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ALMELO LABORATORIES PVT LTD Vs. COLLECTOR OF CUSTOMS
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November 7, 1988 |
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ALUMINIUM INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 5, 1988 |
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ANIL MANSARAMANI AND 5 ORS Vs. COLLECTOR OF CUSTOMS
|
March 3, 1988 |
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ASHOK KUMAR AGARWAL Vs. COLLECTOR OF C EX
|
August 19, 1988 |
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BACHCHA PRASAD Vs. COLLECTOR OF CUSTOMS
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July 4, 1988 |
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BI METAL BEARINGS LTD Vs. COLLECTOR OF C EX
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November 21, 1988 |
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BROOKS INDUSTRIES Vs. COLLECTOR OF C EX
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September 16, 1988 |
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CALCUTTA MOTOR DEALERS ASSOCIATION Vs. COLLECTOR OF CUSTOMS
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April 26, 1988 |
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CAPITAL MATCH CO Vs. COLLECTOR OF C EX
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March 18, 1988 |
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CHINTA BEEDI CO Vs. COLLECTOR OF CENTRAL EXCISE
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August 4, 1988 |
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COLLECTOR OF C EX Vs. INDIAN ALUMINIUM COMPANY LTD
|
August 4, 1988 |
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COLLECTOR OF C EX Vs. RESCH EXTRUSION TECHNIC I LTD
|
June 23, 1988 |
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COLLECTOR OF C EX Vs. C N VAMANA PRABHU
|
May 11, 1988 |
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COLLECTOR OF CENTRAL EXCISE Vs. CHITRA POLY PACK INDUSTRIES
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November 1, 1988 |
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COLLECTOR OF CENTRAL EXCISE Vs. WIMCO LIMITED
|
February 15, 1988 |
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COLLECTOR OF CENTRAL EXCISE Vs. I T C LTD
|
June 10, 1988 |
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COLLECTOR OF CUSTOMS Vs. FOREIGN FASHION
|
November 21, 1988 |
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COLLECTOR OF CUSTOMS Vs. METRO EXPORTERS PVT LTD
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March 28, 1988 |
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EQUIPMENT SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
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January 25, 1988 |
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FEDDERS LLOYD CORPORATION PVT Vs. CCE
|
July 14, 1988 |
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G JEYAKANNAN Vs. COLLECTOR OF CENTRAL EXCISE
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June 1, 1988 |
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G SUBRAMANIAN Vs. COLLECTOR OF C EX
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December 16, 1988 |
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G V CHANDUKUTTY Vs. COLLECTOR OF CENTRAL EXCISE
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February 18, 1988 |
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GUEST KEEN WILLIAMS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 18, 1988 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 1, 1988 |
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HINDUSTAN TIN WORKS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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March 28, 1988 |
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HOOGHLY DOCK AND PORT ENGINEERS LTD Vs. COLLECTOR OF C EX
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June 6, 1988 |
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HYDERABAD INSULATED WIRES P LTD Vs. COLLECTOR OF C EX
|
June 20, 1988 |
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I ISMAIL KUTTY Vs. COLLECTOR OF CENTRAL EXCISE
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February 19, 1988 |
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I.E.L. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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January 25, 1988 |
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INDO NATIONAL LTD Vs. COLLECTOR OF C EX
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December 15, 1988 |
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J MOHANLAL Vs. COLLECTOR OF CENTRAL EXCISE
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April 4, 1988 |
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JAGMOHAN JINDAL Vs. COLLECTOR OF CUSTOMS
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September 25, 1988 |
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JINDAL INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
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December 28, 1988 |
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K R PANDURANGAN Vs. COLLECTOR OF C EX
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May 10, 1988 |
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K T KURUVILA Vs. COLLECTOR OF C EX
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January 5, 1988 |
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KAMALA BALA DUTTA Vs. COLLECTOR C EX
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August 30, 1988 |
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KARNATAKA MINERALS AND MFG CO LTD Vs. COLLECTOR OF C EX
|
December 14, 1988 |
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KIRAN OVERSEAS Vs. COLLECTOR OF CUSTOMS
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June 20, 1988 |
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KISHANLAL BALARAM Vs. COLLECTOR OF C EX
|
March 17, 1988 |
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KOTHARI INDUSTRIAL CORPN. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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July 11, 1988 |
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KOTTUKULAM ENGG P LTD Vs. COLLECTOR OF CENTRAL EXCISE
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December 22, 1988 |
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KOTTUKULAM ENGG P LTD Vs. COLLECTOR OF CENTRAL EXCISE
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August 22, 1988 |
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KRISHANLAL BALARAM Vs. COLLECTOR OF CENTRAL EXCISE
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March 17, 1988 |
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KRISHNA GOPAL SWARNAKAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
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January 29, 1988 |
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KUSHANA RUBBER WORKS Vs. COLLECTOR OF CENTRAL EXCISE
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July 19, 1988 |
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KUTTY FLUSH AND FURNITURE CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 8, 1988 |
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LALITH KUMAR Vs. COLLECTOR OF CUSTOMS
|
August 12, 1988 |
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M M EXPORTS Vs. COLLECTOR OF CUSTOMS
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April 21, 1988 |
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M M NAINA AND COMPANY Vs. COLLECTOR OF CUSTOMS
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December 20, 1988 |
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METAL POWDER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
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February 26, 1988 |
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MONICA ELECTRONICS (P) LTD Vs. COLLECTOR OF CUSTOMS
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July 13, 1988 |
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NAGABUSHANAM ENTERPRISES Vs. COLLECTOR OF C. EX.
