REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDUL GAFOOR Vs. COLLECTOR OF CUSTOMS	September 12, 1985
ABDUL RAHIM Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	June 5, 1985
ABDUL RAHIMAN ROWTHER AND CO Vs. COLLECTOR OF CENTRAL EXCISE	December 23, 1985
AGFA GEVAERT INDIA LTD Vs. COLLECTOR OF CUSTOMS	April 2, 1985
AMARAVATHI CO OP SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	December 23, 1985
ANDHRA CEMENT CO LTD Vs. COLLECTOR OF CENTRAL EXCISE	November 1, 1985
ANDHRA PRADESH PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 18, 1985
ANDHRA SUGARS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 15, 1985
ANDHRA SUGARS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	December 23, 1985
ANGUS COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS	February 27, 1985
ANNA MATCH WORKS Vs. COLLECTOR OF CENTRAL EXCISE	September 20, 1985
BEEHIVE FOUNDRY ENGINEERING WORKS Vs. COLLECTOR OF CENTRAL EXCISE	August 30, 1985
BEST AND CROMPTION ENGINEERING LTD Vs. COLLECTOR OF CUSTOMS	May 20, 1985
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS	January 29, 1985
BHARAT FRITZ WERNER P LTD Vs. COLLECTOR OF CENTRAL EXCISE	February 15, 1985
BHIMRAJ MISRIMAL JAIN Vs. COLLECTOR OF CENTRAL EXCISE	August 29, 1985
C M PONNUSAMY NADAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	March 15, 1985
CANARA BANK Vs. COLLECTOR OF CUSTOMS	January 25, 1985
CHANDRA PARAMESHWAR Vs. COLLECTOR OF CENTRAL EXCISE	July 23, 1985
CHERAN ENGINEERING CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 30, 1985
COLLECTOR OF CENTRAL EXCISE Vs. FERRO ALLOYS CORPORATION LIMITED	October 25, 1985
COLLECTOR OF CENTRAL EXCISE Vs. INDIA TYRE AND RUBBER CO LTD	December 18, 1985
COLLECTOR OF CENTRAL EXCISE Vs. RAMA SAHAKARA SAKKARE KARKHANE LTD	December 23, 1985
COLLECTOR OF CENTRAL EXCISE Vs. SOMASUNDRAM MILLS	December 18, 1985
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OXYGEN LIMITED	December 23, 1985
COLLECTOR OF CENTRAL EXCISE Vs. GHEVARCHAND	August 14, 1985
COLLECTOR OF CENTRAL EXCISE Vs. COROMANDEL PAINTS AND CHEMICALS LTD	July 9, 1985
COLLECTOR OF CENTRAL EXCISE Vs. BHARAT FRITZ WERNER PVT LTD	July 18, 1985
COLLECTOR OF CENTRAL EXCISE Vs. MICRO EXTRUSION CORPORATION	July 26, 1985
COLLECTOR OF CENTRAL EXCISE Vs. FERRO ALLOYS CORPN LTD	October 30, 1985
COLLECTOR OF CENTRAL EXCISE Vs. S UTHAMCHAND JAIN	July 29, 1985
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OXYGEN LIMITED	October 25, 1985
COLLECTOR OF CENTRAL EXCISE Vs. ENFIELD INDIA LTD	June 3, 1985
COLLECTOR OF CENTRAL EXCISE Vs. RAMAN BOARDS LIMITED	June 10, 1985
COLLECTOR OF CENTRAL EXCISE Vs. SARVARAYA SUGAR MILLS	June 3, 1985
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN ORGANIC CHEMICALS LTD	March 30, 1985
COLLECTOR OF CENTRAL EXCISE Vs. RATNABAI	February 13, 1985
COLLECTOR OF CENTRAL EXCISE Vs. M NEMICHAND JAIN	March 29, 1985
COLLECTOR OF CENTRAL EXCISE Vs. ULTRA MARINE AND PIGMENTS LTD	March 4, 1985
COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA SUGARS LTD	March 23, 1985
COLLECTOR OF CENTRAL EXCISE Vs. BINNY LTD	May 16, 1985
COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA ASPHALT P LTD	July 9, 1985
