|
5 S LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 8, 1987 |
|
A K ROHTAGI Vs. COLLECTOR OF CUSTOMS
|
October 29, 1987 |
|
A NAZIMUTHEEN HAJA MOHIDEEN Vs. COLLECTOR OF CENTRAL EXCISE
|
December 9, 1987 |
|
A S V PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
October 30, 1987 |
|
ACC BABCOCK LIMITED Vs. COLLECTOR OF CUSTOMS
|
April 20, 1987 |
|
ADREENA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCSSE
|
February 6, 1987 |
|
ADVANI OERLIKEN LTD Vs. COLLECTOR OF CUSTOMS
|
March 26, 1987 |
|
ADVANI OERLIKON LTD Vs. COLLECTOR OF CUSTOMS
|
January 21, 1987 |
|
ADVANI OERLIKON LTD Vs. COLLECTOR OF CUSTOMS
|
August 7, 1987 |
|
AIR INDIA Vs. COLLECTOR OF CUSTOMS
|
May 21, 1987 |
|
AKSHARCHHAYA Vs. COLLECTOR OF CUSTOMS
|
December 7, 1987 |
|
ALBRIGHT MORARJI AND PANDIT LTD Vs. COLLECTOR OF CUSTOMS
|
November 2, 1987 |
|
ALCOBEX METALS PVT LTD Vs. COLLECTOR OF C EX
|
June 16, 1987 |
|
ALEMBIC GLASS INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
September 11, 1987 |
|
ALL INDIA RADIO Vs. COLLECTOR OF CUSTOMS
|
October 29, 1987 |
|
ALLIBHOY MOHAMMED Vs. COLLECTOR OF CUSTOMS
|
July 29, 1987 |
|
ALMELE CHEMICALS P LIMITED Vs. COLLECTOR OF CUSTOMS
|
January 6, 1987 |
|
ALPA STEEL INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
October 19, 1987 |
|
AMAR DYE CHEM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 23, 1987 |
|
AMBALAL SARABHAI ENTERPRISES P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 2, 1987 |
|
AMIT ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
November 10, 1987 |
|
AMRIT VANASPATI CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 13, 1987 |
|
ANDAMAN TIMBER INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
June 25, 1987 |
|
ANDHRA SUGAR LIMITED Vs. COLLECTOR OF C EX
|
January 6, 1987 |
|
ANDHRA SUGARS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 21, 1987 |
|
ANDHRA SUGARS LTD Vs. COLLECTOR OF C EX
|
February 17, 1987 |
|
ANIL GUPTA Vs. COLLECTOR OF CENTRAL EXCISE
|
February 16, 1987 |
|
ANIL PRINTING MILLS Vs. COLLECTOR OF C EX
|
June 30, 1987 |
|
ANNAPURNA GLASS WORKS P LTD Vs. COLLECTOR OF C EX
|
April 24, 1987 |
|
ANUP ENGINEERING LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 15, 1987 |
|
APOLLO ZIPPER COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 6, 1987 |
|
APTE AMALGAMATION PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 26, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
February 10, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
March 23, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
July 21, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
June 15, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
February 11, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
April 10, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
April 30, 1987 |
|
AROHAN MUKHYALAYA Vs. COLLECTOR OF CUSTOMS
|
January 8, 1987 |
|
ARVIND M SHAH Vs. COLLECTOR OF CUSTOMS
|
February 12, 1987 |
|
ASHOK LEYLAND LIMITED Vs. COLLECTOR OF C EX
|
May 21, 1987 |
|
ASHOK LEYLAND LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 20, 1987 |
|
ASHOK LEYLAND LTD Vs. COLLECTOR OF C EX
|
October 19, 1987 |
|
ASHOKA FOODS LTD Vs. COLLECTOR OF CUSTOMS
|
January 29, 1987 |
|
ASHOKA MACHINE TOOLS MFG CO Vs. COLLECTOR OF C EX
|
April 6, 1987 |
|
ASHWIN VANASPATI INDUSTRIES P LIMITED Vs. COLLECTOR OF CUSTOMS
|
February 20, 1987 |
|
ASIAN CABLES CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
|
June 5, 1987 |
|
ASSAM VALLEY PLYWOOD PRIVATE LIMITED Vs. COLLECTOR OF C E
|
June 26, 1987 |
|
ASSAM VALLEY PLYWOOD PVT LTD Vs. COLLECTOR OF C EX
|
April 15, 1987 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. JOHNSTON PUMPS INDIA LTD
|
June 19, 1987 |
|
ASTRA PHARMACEUTICALS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 29, 1987 |
|
ATIC INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1987 |
|
AUDIO VISION ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
July 17, 1987 |
|
AUTOLEC INDUSTRIES PVT LTD Vs. COLLECTOR OF CUSTOMS
|
September 8, 1987 |
|
AUTOMOTIVE ANCILLARY SERVICES Vs. COLLECTOR OF CENTRAL EXCISE
|
September 29, 1987 |
|
AVERY INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 11, 1987 |
|
AZEEZ KHAN Vs. COLLECTOR OF CUSTOMS
|
November 18, 1987 |
|
B D P RADIO CORPN Vs. COLLECTOR OF CENTRAL EXCISE
|
February 11, 1987 |
|
B D STEEL CASTINGS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 12, 1987 |
|
B H E L Vs. COLLECTOR OF CUSTOMS
|
December 23, 1987 |
|
B H E L Vs. COLLECTOR OF CUSTOMS
|
December 16, 1987 |
|
B H E L Vs. COLLECTOR OF CUSTOMS
|
January 1, 1987 |
|
B H E L Vs. COLLECTOR OF CUSTOMS
|
August 21, 1987 |
|
B H E L Vs. COLLECTOR OF CUSTOMS
|
April 10, 1987 |
|
B H E L Vs. COLLECTOR OF CUSTOMS
|
September 9, 1987 |
|
BAJAJ AUTO LIMITED Vs. COLLECTOR OF CUSTOMS
|
October 23, 1987 |
|
BAJAJ AUTO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 21, 1987 |
|
BAJAJ AUTO LTD Vs. COLLECTOR OF C EX
|
February 13, 1987 |
|
BAJAJ TEMPO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 24, 1987 |
|
BASANT INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
February 3, 1987 |
|
BATA INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 15, 1987 |
|
BATLIBOI AND CO LTD Vs. COLLECTOR OF CUSTOMS
|
September 2, 1987 |
|
BEDI AND BEDI PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 22, 1987 |
|
BENGAL INDUSTRIAL GASES BIHAR LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 21, 1987 |
|
BHARAT BARREL AND DRUM MANUFACTURING CO PVT LTD Vs. C C EX
|
January 19, 1987 |
|
BHARAT BATTERY MFG CO P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 30, 1987 |
|
BHARAT CORPORATION Vs. COLLECTOR OF CUSTOMS
|
February 24, 1987 |
|
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS
|
January 23, 1987 |
|
BHARAT ELECTRONICS LTD Vs. COLLECTOR OF CUSTOMS
|
October 26, 1987 |
|
BHARAT GEORGE CO LTD Vs. COLLECTOR OF CUSTOMS
|
August 19, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
November 2, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
May 1, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
May 21, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
September 8, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
July 29, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
October 20, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
January 13, 1987 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 16, 1987 |
|
BHARAT SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
|
October 13, 1987 |
|
BHARAT SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
|
November 23, 1987 |
|
BHARAT SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
|
May 19, 1987 |
|
BHARAT SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
|
August 13, 1987 |
|
BHAVANI WASTE COTTON SPINNING MILL Vs. COLLECTOR OF C EX
|
July 23, 1987 |
|
BHILLAI STEEL PLANT LTD Vs. COLLECTOR OF C E
|
July 29, 1987 |
|
BHUKHANAWALA DIAMOND TOOLS P LTD Vs. COLLECTOR OF CUSTOMS
|
May 21, 1987 |
|
BILASPUR KISAN SAHKARI CHINI MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 4, 1987 |
|
BILASPUR SPINNING MILLS AND INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 19, 1987 |
|
BIMETAL BEARINGS LTD Vs. COLLECTOR OF C EX
|
June 2, 1987 |
|
BOOTS COMPANY INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 23, 1987 |
|
BOWREAH COTTON MILLS CO LTD Vs. COLLECTOR OF C EX
|
February 12, 1987 |
|
BRAITHWAITE AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 23, 1987 |
|
BRAKES INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 21, 1987 |
|
BRIGHT PHARMACEUTICAL INDUSTRIES Vs. COLLECTOR OF C EX
|
August 21, 1987 |
|
BRIJ KISHORE MAHESWARI Vs. COLLECTOR OF CUSTOMS
|
June 19, 1987 |
|
BRITANNIA INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 18, 1987 |
|
BRITISH INDIA CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
|
September 29, 1987 |
|
BRITISH INDIA CORPORATION LTD Vs. COLLECTOR OF C EX
|
September 10, 1987 |
|
BRITISH INDIA CORPORATION LTD AND NEW EGERTON WOOLLEN MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 29, 1987 |
|
BRITISH PHYSICAL LABORATORY Vs. COLLECTOR OF CUSTOMS
|
May 19, 1987 |
|
BUDGE BUDGE CO LTD Vs. COLLECTOR OF C EX
|
May 15, 1987 |
|
C C E BARODA Vs. SARANGPUR COTTON MILLS MFG CO
|
November 18, 1987 |
|
CALCUTTA STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
April 22, 1987 |
|
CARD BOARD BOX MANUFACTURING CO Vs. COLLECTOR OF CENTRAL EXCISE
|
October 20, 1987 |
|
CASTING COMBINES Vs. COLLECTOR OF CUSTOMS AND C EX
