REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AGARWAL BROTHERS STEEL ROLLING MILLS Vs. COLLECTOR OF CENTRAL EXCISE	July 30, 1986
AJAY EXPORTS Vs. COLLECTOR OF CUSTOMS	June 23, 1986
ANDHRA SUGARS LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 28, 1986
ANSAR BASHA Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	August 11, 1986
ARUNA SUGARS LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 28, 1986
ASHOK KUMAR AND JASWANT SINGH Vs. COLLECTOR OF CUSTOMS	August 22, 1986
B GOVINDA RAO Vs. COLLECTOR OF CENTRAL EXCISE	October 1, 1986
BANK OF MADURA LTD Vs. COLLECTOR OF CUSTOMS	January 7, 1986
BEVERAGES AND FOOD PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 18, 1986
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS	June 23, 1986
BHARAT SURGICAL CORPORATION Vs. COLLECTOR OF CUSTOMS	May 28, 1986
BHEEK CHAND JAIN VANSRAJ AND PUKHRAJ TARAJI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	April 7, 1986
CHANDRABADAN BAVABHAI JADHAV Vs. COLLECTOR OF CUSTOMS	December 15, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HYDRAULICS LTD	January 30, 1986
COLLECTOR OF CENTRAL EXCISE Vs. GAYATHRI WOMEN WELFARE ASSOCIATION	March 20, 1986
COLLECTOR OF CENTRAL EXCISE Vs. SAHU CYLINDERS AND UDYOG PRIVATE LIMITED	May 15, 1986
COLLECTOR OF CENTRAL EXCISE Vs. VIKRANT TYRES LTD	June 11, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN PETROLEUM CORPORATION LTD	May 6, 1986
COLLECTOR OF CENTRAL EXCISE Vs. SRI KRISHNA SPINNING AND WEAVING MILLS PRIVATE LTD	January 28, 1986
COLLECTOR OF CENTRAL EXCISE Vs. CHAMPAKKAMMA	December 16, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HARINAGAR SUGAR MILLS	December 10, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HARINAGAR SUGAR MILLS	November 10, 1986
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN BOBBIN INDUSTRIES	September 5, 1986
COLLECTOR OF CENTRAL EXCISE Vs. ALUMINIUM CABLES AND CONDUCTORS U P P LTD	November 11, 1986
COLLECTOR OF CENTRAL EXCISE Vs. V CHAMPAKKAMMA	December 12, 1986
COLLECTOR OF CUSTOMS Vs. DECORATIVE LAMINATES INDIA PRIVATE LIMITED	April 25, 1986
COLLECTOR OF CUSTOMS Vs. MANSINGKA BROTHERS	November 26, 1986
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. DHIRAJ FABRICS	February 12, 1986
COLLECTOR OR CENTRAL EXCISE Vs. ASIATIC OXYGEN LTD	January 23, 1986
DEENANATH RAJARAM KAREKAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	May 19, 1986
DEVENDRA H VEECUMSEE Vs. COLLECTOR OF CENTRAL EXCISE	October 24, 1986
DEVI REDDY MOHAN REDDY Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	August 4, 1986
DHARMARAJAN Vs. COLLECTOR OF CENTRAL EXCISE	May 2, 1986
DOLPHIN LABORATORIES Vs. COLLECTOR OF CUSTOMS	December 29, 1986
EXQUISITE IMPEX PVT LTD Vs. COLLECTOR OF CUSTOMS	May 28, 1986
G R JAYAKUMAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	March 31, 1986
G RAMAN Vs. COLLECTOR OF CENTRAL EXCISE	August 19, 1986
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. COLLECTOR OF CENTRAL EXCISE	December 3, 1986
GUDIPATI PAPA RAO Vs. COLLECTOR OF CENTRAL EXCISE	August 19, 1986
GUPTA TRADING CO. Vs. COLLECTOR OF CUSTOMS	November 13, 1986
HICKS THERMOMETERS (INDIA) LTD Vs. COLLECTOR OF CUSTOMS	October 30, 1986
HIRALAL GULABCHAND Vs. COLLECTOR OF CUSTOMS	October 7, 1986
HUSENA METAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE	November 4, 1986
J CHARLES Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	September 1, 1986