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN ORGANIC CHEMICALS LIMITED	October 25, 1985
COLLECTOR OF CENTRAL EXCISE Vs. MUTHU CHEMICAL INDUSTRIES	August 29, 1985
COLLECTOR OF CENTRAL EXCISE Vs. SHARANA INDUSTRIES	November 1, 1985
COLLECTOR OF CENTRAL EXCISE Vs. MADRAS CHEMICALS	December 12, 1985
COLLECTOR OF CENTRAL EXCISE Vs. HANSRAJ JEEVANDAS	June 6, 1985
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN PETROLEUM CORPORATION LTD	August 13, 1985
COLLECTOR OF CENTRAL EXCISE Vs. KLAS ENGINEERING P LTD	August 14, 1985
COLLECTOR OF CENTRAL EXCISE Vs. JARDINE VICTOR LTD	January 15, 1985
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. S N SEENI KUMAR	October 10, 1985
COLLECTOR OF CUSTOMS Vs. SOUTHERN SULPHATES AND CHEMICALS P LTD	August 30, 1985
COLLECTOR OF CUSTOMS Vs. CALCUTTA HARDWARE STORES	July 18, 1985
COLLECTOR OF CUSTOMS Vs. RAJAN UNIVERSAL EXPORTS MFRS PVT LTD	February 5, 1985
COLLECTOR OF CUSTOMS Vs. NANIK G ROHERA	August 20, 1985
COLLECTOR OF CUSTOMS Vs. PREHLAD SINGH CHADDA	December 30, 1985
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. N PARASMAL	September 9, 1985
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. KASTURI PAPER FOODS AND CHEMICALS METAGALLI	February 28, 1985
COMMERCIAL CLEARING AGENCIES PVT LTD Vs. COLLECTOR OF CUSTOMS	January 11, 1985
D MOHANLAL PAREKH Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	May 16, 1985
D NAGABHUSHNAM Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	March 29, 1985
D R CHAKRAPANI CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE	June 19, 1985
DEOKINANDAN BAGARIA Vs. COLLECTOR OF CUSTOMS	February 8, 1985
ENGINEERING PROJECTS INDIA LTD Vs. COLLECTOR OF CUSTOMS	May 25, 1985
FERRO ALLOYS CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	December 23, 1985
FERRO ALLOYS CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	January 17, 1985
GANESH CHANDRA GOLUI Vs. COLLECTOR OF CENTRAL EXCISE	March 19, 1985
GOVINDARAJU Vs. COLLECTOR OF CENTRAL EXCISE	July 3, 1985
GREAT EASTERN SHIPPING COMPANY LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS	June 14, 1985
H M M LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	October 14, 1985
HINDUSTAN FERTILIZERS CORPORATION LTD Vs. COLLECTOR OF CUSTOMS	July 17, 1985
HINDUSTAN TELEPRINTERS LIMITED Vs. COLLECTOR OF CUSTOMS	August 5, 1985
HINDUSTHAN FERTILIZERS CORPN LTD Vs. COLLECTOR OF CUSTOMS	February 17, 1985
INDIAN OXYGEN LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 30, 1985
INDIAN PLYWOOD MANUFACTURING CO LTD Vs. COLLECTOR OF CENTRAL EXCISE	March 5, 1985
INTERNATIONAL SHIPPING CO LTD Vs. COLLECTOR OF CUSTOMS	October 29, 1985
INTERNATIONAL SHIPPING CO LTD AND MASTER OF VESSEL M V ROSARIO Vs. COLLECTOR OF CUSTOMS	January 21, 1985
K BABU RAO Vs. COLLECTOR OF CUSTOMS	December 17, 1985
K I PAVUNNI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	May 27, 1985
K THANGASWAMY Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	February 28, 1985
KASVIKIS SPIRIDON Vs. COLLECTOR OF CUSTOMS	March 18, 1985
KERALA ELECTRIC LAMP WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 30, 1985
KERALA STATE DETERGENTS AND CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE	February 26, 1985