|
March 30, 1987 |
|
CASTROL LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 14, 1987 |
|
CEAT TYRES OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 20, 1987 |
|
CENTRAL INDIA TOBACCO PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 26, 1987 |
|
CENTRAL RAILWAY Vs. COLLECTOR OF CUSTOMS
|
March 9, 1987 |
|
CENTRAL RAILWAY Vs. COLLECTOR OF CUSTOMS
|
June 4, 1987 |
|
CENTRAL RAILWAYS Vs. COLLECTOR OF CUSTOMS
|
March 12, 1987 |
|
CHAKKAN LAL JAISWAL Vs. COLLECTOR OF CENTRAL EXCISE
|
November 3, 1987 |
|
CHAMUNDI TEXTILES SILK MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
December 4, 1987 |
|
CHAMUNDI VASTRALANKARAN UDYOG Vs. COLLECTOR OF CENTRAL EXCISE
|
March 24, 1987 |
|
CHANAN SINGH AND SONS Vs. COLLECTOR OF C EX
|
January 28, 1987 |
|
CHANDRAPAL SINGH GOVIND SINGH KHANDSARI FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
|
January 31, 1987 |
|
CHARU APPAREL MFG CO P LTD Vs. COLLECTOR OF CUSTOMS
|
September 10, 1987 |
|
CHHAGANLAL AND SONS Vs. COLLECTOR OF CUSTOMS
|
October 30, 1987 |
|
COASTAL GASES AND CHEMICALS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 13, 1987 |
|
COLLECTOR O CUSTOMS Vs. DAI ICHI KARKARIA PVT LTD
|
August 13, 1987 |
|
COLLECTOR OF C E Vs. FERTILIZER CORPORATION OF INDIA LTD
|
December 30, 1987 |
|
COLLECTOR OF C E Vs. SANDIP METAL INDUSTRIES
|
March 18, 1987 |
|
COLLECTOR OF C E Vs. BHARAT INDUSTRIES
|
July 28, 1987 |
|
COLLECTOR OF C E Vs. MANGLA ENGG WORKS PVT LTD
|
June 29, 1987 |
|
COLLECTOR OF C E Vs. FAMOUS CINE LABORATORIES AND STUDIOS LTD
|
April 28, 1987 |
|
COLLECTOR OF C E Vs. T I S C O
|
April 8, 1987 |
|
COLLECTOR OF C E Vs. STEEL AUTHORITY OF INDIA LTD
|
May 26, 1987 |
|
COLLECTOR OF C E Vs. ARCH INTERNATIONAL
|
February 24, 1987 |
|
COLLECTOR OF C EX Vs. MADRAS RADIATORS AND PRESSINGS LTD
|
April 28, 1987 |
|
COLLECTOR OF C EX Vs. BERGER PAINTS INDIA LTD
|
November 10, 1987 |
|
COLLECTOR OF C EX Vs. KALINGA PAINTS AND CHEMICALS INDUSTRIES
|
July 29, 1987 |
|
COLLECTOR OF C EX Vs. A M INDUSTRIES
|
March 18, 1987 |
|
COLLECTOR OF C EX Vs. EMKAY GLASS WORKS
|
October 26, 1987 |
|
COLLECTOR OF C EX Vs. EASTERN INDUSTRIES
|
July 6, 1987 |
|
COLLECTOR OF C EX Vs. E I D PARRY LTD
|
June 16, 1987 |
|
COLLECTOR OF C EX Vs. ASHOKA CEMENT LTD
|
April 22, 1987 |
|
COLLECTOR OF C EX Vs. JAIN MARBLES
|
October 6, 1987 |
|
COLLECTOR OF C EX Vs. FORDHAM PRESSINGS INDIA PVT LTD
|
October 30, 1987 |
|
COLLECTOR OF C EX Vs. PLASTIC PROCESSING COMPANY
|
June 25, 1987 |
|
COLLECTOR OF C EX Vs. USHA PRESTRESSED AND ALLIED INDUSTRIES
|
January 9, 1987 |
|
COLLECTOR OF C EX Vs. UNION CARBIDE I LTD
|
July 6, 1987 |
|
COLLECTOR OF C EX Vs. NIEON CARPET MFG AND CO INDIA PVT LTD
|
July 23, 1987 |
|
COLLECTOR OF C EX Vs. FERTILIZER CORPORATION OF INDIA LTD
|
October 8, 1987 |
|
COLLECTOR OF C EX Vs. INDIAN TOOL MANUFACTURERS LTD
|
December 1, 1987 |
|
COLLECTOR OF C EX Vs. NEW CHELUR MANUFACTURERS
|
July 27, 1987 |
|
COLLECTOR OF C EX Vs. RISHI GASES P LIMITED
|
May 20, 1987 |
|
COLLECTOR OF C EX Vs. SARABHAI CHEMICALS
|
June 23, 1987 |
|
COLLECTOR OF C EX Vs. DOORVANI CABLES PVT LTD
|
October 14, 1987 |
|
COLLECTOR OF C EX Vs. PROTEIN PRODUCTS P LTD
|
November 13, 1987 |
|
COLLECTOR OF C EX Vs. ASIATIC OXYGEN LIMITED
|
February 3, 1987 |
|
COLLECTOR OF C EX Vs. CONSOLIDATED STEEL AND ALLOYS LTD
|
May 27, 1987 |
|
COLLECTOR OF C EX Vs. LAKSHMI MILLS COMPANY LTD
|
April 30, 1987 |
|
COLLECTOR OF C EX Vs. DHARAMASI MORARJI CHEMICAL COMPANY
|
February 26, 1987 |
|
COLLECTOR OF C EX Vs. DIAMOND CEMENT FILES
|
October 23, 1987 |
|
COLLECTOR OF C EX Vs. WEST GLASS WORKS
|
October 30, 1987 |
|
COLLECTOR OF C EX Vs. MOTOR INDUSTRIES CO LIMITED
|
January 7, 1987 |
|
COLLECTOR OF C EX Vs. SHANKAR SUGAR MILLS
|
December 21, 1987 |
|
COLLECTOR OF C EX Vs. OSWAL VANASPATI AND GENERAL INDUSTRIES
|
March 4, 1987 |
|
COLLECTOR OF C EX Vs. GENERAL ENGG SERVICING WORKSHOP
|
September 7, 1987 |
|
COLLECTOR OF C EX Vs. INDIAN TURPENTINE AND RESIN CO LTD
|
February 9, 1987 |
|
COLLECTOR OF C EX Vs. CAWNPORE SUGAR WORKS
|
October 4, 1987 |
|
COLLECTOR OF C EX Vs. KUSUM PRODUCTS
|
November 23, 1987 |
|
COLLECTOR OF C EX Vs. OSWAL VANASPATI AND ALLIED INDUSTRIES
|
January 23, 1987 |
|
COLLECTOR OF C EX Vs. HINDUSTAN COCOA PRODUCTS LTD
|
October 28, 1987 |
|
COLLECTOR OF C EX Vs. AUROFOOD PRIVATE LIMITED
|
May 21, 1987 |
|
COLLECTOR OF C EX Vs. SIMPLEX MILLS CO LTD
|
March 23, 1987 |
|
COLLECTOR OF C EX Vs. POPULAR COTTON COVERING WORKS
|
March 18, 1987 |
|
COLLECTOR OF C EX Vs. PREM CABLES P LTD
|
March 19, 1987 |
|
COLLECTOR OF C EX Vs. TRACTORS AND FARM EQUIPMENT LTD
|
July 13, 1987 |
|
COLLECTOR OF C EX Vs. KINJAL ELECTRICALS P LTD
|
August 31, 1987 |
|
COLLECTOR OF C EX Vs. AMBIKA SILK MILLS CO LTD
|
December 9, 1987 |
|
COLLECTOR OF C EX Vs. POLYURETHENE FOOTWEARS P LTD
|
August 3, 1987 |
|
COLLECTOR OF C EX Vs. METAL AND ORES COMPANY
|
May 11, 1987 |
|
COLLECTOR OF C EX Vs. MERCURY RUBBER MILLS
|
July 1, 1987 |
|
COLLECTOR OF C EX Vs. I T C LTD
|
September 22, 1987 |
|
COLLECTOR OF C EX Vs. SITAPUR PLYWOOD MFG CO
|
May 26, 1987 |
|
COLLECTOR OF C EX Vs. KERALA ELECTRIC LAMP WORKS LTD
|
November 24, 1987 |
|
COLLECTOR OF C EX Vs. BEGALKOT UDYOG LTD
|
August 10, 1987 |
|
COLLECTOR OF C EX Vs. INDIAN OXYGEN LTD
|
July 8, 1987 |
|
COLLECTOR OF C EX Vs. SWARAJ MAZDA LTD
|
December 21, 1987 |
|
COLLECTOR OF C EX Vs. HINDUSTAN GAS AND INDUSTRIES LTD
|
January 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. R M D C PRESS P LTD
|
March 4, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. EASTERN CHEMOFARB LTD
|
July 20, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ASHOK LEYLAND LIMITED
|
February 17, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ALLIED COMPUTERS
|
February 19, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DHAMPUR SUGAR MILLS LTD
|
September 18, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. JAYANT PAPER BOX FACTORY
|
September 22, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ALLIED COMPUTERS
|
May 25, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LTD
|
July 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING & PROCESSING CORPORATION LTD
|
July 27, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DHAMPUR SUGAR MILLS LTD
|
September 15, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN CARD BOARD INDUSTRIES
|
September 15, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KASHMIR VANASPATI
|
January 15, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ORKAY SILK MILLS PVT LTD
|
December 14, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MADRAS PETRO CHEM LTD
|
May 25, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. WIPRO INFORMATION TECHNOLOGY
|
August 14, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. K C VASUDEVAN
|
November 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MODERN THEATRES LTD
|
November 20, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KAMALESH KUMAR JASVANT LAL MODI
|
July 17, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. L K S JEWELLERS
|
January 28, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. U P STATE SUGAR CORPORATION LTD
|
March 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SUNRAY COMPUTERS P LTD
|
December 17, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. BALARAMPUR CHINI MILLS
|
December 18, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PREM LAL
|
August 26, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN TYRES PVT LTD
|
December 21, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. S G GLASS WORKS P LTD
|
June 10, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. BATA INDIA LTD
|
July 20, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAJASTHAN SPINNING AND WEAVING MILLS
|
September 1, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NORTHERN INDIA CHEMICAL INDUSTRIES
|
December 21, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AMERICAN REMEDIES
|
December 28, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MAWANA SUGAR MILLS
|
December 21, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. FACT ENGINEERING WORKS
|
March 17, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MADRAS RUBBER FACTORY LTD
|
September 28, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. APEX RUBBER P LTD
|
October 21, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CAPTAINGANJ DISTILLERY
|
February 19, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CRYSTAL PAINTS
|