|
July 13, 1988 |
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NAGPUR WOOLLEN MILLS AND INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
May 30, 1988 |
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NAPTHA RESINS AND CHEMICALS P LTD Vs. COLLECTOR OF C EX
|
March 7, 1988 |
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NATIONAL TRADING LTD Vs. COLLECTOR OF CUSTOMS PREV
|
November 15, 1988 |
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ORION SYSTEMS Vs. COLLECTOR OF CUSTOMS
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June 8, 1988 |
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PANA SHAH Vs. COLLECTOR OF C EX AND CUSTOMS
|
June 6, 1988 |
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PARO FOOD PRODUCTS Vs. COLLECTOR OF C E
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June 23, 1988 |
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PODDAR PROJECTS LTD Vs. COLLECTOR OF C E
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June 23, 1988 |
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PRAKALATHAN BARLASAIT Vs. COLLECTOR OF CUSTOMS
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November 1, 1988 |
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PRAMEELA PLASTICS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 26, 1988 |
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PRASANTA KUMAR DAS Vs. COLLECTOR OF CENTRAL EXCISE
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July 4, 1988 |
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R GOPINATHAN Vs. COLLECTOR OF CENTRAL EXCISE
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February 9, 1988 |
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RAJEEV WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS
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July 14, 1988 |
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RATAN JEWELLERS Vs. COLLECTOR OF CUSTOMS AND C EX
|
March 2, 1988 |
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REGENT TRAVELS COMPANY Vs. COLLECTOR OF CUSTOMS
|
June 6, 1988 |
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RELIANCE CELLULOSE LTD Vs. COLLECTOR OF C. EX.
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July 13, 1988 |
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RUBICON Vs. COLLECTOR OF C EX
|
July 14, 1988 |
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S ELANGOVAN Vs. COLLECTOR OF C EX
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July 22, 1988 |
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S MURUGESAN Vs. COLLECTOR OF C EX
|
November 18, 1988 |
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SATHYA STEEL STRIPS PVT LTD Vs. COLLECTOR OF C E
|
February 23, 1988 |
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SAWOTTAM ISPAT PRIVATE LTD Vs. COLLECTOR OF C EX
|
December 16, 1988 |
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SHANTI LAL Vs. COLLECTOR OF C EX
|
October 5, 1988 |
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SRI GOPAL STORES Vs. COLLECTOR OF C. EX.
|
September 26, 1988 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF C EX
|
May 16, 1988 |
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SUN EXPORT CORPORATION Vs. COLLECTOR OF CUSTOMS
|
December 2, 1988 |
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SUNRAJ EXPORTS Vs. COLLECTOR OF CUSTOMS
|
January 1, 1988 |
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TEXMACO LTD Vs. COLLECTOR OF CUSTOMS
|
October 8, 1988 |
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THAKUR SINGH Vs. COLLECTOR OF CUSTOMS
|
August 8, 1988 |
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UMA LAMINATED PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 3, 1988 |
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UNITED TRADERS INDIA Vs. COMMISSIONER OF CUSTOMS
|
January 13, 1988 |
|
UWE HOPPE Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
May 5, 1988 |
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VIJAY TANK AND VESSELS PVT LTD Vs. COLLECTOR OF C E
|
August 8, 1988 |
|
WIRES AND PROFILES Vs. COLLECTOR OF C E
|
May 30, 1988 |