13, 1989 |
|
EL P EM INDUSTRIES Vs. COLLECTOR OF C EX
|
March 28, 1989 |
|
FERINNI ELEVEN UP Vs. COLLECTOR OF CENTRAL EXCISE
|
June 5, 1989 |
|
FINE BLANKING PVT LTD Vs. COLLECTOR OF CUSTOMS
|
June 5, 1989 |
|
GARG FASTENERS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 27, 1989 |
|
GARWARE NYLONS LIMITED Vs. COLLECTOR OF CUSTOMS AND C EX
|
January 12, 1989 |
|
GEEDEE STOLL PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 18, 1989 |
|
GEM CABLES AND CONDUCTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 5, 1989 |
|
GENERAL INSTRUMENTS CONSORTIUM Vs. COLLECTOR OF CUSTOMS
|
December 12, 1989 |
|
GROVES OVERSEAS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
February 17, 1989 |
|
GUEST KEEN WILLIAMS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 30, 1989 |
|
GUJARAT ALKALIES AND CHEMICALS LTD Vs. COLLECTOR OF C EX
|
February 7, 1989 |
|
HAB POLY PACK Vs. COLLECTOR OF C EX AND CUSTOMS
|
February 27, 1989 |
|
HEMRAJ AGARWALLA Vs. COLLECTOR OF CUSTOMS AND C EX
|
September 6, 1989 |
|
HIMACHEM LABORATORIES Vs. COLLECTOR OF CUSTOMS
|
February 9, 1989 |
|
HINDUSTAN AERONAUTICS LTD Vs. COLLECTOR OF CUSTOMS
|
January 19, 1989 |
|
HINDUSTAN LEVER LTD Vs. COLLECTOR OF CUSTOMS AND C EX
|
January 30, 1989 |
|
HINDUSTAN POLYMER Vs. COLLECTOR OF CENTRAL EXCISE
|
October 24, 1989 |
|
HYDERABAD ALLWYN INDUSTRIES Vs. COLLECTOR OF C EX
|
April 27, 1989 |
|
HYDERABAD BATTERIES LTD Vs. COLLECTOR OF CUSTOMS
|
July 19, 1989 |
|
IMEX ENGINEERING CO PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 13, 1989 |
|
INDIAN CARD CLOTHING CO LTD Vs. ASSTT COLLECTOR OF CUSTOMS REFUND
|
July 11, 1989 |
|
INDIAN HANDICRAFTS Vs. COLLECTOR OF CUSTOMS
|
June 30, 1989 |
|
INDIAN TEXTILE ENGINEERS Vs. COLLECTOR OF C EX AND CUSTOMS
|
January 25, 1989 |
|
INDO JAPAN WATCH COMPLEX LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
October 13, 1989 |
|
INDO TECH ELECTRIC CO Vs. COLLECTOR OF C EX
|
November 28, 1989 |
|
J B TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
|
February 9, 1989 |
|
J J JEWELLERS Vs. COLLECTOR OF C EX
|
April 4, 1989 |
|
JAY SCIENTIFIC CO Vs. COLLECTOR OF CUSTOMS
|
September 15, 1989 |
|
JINDAL I LTD Vs. COLLECTOR OF C EX
|
December 29, 1989 |
|
K B I C C F LTD Vs. COLLECTOR OF C EX
|
June 8, 1989 |
|
K G POPLEY AND SONS Vs. COLLECTOR OF CUSTOMS PREV
|
August 7, 1989 |
|
K P BANDHU Vs. COLLECTOR OF CUSTOMS
|
September 13, 1989 |
|
K V VIJAYKUMAR Vs. DEPUTY COLLECTOR OF CUSTOMS PREV GOLD CONTROL
|
March 31, 1989 |
|
KARNATAKA TRADING CO Vs. COLLECTOR OF CUSTOMS PREV
|
May 28, 1989 |
|
KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 20, 1989 |
|
KERALA STATE ELECTRONICS DEVEP CORPN LTD Vs. COLLECTOR OF C EX
|
December 20, 1989 |
|
KHOSLA CAST STEEL AND ALLOYS PVT LTD Vs. COLLECTOR OF C EX
|
July 3, 1989 |
|
KIRTILAL KALIDAS DIAMOND EXPORTERS Vs. COLLECTOR OF CUSTOMS
|