April 28, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. UNITED FLOCK PAPER MFG
|
September 10, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ESSEN SYNTHETICS P LTD
|
August 18, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SUBHAM CEMENTS
|
October 6, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. I P C ENGINEERS P LTD
|
May 14, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. LOHIA MACHINES LTD
|
July 31, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TINPLATE CO OF INDIA LTD
|
February 16, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAM NATH RAM KUMAR
|
February 12, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CENTRAL INDIA BOARD PRODUCTS
|
February 24, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PIONEER INDUSTRIES
|
February 4, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 11, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PRASAD FILMS LABORATORIES
|
March 3, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. JAY ENTERPRISES AND 5 ORS
|
January 23, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HIMALAYA LAMINATORS
|
February 13, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MP I LTD
|
July 29, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GUJARAT ALKALIES AND CHEMICALS LTD
|
July 7, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SHIV KUMAR ASHOK KUMAR
|
May 18, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN ALUMINIUM CO LTD
|
May 22, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TRAVANCORE ELECTRO CHEMICALS INDUSTRIES LTD
|
June 24, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. UNIVERSAL CABLES LTD
|
July 3, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA OXYGEN P LTD
|
June 9, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TISCO
|
June 4, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SOMAIYA SUGAR WORKS
|
January 19, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HARINAGAR SUGAR MILLS
|
January 22, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
October 30, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NEW VINOD SILK MILLS P LTD
|
September 29, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TULSIPUR SUGAR CO LTD
|
August 24, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INTERCON ENGINEERS P LTD
|
February 10, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. AIR CONDITIONING CORPN LTD
|
February 18, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDUSTRIAL OXYGEN CO PVT LTD
|
November 23, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN ALUMINIUM CORPORATION
|
January 16, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. WEIKFIELD PRODUCTS CO INDIA PVT LTD
|
February 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SYNTHOCHEM INDIA LTD
|
January 5, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DODSAL PRIVATE LTD
|
January 7, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INTERNATIONAL WOOLLEN MILLS
|
January 30, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ANIL STARCH PRODUCTS LTD
|
April 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ASSOCIATED CEMENTS CORPORATION LTD
|
May 27, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. LAXMI UDYOG
|
July 17, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. UNITED GLASS
|
July 22, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. FALCON TYRES LIMITED
|
July 27, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GARWARE PAINTS LIMITED
|
July 30, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ALUMINIUM INDUSTRIES LTD
|
June 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. LAWKIM PVT LTD
|
July 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KOILITE INDS P LTD
|
February 17, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GUJRAT STATE FERTILIZER CORPORATION
|
July 7, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KASHMIR VANASPATI
|
July 6, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. C E C OF I LTD
|
June 5, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KATARE COTTON WASTE SPINNING MILLS
|
February 3, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAJASTHAN SPINNING AND WEAVING MILLS
|
May 15, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CUTFAST BONDED ABRASIVES PVT LTD
|
May 12, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INCHEK TYRES LIMITED
|
March 23, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MARATHWADA SAHAKARI SAKHAR KARKHANA LTD
|
March 9, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SAMAJ BIRI CO
|
April 14, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ASIAN ELECTRONICS LTD
|
March 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SUBHASH CHANDRA
|
February 27, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN TELEPHONE INDUSTRIES LTD
|
March 13, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RAJARAM CORN PRODUCTS PUNJAB P LIMITED
|
January 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SHAHNAZ FATIMA
|
February 3, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SOUTHERN MAGNETICS P LTD
|
September 3, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. S S MIRANDA LTD
|
April 30, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. A V R A AND CO
|
April 28, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GAYATRI GLASS WORKS
|
October 30, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GULSHAN SUGAR AND CHEMICALS P LTD
|
October 14, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MAHAVIR SPINNING MILLS LTD
|
November 6, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ASHOK CHEMO DYES P LTD
|
February 23, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NAT STEEL EQUIPMENT PRIVATE LIMITED
|
July 8, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ESCORTS LIMITED
|
October 16, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SARANGPUR COTTON MILLS MFG CO
|
November 18, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. R GAC ELECTRODES P LTD
|
September 9, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GIRISH PAINTS LTD
|
July 30, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DURA FOAM INDUSTRIES
|
October 20, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. PAPYRUS PAPERS LTD
|
November 17, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. CAPRIHANS INDIA LIMITED
|
September 9, 1987 |
|
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN MINERAL TRADERS
|
July 2, 1987 |
|
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. MANSA RAM
|
February 11, 1987 |
|
COLLECTOR OF CUSTOMS Vs. NINGAPPA RAJU KARENNAWAR
|
August 20, 1987 |
|
COLLECTOR OF CUSTOMS Vs. M R F LTD
|
March 25, 1987 |
|
COLLECTOR OF CUSTOMS Vs. TOOLS AND GAUGES
|
June 6, 1987 |
|
COLLECTOR OF CUSTOMS Vs. INDIAN TRADE CORPORATION
|
December 18, 1987 |
|
COLLECTOR OF CUSTOMS Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
February 20, 1987 |
|
COLLECTOR OF CUSTOMS Vs. SYLVESTER AND COMPANY
|
September 17, 1987 |
|
COLLECTOR OF CUSTOMS Vs. INDIAN POTASH LIMITED
|
September 15, 1987 |
|
COLLECTOR OF CUSTOMS Vs. APPOLLO TYRES
|
February 12, 1987 |
|
COLLECTOR OF CUSTOMS Vs. KARIMI LITHO PRESS
|
August 11, 1987 |
|
COLLECTOR OF CUSTOMS Vs. SRI T D ADIYAPATHAM
|
September 21, 1987 |
|
COLLECTOR OF CUSTOMS Vs. S ANWARULLAH
|
June 19, 1987 |
|
COLLECTOR OF CUSTOMS Vs. COROMONDAL FERTILIZERS LTD
|
October 30, 1987 |
|
COLLECTOR OF CUSTOMS Vs. INDIANA INTERNATIONAL
|
August 7, 1987 |
|
COLLECTOR OF CUSTOMS Vs. AMRUTANJAN LIMITED
|
April 28, 1987 |
|
COLLECTOR OF CUSTOMS Vs. PHOTOGRAVURS INDIA PVT LTD
|
April 3, 1987 |
|
COLLECTOR OF CUSTOMS Vs. WESTERN INDIA PLYWOOD MFG CO LTD
|
May 7, 1987 |
|
COLLECTOR OF CUSTOMS Vs. JOSEPH LESLIE AGENCIES PVT LTD
|
June 5, 1987 |
|
COLLECTOR OF CUSTOMS Vs. N KUMAR
|
July 14, 1987 |
|
COLLECTOR OF CUSTOMS Vs. GANGADHAR NARSINGDAS AGARWAL
|
March 24, 1987 |
|
COLLECTOR OF CUSTOMS Vs. ZANDU PHARMACEUTICALS
|
December 10, 1987 |
|
COLLECTOR OF CUSTOMS Vs. VOLTAS LIMITED
|
May 8, 1987 |
|
COLLECTOR OF CUSTOMS Vs. CRYSTALINE CORPORATION
|
December 10, 1987 |
|
COLLECTOR OF CUSTOMS Vs. HINDUSTAN AERONAUTICS LTD
|
October 14, 1987 |
|
COLLECTOR OF CUSTOMS Vs. RAJA BARLEY BISCUIT CO
|
September 15, 1987 |
|
COLLECTOR OF CUSTOMS Vs. HICO PRODUCTS LTD
|
October 16, 1987 |
|
COLLECTOR OF CUSTOMS Vs. BOOTS COMPANY INDIA LTD
|
May 20, 1987 |
|
COLLECTOR OF CUSTOMS Vs. PYROSYSTEMS PVT LTD
|
May 20, 1987 |
|
COLLECTOR OF CUSTOMS Vs. EIMCO ELECON INDIA LTD
|
December 16, 1987 |
|
COLLECTOR OF CUSTOMS Vs. SUNDRAM CLAYTON LTD
