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BASHEER ALI Vs. COLLECTOR OF CENTRAL EXCISE
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March 14, 1984 |
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BINNY LIMITED Vs. COLLECTOR OF CUSTOMS AND
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June 13, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. GUEST KEEN WILLIAMS LTD
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October 30, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. INDIAN PIN MFG CO P LTD
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August 3, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. BINNY LIMITED
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November 2, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. ORISSA CEMENT LTD
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January 28, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD
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June 23, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. HIND TIN INDUSTRIES
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March 28, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. BIHAR STATE SUGAR CORPORATION
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September 1, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. NATIONAL CHEMICAL WORKS
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August 31, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. POLAR FANS INDUSTRIES NO 2
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February 25, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. TITAGHUR PAPER MILLS CO
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February 29, 1984 |
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COLLECTOR OF CENTRAL EXCISE Vs. BIHAR STATE SUGAR CORPORATION
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August 31, 1984 |
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COLLECTOR OF CUSTOMS Vs. CONTINENTAL EXPORTERS
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June 16, 1984 |
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COLLECTOR OF CUSTOMS Vs. GANESH STEEL ROLLING MILLS
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November 30, 1984 |
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COLLECTOR OF CUSTOMS Vs. GANESH STEEL ROLLING MILLLS LTD
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November 30, 1984 |
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COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. SAMUDRAM S/O THANGAVEL NADAR
|
September 26, 1984 |
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COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. GOBIND PRASAD RUIA
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November 15, 1984 |
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CONTINENTAL EXPORTERS Vs. COLLECTOR OF CUSTOMS
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October 27, 1984 |
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COSMIC DYE CHEM. Vs. COLLECTOR OF CENTRAL EXCISE
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May 11, 1984 |
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EVERETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
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September 1, 1984 |
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EVERETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
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December 31, 1984 |
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EVRETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
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September 1, 1984 |
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EVRETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
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October 25, 1984 |
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FERRO COATINGS AND COLOURS LTD Vs. COLLECTOR OF CUSTOMS
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September 1, 1984 |
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FOODS FATS AND FERTILISERS Vs. COLLECTOR OF CENTRAL EXCISE
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June 23, 1984 |
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GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD MARINE DRIVE ENGINE PLANT Vs. COLLECTOR OF CENTRAL EXCISE
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September 29, 1984 |
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GILLORAM GAURI SANKAR Vs. COLLECTOR OF CENTRAL EXCISE
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November 26, 1984 |
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GREAT EASTERN SHIPPING CO LTD Vs. COLLECTOR OF CUSTOMS
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March 23, 1984 |
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HARI CHARAN KAR Vs. COLLECTOR OF CENTRAL EXCISE
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March 5, 1984 |
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HARSHADRAY N DOSHI Vs. COLLECTOR OF CUSTOMS
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September 1, 1984 |
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HEILGERS LTD Vs. COLLECTOR OF CUSTOMS
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October 25, 1984 |
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HEILGERS LTD Vs. COLLECTOR OF CUSTOMS
|
April 21, 1984 |
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HYDERABAD ALLWYN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 16, 1984 |
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HYDERABAD ALLWYN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 19, 1984 |
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HYDERABAD ALLWYN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 17, 1984 |
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I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
June 21, 1984 |
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INDIAN OIL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
August 10, 1984 |
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INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 30, 1984 |
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INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF CUSTOMS
|
February 22, 1984 |
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J V K RAJU LIQUIDATOR : SHRI T S NAGARAM GUR AND KHANDSARI SUGAR MILLS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 21, 1984 |
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JAY ENGINEERING WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 3, 1984 |
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JYOTSNA RANI GHOSH Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
July 26, 1984 |
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K C P LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
April 9, 1984 |
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K PRABHAVATHI REDDY SMT Vs. COLLECTOR OF CUSTOMS
|
February 10, 1984 |
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KALLAKURICHI CO OPERATIVE SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 22, 1984 |
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KALLATRA MAHIN Vs. COLLECTOR OF CENTRAL EXCISE
|
September 17, 1984 |
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LAKSHUMAN PRASAD CERTIFIED GOLDSMITH Vs. COLLECTOR OF CENTRAL EXCISE
|
February 16, 1984 |
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MACKINNON MACKENZIE AND CO LTD Vs. COLLECTOR OF CUSTOMS
|
July 18, 1984 |
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MACKINNON MACKENZIE AND CO LTD Vs. COLLECTOR OF CUSTOMS
|
September 1, 1984 |
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MARCANDY PRASAD RADHAKRISHNA PRASAD PVT LTD Vs. COLLECTOR OF CUSTOMS
|
July 31, 1984 |
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MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
February 27, 1984 |
|
N S BHAT Vs. COLLECTOR OF CENTRAL EXCISE
|
August 10, 1984 |
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PEIRCE LESLIE INDIA LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
November 29, 1984 |
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PHILLIPS CARBON BLACK LTD Vs. COLLECTOR OF CUSTOMS
|
August 16, 1984 |
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PULLMAN ENGINEERING CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 7, 1984 |
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REKHI ROADLINES PVT LTD Vs. COLLECTOR OF CUSTOMS
|
July 7, 1984 |
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S G ASWANI Vs. COLLECTOR OF CUSTOMS
|
January 7, 1984 |
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S K JHUNJHUNWALA Vs. COLLECTOR OF CUSTOMS
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October 31, 1984 |
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S RAMAN PARAMAKUDI Vs. COLLECTOR OF CENTRAL EXCISE
|
January 6, 1984 |
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SALEM CO OPERATIVE SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 23, 1984 |
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SANDHUR MANGANESE AND IRON ORES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
March 21, 1984 |
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SANTOSH KUMAR DEY Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1984 |
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SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
|
July 13, 1984 |
|
SHIPPING CORPORATION OF INDIA Vs. COLLECTOR OF CUSTOMS
|
December 1, 1984 |
|
SHIPPING CORPORATION OF INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
July 30, 1984 |
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SOUTHERN PETROCHEMICAL INDUS CORPN LTD Vs. COLLR OF CUS AND C EX
|
November 30, 1984 |
|
SOUTHERN POWER SYSTEMS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 23, 1984 |
|
STANDARD PAPER INDUSTRIES CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
June 15, 1984 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
November 7, 1984 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 12, 1984 |
|
STEWARTS AND LLOYDS OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 28, 1984 |
|
T S N GUR AND KHANDSARI SUGAR MILLS PVT LTD Vs. COLLECTOR OF C EX
|
September 21, 1984 |
|
TATA IRON AND STEEL CO LTD Vs. COLLECTOR OF CUSTOMS
|
July 18, 1984 |
|
TATA IRON AND STEEL CO LTD Vs. COLLECTOR OF CUSTOMS
|
December 28, 1984 |
|
THIRU AROORAN SUGARS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 4, 1984 |
LOGIN