April 7, 1989 |
|
KOPRAN CHEMICALS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 3, 1989 |
|
KUSUM PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 22, 1989 |
|
LALCHAND PANNALAL KOTHARI AND Vs. DEPUTY COLLECTOR OF CUSTOMS PREV GOLD CONTROL
|
March 14, 1989 |
|
LAXMI SAHNI Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
October 25, 1989 |
|
M B IMPEX Vs. COLLECTOR OF CUSTOMS
|
October 24, 1989 |
|
M K FISHERIES Vs. COLLECTOR OF CUSTOMS
|
April 25, 1989 |
|
M R ELECTRONIC COMPONENTS LTD Vs. COLLECTOR OF C EX
|
April 27, 1989 |
|
M S ELEMENT Vs. COLLECTOR OF CUSTOMS
|
April 26, 1989 |
|
MADRAS FABRICATORS Vs. COLLECTOR OF C EX
|
June 6, 1989 |
|
MAFATLAL INDUSTRIES LTD Vs. COLLECTOR C EX AND CUS
|
December 27, 1989 |
|
MAHARAJ PAPER BOARD P LTD Vs. COLLECTOR OF C EX
|
August 1, 1989 |
|
MAHINDRA AND MAHINDRA LTD Vs. COLLECTOR OF C EX
|
July 6, 1989 |
|
MASCHMEIJER AROMATICS I LTD Vs. COLLECTOR OF C EX
|
September 14, 1989 |
|
METRACO INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
November 9, 1989 |
|
MODI RUBBER LIMITED Vs. COLLECTOR OF CUSTOMS
|
July 5, 1989 |
|
MOHAN ALUMINIUM PVT LTD Vs. COLLECTOR OF C EX
|
February 8, 1989 |
|
MOHAN B SAMTANI Vs. COLLECTOR OF CUSTOMS
|
December 6, 1989 |
|
MOHINDER SINGH Vs. COLLECTOR OF CUSTOMS
|
September 25, 1989 |
|
MUKAND IRON AND STEEL WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 1, 1989 |
|
MUKUND IRON AND STEEL WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 1, 1989 |
|
MUKUND IRON AND STEEL WORKS LTD Vs. COLLECTOR OF C EX
|
July 4, 1989 |
|
MYSORE SPINNING AND MFG MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
November 23, 1989 |
|
ORIENTAL INSULATED CONDUCTORS PVT LTD Vs. COLLECTOR OF C EX
|
September 25, 1989 |
|
P N RAJAN Vs. COLLECTOR OF C EX
|
March 9, 1989 |
|
P V VARGHESE Vs. COLLECTOR OF CENTRAL EXCISE
|
August 31, 1989 |
|
PAPERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 6, 1989 |
|
PATWARI TRADERS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
March 21, 1989 |
|
PAXMA AXLE AND SPRINGS P. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 29, 1989 |
|
PODDAR PROJECTS LTD Vs. COLLECTOR OF C EX
|
March 2, 1989 |
|
POLYCONE PAPER PVT LTD Vs. COLLECTOR OF C EX
|
February 9, 1989 |
|
PRABHAVATI SAHAKARI SOOT GIRNI LTD Vs. COLLECTOR OF CUS AND C EX
|
October 23, 1989 |
|
PRAVASA SAHAKARI SAKHAR KARKHANA LTD Vs. COLLECTOR OF C EX
|
August 2, 1989 |
|
PREMIER RUBBER FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
|
October 4, 1989 |
|
PROJECTS DEVELOPMENT INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
April 10, 1989 |
|
PURUSHOTHAM GOCULDAS PLYWOOD CO Vs. COLLECTOR OF C EX
|
September 28, 1989 |
|
R P HUSSAIN Vs. COLLECTOR OF CUSTOMS
|
December 28, 1989 |
|
R SURESH JAYASEELAN Vs. COLLECTOR OF CENTRAL EXCISE
|
November 2, 1989 |
|
RAMESH JAIN Vs. COLLECTOR OF CUSTOMS AND C EX
|