|
July 8, 1987 |
|
COLLECTOR OF CUSTOMS Vs. O E N INDIA LTD
|
October 5, 1987 |
|
COLLECTOR OF CUSTOMS Vs. BIJAS CORPORATION
|
August 14, 1987 |
|
COLLECTOR OF CUSTOMS Vs. HATHWA METALS AND TUBES LIMITED
|
August 20, 1987 |
|
COLLECTOR OF CUSTOMS Vs. MADRAS SALES AGENCIES
|
July 27, 1987 |
|
COLLECTOR OF CUSTOMS Vs. HEERAL ENTERPRISES
|
September 23, 1987 |
|
COLLECTOR OF CUSTOMS Vs. PRESTO WORKS
|
January 1, 1987 |
|
COLLECTOR OF CUSTOMS Vs. PARKAR CORPORATION
|
March 19, 1987 |
|
COLLECTOR OF CUSTOMS Vs. TOSHIBA ANAND BATTERIES LTD
|
January 29, 1987 |
|
COLLECTOR OF CUSTOMS Vs. MIRAH EXPORTS P LTD
|
February 5, 1987 |
|
COLLECTOR OF CUSTOMS Vs. RUBY PRODUCTS LIMITED
|
September 28, 1987 |
|
COLLECTOR OF CUSTOMS Vs. R K AGARWAL
|
October 30, 1987 |
|
COLLECTOR OF CUSTOMS Vs. R K INDUSTRIES
|
April 15, 1987 |
|
COLLECTOR OF CUSTOMS Vs. CONTINENTAL EXPORTERS CONTINENTAL EXPORTERS
|
July 23, 1987 |
|
COLLECTOR OF CUSTOMS Vs. CEAT TYRES I LTD
|
December 18, 1987 |
|
COLLECTOR OF CUSTOMS (PREV) Vs. KAMLESH JEWELLERS
|
November 2, 1987 |
|
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. BALKRISHAN
|
February 6, 1987 |
|
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. AJIT SINGH
|
October 7, 1987 |
|
COLLR OF C EX Vs. GIRDHARILAL KANCHHEDILAL BIDI MANUFACTURERS
|
March 3, 1987 |
|
COMPUTER KARISHMA PVT LTD Vs. COLLECTOR OF CUSTOMS
|
November 27, 1987 |
|
CONTINENTAL DEVICE INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
September 25, 1987 |
|
COROMANDAL FERTILIZERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 12, 1987 |
|
COROMANDEL FERTILISERS LIMITED Vs. COLLECTOR OF CUSTOMS
|
June 11, 1987 |
|
COROMANDEL GARMENTS LTD Vs. COLLECTOR OF CUSTOMS
|
October 29, 1987 |
|
CORONATION LITHO WORKS Vs. COLLECTOR OF CUSTOMS
|
April 21, 1987 |
|
CORRUGATED BOARD INDIA P LTD Vs. COLLECTOR OF C EX
|
March 6, 1987 |
|
COTHAS K PRAKASH Vs. COLLECTOR OF CENTRAL EXCISE
|
October 8, 1987 |
|
CYANO PHARMA Vs. COLLECTOR OF CENTRAL EXCISE
|
July 17, 1987 |
|
D AND H SECHERON ELECTRODES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 7, 1987 |
|
D C W LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 31, 1987 |
|
D D GURUNATH Vs. COLLECTOR OF CENTRAL EXCISE
|
August 19, 1987 |
|
DALMIA LAMINATORS Vs. COLLECTOR OF CENTRAL EXCISE
|
November 16, 1987 |
|
DASS PHOTO ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
June 30, 1987 |
|
DCW LIMITED Vs. COLLECTOR OF CUSTOMS
|
December 10, 1987 |
|
DECCAN ENTERPRISES Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
June 18, 1987 |
|
DECOR INDIA Vs. COLLECTOR OF CUSTOMS
|
June 18, 1987 |
|
DEEPAK FERTILISERS AND PETROCHEMICALS CORPN LTD Vs. COLLR OF CUS
|
May 4, 1987 |
|
DEI ICHI KARKARIA PVT LTD Vs. COLLECTOR OF CUSTOMS
|
October 16, 1987 |
|
DESCO PAINTS CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 18, 1987 |
|
DEVELOPE PUMP INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1987 |
|
DEVI DAYAL ALUMINIUM INDUSTRES P LTD Vs. COLLECTOR OF C EX
|
June 24, 1987 |
|
DEVIDAYAL AGRO METAL INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
November 12, 1987 |
|
DEVIDAYAL ELECTRONICS AND WIRES LTD Vs. COLLECTOR OF CUSTOMS
|
September 25, 1987 |
|
DHAMPUR SUGAR MILLS Vs. COLLECTOR OF C EX
|
December 1, 1987 |
|
DHOTE PRINTERS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 17, 1987 |
|
DIAMOND CLOCK MANUFACTURING CO LTD Vs. C C E
|
December 30, 1987 |
|
DIAMOND ENGINEERING AND TRADING CORPN Vs. COLLECTOR OF C EX
|
April 13, 1987 |
|
DIESEL MECHANICS Vs. COLLECTOR OF CUSTOMS
|
March 9, 1987 |
|
DIGVIJAY CEMENT CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 30, 1987 |
|
DUNBAR MILLS LTD Vs. COLLECTOR OF C EX
|
January 5, 1987 |
|
DUNLOP INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
February 23, 1987 |
|
DUNLOP INDIA LTD Vs. COLLECTOR OF C E
|
February 27, 1987 |
|
DYEING AND BLEACHING WORKS Vs. C C E
|
October 13, 1987 |
|
EAST PUNJAB TRADERS Vs. COLLECTOR OF CUSTOMS
|
February 28, 1987 |
|
ELECTROLYTIC FOILS LTD Vs. COLLECTOR OF C EX
|
March 4, 1987 |
|
ELECTRONICS CONSORTIUM PVT LTD Vs. COLLECTOR OF CUSTOMS
|
November 25, 1987 |
|
ELECTRONICS TRADE AND TECH DEV CORPN LTD Vs. COLLR OF CUS
|
January 7, 1987 |
|
ELECTROSTEEL CASTINGS LTD Vs. COLLECTOR OF C EX
|
January 19, 1987 |
|
ELPHINSTONE SPINNING AND WEAVING MILLS Vs. COLLECTOR OF C E
|
May 5, 1987 |
|
EMBARKATION HEADQUARTERS Vs. COLLECTOR OF CUSTOMS
|
July 17, 1987 |
|
ENFIELD INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
June 24, 1987 |
|
ENGINEERING CONSTRUCTION CORPN Vs. COLLECTOR OF CUSTOMS
|
November 12, 1987 |
|
EROS METAL WORKS P LTD Vs. COLLECTOR OF C EX
|
April 30, 1987 |
|
ETIKOPPAKA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 15, 1987 |
|
FAG PRECISION BEARINGS LTD Vs. COLLECTOR OF CUSTOMS
|
July 28, 1987 |
|
FELLOWSHIP OF PHYSICALLY HANDICAPPED Vs. COLLECTOR OF CUSTOMS
|
June 29, 1987 |
|
FERTILIZER CORPORATION OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
May 7, 1987 |
|
FERTILIZER CORPORATION OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1987 |
|
FERTILIZER CORPORATION OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 30, 1987 |
|
FIBRE FOILS P LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
November 18, 1987 |
|
FISH NET MAKING PLANT Vs. COLLECTOR OF CENTRAL EXCISE
|
August 25, 1987 |
|
FIXOPAN ENGINEERS P LTD Vs. COLLECTOR OF CUSTOMS AND C EX
|
December 3, 1987 |
|
FOAM RUBBER FACTORY Vs. COLLECTOR OF C EX
|
September 13, 1987 |
|
FOOD CORPORATION OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
May 27, 1987 |
|
FOODS FATS AND FERTILIZERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1987 |
|
FORDHAM PRESSINGS INDIA PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 10, 1987 |
|
FRAM AND CO Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1987 |
|
FRIZAIR CORPORATION Vs. COLLECTOR OF C EX
|
November 2, 1987 |
|
FRIZAIR CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1987 |
|
G DAS AND CO PVT LTD Vs. COLLECTOR OF C EX
|
January 2, 1987 |
|
G LOUCATOS AND CO Vs. COLLECTOR OF CENTRAL EXCISE
|
July 2, 1987 |
|
G S INDUSTRIES Vs. COLLECTOR OF C EX
|
February 24, 1987 |
|
GANGA RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
June 8, 1987 |
|
GANGAPUR S S K LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 24, 1987 |
|
GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD Vs. COLLR OF C EX
|
March 3, 1987 |
|
GARG GLASS WORKS P LTD Vs. COLLECTOR OF CUSTOMS
|
October 28, 1987 |
|
GEEP INDUSTRIAL SYNDICATE Vs. COLLECTOR OF CENTRAL EXCISE
|
July 31, 1987 |
|
GEMINI COLOUR LABORATORY Vs. COLLECTOR OF CENTRAL EXCISE
|
May 4, 1987 |
|
GENERAL ELECTRO MECHANICAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
September 25, 1987 |
|
GENERAL RICE MACHINERY STORES Vs. COLLECTOR OF CUSTOMS
|
February 2, 1987 |
|
GEORGE MAIJO AND CO Vs. COLLECTOR OF C E
|
January 28, 1987 |
|
GLOBAL ENTERPRISES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 27, 1987 |
|
GOA PAINTS & ALLIED PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1987 |
|
GOBIND SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 14, 1987 |
|
GOEL JEWELLERS Vs. COLLECTOR OF CENTRAL EXCISE
|
May 15, 1987 |
|
GOODYEAR INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
November 2, 1987 |
|
GOPAL SARAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
April 13, 1987 |
|
GOVERNMENT OF INDIA IN REVISION Vs. G M C BROTHERS AND CO
|
June 10, 1987 |
|
GOVIND POY OXYGEN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 9, 1987 |
|
GRAPHITE INDIA LIMITED Vs. COLLECTOR OF C EX
|
May 21, 1987 |
|
GRAPHITE INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
January 8, 1987 |
|
GREATWAY P LTD Vs. COLLECTOR OF CUSTOMS
|
March 11, 1987 |
|
GRINDWELL NORTON LTD Vs. COLLECTOR OF CUSTOMS
|
December 29, 1987 |
|
GUEST KEEN WILLIAMS LTD Vs. COLLECTOR OF CUSTOMS
|
February 19, 1987 |
|
GUJARAT STATE COOPERATIVE COTTON MARKETING FEDERATION LTD Vs. COLLECTOR OF CUSTOMS
|
January 14, 1987 |
|
GUJARAT STATE FERTILIZER CO Vs. COLLECTOR OF CUSTOMS
|
November 11, 1987 |
|
GUJARAT STATE FERTILIZERS CO LTD Vs. COLLECTOR OF CUSTOMS
|
November 2, 1987 |
|
GUNWANTRAI HARIVALLABHA JANI RANVIR BIDI WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 20, 1987 |
|
GURCHARAN SINGH Vs. COLLECTOR OF CUSTOMS
|
May 22, 1987 |
|
GURU NANAK ICE FACTORY Vs. COLLECTOR OF C EX
|
January 5, 1987 |
|
H C RAI CHOUDHURY Vs. COLLECTOR OF CUSTOMS
|
April 6, 1987 |
|
H M T LTD Vs. COLLECTOR OF CUSTOMS
|
April 15, 1987 |
|
H M T LTD Vs. COLLECTOR OF C EX