KESHAB CHANDRA PAUL MADAN MOHAN JEWELLERS Vs. COLLECTOR OF CUSTOMS	April 27, 1985
L S BHAT Vs. COLLECTOR OF CENTRAL EXCISE	March 28, 1985
M J CLEITUS LEGAL REPRESENTATIVE Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	July 31, 1985
M SADANANDA PAI Vs. COLLECTOR OF CENTRAL EXCISE	August 8, 1985
MADRAS ALUMINIUM CO LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 7, 1985
MADRAS INDUSTRIAL LININGS LTD Vs. COLLECTOR OF CENTRAL EXCISE	January 21, 1985
MADURA COATS LTD Vs. COLLECTOR OF CENTRAL EXCISE	March 23, 1985
MADURANTHAGAM CO OP SUGAR MILLS Vs. COLLECTOR OF CENTRAL EXCISE	May 17, 1985
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	November 1, 1985
MUTTA HASTIMAL Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	February 22, 1985
OVERSEAS PROCESSORS PVT LTD Vs. COLLECTOR OF CUSTOMS	March 30, 1985
P P CHANDRASEKHARA PAI AND SONS Vs. COLLECTOR OF CENTRAL EXCISE	July 11, 1985
P V RAIKAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	July 31, 1985
PHUL CHAND AGARWALA Vs. COLLECTOR OF CUSTOMS	March 11, 1985
PONDY WIRE FABRICATORS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	April 22, 1985
PREHLAD SINGH CHADDHA Vs. COLLECTOR OF CUSTOMS	May 27, 1985
PREMIER TYRES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	September 11, 1985
PREMIER TYRES LTD Vs. COLLECTOR OF CENTRAL EXCISE	January 28, 1985
S M VERKEY Vs. COLLECTOR OF CUSTOMS	November 1, 1985
S P A M KRISHNAN CHETTIAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	March 4, 1985
S RAMAN Vs. COLLECTOR OF CENTRAL EXCISE	April 30, 1985
SABJAN Vs. COLLECTOR OF CUSTOMS	April 30, 1985
SAHU CYLINDERS AND UDYOG PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE	December 4, 1985
SESHASAYEE INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE	February 11, 1985
SHIPPING CORPORATION OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	July 11, 1985
SHRIJEE SALES CORPORATION Vs. COLLECTOR OF CUSTOMS	April 20, 1985
SREE RAYALASEEMA PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	February 15, 1985
SRI VENKATESWARA CO OPERATIVE SUGAR FACTORY LTD Vs. COLLECTOR OF CENTRAL EXCISE	February 6, 1985
STEEL INDUSTRIALS KERALA LTD Vs. COLLECTOR OF CENTRAL EXCISE	December 23, 1985
TARLOCHANE SINGH SURIE Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	March 22, 1985
TATA IRON AND STEEL CO LTD Vs. COLLECTOR OF CUSTOMS	March 6, 1985
TATA OIL MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 4, 1985
TRACTORS AND FARM EQUIPMENT LTD Vs. COLLECTOR OF CENTRAL EXCISE	January 25, 1985
TRAVANCORE SUGARS AND CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 4, 1985
ULTRAMARINE PIGMENTS LTD Vs. COLLECTOR OF CENTRAL EXCISE	November 1, 1985
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CUSTOMS	March 11, 1985
UNITED VENEERS P LTD Vs. COLLECTOR OF CUSTOMS	October 4, 1985
UNIVERSAL RADIATORS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	August 30, 1985
VARRE SIVA PRASAD BABU Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	May 15, 1985

Year 1985 of CUSTOMS EXCISE AND GOLD(CONTROL) APPELLATE TRIBUNAL

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