April 7, 1989 |
|
RAMESH PRABHUDAS MODI Vs. COLLECTOR OF CUSTOMS P
|
May 23, 1989 |
|
RAPICUT CARBIDES LTD Vs. COLLECTOR OF C EX AND CUSTOMS
|
February 23, 1989 |
|
RAPSRI ENGINEERING INDUSTRIES PVT LTD Vs. COLLECTOR OF C EX
|
March 13, 1989 |
|
ROYAL ELECTRONICS PVT LTD Vs. COLLECTOR OF C EX
|
February 24, 1989 |
|
S B S ORGANICS PVT LTD Vs. COLLECTOR OF C EX AND CUSTOMS
|
November 1, 1989 |
|
S M ENERGY TEKNIK AND ELECTRONICS LTD Vs. COLLECTOR OF C EX AND CUSTOMS
|
April 13, 1989 |
|
SAMSUDDIN SHEIKH Vs. COLLECTOR OF CUSTOMS PREV
|
September 11, 1989 |
|
SANJAY TRADE CONCERN Vs. COLLECTOR OF CUSTOMS APPEALS
|
September 22, 1989 |
|
SASHIKANTA MAHAPATRA Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
May 3, 1989 |
|
SAYAJI IRON AND ENGG CO PVT LTD Vs. COLLECTOR OF C EX
|
June 22, 1989 |
|
SEKAR MATCH INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
December 12, 1989 |
|
SHASHIKANT M WALHEKAR Vs. COLLECTOR OF CUSTOMS AND C EX
|
June 20, 1989 |
|
SHIVCHAND NANALAL VORA Vs. COLLECTOR OF C EX
|
February 21, 1989 |
|
SHYAMLATA SHARMA Vs. COLLECTOR OF CUSTOMS
|
October 30, 1989 |
|
SOFT BEVERAGES PVT LTD Vs. COLLECTOR OF C EX
|
June 6, 1989 |
|
SRI KRISHNA STEELS Vs. COLLECTOR OF C EX
|
March 2, 1989 |
|
STEEL FABRICATORS Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
April 5, 1989 |
|
SUKUMAR MONDAL Vs. COLLECTOR OF CUSTOMS PREV
|
November 10, 1989 |
|
SUMACH ELECTRICALS Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
September 22, 1989 |
|
SUNDARAM CLAYTON LIMITED Vs. COLLECTOR OF C EX
|
April 6, 1989 |
|
SUNIL PLASTIC INDUSTRY Vs. COLLECTOR OF C EX AND CUSTOMS
|
May 31, 1989 |
|
SURENDRA KUMAR JAIN Vs. COLLECTOR OF C EX
|
March 28, 1989 |
|
T K ISPAT P LTD Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
February 20, 1989 |
|
T K SETHURAMAN Vs. COLLECTOR OF CUSTOMS PREV
|
April 28, 1989 |
|
TANTIA CONCRETE PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 19, 1989 |
|
TIGRANIA METAL AND STEEL INDUSTRIES Vs. COLLR OF C EX AND CUSTOMS
|
June 30, 1989 |
|
TOPAZ COMMERCE LTD Vs. COLLECTOR OF C EX
|
October 18, 1989 |
|
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF C EX
|
July 24, 1989 |
|
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF C EX
|
October 18, 1989 |
|
UNIPAL PLASTIC INDUSTRY Vs. COLLECTOR OF CENTRAL EXCISE
|
May 30, 1989 |
|
UNIVERSAL AUTOMOBILE AND ANCILLARY LTD Vs. COLLR OF C EX AND CUS
|
November 6, 1989 |
|
UNIVERSAL AUTOMOBILE AND ANCILLARY LTD Vs. COLLR OF C EX AND CUS
|
November 8, 1989 |
|
USHA MARTIN INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
May 2, 1989 |
|
VISHAKHAPATNAM PORT TRUST Vs. COLLECTOR OF CUSTOMS
|
September 22, 1989 |
|
VYSYA BANK LTD Vs. COLLECTOR OF CUSTOMS
|
February 6, 1989 |
|
WIPRO SYSTEMS LTD Vs. COLLECTOR OF CUSTOMS
|
November 22, 1989 |
|
YASH PAL SINGH CHOWDHURY Vs. COLLECTOR OF CUSTOMS PREV
|
July 21, 1989 |
LOGIN