|
July 31, 1987 |
|
H M T LTD WATCH FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1987 |
|
HAHNEMANN PUBLISHING CO PVT LTD Vs. COLLECTOR OF CUSTOMS
|
March 27, 1987 |
|
HAPJAN PURBAT TEA ESTATE Vs. COLLECTOR OF C EX
|
July 3, 1987 |
|
HARESH CHIMANLAL VORA Vs. COLLECTOR OF CUSTOMS
|
November 3, 1987 |
|
HARI FERTILIZERS Vs. COLLECTOR OF CUSTOMS
|
November 13, 1987 |
|
HARI RAM PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
November 26, 1987 |
|
HARISH KUMAR Vs. COLLECTOR OF CUSTOMS
|
July 3, 1987 |
|
HARNAM SINGH BISHAN SINGH Vs. COLLECTOR OF CENTRAL EXCISE
|
August 27, 1987 |
|
HARSHIT EXPORTS Vs. COLLECTOR OF CUSTOMS
|
May 18, 1987 |
|
HERDILLIA CHEMICALS LTD Vs. COLLECTOR OF CUSTOMS
|
May 21, 1987 |
|
HERSCHEL RUBBER PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 5, 1987 |
|
HI TRON ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
August 4, 1987 |
|
HIMACHAL AIR PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 15, 1987 |
|
HIMADRI ELECTRICAL PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 2, 1987 |
|
HIND LAMP LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 5, 1987 |
|
HIND RUBBER FACTORY Vs. COLLECTOR OF C EX
|
September 11, 1987 |
|
HINDSUTAN COPPER LTD Vs. COLLECTOR OF CUSTOMS
|
February 12, 1987 |
|
HINDUSTAN AERONAUTICS LTD Vs. COLLECTOR OF CUSTOMS
|
October 28, 1987 |
|
HINDUSTAN AERONAUTICS LTD Vs. COLLECTOR OF CUSTOMS
|
April 3, 1987 |
|
HINDUSTAN ALUMINIUM CORPN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 30, 1987 |
|
HINDUSTAN BOBBIN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 10, 1987 |
|
HINDUSTAN CABLES LTD Vs. COLLECTOR OF C EX
|
August 21, 1987 |
|
HINDUSTAN COCOA PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1987 |
|
HINDUSTAN ELECTRONICS GEM HOUSE Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
June 19, 1987 |
|
HINDUSTAN FERODO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 28, 1987 |
|
HINDUSTAN LEVER LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 2, 1987 |
|
HINDUSTAN MOTORS Vs. COLLECTOR OF CUSTOMS
|
November 23, 1987 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
July 29, 1987 |
|
HINDUSTAN PHOTO FILM MANUFACTURING CO LTD Vs. COLLR OF CUSTOMS
|
January 13, 1987 |
|
HINDUSTAN PLATINUM P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 12, 1987 |
|
HINDUSTAN POLYMERS Vs. COLLECTOR OF C EX
|
May 8, 1987 |
|
HINDUSTAN SHIPYARD LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 13, 1987 |
|
HINDUSTAN THERMO PRINTS Vs. COLLECTOR OF CUSTOMS
|
October 5, 1987 |
|
HINDUSTAN TYRES PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 28, 1987 |
|
HUKAMCHAND MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 26, 1987 |
|
HUNSUR PLYWOOD WORKS LTD Vs. COLLECTOR OF CUSTOMS
|
December 28, 1987 |
|
HYDERABAD IRON AND STEEL WORKS LTD Vs. COLLECTOR OF C EX
|
July 16, 1987 |
|
I T C LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 26, 1987 |
|
IDEAL SHEET METAL STAMPINGS AND PRESSINGS P LTD Vs. COLLR OF C EX
|
July 3, 1987 |
|
IMPEX Vs. COLLECTOR OF CUSTOMS
|
April 16, 1987 |
|
INARCO LIMITED Vs. COLLECTOR OF CUSTOMS
|
March 19, 1987 |
|
INDERKUMAR SETH Vs. COLLECTOR OF CENTRAL EXCISE
|
April 9, 1987 |
|
INDIA FOILS LTD Vs. COLLECTOR OF C EX
|
October 12, 1987 |
|
INDIA NAVIGATION COMPANY Vs. COLLECTOR OF CUSTOMS
|
February 25, 1987 |
|
INDIAN AIRLINES Vs. COLLECTOR OF CUSTOMS
|
August 12, 1987 |
|
INDIAN ALUMINIUM CABLES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 10, 1987 |
|
INDIAN ALUMINIUM CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 18, 1987 |
|
INDIAN ALUMINIUM COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
July 1, 1987 |
|
INDIAN ALUMINIUM COMPANY LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 6, 1987 |
|
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 3, 1987 |
|
INDIAN GRANITE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 14, 1987 |
|
INDIAN HANDICRAFTS Vs. COLLECTOR OF CUSTOMS
|
August 4, 1987 |
|
INDIAN IRON AND STEEL CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 18, 1987 |
|
INDIAN ORGANIC CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 12, 1987 |
|
INDIAN PETROCHEMICALS CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 14, 1987 |
|
INDIAN PLYWOOD CO LTD Vs. COLLECTOR OF CUSTOMS
|
March 30, 1987 |
|
INDIAN TELEPHONE INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
March 23, 1987 |
|
INDIAN TELEPHONE INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS
|
April 30, 1987 |
|
INDIAN TELEPHONE INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
June 19, 1987 |
|
INDIAN TELEPHONE INDUSTRIES LTD Vs. C C
|
August 11, 1987 |
|
INDIAN TELEPHONE INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
August 19, 1987 |
|
INDUSTRIAL CABLES INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
May 4, 1987 |
|
INDUSTRIAL CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1987 |
|
INDUSTRIAL GASES BIHAR LTD [NOW BANSAL INDUSTRIAL GASES BIHAR LTD ] Vs. COLLECTOR OF CENTRAL EXCISE
|
April 15, 1987 |
|
INFOSYS CONSULTANTS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
April 18, 1987 |
|
INTERNATIONAL LINKERS INDIA Vs. COLLECTOR OF CUSTOMS
|
September 18, 1987 |
|
J K INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 28, 1987 |
|
J K SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 5, 1987 |
|
JAGATJIT INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 11, 1987 |
|
JAGIR SINGH Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
January 21, 1987 |
|
JAI HIND OIL MILLS CO Vs. COLLECTOR OF CUSTOMS
|
January 27, 1987 |
|
JAIHIND OIL MILLS CO Vs. COLLECTOR OF CUSTOMS
|
January 13, 1987 |
|
JAWANMAL GISHULAL Vs. COLLECTOR OF CENTRAL EXCISE
|
November 18, 1987 |
|
JAY KAY AND COMPANY Vs. COLLECTOR OF CUSTOMS
|
December 22, 1987 |
|
JAY PRINT PACK P LTD Vs. COLLECTOR OF CUSTOMS
|
February 26, 1987 |
|
JAYANT OIL MILLS Vs. COLLECTOR OF CUSTOMS
|
March 10, 1987 |
|
JEET MAL Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
November 4, 1987 |
|
JEEWAN LAL 1929 LTD Vs. COLLECTOR OF C E
|
March 23, 1987 |
|
JENSON AND NICHOLSON Vs. COLLECTOR C EX
|
February 1, 1987 |
|
JHONSON ELECTRIC CO Vs. COLLECTOR OF C EX
|
January 21, 1987 |
|
JINDAL ALUMINIUM LTD Vs. COLLECTOR OF CUSTOMS
|
October 16, 1987 |
|
JIYAJEE RAO COTTON MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 11, 1987 |
|
JOHNSON AND JOHNSON LTD Vs. COLLECTOR OF CUSTOMS
|
February 6, 1987 |
|
JYOTHY JEWELLERY Vs. COLLECTOR OF CENTRAL EXCISE
|
December 4, 1987 |
|
JYOTI ENGG CORPN Vs. COLLECTOR OF C EX
|
October 14, 1987 |
|
K ANANDA SUBUDHI Vs. COLLECTOR OF CENTRAL EXCISE
|
July 30, 1987 |
|
K JANARDHANAN PILLAI Vs. COLLECTOR OF CUSTOMS
|
May 26, 1987 |
|
K MOHAN AND COMPANY EXPORTS Vs. COLLECTOR OF CUSTOMS
|
June 17, 1987 |
|
K P V SHAIK MOHAMED ROWTHER AND COMPANY PVT LTD Vs. COLLECTOR OF CUSTOMS
|
July 9, 1987 |
|
K R ABOOBACKER Vs. COLLECTOR OF CENTRAL EXCISE
|
July 17, 1987 |
|
K R ENTERPRISES Vs. COLECTOR OF C EX
|
November 24, 1987 |
|
K R STEEL UNION PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
February 6, 1987 |
|
K R STEEL UNION PRIVATE LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
February 6, 1987 |
|
KADER BABU Vs. COLLECTOR OF CENTRAL EXCISE
|
August 19, 1987 |
|
KADLY ABDUL KHADIR SAHEB RUKMUDIN SHAMSUDDIN BASHA Vs. COLLECTOR OF CUSTOMS
|
October 12, 1987 |
|
KADODRA PAPER INDUSTRIES P LTD Vs. COLLECTOR OF CUSTOMS
|
July 17, 1987 |
|
KALE KHAN MOHD HANIF Vs. COLLECTOR OF CENTRAL EXCISE
|
June 29, 1987 |
|
KAMAL COLD STORAGE PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 22, 1987 |
|
KANAK BROTHERS Vs. COLLECTOR OF CUSTOMS
|
June 30, 1987 |
|
KANWAR SAIN JAIN Vs. COLLECTOR OF CENTRAL EXCISE
|
December 22, 1987 |
|
KARNATAKA ELECTRICITY BOARD Vs. COLLECTOR OF C EX
|
July 6, 1987 |
|
KARNATAKA IMPLEMENTS AND MACHINERIES CO LTD Vs. COLLR OF CUS
|
April 3, 1987 |
|
KASTURI AND SONS LTD Vs. COLLECTOR OF CUSTOMS
|
July 31, 1987 |
|
KASTURI AND SONS LTD Vs. COLLECTOR OF CUSTOMS
|
January 28, 1987 |
|
KELVINATOR OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 20, 1987 |
|
KERALA ELECTRIC LAMP WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 26, 1987 |
|
KERALA ELECTRIC LAMP WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 8, 1987 |
|
KESORAM RAYON Vs. COLLECTOR OF CENTRAL EXCISE
|
April 13, 1987 |
|
KHETSI DASS GANGAJAL Vs. COLLECTOR OF CENTRAL EXCISE
|
March 6, 1987 |
|
KINJAL ELECTRICALS P LTD Vs. COLLECTOR OF C EX
|
September 16, 1987 |
|