JAIN ENTERPRISES AND RAICHAND Vs. COLLECTOR OF CUSTOMS	April 2, 1986
JAY PRAKASH CHAWLA Vs. COLLECTOR OF CUSTOMS	July 16, 1986
JAYANTHILAL NATHAMALJI Vs. COLLECTOR OF CENTRAL EXCISE	January 23, 1986
JEWELLERY HOUSE Vs. COLLECTOR OF CENTRAL EXCISE	September 3, 1986
K BEEMAN Vs. COLLECTOR OF CUSTOMS	August 7, 1986
K M HAMEED SULTAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	April 29, 1986
KANAYIALAL Vs. COLLECTOR OF CUSTOMS	September 25, 1986
KANTHILAL Vs. COLLECTOR OF CENTRAL EXCISE	October 23, 1986
L C SEKHAR @ CHANDRASEKHAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	May 29, 1986
M B MOOSA Vs. COLLECTOR OF CUSTOMS	March 24, 1986
M PUKHRAJ SOWCAR Vs. COLLECTOR OF CENTRAL EXCISE	May 29, 1986
M S P RAJES Vs. COLLECTOR OF CUSTOMS	August 14, 1986
M V CHIDAMBARAM Vs. COLLECTOR OF CUSTOMS	October 17, 1986
MADRAS PACK MARINE Vs. COLLECTOR OF CUSTOMS	March 18, 1986
MAHENDRA KUMAR N JAIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	September 10, 1986
MYSORE PREFABS AND PREFABS INDIA Vs. COLLECTOR OF CENTRAL EXCISE	September 12, 1986
N ANIL KUMAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	September 29, 1986
N PALANISAMY Vs. COLLECTOR OF CENTRAL EXCISE	July 31, 1986
NAFFAR CHANDRA JUTE MILLS Vs. COLLECTOR OF C EX	November 5, 1986
NIMMALA SATYANARAYAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	March 12, 1986
NUNNA VENKATARAO Vs. COLLECTOR OF CENTRAL EXCISE	October 17, 1986
P N MURUGESA MUDALIAR Vs. COLLECTOR OF CENTRAL EXCISE	October 21, 1986
P P CHANDRASEKHARA PAI Vs. COLLECTOR OF CUSTOMS	August 1, 1986
P V VARGHESE Vs. COLLECTOR OF CENTRAL EXCISE	August 6, 1986
PANDURANG BAGWAN PATEL Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	July 30, 1986
PARASMAL SHARMA Vs. COLLECTOR OF CENTRAL EXCISE	August 19, 1986
PARKAR LEATHER EXPORT CO Vs. COLLECTOR OF CUSTOMS	August 20, 1986
PURI MARINE PRODUCTS Vs. COLLECTOR OF CUSTOMS	March 19, 1986
R SUBRAMANIAM Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	August 6, 1986
RAJINA BIBI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	March 12, 1986
S ANWARULLAH Vs. COLLECTOR OF CUSTOMS	June 30, 1986
S CHAMPALAL Vs. COLLECTOR OF CENTRAL EXCISE	September 12, 1986
S MOHANLAL Vs. COLLECTOR OF CUSTOMS	September 12, 1986
S N LIHALA AND S K LIHALA Vs. COLLECTOR OF CUSTOMS	October 26, 1986
SANDHYA BIHANI Vs. COLLECTOR OF CUSTOMS	October 31, 1986
SESHMAL M JAIN Vs. COLLECTOR OF CENTRAL EXCISE	August 29, 1986
SHIPPING CORPORATION OF INDIA Vs. COLLECTOR OF CUSTOMS	October 21, 1986
SOUTHERN SEA FOODS PVT LIMITED Vs. COLLECTOR OF CUSTOMS	April 24, 1986
SRI BODDUSURI APPA RAO Vs. COLLECTOR OF CENTRAL EXCISE	January 23, 1986
SRI LAXMAN Vs. COLLECTOR OF CUSTOMS	January 31, 1986
SRI SIKAKOLLU PRABAKARA RAO Vs. COLLECTOR OF EXCISE	June 20, 1986
SWAMINATHAN AND SONS Vs. COLLECTOR OF CENTRAL EXCISE	September 4, 1986
TARAK NATH GAYEN Vs. COLLECTOR OF CENTRAL EXCISE	May 12, 1986
TI DIAMOND CHAIN LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 1, 1986
UNIVERSAL ASBESTOS MFG CO P LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 8, 1986
UNIVERSAL ASBESTOS MFG. CO. (P) Vs. COLLECTOR OF CENTRAL EXCISE	October 3, 1986
VINOD SOLVEXTRACTS PVT LTD Vs. COLLECTOR OF CUSTOMS	April 29, 1986

Year 1986 of CUSTOMS EXCISE AND GOLD(CONTROL) APPELLATE TRIBUNAL

List of Cases

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