KIRAN SPINNING MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1987 |
|
KIRAN SPINNING MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
May 5, 1987 |
|
KIRLOSKAR CUMMINS LTD Vs. COLLECTOR OF CUSTOMS
|
January 30, 1987 |
|
KISHAN FLOOR MILLS Vs. COLLECTOR OF CUSTOMS
|
April 9, 1987 |
|
KISSAN PRODUCTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 28, 1987 |
|
KONARK TELEVISIONS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1987 |
|
KOTHARI CHEMICALS AND INDUSTRIES Vs. COLLECTOR OF C EX
|
August 11, 1987 |
|
KRISHNA AND CO Vs. COLLECTOR OF CUSTOMS
|
September 14, 1987 |
|
KUMAR AGENCIES INDIA Vs. COLLECTOR OF CUSTOMS
|
April 22, 1987 |
|
KUSUM PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
November 27, 1987 |
|
KUTTY FLUSH DOOR AND FURNITURE CO P LTD Vs. COLLR OF CUSTOMS
|
April 6, 1987 |
|
KUTTY FLUSH DOORS AND FURNITURE CO P LTD Vs. COLLECTOR OF C EX
|
July 27, 1987 |
|
KWALITY CONTAINERS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 26, 1987 |
|
L M MOPPES DIAMOND TOOLS INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
February 5, 1987 |
|
L THIAGARAJAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
August 19, 1987 |
|
LAKHANPAL NATIONAL LTD Vs. COLLECTOR OF CUSTOMS
|
September 28, 1987 |
|
LAKSHMI ENGINEERING WORKS Vs. COLLECTOR OF C EX
|
January 14, 1987 |
|
LALITHA IMPORTS AND EXPORTS Vs. COLLECTOR OF CUSTOMS
|
May 27, 1987 |
|
LAMBA JEWELLER Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
July 21, 1987 |
|
LAXIMI DEVI KUMAR Vs. COLLECTOR OF CUSTOMS
|
July 30, 1987 |
|
LEE AND MUIRHEAD INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
|
September 15, 1987 |
|
LIFE LINE SYSTEMS P LTD Vs. COLLECTOR OF CUSTOMS
|
December 15, 1987 |
|
M A KACHWALIA AND SONS Vs. COLLECTOR OF CUSTOMS
|
August 18, 1987 |
|
M C PETER Vs. COLLECTOR OF CENTRAL EXCISE
|
December 2, 1987 |
|
M M KHAMBHATWALA Vs. COLLECTOR OF CENTRAL EXCISE
|
July 27, 1987 |
|
M R F LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 30, 1987 |
|
M R F LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1987 |
|
M R F LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
October 27, 1987 |
|
M R F LTD Vs. COLLECTOR OF C EX
|
July 30, 1987 |
|
M SATYAVANI Vs. COLLECTOR OF CUSTOMS
|
February 6, 1987 |
|
M VADILAL AND CO PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 6, 1987 |
|
MACHINE TOOLS INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
|
May 15, 1987 |
|
MACHINE TOOLS INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
May 7, 1987 |
|
MACKINNONS FORWARDING SERVICE Vs. COLLECTOR OF CUSTOMS
|
March 1, 1987 |
|
MADHOPRASAD MAHABIRPRASAD SUPPLIES PVT LTD Vs. C C EX
|
November 20, 1987 |
|
MADHUSUDAN GORDHANDAS AND CO Vs. COLLECTOR OF CUSTOMS
|
February 20, 1987 |
|
MADURA COATS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 12, 1987 |
|
MAFATLAL FINE SPG AND WEAVING CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 10, 1987 |
|
MAHABIR JUTE MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 11, 1987 |
|
MAHALAKSHMI GLASS WORKS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 14, 1987 |
|
MAHARASHTRA STATE TEXTILE CORPN LTD Vs. COLLECTOR OF C EX
|
April 10, 1987 |
|
MAHARASHTRA STATE TEXTILE CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
September 8, 1987 |
|
MAHAVEER METAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
May 5, 1987 |
|
MAIZE PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
March 9, 1987 |
|
MAIZE PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 30, 1987 |
|
MAKERS DEVELOPMENT SERVICES P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 2, 1987 |
|
MALAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
October 8, 1987 |
|
MALLEABLE IRON AND STEEL CASTINGS CO P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 3, 1987 |
|
MAN SINGH Vs. COLLECTOR OF CUSTOMS
|
March 29, 1987 |
|
MANDOVI PELLETS LTD Vs. COLLECTOR OF CUSTOMS
|
March 24, 1987 |
|
MANOHAR LAL Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
February 11, 1987 |
|
MANSINGH LAMBA AND SONS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
August 31, 1987 |
|
MANSUK C BHATT Vs. COLLECTOR OF CUSTOMS
|
August 3, 1987 |
|
MAYA PRESS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
August 4, 1987 |
|
MEDIMPEX INDIA Vs. COLLECTOR OF CUSTOMS
|
January 9, 1987 |
|
MEGHALAYA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUSTOMS
|
May 6, 1987 |
|
MEHRA ELECTRIC CO Vs. COLLECTOR OF CENTRAL EXCISE
|
February 9, 1987 |
|
MEHTA DYE CHEM INDUSTRIES AND Vs. COLLECTOR OF CENTRAL EXCISE
|
July 31, 1987 |
|
METAL EXTRUDERS INDIA PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 20, 1987 |
|
METEOR SATELLITE LTD Vs. COLLECTOR OF C EX
|
October 16, 1987 |
|
METORES CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 2, 1987 |
|
METRO EXPORTS Vs. COLLECTOR OF CUSTOMS
|
December 22, 1987 |
|
MILKFOOD LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 23, 1987 |
|
MITTER SAIN INDUSTRIES Vs. COLLECTOR OF C EX
|
July 24, 1987 |
|
MODI RAYON AND SILK MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
January 20, 1987 |
|
MODI VANASPATI MANUFACTURING CO Vs. COLLECTOR OF CENTRAL EXCISE
|
June 24, 1987 |
|
MOHAN AND CO Vs. COLLECTOR OF CENTRAL EXCISE
|
May 21, 1987 |
|
MOHANLAL GHANSHAMDAS Vs. COLLECTOR OF CUSTOMS
|
June 15, 1987 |
|
MUKHA MAL GOKAL CHAND Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
August 26, 1987 |
|
MUKHAMAL RAM NARAIN Vs. COLLECTOR OF CENTRAL EXCISE
|
September 16, 1987 |
|
MULTI TRADE OVERSEAS CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
May 26, 1987 |
|
MYSORE LAMP WORKS LTD Vs. COLLECTOR OF CUSTOMS
|
January 5, 1987 |
|
N DEVIDAS AND COMPANY Vs. COLLECTOR OF CUSTOMS
|
February 25, 1987 |
|
N P V RAMASWAMY UDAYAR Vs. COLLECTOR OF CENTRAL EXCISE
|
June 12, 1987 |
|
NAMDANG TEA CO I LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 2, 1987 |
|
NARANG WOOL CO Vs. COLLECTOR OF CUSTOMS
|
February 19, 1987 |
|
NARAYAN SINGH AND CO Vs. COLLECTOR OF CUSTOMS
|
September 2, 1987 |
|
NARAYAN SINGH AND COMPANY Vs. COLLECTOR OF CUSTOMS
|
June 5, 1987 |
|
NARAYAN SINGH AND COMPANY Vs. COLLECTOR OF CUSTOMS
|
May 1, 1987 |
|
NATIONAL FERTILIZERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 19, 1987 |
|
NATIONAL FERTILIZERS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 9, 1987 |
|
NATIONAL INSULATED CABLE CO Vs. COLLECTOR OF C EX
|
August 4, 1987 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COLLECTOR OF C EX
|
April 29, 1987 |
|
NATIONAL LEATHER CLOTH MFG CO Vs. COLLECTOR OF C EX
|
July 15, 1987 |
|
NATIONAL NEWSPRINT AND PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
September 11, 1987 |
|
NATIONAL ORGANIC CHEMICAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
March 31, 1987 |
|
NATIONAL RAYON CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
|
June 15, 1987 |
|
NATIONAL TEXTILE CORPORATION Vs. COLLECTOR OF CUSTOMS
|
August 13, 1987 |
|
NATIONAL TEXTILE CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
|
October 13, 1987 |
|
NAV BHARAT CORPORATION Vs. COLLECTOR OF CUSTOMS
|
May 8, 1987 |
|
NAV BHARAT ENTERPRISES PVT LTD Vs. COLLECTOR OF CUSTOMS
|
December 31, 1987 |
|
NEEDLE INDUSTRIES INDIA PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 28, 1987 |
|
NEELA EXPORTS P LTD Vs. COLLECTOR OF CUSTOMS
|
April 8, 1987 |
|
NELLIMARLA JUTE MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 12, 1987 |
|
NEW GREAT EASTERN SPG AND WVG CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
November 26, 1987 |
|
NEYVELI LIGNITE CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
|
April 30, 1987 |
|
NIMA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
May 12, 1987 |
|
NIRAJ KUMAR GHOSH Vs. COLLECTOR OF CUSTOMS
|
December 18, 1987 |
|
NOVOIMPEX Vs. COLLECTOR OF CUSTOMS
|
March 13, 1987 |
|
O E N INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 31, 1987 |
|
O N G C Vs. COLLECTOR OF C EX
|
August 25, 1987 |
|
OIL AND NATURAL GAS COMMISSION Vs. COLLECTOR OF CUSTOMS
|
December 22, 1987 |
|
OJAS CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
December 17, 1987 |
|
ORBITAL ENTERPRISES Vs. COLLECTOR OF CUSTOMS
|
June 10, 1987 |
|
ORIENT PRESSTRESSED PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 26, 1987 |
|
ORIENT STEEL AND INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 29, 1987 |
|
ORISSA INDUSTRIES P LTD Vs. COLLECTOR OF CUSTOMS
|
August 11, 1987 |
|
OUDH SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 15, 1987 |
|
P C JOSHI Vs. COLLECTOR OF CUSTOMS
|
February 17, 1987 |
|
P M TETTE Vs. COLLECTOR OF CENTRAL EXCISE
|
July 10, 1987 |
|
P PRATAP RAO SAIT Vs. COLLECTOR OF CUSTOMS
|
October 8, 1987 |
|
P S METAL CORPORATION Vs. COLLECTOR OF CUSTOMS
|
August 20, 1987 |
|
PACKAM AND CO Vs. COLLECTOR OF CENTRAL EXCISE
|
February 9, 1987 |
|
PACKWELL INDUSTRIES P LTD Vs. COLLECTOR OF C EX
|
December 2, 1987 |
|
PANDIA CHEMICALS Vs. COLLECTOR OF CUSTOMS
|
June 30, 1987 |
|
PARLE EXPORTS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 26, 1987 |
|
PASTEUR LABORATORIES P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 11, 1987 |
|
PATVOLK Vs. COLLECTOR OF CUSTOMS
|
January 19, 1987 |
|
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
March 13, 1987 |
|
PENGUIN MFT INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
July 29, 1987 |
|
PERFECT CARTONS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 24, 1987 |
|
PERFECT ELECTRIC CONCERN P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 10, 1987 |
|
PHOENIX MILLS LTD Vs. COLLECTOR OF C EX
|
June 19, 1987 |
|
PHOOLSON FOUNDRY WORKS Vs. COLLECTOR OF C EX
|
October 30, 1987 |
|
PIBCO Vs. COLLECTOR OF CENTRAL EXCISE
|
December 11, 1987 |
|
PIECO ELECTRONICS AND ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS
|
May 19, 1987 |
|
PILCO PHARMA Vs. COLLECTOR OF CENTRAL EXCISE
|
March 12, 1987 |
|
PIONEER WOOD PRODUCTS PVT LTD Vs. COLLECTOR OF C EX
|
April 14, 1987 |
|
PLYBOARD INDIA Vs. COLLECTOR OF C EX
|
August 21, 1987 |
|
PONDS INDIA LIMITED Vs. COLLECTOR OF C EX
|
October 15, 1987 |
|
POONA BEVERAGES PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 16, 1987 |
|
POWER BUILD LTD Vs. COLLECTOR OF C E
|
April 2, 1987 |
|
POYSHA INDUSTRIAL CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1987 |
|
PRADYUMNNA STEELS LTD Vs. COLLECTOR OF C EX
|
June 23, 1987 |
|
PRAG VANASPATI PRODUCTS Vs. COLLECTOR OF C EX
|
June 30, 1987 |
|
PRAGATI COMPUTERS Vs. COLLECTOR OF CUSTOMS
|
September 8, 1987 |
|
PRASAD ENGINEERING WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
March 25, 1987 |
|
PRASAD PRODUCTIONS P LTD Vs. COLLECTOR OF CUSTOMS
|
March 13, 1987 |
|
PRAVARA SAKHAR KARKHANA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 9, 1987 |
|
PREMIER AUTOMOBILES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 18, 1987 |
|
PREMIER ENGG CORPORATION INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
July 31, 1987 |
|
PREMJI ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
May 14, 1987 |
|
PRESSURE COOKERS AND APPLIANCES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 21, 1987 |
|
PRESTIGE ENGINEERING INDIA P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 30, 1987 |
|
PROJECT AND DEVELOPMENT INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
May 12, 1987 |
|
PUNALUR PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
July 2, 1987 |
|
PUNJAB CON CAST STEELS LIMITED Vs. COLLECTOR OF CUSTOMS
|
July 10, 1987 |
|
PUNJAB ELECTRICITY BOARD Vs. COLLECTOR OF C EX
|
February 26, 1987 |
|
PUNJAB INDUSTRIES Vs. COLLECTOR OF C EX
|
July 6, 1987 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 2, 1987 |
|
PUROHIT AND CO Vs. COLLECTOR OF CENTRAL EXCISE
|
May 11, 1987 |
|
PUSHPAM PHARMACEUTICAL Vs. C C E
|
July 31, 1987 |
|
QUALIPACK Vs. COLLECTOR OF CENTRAL EXCISE
|
September 17, 1987 |
|
QUALITY STEEL TUBES PVT LTD Vs. COLLECTOR OF CUSTOMS
|
February 27, 1987 |
|
R J PATEL Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
September 15, 1987 |
|
R R PAINTS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1987 |
|
R S R MOHOTA SPG AND WVG MILLS PVT LTD Vs. COLLECTOR OF C EX
|
June 24, 1987 |
|
RAJ INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
February 16, 1987 |
|
RAJASTHAN NAVSAGAR CHEMICAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
June 5, 1987 |
|
RAJASTHAN PIGMENTS CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 17, 1987 |
|
RAJASTHAN UDYOG Vs. COLLECTOR OF CUSTOMS
|
June 24, 1987 |
|
RAJENDRA RAVINDRA PRINTERS P LTD Vs. COLLECTOR OF CUSTOMS
|
June 17, 1987 |
|
RAKESH BULB INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
June 25, 1987 |
|
RALLIWOLF LIMITED Vs. COLLECTOR OF CUSTOMS
|
October 13, 1987 |
|
RAM PARKASH Vs. COLLECTOR OF CENTRAL EXCISE
|
April 30, 1987 |
|
RAM RAYONS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 26, 1987 |
|
RAMA JEWELLERS Vs. COLLECTOR OF CENTRAL EXCISE
|
January 20, 1987 |
|
RAMESH CHAND Vs. COLLECTOR OF CUSTOMS
|
April 22, 1987 |
|
RAMESHWAR PRASAD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 13, 1987 |
|
RAMESHWAR PRASAD SHISHIR KUMAR Vs. COLLECTOR OF CENTRAL EXCISE
|
March 18, 1987 |
|
RAMNARAIN AND CO Vs. COLLECTOR OF CUSTOMS
|
July 15, 1987 |
|
RAMNARAIN BISHWANATH Vs. COLLECTOR OF CUSTOMS
|
June 10, 1987 |
|
RANA RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
October 26, 1987 |
|
RANBAXY LABORATORIES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 24, 1987 |
|
RANBAXY LABORATORIES LTD Vs. COLLECTOR OF CUSTOMS
|
December 7, 1987 |
|
RANUTROL PVT LTD Vs. COLLECTOR OF CUSTOMS
|
August 20, 1987 |
|
RASOI LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1987 |
|
RATTAN MECHANICAL WORKS Vs. COLLECTOR OF C EX
|
April 2, 1987 |
|
RATTAN SINGH AND SONS Vs. COLLECTOR OF CUSTOMS
|
November 4, 1987 |
|
RE ROLLING MILLS Vs. COLLECTOR OF C EX
|
March 24, 1987 |
|
RESCON MANUFACTURING CO PVT LTD Vs. COLLECTOR OF CUSTOMS
|
November 6, 1987 |
|
RICHARDSON AND CRUDDAS 1972 LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 18, 1987 |
|
ROYAL PAINTS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 31, 1987 |
|
S A I L ROURKELA Vs. COLLECTOR OF CENTRAL EXCISE
|
April 1, 1987 |
|
S K H ANJANEYULU Vs. COLLECTOR OF CENTRAL EXCISE
|
May 8, 1987 |
|
S MAHAVEERCHAND Vs. COLLECTOR OF CENTRAL EXCISE
|
November 19, 1987 |
|
S PRAKASH AND BROS Vs. COLLECTOR OF CUSTOMS
|
February 27, 1987 |
|
S RAJENDRAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
November 13, 1987 |
|
S RAJENDRAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
November 3, 1987 |
|
S S GREWAL Vs. COLLECTOR OF CUSTOMS
|
July 6, 1987 |
|
S/SHRI GOVERDBAN DASS GOP CHAND AND PRAKASH Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 15, 1987 |
|
SAHIBABAD DYEING AND PRINTING MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 1, 1987 |
|
SAHNEY PARIS RHONE LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 24, 1987 |
|
SAI GIRIDHARA SUPPLY CO Vs. COLLECTOR OF CENTRAL EXCISE
|
February 12, 1987 |
|
SAI RAM AND SONS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
February 5, 1987 |
|
SAIT NAGJEE PURSHOTTAM AND CO PVT LTD Vs. COLLECTOR OF CUSTOMS
|
August 21, 1987 |
|
SAJITH TAPIOCA AND ALLIED PRODUCTS Vs. COLLECTOR OF CUSTOMS
|
March 27, 1987 |
|
SALEM COOPERATIVE SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 13, 1987 |
|
SANGMERMER INDIA PVT LTD Vs. COLLECTOR OF C EX
|
January 9, 1987 |
|
SANMATI FOREST INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1987 |
|
SARADA INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
March 5, 1987 |
|
SARADA PLY WOOD INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
January 13, 1987 |
|
SARANGPUR COTTON MFG CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 11, 1987 |
|
SARINSONS Vs. COLLECTOR OF CUSTOMS
|
October 5, 1987 |
|
SARITA BALI Vs. COLLECTOR OF CUSTOMS
|
February 25, 1987 |
|
SAROJ GOENKA Vs. COLLECTOR OF CUSTOMS
|
July 6, 1987 |
|
SATELITE COMMUNICATION PROJECT Vs. COLLECTOR OF CUSTOMS
|
July 16, 1987 |
|
SATYANARAYAN Vs. COLLECTOR OF CENTRAL EXCISE
|
January 29, 1987 |
|
SATYANARAYANA TEXTILES Vs. COLLECTOR OF C EX
|
May 14, 1987 |
|
SAURASHTRA CHEMICALS Vs. COLLECTOR OF CUSTOMS
|
April 1, 1987 |
|
SCIENTIFIC INSTRUMENT CO LTD Vs. COLLECTOR OF CUSTOMS
|
February 24, 1987 |
|
SEMI CONDUCTORS LTD Vs. COLLECTOR OF CUSTOMS
|
September 2, 1987 |
|
SESA GOA LIMITED Vs. COLLECTOR OF CUSTOMS
|
September 1, 1987 |
|
SESHASAYEE PAPER AND BOARDS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 6, 1987 |
|
SHAMSUDDIN AKBAR KHAN AND CO Vs. COLLECTOR OF C EX
|
March 11, 1987 |
|
SHRIRAM RAYONS Vs. COLLECTOR OF CUSTOMS
|
June 8, 1987 |
|
SHRIRANG SAIT Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
January 21, 1987 |
|
SIEMENS INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
June 3, 1987 |
|
SIEMENS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 16, 1987 |
|
SIMON CARVES INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 17, 1987 |
|
SIMPLEX ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
June 23, 1987 |
|
SINGARANI COLLIERIES CO LTD Vs. COLLECTOR OF C EX
|
March 23, 1987 |
|
SIRI RAM BANSAL Vs. COLLECTOR OF CUSTOMS
|
February 9, 1987 |
|
SIRPUR PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
March 27, 1987 |
|
SNACK FOODS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 4, 1987 |
|
SOCIEDADE DE FOMENTO Vs. COLLECTOR OF CUSTOMS
|
February 26, 1987 |
|
SOLDEZ INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
July 7, 1987 |
|
SOUTH INDIA CORPN AGENCIES P LTD Vs. COLLECTOR OF CUSTOMS
|
March 11, 1987 |
|
SOUTH INDIA CORPN AGENCIES P LTD Vs. COLLECTOR OF CUSTOMS
|
January 11, 1987 |
|
SOUTH INDIA CORPN AGENCIES P LTD Vs. COLLECTOR OF CUSTOMS
|
March 17, 1987 |
|
SOUTH INDIA SUGARS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
May 14, 1987 |
|
SOUTHERN ENGINEERING WORKS Vs. COLLECTOR OF C E
|
June 2, 1987 |
|
SOUTHERN RAILWAY Vs. COLLECTOR OF CUSTOMS
|
June 2, 1987 |
|
SREE SRINIVASAN FOUNDRY Vs. COLLECTOR OF CENTRAL EXCISES
|
April 15, 1987 |
|
SREE VEERARAGHAUA INDUSTRIES Vs. ADDITIONAL COLLECTOR OF C EX
|
August 19, 1987 |
|
SREE VENKATA DURGA ALUMINISING WORKS Vs. COLLECTOR OF C EX
|
May 8, 1987 |
|
SRI RAMA VILAS SERVICE LTD Vs. COLLECTOR OF CUSTOMS
|
May 27, 1987 |
|
SRINIVASA METAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
April 24, 1987 |
|
ST GILES COMPANY Vs. COLLECTOR OF C EX
|
May 6, 1987 |
|
STANDARD MOTOR PRODUCTS INDIA LTD Vs. COLLECTOR OF C EX
|
April 15, 1987 |
|
STANDARD THEATRE SUPPLY CO Vs. COLLECTOR OF CUSTOMS
|
November 11, 1987 |
|
STEEL AUTHORITY OF INDIA Vs. COLLECTOR OF CUSTOMS
|
July 10, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 2, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
August 21, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF C EX
|
May 1, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
July 9, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
July 8, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
July 24, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
January 15, 1987 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
June 23, 1987 |
|
STEEL CORPORATION OF PUNJAB Vs. COLLECTOR OF CENTRAL EXCISE
|
April 15, 1987 |
|
STRAW PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 4, 1987 |
|
SUBBIAH FOUNDRY Vs. COLLECTOR OF C EX
|
October 5, 1987 |
|
SUJA INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
September 9, 1987 |
|
SUJATHA INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
March 23, 1987 |
|
SUN INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
July 14, 1987 |
|
SUNDARAM CLAYTON LIMITED Vs. COLLECTOR OF CUSTOMS
|
January 15, 1987 |
|
SUNDRAM CLAYTON LTD Vs. COLLECTOR OF C EX
|
April 21, 1987 |
|
SUNRAJ EXPORTS LIMITED Vs. COLLECTOR OF CUSTOMS
|
April 9, 1987 |
|
SUNTEX PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
|
May 14, 1987 |
|
SUPER PRINTERS Vs. COLLECTOR OF CENTRAL EXCISE
|
June 1, 1987 |
|
SURESH CHAND AGNIHOTRI Vs. COLLECTOR OF CENTRAL EXCISE
|
June 15, 1987 |
|
SURESH CHAND AGNIHOTRI Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1987 |
|
SURESH CHANDER ANAND Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
April 16, 1987 |
|
SWADESHI POLYTEX LTD Vs. COLLECTOR OF C EX
|
July 10, 1987 |
|
SWAN MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 2, 1987 |
|
SWASTIC WOOLLENS Vs. COLLECTOR OF CUSTOMS
|
January 19, 1987 |
|
SWATANTRA ENTERPRISES Vs. COLLECTOR OF CUSTOMS
|
June 4, 1987 |
|
SYNTHETIC AND POLYMER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
January 7, 1987 |
|
SYNTHETIC DETERGENTS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
June 12, 1987 |
|
SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 23, 1987 |
|
SYSTEMS AIDS Vs. COLLECTOR OF CUSTOMS
|
April 30, 1987 |
|
T N AMBI ACHARI Vs. COLLECTOR OF C EX
|
November 20, 1987 |
|
T P MINERAL P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 21, 1987 |
|
T P N S CHETTIAR PARVATHI VILAS TOBACCO AND CIGARS CO Vs. C C E
|
July 17, 1987 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 4, 1987 |
|
TATA IRON AND STEEL COMPANY LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 18, 1987 |
|
TATA IRON AND STEEL COMPANY LTD Vs. COLLECTOR OF C EX
|
January 23, 1987 |
|
TATA OIL MILL CO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 7, 1987 |
|
TATA OIL MILLS COMPANY LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1987 |
|
TECHMECH SURGICALS INDIA Vs. COLLECTOR OF CUSTOMS
|
May 26, 1987 |
|
TELCO Vs. COLLECTOR OF CENTRAL EXCISE
|
February 10, 1987 |
|
TELCO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 7, 1987 |
|
TIN PLATE CO OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 3, 1987 |
|
TIRATH DASS TOURANI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 12, 1987 |
|
TIRUPATHI ROLLED GLASS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 5, 1987 |
|
TITAGHUR PAPER MILLS CO LTD Vs. COLLECTOR OF C EX
|
March 31, 1987 |
|
TOSHIBA ANAND BATTERIES LTD Vs. COLLECTOR OF CUSTOMS
|
May 27, 1987 |
|
TOSHIBA ANAND LAMPS LTD Vs. COLLECTOR OF CUSTOMS
|
March 2, 1987 |
|
TRANSPOWER CORPORATION Vs. COLLECTOR OF C EX
|
December 11, 1987 |
|
TUBE INVESTMENT OF INDIA LTD Vs. COLLECTOR OF C EX
|
February 23, 1987 |
|
TUTICORIN SPINNING MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
November 27, 1987 |
|
U FOAM PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
|
October 26, 1987 |
|
U P STATE SUGAR CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 5, 1987 |
|
UDHAL SINGH VERMA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
February 18, 1987 |
|
ULTRA BUSINESS MACHINE Vs. COLLECTOR OF CUSTOMS
|
December 19, 1987 |
|
UMA ARTS STUDIO Vs. COLLECTOR OF CUSTOMS
|
December 30, 1987 |
|
UMA MATCH INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
August 27, 1987 |
|
UNION CARBIDE I LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1987 |
|
UNION CARBIDE I LTD Vs. COLLECTOR OF C EX
|
December 11, 1987 |
|
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 11, 1987 |
|
UNIPAC Vs. COLLECTOR OF CUSTOMS
|
July 20, 1987 |
|
UNITED METAL CRAFTS Vs. COLLECTOR OF C EX
|
September 28, 1987 |
|
UNIVERSAL MANUFACTURING CO PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 19, 1987 |
|
UPPER DOAB SUGAR MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
September 9, 1987 |
|
UPPER DOAB SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 10, 1987 |
|
USHA MARTIN BLOCK LTD Vs. COLLECTOR OF CUSTOMS
|
January 13, 1987 |
|
V A ASHRAF Vs. COLLECTOR OF CUSTOMS
|
May 22, 1987 |
|
V K THAMPI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
July 27, 1987 |
|
V KANNAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 21, 1987 |
|
VAM ORGANIC CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 24, 1987 |
|
VAZ FORWARDING P LTD Vs. COLLECTOR OF CUSTOMS
|
February 5, 1987 |
|
VAZ FORWARDING PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
|
April 20, 1987 |
|
VAZ FORWARDING PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
|
March 31, 1987 |
|
VAZ FORWARDING PVT LTD Vs. COLLECTOR OF CUSTOMS
|
April 6, 1987 |
|
VAZ FORWARDING PVT LTD Vs. COLLECTOR OF CUSTOMS
|
June 30, 1987 |
|
VECHA KESAVA RAO Vs. COLLECTOR OF CENTRAL EXCISE
|
September 21, 1987 |
|
VEHICLE FACTORY Vs. COLLECTOR OF CUSTOMS
|
July 14, 1987 |
|
VELCRO INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
January 13, 1987 |
|
VENUS PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
July 31, 1987 |
|
VIDYUT PRABHA Vs. COLLECTOR OF C EX
|
October 5, 1987 |
|
VIJAY SILICATE AND CHEMICAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
June 16, 1987 |
|
VISHNU NARAIN Vs. COLLECTOR OF CENTRAL EXCISE
|
July 14, 1987 |
|
VISHVESVARYA IRON & STEEL LTD Vs. COLLECTOR OF CUSTOMS
|
December 10, 1987 |
|
VISHWA INDUSTRIAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
August 31, 1987 |
|
VOLTAS LIMITED Vs. COLLECTOR OF CUSTOMS
|
July 2, 1987 |
|
VULCAN LEVEL LTD Vs. COLLECTOR OF CUSTOMS
|
June 18, 1987 |
|
VYDHEHI RETHINAM Vs. COLLECTOR OF CUSTOMS
|
July 15, 1987 |
|
WALIA ENTERPRISES Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
October 8, 1987 |
|
WAVIN INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 5, 1987 |
|
WEBEL TELECOMMUNICATIONS I LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 5, 1987 |
|
WEBEL TOOLSIND LTD Vs. COLLECTOR OF C EX
|
June 15, 1987 |
|
WEST BENGAL STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUSTOMS
|
June 5, 1987 |
|
WESTERN BENGAL COAL FIELDS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 27, 1987 |